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(SREE SREE BANKU BEHARY THAKUR AND SHALGRAM SHILA THAKUR BY THEIR PARICHARAK AND SHEBAIT) PANCHKARI ROY Vs. AMODE LAL BARMAN
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June 4, 1937 |
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A H GHAZNAVI Vs. SARDAR GURCHARAN SINGH
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May 3, 1937 |
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A K T K M NARAYANAN NAMBUDRIPAD Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
September 3, 1937 |
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A L A R R M V VELLAYAN CHETTIAR Vs. MAHALINGA PATHAN
|
August 20, 1937 |
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A L MEENAKSHI ACHI Vs. STLRMALIAS KRMRAMASWAMI CHETTIAR
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March 23, 1937 |
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A N C T SUBBIAH THEVAR, TRUSTEE OF SREE VEDAPURISWARASWAMI KOIL Vs. NRSAMIAPPA MUDALIAR
|
December 3, 1937 |
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A P M SYED IBRAHIM SAHIB AND BROTHER Vs. VSGURULINGA AIYAR
|
March 1, 1937 |
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A R RAMANUJA MUDALIAR Vs. LCSUNDARA VARADACHARIAR
|
October 21, 1937 |
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A SUBRAMANIA AIYAR Vs. SMEENAKSHISUNDARAM CHETTIAR
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February 5, 1937 |
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A T LAKSHMI AMBALAM Vs. ANDIAMMAL
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October 6, 1937 |
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A V NARAYANASWAMI PILLAI Vs. SECRETARY OF STATE
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November 15, 1937 |
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A V PALANIVELU MUDALIAR Vs. NEELAVATHI AMMAL
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January 26, 1937 |
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A VIVIAN MANSELL Vs. STAR PRINTING AND PUBLISHING CO , TORONTO, LTD
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July 28, 1937 |
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ABALA KANTA GHOSE Vs. SYED JALALUDDIN HASHEMY
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April 26, 1937 |
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ABDUL AZIZ SAHIB Vs. MABDUL SAMMAD SAHIB
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March 18, 1937 |
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ABDUL BAQI Vs. MFAKHRUL ISLAM
|
February 10, 1937 |
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ABDUL GAFUR KOTWAL Vs. EMPEROR
|
August 23, 1937 |
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ABDUL HAFIZ SAHEB Vs. ABDUL SUKKUR SAHEB
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August 20, 1937 |
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ABDUL HAMID KHAN Vs. DHANI DUSADH
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September 20, 1937 |
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ABDUL HASAN Vs. KHALIL ULLAH
|
July 28, 1937 |
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ABDUL KHALEQUE Vs. SUSIL CHANDRA CHAUDHURI
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July 16, 1937 |
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ABDUL LATIF Vs. EMPEROR
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September 2, 1937 |
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ABDUL LATIF KHAN Vs. MTSIKANDAR BEGUM
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August 27, 1937 |
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ABDUL RAHMAN Vs. GIRJESH BAHADUR PAL
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December 23, 1937 |
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ABDUR RAUFF Vs. MTAYMONA BIBI
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March 20, 1937 |
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ABUBACKER LABBAI Vs. CHINNATHAMBI ROWTHER
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December 6, 1937 |
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ADAM HAJI PEER MUHAMMAD ISSAC SAIT Vs. PATTAKKARANTAVITA KUNKAN
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August 20, 1937 |
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ADAVIKOLANU SESHAGIRI RAO Vs. SRI RAJAH VENKATARAMAYYA APPA RAO BAHADUR ZAMINDAR GARU
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July 29, 1937 |
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ADIRAJU MALLIKARJANA RAO Vs. SOMAVARAM CO-OPERATIVE SOCIETY NOH-774, REPRESENTED BY PRISIDENT SOMAVARAPU CHANDRAMOULESWARA RAO
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September 7, 1937 |
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ADJAI COAL CO Vs. LAKHI NARAIN
|
January 15, 1937 |
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ADMINISTRATOR GENERAL OF BENGAL-CO-PLAINTIFF Vs. SMJNANADAYINI DEVI
|
April 9, 1937 |
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ADMINISTRATOR-GENERAL Vs. SACHINDRA KUMAR ROY
|
January 7, 1937 |
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AFSAR SHAIKH Vs. EMPEROR
|
May 20, 1937 |
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AGENT, EAST INDIAN RAILWAY Vs. MAURICE CECIL RYAN
|
May 6, 1937 |
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AHMAD ALI Vs. ABUL KASEM FAZLUL HAQ
|
August 3, 1937 |
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AHMAD MAHOMED PARUK Vs. PRAPHULLA NATH TAGORE
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May 31, 1937 |
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AJODHYA PRASAD SINGH Vs. RAMGULAM SAHU
|
December 1, 1937 |
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AJUDHIA PRASAD Vs. CHANDAN LAL
|
May 11, 1937 |
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AKHIL BANDHU RAY Vs. EMPEROR
|
August 19, 1937 |
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AKHIL KISHORE RAM Vs. EMPEROR
|
November 26, 1937 |
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AKHORI RAMSEWAK PRASAD Vs. SARAN SINGH
|
August 16, 1937 |
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ALAKHNANDAN PROSAD Vs. MUSAMMAT BIBI SALMA
|
February 8, 1937 |
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ALAM KHAN SAHIB Vs. ALMKARUPPANNASWAMI NADAN
|
September 28, 1937 |
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ALAMELU AMMAL Vs. CPARTHASARATHY NAIDU
|
November 3, 1937 |
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ALEXANDER KENNEDY Vs. KING
|
February 9, 1937 |
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ALI AKBAR Vs. JAVA BENGAL LINE
|
May 26, 1937 |
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ALI ZAMIN Vs. AKBAR ALI KHAN
|
February 26, 1937 |
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ALL INDIA SUGAR MILLS LTD Vs. SARDAR SUNDER SINGH
|
May 11, 1937 |
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ALL INDIA SUGAR MILLS LTD Vs. SARDAR SUNDER SINGH
|
June 1, 1937 |
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ALLAHABAD BANK LTD Vs. PRAKASH NATH
|
August 24, 1937 |
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AMBALAL KHORA Vs. BIHAR HOSIERY MILLS LTD
|
May 6, 1937 |
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AMBALATHILAKATH KUTTOOSSA Vs. MUNDAYATAN KOROTHVEETTIL KUNHAMMA
|
November 24, 1937 |
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AMERICAN MAIL LINE LTD, OWNERS OF THE STEAMSHIP PRESIDENT JEFFERSON Vs. MOTOR VESSEL AFRIKA
|
March 19, 1937 |
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AMINA BIBI Vs. KADIR BATCHA ROWTHER
|
January 20, 1937 |
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AMIR HUSAIN Vs. ABDUL SAMAD
|
April 1, 1937 |
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AMIR UDDIN Vs. PANCHAITI AKHARA BARA UDASI NANAK SHAHI
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January 8, 1937 |
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AMIRUDDIN Vs. PANCHAITI AKHARA BAR A UDASI NANAK SHAHI
|
January 8, 1937 |
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AMIRUDDIN SARKAR Vs. NISARUDDIN SARKAR
|
November 11, 1937 |
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AMRIT NARAYAN SINGH Vs. BAIJNATH PANDEY
|
December 1, 1937 |
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AMRITA BAZAR PATRIKA Vs. RE
|
March 14, 1937 |
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ANANTA RAM BANERJEE Vs. SECRETARY OF STATE
|
July 9, 1937 |
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ANANTHA PATTAR Vs. PADMANABHA PANIKKAR
|
November 4, 1937 |
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ANANTHACHARI Vs. KRISHNASWAMI
|
August 4, 1937 |
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ANATH NATH BANERJEE Vs. SRI SRI KALIMATA THAKURANI
|
December 14, 1937 |
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ANDHRA INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
October 22, 1937 |
|
ANGAMUTHU MUTHIRIAN Vs. SINNAPENNAMMAL
|
October 21, 1937 |
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ANIL KUMAR BHATTACHARYA Vs. CORPORATION OF CALCUTTA
|
March 10, 1937 |
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ANKARAJU SUBBARAYA Vs. BATUK PRASAD
|
April 29, 1937 |
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ANNADA PROSANNA CHATTERJEE Vs. RAM SARAN KOWER
|
June 21, 1937 |
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ANNAMALAI CHETTIAR Vs. SRINIVASARAGHAVA AIYENGAR
|
September 20, 1937 |
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ANNAMALAI CHETTIAR Vs. VTCHETTIAR FIRM
|
January 21, 1937 |
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ANNAPURNA DUTTA Vs. SANTOSH KUMAR SETT
|
May 26, 1937 |
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ANNASWAMI NAICKEN Vs. CMANICKA MUDALIAR
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April 16, 1937 |
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ANUP LAL MAHTO Vs. MAHESH JHA
|
August 20, 1937 |
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ARJUN ARORA Vs. EMPEROR
|
January 7, 1937 |
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ARTHUR ALBERT UNGER Vs. MRSMAUD MARTIN
|
December 16, 1937 |
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ARUMANDLA VEERAYYA Vs. ARUMANDLA SUBBAMMA
|
October 7, 1937 |
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ARUMUGHAM CHETTIAR Vs. MARIAPPAN CHETTIAR
|
September 7, 1937 |
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ARYA PRATINIDHI SABHA THROUGH MADAN MOHAN SETH Vs. CHOTEY LAL
|
May 6, 1937 |
|
ASHRAF Vs. LSAITH MAL
|
September 23, 1937 |
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ASRABULLA Vs. KIAMATULLA HAJI CHAUDHURY
|
January 5, 1937 |
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ASSAM BENGAL RAILWAY CO LTD Vs. ATUL CHANDRA SEN
|
January 14, 1937 |
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ATHAPPA GOUNDAN Vs. EMPEROR
|
March 16, 1937 |
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ATTORNEY GENERAL OF BRITISH COLUMBIA Vs. ATTORNEY GENERAL OF CANADA
|
January 28, 1937 |
|
ATTORNEY GENERAL OF BRITISH COLUMBIA Vs. SAND
|
January 28, 1937 |
|
ATTORNEY GENERAL OF CANADA Vs. ATTORNEY GENERAL OF ONTARIO
|
January 28, 1937 |
|
AWADH NARAIN TIWARI Vs. SANTAN NARAIN TIWARI
|
February 2, 1937 |
|
AYIMBATI THOTTATHIL NARIKKOT CHERIYA KRISHNAN NAYAR Vs. PUTHANPEETIKAYIL CHARICHIL PALLIKKAL MOIDEEN
|
September 29, 1937 |
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AYITHAM CHINA SURYARAO Vs. MADDALA SURYACHANDRA RAO, MINOR BY MOTHER AND GUARDIAN RAMANAMMA
|
March 2, 1937 |
|
AYITHAM CHINNA SURYA RAO Vs. MADDALA SURYACHANDRA RAO
|
March 2, 1937 |
|
AYUB ALI Vs. EMPEROR
|
January 28, 1937 |
|
AZIZ RAHMAN MOLLA Vs. BEPIN BEHARY MUKHERJEE
|
February 8, 1937 |
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AZIZUR RAHAMAN OSMANI Vs. UPENDRA NATH SAMANTA
|
July 30, 1937 |
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B CHHUTTAN LALL Vs. BDWARKA PRASAD
|
October 27, 1937 |
|
B DURGA PRASAD SETH Vs. OM PRAKASH
|
September 15, 1937 |
|
B GIRWAR SINGH Vs. HAR PRASAD
|
September 20, 1937 |
|
B KRISHNA CHANDRA AGARWAL Vs. FIRM MOHAN LAL BHIKAM DAS AND CO
|
August 6, 1937 |
|
B N W RAILWAY CO Vs. MUNESHWAR RAM
|
January 5, 1937 |
|
B NITYANAND MATHUR Vs. LALA BABU RAM
|
February 19, 1937 |
|
B S MOORTHY Vs. ELI VADAPALLI
|
February 17, 1937 |
|
BABU BABUJEE ISAR Vs. CHETHRU SINGH
|
September 14, 1937 |
|
BABU BADRI NARAIN SINGH Vs. HARI LAL SINGH
|
September 13, 1937 |
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BABU CHANDESHWAR PRASAD NARAYAN SINGH Vs. DWARKA SINGH
|
July 21, 1937 |
|
BABU CHHUNI LAL Vs. SIA CHAUDHURY
|
August 18, 1937 |
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BABU DEBI BAKHSH SINGH Vs. SMTASHTBHUJA RATAN KUNWAR
|
April 15, 1937 |
|
BABU GOPAL BUX RAI Vs. SHRIMATI MANKALI DEVI
|
August 16, 1937 |
|
BABU KAILASH CHANDRA Vs. LALA RADHEY SHIAM
|
March 17, 1937 |
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BABU KEDARNATH GOENKA Vs. MAHARAJ KUMAR BABU BAGESHWARI PRASAD SINGH
|
March 12, 1937 |
|
BABU LACHMI NARAIN Vs. BATUK SINGH
|
January 22, 1937 |
|
BABU MANMOHAN DAS Vs. BALDEO NARAIN TANDON
|
December 20, 1937 |
|
BABU RAJNITI PRASAD SINGH Vs. RAMUDGAR
|
October 5, 1937 |
|
BABU RAM Vs. MANOHAR LAL
|
August 24, 1937 |
|
BABU RAM Vs. EMPEROR
|
August 14, 1937 |
|
BABU RAM KUMAR Vs. MAHPAL SINGH
|
November 17, 1937 |
|
BABU RAMSEWAK MISSRA Vs. CHOUDHARY BABU JAMUNA PRASAD SINGH
|
August 11, 1937 |
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BABU TARAPADA GANGULY Vs. BABU JITINDRA NATH GHOSH
|
August 9, 1937 |
|
BABULAL TIWARI Vs. HULLA MALLAH
|
September 23, 1937 |
|
BACHU MALLIKARJUNA RAO Vs. OFFICIAL RECEIVER
|
December 17, 1937 |
|
BADRI NARAIN MANDAR Vs. PARSOTI PASBAN
|
February 19, 1937 |
|
BADRI NARAYAN SINGH Vs. GANGA SINGH
|
August 20, 1937 |
|
BAHADUR SINGH SINGHEE Vs. BHUPAL CHANDRA ROY CHOUDHURY
|
December 9, 1937 |
|
BAHALI SINGH Vs. SAFAYAT GOP
|
September 30, 1937 |
|
BAIJ NATH PRASAD Vs. RAM GOPAL LACHHMI NARAYAN
|
July 6, 1937 |
|
BAIJNATH Vs. BAJRANGLAL KAMALIA
|
April 12, 1937 |
|
BAIJNATH BOTHRA Vs. KEDAR NATH BOTHRA
|
July 2, 1937 |
|
BAIJNATH PRASAD Vs. SATI LAL SAHU
|
December 7, 1937 |
|
BAIJNATH PRASAD SINGH Vs. UMESHWAR SINGH
|
August 10, 1937 |
|
BAKSHI RAM Vs. EMPEROR
|
October 1, 1937 |
|
BAL SINGH Vs. NAWAB SINGH
|
May 3, 1937 |
|
BALABHADRA SRIRANGAM ALIAS RAMAKRISTNAYYA Vs. MADHYANNAPU RANGARAO
|
April 7, 1937 |
|
BALAMMAL Vs. PALANDI NAIDU
|
September 7, 1937 |
|
BALARAM DEY Vs. PRAN RAM CHATTERJEE
|
April 12, 1937 |
|
BALASUBRAHMANYA PANDYA THALAIVAR Vs. M SUBBAYYA TEVAR
|
December 3, 1937 |
|
BALDEO PRASAD Vs. SUKHI SINGH
|
August 10, 1937 |
|
BALKRISHNA DAS Vs. SHYAM SUNDER MANDAL
|
April 8, 1937 |
|
BALLU SINGH Vs. EMPEROR
|
December 21, 1937 |
|
BALMAKUND MARWARI Vs. FIRM PIRTHIRAJ GANESHDAS
|
November 30, 1937 |
|
BANARSI RAUT Vs. EMPEROR
|
October 21, 1937 |
|
BANK OF BEHAR LTD Vs. MADHUSUDAN LAL
|
March 16, 1937 |
|
BANKE BIHARI LAL Vs. RAM UCHIT SINGH
|
July 28, 1937 |
|
BANSIDHAR JAGLIK Vs. SAMU SINGH
|
March 8, 1937 |
|
BANSROPAN SINGH Vs. EMPEROR
|
September 1, 1937 |
|
BANU MAL Vs. RATAN DEO
|
January 20, 1937 |
|
BARAIK RAM GOVIND SINGH Vs. CHOWRA URAON
|
August 19, 1937 |
|
BARKATULLA SHEIKH Vs. JNANENDRA CHANDRA GHOSH
|
November 25, 1937 |
|
BASANTA KUMAR PAL Vs. BAZLEY RAHAMAN NASKAR
|
June 21, 1937 |
|
BASDEO KOIRI Vs. EMPEROR
|
September 27, 1937 |
|
BASDEO PRASAD Vs. BAIJU MANDAL
|
August 17, 1937 |
|
BASIRUDDIN MAHAMMAD Vs. PRASANNA DEB RAIKAT
|
November 29, 1937 |
|
BASORE SINGH Vs. SANT KUMAR
|
April 9, 1937 |
|
BASUDEO LAL Vs. BINDESHRI PRASAD
|
August 13, 1937 |
|
BATA KRISHNA PRAMANIK Vs. DEBA PROSAD GARGA
|
December 14, 1937 |
|
BEDANAND RAI Vs. NABOKUMAR SINGH
|
October 29, 1937 |
|
BENARES BANK LTD Vs. BJUGAL KISHORE
|
August 20, 1937 |
|
BENGAL NAGPUR RAILWAY CO LTD Vs. RUTTANJI RAMJI
|
December 20, 1937 |
|
BENGAL NAGPUR RAILWAY COMPANY LTD Vs. HAJI LATIF ABDULLA
|
February 18, 1937 |
|
BENGAL NORTH WESTERN RAILWAY CO LTD Vs. MATUKDHARI SINGH
|
August 17, 1937 |
|
BENI MADHAB MAHTO Vs. GANESH SINGH SARDAR
|
April 1, 1937 |
|
BENI MADHAB SIKDAR Vs. SARAT CHANDRA JANA
|
May 5, 1937 |
|
BEROJULLAH SARKAR Vs. AYATULLAH AKAND
|
July 27, 1937 |
|
BHAGABAN DAS SHAH Vs. FIRST LAND ACQUISITION COLLECTOR
|
July 22, 1937 |
|
BHAGALPUR ELECTRIC SUPPLY CO LTD Vs. HARI PRASAD SAHAY
|
September 2, 1937 |
|
BHAGALPUR ELECTRICITY SUPPLY CO LTD Vs. HARI PRASAD SAHA
|
September 2, 1937 |
|
BHAGAT RAJ Vs. MTGURAI DULAIYA
|
September 21, 1937 |
|
BHAGAWAN DAYAL SAHU Vs. CHANDULAL
|
July 14, 1937 |
|
BHAGWAT PRASAD Vs. SUDERSAN BHAGAT
|
August 23, 1937 |
|
BHAGWAT SAHAY Vs. KAM SUKRIT RAM
|
February 3, 1937 |
|
BHAGWATI DEVI Vs. CHANDRIKA PRASAD
|
July 28, 1937 |
|
BHAIRO SINGH Vs. RAI SHAMSUNDAR PRASAD
|
March 19, 1937 |
|
BHAIRODAYAL SAHU Vs. JAGESHWAR SAHU
|
January 5, 1937 |
|
BHAMIDIPATI SATYANARAYANA, RECEIVER, CHINCHINADA ESTATE Vs. ALLURI KRISHNAMRAJU
|
December 3, 1937 |
|
BHARAT BIKASH HALDER Vs. BHARAT LUXMI PICTURES
|
July 15, 1937 |
|
BHARAT DHARMA SYNDICATE, LTD Vs. HARISH CHANDRA
|
February 22, 1937 |
|
BHAVANAM NAGIREDDI Vs. BOARD OF COMMISSIONER FOR HINDU RELIGIOUS ENDOWMENTS
