|
A AHAMED IBRAHIM ROWTHER Vs. ALLAPICHAI ROWTHER
|
September 20, 1939 |
|
A JAMES Vs. CHACHAIBAR SINGH
|
September 8, 1939 |
|
A K MACDONALD Vs. AMWILSON
|
July 24, 1939 |
|
A L MEENAKSHI ACHI Vs. STLRMALIAS LRMRAMASWAMI CHETTIAR
|
February 23, 1939 |
|
A L S P P L SUBRAMANIAM CHETTIAR BY AGENT NARAYANAN AIYAR Vs. ANNAMALAI CHETTIAR BY AGENT RAMASWAMI AIYAR
|
December 6, 1939 |
|
A M BALAKRISHNA REDDIAR Vs. SYED JALALUDDIN SAHIB
|
March 7, 1939 |
|
A P M SYED IBRAHIM SAHIB AND BROTHER Vs. VSGURULINGA AIYAR
|
March 16, 1939 |
|
A R A N THYAGARAJAN CHETTIAR, TRUSTEE OF SRI KOPPUDAYANAYAGI AMMAN TEMPLE Vs. SECRETARY TO GOVERNMENT OF MADRAS, REVENUE DEPARTMENT
|
July 31, 1939 |
|
A R KRISHNASWAMI AIYAR Vs. TRAVANCORE NATIONAL BANK, LTD, REPRESENTED BY JVPIRRIE AND CGILL, PROVINCIAL OFFICIAL LIQUIDATORS
|
December 7, 1939 |
|
A R R M SOMASUNDARAM CHETTIAR Vs. PPARRMPERIA KARUPPAN CHETTIAR
|
September 1, 1939 |
|
A RAMU MUDALI Vs. SHOBAGMUL SOWCAR
|
September 18, 1939 |
|
A RANGANATHAM CHETTI Vs. M ETHIRAJULU NAYUDU
|
October 31, 1939 |
|
A S AGARWAL Vs. EMPEROR
|
July 24, 1939 |
|
A S S R ST VEERAPPA CHETTIAR Vs. JVPIRRIE
|
November 9, 1939 |
|
A SEETHA RAMAPPA Vs. GCRAMAPPA
|
April 12, 1939 |
|
A VEERAN KUTTI Vs. PPKOYA KUTTI
|
January 18, 1939 |
|
A W LOBO Vs. JALOBO
|
May 22, 1939 |
|
A Z M REAZAI KARIM Vs. MOHAMMAD ISRAIL OSTAGAR
|
March 29, 1939 |
|
ABDUL HAMEED Vs. MOHAMMED YOONUS
|
September 5, 1939 |
|
ABDUL JABBAR ABDUL GAFOOR KHAN Vs. MT. RAMMA W/O. TULCARAM THUNA POWAR
|
November 6, 1939 |
|
ABDUL LATIF Vs. ABDUL GANI SERANG
|
August 14, 1939 |
|
ABDUL RAHIM KHAN MOHAMMAD MANWARKHAN Vs. EMPEROR
|
December 2, 1939 |
|
ABDUL RAHMAN Vs. MTBISMILLAH BEGAM
|
March 10, 1939 |
|
ABDUL RASHID KHAN RAHIM KHAN Vs. SINGHAI BANSILAL
|
August 14, 1939 |
|
ABDUL RASHID SHEIKH Vs. SACHIDANANDA RAJ
|
April 25, 1939 |
|
ABDUL SUBHAN Vs. EMPEROR
|
April 18, 1939 |
|
ABID HUSAIN Vs. KUNJ BEHARI LAL
|
May 11, 1939 |
|
ABINASH CHANDRA ROY Vs. TARA PRASANNA ROY
|
January 4, 1939 |
|
ABU SHAHID Vs. ABDUL HOQUE DOBHASH
|
August 11, 1939 |
|
ABUBUCKER EBRAHIM Vs. MAGANLAL KJAVERI
|
August 16, 1939 |
|
ABUL JAMIL SAMSUL HAMID CHOWDHURY Vs. AMBIA KHATUN W/O AMATALI BEPARI
|
April 5, 1939 |
|
ACHINTA NATH SASMAL Vs. GOBINDA PROSAD DAS
|
May 29, 1939 |
|
ADUSUMILLI GOPALAKRISHNAYYA Vs. JULURY NARASIMHA RAO, MINOR BY GUARDIAN DURGAMMA
|
January 18, 1939 |
|
AGA JAN KHAN RAHIMKHAN Vs. KESHEO RAO NATHURAM MARATHA
|
November 9, 1939 |
|
AGENT, ASSAM BENGAL RAILWAY CO LTD Vs. SURENDRA CHANDRA CHAKRAVARTY
|
March 14, 1939 |
|
AGIN SINGH Vs. BHUDEO SINGH
|
August 8, 1939 |
|
AHMAD BUX ALLA JOVAYA Vs. FAZAL KARIM
|
August 8, 1939 |
|
AHMAD HUSAIN Vs. MTAMIR BANO
|
February 13, 1939 |
|
AKBAR HUSAIN KHAN Vs. EMPEROR
|
September 11, 1939 |
|
AKKI DODDA BASAPPA Vs. AKKI MALLAMMA
|
October 16, 1939 |
|
AKUTHOTA BYRA GOUDU Vs. MUNIAMMAL
|
April 25, 1939 |
|
ALAGANANDA MUDALIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
October 18, 1939 |
|
ALAGIRI CHETTY Vs. MUTHUSWAMI CHETTY
|
August 2, 1939 |
|
ALAPATI BULLI VENKANNA Vs. KANTAMANI RAMANNA
|
May 2, 1939 |
|
ALASYAM RAMAPPA Vs. PANYAM THIRUMALAPPA
|
March 14, 1939 |
|
ALI AHAMMAD Vs. ABDUL GANI MIA
|
December 15, 1939 |
|
ALI MOHAMED EBRAHIM SHAKOOR Vs. ADAM HAJEE PEER MDESSACK
|
April 6, 1939 |
|
ALLAH BUX Vs. BUDHA
|
February 24, 1939 |
|
ALLAHABAD BANK LTD Vs. GULLI LAL
|
December 7, 1939 |
|
ALLURI CHINA BAPANNA Vs. SRI MATTANGI JAGGIAH ALIAS JAGGARAO GARU
|
January 24, 1939 |
|
AMAL CHANDRA BANERJEE Vs. RAM SWARUP AGARWALLA
|
January 4, 1939 |
|
AMBICA PROSAD SANYAL Vs. SOORAJMULL NAGARMULL FIRM
|
May 8, 1939 |
|
AMBIKA THAKUR Vs. EMPEROR
|
April 25, 1939 |
|
AMIR HASSAN Vs. EMPEROR
|
December 6, 1939 |
|
AMULYA KRISHNA BANDOPADHYAYA Vs. RARULI PIONEER CO-OPERATIVE BANK LTD
|
March 23, 1939 |
|
ANANDAM MINOR BY GUARDIAN, THE OFFICIAL TRUSTEE OF MADRAS Vs. TSMUTHUKUMARASWAMI MUDALI
|
August 10, 1939 |
|
ANANDI PRASAD Vs. MTDULHIN KISHORI KUER
|
November 22, 1939 |
|
ANANT BAHADUR SINGH Vs. TIRATHRAJ
|
March 10, 1939 |
|
ANANT PRASAD SINGH Vs. CHUNNU TEWARI
|
February 15, 1939 |
|
ANANT RAI Vs. BHAGWAN RAI
|
September 11, 1939 |
|
ANANTRAM Vs. EMPEROR
|
September 19, 1939 |
|
ANATH NATH BISWAS Vs. DWARKA NATH CHAKRAVARTI
|
February 16, 1939 |
|
ANATH NATH BOSE Vs. MONMOTHA NATH BOSE
|
January 9, 1939 |
|
ANDRA VENKATAYYA Vs. OFFICIAL RECEIVER
|
March 9, 1939 |
|
ANIL KUMAR ROY CHAUDHURY Vs. AHAMMED ALI SARKAR
|
June 29, 1939 |
|
ANKULAL SAHA Vs. SADHAN CHANDRA MANDAL
|
April 26, 1939 |
|
ANNAMALAI CHETTIAR Vs. LAKSHMANAN CHETTIAR
|
January 12, 1939 |
|
ANNDA PROSAD TALUKDAR Vs. RAMJAN SARKAR
|
July 4, 1939 |
|
ANTARIJYAMI NAIK Vs. BSRATH
|
August 22, 1939 |
|
ANUKUL CHANDRA BHATTACHARJEE Vs. SURENDRA NATH BHATTACHARJEE
|
February 21, 1939 |
|
ANUMALA ANKAMMA Vs. KOMARAVOLU VENKATA SUBBAYYA
|
March 1, 1939 |
|
ANWARALI BEPARI Vs. JAMINI LAL ROY CHOUDHURY
|
April 26, 1939 |
|
APURBA KRISHNA MITRA Vs. SUBHANAND CHAUDHURI
|
January 17, 1939 |
|
ARUMILLI SURAYYA Vs. PINISETTI VENKATARAMANAMMA
|
December 12, 1939 |
|
ARUNACHALA MUDALI Vs. RAGHAVA PILLAI
|
December 14, 1939 |
|
ARYAKKANDI KUNHI KANNAN Vs. KOTTIATH VAZHAYIL DEVAKI
|
January 26, 1939 |
|
ASAD ALI Vs. WAHED ALI HAZI
|
November 22, 1939 |
|
ASAFUDDAULA BEG Vs. RAM RATAN
|
October 13, 1939 |
|
ASHARFI LAL Vs. ZAMIR FATIMA BIBI
|
September 13, 1939 |
|
ASMAT SHEK Vs. EMPEROR
|
January 13, 1939 |
|
ASMAT ULLAH Vs. MTKHATUN-UNNISA
|
April 19, 1939 |
|
ATHIYAPPA GOUNDAN Vs. RAMANATHAN CHETTIAR
|
November 17, 1939 |
|
ATISUKHLAL BHAIDAS Vs. NATVARLAL ICHHARAM DESAI
|
July 20, 1939 |
|
ATMARAMSAO KHEDURAMSAO Vs. BHUPENDRANATH SOBHARAM
|
October 16, 1939 |
|
ATTAR SINGH Vs. ASA RAM
|
September 12, 1939 |
|
AUDH BEHARI BHAKAT Vs. AKSHAY KUMAR DUTTA
|
December 6, 1939 |
|
AUNAR ALI Vs. JEBAR MULLUK CHOWDHURY
|
January 30, 1939 |
|
AVANASHI GOUNDAN Vs. PALANI MADARI
|
January 10, 1939 |
|
AWADHESH PRASAD MISSIR Vs. WIDOW OF TRIBENI PRASAD MISSIR
|
December 8, 1939 |
|
AYANAMPUDI VENKAYYA Vs. LANKA RATTAYYA
|
February 10, 1939 |
|
B DHARAM NATH Vs. MMOHAMMAD UMAR KHAN
|
January 4, 1939 |
|
B KRISHNA KUMAR Vs. THAKUR MAN SINGH
|
October 10, 1939 |
|
B NANA RAO Vs. MUARUNACHALAM CHETTIAR
|
November 24, 1939 |
|
B RISAL SINGH Vs. HIRA
|
November 3, 1939 |
|
B SOHAN LAL Vs. MMUBARAK ALI KHAN
|
July 7, 1939 |
|
B VEERANNA SHA Vs. OFFICIAL RECEIVER OF SECUNDERABAD
|
September 4, 1939 |
|
B. N. RY. COMPANY LIMITED Vs. MOHOMMAD ISHAQ AHMAD MIYA
|
December 22, 1939 |
|
BABA JAGTANAND BRAMCHARI Vs. BARHMDEO
|
September 22, 1939 |
|
BABA KARTAR SINGH BEDI Vs. DAYAL DAS
|
June 15, 1939 |
|
BABA RAMCHANDRA KOMTI Vs. KONDOO JAGNA WADHAI
|
July 14, 1939 |
|
BABU BHAGWAN DIN Vs. GIR HAR SAROOP
|
October 10, 1939 |
|
BABU GOVIND DAS Vs. MTINDRAWATI
|
September 15, 1939 |
|
BABU LACHMESHWAR PRASAD SHUKUL Vs. BABU GIRDHARI LAL CHAUDHURI
|
September 26, 1939 |
|
BABU SATYENDRA NARAIN Vs. WAHIDUDDIN KHAN
|
December 8, 1939 |
|
BABULAL KRIPARAM PARWAR Vs. KISANSAO ADKUSAO KALAR
|
September 21, 1939 |
|
BABULAL MARWARI Vs. TULSI SINGH
|
September 1, 1939 |
|
BABURALI SARDAR Vs. KALA CHAND BEPARI
|
February 9, 1939 |
|
BACHOO PRASAD SINGH Vs. GOBARDHAN DAS
|
August 18, 1939 |
|
BACHU LAL Vs. JANG BAHADUR RAI
|
January 17, 1939 |
|
BACHU NARAIN SINGH Vs. MOHAMMAD UMRAO
|
August 30, 1939 |
|
BADRI DAS Vs. BEHARI LALL KAMANI
|
November 22, 1939 |
|
BADRIDAS LALCHAND MAHEBANI Vs. RAJA PRATAPGIR NARSINGIRJI
|
August 15, 1939 |
|
BADRINATH UPADHYA Vs. KESHO KUMAR
|
August 31, 1939 |
|
BAJRANGI LAL Vs. SHAHARYAR KHAN
|
September 20, 1939 |
|
BAKHORI GOPE Vs. HAFIZ ABDUL HALIM
|
October 11, 1939 |
|
BALADA LAKSHMINARAYANA DEO Vs. IMPERIAL BANK OF INDIA
|
February 22, 1939 |
|
BALARAM JAIRAM PATIL Vs. KEWALRAM
|
February 13, 1939 |
|
BALAVENKATRAMA CHETTIAR Vs. MARUTHAMUTHU CHETTY
|
August 11, 1939 |
|
BALBHADDAR SINGH Vs. RAGHUBIR SINGH
|
January 10, 1939 |
|
BALDEO SAHAI Vs. SHIVA DATT SHARMA
|
October 3, 1939 |
|
BALDEO SINGH Vs. SHEIKH MUHAMMAD AKHTAR
|
January 24, 1939 |
|
BALDEOSINGH Vs. EMPEROR
|
October 17, 1939 |
|
BALESAR MISIR Vs. TEKESAR MISIR
|
January 5, 1939 |
|
BALLABH DAS Vs. GAUR DAS
|
December 14, 1939 |
|
BALWANT SINGH Vs. EMPEROR
|
August 15, 1939 |
|
BANDO AND CO LTD Vs. CORPORATION OF CALCUTTA
|
February 17, 1939 |
|
BANGALI MAL Vs. BANSIDHAR
|
January 4, 1939 |
|
BANK OF BIHAR LTD Vs. OMITAVE CHATTARJI
|
November 17, 1939 |
|
BANSIDHAR Vs. EMPEROR
|
July 7, 1939 |
|
BANSIDHAR UPADHYA Vs. MTGUJRATI
|
July 25, 1939 |
|
BANSRAJ DAS Vs. SECRETARY OF STATE
|
January 11, 1939 |
|
BANWARI LAL Vs. SHAIKH SHUKRULLAH
|
September 15, 1939 |
|
BANWARI LAL Vs. RAM GOPAL
|
December 1, 1939 |
|
BAPURAO MAROTI KUNBI Vs. EMPEROR
|
November 4, 1939 |
|
BAPUSAHEB NARAYAN SASTRI Vs. BHAGIRATHISAO GAJRAJ
|
March 27, 1939 |
|
BARABONI COAL CONCERN LTD Vs. RAM CHANDRA MARWARI
|
January 20, 1939 |
|
BARADA KANTA BANERJEE Vs. JITENDRA NATH MUKHERJEE
|
January 12, 1939 |
|
BARODA KANTA DEBA SARMA DEKA BARDEORI Vs. BANGSHI NATH DEBA SARMA BIDHIPATHAK BARDEORI
|
November 30, 1939 |
|
BARU Vs. AMIR SINGH
|
October 17, 1939 |
|
BASANTA KUMAR CHURNAKAR Vs. DURGA NATH PAL
|
February 8, 1939 |
|
BENGAL NAGPUR RAILWAY CO LTD Vs. BALABUX NARASARIA
|
January 31, 1939 |
|
BENOY KRISHNA GHOSE CHAUDHURI Vs. ATUL KRISHNA GHOSE CHAUDHURI
|
August 28, 1939 |
|
BEPIN CHANDRA GORAIN Vs. HEM CHANDRA MUKHERJEE
|
March 17, 1939 |
|
BHABAGOBINDA CHOUDHURI Vs. BHOLANATH BASAK
|
November 28, 1939 |
|
BHABARANJAN DAS DEWRI Vs. NIBARAN CHANDRA GUPTA
|
February 9, 1939 |
|
BHAGWAN SINGH Vs. UJAGIR SINGH
|
April 13, 1939 |
|
BHAGWATI PRASAD Vs. DULLAN SINGH
|
August 16, 1939 |
|
BHAGWATI PRASAD Vs. UPGOVERNMENT
|
November 27, 1939 |
|
BHAGWATI PRASAD Vs. BBAND CIRAILWAY
|
December 7, 1939 |
|
BHAIRO KUMAR Vs. MARKANDE GIR
|
May 2, 1939 |
|
BHAN DATTA UPADHIA Vs. MTTULSA KUER
|
December 22, 1939 |
|
BHARAT BANDHU CHATTOPADHYA Vs. RANENDRA KUMAR DUTTA
|
July 14, 1939 |
|
BHARATH BHUSHAN PRASAD SINGH Vs. SECRETARY OF STATE
|
March 15, 1939 |
|
BHAYA MOHAMMAD ASIM KHAN Vs. RAJA SAADAT ALI KHAN
|
March 17, 1939 |
|
BHIKHARI MAHTO Vs. BANSROPAN RAM
|
August 4, 1939 |
|
BHIKI MAL MURARI LAL THROUGH CH INDER MAL Vs. KUNDAN LAL
|
October 9, 1939 |
|
BHIMSINGH KISHORE SINGH BHILALA Vs. GANGARAM RAMAJI RAJPUT
|
October 3, 1939 |
|
BHISHUNDEO NARAIN MISSIR Vs. RAGHUNATH PRASAD MISSIR
|
December 12, 1939 |
|
BHOBANI NAIK Vs. BALARAM DHAL
|
August 25, 1939 |
|
BHOLA NATH Vs. EMPEROR
|
April 12, 1939 |
|
BHOLA NATH BANERJI Vs. SARBAMANGALA DEBI W/O KUMAR DEBENDRA NATH ROY
|
August 24, 1939 |
|
BHOLA NATH SEN Vs. JOGENDRA MOHAN DAS
|
January 17, 1939 |
|
BHOLA OJHA Vs. DHANESHWAR OJHA
|
April 18, 1939 |
|
BHORA SINGH Vs. FORA
|
January 12, 1939 |
|
BHUBANESHWAR NARAYAN Vs. RAI SATYADEO NARAYAN
|
September 19, 1939 |
|
BHUBANESHWAR PRASAD NARAIN SINGH Vs. KHEMCHANDRA
|
April 17, 1939 |
|
BHUDEO PRASAD Vs. SRI NATH
|
April 19, 1939 |
|
BHUPAL Vs. ABDUL HAKIM
|
January 9, 1939 |
|
BHUPENDRA MOHAN ROY Vs. PURNA SASHI DEBI
|
July 7, 1939 |
|
BHUSAN CHANDRA DAS Vs. MANUJENDRA DUTT CHOWDURY
|
July 14, 1939 |
|
BIBHUTI BHUSAN SARCAR Vs. PROMODA SUNDARY DEBY WIFE OF AHI BHUSAN NATH
|
February 3, 1939 |
|
BIBI HALIMAN Vs. BIBI UMADATUNNISSA
|
January 24, 1939 |
|
BIBI JANNATUN-NISSA BEGAM Vs. PARSHADI
|
September 20, 1939 |
|
BIBI ZOHRA Vs. BIBI HABIBUNNISSA
|
February 15, 1939 |
|
BIGAN SINGH Vs. SAYID SHAH ZAFFER HUSSAIN
|
November 1, 1939 |
|
BIJAI SINGH Vs. BEOPAR SAHAYAK BANK LTD
|
November 28, 1939 |
|
BIJAYNAGAR TEA CO LTD Vs. INDIAN TEA LICENSING COMMITTEE
|
August 1, 1939 |
|
BIKAN MAHURI Vs. BIBI WALIAN
|
April 12, 1939 |
|
BIMAN BEHARY SINHA Vs. SMCHANCHARKESHI DASSI
|
April 21, 1939 |
|
BINDRA PANDEY Vs. MUNNA PANDEY
|
July 26, 1939 |
|
BIRAJ KRISHNA MUKHERJEE, MANAGING DIRECTOR TO KUNDALA PRABHURAM SAMPAD SYNDICATE LTD Vs. PURNA CHANDRA TRIVEDY
|
April 24, 1939 |
|
BIRDICHAND SUKHRAJ MARWADI Vs. HARAKCHAND JAGRAJ MARWADI
|
December 15, 1939 |
|
BISHNATH SINGH Vs. COLLECTOR IN CHARGE OF COURT OF WARDS ESTATE OF SRI RAM CHANDRA NAIK KALIYA
|
February 7, 1939 |
|
BISHUN SINGH Vs. PALAKDHARI SINGH
|
August 10, 1939 |
|
BISWA NATH DAS Vs. KHEJERALI MOLLA
|
March 17, 1939 |
|
BISWESWAR BANERJEE Vs. NABA KUMAR SINGH DUDHORIA
|
August 7, 1939 |
|
BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS Vs. HIS HOLINESS SRI VIDYARANYA SATCHIDANANDA ABHINAVA SANKARA BHARATHI SWAMULU VARU, TRUSTEE OF SRI VIRUPAKSHASWARASWAMI, ETC,
|
March 24, 1939 |
|
BODA SUBBA RAO Vs. KANDREGULA NARSIAH
|
December 8, 1939 |
|
BODH NARAIN MAHTO Vs. MAHABIR PD
|
September 14, 1939 |
|
BRAHMA NAND MISRA Vs. EMPEROR
|
August 11, 1939 |
|
BRIJ BEHARI LAL Vs. FIRM SRINIVAS RAM KUMAR
|
March 9, 1939 |
|
BRIJLAL PRASAD RAMCHARAN SHARMA Vs. MAHANT LALDAS GURU GAUTAMDAS BAIRAGEE
|
August 14, 1939 |
|
BRIJU PANDY Vs. GANGU AHIR
|
February 7, 1939 |
|
BRITON FERRY STEEL CO Vs. BARRY (INSPECTOR OF TAXES)
|
December 7, 1939 |
|
BUDHIRAJU SEETHAYAMMA (DEACEASED) Vs. VULLIPALAM ALIAS PUTREVU JAGANNADHA RAO
|
March 21, 1939 |
|
BULAKRAM Vs. GANGA BISHUN CHAUDHURI
|
September 12, 1939 |
