|
(ANAKKARAN PUTHIYA VALAPPIL VALIAPURAYIL) KUNHA MINA UMMA Vs. (ANAKKARAN PUTHIYAVLAPPIL VALIAPURAYIL) KUNHIPATHUMMA
|
January 17, 1935 |
|
(BABU) SHEONANDAN PRASAD SINGH Vs. HAKIM ABDUL FATEH MOHAMMAD REZA
|
May 21, 1935 |
|
(BABUI) DHANESHWARI KUAR Vs. CHANDRADHARI SINGH
|
October 1, 1935 |
|
(BHAVANASI) RANGAPPA Vs. (KAMISETTI) VENKATASWAMI
|
December 13, 1935 |
|
(BOHRA) TARA CHAND Vs. HAIBAT SHAH
|
July 20, 1935 |
|
(CAPTAIN) RAJA RAM-GOPAL SINGH Vs. HARISH CHANDRA LAL
|
August 19, 1935 |
|
(CHATHURVEDULA) SUBBAYYA Vs. SIMHA VENKATA SUBBA REDDI
|
April 3, 1935 |
|
(DONDAPATI) LAKSHMINARASIMHA RAO Vs. (GUNDABATULA) RAGHAVAMMA
|
November 14, 1935 |
|
(FIRM) BALAKRAM-ATMA RAM Vs. SECYOF STATE
|
April 9, 1935 |
|
(FIRM) DANMAL PARSHOTAM DASS Vs. (FIRM) BABU RAM-CHHOTE LAL
|
September 26, 1935 |
|
(FIRM) KHUNI LAL-LACHMINARAIN Vs. (FIRM) NARAIN DAS-GOPAL DAS
|
March 29, 1935 |
|
(FIRM) MAKHAN LAL LACHMI NARAIN Vs. (FIRM) ABHAI RAM CHUNNI LAL
|
April 17, 1935 |
|
(FIRM) MEGHRAJ-ROORMAL Vs. (FIRM) ANUP SINGH-BATTU MAL
|
September 4, 1935 |
|
(FIRM) MITHAN LAL INDER NARAIN Vs. (FIRM) HEM CHAND KASHMIRI LAL
|
January 25, 1935 |
|
(FIRM) NARAINDAS LACHHMANDAS Vs. DINA NATH
|
March 27, 1935 |
|
(FIRM) RAM PRASAD-THAKUR PRASAD Vs. (FIRM) KAMTA PRASAD-SITA PRASAD
|
April 25, 1935 |
|
(FIRM) RAM SAHAI RAM RATAN Vs. IMAMI
|
March 6, 1935 |
|
(FIRM) SARJU LAL-BEHARI LAL Vs. SUKHDEO PRASAD
|
December 17, 1935 |
|
(JALMANA) VEERARAGHAVALU NAIDU Vs. SURYANARAYANA PANDA
|
December 13, 1935 |
|
(KARNAM) VENKATASESHYYA Vs. (KARNAM) RAMARAJU
|
February 4, 1935 |
|
(KOLPURATH) NARAYANAN NAMBUDIRI Vs. TVSUNDARA IYER
|
October 3, 1935 |
|
(KONDI RANA) ATHMARAM CHETTIAR Vs. (KONDI MANA) SARASWATHI AMMAL
|
November 18, 1935 |
|
(KUNWAR) RAMESHWAR BAKHSH SINGH Vs. (THAKURAIN) BALRAJ KUAR
|
July 23, 1935 |
|
(MADDALI) VISWESWARA RAO Vs. (MADDALA) SURYARAO
|
October 18, 1935 |
|
(MAHARAJ KUMAR) SRINIVAS PRASAD SINGH Vs. KESHAVA PRASAD SINGH
|
October 31, 1935 |
|
(MARAMITTATHI THERUVIL MOTHA CHETTIAM) VEETTIL KELU Vs. KUTTIYIL MACHIKANDY CHAKKARA CHAPPAN
|
September 12, 1935 |
|
(MARJORIE LESTRANGE) TRICKETT Vs. QUEENSLAND INSURANCE CO LTD
|
December 9, 1935 |
|
(MULLANGI) RAMAYYA Vs. (THONDAPU) BAPANAMMA
|
February 26, 1935 |
|
(NAGADEVAM) VENKATASUBBAMMA Vs. NAGADEVA VENKATESWARALU
|
December 2, 1935 |
|
(NEELAM) SITARAMASWAMI Vs. (THUMMALA) MAHALAKSHMAMMA
|
October 11, 1935 |
|
(NIDADAVOLE) RAMALINGAM Vs. (NIDADAVOLE) VEERABHADRADU
|
February 9, 1935 |
|
(PACKIRI) MUHAMMAD ROWTHER Vs. SWAMINATHA MUDALIAR
|
December 4, 1935 |
|
(PAPARAJU) VEERAGHAVAYYA Vs. ATLURI VENKATA LAKSHMAYYA
|
December 6, 1935 |
|
(PAREPALLI) VENKATA KRISHNAYYA Vs. (CHAKKA) VENKATARATNAM
|
March 8, 1935 |
|
(PEGATRAJU) KRISHNA RAO Vs. (YENATI) SUBBAREDDI
|
October 29, 1935 |
|
(PISPATI) GURUSAMAYYA Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
December 20, 1935 |
|
(POOMULLI MANAKKAL MOOPPIL STANOM) NARAYANAN NAMBUDRIPAD Vs. (POTTEKKAT KAZHUNKIL) GOPALA MENON
|
February 1, 1935 |
|
(RAI) KIRAN CHANDRA ROY BAHADUR Vs. BRAJENDRA NATH CHATTERJEE
|
December 5, 1935 |
|
(RAWAT) MANGAL SINGH Vs. MT SIDDHAN KUNWAR
|
January 24, 1935 |
|
(REDDIVARI) VENKATASUBBA REDDI Vs. (REDDIVARI) CHINA RAMI REDDI
|
September 24, 1935 |
|
(RENIGUNTLA) VENKATARAMAYYA Vs. THALLAM SUBBARAYUDU
|
October 25, 1935 |
|
(SAHU) RAMJIMAL Vs. RIAZ-UD-DIN
|
July 5, 1935 |
|
(SAIYED) ALAM ALI Vs. BENI CHARAN
|
October 22, 1935 |
|
(SATHURAGIRI KATTARI) NAGAYA KAMA RAJENDRA RAMASWAMI KAMYA NAICKER Vs. IRULAPPA PILLAI
|
May 9, 1935 |
|
(SEETHAMRAJU) RAMANARAYANA RAO Vs. (SEETHAMRAJU) RAMKRISHNA RAO
|
November 26, 1935 |
|
(SHREE SHREE) NARAYAN THAKUR Vs. KAMALRANI DEBI
|
October 16, 1935 |
|
(SIDDAMSETTI) RAMAYYA Vs. (ARERA) KOMARAPPA
|
July 31, 1935 |
|
(SREE RAJAH) VENKATA RENGIAH APPA RAO BAHADUR Vs. SECYOF STATE
|
January 16, 1935 |
|
(SRI SRI) GOURACHANDRA DEO GARU Vs. (MARELLA) VENKATANARAYANAMURTI
|
November 14, 1935 |
|
(TAMMANA) NARAYANA MOORTHY Vs. KUNALA PURNA CHENDRA RAO
|
October 28, 1935 |
|
(VADLAMANNATI) VENKATAKRISHNAYYA Vs. (VADLAMANNATI) VENKATANARAYANA RAO
|
July 22, 1935 |
|
(VEDA) KRISHNASWAMI MUDALIAR Vs. (VEDA) MALAI MUDALIAR
|
March 1, 1935 |
|
(VEDAVYASA) ALASINGA BHATTAR Vs. (VEDAVYASA) VENKATASUDARSANA BHATTAR
|
October 24, 1935 |
|
A BATCHAYI ROWTHER Vs. PARAMASWAMI PILLAI
|
March 18, 1935 |
|
A C NARAYANA AYYAR ALIAS NARAYANASAWMI AYYAR Vs. TAGOPALASAWMY AYYAR
|
September 30, 1935 |
|
A H S KUPPUSWAMI AYYAR Vs. RATHILAL SOMABHAI AND CO
|
April 8, 1935 |
|
A HARVEY Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 24, 1935 |
|
A HARVEY; J C HARVEY; A AND F HARVEY Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1935 |
|
A K BIJILI SAHIB Vs. DADHAMIA BHALAMBAI
|
September 17, 1935 |
|
A K OOSMAN Vs. GURTAJEE COOVARJEE
|
May 1, 1935 |
|
A L V R CT VEERAPPA CHETTIAR Vs. ARUNACHALAM CHETTI
|
November 8, 1935 |
|
A M A MURUGAPPA CHETTIAR Vs. SMAMRAMASAMI CHETTIAR
|
April 9, 1935 |
|
A P BAGCHI Vs. MRSFMORGAN
|
February 14, 1935 |
|
A P L M P L MUTHURAMAN CHETTIAR Vs. ADAIKAPPA CHETTY
|
November 13, 1935 |
|
A P N VENKATACHALAM CHETTIAR Vs. ALAGARSWAMI CHETTIAR
|
October 11, 1935 |
|
A R MANUEL Vs. EMPEROR
|
July 30, 1935 |
|
A V V GOVINDASAMI MUDALIAR Vs. SHIYALI SRI THRIPURASUNDARI AMMAN
|
September 17, 1935 |
|
ABDUL ALIM Vs. ABDUL SATTAR
|
April 5, 1935 |
|
ABDUL AZIM SAHIB Vs. CHOKKAN CHETTIAR
|
February 8, 1935 |
|
ABDUL AZIZ Vs. (MOULANA) SYED MOHAMMAD ARAB SAHEB
|
January 17, 1935 |
|
ABDUL GANI SUMAR Vs. RECEPTION COMMITTEE OF THE 48TH INDIAN NATIONAL CONGRESS
|
July 22, 1935 |
|
ABDUL GHAFOOR Vs. SRI THAKUR RAM KRISHNA MURARI JI
|
August 9, 1935 |
|
ABDUL GHANI KHAN Vs. RAM MOHAN LAL
|
February 20, 1935 |
|
ABDUL HAMID Vs. FIRM SHYAM LAL CHIMAN LAL
|
January 25, 1935 |
|
ABDUL KHAN Vs. EMPEROR
|
February 18, 1935 |
|
ABDUL MAJID Vs. EMPEROR
|
March 27, 1935 |
|
ABDUL MAJID Vs. AKHTAR NABI
|
May 28, 1935 |
|
ABDUL RAHMAN Vs. EMPEROR
|
January 22, 1935 |
|
ABDUL RAHMAN Vs. NIHAL CHAND
|
April 4, 1935 |
|
ABDUL RAHMAN MULLICK Vs. AZAHAR ALL KHAN
|
July 22, 1935 |
|
ABDUL RAHMAN MULLIK Vs. AZAHAR ALI KHAN
|
July 22, 1935 |
|
ABDUL RAZACK SAHIB Vs. KILPATTI CO-OPERATIVE SOCIETY BY PRESIDENT KRISHNA REDDI
|
August 8, 1935 |
|
ABDUL RAZAK Vs. COMMISSIONER OF INCOME TAX, BIHAR & ORISSA
|
April 1, 1935 |
|
ABDUL REHMAN MOHAMUD YUSUF Vs. SIR PHIROZE CURSETJI SETHNA
|
October 8, 1935 |
|
ABDUL SHAKUR KHAN Vs. RAJENDRA KISHORE SARAN SINGH
|
March 14, 1935 |
|
ABDUS SALAM Vs. EMPEROR
|
August 6, 1935 |
|
ABED HOSSAIN MIA Vs. ABDUR RAHAMAN SAHA CHOUDHURY
|
June 6, 1935 |
|
ABINASH CHANDRA KUMAR Vs. DHANI BUKSH MAHAMMAD
|
November 14, 1935 |
|
ADA ELIZABETH SMURTHWAITE Vs. JOHN WILLIAM SMURTHWAITE
|
May 1, 1935 |
|
ADAMBHAI SALEMAHOMED Vs. HAJI ALLARAKHIA HAJI ISMAIL
|
March 27, 1935 |
|
ADAPA PAPAMMA Vs. DARBHA VENKAYYA
|
March 29, 1935 |
|
ADHIKARI VENKU NAIDU Vs. MAHADEVU SANYASI
|
November 25, 1935 |
|
ADITYA PRASAD Vs. ISHWAR SINGH
|
October 22, 1935 |
|
ADMINISTRATOR-GENERAL Vs. THOTTA RADHAKRISHNA CHETTIAR
|
November 14, 1935 |
|
ADMINISTRATOR-GENERAL Vs. AMBOWER
|
September 19, 1935 |
|
ADMINISTRATOR-GENERAL REPRESENTING THE ESTATE OF EAPOOR C RAMALINGAM CHETTY Vs. THOTTA RADHAKRISHNAN CHETTIAR
|
November 14, 1935 |
|
ADVOCATE GENERAL OF BOMBAY Vs. PHIROZ RUSTOMJI BHARUCHA
|
July 5, 1935 |
|
ADVOCATE-GENERAL OF BOMBAY Vs. PHIROZ RUSTOMJI BHARUCHA
|
July 8, 1935 |
|
AGHILESWARA AIYAR Vs. SHAMU AYYAR
|
January 10, 1935 |
|
AGNES SUMATHI AMMAL Vs. DPAUL
|
October 11, 1935 |
|
AHAD BUX JAMADAR Vs. KINKAR CHANDRA PAL
|
July 18, 1935 |
|
AHMAD ABDUL RAZAK Vs. JAMALA BINT MEHDI
|
January 17, 1935 |
|
AHMAD ALI KHAN Vs. RIYASAT ALI KHAN
|
April 25, 1935 |
|
AHMAD NAZAR BEG Vs. BABU BRIJ NANDAN PRASAD
|
September 10, 1935 |
|
AHMED HOSSEIN BEPARI Vs. DIGENDRA NARAIN SINGHA ROY
|
February 18, 1935 |
|
AIJAZ AHMAD Vs. NAZIRUL HASAN
|
April 29, 1935 |
|
AJABLAL RAI Vs. EMPEROR
|
October 2, 1935 |
|
AJIT KUMAR MITRA Vs. SREEMUTY TARUBALA DASI
|
March 29, 1935 |
|
AJIT NARAIN CHATTOPADHYA Vs. ACHINTA NARAIN CHATTOPADHAYA
|
August 16, 1935 |
|
AJODHIYA PANDE Vs. MTRAJNA
|
April 5, 1935 |
|
AKA VENKATA SIVAYYA Vs. PRATTIPAD PANCHAYAT BOARD
|
August 23, 1935 |
|
AKKARAJU VISVANADHAM Vs. DUTHALUR ANJANEYULU
|
March 28, 1935 |
|
ALA BAKSA Vs. MAJIBAL HUQ
|
January 4, 1935 |
|
ALEF SHEIKH Vs. EMPEROR
|
February 25, 1935 |
|
ALI HOSSAIN SHAIKH Vs. JONABALI MONDAL
|
December 12, 1935 |
|
ALI KHALIFA Vs. EMPEROR
|
November 20, 1935 |
|
ALLAN E KER Vs. PROMOTHA NATH SARKAR
|
March 12, 1935 |
|
ALLURI KRISHNAMARAJU Vs. SRI ALLURI VENKATAPATHIRAJU, RECEIVER OF CHANCHIRADA ESTATE
|
August 26, 1935 |
|
AMARA SESHAYYA AND BROS Vs. CHALAVADI VENKATASWAMI
|
February 25, 1935 |
|
AMARCHAND MADHAVJI AND CO Vs. COMMISSIONER OF INCOME TAX, BOMBAY
|
March 25, 1935 |
|
AMBA DATT SATTI Vs. SECYOF STATE
|
February 21, 1935 |
|
AMBA PRASAD MAHESHWARI Vs. JUGAL KISHORE
|
October 25, 1935 |
|
AMINA BIBI Vs. AKSHOY KUMAR SEN
|
January 18, 1935 |
|
AMIR AHMAD Vs. SYED HASAN
|
February 6, 1935 |
|
AMIRDHAM Vs. VALLIAMMAI
|
August 28, 1935 |