|
August 6, 1937 |
|
BHIKULAL GOPILAL MAHEAND Vs. BHAIYALAL BENISAO KESARBANI
|
October 28, 1937 |
|
BHUDEO Vs. SMRAM DEVI
|
January 5, 1937 |
|
BHUJANGA BHUSAN MUKHERJEE Vs. KALIDAS DAS
|
February 18, 1937 |
|
BHUPENDRA NATH CHATTERJEE AND FOUR ORS Vs. SMELOKESHI DASSI
|
August 3, 1937 |
|
BHUSAN CHANDRA GHOSE Vs. KANAILAL SADHUKHAN
|
January 8, 1937 |
|
BHYRADEVANHALLI LINGAPPA Vs. OFFICIAL RECEIVER
|
January 27, 1937 |
|
BIBHUTI BHUSAN DUTT, SHEBAIT OF SRI SRI ISWAR RADHABALLAV JIU, SRI SRIRADHA GOBINDA JIU AND SRI SRI ISWAR KUNJA BEHARI JIU Vs. RANEEGUNJ COAL ASSOCIATION LTD
|
April 27, 1937 |
|
BIBHUTI BHUSAN PAL CHAUDHURY Vs. SMMAYA DEBY
|
June 10, 1937 |
|
BIJADHAR RAM Vs. RAJKARAN SINGH
|
November 10, 1937 |
|
BIMAL KRISHNA GHOSE Vs. SHEBAITS OF SREE SREE ISWAR RADHA BALLAV JIU
|
January 11, 1937 |
|
BINDESHWARI RAI Vs. RAM PALAK SINGH
|
December 3, 1937 |
|
BINDESWARI PRASAD Vs. LAL MUNGARI LAL
|
September 2, 1937 |
|
BINDRABAN Vs. SRI GODAMJI MAHARANI BIRAJMAN MANDIR SRI RANGJI MAHARAJ
|
January 15, 1937 |
|
BIR RAM Vs. LACHMI RAI
|
August 17, 1937 |
|
BIRESHWAR DAS BAPULI Vs. PANDIT UMA KANT PANDAY VAKIL
|
January 6, 1937 |
|
BIRO Vs. ATMA RAM
|
February 1, 1937 |
|
BISHAMBHAR DAS Vs. RAM CHANDRA
|
November 17, 1937 |
|
BISHAMBHAR NATH KAPOOR Vs. LALA, AMAR NATH
|
February 15, 1937 |
|
BISHAN SINGH ALIAS BABU SINGH Vs. SHIAM LAL SONASI PRASAD
|
November 19, 1937 |
|
BISHESHAR Vs. GAYA BUX SINGH
|
November 19, 1937 |
|
BISHNATH SINGH Vs. COLLECTOR OF BENARES
|
January 28, 1937 |
|
BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWNMENTS Vs. PARASARAM VEERAGHAVACHARLU
|
February 19, 1937 |
|
BOHREY SHANKAR LAL Vs. BANSI DHAR
|
May 6, 1937 |
|
BOMMI REDDI MUNI REDDI Vs. PERUR SUBBIAH
|
February 5, 1937 |
|
BON BEHARI MUKHERJEE Vs. MAKHAN LAL MUKHERJEE
|
December 16, 1937 |
|
BRIJ MOHAN DAS Vs. MTPIARI
|
April 6, 1937 |
|
BRIJ MOHAN LAL Vs. LMONMOHAN DAS
|
January 8, 1937 |
|
BRINCHIPADA DAFADAR Vs. EMPEROR
|
August 20, 1937 |
|
BRITISH SUGAR MANUFACTURERS, LTD Vs. HARRIS (INSPECTOR OF TAXES)
|
December 16, 1937 |
|
BROJENDRA KISHORE ROY CHOUDHURY Vs. SKSHAMSERALI
|
January 13, 1937 |
|
BUCHAYYAGARI RANGA REDDY Vs. OFFICIAL RECEIVER
|
September 3, 1937 |
|
BUDHSEN Vs. ASHARFI LAL
|
September 8, 1937 |
|
C J SHILLINGFORD Vs. GENA TATMA
|
November 17, 1937 |
|
C K SAMARAPURI CHETTY Vs. PTHANGAVELU CHETTY
|
April 28, 1937 |
|
C KRISHNAVENI AMMAL Vs. PSSUBRAHMANYAM CHETTY
|
December 7, 1937 |
|
C MUNISWAMI NAIDU Vs. SRANGACHARI
|
August 9, 1937 |
|
C R PADMANABHA AIYAR Vs. COIMBATORE MUNICIPALITY REPRESENTED BY ITS CHAIRMAN CSRATHNASABAPATHY MUDALIAR
|
September 24, 1937 |
|
C RAMASUBBIER Vs. GMUHOMED KHAN SAHEB
|
March 22, 1937 |
|
C S MAHADEVA AIYAR Vs. MUNICIPAL COUNCIL, REPRESENTED BY THE COMMISSIONER
|
August 6, 1937 |
|
C S MAHADEVA IYER Vs. MUNICIPAL COUNCIL
|
August 6, 1937 |
|
C SABHAPATHI Vs. G HUNTLEY
|
December 21, 1937 |
|
C V C T V VENKATACHALAM CHETTIAR Vs. VVRNARNAGAPPA CHETTIAR
|
July 13, 1937 |
|
C V VYTHINATHA AIYAR Vs. CVVARADARAJA AIYAR
|
September 29, 1937 |
|
CANTEEN CONTRACTORS SYNDICATE LTD Vs. CORPORATION OF MADRAS
|
September 16, 1937 |
|
CAPTAIN W F WAKE-WALKER, O B E, R N Vs. STEAMER COLIN W LTD
|
April 15, 1937 |
|
CELLULAR CLOTHING CO LTD Vs. SEN ABDUL AND CO
|
November 16, 1937 |
|
CHADA MANGIAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM
|
December 1, 1937 |
|
CHADALAVADA VENKATA SUBBAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 15, 1937 |
|
CHAIRMAN AND COMMISSIONERS OF CHAIBASSA MUNICIPALITY Vs. GOBIND SAO
|
January 20, 1937 |
|
CHAIRMAN, MIDNAPORE DISTRICT BOARD Vs. MONMOTHA NATH MONDAL
|
February 10, 1937 |
|
CHAIRMAN, MUNICIPAL BOARD Vs. BHAJAN
|
February 2, 1937 |
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CHAIRMAN, MUNICIPAL COUNCIL Vs. NYAPATHI SUBBA RAO
|
January 19, 1937 |
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CHAIRMAN, MUNICIPALITY Vs. RAMKUMAR CHOUDHURY
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July 30, 1937 |
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CHAITAN PRAKASH Vs. MUMTAZ AHMAD
|
July 31, 1937 |
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CHAITANYA DAS BANERJEE Vs. RANJIT PAL CHOWDHURY
|
August 6, 1937 |
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CHAMPARAN JAIN Vs. SRIPATI NATH DEB
|
August 24, 1937 |
|
CHAMPION AUTOMOBILES LTD Vs. TRAVANCORE NATIONAL BANK LTD
|
August 19, 1937 |
|
CHAMPION AUTOMOBILES LTD BY DIRECTOR K M RAO Vs. CHARTERED BANK OF INDIA, AUSTRALIA AND CHINA
|
March 10, 1937 |
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CHAMROO SINGH Vs. RAGHO SINGH
|
August 17, 1937 |
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CHANDAN Vs. GHISSA
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April 9, 1937 |
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CHANDER PRASAD Vs. EMPEROR
|
March 12, 1937 |
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CHANDRA MOHAN SINGH Vs. BUTU MIAN
|
January 7, 1937 |
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CHARU CHANDRA ROY Vs. HRISHIKESH ROY AND ANOTHER
|
April 21, 1937 |
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CHATLAPALLI SURYAPRAKASA RAO Vs. POLISETTI VENKATARATNAM
|
December 10, 1937 |
|
CHAUBE SHEODARSHAN LAL Vs. BALMAKUND
|
October 18, 1937 |
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CHAUDHRI RAGHUBIR SINGH Vs. MULCHAND
|
April 29, 1937 |
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CHAUDHURY JAMUNA PRASAD SINGH Vs. RAM PADARATH SINGH
|
August 19, 1937 |
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CHAUTHI SINGH Vs. EMPEROR
|
August 1, 1937 |
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CHEEDALLA POLAMMA Vs. OFFICIAL RECEIVER
|
November 19, 1937 |
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CHEERATH NANIKUTTI AMMA Vs. ANANTHA LAKSHMIAMMAL, WIFE OF NARAYANA VADHIAR
|
April 29, 1937 |
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CHEMBROLU RAMAMURTHY Vs. CHEMBROLU BHIMASANKARARAO
|
November 22, 1937 |
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CHERUKUR KRISHNIAH Vs. SOWCAR LODD GOVINDA DOSS KRISHNA DOSS
|
February 19, 1937 |
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CHHATHU GOPE Vs. EMPEROR
|
September 10, 1937 |
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CHHOTOO LAL Vs. MTBIBI SAKINA
|
September 3, 1937 |
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CHIDAMBARAM MUNICIPALITY Vs. PVENUGOPAL PILLAI
|
February 8, 1937 |
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CHINTA VENKATA SUNDARA VENUGOPALASWAMY Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
|
September 15, 1937 |
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CHINTALAPUDI VENKATARAMAYYA Vs. POTULA VENKATARAMAYYA
|
August 6, 1937 |
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CHITRADHAR NARAIN DAS Vs. KHIDAR THAKUR
|
October 26, 1937 |
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CHITTALURI SITAMMA ALIAS SITABAYAMMA Vs. SAPHAR SITAPATIRAO
|
March 19, 1937 |
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CHOUDHURY MAHENDRA NATH DAS Vs. RADHASHYAM MANDAL
|
June 22, 1937 |
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CHRISTIAN YAO KISIEDU Vs. DJORBUA DOMPREH
|
June 22, 1937 |
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CHUDUVALATHUR DEVASWOM, URALARS NARAYANA NAMBUDRI Vs. SUB- COLLECTOR AND LAND ACQUISITION OFFICER
|
April 23, 1937 |
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CHUDVVALATHUR DEVASWOM URALARA M NARAYANAN NAMBUDRI Vs. SUB- COLLECTOR AND LAND ACQUISITION OFFICER
|
April 23, 1937 |
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CHUNDURI PANAKALA RAO Vs. PENUGONDA KUMARASWAMI
|
March 12, 1937 |
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CHUNNI LAL Vs. AJUDHIYA PRASAD
|
October 21, 1937 |
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COLLECTOR OF BENARES Vs. JAI NARAIN RAI
|
October 21, 1937 |
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COLLECTOR OF KISTNA Vs. SREEMANTHU RAJA YARLAGADDA SIVARAMA PRASAD BAHADUR, ZAMINDAR OF CHALLAPALLI
|
August 3, 1937 |
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COMMISSIONER OF INCOME TAX, U P Vs. TIKA RAM & SONS LTD
|
March 26, 1937 |
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COMMISSIONER OF INCOME-TAX Vs. DEWAN BAHADUR SLMATHIAS
|
April 29, 1937 |
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COMMISSIONER OF INCOME-TAX Vs. TIKA RAM AND SONS LTD
|
July 26, 1937 |
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COMMISSIONER OF INCOME-TAX Vs. ANDHRA INSURANCE COMPANY LTD
|
October 22, 1937 |
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COMMISSIONER OF INCOME-TAX, BOMBAY Vs. SARANGPUR COTTON MANUFACTURING CO LTD , AHMEDABAD
|
November 5, 1937 |
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COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. A P SWAMY GOMEDALLI
|
April 30, 1937 |
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COMMISSIONER OF INCOME-TAX, MADRAS Vs. B J FLETCHER
|
June 14, 1937 |
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COMMISSIONER OF INCOME-TAX, MADRAS Vs. SLMATHIAS
|
October 13, 1937 |
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COMMISSIONER OF INCOME-TAX, MADRAS Vs. DIWAN BAHADUR SLMATHIAS
|
April 29, 1937 |
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COMMISSIONER OF INCOME-TAX, PUNJAB, NORTH-WEST FRONTIER AND DELHI PROVINCES, LAHORE Vs. NAWAL KISHORE-KHARAITI LAL
|
November 9, 1937 |
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COMMISSIONER OF INCOME-TAX, UNITED AND CENTRAL PROVINCES Vs. BADRIDAS RAMRAI SHOP, AKOLA, OWNER LAXMINARAYAN BADRIDAS SHRAWAGI
|
February 19, 1937 |
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COMMISSIONER, LUCKNOW DIVISION Vs. DEPUTY COMMISSIONER OF PARTABGARH
|
May 6, 1937 |
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COMMISSIONERS FOR PORT OF CALCUTTA Vs. BHUBANESWAR PRASAD
|
July 23, 1937 |
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COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. CORPORATION OF CALCUTTA
|
July 26, 1937 |
|
COMMISSIONERS OF PATNA CITY MUNICIPALITY Vs. BISHAMBHARDEO NARAIN
|
February 25, 1937 |
|
CORPORATION OF CALCUTTA Vs. BANGSHIDHAR BIDASARIA
|
July 22, 1937 |
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CORPORATION OF CALCUTTA Vs. SUSIL KUMAR GHOSE
|
February 26, 1937 |
|
D DOSS Vs. CPCONNELL AND WAPLOBO (JOINT OFFICIAL LIQUIDATORS)
|
August 12, 1937 |
|
D E D COHEN Vs. BAIDYANATH MUKHERJEE
|
November 30, 1937 |
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DACCA CO-OPERATIVE INDUSTRIAL UNION LTD Vs. DACCA CO-OPERATIVE SANKHYA SILPA SAMITY LTDNO1
|
December 21, 1937 |
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DAKAMARRI KANNAYYA Vs. VADALI VENKATESAM
|
January 21, 1937 |
|
DAKKAMARRI KANNAYYA Vs. VADALI VENKATESAN
|
January 21, 1937 |
|
DALIP NARAYAN SINGH Vs. SMTAMARBAS KUER
|
September 14, 1937 |
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DANDAMUDI RAMARAYUDU Vs. DANDAMUDI SITALAKSHMAMMA
|
May 6, 1937 |
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DARPAN POTDARIN Vs. EMPEROR
|
October 29, 1937 |
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DASA E KRISHNA CHETTY Vs. KALAVALU PEDDA NARAYANAPPA
|
December 9, 1937 |
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DASRATH TELI Vs. RAM DAS THAKURAI
|
August 18, 1937 |
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DATA RAM Vs. DHARA
|
November 25, 1937 |
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DAULAT KHAN Vs. EMPEROR
|
March 30, 1937 |
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DAVOOD MOHIDEEN ROWTHER Vs. SAHABDEEN SAHIB
|
February 11, 1937 |
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DAWAR SINGH Vs. EMPEROR
|
July 30, 1937 |
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DEB PROSANNA MUKHERJEE Vs. HARI KISON RATHI
|
May 19, 1937 |
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DEB SINGH Vs. THAGU SAH
|
August 23, 1937 |
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DEBENDRA NATH ROY CHOUDHURY Vs. OFFICIAL RECEIVER
|
May 18, 1937 |
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DEBI BUX Vs. RAMESWAR PRASAD NARAIN SINGH
|
September 1, 1937 |
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DEEBAL MAHTON Vs. MOTI MAHTON
|
December 3, 1937 |
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DEO SARAN SINGH Vs. LOKNATH RAI
|
February 16, 1937 |
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DEOKINANDAN PANDEY Vs. RAM CHANDRA TEWARI
|
August 31, 1937 |
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DEPUTY COMMISSIONER OF PARTABGARH Vs. PURAN CHAND HAR NARAIN
|
August 17, 1937 |
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DEVI SANKAR BANERJEE Vs. JANENDRA NARAYAN BAGCHI
|
July 23, 1937 |
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DEVJI NARAYANJI Vs. RATANSI HIRJI BHOJRAJ
|
August 12, 1937 |
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DEVULAPALLI SABHANADRI SASTRULU Vs. DORBALA NAGAYYA SASTRY
|
December 1, 1937 |
|
DEWAN SYED ALEY RASUL Vs. SETH BALKISHAN
|
February 1, 1937 |
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DHAKESWARI COTTON MILLS LTD Vs. NIL KAMAL CHAKRAVORTY
|
June 7, 1937 |
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DHANSAR COAL CO LTD Vs. BABU LAL AGARWALA
|
October 27, 1937 |
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DHARAM DEO PANDEY Vs. RAMANUJ PANDEY
|
August 3, 1937 |
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DHARAM SINGH Vs. BISHAN SARUP
|
August 25, 1937 |
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DHARAM SINGH Vs. THAKUR TIKAM SINGH
|
November 16, 1937 |
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DHARANIDHAR SARDAR Vs. SURJA KANTA ROY CHOWDHURY
|
April 21, 1937 |
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DHURWAS M VENKATACHALAPATHI IYER, LAKSHMANA IYER SONS Vs. CITY CINEMA CO LTD, THROUGH MANAGING DIRECTOR JCRAJAGOPALA IYER
|
September 27, 1937 |
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DIBOPRAKASH GANGULY Vs. SUPROKOSH GANGULY
|
December 13, 1937 |
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DIMALA NARASU Vs. INGILI BAITHARU
|
May 5, 1937 |
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DINESH CHANDRA CHOUDHURY Vs. RAJENDRA CHANDRA KAR
|
December 15, 1937 |
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DISTRICT BOARD Vs. RAI BAHADUR CHANDRA KETU NARAYAN SINGH
|
May 24, 1937 |
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DISTRICT LOCAL BOARD, AHMEDABAD Vs. SECRETARY OF STATE
|
December 6, 1937 |
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DR BHAWANI SHANKER Vs. BRAGHUBAR DAYAL
|
January 20, 1937 |
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DUKHAN SAHU Vs. EMPEROR
|
August 20, 1937 |
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DURAIRANGAM PILLAI Vs. GOVINDARAJULU NAIDU
|
November 29, 1937 |
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DURBIJAI SINGH Vs. NAWAB ZOHRA SULTAN BEGAM
|
July 31, 1937 |
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DURGA PROSAD CHAMARIA Vs. SECRETARY OF STATE
|
April 9, 1937 |
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DURGA SINGH Vs. GIRWAR DUTT JOSHI
|
December 17, 1937 |
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DURGAPADA BERA Vs. ATUL CHANDRA BERA
|
June 4, 1937 |
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DWARIK MANDAL Vs. NALINI KANTA MITRA
|
May 20, 1937 |
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DWARKA NATH SINGH Vs. MT RAJ RANI
|
May 7, 1937 |
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DWARKA PRASAD Vs. PARMESHWARI RAI
|
April 29, 1937 |
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DWARKA PRASAD SINGH Vs. BABU LAL SINGH
|
November 24, 1937 |
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DWARKA RAM Vs. MTJALESWARI
|
January 19, 1937 |
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DWARKANATH MITRA BISWAS Vs. SMHEMANGINI KAR
|
March 18, 1937 |
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DWARKAPRASAD PYARELAL Vs. EMPEROR
|
July 30, 1937 |
|
E B M COMPANY, LTD Vs. DOMINION BANK
|
June 11, 1937 |
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E SU NA SHEIKH DAVOOD ROWTHER Vs. NRMNRAMANATHAN CHETTIAR
|
August 4, 1937 |
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EBRAHIM HAZI ISMAIL (SINCE DECEASED, REPRESENTED BY BAI FATMA BAI) Vs. OFFICIAL TRUSTEE
|
June 24, 1937 |
|
EKABBAR MONDAL Vs. EMPEROR
|
February 12, 1937 |
|
ELLIS STELLA BEAUMONT Vs. ENGLISH MOTOR CAR CO
|
December 17, 1937 |
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EMDAD ALI CHAUDHURI Vs. TABUBULLA
|
February 25, 1937 |
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EMPEROR Vs. SATYENDRA NATH BOSE
|
April 8, 1937 |
|
EMPEROR Vs. JUGAL KISHORE TEBERAWALLA
|
May 3, 1937 |
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EMPEROR Vs. HARIA DHOBI
|
August 31, 1937 |
|
EMPEROR Vs. MANGRU KISAN
|
August 6, 1937 |
|
EMPEROR Vs. SHEO CHANDRA PRASAD
|
July 28, 1937 |
|
EMPEROR Vs. DURGA CHARAN SING
|
July 22, 1937 |
|
EMPEROR Vs. GEDKA GOALA
|
February 24, 1937 |
|
EMPEROR Vs. CHOKHEY
|
March 18, 1937 |
