|
(ANNAYYA) JANAKIRAMA BHAGAVATHAR Vs. (ANNAYYA) NARASIMHA BHAGAVATHAR
|
February 17, 1936 |
|
(BABU) BANARSI LAL Vs. BORHO SAHU
|
January 24, 1936 |
|
(BABU) SRIPATI SAMANTA Vs. LALJI SAHU
|
March 17, 1936 |
|
(DEWAN) EMDAD ALI Vs. HARAN SHEIKH
|
June 15, 1936 |
|
(FIRM) BABOO LAL-BHAGWAN DAS Vs. MPURCELL
|
March 13, 1936 |
|
(FIRM) KESLA MAL NAND KISHORE Vs. COOPER ALLEN AND CO
|
March 27, 1936 |
|
(FIRM) MANGAL SEN-CHANDRA BHAN Vs. (FIRM) MALIK SINGH-MOHAR SINGH
|
April 18, 1936 |
|
(FIRM) MANGAL SEN-JAI DEO PRASAD Vs. GANESHI LAL
|
January 20, 1936 |
|
(FIRM) PURAN LAL-RAM LAL Vs. (FIRM) DAMODAR DAS-PARMANAND
|
September 15, 1936 |
|
(FIRM) RAM CHANDRA-FARAYA LAL Vs. BHAIA DHARMAN SAHI
|
March 24, 1936 |
|
(FIRM) RAM KUMAR-RAMESHWAR LAL Vs. PREM SUKH DAS
|
September 3, 1936 |
|
(FIRM) RAMANAND GANPAT RAI Vs. RAKHAL MANDAL
|
March 26, 1936 |
|
(FIRM) RATNAJI CHANDANMALL Vs. KOLLI RAMAKRISHNAYYA
|
August 7, 1936 |
|
(GOSHAIN) MAHESHER GIR Vs. (SHEIKH)RAHMAT ULLAH
|
April 7, 1936 |
|
(JAGGUPILLA) NARAYANAMURTI Vs. (JAGGUPILLA) SURYANARAYANA
|
October 1, 1936 |
|
(KOZHHIKOT PUTHIYA KOVILAGATH PATINHAREKETTU TAVAZHIYIL KUTTIMBATTI THAMBUVATTI S SON) MANAVEDAN Vs. PKMANAVEDAN
|
April 6, 1936 |
|
(LALA) DAU DAYAL Vs. RAM PRASAD
|
April 17, 1936 |
|
(LALA) DEO NARAIN LAL Vs. RAM KHELAWAN SINGH
|
September 9, 1936 |
|
(MAHANT) RAMKESHWAR DAS Vs. BALDEO SINGH
|
August 5, 1936 |
|
(MAHARAJA) PRATAP UDAI NATH SAHI DEO Vs. BARAIK LAL SAHI
|
January 20, 1936 |
|
(MANDA) APPA RAO PANTULU GARU Vs. BUDANKAYALA VIGNESAM SUBUDHI
|
August 25, 1936 |
|
(MAULVI) ABDUL RAB Vs. HAKIM MOHAMMAD HASAN KHAN
|
August 22, 1936 |
|
(NAWAB MAJOR SIR) MOHAMMAD AKBAR KHAN Vs. ATTAR SINGH
|
April 6, 1936 |
|
(RAJA SRI SRI) JYOTI PRASAD SINGH DEO BAHADUR Vs. RAJENDRA NARAYAN SINGH DEO
|
February 4, 1936 |
|
(RAJA) JAGADISH CHANDRA DEO DHABAL DEB Vs. GOUR HARI MAHATO
|
June 30, 1936 |
|
(RAJA) VENI MADHO PRASAD SINGH Vs. MWAZID ALI
|
October 13, 1936 |
|
(SAMANTHAN KARAKKATTITATHIL) CHANDUKUTTI NAMBIYAR Vs. (KANIYARAKKAL THAYIKKANDI) MOOSAN KUNHI KALANDAN
|
January 10, 1936 |
|
(SARDAR) MOHAMMAD SHAKIR DAD KHAN Vs. SAHU NAND KISHORE
|
February 20, 1936 |
|
(SHAH) RAM CHAND Vs. PTPARBU DAYAL
|
April 15, 1936 |
|
(SHEBAITS OF SREE SREE IDOL ISSUR) SRIDHAR THAKUR Vs. JAMINI SUNDARIDASSYA
|
May 6, 1936 |
|
(SHEIKH) GHASIT MIAN Vs. THAKUR PANCHANAN SINGH
|
September 15, 1936 |
|
(SIVAPURAM) KOTAYYA Vs. (SIVAPURAM) SUBBAYA
|
September 2, 1936 |
|
(SREE RAJAH) SOBHANADRI APPARAO BAHADUR ZAMINDAR GARU Vs. MULLUPUDI RAMUDU
|
January 17, 1936 |
|
(SRI RAJA) INUGANTI VENKATARAMA RAO Vs. (SRI RAJA) SOBHANADRI APPA RAO BAHADUR GARU
|
January 13, 1936 |
|
A B GURUMURTHI CHETTY Vs. SELLA PERUMAL PILLAI
|
January 24, 1936 |
|
A KRISHNASWAMI IYENGAR Vs. SECYOF STATE
|
August 17, 1936 |
|
A M A M R PALANIAPPA CHETTIAR Vs. PALANI GOUNDAN
|
July 29, 1936 |
|
A M KUPPUSWAMI MUDALIAR Vs. WRANGANATHA MUDALIAR
|
November 4, 1936 |
|
A P BAGCHI Vs. MRSFMORGAN
|
September 17, 1936 |
|
A P S MUHAMMAD IBRAHIM Vs. ALLAPICHAI ROWTHER
|
August 10, 1936 |
|
A PR L M L LAKSHMANAN CHETTIAR Vs. KSRINIVASA AIYANGAR
|
August 28, 1936 |
|
A S SEETHARAMA AIYAR Vs. SOUTH INDIAN RAILWAY CO LTD
|
February 10, 1936 |
|
A V P PALANIAPPA CHETTIAR Vs. THAIVANAI ACHI
|
April 2, 1936 |
|
A VENKATASWAMI CHETTIAR Vs. SEKKUTTI PILLAI
|
March 31, 1936 |
|
A VENKITASWAMI CHETTIAR Vs. SEKKUTI PILLAI
|
March 31, 1936 |
|
ABDUL GAFUR Vs. EMPEROR
|
May 15, 1936 |
|
ABDUL HAQUE Vs. SMTARABANNESSA
|
August 4, 1936 |
|
ABDUL JABBAR Vs. BONKAR NATH
|
March 25, 1936 |
|
ABDUL JALIL KHAN Vs. EMPEROR
|
January 15, 1936 |
|
ABDUL KADER CHAUDHURY Vs. UPENDRA LAL BARUA
|
July 23, 1936 |
|
ABDUL KARIM KHAN Vs. MANAGING COMMITTEE, GEORGE HIGH SCHOOL
|
September 17, 1936 |
|
ABDUL KHALEQUE MONDAL Vs. BEPIN BEHARI BOSE
|
April 6, 1936 |
|
ABDUL LATIF Vs. JRPERCIVAL, RECEIVER
|
May 29, 1936 |
|
ABDUL MAJEED Vs. ABDUL RASHID
|
April 24, 1936 |
|
ABDUL MAJID Vs. ALI ASHRAF
|
December 23, 1936 |
|
ABDUL MAJID MIAN Vs. EMPEROR
|
January 14, 1936 |
|
ABDUL MANIR Vs. KADIR KHAN
|
September 1, 1936 |
|
ABDUL MUGHNI KHAN Vs. MTFARKHUNDA BIBI
|
April 21, 1936 |
|
ABDUL SATTAR CHOUDHURY Vs. ABDUL RUSAN
|
March 19, 1936 |
|
ABDUL SHAKUR Vs. BADARUDDIN
|
August 18, 1936 |
|
ABHESWARI DASYA Vs. BABURALI SHAIKH
|
December 7, 1936 |
|
ABRAR HUSAIN Vs. AHMAD RAZA
|
April 21, 1936 |
|
ACHANTA CHITTAMMA Vs. GUNISETTI MUREYYA
|
February 24, 1936 |
|
ACHARAJA SINGH Vs. EMPEROR
|
January 10, 1936 |
|
ADDALA CHINNA VENKATRAJU Vs. SRI KANCHUMARTI VENKATASEETHA RAMACHANDRA RAO GARU (DECEASED)
|
January 15, 1936 |
|
ADDEPALLI LAKSHMANASWAMY Vs. GADIREDDI NARASIMHA RAO
|
July 29, 1936 |
|
ADDEPALLI SATYANARAYANAMURTHY Vs. VADLAMANNATI VENKATESWARARAO
|
November 27, 1936 |
|
ADHAR CHANDRA MONDAL Vs. DOLGOBINDA DAS
|
March 4, 1936 |
|
ADIB EL HINNAWI Vs. YACOUB FAHMI ABU EL HUDA EL FARUQI
|
February 27, 1936 |
|
ADIKANDA SAHU Vs. BANCHHU MALIK
|
January 16, 1936 |
|
ADIT SINGH Vs. RAI BINDAYAL SAHU
|
March 3, 1936 |
|
ADITENDRA NATH MITTER Vs. BHUPATI BHUSAN SEN GUPTA
|
March 17, 1936 |
|
ADIVIKOLANU CHAKRAPANI RAO Vs. SRI RAJAH VENKATADRI APPA RAO BAHADUR ZAMINDAR
|
March 4, 1936 |
|
AGA MIRZA NASARALI KHOYEE AND CO BY ITS SOLE PROPRIETOR, AGA MIRZA NASARALI KHOYEE Vs. GORDON WOODROFFE AND COMPANY LTD
|
August 6, 1936 |
|
AHINATH GANGULI Vs. NEPAL CHANDRA GHOSH
|
November 11, 1936 |
|
AHMAD Vs. RAM CHANDER
|
December 23, 1936 |
|
AHMAD ALI KHAN Vs. MOHAMMAD AITZAD ALI KHAN
|
April 23, 1936 |
|
AJIT KUMAR BASU Vs. SURENDRA NATH MANDAL
|
January 24, 1936 |
|
AJOG NARAIN Vs. EMPEROR
|
September 17, 1936 |
|
AKHIL BANDHU GUHA Vs. SRIMATI SURADHANI DEBYA CHAUDHURANI
|
December 4, 1936 |
|
AKHIL KANTA LAHIRI Vs. ASWINI KANTA BHATTACHARJI
|
January 13, 1936 |
|
AL ST AN CHIDAMBARAM CHETTIAR Vs. ALVRPPETHAPERUMAL CHETTIAR
|
September 15, 1936 |
|
ALAGAIRISAMI NAIK Vs. SIKANDAR ROWTHAR
|
August 25, 1936 |
|
ALAGIRISAMI NAIK Vs. SIKANDAR ROWTHER
|
August 25, 1936 |
|
ALAKH NARAIN SINGH Vs. THAKUR DAYAL SINGH
|
October 28, 1936 |
|
ALEXANDER PERERA CHANDARASEKERA Vs. KING, OPPOSITE PARTY
|
November 12, 1936 |
|
ALIJAN MIAN Vs. JATAN THAKUR
|
February 18, 1936 |
|
ALIMJAN BIBI Vs. EMPEROR
|
August 12, 1936 |
|
ALKASULLA Vs. EMPEROR
|
May 6, 1936 |
|
ALLA SATYAM Vs. EMPEROR
|
September 1, 1936 |
|
ALLAVARAPU SUBBAYYA Vs. JAKKA PEDDAYYA
|
September 23, 1936 |
|
ALLURI BAPANNA Vs. INUGANTI VENGAYYA
|
November 5, 1936 |
|
ALLURI VENKATAPATHI RAJU Vs. DANTULURI VENKATANARASIMHA RAJU
|
July 17, 1936 |
|
ALURI VENKATARATNAM Vs. ALLURI KANAKASUNDARA RAO
|
February 14, 1936 |
|
AMAL KRISHNA RAI Vs. KEDARNATH BANERJEE
|
February 7, 1936 |
|
AMAR KRISHNA CHOWDHURY Vs. SURENDRA BIJOY DEWANJI
|
November 18, 1936 |
|
AMARENDRA NATH MALLICK Vs. BALAI CHAND GHATAK
|
February 10, 1936 |
|
AMBALANATTATH PARERI BALARAM Vs. SECRETARY OF STATE
|
October 22, 1936 |
|
AMBALATHILAKATH KUTTOOSA Vs. MUNDAYATAN KORATH VETTIL KUNHAMMA AMMA
|
October 20, 1936 |
|
AMBALATHILAKATH KUTTOOSSA Vs. MUNDAYATAN KOROTHVEETIL KUNHAMMA AMMA
|
October 20, 1936 |
|
AMBALAVANA PILLAI Vs. GOWRI AMMAL
|
March 6, 1936 |
|
AMIR CHAND Vs. KRISHNA CHANDRA BHOWMIK
|
February 27, 1936 |
|
AMITAVA GHOSE Vs. EMPEROR
|
July 29, 1936 |
|
AMULYA RATAN Vs. PROSAD CHANDRA KAR
|
January 20, 1936 |
|
ANAND DAS Vs. RAM BHUSAN DAS
|
December 14, 1936 |
|
ANANDA LAL CHAKRAVARTY Vs. SMKATYANI DEBI
|
August 14, 1936 |
|
ANANDA LAL CHAKRAVARTY Vs. NARAYAN CHANDRA BHATTACHARJI ORS
|
May 13, 1936 |
|
ANANDA LAL CHAKRAVARTY Vs. GIRINDRA NATH CHATTERJEE
|
March 26, 1936 |
|
ANANDA PRASAD GHOSE Vs. RONENDRA LAL CHOUDHURY
|
March 17, 1936 |
|
ANANDI LAL Vs. RAM SARUP
|
March 4, 1936 |
|
ANDRE PAUL TERENCE AMBARD Vs. ATTORNEY-GENERAL OF TRINIDAD AND TOBAGO
|
March 2, 1936 |
|
ANNADA CHARAN DUTTA Vs. KAMALA SUNDARI RAI
|
March 31, 1936 |
|
ANNADA PROSAD CHATTERJI Vs. PHANINDRA BHUSAN GHATAK
|
March 20, 1936 |
|
ANNAKALI DEBI Vs. GYANENDRA CHAKRAVARTY
|
December 18, 1936 |
|
ANNAMALAI PATHAR Vs. SRI-LA-SRI VYTHILINGA PANDARA SANNADHI AVERGAL
|
May 4, 1936 |
|
ANNAYYA JANAKIRAMA BHAGAVATHAR Vs. ANNAYYA NARASIMHA BHAGAVATHAR
|
February 17, 1936 |
|
ANTONIO DIAS CALDEIRA Vs. FREDERICK AUGUSTUS GRAY
|
February 14, 1936 |
|
ANUKUL CHANDRA HALDAR Vs. GURUPADA HALDAR
|
May 28, 1936 |
|
ANUMOLU NARAYANA RAO, MINORBY THEIR MOTHER AND GUARDIAN ANUMOLU RAMADEVAMMA Vs. GHATTARAJU VENKATAPPAYYA
|
August 31, 1936 |
|
APPAJI CHETTI Vs. GOVINDASAMI REDDI
|
November 3, 1936 |
|
APPASAMY MUDALIAR Vs. SUNDARAM PILLAI
|
February 14, 1936 |
|
APURBA KRISHNA MITRA Vs. RAM BAHADUR
|
January 9, 1936 |
|
AR PL SP MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
April 7, 1936 |
|
ARIYAPUTRA NADALWAN Vs. NACHIMUTHU MALAVARAYAN
|
July 22, 1936 |
|
ARJUN DAS KUNDU Vs. MARCHIA TELINI
|
April 30, 1936 |
|
ARUMUGA BATHAN, LATELY A MINOR BUT SINCE DECLARED MAJOR AND GUARDIAN Vs. SEMBA GOUNDAN (DEAD)
|
February 15, 1936 |
|
ARUMUGHAM CHETTI (DECEASED) Vs. YPRKRVSUBRAMANIAM CHETTI
|
November 26, 1936 |
|
ARUNACHALA THEVAN Vs. MADAPPA THEVAR
|
August 7, 1936 |
|
ASHFAQ Vs. EMPEROR
|
June 16, 1936 |
|
ASHIQ ALI Vs. EMPEROR
|
April 21, 1936 |
|
ASHUTOSH CHATTOPADHYAY Vs. NALINAKSHYA BANDOPADHYAY
|
May 28, 1936 |
|
ASHUTOSH DAS Vs. KESHAB CHANDRA GHOSH
|
May 29, 1936 |
|
ASHUTOSH SANYAL Vs. RAM SANKAR GHOSE
|
February 5, 1936 |
|
ASWINI KUMAR GUPTA Vs. EMPEROR
|
April 22, 1936 |
|
ATAAT HUSAIN Vs. MUSHTAQ ALI
|
November 3, 1936 |
|
ATTAR SINGH Vs. DEBI SAHAI
|
October 21, 1936 |
|
ATTORNEY GENERAL OF NEW ZEALAND Vs. NEW ZEALAND INSURANCE CO LTD
|
October 15, 1936 |
|
ATTYGALLE Vs. KING
|
March 26, 1936 |
|
AVICHI CHETTIAR Vs. VALLIAPPA CHETTIAR
|
January 29, 1936 |
|
AYMAMUD SARCAR Vs. EBARUDDIN SARCAR
|
May 26, 1936 |
|
AYYAPPA NAIDU Vs. MARIMUTHU MOOPANAR
|
April 9, 1936 |
|
AZIZ KHAN Vs. EKRAM HUSSAIN
|
November 10, 1936 |
|
B BISWAS Vs. EMPEROR
|
December 14, 1936 |
|
B DEBI CHARAN LAL Vs. KHUSHAL RAI RATAN LAL
|
July 30, 1936 |
|
B GURMANJ SARAN Vs. RADHA SWAMI SAT SANG SABHA
|
August 25, 1936 |
|
B JANG BAHADUR SINGH Vs. BASDEO SINGH
|
April 18, 1936 |
|
B KUNWAR BAHADUR Vs. GILSHER KHAN
|
November 6, 1936 |
|
B RAJAMBAL Vs. THANGAM ALIAS SENTHIVEL ASARI
|
February 27, 1936 |
|
B RAMAYYA Vs. MRSJOSEPHINE ELIZABETH
|
September 15, 1936 |
|
BABU KUNJ BEHARI LAL Vs. MTKETKI KUNWAR
|
December 21, 1936 |
|
BABU LAL CHAUKHANI Vs. EMPEROR
|
August 3, 1936 |
|
BABU RAMESHWAR PRASAD SINGH Vs. MANGAR KAHAR
|
December 23, 1936 |
|
BABU RAMLAL Vs. SECYOF STATE
|
January 23, 1936 |
|
BABUI DINESHWARI KUER Vs. RAM NARAIN SINGH
|
May 1, 1936 |
|
BABUNANDAN SINGH Vs. PHUNESH SINGH
|
September 11, 1936 |
|
BADRI CHAUDHURI Vs. MTGHAMOA GHAUDHRAIN
|
February 26, 1936 |
|
BADRI PRASAD Vs. MTJANKI
|
October 29, 1936 |
|
BAGESHARI TEWARI Vs. NANDOO SINGH
|
September 2, 1936 |
|
BAIJNATH Vs. EMPEROR
|
September 17, 1936 |
|
BAIJNATH SAHU Vs. JAIMANGAL PRASAD SINGH
|
July 31, 1936 |
|
BAJO SAHU Vs. CHEDI BARHI
|
November 20, 1936 |
|
BAJRANG MARWARI Vs. DURGA PRASAD SAO
|
September 7, 1936 |
|
BAJRANGI RAUT Vs. LALA JANKI PARSHAD
|
September 22, 1936 |
|
BALABUX MARWARI Vs. INDER KUMAR TEWARI
|
August 4, 1936 |
|
BALAKRISHNAN Vs. CHITTOOR BANK
|
March 27, 1936 |
|
BALAKRISHNAN BEING MINORS BY GUARDIAN KALU Vs. CHITTOR BANK PROPRIETOR RSUBRAMANIA AIYAR, BY MUKTIYAR CSANANTAKRISHNA AIYAR
|
March 27, 1936 |
|
BALASUNDARAM Vs. KAMAKSHI AMMAL
|
August 7, 1936 |
|
BALATH KUNHI RAMAN Vs. VARAYALI GOVINDAN
|
December 14, 1936 |
|
BALDEO PRASAD Vs. AKHOURI HIRAMBO NARAIN SINGH
|
November 5, 1936 |
|
BANARSI DAS Vs. COLLECTOR OF SAHARANPUR
|
March 2, 1936 |
|
BANARSI DAS Vs. SUMAT PRASAD
|
April 6, 1936 |
|
BANK OF DACCA, LTD Vs. GOUR GOPAL SAHA
|
April 7, 1936 |
|
BANKANIDHI SANTRA Vs. GODIPATNA CO-OPERATIVE SOCIETY
|
December 9, 1936 |
|
BARAMDIN Vs. JAMUNA
|
November 4, 1936 |
|
BARARI CO-OPERATIVE BANK, LTD Vs. SINGHESWAR JHA
|
January 20, 1936 |
|
BARHAMDEO SINGH Vs. KARI SINGH
|
February 5, 1936 |
|
BARODAPROSAD SUKUL Vs. SAHANLALL BOID
|
August 21, 1936 |
|
BARYAR SINGH Vs. RAM DULARAY
|
October 14, 1936 |
|
BASDEO Vs. BSHYAMA CHARAN
|
April 9, 1936 |
|
BATESHWARI PRASAD Vs. SECRETARY OF STATE
|
October 27, 1936 |
|
BAVA C VAITHILINGA MUDALIAR Vs. BOARD OF CONTROL, SRI THYAGARAJASWAMI DEVASTHANAM TIRUVARUR
|
March 25, 1936 |
|
BECHAN MISIR Vs. MARKANDE MISIR
|
January 27, 1936 |
|
BECHAN PRASAD Vs. JHURI
|
January 8, 1936 |
|
BEHARI LAL Vs. ALE NABI
|
February 14, 1936 |
|
BEJOY KUMAR ADDYA Vs. NAGENDRA NATH PALIT
|
May 1, 1936 |
|
BEJOY KUMAR BHATTACHARJEE Vs. (FIRM) SATISH CHANDRA NANDI, JNANENDRANATH NANDI, DHIRENDRA NATH NANDI
|
February 7, 1936 |
|
BEJOY LAL MUKHERJEE Vs. NEW INDIA ASSURANCE CO LTD
|
January 10, 1936 |
|
BENARES BANK LTD Vs. PREM AND CO
|
November 10, 1936 |
|
BENARES BANK, LTD Vs. MASUDAN LAL
|
March 11, 1936 |
|
BENGAL ASSAM STEAMSHIP CO LTD Vs. OWNERS AND PARTIES INTERESTED IN SS SHANKU MARU
|
August 27, 1936 |
|
BENGAL COAL CO LTD Vs. JANARDAN KISHORE LAL SINGH DEO
|
March 24, 1936 |
|
BENGAL COAL CO LTD Vs. BRIJDEO NARAYAN SINGH
|
March 23, 1936 |
|
BENGAL INSURANCE AND REAL PROPERTY CO LTD Vs. VELAYAMMAL
|
December 14, 1936 |
|
BENGAL INSURANCE AND REAL PROPERTY CO LTD; L S RAMASAMI GOUNDAN Vs. VELAYAMMAL; VELAYAMMAL
|
December 11, 1936 |
|
BENGAL NAGPUR RY CO LTD Vs. HARUIBAN ISWAR FATHAK
|
December 18, 1936 |
|
BENGAL YOUNG MEN S ZAMINDARY CO-OPERATIVE SOCIETY LTD Vs. NRITYA GOPAL SINHA
|
November 30, 1936 |
|
BENI MADHO LAL Vs. JANKI PANDEY
|
November 17, 1936 |
|
BENI MADHO RAO Vs. SRI RAM CHANDRAJI MAHARAJ
|
October 9, 1936 |
|
BENI MAHTO Vs. CHATURGUN SAO
|
December 23, 1936 |
|
BENI PRASAD Vs. LALA PARMA NAND
|
November 30, 1936 |
|
BENI SINGH Vs. RAM SARAN SINGH
|
February 24, 1936 |
|
BENOYENDRA CHANDRA PANDEY Vs. EMPEROR
|
January 10, 1936 |
|
BERRY MAHAPATRA Vs. EMPEROR
|
January 3, 1936 |
|
BEYAS NARAIN SINGH Vs. DASRATH SINGH
|
January 10, 1936 |
|
BHABANI PROSANNA LAHIRI Vs. CHAIRMAN, MUNICIPAL COMMISSIONERS, RANGPUR MUNICIPALITY
|
March 16, 1936 |
|
BHABATARAN CHAKRAVARTY Vs. RAMLAL DAS MOHUNT
|
January 6, 1936 |
|
BHADAIN Vs. GOKUL SINGH
|
December 21, 1936 |
|