|
AMIRUL ISLAM Vs. SARADA KUMAR SEN
|
June 5, 1935 |
|
ANANT SINGH Vs. EMPEROR
|
December 3, 1935 |
|
ANANTA KUMAR CHAKRAVARTY Vs. EMPEROR
|
March 13, 1935 |
|
ANDHRA RICE MILL Vs. MOTHAY NARASIMHA RAO
|
March 7, 1935 |
|
ANJANEYA SASTRI Vs. KOTHANDAPANI CHETTIAR
|
September 20, 1935 |
|
ANNADA CHARAN MISRA Vs. JHATU CHARAN ROY
|
July 5, 1935 |
|
ANNADA PROSAD BHADRA Vs. GOPAL CHANDRA GHOSE
|
July 24, 1935 |
|
ANNAMALAI CHETTIAR Vs. SRMARRAMANATHAN CHETTIAR
|
March 8, 1935 |
|
ANNAMALAI CHETTY Vs. RAJA SRIMATHU MUTHU VIJAYA RAGHUNATHA DORAISINGAM
|
February 1, 1935 |
|
ANRUDH RAI Vs. SANT PRASAD RAI
|
February 1, 1935 |
|
ANTU RAI Vs. RAM KINKAR RAI
|
December 2, 1935 |
|
APARNA PRASAD CHUNDER Vs. CHAIRMAN, GARULIA MUNICIPALITY
|
December 17, 1935 |
|
APARNA PROSAD CHUNDER Vs. CHAIRMAN, GARULIA MUNICIPALITY,
|
December 17, 1935 |
|
APINASH CHANDRA SARKAR Vs. EMPEROR
|
March 26, 1935 |
|
APPADURAI NAINAR Vs. SAMPATH RAO NAINAR
|
August 6, 1935 |
|
ARAPATH KALLINGAL MANNADIAR KRISHNA MOOTHAN S SON ACHUTA MOOTHAN Vs. ARAPATH KALLINGAL ACHAYI MOOTHAN S SON MANNADIAR KRISHNA MOOTHAN
|
April 1, 1935 |
|
ARIYAPUTRA NAICKEN Vs. MUTHU CHETTY
|
October 2, 1935 |
|
ARJUN Vs. EMPEROR
|
February 12, 1935 |
|
ARMAN SHAIK Vs. NAIMUDDIN SHAIK
|
November 19, 1935 |
|
ARUNACHALA MOOPANAR Vs. VALLI AMMAL
|
October 24, 1935 |
|
ASANULLA Vs. EMPEROR
|
February 7, 1935 |
|
ASHFAQ ALI KHAN Vs. INAYAT BEG
|
March 22, 1935 |
|
ASHUTOSH CHOUDHURY Vs. ALI SHEIKH
|
June 27, 1935 |
|
ATMA RAM Vs. BENI PRASAD
|
July 23, 1935 |
|
ATMAKURU BUTCHAYYA CHETTY Vs. CHAKRAM KRISHNAMACHARI
|
October 23, 1935 |
|
ATMARAM ABHIMANJI Vs. BAJIRAO JANRAO
|
March 1, 1935 |
|
ATUL CHANDRA ROY Vs. SARADA SUNDARI DHUPI
|
January 15, 1935 |
|
AULAD HUSAIN Vs. (SYED) NASIR HUSAIN
|
October 24, 1935 |
|
AYILUR GRAMOM HARIHARA PATTAR S SON AGHILESWARA AYYAR Vs. NOCHUR GRAMOM GOPALA PATTAR S SON SHAMU AYYAR
|
January 10, 1935 |
|
B B AND C I RY Vs. BDWARKA NATH
|
December 13, 1935 |
|
B B AND C I RY CO Vs. DWARKA NATH
|
January 23, 1935 |
|
B BHANES CHANDRA SINGH Vs. BABUNANDAN SINGH
|
January 10, 1935 |
|
B DURGA PRASAD Vs. EMPEROR
|
December 19, 1935 |
|
B NARAIN DAS Vs. MUNICIPAL BOARD
|
November 7, 1935 |
|
B NEMICHAND SOWCAR Vs. NNAMBERUMAL CHETTY
|
February 28, 1935 |
|
B NIHAL CHAND Vs. MTBHAGWAN DEI
|
August 31, 1935 |
|
B R NAGENDRA IYER Vs. RVSUBBURAMACHARI
|
March 15, 1935 |
|
B RAGHUBIR DAS Vs. BSITAL PRASAD
|
April 26, 1935 |
|
B RAJAMBAL Vs. THANGAM
|
February 27, 1935 |
|
B RAMESH CHANDRA Vs. (FIRM) KASHI RAM BHAJAN LAL
|
December 3, 1935 |
|
B ROSHAN LAL GOSWALA Vs. DISTRICT BOARD
|
March 26, 1935 |
|
B SHEO NARAIN Vs. TOWN AREA PANCHAYAT
|
October 18, 1935 |
|
B SURAJ PATISH NANDAN LAL Vs. MTATUL BIBI
|
March 8, 1935 |
|
B UDEYPAL SINGH Vs. LAKSHMI CHAND
|
May 9, 1935 |
|
BABOO SINGH Vs. RAM MANOHAR
|
February 28, 1935 |
|
BABU Vs. DAYAMBAI
|
April 4, 1935 |
|
BABU RAMESH CHANDRA Vs. FIRM KASHI RAM-BHAJAN LAL
|
December 3, 1935 |
|
BABU RAMJI DAS Vs. RAI MAHAMAYA PRASAD SINGH BAHADUR
|
August 16, 1935 |
|
BACHALAL Vs. EMPEROR
|
September 25, 1935 |
|
BACHAN SINGH Vs. DASRATH SINGH
|
August 27, 1935 |
|
BACHCHAN Vs. DAULAT RAM
|
March 28, 1935 |
|
BACHCHOO LAL Vs. MUSAMMAT BISMILLA
|
December 19, 1935 |
|
BADAN ALI Vs. EMPEROR
|
August 28, 1935 |
|
BADLOO Vs. NANU
|
January 21, 1935 |
|
BADRUDDIN Vs. SECYOF STATE
|
April 30, 1935 |
|
BAGESHAR MISIR Vs. MAHABIR SHUKUL
|
February 18, 1935 |
|
BAHORE MAHTON Vs. JURO SAHU
|
December 10, 1935 |
|
BAHURIA RAM SAHHI KUER Vs. BINDESWARI SARAN
|
September 25, 1935 |
|
BAI FATMA Vs. GULAMNABI HAJIBHAI
|
September 24, 1935 |
|
BAI JIVKORE LAKSHMIRAM Vs. HIMATLAL GIRDHARLAL PAREKH
|
September 10, 1935 |
|
BAI PREMABAI Vs. JIVANDAS VALLABHRAM
|
November 29, 1935 |
|
BAIDYA NATH BISWAS Vs. EMPEROR
|
June 7, 1935 |
|
BAIDYA NATH PANDEY Vs. HEMLATA DASI
|
December 10, 1935 |
|
BAIDYA NATH SEIN Vs. KUMUD CHANDRA PAUL
|
November 19, 1935 |
|
BAIJNATH PRASAD SINGH Vs. MUNESHWAR SINGH
|
September 24, 1935 |
|
BAIJNATH RAM Vs. EMPEROR
|
September 23, 1935 |
|
BAKHTAWAR Vs. LILA PAT
|
January 30, 1935 |
|
BAKOR MOTI PAGI Vs. ISHVAR MOTI THAKOR
|
January 31, 1935 |
|
BAL MUKUNDO SINGH Vs. EMPEROR
|
May 21, 1935 |
|
BALA DHONDI SATWADE Vs. BAYA BHAGVANT PATIL
|
July 22, 1935 |
|
BALARAM CHOWDHARI Vs. HARIKRISHNA CHOWDHARI
|
October 18, 1935 |
|
BALBAHADUR MISSIR Vs. NARBADA PRASAD
|
October 18, 1935 |
|
BALDEO DAS Vs. RAGHUNANDAN DAS
|
December 9, 1935 |
|
BALDEO NARAYAN CHAUDHARY Vs. EMPEROR
|
November 5, 1935 |
|
BALDEO SINGH Vs. MTDHENO GOALIN
|
December 4, 1935 |
|
BALLAV DASS Vs. MOHAN LAL SADHU
|
June 12, 1935 |
|
BAMA PADA BANDOPADHYAY Vs. RAMA NATH MANDAL (RONAMATH MANDAL IN VOKALUTNAMAH)
|
August 1, 1935 |
|
BANAKAR BASAPPA Vs. HANSJI GULABCHAND FIRM
|
December 17, 1935 |
|
BANAKAR BASAPPA ALIAS DODDA BASAPPA Vs. HANSAJI GULABCHAND FIRM
|
December 17, 1935 |
|
BANAPHAL SINGH Vs. NOOR MOHAMMAD
|
February 27, 1935 |
|
BANDAN KURMI Vs. BINDRA KURMI
|
April 5, 1935 |
|
BANDI PAPANNA Vs. YENUGA NARASA REDDY
|
February 12, 1935 |
|
BANKA NATH Vs. ABDUL KADIR
|
June 17, 1935 |
|
BANUR-UD-DIN BISWAS Vs. GANI MIA SAWDAGAR
|
November 25, 1935 |
|
BANWARI LAL Vs. BADRI RAM
|
December 4, 1935 |
|
BANWARI LAL Vs. EMPEROR
|
January 22, 1935 |
|
BAQA ULLAH KHAN Vs. GHULAM SIDDIQUE KHAN
|
February 6, 1935 |
|
BAQRIDI MIAN Vs. BHAGWAN DIN
|
February 14, 1935 |
|
BARISAL LOAN OFFICE LTD Vs. SATISH CHANDRA DAS
|
May 9, 1935 |
|
BARISAL LOAN OFFICE, LTD Vs. SASTHI CHARAN BHATTACHARYA
|
June 26, 1935 |
|
BARKI VENKATA RAO CHATRAM CHARITY Vs. SVRAMASWAMI AYYAR
|
October 10, 1935 |
|
BASANGOUDA GIRIYEPPAGOUDA PATIL Vs. BASALINGAPPA MALLANGOUDA PATIL
|
November 27, 1935 |
|
BASANT SINGH Vs. BRIJ RAJ SARAN SINGH
|
May 17, 1935 |
|
BASANTA KUMAR DAS Vs. ADARMANI GUPTA
|
March 12, 1935 |
|
BASANTA KUMAR PAL Vs. LATE DURGADAS AKRUR CHANDRA BANIK
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March 29, 1935 |
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BASAWANEWA BALAPPA GANDIGWAD Vs. BALAPPA SHIVAPPA GANDIGWAD
|
December 16, 1935 |
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BASIRUDDIN SARKAR Vs. ELAHI BUX PRAMANIK
|
July 18, 1935 |
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BASUDEVA DOSS Vs. SREE SREE SREE CHANDRA CHUDAMANI RAJA HARISCHAND JAGADDEVA GARU
|
September 10, 1935 |
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BAVA SAHIB Vs. CKKRISHNA BOYAN
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November 12, 1935 |
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BECHAN MAHTON Vs. EMPEROR
|
November 5, 1935 |
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BEHARI LAL Vs. SUKHBIR SINGH
|
November 14, 1935 |
|
BELLAPRAGADA LAKSHMIDEVIAMMA Vs. GODICHERALA KESAWARAO
|
August 27, 1935 |
|
BENARES BANK LTD Vs. DIP CHAND
|
October 3, 1935 |
|
BENARES BANK LTD Vs. RAJNATH KUNZRU
|
January 24, 1935 |
|
BENGAL COAL CO LTD Vs. SITA RAM CHATTERJEE
|
March 6, 1935 |
|
BENGAL NAGPUR RAILWAY, CO Vs. JANKI DAS MARWARY
|
September 30, 1935 |
|
BENGAL NORTH WESTERN RLY CO LTD Vs. JANKI PRASAD
|
April 17, 1935 |
|
BENGAL PROVINCIAL BY CO LTD Vs. RAJANI KANTA DE
|
July 16, 1935 |
|
BENOY KRISHNA SADHUKHAN Vs. PANCHANAN SADHUKHAN
|
May 3, 1935 |
|
BEPIN CHANDRA MUKHOPADHYA Vs. TARAPRASANNA CHAKRABARTY
|
January 3, 1935 |
|
BHABANI PROSANNA LAHIRI Vs. MANINDRA CHANDRA ROY CHOUDHURY
|
August 23, 1935 |
|
BHAGAVATHI VANNAN Vs. VEERA VANNAN
|
January 16, 1935 |
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BHAGLU MAHTO Vs. RAMAUTAR SAH
|
December 3, 1935 |
|
BHAGWAN BAKHSH SINGH Vs. MAHESH BAKSH SINGH
|
October 11, 1935 |
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BHAGWAN DAS Vs. EMPEROR
|
April 3, 1935 |
|
BHAGWAN DASS Vs. KASHI PRASAD
|
February 14, 1935 |
|
BHAGWANDAS Vs. LAKSHMI CHAND
|
February 5, 1935 |
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BHAGWAT Vs. EMPEROR
|
March 25, 1935 |
|
BHAIRON LAL Vs. HARBANS CHAUDHARY
|
May 8, 1935 |
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BHAIRON SINGH Vs. PGANGA NARAIN
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February 11, 1935 |
|
BHAJJAN KEWAT Vs. RAGHU
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January 22, 1935 |
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BHAN KUMAR CHAND Vs. AJHODHYA PRASAD SINGH
|
November 6, 1935 |
|
BHARAT SPINNING AND WEAVING CO LTD Vs. MANILAL LALLUBHAI
|
June 21, 1935 |
|
BHARATPUR STATE Vs. SRI KRISHAN DAS
|
December 19, 1935 |
|
BHAVANSI RANGAPPA Vs. KAMISETTI VENKATASWAMI
|
December 13, 1935 |
|
BHAWANI PATHAK Vs. EMPEROR
|
October 10, 1935 |
|
BHOGILAL HARGOVANDAS PATEL Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
October 17, 1935 |
|
BHOJRAJ Vs. SITA RAM
|
November 22, 1935 |
|
BHUDHAVARAPU SURYANARAYANA Vs. PYDA SURYANARAYANAMURTHY
|
February 7, 1935 |
|
BHUJENDRA NATH BISWAS Vs. SUSHAMOYEE BASU
|
December 11, 1935 |
|
BHUJHARAT Vs. EMPEROR
|
August 6, 1935 |
|
BHUP NARAYAN SINGH Vs. HIRA LAL
|
December 17, 1935 |
|
BHUPAT MANDAL Vs. KARTIK JHA
|
August 15, 1935 |
|
