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(MAHARAJA BAHADUR) RAM RANVIJAYA PRASAD SINGH Vs. MUNI PANDE
|
January 18, 1938 |
|
(MRS ) M BULTEEL Vs. (MR) RCBULTEEL
|
March 9, 1938 |
|
A DHANAPALA CHETTY Vs. DGOVERCHAND SOWCAR
|
April 7, 1938 |
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A K A A AUDIAPPA CHETTI Vs. TALUK BOARD OF DEVAKOTTAH, THROUGH ITS PRESIDENT
|
March 29, 1938 |
|
A L S P P L SUBRAMANIAM CHETTIAR Vs. SNATESA GURUKKAL
|
February 3, 1938 |
|
A LAKSHMANA REDDIAR Vs. ELLINGANAICKENPATTY KUMARA KOIL SRI SUBRAMANIA SWAMI, THROUGH ITS TRUSTEE AND MANAGER MEENAKSHISUNDARA BHATTAR
|
January 27, 1938 |
|
A M GOPALAKRISHNAN Vs. OFFICIAL LIQUIDATORS; QUILON BANK LIMITED
|
November 18, 1938 |
|
A MILTON AND CO LTD Vs. OJHA AUTOMOBILE ENGINEERING CO
|
May 19, 1938 |
|
A N BHATTACHARJEE Vs. EMPEROR
|
January 7, 1938 |
|
A N CHOCKALINGAM CHETTIAR Vs. KMSCHINNAYYA SERVAI
|
December 16, 1938 |
|
A R L S V L SEVUGAN CHETTIAR Vs. RAJA SRIMATHU MUTHU VIJAYA RAGHUNATHA DORAISINGAM
|
August 15, 1938 |
|
A SUBRAMANIA AIYAR Vs. KSVENKATARAMA AIYAR
|
March 22, 1938 |
|
A VIJIARAGHAVALU NAIDU (DIED) Vs. RMARRMARUNACHALAM CHETTIAR
|
September 22, 1938 |
|
ABDUL LATIF Vs. NAWAB KHAJEH HABIBULLA
|
August 11, 1938 |
|
ABDUL MAJEED Vs. EMPEROR
|
November 9, 1938 |
|
ABDUL MATIN Vs. BIDESI RAJWAR
|
April 12, 1938 |
|
ABDUL MOMIN, COMMISSIONER OF WAKFS Vs. GAGAN CHANDRA DAS, MANAGER, SERAMPUR BANKING AND TRADING CO LTD
|
January 20, 1938 |
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ABDUL RAHMAN MOHAMMAD ISA Vs. SALAMAT ULLAH ABDUL ALIM
|
October 20, 1938 |
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ABDUL RASHID Vs. BBRAHAM SARAN
|
March 1, 1938 |
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ABDUL WAHEED KHAN Vs. RAM BUX
|
September 2, 1938 |
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ABINASH CHANDRA GARGARY Vs. RAJ KUMAR SARDAR
|
November 10, 1938 |
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ACHUTA NAND Vs. MAHABIR PRASAD
|
February 25, 1938 |
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ADEPALLI VENKATA GURUNADHA RAMASESHAYYA Vs. VISSAMSETTI VENKATARATHNAM BEING MINOR BY MOTHER AND GUARDIAN SESHARATHAMMA
|
April 5, 1938 |
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ADITYA NARAIN SINGH BAHADUR Vs. COMMISSIONER OF INCOME-TAX
|
January 24, 1938 |
|
ADOOR ARUNACHALAM CHETTY Vs. KONJITI SESHIAH CHETTY
|
August 26, 1938 |
|
AGRENATH MISIR Vs. RAM RATAN PANDEY
|
July 27, 1938 |
|
AHMAD ALI Vs. FAJARALI RASULI
|
August 16, 1938 |
|
AHMED ANGULLIA Vs. ESTATE AND TRUST AGENCIES (1927) LTD
|
March 7, 1938 |
|
AJAB NARAIN SINGH Vs. EMPEROR
|
August 22, 1938 |
|
AJIT NATH DAS Vs. SATISH CHANDRA KAYAL
|
February 24, 1938 |
|
AKHAURI THAKUR PRASAD Vs. DWARKA SINGH
|
December 19, 1938 |
|
AKHJU PANDEY Vs. RAMESHWAR PERSHAD SINGH
|
November 16, 1938 |
|
AKRAMADDIN Vs. EMPEROR
|
December 7, 1938 |
|
ALAGAR RAJA Vs. NARAYANA RAJA
|
March 8, 1938 |
|
ALAPATI NARASIMHAM Vs. AILOORI BABU RAO (DEAD)
|
August 29, 1938 |
|
ALI AHMAD Vs. MEHARBAN ALI
|
October 6, 1938 |
|
ALI HYDER Vs. EMPEROR
|
August 9, 1938 |
|
ALLAHABAD BANK LTD Vs. BENARAS BANK LTD
|
April 25, 1938 |
|
ALLIANCE BANK OF SIMLA LTD Vs. FBPOWEL
|
September 9, 1938 |
|
ALLIANZ UND STUTTGARTER LIFE INSURANCE BANK LTD Vs. HEMANTA KUMAR DAS
|
March 18, 1938 |
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AMAR NATH Vs. FIRM CHOTELAL DURGAPRASAD
|
August 23, 1938 |
|
AMARENDRA NATH SHAW Vs. SATYA PROKASH SARCAR
|
May 20, 1938 |
|
AMBIKA PRASAD Vs. MTNAZIRAN BIBI
|
September 22, 1938 |
|
AMIRTHAVALLI AMMAL (MINOR) BY HER NEXT FRIEND T A ARUMUGHAMPILLAI Vs. SIRONMANI AMMAL
|
January 7, 1938 |
|
AMRITALAL OJHA Vs. UTTAM LAL SARKAR
|
May 26, 1938 |
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AMULYA CHARAN MISRA Vs. PRANKRISHNA ADHICARY
|
March 28, 1938 |
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AMULYA DHONE GHOSE Vs. RAM SUNDAR SINGH
|
March 23, 1938 |
|
AN SINGH Vs. BHAGAT SINGH
|
August 9, 1938 |
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ANANT TELI Vs. RAMDHAN PURI
|
December 16, 1938 |
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ANGAD Vs. MADHO RAM
|
March 31, 1938 |
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ANJUMAN ISLAMIA OF BAREILLY Vs. RADHEY LAL
|
November 1, 1938 |
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AR L N RM AR SEVUGAN CHETTIAR Vs. RAJA SRIMATHU MUTHU VIJIYA RAGHUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR AVL, ZAMINDAR OF SIVAGANGA, REPRESENTED BY THE ESTATE COLLECTOR
|
February 8, 1938 |
|
ARATHIL KANDOTH MADHATHIL BALAKRISHNAN NAMBIAR Vs. PKCHATHU
|
April 14, 1938 |
|
ARAVAMUDHU AIYANGAR Vs. RAMANUJA AIYANGAR
|
August 17, 1938 |
|
ARDHA CHANDRA SAHA Vs. NAMANI GAROANI W/O LALIT MARAK
|
December 1, 1938 |
|
ARULAYI Vs. RAKKA KUDUMBAN
|
January 7, 1938 |
|
ARUMUGHA GOUNDAN Vs. RANGASWAMI GOUNDAN
|
January 11, 1938 |
|
ASHUTOSH MANDAL Vs. GATI KRISHNA GHOSE
|
February 24, 1938 |
|
ASIATIC GOVERNMENT SOCIETY LIFE ASSURANCE COMPANY, LIMITED Vs. NEW ASIATIC LIFE INSURANCE COMPANY LIMITED
|
September 8, 1938 |
|
ATLA VEERASWAMY REDDI Vs. GUNISETTY VENKATASWAMY
|
March 25, 1938 |
|
ATTORNEY-GENERAL FOR THE ISLE OF MAN Vs. EMILY MOORE
|
May 27, 1938 |
|
ATTORNEY-GENERAL OF ALBERTA Vs. ATTORNEY-GENERAL OF CANADA
|
July 14, 1938 |
|
ATUL CHANDRA BHADURI Vs. MOHINI MOHAN MAZUMDAR CHAUDHURY
|
July 20, 1938 |
|
AURAIYA PAY OFFICE OF IMPERIAL BANK OF INDIA Vs. NOTIFIED AREA COMMITTEE
|
February 3, 1938 |
|
AVADH BIHARI SARAN Vs. SKPSINGH
|
December 21, 1938 |
|
AYANCHERI KOVILAKATH SANKARA VARMA RAJA AND MANAGER OF AYANCHERI KOVILAKAM Vs. AYANCHERI KOVILAKATH CHERIA RAMA VARMA RAJA
|
August 10, 1938 |
|
AYINAN CHETTIAR Vs. KRRAMASWAMI AIYAR
|
February 1, 1938 |
|
AYYAPPA NAICKER Vs. KASIPERUMAL NAYAKAR
|
December 13, 1938 |
|
B B BISWAS Vs. MUCHIRAM MAHATA
|
November 14, 1938 |
|
B KRISHNA GOPAL Vs. MTLAKSHMI BAI
|
January 17, 1938 |
|
B MAHINDER DAS Vs. PMOHAN LAL
|
November 16, 1938 |
|
B RAM CHANDER Vs. FIRM SETH KISHAN LAL BABU LAL
|
November 14, 1938 |
|
B VENKATACHALA MUDALIAR Vs. COIMBATORE MUNICIPALITY BY ITS CHAIRMAN
|
January 7, 1938 |
|
BABU GOVIND DAS Vs. MTINDRAWATI
|
July 25, 1938 |
|
BABU LAL Vs. RAM PRASAD
|
September 29, 1938 |
|
BABU PARSHOTTAM DAS Vs. OFFICIAL LIQUIDATOR, GORAKHPUR ELECTRIC SUPPLY CO LTD
|
August 25, 1938 |
|
BABU RAM Vs. GOPAL SAHAI
|
August 1, 1938 |
|
BABU RAM PANDEY Vs. SHYAMDEO NARAYAN
|
October 12, 1938 |
|
BABULAL CHAUKHANI Vs. KING
|
February 17, 1938 |
|
BACHCHA LAL Vs. LACHMAN
|
February 24, 1938 |
|
BACHU LAL Vs. RAM DIN
|
October 18, 1938 |
|
BACHU SINGH Vs. EMPEROR
|
July 27, 1938 |
|
BACHU SINGH Vs. TRIBENI SAH
|
November 3, 1938 |
|
BADAL Vs. RAM BHAROSA
|
August 19, 1938 |
|
BADEMIAN SAHEB (ADJUDGED INSOLVENT) Vs. PMJANKAN SAHEB
|
January 17, 1938 |
|
BADRI PRASAD Vs. RAM NARAIN SINGH
|
September 12, 1938 |
|
BADRI SINGH Vs. CHHOTU SINGH
|
January 3, 1938 |
|
BADRUDDIN KHAN Vs. MUNSHI MAHYAR KHAN
|
September 28, 1938 |
|
BADRUL HASSAN ANDE ORS Vs. BIBI HAKEEMUNNISSA
|
October 11, 1938 |
|
BADRUL ZAMAN Vs. FIRM HAJI FAIZ ULLAH ABDULLAH
|
July 29, 1938 |
|
BAFATI Vs. EMPEROR
|
November 25, 1938 |
|
BAGALA NANDA DUTTA Vs. SHRISH CHANDRA NANDY, A WARD OF COURT REPRESENTED BY THE MANAGER, COURT OF WARDS
|
November 10, 1938 |
|
BAHURIA RAMSAWARI KUER Vs. DULHIN MOTIRAJ KUER
|
August 16, 1938 |
|
BAIDYANATH BASAK Vs. ONKARMUL MANICKLAL
|
February 9, 1938 |
|
BAIDYANATH DUTTA Vs. KANHAILAL MARWARI
|
November 14, 1938 |
|
BAIJ NATH SAHAI Vs. MAN SINGH
|
May 5, 1938 |
|
BAIJNATH PRASAD Vs. BINDA PRASAD SINGH
|
March 31, 1938 |
|
BAIJNATH TAMAKUWALLA Vs. TORMULL
|
February 2, 1938 |
|
BAIJOO LALL KATARYAR Vs. RAJENDRA NATH BHATTACHARIYA
|
November 23, 1938 |
|
BAIJU LAL MARWARI Vs. THAKUR PRASAD MARWARI
|
September 22, 1938 |
|
BAIJU LAL PATHAK Vs. SMTMAINA DAI
|
August 2, 1938 |
|
BALA BUX Vs. EMPEROR
|
April 5, 1938 |
|
BALAGURUMURTHY CHETTIAR Vs. KALINGAN AMBALAGARAN (DECEASED)
|
August 8, 1938 |
|
BALBIR SINGH Vs. SOHAN LAL
|
December 7, 1938 |
|
BALCHAND Vs. NARAIN DASS
|
September 26, 1938 |
|
BALKU Vs. EMPEROR
|
June 13, 1938 |
|
BANARSI PRASAD Vs. MAHABIR PRASAD SAHU
|
August 4, 1938 |
|
BANK OF BIHAR LTD Vs. MUHAMMAD ISMAIL
|
March 23, 1938 |
|
BANKIM BEHARI SEN Vs. YUSUF MIAN
|
November 9, 1938 |
|
BANSI LAL Vs. MOHAMMAD HAFIZ
|
September 14, 1938 |
|
BANSI SINGH Vs. CHAKRADHAR PRASAD
|
January 28, 1938 |
|
BANSIDHAR DHANDHANIA Vs. KALROO MANDAR
|
May 5, 1938 |
|
BANSIDHAR SHROFF Vs. THAKUR ASHUTOSH DEO GHATWAL
|
November 23, 1938 |
|
BANSRAJ PANDEY Vs. RAM LAL PANDEY
|
December 14, 1938 |
|
BARAIK AKHAJ SINGH Vs. SHRI NATH TEWARI
|
November 1, 1938 |
|
BARNES (INSPECTOR OF TAXES) Vs. HUTCHINSON
|
June 2, 1938 |
|
BASANTA KUMAR DUTTA Vs. SUKUMARI DAS GUPTA W/O BABU SATISH CHANDRA DAS GUPTA
|
February 7, 1938 |
|
BATAKRISHNA PRASAD SUKUL Vs. APURBO KRISHNA MITRA
|
January 12, 1938 |
|
BATHULU BHAGIRATHI Vs. BATHULU LAKSHMI DEVI
|
December 13, 1938 |
|
BEHARI RAM Vs. EMPEROR
|
April 6, 1938 |
|
BENARSI DAS Vs. MUNICIPAL BOARD
|
November 14, 1938 |
|
BENGAL COAL CO LTD Vs. SRI JANARDAN KISHORE LAL SINGH DEO
|
June 28, 1938 |
|
BENGAL COAL CO LTD Vs. BAUL CHANDRA MUKHERJI
|
March 25, 1938 |
|
BENI PRASAD Vs. OM PRAKASH
|
April 14, 1938 |
|
BENIMADHO PD SINGH Vs. HEMCHANDRA MITTER
|
December 5, 1938 |
|
BENOY BHUSAN CHATTERJEE Vs. EMPEROR
|
January 7, 1938 |
|
BHABANI CHARAN LAW Vs. BAIKUNTHA SAHA
|
December 8, 1938 |
|
BHAGABAT CHANDRA MANDAL Vs. EMPEROR
|
December 6, 1938 |
|
BHAGALPUR ELECTRIC SUPPLY CO LTD Vs. PROFULLA KUMAR GHOSAL
|
January 6, 1938 |
|
BHAGI MALIK Vs. SATYABADI OTA
|
January 5, 1938 |
|
BHAGIRATH SINGH Vs. MUNGA LAL
|
October 19, 1938 |
|
BHAGWATI DASI Vs. EMPEROR
|
May 19, 1938 |
|
BHAGWATI SINGH Vs. LKASHI NARAIN
|
February 21, 1938 |
|
BHAJJA Vs. EMPEROR
|
December 2, 1938 |
|
BHARAT ABHYUDOY COTTON MILLS LTD Vs. MAHARAJADHIRAJ SIR KAMESWAR SINGH
|
June 30, 1938 |
|
BHATTIPROLE HANUMANTHA RAO Vs. KODRAKOTA SITHARAMAYYA
|
August 9, 1938 |
|
BHIKARI CHARAN DAS Vs. SUDHIR CHANDRA JANA
|
June 21, 1938 |
|
BHOLA NATH Vs. SHIV SINGH
|
November 29, 1938 |
|
BIBI AMNA KHATOON BEGUM Vs. BENI RAM
|
December 12, 1938 |
|
BIHARI SAHU Vs. MTSUDAMA KUER
|
January 3, 1938 |
|
BIMAL KUMAR HUI Vs. SMPURNIMA DASI
|
June 28, 1938 |
|
BIMLA KANTA BAGCHI Vs. SANAT KUMAR GHOSH
|
July 4, 1938 |
|
BINDESHRY SINGH Vs. PERGAS SINGH
|
November 22, 1938 |
|
BINDESHWARI MISSIR Vs. EMPEROR
|
March 25, 1938 |
|
BINDESHWARI PRASAD Vs. SHIVA SUTT SINGH
|
April 1, 1938 |
|
BINDESHWARI SINGH Vs. RAMRAJ SINGH
|
September 27, 1938 |
|
BIRAJ MOHAN GHOSE Vs. ABANI KANTA GHOSE
|
May 27, 1938 |
|
BIRAJA CHARAN NANDA Vs. SAILAJA CHARAN NANDA
|
March 18, 1938 |
|
BIRANCHI SINGH Vs. NAND KUMAR SINGH
|
December 12, 1938 |
|
BISESAR SHEODAYAL SOONAR Vs. JAIRAM BARIYAR SOONAR
|
September 16, 1938 |
|
BISHAN DATT SINGH Vs. MATHURA PRASAD
|
December 8, 1938 |
|
BISHAN SINGH GAUR Vs. IPRSHERRED
|
April 29, 1938 |
|
BKOTTIPROLU SEETHARAMAMMA Vs. RAMIREDDI PATTA REDDI
|
November 22, 1938 |
|
BOARD OF COMMISSIONER FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. PIDUGU NARASIMHAM
|
February 15, 1938 |
|
BODA VIRARAJU Vs. VETCHA VENKATARATNAM
|
August 29, 1938 |
|
BONAGIRI SREERAMULU Vs. KARUMURI VENKATANARASIMHAM
|
August 17, 1938 |
|
BONOMALI BHATTACHARJEE Vs. EMPEROR
|
August 24, 1938 |
|
BONTHALA SUBBAMMA Vs. GADAMSETTI SURAPPA COMPANY, BY SURVIVING PARTNER GADAMSETTI SUBBIAH
|
September 28, 1938 |
|
BOPANNA PRAKASAM Vs. MAGANTI NAGABHUSHANAM
|
May 12, 1938 |
|
BRAJA BEHARI DASS Vs. RAM NARAYAN RAI
|
February 22, 1938 |
|
BRIJ BEHARI LAL Vs. PHUNNI LAL
|
February 18, 1938 |
|
BRIJ BEHARI LAL Vs. UDAI NATH SHAH
|
August 2, 1938 |
|
BRIJ MOHAN Vs. KISHUN LAL
|
April 19, 1938 |
|
BROJA BASHI ROY Vs. NAGARBASHI CHOUDHURY
|
January 25, 1938 |
|
BROJESH CHARAN SEN Vs. SECRETARY OF STATE
|
June 1, 1938 |
|
BULAK GOPE Vs. EMPEROR
|
August 9, 1938 |
|
BULAQI DASS Vs. PTGULAB CHAND
|
September 13, 1938 |
|
C A LOW Vs. HVLOW AND CO LTD
|
February 22, 1938 |
|
C A STEVENSON Vs. SHAHZADI BEGUM MAHMOODI
|
March 1, 1938 |
|
C A V BALUSWAMI NAIDU Vs. OFFICIAL RECEIVER REPRESENTED BY TMMURUGESAM PILLAI
|
January 28, 1938 |
|
C S NATARAJA PILLAI Vs. CSSUBBAROYA CHETTIAR
|
November 15, 1938 |
|
CANADIAN SHREDDED WHEAT CO LTD Vs. KELLOGG COMPANY OF CANADA LTD
|
February 4, 1938 |
|
CARSON AND CO LTD Vs. DOROTHY MARGARET CATHERINE HULME KING
|
May 27, 1938 |
|
CH PAHLAD SINGH Vs. NIADAR SINGH
|
April 21, 1938 |
|
CH TARA SINGH Vs. EMPEROR
|
April 5, 1938 |
|
CHADURAGIRI KATTARI NAGAYYA KAMARAJENDRA RAMASWAMI KAMAYA NAYAKKAR Vs. VIRALAKSHMI AMMAL
|
November 23, 1938 |
|
CHAKKU PANDA Vs. NEMAI PRASAD PANDA
|
December 6, 1938 |
|
CHANDRA KUMAR HOME Vs. GOPI NATH KAR
|
February 16, 1938 |
|
CHANDRAKANTA BAL MUNSHI Vs. SAHARALI SHEIKH
|
January 4, 1938 |
|
CHANDRIKA PRASAD Vs. MTBHAGWATI DEVI
|
November 23, 1938 |
|
CHARLES FRANCIS MARTIN DE BUEGER Vs. J BALLANTYNE AND CO LTD
|
February 14, 1938 |
|
CHARU CHANDRA BASU Vs. NRITYA GOPAL BASU
|
July 5, 1938 |
|
CHATDRADHARI LAL Vs. BHAGWATI PRASHAD
|
August 30, 1938 |
|
CHATRA SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD Vs. BECHARAM SARKAR
|
July 26, 1938 |
|
CHAUDHARI BED RAM SINGH Vs. INDERJIT SINGH
|
March 22, 1938 |
|
CHAUDHARI SHEO BARAN SINGH Vs. RANBIR PRASAD
|
March 25, 1938 |
|
CHAUDHRI MAHBUB SINGH Vs. HAJI ABDUL AZIZ KHAN
|
October 31, 1938 |
|
CHAVALI VELAYYA Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
January 26, 1938 |
|
CHHAGANMAL MARWARI Vs. INDRA KEOT
|
August 12, 1938 |
|
CHHEDI LAL Vs. EMPEROR
|
November 1, 1938 |
|
CHHOTEY LAL CHAUDHURY Vs. DALIP NARAIN SING
|
February 17, 1938 |
|
CHIDAMBARAM CHETTIAR, M S S AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
November 1, 1938 |
|
CHIDAMBARAM CHETTIAR, SON OF PONNAYYAN CHETTIAR Vs. RASRAMASWAMI CHETTIAR
|
September 30, 1938 |
|
CHIDAMBARAM, MINOR REPRESENTED BY HIS MATERNAL GRANDFATHER NATESA MUDALIAR AS HIS NEXT FRIEND Vs. NATARAJA MUDALIAR
|
January 11, 1938 |
|
CHIMAKURTHI VENKATARATHNAM Vs. NOONEY SAMBASIVA RAO
|
March 24, 1938 |
|
CHIMMAN LAL Vs. SYED ZAHUR UDDIN
|
July 28, 1938 |
|
CHINTAMAN MAHTO Vs. BABU AMAR SINGH
|