BHADRESWAR COAL SUPPLY CO Vs. SATIS CHANDRA NANDI AND CO
|
March 18, 1936 |
|
BHAGWAN DAS Vs. AKBAR HUSSAIN KHAN
|
August 3, 1936 |
|
BHAGWAT MISIR Vs. MTSHEOKALI KUAR
|
December 17, 1936 |
|
BHAGWAT NARAIN SINGH Vs. SRINIVAS
|
December 10, 1936 |
|
BHAGWATI SARAN SINGH Vs. BAI KISHUNJI
|
January 17, 1936 |
|
BHAIRO MAHTO Vs. RAJKISHORE SINGH
|
February 7, 1936 |
|
BHAJAN SINGH Vs. PREM NARAIN
|
May 5, 1936 |
|
BHAKTA BHUSAN PRAMANIK Vs. EMPEROR
|
February 19, 1936 |
|
BHAROSA SINGH Vs. JHAURI SAO
|
February 27, 1936 |
|
BHAWANI PRASAD Vs. RAM PRASAD
|
November 4, 1936 |
|
BHAWANI PRASAD Vs. BAHAL SINGH
|
March 4, 1936 |
|
BHAWANI SHANKAR Vs. MAHMUD ALI
|
November 6, 1936 |
|
BHOLA NATH ROY CHAUDHURY Vs. HAJI SYED MUHAMMAD MASHUD
|
February 4, 1936 |
|
BHOLA SARDAR Vs. EMPEROR
|
September 4, 1936 |
|
BHONDU MAL Vs. THOMAS SKINNER
|
October 2, 1936 |
|
BHUBNESHWAR PRASHAD Vs. EMPEROR
|
July 14, 1936 |
|
BHUPATI NATH CHAKRAVARTY Vs. BASANTA KUMARI DEVI
|
February 21, 1936 |
|
BIBI BARATAN Vs. MTCKANDRAMANI KUER
|
November 9, 1936 |
|
BIHARI MIAN Vs. SONA MARIK
|
September 30, 1936 |
|
BILAT ROUT Vs. MAHBUB SAFI
|
February 18, 1936 |
|
BINDESHARI PRASAD Vs. BISO SINGH
|
July 29, 1936 |
|
BIPAT GOPE Vs. EMPEROR
|
September 18, 1936 |
|
BISESAR RAM MARWARI Vs. THAKUR PARASNATH
|
November 26, 1936 |
|
BISHADENDU GUPTA Vs. HLANGHAM REED
|
April 20, 1936 |
|
BISHAN DAYAL Vs. KESHO PRASAD
|
August 11, 1936 |
|
BISHESHAR DAYAL Vs. MTJAFRI BEGAM
|
November 5, 1936 |
|
BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. PVRRATNASAMI PILLAI
|
November 17, 1936 |
|
BOGRA LOAN OFFICE, LTD Vs. JYOTISH CHANDRA CHANDA
|
April 29, 1936 |
|
BONDALAPATI KANYAKA PARAMESWARAMMA Vs. MANDAVA VENKATARAMAYYA
|
April 24, 1936 |
|
BOODAPATI ANKAMMA, WRONGLY DESCRIBED AS NANNURU ANKAMMA IN THE DECREE AND JUDGMENT OF THE LOWER COURT Vs. BOODAPATI BAMANEPPA
|
November 6, 1936 |
|
BRAJNANDAN SINGH Vs. RAMNATH MALI
|
March 3, 1936 |
|
BRIJ KISHORE Vs. PARSHOTAM DAS
|
December 23, 1936 |
|
BRIJNATH DUTT Vs. BARDA KANTA RAY
|
April 8, 1936 |
|
BRINDABAN CHANDRA DUTT AND CO Vs. BISSESSWARLAL
|
September 25, 1936 |
|
BRINDABAN CHANDRA PUTATUNDA Vs. KASHI CHANDRA PUTATUNDA
|
December 18, 1936 |
|
BRITHICHAND SOWCAR Vs. FATIMA BI
|
August 18, 1936 |
|
BRITISH INDIA CORPORATION LTD Vs. ROBERT MENZIES
|
March 16, 1936 |
|
BUCKINGHAM AND CARNATIC CO LTD Vs. OFFICIAL ASSIGNEE OF MADRAS
|
May 6, 1936 |
|
BULANDA BASHINI DASI Vs. PRAN GOVINDA DHAR
|
May 22, 1936 |
|
BURHAN MIRDHA Vs. MTKHODEJA BIBI
|
December 22, 1936 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA, LTD Vs. SUDHANSU BHUSAN CHATTERJEE
|
March 10, 1936 |
|
BUTTO KRISTO PAUL AND CO Vs. HARENDRA NATH GHOSH
|
August 3, 1936 |
|
C A V BALUSWAMI NAIDU Vs. OFFICIAL RECEIVER
|
May 7, 1936 |
|
C M RAJU CHETTY Vs. OCRAJU CHETTY
|
October 28, 1936 |
|
C R SUBBARAMA AIYAR, PROPRIETOR, THE GANESH BANK Vs. KIZHAKKE PURAKKAL PAZHANI VELAN S SON, DAMODARAN
|
November 17, 1936 |
|
C SENDILVELU MUDALIAR Vs. AVENKATASUBBU MUDALIAR
|
November 23, 1936 |
|
C T V E VAIRAVAN CHETTY Vs. CHETTICHI ACHI
|
February 14, 1936 |
|
C V CHELAPATHI RAO NAIDU Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS REPRESENTED BY ITS PRESIDENT
|
August 3, 1936 |
|
C V RAMACHANDRA AYYAR Vs. NVSIVARAM AYYAR
|
May 4, 1936 |
|
CALICO PRINTERS ASSOCIATION Vs. JEEVANRAM GANGARAM AND CO
|
January 10, 1936 |
|
CALICO PRINTERS ASSOCIATION, LTD Vs. DNMUKERJEA
|
February 12, 1936 |
|
CENTRAL BANK OF INDIA, LTD Vs. GUARDIAN ASSURANCE CO , LTD
|
March 20, 1936 |
|
CH GAJRAJ SINGH Vs. EMPEROR
|
January 23, 1936 |
|
CHAGANTI VEERASALINGAM Vs. MALLAMPALLI SUBBARAYUDU
|
September 9, 1936 |
|
CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME-TAX
|
April 6, 1936 |
|
CHANAHALU SIVA REDDI Vs. OFFICIAL RECEIVER OF BELLARY
|
August 25, 1936 |
|
CHAND MUL Vs. NAKU MANJHI
|
April 21, 1936 |
|
CHANDRA KISHORE MANDAL Vs. SHASINDRA KUMAR ROY CHOUDHURY
|
December 22, 1936 |
|
CHANDRA KUMAR DE Vs. KCMUKHERJEE
|
February 28, 1936 |
|
CHANDRA SARUP Vs. KANHIAIYA LAL
|
December 21, 1936 |
|
CHANDRESHWAR PRASAD NARAIN SINGH Vs. ARUNENDRA MOHAN GHOSE
|
September 17, 1936 |
|
CHARAN SINGH Vs. DIWAN SINGH
|
April 8, 1936 |
|
CHARU CHANDRA MUHURY Vs. RAMESH CHANDRA SIL
|
November 12, 1936 |
|
CHATHOTH GOVINDAN Vs. KUNNOTH KUNTAPPU
|
April 1, 1936 |
|
CHATTOH GOVINDAN Vs. KUNNOTH KUNNAPPU
|
April 1, 1936 |
|
CHAUBE RASHIK LAL Vs. MTRADHA DULAIYA
|
November 5, 1936 |
|
CHAUDHRY BINDRABAN Vs. CHOTEY LAL
|
October 21, 1936 |
|
CHELIKANI JAGANNADHARAO Vs. MERLA RAMANNA
|
November 16, 1936 |
|
CHELLAM SAKKA RAJA Vs. MUTHUSAMI MOOPAR
|
February 11, 1936 |
|
CHELLAMMAL Vs. AIYAMPERUMAL KUDUMBAN
|
April 27, 1936 |
|
CHENGALAVAROYA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
December 4, 1936 |
|
CHHATRA KUMARI DEBI Vs. MTPARBATI KUER
|
August 11, 1936 |
|
CHHATRAPAT SINGH DUGAR Vs. KHARAJ SINGH LACHMIRAM
|
March 10, 1936 |
|
CHHOTERAM SARUP SHA Vs. EMPEROR
|
August 17, 1936 |
|
CHHOTI RANI SAHEBA Vs. KUMAR BRIJDEO NARAYAN SINGH
|
May 5, 1936 |
|
CHINNAMMAL Vs. CHIDAMBARA KOTHANAR (SINCE ALLEGED TO HAVE BECOME INSANE AND CAUSED TO BE REPRESENTED BY GRAGHAVA KOTHANAR AS HIS GUARDIAN AD LITEM)
|
March 12, 1936 |
|
CHINNASAWMI CHETTY Vs. MANICKAMMAL
|
October 13, 1936 |
|
CHINNATHAYEE ALIAS KONDAMMAL Vs. LAKSHMI ACHI (DECEASED)
|
January 9, 1936 |
|
CHINNU Vs. EMPEROR
|
January 24, 1936 |
|
CHINTAHARAN DE Vs. SMKADAMBINI RAJ W/O HAR KUMAR RAJ
|
January 31, 1936 |
|
CHITTAGONG COTTON MILLS, LTD Vs. AMAR KRISHNA CHOUDHURY
|
January 23, 1936 |
|
CHIVIKULA LAKSHMINARAYANA Vs. SINGU HANUMAYYA
|
December 18, 1936 |
|
CHORMAL BALCHAND FIRM Vs. KASTURI CHAND SERAOJI
|
February 7, 1936 |
|
CHOTEY LAL Vs. SUDERSHAN LAL
|
September 10, 1936 |
|
CHOTKU Vs. RAM NATH SAHU
|
September 14, 1936 |
|
CHUNI LAL Vs. RAM RANVIJOY PRASAD SINGH
|
July 30, 1936 |
|
CHUNNA MAL Vs. BHAGWANT KISHORE
|
May 11, 1936 |
|
CO-OPERATIVE CREDIT SOCIETY OF ARUNGUNAM Vs. CHINNASAWMI UDAYAN
|
September 22, 1936 |
|
CO-OPERATIVE CREDIT SOCIETY OF ARUNGUNAM VILLAGE BY ITS PRESIDENT SATAGOPACHARI Vs. CHINNASWAMI UDAYAN
|
September 22, 1936 |
|
COLLECTOR OF DACCA Vs. GHOLAM KUDDUS CHOUDHURY
|
March 31, 1936 |
|
COMMISSIONER OF INCOME-TAX Vs. HUMAYUN RAZA
|
July 20, 1936 |
|
COMMISSIONER OF INCOME-TAX Vs. HONOURABLE SRI RAVU SWETACHALAPATHI RAMAKRISHNA RANGA, RAO BAHADUR, RAJA OF BOBBILI
|
December 18, 1936 |
|
COMMISSIONER OF INCOME-TAX Vs. MALARARYAN CHETTIAR
|
March 31, 1936 |
|
COMMISSIONER OF INCOME-TAX Vs. ARPSPMANICKAM CHETTIAR
|
April 7, 1936 |
|
COMMISSIONER OF INCOME-TAX Vs. HONOURABLE SRI RAVU SWETACHALAPATHI RAMAKRISHNA RANGA RAO BAHADUR, RAJAH OF BOBBILI
|
December 4, 1936 |
|
COMMISSIONER OF INCOME-TAX Vs. PTCHENGALVAROYA CHETTIAR
|
December 4, 1936 |
|
COMMISSIONER OF INCOME-TAX, BENGAL Vs. HUNGERFORD INVESTMENT TRUST, LTD
|
May 26, 1936 |
|
COMMISSIONER OF INCOME-TAX, BENGAL Vs. MERCANTILE BANK OF INDIA, LTD
|
May 20, 1936 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. BOMBAY TRUST CORPORATION, LTD
|
July 17, 1936 |
|
COMMISSIONER OF WAKFS Vs. MUNSHI ABBAS ALI
|
December 1, 1936 |
|
COMMISSIONER OF WAKFS Vs. MAHMUDA BIBI
|
April 23, 1936 |
|
CORPORATION OF CALCUTTA Vs. JARDINE SKINNER AND CO
|
August 19, 1936 |
|
CORPORATION OF CALCUTTA Vs. FOOLCOOMARI DASI
|
May 26, 1936 |
|
CROWN PROSECUTOR Vs. SYED KASIM
|
October 12, 1936 |
|
D DAVIS & CO, LTD Vs. BRUNSWICK (AUSTRALIA), LTD
|
January 30, 1936 |
|
D KONDAL RAO NAIDU Vs. DHANAKOTI AMMAL
|
October 6, 1936 |
|
DALPAT RAI Vs. EMPEROR
|
February 18, 1936 |
|
DAMAR MAHTON Vs. JAGDIP MAHTON
|
August 5, 1936 |
|
DAROGI RAI Vs. BASDEO MAHTO
|
September 30, 1936 |
|
DAVID ELIAS DUEK COHEN Vs. BAIDYANATH MUKERJI
|
June 26, 1936 |
|
DAYA SHANKAR Vs. DEBI DIN
|
November 9, 1936 |
|
DEBENDRA NARAIN ROY Vs. JOGENDRA NARAIN DEB
|
March 17, 1936 |
|
DEBENDRA NATH SADHU KHAN Vs. RAI RAMPROTAP CHAMARIA
|
August 25, 1936 |
|
DEBNATH MAHATA Vs. JAGADISH CHANDRA DEO DHABAL DEB
|
April 29, 1936 |
|
DEIVASIGAMANI PONNAMBALA DESIKAR Vs. RAJA SRIMATHU MUTHU VIJAYAREGUNATHA DORAI SINGAM
|
October 7, 1936 |
|
DELBAR MANDAL Vs. EMPEROR
|
March 10, 1936 |
|
DELLI VENKATARAMA DASS PANTULU Vs. NIPPANI VENKATARAMANAYYA PANTULU
|
September 18, 1936 |
|
DENNIS ROMAIN RENOUF Vs. ATTORNEY-GENERAL FOR JERSEY
|
April 6, 1936 |
|
DEO NARAIN SAHU Vs. GANESH RAM
|
August 17, 1936 |
|
DEOKINANDAN Vs. EMPEROR
|
May 14, 1936 |
|
DEONANDAN JHA Vs. EMPEROR
|
June 9, 1936 |
|
DEONANDAN THAKUR Vs. MTHANSO KUER
|
September 14, 1936 |
|
DEVABHAKTUNI SITHAMAHALAKSHMAMMA Vs. PAMULAPATI KOTAYYA
|
March 23, 1936 |
|
DEVINENI VENKAYAMMA Vs. GHANTA SURAYYA
|
January 20, 1936 |
|
DHANOO LAL Vs. SARDAPAT
|
January 31, 1936 |
|
DHANPAL Vs. EMPEROR
|
June 11, 1936 |
|
DHANU PATHAH Vs. SONA KOERI
|
March 11, 1936 |
|
DHARA SINGH Vs. BHARAT SINGH
|
February 5, 1936 |
|
DHARANI MOHAN ROY Vs. PRAMATHA NATH ROY
|
January 10, 1936 |
|
DHARANIKAR PARAH Vs. CHAIRMAN OF COMMISSIONERS OF TAMLUK MUNICIPALITY
|
June 18, 1936 |
|
DHARAPURAM JANOPAKARA NIDHI, LTD BY ITS PRESENT SECRETARY A ADISESHA AYYAR Vs. KLAKSHMINARAYANA CHETTIAR
|
September 2, 1936 |
|
DHOOLIPALA VENKATESWARULU Vs. DISTRICT ELECTION OFFICER; THE INSPECTOR OF LOCAL BOARDS; MUNICIPAL COUNCILS
|
November 20, 1936 |
|
DIDUGU KAILASAPATHI Vs. SECYOF STATE
|
May 5, 1936 |
|
DINANATH MAHATHA Vs. JYOTI PRASAD SINGH DEO BAHADUR
|
April 7, 1936 |
|
DISTRICT BOARD OF CHITTAGONG Vs. SASI BHUSAN PAL
|
February 7, 1936 |
|
DIWAN SAIYED ALI RASUL Vs. SETH BALKISHEN
|
November 4, 1936 |
|
DODDI ABDUL NABI SAIB Vs. KALLAPPA RAJAPPA PATEL
|
April 7, 1936 |
|
DODLA RAMI REDDI Vs. DEVIREDDI PATTABHIRAMI REDDI (DECEASED)
|
May 6, 1936 |
|
DOLATSINGHJI JASWANTSINGHJI Vs. KHACHAR MANSUR BUKHAD
|
March 3, 1936 |
|
DOROTHY MARGARET CATHERINE HULME KING Vs. HENRY PETER CHRISTOPHER DE SILVA
|
February 27, 1936 |
|
DR FERDINAND PERIER, S J ARCHBISHOP Vs. KUMAR KRISHNA NANDY CHOUDHURY
|
April 8, 1936 |
|
DR KASIRUDDIN TALUKDAR Vs. DRMAFIZUDDIN AHMED
|
March 4, 1936 |
|
DR RANGA LAL SEN Vs. EMPEROR
|
September 28, 1936 |
|
DUGGIRALA VEERANNA Vs. DUGGIRALA SARASIRATNAM
|
February 24, 1936 |
|
DUKHA LAL CHOUDHURI Vs. MTMANABATI
|
March 23, 1936 |
|
DURJATI SUBBAYYA Vs. ANANTARAJU NAGAYYA
|
August 19, 1936 |
|
EFFUAH AMISSAH Vs. EFFUAH KRABAH
|
March 3, 1936 |
|
ELAVARTHI VENKATANARASIMHARAJU Vs. MSIDDHA CHETTY
|
October 27, 1936 |
|
ELENA MARY GRANT Vs. NORMAN MATING GRANT
|
September 21, 1936 |
|
ELIYANGATTAIL 4TH SREE KANDA RAJAH Vs. KUNUNI THARAYIL AMMU
|
March 20, 1936 |
|
ELLAMMAL Vs. ARKARUPPAN CHETTI
|
March 11, 1936 |
|
ELLAPPA NAIKER Vs. SIVASUBRAMANIA MANIAGARAN
|
August 14, 1936 |
|
ELUKURI SESHAPANI CHETTY Vs. EMPEROR
|
October 16, 1936 |
|
EMPEROR Vs. LAKHAN SINGH
|
February 3, 1936 |
|
EMPEROR Vs. MALKHAN SINGH
|
August 25, 1936 |
|
EMPEROR Vs. AMBIKA PRASAD
|
May 4, 1936 |
|
EMPEROR Vs. BISHWANATH
|
September 16, 1936 |
|
EMPEROR Vs. RAM GOPAL
|
August 25, 1936 |
|
EMPEROR Vs. JOHN MCIVER
|
January 24, 1936 |
|
EMPEROR Vs. ABUL HOSSAIN SIKDAR
|
May 12, 1936 |
|
EMPEROR Vs. BHOLA GIRI MOHUNT
|
February 18, 1936 |
|
EMPEROR Vs. SYED KASIM
|
October 12, 1936 |
|
EMPEROR Vs. BHUNESHAR PRASAD
|
April 23, 1936 |
|
EMPEROR Vs. SAHADEO KARAN SINGH
|
September 28, 1936 |
|
EMPEROR Vs. RAGHUNANDAN SARAN DAS
|
August 31, 1936 |
|
EMPEROR Vs. SHERALI BADYAKAR
|
February 20, 1936 |
|
EMPEROR Vs. HARDWAR SAH
|
April 29, 1936 |
|
EMPEROR Vs. JA PLEADER
|
June 1, 1936 |
|
EMPEROR Vs. ARAJADDIN MOLLA
|
March 3, 1936 |
|
EMPEROR Vs. PANDIT GIRINDRA MOHAN MISHRA
|
December 3, 1936 |
|
EMPEROR Vs. LALMAN THARU
|
December 21, 1936 |
|
EMPEROR Vs. NEMU SINGH
|
December 14, 1936 |
|
EMPEROR Vs. BAHARUDDIN
|
November 11, 1936 |
|
EMPEROR Vs. GOSTHO SARDAR
|
April 8, 1936 |
|
EMPEROR Vs. AZHAR MIAN
|
February 20, 1936 |
|
EMPEROR Vs. HAR DATT
|
July 23, 1936 |
|
EMPEROR Vs. BADALWA
|
May 25, 1936 |
|
EMPEROR Vs. BARMANAND
|
April 23, 1936 |
|
ENID BROWNE Vs. FLORENCE YODA MOODY
|
July 27, 1936 |
|
ETASSERI MUNOOTTA MANGALATH ILLATH KESAVAN NAMBUDRI Vs. PUTHUSSERI THEVA AMMA
|
November 26, 1936 |
|
FANI BHUSAN SAHA Vs. FULKUMARI DASI
|
July 21, 1936 |
|
FARIDPUR LOAN OFFICE, LTD Vs. KUMAR SARAT CHANDRA ROY
|
August 3, 1936 |
|
FARIDUDDIN KHAN Vs. EMPEROR
|
February 6, 1936 |
|
FILIX JOSEPH SARPRASADAM Vs. PRMSPSUBRAMANIA CHETTIAR
|
November 23, 1936 |
|
FIRM BALDEO PRASAD-BALGOVIND Vs. MUSAMMAT SHUBRATAN
|
February 27, 1936 |
|
FIRM BHAWANI SAHAI-SALIG RAM Vs. CHHAJJU MAL
|
October 9, 1936 |
|
FIRM JANKIRAM-SITAL RAM Vs. CHOTA NAGPUR BANKING ASSOCIATION, LTD
|
August 14, 1936 |
|
FIRM OF AYILI MALLAPPA SANNA JEMBAPPA BY PARTNER BHARMAPPA Vs. PARASETTI SIDRAMAPPA
|
November 24, 1936 |
|
FIRM SARJU PRASAD-BHAGWATI PRASAD SAH Vs. RAJENDRA PRASAD
|
October 1, 1936 |
|
FIRM UGAR SEN-PARSOTAM DAS Vs. CHAMBER OF COMMERCE
|
September 1, 1936 |
|
FRANCIS HECTOR Vs. EMPEROR
|
September 28, 1936 |
|
FREDERICK EMMANUEL ABEYESUNDERA Vs. CEYLON EXPORTS, LTD
|
July 9, 1936 |
|
G A S SHANMUGA NADAR Vs. PSPKANDASWAMI NADAR
|
October 13, 1936 |
|
G KRISHNASAWMY NAIDU Vs. MUNICIPAL COUNCIL
|
December 18, 1936 |
|
G KRISHNASWAMI NAIDU Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
|
December 18, 1936 |
|
G RAMIAH BAGHAVATHAR Vs. CHINNA KARUPPANNAN SERVAI
|
December 15, 1936 |
|
G T S ABDUL LATIFF SAHIB Vs. TVKUPPUSWAMI AYYAR
|
August 21, 1936 |
|
G V MUTHUSAMI CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS AS THE ASSIGNEE OF THE ESTATE AND EFFECTS OF SAANANTHANARAYANA CHETTY
|
March 19, 1936 |
|
GABRIEL TOGONU BICKERSTETH Vs. EVAN ADELEYE SHANU
|
January 30, 1936 |
|
GADADHAR SARKHEL Vs. GOPAL CHANDRA DAS
|
February 17, 1936 |
|
GAJANAN AGARWALA Vs. HAMIDAR RAHMAN
|
February 21, 1936 |
|
GAJENDRA NATH MANDAL Vs. KUNJA BEHARI MISTRI
|
January 10, 1936 |
|
GAJRAJ SINGH Vs. EMPEROR
|
August 14, 1936 |
|
GANESA NAIDU Vs. CMALLARAM SINGH
|
April 17, 1936 |
|
GANESAM PATTABHIRAMA REDDY Vs. BATHENA SUBBARAMI REDDI
|
October 14, 1936 |
|
GANESH CHUNDER DHUR Vs. LAL BEHARY DHUR
|
July 29, 1936 |
|
GANESHJI PANDEY Vs. MTBHAGIRATI
|
January 13, 1936 |
|
GANGADEO SINGH Vs. RAM PRASAD SINGH
|
February 3, 1936 |
|
GANGARAM Vs. HARIHAR PRASAD
|