|
EMPEROR Vs. BISHAN SAHAI VIDYARTHI
|
April 21, 1937 |
|
EMPEROR Vs. FGKALKHOWAN
|
February 3, 1937 |
|
EMPEROR Vs. KORAMUTLA NARASIGADU
|
March 18, 1937 |
|
EMPEROR Vs. NIBHARESH MANDAL MOHAR MANDAL
|
August 3, 1937 |
|
EMPEROR Vs. JAGANNATH GIR
|
January 20, 1937 |
|
EMPEROR Vs. SITA RAM
|
April 13, 1937 |
|
EMPEROR Vs. SOMRA BHUIAN
|
July 30, 1937 |
|
ENDAPALLE ELLA REDDI Vs. EMPEROR
|
February 11, 1937 |
|
ESTATE AND TRUST AGENCIES (1927) LTD Vs. SINGAPORE IMPROVEMENT TRUST
|
May 31, 1937 |
|
ETTIYAR AHMED KUTTY Vs. VAYALILAKATH AYITHRAMAN KUTTY
|
April 16, 1937 |
|
ETTIYAT AHMED KUTTY Vs. VAYALIKATH AYITHRAMAN KUTTY
|
April 16, 1937 |
|
FAIYAZUDDIN KHAN Vs. MUSAMMAT ZAHUR BIBI
|
November 23, 1937 |
|
FAKIR Vs. EMPEROR
|
February 23, 1937 |
|
FASAHAT ALI KHAN Vs. ASHFAQ ALI KHAN
|
April 12, 1937 |
|
FATIMA BEGUM Vs. AHMAD ALI KHAN
|
February 19, 1937 |
|
FIRM BHUDERMULL CHANDI PRASAD Vs. FIRM HAJI MAHAMMAD ALI JAGARNATH
|
August 17, 1937 |
|
FIRM BRIJ KISHORE RAM SARUP Vs. SHEO CHARAN LAL
|
September 22, 1937 |
|
FIRM DEDHRAJ-LACHMINARAYAN Vs. BHAGWAN DAS
|
February 17, 1937 |
|
FIRM GANGA PRASAD RATAN Vs. SECRETARY OF STATE
|
April 30, 1937 |
|
FIRM HARJIVANLAL BALKISON Vs. FIRM RADHAKISON GOPIKISON
|
November 9, 1937 |
|
FIRM JIWAN RAM RAMCHANDRA Vs. JAGERNATH SAHU
|
January 13, 1937 |
|
FIRM JOHAR MAL-PARAN RAM Vs. BINDESWARI PRASAD SINGH
|
April 13, 1937 |
|
FIRM KHINCHA MAL-HARI KISHAN DAS Vs. FIRM KHUB RAM-MUNNA LAL
|
May 6, 1937 |
|
FIRM RAM LAL BHIKAM CHAND Vs. SECRETARY OF STATE
|
February 3, 1937 |
|
FIRM SHIVA DAYAL MAL SURAJ BHAN Vs. RAJESHWAR PRASAD
|
August 2, 1937 |
|
FIRM SURAJMAL BADRI DAS OF DAULAT KHAN Vs. FIRM MANBODH BHAGAT LALL CHAND RAM
|
November 9, 1937 |
|
FIRM SURAJMAL-BADRI DAS OF DAULAT KHAN Vs. FIRM MANBODH- BHAGAT LALL CHAND RAM
|
November 9, 1937 |
|
FORD MOTOR COMPANY OF INDIA LTD Vs. SECRETARY OF STATE
|
November 19, 1937 |
|
FORMAN ALI MIJI Vs. UZIR ALI SHEK
|
July 30, 1937 |
|
G D RITCHSON Vs. WLDRITCHSON
|
December 8, 1937 |
|
G MEENAKSHISUNDARAM AIYAR Vs. SWAMINATHA AIYAR
|
November 11, 1937 |
|
G MOHIDEEN SAHIB Vs. KOTTA LAKSHMAYYA
|
March 5, 1937 |
|
G SUBBARAYALOO Vs. RANGANATHA MUDALIAR
|
December 17, 1937 |
|
G THIRUVENKATACHARIAR, OFFICIAL LIQUIDATOR OF THE NATIONAL LIVE STOCK REGISTRTION BANK LTD (IN LIQUIDATION) Vs. ATVELU MUDALIAR
|
September 28, 1937 |
|
GADADHAR ROY CHOUDHURY Vs. DHIRENDRA NATH GHOSE
|
July 16, 1937 |
|
GADDAM ADEMMA Vs. ANAM HANUMA REDDI DECLARED MAJOR AND GUARDIAN DISCHARGED
|
August 12, 1937 |
|
GADDE VENKATARAYUDU Vs. ANUMOLU CHINA RAMAKRISHNAYYA
|
April 14, 1937 |
|
GAINDA LAL GOEL Vs. RAMESHWAR DAS
|
April 15, 1937 |
|
GAJANAND AGARWALLA Vs. RANI PRAYAG KUMARI DEBI
|
April 27, 1937 |
|
GAJRAJ SINGH Vs. TEJ SINGH
|
September 28, 1937 |
|
GANESH PRASAD SINGH Vs. SHEOGOBIND SAHU
|
September 3, 1937 |
|
GANGA DHAR Vs. INDAR SINGH
|
November 29, 1937 |
|
GANGA PRASAD SAO Vs. DULARI SARAN SINGH
|
March 3, 1937 |
|
GANGA PRASAD SINGH Vs. THAKUR BINDESHWARI SINGH
|
September 21, 1937 |
|
GANGADHAR NATHMULL Vs. CORPORATION OF CALCUTTA
|
August 9, 1937 |
|
GANGAMMA Vs. MAHABALA BHATTA
|
April 29, 1937 |
|
GANGAMMA ALIAS CHINNAKEMPAMMAL Vs. CUDDAPAH KUPPAMMAL
|
October 21, 1937 |
|
GANPAT RAI MARWARI Vs. SUKHDEO RAM
|
November 30, 1937 |
|
GARAPATI VENKANNA Vs. MULLAPUDI ATCHUTARAMANNA
|
December 14, 1937 |
|
GAYA MISRA Vs. RAMMANOG MISIR
|
August 24, 1937 |
|
GAYA SAHU Vs. DEBARCHAN BHOKTA
|
July 16, 1937 |
|
GHAMANDI MISSER Vs. JAGARNATH MISSER
|
December 3, 1937 |
|
GHASIRAM MARWARI Vs. RAJA SHIBA PRASAD SINGH
|
February 18, 1937 |
|
GHULAM DASTGIR Vs. MOHAMMAD AMIN (SUERTY, OBJECTOR)
|
April 28, 1937 |
|
GIRDHAR DAS Vs. TRILOKI NATH
|
October 29, 1937 |
|
GOBARDHAN CHANDRA RAY NASKAR Vs. KANAI LAL BANDURI
|
November 26, 1937 |
|
GOBIND SARAN SINGH Vs. RAM AUTAR SINGH
|
August 26, 1937 |
|
GOGINENI ANKAYYA Vs. OFFICIAL RECEIVER, MASULIPATAM
|
January 22, 1937 |
|
GOJINENI BAPAYYA Vs. GOJINENI RAMAKRISHNAYYA
|
December 7, 1937 |
|
GOLOKE BEHARI TAKAL Vs. EMPEROR
|
July 20, 1937 |
|
GOPI MOHAN JEO THAKUR Vs. BEPIN BEHARI BHAKAT
|
March 17, 1937 |
|
GOPINATH SHAH Vs. FIRST LAND ACQUISITION COLLECTOR
|
November 25, 1937 |
|
GOSWAMINI SHRI KAMALA VAHOOJI MAHARAJ OF KUTCH MANDVI Vs. COLLECTOR OF BOMBAY,
|
June 17, 1937 |
|
GOVERNMENT ADVOCATE Vs. KUMAR SINGH
|
July 20, 1937 |
|
GOVIND RAI Vs. DIGBIJOY SINGH
|
August 13, 1937 |
|
GUDIVADA RAMA RAO Vs. POTTISWAMI
|
July 30, 1937 |
|
GULAB RAI Vs. SHIBBA MAL
|
May 6, 1937 |
|
GULRAJ SHROFF Vs. KANIRAM SUREKA
|
December 2, 1937 |
|
GULZARI LAL Vs. MOHAMMAD SHAFI KHAN
|
November 29, 1937 |
|
GUNDLA VENKAMMA Vs. RAO SAHIB KOTLA SANYASAYYA
|
October 22, 1937 |
|
GUPTESWAR MISSIR Vs. RADHA MOHAN MISSIR
|
January 6, 1937 |
|
GURSHAI MAHTON Vs. JUGESHWARI PRASAD SINGH
|
February 16, 1937 |
|
GUTTA VENKAYYA Vs. PUNYAMURTHULA VENKATA RATTAMMA (DIED)
|
October 1, 1937 |
|
GUZULU DEVENDRA AYYAR Vs. PCMUTHU CHETTIAR
|
November 5, 1937 |
|
GYAN DATT Vs. SADA NAND LAL
|
November 29, 1937 |
|
H N DUTTA AND CO -DECREE-HOLDERS Vs. SMTTARUBALA DASSI
|
May 18, 1937 |
|
H VENKATA SASTRI AND SONS Vs. SHROFF BALAKRISHNA RAO
|
August 31, 1937 |
|
HAFIZ ABDUL NOOR Vs. SAHU BRIJ MOHAN SARAN
|
December 13, 1937 |
|
HAFIZ AHMAD ALI KHAN Vs. ANAND SARUP
|
February 25, 1937 |
|
HAFIZ WAZIR ALI Vs. LADLEY BEGUM
|
December 22, 1937 |
|
HAJI RAJAB ALI Vs. SHAIKH AKBAR ALI
|
February 17, 1937 |
|
HALADHAR PATHAK Vs. MADAN MOHON SINGHA CHOUDHURY
|
April 29, 1937 |
|
HALUMAN SAH Vs. MOTIHARI MUNICIPALITY
|
January 5, 1937 |
|
HAMID UDDIN Vs. AKBAR HUSAIN
|
January 21, 1937 |
|
HARADHONE MUKERJEE Vs. BROJENDRA NATH RAI CHOUDHURY
|
April 21, 1937 |
|
HARENDRA KUMAR GHOSH Vs. GURUPADA BHOWMICK
|
April 15, 1937 |
|
HARENDRA KUMAR MONDAL Vs. EMPEROR
|
July 16, 1937 |
|
HARENDRA NATH MITRA Vs. HOSSAINALI SANA
|
December 3, 1937 |
|
HARI DAS Vs. MURLI PRASAD
|
February 24, 1937 |
|
HARI SADASHIV KHARE Vs. SITABAI RAMCHANDRA SADASHIV KHARE
|
March 19, 1937 |
|
HARIBILASH SHOW Vs. NARAINDAS AGARWALLA
|
September 2, 1937 |
|
HARIDASI DEBI Vs. MANUFACTURERS LIFE ASSURANCE CO LTD
|
March 11, 1937 |
|
HARIHAR Vs. EMPEROR
|
July 31, 1937 |
|
HARISADHAN DE Vs. RADHIKA PROSAD PANDIT
|
July 30, 1937 |
|
HARRY THRIEPLAND WOODWARD Vs. MRSIRIS MAUD WOODWARD
|
September 3, 1937 |
|
HATEMUDDIN SIRKAR Vs. MUSAJJAMA SIRCAR
|
November 22, 1937 |
|
HAVELOCK CHARLES DAVID GOODALL Vs. MRSBEATRICE HONOR AGATHA GOODALL
|
November 12, 1937 |
|
HEMANGA BHUSAN ROY CHOUDHURY Vs. BHIM GHARAMI
|
January 26, 1937 |
|
HEMANTA KUMAR DAS Vs. ALLIANTZ UND STUTTGARTER LIFE INSURANCE CO LTD
|
July 28, 1937 |
|
HIBA AHMAD Vs. MTRAM PIARI
|
April 2, 1937 |
|
HIRA SINGH Vs. JAI SINGH
|
May 13, 1937 |
|
HIS HIGHNESS MAHARAJA MAN SINGH OF SEWAI JAIPUR Vs. ARJUN LAL
|
July 26, 1937 |
|
HON BLE MAHARAJADHIRAJ SIR KAMESHWAR SINGH BAHADUR, K C I E OF DARBHANGA Vs. DHOLAI KHAWAS
|
March 1, 1937 |
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HOOGHLY FLOUR MILLS CO LTD Vs. NRITYANANDA DUTT
|
April 27, 1937 |
|
HOSSAINI METHOR Vs. EMPEROR
|
May 5, 1937 |
|
HOUSE OF LABOURERS LTD Vs. COMILLA BANKING CORPORATION LTD
|
April 5, 1937 |
|
HRIDAY NATH ROY Vs. EMPEROR
|
May 28, 1937 |
|
HRISHIKESH MITRA Vs. BARADA PROSAD ROY CHOUDHURI
|
July 16, 1937 |
|
HUBERT ROWAN HODGE Vs. SHAHEBZADA MAHOMED KAMGAR SHAH
|
January 29, 1937 |
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HUMAYAUN RAZA CHOUDHURY Vs. SURENDRA NATH BOSE
|
February 24, 1937 |
|
IKKASSINTAKATH ABDURAHIMAN Vs. NADAKKAVU MALIKKAL BEERAN KOYA
|
December 10, 1937 |
|
IMARAT MALLIK Vs. EMPEROR
|
August 18, 1937 |
|
IN RE: A A MUKHTAR Vs. STATE
|
November 11, 1937 |
|
IN RE: A FIRST GRADE PLEADER Vs. STATE
|
April 21, 1937 |
|
IN RE: A K FAZLAL HUQ Vs. STATE
|
April 23, 1937 |
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IN RE: ABDUL NASEER; EMPEROR Vs. GHULAM
|
May 6, 1937 |
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IN RE: ABDUR RAHIMAN KUTTY Vs. STATE
|
February 3, 1937 |
|
IN RE: ADIRAJU SOMANNA Vs. STATE
|
December 17, 1937 |
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IN RE: AMRITA BAZAR PATRIKA LTD Vs. STATE
|
July 14, 1937 |
|
IN RE: ANNUM KESANNA CHETTY Vs. STATE
|
September 13, 1937 |
|
IN RE: ARIKATLA NAGIREDDI Vs. STATE
|
September 23, 1937 |
|
IN RE: ATHAPPA GOUNDAN Vs. STATE
|
March 16, 1937 |
|
IN RE: B KAPPINI GOUNDER Vs. STATE
|
October 12, 1937 |
|
IN RE: BENGAL ZEMINDARY AND BANKING CO LTD Vs. STATE
|
February 1, 1937 |
|
IN RE: BISSENDOYAL DOYARAM Vs. STATE
|
May 6, 1937 |
|
IN RE: BRAHMA NAND Vs. STATE
|
October 6, 1937 |
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IN RE: D M VENKATANARAYANA AYYAR Vs. STATE
|
January 15, 1937 |
|
IN RE: DASI VIRAYA Vs. STATE
|
December 1, 1937 |
|
IN RE: DASTAGIR ALIAS GULAM DASTAGIR Vs. STATE
|
July 16, 1937 |
|
IN RE: DHANUKODI NAYAKKAR Vs. STATE
|
November 15, 1937 |
|
IN RE: ENDAPALLE ELLA REDDI Vs. STATE
|
February 11, 1937 |
|
IN RE: G AN ADVOCATE Vs. STATE
|
April 20, 1937 |
|
IN RE: G APLEDAER Vs. KSAMBASIVA AYYAR
|
December 6, 1937 |
|
IN RE: GOPALAKRISHNAN Vs. STATE
|
November 25, 1937 |
|
IN RE: GOVINDARAJ Vs. STATE
|
November 24, 1937 |
|
IN RE: HILTON BROWN Vs. STATE
|
December 8, 1937 |
|
IN RE: HIRALAL BANJARA Vs. STATE
|
February 8, 1937 |
|
IN RE: JAGANNATH PRASAD; IN RE: BHARAT DHARMA SYNDICATE (IN LIQUIDATION) Vs. STATE
|
December 10, 1937 |
|
IN RE: JODHA SINGH Vs. STATE
|
August 16, 1937 |
|
IN RE: K S RATHINAM PILLAI Vs. STATE
|
September 27, 1937 |
|
IN RE: K, SARAN Vs. STATE
|
December 2, 1937 |
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IN RE: KALIYAPPA UDAYAN Vs. STATE
|
February 4, 1937 |
|
IN RE: KALLI KORAVAN Vs. STATE
|
November 19, 1937 |
|
IN RE: KESHARDEO CHAMRIA Vs. STATE
|
March 4, 1937 |
|
IN RE: KHETRAMONI DEBYA Vs. STATE
|
November 11, 1937 |
|
IN RE: KOTHA ACHAYYA SETTI Vs. STATE
|
July 23, 1937 |
|
IN RE: KUMARAPPA CHETTIAR Vs. STATE
|
April 15, 1937 |
|
IN RE: L A FIRST GRADE PLEADER, RAJAM Vs. STATE
|
March 18, 1937 |
|
IN RE: L, A PLEADER, RAJAM, M NARAYANAMURTI Vs. STATE
|
December 30, 1937 |
|
IN RE: LAST WILL AND TESTAMENT OF HAJEE SIR ISMAIL SAIT; MAHOMED YOONUS Vs. ABDUR SATTAR ISMAIL
|
December 17, 1937 |
|
IN RE: M S PONNUSWAMY AIYAR Vs. STATE
|
July 28, 1937 |
|
IN RE: MAHAMMAD FARUQ Vs. STATE
|
August 26, 1937 |
|
IN RE: MALAI Vs. STATE
|
August 18, 1937 |
|
IN RE: MALLIMOGGALA VENKATARAMIAH Vs. STATE
|
September 17, 1937 |
|
IN RE: MANA Vs. STATE
|
November 11, 1937 |
|
IN RE: MOHANPUR TEA CO LTD Vs. STATE
|
January 28, 1937 |
|
IN RE: MORSAN ALIAS CHINNATHAMBI PATTAN Vs. STATE
|
November 29, 1937 |
|
IN RE: MR N GOPALA AIYAR, PLEADER; IN RE: K SAMBASIVA AIYAR Vs. STATE
|
December 6, 1937 |
|
IN RE: MYLASWAMI GOUNDAN Vs. STATE
|
August 2, 1937 |
|
IN RE: N DURAISWAMI AIYAR Vs. STATE
|
January 25, 1937 |
|
IN RE: NARAPA REDDI SESHA REDDI Vs. STATE
|
December 17, 1937 |
|
IN RE: P RAMASWAMI MUDALIAR Vs. STATE
|
November 24, 1937 |
|
IN RE: PERIASAMI GOUNDAN Vs. STATE
|
January 21, 1937 |
|
IN RE: PONNUSWAMI SERVAI Vs. STATE
|
October 28, 1937 |
|
IN RE: PUBLIC PROSECUTOR Vs. STATE
|
December 1, 1937 |
|
IN RE: RAHIMAN KHAN SAHIB Vs. STATE
|
December 1, 1937 |
|
IN RE: RAJANI KANTA PADIA Vs. STATE
|
March 3, 1937 |
|
IN RE: RAMAKKAL Vs. STATE
|
September 23, 1937 |
|
IN RE: RAMALINGA GOUNDAN Vs. STATE
|
August 6, 1937 |
|
IN RE: RAMASWAMI Vs. STATE
|
November 16, 1937 |
|
IN RE: RAMASWAMY AIYAR Vs. STATE
|
January 18, 1937 |
|
IN RE: S C MULLICK AND SONS Vs. STATE
|
October 25, 1937 |
|
IN RE: S T NAMBI CHETTY Vs. STATE
|
September 6, 1937 |
|
IN RE: SHANMUGHAM ASARI Vs. STATE
|
November 17, 1937 |
|
IN RE: SOUTH INDIAN FILM CORPORATION, LIMITED; KODAK, LIMITED Vs. SOUTH INDIAN FILM CORPORATION, LIMITED
|
January 8, 1937 |
|
IN RE: SUBBIA PANDARAM Vs. STATE
|
May 6, 1937 |
|
IN RE: SUNDARA MUDALIAR Vs. STATE
|
January 14, 1937 |
|
IN RE: T TIRUMALAI MUDALIAR Vs. STATE
|
October 7, 1937 |
|
IN RE: THEVAR SERVAI Vs. STATE
|
November 17, 1937 |
|
IN RE: UDHAB CHANDRA PAL Vs. SIDESWAR PRASAD SINGH
|
July 29, 1937 |
|
IN RE: UNNA MUHAMMAD SAHIB Vs. STATE
|
September 24, 1937 |
|
IN RE: VATASSERI ITTICHATHARA VALIA MANNADIAR (KARNAVAN AND MANAGER OF TARWAD) Vs. STATE
|
December 2, 1937 |
|
IN RE: VEERASWAMI PADAYACHI Vs. STATE
|
December 6, 1937 |
|
IN RE: VELAYUDHAM PILLAI Vs. STATE
|
April 6, 1937 |
|
IN THE MATTER OF KESHARDEO CHAMRIA Vs. STATE
|
March 4, 1937 |
|
IN THE MATTER OF THE OFFICIAL ASSIGNEE FOR BENGAL (ESTATE OF JNANENDRA NATH PRAMANIK) Vs. STATE
|
January 28, 1937 |
|
IN THE MATTR OF Vs. GEVERY
|
February 18, 1937 |
|
INAMULLAH Vs. BABU RAM
|
January 15, 1937 |
|
INAYAT ULLAH Vs. MUSAMMAT HOSHYARI
|
February 3, 1937 |
|
INDERDEO SINGH Vs. KESHO SINGH
|
September 15, 1937 |
|
INDIAN RADIO AND CABLE COMMUNICATIONS CO, LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN
|
April 8, 1937 |
|
INLAND REVENUE COMMISSIONERS Vs. LAWRENCE, GRAHAM & CO
|
March 3, 1937 |
|
INTERNATIONAL RAILWAY COMPANY Vs. NIAGARA PARKS COMMISSION
|
April 15, 1937 |
|
ISAAC W C SOLLOWAY Vs. J P MCLAUGHLIN
|
October 29, 1937 |
|
ISHAQ Vs. EMPEROR
|
January 27, 1937 |
|
ISMAIL Vs. FIRM JOHRI MAL-SITAL PRASAD
|
April 29, 1937 |
|
ISRI PRASAD SINGH Vs. JAGAT PRASAD SINGH
|
May 6, 1937 |
|
J GANESH LALA Vs. RATAN BAI
|
August 5, 1937 |
|
JAFAR HUSAIN Vs. BISHAMBHAR NATH
|
January 21, 1937 |
|
JAGABANDHU, GOBINDA CHANDRA, PROBHAT CHANDRA ROY CHOUDHURI FIRM Vs. BHUSAI BEPARI
|
November 8, 1937 |
|
JAGADAMBA LOAN CO LTD Vs. SATYENDRA CHANDRA GHOSE MOULIK
|
June 21, 1937 |
|
JAGADISH CHANDRA MITRA Vs. KUNJA MOHAN SHAH
|
January 25, 1937 |
|
JAGARNATH PRASAD SINGH Vs. SURAJDEO NARAIN SINGH
|
April 22, 1937 |
|
JAGAT MOHAN NATH SAHI DEO Vs. SHEONARAIN MARWARI
|
November 25, 1937 |
|
JAGAT MOHAN PRASAD Vs. LWBION
|
February 3, 1937 |
|
JAGDEO NARAIN SINGH Vs. TULA SINGH
|
February 5, 1937 |
|
JAI PRAKASH Vs. BHAGWAN DAS AND CO
|
January 18, 1937 |
|
JAINT SINGH Vs. NAND RAM
|
October 29, 1937 |
|
JALADHI CHANDRA MUKHERJI Vs. PARBATI CHARAN MUKERJI
|
June 8, 1937 |
|
JAMES EGGAY TAYLOR Vs. UNITED AFRICA CO LTD
|
January 26, 1937 |
|
JAMUNA DAS Vs. RAM KUMAR JI
|
February 17, 1937 |
|
JAMUNA PRASAD Vs. BHAWANI DAYAL
|
April 2, 1937 |
|
JAMUNA PRASAD RAI Vs. RAJBALLAM RAI
|
February 26, 1937 |
|
JANAKI AMMAL Vs. MARUDAI CHETTI
|
January 26, 1937 |
|
JANKI SINGH Vs. JEVANANDAN SINGH
|
July 30, 1937 |
|
JATAN THAKUR Vs. ALI JAN MIA
|
February 17, 1937 |
|
JATINDRA MOHAN DAS Vs. EMPEROR
|
January 26, 1937 |
|
JIOO MIAN Vs. EMPEROR
|
September 24, 1937 |
|
JITENDRA NATH GHOSE Vs. HIRENMOY KUMAR SAHA
|
April 23, 1937 |
|
JITENDRA NATH PAL Vs. BIRENDRA KRISHNA ROY
|
November 22, 1937 |
|
JNANENDRA KUMAR ROY Vs. AKASH CHANDRA CHOWDHURI
|
October 1, 1937 |
|
JNANENDRA NATH NANDA Vs. JADU NATH BANERJI
|
August 20, 1937 |
|
JODHAN PROSAD BHAKAT Vs. HEERALAL AGARWALLA AND CO
|
December 22, 1937 |
|
JODHAN PROSAD VAKAT Vs. HAJI MAHAMMAD YUNUS MOULVI
|
July 8, 1937 |
|
JOKHAI Vs. JAWAHIR LAL
|
March 5, 1937 |
|
JOKHU Vs. MUNICIPAL BOARD
|
September 16, 1937 |
|
JONABALI SARDAR Vs. SMSALEHA KHATUN
|
August 11, 1937 |
|
JOSEPH MAYR Vs. PHANI BHUSAN GHOSE
|
December 21, 1937 |
|
JOTI LAL SAH Vs. MTRAMESWARI KUER
|
November 24, 1937 |
|
JOTI LAL SHAH Vs. BENI MADHO PRASAD SINGH
|
February 4, 1937 |
|
JOTIS CHANDRA BISWAS Vs. JADU NATH SIKDAR
|
March 17, 1937 |
|
JUGESHWAR SINGH Vs. RIJHAN SINGH
|
November 26, 1937 |
|
JUPITER GENERAL INSURANCE CO, LTD Vs. ARDESHIR BOMANJI SHROFF
|
April 15, 1937 |
|
JURO SAHU Vs. KAMLESHWARI PRASAD
|
August 17, 1937 |
|
JUTHAN RAM DUBEY Vs. RAMUN RAM TEWARI
|
November 19, 1937 |
|
K A DAWOOD SAHIB Vs. VASHEIK MOHIDEEN SAHIB
|
August 3, 1937 |
|
K KANDAPPA CHETTI Vs. LAKSHMAMMAL
|
April 2, 1937 |
|
K M SRINIVASAM PILLAI Vs. YPRLALAGAPPA CHETTIAR
|
November 12, 1937 |
|
K N RAMAKRISHNA AIYAR Vs. PARAMESWARA AIYAR
|
October 6, 1937 |
|
K RAMASAWMI AYYANGAR Vs. KVPANDURANGA MUDALIAR
|
September 18, 1937 |
|
K RAMASWAMI AIYANGAR Vs. KVPANDURANGA MUDALIAR
|
September 28, 1937 |
|
K RANGASWAMI REDDIAR Vs. KVENKATAPERUMAL REDDIAR
|
October 5, 1937 |
|
K RANGASWAMY REDDIAR Vs. VVENKATAPERUMAL REDDIAR
|
October 5, 1937 |
|
K S MOULVI MOHAMMAD HASAN Vs. BGAJADHAR PRASAD
|
January 20, 1937 |
|
K SUBBA REDDI Vs. MCHENGALRAYA REDDI
|
October 6, 1937 |
|
K SUNDARAM AIYANGAR Vs. OFFICIAL RECEIVER OF TRICHINOPOLY
|
November 30, 1937 |
|
K SUNDARESA IYER Vs. SARVAJANA SOWKIABHI VIRDHI NIDHI LTD
|
September 10, 1937 |
|
K V RAMASWAMI NAICK Vs. RANGASWAMI CHETTIAR
|
April 5, 1937 |
|
K VENKATESA SASTRIGAL, MANAGER OF A JOINT HINDU FAMILY CONSISTING OF HIMSELF AND YOUNGER BROTHERS Vs. KRISHNA AIYAR
|
September 10, 1937 |
|
K VENKATESWARA SASTRIGAL Vs. KRISHNA IYER
|
September 10, 1937 |
|
KABIR RAM Vs. GIRO MAHTO
|
August 25, 1937 |
|
KABUL CHAND Vs. BADRI DAS
|
September 9, 1937 |
|
KADHEY MAL Vs. MURTAZA ALI
|
April 12, 1937 |
|
KALI CHARAN Vs. BABU HARI SHANKER SINGH
|
November 9, 1937 |
|
KALI PADA DE Vs. SMHARI DASI DASI
|
August 23, 1937 |
|
KALI PRASAD SAHU Vs. MUSAMMAT BIBI AZIZ FATMA
|
November 10, 1937 |
|
KALIAPERUMAL PILLAI Vs. VISALAKSHMI ACHI
|
August 13, 1937 |
|
KALIPADA BHATTACHARJEE Vs. KALI KUMAR PAL
|
December 20, 1937 |
|
KAMAKSHI AMMAL Vs. KRISHNAMMAL
|
October 29, 1937 |
|
KAMAL CH CHUNDER Vs. SMSUSHILABALA DASSEE
|
December 22, 1937 |
|