November 15, 1938 |
|
CHITTAGONG URBAN CO-OPERATIVE BANK LTD Vs. INDO BURMAH TRADERS BANK LTD
|
April 4, 1938 |
|
CHOCKALINGAM CHETTIAR Vs. MUTHUKARUPPAN CHETTIAR
|
March 29, 1938 |
|
CHOCKALINGAM CHETTIAR Vs. MEYAPPA CHETTIAR
|
January 28, 1938 |
|
CHOKKA DHANAMMA Vs. COROMANDAL COMPANY LIMITED
|
December 9, 1938 |
|
CHUNG CHI CHEUNG Vs. KING
|
December 2, 1938 |
|
COLLECTOR OF GORAKHPUR Vs. BUDHU KALWAR
|
November 30, 1938 |
|
COLONEL CHANDRA JANG SINGH THAPA Vs. SITA RAM LAL
|
April 11, 1938 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJA BAHADUR DHAKESHWAR PRASAD NARAIN SINGH
|
April 28, 1938 |
|
COMMISSIONER OF INCOME-TAX Vs. VALLIAMMAI ACHI, WIFE OF SMAMRAMASWAMI CHETTIAR
|
November 1, 1938 |
|
COMMISSIONER OF INCOME-TAX Vs. PRALMMUTHUKARUPPAN CHETTIAR
|
November 14, 1938 |
|
COMMISSIONER OF INCOME-TAX Vs. KAMESHWAR SINGH BAHADUR OF DARBHANGA
|
July 20, 1938 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SIR RAJENDRA NARAYAN BHANJA DEO OF KANIKA
|
May 5, 1938 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
|
March 20, 1938 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. RAJA BAHADUR DHAKESWAR PRASAD NARAIN SINGH
|
April 28, 1938 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. CHUNILAL B MEHTA, BOMBAY
|
June 16, 1938 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. MESSRS KHIEMCHAND-RAMDAS
|
April 7, 1938 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. VALLIAMMAI ACHI
|
November 1, 1938 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. BANK OF CHETTINAD LTD
|
November 17, 1938 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. S L MATHIAS
|
November 18, 1938 |
|
COMMISSIONER, MUNICIPAL COUNCIL Vs. KNDAMODARA MUDALIAR
|
August 17, 1938 |
|
COMMISSIONERS OF DARBHANGA MUNICIPALITY Vs. SHIVA PRASAD
|
August 31, 1938 |
|
CORPORATION OF CALCUTTA Vs. MOTI CHAND CHOWDHURY
|
November 29, 1938 |
|
CORPORATION OF CALCUTTA Vs. BON BEHARY SHAW
|
January 28, 1938 |
|
COURT OF WARDS Vs. LAJODHIA PRASAD
|
February 1, 1938 |
|
COURT OF WARDS REPRESENTING NARHAN ESTATE THROUGH W W M MURRAY Vs. SUMRIT RAI
|
August 26, 1938 |
|
CROSS (INSPECTOR OF TAXES) Vs. LONDON PROVINCIAL TRUST, LTD
|
January 31, 1938 |
|
CROWN PROSECUTOR Vs. TSELLAMUTHU
|
December 1, 1938 |
|
CT AL VR ALAGAPPA CHETTIAR Vs. BANK OF CHETTINAD, LTD, KANADUKATHAN THROUGH ITS DIRECTOR AND GENERAL MANAGER PRALKASI CHETTIAR
|
September 6, 1938 |
|
CYRIL BERTRAM PLUCKNETT Vs. EMPEROR
|
August 5, 1938 |
|
CYRIL BERTRAM PLUCKNETT Vs. EMPEROR
|
August 3, 1938 |
|
D CHOCKALINGAM CHETTIAR Vs. TSPLPPALANIAPPA CHETTIAR
|
January 24, 1938 |
|
DAMODAR DAS Vs. SECRETARY OF STATE
|
September 12, 1938 |
|
DARBAR PATIALA Vs. FIRM NARAIN DAS GULAB SINGH
|
March 22, 1938 |
|
DAROGA GOBIND RAO Vs. MOHAR GOBIND RAO
|
January 11, 1938 |
|
DATTA MAL Vs. LALA AMAR NATH
|
March 24, 1938 |
|
DAULAT SINGH Vs. PREM SINGH
|
April 4, 1938 |
|
DAWA FAQIR SINGH Vs. EMPEROR
|
July 21, 1938 |
|
DEB DAS LALA Vs. SKABDUL GANI
|
January 6, 1938 |
|
DEB NARAIN KUNDU Vs. AMRITA LAL SIL
|
May 5, 1938 |
|
DEBENDRA NATH DAS Vs. SASI BHUSAN DAS
|
November 15, 1938 |
|
DEBI DIN Vs. SECRETARY OF STATE
|
October 17, 1938 |
|
DEBI PRASAD CHOWDHARY Vs. TARA PRASANNA NAIL
|
February 14, 1938 |
|
DEBI PROSANNA GHOSH Vs. INDRA NARAIN PAL
|
August 3, 1938 |
|
DELHI BATHER Vs. CORPORATION OF MADRAS BY ITS FOOD INSPECTOR CPSUBRAMANIAM
|
November 8, 1938 |
|
DEOCHARAN SINGH Vs. RAMSUNDER SAHU
|
July 28, 1938 |
|
DEOKI SINGH Vs. SRI THAKUR RAGHAVINDRA BHAGWAN THROUGH MAHANT SATRUGHAN CHARI
|
November 23, 1938 |
|
DEONANDAN PANDEY Vs. RAMPIRITA RAI
|
November 1, 1938 |
|
DEONANDAN TEWARY Vs. DRAUPADI KUER
|
January 18, 1938 |
|
DEVARINTI DASI REDDI ANNAJI CHINNAPPA REDDI Vs. DASARI VENKOBAYYA
|
January 20, 1938 |
|
DEVENDRA KUMAR ROY Vs. SYED YAR BAKTA CHAUDHURY
|
December 8, 1938 |
|
DHANUKHDHARI SINGH Vs. JETHAN SINGH
|
August 21, 1938 |
|
DHARI JENA Vs. GAURANGA CHARAN SAHU
|
December 7, 1938 |
|
DHARICHHAN SINGH Vs. EMPEROR
|
August 31, 1938 |
|
DHARMAKARTHA GARUDACHAR Vs. MADRAS HINDU RELIGIOUS ENDOWMENT BOARD
|
July 25, 1938 |
|
DHIRENDRA NATH SEN Vs. EMPEROR
|
July 19, 1938 |
|
DHRUBESHWAR LAL SINGH DEO Vs. KANTU LAIK
|
November 16, 1938 |
|
DIN DAYAL Vs. SHEO PRASAD
|
March 8, 1938 |
|
DINABANDHU CHATTERJEE Vs. ASHUTOSH CHATTERJEE
|
July 18, 1938 |
|
DINANATH SAHAY Vs. EMPEROR
|
May 12, 1938 |
|
DIRGPAL SINGH Vs. GULZARI LAL
|
February 1, 1938 |
|
DISTRICT BOARD Vs. CAPTAIN HTROTTER
|
December 19, 1938 |
|
DISTRICT MAGISTRATE Vs. KCMAMMEN MAPILLAI
|
November 8, 1938 |
|
DISTRICT MAGISTRATE OF KURNOOL Vs. CHANDRA THIRUMAL REDDY
|
July 12, 1938 |
|
DJHANI SAO Vs. BISHUN PRASAD SINGH
|
July 27, 1938 |
|
DUBASH D K AHMAD IBRAHIM SAHIB Vs. AKRMKMEYYAPPA CHETTIAR
|
September 13, 1938 |
|
DULA BIBI Vs. PARMANANDA DAS
|
December 9, 1938 |
|
DULAR PANDEY Vs. NANDA BUDHAI
|
March 8, 1938 |
|
DULHIN KAMLAPATI DEVI Vs. JAGESHWAR DAYAL
|
November 16, 1938 |
|
DURGA CHARAN Vs. MARKANDE MISIR
|
December 2, 1938 |
|
DURGA DUTT JHA Vs. ASHARIFILAL MAHTHA
|
October 14, 1938 |
|
DWARIKA NATH NATH Vs. EMPEROR
|
April 12, 1938 |
|
DWARIKA NATH SAHA PODDAR Vs. RASIK LAL SAHA PODDAR
|
August 9, 1938 |
|
DWARKA PRASAD SINGH Vs. PATNA CITY MUNICIPALITY
|
May 5, 1938 |
|
DWARKA PROSAD Vs. KRISHNA CHANDRA
|
November 16, 1938 |
|
DWARKADAS GOBINDRAM FIRM Vs. SALIGRAM REKHRAJ FIRM
|
May 5, 1938 |
|
E C MATHERS Vs. GSAMATHERS
|
November 10, 1938 |
|
E J WILLIAMS Vs. MAHOMED SULEMAN
|
February 18, 1938 |
|
E N A S NARAYANA AIYAR Vs. MOORTHI KENDAN ALIAS NARAYANA NAMBUDRIPAD
|
January 31, 1938 |
|
EBADI KHAN Vs. EMPEROR
|
February 21, 1938 |
|
EBRAHIM MONDAL Vs. EMPEROR
|
December 9, 1938 |
|
EDARA VENKAYYA Vs. EDARA VENKATA RAO
|
August 19, 1938 |
|
EDGAR SAMMUT Vs. STRICKLAND
|
June 30, 1938 |
|
ELIZABETH ARMINELLA BURROWS SIFTON Vs. CLIFFORD SIFTON
|
June 24, 1938 |
|
EMPEROR Vs. GAJADHAR PRASAD
|
December 21, 1938 |
|
EMPEROR Vs. SACHINDRA NATH MOULIK MUKHTEAR
|
January 11, 1938 |
|
EMPEROR Vs. AFSARUDDI NASERADDI
|
May 31, 1938 |
|
EMPEROR Vs. MUSAMMAT JAGIA
|
February 9, 1938 |
|
EMPEROR Vs. SADASIBO MAJHI
|
August 29, 1938 |
|
EMPEROR Vs. JAGANNATH PRASAD SWADHIN
|
March 2, 1938 |
|
EMPEROR Vs. SAYERUDDIN PRAMANIK
|
March 1, 1938 |
|
EMPEROR Vs. SOHRAI KOERI
|
May 23, 1938 |
|
EMPEROR Vs. RAMSIDH RAI
|
March 23, 1938 |
|
EMPEROR Vs. ITWA MUNDA
|
February 22, 1938 |
|
EMPEROR Vs. MANU CHIK
|
March 3, 1938 |
|
EMPEROR Vs. BANSI
|
February 2, 1938 |
|
EMPEROR Vs. BENI
|
May 9, 1938 |
|
ETWARI MAHTO Vs. GANGA MAHTO
|
February 21, 1938 |
|
F E CHRESTIEN Vs. CARTER
|
April 5, 1938 |
|
FAIYAZ HUSAIN Vs. MUNICIPAL BOARD
|
November 15, 1938 |
|
FAKIR CHANDRA RAY Vs. SIR BEJOY CHAND MAHATAB
|
March 30, 1938 |
|
FAROK AHMED MEAH Vs. LALIT MOHAN CHOUDHURY
|
December 1, 1938 |
|
FATEH Vs. HAR BILAS
|
November 23, 1938 |
|
FATEH BAHADUR SINGH Vs. MTSUBHAGO KUER
|
February 10, 1938 |
|
FATEH SINGH Vs. RAGHUBIR SAHAI
|
August 15, 1938 |
|
FEKUA MAHTO Vs. BABU LAL SAHU
|
November 17, 1938 |
|
FIRM CHAND MAL RUP CHAND THROUGH L RUPCHAND Vs. LGURDIAL PRASAD
|
October 20, 1938 |
|
FIRM GOKAL CHAND JAGAN NATH Vs. FIRM NAND RAM DAS-ATMA RAM
|
October 21, 1938 |
|
FIRM HAJI FAIZULLAH EBAD ULLAH Vs. BADRUZZAMAN
|
July 29, 1938 |
|
FIRM HARI MOHAN GOBINDA CHANDRA DAS Vs. AMRITALAL CHAUDHURY
|
May 19, 1938 |
|
FIRM KANI RAM-HAZARI MALL Vs. SITARAM AGARWALA
|
October 20, 1938 |
|
FIRM LADURAM SAGARMAL Vs. JAMUNA PRASAD CHAUDHURI
|
October 28, 1938 |
|
FIRM NOKHLAL SARJU PRASAD Vs. MTBIBI MOJIHAN
|
September 15, 1938 |
|
FIRM RAMPRATAP SIRINARAYAN Vs. DARSAN RAM
|
August 15, 1938 |
|
FIRM RATANJI BHAGWANJI AND CO Vs. PREM SHANKER
|
August 12, 1938 |
|
FIRM SUKHANAND MATHURA PRASAD Vs. FIRM RAM GOPAL GIRJA SANKER
|
December 23, 1938 |
|
FOUZI LAL KURMI Vs. SMDHANA KUMARI DEVI
|
March 3, 1938 |
|
G M RAJULU Vs. RAO BAHADUR MGOVINDAN NAIR
|
March 30, 1938 |
|
G N SUBBA RAO Vs. ANNA MVENKATACHALAPATHI AIYAR
|
May 5, 1938 |
|
G V C BABU NAIDU Vs. MUNICIPAL COUNCIL
|
September 21, 1938 |
|
GADDIPATI VENKAYYA Vs. CHUNDURU SAMBAYYA
|
February 3, 1938 |
|
GAEKWAR BARODA STATE RAILWAY Vs. HAFIZ HABIB-UL-HAQ
|
March 18, 1938 |
|
GAJANAND MARWARI Vs. NONIDH LAL
|
January 24, 1938 |
|
GANESH Vs. EMPEROR
|
November 28, 1938 |
|
GANESH PRASHAD SAH, CHAIRMAN, MOTIHARI MUNICIPALITY Vs. SHAIKH JAWAD HUSSAIN
|
January 7, 1938 |
|
GANESH PROSAD AGARWALLA Vs. MONOHAR LAL MULLICK
|
December 7, 1938 |
|
GANESHI LAL AND SONS JEWELLERS AGRA Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1938 |
|
GANGI SAH Vs. HARLAL SAH
|
October 10, 1938 |
|
GAURI SHANKAR Vs. SHYAM SUNDER LAL
|
April 20, 1938 |
|
GAURISHANKER Vs. BACHHA SINGH
|
August 24, 1938 |
|
GAYA PRASAD Vs. SECYOF STATE
|
December 16, 1938 |
|
GAYA PRASAD SAH Vs. RAM PRASAD PATHAK
|
November 3, 1938 |
|
GEORGE WALKEM SHANNON Vs. LOWER MAINLAND DAIRY PRODUCTS BOARD
|
July 27, 1938 |
|
GIRDHAR LAL Vs. ALAY HASAN MUSANNA
|
February 18, 1938 |
|
GIRIDHARI LAL MUNDRA Vs. KUMAR PURNENDU NARAYAN ROY DEV BARMA
|
June 24, 1938 |
|
GOBIND BEHARI Vs. SHUJAAT-MAND KHAN
|
February 14, 1938 |
|
GOBIND PRASAD Vs. MOHAMAD ABDUL RASHID KHAN
|
August 5, 1938 |
|
GOBINDA KISHORE BAL Vs. JITENDRA CHANDRA MUKHOPADHAYA
|
February 8, 1938 |
|
GOLAK BEHARI MONDAL Vs. SURADHANI DASSI
|
July 22, 1938 |
|
GOORU NARAYANA Vs. VAIKUNTAM CHINNA LAKSHMAYYA
|
July 29, 1938 |
|
GOPAL CHANDRA CHANDA Vs. GOBARDHAN CHANDRA CHANDA
|
March 17, 1938 |
|
GOPAL DAS Vs. JAGANNATH PRASAD
|
January 10, 1938 |
|
GOPALDAS KHETRIYA Vs. JNANENDRA NATH DAWN
|
March 3, 1938 |
|
GOPI NATH Vs. SRIMATI CHAMELI
|
May 6, 1938 |
|
GOPIRAM RAMCHANDRA FIRM Vs. NITAI LAL DUTT
|
January 18, 1938 |
|
GOPU CHINA JOGAYYA, GOPU SESHAVATHARAM AND CO Vs. MANEPALLI BAPANAYYA
|
November 22, 1938 |
|
GOSWAMI BISHAMBHAR LAL Vs. GOSWAMI BRIJ RATAN LAL
|
November 30, 1938 |
|
GOTTEPULLA BAPAYYA NAIDU Vs. PETA BAPAYYA
|
May 2, 1938 |
|
GOVIND PRASAD Vs. MTBATULAN
|
December 7, 1938 |
|
GOVINDARAJA PILLAI Vs. VANCHINATHAM PILLAI
|
March 11, 1938 |
|
GOVINDASWAMI NAICKER Vs. KNSRINIVASA RAO
|
September 27, 1938 |
|
GULAB KUER Vs. GANOURI KOERI
|
January 17, 1938 |
|
GURCHARAN PRASAD Vs. ALI SAJJAD
|
September 13, 1938 |
|
GURMUKH RAI GHANASYAMDAS, FIRM Vs. EFLAWSON, MANAGER, MORONGIBAGAN TEA ESTATE
|
December 16, 1938 |
|
GURSARAN LAL Vs. EMPEROR
|
October 31, 1938 |
|
GURU PROSAD RAM GUPTA Vs. RAMESWAR MARWARI
|
March 17, 1938 |
|
GURUDAS ROY CHOUDHURY Vs. BHUPENDRA NATH GHOSE
|
August 22, 1938 |
|
GURUNATHASWAMI KOIL BY MANAGER KODI P MUTHIRULAPPA PILLAI Vs. ALANGARAM PILLAI (DIED)
|
April 11, 1938 |
|
GURUPRASAD SUKUL Vs. TARINI CHARAN DEBNATH
|
May 26, 1938 |
|
GUSAIN SINGH Vs. PURAN SINGH
|
December 15, 1938 |
|
H EZEKIEL Vs. CAREW AND CO LTD
|
January 20, 1938 |
|
H M EBRAHIM SAIT Vs. SOUTH INDIA INDUSTRIALS LIMITED
|
August 10, 1938 |
|
H R H BULL Vs. MRSBSBULL
|
January 31, 1938 |
|
HAJI ISHTIAQ AHMAD Vs. ABDUL SAMAD
|
October 20, 1938 |
|
HAJI MAHOMED DIN Vs. EHJALLEN
|
June 30, 1938 |
|
HAJI MOHAMMAD KAZIBULLA MONDAL Vs. HUMAYUN REZA CHAUDHURY
|
February 23, 1938 |
|
HAJI MOHAMMAD SALEH KHAN Vs. BIBI NUR FATMA BEGAM
|
March 2, 1938 |
|
HAJI SHEIKH WAHID-UDDIN Vs. BMAKHAN LAL
|
May 4, 1938 |
|
HAKIM ENAYAT ULLAH Vs. KHALIL ULLAH KHAN
|
April 1, 1938 |
|
HAKIM KANHAIYA PRASAD Vs. MTHAMIDAN
|
April 29, 1938 |
|
HALADDHAR MAHTO Vs. KESAR MAHTO
|
November 18, 1938 |
|
HALDHAR UPADHYA Vs. RAM SUMER UPADHYA
|
December 14, 1938 |
|
HALUMAN PRASAD MAHASETH Vs. PURAN TATMA
|
December 16, 1938 |
|
HANUTRAM BHURAMAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
January 31, 1938 |
|
HAR DAYAL Vs. BABU RAM MANOHAR LAL
|
November 28, 1938 |
|
HAR NARAIN SINGH Vs. NAND RAM SINGH
|
November 4, 1938 |
|
HAR PRASAD Vs. SEWA
|
April 29, 1938 |
|
HARA DAYAL NAG Vs. CHANDPUR CENTRAL CO-OPERATIVE BANK, LTD
|
January 14, 1938 |
|
HARA KRISHNA PRAMANIK Vs. INDU BALA DASSI
|
December 2, 1938 |
|
HARADHAN MAITY Vs. EMPEROR
|
May 20, 1938 |
|
HARADHONE GHOSE Vs. DASARATHI MUKHERJI
|
March 10, 1938 |
|
HARAMOHAN PATNAIK Vs. EMPEROR
|
November 11, 1938 |
|
HARBANS PROSAD SINGH Vs. JADUNANDAN RAI
|
January 14, 1938 |
|
HARE KRISHNA MAITI Vs. GOJENDRA NATH HATOI
|
July 5, 1938 |
|
HARENDRA NATH MUKHERJI Vs. HARI PADA MUKHERJI
|
April 11, 1938 |
|
HARI OJHA Vs. RAMJATAN OJHA
|
September 5, 1938 |
|
HARI PRASAD SAHU Vs. ROPNA KHARIA
|
February 21, 1938 |
|
HARI SADHAN ROY Vs. PROBHAKAR RAY
|
May 6, 1938 |
|
HARI SHANKAR LAL SAHU Vs. MTCHANDU URAIN
|
December 15, 1938 |
|
HARIHAR PRASAD Vs. ANANT PRASAD
|
December 16, 1938 |
|
HARIHAR PRASAD SINGH Vs. HITLAL SINGH
|
December 9, 1938 |
|
HARIHARAYYAR Vs. AHAMMADUNNI
|
December 16, 1938 |
|
HARISH CHANDRA PAL Vs. CHANDRA NATH SAHA
|
January 17, 1938 |
|
HARNANDAN LAL Vs. RAMPALAK MAHATO
|
August 12, 1938 |
|
HEM NALINI DEVI Vs. NISHITH NATH KUNDU, PRINCIPAL DEFENDANT
|
January 28, 1938 |
|
HEM RAJ Vs. KHEM CHAND
|
May 12, 1938 |
|
HIMANSU KUMAR ROY CHOWDHURY Vs. MOULVI HASEM ALI KHAN
|
July 14, 1938 |
|
HIRA LAL Vs. EMPEROR
|
March 22, 1938 |
|
HIRA LAL MANDAL Vs. SHANKAR LAL MANDAL
|
February 8, 1938 |
|
HONGKONG AND SHANGHAI BANKING CORPORATION Vs. PARESH LAL ROY
|
July 4, 1938 |
|
HRISHIKESH CHAKRAVARTY Vs. NIL MADHAB CHATTOPADHYA
|
April 26, 1938 |
|
HRISHIKESH GHOSE Vs. RPMICHAEL
|
June 2, 1938 |
|
HUKAM CHAND GAPPULAL PARWAR Vs. MOHAMMADJI ABDULJI MUSALMAN
|
July 28, 1938 |
|
I L M CADIJA UMMA Vs. S DON MANIS APPU
|
November 17, 1938 |
|
IN RE HIMALAYA ASSURANCE CO LTD Vs. STATE
|
January 11, 1938 |
|
IN RE MOOLJI SICKA [NO 2] Vs. STATE
|
January 12, 1938 |
|
IN RE: A S PANDIAN Vs. STATE
|
May 6, 1938 |
|
IN RE: A T KAVA Vs. STATE
|
December 9, 1938 |
|
IN RE: ABDUL RAZACK SAHIB Vs. STATE
|
February 22, 1938 |
|
IN RE: ADVOCATE Vs. STATE
|
September 12, 1938 |
|
IN RE: ALLAH BAKSH Vs. STATE
|
January 21, 1938 |
|
IN RE: APPU GOUNDAN Vs. STATE
|
March 31, 1938 |
|
IN RE: AVIDI VEERASAMI Vs. STATE
|
December 9, 1938 |
|
IN RE: B K PAUL AND CO Vs. STATE
|
February 24, 1938 |
|
IN RE: BABU MOOLJI SICKA Vs. STATE
|
January 12, 1938 |
|
IN RE: BALIAN Vs. STATE
|
March 31, 1938 |
|
IN RE: BOJJI REDDI Vs. STATE
|
March 15, 1938 |
|
IN RE: BONDANTHILA NARANAPPAYYA Vs. STATE
|
February 23, 1938 |
|
IN RE: CALICUT BANK, LIMITED, THROUGH ITS MANAGER P C GOPALAN Vs. STATE