January 6, 1936 |
|
GANGEYA NAROTHAM SHASTRI Vs. EMPEROR
|
September 16, 1936 |
|
GARIB SHAW Vs. SMPATIA DASSI W/O NARAYAN CHANDRA SHAW
|
June 11, 1936 |
|
GAURI SHANKAR Vs. (MAHARANI) HEMANT KUMARI DEBI
|
January 3, 1936 |
|
GAURI SHANKER SAHAY Vs. EMPEROR
|
June 24, 1936 |
|
GAURI SHANKER SAHU Vs. SHEOTAHAL GIR
|
April 22, 1936 |
|
GAYA DIN Vs. LALTA PRASAD
|
February 14, 1936 |
|
GAYA PRASAD SINGH Vs. PARICHHAN SAHU
|
December 21, 1936 |
|
GENDA MAL Vs. LALA SUKHDARSHAN LAL
|
February 25, 1936 |
|
GEORGE FRIER GRAHAME Vs. ATTORNEY-GENERAL, FIJI
|
May 28, 1936 |
|
GEORGE PARDEW LOVIBOND Vs. GRAND TRUNK RY CO , CANADA
|
May 14, 1936 |
|
GHANSHYAM DAS MARWARI Vs. RAGHO SAHU
|
December 8, 1936 |
|
GHASIRAM BISESWAR LAL FIRM Vs. OTLA GAURAI OTLA BASARAJ FIRM
|
January 17, 1936 |
|
GHASITEY MAL Vs. HAR PRASAD
|
October 20, 1936 |
|
GHINOO CHAUDHURI Vs. RAMJAPU SINGH
|
December 11, 1936 |
|
GHUNGRU Vs. EMPEROR
|
February 28, 1936 |
|
GIRIDHARI LAL Vs. EMPEROR
|
July 21, 1936 |
|
GIRIDHARILAL MARWARI Vs. EMPEROR
|
April 13, 1936 |
|
GIYAN CHANDRA Vs. EMPEROR
|
September 11, 1936 |
|
GOBARDHAN MAHTON Vs. SITA RAM SINGH
|
January 27, 1936 |
|
GOBINDA PROSAD DALAL Vs. BRINDABAN CHANDRA NASIPURI
|
May 22, 1936 |
|
GOCHURAN SINGH CHAUDHURY Vs. RAMBALLABH DAS
|
March 16, 1936 |
|
GOPAL CHANDRA CHANDA Vs. CKNAG AND CO LTD
|
March 12, 1936 |
|
GOPAL DAS AGARWALA Vs. LHARI KISHAN DAS
|
March 27, 1936 |
|
GOPAL DATT Vs. BABU RAM
|
February 13, 1936 |
|
GOPAL DEVI Vs. LACHHMI SHANKAR
|
March 12, 1936 |
|
GOPALAKRISHNA NAYAKAR Vs. MADHAVANAYAKI AMMAL (DECEASED)
|
October 2, 1936 |
|
GOPALJI JHA Vs. GAJENDRA NARAYAN SINGH
|
January 8, 1936 |
|
GOPESH CHANDRA ADITYA Vs. BENODE LAL DAS
|
January 24, 1936 |
|
GOPI KRISHNA KASAUDHAN Vs. MT JAGGO
|
April 28, 1936 |
|
GOPISETTI SANYASI RAO DORA THROUGH HIS ADVOCATE MR B JAGANNADHA DAS Vs. GOPISETTI SURYANARAYANAMMA
|
August 5, 1936 |
|
GOTETI BAYYAPPARAJU SARMA Vs. TADANKI SUBBA LAKSHMAMMA
|
September 21, 1936 |
|
GOVIND PRASAD Vs. YAD RAM
|
December 22, 1936 |
|
GOVINDA SUBBARAMAYYA Vs. EMPEROR
|
November 12, 1936 |
|
GUARDIAN ASSURANCE CO LTD Vs. THAKUR SHIVA MANGAL SINGH
|
September 8, 1936 |
|
GUDAR SAO Vs. EMPEROR
|
May 12, 1936 |
|
GUDIA DULLABHO SAHU Vs. CINNI ADINARAYANA
|
December 2, 1936 |
|
GULZARILAL MARWARI Vs. RAMGOPAL
|
May 28, 1936 |
|
GURU CHARAN RUDRA PAL Vs. MAFIJUDDIN MOLLA
|
February 21, 1936 |
|
GURUPADA HALDAR Vs. MANMOHAN MUKHERJEE
|
February 10, 1936 |
|
H A HARLE Vs. NHHARLE
|
December 9, 1936 |
|
HABIB Vs. EMPEROR
|
February 19, 1936 |
|
HABIBA BIBI Vs. RAM RANJAN MULLICK
|
December 11, 1936 |
|
HAFIZ MOHD RAFIQ AHMAD Vs. EMPEROR
|
February 6, 1936 |
|
HAJEE GOLAM HOSSAIN OSTAGAR Vs. SHEIK ABU BAKKAR
|
February 26, 1936 |
|
HAJEE MOOSA SAIT AND BROTHERS THRO ITS MANAGING PARTNER ABDULLA SALAI MUHAMMED SAIT Vs. PSPABDUL KARIM
|
October 26, 1936 |
|
HAJI ABDUL KUTHUS SAHIB Vs. INAYATHULLA SAHIB
|
December 14, 1936 |
|
HAJI MOHAMMAD MOSA KHAN Vs. SRI THAKUR GOPIJI MAHRAJ
|
December 23, 1936 |
|
HAJIPUR CENTRAL CO-OPERATIVE UNION, LTD Vs. KAMLA PRASAD
|
December 8, 1936 |
|
HAKIM HIDAYAT ULLAH Vs. BGOKUL CHAND
|
August 22, 1936 |
|
HAKIM KAMLA DATT Vs. RAM MAN LAL
|
September 14, 1936 |
|
HAKIM MOIN UDDIN Vs. SHIEKH ABDUS SAMAD
|
October 14, 1936 |
|
HALSNAD MADAPPAYA Vs. PMAHABALA RAO
|
September 10, 1936 |
|
HAMID ULLAH Vs. AHMAD ULLAH
|
February 6, 1936 |
|
HANUMAN SAHAY Vs. EMPEROR
|
July 22, 1936 |
|
HANUMAN SINGH Vs. BABA BAIJNATH PRASAD SINGH
|
December 22, 1936 |
|
HAR KISHAN DAS Vs. EMPEROR
|
September 25, 1936 |
|
HAR PRASAD Vs. LALA BOOL CHAND
|
August 27, 1936 |
|
HARAGOURI BATABYAL Vs. ASHUTOSH BATABYAL
|
December 11, 1936 |
|
HARANATH DEB NATH Vs. BAISHNAB CHARAN DAS
|
March 27, 1936 |
|
HARE KRISHNA NAYAK Vs. FAKIR CHANDRA PAL
|
January 24, 1936 |
|
HARGOURI PRASAD Vs. RAGHUNATH SINGH
|
December 11, 1936 |
|
HARGOVIND SINGH Vs. COLLECTOR OF ETAH
|
September 15, 1936 |
|
HARI CHARAN BANERJEE Vs. EMPEROR
|
April 29, 1936 |
|
HARI KISHEN RATHI Vs. GOPESWAR DEGHURIA
|
December 22, 1936 |
|
HARI PADA MOITRA Vs. EMPEROR
|
December 8, 1936 |
|
HARI RAO Vs. VENKRMVRMSOMASUNDARAM CHETTIAR
|
August 5, 1936 |
|
HARIHAR PRASAD SINGH Vs. BHUBNESHWARI PRASAD SINGH
|
January 16, 1936 |
|
HARIHAR SINHA Vs. EMPEROR
|
April 9, 1936 |
|
HARINDRA NATH MUKERJI Vs. BBHOLA NATH SAHU
|
December 18, 1936 |
|
HARIPADA GUPTA Vs. BABU LAL MAHTO
|
January 9, 1936 |
|
HARIPADA ROY Vs. GOPINATH ROY
|
February 28, 1936 |
|
HARIPADA SEN GUPTA Vs. EMPEROR
|
November 10, 1936 |
|
HARISH CHANDRA Vs. KAVINDRA NARAIN SINHA
|
September 7, 1936 |
|
HATHI BELAGAL VENKATESWARA RAO Vs. RMARE GOWD
|
October 6, 1936 |
|
HAZARIRAM MARWARI Vs. BANSIDHAR DHANDHANIA
|
December 16, 1936 |
|
HEM SINGH Vs. BASANT DAS
|
January 23, 1936 |
|
HEMANTA KUMAR SARKAR Vs. NANDA KUMAR SINGH
|
November 20, 1936 |
|
HEMENDRA NATH ROY CHOWDHURY Vs. EAST BENGAL COMMERCIAL BANK, MYMEN- SINGH
|
January 30, 1936 |
|
HENRIETTA VIOLET WENKEN BACH (OTHERWISE TAYLOR) Vs. OTTO GUENTER WENKENBACH
|
July 23, 1936 |
|
HER HIGHNESS PRINCESS SREEMATHI SHREE RADHA BAI MAHARANEE SAHIBA (DIED) BY HER AGENT HIS HIGHNESS PRINCE SUDARSAN Vs. BJAGANNADHA NAIDU
|
November 23, 1936 |
|
HERBERT CARBERRY Vs. CLARK AND GREIG LTD
|
August 11, 1936 |
|
HET LALL Vs. UPENDRA NATH BASU
|
September 28, 1936 |
|
HINGU LAL Vs. SARJU PRASAD
|
December 7, 1936 |
|
HIRALAL JINDANI Vs. OFFICIAL ASSIGNEE OF MADRAS
|
October 12, 1936 |
|
HRISHIKESH LAW Vs. SATISH CHANDRA PAUL SRICHANDAN MARI SULTAN
|
January 16, 1936 |
|
HRISHIKESH RAY Vs. UPENDRA NATH MANDAL
|
May 6, 1936 |
|
HUGH CRAWFORD MAGEE Vs. CHARLES W MAGEE
|
July 27, 1936 |
|
HUGHES (INSPECTOR OF TAXES) Vs. BANK OF NEW ZEALAND
|
December 10, 1936 |
|
HUKUMCHAND JUTE MILLS LTD Vs. ANGLO-ORIENTAL BAG CO
|
July 24, 1936 |
|
I M RATNA MUDALIAR Vs. KRISHNA MUDALIAR
|
November 24, 1936 |
|
IBNEY HASAN Vs. GULKANDI LAL
|
April 8, 1936 |
|
IMAM BAKSH Vs. EMPEROR
|
March 10, 1936 |
|
IMAMUDDIN KHAN Vs. EMPEROR
|
June 29, 1936 |
|
IMPERIAL BANK OF CANADA Vs. MARY VICTORIA BEGLEY
|
April 28, 1936 |
|
IN RE B, A PLEADER OF GAYA Vs. STATE
|
February 20, 1936 |
|
IN RE D, A PLEADER Vs. STATE
|
February 25, 1936 |
|
IN RE LAKSHMI NARAYAN SEN AND SONS, LTD Vs. STATE
|
March 10, 1936 |
|
IN RE NARSINGH NARAIN Vs. RAMESHWAR SINGH
|
March 4, 1936 |
|
IN RE UPENDRA NATH KAR BHOWANIPORE BANKING CORPORATION LTD Vs. STATE
|
August 12, 1936 |
|
IN RE: A PETITION IN SM MAHAMAYA DASSI Vs. SHAIK MUNSHI ABDUR RAHIM
|
July 28, 1936 |
|
IN RE: ABDUL GANI SAHIB Vs. STATE
|
August 20, 1936 |
|
IN RE: ALLA SATYAM ALIAS SATYANARAYAN RAO Vs. STATE
|
September 1, 1936 |
|
IN RE: AMULYADHONE ADDYA Vs. STATE
|
March 3, 1936 |
|
IN RE: ANNIA PILLAI Vs. STATE
|
August 7, 1936 |
|
IN RE: ARUNAGIRI MUDALIAR Vs. STATE
|
April 27, 1936 |
|
IN RE: BABULAL RAJGARHIA Vs. STATE
|
February 28, 1936 |
|
IN RE: D A MUKHTEAR OF GAYA Vs. STATE
|
December 3, 1936 |
|
IN RE: GOPIRAM GOBINDRAM Vs. STATE
|
February 28, 1936 |
|
IN RE: GOVINDU SUBBARAMAYYA Vs. STATE
|
November 12, 1936 |
|
IN RE: H B BABINGTON Vs. STATE
|
September 26, 1936 |
|
IN RE: INDIAN COMPANIES ACT, VII OF 1913;; IN RE: NORTHERN-BENGAL COMPANY LTD Vs. STATE
|
December 8, 1936 |
|
IN RE: INDIAN INCOME TAX ACT XI OF 1922; M KANNAPPA NAICKER AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1936 |
|
IN RE: JALPAIGURI BANKING AND TRADING CORPORATION LTD Vs. STATE
|
December 14, 1936 |
|
IN RE: JONNALAGADDA RAMALINGAYYA Vs. STATE
|
April 29, 1936 |
|
IN RE: K P SINHA Vs. JATINDRA NATH BISWAS
|
May 28, 1936 |
|
IN RE: KANDA MOOPPAN Vs. STATE
|
November 27, 1936 |
|
IN RE: KANTHEESWARAM EKANATHALINGASWAMI KOIL THROUGH ITS TRUSTEE M VEDANAYAGAM PILLAI Vs. STATE
|
August 31, 1936 |
|
IN RE: KIMIDI NARASIMHAM Vs. STATE
|
March 30, 1936 |
|
IN RE: KONDAPALLI AYYAPPA Vs. STATE
|
May 1, 1936 |
|
IN RE: M SUBBIAH THEVAR Vs. STATE
|
April 23, 1936 |
|
IN RE: MALAVARAYA PADAYACHI Vs. STATE
|
August 21, 1936 |
|
IN RE: MARUTHAPALI GOUNDAR Vs. STATE
|
December 2, 1936 |
|
IN RE: MATTER OF N, AN ADVOCATE Vs. STATE
|
January 10, 1936 |
|
IN RE: MUNSHI MUHAMMAD ABDUL KERAM Vs. DABIRUDDIN MUHAMMAD
|
November 12, 1936 |
|
IN RE: MUTHU MOOPAN Vs. STATE
|
December 2, 1936 |
|
IN RE: MUTHUSAMY AYYAR Vs. STATE
|
November 26, 1936 |
|
IN RE: MUTHUSWAMI IYER Vs. STATE
|
November 26, 1936 |
|
IN RE: MYMENSINGH LOAN OFFICE LTD Vs. STATE
|
December 22, 1936 |
|
IN RE: N V L NARASIMHA RAO Vs. STATE
|
December 11, 1936 |
|
IN RE: NATORE KAMALA BANK LTD Vs. STATE
|
May 25, 1936 |
|
IN RE: NRISINGA CHANDRA NANDY Vs. STATE
|
March 29, 1936 |
|
IN RE: P A PLEADER Vs. STATE
|
March 18, 1936 |
|
IN RE: P C MALLICK AND D C AICH Vs. STATE
|
March 3, 1936 |
|
IN RE: PANDIT GIRINDRA MOHAN MISHRA Vs. STATE
|
November 2, 1936 |
|
IN RE: PATTINATHAN ALIAS KRISHNASWAMI NAIDU Vs. STATE
|
November 9, 1936 |
|
IN RE: PUJARI HANUMANTHAPPA Vs. STATE
|
October 6, 1936 |
|
IN RE: R A MUKHTEAR OF CHAPRA Vs. STATE
|
December 3, 1936 |
|
IN RE: R S SRIKANTA IYER Vs. STATE
|
November 16, 1936 |
|
IN RE: R, A MUKHTAR Vs. STATE
|
October 16, 1936 |
|
IN RE: RAJARATNAM PILLAI Vs. STATE
|
January 16, 1936 |
|
IN RE: RAMESH CHANDRA SEN GUPTA, A PLEADER Vs. STATE
|
January 10, 1936 |
|
IN RE: RANJIT SINGH Vs. STATE
|
February 24, 1936 |
|
IN RE: REFERENCE BY JUNIOR SECRETARY BOARD OF REVENUE Vs. STATE
|
April 28, 1936 |
|
IN RE: REFERENCE UNDER SCHEDULE 4, WORKMEN S COMPENSATION ACT (AMENDMENT ACT 15 OF 1933) Vs. STATE
|
April 29, 1936 |
|
IN RE: S YAHIA AND AMATURRUB GHOUSUNNISSA BEGUM ALIAS AMIR BEGUM Vs. STATE
|
July 27, 1936 |
|
IN RE: SANGAMA NAICKER Vs. STATE
|
April 15, 1936 |
|
IN RE: SUBBIA GOUNDAN Vs. STATE
|
August 10, 1936 |
|
IN RE: T SADAGOPA NAIDU; THE OFFICIAL ASSIGNEE OF MADRAS Vs. RKRISHNASWAMY NAIDU
|
September 28, 1936 |
|
IN RE: T VARADARAJULU NAIDU Vs. STATE
|
December 15, 1936 |
|
IN RE: UNIVERSAL MUTUAL AID AND POOR HOUSES ASSOCIATION, LIMITED, MADRAS IN LIQUIDATION, A D THOPPA NAIDU; MR C V NAGARAJA SASTRI (MANAGING OFFICIAL LIQUIDATOR HEREIN) Vs. LMGESAN (A CLAIMANT HEREIN)
|
October 23, 1936 |
|
IN RE: UNIVERSAL MUTUL AID AND POOR HOUSES ASSOCIATION, LTD; A D THOPPA NAIDU AND C V NAGARAJA SASTRI (MANAGING OFFICIAL LIQUIDATOR HEREIN) Vs. LMGESAN
|
October 23, 1936 |
|
IN RE: UTHUMALAI ZAMINDAR M SUBBIAH THEVAR AVL Vs. STATE
|
April 23, 1936 |
|
IN RE: VEDAGIRI PERUMAL NAIDU Vs. STATE
|
September 10, 1936 |
|
IN THE MATTER OF AMULYADHAN ADDY AND OTHERS Vs. STATE
|
March 3, 1936 |
|
IN THE MATTER OF BABULAL RAJ GARHIA Vs. STATE
|
February 28, 1936 |
|
IN THE MATTER OF CHARUSILA DASSI Vs. STATE
|
March 10, 1936 |
|
INAYAT KHAN Vs. EMPEROR
|
May 11, 1936 |
|
ISHAR SINGH Vs. SHAMA DUSADH
|
July 2, 1936 |
|
J B BEATTIE Vs. EMPEROR
|
November 27, 1936 |
|
J H RAYFIELD Vs. RAJ NARAIN
|
July 13, 1936 |
|
J RAMACKERS Vs. EMPEROR
|
September 7, 1936 |
|
JADABENDRANATH PANJA Vs. EMPEROR
|
January 14, 1936 |
|
JADUNANDAN JHA Vs. EMPEROR
|
September 23, 1936 |
|
JADUNANDAN SINGH Vs. SHANKAR SAHU
|
February 7, 1936 |
|
JAFAR ALI KHAN Vs. NASIMANNESSA BIBI
|
December 11, 1936 |
|
JAGADAMBA PROSAD LALA Vs. BADRI PROSAD JHUNJHUNWALA
|
December 17, 1936 |
|
JAGAN KOERI Vs. CHAIRMAN, GAYA MUNICIPALITY
|
August 18, 1936 |
|
JAGANNATH RAO Vs. RAMBHAROSA
|
May 15, 1936 |
|
JAGARNATH LAL Vs. LAL BABU
|
May 6, 1936 |
|
JAGAT KISHORE ACHARYA CHOUDHURY Vs. BADAN MANDAL
|
July 28, 1936 |
|
JAGAT RAM Vs. EMPEROR
|
September 28, 1936 |
|
JAGDAM RAM Vs. ASARFI RAM
|
November 25, 1936 |
|
JAGDISH CHANDRA DEO DHABAL DEB Vs. SHANKARSHAN BHUMIJ
|
March 12, 1936 |
|
JAGESHWAR SINGH Vs. MODNARAIN SINGH
|
February 20, 1936 |
|
JAGRUP SINGH Vs. MTRAM GATI
|
November 30, 1936 |
|
JAI NARAIN LAL Vs. KASHILAL
|
March 13, 1936 |
|
JAIMANGAL Vs. EMPEROR
|
January 31, 1936 |
|
JAINANDAN RAM TEWARI Vs. RURIA URAON
|
July 28, 1936 |
|
JAIPAL AHIR Vs. BADRI PRASAD
|
January 15, 1936 |
|
JAMES EGGAY TAYLOR Vs. UNITED AFRICA CO LTD
|
October 16, 1936 |
|
JAMNA DAS-BISESAR LAL Vs. MANI RAM HALWAI
|
February 28, 1936 |
|
JAMOON Vs. PTCHAKRADHAR JAYAL ZAMINDAR
|
September 23, 1936 |
|
JANKI DAS Vs. KALU RAM
|
January 20, 1936 |
|
JAQUES Vs. NARENDRA LAL DAS
|
June 22, 1936 |
|
JASNAMI Vs. EMPEROR
|
February 27, 1936 |
|
JATINDRA NATH SAHU Vs. EMPEROR
|
November 3, 1936 |
|
JEETHALAL MANEKJI SHARMA Vs. SARADAMBAL AMMAL
|
August 24, 1936 |
|
JESSORE DISTRICT BOARD Vs. SURENDRA NATH HALDAR
|
November 25, 1936 |
|
JIA LAL Vs. EMPEROR
|
February 3, 1936 |
|
JITENDRA NATH GORAI Vs. EMPEROR
|
March 18, 1936 |
|
JITENDRA NATH GUPTA Vs. EMPEROR
|
July 30, 1936 |
|
JITENDRA NATH RAY Vs. JNANADA KANTA DAS GUPTA
|
January 22, 1936 |
|
JITENDRA NATH ROY Vs. MADAN MOHAN DAS MOHANTA MAHARAJA
|
August 3, 1936 |
|
JIWAN Vs. EMPEROR
|
January 17, 1936 |
|
JOGENDRA NARAYAN DHAR Vs. ASKARULLA
|
February 17, 1936 |
|
JOGENDRA NATH DAS Vs. SARUP CHAND-HUKUM CHAND, FIRM
|
February 19, 1936 |
|
JOGENDRA NATH MUKHERJEE Vs. RABINDRA NATH CHATTERJEE
|
March 19, 1936 |
|
JOGNESWAR GHOSH Vs. EMPEROR
|
June 17, 1936 |
|
JOHN BROS Vs. OFFICIAL LIQUIDATOR, AGRA SPINNING AND WEAVING MILLS CO LTD
|
February 25, 1936 |
|
JOHN GURNEY WAKEFIELD Vs. KUMAR RANI SAYEEDA KHATOON
|
September 10, 1936 |
|
JONNALAGADDA RAMALINGAYYA Vs. EMPEROR
|
April 29, 1936 |
|
JOTI LAL SAH Vs. SHEODHAYAN PRASHAD SAH
|
March 23, 1936 |
|
JOTI PRASAD Vs. EMPEROR
|
December 9, 1936 |
|
JWALA PRASAD Vs. HAR PRASAD
|
December 7, 1936 |
|
JWALA PRASAD Vs. MTPADMAWATI
|
September 10, 1936 |
|
K A MUKHTAR OF AURANGABAD Vs. STATE
|
February 20, 1936 |
|
K ANANTHARAM SINGH Vs. MARWADI THARA CHAND
|
March 18, 1936 |
|
K C DE Vs. HIRA BEWA
|
August 12, 1936 |
|
K G PONNAPPA NADAR Vs. THENAZHI PARAKKALATI
|
October 7, 1936 |
|
K GOVINDA CHETTIAR Vs. ANMUNISWAMI CHETTIAR
|
October 28, 1936 |
|
K JAGANNATHA KONE Vs. RAMACHANDRA NAIDU
|
January 20, 1936 |
|
K M M PALANIAPPA CHETTIAR Vs. RAMASWAMI SERVAI
|
December 15, 1936 |
|
K M RAMAKRISHNA MUDALIAR Vs. VSVMANIKKA MUDALIAR (DECEASED)
|
September 25, 1936 |
|
K M VENKATACHALA CHETTY Vs. VDNATESA CHETTY
|
November 17, 1936 |
|
K P K PATTINHARAKETTU Vs. PKMANAVEDAN ALIAS CHERIATHAN RAJA AVERGAL
|
August 6, 1936 |
|