BHUPATI BHUSAN MUKERJI Vs. AMIO BHUSAN MUKERJI
|
April 3, 1935 |
|
BHUPATI MOHAN DAS Vs. PHANINDRA CHANDRA CHAKRAVARTY
|
August 19, 1935 |
|
BHUPENDRA NATH KUMAR Vs. JOONUS HAJI ABDULLAH
|
March 4, 1935 |
|
BIBHUTI BHUSAN DUTTA Vs. UDAY CHAND MAHATAP
|
July 24, 1935 |
|
BIBHUTI BHUSAN GHOSE Vs. BAIKUNTHA NATH MONDAL
|
April 5, 1935 |
|
BIBHUTI BHUSAN KHAN Vs. BIRENDRA NATH ROY
|
June 13, 1935 |
|
BIKRAM KISHORE MANIKYA BAHADUR Vs. JADAB CHANDRA CHOUDHURY
|
August 27, 1935 |
|
BIMAL KRISHNA BISWAS Vs. EMPEROR
|
January 25, 1935 |
|
BINDESHRI PRASAD Vs. PANCHAYATI AKHARA MAHA NIRBANI GOSHAIN
|
October 9, 1935 |
|
BINDESWARI CHARAN SINGH Vs. BAGESHWARI CHARAN SINGH
|
November 18, 1935 |
|
BINGI NEELAMMA Vs. AGADI MAREPPA
|
April 29, 1935 |
|
BIR AHIR Vs. BHAGWANT PRASAD
|
August 13, 1935 |
|
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. KHALILER RAHAMAN
|
May 17, 1935 |
|
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. AMANADDIN
|
July 10, 1935 |
|
BIRENDRA LAL CHAUDHURY Vs. NAGENDRA NATH MUKERJEE
|
February 20, 1935 |
|
BIRENDRA NATH BAKSHI Vs. EMPEROR
|
February 7, 1935 |
|
BISHAN SARUP Vs. MUSA MAL
|
April 17, 1935 |
|
BISHNUPADA SAMANTA Vs. MUNSHI MUHAMMAD ESMAIL SIRCAR
|
January 18, 1935 |
|
BISWAMBAR BISWAS Vs. APARNA CHARAN MOHARY
|
January 23, 1935 |
|
BISWAMBAR NAMA Vs. ABDUL MAJID MEA
|
March 4, 1935 |
|
BISWANATH RAI Vs. MANIK SARDAR
|
February 22, 1935 |
|
BISWESWAR RAY CHAUDHURY Vs. KHAGENDRA KAIBARTA
|
July 30, 1935 |
|
BODO JAGANNADHO NAIKO Vs. HARIHARA MAHAPATRO
|
April 18, 1935 |
|
BOHRA HOTI LAL Vs. MITHU LAL
|
February 12, 1935 |
|
BOIDYA NATH SIL Vs. BEJOY CHANDRA KUNDU
|
January 30, 1935 |
|
BOLLAPRAGADA LAKSHMIDEVAMMA Vs. GODICHERLA KESAWARAO
|
August 27, 1935 |
|
BOMATU BHADU GHATOLE Vs. GOVARDHANDAS NANABHAI GUJARATHI
|
December 10, 1935 |
|
BONI HAMPANA GOWD Vs. EMPEROR
|
October 9, 1935 |
|
BRAJ KISHORE UPADHIA Vs. PANCHAITI AKHARA MAHA NIRWANI FIRQA GOSHAIYAN NAGA
|
March 6, 1935 |
|
BRIJ MOHAN LAL Vs. HAZARI LAL
|
November 6, 1935 |
|
BRIJMOHAN Vs. MOHABIR
|
July 3, 1935 |
|
BRINDABAN CHANDRA MITRA, PLEADER, JUDGE S COURT, BURDWAN Vs. ATUL KRISHNA BASU
|
May 21, 1935 |
|
BRITISH COAL CORPORATION Vs. KING
|
June 6, 1935 |
|
BROJENDRA KUMAR DUTTA ROY Vs. SUSHIL CHANDRA CHAKRAVARTY
|
June 26, 1935 |
|
BULLABH DAS Vs. NUR MOHAMMAD
|
December 16, 1935 |
|
BUNDI PORTLAND CEMENT LTD Vs. ABDUL HUSSEIN ESSAJI
|
December 9, 1935 |
|
BYRAMJI BOMANJI TALATI Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
April 2, 1935 |
|
BYRAMJI BOMANJI TALATI Vs. OFFICIAL ASSIGNEE
|
October 11, 1935 |
|
C ATHIMOLLA MUDALIAR Vs. FATHIMATHUL KUBRA BEGUM SAHEBA
|
December 5, 1935 |
|
C ATHIMOOLA MUDALIAR Vs. FATHIMATHUL KUBRA BEGAM SAHEBA
|
December 5, 1935 |
|
C DURAIVELU MUDALIAR, TRUSTEE AND DHARMAKARTHA OF SRI APPARSWAMI TEMPLE Vs. CORPORATION OF MADRAS
|
January 18, 1935 |
|
C K KRISHNA RAO Vs. RKRISHNA DOS LALAH
|
February 25, 1935 |
|
CALICO PRINTERS ASSOCIATION LIMITED Vs. GOSHO KABUSHIKI KAISHA LIMITED
|
September 25, 1935 |
|
CHAIRMAN OF COMMISSIONERS OF THE BARUIPORE MUNICIPALITY Vs. SIVADAS ROY CHAUDHURY
|
July 24, 1935 |
|
CHALATAN NARAYANI Vs. PONMALARI KOROTH KRISHNAN NAMBIAR
|
September 12, 1935 |
|
CHAMUDDIN SARDAR Vs. EMPEROR
|
November 14, 1935 |
|
CHANCHALA BALA DEBI Vs. SASHIBHUSAN DAS
|
November 28, 1935 |
|
CHANDAYYA SHETTY Vs. BIJOOR VENKAPPA MAIYA
|
January 21, 1935 |
|
CHANDI CHARAN MITRA Vs. ASHUTOSH LAHIRI
|
March 5, 1935 |
|
CHANDR KANTA HAZRA Vs. RAJANI KANTA DAS
|
February 4, 1935 |
|
CHANDRA MOHAN LAL Vs. MTMATHURI KUER
|
April 30, 1935 |
|
CHANDRA NATH DAS Vs. PUSKAR CHANDRA DAS
|
January 23, 1935 |
|
CHANDRA SHEKHAR Vs. SRI THAKURJI MAHARAJ
|
February 27, 1935 |
|
CHANDRA SHEKHAR DIXIT Vs. BURHWAL SUGAR MILLS CO LTD
|
May 2, 1935 |
|
CHANDRABHAN LAL Vs. EMPEROR
|
July 29, 1935 |
|
CHANDRIKA PRASADA Vs. BOMBAY BARODA AND CENTRAL INDIA RY CO
|
January 18, 1935 |
|
CHANDULAL DAMODARDAS Vs. KESHAVLAL KUBERDAS AMIN
|
December 5, 1935 |
|
CHANDULAL SERAOGI Vs. PURNA CHANDRA PAL
|
January 18, 1935 |
|
CHEERATH VEETIL KARNAVAN Vs. ENASNARAYANA AYYAR
|
January 29, 1935 |
|
CHEERATH VEETTIL KARNAVAN AND MANAGER MADHAVAN NAIR (DIED) CHEERATH VEETTIL PADMANABHAN NAIR L R Vs. ENASNARAYANA AIYAR, FAMILY MANAGER
|
January 29, 1935 |
|
CHENGANAKATTIL MOIDEEN Vs. POTTENGAL KUNHALIKUTTI
|
May 2, 1935 |
|
CHERUKURI LAKSHMINARASU Vs. CHERUKURI NAGAMMA
|
August 6, 1935 |
|
CHHOTELAL Vs. EMPEROR
|
October 21, 1935 |
|
CHHOTEY LAL Vs. TINKE LAL
|
April 4, 1935 |
|
CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
September 18, 1935 |
|
CHINNAMMAL ACHI Vs. CHENA MUNA SAITHAKKATHI ROWTHER
|
March 22, 1935 |
|
CHINNATHAYEE Vs. LAKSHMI ACHI
|
January 9, 1935 |
|
CHIRANJI LAL Vs. SRI THAKUR BARE MADAN MOHAN LALJI
|
November 28, 1935 |
|
CHITAN SINGH Vs. GOSAINDAS MANJHI
|
December 19, 1935 |
|
CHITTUKURI GOPALA RAO Vs. PARACHURI SUBBA RAO
|
October 24, 1935 |
|
CHUNDURI PANAKALA RAO Vs. ATMURI VENKATA SARVESAM
|
November 8, 1935 |
|
COMMISSIONER OF INCOME TAX Vs. BJFLETCHER BY POWER OF ATTORNEY AGENT NRHODES
|
April 24, 1935 |
|
COMMISSIONER OF INCOME TAX Vs. SHRI VIJAYANANDA GAJPATI RAJ BAHADUR
|
January 10, 1935 |
|
COMMISSIONER OF INCOME TAX, BENGAL Vs. HUNGERFORD INVESTMENT TRUST, LTD
|
January 11, 1935 |
|
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. MAHARAJA VISWESWAR SINGH
|
April 11, 1935 |
|
COMMISSIONER OF INCOME TAX, BOMBAY Vs. GOPAL VAJINATH MANOHAR
|
April 1, 1935 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. BJFLETCHER
|
April 24, 1935 |
|
COMMISSIONER OF INCOME TAX, U P Vs. MAHARAJ KUMAR OF VIZIANAGARAM
|
January 10, 1935 |
|
COMMISSIONER OF INCOME TAX, U P ,7 C P Vs. VIJAYANANDA GAJAPATHI RAJU
|
January 10, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. DHAKESHWAR PRASAD NARAIN SINGH OF AMAWAN
|
March 29, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. TANJORE PERMANENT FUND LTD
|
September 26, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. GOMEDALLI LAKSHMINARAYAN
|
March 28, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. CHUNILAL BMEHTA
|
March 27, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. GOPAL VAIJNATH MANOHAR
|
April 1, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. ABUBAKER ABDUL REHMAN
|
October 16, 1935 |
|
COMMISSIONER OF INCOME-TAX Vs. SIR KAMESHWAR SINGH
|
July 2, 1935 |
|
COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA Vs. KAMESHWAR SINGH
|
July 2, 1935 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. ABUBAKER ABDUL RAHMAN
|
October 16, 1935 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY Vs. CURRIMBHOY EBRAHIM AND SONS, LTD
|
October 28, 1935 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. P R A L MUTHUKARUPPAN CHETTIAR
|
May 24, 1935 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. BUCKINGHAM AND CARNATIA COMPANY, LTD , MADRAS
|
October 25, 1935 |
|
CORA LILLIAN MCPHERSON Vs. ORAN LEO MCPHERSON
|
December 16, 1935 |
|
CORPORATION OF CALCUTTA Vs. GANESH CHANDRA DHAR
|
November 20, 1935 |
|
CORPORATION OF CALCUTTA Vs. MONARCH BIOSCOPE CO
|
December 19, 1935 |
|
CROWN PROSECUTOR Vs. JMCIVER; KSNARASIMHACHARI
|
August 12, 1935 |
|
CROWN PROSECUTOR Vs. RENGAMMAL
|
April 25, 1935 |
|
D K MOHAMMAD EHIYA SAHIB Vs. RMPVMVALLIAPPA CHETTIAR
|
December 10, 1935 |
|
DAGU NATH SAHA ROY Vs. BISWAMBHAR SAHA ROY
|
April 5, 1935 |
|
DAHYABHAI VANMALIDAS SHAH Vs. HIRALAL UMEDRAM SHAH
|
July 24, 1935 |
|
DAIVA AMMAL Vs. SELVARAMANUJA NAYAKAR
|
October 18, 1935 |
|
DAKSHINA RANJAN CHOUDHURY Vs. SURENDRA LAL DAS GUPTA
|
May 29, 1935 |
|
DAL CHAND Vs. NATHU LAL
|
August 2, 1935 |
|
DAMODAR DAS Vs. BINDESHWARI SINGH
|
December 3, 1935 |
|
DARBHA VENKATA SOMAYAJULU Vs. POTULA SATHIRAJU
|
April 2, 1935 |
|
DASARI POLAYYA DORA Vs. ONARASI ANANTHA PATRO
|
February 22, 1935 |
|
DATA RAM Vs. LJHAOO LAL
|
March 12, 1935 |
|
DAUD SHEIK Vs. EMPEROR
|
May 9, 1935 |
|
DAULATRAM RAWATMULL Vs. MAHARAJLAL
|
August 20, 1935 |
|
DAWSONS BANK, LTD Vs. NIPPON MENKWA KABUSHIHI KAISH (JAPAN COTTON TRADING CO , LTD)
|
February 21, 1935 |
|
DEBENDRA LAL KHAN Vs. SUDHARAM ROY
|
January 28, 1935 |
|
DEBI RAM Vs. EMPEROR
|
February 15, 1935 |
|
DECCA RAMANNA Vs. SECYOF STATE
|
October 28, 1935 |
|
DEEP CHAND Vs. EMPEROR
|
February 6, 1935 |
|
DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD Vs. HANSRAJ
|
May 9, 1935 |
|
DEO NARAIN SINGH Vs. MTLILA KUER
|
November 25, 1935 |
|
DEPUTY COMMISSIONER OF POLICE Vs. SVEDANTAM
|
August 20, 1935 |
|
DERBY MCINTYRE AND CO LTD Vs. MITTER AND CO
|
January 16, 1935 |
|
DESU REDDIAR Vs. SRINIVASA REDDI (MINOR) BY NEXT FRIEND SUBBA REDDIAR
|
December 17, 1935 |
|
DEVCHAND TOTARAM KIRANGE Vs. GHANASHYAM SAKHARAM CHAVDHARI
|
January 15, 1935 |
|
DEVENDRA PRASAD SUKUL Vs. SURENDRA PRASAD SUKUL
|
November 1, 1935 |
|
DEWAN SINGH Vs. EMPEROR
|
September 23, 1935 |
|
DHAKESHWAR PRASAD NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
|
March 29, 1935 |
|
DHANU LAL SUCHANTI Vs. HUKUM CHAND
|
November 15, 1935 |
|
DHARAM NATH MISSIR Vs. MANGLA PERSHAD SINGH
|
September 26, 1935 |
|
DHARMANA SOORAMMA Vs. GANGU NARASAMMA