|
September 15, 1938 |
|
IN RE: CERTAIN TRUSTS CREATED BY THE WILL OF GEORGE BRIDGE; IN RE: OFFICIAL TRUSTEES ACT II OF 1913 Vs. STATE
|
February 3, 1938 |
|
IN RE: CHOUTHMAL GOLAPCHAND Vs. STATE
|
July 21, 1938 |
|
IN RE: CHUKKA DURGIAH Vs. STATE
|
August 19, 1938 |
|
IN RE: G ANANTACHARI Vs. STATE
|
April 28, 1938 |
|
IN RE: G S PLEADER Vs. STATE
|
April 19, 1938 |
|
IN RE: GANESHI LAL AND SONS, JEWELLERS Vs. STATE
|
February 14, 1938 |
|
IN RE: GANESHILAL BHATTAWALA Vs. STATE
|
May 5, 1938 |
|
IN RE: GANTI VEERA REDDI Vs. STATE
|
March 1, 1938 |
|
IN RE: GOLLAKOTA SURYANARAYANAMURTHI Vs. STATE
|
December 15, 1938 |
|
IN RE: GOODS OF NANI LAL DAS Vs. STATE
|
December 19, 1938 |
|
IN RE: GORREPATY RAMASUBBAYYA Vs. STATE
|
January 26, 1938 |
|
IN RE: GULABARI PALIRAM Vs. STATE
|
June 28, 1938 |
|
IN RE: GURUSAMI TEVAN Vs. STATE
|
August 5, 1938 |
|
IN RE: JUGAL KISHORE MUKAT LAL Vs. STATE
|
May 5, 1938 |
|
IN RE: K M T T KULANDAIVELU CHETTIAR Vs. STATE
|
February 10, 1938 |
|
IN RE: K NARASIMHA BHATTACHARIAR Vs. STATE
|
August 16, 1938 |
|
IN RE: KALAGARLA SANYASIRAJU Vs. STATE
|
November 25, 1938 |
|
IN RE: KAMAL NAIN HAMIR SINGH THROUGH SETH GADH MAL LODHA Vs. STATE
|
September 13, 1938 |
|
IN RE: KAMALAMMAL Vs. STATE
|
March 30, 1938 |
|
IN RE: KANAKASABAI PILLAI Vs. STATE
|
August 8, 1938 |
|
IN RE: KANDAN PADAYACHI Vs. STATE
|
July 29, 1938 |
|
IN RE: KANNEGANTI CHOWDARAYYA Vs. STATE
|
February 22, 1938 |
|
IN RE: KASIREDDI APPANNA Vs. STATE
|
November 9, 1938 |
|
IN RE: KOMMA HARICHANDRA REDDY Vs. STATE
|
March 24, 1938 |
|
IN RE: KUMARASWAMY REDDIAR Vs. STATE
|
January 27, 1938 |
|
IN RE: LAKSHMIPATHI NAICK Vs. STATE
|
August 2, 1938 |
|
IN RE: LALA TRIBENI RAM Vs. STATE
|
May 6, 1938 |
|
IN RE: M F R D CRUZ, A SHAREHOLDER OF THE THE GARLAND PETROLEUM COMPANY Vs. STATE
|
December 13, 1938 |
|
IN RE: M R V VENKATACHALAM CHETTIAR Vs. STATE
|
August 9, 1938 |
|
IN RE: M S PONNUSWAMY AIYAR Vs. STATE
|
February 16, 1938 |
|
IN RE: MADAN MOHAN MULLICK AND BROTHERS Vs. STATE
|
January 12, 1938 |
|
IN RE: MADDUKURI SUBBA RAO Vs. STATE
|
September 9, 1938 |
|
IN RE: MAHALIRAM RAMJEEDAS Vs. STATE
|
February 24, 1938 |
|
IN RE: MAJOR A U JOHN Vs. STATE
|
April 25, 1938 |
|
IN RE: MEKRAJ ALLI SAHIB Vs. STATE
|
July 29, 1938 |
|
IN RE: MOHIDEEN PICHAI ROWTHER Vs. STATE
|
August 1, 1938 |
|
IN RE: MUHAMMAD YUSUF SAHIB Vs. STATE
|
February 24, 1938 |
|
IN RE: MUTHAMMAL Vs. STATE
|
January 18, 1938 |
|
IN RE: MYLSWAMI CHETTY Vs. STATE
|
February 22, 1938 |
|
IN RE: NARENDRA NATH JHA Vs. STATE
|
June 8, 1938 |
|
IN RE: NATARAJA GOUNDAN Vs. STATE
|
August 8, 1938 |
|
IN RE: NAVANITHAMMAL Vs. STATE
|
May 4, 1938 |
|
IN RE: NEMICHAND PARAKH Vs. STATE
|
January 26, 1938 |
|
IN RE: NEW RING MILLS LTD (IN LIQUIDATION) Vs. STATE
|
May 11, 1938 |
|
IN RE: NONDI ALIAS CHINNASWAMI Vs. STATE
|
February 3, 1938 |
|
IN RE: PEDDA RAMAMUNI REDDI Vs. STATE
|
March 17, 1938 |
|
IN RE: PERIASWAMI GOUNDAN Vs. STATE
|
January 21, 1938 |
|
IN RE: PERNE MAILA RAI Vs. STATE
|
February 4, 1938 |
|
IN RE: PONNAMBALA MUDALI Vs. STATE
|
April 22, 1938 |
|
IN RE: POULOSE MATHEN Vs. STATE
|
November 7, 1938 |
|
IN RE: S S BATLIWALA Vs. STATE
|
March 14, 1938 |
|
IN RE: SAMBANGI LAKSHUMANNA Vs. STATE
|
September 28, 1938 |
|
IN RE: SECTION 5, IN RE: OFFICIAL ASSIGNEE Vs. STATE
|
July 8, 1938 |
|
IN RE: SIR SUNDAR SINGH MAJITHIA Vs. STATE
|
March 9, 1938 |
|
IN RE: SRINIVASA NAICKER Vs. STATE
|
January 28, 1938 |
|
IN RE: SWAMI ARUNAGIRINATHAR Vs. STATE
|
August 30, 1938 |
|
IN RE: SYED MUSTAFA SAHIB Vs. STATE
|
March 25, 1938 |
|
IN RE: T VENKATASUBBA PILLAI Vs. STATE
|
May 4, 1938 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD S BARKATALLY; K ANANTARAMAN Vs. JAMES VOCE PIRRIE AND CYRIL GILL (OFFICIAL LIQUIDATOR)
|
September 14, 1938 |
|
IN RE: UPPARA DODDA NARASA Vs. STATE
|
September 5, 1938 |
|
IN RE: VEERANA KONE Vs. STATE
|
April 14, 1938 |
|
IN RE: W K DEVARAJA MUDALIAR Vs. STATE
|
May 4, 1938 |
|
IN THE MATTER MESSRS CHOUTHMAL GOLAPCHAND Vs. STATE
|
March 11, 1938 |
|
INDERJIT RAI Vs. BULAK CHAND
|
October 18, 1938 |
|
INLAND REVENUE COMMISSIONERS Vs. BRITISH SALMSON AERO ENGINES, LTD
|
May 12, 1938 |
|
IQAN HUSAIN Vs. SAHU BABU RAM
|
November 1, 1938 |
|
IRUKULAPATI VENKATESWARA RAO, STYLING HIMSELF AS KANNAGANTI VENKATESWARA RAO Vs. VEMURI AMMAYYA
|
December 9, 1938 |
|
ISHRI PRASAD KISHUN TEWARI Vs. CHANDRABHAN PRASAD KISHUN TIWARI
|
November 1, 1938 |
|
ISHWAR DAYAL Vs. BADRI LAL
|
January 12, 1938 |
|
ISMAIL BHAI RAHIM Vs. ADAM OSMAN
|
February 23, 1938 |
|
JADU RAM Vs. EMPEROR
|
October 14, 1938 |
|
JADUNATH MITRA Vs. ISAR JHA
|
August 31, 1938 |
|
JAGADISH PROSAD BASU Vs. EMPEROR
|
June 24, 1938 |
|
JAGAN NATH BRIJRAJ OIL MILL CAWNPORE THROUGH KALU RAM Vs. SOEMBAR
|
September 14, 1938 |
|
JAGANNATH Vs. ANGAD
|
February 21, 1938 |
|
JAGDAMBA PRASAD LALLA Vs. ANADI NATH ROY
|
January 19, 1938 |
|
JAGDEO SINGH Vs. MAHABIR SINGH
|
April 23, 1938 |
|
JAGDISH RAI Vs. SURAJ KUMAR SINGH
|
October 19, 1938 |
|
JAGESHUR SINGH Vs. ALAKH NARAIN SINGH
|
December 15, 1938 |
|
JAHARLAL MUKHERJEE Vs. JYOTI PROSAD BANERJEE
|
April 28, 1938 |
|
JAI NARAIN LAL TANDON Vs. LALA BECHOO LAL
|
March 4, 1938 |
|
JAMBULINGAM PILLAI Vs. PONNUSWAMI PILLAI
|
December 14, 1938 |
|
JAMINI KANTA GHOSE Vs. BHABANATH JAISI BARMAN
|
December 9, 1938 |
|
JAMUNA SINGH Vs. ZULMI SINGH
|
March 29, 1938 |
|
JAMUNA SONAR Vs. ATMA RAM OJHA
|
February 25, 1938 |
|
JANAKI AMMAL Vs. GPERUMALSWAMI NADAR
|
April 25, 1938 |
|
JATINDRA MOHAN BANIK Vs. SURENDRA MOHAN ROY CHOUDHURY
|
May 6, 1938 |
|
JATINDRA NATH MALLICK Vs. SATYA KINKAR SAIN
|
January 14, 1938 |
|
JEONANDAN SINGH Vs. JANKI SINGH
|
April 1, 1938 |
|
JETHA LAL LAXMI CHAND SHAH Vs. AMRITA LAL OJHA
|
April 7, 1938 |
|
JHARIA WATER BOARD Vs. JAGDAMBA LOAN CO LTD
|
July 26, 1938 |
|
JHORAMA Vs. VISWASARAYI LATCHANNA DORA
|
September 15, 1938 |
|
JITENDRA KUMAR PAL Vs. DEBENDRA CHANDRA SAHA
|
March 4, 1938 |
|
JNANADA GOVINDA CHOUDHURY Vs. BIRENDRA NATH GOSWAMI
|
May 31, 1938 |
|
JOALA PRASAD SINGH Vs. MTCHANDERJOT KUER
|
February 18, 1938 |
|
JOGENDRA NARAIN SINGH Vs. RADHA PRASAD SINGH
|
January 18, 1938 |
|
JOGENDRA NATH BANERJEE Vs. TOLLYGANJ MUNICIPALITY
|
March 23, 1938 |
|
JOGENDRA NATH BHATTACHARYYA Vs. SHEIKH NABI NEWAJ
|
February 9, 1938 |
|
JOGENDRA NATH CHAKRAVARTI Vs. NEW BENGAL BANK LTD
|
November 11, 1938 |
|
JOGENDRA NATH ROY CHAUDHURY Vs. SAROJ MOHINI DEBI
|
December 5, 1938 |
|
JOGESH CHANDRA CHAKRAVARTY Vs. MAHESH CHANDRA CHAKLADAR
|
July 18, 1938 |
|
JOHN MINAS APCAR Vs. LOUIS CAIRD MALCHUS
|
November 16, 1938 |
|
JOURA MADHAVA SAHU (DEAD) Vs. TELLI SATRUGHANA SAHU
|
November 4, 1938 |
|
JOY KRISHNA HAZRA Vs. KALI KRISHNA HAZRA
|
January 24, 1938 |
|
JUGAL KISHORE Vs. PAHLAD RAI
|
August 19, 1938 |
|
JUGAL KISHORE PRASAD SINGH Vs. MANAKA SINGH
|
November 8, 1938 |
|
JUREDDY KANNAYYA Vs. YANDAMURI LAKSHMIDEVI
|
March 15, 1938 |
|
JYOTISH CHANDRA SIKDAR Vs. SURENDRA NATH DAS
|
November 7, 1938 |
|
K K ABDUL RAHIMAN ROWTHER Vs. MJJAMALLUDDIN SAHIB AND CO THROUGH ONE OF ITS PARTNERS MUTHUKRISHNAMA NAIDU
|
March 31, 1938 |
|
K KANDASWAMI MUDALIAR Vs. THEVAMMAL
|
January 28, 1938 |
|
K M PALANIAPPA MUDALIAR Vs. ABDUL SUBHAN SAHIB
|
August 24, 1938 |
|
K M VENKATACHALA CHETTY Vs. NDNATESA CHETTY
|
May 2, 1938 |
|
K MANAITHUNAINATHA DESIKAR Vs. GOPALA CHETTIAR
|
November 18, 1938 |
|
K P S KARUTHAN CHETTIAR Vs. PCTCHIDAMBARAM CHETTIAR (DIED)
|
March 4, 1938 |
|
K V KRISHNA AIYAR Vs. KGSUBRAMANIA AIYAR
|
December 13, 1938 |
|
K V VENKATARAMANIER Vs. VARADARAJULU CHETTY
|
April 14, 1938 |
|
KAILASA PADAYACHI Vs. DURAIAPPA KACHIRAYAR
|
August 5, 1938 |
|
KAILASH CHANDRA BHAUMIC Vs. RAM KANAI CHAKRAVARTI
|
November 11, 1938 |
|
KALADHARI SINGH Vs. JIBACHH MISHRA
|
November 4, 1938 |
|
KALI CHARAN SARDAR Vs. ADHAR MANDAL
|
December 13, 1938 |
|
KALI CHARAN SOM Vs. PRIYA NATH DAS
|
March 8, 1938 |
|
KALI DASI DASI W/O FANINDRA NATH NANDY Vs. SANTOSH KUMAR PAL
|
July 25, 1938 |
|
KALI PRASAD SINGH Vs. SIRIKRISHUN CHATURVEDI
|
May 30, 1938 |
|
KALI PRASAD SINHA, CHAIRMAN, BUXAR MUNICIPALITY Vs. BADRI NARAIN SAHU
|
December 22, 1938 |
|
KALIKA PANDE Vs. RAM AUTAR PANDE
|
August 24, 1938 |
|
KALLIAPPA GOUNDAN Vs. KANDASWAMI GOUNDAN
|
January 18, 1938 |
|
KALLU SINGH Vs. SECRETARY OF STATE
|
September 19, 1938 |
|
KALURAM AGARWALA Vs. JANISTHA LAL CHAKRABARTY
|
October 21, 1938 |
|
KALYAN SINGH Vs. AJUDHYA PRASAD
|
April 26, 1938 |
|
KAMADANA SESHAYYA RAO Vs. KOTAMARTHI ARUNDHATAMMA
|
September 30, 1938 |
|
KAMAL LAL GURDA Vs. CHANDRIKA CHARAN RAY
|
August 4, 1938 |
|
KAMESHAR SINGH BAHADUR Vs. KUSHESHWAR MAHTO
|
September 2, 1938 |
|
KAMESHWAR PROSAD SINGH Vs. LALU MAL
|
January 7, 1938 |
|
KAMESHWAR SINGH BAHADUR Vs. RAMPAT THAKUR
|
August 9, 1938 |
|
KAMESHWAR SINGH BAHADUR Vs. BISHESHWAR SINGH
|
July 29, 1938 |
|
KAMLA PRASAD RAM PANDEY Vs. HASAN ALI KHAN
|
December 9, 1938 |
|
KANAHYA LAL LOHIA Vs. ASSICURAZIONI GENERALLI
|
March 18, 1938 |
|
KANAILAL BANERJEE Vs. SATYABATI DEVI
|
February 21, 1938 |
|
KANDASWAMI GOUNDAN Vs. RAMAI GOUNDAN (DECEASED)
|
August 30, 1938 |
|
KANGALI MOLLA Vs. EMPEROR
|
December 9, 1938 |
|
KANHAIYA LAL Vs. BANKE BEHARI
|
August 4, 1938 |
|
KANHYA LAL Vs. MAHESHWAR NARAIN
|
May 2, 1938 |
|
KANJI VALJI Vs. KALIDAS THAKURSAY
|
November 18, 1938 |
|
KANWALNEN HAMIR SINGH Vs. COMMISSIONER OF INCOME-TAX, AJMER-MERWARA
|
September 13, 1938 |
|
KARALA VALLEY TEA CO LTD Vs. LACHMI NARAYAN AGARWALLA
|
January 26, 1938 |
|
KARAN SINGH Vs. BUDH SEN
|
February 23, 1938 |
|
KARIPARAMBIL YUSUF MOIDU Vs. SAMBANTHRI HAJI ABDUL KHADER SAHIB AND BROSBY MANAGING PARTNER HAJI MUHAMMAD MEERA SAHIB
|
September 1, 1938 |
|
KARNANI INDUSTRIAL BANK LTD Vs. BARABONI COAL CONCERN LTD
|
February 4, 1938 |
|
KARUPPASAMI GOUNDAN Vs. OVALA KONDAMA NAICKER AIYAN
|
April 20, 1938 |
|
KASHI KAHAR Vs. BASHARFI SINGH
|
May 9, 1938 |
|
KASHI NATH Vs. MUNICIPAL BOARD
|
December 12, 1938 |
|
KASI MANGALATH ILLATH VISHNU NAMBUDIRI Vs. RAO SAHIB PATTATH RAMUNNI MARAR
|
November 25, 1938 |
|
KATHOOM BI Vs. ABDUL WAHAB SAHIB
|
September 14, 1938 |
|
KATNENI VENKATAKRISHNAYYA Vs. GARAPATTI CHINA VENKAYYA
|
January 24, 1938 |
|
KATYAYANI DASI Vs. EMPEROR
|
January 6, 1938 |
|
KAYATHAN ROCHE ALIAS G C ROCHE Vs. KCHINNAYYA ROCHE
|
November 8, 1938 |
|
KAZI ABDUL SATTAR Vs. DINAJPUR TRADING AND BANKING CO LTD
|
June 28, 1938 |
|
KAZIMADDI SARDAR Vs. MAKRAMALI MOLLA
|
February 22, 1938 |
|
KEDAR NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX, CP AND UP
|
January 4, 1938 |
|
KERR AND CO Vs. AHMEDABAD COTTON MANUFACTURING AND CALICO PRINTING CO
|
January 3, 1938 |
|
KESAVAN NAMBUDIRI Vs. LAKSHMI VARASYAR
|
May 9, 1938 |
|
KESHAB LAL BHATTACHARJEE Vs. PROVAT CHANDRA SEN
|
March 17, 1938 |
|
KESHWAR SAO Vs. GUNI SINGH
|
January 26, 1938 |
|
KHADAR MOHIDEEN SAHIB Vs. CNAGU BAI ALIAS SEETHA BAI
|
November 7, 1938 |
|
KHAJEH SAJIDULLA Vs. KHABIBULLAH
|
March 28, 1938 |
|
KHIROD RANJAN DAS Vs. SYED MOHAMMAD WASY
|
January 28, 1938 |
|
KHOLIA NAIKO Vs. EMPEROR
|
January 15, 1938 |
|
KHWAJA MOHD ABDUL LATIF Vs. MOULVI AHMAD ABDUL HALIM
|
September 14, 1938 |
|
KIRTIBASH MODAK Vs. RAKHAL MAJHI
|
November 7, 1938 |
|
KISHAN LAL Vs. MUHAMMAD ISHAQ
|
May 10, 1938 |
|
KISHAN LAL MATRUMAL Vs. BBAND CIRAILWAY COMPANY
|
August 8, 1938 |
|
KISHORE RAMAN PRASAD Vs. HANUMAN SINGH
|
January 6, 1938 |
|
KISHORI MOHAN SHADHU Vs. KUMAR BRAHMA NIRANJAN CHAKRAVARTY BAHADUR
|
April 26, 1938 |
|
KISSORY LALL BASAK Vs. CORPORATION OF CALCUTTA
|
March 14, 1938 |
|
KISTA PILLAI Vs. AMIRTHAMMAL
|
July 20, 1938 |
|
KISTAMMAL Vs. SARASWATHI BAI AMMAL (MINOR) BY NEXT FRIEND,HER HUSBAND, BHIMASENA RAO
|
August 31, 1938 |
|
KIZHAKKEKARA NATUVIL MANKOLATH ILLOTH GOVINDAN NAMBUDIRI, KARNAVAN AND MANAGER OF THE ILLOM Vs. SOOPPIATATH AMAD, KARNAVAN AND MANAGER OF THE TARWAD
|
April 29, 1938 |
|
KODANDARAMA REDDIAR Vs. PPARTHASARATHI AIYANGAR
|
August 23, 1938 |
|
KOLISETTI ETHIRAJAMMA, MINOR BY NEXT FRIEND AND MOTHER PARUCHURU THAYARAMMA Vs. KOLISETTI SUBBARAYUDU (DECEASED)
|
September 19, 1938 |
|
KOLLIPARA VENKATA MANIKYA RAO Vs. CHITTURU BHADRACHALAM
|
January 17, 1938 |
|
KOMARI POTHURAJU SETTY Vs. KRISHNAPATAM PADDA POLIAH
|
December 15, 1938 |
|
KONETI DESIKACHARI (DECEASED) Vs. SRI MAHANT PRAYAG DASJI VARU
|
April 29, 1938 |
|
KONJETI SESHAYYA Vs. VRANGIAH, OFFICIAL RECEIVER
|
November 1, 1938 |
|
KOTAKONDA VENKATESULU NAIDU Vs. GOLLA CHITTAPPA
|
May 6, 1938 |
|
KOZHIKOTE PATINHARE KOVILAKATH MAHADEVI ALIAS KUNHITHAMBURATTI ALIAS VALIYA THAMBURATTI AVERGAL STYLED VIYATHEN NOTTI Vs. KOZHIKOTE PATINHARE KOVILAKATH KULAPURA THAVAZHI KARNAVAN AND MANAGER VEERARAYAN ALIAS MARUMAKAN THAMBURAN
|
August 18, 1938 |
|
KRISHNA CHANDRA MUKHERJEE Vs. MANIK LAL MUKHERJEE
|
March 22, 1938 |
|
KRISHNAMACHARI Vs. CHENGALRAYA NAIDU
|
December 2, 1938 |
|
KRISHNASWAMI MUDALIAR Vs. VIJIARAGHAVA PILLAI
|
September 29, 1938 |
|
KRISTO GOPAL NATH Vs. BAIDYA NATH KHAN
|
January 19, 1938 |
|
KUMAR GONESH CHUNDER MULLICK Vs. SMNARAYANI DASSI
|
August 25, 1938 |
|
KUMAR KAMAKHYA NARAIN SINGH Vs. KALIPADO DUTT
|
September 22, 1938 |
|
KUMAR KAMALARANJAN ROY Vs. SECRETARY OF STATE
|
October 17, 1938 |
|
KUMAR NARENDRA NATH MITTER Vs. SMBIMALA SUNDARI DEBI
|
January 31, 1938 |
|
KUNDAN Vs. JAWAHAR SINGH
|
September 1, 1938 |
|
KUNDAN LAL Vs. EMPEROR
|
November 22, 1938 |
|
KUNJ BEHARI LAL Vs. SMTJAMNA KUNWAR
|
November 28, 1938 |
|
KUNJA BEHARY CHAKRABARTI Vs. KRISTO DHONE MAJUMDAR
|
March 2, 1938 |
|
KUNJO MANDAL Vs. SARJU RAM MARWARI
|
November 11, 1938 |
|
KURELLA RAMAMURTI ALIAS SREERAMULU Vs. NALAM SUBBARAO
|
December 7, 1938 |
|
KUSUM KUMARI Vs. KISHORILAL MARWARI
|
February 25, 1938 |
|
L E GODFREY Vs. MTPARBATI PALUNI
|
January 3, 1938 |
|
L KALLU MAL Vs. MTBARFO
|
February 24, 1938 |
|
L PIRBHU DAYAL Vs. JWALA BANK
|
March 8, 1938 |
|
L SHANKER LAL Vs. RANA LAL SINGH
|
January 5, 1938 |
|
L VENKATAKRISHNA NAIDU, RECEIVER Vs. RNARAYANASWAMI AIYAR AND FIVE ORSAND TSRAJARAMA SASTRI
|
September 21, 1938 |
|
LACHHAM SINGH MANRAL Vs. JHAGAR SINGH MANRAL
|
December 22, 1938 |
|
LACHHMAN SINGH CHANDER SINGH Vs. MOTISINGH UMEDSINGH
|
August 17, 1938 |
|
LACHHMI NARAIN Vs. EMPEROR
|
November 23, 1938 |
|