K SIVASANKARA MUDALIAR Vs. RKRISHNASWAMY MUDALIAR
|
October 29, 1936 |
|
K V SREENIVASA AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
December 15, 1936 |
|
KAJULURI VIRANNA ALIAS BULLI VEERANNA Vs. TILLAPUDI VENKAYYA
|
October 2, 1936 |
|
KALI CHARAN RAM SAITHWAR Vs. BANKA CHAND
|
October 20, 1936 |
|
KALI KUMAR MITTER Vs. EMPEROR
|
April 29, 1936 |
|
KALI SINGH Vs. MATRU SINGH
|
March 4, 1936 |
|
KALIAPPA NADALWAR Vs. PPLPLRAMASWAMI CHETTIAR
|
August 31, 1936 |
|
KALICHARAN CHOWDHARI Vs. RAJA BENI MADHO PRASAD SINGH
|
November 26, 1936 |
|
KALIJIBAN BHATTACHARJEE Vs. EMPEROR
|
February 17, 1936 |
|
KALIKUMAR DEB Vs. SECYOF STATE
|
May 28, 1936 |
|
KALIPADA BHANDARI Vs. PANCHKARI MANDAL
|
February 4, 1936 |
|
KALIPADA MONDAL Vs. KALI KINKAR CHATTERJEE
|
July 24, 1936 |
|
KALLAN BEG Vs. EMPEROR
|
January 17, 1936 |
|
KALLAR CHOUDHURY Vs. MTKAMOD CHOUDHARAIN
|
January 9, 1936 |
|
KALYAN MUL MATHUR Vs. EMPEROR
|
August 14, 1936 |
|
KALYANJI VITHALDAS Vs. COMMISSIONER OF INCOME TAX, BENGAL
|
November 30, 1936 |
|
KAMAKHYA NARAIN SINGH Vs. INDERMAN RAM SAHU
|
January 7, 1936 |
|
KAMAL DEVI Vs. DRCKHUDADAD
|
March 4, 1936 |
|
KAMARUDDIN SHAH Vs. SKDILJAN
|
March 31, 1936 |
|
KAMBALA VENKANNA Vs. GOTETI VEERARAJU
|
April 21, 1936 |
|
KAMESHAR SINGH BAHADUR Vs. RAMDHARI MANDAL
|
September 2, 1936 |
|
KAMESHWAR SINGH Vs. MAHABIR PASI
|
March 30, 1936 |
|
KAMESHWAR SINGH Vs. MAHABIR PASI
|
February 26, 1936 |
|
KAMESHWAR SINGH BAHADUR Vs. SHAIKH SAKHAWAT ALI
|
September 4, 1936 |
|
KAMESHWAR SINGH BAHADUR Vs. BACHA KOIRI
|
March 11, 1936 |
|
KAMESHWAR SINGH BAHADUR OF DARBHANGA Vs. EMPEROR
|
March 25, 1936 |
|
KAMESHWARSINGH BAHADUR, DARBHANGA Vs. AMBLER SLATE AND STONE CO LTD
|
February 28, 1936 |
|
KAMMULA VENKATARAMAYYA Vs. YILLAPANI PULLAYYA
|
March 19, 1936 |
|
KAN KUAR Vs. ATAL BEHARI LAL
|
August 20, 1936 |
|
KANAI LAL SAHA Vs. BAIJANATH KHETRI
|
June 8, 1936 |
|
KANCHERLA KRISHNAMURTHY Vs. TADOKONDA ANJAYYA
|
February 10, 1936 |
|
KANCHERLA KRISHNAMURTHY BEING MINOR BY HIS MOTHER AND GUARDIAN LAKSHMIKANTAM Vs. TADIKONDA ANJAYYA
|
February 10, 1936 |
|
KANDASAMI MUDALI Vs. ANNAMALAI REDDI
|
September 10, 1936 |
|
KANDASWAMI GOUNDAN Vs. RANGASWAMI GOUNDAN
|
December 2, 1936 |
|
KANDASWAMI MUDALIAR Vs. THEVAMMAL
|
March 20, 1936 |
|
KANDOTH CHATHOTH KUNHI RAMAN NAMBIAR Vs. CHERIYALANTHOT ANIYATH ELAMBILAM KUNHI KANNAN NAMBIAR
|
February 14, 1936 |
|
KANDULA RAMAYYA Vs. BANGARU RANGARAJU
|
December 7, 1936 |
|
KANHAIYA LAL Vs. MRTHOMAS SKINNER
|
August 12, 1936 |
|
KANIGALAPULA LAKSHMI DEVAMMA Vs. KANIGALAPULA ROSAYYA
|
April 21, 1936 |
|
KANNATHAZHA PAKRAM Vs. MANATHIL EACHARATTIL KRISHNAN NAIR
|
October 23, 1936 |
|
KANNATHAZHA PAKRAN Vs. PUTHALATH AMINA UMMA
|
October 20, 1936 |
|
KANNEGANTI RAMAYYA Vs. KANNEGANTI TULASAMMA
|
May 4, 1936 |
|
KAPILESWAR MAHARANA Vs. ABDUL RAHMAN
|
May 9, 1936 |
|
KAPILESWAR MAHARANA Vs. ABDUL RAHMAN
|
May 6, 1936 |
|
KARAIA NACHI BIVI Vs. ALLAPICHAI ALIAS NYNA MUHAMMAD MARACKAIR (SINCE DECEASED)
|
December 2, 1936 |
|
KARIA NACHI BIVI Vs. ALLAPICHAI
|
December 2, 1936 |
|
KARUPPA GOUNDAN Vs. JAGANMANDALATHIPATHI, GOPANNA MANRADIAR, MINOR, ZAMINDAR OF PORAVIPALAYAM REPRESENTED BY THE MANAGER, COURT OF WARDS
|
November 12, 1936 |
|
KARUPPANDA GOUNDAR Vs. VCTNCHIDAMBARAM CHETTIAR
|
September 15, 1936 |
|
KARUTHA SYED MUHAMMAD ROWTHAR Vs. OFFICIAL RECEIVER
|
April 14, 1936 |
|
KATTA VENKATANNAGARI SREENIVASAYYA Vs. KUTAGULLA MUDDA NAGAPPA BYGUARDIAN MRCPVENUGOPAL (PLEADER)
|
August 21, 1936 |
|
KAVURI ANJAYYA Vs. ALAPATI ANKAMMA
|
September 7, 1936 |
|
KAYASTHA PATHSHALA, ALLAHABAD Vs. MT BHAGWATI DEVI
|
November 20, 1936 |
|
KAZAKKEPATI THAVAZHI THARWAD KARNAVAN AND MANAGER CHEROTI AMMA S SON NARAYANA NAIR Vs. THAVALAPARA KOMLI S SON CHEKUNNI
|
September 18, 1936 |
|
KEDAR NATH SINGH Vs. KESRI MULL
|
August 24, 1936 |
|
KESHAVA PRASAD SINGH BAHADUR Vs. MTBENI KUNWAR
|
March 3, 1936 |
|
KESHO RAM Vs. RAM LAL SAHU
|
February 5, 1936 |
|
KEWAL SINGH Vs. EMPEROR
|
February 6, 1936 |
|
KHAGENDRA NATH CHATTERJEE Vs. KANTI BHUSHAN BANERJEE
|
February 3, 1936 |
|
KHAJA ABDUL GHANI Vs. EMPEROR
|
April 29, 1936 |
|
KHAJI DODDA KHAJI SAIB Vs. CHIGAMALLA NANJAPPA
|
November 2, 1936 |
|
KHAN BAHADUR H M AND D H BHIWANDIWALLA AND CO Vs. SECRETARY OF STATE
|
September 15, 1936 |
|
KHARTAR SHAH Vs. SHYAMLAL SINGH
|
April 14, 1936 |
|
KHATEJAN BIBI Vs. HAJI MAHOMED YUSUF
|
July 6, 1936 |
|
KHIALI RAM Vs. BUCHA RAM
|
February 2, 1936 |
|
KHICHUMAL Vs. MUNICIPAL BOARD
|
May 12, 1936 |
|
KHIMA NAND Vs. EMPEROR THROUGH PREM SINGH
|
December 9, 1936 |
|
KHITENDRA NATH ROY CHOWDHARY Vs. MADANESWAR CHATTERJEE
|
March 30, 1936 |
|
KHOKA DAS Vs. MAHENDRA NATH BISWAS
|
June 24, 1936 |
|
KHURSHED HUSNAIN Vs. SECRETARY OF STATE
|
December 18, 1936 |
|
KIRTYANAND SINHA Vs. RAMANAND SINHA
|
April 17, 1936 |
|
KIZHAKKEPATI THAVAZHI TARWAD KARNAVAN AND MANAGER, NARAYANAN NAIR Vs. THAVALAPARA KOMLI S SON CHEKUNHI
|
September 18, 1936 |
|
KIZHEDATH PAPPI AMMA Vs. RAMA IYER
|
August 7, 1936 |
|
KM KR KM KUPPAN CHETTIAR Vs. MASA GOUNDAN
|
December 14, 1936 |
|
KOLLIVENKATARATNAM Vs. COLLECTOR OF KISTNA
|
February 10, 1936 |
|
KONDATH CHATHOTH KUNHI RAMAN NAMBIAR Vs. CHERIYALANTHOT ANIYATH ELAMBILAN KUNHI KANNAN NAMBIAR
|
February 14, 1936 |
|
KORLAPALLI BANDACHAR Vs. FIRM OF SATHRAJI DONGERCHAND
|
August 25, 1936 |
|
KOTAMREDDI SUBBA REDDI Vs. PERUMAREDDI VENKATANARASIMHARREDDI
|
August 31, 1936 |
|
KOTI VISHWANDHAM Vs. PANDIRI SATYANANDHAM
|
February 3, 1936 |
|
KOTI VISWANATHAM Vs. PANDIRI SATYANANDAM
|
October 23, 1936 |
|
KOTIREDDI KOTAREDDI Vs. KOONAM SIVARAMA REDDI
|
May 1, 1936 |
|
KOTTA VENKATARAJU GARU Vs. SRI RAJAH SAHIB MEHARBAN-I-DOSTAN; SRI RAJARAVU KUMARA MAHIPATHI SURYA RAO BAHADUR GARU,; SIRDAR,; RAJAHMUNDRY SIRKAR AND MAHARAJA
|
November 10, 1936 |
|
KOTTA VENKATARAJUGARU Vs. SRI RAJA SAHIB MAHERBAN-I-DOSTAN SRI RAJA RAVU KUMARA MAHIPATHI SURYA RAO BAHADUR GARU SIRDAR RAJAMUNDRISIRKAR AND MAHARAJA OF PITTAPURAM
|
November 10, 1936 |
|
KOVUMMAL AMMAD Vs. URATHKANDIYIL ARANGADAN AMMAD
|
February 12, 1936 |
|
KOZHIKKOT PUTHIYA KOVILAGATH; PATINHARAKETTU THAVAZHIYIL; KUTTIMBATTI THAMBURATTI S SON MANAVEDAN ALIAS UNNI THAMBURAN AVERGAL Vs. PKMANAVEDAN ALIAS CHERIATHAN RAJA AVERGAL
|
August 6, 1936 |
|
KRISHNA CHANDRA DEB Vs. RAJENDRA NARAYAN BHANJ DEO
|
May 5, 1936 |
|
KRISHNA CHANDRA DHAR Vs. BIPIN BEHARI PADHI
|
December 18, 1936 |
|
KRISHNA KANTA GHOSE Vs. RAJESWAR GHOSH
|
August 14, 1936 |
|
KRISHNA KUMAR CHATTERJI Vs. MTJAGPATI KUER
|
September 18, 1936 |
|
KRISHNAN NAIR Vs. KAMBI
|
November 26, 1936 |
|
KRISHNASWAMI GOUNDEN Vs. PALANI AMMAL
|
March 27, 1936 |
|
KSHIRODE CHANDRA PAL CHOUDHURY Vs. BRAHMANATH PAL CHOUDHURY
|
June 9, 1936 |
|
KUCHWAR LIME AND STONE CO LTD Vs. SECYOF STATE
|
February 7, 1936 |
|
KUKUR SAHU Vs. BIBI SALIHAN
|
January 20, 1936 |
|
KUMAR CHOWDHURY Vs. EMPEROR
|
September 22, 1936 |
|
KUMAR PRAMATHA NATH ROY Vs. RAJA JANAKI NATH ROY
|
December 1, 1936 |
|
KUNJ BEHARI DAS Vs. EMPEROR
|
February 20, 1936 |
|
KUNNUMPRATH PAYYANATAN GOVINDAN, KARNAVAN AND MANAGER OF THE TARWAD Vs. JSDESILVA
|
April 20, 1936 |
|
KUNWAR INDERJIT SINGH Vs. GIR RAJ SINGH
|
March 10, 1936 |
|
KUPPUSWAMI AIYAR Vs. SABAPATHY PATHAN
|
April 1, 1936 |
|
KUPPUSWAMY Vs. RASAPPA CHETTIAR
|
April 2, 1936 |
|
KURANI DEBYA Vs. JOGAMAYA DEBYA
|
May 5, 1936 |
|
KUSUM KUMARI DEBI Vs. CORPORATION OF CALCUTTA
|
November 20, 1936 |
|
L A CREET Vs. FIRM GANGARAJ-GULRAJ
|
May 22, 1936 |
|
L JANARDAN SARUP Vs. EMPEROR
|
October 5, 1936 |
|
L RAM SARUP Vs. MTKANIZ UMMEHANI
|
October 12, 1936 |
|
L RATHU MAL Vs. BKUNJ BEHARI LAL
|
September 17, 1936 |
|
LACHHIRAM BALDEODAS Vs. COMMISSIONER OF INCOME-TAX
|
May 7, 1936 |
|
LACHHMI NARAIN Vs. SHANKER LAL
|
April 28, 1936 |
|
LACHIRAM BALDEODAS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
May 7, 1936 |
|
LACHIRAM SANTHOKCHAND AMEECHAND FIRM BY ITS PARTNER SANTHOKCHAND Vs. TARACHAND JAYARUPJI FIRM BY PARTNER TARACHAND
|
April 24, 1936 |
|
LACHMI SHANKER Vs. EMPEROR
|
February 6, 1936 |
|
LACHMINARAYAN DAS Vs. CHAIRMAN, CUTTACK MUNICIPALITY
|
January 16, 1936 |
|
LAI BABU Vs. RANG BAHADUR SINGH
|
July 21, 1936 |
|
LAKHAN Vs. EMPEROR
|
August 31, 1936 |
|
LAKHPAT PATHAK Vs. GHIRAN PATHAK
|
September 14, 1936 |
|
LALA KUNDAN LAL Vs. MT MUSHARRAFI BEGAM
|
May 15, 1936 |
|
LALA RAM SARUP Vs. MUSAMMAT KANIZ UMMEHANI
|
October 12, 1936 |
|
LALIT MOHAN SAHA Vs. DEBENDRA NATH THAKUR
|
March 25, 1936 |
|
LANKA VENKAYA Vs. SREE MEERZA RAJA, SREE POOSHAVATI ALAKA NARAYANA GAJAPATI RAJU MAHARAJU MANYA SULTAN BAHADUR VARU, ZAMINDAR OF VIZIANAGARAM
|
September 14, 1936 |
|
LATAFAT HUSAIN Vs. HIDAYAT HUSAIN
|
January 15, 1936 |
|
LIGHT OF ASIA INSURANCE CO LTD Vs. KARATOYA DEBI
|
February 12, 1936 |
|
LILKU MAHTO Vs. AMAR MAHTO
|
August 5, 1936 |
|
LIQUIDATOR, BAGHA CO-OPERATIVE SOCIETY Vs. DEBI MANGAL PRASAD SINHA
|
September 25, 1936 |
|
M A L A R ARYAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
March 31, 1936 |
|
M AR RM P M CHIDAMBARAM CHETTIAR Vs. NATIONAL CITY BANK OF NEW YORK
|
April 22, 1936 |
|
M E MOOLLA SONS, LTD (IN LIQUIDATION) Vs. OFFICIAL ASSIGNEE, RANGOON
|
May 26, 1936 |
|
M K A P SAIYED MUHAMMAD BHUKARI Vs. INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS
|
September 30, 1936 |
|
M K RADHAKRISHNA IYER Vs. SECYOF STATE
|
February 15, 1936 |
|
M K SUBBARAYALU NAIDU Vs. ARUNACHALA NADAR
|
February 10, 1936 |
|
M KANAAPPA NAICKER AND CO Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
December 18, 1936 |
|
M KANNIAPPA NAICKER AND COMPANY Vs. COMMISSIONER OF INCOME-TAX
|
December 18, 1936 |
|
M KISHAN LAL Vs. MOHAMMAD ISHAQ
|
February 3, 1936 |
|
M L C GUPTA Vs. EMPEROR
|
January 20, 1936 |
|
M L GAUTAM Vs. EMPEROR
|
May 12, 1936 |
|
M R M RAMASWAMI CHETTIAR ALIAS M T T V M RAMANATHAN CHETTIAR Vs. MTTKRSVMUTHIAH CHETTIAR
|
August 19, 1936 |
|
M RAMASWAMIAH Vs. PRODDATUR CO-OPERATIVE BUILDING SOCIETY
|
April 24, 1936 |
|
M RATNA MUDALIAR (DECEASED) AND FOUR ORS Vs. KRISHNA MUDALIAR
|
November 24, 1936 |
|
M S A SUBRAMANIA MUDALIAR FIRM BY PARTNER M S A SUBRAMANIA MUDALIAR Vs. EAST ASIATIC CO LTD, BY MANAGING AGENT
|
August 28, 1936 |
|
M SH MUHAMMAD SADIQ Vs. HARAKH NARAIN
|
August 5, 1936 |
|
M SHANMUGA MUDALIAR Vs. PKACTVEERAPPA CHETTIAR
|
October 20, 1936 |
|
M SUBBAYYA THEVAR, ZAMINDAR OF UTTUMALAI Vs. SIVAGNANA MARUDAPPA PANDIAN
|
March 21, 1936 |
|
MADAN MOHAN DAS MOHANTA MAHARAJ Vs. JITENDRA NATH ROY
|
January 24, 1936 |
|
MADANA MOHANA NAIKO Vs. KRUPASINDHU NAIKO (DEAD)
|
October 7, 1936 |
|
MADRAKKATA VALIAMATATHIL NARAYANA KANAKAPILLE Vs. MADRAKKATA VALIAMATATHIL SAVITRI AMMA
|
September 4, 1936 |
|
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LTD Vs. MAHARAJA OF PITHAPURAM
|
November 27, 1936 |
|
MADURA MILLS CO LTD Vs. NMSKRISHNA AYYAR
|
November 24, 1936 |
|
MAGAN LAL MARWARI Vs. SITARAM PANNA LAL
|
November 30, 1936 |
|
MAGHAM CHINNA SUBBAROYUDU Vs. VANGALA NARASIMHA REDDI
|
August 13, 1936 |
|
MAHABIR DAS Vs. SADHO CHOUDHURI
|
April 3, 1936 |
|
MAHABIR PRASAD Vs. BRIJ MOHAN PRASAD
|
April 21, 1936 |
|
MAHABIR PRASAD CHAUDHURI Vs. DHANUSHDHARI PRASAD SINGH
|
March 23, 1936 |
|
MAHABIR RAM Vs. RAM KRISHEN RAM
|
September 7, 1936 |
|
MAHADEO Vs. KING
|
June 11, 1936 |
|
MAHADEO PRASAD Vs. EMPEROR
|
October 19, 1936 |
|
MAHAMMAD FATEH NASIB Vs. SARADINDU MUKHERJEE
|
January 23, 1936 |
|
MAHANT RAM KISHAN DAS Vs. BADRI BISHAL
|
December 4, 1936 |
|
MAHANT RAMDHAN PURI Vs. CHAUDHURY LACHMI NARAIN
|
December 16, 1936 |
|
MAHANTH SHIB NARAIN DAS Vs. PANDEY JAMUNA PRASAD
|
September 14, 1936 |
|
MAHARAJ BAHADUR SINGH Vs. BINODE BEHARY CHOUDHURY
|
February 18, 1936 |
|
MAHARAJ BAHADUR SINGH Vs. NARI MOLLANI
|
February 27, 1936 |
|
MAHARAJ HAJAM Vs. JIRJODHAN PERSHAD SINGH
|
December 9, 1936 |
|
MAHARAJ KUMAR RAM RANBIJAYA PRASAD SINGH Vs. HARIHAR PRASAD SINGH
|
November 24, 1936 |
|
MAHARAJA KUMAR RAMRANBIJAI PRASAD SINGH Vs. DEOKI AHIR
|
March 25, 1936 |
|
MAHARAJA SASHI KANTA ACHARJYA BAHADUR Vs. NASIRABAD LOAN OFFICE CO LTD
|
February 7, 1936 |
|
MAHARAJADHIRAJ KAMESHWAR SINGH BAHADUR Vs. BANSIDHAR MARWARI
|
December 7, 1936 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH OF DARBHANGA Vs. HEM NATH JHA
|
May 4, 1936 |
|
MAHATAB SINGH Vs. RAJA DURGA NARAIN SINGH
|
August 25, 1936 |
|
MAHIGANJ LOAN OFFICE LTD Vs. BEHARI LAL CHAKI
|
December 10, 1936 |
|
MAHRAJAH OF PITHAPURAM Vs. THOMAS COOK AND SONS LTD
|
April 16, 1936 |
|
MAIKOO LAL Vs. SANTOO
|
April 22, 1936 |
|
MAJAHARALI Vs. MAFIJADDI SARDAR
|
July 28, 1936 |
|
MAJETI KASI VISWESRA RAO Vs. PULLETIKURTI VARAHANARASIMHAM
|
October 12, 1936 |
|
MAKKHAN LAL Vs. MUSAMMAT BHAGWANA KUER
|
February 18, 1936 |
|
MANAGER, DHALBHUM ESTATE Vs. OVERSEER, JUGSALAI NOTIFIED AREA COMMITTEE
|
August 6, 1936 |
|
MANAKKAT TEKKEPEEDIKAYIL KOOLERI NADUVILE PURAYIL ABDULLA AND ELEVEN ORS Vs. SUBRAMANYAN PATTAR
|
January 23, 1936 |
|
MANAVADAN, SON OF KUTTIMBATTI THAMBURATTI Vs. PKMANAVADAN
|
August 6, 1936 |
|
MANGAR KOIRI Vs. EMPEROR
|
July 24, 1936 |
|
MANGTULAL BAGARIA Vs. DAYA SHANKER GOBARDHAN DAS BHATA
|
March 16, 1936 |
|
MANICKAM CHETTI Vs. KAMALAM
|
October 22, 1936 |
|
MANICKAM CHETTY Vs. KAMALAM ALIAS KAMALATHAMMAL
|
October 22, 1936 |
|
MANIKGANJ TRADING AND BANKING CO LTD Vs. MADHABENDRA KUMAR SHAHA
|
January 23, 1936 |
|
MANIKKA MOOPPANAR Vs. PERIA MUNIYANDI PANDITHAN
|
February 4, 1936 |
|
MANJIA Vs. EMPEROR
|
October 29, 1936 |
|
MANMATHA KUMAR SAHA Vs. EXCHANGE LOAN CO LTD
|
June 5, 1936 |
|
MANMATHA PAL CHOUDHURY Vs. SAROJ RANJAN SINGHA
|
June 5, 1936 |
|
MANNAVA RAMA RAO Vs. MANNAVA VENKATA SUBBAYYA
|
January 8, 1936 |
|
MANNI LAL Vs. PAHLAD DAS
|
November 2, 1936 |
|
MANSA RAM Vs. LBADRI PRASAD
|
January 30, 1936 |
|
MARAMITTATH THERUVIL MOOTHACHETTIAM VEETIL KELU Vs. KUTTIYIL MACHIKANDY CHEKKARA CHEPPAN
|
November 10, 1936 |
|
MARIASUSAI UDAYAN Vs. HAJEE MAHAMUD AZEAUDEEN SAHIB BAHADUR
|
April 30, 1936 |
|
MARIASUSAI UDYAN Vs. HAJEE MAHAMUD AZEZUDEEN SAHIB BAHADUR
|
April 30, 1936 |
|
MARIMITTATH THERUVIL MOOTHACHETTIAM VEETTIL KELU Vs. KUITIYIL MACHIKANDY CHEKKARA CHAPPAN
|
November 10, 1936 |
|
MARINA MANGAMMA Vs. MUTYALA DORAYYA
|
September 4, 1936 |