|
September 11, 1935 |
|
DHARUP RAJ MISIR Vs. RAM AUDHESH MISIR
|
February 7, 1935 |
|
DHIRENDRA NATH PODDAR Vs. HEMANGINI DASI
|
June 5, 1935 |
|
DHONDI DNYANOO SINDE Vs. RAMA BALA SINDE
|
July 3, 1935 |
|
DHONDO YESHVANT KULKARNI Vs. MISHRILAL SURAJMAL
|
August 23, 1935 |
|
DINABANDHU GAN Vs. MAKIM SARDAR
|
December 5, 1935 |
|
DINANATH KAR Vs. CHOUDHURI JITENDRA NANDAN DAS MOHAPATRA
|
August 6, 1935 |
|
DISTRICT BOARD Vs. LALA BEHARI LAL
|
October 14, 1935 |
|
DISTRICT BOARD, DARBHANGA Vs. SURAJ NARAIN SINHA
|
February 19, 1935 |
|
DOCCA RAMANNA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
October 28, 1935 |
|
DOL GOVINDA DAS Vs. MAKBUL SEKH S INFANT HEIR
|
April 8, 1935 |
|
DOMAN MIA Vs. GUNARAM MAHATA
|
August 1, 1935 |
|
DONDAPATI LAKSHMINARASIMHA RAO DONDAPATI RAMA RAO Vs. GUNDABATHULA RAGHAVAMMA
|
November 14, 1935 |
|
DORABJI NOWROSJEE PAJNIGAR Vs. JAMSHEDJI PESTONJI MEHTA
|
June 27, 1935 |
|
DORAISAMI PILLAI Vs. ARUMUGA NAICKER
|
August 1, 1935 |
|
DORASWAMY IYER Vs. ARUNACHALA AYYAR
|
August 15, 1935 |
|
DORI Vs. EMPEROR
|
August 19, 1935 |
|
DOROTHY EMMA STUART Vs. VERNON REGINALD STUART
|
January 25, 1935 |
|
DR S MUNISAMI NAIDU Vs. GTHANDVARAYA MUDALIAR
|
August 9, 1935 |
|
DR S MUNISWAMI NAIDU Vs. GTHANDAVARAYA MUDALIAR
|
August 9, 1935 |
|
DUKHI Vs. EMPEROR
|
December 6, 1935 |
|
DUKHIRAM MADHU Vs. RAMLAKSHMI FALIA
|
November 12, 1935 |
|
DULAL CHANDRA CHOWDHURY Vs. ATUL KRISHNA ROY
|
February 6, 1935 |
|
DULAR CHAND RAM Vs. (KUMAR) KAMAKHYA NARAIN SINGH
|
November 11, 1935 |
|
DUNDOOBAI ANANDRAO DESHMUKH Vs. VITHALRAO ANANDRAO DESHMUKH
|
August 8, 1935 |
|
DURGA Vs. LAKHPAT RAI
|
November 15, 1935 |
|
DURGA CHARAN DAS Vs. CHAIRMAN OF LABONGA SAMABAI SAMITY
|
August 26, 1935 |
|
DURGA PROSAD BARHAI Vs. JEWDHARI SING
|
January 17, 1935 |
|
DURGARAM CHAUDHURY Vs. AMRITA CHANDRA GOSWAMI
|
May 13, 1935 |
|
DURJAN Vs. EMPEROR
|
March 14, 1935 |
|
DWARKA MAHTON Vs. PATNA CITY MUNICIPALITY
|
May 2, 1935 |
|
DWARKA PRASAD Vs. MTSUNDER
|
February 4, 1935 |
|
E T ROBINSON Vs. MRSRVRIGG
|
December 13, 1935 |
|
EAST BENGAL COMMERCIAL BANK, LIMITED Vs. PRASANNA KUMAR SAHA
|
February 13, 1935 |
|
EBRAHIM PEER MOHAMED Vs. KISSEN GOPAL BAGREE
|
December 13, 1935 |
|
EKKARI GHOSE Vs. SIDESHWAR GHOSE
|
December 9, 1935 |
|
ELAYAT KARTHIYAYINI KUNCHI AMMA Vs. MINAKSHI AMMA
|
October 18, 1935 |
|
ELIMUDDIN SARKAR Vs. UMED ALI BEPARI
|
November 13, 1935 |
|
EMPEROR Vs. ASGHAR
|
November 18, 1935 |
|
EMPEROR Vs. JMCIVER
|
August 12, 1935 |
|
EMPEROR Vs. CHATURBHUJ NARAIN CHOUDHURY
|
September 30, 1935 |
|
EMPEROR Vs. TARAK NATH BAIDYA
|
July 24, 1935 |
|
EMPEROR Vs. JAFAR KHAN
|
April 8, 1935 |
|
EMPEROR Vs. ABDUL RAHIMAN AKRAMDIN
|
October 18, 1935 |
|
EMPEROR Vs. FAKIR MAHOMED RAMZAN
|
November 12, 1935 |
|
EMPEROR Vs. BHAWAN SURJI
|
November 26, 1935 |
|
EMPEROR Vs. PUTTAN HASSAN
|
November 19, 1935 |
|
EMPEROR Vs. NARAYAN MUDLAGIRI MAHALE
|
August 23, 1935 |
|
EMPEROR Vs. AAALWE
|
August 28, 1935 |
|
EMPEROR Vs. BHAGGAN
|
July 20, 1935 |
|
EMPEROR Vs. BENT PRAMANIK
|
February 6, 1935 |
|
EMPEROR Vs. SMWAHID ULLAH AHRARI
|
August 1, 1935 |
|
EMPEROR Vs. RANGAMMAL
|
April 25, 1935 |
|
EMPEROR Vs. BATUK
|
December 3, 1935 |
|
EMPEROR Vs. NARAIN DAS
|
October 11, 1935 |
|
EMPEROR Vs. NARAIN
|
November 19, 1935 |
|
EMPEROR Vs. RAM NATH
|
August 26, 1935 |
|
EMPEROR Vs. MASURIA
|
October 17, 1935 |
|
EMPEROR Vs. RAM NARAIN SARASWAT
|
November 25, 1935 |
|
EMPEROR Vs. YESA NANA DIDWAGH
|
November 18, 1935 |
|
EMPEROR Vs. BANDHOO AHIR
|
January 30, 1935 |
|
EMPEROR Vs. PARSHOTTAM KANDU
|
March 22, 1935 |
|
EMPEROR Vs. LALJI RAI
|
September 6, 1935 |
|
EMPEROR Vs. BENGAL SALT CO LTD
|
November 25, 1935 |
|
EMPEROR Vs. BHOPAL SINGH
|
December 13, 1935 |
|
EMPEROR Vs. DEORAO BHIVAJI
|
January 9, 1935 |
|
EMPEROR Vs. NARAIN SINGH
|
August 30, 1935 |
|
EMPEROR Vs. CHHOTAN HASMAT ALI
|
January 16, 1935 |
|
EMPEROR Vs. PAPA KAMALKHAN
|
February 20, 1935 |
|
EMPEROR Vs. BAHRAICHI
|
July 30, 1935 |
|
EMPEROR Vs. MRSSD CUNHA
|
August 15, 1935 |
|
EMPEROR Vs. SHAPURJI SORABJI
|
October 18, 1935 |
|
EMPEROR Vs. JANKE GOPAL KOLI
|
September 18, 1935 |
|
EMPEROR Vs. MATHURI
|
November 26, 1935 |
|
EMPEROR Vs. CHHADAMMI LAL
|
November 27, 1935 |
|
EMPEROR Vs. SRI KISHAN (OR SRI KRISHNA)
|
April 24, 1935 |
|
EMPEROR Vs. SAKHARAM RAWAJI PAWAR
|
February 12, 1935 |
|
EMPEROR Vs. HARI
|
April 12, 1935 |
|
EMPEROR Vs. LMMARINO
|
June 28, 1935 |
|
EMPEROR Vs. JESINGBHAI CHHAGANLAL SHAH
|
January 17, 1935 |
|
EMPEROR Vs. APPA GANPAT
|
June 27, 1935 |
|
EMPEROR Vs. VAIJAPPA SHIVLINGAPPA HUMBERWADI
|
August 6, 1935 |
|
EMPEROR Vs. GULABRAO CHANDGUDE
|
August 1, 1935 |
|
ENSUP MANDAL Vs. GOLAPJAN (GOLAPJANNESSA) BIBI
|
December 11, 1935 |
|
FAKIR MAHOMED RAMZAN Vs. EMPEROR
|
November 12, 1935 |
|
FANNY SKINNER Vs. BANK OF UPPER INDIA, LTD
|
February 28, 1935 |
|
FATEH KUMAR SINGH Vs. KISHEN CHAND KACHAR
|
May 9, 1935 |
|
FATMA KANI AMMAL Vs. SHAIKH DAWOOD
|
October 30, 1935 |
|
FIDAHUSEIN PIRMAHOMEDALLI Vs. BAI MONGHIBAI
|
October 11, 1935 |
|
FIRM BALAK RAM-ATMA RAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 9, 1935 |
|
FIRM JAGANNATH RAI-BHAGWAN DAS Vs. BASIST NARAIN SINGH
|
October 31, 1935 |
|
FIRM MEGHRAJ ROORMAL Vs. FIRM ANUP SINGH-BATTU MAL
|
September 4, 1935 |
|
FIRM TARACHAND PROTAPMAL Vs. TAMIJUDDIN SHEIKH
|
March 11, 1935 |
|
FIRM, BANWARILAL JAGANNATH Vs. BB& CIRYCO LTD
|
February 5, 1935 |
|
FORD MOTOR COMPANY OF INDIA LIMITED Vs. SECRETARY OF STATE FOR INDIA
|
October 4, 1935 |
|
FRASER AND ROSS Vs. CORPORATION OF MADRAS
|
November 21, 1935 |
|
G ATHIMOOLA MUDALIAR Vs. FATHIMATHUL KUBRA BEGUM SAHEBA
|
December 5, 1935 |
|
G GALLIMORE Vs. ALICE GALLIMORE
|
October 17, 1935 |
|
G RAMACHANDRAM CHETTIAR Vs. VVERIVADA CHETTIAR
|
February 14, 1935 |
|
G RAMACHANDRAN CHETTIAR Vs. VVERIVADA CHETTIAR (DEAD) VERIVADA CHETTY (MINOR) ARE MINORS BY GUARDIAN VESWARA CHETTIAR
|
February 14, 1935 |
|
G V NARAYANASAWMY AYYAR Vs. SUBRAMANIA PILLAI
|
August 23, 1935 |
|
GABRIEL CHRISTIAN Vs. CHANDRA MOHAN MISSIR
|
November 22, 1935 |
|
GAJRAJ SINHA Vs. EMPEROR
|
August 2, 1935 |
|
GAJRAM SINGH Vs. LALA KALYAN MAL
|
October 22, 1935 |
|
GANAPATI MANJA HEGADE Vs. SUBRAYA RAYAPPA SHETTI
|
September 26, 1935 |
|
GANAURI MIA Vs. EMPEROR
|
July 23, 1935 |
|
GANESA MOORTHI NAIDU Vs. JAYALAKSHMI AMMAL
|
December 19, 1935 |
|
GANESHI LAL Vs. SHANKAR LAL
|
January 21, 1935 |
|
GANGA RAM Vs. HABIB ULLAH
|
July 26, 1935 |
|
GANGA RAM SAHU Vs. RAM SHANKAR TIWARI
|
December 17, 1935 |
|
GANGA SAHAI Vs. MTJANKI
|
January 29, 1935 |
|
GANGA SARAN SINGH Vs. MTSIRTAJI KUER
|
August 1, 1935 |
|
GANGA SINGH Vs. KRJITWAR SINGH
|
August 29, 1935 |
|
GANGADHAR MARWARI Vs. EMPEROR
|
November 25, 1935 |
|
GANGARAPU CHINNA SAMBAYYA Vs. POLEPALLI RUDRAPPA
|
March 1, 1935 |
|
GANGU VEERABRAHMAM Vs. GANGU JAGANNADHACHARYULU
|
February 27, 1935 |
|
GANI MIA Vs. WAJID ALI
|
February 6, 1935 |
|
GAYASI RAM Vs. SHAHABUDDIN
|
January 22, 1935 |
|
GENDA LAL Vs. HAZARI LAL
|
May 3, 1935 |
|
GENDA RAM Vs. EMPEROR
|
November 21, 1935 |
|
GENERAL CORPORATION LTD BY DIRECTOR K M RAO Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1935 |
|
GENERAL CORPORATION LTD BY DIRECTOR K M RAO Vs. COMMISSIONER OF INCOME-TAX
|
September 17, 1935 |
|
GENERAL CORPORATIONS LTD Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
September 17, 1935 |
|
GHAFOOR Vs. ABDULLAH KHAN
|
April 4, 1935 |
|
GHANA NAND Vs. GOBARDHAN
|
January 21, 1935 |
|
GHANSHAYAM DAS JAGNANI Vs. (FIRM) RAMNARAYAN GANESHNARAYAN
|
December 19, 1935 |
|
GHANSHYAM DAS AGARWALA Vs. KISTURIBALA DEBI
|
August 15, 1935 |
|
GHULAM MOHIDEEN KHAN SAHIB Vs. SECYOF STATE
|
January 22, 1935 |
|
GIRIKANT SHIVLAL PANDYA Vs. VADILAL VRIJLAL SHAH
|
August 9, 1935 |
|
GIRIN (GIRINDRA) DAS GUPTA Vs. EMPEROR
|
January 2, 1935 |
|
GOBARDHAN MUKHARJI Vs. SALIGRAM MARWARI
|
September 2, 1935 |
|
GOBARDHAN SAHU Vs. LALMOHAN KHARWAR
|
October 2, 1935 |
|
GOBINDA RAMANUJ DAS MOHANTA Vs. MOHUNT RAM CHARAN RAMANUJ DAS
|
May 17, 1935 |
|
GOGINENI ANKAMMA Vs. ALLURI SRI VENKATA SESHACHALAPATHI
|
February 11, 1935 |
|
GOKAVARAPU SWAMI Vs. MANDA SATEYYA
|
November 25, 1935 |
|
GOKULANANDA HARICHANDAN Vs. ISWAR CHHOTRAI
|
December 12, 1935 |
|
GOLAM RABBANI ALIAS LAL MIA Vs. DEWAN ABUL KHAIR AHMAD ALI ALIAS MAHMUD MIA
|
April 18, 1935 |
|
GOPAL BHAURAO JAPE Vs. JAGANNATH PANDIT VASUDEORAO PANDIT MAHARAJ
|
January 15, 1935 |
|
GOPAL DAS Vs. SRI THAKURJI
|
October 3, 1935 |
|
GOPAL SAHAI Vs. NASIR UDDIN
|
March 6, 1935 |
|
GOPAL SARAN NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
May 28, 1935 |
|
GOPI NATH Vs. MTBEKALI
|
May 2, 1935 |
|
GOPI NATH VARMA Vs. MANAUR HUSAIN
|
November 6, 1935 |
|
GOPINATH MOTILAL Vs. RAMDAS
|
August 16, 1935 |
|
GOPINATH NAIK Vs. COMMISSIONER, INCOME-TAX
|
November 22, 1935 |
|
GOPINATH SINGH Vs. THAKURDIN SINGH
|
March 1, 1935 |
|
GORDHANDAS KESHAVLAL Vs. RAMCHAND BANARSIDAS
|
February 11, 1935 |
|
GOSTA BEHARI PRAMANIK Vs. AMIYA KUMAR DAS
|
July 30, 1935 |
|
GOVERDHAN Vs. EMPEROR
|
July 25, 1935 |
|
GOVIND PERSHAD Vs. KANDHAI SINGH