LACHHMILAL Vs. FIRM SRINIWASH RAM KUMAR
|
October 12, 1938 |
|
LACHMAN SINGH Vs. MULWA
|
December 8, 1938 |
|
LACHMI NARAIN Vs. HAR SWARUP
|
October 13, 1938 |
|
LACHMI RAI Vs. SRIDEO RAI
|
November 30, 1938 |
|
LAGDIR NAUJI Vs. SURENDRA MOHUN NAG
|
May 27, 1938 |
|
LAKHMI CHAND Vs. BIBI KALSUMANNISA
|
November 1, 1938 |
|
LAKHMI CHAND Vs. MOTI LAL
|
November 16, 1938 |
|
LAKSHMI IRON AND STEEL MANUFACTURING CO LTD Vs. FIRM RADHEY LAL-MANNI LAL
|
August 26, 1938 |
|
LAKSHMI NARAIN Vs. MIRZA MOHAMMAD AKBAR
|
September 16, 1938 |
|
LAL BAHADUR RAUT Vs. EMPEROR
|
January 18, 1938 |
|
LAL SINGH Vs. EMPEROR
|
June 10, 1938 |
|
LAL SINGH NAYAL Vs. JIWANAND
|
May 4, 1938 |
|
LALA Vs. EMPEROR
|
August 29, 1938 |
|
LALA ASA RAM Vs. LALA RAM CHANDER
|
November 2, 1938 |
|
LALA BABU RAM Vs. BNITYANAND MATHUR
|
November 4, 1938 |
|
LALA GOPINATH Vs. SALIL KUMAR MITTER
|
March 1, 1938 |
|
LALA KARAM CHAND Vs. FIRM MIAN MIR AHMAD AZIZ AHMAD
|
January 31, 1938 |
|
LALA LALLU MAL Vs. MTAZIZ FATIMA
|
October 7, 1938 |
|
LALA LALUNG Vs. EMPEROR
|
February 14, 1938 |
|
LALA NAND KISHORE Vs. AZMAT ULLA, OFFICIAL RECEIVER, DELHI
|
October 17, 1938 |
|
LALA SHIAM LAL Vs. NAWAL KISHORE
|
August 22, 1938 |
|
LALDAS LAKSHMI DAS Vs. JDITALIA
|
May 6, 1938 |
|
LALIT MOHAN DUTT Vs. KRISHNADHON BANDOPADHYA
|
July 6, 1938 |
|
LAYCOCK Vs. FREEMAN, HARDY AND WILLIS, LTD
|
December 2, 1938 |
|
M APPADORAI AIYANGAR (DECEASED) Vs. PBANNANGARACHARIAR
|
September 13, 1938 |
|
M GOVINDARAJULU CHETTY Vs. OCRAMASWAMY CHETTY
|
August 1, 1938 |
|
M J SHETH AND CO BY ITS POWER-OF-ATTORNEY AGENT K N ABDUL RAHIMAN Vs. RAMIZA BI
|
March 11, 1938 |
|
M MAHAMMAD ABDUL RAHMAN Vs. LBALDEO SAHAI
|
October 20, 1938 |
|
M NARAYANA SINGH Vs. KBATCHA SAHIB
|
January 19, 1938 |
|
M PARAMASIVAM PILLAI Vs. AVRMSPSRAMASAMI CHETTIAR
|
September 20, 1938 |
|
M PARTHASARATHI AIYANGAR (DECEASED), M VEERARAGHAVAN L R OF THE DECEASED Vs. KEKAMBARA MUDALIAR
|
January 31, 1938 |
|
M S S CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
November 1, 1938 |
|
MACHINGAL POTTE VEETU ALIAS THAKKE VEETTIL SEETHA NEITHYAR Vs. MACHINGAL POTTE VEETU ALIAS PATINHARA VEETTIL KARNAVAN KELU MENON
|
March 25, 1938 |
|
MADAN LALL Vs. LAKSHMI NARAIN
|
August 11, 1938 |
|
MADAN MOHAN SARKAR Vs. EMPEROR
|
April 5, 1938 |
|
MADHO PRASAD Vs. MAKHAN LAL
|
December 7, 1938 |
|
MAHABIR DAS Vs. UDIT NARAIN VERMA
|
May 4, 1938 |
|
MAHABIR SINGH Vs. ALIMOHAMMAD
|
July 26, 1938 |
|
MAHABIR SINGH Vs. SRI RAMSUMRAN ANANTNIDHI
|
November 3, 1938 |
|
MAHADEO PRASAD BHAGAT Vs. BHAGWAT NARAIN SINGH
|
March 4, 1938 |
|
MAHADEO SINGH Vs. MIAN DIN
|
March 22, 1938 |
|
MAHANGE LAL Vs. FIRM SURAJ PRASAD CHANDU LAL
|
October 19, 1938 |
|
MAHANI CHINERA Vs. MIR RAMJAN ALI
|
December 6, 1938 |
|
MAHANT MANGAL PURI Vs. MAHANT BALDEO PURI
|
February 2, 1938 |
|
MAHANT SATNAM SINGH Vs. BAWAN BHAGWAN SINGH
|
May 27, 1938 |
|
MAHANT SIDHAKAMAL RAMANUJ DAS Vs. BATAKRISHNA MAHAPATRA
|
December 6, 1938 |
|
MAHANTH ACHUTANAND GIRI Vs. SARAN SINGH
|
July 27, 1938 |
|
MAHANTH JAGDISH DAS Vs. EMPEROR
|
March 3, 1938 |
|
MAHANTH RAMKESHWAR DAS Vs. BALDEO SINGH
|
February 4, 1938 |
|
MAHANTH RAMSAROOP DAS Vs. RAMESHWAR DAS
|
March 1, 1938 |
|
MAHARAJ BAHADUR SINGH Vs. ABDUL MAJID
|
June 27, 1938 |
|
MAHARAJA BAHADUR SIR PRODYOT COOMAR TAGORE Vs. MATHURA KANTA DAS
|
March 22, 1938 |
|
MAHARAJA BAHADUR SIR PRODYOT COOMAR TAGORE Vs. MAYNUDDIN MIA
|
March 28, 1938 |
|
MAHARAJA SRISH CHANDRA NANDI Vs. DOA MAHAMMAD BYAPARI
|
January 6, 1938 |
|
MAHARAJADHIRAJ SIR KAMESWAR SINGHA Vs. HRIDOY NATH SAHOO
|
January 26, 1938 |
|
MAHARAJAH RAJASRI RAJA SAHEB MEHARBHAN DOSTAN RAJA SRI RAO SWETHACHALAPATHI RAMAKRISHNA RANGARAO BAHADUR VARU, THE RAJAH OF BOBBILI SAMASTHANAM Vs. BOMMIREDDIPALLI VENKATA SURYANARAYANA (DECEASED)
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April 7, 1938 |
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MAHBOOB KHAN Vs. SHAIKH MAJID HUSAIN
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December 22, 1938 |
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MAHESHWARI BROTHERS Vs. OFFICIAL LIQUIDATORS, INDRA SUGAR WORKS LTD
|
August 19, 1938 |
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MAHTAB SINGH Vs. EMPEROR
|
September 22, 1938 |
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MAHTHA RAGHUBIR PRASAD Vs. RAMNATH SINGH
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August 15, 1938 |
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MAINA SAHU Vs. MAHANTH BALAK DAS
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February 22, 1938 |
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MAJETI VENKATA NAGABHUSHANAM RAO Vs. MAJETI VENKATA LAKSHMINARASIMHA RAO
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August 15, 1938 |
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MAJOR A U JOHN Vs. COMMISSIONER OF INCOME-TAX
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April 25, 1938 |
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MAJOR ANTHONY ULYSSES JOHN Vs. SETH SURAJ BHAN
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August 3, 1938 |
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MAKHAN LAL GOVINDRAM Vs. BHAGWAN SINGH MISTRI CREDITORS
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January 5, 1938 |
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MAKHAN LAL KELA Vs. BALDEO PRASAD
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April 26, 1938 |
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MAKHAN SAHU Vs. MTBIBI KAMRUN NISSA
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March 22, 1938 |
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MAKSOOD ALAM Vs. BADHU SAHU
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July 19, 1938 |
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MAKSOOD ALI Vs. PRESIDENT, UNION BOARD
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June 14, 1938 |
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MALIK HARKISHAN SINGH Vs. MALIK PARTAP SINGH
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May 2, 1938 |
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MALIYAKKAL IMBICHI S SON MANNAN Vs. CHEVAKARAN KELOTH PUTHIYA MALIKKAYAMMAL MARIYUMMA
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April 12, 1938 |
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MAMIDI CHINA VENKATA SIVAYYA Vs. NEKKANTI SURYANARAYANA
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April 28, 1938 |
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MANDAVALLI SATYANARAYANAMURTHI Vs. KOTHA MANIKYALA RAO
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November 30, 1938 |
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MANGAL CHAND Vs. MTDULARI BIBI
|
September 5, 1938 |
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MANICKAVACHAKAM CHETTIAR Vs. OFFICIAL RECEIVER
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May 12, 1938 |
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MANICKCHAND AGARWALLA Vs. PARESHNATHJI
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February 17, 1938 |
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MANKI KANK RATAN Vs. SUNDARMUNDA
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December 6, 1938 |
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MANMATHA NATH SETT Vs. GOBINDALALL SETT
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January 5, 1938 |
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MANNI LAL Vs. GAURI SHANKER
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September 7, 1938 |
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MANODA MOHINI DAS W/O GIRISH CHANDRA MONDAL Vs. SMSAKINA BIBI W/O DRMUHAMMAD ALI
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July 20, 1938 |
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MANTENA KANAKARAJU Vs. DATLA ATCHUTHARAMANARAJU
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November 21, 1938 |
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MANUFACTURERS LIFE INSURANCE CO LTD Vs. SMHARIDASI DEBI
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March 21, 1938 |
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MARGARET LORNIE Vs. ABU BACKER SAIT, MINOR BY GUARDIAN ALLI MOHAMMAD SOOMER SAIT
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November 16, 1938 |
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MARTIN CASHIN Vs. PETER J CASHIN
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January 13, 1938 |
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MARUDAMUTHU MUDALIAR Vs. NKVENKATRAMA AIYAR
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December 16, 1938 |
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MARY ELIZABETH WOOD Vs. GERALD ALLAN WOOD
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July 27, 1938 |
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MASK AND CO Vs. SECRETARY OF STATE
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February 2, 1938 |
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MATHUKUMALLI RAMAYYA Vs. UPPALAPATI LAKSHMAYYA
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January 24, 1938 |
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MATHUKUMALLI RAMAYYA Vs. VUPPALAPATTI LAKSHMAYYA
|
April 12, 1938 |
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MATHURA PRASAD SINGH Vs. BHAN KUMAR CHAND
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October 12, 1938 |
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MATHURA SAO Vs. RAM LAL JUGAL KISHORE FIRM
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February 14, 1938 |
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MATHURAMOHAN CHAKRAVARTI Vs. LALMOHAN CHAKRAVARTI
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May 16, 1938 |
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MATIUR RAHMAN KHAN Vs. SONU LAL
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January 7, 1938 |
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MAULA BUX Vs. MUNNA LAL
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October 19, 1938 |
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MAULAVI KAMIRUDDIN KHAN Vs. BADRUN NISA BIBI
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December 1, 1938 |
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MAUNA PO HLA Vs. MA NGWE SINT
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May 12, 1938 |
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MD ABDULLA SHAH CHOWDHURY Vs. GIRIDHARI LAL MUNDRA
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February 1, 1938 |
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MD AYUB ALI Vs. AMIR KHAN
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July 20, 1938 |
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MD KARIMUL RAHMAN KHAN Vs. SARASWATI SUGAR SYNDICATE
|
October 18, 1938 |
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MELEPAT MADHATHIL M R VENKITARAYA AIYAR Vs. NEELAMANE SANKARAN EMBRANDIRI
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January 25, 1938 |
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MESSRS P C MULLICK Vs. COMMISSIONER OF INCOME-TAX, BENGAL
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February 1, 1938 |
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MIA MOHAMMAD YUSUF Vs. MIA MOHAMAD AYUB
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August 2, 1938 |
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MIDNAPORE ZAMINDARY CO LTD Vs. SECRETARY OF STATE
|
August 1, 1938 |
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MIDNAPORE ZAMINDARY CO LTD Vs. CHANDRA SINGHA DUDHURIA
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July 29, 1938 |
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MIDNAPORE ZAMINDARY CO LTD Vs. HARIPADA ROY
|
June 2, 1938 |
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MINOR JALI BASAPPA BY NEXT FRIEND NAGAMMA Vs. HEERADA RUDRAPPA
|
September 29, 1938 |
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MINOR MINAKSHI AIYAR BY NEXT FRIENDS Vs. NOOR MUHAMMAD ROWTHER
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September 2, 1938 |
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MINOR RAGUNATHAN BY HIS MOTHER AND NEXT FRIEND ANDALAMMAL Vs. PNRAVUTHAKANNI (DIED)
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March 16, 1938 |
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MINOR VARADARAJAM PILLAI BY GUARDIAN MALAYAPERUMAL PILLAI Vs. KRISHNAMURTHI PILLAI
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November 4, 1938 |
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MISS G B SOLANO Vs. MAHARAJ KUMARI UMESHWARI KUER
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January 14, 1938 |
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MOBARAK ALI SHIAK Vs. EMPEROR
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February 18, 1938 |
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MOHAMED YUSUF Vs. ABDUL MAJID
|
January 18, 1938 |
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MOHAMMAD HATIBUL HAQ Vs. SETH TIKAM CHAND
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January 21, 1938 |
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MOHAMMAD ISMAIL Vs. HANUMAN PARSHAD
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October 20, 1938 |
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MOHAMMAD QUDRAT ULLAH KHAN Vs. MOHAMMAD SAMIULLAH KHAN
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December 21, 1938 |
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MOHAMMAD TAHAR Vs. MTINTIZAR FATIMA
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September 13, 1938 |
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MOHAMMAD YAKUB Vs. EMPEROR
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July 12, 1938 |
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MOHAMMED WASI AHMED Vs. MTBIBI JAMILA KHATOON
|
October 20, 1938 |
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MOHAN LAL Vs. SOHAN LAL
|
September 28, 1938 |
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MOHENDRA NARAYAN ROY CHOWDHURY Vs. PROFULLA KUMAR GUHA
|
August 10, 1938 |