KAMAL KRISHNA KUNDU CHOWDHURY Vs. KUMAR SARAT KUMAR ROY BAHADUR
|
August 25, 1937 |
|
KAMAL SIRCAR (AJIT GHOSE) Vs. EMPEROR
|
July 26, 1937 |
|
KAMALATHACHI Vs. MEENAKSHI ACHI
|
August 9, 1937 |
|
KAMBHAM KAVERI RANGIAH CHETTY Vs. KHAJI SYED HASSUMIAH
|
September 13, 1937 |
|
KAMESHWAR SINGH BAHADUR Vs. KRISHNA CHANDRMA JEW
|
December 7, 1937 |
|
KAMSALA MUNEYYA Vs. EMPEROR
|
April 8, 1937 |
|
KANCHHED MAL Vs. GANGA PRASAD
|
March 15, 1937 |
|
KANNAYALAL Vs. SSUBBARAYA CHETTY
|
November 18, 1937 |
|
KANTI CHANDRA MUKHERJEE Vs. MUKUNDALAL BARMAN
|
March 18, 1937 |
|
KARAN SINGH Vs. MUSAMMAT TETAR KUER
|
April 23, 1937 |
|
KARTIC CHANDRA MUKHERJEE Vs. BATA KRISHNA ROY
|
March 15, 1937 |
|
KASHI KURMI Vs. BANSRAJ KURMI
|
November 25, 1937 |
|
KASIRAM MARWARI Vs. MAKHANJI DWARKA PRASAD
|
January 28, 1937 |
|
KATAMBERI CHUZHALI BHAGAVATI AMMA S OWNER, URALAN AND MANAGER SAMANTHAN KARAKKATTITATHIL KAMMARAN NAMBIAR (SINCE DECEASED) Vs. VALIA RAMUNNI, KARNAVAN AND MANAGER NOW THE SANTIKKARAN OF PARACHINIKKATAVATH MATTAPPURAKKAL MUTHAPPAN DEITY, STYLED AS MATAYAN
|
August 19, 1937 |
|
KATRAGADDA VENKAYYA Vs. KNARASIMHACHARYULU
|
October 8, 1937 |
|
KATTA GUNDAYYA Vs. KATTA SIDDAPPA
|
January 27, 1937 |
|
KATTA VENKATARATNAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
|
November 3, 1937 |
|
KATTA VENKATAYYAGARI SRINIVASAYYA Vs. GOWRA LAKSHMAYYA (DECEASED)
|
April 9, 1937 |
|
KAZIM ALI KHAN Vs. OM PRAKASH
|
May 5, 1937 |
|
KEDAR NATH Vs. SAMRU KAZI
|
November 19, 1937 |
|
KEDAR NATH Vs. SHIAM LAL
|
September 21, 1937 |
|
KEDAR NATH SAHA Vs. SIR HARI SANKAR PAUL
|
April 6, 1937 |
|
KEDAR PRASAD Vs. SURAJ NARAIN SINHA
|
November 26, 1937 |
|
KEDARUDDIN AHMAD Vs. ASRAFALI
|
March 8, 1937 |
|
KELLA PEDA APPAYYA Vs. LANKA NARASIMHALU
|
September 16, 1937 |
|
KESARI RAM Vs. MUSAFIR TEWARI
|
May 7, 1937 |
|
KESHAB CHANDRA SARKAR Vs. GOPAL CHANDRA CHANDA
|
February 26, 1937 |
|
KESHABJI LALJI Vs. PIRAMALL GAYENKA
|
December 14, 1937 |
|
KESHARINANDAN RAMANI Vs. EMPEROR
|
November 8, 1937 |
|
KHAN BAHADUR MOHAMMAD HADIYAR KHAN Vs. UMARDARAZ ALI KHAN AND NAIKSEY
|
March 18, 1937 |
|
KHAN SAHEB MOULVI MOHAMMAD HASAN Vs. GAJADHAR PRASAD
|
March 30, 1937 |
|
KHEMKARANDAS JOKHIRAM Vs. CHOUTHMAL BHAGIRATH
|
September 22, 1937 |
|
KHIRODE CHANDRA DAS Vs. RAMANI MOHAN DHAR
|
April 21, 1937 |
|
KISHAN LAL Vs. LACHMI CHAND
|
January 20, 1937 |
|
KISHORI PROSAD BHAKAT Vs. SECRETARY OF STATE
|
August 2, 1937 |
|
KISHORI SINGH Vs. EMPEROR
|
April 12, 1937 |
|
KISHUN PRASAD Vs. MTSHUBRATAN
|
May 5, 1937 |
|
KISSEN GOPAL GANWARIWALA Vs. MADAN LAL
|
March 15, 1937 |
|
KODAK LTD Vs. SOUTH INDIAN FILM CORPORATION LTD
|
January 8, 1937 |
|
KODOTH AMBU NAIR Vs. UTHA AMMA
|
July 30, 1937 |
|
KOLICHERLA SESHACHARLU Vs. VIDWAN RAMANUJACHARULU
|
February 26, 1937 |
|
KONA ADINARAYANA Vs. DRONAVALLI VENKATA SUBBAYYA
|
March 25, 1937 |
|
KONDAVA NAYAKAR Vs. CHINNA RAMASWAMI NAICKAR
|
March 10, 1937 |
|
KOTAMBIYAKATH PATHU KUTTI UMMA Vs. NEDUNGADI BANK LTD
|
March 8, 1937 |
|
KOTHAPALLI KANUPARTHI SUBBAYYA Vs. NICHENAMETLA SUBBARAYADU
|
April 2, 1937 |
|
KOTI BHARMA LINGAPPA Vs. SNILAKANTAPPAYYA WADIAR
|
December 10, 1937 |
|
KOTIKELAPUDI VENKATRAMAYYA Vs. DIGAVALLI SESHAMMA
|
January 7, 1937 |
|
KOTTA ANNAPURNAMMA Vs. MAKKU VENKAMMA
|
November 26, 1937 |
|
KOTTA VENKATRAJU GARU Vs. SRI RAJAH SAHIB MAHARBAN DOSTAN SRI RAJA RAVU KUMARA MAHIPATHI SURYA RAO BAHADUR GARU, SIRDAR, RAJAHMUNDRY SIRCAR AND MAHARAJA OF PITHAPURAM
|
December 8, 1937 |
|
KOVALAKUDI SINGAM AIYANGAR Vs. KKASTURIRANGA AIYANGAR
|
September 29, 1937 |
|
KR JAGDISH PRATAP BAHADUR SINGH Vs. RAJ KUMAR UDAI PRATAP BAHADUR SINGH
|
November 22, 1937 |
|
KRISHNA CHANDRA MUKHERJEE Vs. MANIK LAL MUKHERJEE
|
July 29, 1937 |
|
KRISHNA CHANDRA PANGORIA Vs. EMPEROR
|
March 1, 1937 |
|
KRISHNA KANT PRASAD Vs. RADHEY SINGH
|
November 15, 1937 |
|
KRISHNA NATH SEN, SECY AND TREASURER, DINAJPUR ARYA PUSTAKAGAR LIBRARY Vs. DINAJPUR LOAN OFFICE LTD
|
December 9, 1937 |
|
KRISHNA PROSANNA LAHIRI Vs. SAROJINI DEBI
|
May 27, 1937 |
|
KRISHNASWAMI AIYAR Vs. SABARATHNAM CHETTI
|
November 5, 1937 |
|
KRITANTA KUMAR GUHA, RECEIVER OF FIRM STYLED KRISHNA CHANDRA SONATAN MAHIM CHANDRA AND RAJANI KANTA PAUL Vs. PULLIN KRISHNA (BEHARY IN VOK) PAL
|
November 16, 1937 |
|
KSHITISH CHANDRA CHAKRABURTY Vs. EMPEROR
|
February 4, 1937 |
|
KUAR KOERI Vs. EMPEROR
|
April 14, 1937 |
|
KUKUR SINGH Vs. BAIJNATH SINGH
|
January 11, 1937 |
|
KULLAPPA REDDIAR Vs. ALVRSTVEERAPPA CHETTIAR
|
May 5, 1937 |
|
KUMAR CHANDRA SINGH DUDHARIA Vs. SARAT CHANDRA GOSWAMI
|
July 7, 1937 |
|
KUMAR CHANDRA SINGH DUDHORIA Vs. GOBINDA DAS NATH
|
January 26, 1937 |
|
KUMAR GOHUL CHANDRA LAW Vs. HAJI MOHAMMAD DIN
|
August 10, 1937 |
|
KUMAR KRISHNA PROSAD LAL SINGH DEO Vs. BARABONI COAL CONCERN, LTD
|
June 4, 1937 |
|
KUMAR PRAMATHA NATH RAY Vs. NANI LAL ROY
|
March 12, 1937 |
|
KUMAR SARAT KUMAR ROY Vs. DHARAMDAS BHATTACHARJEE
|
June 24, 1937 |
|
KUMARA ALAGU SAMAYYA NAICKER Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
|
October 22, 1937 |
|
KUMARISH CHANDRA KARMAKAR Vs. EMPEROR
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April 15, 1937 |
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KUMUD BEHARI BASU Vs. HIMANSHU KUMAR
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March 15, 1937 |
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KUNJ BEHARI CHANDRA Vs. SRI SRI SHYAM CHAND JIU THAKUR
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November 25, 1937 |
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KUNJ BIHARI THAKUR Vs. UMASHANKAR PRASAD
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September 2, 1937 |
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KUNJA BEHARI DAS Vs. RAMAN BEHARI DAS
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May 28, 1937 |
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KUNJO CHAUDHRY Vs. EMPEROR
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August 24, 1937 |
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KUNNAMPRATH PAYYANTAN GOVINDAN, KARNAVAN AND MANAGER OF THE TARWAD Vs. JSD SILVA, ADMINISTRATOR, ROMAN CATHOLIC CHURCH
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December 16, 1937 |
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KUNWAR JAGDAMBA SINGH Vs. RAM SARUP
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January 19, 1937 |
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KUNWAR MUHAMMAD UBAID-ULLAH KHAN Vs. KUNWAR MUHAMMAD ABDUL JALIL KHAN
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February 25, 1937 |
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KUNWAR RAJENDRA BAHADUR SINGH Vs. RAI RAJESHWAR BALI
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June 18, 1937 |
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KUPPAMMAL Vs. MAND SMRYCO LTDAND CORPORATION OF MADRAS
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April 19, 1937 |
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KUPPIREDDIGARI LINGAREDDI Vs. PANDURU GURU SINGH
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February 26, 1937 |
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KUPPU GOVINDAN CHETTIAR Vs. UTTUKOTTAI CO-OPERATIVE SOCIETY BY ITS LIQUIDATOR
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January 29, 1937 |
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KURAUN HAJRA Vs. GOKUL CHAND BRAJABASHI
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July 5, 1937 |
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KURI VENKOBA CHAR Vs. KURI SANJIVAPPA
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January 25, 1937 |
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KUSHAL SINGH Vs. RAM KISHUN SINGH
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April 28, 1937 |
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L BRIJ BEHARI LAL Vs. SAHU GOPI NATH
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October 29, 1937 |
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L MUKAT BIHARI LAL Vs. BMANMOHAN LAL
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December 2, 1937 |
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L MURLI DHAR Vs. HAR SARUP
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January 21, 1937 |
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L PIAREY LAL Vs. MOHAMMAD SALAMAT ULLAH KHAN
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February 19, 1937 |
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L RAM CHANDRA Vs. LASA RAM
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February 4, 1937 |
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L SHANKER LAL DAHANIA Vs. LBALKISHAN
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September 29, 1937 |
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LACHMAN Vs. LAL RATNAKER SINGH
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February 25, 1937 |
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LACHMI NARAYAN RAM KUMAR Vs. MURALIDHAR AGARWALLA
|
May 6, 1937 |
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LACHMI PRASAD Vs. KAPILDEO OJHA
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October 20, 1937 |
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LADOORAM SOWCAR Vs. NIDAMARTI JALA DURGAPRASADARAYUDU
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November 10, 1937 |
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LADURAM MARWARI Vs. BANSIDHAR MARWARI
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May 6, 1937 |
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LAKHAN SAHU Vs. SHYAM SUNDAR CHAKRAVERTI
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April 14, 1937 |
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LAKSHMI AMMAL Vs. ANANTHARAMA AIYANAGAR
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January 29, 1937 |
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LAKSHMI NARAYAN MAHATO Vs. SACHINDRA NATH MUKHERJEE
|
July 12, 1937 |
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LAKSHMI NARAYAN SINHA Vs. GOSTHA RAMAN SINHA
|
February 12, 1937 |
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LAL DURGA BAKHSH SINGH Vs. RANI BRIJ RAJ KUAR
|
March 19, 1937 |
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LAL HARIHAR PRATAP BAKHSH SINGH Vs. THAKUR BAJRANG BAHADUR SINGH
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May 31, 1937 |
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LALA ATMA RAM Vs. THAKUR SADHU SINGH
|
December 20, 1937 |
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LALA BANWARI LAL Vs. LALA BENI PRASAD
|
April 20, 1937 |
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LALA CHATAR SEN Vs. RAJA RAM
|
September 8, 1937 |
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LALA GOKULDAS Vs. JOHN KANTARAJ
|
July 29, 1937 |
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LALA JWALA PRASAD Vs. THAKUR DWARKA DHISHJI MAHARAJ
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February 5, 1937 |
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LALA MAN MOHAN DAS Vs. SYED IZHAR HUSAIN
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January 7, 1937 |
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LALA MISTRY Vs. GANESH MISTRY
|
November 25, 1937 |
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LALA RAM SARAN DAS Vs. LALA BANWARI LAL
|
September 30, 1937 |
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LALA SHYAM LAL Vs. LALA RAM GOPAL
|
September 6, 1937 |
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LANDALE AND CLARK LTD Vs. CHAIRMAN OF JALPAIGURI MUNICIPALITY
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May 31, 1937 |
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LATAFAT ALI KHAN Vs. KALYAN MAL
|
December 21, 1937 |
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LOKE NATH SEN Vs. ASWINI KUMAR DEY
|
September 1, 1937 |
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M A R R M VISWANATHAN CHETTIAR Vs. RAMANATHAN CHETTIAR
|
April 20, 1937 |
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M AND S M RY CO LTD Vs. GARIMELLA SATYNARAYANA AND SONS
|
August 5, 1937 |
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M C KRISHNAN NAMBIAR Vs. MUNICIPAL PROSECUTOR
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December 14, 1937 |
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M C T M CHIDAMBARAM CHETTIAR Vs. RANGASWAMI TEVAR
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February 11, 1937 |
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M KRISHNAMMAL; THAYARAMMAL Vs. TBALASUBRAMANIA PILLAI, POWER OF ATTORNEY AGENT OF MKRISHNAMMAL; KUPPUSWAMI NAIDU
|
April 21, 1937 |
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M M S T CHIDAMBARAM CHETTIAR Vs. SHANMUGAM PILLAI, HEAD CLERK OF ASMANICKAM AND CO
|
September 20, 1937 |
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M MUKAND SARUP Vs. THKRISHNA CHANDRA SINGH
|
September 30, 1937 |
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M P M MURUGAPPA CHETTI Vs. OFFICIAL ASSIGNEE, MADRAS
|
July 22, 1937 |
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M P S SYED MUHAMMAD SALIHU ROWTHER Vs. SYED SULTAN MOHIDEEN SAHIB ALIAS SSMOHIDEEN SAHIB
|
February 19, 1937 |
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M R M A R NATESA CHETTIAR Vs. TARAMALINGAM CHETTIAR
|
January 29, 1937 |
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M RAGHAVALU NAIDU Vs. KANSALYA BAI
|
February 11, 1937 |
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M RAGHAVULU NAIDU Vs. KAMSALYA BAI
|
February 11, 1937 |
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MADAN TILAKDAS Vs. EMPEROR
|
January 27, 1937 |
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MADANA PALO Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
September 15, 1937 |
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MADHUSUDHAN SWAIN Vs. DURGA PRASAD BHAGAT
|
April 20, 1937 |
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MADRAS AUTOMOBILES Vs. MODERN BANK LTD
|
December 7, 1937 |
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MAGANLAL PARIKSHAWALA Vs. SAMSON SHALOM
|
December 17, 1937 |
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MAHABIR PRASAD Vs. SITAL PRASAD
|
April 1, 1937 |
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MAHABIR PRASAD Vs. SYED MUSTAFA HUSAIN
|
March 19, 1937 |
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MAHABIR PRASAD PODDAR Vs. RAM TAHAL MANDAR
|
August 17, 1937 |
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MAHABIR RAM MARWARI Vs. BHADAI MANDER
|
July 28, 1937 |
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MAHADEO RAM KASARWANI Vs. GANESH PRASAD
|
April 16, 1937 |
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MAHALAKSHMI AMMA Vs. KRISHNA HOLLA
|
November 5, 1937 |
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MAHAMMAD YUSUF Vs. KRISHNA MOHAN BHATTACHARIYA
|
August 2, 1937 |
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MAHANT ANANT GIR Vs. RAM NAZAR CHOUBE
|
August 9, 1937 |
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MAHANT GYAN PRAKASH DAS Vs. MTDUKHAN KUAR
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November 8, 1937 |
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MAHANT HAR KISHEN DAS Vs. SATGUR PRASAD
|
December 21, 1937 |
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MAHANT RAMDHAN PURI Vs. MTPARBATI KUAR
|
April 14, 1937 |
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MAHANTH JAIKISHUN DASS Vs. RAM NARAIN DAS
|
November 16, 1937 |
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MAHANTH KESHO DAS Vs. HARI KISHUN DAS
|
December 14, 1937 |
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MAHANTH RAMLAGAN GOSSAIN Vs. NANDIPAT MAHTON
|
November 12, 1937 |
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MAHANTH RAMLAGAN GOSSAIN Vs. NANDIPAT MAHTON
|
November 23, 1937 |
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MAHARAJA BAHADUR SIR P C TAGORE, KT Vs. MATHURA KANTA DAS
|
April 27, 1937 |
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MAHARAJA SIR KESHO PRASAD SINGH BAHADUR Vs. BAHURIA MT BHAGJOGNA KUER
|
February 1, 1937 |
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MAHARAJADHIRAJ KAMESWAR SINGH BAHADUR Vs. ANATH NATH BOSE
|
February 2, 1937 |
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MAHARAJADHIRAJA SIR KAMESHWAR SINGH BAHADUR Vs. MDYASIN KHAN
|
November 20, 1937 |
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MAHARAJAH OF VENKATAGIRI Vs. ARDHAMALA YAGADU
|
January 6, 1937 |
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MAHENDRA CHANDRA DAS Vs. PARASHMANI DASYA
|
November 25, 1937 |
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MAHIGANJ LOAN OFFICE LTD Vs. BEHARI LAL CHAKI
|
April 26, 1937 |
|
MAHTAB SINGH Vs. EMPEROR
|
March 1, 1937 |
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MAHUNT SHATRUGAN DAS Vs. BAWA SHAM DAS
|
November 30, 1937 |
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MAJJI GURUNAIDU Vs. GOTTEMUKKALA VENKATRAJU
|
September 9, 1937 |
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MAKBUL ALI CHOWDHURY Vs. AMRITA LAL GHOSE
|
June 3, 1937 |
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MAKINA ATCHAYYA PATRUDU Vs. JALALUDDIN SAHIB