|
MARUDAKONAR Vs. VEERAMMAL
|
August 11, 1936 |
|
MARUDAMUTHU KADURAR Vs. MINOR ARUMUGASAMI KADURAR
|
November 12, 1936 |
|
MARUTHAPPA SERVAI Vs. NIRAIKULATHAN SERVAI
|
November 26, 1936 |
|
MASINA BAVAMMA Vs. YENDRU PAPANNA
|
August 6, 1936 |
|
MATA PRASAD Vs. TIKA RAM
|
December 18, 1936 |
|
MATBER SINGH Vs. RAI KRISHNA BAHADUR
|
March 20, 1936 |
|
MATHURANAYAGAM PILLAI Vs. MUNICIPAL COUNCIL THROUGH ITS COMMISSIONER SSAMUEL PILLAI
|
October 14, 1936 |
|
MATI LAL DAGA Vs. (SRI SRI) ISWAR RADHA DAMODAR CHANDRA JEW THAKUR
|
May 6, 1936 |
|
MATTAI KRISHNAMURTHI, MINOR BY ADOPTIVE MOTHER AND GUARDIAN MATTA SURYAKANTAM Vs. IMPERIAL BANK OF INDIA
|
February 28, 1936 |
|
MAUJI Vs. EMPEROR
|
January 29, 1936 |
|
MAYADAS BHAGAT Vs. COMMERCIAL UNION ASSURANCE CO LTD
|
April 10, 1936 |
|
MEDDUKURI PEDA JOGARAO Vs. YENUGU CHINNAYYA
|
March 16, 1936 |
|
MEENAKSHI AMMAL Vs. RAMASWAMI JOSIER
|
November 4, 1936 |
|
MEGRAJ ISWARADAS Vs. CORPORATION OF MADRAS
|
April 9, 1936 |
|
MESSRS G I M GREGORY AND CO Vs. RE
|
June 10, 1936 |
|
METHAR ROWTHER Vs. SAHU MOIDEEN ROWTHER
|
November 4, 1936 |
|
METROPOLITAN COAL CO, LTD Vs. JACOB PYE
|
March 27, 1936 |
|
MEWA RAM Vs. ABLAK SINGH
|
October 30, 1936 |
|
MINOR RAMANATHAN Vs. SPRMRMMEYYAPPA CHETTIAR
|
August 28, 1936 |
|
MIR CHHITTAN Vs. EMPEROR
|
September 17, 1936 |
|
MIR CHITTAN Vs. EMPEROR
|
September 17, 1936 |
|
MISRI LAL Vs. ALEXANDER GARDNER
|
April 17, 1936 |
|
MITHU PANDEY Vs. SURAJ KUMAR LAL
|
February 26, 1936 |
|
MODIBOYINA RAGHAVALU Vs. ODUVU NARASA REDDI
|
November 6, 1936 |
|
MOHAMMAD ASLAM Vs. COMMISSIONER OF INCOME-TAX, UNITED PROVINCES
|
August 7, 1936 |
|
MOHAMMAD HUZABBAR ALI KHAN Vs. ABDUL FATEH KHAN
|
September 9, 1936 |
|
MOHAMMAD IBRAHIM KHAN Vs. NAZIR AHMAD
|
December 18, 1936 |
|
MOHAMMAD TAHIR Vs. BECHEY LAL
|
February 20, 1936 |
|
MOHAMMAD TAQI KHAN Vs. RAJA RAM
|
September 15, 1936 |
|
MOHAMMAD WAHID KHAN Vs. DISTRICT BOARD
|
August 28, 1936 |
|
MOHAMMADA Vs. BHARNAND LAL
|
November 9, 1936 |
|
MOHARMANI KUER Vs. BHANKUMAR CHAND
|
January 8, 1936 |
|
MOHENDRA CHANDRA DUTTA ROY Vs. BASIRUDDIN
|
May 6, 1936 |
|
MOHINI MOHAN SAHA Vs. JANAKI NATH (DEAD)
|
April 27, 1936 |
|
MOHIT TEWARI Vs. RAM NARAIN DUBE
|
September 30, 1936 |
|
MOHITOSH GHOSE Vs. MOLIN BEHARI DUTT
|
January 30, 1936 |
|
MOLHU RAI Vs. EMPEROR
|
September 10, 1936 |
|
MONINDRA LAL CHATTERJEE Vs. HARI PADA GHOSE
|
July 3, 1936 |
|
MONMOHINI DAS PURKAYASTHA Vs. BEHARI SHAHA
|
March 25, 1936 |
|
MOOKA PANDARAM Vs. SINNU MUTHIRIYAN
|
September 1, 1936 |
|
MORAVANENI VEERAYYA Vs. SREE RAJA BOMMADEVARA VENKATA BHASHYAKARALARAO BAHADUR
|
March 19, 1936 |
|
MOTI Vs. BENI
|
August 22, 1936 |
|
MOTI PANSARI Vs. USMAN
|
January 29, 1936 |
|
MOTIRAM Vs. EMPEROR
|
August 20, 1936 |
|
MT ANCHAHI Vs. (FIRM) BIRJMOHAN LALL, MADAN LALL
|
January 10, 1936 |
|
MT ANTO Vs. MTREOTI KUAR
|
August 31, 1936 |
|
MT BALKESIA Vs. MAHANT BHAGWAN GIR
|
August 12, 1936 |
|
MT BIBBO Vs. RAI SAHEB GOKARAN SINGH
|
September 16, 1936 |
|
MT BIBI ALIMUNNISSA Vs. SHAIKH ABDUL AZIZ
|
March 18, 1936 |
|
MT BIBI MARIM Vs. SURAJMAL
|
August 4, 1936 |
|
MT BIBI UMA SALAMA Vs. SYED HASAN IMAM
|
September 4, 1936 |
|
MT BINDA KUER Vs. LALITA PRASAD CHOUDHARY
|
July 29, 1936 |
|
MT DULHIN SHYAM SUNDER KOER Vs. MTSHEORACHAN KUER
|
September 23, 1936 |
|
MT GAINDO DEVI Vs. SHANTI SWARUP
|
September 18, 1936 |
|
MT GULAB DEVI Vs. KUNWAR ABDUL GHAFUR KHAN
|
September 7, 1936 |
|
MT IDIA Vs. LACHMI NARAIN
|
September 7, 1936 |
|
MT JAFFO Vs. CHITTA
|
February 6, 1936 |
|
MT JAFRI BEGAM Vs. ASGHAR ALI KHAN
|
February 26, 1936 |
|
MT JAGTARAN KUER Vs. MTGAITRI DEBI
|
May 5, 1936 |
|
MT JAMUNI Vs. BHOLARAM
|
January 10, 1936 |
|
MT KAMNI BEGAN Vs. BASHIR ULZAMAN KHAN
|
July 23, 1936 |
|
MT KHAIRAN NISSA Vs. MAHAMAD HUSSAIN BARA
|
June 4, 1936 |
|
MT KULSOOMUN NISSA Vs. NOOR MOHAMMAD ALIAS SULTAN HAIDER
|
May 8, 1936 |
|
MT KULSUM BIBI Vs. SHIAM SUNDER LAL
|
March 24, 1936 |
|
MT KULSUM BIBI Vs. BASHIR AHMAD
|
September 15, 1936 |
|
MT MAINA Vs. BHAGWATI PRASAD
|
April 16, 1936 |
|
MT MANBHARI Vs. PTSRI RAM
|
May 12, 1936 |
|
MT MARIAM Vs. MTAMINA
|
September 21, 1936 |
|
MT MUKUNDI Vs. JAGANNATH
|
September 2, 1936 |
|
MT MUSTAFAI BEGAM Vs. RAGHURAJ SINGH
|
July 28, 1936 |
|
MT PARBATI Vs. GAJRAJ SINGH
|
September 10, 1936 |
|
MT PUNA BIBI Vs. SRI SRI KESHAB RAI JI THAKUR
|
April 7, 1936 |
|
MT RAJPALI KUNWAR Vs. SURJU RAI
|
April 15, 1936 |
|
MT RAM DULARI Vs. DEO NARAIN
|
September 15, 1936 |
|
MT RAM KAILASH KUNWARI Vs. ISHWARI SARAN
|
February 14, 1936 |
|
MT RAZINA KHATUN Vs. MTABIDA KHATUN
|
August 24, 1936 |
|
MT RUQIA BEGAM Vs. LSURAJ MAL
|
January 30, 1936 |
|
MT SAMPAT KUER Vs. RAMLAL KAHAR
|
November 5, 1936 |
|
MT SAMPATIA BIBI Vs. MIR MAHBOOB ALI
|
April 21, 1936 |
|
MT SHEO KUMARI Vs. MATHURA RAM
|
May 12, 1936 |
|
MT SHIVADULARI KUER Vs. BHAGWATI CHARAN SAHU
|
August 4, 1936 |
|
MT SUGA KUER Vs. FIRM BRIJRAJ RAMNIWAS
|
December 3, 1936 |
|
MT SUKNI CHAMAIN Vs. EMPEROR
|
January 10, 1936 |
|
MT SURAJ PALI Vs. ARIYA PRETINIDHI SABHA
|
May 11, 1936 |
|
MT TIJJO Vs. CHIRANJILAL
|
February 3, 1936 |
|
MT ZAINAB BIBI Vs. UMAR HAYAT KHAN
|
January 31, 1936 |
|
MUBARIK HASAN Vs. ISHRI PRASAD
|
February 19, 1936 |
|
MUDENUR NAGAPPA Vs. FIRM OF BHAGAVANJI RASAJI BY ITS PARTNERS
|
March 13, 1936 |
|
MUFTI MAHOMED ASLAM KHALIFA MANDI Vs. COMMISSIONER OF INCOME-TAX
|
August 7, 1936 |
|
MUHAMMAD HUSSAIN Vs. SHAIK MUHAMMAD MALUMIAR
|
January 31, 1936 |
|
MUKANDI LAL Vs. HASHMAT-UN-NISSA
|
August 7, 1936 |
|
MUKHI RAM Vs. FIRM KAMTA PRASAD-BALAM DAS
|
January 14, 1936 |
|
MUKHRAM MAHTO Vs. KESHO PRASAD SINGH BAHADUR
|
January 23, 1936 |
|
MUKHRAM MARWARI Vs. BATESWAR MAHTONT
|
August 31, 1936 |
|
MUKTI DEVI Vs. MONORAMA MITRA
|
May 20, 1936 |
|
MULLANGI RAMAYYA Vs. THONDAPU BAPANAMMA
|
July 29, 1936 |
|
MUNGA LAL Vs. SAGARMAL
|
February 17, 1936 |
|
MUNIAPPA MUDALI Vs. THANGAVELU MUDALI
|
March 6, 1936 |
|
MUNICIPAL BOARD Vs. SARDAR SUKHA SINGH
|
November 23, 1936 |
|
MUNICIPAL BOARD Vs. SHIAM LAL
|
December 8, 1936 |
|
MUNICIPAL BOARD Vs. BABU RAM LAL
|
April 22, 1936 |
|
MUNICIPAL COUNCIL Vs. NIDAMARTI JALADURGA PRASADARAYUDU
|
April 2, 1936 |
|
MUNISH CHANDRA DUTTA Vs. AJIT SANKAR DE
|
June 9, 1936 |
|
MUNNA LAL Vs. MUNICIPAL BOARD
|
May 12, 1936 |
|
MUNNALURI RAMA RAO MINOR BY GUARDIAN GANGAMMA Vs. TADIKONDA SREERAMAMURTHI
|
February 15, 1936 |
|
MUNNI LAL Vs. EMPEROR
|
February 13, 1936 |
|
MUNNI SINGH Vs. BASDEO SINGH
|
November 25, 1936 |
|
MUNSHI MOHAMMAD ABDUL AZIZ Vs. GULAM JULANI
|
March 3, 1936 |
|
MUNSHI SAHU Vs. BHUPAL MAHTON
|
January 29, 1936 |
|
MURARI LAL Vs. MUHAMMAD SAMIUDDIN AHMAD KHAN
|
December 3, 1936 |
|
MURLI Vs. HANUMAN PRASAD
|
March 12, 1936 |
|
MURUGESAM PILLAI Vs. MINAKSHISUNDARA AMMAL
|
July 21, 1936 |
|
MUSAMMAT BIBI ZUBAIDA Vs. MOHAN RAM SAHU
|
November 26, 1936 |
|
MUSAMMAT DAIWATI KUER Vs. MUSAMMAT TUNKI KUAR
|
January 24, 1936 |
|
MUSAMMAT GAINDO DEVI Vs. SHANTI SWARUP
|
September 19, 1936 |
|
MUSAMMAT KHAIRUNNESSA BIBI Vs. CORPORATION OF CALCUTTA
|
March 24, 1936 |
|
MUSAMMAT SONPHULA KUER Vs. GANSURI
|
December 22, 1936 |
|
MUSAMMAT TIJJO Vs. CHIRANJI LAL
|
February 3, 1936 |
|
MUTHAN CHETTIAR Vs. VENKITUSWAMI NAICKEN
|
March 25, 1936 |
|
MUTHAYYAN SWAMINATHA SASTRIAL Vs. SNARAYANASWAMI SASTRIAL
|
August 21, 1936 |
|
MUTHU KR AR PL ARUNACHALAM CHETTIAR Vs. KALAYAPPA CHETTIAR
|
September 28, 1936 |
|
MUTHUSAMI PILLAI Vs. ARASAYEE AMMAL
|
January 20, 1936 |
|
MUTHUSAMI SERVAI Vs. NKMYTHEEN PICHAI ROWTHER
|
November 27, 1936 |
|
MUTHUSWAMI PILLAI Vs. MANIKKA MOOPAN
|
July 28, 1936 |
|
MUTHUVELU KUDUMBURAN Vs. SAMIAYYA KUDUMBURAN
|
May 6, 1936 |
|
MUTTURI SURYANARAYANAMURTY Vs. KARUMURI NAGACHANDRAMOWLI
|
July 31, 1936 |
|
N A S T CHIDAMBARAM CHETTIAR Vs. VENKATASUBBA NAIK
|
November 19, 1936 |
|
NABIN CHANDRA ROY Vs. RAJENDRA KUMAR NAG CHOUDHURY
|
March 4, 1936 |
|
NADIR HUSAIN Vs. MUNICIPAL BOARD
|
October 16, 1936 |
|
NAGA RAI Vs. BUCHI RAI
|
January 31, 1936 |
|
NAGAYYA NAIDU Vs. RDURAISWAMI NAIDU
|
December 2, 1936 |
|
NAGESAR RAM Vs. RAJNET RAM
|
February 15, 1936 |
|
NAGESHWAR PRASAD SINGH Vs. RAM SARUP SINGH
|
February 18, 1936 |
|
NAIMUDDIN BISWAS Vs. EMPEROR
|
August 12, 1936 |
|
NALLAJERLA SATYAVATI Vs. VIJJAPU PALLAYA
|
November 10, 1936 |
|
NALLAMOTHU VENKATARAYADU Vs. JULADI SUBBIAH
|
August 3, 1936 |
|
NAMBIAPPA MUTHIRIAN Vs. CHETTI
|
February 3, 1936 |
|
NAMDAR KHAN Vs. NAIMUL KHAN
|
December 23, 1936 |
|
NANAKKAT TEKKAPEEDIKAYIL KOOLERI NADUVILE PURAYIL ADULLA Vs. SUBRAMANAYAN PATTAR
|
January 23, 1936 |
|
NAND KISHORE SINGH Vs. NAGENDRA BALA DEBI
|
February 6, 1936 |
|
NAND KUMAR SINHA Vs. EMPEROR
|
December 8, 1936 |
|
NANDA KUMAR PANDE Vs. SOURENDRA NATH GHOSE
|
January 6, 1936 |
|
NANDU MAL Vs. PANNA LAL
|
February 15, 1936 |
|
NANHKOO MAHTON Vs. EMPEROR
|
February 28, 1936 |
|
NAOKHILA LOAN CO LTD Vs. HEMENDRA NARAYAN ROY
|
April 6, 1936 |
|
NARAIN Vs. MOHAN SINGH
|
December 22, 1936 |
|
NARAIN PANDEY Vs. SURAJBHAN LAL
|
November 26, 1936 |
|
NARAIN SAHU Vs. GOPI NATH NAIK
|
October 5, 1936 |
|
NARAYANI Vs. PSANKUNNI MANNADIAR
|
March 2, 1936 |
|
NAROTTAN DAS Vs. KRISHNA PRASAD
|
February 7, 1936 |
|
NARSINGH PRASAD SINGH Vs. PURANMASHI
|
January 20, 1936 |
|
NATHUNI SINGH Vs. KHUB LAL SINGH
|
September 2, 1936 |
|
NAWAB SINGH Vs. DALJIT SINGH
|
January 17, 1936 |
|
NAWAL KISHORE AGARWALA Vs. MUNICIPAL BOARD
|
December 10, 1936 |
|
NAZAR KHAN KABULI Vs. JJSBARRCLOUGH
|
August 20, 1936 |
|
NAZIR AHMAD Vs. EMPEROR
|
January 20, 1936 |
|
NAZIR AHMAD Vs. KING-EMPEROR
|
June 16, 1936 |
|
NEPAL RAI Vs. PARAS RAM DUBE
|
September 21, 1936 |
|
NETAI CHANDRA JANA Vs. EMPEROR
|
May 14, 1936 |
|
NEWAZ AHMAD KHAN Vs. HASAMADDIN AHMED
|
February 6, 1936 |
|
NIMAICHARAN DAS Vs. SURENDRA NATH GHOSH
|
July 20, 1936 |
|
NIMMAGADDA MAHALAKSHMAMMA Vs. NIMMAGADDA RAMAYYA
|
October 27, 1936 |
|
NIRMAL CHANDRA SANYAL Vs. MUNICIPAL COMMISSIONERS
|
July 17, 1936 |
|
NIRMAL SINGH Vs. ZAMIR UDDIN KHAN
|
December 21, 1936 |
|
NIRODE CHANDRA MALLIK Vs. JATINDRA MOHON DUTTA
|
November 11, 1936 |
|
NIRODE CHANDRA MUKHERJEE Vs. CHAIRMAN OF COMMISSIONERS OF KAMARHATI MUNICIPALITY
|
May 1, 1936 |
|
NISAN SINGH Vs. RAMCHANDRA SAO
|
March 30, 1936 |
|
NITAI CHARAN GHOSE Vs. KSHETRA NATH GANGULY
|
January 7, 1936 |
|
NITANAND Vs. ROOP NARAIN
|
November 25, 1936 |
|
NITYANANDA PODDAR Vs. RUPAI BEPARI
|
February 11, 1936 |
|
NOKHELAL JHA Vs. SRIMATI RAJESHWARI KUMARI
|
August 5, 1936 |
|
NORBERT EDWIN NUGENT Vs. MARJORY JULIA NUGENT
|
October 9, 1936 |
|
NRISINGHA CHARAN NANDY CHOUDHRY Vs. RAJNITI PRASAD SINGH
|
May 4, 1936 |
|
NRISINGHA PROSAD CHATTERJI Vs. GIRINDRA NATH MUKERJI
|
January 24, 1936 |
|
O A O K C T CHIDAMBARAM CHETTIAR (MINOR) Vs. SWAMINATHAN ALIAS SAMIDURAI THEVAR
|
May 7, 1936 |
|
OFFICIAL ASSIGNEE Vs. TRUSTEES OF PORT TRUST
|
May 1, 1936 |
|
OFFICIAL ASSIGNEE Vs. RKRISHNASWAMI NAIDU
|
September 28, 1936 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. RWMANIFOLD
|
May 12, 1936 |
|
OFFICIAL ASSIGNEE OF MADRAS REPRESENTING THE ESTATE OF R KASI VISVANADHA MUDALIAR Vs. VAKUPPUSWAMI NAIDU
|
March 20, 1936 |
|
ONKAR NATH Vs. EMPEROR
|
June 9, 1936 |
|
OOMER HAJEE AYOOB SAIT Vs. THIRUNAVUKKARASU PANDARAM
|
January 31, 1936 |
|
P A PLEADER Vs. JUDGES OF THE HIGH COURT OF ALLAHABAD
|
September 17, 1936 |
|
P P KOYAKUTTI Vs. AVEERANKUTTI
|
October 26, 1936 |
|
P P P CHIDAMBARA NADAR Vs. CPARAMA NADAR (DECEASED) PICHAIMANI ALIAS ARUNACHALAM (MINOR) BY GUARDIAN THILLAI AMMAL AS LROF THE DECEASED
|
November 6, 1936 |
|
P RAMANUJAH, SOLE PROPRIETOR OF P THIRUVENGADAIAH AND SON Vs. COMMISSIONER, CORPORATION OF MADRAS
|
September 29, 1936 |
|
P RATNASABAPATHY GOUNDAN Vs. PUBLIC PROSECUTOR
|
February 15, 1936 |
|
P S VENKATARAMA AYYAR Vs. KPSARVOTHAMA RAO, OFFICIAL LIQUIDATOR OF THE SOUTH INDIAN FILM CORPORATION
|
October 12, 1936 |
|
P SIVASURYANARAYANA CHETTY ALIAS ALLEYYA, MINOR BY NEXT FRIEND SESHAMMA Vs. PAUDINARAYANA CHETTI
|
October 20, 1936 |
|
PADMANABHUNI NARASIMHADAS Vs. DISTBOARD OF KISTNA
|
December 10, 1936 |
|
PAKALAPATI VEERAYYA Vs. DEVULAPALLI SOBHANADRI
|
March 30, 1936 |
|
PALANI MUDALIAR Vs. KAVERI AMMAL
|
March 27, 1936 |
|
PALANIANDI PILLAI Vs. ROSAPPA PILLAI
|
August 17, 1936 |
|
PALANIYANDI PILLAI Vs. RASAPPA PILLAI
|
August 17, 1936 |
|
PALAPARTHI RAMAMURTHI Vs. PALAPARTHI SUBBA RAO
|
August 28, 1936 |
|
PALLIPURAYIL ASAN KUTTI Vs. MUKKOLAKKAL KOYYAMAN KUTTI
|
November 18, 1936 |
|
PAMIDI VEDAVALLI THAYARAMMAL Vs. JUNUS CHETTIAR
|
April 23, 1936 |
|
PANCHAM Vs. RAMESHWAR
|
January 29, 1936 |
|
PANCHAM SINGH Vs. RAI PROMOTHA NATH MITRA
|
May 7, 1936 |
|
PANCHAYAT BOARD BY ITS PRESIDENT Vs. TPILLATHIAN SERVAI
|
November 16, 1936 |
|
PANCHI COWRI SADHU KHAN Vs. SATYA DHENU GHOSAL
|
January 30, 1936 |
|
PANMULL LODHA Vs. RBGADHMULL LODHA
|
February 26, 1936 |
|
PARAKAM CATHOLIC SANGHAM PROPRIETORS, CHAMKATH PAREKKATH VARIYED S SON PARINCHU Vs. VEKKEKOILKATH KAMTI NAMBRASHTADRI AMA S SON RAVI VARMA THIRUMALPAD
|
December 7, 1936 |
|
PARASHRAM BALAJI DESHMUKH Vs. ASARAM
|
July 29, 1936 |
|
PARBATI CHARAN MUKHOPADHYA Vs. BANDEALI AKON
|
January 17, 1936 |
|
PARMESHWAR PANDAY Vs. RAMDHARI
|
May 4, 1936 |
|
PATTANATHAN ALIAS KRISHNA SAMI NAIDU Vs. EMPEROR
|
November 9, 1936 |
|
PATUR SUBRAMANIA SASTRI Vs. VEDAM SUBBALAKSHMAMMA
|
April 2, 1936 |
|
PAVANI SUBBAMMA Vs. ANUMALA RAMA NAIDU (DECEASED) MUNGAMOOR VENKATAKRISHNA RAO
|
November 19, 1936 |
|
PENINSULAR LOCOMOTIVE CO LTD Vs. HLANGHAM REED
|
November 10, 1936 |
|
PERAKAM CATHOLIC SANGHAM PROPRIETORS, PARINCHU Vs. VEKKEKOVILAKATH KAVUTTI NAMBRASHTADRI AMMA S SON RAVI VARMA THIRUMALPAD
|
December 7, 1936 |
|
PERANA OR PEERANA Vs. EMPEROR
|
January 13, 1936 |
|
PERIAKARUPPA PILLAI Vs. (MINOR) SATYANARAYANAMOORTHI
|
March 27, 1936 |
|
PERIAKATHA NADAR Vs. MAHALINGAM ALIAS KATTERI MALAYAPILLAI NADAR (DECEASED)
|
February 19, 1936 |
|
PERMANENT TRUSTEE COMPANY OF NEW SOUTH WALES LTD Vs. FRANCIS HENRY BRIDGEWATER
|
October 16, 1936 |
|
PERUMAL MUDALIAR Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED, BY ITS AGENT
|
November 17, 1936 |
|
PHANI BHUSAN KUMAR Vs. EMPEROR
|
August 7, 1936 |