|
BUTTO KRISTO ROY Vs. GOBINDARAM MARWARI
|
March 15, 1939 |
|
BUXAR CENTRAL CO-OPERATIVE BANK LTD Vs. AKHOURI BINDHYACHAL PRASAD SINGH
|
November 29, 1939 |
|
BYOMESH MUKHARJI Vs. MADHABJI MEPA MARU
|
January 10, 1939 |
|
C K BEZBARUA, ASSIGNEE OF PLANTER STORES AND AGENCY CO LTD Vs. GOLOK CHANDRA BEZBARUA
|
February 14, 1939 |
|
C P MATTHEN Vs. DISTRICT MAGISTRATE, TRIVANDRUM
|
April 3, 1939 |
|
C R BALANAGAYYA CHETTI Vs. CHETTI VARADARAJULU CHETTI
|
February 8, 1939 |
|
C V RAMASESHA AIYANGAR Vs. OFFICIAL RECEIVER
|
August 4, 1939 |
|
CALICUT BANK LTD (IN LIQUIDATION) THROUGH MANAGER P C GOPALAN Vs. DEVANI AMMAL
|
February 10, 1939 |
|
CANADIAN CELANESE LTD Vs. B V D CO LTD
|
January 23, 1939 |
|
CAPT M O ANGELO Vs. KANDAN MANJHI
|
October 11, 1939 |
|
CENTRAL INDIA SPINNING, WEAVING AND MANUFACTURING CO LTD Vs. KHEMRAJ MARWARI
|
January 23, 1939 |
|
CH BHIM SEN Vs. RAGHUBIR SARAN
|
April 26, 1939 |
|
CH BHUNESHWAR PRASAD SINGH Vs. BRIJMOHAN SINGH
|
February 7, 1939 |
|
CHADALAVADA ANANDARAMAYYA Vs. CHADALAVADA SUBBAYYA
|
September 11, 1939 |
|
CHAGANTI VEERESALINGAM Vs. MALLAMPALLI SUBBARAYUDU
|
March 13, 1939 |
|
CHAIRMAN, MUNICIPAL COUNCIL Vs. SRI RAJAH VYRICHERLA NARAYANA GAJAPATIRAJU BAHADUR GURU
|
February 14, 1939 |
|
CHAITAN RAY Vs. PADMA CHARAN ROY
|
April 5, 1939 |
|
CHANDAN MULL INDRA KUMAR Vs. CHIMAN LAL GIRDHAR DAS PAREKH
|
October 10, 1939 |
|
CHANDRA KESAVALU CHETTY Vs. SPPERUMAL CHETTIAR
|
February 16, 1939 |
|
CHANDRA SEKHAR MUKHERJEE Vs. CORPORATION OF CALCUTTA
|
August 28, 1939 |
|
CHANDRIKA PRASAD RAM SWARUP Vs. COMMISSIONER OF INCOME-TAX
|
March 30, 1939 |
|
CHATARGOON SAO Vs. BABU RAMLAL
|
November 29, 1939 |
|
CHATRA SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD Vs. BIJAY KRISHNA DE
|
July 19, 1939 |
|
CHATRA-SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD Vs. GOPAL CHANDRA MITRA
|
August 11, 1939 |
|
CHAUBEY MANGAN LAL Vs. CHAUBEY BRAHM DUTT
|
September 5, 1939 |
|
CHAUDHURI JANARDAN PARIDA Vs. PRANDHAN DAS
|
February 20, 1939 |
|
CHAUDHURY BEJOY KRISHNA DEB Vs. THAKUR SHYAM NARAIN SINGH
|
July 13, 1939 |
|
CHEBROLU LATCHAYYA Vs. KUCHERLAPATI VENKATAPATIRAJU
|
September 15, 1939 |
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CHELIKANI KONDAYYA RAO Vs. VUPPALAPATI NAGANNA
|
July 19, 1939 |
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CHERUTTY ALIAS VASU (MINOR) Vs. NANGAMPARAMBIL RAVU ALIAS KUTTAMAN
|
November 29, 1939 |
|
CHHADAMI Vs. EMPEROR
|
November 29, 1939 |
|
CHHANGA MAL Vs. EMPEROR THROUGH HEALTH OFFICER, MUNICIPAL BOARD
|
November 17, 1939 |
|
CHHATI LAL Vs. RAM CHARITER SAHU
|
December 4, 1939 |
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CHHEDI LAL Vs. BHARAT TAMOLI
|
January 11, 1939 |
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CHHITAR Vs. JAI SINGH
|
March 9, 1939 |
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CHHOTELAL NANAKRAM GUJRATHI Vs. GOPALDAS GULABDAS BANIYA
|
August 24, 1939 |
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CHHOTEY LAL Vs. SRI THAKUR GOPALJI
|
December 21, 1939 |
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CHIDAMBARA THEVAR Vs. RSWAMINATHA RAO PESHWA (DEAD)
|
September 28, 1939 |
|
CHIDAMBARAM CHETTIAR Vs. MUTHUKUMARASWAMI CHETTIAR
|
December 11, 1939 |
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CHILUKURI VEERABHADRA RAO Vs. SRUPADA KRISHNAMURTHY SASTRI
|
November 3, 1939 |
|
CHIMALAKONDA RAMASUBBARAYA SASTRI Vs. GANAPATHIRAJU VENKATA APPALANARASIMHARAJU
|
August 25, 1939 |
|
CHINTAMAN RAMJI KIRAD Vs. MAHADEO GANESH SOHANI
|
December 20, 1939 |
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CHIRANJI LAL Vs. CHHEDA LAL
|
August 31, 1939 |
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CHIRANJI LAL Vs. EMPEROR
|
September 4, 1939 |
|
CHIRANJI MOTILAL MARWADI Vs. COTTON MARKET COMMITTEE
|
December 1, 1939 |
|
CHOKAT AHIR Vs. SURAJ SINGH
|
December 8, 1939 |
|
CHOUDHURY BIBHUTI NARAYAN SINGH Vs. MAHARAJA SIR GURU MAHADEV ASRAM PRASAD SAHI BAHADUR
|
September 26, 1939 |
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COIMBATORE VENKATARAMANA VILAS CO LTD Vs. OFFICIAL RECEIVER
|
August 4, 1939 |
|
COLLECTOR OF MONGHYR Vs. BHEKDHARI MANDER
|
December 7, 1939 |
|
COMILLA ELECTRIC SUPPLY LTD Vs. EAST BENGAL BANK LTD
|
June 6, 1939 |
|
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. RANI PRAYAG KUMARI DEBI
|
September 26, 1939 |
|
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
|
October 17, 1939 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. SKMSPMEYYAPPA CHETTIAR KARAIKUDI
|
October 23, 1939 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. BOSOTTO BROTHERS LIMITED, MADRAS
|
October 23, 1939 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. GELLI KRISHNAMURTHY AND OTHERS
|
October 23, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. MAHARAJADHIRAJ KUMAR VISHESHWAR SINGH
|
August 25, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. BOSOTTO BROTHERS, LIMITED
|
October 23, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. VOORA SREERAMULU CHETTY
|
March 7, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. BADRIDAS RAMRAI SHOP
|
August 21, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. SKMSPMEYYAPPA CHETTIAR
|
October 23, 1939 |
|
COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES, LUCKNOW Vs. MESSRS MOTIRAM NANDRAM
|
November 14, 1939 |
|
COMMISSIONER OF INCOME-TAX, BENGAL Vs. HIMALAYA ASSURANCE CO LTD
|
May 12, 1939 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. JUG SAH MUNI LAL SAH
|
August 24, 1939 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. VISWESHWAR SINGH
|
August 25, 1939 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY, SIND AND BALUCHISTAN Vs. AHMEDABAD ADVANCE MILLS LTD
|
November 14, 1939 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ABDUL AZIZ SAHIB
|
October 23, 1939 |
|
COMMISSIONER OF WAKFS Vs. NARASINGH CHANDRA DAW AND CO
|
January 5, 1939 |
|
CONSOLIDATED AFRICAN SELECTION TRUST Vs. INLAND REVENUE COMMISSIONERS
|
February 1, 1939 |
|
CORPORATION OF CALCUTTA Vs. DULAL CHANDRA PRAMANIK
|
April 5, 1939 |
|
CORPORATION OF CALCUTTA Vs. MONJOOR AHMED
|
April 4, 1939 |
|
CORPORATION OF CALCUTTA Vs. PROVINCE OF BENGAL
|
August 24, 1939 |
|
D A KALANDAR ROWTHER Vs. SIVAPUNYAM CHETTIAR
|
January 19, 1939 |
|
D SUNDARAVARADAN Vs. MKMANI IYER
|
April 19, 1939 |
|
D SUNDARAVARADAN Vs. RNARASIMHACHARI, OFFICIAL LIQUIDATOR
|
August 11, 1939 |
|
DAL SINGAR KOERI Vs. CHANDI SINGH
|
October 6, 1939 |
|
DALIP NARAIN SINGH Vs. DEOKINADAN PRASAD SINGH
|
May 5, 1939 |
|
DALJIT SINGH Vs. HARKISHAN LAL SAH AND BROTHERS
|
October 25, 1939 |
|
DALU GHOSE Vs. EMPEROR
|
May 9, 1939 |
|
DAME DIANA MEREDITH Vs. DAME ELIZABETH MAGDALENE MEREDITH
|
January 24, 1939 |
|
DAMMU VIGHNESAM Vs. VARANASI LAKSHMI NARASINGHA MURTY
|
April 13, 1939 |
|
DARSHAN SINGH Vs. PRAG SINGH,
|
October 6, 1939 |
|
DASARI AMMANNA Vs. MIRTIVADA RAJA REDDI
|
August 3, 1939 |
|
DATTATRAYA SADASHIV KARVE Vs. EMPEROR
|
March 31, 1939 |
|
DATTU RAMJI MALI Vs. WAMAN RAGHUNATH BUXY
|
November 27, 1939 |
|
DAULAT KUAR Vs. BISHUNDEO SINGH
|
December 22, 1939 |
|
DAULAT SINGH Vs. EMPEROR, THROUGH MUNICIPAL BOARD
|
September 20, 1939 |
|
DAWSONS BANK LTD Vs. MAUNG MYA THWIN
|
June 9, 1939 |
|
DEBENDRA CHANDRA DE Vs. JAMINI KUMAR DEY
|
August 21, 1939 |
|
DEBENDRA NATH MAJHI Vs. SARAT CHANDRA NAYAK
|
December 5, 1939 |
|
DEBI PRASAD AGARWALA Vs. HAJI SYED MEHDI HASAN
|
May 9, 1939 |
|
DEOLAL GANPATRAO MAHAJAN Vs. REMINGTON RAND INCORPORATED HEAD OFFICE
|
December 19, 1939 |
|
DEONANDAN PRASAD SINGH Vs. GIRDHAR PRASAD
|
January 24, 1939 |
|
DEOPUJAN MAHTO Vs. KUKUR AHIR
|
December 4, 1939 |
|
DEVA DUTTA SEROGI AND SONS Vs. PCMITTER AND SONS
|
April 3, 1939 |
|
DEWAN APTABUR ROJA CHOUDHURY Vs. TARA PRASANNA ROY BARMAN
|
July 20, 1939 |
|
DHANESHWAR NATH TEWARI Vs. GHANSHYAM DHAR MISRA
|
December 7, 1939 |
|
DHANU LAL Vs. KULDIP NARAYAN SINGH
|
November 3, 1939 |
|
DHARANIDHAR MANDAL Vs. NITYA GOPAL DUTTA
|
June 15, 1939 |
|
DHARAPURAM JANOPAKARA NIDHI, LIMITED, BY ITS PRESENT SECRETARY A ADISESHA AIYAR Vs. KLAKSHMINARAYANA CHETTIAR
|
February 13, 1939 |
|
DHARMA NATH SARMA Vs. MADHU CHANDRA MAHATA
|
January 27, 1939 |
|
DHIRENDRA NATH BHATTACHARJEE Vs. CHARU CHANDRA MITTRA
|
April 5, 1939 |
|
DHIRENDRA NATH DAS Vs. INDRA CHANDRA KISRIWALA
|
May 11, 1939 |
|
DIGAMBAR PONDA Vs. SATISH CHANDRA DAS
|
July 18, 1939 |
|
DILIP KUMAR DUTTA GUPTA Vs. SRIDHAR DALUI
|
December 4, 1939 |
|
DINABANDHU ROY BRAJARAJ SAHA, FIRM Vs. SARALA SUNDARI DASSYA W/O HARALAL SAHA
|
August 9, 1939 |
|
DINSHAW DADABHAI ITALIA Vs. MOHAMAD MOHAMAD
|
April 27, 1939 |
|
DIRAVYAM PILLAI Vs. VEERANAN AMBALAM
|
January 10, 1939 |
|
DIRGHAYU PANDE Vs. SHRIMATI KISHORI KUER
|
October 16, 1939 |
|
DISTRICT BOARD OF WEST TANJORE REPRESENTED BY ITS PRESIDENT Vs. PONNUSWAMI PALLAVARAYAR
|
July 21, 1939 |
|
DISTRICT BOARD, REPRESENTED BY CHAIRMAN Vs. MOULVI EMDADAL HOQUE
|
December 15, 1939 |
|
DISTRICT JUDGE Vs. BASORI LAL
|
November 20, 1939 |
|
DOMAN SAHU Vs. GANGU NAYEK
|
October 11, 1939 |
|
DOMON GOPE Vs. HET NARAIN SINGH
|
November 2, 1939 |
|
DORAIKANNU AMMAL Vs. TRAMASWAMI MUDALIAR
|
September 5, 1939 |
|
DOUGLAS GEORGE WRIGHT Vs. NEW ZEALAND FARMERS CO-OPERATIVE ASSOCIATION OF CANTERBURY LTD
|
April 27, 1939 |
|
DULHIN ANUPA KUAR Vs. BABU KAMESHWAR NATH VARMA
|
January 12, 1939 |
|
DURGA PRASAD Vs. MTTULSA KUAR
|
May 8, 1939 |
|
DURGA SINGH Vs. KESHO LAL
|
August 29, 1939 |
|
DWARKA DAS Vs. RAFIUDDIN
|
November 29, 1939 |
|
DWARKA PRASAD Vs. DHARAMNATH SAH
|
December 12, 1939 |
|
EDWARD H M BOWER Vs. LT-COLAMVHESTERLOW
|
August 9, 1939 |
|
EKKARI DAS Vs. EMPEROR
|
January 6, 1939 |
|
EMANI SATYANARAYANAMURTHI, MANAGER OF SREE BALA TRIPURA SUNDARI RICE MILL Vs. KATURI GOPALAN
|
February 28, 1939 |
|
EMPEROR Vs. MAKHAN LAL DUTT
|
June 15, 1939 |
|
EMPEROR Vs. TADUTURU POLIGADU
|
June 19, 1939 |
|
EMPEROR Vs. KARBALAI HUSSAIN ALI HUSSAIN RIZIR SURETY
|
September 12, 1939 |
|
EMPEROR Vs. KOMMOJU BRAHMAN
|
November 24, 1939 |
|
EMPEROR Vs. MAYADHAR POTHAL
|
March 15, 1939 |
|
EMPEROR Vs. SMSAROJINI DE CHOWDHURY
|
January 8, 1939 |
|
EMPEROR Vs. HEMENDRA PROSAD GHOSH
|
June 7, 1939 |
|
EMPEROR Vs. BANDE ALI SHEIKH
|
June 9, 1939 |
|
EMPEROR Vs. AFTAB MOHDKHAN
|
December 8, 1939 |
|
EMPEROR Vs. QUDRAT
|
July 19, 1939 |
|
EMPEROR Vs. SHEO SEWAK SINGH
|
January 24, 1939 |
|
EMPEROR Vs. HIRALAL DAS
|
May 12, 1939 |
|
EMPEROR Vs. JHARIHAG
|
March 17, 1939 |
|
ERNEST LIONEL DOUTRE Vs. ANNE RUTH DOUTRE
|
February 16, 1939 |
|
ESWARA KRISHNA AIYAR Vs. MARIYA SUSAI REDDIAR
|
November 9, 1939 |
|
ETTI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 3, 1939 |
|
EXECUTIVE OFFICER, MUNICIPAL BOARD Vs. HARSARAN DAS
|
September 26, 1939 |
|
EZEKIEL EPHRAIM EZEKIEL Vs. EMPEROR
|
February 8, 1939 |
|
FATEH CHAND MAHESRI Vs. AKIMUDDIN CHOUDHURY
|
July 24, 1939 |
|
FATEH SINGH Vs. EMPEROR THROUGH BISHAMBER SAHAI
|
September 20, 1939 |
|
FEROZE KAZI Vs. EMPEROR
|
December 15, 1939 |
|
FIRM ABDUL HUSSAIN ABDUL ALI Vs. SETH DWARKADAS VITHALDAS GUJRATHI
|
November 27, 1939 |
|
FIRM BANKEY LAL NANHEY MAL Vs. BHAGIRATH MAL
|
February 7, 1939 |
|
FIRM BICHCHHA RAM BABU RAM Vs. FIRM BALDEO SAHAI SURAJ MAL
|
December 19, 1939 |
|
FIRM GANESHDAS BADRINARAIN Vs. AMULUK CHAND OSWAL
|
August 25, 1939 |
|
FIRM HARCHANDRAI ANANDRAM Vs. FIRM KEDARNATH NIRMAL CHANDRA GUHA
|
November 30, 1939 |
|
FIRM KANHAIYALAL DAGA Vs. ZUMERLAL
|
April 4, 1939 |
|
FIRM MAHADEO PRASAD-VAIDNATH PRASAD Vs. FIRM KUNJILAL VIDYARAM
|
September 28, 1939 |
|
FIRM MANSA RAM AND SONS Vs. HIRA LAL SANON
|
November 28, 1939 |
|
FIRM MOTI LAL RAGHUBAR DAYAL Vs. BOMBAY PORT TRUST RAILWAY
|
March 28, 1939 |
|
FIRM TOLARAM-NATHMULL Vs. FIRM MAHOMED VALLI PATEL
|
May 9, 1939 |
|
FIRM TUNDI RAM-SHEO SHANKER RAM THROUGH SHEO SHANKER RAM Vs. GHURE LAL
|
April 24, 1939 |
|
FRANCIS DAY AND HUNTER LTD Vs. TWENTIETH CENTURY FOX CORPORATION LTD
|
October 12, 1939 |
|
G A ST GEORGE Vs. UMA DUTT SHARMA
|
May 8, 1939 |
|
G ABDUL KHADIR SAHEB Vs. VPACHAIYAPPA CHETTI
|
September 18, 1939 |
|
G P STEWART Vs. BROJENDRA KISHORE ROY CHAUDHURY
|
May 24, 1939 |
|
G R NAIDU Vs. YERRAMSETTI VENKATASWAMI NAIDU
|
September 12, 1939 |
|
G SCAMMELL AND NEPHEW, LTD Vs. ROWLES (HMINSPECTOR OF TAXES)
|
January 30, 1939 |
|
GADADHAR MANDAL Vs. CHINTAMONI DAS
|
November 28, 1939 |
|
GADADHAR MANDAL Vs. GOBINDA PROSAD MANNA
|
March 31, 1939 |
|
GADADHAR PATRA Vs. BHOLANATH CHAUDHURY
|
February 15, 1939 |
|
GAJA GOPI REDDI, MINOR BY GUARDIAN AND MOTHER SESHAMMA Vs. PULLA RAMI REDDI
|
March 17, 1939 |
|
GANAPATHI ASARI Vs. KUPPUSWAMY ASARI
|
February 9, 1939 |
|
GANESH MAHTO Vs. BHAWAN MAHTO
|
September 14, 1939 |
|
GANESWAR PARIDA Vs. HARISH CHANDRA DUTTA
|
November 30, 1939 |
|
GANGA SARAN Vs. LALA GANESHI LAL
|
January 9, 1939 |
|
GANJHU UPENDRA SINGH Vs. GANJHU MEGHNATH SINGH
|
February 9, 1939 |
|
GANPATRAO YADORAO PANDE Vs. NAGORAO VINAYAKRAO JOSHI
|
October 18, 1939 |
|
GAYA PRASHAD Vs. RAM CHARAN
|
December 4, 1939 |
|
GHASITOO MAL Vs. ASA RAM
|