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MOHESHWARI PRASHAD BHAGAT Vs. MAHADEO ROY
|
October 20, 1938 |
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MOHIB ALI KHAN Vs. BALDEO PRASHAD
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December 6, 1938 |
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MOKHADA DASI Vs. LAKSHMI NARAIN DAS
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November 14, 1938 |
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MOKSHADA RANJAN DUTTA Vs. SURENDRA BIJOY DATTA
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June 17, 1938 |
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MON MOHAN BHATTACHARJEE Vs. BIDHU BHUSAN DUTTA
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November 21, 1938 |
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MONNI AIDRUZ Vs. SAPPANI MIRA MOHIDEEN
|
March 31, 1938 |
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MORLEY (INSPECTOR OF TAXES) Vs. TATTERSALL
|
May 26, 1938 |
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MOTTAI MEERA ALIAS SHEIK ABDUL KADIR ROWTHER Vs. CHINNA SHEIK ABDUL KADIR ROWTHER
|
November 25, 1938 |
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MOULAVI ALI AHMED Vs. SMSHAMSUNNESSA W/O MUNSHI AMIRULLAH
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June 1, 1938 |
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MT AFTI Vs. MTSUKNI
|
August 23, 1938 |
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MT ALI BEGAM Vs. BADR-UL-ISLAM ALI KHAN
|
March 29, 1938 |
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MT ALIMUNNISA BIBI Vs. MOHAMMAD ABDUR RAHMAN
|
May 6, 1938 |
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MT ALODHAN KUAR Vs. NAURANGI SINGH
|
January 14, 1938 |
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MT ANURAGI KUER Vs. PARMANAND PATHAK
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September 27, 1938 |
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MT AYESHA Vs. MUHAMMAD YUNUS
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August 1, 1938 |
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MT BAS KUAR Vs. GAYA MUNICIPALITY
|
April 28, 1938 |
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MT BATULAN Vs. SAYID MOHAMMAD NAEEM
|
January 14, 1938 |
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MT BECHAN KUER Vs. MAHARAJA OF CHOTA NAGPUR
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October 14, 1938 |
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MT BIBI FATMA SOGRA Vs. SSAIDER HUSSAIN
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December 14, 1938 |
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MT BIBI SHAIMA Vs. BANK OF BIHAR LTD
|
July 22, 1938 |
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MT BRIJ DEVI Vs. SHIVA NANDA PRASAD
|
December 6, 1938 |
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MT CHAMPA DEVI Vs. PTSANSAR CHAND
|
September 16, 1938 |
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MT CHUNNI Vs. EMPEROR
|
September 1, 1938 |
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MT GUDA KUERI Vs. ADNATH PANDE
|
July 26, 1938 |
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MT HAZARI Vs. EMPEROR
|
October 21, 1938 |
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MT IZHAR FATMA BIBI Vs. MTANSAR FATMA BIBI
|
December 19, 1938 |
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MT JANKI BAI Vs. DURGA PRASAD
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August 30, 1938 |
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MT KAMNI BEGAM Vs. EMPEROR
|
May 5, 1938 |
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MT KOMAL Vs. GUR CHARAN PRASAD
|
January 6, 1938 |
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MT KULWANTA BEWA Vs. KARAM CHAND SONI
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June 8, 1938 |
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MT KUNDAN BEGAM Vs. MTAISHA BEGAM
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August 29, 1938 |
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MT LACHHMINA KUNWARI Vs. MTMAKFULA KUNWARI
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January 28, 1938 |
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MT MANKI KAUR Vs. HANSRAJ SINGH
|
January 25, 1938 |
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MT MEHDATUNNISSA BEGUM Vs. MTHALIMATUNISSA BEGUM
|
August 29, 1938 |
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MT SATWANTI KUER Vs. AMBICK PRASAD SINGH
|
August 24, 1938 |
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MT SAVITRI DEVI Vs. DWARKA PRASAD BHATYA
|
November 29, 1938 |
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MT SHAYAM PEARE Vs. RAM AUTAR SINGH
|
December 7, 1938 |
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MT SUMITRA KUER Vs. SITAMARHI SUGAR WORKS LTD
|
January 25, 1938 |
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MT SUMITRA KUER Vs. BHAGWAT NARAIN SINGH
|
August 17, 1938 |
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MUBARAK HUSAIN Vs. SAGAR MAL
|
January 18, 1938 |
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MUHAMMAD RAFIQ Vs. EMPEROR
|
January 25, 1938 |
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MUHAMMAD YUNUS Vs. CHAMPAMANI BIBI
|
September 21, 1938 |
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MUKKAMALA HANUMAYAMMA Vs. KASINENI LAKSHMIDEVAMMA
|
August 2, 1938 |
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MULLAPUDI SOORANNA Vs. MULLAPUDI VENKANNA
|
April 19, 1938 |
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MULLICK AND ANOTHER (EXECUTORS OF AKSHOY KUMAR GHOSE) Vs. COMMISSIONER OF INCOME-TAX
|
February 1, 1938 |
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MUNA SONA SUNDARAM CHETTIAR Vs. SONA THEEANNA CHOCKALINGAM CHETTIAR ALIAS NAGAPPA CHETTIAR
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January 18, 1938 |
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MUNICIPAL BOARD Vs. JOKHUN
|
December 13, 1938 |
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MUNICIPAL BOARD THROUGH B DURGA PRASAD, CHAIRMAN Vs. PTHOTI LAL
|
May 11, 1938 |
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MUNICIPAL COMMISSIONERS Vs. ANUKUL CHANDRA MAITRA
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November 11, 1938 |
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MUNICIPAL COUNCIL BY ITS COMMISSIONER Vs. SUNDARESAN
|
August 22, 1938 |
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MUNNI SINGH Vs. COLLECTOR OF BENARES
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September 13, 1938 |
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MUNNILAL Vs. MUKHTESHWAR PRASAD
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January 19, 1938 |
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MUNNOO LAL Vs. PKBANERJI, OFFICIAL RECEIVER
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July 25, 1938 |
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MUNSHI Vs. MUZAFFAR
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August 24, 1938 |
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MUNUSAMI CHETTI Vs. PERIYA KUPPUSAMI CHETTI
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December 9, 1938 |
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MURADAN SARDAR Vs. SECRETARY OF STATE
|
December 8, 1938 |
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MURARI LAL Vs. MOHAMMAD YASIN
|
September 27, 1938 |
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MURGI MUNDA Vs. EMPEROR
|
September 6, 1938 |
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MUTHYALA RAMACHANDRAPPA Vs. MUTHYALA NARAYANAPPA
|
August 26, 1938 |
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MYLAPORE HINDU PERMANENT FUND LTD Vs. PSPUSHPAMMAL
|
December 9, 1938 |
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N KAYAMBU PILLAI Vs. LAKSHMI AMMANI AMMAL BY GUARDIAN AD LITEM THE MANAGER OF COURT OF WARDS FOR MARUNGAPURI ESTATE
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January 4, 1938 |
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N SWAMINATHA AIYAR Vs. KUPPUSWAMI AIYAR ALIAS RAMASWAMI AIYAR
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August 19, 1938 |
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NAGENDRA LAL PAL CHOUDHURY Vs. HEMANTA KUMAR MUKHERJEE
|
March 10, 1938 |
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NAGOR DAMODAR SHANBHOGUE (DIED) Vs. GANGE
|
January 27, 1938 |
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NAIVARANI MATATHIL AYYA PATTAR Vs. KRISHNAN ALIAS THONDEE KARUPPASAN ALIAS THONDEE PUNATHUNNAVAL
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April 25, 1938 |
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NAKUL CHANDRA POLLEY Vs. KALIPADA GHOSAL
|
February 23, 1938 |
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NALAM LAKSHMIKANTHAM Vs. NALAM RAMALINGAYYA
|
September 20, 1938 |
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NALLANGAL Vs. ARASAPPAPPILLAIPATTI CO-OPERATIVE SOCIETY BYSECRETARY, AMANGAYANA PILLAI
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December 2, 1938 |
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NAMA NAGAYYA Vs. KALLE NARASAYYA DESCRIBED AS KALLE NARASIMHAYYA IN RECORDS OF THE LOWER COURT
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April 26, 1938 |
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NAMBAR Vs. PANDIKADAN MULLATHIL CHANDUKUTTY
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September 29, 1938 |
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NANDA GHOSH Vs. EMPEROR
|
December 13, 1938 |
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NANDA KISHORE LAL Vs. KHETABUDDIN AHMED
|
February 10, 1938 |
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NANDKISHORE LALL Vs. CHANDRIKA PRASAD SINGH
|
January 14, 1938 |
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NANDURI SRIRAMACHANDRA RAO Vs. CHINTAMANIBHATLA VENKATESWARA RAO
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September 27, 1938 |
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NANHA PRASAD SINGH Vs. JAGDAMBI SINGH
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October 17, 1938 |
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NANHAK SINGH Vs. RAM LAGAN DUBEY
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December 23, 1938 |
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NANI GOPAL MUKHERJEE Vs. SRISH CHANDRA NANDY
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November 9, 1938 |
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NARAIN CHANDRA KHAN Vs. JAGANNATH ACHARYA GOSWAMI
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July 20, 1938 |
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NARAIN DAS Vs. FIRM GHASI RAM GOJAR MAL
|
February 24, 1938 |
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NARAIN DAS Vs. MTRADHA KUAR
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September 28, 1938 |
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NARAIN SARUP Vs. DAYA SHANKER
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January 24, 1938 |
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NARAN SINGH Vs. BAIKUNTH SINGH
|
February 8, 1938 |
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NARAYAN LAL MAHTHA Vs. BULAK LAL CHAUDHARY
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November 14, 1938 |
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NARAYANA MUDALI Vs. PERIYA KALATHI MUDALI
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November 7, 1938 |
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NARAYANA MUDALI Vs. PERIA KALATHI MUDALI
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November 8, 1938 |
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NARAYANASWAMI NAYAK Vs. RAMASWAMI NAYAK, SON OF NARAYANAPPA NAYAK
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December 12, 1938 |
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NARENDRA NATH ACHARJEE Vs. HIRENDRA NATH ACHARJEE
|
February 15, 1938 |
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NARENDRA NATH PATRA Vs. BHAGABAT CHANDRA MALLIK
|
April 22, 1938 |
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NARESH CHANDRA Vs. EMPEROR
|
April 12, 1938 |
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NARHARI SHASTRI Vs. PTBASUDEO NAMBURI
|
May 3, 1938 |
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NAROTAM DAS AGARWAL Vs. BHAGWAN DAS
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September 21, 1938 |
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NATESA AIYAR Vs. VENKALAKSHMI AMMAL
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September 1, 1938 |
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NATHU LAL Vs. COLLECTOR OF BUDAUN
|
March 25, 1938 |
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NATHU RAMU MAHAJAN Vs. GANGABAI
|
June 17, 1938 |
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NATHUNI SAO Vs. MTLACHHMINIA
|
September 20, 1938 |
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NAWAB MIRZA MOHAMMAD KAZIM ALI KHAN Vs. NAWAB MIRZA MOHAMMAD SADIQ ALI KHAN
|
April 7, 1938 |
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NEDUNGADI BANK, LTD Vs. COLLECTOR OF MALABAR
|
March 25, 1938 |
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NEPAL CHANDRA BHATTACHARYA Vs. EMPEROR
|
December 5, 1938 |
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NERODE CHANDRA MALLIK Vs. OFFICIAL TRUSTEE OF BENGAL, TRUSTEE TO THE ESTATE OF MANICK LAL MITRA
|
August 3, 1938 |
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NIBARAN CHANDRA SHAHA Vs. LALIT MOHAN BRINDABAN SHAHA
|
March 9, 1938 |
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NIDASANAMETLA VENKATA SESHAYYA Vs. DISTRICT BOARD REPRESENTED BY ITS PRESIDENT
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November 4, 1938 |
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NILAKANTA PRABHU Vs. APPU NAIKA
|
September 22, 1938 |
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NILURIPATRA COAL CO LTD Vs. NORTH BURRAKAR COAL CO LTD