|
PHEKU MIAN Vs. SYED ALI
|
September 7, 1936 |
|
PIRAG LAL Vs. RUSTAM SINGH
|
June 11, 1936 |
|
PIRTHI SINGH Vs. RAMSARAN MAHTO
|
July 29, 1936 |
|
PIYARE LAL Vs. HASAN AHMAD
|
May 12, 1936 |
|
POKHAN DUSADH Vs. MTMANOA
|
December 18, 1936 |
|
POLPAKARA MANAKKAL VIROOPAKSHAN NAMBUDRIPAD Vs. PULIPRE TARWAD KARNAVAN
|
November 16, 1936 |
|
POLPARKARA MANAKKAL VIROOPAKSHAN NAMBUDRIPAD Vs. PULIPRA TARWAD KARNAVAN AND MANAGER CHEMBU NAYAR (DECEASED)
|
November 11, 1936 |
|
PONNAMMAL Vs. GOMATHI AMMAL (DECEASED)
|
May 6, 1936 |
|
PRABHALA KRISHNAMURTHI Vs. VALLURI LINGAYYA
|
January 7, 1936 |
|
PRAGADA KRISHNAMURTHI Vs. PRAGADA SEETAMA
|
February 25, 1936 |
|
PRAKASH CHANDRA NAG Vs. SUBODH CHANDRA NAG
|
August 19, 1936 |
|
PRASANNA DEB RAIKAT Vs. BENGAL DUARS BANK, LTD
|
June 16, 1936 |
|
PRITHI MISSIR Vs. HARAK NATH SINGH
|
May 8, 1936 |
|
PRIYABALA DASSI Vs. SARAJUBALA CHOUDHURANI
|
April 27, 1936 |
|
PRIYANATH GHOSAL Vs. TARAK NATH DATTA
|
June 10, 1936 |
|
PROBHABATI RAY Vs. GOURISANKAR RAY
|
July 29, 1936 |
|
PROFULLA KUMAR SEN GUPTA Vs. BEHARI LAL SEN GUPTA
|
February 24, 1936 |
|
PROSANNA KUMARI MAZUMDAR Vs. TRIPURA CHARAN CHOWDHURY
|
May 14, 1936 |
|
PROVAT KAMAL BASU Vs. PHOENIX ASSURANCE CO LTD
|
February 11, 1936 |
|
PT AMBA SHANKAR Vs. MTSEOTI
|
December 14, 1936 |
|
PT BHAGWAN DAS Vs. EMPEROR
|
August 19, 1936 |
|
PT KALYAN DAS Vs. RSCHOBEY SUDERSHAN LAL
|
October 1, 1936 |
|
PULAVARTI LAKSHMANASWAMI Vs. MAHAMMAD GALAH HUSSAIN SAHEB GARU
|
November 10, 1936 |
|
PULAVARTI SATYAM Vs. KUNCHIBHOTLA SATYANARAYANA
|
September 9, 1936 |
|
PULIN CHANDRA DAW Vs. ABU BAKKAR NASKAR
|
January 13, 1936 |
|
PULIYERI KUNHAKUTTAN ALIAS KELU Vs. IMBICHIKUTTAN ALIAS IMBICHIKUNHAN
|
September 4, 1936 |
|
PUNJAB SUGAR MILLS CO LTD Vs. LAKSHMAN PRASAD
|
December 14, 1936 |
|
PURAN CHAND Vs. BHAGWAT PRASAD
|
December 22, 1936 |
|
PURNANANTHACHI Vs. T S GOPALASWAMI ODAYAR
|
July 27, 1936 |
|
QUTUBUDDIN Vs. EMPEROR
|
June 30, 1936 |
|
R GANESA AIYAR Vs. LAKSHMI CO-OPERATIVE BUILDING SOCIETY BY SECRETARY RSRAMACHANDRA AIYAR
|
December 17, 1936 |
|
R GANESA AYYAR Vs. LAKSHMI CO-OPERATIVE BUILDING SOCIETY
|
December 17, 1936 |
|
R KESAVALU NAIDU Vs. TJAYAGANAPATHI MUDALI
|
August 18, 1936 |
|
R M P R A P R KASI CHETTIAR ALIAS PERICHIAPPA CHETTIAR Vs. VALVRAMAASAMI CHETTI FIRM BY ITS MANAGING PARTNER VALVRAMASAMI CHETTIAR
|
August 11, 1936 |
|
R S N CO LTD AND I G N AND RY CO LTD Vs. RAM KANAI MADHAB CHANDRA ISWAR CHANDRA PAL
|
January 23, 1936 |
|
R T KESAVULOO Vs. OFFICIAL RECEIVER
|
April 1, 1936 |
|
R T RANGACHARI Vs. SECRETARY OF STATE
|
December 8, 1936 |
|
R VENKATA RAO Vs. SECRETARY OF STATE
|
December 8, 1936 |
|
RABINDRA NATH CHANDRA Vs. EMPEROR
|
July 14, 1936 |
|
RADHA GOBINDA SEN Vs. RAM BRAHMA MONDAL
|
July 31, 1936 |
|
RADHA MOHAN MISSIR Vs. KAMALDHARI MISSIR
|
January 30, 1936 |
|
RADHA NATH MAITY Vs. KRISHNA CHANDRA MUKHERJEE
|
January 7, 1936 |
|
RADHA NATH MUKERJI Vs. SHAKTIPADO MUKERJI
|
April 16, 1936 |
|
RADHA RAMAN SAHA Vs. MAKHOM LAL GANGULY
|
December 22, 1936 |
|
RADHA SUNDAR ROY Vs. SAKTIPADA ROY
|
June 10, 1936 |
|
RADHAKISHUN Vs. KEOLA PRASAD
|
September 17, 1936 |
|
RADHAKRISHNA CHETTIAR Vs. NARAYANASWAMI AIYAR
|
September 23, 1936 |
|
RADHARANI DASSYA Vs. BRINDARANI DASSYA
|
January 17, 1936 |
|
RADHIKA MOHAN MUNSHI Vs. SUDHIR CHANDRA SANYAL
|
August 7, 1936 |
|
RADHIKA NATH BISWAS Vs. MIDNAPORE ZEMINDARI CO LTD
|
December 7, 1936 |
|
RAGHUBIR SAHAI Vs. WALI HUSSAIN KHAN
|
August 25, 1936 |
|
RAGHUBIR SINGH Vs. PANCHAITI AKHARA BARA UDASIN NIRWAN
|
August 6, 1936 |
|
RAGHUMANI ROY Vs. BIBHUTI BHUSAN ROY
|
February 13, 1936 |
|
RAGHUNANDAN SAHU Vs. BADRI TELI
|
April 16, 1936 |
|
RAGHUNATH SINGH PARMAR Vs. MUKANDI LAL
|
August 5, 1936 |
|
RAGHUPAT TEWARI Vs. PANDIT NARBADESHWAR PRASAD TEWARI
|
December 15, 1936 |
|
RAGIREDDI SUBBARAO Vs. RAGIREDDI SUBBARAO
|
March 16, 1936 |
|
RAI BRINDABAN PRASAD Vs. RAI BANKU BIHARI MITRA
|
January 23, 1936 |
|
RAI HARENDRA NATH CHOUDHURY Vs. AMAL KUMAR ROY CHOUDHURY
|
February 14, 1936 |
|
RAI HARI PRASAD Vs. EMPEROR
|
August 7, 1936 |
|
RAI NALINAKSHA DUTTA BAHADUR Vs. KAZI ABDUL JALIL
|
April 21, 1936 |
|
RAI RADHIKA MOHON ROY BR Vs. BHOBANI PROSANNA LAHIRI
|
January 16, 1936 |
|
RAI SATYADEVA NARAYAN SINHA Vs. TIRBENI PRASAD
|
January 13, 1936 |
|
RAIKHON BORO Vs. EMPEROR
|
May 19, 1936 |
|
RAJ BALLAV MONDAL Vs. RAJENDRA NARAIN MONDAL
|
December 18, 1936 |
|
RAJ DEO RAI Vs. BRAHMDEO RAI
|
October 30, 1936 |
|
RAJ MOHAN DAS Vs. SARADA CHARAN CHOUDHURY
|
January 27, 1936 |
|
RAJ NARAIN Vs. BBINDABAN
|
February 19, 1936 |
|
RAJA K J VENKATAPATHI NAYANI VARU, RAJA OF KANGUNDI Vs. RANI PUTTAMMA NAGITH
|
March 4, 1936 |
|
RAJA KIRTYANAND SINGH BAHADUR Vs. SAILESWAR SEN
|
September 8, 1936 |
|
RAJA OF BOBBILI Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
December 4, 1936 |
|
RAJAH KOCHERLOKOTA VENKATA JAGANNATHA RAO GARU Vs. (MAHARAJAH RAVU) VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR
|
April 28, 1936 |
|
RAJAH OF VIZIANAGARAM Vs. DINDI CHINNA THAMMANNA
|
November 16, 1936 |
|
RAJAH OF VIZIANAGARAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE DISTRICT COLLECTOR
|
October 5, 1936 |
|
RAJAH OF VIZIANAGARAM REPRESENTED BY HIS NEXT FRIEND, THE ESTATE COLLECTOR APPOINTED UNDER THE COURT OF WARDS ACT Vs. DINDI CHINA THAMMANNA
|
November 16, 1936 |
|
RAJAH SAHEB MEHARBAN-I-DOSTAN; SRI RAJAH ROW VENKATA KUMARA; MAHIPATHI SURYA RAO BAHADUR GARU; SARDAR RAJAHMUNDRY SARCAR; MAHARAJA OF PITHAPURAM Vs. CHAIRMAN, MUNICIPAL COUNCIL
|
April 17, 1936 |
|
RAJAMMAL Vs. GSPARTHASARATHI AYYENGAR
|
March 13, 1936 |
|
RAJANI NATH SIL Vs. ENNATALI HOWLADAR
|
February 12, 1936 |
|
RAJARAM MUDALIAR Vs. KOTHANDAPANI MUDALIAR
|
October 2, 1936 |
|
RAJARATNAM PILLAI Vs. EMPEROR
|
January 16, 1936 |
|
RAJDHARI LAL Vs. BISHUNATH SINGH
|
February 19, 1936 |
|
RAJENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
|
September 4, 1936 |
|
RAJENDRA NARAYAN SINGH DEO Vs. LALMOHAN TRIBENI
|
May 1, 1936 |
|
RAKHALDAS MUKHERJI Vs. KALIPADA BHATTACHARJI
|
May 26, 1936 |
|
RAKKA KUDUMBAN Vs. ARULAYI
|
March 3, 1936 |
|
RAM AUTAR SAHU Vs. BBATE KRISHNA
|
February 18, 1936 |
|
RAM BAHAL AHIR Vs. EMPEROR
|
February 6, 1936 |
|
RAM BHAROSEY Vs. EMPEROR
|
February 12, 1936 |
|
RAM BRICH Vs. EMPEROR
|
November 25, 1936 |
|
RAM CHANDER Vs. (PANDIT) RAM CHANDER
|
August 27, 1936 |
|
RAM CHANDRA BHAGAT Vs. LALA JAGDESHWARI PRASAD
|
November 18, 1936 |
|
RAM DAYAL Vs. MUKAT MANOHAR
|
December 9, 1936 |
|
RAM DHAN Vs. MTCHUNNI KUNWARI
|
April 21, 1936 |
|
RAM GHULAM Vs. BANDHU SINGH
|
February 28, 1936 |
|
RAM GOPAL Vs. MTGANGA DEVI
|
February 5, 1936 |
|
RAM GOPAL LUCHMINARAIN Vs. BAIJNATH PRASAD
|
April 9, 1936 |
|
RAM GOVIND PANDEY Vs. BRIJ RATAN DAS
|
December 22, 1936 |
|
RAM LAL Vs. EMPEROR
|
June 17, 1936 |
|
RAM MANOHAR Vs. BABOO SINGH
|
September 2, 1936 |
|
RAM NARAIN Vs. MAHMOOD HASAN
|
February 27, 1936 |
|
RAM PRASAD Vs. BISHAMBHAR NATH
|
April 14, 1936 |
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RAM PRASAD CHAUDHURY Vs. BUCHI CHAUDHURY
|
April 6, 1936 |
|
RAM SARAN DAS Vs. MTRAM PIARI
|
November 6, 1936 |
|
RAM SARAN JHA Vs. EMPEROR
|
December 23, 1936 |
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RAM SARUP Vs. SAHU BHAGWATI PRASAD
|
February 19, 1936 |
|
RAM SARUP SINGH Vs. EMPEROR
|
September 24, 1936 |
|
RAM SEWAK Vs. MTRANI SUBHADDRA KUAR
|
January 30, 1936 |
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RAM SUBHAG SINGH Vs. BABU KIRT PRASAD SINGH
|
March 13, 1936 |
|
RAMADHIKARI SINGH Vs. EMPEROR
|
September 8, 1936 |
|
RAMANANDHAN CHETTIAR Vs. VEERAPPA CHETTIAR
|
March 9, 1936 |
|
RAMANATHA AYYAR (SESHAN PATTAR S SON) Vs. GGNARAYANASWAMI AYYAR
|
November 16, 1936 |
|
RAMANATHAN CHETTIAR MINOR BY NEXT FRIEND C T RM CHIDAMBARAM CHETTIAR Vs. SRMMCTMFIRM
|
September 16, 1936 |
|
RAMANKULANGARE ILLATH NARAYAN NAMBI Vs. PILAVIL ILLATH SANKARAN NAMBI
|
October 13, 1936 |
|
RAMASWAMI CHETTI Vs. ANAIYA PADAYACHI
|
January 15, 1936 |
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RAMCHANDRA PRASAD Vs. EMPEROR
|
November 24, 1936 |
|
RAMDHANI MAHTON Vs. EMPEROR
|
July 2, 1936 |
|
RAMDHONE BULAKIDAS Vs. KEDARNATH MOHATA
|
August 10, 1936 |
|
RAMDIN LAL Vs. EMPEROR
|
September 15, 1936 |
|
RAMESH CHANDRA TALUKDAR Vs. PRAMATHA NATH SANYAL
|
January 7, 1936 |
|
RAMESHWAR BHAGAT Vs. THAKUR JEBAN NARAYAN SINGH
|
August 31, 1936 |
|
RAMESHWAR NATH Vs. MTAFTAB BEGAM
|
May 5, 1936 |
|
RAMGHULAM KHATIK Vs. RAMKHELAWAN RAM
|
November 24, 1936 |
|
RAMJANAM SINGH Vs. RAMPHAL LAL
|
November 4, 1936 |
|
RAMJANK PATWA Vs. EMPEROR
|
September 21, 1936 |
|
RAMLOCHAN PANDE Vs. RAMNARAIN SINGH
|
December 18, 1936 |
|
RAMMAN LAL Vs. HAKIM KAMLA DAT
|
September 14, 1936 |
|
RAMPARIKHA PANDEY Vs. MTRAMJHARI KUER
|
August 26, 1936 |
|
RAMRACHHYA SINGH Vs. DAMAR SINGH
|
February 14, 1936 |
|
RAMSAGAR GOPE Vs. EMPEROR
|
September 24, 1936 |
|
RAMSAROOP MAMOHAND Vs. CHAJURAM AND SONS
|
August 20, 1936 |
|
RAMSHASHI GHOSE Vs. MOHENDRA NATH SINHA
|
February 7, 1936 |
|
RANDHIR SINGH Vs. RANDHIR SINGH
|
August 13, 1936 |
|
RANGANAYAKI AMMAL Vs. JANAKI AMMAL
|
December 7, 1936 |
|
RANGASWAMI CHETTI Vs. GOPALA CHETTIAR
|
February 15, 1936 |
|
RANGASWAMI GOUNDAN Vs. ARUMUGHA GOUNDAN
|
March 9, 1936 |
|
RANI CHHATER KUMARI DEBI Vs. BHAGWATI PRASAD
|
September 18, 1936 |
|
RANI MOHINI SUNDARI Vs. DISTRICT JUDGE
|
August 19, 1936 |
|
RANJIT KUMAR BOSE Vs. SUBODH CHANDRA BASU MALLIK
|
August 5, 1936 |
|
RAO SAHEB MANDA APPA RAO PANTULU GARU-INTERIM TRUSTEE OF HARADAKHANDI MUTT Vs. BUDANKAYALA VIGNESAM SUBUDHI
|
August 25, 1936 |
|
RASH BEHARI NANDI Vs. SMHAFEZA KHATUN CHAUDHURANI
|
February 7, 1936 |
|
RASH BEHARI SHAW (HANDA) Vs. EMPEROR
|
July 10, 1936 |
|
RATANDEO NARAYAN Vs. JAMUNA PRASAD TEWARY
|
November 9, 1936 |
|
RATHNAMMAL ALIAS RAJAMANI AMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
|
December 18, 1936 |
|
RAYALU AYYAR AND CO Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
March 31, 1936 |
|
RAYI RANGAYYA NAIDU Vs. RAYI SUBBAYYA NAIDU
|
April 16, 1936 |
|
REX Vs. JOHN MCIVER
|
January 24, 1936 |
|
RM AR AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
February 27, 1936 |
|
ROSHAN CHINNA MINULLA HUSSAIN SAHEB Vs. MUNICIPAL COUNCIL, ADONI BY ITS COMMISSIONER ARAGHAVA REDDI
|
November 30, 1936 |
|
ROSHAN LAL KHETRI Vs. SZAHAMED
|
April 22, 1936 |
|
S DHARMALINGA NAYAKAR Vs. DBALASUBRAMANIA AYYAR
|
April 30, 1936 |
|
S E MAKUDAM MOHAMMAD Vs. TVMOHAMMAD SHEIK ABDUL QADIR
|
April 2, 1936 |
|
S HARI RAO Vs. OFFICIAL ASSIGNEE, HIGH COURT, MADRAS
|
January 18, 1936 |
|
S M A M S MEYYAPPA CHETTIAR Vs. SEETHACHI ACHI
|
September 2, 1936 |
|
S M DESOUZA Vs. SECYOF STATE
|
July 28, 1936 |
|
S MUTHUSWAMI MANIAGARAN Vs. PERMANNAMALAI CHETTIAR FIRM
|
March 2, 1936 |
|
S N GANGULY Vs. EMPEROR
|
January 14, 1936 |
|
S R SUBRAMA AYYAR, PROPRIETOR, THE GANESH BANK Vs. KIZAKKA PURAKKAL PAZANI VELAN S SON, DAMODARAM
|
November 17, 1936 |
|
S SHAUKAT ALI Vs. BSHEO GHULAM
|
February 11, 1936 |
|
S THIRUMALAMUTHU ADAVIAR Vs. MINOR SUBRAMANIA ADAVIAR BY COURT GUARDIAN SRAJARAMA AIYAR, ADVOCATE, HIGH COURT
|
November 4, 1936 |
|
S TIRUMALAMUTHU ADAVIAR Vs. SUBRAMANIA ADAVIAR, MINOR BY COURT GUARDIAN SRAJARAMA AYYAR, ADVOCATE, HIGH COURT
|
November 4, 1936 |
|
S VAIRAVA NADAR Vs. POTHIKACHALA NADAR
|
February 28, 1936 |
|
S VARADA CHETTIAR Vs. PDURAISWAMI MUDALIAR
|
January 7, 1936 |
|
S ZAHOOR MUHAMMAD KHAN Vs. DRMXDE-NORONHA
|
February 4, 1936 |
|
SACHINDRA KUMAR ROY Vs. PURNA CHANDRA PAL
|
May 28, 1936 |
|
SACHINDRA NATH CHAKRAVARTY Vs. TRAILAKYA NATH CHAKRAVARTY
|
April 27, 1936 |
|
SADASIVAM PILLAI Vs. VARADARAJA ODAYAR
|
October 28, 1936 |
|
SADHIRAM ATOI Vs. KUNJA BEHARI BANERJEE
|
June 10, 1936 |
|
SAH RADHA KRISHNA Vs. JAMUNA PRASAD SINGH
|
September 18, 1936 |
|
SAHABADDIN SARKAR Vs. MOULVI KAFILADDIN TAPADAR
|
August 19, 1936 |
|
SAHU MAKHAN LAL Vs. MUFTI MOHAMMAD TAWASSUL HUSAIN
|
March 24, 1936 |
|
SAILA BALA ROY AND ON HER DEATH MALTI ROSE Vs. CHAIRMAN, DARJEELING MUNICIPALITY
|
February 10, 1936 |
|
SAILAJA KANTA MITRA Vs. MAHADEB MARWARI
|
March 23, 1936 |
|
SAILENDRA KRISHNA CHOUDHURY Vs. HARENDRA KUMAR ROY
|
August 4, 1936 |
|
SAIT BALAKISHAN LAL HANUMAN PRASAD FIRM, MARWADI AND CO Vs. MANDALA VENKATESWARA RAO
|
March 9, 1936 |
|
SAIT BALAKRISHAN LAL HANUMAN PRASAD, FIRM MARWADI CO Vs. MANDALI VENKATESWARA RAO
|
March 9, 1936 |
|
SAKALDEO SINGH Vs. EMPEROR
|
September 22, 1936 |
|
SAKHICHAND KANDU Vs. EMPEROR
|
September 23, 1936 |
|
SAKKARAI CHETTIAR Vs. CHELLAPPA CHETTIAR
|
November 9, 1936 |
|
SALADURJAMAN CHOWDHURY Vs. OAZADDIN
|
January 8, 1936 |
|
SALAG RAM Vs. EMPEROR
|
September 14, 1936 |
|
SALEK CHAND Vs. EMPEROR
|
August 24, 1936 |
|
SALEM MUNICIPALITY BY ITS COMMISSIONER Vs. SGBAKTHAVATSALU NAIDU
|
September 18, 1936 |
|
SAMARALI Vs. EMPEROR
|
July 30, 1936 |
|
SAMARENDRA KUMAR CHAKARVARTI Vs. EMPEROR
|
September 18, 1936 |
|
SAMSER ALI CHOUDHURY Vs. HAJI ARAF MUHAMMAD TALUKDAR
|
July 31, 1936 |
|
SANDANAM PILLAI Vs. SOMASUNDARAM CHETTIAR
|
November 4, 1936 |
|
SANGAMA NAICKER Vs. EMPEROR
|
April 15, 1936 |
|
SANKATHA RAI Vs. KHADERAN MIAN
|
April 6, 1936 |
|
SANMON TIWARI Vs. EMPEROR
|
August 25, 1936 |
|
SANNYASI BASAR Vs. RATNESWAR GHATAK
|
August 3, 1936 |
|
SARAT CHANDRA CHAKRAVARTY Vs. EMPEROR
|
December 17, 1936 |
|
SARAT CHUNDER MULLICK Vs. ADMINISTRATOR GENERAL OF BENGAL
|
December 9, 1936 |
|
SARDA MAHESH PRASAD SINGH Vs. BADRI LAL SAHU
|
January 23, 1936 |
|
SARDA PRASAD Vs. EMPEROR
|
November 6, 1936 |
|
SARDAR Vs. BNAVIN CHANDRA
|
December 3, 1936 |
|
SARIPELLA LAKSHMI NARASAMMA Vs. SARIPELLA AMMANNA SIDDHANTI
|
February 11, 1936 |
|
SARJURAM SAHU Vs. MTDULARNA BIBI
|
February 27, 1936 |
|
SARUP LAL Vs. EMPEROR
|
September 11, 1936 |
|
SARVOTHAMA PAI Vs. GOVINDA PAI
|
September 2, 1936 |
|
SASI KUMAR MAJUMDAR Vs. GOLAP BANU
|
December 3, 1936 |
|
SAT NARAIN Vs. SRI KISHEN DAS
|
July 13, 1936 |
|
SATISH CHANDRA BASU Vs. HARENDRA KUMAR GHOSE
|
March 27, 1936 |
|
SATYABADI SAHU Vs. MANI SAHU
|
January 7, 1936 |
|
SAVCAR U VAIKUNTA BHAT Vs. KSARVOTHAMA RAO, OFFICIAL LIQUIDATOR OF UPPINANGADY CO-OPERATIVE SOCIETY NO1198, SUB-DEPUTY REGISTRAR OF THE MANGALORE SECTION