September 15, 1939 |
|
GHULAM DASTGIR KHAN Vs. EMPEROR
|
May 11, 1939 |
|
GIANI MEHER SINGH Vs. EMPEROR
|
March 13, 1939 |
|
GIRDHARILAL CHATURBHUJ Vs. SURAJMAL CHAUTHMAL AGARWAL
|
October 13, 1939 |
|
GIRISH CHANDRA DAS Vs. SMANNADAMONI W/O NANNILAL MONDAL
|
January 10, 1939 |
|
GOBERDHONEDAS Vs. SMPRAFULLABALA DASI
|
March 31, 1939 |
|
GOBINDA NATH SAHA CHOUDHURY Vs. DURGA NARAIN SAHA
|
April 5, 1939 |
|
GOKARAN SINGH Vs. BRIJ BHUKAN SINGH
|
July 27, 1939 |
|
GOKHUL MAHTON Vs. SHEOPRASAD LAL SETH
|
March 21, 1939 |
|
GOKUL BIHARI DAS Vs. KALANDI SENDA
|
March 13, 1939 |
|
GOKUL CHANDRA DAS Vs. MANAGER OF BANIACHONG MOZUMDARI WARD ESTATE
|
August 10, 1939 |
|
GOKULDOSS JAMNADOSS AND CO Vs. MLAKSHMINARASIMHALU CHETTI
|
August 22, 1939 |
|
GOONA DURGAPRASADA RAO ALIAS PEDDA BABU Vs. GOONA SUDARSANASWAMI
|
October 27, 1939 |
|
GOPALA CHETTIAR Vs. ARASAPPA PILLAI
|
October 27, 1939 |
|
GOPALDAS CHOUDHURY Vs. SATINDRA KUMAR CHOUDHURY
|
February 20, 1939 |
|
GOPU CHINA JOGAYYA AND SESHAVATHARAM FIRM Vs. MAMIDI SATYANARAYANA
|
September 15, 1939 |
|
GORAKH SAHU Vs. SHEO NANDAN SINGH
|
January 30, 1939 |
|
GOVADA BALABHARATHI CO-OPERATIVE CREDIT SOCIETY, REPRESENTED BY ITS PRESIDENT, T SURYANARAYANA Vs. ALAPATI VENKATAKRISHNAYYA
|
March 15, 1939 |
|
GOVERNMENT OF BENGAL Vs. CORPORATION OF CALCUTTA
|
March 7, 1939 |
|
GOVIND RAM Vs. MAJOR AUJOHN
|
April 27, 1939 |
|
GOVINDA GOUNDAN Vs. AYI GOUNDAN
|
January 27, 1939 |
|
GUJABA BAIRAGI POWAR Vs. RAGHO ZITOO POWAR
|
August 28, 1939 |
|
GULZARI LAL Vs. MANZOOR AHMAD
|
January 18, 1939 |
|
GUNDAVARAPU SESHAMMA Vs. KORNEPATI VENKATA NARASIMHA RAO
|
November 16, 1939 |
|
GUNDUCHI SAHU Vs. BALARAM BALABANTRA
|
August 24, 1939 |
|
H CHENNANA GOWD Vs. OFFICIAL RECEIVER
|
September 28, 1939 |
|
HAFIZ ABDUL GHAFOOR Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
|
September 14, 1939 |
|
HAFIZ MUHAMMAD ZAYAUDDIN Vs. SHAIKH DARGAHAN
|
April 25, 1939 |
|
HAJEE MOHAMMAD KADIR SHERIFF Vs. RAHIMATULLAH SAHIB
|
February 15, 1939 |
|
HAJEE MOHD SHIBLI KHAN Vs. ISH DATT DIKSHIT
|
January 27, 1939 |
|
HAJI MAULA BUX Vs. ABDUL LATIF
|
July 3, 1939 |
|
HAJI MUHAMMAD SHADAK KOYI SAHIB Vs. BURRA VENKATA KOMARAJU
|
July 28, 1939 |
|
HAKIM MOIN UDDIN Vs. SHEIKH ABDUS SAMAD
|
April 12, 1939 |
|
HALDHER PRASAD SINGH Vs. NATHA SINGH
|
August 9, 1939 |
|
HALIMBI W/O. MOHAMMAD AKBAR Vs. RAHMATALI KASAM ALI
|
August 24, 1939 |
|
HANS HOTZ Vs. EMPEROR
|
September 25, 1939 |
|
HAR PRASAD Vs. SITA RAM
|
October 16, 1939 |
|
HARAMOHAN PATNAIK Vs. EMPEROR
|
October 16, 1939 |
|
HARAN CHANDRA MUKHOPADHYA Vs. SHYAMA CHARAN CHAKRAVARTY
|
July 12, 1939 |
|
HARBALLAV PRASAD CHOWDHURY Vs. JAGBALLAV PRASAD CHOWDHURY
|
August 24, 1939 |
|
HARCHARAN DAS SOMPARKASH Vs. JAI JAI RAM
|
November 23, 1939 |
|
HARDWARI MAL HARNATH DAS FIRM Vs. MUNICIPAL BOARD
|
September 15, 1939 |
|
HARE KRISHNA PANIGRAHI Vs. JOGNESWAR PANDA
|
May 5, 1939 |
|
HAREKRISHNA DAS Vs. SUNAMANI DEI
|
August 15, 1939 |
|
HARI CHAND Vs. SECRETARY OF STATE
|
June 30, 1939 |
|
HARI MOHAN OJHA Vs. BANSDHAJ PATHAK
|
August 17, 1939 |
|
HARI RAM Vs. MUNSHI SINGH
|
January 31, 1939 |
|
HARI SAO Vs. GULAB CHAMD
|
August 29, 1939 |
|
HARIDHAN CHATTERJEE Vs. SAILABALA DEBI
|
February 27, 1939 |
|
HARIHAR DORA Vs. UPENDRA PATI
|
April 27, 1939 |
|
HARIHAR GIR Vs. DULHIN
|
December 3, 1939 |
|
HARIMATI DEBI Vs. ANATH NATH ROY CHOUDHURY
|
March 27, 1939 |
|
HARIPADA ROY Vs. KRISHNA BENODE ROY
|
March 14, 1939 |
|
HARNARAIN MISRA Vs. KANHAIYALAL LOHAWALLA
|
June 12, 1939 |
|
HAROON ABDULLA KACHHI Vs. GAJADHAR SUKHDEO MARWADI
|
October 27, 1939 |
|
HAZARIMAL JAGANNATH MARWADI AND ANOTHER Vs. EMPEROR
|
September 4, 1939 |
|
HIRA LAL Vs. PYARE LAL
|
August 1, 1939 |
|
HIRALAL GULABCHAND SHOP Vs. AMARCHAND KISANLAL SHOP
|
September 29, 1939 |
|
HIS HIGHNESS SRI SRI SRI LIEUT-COL SIR RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU; PANCHAHAZAR MANSABDAR, K C I E MAHARAJAH SAHIB OF VENKATAGIRI (DEAD); RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU, LEGAL REPRESENTATIVE OF THE D Vs. HIS HIGHNESS SRI SRI SRI LIEUT-COL SIR RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU; PANCHAHAZAR MANSABDAR, K C I E MAHARAJAH SAHIB OF VENKATAGIRI (DEAD); RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU, LEGAL REPRESENTATIVE OF THE D
|
February 10, 1939 |
|
HIS HOLINESS PERIA KOLI KELVI APPAN TIRUVENGADA RAMANUJA PEDDA JIYANGARLU VARLU Vs. PRATHIVADI BAYANKARAM VENKATACHARLU
|
April 19, 1939 |
|
HORILAL MOHANLAL GOND Vs. EMPEROR
|
August 22, 1939 |
|
HORILAL MOHANLAL GOND Vs. EMPEROR
|
November 17, 1939 |
|
HUSSAIN BATCHA SAHIB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
|
February 2, 1939 |
|
IMPERIAL BANK OF INDIA IN PRUDENTIAL ASSURANCE CO LTD Vs. JCGALSTAUN
|
July 17, 1939 |
|
IN RE KAMLAPAT MOTI LAL Vs. STATE
|
April 18, 1939 |
|
IN RE KRISHNA AND CO Vs. STATE
|
August 18, 1939 |
|
IN RE MOOLJI SICKA & CO Vs. STATE
|
June 21, 1939 |
|
IN RE: A SUNDARAM Vs. STATE
|
August 21, 1939 |
|
IN RE: ANNAMALAI MUDALI Vs. STATE
|
December 15, 1939 |
|
IN RE: AYANCHERI KOVILAGATH SANKARA VARMA RAJAH Vs. STATE
|
October 26, 1939 |
|
IN RE: BALAM PATEYYA Vs. STATE
|
January 20, 1939 |
|
IN RE: BALIJA PULLAYYA Vs. STATE
|
September 20, 1939 |
|
IN RE: BALUSU SUBBARAIDU Vs. STATE
|
July 21, 1939 |
|
IN RE: BENARES BANK LTD Vs. STATE
|
August 17, 1939 |
|
IN RE: BHAIRO DUTT BHANDARI, AN ADVOCATE Vs. STATE
|
September 22, 1939 |
|
IN RE: BOYA LATCHMAKKA Vs. STATE
|
March 14, 1939 |
|
IN RE: C KANNIAH MAISTRY Vs. STATE
|
August 25, 1939 |
|
IN RE: CHIDAMBARAM CHETTIAR Vs. STATE
|
November 21, 1939 |
|
IN RE: D S RAJU GUPTA Vs. STATE
|
January 25, 1939 |
|
IN RE: DARAPUREDDI JAGGU NAIDU Vs. STATE
|
January 19, 1939 |
|
IN RE: DINANATH GANPAT RAI Vs. STATE
|
November 30, 1939 |
|
IN RE: DURAISAMI RAJU Vs. STATE
|
February 9, 1939 |
|
IN RE: ELLAPPA CHETTIAR Vs. STATE
|
October 6, 1939 |
|
IN RE: G J JOSEPH Vs. STATE
|
January 11, 1939 |
|
IN RE: GOODS OF EDWARDS CARMICHAEL MCCANKIE; IN RE: WILFRID HAZELL SELL Vs. STATE
|
December 12, 1939 |
|
IN RE: GOODS OF MT GOLAB DAYE Vs. STATE
|
April 18, 1939 |
|
IN RE: GOODS OF STANLEY AUSTIN CARDIGAN MARTIN Vs. STATE
|
May 1, 1939 |
|
IN RE: GOVINDASAMI CHETTI Vs. STATE
|
January 19, 1939 |
|
IN RE: GURUSWAMI TEVAR Vs. STATE
|
December 4, 1939 |
|
IN RE: HAPPY INDIA INSURANCE CO LTD Vs. STATE
|
July 11, 1939 |
|
IN RE: IGUSTINS ROHDIRICK Vs. STATE
|
June 20, 1939 |
|
IN RE: INDIAN COMPANIES ACT VII OF 1913;; IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION);; IN RE: S BARKAT ALI ;; IN RE: A S S R ST VEERAPPA CHETTIAR;; IN RE: J V PIRRIE Vs. STATE
|
November 9, 1939 |
|
IN RE: INDIAN SUCCESSION ACT (XXXIX OF 1925);; IN RE: GOODS OF EDWARD CARMICHAEL MCCANKIE;; IN RE: WILFRID HAZELL SELL Vs. STATE
|
December 12, 1939 |
|
IN RE: J S DHAS Vs. STATE
|
September 26, 1939 |
|
IN RE: K C PANDALAI, REPRESENTING SOUTH INDIAN GENERAL ASSURANCE CO LTD Vs. STATE
|
March 14, 1939 |
|
IN RE: K JAGANNATHA AIYAR Vs. STATE
|
August 21, 1939 |
|
IN RE: K K KOCHU SAHEB Vs. STATE
|
July 25, 1939 |
|
IN RE: K S AMBI AIYAR Vs. STATE
|
January 5, 1939 |
|
IN RE: K SRINIVASA RAO, FIRST GRADE PLEADER Vs. STATE
|
December 5, 1939 |
|
IN RE: K V LAKSHMANA RAO Vs. STATE
|
April 6, 1939 |
|
IN RE: KAPA MORRANA Vs. STATE
|
April 17, 1939 |
|
IN RE: KARUMUTHU THIAGARAJAN, MANAGING AGENT AND DIRECTOR OF THE SRI MINAKSHI MILLS LTD Vs. STATE
|
March 24, 1939 |
|
IN RE: KATARU CHINNA PAPIAH Vs. STATE
|
September 25, 1939 |
|
IN RE: KATTAMEEDI CHENNA REDDI Vs. STATE
|
November 7, 1939 |
|
IN RE: KOLLAPALLE SUBRAMANYAM Vs. STATE
|
November 16, 1939 |
|
IN RE: KOVVADA SANYASI NAIDU Vs. STATE
|
January 26, 1939 |
|
IN RE: KRISHNA AIYAR Vs. STATE
|
January 6, 1939 |
|
IN RE: KURUBA ANJANAPPA Vs. STATE
|
November 21, 1939 |
|
IN RE: LAST WILL OF HAJEE SIR ISMAIL SAIT, KT LATE OF ESSEX LODGE, EXPORTER AND IMPORTER; ABDUL HAMEED Vs. MOHAMMAD YOONUS MERCHANT AND COMPANY DIRECTOR
|
September 5, 1939 |
|
IN RE: MAHANTI SREERAMULU Vs. STATE
|
April 3, 1939 |
|
IN RE: MANIKYAM KONDAYYA Vs. STATE
|
January 26, 1939 |
|
IN RE: MANONMANI AMMAL Vs. STATE
|
July 21, 1939 |
|
IN RE: MARKAPURAM PEDDA SUBBANNA Vs. STATE
|
March 21, 1939 |
|
IN RE: MT. FATMABI W/O. YASINKHAN MUSSALMAN Vs. STATE
|
September 5, 1939 |
|
IN RE: MUTHU GOUNDAN Vs. STATE
|
September 15, 1939 |
|
IN RE: MUTHUSWAMI CHETTIAR Vs. HIGH COURT OF MADRAS (FULL BENCH)
|
September 19, 1939 |
|
IN RE: MUTHUSWAMI PILLAI Vs. STATE
|
February 21, 1939 |
|
IN RE: NAINAMUTHU Vs. STATE
|
October 17, 1939 |
|
IN RE: NANDLAL BHANDARI MILLS, LTD CAWNPORE Vs. STATE
|
May 8, 1939 |
|
IN RE: NAVADWIPCHANDRA NAGENDRA DAS Vs. STATE
|
May 11, 1939 |
|
IN RE: OONNA MUDALI Vs. STATE
|
July 26, 1939 |
|
IN RE: P C MALLICK AND D C AICH Vs. STATE
|
December 20, 1939 |
|
IN RE: P RAMANUJACHARIAR, ADVOCATE Vs. STATE
|
May 1, 1939 |
|
IN RE: PALUVADI VENKATARAMAYYA Vs. STATE
|
September 19, 1939 |
|
IN RE: PERIANNA PILLAI Vs. STATE
|
October 4, 1939 |
|
IN RE: PERUMAL KUDUMBAN Vs. STATE
|
October 24, 1939 |
|
IN RE: PERUMAL REDDIAR Vs. STATE
|
January 5, 1939 |
|
IN RE: PONNUSWAMY PILLAI Vs. STATE
|
October 27, 1939 |
|
IN RE: PULLANNAGARI RAMI REDDI Vs. STATE
|
November 24, 1939 |
|
IN RE: RAM KHELAWAN AND SAHU THAKUR DAS Vs. STATE
|
August 15, 1939 |
|
IN RE: RAMASWAMI CHETTIAR Vs. STATE
|
September 4, 1939 |
|
IN RE: RAVUPALLI RAMAMURTHY Vs. STATE
|
June 16, 1939 |
|
IN RE: S A A FIRST GRADE PLEADER AND G THIMMAPPA Vs. STATE
|
December 5, 1939 |
|
IN RE: SHANBAGAPERUMAL NAICKER Vs. STATE
|
January 23, 1939 |
|
IN RE: SM ASHALATA DASSI Vs. STATE
|
August 10, 1939 |
|
IN RE: SUBBIAH TEVAR Vs. STATE
|
April 19, 1939 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION); NAYAR MODERN BANK LTD Vs. JAMES VOCE PIRRIE, CYRIL GILL AND JOHN STANLEY GOODWIN(OFFICIAL LIQUIDATORS)
|
April 21, 1939 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION); SIR T DESIKACHARI, TRUSTEES, EAST TANJORE ELECTRIC SUPPLY CORPORATION LTD EMPLOYEES PROVIDENT FUND INSTITUTION Vs. JAMES VOCE PIRRIE AND CYRILGILL
|
May 2, 1939 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD S BARKAT ALI; SECRETARY, ALL INDIA SPINNERS ASSOCIATION, TAMIL NADU BRANCH Vs. JAMES VOCE PIRRIE, CYRIL GILL AND JOHN STANLEY GOODWIN
|
April 21, 1939 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD; BARKAT ALI AND NEW FIELD AND CO BY PROPRIETOR K L KHULLER Vs. JAMES VOCE PIRRIE, CYRIL GILL AND STANLEY GOODWIN (OFFICIAL LIQUIDATORS)
|
April 21, 1939 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD; S BARKAT ALI AND DHARMAMBAL AMMAL Vs. JAMES VOCE PIRRIE CYRIL GILL AND JOHN STANLEY GOODWIN (OFFICIAL LIQUIDATORS)
|
July 28, 1939 |
|
IN RE: TRUST FOR ZEBUNNESSA KHATOON Vs. STATE
|
July 13, 1939 |
|
IN RE: V BALAKRISHNA NADAR Vs. STATE
|
February 22, 1939 |
|
IN RE: V K SUBRAMANIA MUDALI Vs. STATE
|
January 27, 1939 |
|
IN RE: V MEKALA VENKATAPPA Vs. STATE
|
May 2, 1939 |
|
IN RE: VEERAPPA MOOPAN Vs. STATE
|
January 19, 1939 |
|
IN RE: VELU NAICKEN Vs. STATE
|
March 9, 1939 |
|
IN RE: VILLI CHINNU ALIAS KANDAN Vs. STATE
|
February 10, 1939 |
|
IN RE: VITTA VENKATASUBBARAYUDU Vs. STATE
|
November 7, 1939 |
|
IN RE: VYAPURI KAVANDAN Vs. STATE
|
March 1, 1939 |
|
INDARCHAND KAGRIWAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
|
May 1, 1939 |
|
INDERDEO SINGH Vs. RAMLAL SINGH
|
February 16, 1939 |
|
INDU BHUSAN SEN Vs. KIRON CHANDRA SEN
|
December 20, 1939 |
|
INDU PROVA DEBI Vs. DURGA CHARAN MITRA
|
August 28, 1939 |
|
ISRAR HUSAIN Vs. EMPEROR
|
September 15, 1939 |
|
ISWAR KRISHNA CHANDIMAJEE THAKUR Vs. BRIJBEHARI DAS
|
January 19, 1939 |
|
J E GUBBAY Vs. EMPEROR
|
March 3, 1939 |
|
JADU SAHU Vs. CHAMRA SAHU
|
January 4, 1939 |
|
JADUNANDAN DAS Vs. MTMAHO
|
February 10, 1939 |
|
JADUNATH BANERJEE Vs. SECRETARY OF STATE
|
April 26, 1939 |
|
JADUNATH ROY Vs. PARAMESWAR MULLICK
|
October 30, 1939 |
|
JAFAR UDDIN Vs. DEBI PRASAD
|
April 5, 1939 |
|
JAGANNATH Vs. MUNICIPAL BOARD
|
January 16, 1939 |
|
JAGANNATH PRASAD SURAJ PRAKASH VERMA Vs. EMPEROR
|
October 4, 1939 |
|
JAGARNATH LALL Vs. LAND ACQUISITION DEPUTY COLLECTOR
|
December 14, 1939 |
|
JAGDEO DUBE Vs. DEOKI NATH TEWARI
|
March 8, 1939 |
|
JAGDISH NARAIN BAJPAI Vs. EMPEROR THROUGH RAM GOPAL
|
December 11, 1939 |
|
JAGDISH NARAIN SINGH Vs. BANDE ALI MIAN
|
February 16, 1939 |
|
JAGGO BAI Vs. HARIHAR PRASAD SINGH
|
September 22, 1939 |
|
JAGMOHAN DAS Vs. PARSHOTAM DAS
|
December 4, 1939 |
|
JAI GOBIND SINGH Vs. PACHKAURI RAM
|
February 15, 1939 |
|
JAIKARANDAS AGARWALLA Vs. PROTAPSING AGARWALLA
|
July 6, 1939 |
|
JAMES C P FERNANDEZ Vs. RAMAKRISHNA MARTHOBA RAO KESBEKAR
|
February 20, 1939 |
|
JAMI VENKATAPPADU Vs. KANNEPALLI RAMAMURTHI
|
September 20, 1939 |
|
JANG BAHADUR SINGH Vs. CHANDER BALI SINGH
|
January 4, 1939 |
|
JANI W/O. ISHRAM VAROKER Vs. SONI W/O. MAHADEO SAWARKAR
|
August 31, 1939 |
|
JANKI RAI Vs. MAHARAJA BAHADUR RAM BAN BIJAYA PRASAD SINGH
|
November 8, 1939 |
|
JANKIPRASAD NANDLAL KALAL Vs. BALMUKUND RAMNATH MARWADI
|
December 8, 1939 |
|
JATIYA KALYAN INSURANCE SOCIETY LTD Vs. SAROJ RANJAN CHAUDHURI