|
February 22, 1935 |
|
GOVIND PRASAD Vs. SHANTI SWARUP
|
March 22, 1935 |
|
GOVIND RAM Vs. KASHI NATH
|
September 26, 1935 |
|
GOVIND SINGH Vs. RAM PRASAD
|
April 25, 1935 |
|
GOVINDBHAI LALLUBHAI PATEL Vs. DAHYABHAI NATHABHAI PATEL
|
August 6, 1935 |
|
GREAT AMERICAN INSURANCE CO LTD Vs. MADANLAL SONULAL
|
March 12, 1935 |
|
GUDIMETLA RAMIREDDI Vs. GUDIMETLA SATYAM
|
December 12, 1935 |
|
GUDUR MANGA REDDI Vs. PVENKATARAGHAVA AYYANGAR ALIAS PVRAGHAVAN
|
October 29, 1935 |
|
GUJRAT GINNING AND MANUFACTURING CO, LTD AHMEDABAD Vs. MOTILAL HIRABHAI SPINNING AND MANUFACTURING CO , LTD , AHMEDABAD
|
December 6, 1935 |
|
GULAB SINGH Vs. EMPEROR
|
February 6, 1935 |
|
GULABRAO LAXMANRAO CHANDGUDE Vs. EMPEROR
|
August 1, 1935 |
|
GULZARI LAL Vs. SHEO CHARAN LAL
|
April 2, 1935 |
|
GUNARBERINISSA CHOUDHURANI Vs. GOPENDRA PROSAD SUKUL
|
May 13, 1935 |
|
GURCHARAN PRASAD Vs. SECYOF STATE
|
December 5, 1935 |
|
GURCHARAN PRASAD Vs. JAI NARAIN SINGH
|
January 30, 1935 |
|
GURIJALA SUBRAMANYAM Vs. DAMAVARAPU VENKATASUBBA REDDI
|
January 29, 1935 |
|
GURJALA SUBRAMANYAM (DIED) GURJALA SRINIVASAIAH, MINOR REPRESENTED BY GUARDIAN GURJALA VENKATARAMANAYYA Vs. DAMAVARAPU REDDI
|
January 29, 1935 |
|
GURPUR VAMANA PAI Vs. VENKATU (VENKATESH) NAIKA
|
August 29, 1935 |
|
GURUPUR VAMANA PAL Vs. VENKATU (VENKATASESHA) NAIKA
|
August 29, 1935 |
|
GUTTA RAMAYYA Vs. MANIPALLI SATYANARAYANAMURTHI
|
May 3, 1935 |
|
H HUNTER, LIQUIDATOR, BANK OF UPPER INDIA LTD Vs. RANI KANIZ ABID
|
February 28, 1935 |
|
H K SHAW Vs. SURESH CHANDRA MITTER
|
June 20, 1935 |
|
HAFIZ MOHAMMAD IBRAHIM Vs. BHAGWAN DAS
|
March 27, 1935 |
|
HAFIZ UDDIN Vs. (FIRM) PARSHADI LAL MONOHAR LAL
|
January 24, 1935 |
|
HAIDAR HUSAIN Vs. PURAN MAL
|
March 27, 1935 |
|
HAJI ABDUL RAZAK HAJI MAHOMED Vs. HAJI ADAM HAJI USMAN NOORANI
|
January 17, 1935 |
|
HAJI AMIR AHMAD Vs. MOHAMMAD EJAZ HUSAIN
|
September 19, 1935 |
|
HAJI JAMAL NOOR MAHOMED SAIT Vs. AANANDARAYA MUDALIAR AND COMPANY
|
April 11, 1935 |
|
HAJI MALLHA KHAN Vs. THAKUR GULAB SINGH
|
November 28, 1935 |
|
HAJI MOHAMMAD ABDUL AZIZ KHAN Vs. MAHBUB SINGH
|
October 11, 1935 |
|
HAKIM KHAN ALIAS SIKKANDAR KHAN SAHIB Vs. ASAHIBJAN SAHIB
|
May 9, 1935 |
|
HAKIM SYED MUHAMMAD Vs. EMPEROR
|
July 9, 1935 |
|
HANUMAN PRASAD Vs. MENDWA
|
April 23, 1935 |
|
HANUMAN SINGH Vs. RAM LAKHAN SINGH
|
December 13, 1935 |
|
HARA CHANDRA DAS Vs. BHOLANATH DAS
|
January 22, 1935 |
|
HARI Vs. EMPEROR
|
April 12, 1935 |
|
HARI HAR Vs. EMPEROR
|
February 12, 1935 |
|
HARI MAHTO Vs. EMPEROR
|
November 5, 1935 |
|
HARI RAMAYYA Vs. BHAGAVATULU VENKATACHELAPATI
|
November 8, 1935 |
|
HARI RAMAYYA (DEAD) Vs. BHAGAVATULA VENKATACHALAPATI
|
November 8, 1935 |
|
HARIDAS CHATTERJEE Vs. MANMATHA NATH MULLICK
|
August 7, 1935 |
|
HARILAL CHHAGANLAL DESAI Vs. BAI MANJOOLA
|
March 13, 1935 |
|
HARISH CHANDRA Vs. HINDU DHARMA SEWAK MANDAL
|
November 22, 1935 |
|
HARKISANDAS DHARAMSEY Vs. DWARKADAS GORDHANDAS
|
March 15, 1935 |
|
HARLAL KAMTI Vs. JHARI SINGH
|
August 28, 1935 |
|
HARNATH RAI BINJ RAJ Vs. SEWI PROSAD SINGH
|
August 29, 1935 |
|
HARU BEPARI Vs. ROY KSHITISH BHUSAN ROY BAHADUR
|
May 21, 1935 |
|
HEM CHANDRA CHONGDAR Vs. EMPEROR
|
August 7, 1935 |
|
HEM CHANDRA DAS CHAUDHURY Vs. SECYOF STATE
|
August 24, 1935 |
|
HEMANTA KUMAR BANERJEE Vs. MONORAMA DEBI
|
January 2, 1935 |
|
HEMANTA KUMAR GHOSE Vs. RAJENDRA MONDAL
|
June 27, 1935 |
|
HEMENDRA NATH ROY CHOUDHURY Vs. JNANENDRA PRASANNA BHADURI
|
May 14, 1935 |
|
HEMRAJ DATTUBUVA MAHNUBHAO Vs. NATHU RAMU MAHAJAN
|
February 1, 1935 |
|
HENRY MERIEU Vs. OFFICIAL RECEIVER
|
March 27, 1935 |
|
HIRA KURMI Vs. MADAN SAO
|
December 10, 1935 |
|
HIRANMOY BHOWMIK Vs. EMPEROR
|
April 3, 1935 |
|
HIS HIGHNESS MAHARAJA BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. CHAIRMAN, MUNICIPALITY
|
January 18, 1935 |
|
HOE KIM BEING Vs. MAUNG BA CHIT
|
July 11, 1935 |
|
HOMESHWAR SINGH Vs. KAMESHWAR SINGH
|
June 20, 1935 |
|
HON BLE RAJA BEJOY SINGH DUDHURIA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KUMAR CHANDRA SINGH DUDHURIA Vs. SARAT CHANDRAGOSWAMI (GOSSAIN IN VAKALATNAMAH)
|
March 22, 1935 |
|
HUMAYAUN RAZA CHOUDHURY Vs. JYOTIRMOYEE DEBI
|
July 25, 1935 |
|
HURMAT SINGH Vs. GANGA NARAIN
|
January 30, 1935 |
|
IBN ALI Vs. EMPEROR
|
January 2, 1935 |
|
IMAM BAKSH Vs. EMPEROR
|
April 5, 1935 |
|
IN RE INLAND STEAM NAVIGATION WORKERS UNION Vs. STATE
|
August 19, 1935 |
|
IN RE: ABDUL SATAR KHAN KAMRUDDINKHAN Vs. STATE
|
April 18, 1935 |
|
IN RE: AHMADPUR KATWA RAILWAY CO LTD Vs. STATE
|
April 2, 1935 |
|
IN RE: AN ADVOCATE CAWNPORE Vs. STATE
|
January 21, 1935 |
|
IN RE: APPADURAI NAINAR Vs. STATE
|
August 6, 1935 |
|
IN RE: ARYYA INSURANCE CO LTD Vs. STATE
|
December 9, 1935 |
|
IN RE: B N ELIAS Vs. STATE
|
March 11, 1935 |
|
IN RE: B, AN ADVOCATE Vs. STATE
|
August 20, 1935 |
|
IN RE: B, AN ADVOCATE Vs. STATE
|
September 12, 1935 |
|
IN RE: CHAKKA JAGGA RAO Vs. STATE
|
February 22, 1935 |
|
IN RE: CHARGEABILITY OF STAMP DUTY Vs. STATE
|
January 28, 1935 |
|
IN RE: DANI Vs. STATE
|
September 11, 1935 |
|
IN RE: DONI HAMPANA GOWD Vs. STATE
|
October 9, 1935 |
|
IN RE: GIRISH CHANDRA SEAL Vs. STATE
|
November 18, 1935 |
|
IN RE: JALPAIGURI BANKING AND TRADING CORPORATION LTD Vs. STATE
|
November 25, 1935 |
|
IN RE: KADIR MOHIDEEN SAHIB Vs. STATE
|
February 11, 1935 |
|
IN RE: KATTA ANNIAHGARI NARANAPPA Vs. STATE
|
February 18, 1935 |
|
IN RE: LAL MADHO PRASAD Vs. STATE
|
January 24, 1935 |
|
IN RE: M P N A SECOND GRADE PLEADER Vs. STATE
|
November 19, 1935 |
|
IN RE: MAGALAM GOVINDA RAO Vs. STATE
|
August 6, 1935 |
|
IN RE: MAHALINGA NADAR Vs. STATE
|
August 13, 1935 |
|
IN RE: MEDAPATE RAMA RAO Vs. STATE
|
August 9, 1935 |
|
IN RE: MELANDA LOAN OFFICE, LTD Vs. STATE
|
January 21, 1935 |
|
IN RE: MR M P NARAYANA MENON FOR RENEWAL OF SECOND GRADE PLEADERSHIP CERTIFICATE KASBA AMSAM AND DESAM Vs. STATE
|
November 19, 1935 |
|
IN RE: MURUGAPPA THEVAN Vs. STATE
|
October 31, 1935 |
|
IN RE: N A PLEADER Vs. STATE
|
August 19, 1935 |
|
IN RE: P D SHAMDASANI Vs. STATE
|
September 23, 1935 |
|
IN RE: PABNA DHONABHANDER CO LTD Vs. STATE
|
December 13, 1935 |
|
IN RE: PATIL SUBBA REDDI Vs. STATE
|
October 2, 1935 |
|
IN RE: R R GOPALACHARI Vs. STATE
|
November 21, 1935 |
|
IN RE: RAMJAS MARWARI Vs. PURULIA MUNICIPALITY
|
December 6, 1935 |
|
IN RE: RAMJIDAS MAHALIRAM Vs. STATE
|
March 6, 1935 |
|
IN RE: RANGAPPA GOUNDAN Vs. STATE
|
December 3, 1935 |
|
IN RE: RANJIT SINGH Vs. STATE
|
February 24, 1935 |
|
IN RE: RATANCHAND LALLUMAL Vs. STATE
|
September 10, 1935 |
|
IN RE: S, A PLEADER, RAGHUNATHPUR Vs. STATE
|
October 4, 1935 |
|
IN RE: SADHUCHARAN ROY CHOWDHURY Vs. STATE
|
January 24, 1935 |
|
IN RE: SATTI SUBBI REDDI Vs. STATE
|
October 9, 1935 |
|
IN RE: STRAUSS AND CO LIMITED; IN RE: BHIMRAJ HARLALKA Vs. STATE
|
April 16, 1935 |
|
IN RE: SUBRAMANIA AIYAR Vs. STATE
|
October 10, 1935 |
|
IN RE: T FAKURULLA KHAN Vs. STATE
|
February 4, 1935 |
|
IN RE: THOPPA ALIAS SHEIK ABDUL KADIR Vs. STATE
|
May 9, 1935 |
|
IN RE: TUSHAR KANTI GHOSH EDITOR, AMRIT BAZAR PATRIKA, Vs. STATE
|
April 8, 1935 |
|
IN RE: UPENDRA KUMAR MITRA Vs. STATE
|
May 31, 1935 |
|
IN RE: VICTOR JUDAH Vs. NISSIM AARON JUDAH
|
December 17, 1935 |
|
IN THE MATTER OF KESHARDEO CHAMRIA Vs. STATE
|
March 10, 1935 |
|
INAYAT KHAN Vs. HARBANS LAL
|
October 9, 1935 |
|
INDERDEO NARAYAN Vs. DURGA PRASAD SINGH
|
November 29, 1935 |
|
INDERDEO TIWARI Vs. RAM BAN BIJAY PRASAD SINGH
|
August 9, 1935 |
|
INDERJIT RAI Vs. GAJADHAR RAJ
|
March 5, 1935 |
|
INDIAN IRON AND STEEL CO LTD Vs. BARA GOPAL THAKUR
|
June 25, 1935 |
|
INDIAN RADIO AND CABLE COMMUNICATIONS LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
March 21, 1935 |
|
INDRA CHAND KEJRIWAL Vs. BASROPAN SHAW
|
April 11, 1935 |
|
INDRA CHANDRA BAG Vs. HIRALAL BONG
|
December 12, 1935 |
|
INDU BHUSAN ROY CHOUDHURY Vs. SECYOF STATE
|
July 16, 1935 |
|
IQBAL UDDIN Vs. RAM NATH
|
April 29, 1935 |
|
ISAMODDIN AJMODDIN Vs. AJMODDIN SHAMSODDIN
|
September 11, 1935 |
|
ISHWAR DAYAL Vs. AMBA PRASAD
|
February 18, 1935 |
|
ISHWAR SAHAI Vs. MOTI LAL
|
May 8, 1935 |
|
ISTAHAR KHONDKAR Vs. EMPEROR
|
February 25, 1935 |
|
J E GUBBAY Vs. EMPEROR
|
December 11, 1935 |
|
J K RAU Vs. SNDAVEY
|
October 10, 1935 |
|
J MCIVER AND H HADOW OF HUSON TOD AND CO Vs. KVALRMALAGAPPA CHETTIAR
|
August 16, 1935 |
|
J MCIVER AND H HADOW PARTNERS CARRYING ON BUSINESS UNDER THE NAME AND STYLE OF HUSON TOD AND CO Vs. KVALRMALAGAPPA CHETTIAR
|
October 16, 1935 |
|
JADDU AHIR Vs. EMPEROR
|
March 27, 1935 |
|
JADU DUBE Vs. DASRATH RAI
|
February 22, 1935 |
|
JADU NATH GUHA ROY Vs. KASISWAR GUHA ROY
|
July 30, 1935 |
|
JAFAR BEG Vs. UJAGAR LAL
|
January 28, 1935 |
|
JAFAR HUSAIN Vs. PEAREY LAL
|
February 25, 1935 |
|
JAGABANDHU MISRA Vs. MANAGER, INDIA JUTE MILLS, SERAMPUR
|
August 15, 1935 |
|
JAGADISAN PILLAI Vs. NARAYANAN CHETTIAR
|
November 1, 1935 |
|
JAGADISWARI DEBI Vs. TINKARI BIBI
|
January 22, 1935 |
|
JAGAI KURMI Vs. HARAKH RAJ SINGH
|
February 1, 1935 |
|
JAGANNATH Vs. BHIKAM SINGH
|
August 30, 1935 |
|
JAGATHAMBAL ANNI Vs. PERIATHAMBI NADAR
|