|
November 26, 1937 |
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MALAYALAM PLANTATIONS LTD Vs. NAGASURI VEERARAGHAVIAH
|
September 21, 1937 |
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MALIREDDI NARAYANASWAMY Vs. KONDAPALLI GOPALASWAMY
|
April 27, 1937 |
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MANAPALI KRISHNAYYA Vs. KAZA SEETHARAMAYYA
|
March 19, 1937 |
|
MANGAL SINGH Vs. KING-EMPEROR
|
February 19, 1937 |
|
MANGOBINDA SADHU Vs. KUMAR BRAHMA NIRANJAN CHAKRAVARTY; MURLIDHARI MARWARI
|
December 14, 1937 |
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MANI RAM Vs. EMPEROR
|
January 21, 1937 |
|
MANICKAM CHETTIAR Vs. INCOME-TAX OFFICER
|
December 16, 1937 |
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MANINDRA LAL DAS Vs. EMPEROR
|
April 21, 1937 |
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MANNI LAL Vs. EMPEROR
|
January 7, 1937 |
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MANUBOLU RANGAREDDI Vs. MARAMREDDI DASARADHARAMI REDDI
|
December 16, 1937 |
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MARITIME ELECTRIC CO LTD Vs. GENERAL DAIRIES LTD
|
February 8, 1937 |
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MARIYAPPA NADAR Vs. RAMANUJA NAICK
|
September 23, 1937 |
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MARNENI KONDAPPA NAIDU Vs. PAMIDI MARRI MAHALAKSHMAMMA
|
November 30, 1937 |
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MARREDDI SESHIREDDI Vs. OFFICIAL RECEIVER
|
January 25, 1937 |
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MARUDAMUTHU POOSARI Vs. HINDU RELIGIOUS ENDOWMENTS BOARD, REPRESENTED BY ITS PRESIDENT
|
March 19, 1937 |
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MARWADI VANNAJI (DECEASED) Vs. DHRANGA RAO
|
January 8, 1937 |
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MASAMMAT JAMNA KUNWAR Vs. KUNJ BEHARI LAL
|
March 30, 1937 |
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MATAM NADIPUDI KOTI VEERAYA ALIAS SAMBHUDEVARA ALIAS SAMBHU SWAMULAVARU Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
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September 24, 1937 |
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MATHURA PRASAD Vs. SPECIAL OFFICER IN CHARGE, GAYA MUNICIPALITY
|
December 3, 1937 |
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MATHURA PRASAD Vs. BHOLA NATH
|
October 7, 1937 |
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MATTA SURA REDDI Vs. MARA RAMA NARASU
|
February 11, 1937 |
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MAUJI SHAH Vs. SAKALDIP SINGH
|
August 31, 1937 |
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MAULVI ABDUL JABBAR PALWAN Vs. MOULVI AZIZAR RAHAMAN MEA
|
April 15, 1937 |
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MAYA KONE Vs. PERIASAMI KONE
|
March 19, 1937 |
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MAYOR, COUNCILLORS AND CITIZENS OF THE CITY OF AUCKLAND Vs. ALLIANCE ASSURANCE CO LTD
|
January 26, 1937 |
|
MAZHAR HASAN Vs. MUKHTAR HASAN
|
November 1, 1937 |
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MD IBRAHIM Vs. MDABDUL BASHAR
|
April 7, 1937 |
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MERCANTILE BANK OF INDIA LTD Vs. CENTRAL BANK OF INDIA LTD
|
December 3, 1937 |
|
MESSRS HOOSEN KASAM DADA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
January 25, 1937 |
|
MEWALAL SINGH Vs. EMPEROR
|
September 28, 1937 |
|
MINOR NARAYANASWAMI, MINOR VENKARAMAN BY THEIR NEXT FRIEND JANAKI AMMAL Vs. SWAMINATHA AIYAR
|
April 14, 1937 |
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MINOR PAPPU REDDI Vs. APPAJI NAYAKKAR
|
September 30, 1937 |
|
MINOR SETHURAJAN BY GUARDIAN NATARAJ SETHURAYAN Vs. GURUSWAMI PATHAR
|
January 25, 1937 |
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MIR UMRAO ALI Vs. SUBEDAR RUP SINGH
|
September 16, 1937 |
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MIR WAJID ALI Vs. FAGOO MANDAL
|
October 22, 1937 |
|
MIRZA MOHAMMAD HASAN Vs. BUDDHU
|
September 15, 1937 |
|
MIRZA ZAHID BEG Vs. EMPEROR
|
October 8, 1937 |
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MISS G B SOLANO Vs. MAHARAJA KUMARI UMESHWARI KOER
|
May 4, 1937 |
|
MITHAI LAL Vs. JAGAN
|
July 27, 1937 |
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MOGAL JAN KHAN Vs. MTMEHDI BEGUM
|
January 12, 1937 |
|
MOHAMAD YUSUF Vs. NARAYANA PILLAI (DIED)
|
February 26, 1937 |
|
MOHAMED HASAN KHALEELI Vs. PVARADARAJULU NAIDU, LIQUIDATOR OF THE TAMIL NADU LTDIN VOLUNTARY LIQUIDATION
|
August 24, 1937 |
|
MOHAMMAD BAKHSH Vs. BOHRA RAM PRASAD
|
April 8, 1937 |
|
MOHAMMAD SHARIFF KHAN Vs. EMPEROR
|
May 3, 1937 |
|
MOHAMMAD YUSUF Vs. NARAYANA PILLAI
|
February 26, 1937 |
|
MOHAMMAD YUSUF ALI KHAN Vs. MTSHIAM KUNWAR
|
November 23, 1937 |
|
MOHANPURA TEA COMPANY, LIMITED, Vs. RE
|
January 28, 1937 |
|
MOHANT SRT BANWARI MUKUNDA DAS NANDI Vs. PROMOTHANATH BHATTACHARJI
|
January 13, 1937 |
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MOHIDEEN BI Vs. BASHU SAHIB
|
March 25, 1937 |
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MOHINI MOHAN BASU Vs. RASHBEHARI GHOSE
|
January 7, 1937 |
|
MONILAL PAL Vs. GOUR CHANDRA DAS
|
December 2, 1937 |
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MONMOHAN SANYAL Vs. KHALISHKHALI CO-OPERATIVE BANK
|
January 12, 1937 |
|
MONO MOHAN KUNDU Vs. NRIPENDRA NATH NANDI
|
May 11, 1937 |
|
MOOKAN SERVAI Vs. MUTHAYYA SERVAI (DECEASED) RAKAYYE LROF THE DECEASED
|
September 24, 1937 |
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MOOL CHAND Vs. MTCHAHTA DEVI
|
April 30, 1937 |
|
MOST REVD DR L MATHIAS, S C THE ARCHBISHOP OF MADRAS AND THE PRESIDENT OF THE CATHOLIC INDIAN ASSOCIATION Vs. KILACHERI AGRICULTURAL CO- OPERATIVE BANK
|
October 5, 1937 |
|
MOTIJHA Vs. JOWALA PRASAD MARWARI
|
July 22, 1937 |
|
MOULVI AHMED KABIR CHOWDHURY Vs. EMPEROR
|
December 20, 1937 |
|
MRS EVELYN POPALY Vs. OFFICIAL ASSIGNEE OF MADRAS
|
April 6, 1937 |
|
MT AISHA BIBI Vs. DIVANDAR PRASAD
|
January 12, 1937 |
|
MT AMNA KHATOON Vs. ABDUL KARIM
|
January 26, 1937 |
|
MT ANIS BEGAM Vs. LALA SHYAM SUNDER LAL
|
August 17, 1937 |
|
MT ANURAGO KUER Vs. DARSHAN RAUT
|
December 20, 1937 |
|
MT ARAZ BIBI Vs. MUBARAK ALI KHAN
|
October 19, 1937 |
|
MT CHAMPA DEVI Vs. MTASA DEVI
|
September 10, 1937 |
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MT CHAMPI BAI Vs. PEAREY LAL
|
November 10, 1937 |
|
MT DURGA TEWARY Vs. RAMRATI KUER
|
February 26, 1937 |
|
MT JAGDEI Vs. SAMPAT DUBE
|
August 20, 1937 |
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MT JAIDEVI KUARI Vs. DAKSHINI DIN
|
January 7, 1937 |
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MT JAIWANTI Vs. MTANANDI DEVI THROUGH JOHARI LAL
|
October 27, 1937 |
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MT JAMILUNNISSA Vs. SHEIKH MOHAMMAD ZIA
|
February 17, 1937 |
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MT KALAWATI Vs. PUNDIT DAYA NAND
|
January 26, 1937 |
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MT KAMLA BAI Vs. BCHITRA PRASAD
|
September 13, 1937 |
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MT KUNJ KUAR Vs. BRIJ MOHAN PRASAD
|
December 2, 1937 |
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MT LAKHNA Vs. SAHU SITA RAM
|
April 30, 1937 |
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MT MAHADEI KUNWAR Vs. PADARATH CHAUBE
|
April 29, 1937 |
|
MT MAHMOODA BIBI Vs. MTNAINOO BIBI
|
January 26, 1937 |
|
MT SAHODRA Vs. RAM BABU
|
April 13, 1937 |
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MT SAIYADUNNESSA KHATUN Vs. GAIBANDHA LOAN CO LTD
|
February 2, 1937 |
|
MT VAISHNO DITTI Vs. MT RAMESHRI
|
March 18, 1937 |
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MT WALIHAN Vs. PARMESHWAR NARAIN PATAKH
|
March 16, 1937 |
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MT WAZIRAN Vs. MTRASHIDAN
|
August 11, 1937 |
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MUHAMED MOHIDEEN NACHIAR Vs. MUHAMED NAINA MARACAIR
|
September 7, 1937 |
|
MUHAMMAD ABDUL QAIYUM Vs. SECRETARY OF STATE
|
May 13, 1937 |
|
MUHAMMAD AKHTAR Vs. CHAMRU MISTRY
|
April 2, 1937 |
|
MUHAMMAD HUSAIN KHAN Vs. BABU KISHVA NANDAN SAHAI
|
May 7, 1937 |
|
MUHAMMAD IBRAHIM Vs. MUHAMMAD ABDUL BASHAR
|
April 7, 1937 |
|
MUHAMMAD MOIZUDDIN MIA Vs. NALINI BALA DEVI
|
January 14, 1937 |
|
MUHAMMAD SHAIAIT (SIC) Vs. NITHALI RAM
|
March 16, 1937 |
|
MUHAMMAD WALIUL HAG Vs. LUDPUT UPADHYA
|
March 12, 1937 |
|
MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME-TAX
|
November 15, 1937 |
|
MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
November 30, 1937 |
|
MUNICIPAL COMMISSIONER Vs. BARRACKPORE ELECTRIC SUPPLY CORPORATION LTD
|
May 27, 1937 |
|
MUNICIPAL COMMISSIONER, GAYA MUNICIPALITY Vs. MTRUP KALIA
|
April 30, 1937 |
|
MUNICIPAL COMMISSIONERS Vs. BARANAGORE JUTE FACTORY CO LTD
|
February 3, 1937 |
|
MUNICIPAL COMMISSIONERS Vs. SHAIKH MOSAFIR
|
December 3, 1937 |
|
MUNICIPAL COUNCIL Vs. MUHAMMAD ISMAIL ROWTHER
|
September 7, 1937 |
|
MUNSHI ALAUDDIN AHAMMED CHOUDHURY Vs. TOMIZUDDIN AHAMMED
|
May 10, 1937 |
|
MUNSHI BISHUN LAL Vs. LALA BANWARI LAL
|
April 22, 1937 |
|
MUNSHI RAM Vs. EMPEROR
|
August 24, 1937 |
|
MUNSHI RAMKISHUN LAL Vs. SAIYID MUHAMMAD MANZURAL HAQUE
|
September 30, 1937 |
|
MURUGESA MUDALI Vs. ANGAMUTHU MUDALI
|
October 8, 1937 |
|
MUSAMMAT JASODAR DUSADHIN Vs. MUSAMMAT SUKURMANI MEHTRANI
|
January 12, 1937 |
|
MUSAMMAT PHUL MATI DEVI Vs. LALA LILA DHAR
|
March 3, 1937 |
|
MUSAMMAT RUKMINI KUER Vs. BALMIK PRASAD
|
February 25, 1937 |
|
MUTHU GOUNDAN Vs. CHINNIAH GOUNDAN
|
March 19, 1937 |
|
MUTHU RAMA REDDI Vs. MOTILAL DAGA, TRADING UNDER NAME AND STYLE OF SAIT BALAKISANDAS MOTILAL
|
August 6, 1937 |
|
MUZAFFARNAGAR BANK LTD Vs. FATTA
|
August 13, 1937 |
|
N ADINARAYANA CHETTY Vs. ACHENGIAH CHETTY
|
February 5, 1937 |
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N MUTHUSAMI PILLAI Vs. NSMANICKAVASAGAM PILLAI
|
January 4, 1937 |
|
N N R M LAKSHMANAN CHETTIAR Vs. NNLRAMASAMY CHETTIAR (DECEASED)
|
December 13, 1937 |
|
N SHANMUKHAM CHETTY Vs. MGOVINDA CHETTY
|
July 22, 1937 |
|
NAGARPUR SAMBAYYA Vs. NAGARPUR PEDDA SUBBAYYA
|
August 13, 1937 |
|
NAGENDRA BALA DEVI, WIFE OF SAROJ NATH BAGCHI Vs. BAIDYANATH CHAKRAVARTY
|
July 13, 1937 |
|
NAGINA RAI Vs. RAGHUBAR SINGH
|
August 30, 1937 |
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NAJMUNNISSA BEGUM Vs. SIRAJUDDIN AHMAD KHAN
|
December 21, 1937 |
|
NAKCHEDI SAHU Vs. BISHUN LAL SINGH
|
August 18, 1937 |
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NALAM THALUPULAMMA Vs. KONDEPUDI MANGAMMA
|
February 2, 1937 |
|
NAND KISHORE Vs. LALA SHIAM SUNDAR LAL
|
December 23, 1937 |
|
NAND KISHORE KUMAR Vs. ACHAMBIT KUMAR
|
April 26, 1937 |
|
NAND RAM Vs. HAKIM SARAJ HUSSAIN KHAN
|
September 8, 1937 |
|
NANDA KISHORE LALA Vs. KHETABUDDIN AHMED
|
May 3, 1937 |
|
NANHE LAL Vs. RAM BHAROSE
|
April 1, 1937 |
|
NANHE SHAH Vs. ABDUL HASAN
|
November 8, 1937 |
|
NANHUA Vs. EMPEROR
|
November 9, 1937 |
|
NANNOO MAL Vs. HOTI LAL
|
April 12, 1937 |
|
NANU NAIR Vs. PUTHAN VEETIL KARTHIYAYINI AMMAL
|
February 26, 1937 |
|
NARAIN PANDE Vs. GAYA RAI
|
November 8, 1937 |
|
NARAIN SINGH Vs. BANKE BEHARI LAL
|
August 5, 1937 |
|
NARATTAM DEY Vs. DEBENDRA LAL KHAN
|
February 12, 1937 |
|
NARAYAN RAM SAHU Vs. KARTIC SINGH
|
September 7, 1937 |
|
NARAYAN SARKAR Vs. MAHARAJA SRISH CHANDRA NANDI
|
August 20, 1937 |
|
NARAYANASWAMI Vs. SWAMINATHA IYER
|
April 14, 1937 |
|
NARAYANASWAMI MUDALIAR Vs. RATNASABAPATBY MUDALI
|
April 23, 1937 |
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NARENDRA NARAIN ROOJ Vs. JNANADA DASSI
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May 10, 1937 |
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NARENDRA NATH ROY Vs. ABANI KUMAR ROY
|
June 1, 1937 |
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NARMADA CHANDRA BANERJEE Vs. MAHARAJ BAHADUR SINGH DUGAR
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February 10, 1937 |
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NATESA NATTAR Vs. MANICKA NATTAR
|
December 7, 1937 |
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NATHU MAL Vs. RAMAN MAL
|
February 18, 1937 |
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NATIONAL INSURANCE CO LTD Vs. DHIRENDRA NATH BANERJEE
|
June 2, 1937 |
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NATIONAL MORTGAGE AND AGENCY CO OF NEW ZEALAND Vs. INLAND REVENUE COMMISSIONERS
|
February 11, 1937 |
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NAWAB SIKANDAR BEGAM Vs. ZULFIKAR WALI KHAN (MINOR)
|
November 25, 1937 |
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NEELAMEGHAM PILLAI Vs. SECRETARY OF STATE FOR INDIA
|
April 5, 1937 |
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NIBARAN CHANDRA BANERJEE Vs. MOMINUDDIN HOWLADAR
|
December 14, 1937 |
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NILMANI LAHIRI Vs. CHATRA SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD
|
April 26, 1937 |
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NIRMAL KUMAR NAWLAKHA Vs. SANT LAL MAHTO
|
August 9, 1937 |
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NIRODE KALI ROY CHOUDHURY Vs. RAI HARENDRA NATH CHOUDHURY
|
July 19, 1937 |
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NITAI CHANDRA JANA Vs. EMPEROR
|
May 7, 1937 |
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NITAI DUTTA Vs. GANESH MAHTO
|
August 23, 1937 |
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NONI GOPAL GANGULY Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
February 1, 1937 |
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NORTH BRITISH AND MERCANTILE INSURANCE CO Vs. RE
|
March 20, 1937 |
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NRISHINGHA CHARAN NANDI CHOUDHRY Vs. THAKUR ASHUTOSH DEO GHATWAL
|
November 19, 1937 |
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NRISHINGHA CHARAN NANDI CHOUDHURY Vs. KEDAR NATH CHAUDURY
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July 21, 1937 |
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NURSINGDAS TUNSOOKDAS Vs. CHOGEMULL
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December 14, 1937 |
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NUSERWANJI CURSEDJI BHESANIA AND CO Vs. MAHAMAYI AMMAL
|
November 18, 1937 |
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NUTBEHARI DAS Vs. NANILAL DAS
|
January 28, 1937 |
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NYAPATI NARAYANA RAO Vs. MADHAVALAPU PURUSHOTHAMA RAO
|
October 7, 1937 |
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OFFICIAL ASSIGNEE OF MADRAS REPRESENTING THE ESTATE OF JANAKI AMMAL Vs. VEDANARAYANA NAICKER
|
August 3, 1937 |
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OFFICIAL RECEIVER Vs. MUHAMMAD MEERA SAHIB
|
April 26, 1937 |
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OFFICIAL RECEIVER Vs. NSKUPPUSWAMI CHETTIAR
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May 6, 1937 |
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OFFICIAL TRUSTEE OF MADRAS Vs. NAWAB CABDUL HAKIM SAHIB AND BAHADUR
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October 18, 1937 |
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OMANHENE KWAMIN BASSAYIN Vs. OMANHENE BENDENTU II
|
June 8, 1937 |
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OONAMALAI AMMAL Vs. KVLNARASIMHA RAO NAIDU
|
August 17, 1937 |
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OTTOMAN BANK OF NICOSIA Vs. OHANES CHAKARIAN
|
November 16, 1937 |
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P AMALDOSS Vs. KAMALA AMALDOSS
|
July 28, 1937 |
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P GOPALARATNA IYENGAR Vs. ARAJARATNA MUDALIAR
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October 5, 1937 |
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P L S P L PALANIAPPA CHETTIAR Vs. YPRYNYCHIDAMBARAM CHETTIAR
|
September 2, 1937 |
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P M V P PAPPU REDDIAR (DECEASED) Vs. SAPICHU AIYAR
|
December 7, 1937 |
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P P SUNDARARAJA AIYANGAR Vs. PLMANNARSAWMI; RNARAYANA AIYANGAR FIRM BY MANAGING PARTNER RNARAYANA AIYANGAR
|
January 4, 1937 |
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P S RAMASWAMY AIYAR Vs. ALSPPLSUBRAMANIAN CHETTIAR BY AGENT, LAKSHMANAN CHETTIAR BANKER
|
February 17, 1937 |
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PACHUMUDDIN NAYEK Vs. ABDUL GAFFUR
|
February 10, 1937 |
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PACIFIC MINERALS LTD Vs. SINGHBHUM MINING SYNDICATE
|
November 29, 1937 |
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PADDISETTI RANGAYYA SETTI Vs. GUDURU VENKATA SUBBA REDDI
|
February 5, 1937 |
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PADMANABHA IYER Vs. VISALAKSHMI ACHI
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April 19, 1937 |
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PAHLAD MAHARAJ Vs. GAURI DUTT MARWARI
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August 19, 1937 |
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PALAKDHARI MAHTON Vs. PURANDRA PRASAD
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September 2, 1937 |