|
February 8, 1939 |
|
JAWANMAL BALCHAND MARWARI Vs. AKAJI ANAND RAO KUNBI
|
December 15, 1939 |
|
JEEVA AMMAL Vs. RANGANATHA MUDALIAR
|
February 27, 1939 |
|
JEWAN RAM GANGARAM AND CO Vs. COMMISSIONERS FOR PORT OF CALCUTTA
|
January 6, 1939 |
|
JHANDOO MAL AND SONS Vs. KHALSA SINGH SAHI
|
December 6, 1939 |
|
JHIRIGHAT NATIVE TEA CO LTD Vs. BGUPTA
|
December 8, 1939 |
|
JINATULLA SARKAR Vs. TAMIJUDDIN MUNSHI
|
July 12, 1939 |
|
JIT SINGH Vs. GHETLU
|
February 13, 1939 |
|
JNAN KUMAR DAS Vs. RAM KUMAR DAS
|
August 10, 1939 |
|
JNANENDRA NATH PRAMANIK Vs. NILMONY DEY
|
February 20, 1939 |
|
JNANENDRA NATH ROY Vs. SASHI MUKHI DEBYA W/O PURNA CHANDRA ROY
|
August 25, 1939 |
|
JOGENDRA KRISHNA BANERJI Vs. ADMINISTRATOR-GENERAL
|
March 29, 1939 |
|
JOGENDRA NATH KARON Vs. NISTARINI DASI
|
April 24, 1939 |
|
JOGESH CHANDRA BANERJEE Vs. DIGENDRA CHANDRA BANERJEE
|
January 23, 1939 |
|
JOHN BAPTIST D SOUZA Vs. LIZZIE JANE LOBO
|
December 15, 1939 |
|
JOHN JIBAN CHANDRA DUTTA Vs. ABINASH CHANDRA SEN
|
March 3, 1939 |
|
JONNALA LAKSHMIDEVAMMA Vs. JONNALA VEERA REDDI
|
March 24, 1939 |
|
JONNALAGADDA RAMASWAMI CHETTI Vs. TKRAMACHANDRA RAO
|
September 27, 1939 |
|
JOY DURGA DASSI Vs. MAHARAJ KUMAR SOURISH CHANDRA ROY BAHADUR
|
December 1, 1939 |
|
JUGADISH CHANDRA DEO DHABAL DEB Vs. PRATAP CHANDRA DEO DHABAL DEB
|
April 12, 1939 |
|
JUGAL KISHORE NARAIN SINGH Vs. CHAROO CHANDRA SUR
|
March 21, 1939 |
|
JULURI VENKATARATNAM Vs. BALABHADRUNI CHENNAYYA
|
September 5, 1939 |
|
JUNG BAHADUR MISIR Vs. MAHADEO SHAW
|
January 6, 1939 |
|
JUPALLI NARASIMHA NAYANIM VARU Vs. RAO BAHADUR KVENKATARAMA NAIDU GARU
|
October 16, 1939 |
|
JYOTI PROSAD GHOSH Vs. KUMUD BEHARI BOSE
|
April 3, 1939 |
|
JYOTISH CHANDRA CHAUDHURI Vs. PROFULLA CHANDRA SANYAL
|
April 28, 1939 |
|
K A MAHAMMAD SHERIFF SAHIB Vs. HUSSAIN GHOUSE
|
August 4, 1939 |
|
K A V KARUPPANNA NADAR Vs. MKMATHALAI KARUPPA NADAR
|
March 24, 1939 |
|
K CHINNASWAMI UDAYAR Vs. NARASIMHA BHATTAR
|
July 24, 1939 |
|
K DASARADHARAMA REDDY Vs. SYED RAHIMTULLA HUSSANI
|
December 15, 1939 |
|
K HOSHIDE Vs. EMPEROR
|
August 31, 1939 |
|
K K DAS, RECEIVER Vs. SMAMINA KHATUN BIBI
|
August 21, 1939 |
|
K M DURAISWAMI REDDIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
|
March 9, 1939 |
|
K MUNISAMI CHETTI (DIED) Vs. CHENCHU NAIDU
|
July 31, 1939 |
|
K N GURUSWAMY Vs. INDO-CARNATIC BANK, LTD
|
November 24, 1939 |
|
K P MADHAVI AMMAL Vs. MSUBRAMANIAN NAMBUDRIPAD
|
February 2, 1939 |
|
K RANGANAYAKI AMMAL Vs. KSAMPATHKUMARAN
|
August 10, 1939 |
|
K S R M SIVASUBRAMANIAM CHETTIAR Vs. MURUGESA MUDALIAR
|
November 30, 1939 |
|
K SUNDARESA AIYAR Vs. SARVAJANA SOWKIABIVIRDHI NIDHI LIMITED, BY SECRETARY PSMANIKKAM CHETTIAR
|
March 15, 1939 |
|
K T M T M ABDUL KAYUM SAHIB HUSSAIN SAHIB Vs. COMMISSIONER OF INCOME- TAX, MADRAS
|
October 18, 1939 |
|
KALIANA THEVAN Vs. MUTHUSWAMI GOUNDAN
|
February 22, 1939 |
|
KAMAKHYA NARAYAN SINGH Vs. CHAIRMAN, HAZARIBAGH MUNICIPALITY
|
February 8, 1939 |
|
KAMAKSHI AIYAR ALIAS W V A S KAMESWARA AIYAR (DEAD) Vs. NAMBERUMALAIYANGAR ALIAS RANGANATHA AIYANGAR
|
February 2, 1939 |
|
KAMAKSHYA PROSAD DALAL Vs. EMPEROR
|
July 4, 1939 |
|
KAMAL BROS (1937), LTD Vs. SUNIL KUMAR CHATTERJEE
|
August 4, 1939 |
|
KAMAL KRISHNA MANDAL Vs. HEMENDRA KRISHNA SINGHA
|
August 24, 1939 |
|
KAMALDHARI LAL Vs. KAMLESHWARI SAHAY
|
January 24, 1939 |
|
KAMALESHWARI PRASAD Vs. GANGADHAR MAL
|
August 23, 1939 |
|
KAMTA PRASAD Vs. SECRETARY OF STATE
|
March 28, 1939 |
|
KANHAI LAL Vs. BHOREY LAL
|
April 24, 1939 |
|
KANHAI SINGH Vs. BASDEO SAHAI
|
January 13, 1939 |
|
KANIRAM MALPANI, MANAGING MEMBER OF MAGNIRAM KISHENLAL FIRM Vs. PARMANANDA TEWARI
|
December 19, 1939 |
|
KANJESHWAR NATH Vs. BENARES BANK LTD
|
December 18, 1939 |
|
KANNAPPA MUDALI Vs. VARADACHARIAR
|
August 2, 1939 |
|
KANNAYYA REDDI Vs. MUTHU REDDI
|
February 10, 1939 |
|
KANNOMKOT KELU KURUP Vs. CHERIYATH MANAYIL PARU AMMA
|
October 17, 1939 |
|
KANTI CHANDRA GHOSAL Vs. SUCHITRA SUNDARI DASSI
|
May 2, 1939 |
|
KANUJNAKKAL THAYIKKANDIYIL MOOSSAN KUNHI KALANDAN Vs. KANIYARAKKAL THAYIKKANDIYIL KUNHI KATTYALI
|
August 3, 1939 |
|
KARANKATTIL HAJI THAMBILAVA ISMAL ROWTHEN S SON CHINNAPPAYAN ALIAS MUHAMMAD ROWTHEN (DEAD) Vs. KARUMANNASSERI GRAMAM PARASURAMA PATTAR S SON NARAYANA PATTAR
|
July 27, 1939 |
|
KARIBANDI VEERANNA Vs. SRIPADA LAKSHMIPATHI SOMAYAJULU
|
February 7, 1939 |
|
KARINAGISETTI CHENNAPPA Vs. KARINAGISETTI ONKARAPPA
|
October 2, 1939 |
|
KARUPPIAH KONE Vs. CHITRAN SERVAI
|
January 5, 1939 |
|
KARUPPIAH THEVAN Vs. NKRISHNA PILLAI
|
January 5, 1939 |
|
KASHI NATH RATHO Vs. UCPATNAIK
|
April 28, 1939 |
|
KASHI NATH TEWARI Vs. MAKCHHED TEWARI
|
February 16, 1939 |
|
KASHIPRASAD SUKHIRAM Vs. BEDPRASAD PARMESHWAR
|
August 24, 1939 |
|
KASIREDDI SIDDAREDDI (DEAD) Vs. MANDAPALLE CO-OPERATIVE SOCIETY, BY ITS PRESIDENT, DEVARAKONDA SUBBARAMAYYA
|
October 31, 1939 |
|
KASTORI SINGH Vs. PATI RAM
|
September 15, 1939 |
|
KATACHIKANDI THIYYATHIKANDI ABDULLA KAKA Vs. KADUMANDRA KMUTHANNA
|
August 15, 1939 |
|
KATRAGADA LAKSHMINARASAMMA Vs. SINGAMSETTI VENKATASATYANARAYANA RAO
|
October 10, 1939 |
|
KATRAGADDA NAGAYYA Vs. SREE RAZA RAO VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR
|
January 27, 1939 |
|
KATRAPATI HANUMAYAMMA Vs. OFFICIAL RECEIVER
|
February 10, 1939 |
|
KATTA VIRAYYA Vs. OFFICIAL RECEIVER
|
December 4, 1939 |
|
KAULESHAR SHUKUL Vs. RAM KISHORE LAL
|
April 24, 1939 |
|
KAUSHAL PAL SINGH Vs. JWALA BANK
|
January 18, 1939 |
|
KAZI ALI HAIDAR Vs. UPENDRA NATH KUNDU
|
June 26, 1939 |
|
KEDAR NATH BOTHRA Vs. BAIJNATH BOTHRA
|
March 23, 1939 |
|
KEDAR NATH SAHU Vs. BASANT LAL SAHU
|
January 27, 1939 |
|
KEDAR NATH TUSHNIAL Vs. RAJ KUMAR DAS
|
January 10, 1939 |
|
KEOLAPATI Vs. RAJA AMAR KRISHNA NARAIN SINGH
|
July 11, 1939 |
|
KESAVAMATTAM KODA NAYAKAMMA Vs. EDARA VENKAYYA
|
August 8, 1939 |
|
KESHARDEO CHAMRIA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
May 9, 1939 |
|
KESHEORAO GOPALRAO BUTY Vs. LAXMAN GANPATRAO SONAR NAGARKAR
|
November 6, 1939 |
|
KHAJI DODDA KHAJI SAHIB Vs. CHIGAMALLA NANJAPPA
|
February 7, 1939 |
|
KHAJI MUHAMMAD HUSSAIN SAHIB Vs. MASJIDAY MAHMOOD JAMAIT MANAGING COMMITTEE OF PUDUPET, BY ITS SECRETARY SHAHUL HAMID MARAKKAYAR
|
September 6, 1939 |
|
KHAN BAHADUR ABDUL KAREEM SAHIB Vs. COMMISSIONER, CORPORATION OF MADRAS
|
December 8, 1939 |
|
KHEDU MAHTO Vs. KHONKA MAHTO
|
August 11, 1939 |
|
KHIROD CHANDRA GHOSH Vs. PANCHU GOPAL SADHUKHAN
|
May 10, 1939 |
|
KHIRODE C GHOSE Vs. NARENDRA NSANYAL
|
July 10, 1939 |
|
KHUB LAL CHAUDHURI Vs. BECHAN MANDAL
|
September 21, 1939 |
|
KIRPA SHANKER LAL Vs. RAM LAL
|
January 11, 1939 |
|
KIRPAL SINGH Vs. HARI CHOUDHURY
|
April 18, 1939 |
|
KISHAN RAM MARWARI Vs. GODAWARI DEVI
|
December 18, 1939 |
|
KISHORI LAL MARWARI Vs. KUMAR CHANDRA NARAIN DEO
|
April 27, 1939 |
|
KISHORI MOHAN BANIK Vs. MAIJANNESSA BIBI
|
July 24, 1939 |
|
KISSENLAL MALPANI, ADMINISTRATOR TO ESTATE OF JETHMAL MALPANI AND FIRM JETHMAL KANIRAM Vs. TILAK CHANDRA BORA
|
August 21, 1939 |
|
KISTUR CHAND TEWARI Vs. BABU RAJANI KANTA MUKHERJEA
|
April 24, 1939 |
|
KITAB ALI Vs. ANIL BEHARY DUTTA
|
May 9, 1939 |
|
KIZHAKKEPAT PALAT, DECEASED LAKSHMI KUTTY AMMA S DAUGHTERKUNHILAKSHMI AMMA Vs. KIZHAKKEPAT PALAT, DECEASED LAKSHMI KUTTY AMMA S CHILDREN TAVAZHI KARNAVAN AND MANAGER, KRISHNA MENON
|
March 20, 1939 |
|
KODUKULA KAMESWARAMMA Vs. KODUKULA THAMMANNA
|
March 13, 1939 |
|
KOER DURAG PAL SINGH Vs. THPANCHAM SINGH
|
March 30, 1939 |
|
KOKA ADINARAYANA RAO NAIDU Vs. KOKA KOTHANDARAMAYYA NAIDU
|
September 15, 1939 |
|
KOKA AUDINARAYANA RAO NAIDU Vs. BHAVARAJU LAKSHMINARAYANA RAO
|
February 22, 1939 |
|
KOKKONDA VENKATA RAMA SURYA GOPALA KRISHNAMURTHY Vs. SURABHI SATYANARAYANA
|
February 3, 1939 |
|
KOLACHALA KUTUMBA SASTRI Vs. LAKKARAJU BALA TRIPURA SUNDARAMMA
|
March 3, 1939 |
|
KONA ADINARAYANA Vs. DRONAVALLI VENKATASUBBAYYA
|
December 4, 1939 |
|
KOPPARTHI VENKATARATNAM Vs. PALLETI SIVARAMUDU
|
November 21, 1939 |
|
KOWTHA SURYANARAYANA RAO Vs. PATIBANDLA SUBRAHMANYAM
|
October 27, 1939 |
|
KRISHNA AIYAR Vs. SUBBA REDDIAR
|
January 26, 1939 |
|
KRISHNA KAHAR Vs. EMPEROR
|
July 27, 1939 |
|
KRISHNA MUDALIAR Vs. MARIMUTHU MUDALIAR
|
April 17, 1939 |
|
KRISHNA RAO Vs. JANAKI AMMAL
|
February 24, 1939 |
|
KRUSHNACHARANA PADHI, MINOR BY NEXT FRIEND CHINNA PADHIYANI Vs. GOUROCHANDRO DYANO SYMANTO
|
August 2, 1939 |
|
KUBAD MIA Vs. GUHI MIA
|
September 7, 1939 |
|
KUBER SINGH Vs. JAI NATH
|
April 13, 1939 |
|
KUMAR JAGADISH CHANDRA SINHA Vs. ISHAN KUMARI DEBI
|
November 22, 1939 |
|
KUMAR NARENDRA NATH ROY Vs. MIDNAPORE ZAMINDARY CO LTD
|
July 19, 1939 |
|
KUMAR RAGHAVA SURENDRA SAHI Vs. BABUI LACHMI KOER
|
May 9, 1939 |
|
KUMARASWAMI PILLAI Vs. THIRUVENGADATHA AIYANGAR
|
March 30, 1939 |
|
KUNCHA RAMAKRISHNAYYA Vs. KONDAMUDI SREERAMULU
|
January 25, 1939 |
|
KUNHIBI ALIAS BEEBI UMMA Vs. KALLIANI AMMA
|
March 31, 1939 |
|
KUNIYIL CHANDU Vs. MATHILEDATH SANKARAN
|
August 30, 1939 |
|
KUNWAR JASWANT SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD
|
January 12, 1939 |
|
KUNWAR MOHAMMAD OBAID-ULLAH KHAN Vs. PANDIT RAMJI LAL MAJOR
|
October 18, 1939 |
|
KUNWAR SHIAM PARTAP SINGH Vs. RANI BAISNI MADHO KUNWAR
|
November 1, 1939 |
|
KUNWAR SURENDRA BAHADUR SINGH Vs. THAKUR BEHARI SINGH
|
March 17, 1939 |
|
KUPPAINETHU GURUVAPPA NAICKER Vs. MMOUNAGURUSWAMI NAICKER
|
March 31, 1939 |
|
KUTTUKKEN ERAMULLAN HAJI Vs. PAPPINISSERI CHANDROTH NARAYANAN
|
October 26, 1939 |
|
L CHUNNI LAL Vs. CHANDAN GOPAL
|
April 3, 1939 |
|
LACHHMESHWAR SAHAI Vs. MT MOTI RANI KUNWAR
|
March 28, 1939 |
|
LACHMAN MAHTO Vs. SHANKER MAHTON
|
July 31, 1939 |
|
LACHMI NARAYAN SINGH Vs. NANDKISHORE SINGH
|
September 22, 1939 |
|
LADHA SINGH BEDI Vs. RAJA SREE SREE JYOTI PROSAD SINGHA DEO BAHADUR
|
April 6, 1939 |
|
LADLI PRASAD ZUTSHI Vs. UPELECTRIC SUPPLY CO LTD
|
March 23, 1939 |
|
LAKSHMANA PILLAI Vs. GOVINDAM PILLAI
|
July 21, 1939 |
|
LAL BALLABH NATH SAH DEO Vs. MAULAVI HABIBUR RAHMAN
|
October 16, 1939 |
|
LAL INDERJIT NATH SAHI DEO Vs. MAHARAJA PRATAP UDAI NATH SAH DEO
|
January 11, 1939 |
|
LAL SADANAND SINGH Vs. MADAN MOHAN SAHU GAONTIA
|
April 19, 1939 |
|
LAL TIRATHNATH SAHI DEO Vs. LAL MRITUNJOYA NATH SAHI DEO
|
July 25, 1939 |
|
LALA KIRPA RAM Vs. LDWARKA PRASAD
|
February 22, 1939 |
|
LALA RAM SARUP Vs. COURT OF WARDS THROUGH DEPUTY COMMISSIONER, DELHI
|
November 7, 1939 |
|
LALA SUMER CHAND Vs. MTMUKHTARI
|
November 23, 1939 |
|
LALBEHARI SINGH Vs. EMPEROR
|
January 16, 1939 |
|
LAXMAN KRISHNAJI BIRKAD MALI Vs. YADAO RAGHOBA CHANDORE MALI
|
December 11, 1939 |
|
LAXMAN VISHRAMJI PATWARI Vs. DEORAO VISHRAMJI PATIL
|
October 5, 1939 |
|
LOLA CHUNI LAL Vs. UDAI PRAKASH
|
June 26, 1939 |
|
M AZIZ UDDIN Vs. HAJI MAQBUL HUSSAIN
|
January 9, 1939 |
|
M K LODHI Vs. ZIA-UL HAQ
|
May 9, 1939 |
|
M L N MAHALINGAM CHETTIAR, MINOR BY RAO SAHIB R KRISHNA AIYAR, ITERIMGUARDIAN Vs. RAJA SRIMANTHU MUTHU VIJIA RAGHUNATHA DORAISINGAM ALIAS GOWRI VALLABHA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA, THROUGH HIS DIWAN AND AUTHORIZED AGENT, RMSUNDARAM, ESQ, ICS
|
July 19, 1939 |
|
M M SHAHUL HAMEED MARAKAYAR Vs. KAZI MOHAMMAD HUSSAIN SAHIB
|
September 6, 1939 |
|
M RAGHAVACHARIAR Vs. PONNUSWAMI MUDALI
|
February 21, 1939 |
|
M S RAGUNATHA THATHACHARIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY
|
March 13, 1939 |
|
M SUBBIAH Vs. TRAMACHARLU
|
January 19, 1939 |
|
M VENKATA RAO Vs. BSUBBA RAO
|
December 11, 1939 |
|
M VENKATACHARIAR Vs. MOULVI MAHAMMAD FAIZUDEEN SAHIB BAHADUR BY AGENT MOULVI MANJOOR AHAMED SAHIB KUDDOOSI
|
October 17, 1939 |
|
MACDONELL ERROL MACKAY Vs. OSWALD FORBES
|
November 10, 1939 |
|
MADA NAGARATNAM; IN RE: MADRAS AGRICULTURISTS RELIEF ACT Vs. PUVVADA SESHAYYA AND ANR;
|
February 7, 1939 |
|
MADAN LAL JHUNJHUNWALLA Vs. HHTHE NAWAB SAYED REZA ALI KHAN BAHADUR MUSTAID JUNG
|
December 6, 1939 |
|
MADDALI TIRUMALA ANANTA VENKATA VEERARAGHAVASWAMI Vs. SRIMAT KILAMBI MANGAMMA
|
August 18, 1939 |
|
MADHAB CHANDRA GHOSE Vs. NIROD CHANDRA GHOSE
|
February 20, 1939 |
|
MADHAVI AMMA Vs. NAGAPPAN NAYAR
|
December 11, 1939 |
|
MADHO PRASAD Vs. GOURI DUTT GENESH LAL
|
February 6, 1939 |
|
MADHO RAO NARAYANRAO GHATATE Vs. YADO TUKARAM DHOTE
|
August 2, 1939 |
|
MADHUKAR TRIMBAKLAL Vs. SATI GODAWARI UPASANI MAHARAJ OF SAKORI
|
October 11, 1939 |
|
MADIPALLI VENKATACHELLAM Vs. MADIPALLI SURYANARAYANAMURTY
|
August 16, 1939 |
|
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. PRANGA RAO
|
August 17, 1939 |
|
MADURA KALLALAGAR DEVASTHANAM THROUGH ITS TRUSTEE, K N RADHAKRISHNA AIYAR Vs. NSUBBIAH AMBALAM
|
October 24, 1939 |
|
MAGAN BEHARI LAL Vs. RAM PARTAP SINGH
|
February 15, 1939 |
|
MAHABIR GOPE Vs. SAMRATHI SINGH
|
November 1, 1939 |
|
MAHADEO Vs. BALESHWAR PRASAD
|
February 27, 1939 |
|
MAHADEO BHAGWAN TIDAKE Vs. HARIHAR SHANKAR
|
February 23, 1939 |
|
MAHADEO DAS Vs. BISHWANATH DAS
|
December 22, 1939 |
|
MAHADEO TUKARAM MAHAJAN Vs. RAMCHANDRA DEOYYA YELAMI
|
September 29, 1939 |
|
MAHADEVI ALIAS KUNHI THAMPURATTI STYLED MANAVIYATHEN, THE PRESENT VALIYA THAMPURATTI OF AMBATI KOVILAKAM Vs. PPSANKARA MENON