August 19, 1935 |
|
JAGDEO PRASAD Vs. BHAGWAN HAJAM
|
December 20, 1935 |
|
JAGNARAIN TEWARI Vs. EMPEROR
|
May 31, 1935 |
|
JAI DATT TEWARI Vs. DAYA RAM PANT
|
August 27, 1935 |
|
JALMANA VEERARAGHAVALU NAIDU Vs. SURIYANARAYANA PANDA
|
December 13, 1935 |
|
JAMNABAI GULABCHAND GUJARATI Vs. DATTATRAYA RAMCHANDRA GUJARATI
|
September 9, 1935 |
|
JANAKI BAI AMMAL Vs. SRI TIRUCHITRAMBALA VINAYAKAR OF THE TEMPLE BYGANAPATHI ODUVAR, MINOR BY GUARDIAN, VELLI AMMAI, APPOINTED GUARDIAN- AD-LITEM OF MINOR
|
March 26, 1935 |
|
JANAKI NATH RAY Vs. ASAD REZA
|
January 25, 1935 |
|
JANG BAHADUR SINGH Vs. CHHABILA KOIRI
|
November 11, 1935 |
|
JANKI MISIR Vs. BENI SINGH
|
April 30, 1935 |
|
JANKIBAI AMMAL Vs. SRI THIRUCHITRAMBALA VINAYAKAR
|
March 26, 1935 |
|
JATINDRA NATH SAHA Vs. KATIHAR OIL MILLS LTD
|
July 3, 1935 |
|
JAVVADI VENKAYYA Vs. DWARAMPUDI BASIVIREDDI MINOR BY MOTHER AND NEXT FRIEND MANIKYAM
|
May 3, 1935 |
|
JAWAHAR RAM Vs. JHINGURI LAL
|
March 28, 1935 |
|
JAWALA PRASAD CHOBEY Vs. COMMISSIONER OF INCOME TAX, BENGAL
|
March 12, 1935 |
|
JENAVARAM BAILIREDDI Vs. KHATIPULAL SAB
|
April 15, 1935 |
|
JHAKAR SAHU Vs. RAJ KUMAR TEWARI
|
December 6, 1935 |
|
JHAKRI KEWAT Vs. RAM NARESH SAHI
|
January 11, 1935 |
|
JHILLAR RAI Vs. RAJNARAIN RAI
|
March 18, 1935 |
|
JNANENDRA NATH DEY Vs. KSHITISH CHANDRA DEY
|
July 31, 1935 |
|
JOGA BIBI Vs. MESEL SHAIKH
|
July 10, 1935 |
|
JOGENDRA CHANDRA DAS Vs. BIRENDRA LAL DAS CHOWDHURY
|
January 21, 1935 |
|
JOGENDRA NATH GORAI Vs. EMPEROR
|
July 10, 1935 |
|
JOGENDRA NATH KUNDU Vs. JOGNESWAR MANDAL
|
June 18, 1935 |
|
JOGESH CHANDRA DAS Vs. HEM CHANDRA GHOSE
|
May 21, 1935 |
|
JOGESH CHANDRA KHASNAVISH Vs. SURESH CHANDRA NAMADAS
|
January 17, 1935 |
|
JOHABAJ KHAN Vs. SRIKRISHNA DEY
|
November 11, 1935 |
|
JOHN A DAVID Vs. ALAALAGAPPA CHETTIAR
|
February 6, 1935 |
|
JOHN EARNEST EDWARD Vs. RAI JOGENDRA CHANDRA GHOSE BAHADUR
|
February 5, 1935 |
|
JOKHIRAM SAGARMAL Vs. CHAMAN CHOUDHRY
|
December 3, 1935 |
|
JONAB ALI KHAN Vs. SATIS CHANDRA RAY
|
November 26, 1935 |
|
JONNAVARAM BALIREDDI Vs. KHATIPULAL SAB ALIAS ABDUL SATAR
|
April 15, 1935 |
|
JOSEPH ANTHONY SWEENNEY Vs. MERCY BEATRICE CATHERINE SWEENNEY
|
March 18, 1935 |
|
JOTINDRA NATH HALDAR Vs. ASWINI KUMAR MONDAL
|
January 17, 1935 |
|
JOTISH CHANDRA GHOSE Vs. BIRESWAR HALDAR OF BHATPARA
|
March 21, 1935 |
|
JOY GOPAL SINGHA Vs. PROBODH CHANDRA BHATTACHARJEE
|
July 9, 1935 |
|
JOY NARAYAN CHANDRA Vs. MURARI MOHAN CHAKRABARTY
|
May 3, 1935 |
|
JUGAL KISHORE Vs. MRPKBANERJI, OFFICIAL RECEIVER
|
February 4, 1935 |
|
JUGESH CHANDRA BOSE Vs. MAQBUL HUSSAIN
|
November 22, 1935 |
|
JUGESHWAR SINGH Vs. EMPEROR
|
May 2, 1935 |
|
JUPUDI KESAVA RAO Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
October 2, 1935 |
|
JUPUDY KESAVA RAO Vs. COMMISSIONER OF INCOME-TAX
|
October 2, 1935 |
|
JYOTESWAR BANERJEE Vs. SURENDRA NATH GHOSE
|
August 8, 1935 |
|
JYOTI PRASHAD SINGH DEO BAHADUR Vs. BHARAT SHAH BABU
|
November 5, 1935 |
|
JYOTINDRA MOHAN CHOUDHURY Vs. BRIDHIDEYEE BIBI
|
January 14, 1935 |
|
K ADINARAYANASWAMI Vs. RAJAH SIR ANNAMALAI CHETTI, (SUCCESSOR ININTEREST TO PMAVELLIAPPA CHETTIAR)
|
August 1, 1935 |
|
K C MUKERJEE, OFFICIAL RECEIVER Vs. MT RAMRATAN KUER
|
November 12, 1935 |
|
K CHENGALROYA REDDI Vs. UDAI KAVOUR BY HER AGENT MOHANMULL CHOREDA (DECEASED)
|
October 18, 1935 |
|
K G SUBRAMANIA IYER Vs. KVKRISHNA IYER
|
October 31, 1935 |
|
K KANNIAPPA MUDALIAR Vs. SECRETARY OF STATE FOR INDIA-IN-COUNCIL THROUGH THE COLLECTOR
|
March 27, 1935 |
|
K M MOHAMBARAM Vs. RAM NARAYAN BRAHMIN
|
March 26, 1935 |
|
K M S CHIDAMBARAM CHETTIAR, MINOR BY MOTHER AND GUARDIAN VISALAKSHMI ACHI BY HER DULY AUTHORISED AGENT T K SUBRAMANIA AIYAR Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1935 |
|
K MARUDANAYAKAM PILLAI Vs. SUBRAMANIAN CHETTIAR
|
February 6, 1935 |
|
K NARASIMHA PAI Vs. CHANDU
|
February 6, 1935 |
|
K P RAMASWAMI NAICK Vs. LAKSHMANA KUDUMBAN
|
November 26, 1935 |
|
K R M T T THYAGARAJA CHETTIAR Vs. COLLECTOR OF MADURA
|
October 23, 1935 |
|
K S ANANTHANARAYANA IYER Vs. RARICHAN
|
November 12, 1935 |
|
K S VENKATARAMA IYER Vs. PONNUSWAMI PADAYACHI
|
May 2, 1935 |
|
K SANGAPPA Vs. SUNKU SUBBARAYUDU
|
October 23, 1935 |
|
K V A L RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
October 2, 1935 |
|
K V AL RM ALAGAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE
|
December 10, 1935 |
|
K V JAGANNATHA RAO Vs. MAHARAJAH
|
August 9, 1935 |
|
KADAMBERI DEVASWOM URALAN Vs. SECYOF STATE
|
August 21, 1935 |
|
KADAMBERI DEVASWOM URLAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 21, 1935 |
|
KADAPPA BAPURAO DESAI Vs. KRISHTAPPA BACHAPPA DESAI
|
April 16, 1935 |
|
KADIR MOHIDEEN SAHIB Vs. EMPEROR
|
February 11, 1935 |
|
KADU Vs. SREEMATI KOLEMAN BIBI
|
March 22, 1935 |
|
KAIKHUSROO MANEKSHAH TALYARKHAN Vs. GANGADAS DWARKADAS
|
November 8, 1935 |
|
KAILASH NARAIN Vs. GOPI NATH
|
October 31, 1935 |
|
KAILASH NATH Vs. PANDIT CHANDRA BHAN
|
February 5, 1935 |
|
KAILASH PATI SAHAI Vs. JAGARNATH RAI
|
March 13, 1935 |
|
KAKU CHENCHURAMANA REDDI Vs. PALAPU ARUNACHALAM
|
April 24, 1935 |
|
KALAHASTHI MUNUSAMIAH Vs. UMADERJAH RAJE DAMARA KUMARA VENKATA LINGAM NAYANIM BAHADUR VARU, RAJA OF KALAHASTHI
|
February 15, 1935 |
|
KALI KUMARI BAISNABI Vs. MONO MOHINI BAISNABI
|
July 17, 1935 |
|
KALIYATHAN KRISHNAN Vs. AKKANISSERI MANIKKOTH KOLLARATH GOPALAKURUP
|
March 22, 1935 |
|
KALLARA KAMBIKANOM MEATHALE VEETIL CHINDAN KAIMAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
|
January 28, 1935 |
|
KALLEPALLE KRISHNAMURTHI Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
|
April 29, 1935 |
|
KALLU Vs. MTJAYANTI
|
February 15, 1935 |
|
KALLU MAL Vs. LGANESHI LAL
|
October 23, 1935 |
|
KALOORAM AGARWALLA Vs. JONISTHA LAL CHAKRABARTY
|
July 15, 1935 |
|
KALP NATH CHAND Vs. SAMAR DHUJ CHAND
|
March 26, 1935 |
|
KAMAKSHI CHETTIAR Vs. THANGAMUTHU NADAR
|
February 8, 1935 |
|
KAMAL KRISHNA SIRCAR Vs. EMPEROR
|
July 17, 1935 |
|
KAMESWAR SINGH Vs. KULADA PROSAD SAHU
|
July 26, 1935 |
|
KAN KUAR Vs. ATAL BEHARI LAL
|
March 29, 1935 |
|
KANCHAMALAI PATHAR Vs. RYSHAHAJI RAJAH SAHIB (DECEASED)
|
October 2, 1935 |
|
KANDADI APPANA KRISHNAMACHARY Vs. SRIMAN MADABHUSHI SIMHADRI APPALACHARYULU
|
November 28, 1935 |
|
KANDAN MAJHI Vs. KULADA PROSAD RAY
|
February 19, 1935 |
|
KANDHE Vs. JHANJAN LAL
|
September 5, 1935 |
|
KANHAIYA LAL Vs. ABDULLAH
|
November 13, 1935 |
|
KANHAIYA LAL Vs. PTSHEVA LAL
|
August 20, 1935 |
|
KANHYA LAL MISSIR Vs. MTHIRA BIBI
|
October 2, 1935 |
|
KANHYALAL BHARGAVA Vs. BANWARI LAL
|
August 22, 1935 |
|
KANNAMMAL Vs. MUTHUKUMARASWAMI CHETTY
|
October 9, 1935 |
|
KANNIAMMAL Vs. BALAKRISHNA THARVADY
|
January 28, 1935 |
|
KANTHIMATHI AMMAL Vs. GANESA AIYAR INSANE BY HIS WIFE AND NEXT FRIEND PICHAMMAH
|
August 5, 1935 |
|
KAPILDEV MALAVIYA Vs. CHIEF JUSTICE AND JUDGES OF THE HIGH COURT
|
February 11, 1935 |
|
KARNAM VENKATASESHAYYA Vs. KARNAM RAMARAJU
|
February 4, 1935 |
|
KARUMOORI NARASIMHAMURTHY Vs. OFFICIAL RECEIVER
|
September 20, 1935 |
|
KARUPPATTI ALIAS THAYAMMAL Vs. SINGARAVELU PILLAI (DECEASED) AND MANIKKAM PILLAI, LR
|
March 15, 1935 |
|
KARUPPAYYA THEVAR Vs. SUBBAYYA THEVAR
|
August 21, 1935 |
|
KASHIRAM JHUNJHUNWALLA Vs. (FIRM) HURDUT RAI GOPAL RAI
|
January 25, 1935 |
|
KASTHURI VARADHANAMMA Vs. THANAMALA MUNISWAMI REDDI
|
December 20, 1935 |
|
KAVANNA VANA KOWNDAPPA MUDALI Vs. VANJAMMAL
|
August 27, 1935 |
|
KAZA GANGAYYA Vs. (ALLADA) SESHAGIRI RAO
|
April 17, 1935 |
|
KEDAR NATH Vs. EMPEROR
|
July 31, 1935 |
|
KEDAR NATH Vs. EMPEROR
|
March 6, 1935 |
|
KEDAR NATH GOENKA Vs. BHAGWAT PRASAD KUMAR
|
September 30, 1935 |
|
KEDAR NATH GOENKA Vs. MUNSHI RAM NARAIN LAL
|
June 4, 1935 |
|
KEDAR NATH MOYRA Vs. GOLLAM HOSSAIN MOLLAH
|
April 11, 1935 |
|
KEESARI SANTAMMA Vs. KANUMATHAREDDI VENKATRAMIREDDI
|
March 13, 1935 |
|
KESANUPALLI VENKATARAYUDU Vs. AYINA KHASIM SAHEB
|
May 2, 1935 |
|
KESHAB DEO Vs. BRAJENDRA KUMAR BHATTACHARJI, OFFICIAL RECEIVER
|
February 6, 1935 |
|
KESHAB PRUSTI Vs. ANANTA MAHANTY
|
December 11, 1935 |
|
KHAJE HABIBULLA Vs. BEPIN CHANDRA RAI
|
November 28, 1935 |
|
KHAZAN SINGH Vs. EMPEROR
|
March 26, 1935 |
|
KHITISH CHANDRA BOSE Vs. NANURAM MAKLANIA
|
May 24, 1935 |
|
KHUBLAL SINGH Vs. ISHRI PRASAD
|
November 28, 1935 |
|
KHUDAWAND KARIM KHALESAN-FI-SABIL ALLAH Vs. (BABU) NARENDRA NATH
|
October 3, 1935 |
|
KINEI MAJHI Vs. GOBIND PRASAD SINGH
|
November 12, 1935 |
|
KING-EMPEROR Vs. DAHU RAUT
|
March 1, 1935 |
|
KIRAN CHANDRA PRAMANIK Vs. PURNA CHANDRA PRAMANIK
|
July 29, 1935 |
|
KISHORI KISHORE MISHRA Vs. EMPEROR
|
January 29, 1935 |
|
KISSONDAS PREMCHAND Vs. JIVATLAL PRATAPSHI AND CO
|
December 20, 1935 |
|
KM KR KM KUPPAN CHETTIAR Vs. KUTTIA KOUNDAN
|
February 28, 1935 |
|
KONCHADU DALAYYA Vs. MALLA SUNDARA NARAYANA
|
July 25, 1935 |
|
KONDI RENA ATHMARAM CHETTIAR Vs. KONDI MANA SARASWATHI AMMAL
|
November 18, 1935 |
|
KONGOT PUTHEN VEETHIL AMMAL ALIAS DEVAKI AMMA Vs. NAGAPPAN NAIR KARNAVAN
|
December 6, 1935 |
|
KONGOT PUTHEN VEETLIL AMMU Vs. KONGOT PUTHEN VEETLIL NAGAPPAN NAIR KARMAVAN
|
December 6, 1935 |