|
August 26, 1938 |
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NINKILERI LAKSHMIKUTTY KETTILAMMA Vs. THEKKA MADATHI VISHNU NAMBISAN
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December 8, 1938 |
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NIPPON YUSEN KAISHA Vs. RAMJIBAN SEROWGEE
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March 11, 1938 |
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NIRMAL CHANDRA BANERJEE Vs. JYOTI PROSAD BANNERJEE
|
June 14, 1938 |
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NIRMAL KUMAR BHOWMIK Vs. EMPEROR
|
May 5, 1938 |
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NIRMAL NALINI DASI Vs. HARSHA MUKHI DASI
|
May 24, 1938 |
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NISAR AHMAD Vs. EMPEROR
|
October 14, 1938 |
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NISHI KANTA DAS THAKUR Vs. PRAMATH NATH DAS
|
August 5, 1938 |
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NOONE VARADARAJAN CHETTY Vs. VUTUKURI KANAKIAH
|
January 21, 1938 |
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NOOR MOHAMMAD Vs. MOHAMAD KAREEM
|
January 20, 1938 |
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NORTHERN ONTARIO POWER CO LTD Vs. LA ROCHE MINES LTD
|
July 27, 1938 |
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NOSH ALI Vs. SHAMSUNNESA BIBI
|
December 9, 1938 |
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NRIPENDRA NATH CHATTERJEE Vs. KULDIP MISRA
|
August 22, 1938 |
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NRIPENDRA NATH CHATTERJI Vs. JUGAL PRASAD MANDAL
|
December 23, 1938 |
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NRISINGHA CHARAN NANDY CHOUDHURY Vs. TRIGUNAND JHA KHOWARE
|
March 22, 1938 |
|
NUR MIA Vs. NOAKHALI NATH BANK LTD
|
December 15, 1938 |
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NYAPATI VIZIA RAMA MURTI Vs. NYAPATI SURYANARAYANA MURTI
|
December 12, 1938 |
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OFFICIAL ASSIGNEE Vs. PSURYAKANTHAMMAL
|
May 4, 1938 |
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OFFICIAL LIQUIDATORS Vs. JUGAL KISHORE
|
September 15, 1938 |
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OFFICIAL RECEIVER Vs. SAMUDRAVIJAYAN CHETTIAR
|
March 22, 1938 |
|
OUDH COMMERCIAL BANK, LTD, FYZABAD Vs. PANDIT BISHAMBHAR NATH BAJPAI
|
July 14, 1938 |
|
OWNERS AND PARTIES INTERESTED IN S S MALACCA MARU Vs. DEUTSCHE DAMPFSCHIFFFAHRTS GESELLSCHAFT HANSA (OWNERS OF S S MARTIENFELS )
|
July 22, 1938 |
|
P L N K M NAGAPPA CHETTIAR Vs. ORMOMSPFIRM
|
May 9, 1938 |
|
P R GOVINDASWAMI NAICKER Vs. CJAVANMULL SOWCAR
|
May 21, 1938 |
|
P R GOVINDASWAMI NAICKER Vs. CJAVANMULL SOWCAR
|
August 16, 1938 |
|
P RAMI REDDI Vs. CHINTHA CHINNA NARASI REDDI
|
August 8, 1938 |
|
P S SATHAPPA CHETTIAR Vs. NKPRSPRCHOCKALINGAM CHETTIAR
|
November 16, 1938 |
|
P S TULAJARAMA RAO Vs. SIR JAMES TAYLOR, GOVERNOR OF RESERVE BANK OF INDIA
|
November 16, 1938 |
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PABBATI VENKATA REDDI Vs. DOREDLA VENKATARATNAM AND SONS, REPRESENTED BY DOREDLA SATYANARAYANAMURTHI
|
August 30, 1938 |
|
PABOODAN GOOLABCHAND Vs. MJMILLER
|
April 12, 1938 |
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PACHIGOLLA SATYANARAYANAMURTHY Vs. CHAVALA GANGAYA
|
September 21, 1938 |
|
PAKKIRI MUHAMMAD ROWTHER Vs. LSWAMINATHA MUDALIAR
|
January 6, 1938 |
|
PANANGIPALLI SURYANARAYANACHARYULU Vs. RAVI NARASIMHASWAMY
|
November 29, 1938 |
|
PANCHAM RAM Vs. EMPEROR
|
July 18, 1938 |
|
PANCHAYAT BOARD BY ITS PRESIDENT, BALASUBRAMANIA MUDALIAR Vs. WESTERN INDIA MATCHES COMPANY BY AGENT HENRIK HYBBIDNETTEE
|
December 15, 1938 |
|
PANDARATHIL ABDULLA OF ANDROTH ISLAND Vs. KOMALATH THANGA KOYA OF ANDROTH ISLAND
|
March 28, 1938 |
|
PANDIT PARMA NAND Vs. NIHAL CHAND
|
May 3, 1938 |
|
PANDYAPPA ARASU BINNANI Vs. CHENNAPPA HEGDE
|
November 18, 1938 |
|
PANGUDAYA PILLAI Vs. UTHANDIYA PILLAI
|
February 15, 1938 |
|
PARIMI CHAKRAPANI NAIDU Vs. MATTAPALLI VENKATARAJU (DECEASED)
|
August 16, 1938 |
|
PARMA NAND RAM Vs. THAKUR PRASAD
|
December 6, 1938 |
|
PARMESHWAR DAYAL AMIST Vs. RAMBRICHH SINGH
|
May 5, 1938 |
|
PARMESHWARI SINGH Vs. RANJIT SINGH
|
August 16, 1938 |
|
PARTAP SINGH Vs. SANT KAUR
|
April 1, 1938 |
|
PARYAG SAHU Vs. BABU CHANDRACHUR DEVA
|
November 4, 1938 |
|
PASUPATI KARMAKAR Vs. EMPEROR
|
December 20, 1938 |
|
PATELKHANA VENKATARAMASWAMI Vs. IMPERIAL BANK OF INDIA
|
April 11, 1938 |
|
PATHUMA BIBI Vs. MUTHUSWAMI CHETTIAR, MINOR BY GUARDIAN NALLAMMAL ACHI THROUGH HER AUTHORISED AGENT VNALLATHAMBI CHETTIAR
|
November 25, 1938 |
|
PATNA CITY MUNICIPALITY Vs. KRISHNAVATI BAHOO
|
April 13, 1938 |
|
PATURI VEERAYYA Vs. PATURI CHELLAMMA
|
August 19, 1938 |
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PELLUR VENKATASUBBAMMA Vs. DUVVUR NARAYANA REDDI, BY POWER OF ATTORNEY AGENT KPITCHI REDDI
|
August 8, 1938 |
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PENTAPATHI VENKATRAMANA AND OTHERS Vs. PENTAPATHI VARAHALU AND OTHERS
|
September 22, 1938 |
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PENTAPATI VENKATARAMANA Vs. PENTAPATI VARAHALU
|
September 22, 1938 |
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PENUMATSA RANGA RAZU OF VEMPA Vs. SREE RAJAH KANDREGULA SRINIVASA JAGANNADHA RAO PANTULU BAHADUR GARU, ZAMINDAR, GAZZARAM AND KALIPATNAM ESTATES
|
January 20, 1938 |
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PEOPLES BANK OF NORTHERN INDIA LTD Vs. MIAN GHULAM JAN
|
July 22, 1938 |
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PERUMAL CHETTIAR Vs. KAMAKSHI AMMAL
|
February 10, 1938 |
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PESTONJEE BHICAJEE FIRM Vs. PATRICK H ANDERSON
|
July 27, 1938 |
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PHEKU RAM MALI Vs. GANGA PRASAD
|
January 3, 1938 |
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PHUL CHAND Vs. DHARAM CHAND
|
January 28, 1938 |
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PIAREY LAL Vs. DINA NATH
|
October 27, 1938 |
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PICHAI PILLAI UDAYAN Vs. SUBBARAYA PILLAI (DIED)
|
January 27, 1938 |
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PICHANDHI MURUGAPPA MUDALI Vs. KUPPUSWAMI MUDALI
|
April 6, 1938 |
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PRAFULLA CHANDRA NAG Vs. JATINDRA NATH KAR
|
February 18, 1938 |
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PRAFULLA KUMAR MUKHERJEE Vs. EMPEROR
|
June 21, 1938 |
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PRAHLADRAI CHOOREEWALLA Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
December 1, 1938 |
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PRAN SINGH Vs. MANGAL SINGH
|
January 6, 1938 |
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PRASADA RAO (DECEASED) Vs. KADIYALA VENKATARATNAM (DECEASED)
|
January 18, 1938 |
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PRASANNADEB RAIKAT Vs. TABIUR RAHAMAN
|
July 12, 1938 |
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PRAVAT CHANDRA SYAM Vs. BENGAL CENTRAL BANK LTD
|
March 29, 1938 |
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PREMILA DEVI Vs. PEOPLES BANK OF NORTHERN INDIA LTD (IN LIQUIDATION)
|
October 17, 1938 |
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PRIYABALA DASI W/O BIRENDRA KUMAR ROY Vs. HANUMAN PRASAD KALWAR
|
July 11, 1938 |
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PROFULLA CHANDRA SINHA Vs. BISSESWAR SINHA
|
April 12, 1938 |
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PROHLAD CHANDRA FARICAL Vs. PARAN CHANDRA FARICAL
|
June 15, 1938 |
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PROVINCE OF BENGAL Vs. NOOR AHMADE
|
July 5, 1938 |
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PT SHYAM LAL Vs. LAKSHMI NARAIN
|
December 15, 1938 |
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PT SHYAMA CHARAN Vs. MTANGURI DEVI
|
February 3, 1938 |
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PUBLIC PROSECUTOR Vs. ABDUL RAZAK
|
February 17, 1938 |
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PUBLIC PROSECUTOR Vs. PANCHAKSHARAM ALIAS MANNANGATTI
|
March 30, 1938 |
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PUBLIC PROSECUTOR Vs. MOTURU APPALANARASAYYA
|
August 9, 1938 |
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PUBLIC PROSECUTOR Vs. AMIRTHAM SERVAI
|
August 25, 1938 |
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PUBLIC PROSECUTOR Vs. NATESA PILLAI
|
December 9, 1938 |
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PUBLIC PROSECUTOR Vs. KUZIKKAL KRISHNAN
|
March 11, 1938 |
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PUBLIC PROSECUTOR Vs. MSKRISHNAMURTHI AIYAR
|
March 4, 1938 |
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PUBLIC PROSECUTOR Vs. BVSABAPATHY CHETTY
|
April 7, 1938 |
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PUBLIC PROSECUTOR Vs. SOOSAI PILLAI
|
March 1, 1938 |
|
PUBLIC PROSECUTOR Vs. CHIKKA RANGAN
|
August 2, 1938 |
|
PUBLIC PROSECUTOR Vs. PERIANNA GOUNDAN
|
September 20, 1938 |
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PULIN BEHARY MANDAL Vs. RAMA CHARAN HALDAR
|
February 15, 1938 |
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PURAN CHAND Vs. ABDULLAH
|
August 5, 1938 |
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PURNANANDA DAS GUPTA Vs. EMPEROR
|
May 9, 1938 |
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PUTTA VEERANNA Vs. YELLAPALLI MOCHARAMMA
|
January 18, 1938 |
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PYRMONT LTD Vs. LUCILA SCHOTT
|
December 1, 1938 |
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QAIM HUSAIN Vs. LPIRBHU LAL
|
April 26, 1938 |
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QAZI NASIR UDDIN HAIDER Vs. RAGHUBIR PRASAD
|
December 19, 1938 |
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R SHANMUGA RAJESWARA SETHUPATHI Vs. CHIDAMBARAM CHETTIAR
|
January 27, 1938 |
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RADHA KISSEN Vs. HIRA LAL BANJARA
|
June 20, 1938 |
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RADHA NATH SAHA Vs. HARI MOHAN SAHA
|
February 24, 1938 |
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RADHAMOHAN THAKUR Vs. BIPIN BEHARI MITRA
|
January 6, 1938 |
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RADHARANI DASSYA Vs. BRINDARANI
|
December 19, 1938 |
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RADHEY LAL Vs. EMPEROR
|
January 20, 1938 |
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RADHEY LAL Vs. KANHAI LAL
|
December 23, 1938 |
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RADHIKA MOHUN KARMAKAR Vs. SURENDRA NATH ACHARJI
|
May 19, 1938 |
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RAGGHI Vs. NATHU LAL
|
September 5, 1938 |
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RAGHO SEWAK RAI Vs. BHOLA SINGH
|
April 11, 1938 |
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RAGHO SINGH Vs. RAMBIRICH SINGH
|
August 26, 1938 |
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RAGHUBIR SINGH Vs. SECRETARY OF STATE
|
March 29, 1938 |
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RAGHUBIR SINGH CHETRI Vs. TEZPUR LOCAL BOARD
|
December 15, 1938 |
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RAHIM BAKSH Vs. MUNICIPAL BOARD OF BULANDSHAHR
|
November 28, 1938 |
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RAHIM BUKHSH Vs. KISHEN LAL
|
December 19, 1938 |
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RAI BAHADUR LACHMI PRASAD SINHA Vs. MISS CHARLOTTE BANERJI
|
January 27, 1938 |
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RAI BAJRANG BAHADUR SINGH Vs. RAI BENI MADHO BAKHSH SINGH
|
May 27, 1938 |
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RAI SAHIB C N MADURANAYAKAM PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
November 7, 1938 |
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RAJ KUMAR BHARTHI Vs. SURAJDEO SAHI
|
July 28, 1938 |
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RAJA AJAI VERMA Vs. MT VIJAI KUMARI
|
December 19, 1938 |
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RAJA BAHADUR DHANARAJAGERJI Vs. RAJA PANUGANTI PARTHASARATLII RAYANIM VARU
|
February 10, 1938 |
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RAJA BRAJASUNDER DEB Vs. MANI BEHERA
|
December 7, 1938 |
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RAJA GOPE Vs. SUKAN SINGH
|
December 6, 1938 |
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RAJA JAGAT KISHORE ACHARJYA CHAUDHURY Vs. HAZRAT ALI BEPARI
|
January 26, 1938 |
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RAJA JALESHWARI PRATAP NARAIN SINGH Vs. PATESHWARI BAKSH SINGH
|
January 12, 1938 |
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RAJA MANDAR Vs. REWAT MAHTO
|
January 28, 1938 |
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RAJA RAM RAI Vs. NIRANJAN RAI
|
January 27, 1938 |
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RAJA SHIVA PRASAD SINGH Vs. TOM SMITH
|
February 18, 1938 |
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RAJA SHYAM SUNDER SINGH Vs. KALURAM AGARWALA
|
June 17, 1938 |
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RAJAHMUNDRY MUNICIPAL COUNCIL REPRESENTED BY THE COMMISSIONER, RAJAHMUNDRY MUNICIPALITY Vs. TRIPURANI MALLAYYA
|
August 8, 1938 |
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RAJE SHRINIWAS RAO Vs. SECRETARY OF STATE
|
November 30, 1938 |
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RAJENDRA KISHORE SAHI Vs. NAND PRASAD
|
August 30, 1938 |
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RAJENDRA NARAYAN BHANJA DEO Vs. CAHUDHURI CHINTAMANI MAHAPATRA
|
April 25, 1938 |
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RAJENDRA NARAYAN RAY Vs. BHAIRABENDRA NARAYAN RAY
|
March 30, 1938 |
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RAJENDRA PRASAD TEWARI Vs. NAGESHWAR UPADHYA
|
April 25, 1938 |
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RAJESHWAR DUBE Vs. RAM SANMUKH MISIR
|
September 7, 1938 |