|
October 11, 1939 |
|
MAHAMMED RAHUL AMIN Vs. DINABANDHU BARNIK
|
November 22, 1939 |
|
MAHANT NARAIN DAS Vs. MADAN MOHAN
|
January 27, 1939 |
|
MAHANTH DWARKA DASS Vs. BHEKHU MAHTON
|
April 17, 1939 |
|
MAHANTH SINGH Vs. U BA YI
|
March 3, 1939 |
|
MAHARAJ RAM BIJAI PRASAD SINGH Vs. RAM BHANJAN SINGH
|
April 21, 1939 |
|
MAHARAJA OF PITTAPURAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
|
February 3, 1939 |
|
MAHARAJA SRISH CHANDRA NANDY Vs. RAI HARENDRA LAL ROY CHOUDHURY BAHADUR
|
June 26, 1939 |
|
MAHEMAJI NAGOJI MARATHE Vs. CHANDRABHAN LAXMAN KOLHE
|
August 14, 1939 |
|
MAHENDER MAN SINGH Vs. BADRI
|
April 3, 1939 |
|
MAHENDRA CHANDRA ROY Vs. RAJANI KANTA KAR
|
May 16, 1939 |
|
MAHESH MISSIR Vs. PROVINCE OF BENGAL
|
May 24, 1939 |
|
MAHESH SINGH Vs. GAJADHAR SINGH
|
August 3, 1939 |
|
MAHODEV MAHARAJ Vs. JAGDEV SINGH
|
May 11, 1939 |
|
MALI RAM Vs. RAMGOBIND SAH
|
March 20, 1939 |
|
MALLADI VENKATA SASTRY Vs. MALLADI VENKATARAMANAYYA
|
February 28, 1939 |
|
MAMMILLI KUNHI RAMAN KITAVU, KARNAVAN AND MANAGER OF THE THAVAZHI OF KALLOD AMSOM AND DESOM Vs. VENGILERI THANACHERI KUNHI KARNAVAN KITAVU
|
August 17, 1939 |
|
MAN SINGH Vs. BAIJ NATH SAHAI
|
July 27, 1939 |
|
MANDAN SHETTI Vs. THIMMI AVVA
|
October 13, 1939 |
|
MANGAL SEN Vs. KEWAL RAM
|
September 8, 1939 |
|
MANGTU LAL BAGARIA Vs. SECRETARY OF STATE
|
September 7, 1939 |
|
MANICKAVASAKA THEVAR Vs. CHIDAMBARAM PILLAI
|
October 3, 1939 |
|
MANIKALAL RAMCHANDRA MARWADI Vs. BHIKAMCHAND RAMSUKH MARWADI
|
February 3, 1939 |
|
MANINDRA CHANDRA PAL CHOWDHURY Vs. BARAMDI
|
November 30, 1939 |
|
MANMATHA PAL CHOUDHURY Vs. SARADA PROSAD NATH
|
July 4, 1939 |
|
MAQBUL HUSAIN Vs. MTZAIN-UN-NISSA BIBI
|
January 6, 1939 |
|
MARAKKAKANDI KRISHNAN Vs. PRNRAMANATHA AIYAR AND COMPANY
|
April 20, 1939 |
|
MARIMUTHU PILLAI Vs. MMUTHIRULAPPA PILLAI
|
February 28, 1939 |
|
MARKHU MAHTO Vs. SAHARAI MAHTO
|
September 1, 1939 |
|
MAROTI JAGO KUNBI Vs. EMPEROR
|
October 20, 1939 |
|
MATHURA DAS Vs. NARAIN DAS
|
December 13, 1939 |
|
MATHURAPROSAD RAJGHARIA Vs. BHUSAN CHANDRA DAS
|
June 1, 1939 |
|
MATTA JAGGILODU Vs. MATTA BYRAMMA
|
December 1, 1939 |
|
MATTAPALLI APPA RAO Vs. CHRAMAMURTHI
|
November 9, 1939 |
|
MAVILA KUNIYEDATH KORAN ALIAS KUNHAMBOO NAMBIAR Vs. MAVILA KUNIYEDATH GOVINDAN NAMBIAR (DECEASED)
|
January 30, 1939 |
|
MAZHARUL HAQ Vs. RAGHUBER SINGH
|
August 16, 1939 |
|
MEAH KHA Vs. SERAJUDDIN SARDAR NAIB MOTWALLI
|
July 12, 1939 |
|
MEENAKSHI AMMAL Vs. MURUGAYYA MOOPPANAR
|
November 8, 1939 |
|
MELLEPEDDI PITCHAMMA Vs. MEDABALIMI VENKATARAMAYYA
|
March 17, 1939 |
|
MEWA RAM Vs. MUNICIPAL BOARD
|
April 18, 1939 |
|
MIAN AHIR Vs. PARAMHANS PATHAK
|
February 7, 1939 |
|
MIAN FEROZ SHAH Vs. MOHAMMAD AKBAR KHAN
|
May 23, 1939 |
|
MIDDE SAMPATHIRAYUDU Vs. SONTI VENKATARATNAM
|
August 28, 1939 |
|
MINOR ANANTHA SAYANA NAIDU, BY NEXT FRIEND RENU AMMAL Vs. KONDAPPA NAIDU ALIAS DEVARAJULU NAIDU
|
February 24, 1939 |
|
MINOR C R RAMASWAMI AIYANGAR, REPRESENTED BY HIS MOTHER AND NEXT FRIEND LAKSHMI AMMAL Vs. CSRANGACHARIAR
|
October 6, 1939 |
|
MIR SINGH Vs. RAGHUBIR SINGH
|
April 13, 1939 |
|
MIR SYED HUSAIN Vs. RASOO SINGH
|
March 30, 1939 |
|
MIR WAJID ALI Vs. ALIDAD KHAN
|
August 3, 1939 |
|
MOHAMMAD ABDUL SATTAR SHAIKH ILAHI BUX, MUSALMAN Vs. SYED RAHIMUDDIN SAYYAD ABDUL SUBHAN
|
September 11, 1939 |
|
MOHAMMAD ALI Vs. MTBHARI DULHIN
|
May 2, 1939 |
|
MOHAMMAD ANWAR ALI KHAN Vs. LNAWAL KISHORE
|
February 7, 1939 |
|
MOHAMMAD ASGHAR ALI Vs. SHMOHAMMAD ISHAQ ALI
|
September 19, 1939 |
|
MOHAMMAD AZIZAL BARI Vs. MOULVI RAZIUDDIN MOHAMMAD IDRIS KHAN
|
March 13, 1939 |
|
MOHAMMAD ISMAIL Vs. HIRA LAL
|
February 3, 1939 |
|
MOHAMMAD UMAR Vs. ABDUL GHANI
|
September 4, 1939 |
|
MOHANLAL BAHETI Vs. MOULVI TABIZUDDIN AHMED
|
May 10, 1939 |
|
MOHANTA RAMDAS AULIA Vs. BAZLEY KARIM FAZLAY MOULA
|
August 18, 1939 |
|
MOHONA PONDA Vs. RAGHUNADHA DAS
|
March 14, 1939 |
|
MOHSENA KHATUN Vs. EMPEROR
|
May 10, 1939 |
|
MONGHIBAI Vs. COOVERJI UMERSEY
|
May 2, 1939 |
|
MONINDRA MOHAN BANERJEE Vs. SHAMNAGAR JUTE FACTORY CO LTD
|
July 7, 1939 |
|
MOORIANTAKATH AMMOO Vs. MATATHANKANDY VATAKKAYIL POKKAN
|
July 25, 1939 |
|
MOSAHEB DOME Vs. EMPEROR
|
May 16, 1939 |
|
MOSELADDI Vs. EMPEROR
|
May 2, 1939 |
|
MOTI LAL Vs. EMPEROR
|
July 24, 1939 |
|
MOTILAL PURANSAO Vs. EMPEROR
|
August 18, 1939 |
|
MRS T R MANJULA BAI Vs. KJANOJI RAO
|
September 27, 1939 |
|
MRS W WAUGH Vs. EMPEROR
|
July 26, 1939 |
|
MT BADRUNNISSA Vs. MUNICIPAL BOARD
|
January 23, 1939 |
|
MT BHAGWATI Vs. MT RAM KALI
|
March 7, 1939 |
|
MT DEOKALI KUARI Vs. MAHADEO PRASAD BHAGAT
|
May 1, 1939 |
|
MT DEOKI KUAR Vs. SHIVA PROSAD SINGH
|
January 4, 1939 |
|
MT DULHIN Vs. HARIHAR GIR
|
February 13, 1939 |
|
MT HALIMAN BIBI Vs. MUHAMMAD TAJAMUL HUSSAIN
|
April 25, 1939 |
|
MT JANAK DULARI Vs. SRI GOPAL
|
August 9, 1939 |
|
MT KANIZAN Vs. MTLATIFAN
|
January 11, 1939 |
|
MT KUNJLAS KUNWAR Vs. KRISHNA DEO SINGH
|
August 30, 1939 |
|
MT KUTIKA KUER Vs. SRIDHAR MISIR
|
September 15, 1939 |
|
MT LALITA DEVI Vs. NATHUJI JOSHI
|
January 16, 1939 |
|
MT LILAWATI Vs. BMOTI RAM, OFFICIAL RECEIVER
|
January 31, 1939 |
|
MT MAHARAJI KUAR Vs. MANGAI PANDE
|
November 27, 1939 |
|
MT NAUROZI Vs. NAFAF ALI SAH
|
February 7, 1939 |
|
MT PREM DULARE Vs. NARAIN PRASAD
|
October 27, 1939 |
|
MT RAHMAT BIBI Vs. LCHANDU LAL
|
February 13, 1939 |
|
MT RAM KAILASH KUNWARI Vs. LISHWAR SARAN
|
August 10, 1939 |
|
MT RAM KALI Vs. MUNNA LAL
|
April 17, 1939 |
|
MT RANGILI Vs. PEAREY LAL
|
October 16, 1939 |
|
MT RAZIA BEGAM Vs. KRISHNADEONARAYAN MAHTHA
|
August 10, 1939 |
|
MT SHAFIAN BEGAM Vs. MTKIFIATO
|
May 5, 1939 |
|
MT WALLAN Vs. FAZLA
|
February 21, 1939 |
|
MT. RAMBAI W/O. BAHADURSINGH Vs. MT. CHANDRA KUMARI DEVI
|
November 1, 1939 |
|
MT. SUMITRA W/O. DAULAT POWAR Vs. EMPEROR
|
December 14, 1939 |
|
MUDALA SITHANNA Vs. KUPPILI LAKSHMINARASIMHULU
|
August 30, 1939 |
|
MUGI SUBBAYYA Vs. RAVULACHERUVU THIPPA REDDI
|
July 17, 1939 |
|
MUHAMMAD HASSAN Vs. BAIDYA NATH SAHAY
|
September 4, 1939 |
|
MUHAMMAD IBRAHIM Vs. SKAMAL SAHEB
|
August 31, 1939 |
|
MUKAT LAL Vs. RAGHURAJ SINGH
|
September 19, 1939 |
|
MUKHAN SINGH Vs. BABU CHANDRIKA PRASAD SINGH
|
September 21, 1939 |
|
MUKHAN SINGH Vs. CHANDRIKA PRASAD SINGH
|
January 13, 1939 |
|
MUKTESWAR TRIGUNAIT Vs. SATYA CHARAN SRIMANI
|
January 6, 1939 |
|
MUKTI NARAYAN GIR Vs. EMPEROR
|
November 1, 1939 |
|
MUKUNDALAL PAKRASHI Vs. PROKASH CHANDRA PAKRASHI
|
May 24, 1939 |
|
MUNA RAVANNA, MUNA MUHAMMAD KASSIM SAHIB Vs. ANA, RUNA, SUNA, SUBRAMANIAN CHETTIAR
|
September 15, 1939 |
|
MUNICIPAL BOARD Vs. HABIB ULLAH
|
January 5, 1939 |
|
MUNICIPAL BOARD OF SAHARANPUR Vs. JAGDISH SARAN
|
January 9, 1939 |
|
MUNICIPAL BOARD, THROUGH THE CHAIRMAN B RAM PRASAD Vs. BANWARI LAL
|
April 25, 1939 |
|
MUNICIPAL COMMISSIONERS Vs. GANGAMANI CHAUDHURANI W/O AKSHOY KUMAR BASAK
|
December 18, 1939 |
|
MUNICIPAL COUNCIL Vs. GVCBABU NAIDU
|
November 28, 1939 |
|
MUNNA LAL Vs. CHATAN PRAKASH
|
October 3, 1939 |
|
MUNSHI BISHAN LAL Vs. LALA BANWARI LAL
|
August 7, 1939 |
|
MURARI LAL Vs. EMPEROR
|
September 22, 1939 |
|
MURARI RAM DASS Vs. RASIK LAL BHADRA
|
July 3, 1939 |
|
MUSAHRU Vs. EMPEROR
|
December 7, 1939 |
|
MUTHUKRISHNA RAJA Vs. VISWALINGA KADAVARAYAR
|
April 28, 1939 |
|
MUZAFFERPUR MUNICIPALITY Vs. TARA PRASAD
|
November 7, 1939 |
|
MYTHILI AMMAL Vs. JANAKI AMMAL
|
September 1, 1939 |
|
N ADINARAYANA CHETTY Vs. TTKKAPPAN SRIRANGACHARIAR
|
March 16, 1939 |
|
N M MUTHUVASU CHETTIAR Vs. VELUMURUGA NADAR
|
January 23, 1939 |
|
N PARAMASIVAN PILLAI Vs. THIRUVUDAYA MUDALIAR
|
January 27, 1939 |
|
NADIMPALLI NARAYANARAJU Vs. YENNAMSETTI SURYANARAYUDU
|
July 21, 1939 |
|
NAGENDRA NATH KAR SARKAR Vs. BABU PRAMATHA NATH GUHA
|
February 16, 1939 |
|
NAGI REDDI Vs. NANJUNDAPPA
|
April 19, 1939 |
|
NAINALASETTI VEERA RAJU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
|
October 26, 1939 |
|
NAJBAN BIBI Vs. GUR PRASAD
|
December 12, 1939 |
|
NALLAPAREDDI ANNAPOORNAMMA Vs. PELLETI VEERARAGHAVA REDDI
|
October 16, 1939 |
|
NALLASIVAN PILLAI Vs. GANAPATHI MUDALIAR
|
February 13, 1939 |
|
NAMASIVAYA MUDALIAR Vs. ASRINIVASA AIYANGAR
|
August 17, 1939 |
|
NANA AKPANDJA Vs. FIAGA EGBLOMESSE
|
February 14, 1939 |
|
NAND KISHORE Vs. EMPEROR
|
July 26, 1939 |
|
NANDAMANI Vs. HARI KRISHNA BHIMA DEO
|
March 23, 1939 |
|
NANDAN SAHU Vs. FATEH BAHADUR SINGH
|
September 26, 1939 |
|
NANDKISHORE SINGH Vs. BIGAN LOHAR
|
October 3, 1939 |
|
NANDLAL BHANDARI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
|
May 8, 1939 |
|
NANDLAL RAMPRATAP MARWADI Vs. DEORAO MARUTRAO DESHMUKH
|
September 26, 1939 |
|
NANJAPPA GOUNDAN Vs. RANGASWAMI GOUNDAN
|
November 3, 1939 |
|
NANURAM AIDEN MAHEAND Vs. RADHABAI W/O. KISON
|
December 20, 1939 |
|
NARAYANAN CHETTI (MINOR) Vs. PANCHANATHAN CHETTIAR
|
September 1, 1939 |
|
NARAYANASWAMI NAIDU Vs. RAJAMANICKAM PILLAI
|
October 20, 1939 |
|
NARENDRA NATH DUTTA Vs. ALANGA SUNDARI DASYA
|
July 7, 1939 |
|
NARHARI TILKHO Vs. MT. MAHARANI W/O. BAYA KOLTA
|
September 14, 1939 |
|
NARSING DAS TANSUKDAS Vs. CHOGEMULL
|
March 31, 1939 |
|
NARSINGH SINGH Vs. EMPEROR
|
February 13, 1939 |
|
NATESA PADAYACHI Vs. KRISHNA PADAYACHI
|
January 18, 1939 |
|
NATESA PILLAI Vs. VENKATARAMA AIYAR
|
October 11, 1939 |
|
NATHI LAL Vs. SRI MAL
|
December 22, 1939 |
|
NATHMULL BHUTURIA Vs. GOLAM JABBAR MIA MUTWALLI KULPARA JABED MUSJID
|
July 31, 1939 |
|
NATHUNI PRASAD Vs. FIRM RADHA KISHUN DUTT RAI
|
August 29, 1939 |
|
NATHUSINGH RATANSINGH Vs. ANANDRAO LAXMANRAO KUNBI
|
September 26, 1939 |
|
NAYAR MODERN BANK LTD Vs. OFFICIAL LIQUIDATOR, TRAVANCORE NATIONAL AND QUILON BANK LTD
|
April 21, 1939 |
|
NEBTI MANDAL Vs. EMPEROR
|
December 12, 1939 |
|
NEHAL MAHTO Vs. EMPEROR
|
March 24, 1939 |
|
NESTLE AND ANGLO SWISS CONDENSED MILK CO LTD Vs. KLDOSHI AND CO
|
February 20, 1939 |
|
NEW BEERBHUM COAL CO LTD Vs. CHANDAN MALL KARNANI
|
May 5, 1939 |
|
NIBARAN CHANDRA KHANDIKAR Vs. SHEIKH BELATALI
|
January 17, 1939 |
|
NIHAL SINGH Vs. EMPEROR
|
June 21, 1939 |
|
NIHARENDU DUTT MAJUMDAR Vs. EMPEROR
|
July 10, 1939 |
|
NITYA NAND Vs. LALA KARAM CHAND
|
March 14, 1939 |
|
NOONE VARADARAJAN CHETTY Vs. VUTUKURI KANAKIAH
|
February 16, 1939 |
|
NOOR MAHOMED MOHIDEEN PILLAI TARAGAN Vs. PECHI AMMAL
|
April 28, 1939 |
|
NOOR MOHAMMAD, LAMBARDAR Vs. LALLOO
|
April 19, 1939 |
|
NOOTHALAPATI CHINA VENKAYYA Vs. PERLA SURYANARAYANA
|
September 19, 1939 |
|
NRIPENDRA NATH CHATTERJI Vs. ARUN CHANDRA CHATTERJI
|
September 19, 1939 |
|
NUNNA GOPALAN Vs. VUPPULURI LAKSHMINARASAMMA
|
October 25, 1939 |
|
NURAL AMIN Vs. EMPEROR
|
January 23, 1939 |
|
O M CHIENE, OFFICIAL RECEIVER OF ESTATE OF DINA NATH AND BADRI PRASAD Vs. SITA RAM
|
December 20, 1939 |
|
OFFICIAL ASSIGNEE REPRESENTING THE ESTATE OF S N FIRM (INSOLVENTS) Vs. NATESAM PILLAI
|
November 16, 1939 |
|
OFFICIAL LIQUIDATOR, TRAVANCORE NATIONAL BANK SUBSIDIARY CO LTD Vs. OFFICIAL LIQUIDATORS, TRAVANCORE NATIONAL AND QUILON BANK LTD
|
March 9, 1939 |
|
ONKARSA TUKARAM Vs. MUNICIPAL COMMITTEE
|
December 21, 1939 |
|
OUDH COMMERCIAL BANK, LTD Vs. THAKURAIN BIND BASNI KUER
|
January 27, 1939 |
|
P E R M ANNAMALAI CHETTY, JOINT FIRM, PALNI, THROUGH ITS PARTNER P E RAMA PERIYA KARUPPAN CHETTIAR Vs. SATYAVADIVEL MUTHUSWAMI MANIAGARAN
|
February 24, 1939 |
|
P GOPALACHARI Vs. CORPORATION OF MADRAS
|
July 20, 1939 |
|
P L S S RAMANATHAN CHETTIAR Vs. KMVVKUMARAPPA CHETTIAR
|
February 3, 1939 |
|
P N M M MUTHUPALANIAPPA CHETTIAR Vs. NARRMRAMAN CHETTIAR
|
August 24, 1939 |
|
P R GOVINDASWAMI NAICKER Vs. PUKHRAJ SOWCAR
|
November 8, 1939 |
|
P R M ABDUL RAHMAN AND CO Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
October 19, 1939 |
|
P R S A R PERIAKARUPPAN CHETTIAR Vs. PSARARARUNACHALAM CHETTIAR
|
November 15, 1939 |
|
P RM ST SUBRAMANIA CHETTIER Vs. FELIX JOSEPH SARPRASADAM
|
March 31, 1939 |
|
P S AR AR ARUNACHALAM CHETTIAR BY AGENT SIVARAMAN CHETTIAR Vs. OFFICIAL RECEIVER
|
April 27, 1939 |
|
P S VENKATARAMAN Vs. SRIMATHI ACJANAKI
|
January 11, 1939 |
|
P V KARUPPANAN AMBALAM Vs. PANDARI SUNDARA RAJA AIYAR
|
August 8, 1939 |
|
P. V. DIXIT Vs. MUNICIPAL COMMITTEE
|
December 22, 1939 |
|
PADALINGA MUDALIAR Vs. ARUMUGHA MUDALIAR
|
February 23, 1939 |
|
PAKALA NARAYANA SWAMI Vs. EMPEROR
|
January 20, 1939 |
|
PALADUGU VEERA RAMACHANDRA RAO Vs. PALADUGU PARASURAMAYYA
|
November 3, 1939 |
|
PALANISAMI GOUNDAR Vs. KALIAPPA GOUNDAR
|
August 14, 1939 |
|
PAMIDI VEDAVALLI THAYARAMMAL BY HER POWER-OF-ATTORNEY AGENT, R SINGANNA CHETTI Vs. JUNUS CHETTIAR
|
January 31, 1939 |
|
PANCHANAN MUKHARJI Vs. COMMISSIONER OF CUTTACK MUNICIPALITY
|
August 29, 1939 |
|
PANDIT RAM CHANDER Vs. PANDIT MAHARAJ KUNWAR
|
April 25, 1939 |
|
PANDIT SHIVA RAO Vs. DASHANMUGHASUNDARASWAMI (OFFICIAL LIQUIDATOR)
|
August 18, 1939 |
|
PANDITA VISWANADHA YEGNESWARA SASTRI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
|
December 1, 1939 |
|
PANNA LAL Vs. COLLECTOR OF MEERUT
|
November 30, 1939 |
|
PANU SAMAL Vs. EMPEROR
|
March 9, 1939 |
|
PARAPPIL ASSYA UMMA Vs. PALOONTEAKATH MOOSSA
|
April 18, 1939 |
|