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PALANI GRAMANI Vs. MANICKAMMAL
|
August 23, 1937 |
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PALIRAM Vs. LAHERIA SARAI CENTRAL CO-OPERATIVE BANK LTD
|
November 23, 1937 |
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PALKUDI KUPPAL NAICKER Vs. LAKSHMI AMMAL
|
March 16, 1937 |
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PAMIDIMUKKALA SITHARAMAYYA Vs. IVATURI RAMAYYA
|
October 29, 1937 |
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PANCHANAN Vs. SIDHESWAR GHOSE
|
April 22, 1937 |
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PANCHANAN CHOUDHURY Vs. SAMATUL CHANDRA SAHA
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August 4, 1937 |
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PANCHANON KUTHI Vs. EMPEROR
|
February 9, 1937 |
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PANCHAYAT BOARD Vs. NARAVA RAMASAMI
|
April 28, 1937 |
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PANCHUMARTHI APPAMMA Vs. MADAMANCHI BHUJANGARAYUDU
|
March 22, 1937 |
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PANDIT BIKRAM RAJ Vs. PALAK NONIA
|
September 28, 1937 |
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PANDIT KALYAN DAS Vs. BABU KASHI PRASAD
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October 28, 1937 |
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PANDIVI SATYANANDAM Vs. PARAMKUSAM NAMMAYYA
|
October 6, 1937 |
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PANGUWA Vs. RATAN SINGH
|
December 1, 1937 |
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PANYAM THIRUMALAPPA Vs. ALASYAM RAMAPPA
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April 27, 1937 |
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PARAMESWAR SINGH Vs. NEW THEATRES LTD
|
May 11, 1937 |
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PARATHNATH Vs. RAMESHWAR PRATAP SAHI
|
January 22, 1937 |
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PARIMI CHAKRAPANI NAIDU Vs. MATHAPALLI VENKATARAJU
|
February 26, 1937 |
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PARMESHARI DIN Vs. RAM CHARAN
|
June 14, 1937 |
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PARSAD MAHTO Vs. MUSAMMAT JASODA KOER
|
February 12, 1937 |
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PARVATANENI LAKSHMAYYA Vs. OFFICIAL RECEIVER OF KRISHNA
|
March 16, 1937 |
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PASUPATI DUTT Vs. KELVIN JUTE MILLS
|
May 5, 1937 |
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PATEL BHAGUBHAI RANCHHODAS Vs. BAI ARVINDA
|
February 12, 1937 |
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PATIT PABAN DAW Vs. HARISADHAN NANDI
|
July 8, 1937 |
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PAZHANGETTE UNNIKANNA MENON Vs. KARIMKULANGARA TARWAD KARNAVAN LAKSHMI VAYANKARA AMMA S SON KESAVAN UNNI NAIR
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March 15, 1937 |
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PAZHANGOTTE UNNIKANNA MENON Vs. KARIMKULANGARA TARWARD KARNAVAN, LAKSHMI VAYANKARA AMMA S SON KESAVAN UNNI NAIR
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March 15, 1937 |
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PEAREY LAL Vs. MOHAMMAD YUSUF
|
April 1, 1937 |
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PEDDISETTI RANGAYYA SETTI Vs. GUDURU VENKATASUBBA REDDI
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February 5, 1937 |
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PEER AMMAL Vs. NALLUSWAMI PILLAI
|
May 5, 1937 |
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PENATAPATI NAGESWARA RAO Vs. MOKA NARAYANAMURTHI
|
August 30, 1937 |
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PENDYALA BASAWANJANAYULU Vs. LINGAMULLU RAMALINGAYYA
|
February 18, 1937 |
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PENTAPATI NAGESWARA RAO Vs. MOKA NARAYNAMURTHI
|
August 30, 1937 |
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PERAVALI KOTTYA Vs. PONNAPPALI RAMAKRISHNAYAYA
|
January 4, 1937 |
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PERAVALLI KOTAYYA Vs. PONNAPALLI RAMAKRISHNAYYA
|
January 4, 1937 |
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PERIASWAMI Vs. VAIDHILINGAN PILLAI
|
March 1, 1937 |
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PERUMAL AYYAR Vs. RAMASUBRAMANIAN CHETTIAR
|
July 26, 1937 |
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PHAGGUMAL Vs. BARU LAL
|
April 12, 1937 |
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PHANINDRA NATH SARKAR Vs. MOULVI DEDAR HOSSAIN KHAN CHAUDHURY
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November 24, 1937 |
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PHOENIX ASSURANCE CO Vs. RE
|
March 20, 1937 |
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PHOOL CHAND Vs. MTMANTIA
|
October 6, 1937 |
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PHUL MOHAMMAD KHAN Vs. QAZI KUTUBUDDIN
|
May 6, 1937 |
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PHULCHAND RAM MARWARI Vs. NAURANGI LAL MARWARI
|
August 18, 1937 |
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PIRU PRAMANIK Vs. PABNA DHANABHANDAR CO LTD
|
April 19, 1937 |
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POLA VENKATARAMA SASTRI Vs. KAKUMANI VENKATANARASIMHAN
|
August 26, 1937 |
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POLLACHI TRANSPORT, LTD BY GENERAL MANAGER MR G D NAIDU Vs. ARUMUGA KOUNDER
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December 14, 1937 |
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PONNUSWAMI SERVAI Vs. EMPEROR
|
October 28, 1937 |
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POORAN CHAND Vs. LBABU RAM
|
September 29, 1937 |
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POOVANKULATHIL THOTTAM PUTHIYA PURAYIL ABDULLAH Vs. KAKKAT VALAPPIL MOIDIN KUTTY
|
February 23, 1937 |
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POTHUKUTCHI APPA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GUNTUR
|
September 28, 1937 |
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PRABHAS CHUNDER MULLICK Vs. DHIRENDRA NATH KER
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January 25, 1937 |
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PRABHU LAL UPADHYA Vs. DISTBOARD
|
September 4, 1937 |
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PRADYUMNA KUMAR MULLIAK Vs. KUMAR DINENDRA MULLICK
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June 4, 1937 |
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PRAG DAS Vs. BENI PRASAD JAGGU LAL
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March 1, 1937 |
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PRAHLAD PRASAD Vs. MTCHAMELI KUAR
|
January 25, 1937 |
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PRAMATHA NATH BHATTACHARJEE Vs. SASHI BHUSAN BANERJEE
|
January 26, 1937 |
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PRATAP MANDAL Vs. SURPAT SINHA
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March 8, 1937 |
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PRATAP NARAIN JHA Vs. RAMASRAY PERSHAD CHAUDHURY
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December 15, 1937 |
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PRATUL CHANDRA BHADURI Vs. PURNA CHANDRA BHADURI
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April 14, 1937 |
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PRAVU SRI SRI KISHORE BANWARI JUGMA BIGRAHADI PARAMESH JEWS Vs. AJIT KUMAR NANDI
|
December 10, 1937 |
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PREGADA BALANAGU Vs. KROSURU KOTAYYA
|
March 17, 1937 |
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PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. THADIKONDA KOTESWARA RAO
|
January 22, 1937 |
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PRESIDENT, DISTRICT BOARD Vs. KONERU LAKSHMAYYA
|
September 13, 1937 |
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PRESIDENT, DISTRICT BOARD, KISTNA, MASULIPATAM Vs. KENERU LAKSHMAYYA
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September 13, 1937 |
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PRINCE SYED FATEH ALI MIRZA Vs. SAJJAD HOSSAIN
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June 22, 1937 |
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PROFULLA NATH TAGORE Vs. MAHAMMED MALIHA
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February 5, 1937 |
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PROMODE CHANDRA SINHA SARMA Vs. NARENDRA NARAIN MAJUMDAR CHOUDHURY
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May 20, 1937 |
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PROMOTHA NATH DUTTA Vs. GOUR DAS MAHATO
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May 17, 1937 |
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PT BRIJ CHANDRA SHARMA Vs. RAM NARAIN
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March 18, 1937 |
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PT KASHI NATH RAO JOSHI Vs. MTMURTA
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December 21, 1937 |
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PT KRISHNA KANT MALAVIYA Vs. LALA AMARNATH
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April 23, 1937 |
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PUBLIC PROSECUTOR Vs. SRINIVASA RAO
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December 3, 1937 |
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PUBLIC PROSECUTOR Vs. MARIMUTHU GOUNDEN
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November 19, 1937 |
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PUBLIC PROSECUTOR Vs. THAMMANNA RATTAYYA
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January 28, 1937 |
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PUBLIC PROSECUTOR Vs. CAPTAIN RRAJAGOPALAN
|
November 11, 1937 |
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PUBLIC PROSECUTOR Vs. KORAMUTLA NARASIGADU
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March 18, 1937 |
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PUBLIC PROSECUTOR Vs. MARATI KUNTI VENKOBA RAO
|
January 25, 1937 |
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PUBLIC PROSECUTOR Vs. BANDI PEDDA VENKATA NARI
|
March 18, 1937 |
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PULIN BEHARI DEB Vs. RAMAKANTA MAHATA KURMI
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June 2, 1937 |
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PURNA CHANDRA MITRA Vs. SECRETARY OF STATE
|
January 18, 1937 |
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PUTHIA KOVILAGATH THEKKE KETTU THAVAZHIYIL MANAVEDAN Vs. PUTHIA KOVILAGATH THEKHE KETTU THAVAZHIYIL KARNAVAN MANAVEDAN
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November 3, 1937 |
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PUTHIYA VEETTIL MOIDEEN S SON AHAMMU Vs. PATIYATH AYIDROSS HAJI S SON KUNHU MUHAMMAD HAJI
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November 12, 1937 |
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PUTTI RAMACHAR Vs. PVVENKATA ROW
|
December 9, 1937 |
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PUTTU LAL Vs. BHAGWAN DASS
|
November 12, 1937 |
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PUVVADA SATYANARAYANAMURTHY Vs. GADEPALLI SUNDARA RAO
|
December 9, 1937 |
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QAZI SYED MUHAMMAD AFZAL Vs. SALAHUDDIN AHMAD
|
July 23, 1937 |
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QURBAN ALI KHAN Vs. G, A PLEADER
|
November 24, 1937 |
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R B SETT SUKHLAL KARNANI Vs. EMPEROR
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August 9, 1937 |
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R KRISHNA MURTHI AYYAR Vs. PASUPULETH MUNUSWAMI
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January 20, 1937 |
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R KRISHNAMURTHY AYYAR Vs. PASUPULETTI MUNUSWAMI
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January 20, 1937 |
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R KRISHNASWAMI IYENGAR Vs. SRI KALLALAGAR DEVASTANAM
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March 30, 1937 |
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R KRISHNASWAMY AIYANGAR Vs. SRI KALLALAGAR DEVASTHANAM THROUGH KNRADHAKRISHNA AIYAR
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March 30, 1937 |
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R S RAMACHANDRAN Vs. RGBALASUBRAMANIA AIYAR
|
December 15, 1937 |
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R S SANKARANARAYANA REDDIAR Vs. TALUK BOARD OF ARUPPUKOTTAI THROUGH ITS PRESIDENT
|
January 29, 1937 |
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R V LAKSHMAYYA NAIDU ALIAS RAJU NAIDU Vs. PURUSHOTHAMA NAIDU
|
October 20, 1937 |
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RABINDRA CHANDRA GHOSH Vs. MAHTHA GAURI SINGH
|
May 4, 1937 |
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RADHA BALLABHA Vs. BOHRA MAKHAN LAL
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April 1, 1937 |
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RADHE KISHUN Vs. HHSRI MAHARAJA ADITYA NARAIN SINGH
|
December 1, 1937 |
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RADHE SHYAM Vs. FIRM GOPAL RAI - PHOOL CHAND
|
January 7, 1937 |
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RAGHUBIR MAHTO Vs. RAMASRAY BHAGAT
|
November 24, 1937 |
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RAGHUNANDAN SINGH Vs. BHUPAL GIR
|
January 21, 1937 |
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RAHIMAN BIBI SAHEBA, BY AGENT SYED YUSUF SAHIB Vs. MAHBOOB BIBI SAHEBA
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September 1, 1937 |
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RAI BRINDABAN PRASAD Vs. GAYA MUNICIPALITY
|
July 26, 1937 |
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RAI GIRENDRA NARAIN Vs. BABU GANGA NARAIN
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December 2, 1937 |
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RAI KIRON CHANDRA BOY BAHADUR Vs. SUDHANSU SEKHAR BANERJEE
|
February 12, 1937 |
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RAI KRISHNA BAHADUR Vs. HARI CHARAN RAUT
|
April 26, 1937 |
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RAJ KUMAR BISWAS Vs. GOPAL GUNJ INDUSTRIAL BANK LTD
|
April 8, 1937 |
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RAJA BAHADUR SIR RAJENDRA NARAIN BHUNJ DEO Vs. DEBI CHOUDHARY
|
March 17, 1937 |
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RAJA BHAGWAN BAKHSH SINGH Vs. SECRETARY OF STATE
|
March 31, 1937 |
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RAJA BIRENDRA NATH RAY BAHADUR Vs. PURNA CHAND NAHATA
|
December 1, 1937 |
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RAJA BRAJA SUNDER DEB Vs. RAJA RAJENDRA NARAYAN BHANJ DEO
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November 26, 1937 |
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RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. MIRZA SANTAL
|
November 30, 1937 |
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RAJA JANAKI NATH ROY Vs. AKSHOY CHBOSE
|
February 19, 1937 |
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RAJA JOGENDRA NARAYAN DEB Vs. DEBENDRA NARAIN RAI
|
May 5, 1937 |
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RAJA NAGENDRA NATH SINHA SAHAS ROY Vs. NIRANJAN PATRA
|
June 17, 1937 |
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RAJA OF VIZIANAGARAM Vs. PERLA ANNAPURANAMMA GARU
|
February 25, 1937 |
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RAJA RAJENDRA NARAYAN BHUNJ DEO Vs. NILAMANI BEHERA
|
April 13, 1937 |
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RAJA RAM Vs. RAJA BAKHSH SINGH
|
November 2, 1937 |
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RAJA RAM CHANDRA PRASAD Vs. PATNA CITY MUNICIPALITY
|
August 9, 1937 |
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RAJA RISHICASE LAW Vs. SATISH CHANDRA PAL
|
February 18, 1937 |
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RAJA SHYAM SUNDER SINGH Vs. DHIRENDRA NATH CHANDRA
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October 29, 1937 |
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RAJA SRI SRI JYOTI PRASAD SINGHA DEO Vs. CHANDRA KANTA MUKHOPADHYA
|
February 5, 1937 |
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RAJA SRIMATHU MUTHU VIJIYA RAGHUNATHA DORAISINGAM ALIAS GOWRI VALLABHA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA, REPRESENTED BY THE ESTATE COLLECTOR Vs. KARUTHAN AMBALAM
|
September 29, 1937 |
|
RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU OF VENKATAGIRI Vs. NVRAMA NAIDU
|
October 12, 1937 |
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RAJANI KANTA KARATI Vs. PANCHANAN KARATI
|
April 6, 1937 |
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RAJENDRA KISHORE PAL CHAUDHURY Vs. ASIRULLA
|
May 7, 1937 |
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RAJENDRA KUMAR GUPTA Vs. SAILENDRA KUMAR GUPTA