|
February 5, 1936 |
|
SECRETARY OF STATE Vs. KATTARI NAGAYYA KAMA RAJENDRA RAMASWAMI KAMYA NAICKER ZAMINDAR OF SAPTUR
|
April 30, 1936 |
|
SECRETARY OF STATE Vs. THAYAMMAL
|
October 20, 1936 |
|
SECRETARY OF STATE Vs. ALEX PINTO
|
February 15, 1936 |
|
SECRETARY OF STATE Vs. VMMEYYAPPA CHETTIAR
|
May 1, 1936 |
|
SECRETARY OF STATE Vs. SUNDAR RAM
|
September 9, 1936 |
|
SECRETARY OF STATE Vs. RSSNARAYANA AYYAR
|
October 30, 1936 |
|
SECRETARY OF STATE Vs. KAMALA RANJAN ROY
|
March 27, 1936 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAO BAHADUR PAUL APPASAWMI
|
November 11, 1936 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. BAYISETTI VEERANNA
|
December 17, 1936 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CHITTOOR Vs. SRI MAHANT PRAYAG DOSSJEE VARU
|
April 8, 1936 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF MADURA Vs. PSNAGESWARA AYYAR (DECEASED)
|
April 8, 1936 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. RAO BAHADUR PAUL APPASWAMI (DEAD)
|
November 11, 1936 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. RSSNARAYANA AIYAR
|
October 30, 1936 |
|
SECRETARY TO THE BOARD OF REVENUE (SEPARATE REVENUE) Vs. RMPINRMALAGAPPA CHETTIAR
|
November 17, 1936 |
|
SECRETARY TO THE BOARD OF REVENUE (SEPERATE REVENUE) Vs. MADURA MILLS COMPANY LIMITED
|
November 19, 1936 |
|
SECY OF STATE Vs. SYED ANWAR HUSAIN
|
April 15, 1936 |
|
SECY OF STATE Vs. BHUPATI NATH DEB
|
February 11, 1936 |
|
SECY OF STATE Vs. MTNURAN BIBI
|
April 23, 1936 |
|
SECY OF STATE Vs. DUVVURI SOMAYYA
|
January 7, 1936 |
|
SECY OF STATE Vs. JOY NARAIN CHUNDER
|
May 7, 1936 |
|
SELLAPPA CHETTIAR Vs. SUPPAN CHETTIAR
|
November 12, 1936 |
|
SENDATTIKALAI PANDIA CHINNA THAMBIAR (DECEASED) Vs. SANGILI VEERAPPA PANDIAN ALIAS THANGASWAMI
|
October 2, 1936 |
|
SENTHATTIKALAI PANDIA CHINNA THAMBIAR Vs. KRAMA IYER
|
April 7, 1936 |
|
SENTHATTIKALAI PANDIA CHINNA THAMBIAR (DECEASED) Vs. KRAMA AIYAR
|
April 7, 1936 |
|
SERAJGANJ LOAN OFFICE CO LTD Vs. SASIMUKHI DEBI
|
August 27, 1936 |
|
SERAJGUNJ CO OPERATIVE URBAN BANK, LTD Vs. BINDHUBASHINI DASSYA
|
August 3, 1936 |
|
SESHAN PATTAR S SON RAMANADHA AIYAR Vs. GGNARAYANASWAMY AIYAR
|
November 16, 1936 |
|
SETH KANHAIYALAL Vs. COMMISSIONER OF INCOME-TAX, CP& UP
|
March 25, 1936 |
|
SETH RAGHUNATH DASS HARAKCHAND Vs. SETH PURUSHOTHAM DASS
|
April 21, 1936 |
|
SETHURAMA AIYAR Vs. RAMACHANDRA AIYAR
|
January 30, 1936 |
|
SEWAK RAM Vs. MUNICIPAL BOARD
|
November 19, 1936 |
|
SHAIKH ISMAIL SAHIB Vs. NIRCHINDA VENKATANARASIMHULU IYAH
|
April 30, 1936 |
|
SHAIKH SHUKRULLAH Vs. MT ZOHRA BIBI
|
November 19, 1936 |
|
SHAMBHU CHANDRA HALDAR Vs. KANAI LAL GOSWAMI
|
June 2, 1936 |
|
SHANKER LAL Vs. PATI RAM
|
November 3, 1936 |
|
SHANMUKAM ALIAS MUTHUKARUPPAN, MINOR REPRESENTED BY HIS GUARDIAN SHANMUKAM CHETTIAR Vs. NACHU AMMAL
|
September 25, 1936 |
|
SHARFUDDIN AHMED Vs. JAGADISH NATH RAY BAHADUR
|
January 13, 1936 |
|
SHAZAD KHAN Vs. DARBAR BABU KUCHHI
|
September 15, 1936 |
|
SHEIK IDAN SADAGAR Vs. FIRM PREMSUKDAS-RAMCHANDRA
|
December 11, 1936 |
|
SHEIKH ELAHI BUX Vs. EMPEROR
|
January 15, 1936 |
|
SHEIKH FARID BAKHSH Vs. HARGULAL SINGH
|
September 18, 1936 |
|
SHEO NAYAK Vs. BABAU
|
December 22, 1936 |
|
SHEO SAHAI Vs. TILOK SINGH
|
March 11, 1936 |
|
SHEOGOBIND RAI Vs. DEONARAYAN AHIR
|
August 27, 1936 |
|
SHIAM LAL Vs. RAM SARUP
|
August 5, 1936 |
|
SHIB CHANDRA ROY Vs. EMPEROR
|
August 4, 1936 |
|
SHIKAR CHAND Vs. SHANKAR LAL
|
May 8, 1936 |
|
SHIV NARAIN JAFA Vs. JUDGES OF HIGH COURT
|
April 6, 1936 |
|
SHIVA PRASAD SINGH Vs. RAMJAS AGARWALA
|
February 18, 1936 |
|
SHOK HARAN PRASAD SINGH Vs. FAQIR CHAND SARJU PRASAD
|
February 11, 1936 |
|
SHYAM LAL Vs. BAHAL RAI
|
February 3, 1936 |
|
SHYAM SUNDAR LAL Vs. DIN SHAH
|
September 18, 1936 |
|
SIBA DAS CHAKRAVARTY Vs. HEMCHANDRA KAR
|
November 27, 1936 |
|
SIDDHESSWAR DUTT ALIAS SIDHU DUTT Vs. HON BLE MAHARAJA SIR MANMATHA NATH ROY CHOWDHURY
|
June 25, 1936 |
|
SIMBHURAM BERIWALLA Vs. GULZARILAL THAKUR
|
April 22, 1936 |
|
SIPAHI LAL Vs. PANDIT SURAJ SAHAI
|
October 28, 1936 |
|
SITAL PRASAD SUKUL Vs. RAMSARAN MISSIR
|
November 27, 1936 |
|
SITAN NARAIN DEO Vs. DASRATH DEO
|
November 9, 1936 |
|
SITARAM SINHA Vs. JOGENDRA NARAYAN SINHA
|
January 6, 1936 |
|
SIVAGAMI ACHI Vs. PSSUBRAMANIA CHETTIAR
|
March 12, 1936 |
|
SK ILIMADDIN Vs. SKABIDULLAH
|
May 12, 1936 |
|
SM ANNABATI DASSI Vs. PARMESWAR MULLICK
|
August 7, 1936 |
|
SM BIBHABATI DEBI Vs. MAHENDRA CHANDRA LAHIRI
|
July 17, 1936 |
|
SM BIRAJMOHINI DASSI Vs. SMSARALA DEVI CHOWDHURANI
|
March 26, 1936 |
|
SM BROJESWARI DASSI Vs. MONORANJAN DUTTA
|
December 9, 1936 |
|
SM HARIDASI DEBI Vs. MANUFACTURERS LIFE ASSURANCE CO LTD
|
December 18, 1936 |
|
SM KAUSALYA DEBI Vs. KAULESHWAR SINGH
|
February 12, 1936 |
|
SM MATIMALA DEBI Vs. SURENDRA NATH MUDI
|
August 21, 1936 |
|
SM NATHUNI SAHUAIN Vs. DHARANIDHAR JHA
|
August 21, 1936 |
|
SM SHAHEDAN BIBI Vs. MIR ALI
|
July 29, 1936 |
|
SMT SARJU BAI Vs. CHAIRMAN, MUNICIPAL BOARD
|
October 28, 1936 |
|
SOBHA RAM Vs. TIKA RAM
|
February 15, 1936 |
|
SOHAN LAL Vs. ZORAWAR SINGH
|
October 29, 1936 |
|
SOHANPAL SINGH Vs. SPECIAL MANAGER COURT OF WARDS OF THE ESTATE OF AMIR BEGAM
|
October 8, 1936 |
|
SOMESHWARI PRASAD NARAIN DEO Vs. MAHESHWARI PRASAD NARAIN DEO
|
July 29, 1936 |
|
SONU LAL Vs. RAMNANDAN SINGH
|
July 28, 1936 |
|
SOOFI MUNSHI AZAHAR HOSSAIN Vs. AMIR AHMED
|
July 7, 1936 |
|
SOOSAI ODAYAR Vs. RSWAMINATHA AIYAR
|
January 30, 1936 |
|
SORABJI DADABHAI Vs. BNRY CO LTD
|
January 7, 1936 |
|
SOUDAGAR Vs. LJOTI PRASAD
|
December 9, 1936 |
|
SOUTH INDIAN RAILWAY CO LTD Vs. KRISHNASWAMI NAIDU AND BROTHERS
|
April 24, 1936 |
|
SREEMADH DEIVASIGAMANI PONNAMBALA DESIKAR, HEAD OF TIRUVANNAMALAIMUTT Vs. RAJA SRIMATHU MUTHU VIJAYAREGUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR, ZAMINDAR OF SIVAGANGA THROUGH THE ESTATE COLLECTOR
|
October 7, 1936 |
|
SREEMATI DAYAMOYEE DASSYA Vs. JATINDRA CHANDRA DAS
|
January 31, 1936 |
|
SRI EMBERUMANAR JEER SWAMIGAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
August 19, 1936 |
|
SRI MAHABIRJI Vs. RAMNATH KASANVANI
|
August 26, 1936 |
|
SRI MAHANT SITARAM DASS BAVAJI Vs. MADRAS RELIGIOUS ENDOWMENT BOARD
|
September 14, 1936 |
|
SRI MARIAMMAN KOIL DEVASTHANAM THROUGH ITS MANAGING TRUSTEE S RAMASWAMI POOSARI Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD THROUGH ITS PRESIDENT AKONDAPPA
|
August 28, 1936 |
|
SRI RAJAH TYADA PUSAPATI SIMHADRIRAJU DAKSHINAKAVATA DUGARAJULUM GARU Vs. UNLIMITED ARYAN BANK OF VIZAGAPATAM REPRESENTED BY THE OFFICIAL LIQUIDATOR, MRRYNISHTALA BHAGHAVANNULU PANTULU
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August 6, 1936 |
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SRI RAJAHA ROW VENKATA KUMARA MAHAPATI SURYA RAO BAHADUR GARU Vs. CHAIRMAN, MUNICIPAL COUNCIL
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April 17, 1936 |
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SRI SRI SRI NANDAMANI ANANGA BHIMA DEO KESARI GAJAPATHI Vs. SRI MADANA MOHANA DEO
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August 7, 1936 |
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SRI VUPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHARAJU Vs. RAJAH OF VIZIANAGARAM REPRESENTED BY THE ESTATE COLLECTOR OF VIZIANAGARAM REPRESENTING THE COURT OF WARDS
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November 25, 1936 |
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SRIMANT CHOTA RAJA SAHEB MOHITAI Vs. S SUNDARAM AYYAR
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February 27, 1936 |
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SRIMATH DAIVASIKHAMANI PONNAMBALA DESIKAR Vs. PERIYANAN CHETTI
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March 24, 1936 |
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SRIMATI CHARUSILA DASI Vs. ABHILAS BAURI
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April 24, 1936 |
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SRIPADA VENKATASUBBA RAO Vs. NAMAGIRI VENKATESWARALU
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February 20, 1936 |
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SRIPATI CHANDRA DE Vs. KAILASH CHANDRA JANA
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March 19, 1936 |
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SRIREDDI VENKATRAJU Vs. ALLAM GANGARAJU
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September 24, 1936 |
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STEPHEN SENEVIRATNE Vs. KING
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July 29, 1936 |
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SUBBARATNAM CHETTIAR Vs. GUNAVANTHALAL VIDYASANKAR BY AGENT NARENDRALAL-GUNAVANTHALAL
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October 28, 1936 |
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SUBBARAYA PILLAI Vs. PICHAIPILLAI UDAYAN
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April 27, 1936 |
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SUBBRATNAM CHETTIAR Vs. GUNAVATHALAL VIDYASANKAR BY AGENT NARENDRALAL GUNAVANTHALAL
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October 28, 1936 |
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SUDHAMOYEE BOSE Vs. BHUJENDRA NATH BISWAS
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July 6, 1936 |
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SUDHANSU SEKHOR BANERJEE Vs. RAI KIRON CHANDRA ROY BAHADUR
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June 9, 1936 |
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SUDHANYA KUMAR RAHUT Vs. FARIDPUR LOAN OFFICE LTD
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December 9, 1936 |
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SUKHDEO PRASAD TIWARI Vs. EMPEROR
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November 25, 1936 |
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SULAIMAN SHAH Vs. EMPEROR
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December 18, 1936 |
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SUNDARARAJAN CHETTIAR Vs. SETHURAMASAMI CHETTY
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April 6, 1936 |
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SUNDER Vs. EMPEROR
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January 10, 1936 |
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SUNDER Vs. SHEO DAT SINGH
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October 9, 1936 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AKHIL BANDU GUHA
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June 24, 1936 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JATINDRA MOHAN RAY
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November 25, 1936 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JIBAN KUMAR DE
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February 25, 1936 |
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SUPRABHAT CHANDRA Vs. BHUPATI BHUSAN MANDAL
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March 2, 1936 |
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SURAJ DUSADH Vs. EMPEROR
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August 7, 1936 |
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SURAJ KUMAR SINGH Vs. RADHA KRISHNAJI
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May 1, 1936 |
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SURAJ PRASAD Vs. MTGULAB DEI
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September 14, 1936 |
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SURENDRA KUMAR GUHA Vs. JAMINI KUMAR GUHA
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July 7, 1936 |
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SURENDRA NATH NANDI Vs. SREEMATI SUSHILABALA DASI
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February 11, 1936 |
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SURESH CHANDRA DAM Vs. SMMARANI DASSI
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February 11, 1936 |
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SURJYA KUMAR NAIK Vs. BIJOY KUMAR HAZRA
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July 21, 1936 |
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SURPAT SINGH Vs. SHITAL SINGH
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March 24, 1936 |
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SURPAT SINGH Vs. GENA JHA
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February 24, 1936 |
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SURPUT SINGH Vs. MAHARAJ BAHADUR SING
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December 9, 1936 |
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SWARNAMBAL AMMAL Vs. SARADAMBALAMMAL
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February 6, 1936 |
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SYED FATEH ALI MIRZA Vs. SAHEBZADI MEHERUNNESSA BEGUM
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April 23, 1936 |
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SYED MOHAMMADI HUSAIN Vs. MTCHANDRO
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November 19, 1936 |
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SYLHET MUNICIPAL BOARD Vs. FIRM HARISH CHANDRA-RAM KANAI BHUIYA
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June 16, 1936 |
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T D KARUPPANNA PILLAI Vs. FWHAUGHTAN
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February 6, 1936 |
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T E NARAYANA TIRUMAMPU Vs. THIRUMAMPU VALIA GOVINDA
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February 10, 1936 |
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T S RAMASAWAMY AYYANGAR Vs. SIVAKASI MUNICIPALITY
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November 5, 1936 |
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T S RAMASWAMI AIYANGAR, PROPERTY GUARDIAN AND MANAGER OF THE ESTATE OF LUNATIC THENAMMAL Vs. SIVAKASI MUNICIPALITY THROUGH ITS CHAIRMAN