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RAJINDRA LALL Vs. BRICH KURMI
|
July 25, 1938 |
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RAJLAKSHMI DASSI Vs. BHOLANATH SEN
|
July 18, 1938 |
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RAM BABU Vs. CHAUDHARI SANWAL DAS
|
April 4, 1938 |
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RAM CHANDRA GANGA BUX FIRM Vs. SUNDERLALL SINGH
|
April 13, 1938 |
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RAM CHANDRA MAHTON Vs. RAM GULAM MAHTON
|
February 25, 1938 |
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RAM DAS SAHU Vs. SUKHDEO RAM
|
September 2, 1938 |
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RAM GHULAM Vs. RAM BHAJAN
|
November 29, 1938 |
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RAM GOBINDA GHOSE Vs. EMPEROR
|
February 14, 1938 |
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RAM GOPAL Vs. AMBAPRASAD
|
August 23, 1938 |
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RAM GOPAL Vs. LACHHMAN DAS
|
May 12, 1938 |
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RAM JAPAN MISSIR Vs. MTJAGESARA KUER
|
November 9, 1938 |
|
RAM KHELWAN KAHAR Vs. EMPEROR
|
February 24, 1938 |
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RAM KINKAR BANERJEE Vs. SATYA CHARAN SRIMANI
|
November 29, 1938 |
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RAM KINKAR SINGH Vs. SMTKAMAL BASINI DEVI
|
January 4, 1938 |
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RAM KISHON RAM BHAKAT Vs. SATYA NARAIN BHAKAT
|
June 23, 1938 |
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RAM KRISHNA DAS Vs. NIMAI BHAR
|
September 27, 1938 |
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RAM KRISHNA SUKUL Vs. ALI NEWAJ
|
May 5, 1938 |
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RAM KUMAR PANDEY Vs. HIRA LAL
|
November 22, 1938 |
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RAM LAL MISIR Vs. JAGDISH TIWARI
|
August 22, 1938 |
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RAM LAL SAHU Vs. MTBIBI ZOHRA
|
December 7, 1938 |
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RAM NARAIN Vs. RAM NARAIN
|
October 18, 1938 |
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RAM NARAIN Vs. MUNICIPAL BOARD
|
July 29, 1938 |
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RAM NARESH Vs. EMPEROR
|
December 15, 1938 |
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RAM NIWAS Vs. RAM DAYAL
|
October 20, 1938 |
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RAM PRASAD Vs. EMPEROR
|
May 23, 1938 |
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RAM RANBIJAYA PRASAD SINGH Vs. KESHO PRASAD SINGH
|
April 19, 1938 |
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RAM RATAN DAS BAGRI Vs. MTSEW KUMARI BIBI W/O LAL BAHADUR SINGH
|
July 13, 1938 |
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RAM SWARUP Vs. DEVI DAS
|
September 15, 1938 |
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RAMA KANT MALAVIYA Vs. SATYA NARAIN MALAVIYA
|
July 30, 1938 |
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RAMA PRASAD GUPTA Vs. COLLECTOR OF SHAHABAD
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March 29, 1938 |
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RAMABADRA REDDIAR Vs. LAKSHMAMBAL AMMAL
|
December 14, 1938 |
|
RAMACHANDRA MADHAVADOSS CO BY PARTNER K RAGHUNATHA MALLAYYA Vs. MOOVAKAT MOIDUNKUTTI BIRANKUTTI AND BROTHERS
|
March 11, 1938 |
|
RAMANAND LAL Vs. BARHAMDUTT MISSIR
|
January 19, 1938 |
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RAMANAND MISIR Vs. RAM BARAN CHAUBE
|
December 20, 1938 |
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RAMANAND TELI Vs. EMPEROR
|
July 28, 1938 |
|
RAMANANDA PAUL Vs. PANKAJ KUMAR GHOSH, RECEIVER
|
February 17, 1938 |
|
RAMANANDAN MARWARI Vs. RAMJIBAN MARWARI
|
September 28, 1938 |
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RAMANATHA GURUKKAL ALIAS PARAMESWARA GURUKKAL Vs. VVRARUNACHALAM CHETTIAR
|
August 4, 1938 |
|
RAMANATHAN CHETTIAR Vs. MARRMVISWANATHAN CHETTIAR
|
August 4, 1938 |
|
RAMASAMI MESTRIAR Vs. VELAYUTHAN PILLAI
|
January 7, 1938 |
|
RAMASRAY PRASAD CHOUDHARY Vs. CGATKINS
|
January 4, 1938 |
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RAMASWAMI AIYANGAR Vs. RAMASWAMI PATRACHAR
|
May 6, 1938 |
|
RAMASWAMI PILLAI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
November 1, 1938 |
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RAMAVTAR PRASAD VERMA Vs. SATDEO LAL
|
July 25, 1938 |
|
RAMESHVAR DAYAL Vs. SHEO NARAIN
|
December 2, 1938 |
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RAMESHWAR LAL JHUNJHUNWALA AUCTION-PURCHASER Vs. MTSUBDI- CLAIMANT
|
January 18, 1938 |
|
RAMESHWAR NATH Vs. GHULAM RASOOL KHAN
|
September 20, 1938 |
|
RAMESHWAR PRASAD Vs. GAYA PRASAD
|
November 9, 1938 |
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RAMGATI SINGH Vs. SHITAB SINGH
|
December 19, 1938 |
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RAMJAP DUBE Vs. JAGADISH CHANDRA DEO DHABAL DEB
|
August 26, 1938 |
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RAMJI MAHTON Vs. GOPAL MAHTON
|
February 8, 1938 |
|
RAMJI SAHEBLAL PATIL Vs. TANYABAPU HANMANTRAO POWAR
|
September 22, 1938 |
|
RAMKESHWAR SINGH Vs. KESHO PRASAD SINGH
|
January 20, 1938 |
|
RAMNARAIN TRIVEDI Vs. SHIB KUMAR TEWARY
|
February 8, 1938 |
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RAMNATH GOURI SANKAR DAWAY Vs. CHANDULAL BMODI
|
January 26, 1938 |
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RANA UMA NATH BAKHSH SINGH Vs. JANG BAHADUR
|
July 8, 1938 |
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RANG LAL Vs. GAJRAJ SINGH
|
November 2, 1938 |
|
RANI BIRJA RAJ KUMARI Vs. RANI BISHWA NATH KUMARI
|
December 19, 1938 |
|
RANI HARSHAMUKHI DASI Vs. NABA KRISHNA ROY CHOUDHURY
|
May 26, 1938 |
|
RANI HUZUR ARA BEGAM Vs. DEPUTY COMMISSIONER, GONDA
|
July 22, 1938 |
|
RATAN BEHARI DATTA Vs. MARGARETHA HEH
|
August 12, 1938 |
|
RATHNASWAMI NADAR Vs. PRINCE OF ARCOT S ENDOWMENTS UNDER THE CONTROL OF HIS HIGHNESS THE PRINCE OF ARCOT, GCIEREPRESENTED BY HIS AUTHORISED AGENT SHAMSUL ULAMA MOULVI MOHAMMAD ABDUR RAHMAN SAHIB BAHADUR SHAKEER
|
March 30, 1938 |
|
REGISTRAR CO-OPERATIVE SOCIETIES Vs. RAMKISHUN MANDAR
|
August 11, 1938 |
|
REV FATHER P MESARIC Vs. RAI RAMANI MOHAN BANERJEE BAHADUR, ADVOCATE
|
July 19, 1938 |
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REZA ALI WAHSHAT Vs. DWARAKA PERSHAD SARAF
|
November 11, 1938 |
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ROBINDRA NATH MITRA Vs. EMPEROR
|
February 4, 1938 |
|
RODA RAM Vs. MUKAND LAL
|
January 11, 1938 |
|
ROWLAND ADY Vs. ADMINISTRATOR GENERAL OF BURMA, ADMINISTRATOR TO THE ESTATE OF HOSAIN HAMADANEE
|
May 3, 1938 |
|
ROY SATINDRA NATH CHOUDHURY Vs. ROY HARENDRA NATH CHOUDHURY
|
April 4, 1938 |
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RUP CHAND PANNA LAL Vs. SUBEDAR MAHUQ
|
August 24, 1938 |
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RY RAJARAM RAJA SAHEB Vs. TRBHAWANI SANKER JOSHI
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July 27, 1938 |
|
RYOTS OF GARABANDHA, SARIAPALLI AND RAMACHANDRAPURAM VILLAGE, GARABHANDHA GROUP, PARLAKIMIDI ESTATE REPRESENTED BY PEDDINI RAMALINGAM SUBUDHI Vs. ZAMINDAR OF PARLAKIMIDI
|
April 4, 1938 |
|
S A RAMANATHAN CHETTIAR Vs. PPPALANIAPPA CHETTIAR
|
August 8, 1938 |
|
S A RAMANATHAN CHETTIAR Vs. SNALAGAPPA CHETTIAR
|
February 3, 1938 |
|
S APPASWAMI PILLAI (DEACEASED) Vs. THAYAMMAL ALIAS THAIYAMUTHU ACHI
|
December 16, 1938 |
|
S FAKHRUDDIN HUSAIN Vs. ABDUL WAHID
|
January 11, 1938 |
|
S GIRDHARILAL SON AND CO Vs. BKAPPINI GOWDER
|
February 3, 1938 |
|
S MUNIYANDIA PILLAI Vs. MUTHUSAMI SERVAI
|
April 26, 1938 |
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S N BANNERJEE Vs. KUCHWAR LIME AND STONE CO LTD
|
October 31, 1938 |
|
S NAZIRUDDIN ASHRAF Vs. KHARAGNARAIN
|
August 12, 1938 |
|
S P PERUMAL CHETTIAR Vs. MKKONDAL CHETTY
|
November 3, 1938 |
|
S RM M RM RAMANATHAN CHETTIAR LATE A MINOR BY GUARDIAN MUTHAYI ACHI ALIAS CHITTAL ACHI Vs. HIS HIGHNESS MAHARANA SHRI DOWLAT SINGJEE, THAKORE SAHIB OF LIMBDI REPRESENTED BY HIS AGENT MRVCGOPALARATNAM, ADVOCATE, HIGH COURT
|
February 1, 1938 |
|
S RM RM CHOCKALINGAM CHETTIAR Vs. ARPLSPMUTHIAH CHETTIAR (DECEASED)
|
May 3, 1938 |
|
S S S VARISAI MUHAMMAD ROWTHER Vs. MARUNGAPURI ESTATE IN CHARGE OF THE COURT OF WARDS REPRESENTED BY THE MANAGER OF THE ESTATE UNDER THE COURT OF WARDS
|
August 26, 1938 |
|
S V SUBBA RAO Vs. THA CALICUT CO-OPERATIVE URBAN BANK, LTD
|
April 12, 1938 |
|
SABITRIBAI DEBI Vs. JUGAL KISHORE DAS
|
May 19, 1938 |
|
SADACHI AMMAL Vs. RAJATHI AMMAL
|
May 4, 1938 |
|
SADANAND JHA Vs. AMAN KHAN
|
November 30, 1938 |
|
SADHU PRASAD SAH Vs. SATNARAIN SAH
|
October 26, 1938 |
|
SAFDER KHAN Vs. GAYA MUNICIPALITY
|
January 27, 1938 |
|
SAILA BALA DEVI Vs. SWORNA MOYEE DEVI W/O PARBATI CHARAN ROY
|
March 22, 1938 |
|
SAILABALA DAS JAYA Vs. NITYANANDA SARKAR, MUKTEAR
|
January 18, 1938 |
|
SAIN MAULE SHAH Vs. GHANE SHAH
|
May 3, 1938 |
|
SALIG RAM Vs. JUMNA SAHAI
|
September 26, 1938 |
|
SAMANTHAN KARAKKATTITATHIL CHANDUKUTTY NAMBIAR, PRESENT KARNAVAN AND MANAGER OF THE TARWAD Vs. CHIRAKKAL KOVILAKKATH RAMA VARMA RAJA AVERGAL
|
September 1, 1938 |
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SAMBHOO UKARDA MALI Vs. PARASHRAM SHRIKISAN MARWADI
|
August 16, 1938 |
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SANKARA MINING SYNDICATE LTD BY ITS MANAGING AGENT RPATTABHIRAMA REDDI Vs. SECRATERY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NELLOR
|
February 11, 1938 |
|
SANKARALINGAM PILLAI Vs. ARUMUGAM PILLAI
|
April 22, 1938 |
|
SANKARANARAYANA AIYAR FIRM (INSOLVENT) NOW REPRESENTED BY THE OFFICIAL ASSIGNEE, HIGH COURT Vs. YEGNALAKSHMI AMMAL
|
September 16, 1938 |
|
SANKATHA PRASAD Vs. MTRUKMANI
|
September 21, 1938 |
|
SANTHAPPA Vs. SIDDALINGAYYA ESWARAPPA BULLA, MINOR BY NEXTFRIEND AND MOTHER SANGAVVA
|
November 2, 1938 |
|
SARAT CHANDRA GUHA Vs. KALI PADA ROY
|
August 5, 1938 |
|
SARAT CHANDRA PATNAIK Vs. BAIDYANATH PATNAIK
|
January 5, 1938 |
|
SARAT SUNDARI DEBY Vs. RAM KINKAR RAI
|
June 15, 1938 |
|
SARAVANA MUDALIAR Vs. SINGARAVELU MUDALIAR MINOR BY MOTHER AND NEXT FRIEND SINNAMMAL ACHI
|
February 16, 1938 |
|
SARDAR MOHAMMAD NAWAZ KHAN Vs. BHAGATA NAND (GURDWARA COMMITTEE PANJA SAHIB, HASSAN ABDAL)
|
May 27, 1938 |
|
SARIFA KHATUN WIDOW OF MUSLIM BAFTA Vs. ASIMANNESSA BIBI W/O AMINADDI AHAMED
|
May 4, 1938 |
|
SARJUG PRASAD SAHU Vs. SURENDRAPAT TEWARI
|
October 13, 1938 |
|
SAROJENDRA K DUTT Vs. SRIMATHI BINAPANI DASSI
|
February 4, 1938 |
|
SARVABHOTLA THOTAPALLE CHENDIKAMBA Vs. KANALA INDRAKANTI VISWANATHAMAYYA
|
November 28, 1938 |
|
SASHTI GOPAL SAMUI Vs. HARIDAS BAGDI
|
January 28, 1938 |
|
SATIS CHANDRA ROY CHAUDHURY Vs. RAMPADA CHATTAPADHYA
|
July 5, 1938 |
|
SATISH CHANDRA DAS Vs. CHINTA HARAN SAHA
|
May 25, 1938 |
|
SATISH CHANDRA KUNDU Vs. NAOGAON UNION BANK LTD
|
July 14, 1938 |
|
SATNARAIN DAS Vs. EMPEROR
|
May 5, 1938 |
|
SATYANDRA NATH MAZUMDAR Vs. EMPEROR
|
December 1, 1938 |
|
SATYENDRA NATH SINHA Vs. AKHIL CHANDRA BAGCHI
|
March 14, 1938 |
|
SECRETARY OF STATE Vs. GIRINDRA NATH SAHA
|
February 16, 1938 |
|
SECRETARY OF STATE Vs. BHUPATI NATH DEV
|
July 4, 1938 |
|
SECRETARY OF STATE Vs. ALLAHABAD BANK LTD
|
August 5, 1938 |
|
SECRETARY OF STATE Vs. BANK OF INDIA LTD
|
May 2, 1938 |
|
SECRETARY OF STATE Vs. RAWAT MULL NOPANY
|
September 13, 1938 |
|
SECRETARY OF STATE Vs. SURENDRA NATH GOSWAMI
|
July 7, 1938 |
|
SECRETARY OF STATE Vs. KARIM BUX
|
September 22, 1938 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. CSKRISHNASWAMI AYYA
|
August 26, 1938 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF MADURA Vs. MUNIAPPAN CHETTI
|
January 3, 1938 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT Vs. MASK AND COMPANY, BY PARTNERS, MVEDACHALA MUDALIAR
|
September 8, 1938 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. MARY PONNAMMAL
|
March 24, 1938 |
|
SHAH CHATURBHUJ Vs. SHAH MAUJI RAM
|
April 20, 1938 |
|
SHAHABUDDIN SAHIB Vs. TOTA VENKATACHALAM CHETTIAR
|
April 22, 1938 |
|
SHAIKH BADLI MEAH Vs. CORPORATION OF CALCUTTA
|
July 27, 1938 |
|
SHAIKH DARGAHAN Vs. HAFIZ MOHAMMAD ZAYAUDDIN
|
February 22, 1938 |
|
SHAIKH MOHAMMAD YAQUOOB ALLY Vs. CHHOTEY LAL MISTRI
|
September 13, 1938 |
|
SHAIKH REYASAT Vs. GOPI NATH MISSIR
|
November 22, 1938 |
|
SHANMUGA PANDARAM Vs. KPONNUSWAMI AIYAR
|
March 28, 1938 |
|
SHEIK DAWOOD ROWTHER Vs. ABDUL KADAR ROWTHER
|
August 19, 1938 |
|
SHEIKH BHUKHAN MIAN Vs. SRIMATI RADHIKA KUMARI DEBI
|
April 21, 1938 |
|
SHEIKH BUDHU Vs. SITAL SINGH
|
September 12, 1938 |
|
SHEIKH IBRAR AHMAD Vs. MTKAMNI BEGAM
|
February 22, 1938 |
|
SHEO AHIR Vs. EMPEROR
|
July 29, 1938 |
|
SHEO BANDHAN PANDE Vs. KISHAN PRASAD PANDE
|
October 10, 1938 |
|
SHEO CHARAN LAL Vs. UMRAO BEGAM
|
August 25, 1938 |
|
SHEO GOBIND KOERI Vs. RAM ASRAY SINGH
|
August 26, 1938 |
|
SHEO MANDIL Vs. EMPEROR
|
August 30, 1938 |
|
SHEO NANDAN SINGH Vs. SURAJ PRASAD SINGH
|
September 1, 1938 |
|
SHEO NARAIN GOPI RAM Vs. NEW SEVAN SUGAR AND GUR REFINING CO LTDTHROUGH ANDREW YULE AND CO LTD
|
January 19, 1938 |
|
SHEO PRASAD BANSAL Vs. KULSHARASTRA SABHA
|
May 4, 1938 |
|
SHEO PRASAD SINGH Vs. RAM KHELAWAN SINGH
|
December 7, 1938 |
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SHEO SHANKER SINGH Vs. SANGRAM SINGH
|
January 18, 1938 |
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SHEOSAHAYAMAL HIRALAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
|
April 29, 1938 |
|
SHIB CHARAN Vs. EMPEROR
|
January 11, 1938 |
|
SHIB CHARAN GORAIN Vs. RAGHAB SANTAL
|
November 4, 1938 |
|
SHIBA PRASAD SINGH Vs. CHAMRU PASI
|
September 16, 1938 |
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SHIROMANI SUGAR MILLS LTD Vs. SETH SUGNI CHAND HASHMAT RAI AND CO
|
May 19, 1938 |
|
SHIVA PRASAD GUPTA Vs. GOKUL CHAND
|
October 12, 1938 |
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SHIVA PRASAD SETH Vs. HANUMAN BUX SETH
|
May 2, 1938 |
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SHIVA PRASAD SINGH Vs. MTDEOKI KUAR
|
March 23, 1938 |