|
June 24, 1937 |
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RAJENDRA SINGH Vs. UMA PRASAD
|
October 7, 1937 |
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RAJMAN RAM Vs. SARJU PRASAD
|
February 25, 1937 |
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RAJMANI DEVI Vs. COMMISSIONER OF INCOME TAX, UP
|
May 4, 1937 |
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RAJPATI NARAIN SINGH Vs. KIRAT NARAIN SINGH
|
May 6, 1937 |
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RAKHU SARIF Vs. PANCHANON MONDAL
|
January 12, 1937 |
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RAM ADHAR MISIR Vs. JAGNOO MISIR
|
October 26, 1937 |
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RAM BABU JADAV Vs. EMPEROR
|
October 5, 1937 |
|
RAM BADAN LAL Vs. KUNWAR SINGH
|
December 13, 1937 |
|
RAM BILAS MAL Vs. RAGHUNATH SAHAY
|
August 19, 1937 |
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RAM CHANDER SINGH Vs. NIJA
|
September 30, 1937 |
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RAM CHANDRA Vs. RAM LAL
|
December 16, 1937 |
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RAM CHANDRA SINGH Vs. JAMUNA SINGH
|
February 3, 1937 |
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RAM CHANDRA SINGH Vs. LALA MISRI LAL
|
August 16, 1937 |
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RAM CHARITA RAM BHAKAT Vs. CHAIRMAN OF DISTRICT BOARD
|
July 22, 1937 |
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RAM DAYAL SONAR Vs. SUKH MANGAL KALWAR
|
May 5, 1937 |
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RAM KISHAN Vs. PAHLAD
|
September 13, 1937 |
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RAM KISHUN OJHA Vs. RAM DULARI KUER
|
February 21, 1937 |
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RAM KISHUN SINGH Vs. FAUJDAR GOP
|
February 19, 1937 |
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RAM KRISHNA SINHA Vs. EMPEROR
|
August 16, 1937 |
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RAM LAL JHA Vs. THAKUR DAS
|
November 26, 1937 |
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RAM NANDAN RAI Vs. TILESHAR RAI
|
August 3, 1937 |
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RAM NARAIN GARG Vs. IMPROVEMENT TRUST
|
February 2, 1937 |
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RAM NARAIN SINGH Vs. SHRIPAT SINGH
|
September 14, 1937 |
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RAM PRASAD Vs. TIRLOKI NATH
|
October 7, 1937 |
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RAM PRASAD GHASI RAM Vs. BAL KRISHEN
|
August 2, 1937 |
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RAM RAKSHPAL Vs. RAM NATH
|
November 23, 1937 |
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RAM RANBIJAYA PRASAD SINGH Vs. PARMATMANAND SINGH
|
March 8, 1937 |
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RAM RANBIJAYA PRASAD SINGH Vs. NAGESAR TIWARI
|
November 16, 1937 |
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RAM RATAN LALL Vs. CHAIRMAN OF THE ASANSOL MUNICIPALITY
|
June 1, 1937 |
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RAM SINGH Vs. SRI CHARAN
|
November 29, 1937 |
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RAMA VADHYAR Vs. MANIAN VADHYAR
|
February 15, 1937 |
|
RAMAKANT PATAK Vs. MURLIDHAR PANDE
|
February 12, 1937 |
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RAMAKRISHNA REDDY Vs. OFFICIAL RECEIVER
|
November 1, 1937 |
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RAMALINGACHI REDDI Vs. ELAYYAPERUMA GOUNDAN
|
January 8, 1937 |
|
RAMASWAMI CHETTIAR Vs. MEYYAPPAN SERVAI
|
February 26, 1937 |
|
RAMASWAMY CHETTIAR ALIAS SETHU CHETTIAR Vs. KSMMANIKKAM CHETTIAR
|
October 6, 1937 |
|
RAMATH KAPPALLI KELU KURUP Vs. EACHARAMBATH MADATHIL SUBRAMANIA AIYAR
|
April 5, 1937 |
|
RAMBALI PRASAD SINGH Vs. MTKISHORI KUER
|
March 31, 1937 |
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RAMCHANDRA JHA Vs. PRASAD THAKUR
|
November 20, 1937 |
|
RAMCHANDRA NAIDU Vs. VENGAMA NAIDU
|
December 15, 1937 |
|
RAMCHANDRA SAHAI Vs. DALPAT
|
February 10, 1937 |
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RAMDENI PATHAK Vs. EMPEROR
|
November 11, 1937 |
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RAMDHARI AHIR Vs. KHEDU AHIR
|
October 27, 1937 |
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RAMENDRA NATH MONDAL Vs. DHANANJOY MONDAL
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November 26, 1937 |
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RAMENDRA NATH RAY CHOUDHURY Vs. JITENDRA NATH CHAKRAVARTY
|
December 20, 1937 |
|
RAMENDRA PROSAD BASU Vs. BARADAPROSAD BASU
|
August 2, 1937 |
|
RAMESHWAR LAL JHUNJHUNWALA Vs. RAM CHARAN PRASAD SAHU
|
August 25, 1937 |
|
RAMESHWAR NARAIN MISRA Vs. RAGHUNANDAN PURBEY
|
March 19, 1937 |
|
RAMESHWAR SINGH Vs. EMPEROR
|
March 18, 1937 |
|
RAMESWAR LAL LATH Vs. CALCUTTA WHEAT AND SEED ASSOCIATION LTD
|
May 31, 1937 |
|
RAMJIT Vs. EMPEROR
|
November 22, 1937 |
|
RAMKARAN THAKUR Vs. BALDEO THAKUR
|
December 5, 1937 |
|
RAMKHELAWAN SAHU Vs. BIR SURENDRA SAHI
|
November 23, 1937 |
|
RAMKHELAWAN SINGH Vs. GANGA PROSAD
|
August 19, 1937 |
|
RAMKISHUN AGARWALLA Vs. EMPEROR
|
October 22, 1937 |
|
RAMPRABHA OJHA Vs. BISHUNATH OJHA
|
November 22, 1937 |
|
RAMU SINGH Vs. AGHORI SINGH
|
September 8, 1937 |
|
RANDHIR SINGH Vs. RANDHIR SINGH
|
February 1, 1937 |
|
RANGASWAMI CHETTY Vs. KSNARAYANA IYENGAR
|
February 11, 1937 |
|
RANI BHUNESHWARI KOER Vs. SECRETARY OF STATE
|
March 2, 1937 |
|
RANI BRAJOBALA DEBI Vs. THAKUR MADHUSUDAN SINGH
|
November 17, 1937 |
|
RANI HARSHAMUKHI DASI Vs. YUNUS MOLLA
|
April 28, 1937 |
|
RANJIT RAI Vs. JUTHAN RAI
|
April 6, 1937 |
|
RANJIT SINGHA ROY Vs. EMPEROR
|
December 8, 1937 |
|
RARICHAN (MINOR) BY GUARDIAN UNNOOLI ALIAS MADHAVI Vs. MRANANTANARAYANA AIYAR
|
December 2, 1937 |
|
RASHBEHARI DAS Vs. MAHINDI PAL
|
May 5, 1937 |
|
RASHIK LAL SAHU Vs. BABU SURPAT SINGH
|
February 3, 1937 |
|
RATHNASWAMI MOOPANAR Vs. RCNEGARAJA MOOPANAR
|
September 3, 1937 |
|
RATTAN LAL Vs. BAIJ NATH
|
June 24, 1937 |
|
RE ARBITRATION: PRIYABRATA BOSE Vs. PHANI BHUSAN GHOSE
|
January 11, 1937 |
|
REVENUE DIVISIONAL OFFICER Vs. SRI RAJAH VYRICHERLA NARAYANA GAJAPATHIRAJU BAHADUR GARU
|
May 4, 1937 |
|
REVULA PONNERIA RAO ALIAS VENKATA RAO Vs. REVULA LAKSHMI NARASAMMA
|
September 27, 1937 |
|
RICHARD BRUCE WHIGHAM TEASDALE Vs. FLORENCE TEASDALE
|
August 11, 1937 |
|
RICHARD MICALLEF Vs. GIUSEPPE BUGEJA BONNICI
|
July 26, 1937 |
|
RICHARD PHILLIP PHILLIPS Vs. WILLIAM FRANCIS BARNS
|
July 19, 1937 |
|
RIVERS STEAM NAVIGATION CO LTD Vs. EMPEROR
|
August 6, 1937 |
|
RM AL RM ALAGAPPA CHETTIAR Vs. KANNAPPA CHETTIAR
|
August 3, 1937 |
|
ROBERT HERCULES SKINNER Vs. LTJAMES RRSKINNER
|
March 2, 1937 |
|
ROKKAM LAKSHMI REDDI Vs. ROKKAM VENKATA REDDI
|
April 22, 1937 |
|
ROSHAN LAL Vs. GANPAT LAL
|
December 17, 1937 |
|
RUDDARRAJU VENKAYAMMA Vs. KALIDINDI SITARAMARAJU
|
November 4, 1937 |
|
RUDRA NARAIN SINGH Vs. KEDAR NATH SINGH
|
April 1, 1937 |
|
RYOTS OF GARABANDA; SARIAPALLI AND RAMACHANDRAPURAM VILLAGE, GARABANDA GROUP, PARLAKIMEDI ESTATE, REPRESENTED BY PEDDINI RAMALINGAM SABHUDHI Vs. ZAMINDAR OF PARLAKIMEDI
|
November 5, 1937 |
|
S A ANNAMALAI CHETTIAR Vs. CHELLAMMAI ACHI, MINOR BY FATHER AND NEXT FRIEND,; VSSSATHAPPA CHETTIAR
|
August 27, 1937 |
|
S A S S CHELLAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
January 15, 1937 |
|
S A S S CHELLAPPA CHETTIAR, MONEY-LENDER Vs. COMMISSIONER OF INCOME- TAX
|
January 15, 1937 |
|
S A SUBRAMANYAM CHETTIAR Vs. KGETHIRAJULU CHETTIAR
|
September 16, 1937 |
|
S BADSHA SAHIB AND CO Vs. THALIYIL VETTATH LAKSHMI KUTTY KOVILAMMA
|
October 6, 1937 |
|
S G BAKTHAVATSALU NAIDU Vs. SALEM MUNICIPALITY BY ITS COMMISSIONER
|
October 21, 1937 |
|
S H BADSHA SAHIB AND CO Vs. THALIYIL VETTATH LAKSHMI KUTTI KOVILAMMA
|
October 6, 1937 |
|
S M CHINNASWAMI AIYANGAR Vs. KANNIAH NAIDU (DECEASED) HIS LR
|
August 20, 1937 |
|
S M MOOSA SAHIB Vs. DARISA SUBBAMMA
|
February 4, 1937 |
|
S M R SHANMUGHAM CHETTIAR (DIED) Vs. OFFICIAL RECEIVER
|
November 30, 1937 |
|
S MARUTHAMUTHU NAICKER Vs. PKADIR BADSHA ROWTHER
|
December 15, 1937 |
|
S MASSIRAT HOSSAIN Vs. HOSSAIN AHMAD CHOUDHURI
|
November 23, 1937 |
|
S MEERA SAHIB AND BROTHERS Vs. HAJEE MABDUL AZEEZ SAHIB
|
August 19, 1937 |
|
S N T KUMARASWAMI CHETTIAR Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
February 19, 1937 |
|
S N V R NARAYANAN CHETTI Vs. SPRALPERIAPPAN ALIAS RAMANATHAN CHETTIAR MINOR BY MOTHER AND GUARDIAN SIVAGAMI ACHI
|
December 2, 1937 |
|
S P ABHIRAMI AMMAL Vs. NCHELLAMMAL
|
July 23, 1937 |
|
S P P L PALANIAPPA CHETTIAR, THROUGH HIS AUTHORISED AGENT RAMANATHANCHETTIAR Vs. OFFICIAL RECIEVER OF MADURA
|
April 30, 1937 |
|
S P SWAMI NAIDU Vs. NATESA AIYAR ALIAS SUBRAMANIA AIYAR
|
January 6, 1937 |
|
S PARASURAMA IYER Vs. RVSUBBURAMACHARI
|
September 27, 1937 |
|
S SOOMAR SAIT AND SONS BY THEIR PARTNER A M SOOMAR SAIT Vs. PVCHERIAN
|
February 26, 1937 |
|
S VENKATASUBRAMANIA SARMA Vs. UNITED PLANTERS ASSOCIATION OF SOUTH INDIA
|
September 23, 1937 |
|
SACHINDRA NATH DAS Vs. SURYA KANTA MISRA
|
June 16, 1937 |
|
SAH BADHA KRISHNA Vs. MTBECHNI DEBI
|
September 2, 1937 |
|
SAH RADHA KRISHNA Vs. MUSAMMAT BECHNI DEBI
|
September 2, 1937 |
|
SAHABUDDIN SARKAR Vs. MOULVI KAFILUDDIN TAPADAR
|
July 21, 1937 |
|
SAHDON SINGH Vs. BALAM SINGH
|
January 14, 1937 |
|
SAHEDALI MIRDHA Vs. EMPEROR
|
February 10, 1937 |
|
SAILENDRA NATH SINGHA Vs. KESHAB CHANDRA CHOUDHURY
|
February 11, 1937 |
|
SAILESH KUMAR SINGH Vs. NURSING PANDEY
|
July 21, 1937 |
|
SAJANI KANTA GHOSAL Vs. BISTOOPADA MEYUR
|
February 24, 1937 |
|
SALAMAT Vs. AGENT, EAST INDIAN RAILWAY
|
December 14, 1937 |
|
SAMANTHAN KARAKKATTITAHIL KAMMARAN NAMBIYAR Vs. PATAPPAYIL KOMAN
|
September 13, 1937 |
|
SAMBASIVA AIYAR Vs. NATESA AIYAR
|
October 22, 1937 |
|
SAMBASIVA REDDI Vs. OFFICIAL RECEIVER OF SOUTH ARCOT
|
January 5, 1937 |
|
SANAPATHI SITHARAMIAH Vs. NANDARAPU RAMASWAMY
|
September 9, 1937 |
|
SANGAPU SANGAYYA Vs. PANNALA VENKATALAKSHMI NARAYANA SASTRI
|
September 29, 1937 |
|
SANTA PROSAD SAHA Vs. SMMRINALINI SAHA
|
June 24, 1937 |
|
SANTHAPPA RAI Vs. SANTHIRAJA ALIAS KANTHU SHETTY
|
October 29, 1937 |
|
SANYASI GAIN Vs. EMPEROR
|
January 14, 1937 |
|
SARADA PROSAD GHOSE Vs. PRAFULLA CHANDRA GHOSH
|
January 28, 1937 |
|
SARAN BIHARI SAHAY Vs. HAMID HOSSAIN
|
December 10, 1937 |
|
SARASHIJAKSHA CHATTERJEE Vs. KARPUR KAMINI DEBY
|
June 30, 1937 |
|
SARAT CHANDRA BASU Vs. BIJOY CHAND MAHATAB MAHARAJADHIRAJ BAHADUR OF BURDWAN
|
January 22, 1937 |
|
SARAT CHANDRA DAS Vs. JNANENDRA NATH CHAKRAVARTI
|
December 7, 1937 |
|
SASHI MOHAN BASAK Vs. SHEBAITS OF THE GODS SRI SRI LAKSHMI NARAYANJEE THAKUR
|
February 18, 1937 |
|
SASTHI CHARAN BISWAS BANIK Vs. GOPAL CHANDRA SAHA
|
March 10, 1937 |
|
SATISH CHANDRA CHAKROBARTY Vs. PNDAS AND CO
|
September 16, 1937 |
|
SATISH CHANDRA MUKHERJEE Vs. AJIT KUMAR PALIT
|
May 27, 1937 |
|
SATURAGIRI KATTARI NAGAYA KAMARAJENDRA RAMASWAMI KAMAYA NAICKER Vs. TVKKAMARAJA PANDIYA NAICKER
|
October 21, 1937 |
|
SATYA KINKAR GHANTY Vs. MUKHRAM MARWARI
|
November 15, 1937 |
|
SATYA NARAIN PRASAD Vs. MAHABIR PRASAD MARWARI
|
April 2, 1937 |
|
SATYENDRA CHANDRA BHATTACHARJEE Vs. ABDUL MAMIN KHAN
|
June 28, 1937 |
|
SATYENDRA MOHAN GHOSE Vs. NIBARAN CHANDRA BOSE
|
April 14, 1937 |
|
SATYENDRA NARAIN SINHA Vs. PITAMBER SINGH
|
November 23, 1937 |
|
SAYED AHAMED Vs. SAMSUDDIN AHAMED
|
November 29, 1937 |
|
SECRETARY OF STATE Vs. GOLABRAI PALIRAM
|
May 3, 1937 |
|
SECRETARY OF STATE Vs. FIRM DAULAT RAM-MAKHAN LAL
|
April 2, 1937 |
|
SECRETARY OF STATE Vs. SRI RAJA SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU
|
April 23, 1937 |
|
SECRETARY OF STATE Vs. PULLELA RANGASWAMI NAIDU
|
December 14, 1937 |
|
SECRETARY OF STATE Vs. SREE RAJAH VENKATA KUMARA MAHIPATHI SURYA RAOBAHADUR GARU, MAHARAJAH OF PITHAPUR
|
November 4, 1937 |
|
SECRETARY OF STATE Vs. SMDULALI BALA DEBI
|
July 12, 1937 |
|
SECRETARY OF STATE Vs. SURENDRA MOHAN LAHIRI
|
December 20, 1937 |
|
SECRETARY OF STATE Vs. MAHASHEY RAM BHAROSEY LAL
|
April 6, 1937 |
|
SECRETARY OF STATE Vs. KUCHWAR LIME AND STONE CO LTD
|
November 19, 1937 |
|
SECRETARY OF STATE Vs. MIDNAPORE ZAMINDARY CO , LTD
|
May 31, 1937 |
|
SECRETARY OF STATE Vs. FARID UDDIN
|
April 7, 1937 |
|
SECRETARY OF STATE Vs. ITWARI
|
March 19, 1937 |
|
SECRETARY OF STATE Vs. BABU BENI PRASAD SAHU
|
March 1, 1937 |
|
SECRETARY OF STATE Vs. SARAT CHANDRA SEN GUPTA
|
March 1, 1937 |
|
SECRETARY OF STATE Vs. BABU RAJENDRA PRASAD
|
March 1, 1937 |
|
SECRETARY OF STATE Vs. SUNDERJI SHIVJI AND CO
|
November 16, 1937 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MUSAMMAT BASTI BEGAM
|
April 28, 1937 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RMPRMMSUBRAMANIAN CHETTIAR
|
October 15, 1937 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR Vs. VINJAMURIKISTNAMACHARYULU (LROF THE DECEASED)
|
October 5, 1937 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF GANJAM Vs. LOKANATHA BEHARA
|
April 26, 1937 |
|
SECURITY OF STATE Vs. SITAL PRASAD
|
November 26, 1937 |
|
SENGAVA NAICK Vs. PERUMAL REDDIAR
|
March 10, 1937 |
|
SESHAN PATTAR S SON AMBI ALIAS SUBRAMANIAN PATTAR Vs. THANDAN KAVUKAL VEERAN S SON KELAN
|
January 15, 1937 |
|
SETH KEDAR NATH Vs. KARUN CHANDRA SINHA
|
August 4, 1937 |
|
SEVUGAN CHETTIAR Vs. KARUPPAN CHETTIAR
|
February 1, 1937 |
|
SEWALRAM AGARWALLA Vs. ABDUL MAJID
|
August 17, 1937 |
|
SHAIKH DARSAN ALI Vs. BABU SURAJ MAL
|
December 22, 1937 |
|
SHAIKH IDRIS Vs. EMPEROR
|
November 19, 1937 |
|
SHAIKH MOHAMMAD ANAS Vs. BHUPENDRA PRASAD SHUKUL
|
October 22, 1937 |
|
SHAIKH MOHAMMAD YASIN Vs. SHAIKH FATEH MUHAMMAD
|
March 30, 1937 |
|
SHAIKH RAMZAN ALI Vs. BABU LAL SINGH
|
August 26, 1937 |
|
SHAIKH SALAHUDDIN AHMAD Vs. IMAMUDDIN
|
December 8, 1937 |
|
SHAIKH TAHIR HUSSAIN Vs. SYED BASIRUL HAQUE
|
November 12, 1937 |
|
SHAIKH TUFAIL AHMAD Vs. MTUMME KHATOON
|
November 17, 1937 |
|
SHAMSUL HUDA Vs. EMPEROR
|
May 18, 1937 |
|
SHANKAR LAL Vs. EMPEROR
|
April 15, 1937 |
|
SHEIK MUHAMMAD ROWTHER Vs. AYEESHA BEEVI
|
August 19, 1937 |
|
SHEIKH AMIRUDDIN Vs. SONELAL JHA
|
April 2, 1937 |
|
SHEIKH DILDAR HUSSAIN Vs. SHEIKH SADDIP
|
September 23, 1937 |
|
SHEIKH GUHI SAUDAGAR Vs. BHUTNATH BANERJEE
|
November 23, 1937 |
|
SHEIKH HAFEEZ UDDIN Vs. RAM CHANDER DAS
|
January 13, 1937 |
|
SHEIKH NAZIM HUSSAIN Vs. PTRAM NATH DUBEY
|
September 17, 1937 |
|
SHEO CHARAN DAS Vs. CHHAKOWRI SAO
|
August 17, 1937 |
|
SHEO PRASAD SINGH Vs. RAM KHELAWAN SINGH
|
April 8, 1937 |
|
SHEO RAM Vs. RAM DATT
|
November 1, 1937 |
|
SHEO SHANKER DAS Vs. MOHAMMAD HASAN
|
April 6, 1937 |
|
SHEOGULAM SINGH Vs. RAMBAHADUR SINGH
|
October 5, 1937 |
|
SHEOMURAT SINGH Vs. DIP NARAIN SINGH
|
November 1, 1937 |
|
SHIB CHARAN SAHU Vs. SARDA PRASAD
|
August 27, 1937 |
|
SHIB DULAL (DULARE) SHUKUL Vs. KISHOREGANJ LOAN OFFICE LTDCO
|
November 8, 1937 |
|
SHIV SARAN RAI Vs. SUKHDEO RAI
|
March 12, 1937 |
|
SHRIRAM DEORAO DESHPANDE Vs. MT. BANYA BAI W/O. MARUTIRAO
|
January 4, 1937 |
|
SHYAM LAL Vs. RAGHUNATH MARWARI
|
March 16, 1937 |
|
SHYAM LAL Vs. JAGANNATH
|
February 17, 1937 |
|
SHYAM LAL Vs. SUNDAR LAL
|
April 7, 1937 |
|
SIBTE HUSAIN Vs. EMPEROR
|
August 14, 1937 |
|
SIDH NATH SINGH Vs. BADRI SINGH
|
October 6, 1937 |
|
SIKANDAR MIAN Vs. EMPEROR
|
February 18, 1937 |
|
SINA THANA NAVANA NACHIAPPA CHETTY Vs. MNACHIAPPA CHETTIAR
|
September 30, 1937 |
|
SINGHESHWAR PRASAD MAHTON Vs. SAKHI CHAND
|
November 20, 1937 |
|
SIR KAMESHWAR SINGH BAHADUR Vs. BIBI FATMA
|
September 23, 1937 |
|
SIRIKANT LAL Vs. SIDHESWARI PRASAD NARAIN SINGH
|
March 19, 1937 |
|
SITA NATH PATI Vs. SARADA PRASANNA DAS
|
March 4, 1937 |
|
SITA RAM Vs. SECRETARY OF STATE
|
April 6, 1937 |
|
SIVANAGALINGAM PILLAI Vs. KVAMBALAVANA PILLAI
|
December 10, 1937 |
|
SIVARAMA AIYAR Vs. AHILAMBAL AMMAL
|
September 1, 1937 |
|
SIVASANKARA MUDALIAR Vs. AMARAVATHI AMMAL
|
October 22, 1937 |
|
SK MAHAMMED HUSHEN Vs. JAMINI NATH BHATTACHARJI
|
August 19, 1937 |
|
SM AMODINI DASSI W/O BALAI CHAND MULLICK Vs. RAGHU NATH MULLICK
|
June 7, 1937 |
|
SM ANNAPURNA GHOSE Vs. RAMESWAR GUHA
|
June 4, 1937 |
|
SM AYESHA KHANUM Vs. COMMISSIONERS FOR THE PORT OF CHITAGONG
|
July 22, 1937 |
|
SM BHABATARINI DEBI Vs. SMASHMANTARA DEBI
|
August 26, 1937 |
|
SM CHANDRAMANI DEBI Vs. CHANDANMULL INDRAKUMAR
|
July 2, 1937 |
|
SM INDUMATI DEVI CHOWDHURI Vs. BENGAL COURT OF WARDS
|
August 3, 1937 |
|
SM JOYGUN NESSA BIBI Vs. MAHAMMAD ALI BISWAS
|
June 10, 1937 |
|
SM KAMALA BALA DASI Vs. SURENDRA NATH GANGULY
|
May 19, 1937 |
|
SM LILABATI DASI Vs. CHITPORE GOLABARI CO LTD
|
April 22, 1937 |
|
SM PANNA SUNDARI DEBY Vs. BENARES BANK LTD
|
July 26, 1937 |
|
SM RAJMANI DEVI Vs. COMMISSIONER OF INCOME-TAX
|
May 4, 1937 |
|
SM RENULA BOSE IN SIR KAMESHWAR SINGH OF DARBHANGA Vs. ANATH NATH BOSE
|
June 30, 1937 |
|
SM UMARANI BOSE Vs. MODERN INDIA LIFE INSURANCE CO LTD
|
January 5, 1937 |
|
SMT RAMPEYARI KOER Vs. RAMDHANI SINGH
|
December 22, 1937 |
|
SMT URMILA DEBI Vs. SREE SREE BAIDYANATH JEE
|
December 3, 1937 |
|
SOCHIRAM Vs. EMPEROR
|
September 29, 1937 |
|
SOMAR RAM Vs. BUDHU RAM
|
April 2, 1937 |
|
SOMAR RAM KAHAR Vs. BABU JAGDEO SINGH
|
March 2, 1937 |
|
SONAMADDI Vs. PRAMADA SUNDARI SARKAR
|
June 30, 1937 |
|
SONU LAL Vs. COMMISSIONER OF INCOME TAX, BHIAR AND ORISSA