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November 5, 1936 |
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T S VENKATARAMA IYER Vs. BALAYYA YESUTHASAN
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February 11, 1936 |
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T SIVASANKARAM PILLAI Vs. TALUK BOARD OF PENUKONDA
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August 14, 1936 |
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T SREERAMAMURTHY Vs. TRANGANAYAKULU, HONORARY SECRETARY, SARADA ACT COMMITTEE
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December 8, 1936 |
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T SYED PITCHAI ROWTHER Vs. KDEVAJI RAO
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August 31, 1936 |
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T V A K T ANNAMALAI CHETTIAR Vs. TTKKKUMARAPPAN SRIRANGA CHARIAR
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September 16, 1936 |
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TADIKONDA RAMAKRISHNA RAO Vs. KOTTAGUNDU SUBBA RAO
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November 11, 1936 |
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TALLURI VENKATA SESHAYYA Vs. THADIKONDA KOTISWARA RAO
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November 20, 1936 |
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TALUK BOARD OF KOILPATTI THROUGH ITS PRESIDENT SUBBA NAICKER Vs. SENTHATTIKALAI PANDIA CHINNATHAMBIAR (DECEASED) ZAMINDAR
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February 26, 1936 |
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TALUQ BOARD OF KOILPATTI Vs. SENTHATTIKALAI PANDIA CHINNATHAMBIAR (DECEASED) ZEMINDAR OF SIVAGIRI
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February 26, 1936 |
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TAN AH BOON Vs. STATE OF JOHORE
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May 21, 1936 |
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TARA KUMAR BHATTACHARJEE Vs. MONGLU SHAIK
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August 25, 1936 |
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TARAK NATH ROY Vs. PANCHANAN BANERJEE
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November 25, 1936 |
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TEJ BAHADUR Vs. (FIRM) KOTHI RADHA KISHAN-GOPI KISHAN
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August 27, 1936 |
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THAKUR DAS Vs. RAM GULAM SINGH
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September 3, 1936 |
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THAKUR DEYAL SINGH Vs. RAI PROMATHA NATH MITRA
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May 5, 1936 |
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THAKUR PRASAD SINGH Vs. BABUI HARPEARI KUAR
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February 6, 1936 |
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THANGACHAMI NAICKER Vs. ALVRSTVEERAPPA CHETTIAR
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September 2, 1936 |
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THAZHE NELLOLI PAZHE PERINGATI ATHIRAMANKUTTI Vs. (THAZHE NELLOLI PAZHE PERINGATI) UPPARI
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February 24, 1936 |
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THIRUNAVAKKARU PANDARAM Vs. PARASURAMA AYYAR
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September 17, 1936 |
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THIRUNAVUKKARASU PANDARAM Vs. PARASURAMA AIYAR BY HIS AUTHORISED AGENT KRISHNA AIYAR
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September 17, 1936 |
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THONTEPU CHINNA PULLAYYA Vs. COMMISSIONER OF INCOME-TAX, MADRAS
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March 31, 1936 |
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THOTAPALLE SARVABHATLA VENKATA CHANDIKAMBA Vs. KANALA INDRAKANTI VISWANADHAMMAYYA
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April 1, 1936 |
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THOTTAN VEETAN UNNI MUHAMMAD Vs. MALAYILTHOTI MAMMATHEESA S SON MARAKKARUTTI
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February 19, 1936 |
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TILAK SINGH Vs. PRADYUMNA SINGH
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December 23, 1936 |
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TIRATHRAJ TIWARI Vs. FIRM SHYAM SUNDAR BALKISHUN
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April 7, 1936 |
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TRINIDAD PETROLEUM DEVELOPMENT CO Vs. INLAND REVENUE COMMISSIONERS
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November 15, 1936 |
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TRUSTEE OF TEMPLE OF SREE VENUGOPALASWAMIVARU Vs. VEDANTAM SEETHARAMANUJACHARYULU
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November 11, 1936 |
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TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. PURNA CHUNDER SINHA
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June 17, 1936 |
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TSAPATTI KOTILINGAM Vs. TSAPATTI SATYANARAYANA MURTHI
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December 10, 1936 |
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TSAPPATI KOTILINGAM Vs. TSAPPATI SATYANARAYANAMURTI
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December 10, 1936 |
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TULSHI RAM Vs. SETH BINDABAN DAS
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March 4, 1936 |
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TULSI MISIR Vs. BINDESHRI MISIR
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May 7, 1936 |
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TULSI RAM Vs. EMPEROR
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February 19, 1936 |
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TUMMALAPALLI VEERAMMA Vs. AKKIVARAPU VEERAPPA
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October 1, 1936 |
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TUMMALAPPALI VEERAMMA Vs. AKKIVARAPU VEBRAPPA
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October 1, 1936 |
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UDAY CHANDRA CHAKRAVARTY Vs. AMBIKA CHARAN CHAKRAVARTY
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May 25, 1936 |
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UDAYA PRATAPA SINGH Vs. GOURACHENDRA DYANO SUMANTO
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October 19, 1936 |
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UMA DATT UPADHYA Vs. MTZAKIA BIBI
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February 6, 1936 |
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UMESH CH DE Vs. MAHIM CHSAHA
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November 12, 1936 |
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UMESH CHANDRA DE Vs. MAHIM CHANDRA SAHA
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November 12, 1936 |
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UNITED MOTOR FINANCE CO Vs. ADDISON AND CO LTD
|
December 10, 1936 |
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UPENDRA MOHAN PAL CHOUDHURY Vs. NALINI MOHAN ROY CHOUDHURY
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December 11, 1936 |
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V E RAMANATHAN CHETTIAR Vs. KALIDASA KAVANDAN
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February 20, 1936 |
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V K K PEER BATHUMMAL BEEVI Vs. NAGUR MEERAMMAL BEEVI
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September 1, 1936 |
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V K NATARAJA IYER Vs. SLLAKSHMAN IYER
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April 24, 1936 |
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V K R N S M SUBRAMANIAN CHETTIAR Vs. VKRNPSSMSOMASUNDARAM CHETTIAR
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January 8, 1936 |
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V KRISHNASWAMI RAO Vs. RSRINIAVASA DESIKAN
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October 7, 1936 |
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V LAKSHMINARAYANAN CHETTIAR Vs. ARANGAYYA CHETTIAR
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October 6, 1936 |
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V LALITHAMBAL AMMAL Vs. GUARDIAN OF INDIA INSURANCE CO, LTD,
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October 16, 1936 |
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V SUNDARARAJA AYYANGAR Vs. RAGHAVA REDDI
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January 24, 1936 |
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VAIKUNTAM PILLAI Vs. AVUDIAPPA PILLAI
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March 16, 1936 |
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VAKKALAGADDA VENKATA RAMA LAKSHMAYYA Vs. PAREPALLI SUBBA RAO
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December 14, 1936 |
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VALIPIREDDY PAPI REDDY (MINOR) BY NEXT FRIEND AND MOTHER ADEMMA Vs. VALIPIREDDY NARAYANA REDDY
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August 5, 1936 |
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VARADARAJULU NAIDU Vs. EMPEROR
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December 15, 1936 |
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VEDALA VALLABHACHARYULU Vs. VEDALA RANGACHARYULU
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December 18, 1936 |
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VEERANA GOUNDAN Vs. KITTAYA GOUNDAN
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November 26, 1936 |
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VELUTHANDI BEERANKUTTY Vs. AMETH MAMMU (DECEASED)
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February 12, 1936 |
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VENGURI VEERARAGHAVA RAO Vs. SRI MIRJA NALLAPARAJU VENKATANARASIMHA RAJU GARU
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January 31, 1936 |
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VENKATA HANUMANTHA BHUSHANA RAO GARU Vs. GADE SUBBAYYA
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July 27, 1936 |
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VENKATACHARIAR Vs. SOUTH INDIAN BANK
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November 24, 1936 |
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VENKATARAMA AYYAR Vs. RAMASWAMI AYYER
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January 31, 1936 |
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VENKATARAMANA Vs. NARAYANA VAIJAPPA BHANDARY
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November 25, 1936 |
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VENKATASWAMY NAICKEN, MINOR BY NEXT FRIEND KAVETI NAICKEN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF COIMBATORE
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September 22, 1936 |
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VENKOBA SAH Vs. RANGANAYAKI AMMAL
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March 3, 1936 |
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VENKOBA SAH Vs. RANGANAYAKI AMMAL
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May 3, 1936 |
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VERNON LLOYD-OWEN Vs. ALFRED E BULL
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July 29, 1936 |
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VINAYAKRAO DHUNDIRAJ BIWALKAR Vs. SECY OF STATE
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July 29, 1936 |
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VISHWA NATH KHANNA Vs. SHIAM KRISHNA
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August 22, 1936 |
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VISHWANATH Vs. EMPEROR
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July 17, 1936 |
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VIYATHAN MAHADEVI STYLED KOZHIKOTE KISHAKKE KOVILAGATH VALIA THAMBURATTI (DECEASED) Vs. PUNNAPPALE KOYIMMAR KURIKKAL S SON AYDROSS KURIKKAL
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November 20, 1936 |
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VJIJIATHAMMAL Vs. MKADIR SULTAN
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August 11, 1936 |
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W T HENLEY S TELEGRAPH WORKS CO LTD Vs. GORAKHPUR ELECTRIC SUPPLY CO LTD
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September 2, 1936 |
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WALI MOHAMMAD Vs. BATUK
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March 10, 1936 |
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Y MAHABALESWARAPPA Vs. SRAMACHANDRA ROW
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April 15, 1936 |
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YADAVALLI SURYANARAYANA Vs. CHALLA VISWANATHAM
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August 5, 1936 |
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YAKUB CHRISTIAN Vs. PATRAS MUNDA
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August 3, 1936 |
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YEAJUDDIN PRAMANIK Vs. RUP MANJURI DASI
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February 25, 1936 |
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ZILADAR SINGH Vs. BRIJ LAL SINGH
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December 23, 1936 |
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ZUBAIDA SULTAN BEGUM Vs. DAWOOD ISMAIL MAKRA
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April 23, 1936 |