|
KORRAPATI SREERAMULU Vs. NADELLA RAMAKRISHNAYYA
|
December 5, 1935 |
|
KOSARAJU PEDA SUBBAYYA Vs. MORAVANENI VEERAYYA
|
February 11, 1935 |
|
KOYA ANKAMMA Vs. KONAGANCHI KAMESWARAMMA
|
October 29, 1935 |
|
KR GIRWAR SINGH Vs. RAM SARUP
|
August 6, 1935 |
|
KR NANDAN SINGH Vs. MUSAMMAT SUNDAR KUAR
|
December 18, 1935 |
|
KRISHNA CHANDRA DHENKI Vs. EMPEROR
|
February 7, 1935 |
|
KRISHNA CHANDRA RUDRAPAL Vs. KHAN MAMUD BEPARI
|
December 13, 1935 |
|
KRISHNAJI HARI DHAMDHERE Vs. GOPAL NARAYAN DHAMDHERE
|
September 17, 1935 |
|
KRISHNARAO ANANDRAO BARGAL Vs. SECRETARY OF STATE FOR INDIA
|
January 18, 1935 |
|
KRISHNASWAMI PILLAI Vs. AMINJIKARAI SRI EKAMBARESWARAR DEVASTHANAM
|
February 27, 1935 |
|
KRISHNAYYA RAO Vs. VENKATA KUMARA MAHIPATHI SURYA RAO
|
June 28, 1935 |
|
KRISTO KAMINI DEBI Vs. GIRISH CHANDRA MONDAL
|
May 22, 1935 |
|
KUBER SINGH Vs. RAMCHANDRA BHUNJA
|
September 13, 1935 |
|
KUER MOHAMMAD ASHRAF ALI KHAN Vs. BEHARI LAL
|
November 8, 1935 |
|
KUMAR BIRENDRA NATH ROY BAHADUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 29, 1935 |
|
KUMAR RAJ KRISHNA PRASAD LAL SINGHA DEO Vs. BARABANI COAL CONCERN LTD
|
March 4, 1935 |
|
KUMUD NATH DAS SAHA Vs. GOVERNMENT PLEADER
|
June 12, 1935 |
|
KUMUD NATH DAS SAHA Vs. KUNJABALA DASSYA
|
April 11, 1935 |
|
KUNWAR BASANT SINGH Vs. KUNWAR BRIJRAJ SARAN SINGH
|
May 17, 1935 |
|
KUNWAR LALLAJEE Vs. RAM DAYAL
|
October 23, 1935 |
|
KUNWAR SEN Vs. EMPEROR
|
April 4, 1935 |
|
KUPPUSWAMY CHETTY Vs. AYYAMMAI AMMAL
|
February 4, 1935 |
|
KUSH DAN KHAN KABULI Vs. OFFICIAL ASSIGNEE
|
April 8, 1935 |
|
KUSUM KAMINI ROY Vs. APURBA KUMAR HAZRA
|
August 13, 1935 |
|
KUSUM KUMARI Vs. DEBI PROSAD DHANDHANIA
|
November 28, 1935 |
|
KUSUM KUMARI DEVI Vs. GAYANATH PRAMANIK
|
August 28, 1935 |
|
KUTHIRAVATTAH KOTTAYIL CHATHANNI RAYIRAN Vs. THIRUNILAI GRAMOM KUPPU PATTAR S SON NARAYANA AYYAR
|
February 19, 1935 |
|
KUTTIKRISHNA MENON Vs. MMPURUSHOTHAMAN NAMBUDIRI
|
October 7, 1935 |
|
L A KRISHNA AIYAR Vs. ARUNACHALAM CHETTIAR
|
March 28, 1935 |
|
L A KRISHNA AYYAR Vs. ARUNACHALAM CHETTIAR
|
April 12, 1935 |
|
L BISHAMBHAR NATH Vs. EMPEROR
|
April 1, 1935 |
|
L C T S P SUBRAMANIAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1935 |
|
L C T S P SUBRAMANYAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
September 18, 1935 |
|
L DINA NATH Vs. COLLECTOR OF FARRUKHABAD
|
October 15, 1935 |
|
L PARSOTAM SARAN Vs. LBANKEY LAL
|
September 5, 1935 |
|
L RAMSARUP Vs. LPEARE LAL
|
January 2, 1935 |
|
L SHIAM LAL Vs. SHIAM LAL
|
September 3, 1935 |
|
L SUNDER LAL Vs. RAHAT ALI KHAN
|
March 29, 1935 |
|
LACHHMAN DAS Vs. MTGULAB DEVI
|
October 3, 1935 |
|
LACHMAN PRASAD Vs. EMPEROR
|
July 8, 1935 |
|
LAKHAMGOWDA BASAPRABHU SARDESAI Vs. JAMBHU TAVANAPPA ADAKE
|
February 26, 1935 |
|
LAKHMI CHAND Vs. MT ANANDI
|
July 15, 1935 |
|
LAKSHMI Vs. (KAKIYIL PUTHANPURA VEETTIL) KALU
|
December 2, 1935 |
|
LAKSHMI ALIAS AMMAKUTTI AMMA Vs. KAKKIYIL PUTHANPURA VETTIL KALU ALIAS AMMU AMMA S SON ACHUTHA NAIR
|
December 2, 1935 |
|
LAKSHMI AMMAL Vs. RATNA NAICKER
|
March 8, 1935 |
|
LAKSHMICHAND RAJMAL Vs. GOPIKISAN BALMUKUND
|
November 8, 1935 |
|
LAL BEHARI SINGH Vs. MAHABIR MAHTON
|
October 16, 1935 |
|
LAL BEHARY SAHA Vs. BIMALAPADA MAJUMDAR
|
August 9, 1935 |
|
LAL GIRWAR LAL Vs. DAU DAYAL
|
February 6, 1935 |
|
LAL NARAIN SINGH Vs. UGESHWARDHARI SINGH
|
November 27, 1935 |
|
LALA RAGHUNATH SAHAI Vs. BABU KUNJ BEHARI LALL
|
September 15, 1935 |
|
LALA SOHAN LAL Vs. EMPEROR
|
December 3, 1935 |
|
LALCHAND Vs. COMMISSIONER OF INCOME TAX, BENGAL
|
March 9, 1935 |
|
LALCHAND DEEPCHAND Vs. BAIJNATH JUGAL KISHORE
|
November 22, 1935 |
|
LALIT KISHORE MITRA Vs. NATHU MANDAL
|
June 28, 1935 |
|
LALIT MOHAN MUKHOPADHYA Vs. HARA MOHAN BANIKYA CHOWDHURY
|
January 21, 1935 |
|
LALLU SINGH Vs. (LALA) CHANDER SEN
|
February 20, 1935 |
|
LALLUBHAI CHAKUBHAI JARIWALA Vs. CHIMANLAL CHUNILAL AND CO
|
April 3, 1935 |
|
LANGOJU TAVUDU Vs. VEERINI VENKATARATNAM AND FIVE ORS
|
February 26, 1935 |
|
LATUR RAI Vs. BHAGWAN DAS
|
November 11, 1935 |
|
LAXMI BHANDER LTD Vs. PURNA CHANDRA DUTTA BANIK
|
August 28, 1935 |
|
LI TSE SHI Vs. PONG TSOI CHING
|
October 10, 1935 |
|
LIEUT BASIL DOUGLAS HOPE DUNBAR Vs. MRSEVELYN DIANA HOPE DUNBAR
|
April 5, 1935 |
|
LILADHAR NEMCHAND Vs. RAWJI JUGJIWAN
|
February 15, 1935 |
|
LOKENDRA LAL PAL CHOUDHURY Vs. EMPEROR
|
April 4, 1935 |
|
LUXMAN CHANDRA MISTRY Vs. CHARU CHANDRA MITTRA
|
June 13, 1935 |
|
M A ADAMS Vs. EMPEROR
|
March 29, 1935 |
|
M AR RM M ANNAMALAI CHETTIAR Vs. ALACTSOLAYAPPA CHETTIAR
|
January 16, 1935 |
|
M MON SINGH Vs. MOTHI BAI
|
December 13, 1935 |
|
M NIAZ AHMAD KHAN Vs. ABDUL LATIF
|
May 9, 1935 |
|
M R ALAGARAPPA REDDIAR Vs. KALAGIRISAMI NAICK
|
February 5, 1935 |
|
M R ANANTHANARAYANA AIYAR Vs. RARICHAN (MINOR) BY GUARDIAN UNNOOLI ALIAS MADHAVI
|
November 12, 1935 |
|
M R ANANTHANARAYANA IYER Vs. RARICHAN
|
November 12, 1935 |
|
M V MARULA SIDHAYYA Vs. GADIGI MUDDAPPA
|
April 10, 1935 |
|
M ZAHUR HUSAIN Vs. CHURA SINGH
|
December 17, 1935 |
|
MADAN MOHAN Vs. RAM CHANDER RAO
|
March 13, 1935 |
|
MADDALI MACHAMMA Vs. CHAPARALA KANAKAMMA
|
April 10, 1935 |
|
MADDALI VISWESWARA RAO, BEING MINOR BY MOTHER AND GUARDIAN VENKATAMMA Vs. MADDALA SURYARAO
|
October 18, 1935 |
|
MADDIPATLA AGNIHOTRA DEEKSHITALU Vs. RAMAVARAPU VENKATARAMAYYA
|
October 3, 1935 |
|
MADHAVJEE DAMODAR THACKERSAY AND ANOTHER (EXECUTORS) Vs. COMMISSIONER OF INCOME TAX, BOMBAY
|
December 31, 1935 |
|
MADRAS AND SOUTHERN MAHRATTA RY CO LTD Vs. RAVI SHING DEEPSING AND CO
|
June 12, 1935 |
|
MADURA MUNICIPALITY Vs. RAMAN SERVAI
|
September 17, 1935 |
|
MAHABIR Vs. ANJUMAN WAZIFATUL MUSLIMIN
|
May 3, 1935 |
|
MAHABIR PRASAD Vs. RAGHUNANDAN LAL
|
April 17, 1935 |
|
MAHABIR PRASAD MARWARI Vs. SYED SHAH MOHAMMAD YEHIA
|
September 23, 1935 |
|
MAHABIR PRASAD SARAOJI Vs. MTJAIDAYI BIBI
|
September 2, 1935 |
|
MAHABOOB KHAN SAHIB Vs. BGOVINDARAJULU NAIDU
|
October 29, 1935 |
|
MAHADEB PAL Vs. SIBU CHARAN PAL
|
July 12, 1935 |
|
MAHARAJ BAHADUR SINGH Vs. MAFIZUDDIN CHOWDHURY
|
December 13, 1935 |
|
MAHARAJ KUMAR GOPAL SARAN NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX
|
May 28, 1935 |
|
MAHARAJA BAHADUR GURU MOHADEV ASRAM PROSAD SAHI OF HATHWA Vs. HASTINGS EVELYN BEAL
|
August 16, 1935 |
|
MAHARAJADHIRAJ KAMESHWARA SINGH BAHADUR OF DARBHANGA Vs. PHEROZSHA MERWANJI NANABHOY MEHTA
|
August 19, 1935 |
|
MAHATABUDDIN MIA Vs. MAHAMMAD NAZIR JODDAR
|
August 16, 1935 |
|
MAHENDRA NARAYAN ROY CHAUDHURY Vs. DAKSHINA BANJAN ROY CHAUDHURY
|
March 19, 1935 |
|
MAHENDRA SINGH Vs. SHANKAR DAYAL SINGH
|
October 1, 1935 |
|
MAHESH PRASAD Vs. SHYAM LAL
|
May 8, 1935 |
|
MAHESHWAR CHARAN Vs. DINESHWARI CHARAN
|
October 14, 1935 |
|
MAHIM CHANDRA GUHA DEB BARMAN Vs. SECYOF STATE
|
April 19, 1935 |
|
MAHOMED OOSMAN Vs. ESSACK SALEH MAHOMED VANJARA
|
April 1, 1935 |
|
MAHOMMED MAYENUDDIN MEA Vs. PRODYOT KUMAR TAGORE
|
April 8, 1935 |
|
MAIKU Vs. EMPEROR
|
December 15, 1935 |
|
MAJETI VENKATASURYA SUBBARAYUDU SOWCAR, BEING MINOR BY MOTHER AND NEXT FRIEND VENKATASURYA SATYA PARVATAMBA NOW DECLARED A MAJOR AND THE GUARDIAN DISCHARGED Vs. MAJETI BAPANNARAO SOWCAR
|
January 30, 1935 |
|
MAKHAN LAL CHATTERJEE Vs. EMPEROR
|
August 7, 1935 |
|
MAKHAN LAL SAMADDER Vs. KHAGENDRA NATH CHAKRAVARTY
|
November 29, 1935 |
|
MAKUND RAM KATHOLIA Vs. HARBANS LAL
|
May 2, 1935 |
|
MANAGING COMMITTEE, GEORGE HIGH SCHOOL Vs. ABDUL KARIM KHAN
|
April 30, 1935 |
|
MANCHERSHA ARDESHIR DEVIERWALA Vs. ISMAIL IBRAHIM PATEL
|
December 3, 1935 |
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MANDAPAKA SUDARSANA RAO Vs. VARADA KAMESWARA RAO NAIDU
|
March 6, 1935 |
|
MANICKA MUDALI Vs. VABDUL KARIM SAHIB
|
April 1, 1935 |
|
MANILAL LALLUBHAI Vs. BHARAT SPINNING AND WEAVING CO LTD
|
September 10, 1935 |
|
MANINDRA NATH SEN Vs. KHUDIRAM DAS
|
December 18, 1935 |
|
MANIRUDDIN BEPARI Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS, DACCA MUNICIPALITY
|
April 16, 1935 |
|
MANIYAM SIDDAMA NAICKEN Vs. NANJAPPA GOUNDAN
|
April 2, 1935 |
|
MANMATHA NATH SIRKAR Vs. UNION BOARD OF DHATRIGRAM
|
March 14, 1935 |
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MANNI GIR Vs. AMAR JATI CHELA
|
October 21, 1935 |
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MANORAMA DEBI Vs. WAJADI ACAN
|
January 25, 1935 |
|
MANORANJAN RAI Vs. SRIJUKTA MUNSHI SELAMUDDIN AHMED CHAUDHURI
|
February 15, 1935 |
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MAQBUL AHMAD Vs. ONKAR PRATAP NARAIN SINGH
|
February 7, 1935 |
|
MARITIME NATIONAL FISH, LTD Vs. OCEAN TRAWLERS LTD
|
April 12, 1935 |
|
MARIYAYYA SHIDRAMAYYA HIREMATH Vs. CHANVIRANGOUDA VIRANGOUDA PATIL
|
April 17, 1935 |
|
MARWARI STORES, LTD Vs. GOURI SHANKER GOENKA
|
November 13, 1935 |
|
MASSEYS (1930), LIMITED Vs. CRKRISHNASWAMI AIYAR
|
February 5, 1935 |
|
MATAM LINGAYYA Vs. ANUMALA VENKATAPATHY
|
February 11, 1935 |
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MATHURA SINGH Vs. RAMA RUDRA PRASHAD SINHA
|
April 26, 1935 |
|
MATHURADAS VASSANJI Vs. RAIMAL HIRJI
|
March 4, 1935 |
|
MATI LAL DE Vs. EMPEROR
|