PARASURAM MANGACHARYULU Vs. PARASURAM BALARAMA KRISHNAMACHARYULU
|
August 25, 1939 |
|
PARBHU DAYAL Vs. LALDAS MAGANLAL
|
May 5, 1939 |
|
PAREKH NANDLAL BHIMJI BHOY CHOKSI Vs. ANANT GOVIND JOG
|
September 26, 1939 |
|
PARIMI SUNDARASIVUDU Vs. BALAJIPALLI ADINARAYANA SASTRI
|
July 17, 1939 |
|
PARMESHWAR RAM Vs. CHARU RAM
|
December 20, 1939 |
|
PATAYATH PARUMPAYIL SANKARA MENON Vs. KARUMATHIL PUTHUMANAE SANKU S SON KUTTANI
|
March 21, 1939 |
|
PATNA CITY MUNICIPALITY Vs. DWARKA PRASAD SINGH
|
August 8, 1939 |
|
PATNAM SIDDA REDDI Vs. AMBATI VENKATA GIRIANNA
|
September 29, 1939 |
|
PATTU KUMARI BIBI W/O RAI DHANPAT SINGH NAWLAKHA Vs. NIRMAL KUMAR SINGH NAWLAKHA
|
May 10, 1939 |
|
PATURI VENKATESWARA RAO Vs. PARVATANENI SUBRAHMANYAM
|
February 9, 1939 |
|
PENDELA PUNDARIKAKSHUDU Vs. SONTINENI KONDAYYA
|
November 24, 1939 |
|
PENTAKOTA AUDINARAYANA NAIDU Vs. PANCHAYAT BOARD OF MUNAGAPAKA REPRESENTED BY ITS PRESIDENT, PENTAKOTA AYODHYARAMAYYA NAIDU
|
December 8, 1939 |
|
PENUBOLU SESHIAH; THANNIRU VENKATRAYULU REPRESENTED BY PENUBOLU SESHIAH Vs. AYITHA RAMIAH
|
February 20, 1939 |
|
PERI SU ARU PERIA KARUPPAN CHETTIAR Vs. DORAISWAMY NAICKEN
|
October 31, 1939 |
|
PHEKU RAM MALI Vs. GANGA PRASAD
|
October 27, 1939 |
|
PHILIP GRAHAM GREENWOOD Vs. PHILIP GRAHAM GREENWOOD
|
February 2, 1939 |
|
PICHAKKARI ALIAS PUKKUTTY JANAKI (DEAD) Vs. SIVAGNANA NACHIAR
|
October 17, 1939 |
|
PIRTHI NATH Vs. NIRANJAN LAL BHARGAVA
|
December 22, 1939 |
|
PONNAMMAI NADATHI Vs. TINNEVELLY SWAMI NELLIAPPAR AND SRI KANTHIMATHI AMBAL DEVASTHANAM, THROUGH ITS TRUSTEE, MRKSUBRAMANIA PILLAI
|
April 28, 1939 |
|
PONNUCHAMI CHETTI Vs. ANNAKAMU SERVAI
|
October 11, 1939 |
|
PONNUMAN DIKSHITAR Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
|
April 3, 1939 |
|
POTHUKUCHI MAHALAKSHMI Vs. MODALI SURYAKANTA MANIKYAMBA
|
October 31, 1939 |
|
PR N SM CHOKKALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
October 16, 1939 |
|
PRABHAVATI DEVI Vs. LILA SINGH
|
September 19, 1939 |
|
PRAFULLA KUMAR MAITY Vs. UDAY CHANDRA PRADHAN
|
August 4, 1939 |
|
PRAHLAD CHANDRA SINGH Vs. BHIM MAHTO
|
September 15, 1939 |
|
PRAHLAD DAS Vs. DASARATHI SATPATHI
|
August 17, 1939 |
|
PREREPA BHAGAVAT SASTRULU (DIED) Vs. SARIDEY LAKSHMIKANTAM
|
October 2, 1939 |
|
PRIYA KANTA PAL, PARTNER OF FIRM PRIYA KANTA SASHI KUMAR PAL Vs. SUDHIR CHANDRA ROY CHOWDHURY
|
February 10, 1939 |
|
PROBODH CHANDRA CHAKRAVARTY Vs. JATINDRA MOHAN CHAKRAVARTY
|
May 5, 1939 |
|
PROBODH KUMAR DAS Vs. DANTMARA TEA CO
|
October 10, 1939 |
|
PROFULLA CHANDRA GANGOPADHAYA Vs. RAJ MOHAN DAS
|
August 3, 1939 |
|
PROMATHA NATH PRAMANICK Vs. NIRODE CHANDRA GHOSE
|
June 5, 1939 |
|
PROVINCE OF BENGAL Vs. MRITUNJOY ROY CHOUDHURY
|
August 29, 1939 |
|
PT HARIHAR TIWARI Vs. ETWARI GOP
|
May 19, 1939 |
|
PUBLIC PROSECUTOR Vs. DSRAJU GUPTA
|
March 14, 1939 |
|
PUBLIC PROSECUTOR Vs. NARAYANA AYYAR
|
September 12, 1939 |
|
PUBLIC PROSECUTOR Vs. MSMENOKI OF CALICUT
|
April 26, 1939 |
|
PUBLIC PROSECUTOR Vs. NSSHARMA
|
January 25, 1939 |
|
PULIGORU SUBBARAMA REDDI (DEAD) Vs. PALAMKOTA KRISHNIAH CHETTI
|
February 2, 1939 |
|
PULIN CHANDRA CHATTAPADHYA Vs. KHETRA MOHAN GHOSE
|
March 17, 1939 |
|
PUNI SETHI Vs. GANGADHAR PATRO
|
April 18, 1939 |
|
PUNJAB NATIONAL BANK Vs. BALIKRAM KISSENCHAND
|
June 2, 1939 |
|
PUNJARAM JAGOBA TELI Vs. RAMU CHINTOO GOND
|
November 2, 1939 |
|
PURNA CHANDRA BHOWMICK Vs. BARNA KUMARI DEVI W/O BIBHUTI BHUSAN CHAKRAVARTY
|
May 19, 1939 |
|
PURNA CHANDRA SARCAR, TRUSTEE TO ESTATE OF ABDUL AZAHAR CHOUDHURY Vs. DHIRENDRA CHANDRA ROY
|
December 19, 1939 |
|
PUZHAKKARAT KOZHUVAMMAL AMMAD Vs. CHERIATH MANAYIL PARU AMMA
|
December 12, 1939 |
|
QABUL SINGH Vs. JAI PRAKASH
|
February 8, 1939 |
|
QAZI MOHAMMAD BASHIR UDDIN Vs. HAJI SHEIKH WAHEED UDDIN SAHIB
|
April 28, 1939 |
|
R EZEKIEL Vs. PROVINCE OF BENGAL
|
March 15, 1939 |
|
R K THIRUMALAI CHETTIAR Vs. KNNANJAYYA GOWDER
|
August 10, 1939 |
|
R SAMI NAIDU Vs. KATHA GOUNDAN
|
December 1, 1939 |
|
R V AND CO Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
August 28, 1939 |
|
R V RAJARATHNA CHETTIAR Vs. SHARI SHAICK MAHBOOB SAHIB
|
April 18, 1939 |
|
RABINDRA NATH ROY CHOUDHURY Vs. DHIRENDRA NATH ROY CHOUDHURY
|
May 19, 1939 |
|
RADHA BALLAV PAL Vs. EMPEROR
|
January 4, 1939 |
|
RADHA KRISHNA BENI PRASAD Vs. KISHORE CHAND, SHIVA CHARAN LAL
|
August 3, 1939 |
|
RADHA SWAMI SATSANG SABHA Vs. TARA CHAND
|
February 15, 1939 |
|
RADHABALLABH PRASAD NARAIN SINGH Vs. RAGHUNATH LAL
|
January 12, 1939 |
|
RADHASHYAM CHOUDHURY Vs. GOURINATH ROY
|
July 3, 1939 |
|
RAGHO PRASAD Vs. EMPEROR
|
February 13, 1939 |
|
RAGHUBIR SHAW Vs. RAWSAN SHAW
|
February 14, 1939 |
|
RAGHUPATI DUTT Vs. RAM GOPAL DUTT
|
May 30, 1939 |
|
RAHMAT BI SAHEBA Vs. RKRISHNA DOSS LALA
|
March 27, 1939 |
|
RAI BR PANNALAL Vs. LALA HANSRAJ GUPTA
|
August 1, 1939 |
|
RAI INDRA NARAIN Vs. MOHAMMAD ISMAIL
|
July 25, 1939 |
|
RAI SRI KRISHNA MOHAN JI Vs. PURSHOTAM DAS
|
August 11, 1939 |
|
RAJ BAHADUR Vs. MTJAMNA KUER
|
April 5, 1939 |
|
RAJ BAHADUR Vs. SOHAN PAL MUNNA LAL
|
March 16, 1939 |
|
RAJ KUMAR Vs. SHIVA PRASAD GUPTA
|
February 3, 1939 |
|
RAJA BAHADUR DHAKESWAR PRASAD NARAYAN SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
January 3, 1939 |
|
RAJA INDERJIT PRATAB BAHADUR SAHI Vs. SURAJ NARAIN CHAUDHURY
|
July 26, 1939 |
|
RAJA INUGANTI VENKATA RAYANIM VARU Vs. ALLURI CHINA BAPANNA, REPRESENTED BY HIS NATURAL FATHER ALLURI SOORANNA, UNDER A GENERAL POWER-OF-ATTORNEY
|
September 15, 1939 |
|
RAJA JANAKI NATH ROY Vs. RAJA PRAMATHA NATH MALTA
|
November 10, 1939 |
|
RAJA KAMALA RANJAN RAY Vs. ABHOY CHARAN PAUL
|
April 26, 1939 |
|
RAJA OF VIZIANAGARAM (DEAD) Vs. MUDUNOORU SANYASIRAJU
|
January 31, 1939 |
|
RAJA SARAT CHANDRA ROY CHAUDHURY BAHADUR Vs. ARJUN MANDAL
|
August 3, 1939 |
|
RAJA SHIBA PRASAD SINGH Vs. TINCOURI BANERJI
|
March 30, 1939 |
|
RAJA SINGH Vs. CHAICHOO SINGH
|
December 5, 1939 |
|
RAJA SINGH Vs. MANNA SINGH
|
December 19, 1939 |
|
RAJA SRIMANTHU MUTHU VIJIA RAGUNATHA DURAISINGAM ALIAS GOWRI VALLABHA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA, THROUGH THE ESTATE COLLECTOR Vs. PERIASAMI PILLAI
|
November 20, 1939 |
|
RAJAH TADAKAMALLA SEETHARAMACHANDRA RAO BAHADUR, ZAMINDAR OF BETHAVOLE Vs. SREE RAJAH KOTAGIRI SATYANARAYANA RAO BAHADUR
|
November 16, 1939 |
|
RAJENDRA KISHORE BASU ROY Vs. KUMAR PROMOTHA NATH ROY
|
November 24, 1939 |
|
RAJENDRA NARAYAN Vs. HARGOBIND CHOUDHURY
|
October 17, 1939 |
|
RAJENDRA NATH NAG Vs. ASHALATA DEVI W/O NISHI BHUSHAN MUKHOPADHYA
|
May 24, 1939 |
|
RAJESHWARI PRASAD SINGH Vs. SAHEB SINGH
|
January 5, 1939 |
|
RAKAPALLI VIRA RAGHAVULU NAIDU Vs. DHARA CHINA RAJALINGAM
|
March 28, 1939 |
|
RAM BARAN UPADHIYA Vs. SITAL PATHAK
|
January 3, 1939 |
|
RAM BHAROSE Vs. BARAMDIN
|
April 6, 1939 |
|
RAM BILAS SHARMA Vs. EMPEROR
|
November 27, 1939 |
|
RAM CHANDER Vs. MTRURE KUNWAR
|
September 13, 1939 |
|
RAM CHANDER Vs. KUNJI LAL
|
April 20, 1939 |
|
RAM JANAM MAHTO Vs. SRI BENDHYACHAL KUER
|
December 12, 1939 |
|
RAM KESHAN CHAMAR Vs. RAMSOHAG CHAMAR
|
April 3, 1939 |
|
RAM KHELAWAN CHOUDHURY Vs. RAMUDAR CHOUDHURY
|
April 17, 1939 |
|
RAM KUMAR LAL Vs. RAM CHARITTAR LAL
|
August 11, 1939 |
|
RAM KUMAR RAM SARAFF Vs. MOHAN LAL MAHARAJ
|
November 30, 1939 |
|
RAM KUMAR SINGH Vs. PARAM SINGH
|
October 6, 1939 |
|
RAM LAL SINGH Vs. LALJI MISSER
|
January 13, 1939 |
|
RAM NARAIN SAHU Vs. MT MAKHNA
|
April 20, 1939 |
|
RAM NATH Vs. SHYAM LAL
|
January 26, 1939 |
|
RAM RAMBIJAYA PRASAD SINGH Vs. KRISHNA MADHO SINGH
|
January 31, 1939 |
|
RAM RAN BIJAYA PRASAD SINGH Vs. ABDUL GHANI KHAN
|
September 11, 1939 |
|
RAM RANBIJAYA PRASAD SINGH Vs. RAM PRASAD GUPTA
|
February 16, 1939 |
|
RAM RANBIJAYA PRASAD SINGH Vs. MADHO TURHA
|
August 9, 1939 |
|
RAM SARUP SINGH Vs. MOHAN SINGH
|
April 12, 1939 |
|
RAM SINGH Vs. EMPEROR THROUGH DHANPAL
|
October 9, 1939 |
|
RAM UGRAH OJHA Vs. GANESH SINGH
|
November 29, 1939 |
|
RAMA BARIK Vs. EMPEROR
|
March 14, 1939 |
|
RAMA MOOPAN Vs. MUTHA MOOPAN
|
April 25, 1939 |
|
RAMA PRASAD Vs. RAMESHWAR LAL
|
April 27, 1939 |
|
RAMA PRASAD Vs. RAM RAN BIJAY PRASAD SINGH
|
August 8, 1939 |
|
RAMACHANDRA DEO Vs. KAMOJU BALAJI
|
August 24, 1939 |
|
RAMADHIN SINGH Vs. GAJRAJ SINGH
|
February 22, 1939 |
|
RAMAKRISHNA REDDI Vs. OFFICIAL RECEIVER OF BELLARY
|
September 8, 1939 |
|
RAMAKRISHNA, MINOR BY HIS GUARDIAN AD LITEM ARKUL NARAYANA BHATTA Vs. PANCHAMAL NARASIMHA KAMATH (DEAD)
|
July 20, 1939 |
|
RAMAMURTHY Vs. NANDI RAMULAMMA
|
November 8, 1939 |
|
RAMANATHA GURUKKAL ALIAS PARAMESWARA GURUKKAL Vs. VVRARUNACHALAM CHETTIAR, MANAGER FOR THE TIME BEING OF TIRUPALATHURAI SIVA DEVASTHANAM
|
November 22, 1939 |
|
RAMASRAY PRASAD CHAUDHURY Vs. RAMSURAT SINGH
|
May 5, 1939 |
|
RAMASRAY RAI Vs. LAL BAHADUR RAI
|
January 30, 1939 |
|
RAMASUBRAMANYA PATTAR Vs. KARIMBIL PATI
|
October 20, 1939 |
|
RAMASWAMI CHETTIAR Vs. MEYYAPPAN SERVAI
|
March 7, 1939 |
|
RAMASWAMI GOUNDAN Vs. LAKSHMANA REDDI
|
March 13, 1939 |
|
RAMASWAMI KONAR Vs. NACHIAR AMMAL
|
October 3, 1939 |
|
RAMAYYA GOUNDAN Vs. KOLANDA GOUNDAN
|
August 7, 1939 |
|
RAMBRICHH SINGH Vs. EMPEROR
|
September 13, 1939 |
|
RAMCHANDRA DHONDBAJI GUJAR Vs. JHIBAL SHIORAM BURADKAR
|
December 18, 1939 |
|
RAMDAHIN PANDE Vs. PARMESHWAR SINGH
|
February 10, 1939 |
|
RAMDAYAL BHAGIRATH PERSHAD Vs. KANHAIYALAL RAMKISHAN GUJAR
|
March 14, 1939 |
|
RAMDEO Vs. SRI SADAITAN PANDE
|
December 18, 1939 |
|
RAMDEYAL BABU LAL FIRM Vs. LAKHU SAO
|
August 4, 1939 |
|
RAMESHWAR DAYAL SINGH Vs. RAM DAS SAHU
|
February 24, 1939 |
|
RAMESWAR MARWARI Vs. AMAR NATH SINHA
|
June 27, 1939 |
|
RAMJAN ALI Vs. KHAWJA MEER AHMED SETHI
|
August 4, 1939 |
|
RAMKHELAWAN SINGH Vs. MONILAL SAHU
|
September 26, 1939 |
|
RAMLAL BHUNYADIN KALAR Vs. MUNICIPAL COMMITTEE
|
August 22, 1939 |
|
RAMNARAIN SINGH Vs. ATAL BEHARI SINGH
|
January 31, 1939 |
|
RAMSAGAR YADAV Vs. MYUNUS
|
August 15, 1939 |
|
RANADA KISHORE ROY Vs. SWARNAMOYEE DEBI W/O NALINI KISHORE ROY
|
August 2, 1939 |
|
RANBAHADUR SINGH THAKUR Vs. AWADHBEHARI PRASAD SINGH
|
January 30, 1939 |
|
RANBIR KARAM SINGH Vs. JOGINDRA CHANDRA BHATTACHARJI
|
November 1, 1939 |
|
RANBIR PRASAD Vs. SHEOBARAN SINGH
|
April 28, 1939 |
|
RANCHI ZAMINDARI CO LTD Vs. PRATAB UDAINATH SAHI DEO
|
January 6, 1939 |
|
RANGPUR LOAN OFFICE LTD Vs. RAI TARIT BHUSAN ROY BAHADUR
|
February 7, 1939 |
|
RANI DHANDEI KUER Vs. FATMA ZUHRA
|
August 11, 1939 |
|
RANI HARSAMUKHI DASI Vs. AGADHU MOHAPATRA
|
August 7, 1939 |
|
RANI VISHANATH KUMARI Vs. SONU LAL
|
December 22, 1939 |
|
RAO BAHADUR K SAMBASIVA CHETTIAR Vs. RIGHT HON BLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CHINGLEPUT
|
September 4, 1939 |
|
RAO BAHADUR V RANGANADHAM CHETTY Vs. CORPORATION OF MADRAS
|
January 3, 1939 |
|
RATAN PRASAD MARWARI Vs. BRIDHI CHAND SHROFF
|
April 19, 1939 |
|
RATANSHI HIRJI BHOJRAJ Vs. TRICUMJI JIWANDA
|
May 11, 1939 |
|
RATHNAMMAL ALIAS RAJAMANI AMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF COIMBATORE
|
May 1, 1939 |
|
RAY SATISH CHANDRA SEN BAHADUR Vs. SYAMSUL HAQUE MOKTEAR
|
April 5, 1939 |
|
RAZIA BEGAM Vs. KISHUNDEO NARAIN MAHTHA
|
October 4, 1939 |
|
REDDI KRISHNAN NAIDU Vs. CHINTALA SOMI NAIDU
|
December 12, 1939 |
|
REKANTI CHINNA GOVINDA CHETTYAR Vs. SVARADAPPA CHETTYAR
|
August 15, 1939 |
|
RENTALA GANGA RAJU Vs. BIKKINA BULLI RAMAYYA
|
January 12, 1939 |
|
REV LUCKMAN CHAPLAIN Vs. PEAREY LAL
|
April 19, 1939 |
|
REVATI MOHAN ROY Vs. BHIK CHAND BHUIAN
|
January 13, 1939 |
|
REWASHANKER MOOLCHAND Vs. EMPEROR
|
September 9, 1939 |
|
REX Vs. VKRISHNAN
|
August 28, 1939 |
|
RICHARD GILLIE Vs. POSHO LTD (IN LIQUIDATION)
|
February 3, 1939 |
|
RISAL SINGH Vs. LAL SINGH
|
April 12, 1939 |
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RIVER STEAM NAVIGATION CO LTD Vs. OWNERS AND PARTIES INTERESTED IN SS JANARDAN
|
April 19, 1939 |
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RM AR AR RM ARUNACHALAM CHETTIAR (DEAD) Vs. SABARATNAM CHETTIAR
|
February 9, 1939 |
|
RM PL S SIVASWAMI CHETTIAR Vs. MARUDAIYA GOUNDAN
|
August 7, 1939 |
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ROSHAN SINGH Vs. EMPEROR THROUGH SAMPURAN SINGH TANDON
|
October 4, 1939 |
|
ROWTHMALL NEOPANI THROUGH THEIR REPRESENTATIVE LADHURAM PUROHIT Vs. NAGARMALL MADAN GOPAL REPRESENTED BY PRAHALADA RAI KADIA
|
October 13, 1939 |
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RUKMANI AMMAL Vs. SUBRAMANIA SASTRIGAL
|
August 31, 1939 |
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RUP NARAIN PANDEY Vs. SHEO SAGAR TEWARI
|
January 5, 1939 |
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S K PANIKAR Vs. TRAVANCORE NATIONAL AND QUILON BANK LTDBY ITS OFFICIAL LIQUIDATORS
|
November 9, 1939 |
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S NARAYANACHARI Vs. TVAKTANNAMALAI CHETTIAR
|
April 28, 1939 |
|
S P K N SUBRAMANIAN FIRM, BY MANAGING PARTNER S P K N SUBRAMANIAN CHETTIAR Vs. MCHIDAMBARAM SERVAI
|
December 5, 1939 |
|
S R M S CHETHAMBARAM CHETTIAR Vs. LOO THON POO
|
October 12, 1939 |
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S RATNASABAPATHI PILLAI Vs. GOPALA AIYAR
|
August 22, 1939 |