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SHIVA PRASAD SINGH Vs. BHAGWANDAS AGARWALA
|
November 14, 1938 |
|
SHIVA SHANKAR SAH Vs. MANBHARAN RAI
|
November 3, 1938 |
|
SHRI BHAGWAN Vs. SECRETARY OF STATE
|
December 19, 1938 |
|
SHRI GOPAL CHANDRA Vs. NARAIN DAS
|
August 19, 1938 |
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SHYAMAPADO DEB Vs. SUNDER DAS
|
July 18, 1938 |
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SIDDAVARUPU RAMALINGA REDDY Vs. RACHAPUTI RAMALINGAM SETTY
|
March 25, 1938 |
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SIDDESWAR GHOSE Vs. PANCHANAN BANGAL
|
January 3, 1938 |
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SINNACHAMI CHETTIAR Vs. RAMASAMI CHETTIAR (DECEASED)
|
August 12, 1938 |
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SINNAMMAL Vs. SETTIYA GOUNDAN
|
February 17, 1938 |
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SIRAJ AHMAD KHAN Vs. GAYA PRASAD
|
December 5, 1938 |
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SIRDHAR VASANTA RAO ANANDA RAO DHYBER KILLEDAR Vs. GOPAL RAO SETHU RAO PESHWAI
|
September 30, 1938 |
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SISHU MOHAN KOYAL Vs. RAJENDRA NATH SARKAR
|
June 16, 1938 |
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SISSIR CHANDRA MAITRA Vs. AJIT KISHORE MAITRA
|
February 23, 1938 |
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SITA RAM RAI Vs. MADHO PRASAD
|
September 27, 1938 |
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SITAL CHANDRA BOSE Vs. RAMESH CHANDRA MITTER
|
May 31, 1938 |
|
SITAL SINGH Vs. RAMJIPRASAD
|
August 1, 1938 |
|
SITANATH SAHA Vs. MONORANJAN ROY
|
April 27, 1938 |
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SIVAGAMI AMMAL Vs. MUTHU AIYAR
|
September 22, 1938 |
|
SIVANMALAI GOUNDAN Vs. ARUNACHALA GOUNDAN
|
April 7, 1938 |
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SK ASABUDDIN Vs. EMPEROR
|
January 11, 1938 |
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SK BADAL ALI Vs. EMPEROR
|
December 16, 1938 |
|
SM BIBHABATI DEVI Vs. KUMAR RAMENDRA NARAYAN ROY
|
December 2, 1938 |
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SM DHAPUBAI MINI W/O JNANMALL MINI Vs. CHANDRA NATH CHAKRAVORTY
|
March 18, 1938 |
|
SM INDUBALA DEVI Vs. SATCHID PROSAD
|
December 22, 1938 |
|
SM KHIRABALA DEBI W/O NITYA GOPAL ROY Vs. SURESH CHANDRA CHATTERJEE
|
February 1, 1938 |
|
SM KIRAN BALA SAHA Vs. SMSUNITI PROVA SAHA W/O NAGENDRA NATH SAHA
|
November 11, 1938 |
|
SM LILABATI DASI, WIDOW OF HARI MOHAN GHOSE Vs. CHITPORE GOLABARI COLTD
|
February 22, 1938 |
|
SM MEGHMALA DEBI W/O NIBARAN CHANDRA CHAKRAVARTI Vs. SADAY PARHYA
|
May 23, 1938 |
|
SM NIRUPAMA DEVI W/O SURESH CHANDRA LAHIRI Vs. ANATHBANDHU SAHA
|
June 1, 1938 |
|
SM RADHARANI DEBI W/O RAMAN CHANDRA CHATTERJEE Vs. SRI BIJOY CHAND MAHATAB BAHADUR
|
May 6, 1938 |
|
SM SARASWATI DEVI Vs. BAHADUR LAL MISSIR
|
July 7, 1938 |
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SM SUBODHBALA GHOSE W/O GOPAL CHANDRA GHOSE Vs. HARENDRA NATH DAY
|
April 12, 1938 |
|
SM TULSI MONI DASI, WIDOW OF SATYA CHARAN SREEMANI Vs. SUBHAS CHANDRA PRAMANIK
|
May 17, 1938 |
|
SMT HEMANGINI DEVI Vs. ANIL KRISHNA BANERJEE
|
January 28, 1938 |
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SMT KAMINI DASI W/O GOBINDA CHANDRA DAS Vs. HARI PADA DUTT
|
December 14, 1938 |
|
SMT SARAJBASHINI GHOSH Vs. BAIJNATH PANDEY
|
January 20, 1938 |
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SOMAR RAM Vs. BADHU RAM
|
March 8, 1938 |
|
SOMASUNDARA EDANGAPURANDAR ALIAS SOMASUNDARA ERATHA BAKISH PACKIRI SAHIB Vs. KPNARASIMHACHARIAR
|
July 27, 1938 |
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SOMASUNDARAM CHETTIAR Vs. AVENKATA SUBBAYYA
|
January 24, 1938 |
|
SOMAVARAPU BALARAMI REDDI Vs. OFFICIAL RECEIVER
|
November 1, 1938 |
|
SOMESHWAR NATH SINGH Vs. RAGHUBAND LAL
|
March 31, 1938 |
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SONU KURMI Vs. EMPEROR
|
May 5, 1938 |
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SOONIRAM RAMNIRANJANDASS Vs. ALAGU NACHIYAR KOIL (TEMPLE)
|
July 5, 1938 |
|
SOUTH INDIAN GENERAL ASSURANCE AND CO LTD Vs. REGISTRAR OF LIFE INSURANCE COMPANIES
|
December 9, 1938 |
|
SOUTI RAGHUBAR DAYAL Vs. SETH AMBA PRASAD
|
March 30, 1938 |
|
SREE BATCHU VENKATARATNAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
|
January 25, 1938 |
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SREE MEENAKSHI MILLS CO LTD REPRESENTED BY MR K THIAGARAJA CHETTIAR Vs. ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES
|
March 8, 1938 |
|
SREE RAJAH MALLAPUDI VENKATARAYADU GARU Vs. THATHIRAJU VENKATARAMANA RAO
|
September 26, 1938 |
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SREE RAJAH VENKATADRI APPARAO BAHADUR ZAMINDAR GURU Vs. MORIVINENI SEETHARAMAYYA
|
February 16, 1938 |
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SREE SREE LAKSHMI NARAYAN JIU THAKUR Vs. JAGADISH CHANDRA SUR
|
March 23, 1938 |
|
SREE SREE RAMCHANDERJI Vs. HEM CHANDRA SINGH
|
November 10, 1938 |
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SREEDHAR CHANDRA ROY Vs. SMKUSUM KUMARI ROY
|
March 18, 1938 |
|
SREEMAN NALLANCHAKRAVARTHULA SAMPATH KUMARA VENKATARANGACHARYULU AYYAVARLAM GARU (DECEASED) Vs. JAMMI TURANGA RAO
|
May 10, 1938 |
|
SRI BEHARIJI MAHARAJ BIRAJMAN THAKURDWARA THROUGH RANENDRANATH BASU, RECEIVER Vs. LALA MANMOHAN DAS
|
September 16, 1938 |
|
SRI MAHARAJA SAHEB BAHADUR THROUGH SATNARAIN LAL MUKHTARAM Vs. BAULESHWAR SINGH
|
November 23, 1938 |
|
SRI MAHARANI ADILAKSHMI DEVAMMA GARU BY HER AUTHORISEDAGENT KANCHERLA RAMAKRISHNIAH Vs. RAO KUMARA RAYA APPA RAO GARU
|
September 19, 1938 |
|
SRI RAJAH BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU Vs. SRI RAJAH LANKA VENKATA RATTAMMA GARU
|
August 18, 1938 |
|
SRI RAJAH KAKARLAPUDI VENKATA SUDARSANA SUNDARA NARASAYYA GARU Vs. SRI RAJAH KAKARLAPUDI BUTCHI KRISTNAM RAJU GARU
|
April 5, 1938 |
|
SRI RAJAH RAI SRI VENKATRAYA KRISHNA RANGARAO BAHADUR ZAMINDAR, MINOR BY FATHER AND NEXT FRIEND SRI RAJAH RAO SRI RAMAKRISHNA RANGARAO BAHADUR, ZAMINDAR OF KIRLAMPUDI, ETC ESTATE Vs. LANKA APPAYYA
|
January 3, 1938 |
|
SRI SRI SRI NIRVANI MAHANT GOMATI DOSS BHAVAJI, DISCIPLE OF HIRA DAS BAVAJI (DECEASED) Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
|
January 20, 1938 |
|
SRI THAKURJI MAHARAJ Vs. SUJAN SINGH
|
November 3, 1938 |
|
SRINIVAS MULL Vs. SECRETARY OF STATE
|
January 27, 1938 |
|
SRIPATI SARAN PRASAD SINGH Vs. INDARJIT MAHTON
|
October 20, 1938 |
|
SRISH CHANDRA MANDAL Vs. BISHNU PADA MANDAL, AUCTION-PURCHASER
|
May 3, 1938 |
|
SUB-JUDGE, FIRST CLASS Vs. JAWAHAR LAL RAMCHAND PARWAR
|
September 20, 1938 |
|
SUBODH CHANDRA MALLICK Vs. AJODHYA HATUI
|
November 8, 1938 |
|
SUBRAMANIA GURUKKAL Vs. ABHINAVA POORNAPRIYA ASRINIVASA RAO SAHIB
|
November 16, 1938 |
|
SUDHINDRA KUMAR RAI CHAUDHURI Vs. GANESH CHANDRA GANGULI
|
August 4, 1938 |
|
SUDHIR CHANDRA NAG Vs. NAZIR MAMUD SHEIKH
|
August 10, 1938 |
|
SUKKIRA GOUNDAN Vs. PALANI GOUNDAN
|
March 2, 1938 |
|
SUKRA URAON Vs. MANJHI LAL BISWANATH SAHI DEO
|
January 12, 1938 |
|
SUKUMAR BANERJI Vs. RAJESWARI DEBI
|
April 25, 1938 |
|
SULEIMAN TIGG Vs. CYRIL TIGG
|
August 3, 1938 |
|
SUN LIFE ASSURANCE CO LTD Vs. NILRATAN MOOKHERJEE
|
June 15, 1938 |
|
SUNDAR LAL Vs. KAUSHI RAM
|
September 1, 1938 |
|
SUNDAR SINGH MAJITHIA Vs. COMMISSIONER OF INCOME-TAX
|
March 9, 1938 |
|
SUNDARAMMAL Vs. PALANIANDI MUDALI
|
December 14, 1938 |
|
SUNDARAMMAL MINOR BY NEXT FRIEND P V E PONNUSWAMI CHETTIAR Vs. JAGADAMBAL AMMAL
|
September 1, 1938 |
|
SUNDARARAJULU NAIDU Vs. BPAPIAH NAIDU
|
February 4, 1938 |
|
SUNDER RAM Vs. HARANGI RAM
|
February 16, 1938 |
|
SUNITY BALA DAS GUPTA Vs. SIR PRODYOT KUMAR TAGORE
|
June 1, 1938 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. NABIN CHANDRA HUR
|
January 28, 1938 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. ISABALI
|
February 2, 1938 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HOSSEIN ALI
|
March 15, 1938 |
|
SURADHANI DEBYA CHOUDHURANI W/O LALIT KISHORE ACHARYA CHOUDHURY Vs. RAJA JAGAT KISHORE ACHARYA CHOUDHURY
|
December 21, 1938 |
|
SURAJ NARAIN CHAUBE Vs. EMPEROR
|
May 25, 1938 |
|
SURAJ PATISH NANDAN LAL Vs. MTATUL BIBI
|
March 30, 1938 |
|
SURAMA SUNDARI DEBI Vs. KIRANSHASHI CHOWDHURANI
|
January 27, 1938 |
|
SURATHU SITHARATNAMMA Vs. PILLARISETTI SESHAMMA
|
December 13, 1938 |
|
SURENDRA NATH BASU Vs. EMPEROR
|
February 9, 1938 |
|
SURENDRA NATH BOSE Vs. ASHUTOSH SAHA
|
November 10, 1938 |
|
SURENDRA NATH SARKAR Vs. PYARI CHARAN LAW
|
June 16, 1938 |
|
SURESH CHANDRA DE Vs. EMPEROR
|
May 19, 1938 |
|
SURESH CHANDRA MUKHERJI Vs. BISWA NATH CHAKRAVARTY
|
April 8, 1938 |
|
SURJA GORAIN Vs. GNANENDRA NATH BANERJI
|
September 20, 1938 |
|
SURJO MOHAN THAKUR Vs. CHHOTE SINGH
|
February 18, 1938 |
|
SWADESHI BIMA CO LTD Vs. SHIV NARAIN KATIYAR
|
September 29, 1938 |
|
SYED ABDUL JALIL Vs. EMPEROR
|
December 20, 1938 |
|
SYED TAYYAB HASAN Vs. SYED SAGHIR HASAN
|
September 1, 1938 |
|
T G RAJAN Vs. ASIATIC GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
|
August 1, 1938 |
|
T M SUBRAMANYAN TIRUMURUPU Vs. TENARAINA TIRUMURUPU
|
January 21, 1938 |
|
T MUHAMMAD SHAMSUDIN RAVUTHAR AND BROTHERS Vs. SHAW, WALLACE AND COMPANY
|
September 29, 1938 |
|
T N BORAI GOUDAR Vs. COMMISSIONER, OOTACAMUND MUNICIPALITY
|
May 4, 1938 |
|
T PR SM SOMASUNDARAM CHETTIAR Vs. VRMSEVUGAN CHETTIAR
|
December 1, 1938 |
|
T R PRATT (BOMBAY) LTD Vs. M T LTD
|
March 11, 1938 |
|
T S SHANMUGASUNDARAM PILLAI Vs. AMANICKA MUDALIAR
|
November 25, 1938 |
|
T S SWAMINATHA ODAYAR, LATELY A MINOR BY GUARDIAN MEENAKSHI ACHI BUT NOW DECLARED A MAJOR AND GUARDIAN ON RECORD DISCHARGED Vs. TSGOPALASWAMI ODAYAR
|
May 9, 1938 |
|
T SIVASANKARA MUDALIAR Vs. RADHABAI AMMAL
|
May 9, 1938 |
|
T V SRINIVASA AIYANGAR Vs. VJAGANNATHA AIYANGAR
|
July 28, 1938 |
|
TAHAD ALI KHAN Vs. SHEIKH ISRAR ULLAH
|
September 27, 1938 |
|
TAHARAT KARIM Vs. MALIK ABDUL KHALIQ
|
August 2, 1938 |
|
TALLA LINGAMURTHI Vs. SIDDANI PEDA MALLAYYA
|
March 1, 1938 |
|
TALLAPRAGADA ACHUTHARAMAYYA Vs. AYYAGARI SOORAPPAYYA
|
September 9, 1938 |
|
TARAK CHANDRA DAS Vs. CHIEF EXECUTIVE OFFICER, CORPORATION OF CALCUTTA
|
August 10, 1938 |
|
TARAPRASAD SUKUL Vs. ABUL KASEM KHUNDKAR S/O ABU BAKKR KHUNDKAR
|
January 20, 1938 |
|
TETALI SOORAMMA Vs. KOVVURI VENKAYYA (DIED)
|
March 10, 1938 |
|
THADIKONDA SREERAMAMURTHY Vs. MANNALURI RAMA RAO
|
April 19, 1938 |
|
THAKAMANI DEBI Vs. NEPAL CHANDRA BHATTACHARYYA
|
August 2, 1938 |
|
THAKUR BAKHT BALI SINGH Vs. SARJU SINGH
|
December 1, 1938 |
|
THAKUR CHANDRA MOHAN SINGH Vs. BUTU MIAN
|
January 21, 1938 |
|
THAKUR GAYA BAKHSH SINGH SINCE DECEASED (NOW REPRESENTED BY RANI SURAJ KUNUAR AND ANOTHER) Vs. DEO SINGH
|
January 24, 1938 |
|
THAKUR KISHUN CHAND SINGH Vs. MUNSHI MAKUND SARUP
|
February 14, 1938 |
|
THAKUR PRASAD Vs. AJODHYA PRASAD CHAUDHURY
|
September 27, 1938 |
|
THAKUR RAI Vs. ISSARDYAL PARSHAD ADN ORS
|
January 18, 1938 |
|
THAZHEPEEDIKAYIL VEERANKUTTI HAJI Vs. CROWN
|
February 4, 1938 |
|
THIAGARAJA AIYAR Vs. NARAYANASWAMI PILLAI
|
March 16, 1938 |
|
THIN YEN Vs. SECYOF STATE
|
August 22, 1938 |
|
THIRUMALAI TIRUPATHI DEVASTHANAMS COMMITTEE (REPRESENTED BY ITS COMMISSIONER AND AUTHORISED AGENT, RAO BAHADUR K SITARAMA REDDIAR AVERGAL) Vs. PUJALI KOMARAPPA MUDALI
|
August 16, 1938 |
|
THUMBALAM GOOTY THIMMIAH Vs. OFFICIAL RECEIVER OF BELLARY
|
November 2, 1938 |
|
TIKAIT SRINIBAS HUKUM SINGH DEO Vs. LAL NARAIN SINGH
|
August 9, 1938 |
|
TILAK RAM Vs. SURAT SINGH
|
February 17, 1938 |
|
TILE BEHARANI Vs. KEVUTE RAGHUBEHARA
|
August 16, 1938 |
|
TOON LAL Vs. SONOO LALL
|
July 26, 1938 |
|
TRIPURARI BHATTACHARJEE Vs. EMPEROR
|
January 21, 1938 |
|
TROJAN AND CO Vs. ALALANNAMALAI CHETTIAR
|
May 12, 1938 |
|
UCHMATAN BIBI W/O KAZI ABDUL AZIM Vs. RAJENDRA NATH SANYAL
|
January 31, 1938 |
|
UDIT NARAYAN PATWARI Vs. EMPEROR
|
March 25, 1938 |
|
UMA SHANKER RAI Vs. RAM AGYAN THAKUR
|
December 22, 1938 |
|
UMASHANKAR PRASAD Vs. KUNJ BIHARI THAKUR
|
January 21, 1938 |
|
UMRAI ALI KHAN Vs. INTIZAMI BEGAM
|
November 14, 1938 |
|
UPENDRA NARAYAN MUKHERJEE Vs. BEPIN BEHARY MAL
|
February 15, 1938 |
|
V E R M K KRISHNAN CHETTIAR BY AGENT RAMA AIYANGAR Vs. VELAYEE AMMAL
|
March 15, 1938 |
|
V M AHMAD MARAIKAYAR Vs. VNTHANGIAH NADAR
|
March 4, 1938 |
|
V P KRISHNAN Vs. PAYANKALATH NARAYANAN NAYAR
|
January 21, 1938 |
|
V PANCHAPAKESA AIYAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
|
September 6, 1938 |
|
V R K M KUMARAPPA CHETTIAR Vs. KMVRCHIDAMBARAM CHETTIAR
|
April 4, 1938 |
|
V V VYTHILINGAM PILLAI Vs. SESHAN MINOR BY GUARDIAN FANKAJATHAMMAL
|
November 18, 1938 |
|
VADAVALLI NARASIMHA RAO Vs. VAYYANNA RAO
|
December 7, 1938 |
|
VADREVU SANKARAMURTHI Vs. VADREVU SUBBAMMA
|
August 8, 1938 |
|
VAIYAPURI CHETTIAR Vs. MUNICIPAL COMMISSIONER
|
May 4, 1938 |
|
VAKKALANKA KONDAMMA Vs. KASANEEDI VENKATARAYADU
|
May 10, 1938 |
|
VEDAKANNU NADAR Vs. NANGUNERI TALUK SINGIKULAM ANNADANA CHATRAM THROUGH ITS HUKTDARS MEDAI DALAVOI RANGANATHA MUDALIAR
|
May 6, 1938 |
|
VEDAKANNU NADAR Vs. GNANAYYA NADAR
|
May 2, 1938 |
|
VELAPPA GOUNDAN Vs. RAMASWAMI GOUNDAN
|
January 24, 1938 |
|
VELLA VEERAN CHETTI Vs. VVEERAN CHETTI
|
January 21, 1938 |
|
VELUR MUNUSWAMI MUDALIAR Vs. DARWAJA RAGHUPATHI
|
September 2, 1938 |
|
VILLUPURAM URBAN CO-OPERATIVE BANK BY ITS SECRETARY MR KUPPUSWAMY MUDALI Vs. BALASUBRAMANIA MUDALI
|
January 5, 1938 |
|
VISHWANATH NARAYAN SINGH Vs. HARIHAR GIR
|
September 20, 1938 |
|
VITHOBA BHANJI NAGMOTI Vs. ANNA BALIRAM KUNBI
|
October 4, 1938 |
|
VOORA SREERAMULU CHETTY Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 1938 |
|
VR L VR S PETHAPERUMAL CHETTIAR (DECEASED) Vs. VALVRAMASWAMI CHETTIAR
|
January 26, 1938 |
|
W K WESLEY Vs. EMPEROR
|
July 19, 1938 |
|
YADEO GANESH SUBHEDAR Vs. SECRETARY OF STATE
|
October 6, 1938 |
|
YARLAGADDA RANGANAYAKULU NAIDU BAHADUR Vs. MYNENI LAKSHMINARAYANA
|
November 4, 1938 |
|
YELLAVAJJHULA SURAYYA Vs. TUMMALAPALLI MANGAYYA
|
November 28, 1938 |
|
YERLAGADDA MAHALAKSHMI Vs. MIDDE SOMARAJU
|
November 10, 1938 |
|
YUSUF MIA Vs. EMPEROR
|
August 17, 1938 |
|
YUSUF MIAN Vs. EMPEROR
|
April 6, 1938 |
|
ZIAUL RAHMAN Vs. MTGANGA DEI
|
November 10, 1938 |