|
November 15, 1937 |
|
SOORA KULASEKARA CHETTY Vs. THOLASINGAM CHETTY
|
December 13, 1937 |
|
SOWCAR LODD GOVINDOSS Vs. ARUMUGA MUDALI
|
February 11, 1937 |
|
SREE KRISTO JANA Vs. SITANATH BERA
|
July 26, 1937 |
|
SRI JAGANNADHA RAJAMONI RAJ DEO (MIONOR) BY GUARDIAN, THE SUB- COLLECTOR Vs. VRAMACHANDRA RAO
|
July 26, 1937 |
|
SRI NEELAKANTA RAJENDRA PATRO Vs. BALAJI PATRO MONDOLO
|
April 14, 1937 |
|
SRI PERARULALA RAMANUJA JEER SWAMIGAL Vs. TSPICHU AYYANGAR
|
January 7, 1937 |
|
SRI RAJAH VIJIYA APPARAO SAVAI ASWARAO BAHADUR ZAMINDAR GARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE GOVERNMENT AGENT AND COLLECTOR
|
March 18, 1937 |
|
SRI RAM Vs. JAI KISHAN LAL
|
September 13, 1937 |
|
SRI SRI DURGA MADHAVA DEO GARU Vs. SRI SRI RADHAMOHANA RAJENDRA DEO GARU
|
December 6, 1937 |
|
SRI SRI ISWARI BHUBANESHWARI THAKURANI Vs. BROJO NATH DEY
|
April 8, 1937 |
|
SRI SRI RAJAH KRISHNA CHANDRA GAJAPATHI NARAYANA DEO GARU, RAJAH OF PARLAKIMEDI Vs. KUPPILI RAMAJOGI DORA
|
April 29, 1937 |
|
SRI VENKATARAMANASWAMI TEMPLE AT KANAMPALLI BY ITS PRESENT TRUSTEE, KUNCHI PADMANABHA AIYAR Vs. RAMASWAMI
|
September 6, 1937 |
|
SRIMATHU RAJA MUTHU VIJAYA RAGHUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR, ZAMINDAR OF SIVAGANGA, THROUGH HIS DEWAN ANDAUTHORISED AGENT, MR R M SUNDARAM, I C S Vs. MUTHU KRMMUTHIA CHETTIAR
|
November 9, 1937 |
|
SRIMATI HEMAMAYEE CHOUDURANI Vs. AKBAR ALI
|
May 19, 1937 |
|
SRIMATI NAGENDRA NANDINI DASSI Vs. BHOLA NATH KHAMARU
|
March 3, 1937 |
|
SRINIVASULU NAIDU Vs. SUNDARESA IYER
|
January 28, 1937 |
|
SRISH CHANDRA NANDI Vs. MIDNAPORE ZAMINDARY CO LTD
|
December 9, 1937 |
|
ST A M PALANIAPPA CHETTIAR Vs. KUTTAYAN CHETTIAR
|
August 26, 1937 |
|
STAMP REFERENCE IN HAJI MOHAMMAD IBRAHIM Vs. MKHAN CHAND
|
May 6, 1937 |
|
SUBA Vs. EMPEROR
|
April 14, 1937 |
|
SUBEDAR MAJOR THAKUR HANS RAM SINGH Vs. LKISHORI LAL
|
April 27, 1937 |
|
SUBODH CHANDRA CHAKRAVARTY Vs. JNANENDRA NATH CHAKRAVARTI
|
June 2, 1937 |
|
SUCHIT CHAUBE Vs. BALDEO RAI
|
October 27, 1937 |
|
SUDHANSU BHUSAN PANDEY Vs. MAJHO BIBI
|
July 6, 1937 |
|
SUFAL GOLAI Vs. EMPEROR
|
August 18, 1937 |
|
SUKHAMOY MAITRA Vs. EMPEROR
|
August 25, 1937 |
|
SUKHOO SAO Vs. SITA RAM HAJJAM
|
November 11, 1937 |
|
SULTAN AHMAD KHAN Vs. SIRAJUL HAQUE
|
September 24, 1937 |
|
SULTAN NACHI Vs. SALAMAR BIBI
|
March 25, 1937 |
|
SUNDER LAL Vs. KUNWAR HARI HAR SAHAI
|
January 27, 1937 |
|
SUNDER SINGH-MALLAH SINGH SANATAN DHARAM HIGH SCHOOL TRUST, INDAURA Vs. MANAGING COMMITTEE, SUNDER SINGH-MALLAH SINGH, RAJPUT HIGH SCHOOL, INDAURA
|
December 6, 1937 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AZIZAR RAHAMAN CHAUDHURY
|
January 12, 1937 |
|
SUPPAN CHETTIAR, S/O ADAIKALAM CHETTIAR Vs. RANGAN CHETTY
|
August 10, 1937 |
|
SURAJ MOHAN THAKUR Vs. GANESH PRASAD MANDAR
|
December 23, 1937 |
|
SURAJ NARAIN CHAUBE Vs. BENI MADHO CHAUBE
|
May 13, 1937 |
|
SURAJ NARAIN SINGHA Vs. KEDAR PRASAD
|
November 26, 1937 |
|
SURAJ PRASAD Vs. MTLUKHER KUER
|
November 9, 1937 |
|
SURAJRATAN DAGA Vs. DEBIDUTT SHARAFF
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April 12, 1937 |
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SURAT COTTON SPINNING AND WEAVING MILLS, LTD Vs. SECRETARY OF STATE
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March 5, 1937 |
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SURENDRA NATH MONDAL Vs. BHUDAR CHANDRA SAFUI
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August 19, 1937 |
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SURESHWAR PRASAD BHAKAT Vs. MAHARAJ BAHADUR SINHA
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June 3, 1937 |
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SURJA KANTA ROY CHOUDHURY Vs. SECRETARY OF STATE
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December 3, 1937 |
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SURYAMAL SARAF Vs. PSRIRAM NAIDU
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April 22, 1937 |
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SURYANARAYANH Vs. SITARAMAYAH
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November 19, 1937 |
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SWAMINATHA ODAYAR Vs. SGOPALASWAMI ODAYAR
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March 16, 1937 |
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SWAMINATHAN ALIAS MUTHUVELU UDAYAR Vs. OFFICIAL RECEIVER OF RAMNAD
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March 15, 1937 |
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SYED ABDUT HAKIM Vs. MANGAL CHAND
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October 1, 1937 |
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SYED ALTAF HUSSAIN Vs. DIWAN SYED ALI RASUL ALI KHAN
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December 20, 1937 |
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SYED MOHAMMAD ANIS Vs. IQBAL HUSAIN
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September 7, 1937 |
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SYED MOHAMMAD ZAKIR-UD-DIN Vs. MOHAMMAD NASEM
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August 20, 1937 |
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SYED SABIR HUSSAIN Vs. S FARZAND HASAN
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December 16, 1937 |
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T AND J BROCKLEBANK LTD Vs. NOOR AHMODE
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July 7, 1937 |
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T C NILAMEGHAM PILLAI Vs. SECRETARY OF STATE
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April 5, 1937 |
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T G STUDDERT Vs. JFLOGAN
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April 5, 1937 |
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T K BALASUBRAMANIA CHETTIAR Vs. AMMANICKAM CHETTIAR
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September 16, 1937 |
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T NANNU SHANKAR TAWKER Vs. PSBASHYAM AIYANGAR
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October 12, 1937 |
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T P RENGA AIYANGAR Vs. SRI SWAMY ALAGIA NAMBIRAYAR TEMPLE,TIRUKURUNGUDI THROUGH ITS DHARMAKARTHA SRI PERARULALA RAMANUJA JEER SWAMIGAL
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March 25, 1937 |
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T RAJAGOPALA AIYANAGAR Vs. COLLECTOR OF SALT REVENUE
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April 6, 1937 |
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T S MOIDHEEN PICHAI SAHIB Vs. NAGOORE MEERA REWTHER
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January 22, 1937 |
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T SIVASANKARAM PILLAI Vs. AGALI NARAYANA RAO
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April 19, 1937 |
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T VARADARAJULU NAIDU AND KUPPUSWAMI NAIDU AND CO BY ITS PARTNERS Vs. RRAJAMANIKA MUDALIAR
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March 9, 1937 |
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TADEPALLI RAMIAH ALIAS RAMASASTRI Vs. MADALA THATHIAH
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February 15, 1937 |
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TALUK BOARD, CHIDAMBARAM Vs. VARADESESHA IYENGAR
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January 5, 1937 |
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TARANI CHARAN KUNDU Vs. SAGARKANDI UNION BOARD
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March 18, 1937 |
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TARI BALA SUKLABAIDYA Vs. KIBAL RAM SUKLABAIDYA
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August 4, 1937 |
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TARNI PRASAD SINGH Vs. CHANDRESHWAR PRASAD NARAYAN SINGH
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February 4, 1937 |
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TATA HYDRO ELECTRIC AGENCIES LTD, BOMBAY Vs. COMMISSIONER OF INCOME TAX, BOMBAY PRESIDENCY AND ADEN
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March 12, 1937 |
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THAKUR GAJENDRA SHAH Vs. THAKUR SHANKAR BAKHAH SINGH
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December 16, 1937 |
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THAKUR GANESH BAKHSH SINGH Vs. THAKUR AJUDHIA BAKHSH SINGH
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July 28, 1937 |
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THAKUR GOPAL SINGH Vs. MUTUAL INDEMNITY AND FINANCE CORPORATION (INDIA) LTD
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January 13, 1937 |
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THAKUR GOVIND DEOJI MAHARAJ Vs. MUNICIPAL BOARD
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November 17, 1937 |
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THAKUR PRASAD MARWARI Vs. CHAMAN RAM MARWARI
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July 28, 1937 |
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THAKUR PRATAP SINGH Vs. LBRIJNATH DASS
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August 17, 1937 |
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THAKUR SINGH Vs. DINANATH SAH
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April 27, 1937 |
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THAKUR SRI SRI RAGHUNATH JIEU Vs. GANGA GOBINDA PATI
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February 8, 1937 |
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THALAYUR NARAYANAN MOOSSAD Vs. MAMMADISSA
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April 28, 1937 |
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THATHACHARIAR Vs. SRINIVASA RAGHAVA IYENGAR
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November 17, 1937 |
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THAVASIKANNU THEVAR Vs. SSANKARALINGAM PILLAI
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September 24, 1937 |
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THAYARAMMAL Vs. PITTY KUPPUSWAMY NAIDU, MKRISHNAMMAL BY HER POWER AGENT BY TBALASUBRAMIA PILLAI
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April 21, 1937 |
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THAZHE NELLOLI PAZHE PERINGATI ATHIRAMANKUTTI Vs. THAZHE NELLOLI PAZHEPERINGATI UPPARI ALIAS KUNHI PARAYAYI
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December 16, 1937 |
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THE KING Vs. SOUTHERN CANADA POWER CO , LTD
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July 28, 1937 |
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THEKKE VEETTIL MAKKAM AMMA Vs. THEKKE VEETIL KUNHI KALAPPA KURUP
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March 18, 1937 |
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THIMMANNA BHATTA Vs. RAMA BHATTA AND
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August 25, 1937 |
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THOMAS SKINNER Vs. RAM RACHPAL
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December 10, 1937 |
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THUMMALAKUNTA KRISHTAPPA Vs. SATRASALA ADINARAYANAPPA
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February 2, 1937 |
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TIKAM SINGH Vs. BHOLA NATH
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February 26, 1937 |
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TRAILAKYA NATH PAL Vs. AMBIKA CHARAN
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May 19, 1937 |
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TRIBENI PRASAD SINGH Vs. JAINARAIN SINGH
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February 5, 1937 |
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TRICHINOPOLY TENNORE HINDU PERMANENT FUND LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
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October 22, 1937 |
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TRICHINOPOLY TENNORE HINDU PERMANENT FUND, LTD A LIMITED COMPANY WITH ITS HEADQUARTERS Vs. COMMISSIONER OF INCOME-TAX
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October 22, 1937 |
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TULSI CHARAN GOSWAMI Vs. MAZIZUL HUQUE
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April 29, 1937 |
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TULSI DEBYA Vs. BIBHUTI BHUSAN GOSWAMI
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April 16, 1937 |
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UDAI PAL SINGH Vs. PYARE
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November 1, 1937 |
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UNITED MOTOR FINANCE CO Vs. ROMER DAN AND COMPANY
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May 5, 1937 |
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URMILABALA BISWAS Vs. BINAPANI BISWAS
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August 19, 1937 |
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V E N K R M A RAMANATHAN CHETTIAR HUKDAR OF NAGAPPA CHETTIAR KATTALAI IN THE SRI MEENAKSHI SUNDARESWARAR DEVASTHANAM Vs. MADURA SRI MEENAKSHI SUNDARESWARAR DEVASTHANAM BY ITS TRUSTEE, RDURAISWAMI NAIDU
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August 27, 1937 |
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V KAMESWARA AIYAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL,REPRESENTED BY THE COLLECTOR OF MADURA
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April 28, 1937 |
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V N SUBRAMANIA IYER Vs. KMSRMKANNAPPA CHETTI
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May 5, 1937 |
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V RAMANNA SHETTY Vs. INSPECTOR OF LOCAL BOARDS
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January 21, 1937 |
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V S SUBRAMANIA ASARI Vs. RAMASWAMI PILLAI
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January 26, 1937 |
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VADLAMANATI VENKATANARAYANA RAO Vs. GOTTUMUKKULE VENKATA SOMARAJU
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March 3, 1937 |
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VADLAMANNATI VENKATANARAYANA RAO Vs. GOTTUMUKKULA VENKATA SOMARAJU
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March 3, 1937 |
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VADREVU VENKATARATNAM GARU Vs. MAHARAJAH OF PITTAPUR
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March 8, 1937 |
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VALLI AMMAL Vs. ARUNACHALA MOOPANAR
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November 17, 1937 |
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VARADANARAYANA AIYANGAR Vs. VENGU AMMAL
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September 30, 1937 |
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VARISAIMUTHU CHETTIAR Vs. SAMIMUTHU CHETTIAR
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September 24, 1937 |
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VATTATHARA S J Vs. REVEREND KOSHI
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January 14, 1937 |
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VELAGALETI VEERAYYA Vs. KANDEPPU NARASIMHA RAO BY MOTHER AND NEXT FRIEND VENKATASUBBAMMA
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January 20, 1937 |
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VELAYUDHAM PILLAI Vs. EMPEROR
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April 6, 1937 |
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VENKADARI SOMAPPA Vs. OFFICIAL RECEIVER OF BELLARY
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November 25, 1937 |
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WAKF BANAM KHUDAWAND KARIM MAHAL FAIZ MOHAMMAD KHAN Vs. MTRAJ KALI
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November 9, 1937 |
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WILLIAM HUDSON Vs. MRSKMWEBSTER
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January 20, 1937 |
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WILLIAM I BISHOP LTD Vs. JAMES MACLAREN CO , LTD
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March 19, 1937 |
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Y KOTHANDARAMA REDDY Vs. KANDRA BALARAMI REDDY
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March 17, 1937 |
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YESHWANT RAO GANPAT RAO VIPAT Vs. DATTATRAYA RAMCHANDRA RAO VIPAT
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October 13, 1937 |
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YEVANJE KRISHNA BHATTA Vs. KHANDIGE ISWARA BHATTA
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January 27, 1937 |
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ZAHID HUSAIN Vs. EMPEROR
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February 1, 1937 |