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S SOUNDARARAJAN Vs. KHAKA MAHOMED ISMAIL SAHEB OF MESSRSROSHAN AND CO
|
August 1, 1939 |
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S T P KASI CHETTI ALIAS THENAPPA CHETTI Vs. MINOR NAGAPPA CHETTI LATELY A MINOR SINCE DECLARED A MAJOR AND GUARDIAN DISCHARGED
|
February 23, 1939 |
|
S V S NELLIAPPA PILLAI Vs. SETHURAMALINGAM PILLAI
|
December 5, 1939 |
|
S V SUBBA RAO Vs. CALICUT CO-OPERATIVE URBAN BANK LIMITED
|
November 23, 1939 |
|
S V SUBRAMANIA PILLAI Vs. GJPONNIAH
|
February 24, 1939 |
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S VISWANATHA AIYAR Vs. NARAYANASWAMI AIYAR
|
April 27, 1939 |
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SAADAT KAMEL HANUM Vs. ATTORNEY-GENERAL, PALESTINE
|
May 23, 1939 |
|
SACHI NANDAN PIRI Vs. CHAIRMAN MIDNAPORE DISTRICT BOARD
|
November 28, 1939 |
|
SACHINDER RAI Vs. EMPEROR
|
July 25, 1939 |
|
SADAIAMMAL Vs. ANGAMMAL
|
January 26, 1939 |
|
SADIQ ALI Vs. ZAHIDA BEGAM
|
September 1, 1939 |
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SAH MAUJI RAM Vs. SAH CHATURBHUJ
|
July 6, 1939 |
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SAH RADHA KRISHNA Vs. MTBECHNI DEBI
|
January 13, 1939 |
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SAHDEO KARAN SINGH Vs. USMAN ALI KHAN
|
March 9, 1939 |
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SAHEBA DEOCHAND KUNBI Vs. JAGANNATH GUNDHARILAL KALAR
|
August 14, 1939 |
|
SAIYED ABDUL JABBAR Vs. JITENDRA KUMAR PAL CHAUDHURY
|
August 17, 1939 |
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SAIYED SHABAN ALI Vs. SHEIKH MOHAMMAD ISHAQ
|
April 27, 1939 |
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SAIYID SADIK REZA Vs. BIBHUTI BHUSAN SAHA
|
September 5, 1939 |
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SAKHARAM LAHANUJI MALI Vs. MAHADEO VENKAT
|
September 4, 1939 |
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SAKHARAM SITARAM KUNBI Vs. DARYAOSINGH KALYANSINGH RAJPUT
|
September 21, 1939 |
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SAKTI NATH ROY CHOUDHURY Vs. JESSORE UNITED BANK LTD(REGISTERED)
|
January 20, 1939 |
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SAMBHSHIO MARKHANDI GAMPAWAR Vs. LAXMAN ZINGAJI MARAL
|
November 9, 1939 |
|
SAMINATHA AIYAR (DIED) Vs. MINOR VAGEESAN, BY GUARDIAN SIVAKAMI AMMAL
|
April 17, 1939 |
|
SAMUEL KOILPILLAI SKINNER Vs. ARUNACHALAM PANDARAM
|
January 9, 1939 |
|
SANAM NARAYANAMURTHI Vs. MANAPALLI NAGESWARA RAO REPRESENTING FIRM OF MANEPALLI NAGESWARA RAO AND BROTHERS
|
September 29, 1939 |
|
SANKAMMA HENGSU Vs. HANANTHA KAMATH
|
August 7, 1939 |
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SANKAR MALIK Vs. RAJA BRAJA SUNDAR DEB
|
August 16, 1939 |
|
SANKATHA PRASAD Vs. MTRUKHMANI
|
October 6, 1939 |
|
SANTA PRASAD SINGH Vs. THAKUR HARKISHORE PRASAD SINGH
|
January 20, 1939 |
|
SANTU Vs. MAIKU
|
November 8, 1939 |
|
SARAT CHANDRA CHAKRABURTY Vs. SASHI BHUSAN MANNA
|
November 28, 1939 |
|
SARAT CHANDRA NAG Vs. RATI KANTA POLLEY
|
July 6, 1939 |
|
SARDAR SINGH Vs. CHHOTEY LAL
|
November 30, 1939 |
|
SARDAR SURENDAR SINGH Vs. CHAUDHRI GHULAM MOHAMMAD
|
March 28, 1939 |
|
SARJUPRASAD Vs. DEOKI SINGH
|
September 13, 1939 |
|
SARODA PRASAD GHOSH Vs. DEBENDRA NATH GHOSH
|
December 1, 1939 |
|
SAT DEO PRASAD Vs. DEBI BADAL
|
November 23, 1939 |
|
SATISH CHANDRA DAS GUPTA Vs. BIRESWAR SUR
|
March 28, 1939 |
|
SATISH CHANDRA GIRI Vs. DHARANIDHAR SINGHA BOY
|
November 3, 1939 |
|
SATISH CHANDRA LAHIRI Vs. RAJA PROTIVA NATH ROY
|
May 9, 1939 |
|
SATNARAIN PRASAD CHOUDHURY Vs. MAHABIR PRASAD CHOUDHURY
|
February 15, 1939 |
|
SATRUHAN SINGH Vs. COLLECTOR OF GORAKHPUR
|
December 20, 1939 |
|
SATYAPRIYA BANERJEE Vs. KUNDANMULL BABU
|
January 27, 1939 |
|
SATYENDRA LAL CHOUDHURY Vs. SADARGHAT URBAN CO-OPERATIVE BANK LTD
|
January 20, 1939 |
|
SAURISH CHANDRA ROY Vs. SHEIKH GOPAL OSTAGAR
|
March 3, 1939 |
|
SECRETARY OF STATE Vs. SHYAMAPADA BANERJEE
|
August 3, 1939 |
|
SECRETARY OF STATE Vs. DISTRICT BOARD
|
August 3, 1939 |
|
SECRETARY OF STATE Vs. AVEERAYYA VANDAYAR
|
October 27, 1939 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OFKISTNA Vs. SRI RAJAH VENKATA RAMAYYA APPA RAO BAHADUR ZAMINDAR GARU
|
January 25, 1939 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT Vs. MACARUNACHALA MUDALIAR
|
January 6, 1939 |
|
SECRETARY, MUNICIPAL COMMITTEE Vs. RAMCHANDRA MAROTRAO VANJARI
|
August 30, 1939 |
|
SEENI MADAR SAHIB Vs. ABDUR RAHMAN SAHIB
|
April 28, 1939 |
|
SENGAMUTHU GOUNDER Vs. THAYARAMMAL
|
February 22, 1939 |
|
SESHAINGAR RAJAGOPALAN Vs. UNIQUE ASSURANCE CO LTD
|
June 13, 1939 |
|
SETH BHUDARSAO NANHASAO BANIA Vs. SETH SAMARATHMAL DHANRAJ OSWAL
|
August 9, 1939 |
|
SETH BIRADH MAL Vs. SETHANI PRABHABHATI KUNWAR
|
March 27, 1939 |
|
SETH CHUNNI LAL Vs. RAM PRASAD
|
October 4, 1939 |
|
SETH CHUNNI LAL Vs. LAKSHMI CHAND
|
November 24, 1939 |
|
SETH DEVIKISHAN GOPIKISAN Vs. CHAMPALALSA BONDRUSA
|
February 28, 1939 |
|
SETH GHASIRAM SETH DALCHAND PALLIWAL Vs. MT. KUNDANBAI, W/O. RAMESHWAR SHUKUL
|
September 26, 1939 |
|
SETH SUGANMAL CHAGANMAL OSWAL Vs. MT. UMRAOBI W/O. ABDUL HANNAN
|
March 14, 1939 |
|
SETH TARA CHAND Vs. COLLECTOR OF ALIGARH IN CHARGE OF ESTATEOF RAJA KISHORI RAMAN SINGH
|
February 14, 1939 |
|
SEW RATAN LAL BINANI Vs. EMPEROR
|
January 5, 1939 |
|
SH FITRAT HUSAIN Vs. LIAQAT ALI
|
January 18, 1939 |
|
SHAH MD NAIM Vs. LACHHU SAHU
|
October 4, 1939 |
|
SHAIKH FAZAL ELLAHI Vs. SHREE KRISHNA MAKKAR
|
November 17, 1939 |
|
SHAMSUNNESSA KHATUN W/O MIR ABDUL MANNAF Vs. MIR ABDUL MANNAF
|
July 17, 1939 |
|
SHANMUGHA NADAR Vs. SHANMUGHAVEL NADAR
|
October 6, 1939 |
|
SHEIKH MOHAMMAD MURTAZA Vs. CYRIL INDERNATH DEY
|
September 13, 1939 |
|
SHEIKH MOHSIN Vs. EMPEROR
|
December 8, 1939 |
|
SHEIKH NIZAMUDDIN Vs. CORPORATION OF CALCUTTA
|
August 1, 1939 |
|
SHEO PRASAD Vs. KALKA PRASAD DHAWAN
|
May 10, 1939 |
|
SHEO PUJAN KALWAR Vs. BISHNATH KALWAR
|
May 10, 1939 |
|
SHEODENI PATTAK Vs. BUDHESHWAR DUBEY
|
September 21, 1939 |
|
SHEOKUMAR SINGH Vs. BECHAN SINGH
|
August 25, 1939 |
|
SHEOLAL BALMUKUND Vs. JUGAL KISHORE
|
July 27, 1939 |
|
SHEONANDAN GOPE Vs. SHAHDEO KHATIK
|
September 12, 1939 |
|
SHEONARAIN PRASAD SINGH Vs. GANGA PRASAD SAHU
|
September 1, 1939 |
|
SHEOSARAN SINGH Vs. GAYA AMLA CO-OPERATIVE SOCIETY
|
February 13, 1939 |
|
SHEOSHANKAR DHONDBAJI MAHAR Vs. EMPEROR
|
November 7, 1939 |
|
SHIAM SUNDER LAL Vs. SARMADI BEGAM
|
September 12, 1939 |
|
SHIB CHARAN DAS Vs. BRIJ MOHAN SINGH
|
December 13, 1939 |
|
SHIBBA MAL Vs. GULAB RAI
|
September 18, 1939 |
|
SHIVA PRASAD Vs. SHAMBHU NATH
|
January 31, 1939 |
|
SHRI MADAN MOHANJI Vs. KISHNA KUAR
|
September 12, 1939 |
|
SIDHESHWAR PRASAD SINGH Vs. RAMCHARITAR CHAUDHURI
|
February 9, 1939 |
|
SIMON CHRISTOPHER JAYAWARDENE Vs. ALFRED CHRISTY JAYAWARDENE
|
February 24, 1939 |
|
SINGHAI NANDANLAL SINGHAI NATHURAM BANIA Vs. SHREE HANUMANJI THROUGH MUHTMIM GAYAPRASAD SUKHALAL
|
August 17, 1939 |
|
SINGHESHWAR SINGH Vs. MEDNI PRASAD SINGH
|
September 19, 1939 |
|
SIR HARI SHANKAR PAUL Vs. KEDAR NATH SAHA
|
April 25, 1939 |
|
SIR K C MANAVIKRAMAN, ZAMORIN RAJA AVERGAL OF CALICUT, TRUSTEE OF GURUVAYUR DEVASWOM Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
|
October 11, 1939 |
|
SIR VEERABHADRASWAMI, THROUGH ITS MANAGERS AND REPRESENTATIVES, SUBRAMANIA AIYAR Vs. MAYA KONE
|
August 17, 1939 |
|
SISTLA SARASWATAMMA Vs. PARUVADA MAKI NAIDU
|
August 8, 1939 |
|
SITAL DIN DUBE Vs. SRIPAL SINGH
|
July 25, 1939 |
|
SITAL PRASAD SAH Vs. RAMDAS SAH
|
January 26, 1939 |
|
SITAL PRASAD SINGH Vs. AJABLAL MANDER
|
January 30, 1939 |
|
SITARAM PAMAJI AWACHAR Vs. HARI KANHUJI JAWALKAR
|
December 15, 1939 |
|
SITARAM SHEOLAL MARWARI Vs. KRISHNARAO BALAJI KUNBI
|
September 25, 1939 |
|
SITHALINGACHETTI MINOR BY HIS NEXT FRIEND AND MOTHER ALAMELU AMMAL Vs. ARDHANARI CHETTI
|
January 10, 1939 |
|
SIVAKAMI ACHI Vs. NARAYANA CHETTIAR
|
January 24, 1939 |
|
SIVAPRASAD SOWCAR Vs. HIGH COURT OF MADRAS (FULL BENCH); SEKHARAMANTRI NARASIMHAMURTHI
|
November 24, 1939 |
|
SK AHAMED CHHOBAHAN CHAUDHURY Vs. MAULVI SULTAN AHAMMED MIA
|
July 18, 1939 |
|
SM ASHAMAYI BASU, W/O CHARU CHANDRA BASU Vs. BARANAGORE JUTE FACTORY CO LTD
|
May 19, 1939 |
|
SM BHUBAN MOHINI DEBI Vs. BIRAJ MOHAN GHOSH
|
August 18, 1939 |
|
SM CHARUBALA DEI Vs. BAIKUNTHA NATH JANA
|
March 23, 1939 |
|
SM GUMTI DEVI, WIDOW OF KAMTA PROSAD SUKUL Vs. BABU JUGAL KISHORE BAISYA
|
March 13, 1939 |
|
SM HEMANGINI DASSEE Vs. SMSARNALATIKA DASSEE
|
May 29, 1939 |
|
SM RENUKA BALA DASI W/O PROVASH CHANDRA KOLE Vs. NAGENDRA NATH DAS
|
February 22, 1939 |
|
SM SARADA SUNDARI DAS W/O MADAN MOHAN DAS Vs. JABBAR ALI
|
January 10, 1939 |
|
SMT ASHAMOYI BASU W/O LATE CHARU CHANDRA BASU Vs. SARBATOSH SEN
|
April 24, 1939 |
|
SMT ASHARFI KUER Vs. SMTRAM PEAREY
|
March 22, 1939 |
|
SMT BHAGIA Vs. CHITTAGONG MUNICIPALITY
|
May 19, 1939 |
|
SMT DEIVASIKAMANI PONNAMBALA DESIKAR Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
December 5, 1939 |
|
SMT DROPADI Vs. BANKEY LAL
|
February 16, 1939 |
|
SMT LAKSHMI DEBI Vs. LALA HANSRAJ GUPTA
|
June 30, 1939 |
|
SMT MOHADEVI Vs. MOTIRAM ROSHAN LAL COAL CO
|
February 20, 1939 |
|
SMT RAJ RAMI DEVI Vs. SHAM MANOHAR MISSIR
|
January 23, 1939 |
|
SNEHLATA DEVI Vs. BABU JANARDAN PRASAD SINGH
|
December 18, 1939 |
|
SOLOMON EZEKIEL Vs. EMPEROR
|
February 8, 1939 |
|
SOMORENDRA NATH MITTER Vs. ASHUTOSH ROY
|
June 1, 1939 |
|
SORNAMMAL Vs. THANGAVELU MUDALIAR
|
August 18, 1939 |
|
SOURENDRA MOHAN SINHA Vs. KUMAR JOGENDRA NARAIN SINHA
|
January 27, 1939 |
|
SREE MULLAPUDI VENKATARAYUDU, ZAMINDAR Vs. PRESIDENT, DISTRICT BOARD
|
February 13, 1939 |
|
SREE RADHA GOBINDA JIEU THAKUR Vs. SUSIL KUMAR ROY CHAUDHURY
|
April 26, 1939 |
|
SREEMAN RAI KISSENJI Vs. SRI KISSEN MACKAR
|
May 29, 1939 |
|
SREEMATY BAJROGA KHATUN Vs. PROVINCE OF BENGAL
|
May 24, 1939 |
|
SREENARAIN KAYAN Vs. BHAGWANDAS CHURIWALLA
|
July 12, 1939 |
|
SRI CHELIKANI SITARAMAYYA Vs. KOPPULA PEDDA VENKANNA
|
July 18, 1939 |
|
SRI EMBERUMANAR JEER SWAMIGAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
February 22, 1939 |
|
SRI KANT LALL Vs. RAM BHAJAN SINGH
|
April 25, 1939 |
|
SRI MAHANTH PAUHARI BISHUNATH JATI Vs. RAM LAGAN JATI
|
January 12, 1939 |
|
SRI NARAIN KHANNA Vs. SECRETARY OF STATE
|
August 4, 1939 |
|
SRI RAJAH BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU Vs. KOPALLE RAGHUNADHA RAO
|
September 27, 1939 |
|
SRI RAJAH VATCHAVAYA VENKATA SURYANARAYANA JAGAPATHIRAJU BAHADUR Vs. MADDUKURI TIRUPATAYYA
|
April 27, 1939 |
|
SRI SRI NARASIMHA PATTAMAHADEVI ALIAS PADMAVATHI PATTAMAHADEVI GARU Vs. SEEMALA ANNAN NAIDU
|
October 20, 1939 |
|
SRI SRI SRI NANDAKISHORE ANANGA BHIMA DEV KESARI GAJAPATHI, ZAMINDAR OF SANNOKHEMEDI REPRESENTED BY POWER-OF-ATTORNEY HOLDER SRIMAN VISWANADHA DAS MAHASAYO Vs. SUSI IAMALA PATTA MAHADEVI
|
September 15, 1939 |
|
SRI THAKUR GATASRAN NARAYANJI MAHARAJ Vs. GHANSHIAM
|
April 13, 1939 |
|
SRI THAKUR KAPILDEO BHAGWAN Vs. ALI RAZA
|
September 8, 1939 |
|
SRI VUPPALAPATY VENKATAPPALA NARASIMHARAJU GARU Vs. OFFICIAL RECEIVER
|
February 20, 1939 |
|
SRIKISSEN KHANNA Vs. TARACHAND GHANASHYAMDAS
|
July 25, 1939 |
|
SRILAL SINGHANIA Vs. ANANT LAL MONDAL
|
November 24, 1939 |
|
SRIMATH KACHI CHINNA NALLAPPA KALAKKA THOLA UDAYAR AVERGAL, ZAMINDAROF UDAYARPALAYAM Vs. SUDAI UDAYAN
|
March 28, 1939 |
|
SRINIVASSA AYYANGAR Vs. AKAYYA NAIDU
|
August 25, 1939 |
|
SRIPAT SINGH DUGAR Vs. RANI MOHINI SUNDARI
|
June 21, 1939 |
|
STAR TRADING AND INVESTMENT LTD Vs. ASHUTOSH MUKHERJEE
|
June 7, 1939 |
|
SUDHANSU MOHAN SIRKAR Vs. HARISH CHANDRA DUTTA
|
May 11, 1939 |
|
SUDHIR KUMAR ROY Vs. EMPEROR
|
January 5, 1939 |
|
SUKHDEO PANDEYH Vs. RAMESHWAR PRASAD AGARWALA
|
July 26, 1939 |
|
SUKHRAJ RAI Vs. PRITHVI CHAND LAL CHAUDHURI
|
January 6, 1939 |
|
SULAIMAN PIR MOHAMMAD Vs. ABDUL SHAKOOR SHEIKH CHHOTE
|
September 1, 1939 |
|
SULTAN AHMAD Vs. GAUHAR BEGAM
|
September 11, 1939 |
|
SUMATIBAI DEO Vs. MUNICIPAL COMMITTEE
|
December 22, 1939 |
|
SUNDAR DAS LOGHANI Vs. FARDUN RUSTOM IRANI
|
January 16, 1939 |
|
SUNDARPUR TEA ESTATE REPRESENTED BY P C BARUA Vs. INDIAN TEA LICENSING COMMITTEE
|
April 20, 1939 |
|
SUNDER LAL Vs. LBENARSI DASS
|
January 11, 1939 |
|
SUNIL KUMAR KERR Vs. SISIR KUMAR KERR
|
November 10, 1939 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KSHITISH CHANDRA BANERJEE
|
July 4, 1939 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LNBIRLA
|
August 14, 1939 |
|
SURAJ CHANDRA MONDAL Vs. BEHARILAL MONDAL
|
July 17, 1939 |
|
SURAJ DIN Vs. FIRM NARAIN RAO PERMESHWARI PRASAD
|
January 30, 1939 |
|
SURAJ NARAIN Vs. SITA RAM
|
January 27, 1939 |
|
SURAJ PRAKASH PURI Vs. SANT LAL SINGH
|
August 22, 1939 |
|
SURAJMAL MARWARI Vs. BHUBANESHWAR PRASAD
|
September 18, 1939 |
|
SURAJPAL SINGH Vs. SHRI 108 PUJA PAD UDIT PANCH PARMESHWAR PANCHAITI AKHARA UDASI NIRWANI
|
February 8, 1939 |
|
SURENDRA NATH GHOSH Vs. SURENDRA NATH JORDAR
|
June 21, 1939 |
|
SURESH CHANDRA SEN Vs. MAHENDRA NATH MUKHERJEE
|
March 23, 1939 |
|
SURESH CHANDRA SEN Vs. JADAV CHANDRA SAHA
|
August 29, 1939 |
|
SURESH CHANDRA SEN Vs. JOGESH CHANDRA SEN
|
May 19, 1939 |
|
SURJA MOHAN THAKUR Vs. RAMA PRASAD PANDEY
|
August 3, 1939 |
|
SURPAT SINGH Vs. RATAN CHAND SREEMAL
|
May 30, 1939 |
|
SURYA MOHAN THAKUR Vs. MTBIBI TASIRAN NISAN
|
September 1, 1939 |
|
SURYA NARAIN ACHARYA Vs. RAM TARAK MISRA
|
September 20, 1939 |
|
SURYADEVARA SUBBAYYA MINOR BY NEXT FRIEND TATINENI VENKATARAMAYYA Vs. VAMULAPALLI VENKATASUBBAYA
|
September 6, 1939 |
|
SUSHIL KUMAR GHATAK Vs. SATYA GOPAL CHATTERJEE
|
August 18, 1939 |
|
SWAMINATHA ODAYAR Vs. SRINIVASA AIYAR
|
July 19, 1939 |
|
SYED ABDUL HADI Vs. ABDUL LATIF
|
September 21, 1939 |
|
SYED ISHAK SYED FARID Vs. KUNJBIHARI SINGH SIRDHUJASINGH KSHATRIYA
|
July 28, 1939 |
|
SYED MUHAMMED ASRAF ALI Vs. NABEJAN BIBI W/O IMANALI
|
January 6, 1939 |
|
SYED RAZAUR RAHMAN Vs. UDIT SINGH
|
May 11, 1939 |
|
SYED ZAFAR AHSAN Vs. BABU JUGESHWAR BUX ROY
|
November 3, 1939 |
|
SYNEMODELUX LIMITED BY ITS MANAGING DIRECTOR M P NAYAGAM Vs. KVANNAMUTHU PILLAI
|
January 6, 1939 |
|
T A PADMASANI BAI Vs. SABAPATHY MUDALIAR
|
March 17, 1939 |
|
T H CHANDLER Vs. MRSACHANDLER
|
May 1, 1939 |
|
T M ATHIKESAVALU NAIDU Vs. SEKAMBARA MUDALIAR
|
January 24, 1939 |
|
T O AYKUT Vs. MOAYKUT
|
March 17, 1939 |
|
T P VASANTHA RAO SAHIB BHONSLE Vs. OANARAYANASWAMI AIYAR (RECEIVER)
|
August 11, 1939 |
|
T S GOPALASWAMI ODAYAR Vs. TSSWAMINATHA ODAYAR
|
February 22, 1939 |
|
T S P L P CHIDAMBARAM CHETTIAR Vs. MURUGESAM PILLAI MINOR
|
April 28, 1939 |
|
T S P L S THINNAPPA CHETTIAR BY AGENT A S ARUNACHALAM CHETTIAR Vs. PUTTI KRISHNA RAO
|
November 2, 1939 |
|
T S P L S TINNAPPA CHETTIAR, BY HIS AUTHORISED AGENT, A S ARUNACHALAM CHETTIAR Vs. PUTTI KRISHNA RAO, MINOR BY GUARDIAN AND MOTHER PADMAVATI AMMAL
|
November 2, 1939 |
|
T V DURAISWAMI PILLAI Vs. PVENKATA REDDY
|
September 28, 1939 |
|
TAN MA SHWE ZINAND Vs. KHOO SOO CHONG
|
June 22, 1939 |
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TARA CHAND Vs. MADHO PERSHAD
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November 16, 1939 |
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TARAK NATH KUNDU Vs. PANCHANON DUTT
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June 2, 1939 |
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TEJPAL MARWARI Vs. KEDARNATH HIMATSINGKA
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August 8, 1939 |
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TELHARA COTTON GINNING COMPANY LIMITED Vs. KASHINATH GANGADHAR NAMJOSHI
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August 4, 1939 |
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THADI CHANDRAYYA Vs. VAITLA SEETHANNA
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December 8, 1939 |
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THAKRA SINGH Vs. SHEO NATH SINGH
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December 21, 1939 |
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THAKUR CHHATARSING SHERSING RAJPUT Vs. THAKUR HAMERSING ABHESINGH RAJPUT
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August 31, 1939 |
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THAKUR DIN Vs. SITA RAM
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March 27, 1939 |
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THAKUR SINGH Vs. EMPEROR
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June 13, 1939 |
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THANAMMAL Vs. ALAMELU AMMAL
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October 10, 1939 |
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THATATHIL NAYIPPATIYIL RAMAN ADIYOTY Vs. CHIRIKANDOTH KUNNATH KAITHERI KANNAN NAMBIAR
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August 31, 1939 |
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THELWALL THOMAS MAURICE Vs. GOLDSBROUGH MORT & CO LTD
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May 5, 1939 |
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THIRUGNANAVALLI AMMAL Vs. PVENUGOPALA PILLAI
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August 9, 1939 |
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THOLPETTI KOLOOR KALAPPAN SHETTI S SON MONDAN SHETTI Vs. AMMANINANCHU SHETTI S DAUGHTER THIMMI AVVA
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October 13, 1939 |
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THYAGARAJAN CHETTY Vs. NARAYANA THEVAN
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January 16, 1939 |
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TOTA RAM Vs. KUNWAR ZALIM SINGH
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October 2, 1939 |
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TRICHINOPOLY VARTHAGA SANGAM, LIMITED, BY ITS SECRETARY A ARULANANDAM PILLAI Vs. TNSHANMUGHASUNDARAM
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March 17, 1939 |
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TRIMBAK NARAYAN MOGHE Vs. YADORAO SHANKAR RAO JAMDAR
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August 21, 1939 |
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TRUSTEES OF TRIBUNE PRESS, LAHORE Vs. COMMISSIONER OF INCOME-TAX,PUNJAB
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June 13, 1939 |
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TULSHI RAM Vs. GOBIND SINGH
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February 6, 1939 |
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TULSIRAM RAJARAM TAWLAR Vs. GOVINDA RAMJI PATIL
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July 19, 1939 |
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UDHAN LOHAR Vs. EMPEROR
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January 17, 1939 |
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ULAGALUM PERUMAL SETHURAYAR Vs. RANI SUBBULAKSHMI NACHIAR
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February 24, 1939 |
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UMA PRASAD SINGH Vs. BABU SHIVAKANT PRASAD SINGH
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February 23, 1939 |
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UMA SHANKER Vs. RAM CHARAN
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September 1, 1939 |
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UMAR Vs. MAHABIR LAL SAHU
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July 28, 1939 |
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UMESH CHANDRA BANIKYA Vs. BHARAT KUMAR SHABASUNDAR
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July 14, 1939 |
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UMRAO SINGH Vs. KACHERU SINGH
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March 14, 1939 |
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UMRAO SINGH Vs. RAUNAK SINGH
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February 7, 1939 |
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UNION COLD STORAGE CO Vs. SIMPSON (INSPECTOR OF TAXES)UNION COLD STORAGE COVELLERKER (INSPECTOR OF TAXES)
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March 16, 1939 |
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UNITED MOTOR FINANCE COMPANY Vs. FIAT MOTORS EASTERN INDIA AGENCY
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January 30, 1939 |
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UNNAMALAI AMMAL Vs. AMBA BAGHYATHAMMAL
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April 6, 1939 |
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V E R M K KRISHNAN CHETTIAR BY AGENT RAMA AYYANGAR Vs. PLPDEVARAYAN CHETTIAR
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August 30, 1939 |
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V PONNAMBALAM CHETTI Vs. AMBALAM RAMAN CHETTI
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March 13, 1939 |
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V SREENIVASACHARIAR Vs. KRISHNIAH CHETTY
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September 4, 1939 |
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VALIA MALIYAKKAL SAYID MUHAMMAD JIFFIRI ATTAKOYA THANGAL Vs. SAYID MUHAMMAD BIN ALABI AYIDROSS KUNHIKOYA THANGAL
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March 28, 1939 |
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VALLABHANENI PARANDAMAYYA Vs. KOSARAJU SURAYYA
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August 24, 1939 |
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VANJIAPPA GOUNDAN Vs. NPVLRANNAMALAI CHETTIAR
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May 2, 1939 |
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VARADA BHAKTAVATSALUDU Vs. DAMOJIPURAPU VENKATANARASIMHA RAO (DEAD)
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October 2, 1939 |
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VARAGUNARAMA PANDIA CHINNATHAMBIAR Vs. RENGASAMY NAIDU
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February 21, 1939 |
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VASANTHARAO AMMANNAMMA Vs. VIJIAPURAPU VENKATA KODANDA RAO PANTHULU
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May 1, 1939 |
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VEDANTAM SUBBARAYUDU (DEAD) Vs. CHATTAPALLI LAKSHMINARASAMMA
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April 13, 1939 |
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VEDULA LAKSHMINARASIMHAMURTI STYLED AS NITTALA LAKSHMINARASIMHAMURTI Vs. MEDURI VENKATA JOGISOMAYAJULU
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April 19, 1939 |
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VELLANCHETTY VENKATA NARASIMHAM Vs. PINAPA SATYANARAYANARAO
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February 27, 1939 |
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VELLAYYA KONAR (DIED) Vs. RAMASWAMI KONAR
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April 3, 1939 |
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VENKATARAMASASTRI Vs. VENKATASUBRAMANIA DIKSHITAR
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December 15, 1939 |
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VENNAVILLI LAKSHMINARASIMHA RAO Vs. GARAPATI MUNEYYA
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October 24, 1939 |
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VISALAKSHI AMMAL Vs. GOKULDAS DAYAL SAIT (DECEASED)
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September 27, 1939 |
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VISALAKSHI AMMAL Vs. CKRISHNAVENI AMMAL
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September 4, 1939 |
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VISHWANATH PRASAD JALLAN Vs. HOLYLAND CINETONE LTD
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August 23, 1939 |
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VISWANADHULA GURAYYA Vs. DANTURTHI VENKATARATNAM
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October 19, 1939 |
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VISWANTHAN CHETTIAR Vs. OFFICIAL RECEIVER OF COIMBATORE
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August 18, 1939 |
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VIYATHEN SREEDEVI ALIAS KOZHIKOTE KISHAKKE KOVILAGATH VALIA THAMBURATTI Vs. AYDROSS KURIKKAL
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February 21, 1939 |
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VUDARU PEDDA PULLA REDDI Vs. PEDDUGARI CHINNA VENKATA REDDI
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March 17, 1939 |
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VYRICHERLA NARAYANA GAJAPATIRAJU Vs. REVENUE DIVISIONAL OFFICER, VIZAGAPATAM
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February 23, 1939 |
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WAN TEN LANG Vs. COLLECTOR OF CUSTOMS
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July 5, 1939 |
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WAZIRA Vs. EMPEROR
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October 24, 1939 |
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WIQAR ALI KHAN Vs. NARAIN DAS LALA RAHUMAL
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January 6, 1939 |
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YARLAGADDA VENKATASUBBAYYA Vs. GAJJALA SATYANARAYANAMURTY
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December 8, 1939 |
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YELLAYI SANNAYA Vs. SANNAYAJULU RAMESHAM
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August 18, 1939 |
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YENAMANDRA JAGANNADHAM Vs. THEERTHALA ADILAKSHMI
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November 27, 1939 |
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ZAMIR AHMAD Vs. MTQUAMAR-UN-NISA
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September 5, 1939 |
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ZIBAL ISWARA Vs. MUKA
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October 24, 1939 |
LOGIN