August 6, 1935 |
|
MAULA DAD KHAN Vs. SRI THAKUR RADHA KAULJI
|
February 22, 1935 |
|
MAULVI OMAR ALI BARLASHKAR Vs. JNAN RANJAN MITRA
|
March 19, 1935 |
|
MEHRZIA BEGAM Vs. GULZAR SINGH
|
March 7, 1935 |
|
MERCANTILE BANK OF INDIA, LTD Vs. CENTRAL BANK OF INDIA, LTD
|
January 24, 1935 |
|
MEWA SINGH Vs. BENI MADHO SINGH
|
February 1, 1935 |
|
MIDNAPORE PEOPLE S URBAN CO-OPERATIVE CREDIT SOCIETY, LTD Vs. BHUPENDRA NATH BASU
|
January 4, 1935 |
|
MIKSE MARAK Vs. RAJA JOGENDRA NARAYAN BHUP BAHADUR
|
February 13, 1935 |
|
MINOR E R GURUNATHA CHETTIAR BY NEXT FRIEND ANGAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SALEM
|
November 18, 1935 |
|
MINOR PALANI VELU Vs. SOMASUNDARAM PILLAI
|
May 2, 1935 |
|
MIR NASIRUDDIN AHMED KHAN Vs. SECRETARY OF STATE FOR INDIA
|
March 4, 1935 |
|
MIRU Vs. RAMGOPAL
|
April 2, 1935 |
|
MISRA RANGNATH Vs. MISRA MURARI LAL
|
November 29, 1935 |
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MODONO MAHONO DEO Vs. KUNJA BEHARI ANANGA BHIMA DEO
|
March 18, 1935 |
|
MOHAMAD YUSUF Vs. MOHAMAD WAHEED
|
December 3, 1935 |
|
MOHAMMAD ALAM Vs. BABULAL MARWARI
|
November 11, 1935 |
|
MOHAMMAD ESAHAQUE MIA CHOUDHURY Vs. ANANDA CHANDRA SAHA
|
August 28, 1935 |
|
MOHAMMAD GORIB HOSSAIN MIA Vs. SMHALIMANNESSA BIBI
|
June 12, 1935 |
|
MOHAMMAD SALEUDDIN Vs. EMPEROR
|
January 29, 1935 |
|
MOHAMMAD SOLEMAN MOLLA Vs. TASADDUQ HOSSAIN
|
June 17, 1935 |
|
MOHAMMAD TAKI KHAN Vs. JANG SINGH
|
March 12, 1935 |
|
MOHAMMAD YAR KHAN Vs. PURAN PERSHAD
|
February 6, 1935 |
|
MOHAMMED ALI KHAN Vs. KANAILAL HALDAR
|
June 5, 1935 |
|
MOHAN LAL Vs. EMPEROR
|
January 16, 1935 |
|
MOHAN LAL RAM GOPAL Vs. UDAI RAM-SEWA RAM
|
December 10, 1935 |
|
MOHENDRA NATH BANERJEE Vs. RANI SRIMATI HARSHAMUKHI DASSI, EXECUTRIX TO THE ESTATE OF LATE RAJA MANINDRA CHANDRA SINHA
|
March 27, 1935 |
|
MOHESH CHANDRA MALI Vs. GANGAMAYEE MAZUMDAR
|
February 11, 1935 |
|
MOHINI MOHAN MITRA Vs. RADHA SUNDARI DASI
|
April 9, 1935 |
|
MOHOMED MOHSEN ALI Vs. ROY KSHITISH BHUSAN ROY BAHADUR
|
May 9, 1935 |
|
MOHRU LAL Vs. EMPEROR
|
November 4, 1935 |
|
MOLVI MUHAMMAD UMAR KHAN Vs. NAZIRUDDIN AHMAD MINAI
|
April 16, 1935 |
|
MONO MOHAN Vs. KALI KINKAR CHAKRAVARTY
|
August 26, 1935 |
|
MONOHAR MUKERJI Vs. BHUPENDRA NATH MUKERJI
|
December 3, 1935 |
|
MONTREAL TRUST CO Vs. BRITISH COLUMBIA LAND AND INVESTMENT AGENCY, LTD
|
November 15, 1935 |
|
MOTI LAL Vs. EMPEROR
|
December 4, 1935 |
|
MOTI LAL Vs. EMPEROR
|
April 5, 1935 |
|
MOTI LAL DAGA Vs. SUSIL KUMAR MUKHERJEE
|
August 27, 1935 |
|
MOTI LAL ROY Vs. EMPEROR
|
February 11, 1935 |
|
MOTI SINGH Vs. DEOKI SINGH
|
November 21, 1935 |
|
MOTILAL CHIMANRAM Vs. SARUPCHAND PRITHIRAJ
|
November 7, 1935 |
|
MOTURI VEERAYYA Vs. PVSREENIVASA RAO
|
January 29, 1935 |
|
MOTURI VEERAYYA Vs. RAO BAHADUR PVSRINIVASA RAO, THE OFFICIAL RECEIVER AND 12 ORS
|
January 29, 1935 |
|
MR K C MUKHERJI, OFFICIAL RECEIVER Vs. KHAJEMALI KHAN
|
January 14, 1935 |
|
MR KAPLIDEVA MALVIYA Vs. HON BLE THE CHIEF JUSTICE AND THE HON BLE JUDGES OF THE HIGH COURT AT ALLAHABAD
|
February 11, 1935 |
|
MRINALINI DEBI Vs. HARLAL ROY
|
December 17, 1935 |
|
MRS HIRABAI D DESAI AND SONS Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
December 31, 1935 |
|
MT AMNA Vs. RATAN LAL
|
February 22, 1935 |
|
MT ANWARI JAN Vs. BALDUA
|
September 16, 1935 |
|
MT ASGHARI BEGAM Vs. KANHAIYA LAL
|
December 2, 1935 |
|
MT BASANTI DEVI Vs. MTSAHODRA
|
August 2, 1935 |
|
MT BASHIRAN Vs. MOHAMMAD ABRAR
|
March 7, 1935 |
|
MT BIBI ZAINAB Vs. MUHAMMAD AYUB
|
December 13, 1935 |
|
MT CHHATARPALI Vs. MTKALAP DEI
|
September 26, 1935 |
|
MT DHANPATTI Vs. BADRI SINGH
|
March 18, 1935 |
|
MT EHATISHAMMUNNISA Vs. MIR HADI ALI
|
March 28, 1935 |
|
MT HORIL KUER Vs. RAJAB ALI
|
October 30, 1935 |
|
MT HUMELA Vs. ORI SAHOO
|
January 24, 1935 |
|
MT JOERA BIBI Vs. MTFATMA
|
February 18, 1935 |
|
MT KISHAN DEI Vs. MANGAL SEN
|
April 1, 1935 |
|
MT LAIKUNNISSA Vs. DURGA DASS MUKHARJI
|
December 23, 1935 |
|
MT LATIFUNNISSA Vs. NAJMUDDIN SHAH
|
May 1, 1935 |
|
MT MAHARAJI Vs. BHAGWATI PRASAD
|
November 21, 1935 |
|
MT MAHGINIYA Vs. SRI RAM CHANDRAJI
|
January 28, 1935 |
|
MT MUNIRAN Vs. ALI HUSAIN
|
February 20, 1935 |
|
MT NAND RANI Vs. KRISHNA SAHAI
|
March 11, 1935 |
|
MT QUDSIA JAN Vs. ZAHID HUSAIN
|
January 9, 1935 |
|
MT RASHIDA KHATUN Vs. MTFAIYAZ BIBI
|
October 9, 1935 |
|
MT RUWAIYA KHATUN Vs. MTMAQBUL FATMA
|
September 13, 1935 |
|
MT SHAH JAHAN BEGAM Vs. GHULAM RABANI
|
March 27, 1935 |
|
MT SHAHZADI BEGAM Vs. ALAKH NATH
|
March 7, 1935 |
|
MT SHAMRATI KOER Vs. KALIKA SINGH
|
March 12, 1935 |
|
MT SHEOKUMARI Vs. MATHURA RAM
|
December 9, 1935 |
|
MT SHYAMA Vs. SHANKAR
|
April 23, 1935 |
|
MT SWARASWATI Vs. WALI
|
February 13, 1935 |
|
MT WASIMA Vs. EMPEROR
|
February 14, 1935 |
|
MUDDA VERRAPPA Vs. EMPEROR
|
January 24, 1935 |
|
MUHAMMAD AHMAD KHAN Vs. EMPEROR
|
November 18, 1935 |
|
MUHAMMAD GOSUKANI Vs. MUHAMMAD SEKKA MARACAYAR
|
October 18, 1935 |
|
MUHAMMAD HOSSAIN Vs. BHOLANATH DAS
|
July 22, 1935 |
|
MUHAMMAD KHALIL Vs. EMPEROR
|
December 3, 1935 |
|
MUHAMMAD MUSA Vs. QASIM HUSAIN
|
March 13, 1935 |
|
MUHAMMAD MUSTAFA ALI KHAN Vs. DISTBOARD
|
January 22, 1935 |
|
MUHAMMAD QULI KHAN Vs. MUSAMMAT MUBARAK FATIMA
|
January 18, 1935 |
|
MUHAMMAD QULIKHAN Vs. MTMUBARAK FATIMA
|
January 18, 1935 |
|
MUKAND LAL Vs. GAYA PRASAD
|
March 6, 1935 |
|
MUKARAM MARWARI Vs. MOHAMMAD HOSSAIN
|
January 11, 1935 |
|
MUKHRAM RAI Vs. CHANDRADEEP RAI
|
September 3, 1935 |
|
MUKUND JHA Vs. DHORUP NARAIN JHA
|
November 15, 1935 |
|
MULLU Vs. EMPEROR
|
March 27, 1935 |
|
MULUKTLA ACHUTA RAMAYYA GARU Vs. OFFICIAL RECEIVER
|
March 27, 1935 |
|
MULUKUTLA ATCHUTA RAMAYYAGARU Vs. OFFICIAL RECEIVER, EAST GODAVARI
|
March 27, 1935 |
|
MUMTAZ HUSAIN Vs. BABU BRAHMANAND
|
November 20, 1935 |
|
MUNICIPAL BOARD Vs. KRISHNA AND CO
|
February 13, 1935 |
|
MUNICIPAL CORPORATION Vs. HAJI EISA HAJI OOSMAN
|
September 20, 1935 |
|
MUNICIPAL CORPORATION OF BOMBAY Vs. HORMUSJI MANECKJI CHOWNA
|
July 9, 1935 |
|
MUNICIPAL COUNCIL OF TELLICHERRY REPRESENTED BY ITS CHAIRMAN Vs. CHOWUKKARAN VALIAYAPURAYIL MAYANKUTTI KEYI
|
April 13, 1935 |
|
MUNICIPAL COUNCIL THROUGH ITS CHAIRMAN Vs. STHIRUMALAI AIYANGAR
|
February 18, 1935 |
|
MUNICIPALITY OF DHULIA Vs. NEW PRATAP SPINNING, WEAVING AND MANUFACTURING COMPANY LIMITED
|
April 1, 1935 |
|
MUNNA LAL Vs. EMPEROR
|
April 4, 1935 |
|
MUNSHI MAHTON Vs. JUGESWARI PRASAD SINGH
|
December 4, 1935 |
|
MUNSHI MUHAMMAD-UD-DIN Vs. BHUPAN
|
March 8, 1935 |
|
MUNSHI RAM Vs. EMPEROR
|
September 6, 1935 |
|
MUNSHI SINGH Vs. PEYARA SINGH
|
August 9, 1935 |
|
MURAHARI REDDI (DECEASED) Vs. CHENRAYA GOUNDAN
|
January 28, 1935 |
|
MURHARI NARAYAN TELI Vs. NARAYAN BALVANT KASTURE
|
July 3, 1935 |
|
MUSAMMAT RASUL BIBI Vs. MOOSA SOLEMAN SALEJI
|
May 13, 1935 |
|
MUSAMMAT RUQAIYA KHATUN Vs. MUSAMMAT MAQBUL FATMA
|
September 13, 1935 |
|
MUTHALAGAPPA CHETTIAR (DECEASED) Vs. NAVANESTHESWARA GURUKKAL
|
February 28, 1935 |
|
MUTHAPPA CHETTY Vs. RAMAN CHETTY
|
January 18, 1935 |
|
MUTHAYYA KONE Vs. RAKAPPAN AMBALAM BY AUTHORISED AGENT PERUMAL AMBALAM
|
October 30, 1935 |
|
MUTHU K R A R P L ARUNACHALAM CHETTIAR Vs. RANGASWAMI CHETTIAR
|
September 30, 1935 |
|
MUTHUKARUPPA PILLAI ALIAS MUTHUKARUPPA MANIAM (DECEASED), RAJAGOPAL MANIAM Vs. ANNAMALAI CHETTIAR, MINOR, THROUGH HIS FATHER AND GUARDIAN SOMASUNDARAM CHETTI
|
March 8, 1935 |
|
MUTYALA DORAYYA Vs. MARINA MANGAMMA
|
March 28, 1935 |
|
N C KRISHNA AYYAR Vs. PIERCE LESLIE AND CO
|
August 30, 1935 |
|
N G N RENGASAWMY CHETTY Vs. PKNATESA CHETTY
|
January 24, 1935 |
|
N H M ABDUL CADER Vs. S L AHAMADO LEBBE MARIKAR
|
November 8, 1935 |
|
N K VENKATESAN Vs. BRAMA RAO, OFFICIAL LIQUIDATOR
|
October 2, 1935 |
|
N M ROSHAN UMAR KARIM AND CO A FIRM CARRYING ON BUSINESS IN PARTNERSHIP Vs. MADRAS AND SOUTHERN MAHARATTA RAILWAY, CO, LTD, REPRESENTED BY ITS AGENT
|
December 2, 1935 |
|
N PL CT MUTHIA CHETTIAR Vs. MINOR RAMAMOORTHI BY HIS GUARDIAN THE HEAD CLERK, SUB-COURT
|
August 8, 1935 |
|
N PL CT MUTHIAH CHETTIAR Vs. MINOR RAMAMURTHI
|
August 8, 1935 |
|
N SUBRAMANIA AIYAR Vs. VSRSRAMASUBBA AIYAR
|
May 2, 1935 |
|
N SUBRAMANIA AYYAR Vs. VSRSRAMASUBBA AYYAR
|
May 2, 1935 |
|
N SUBRAMANIAN NAMBOODRIPAD Vs. KVASUDEVAN NAMOODRIPAD
|
October 20, 1935 |
|
N SUBRAMANIAN NAMBOODRIPAD Vs. KVASUDEVAN NAMBOODIRIPAD
|
October 28, 1935 |
|
N THANGAVELU MUDALIAR Vs. CHENGALVAROYA GURUKKAL
|
January 10, 1935 |
|
NABENDRA KISHORE ROY Vs. KERAMAT ALI MUNSHI
|
December 9, 1935 |
|
NABENDRA KISHORE ROY Vs. ABDUL MAJID
|
February 19, 1935 |
|
NABI KHAN Vs. EMPEROR
|
June 19, 1935 |
|
NADIRSHA HORMUSJI SIDHWA Vs. KRISHNABAI BALA
|
November 15, 1935 |
|
NADUVILE MARATHE IKKALI AMMA S DAUGHTER TAVAZHI MANAGER LAKSHMI AMMA Vs. KARUPPATH AMMALU AMMA S SON SANKARA NARAYANA MENON
|
September 18, 1935 |
|
NAGADEVARA VENKATASUBBAMMA Vs. NAGADEVARA VENKATAESW ARALU, MINOR BY MOTHER AND GUARDIAN SARVALAKSHMAMMA
|
December 2, 1935 |
|
NAGALINGAM PILLAI Vs. ALAGIA MANAVALAM ALIAS KALINGARAYA RAMAKRISHNAN MINOR BY GUARDIAN KALINGARAYA CHOKKALINGAM PILLAI
|
January 16, 1935 |
|
NAGARATHNA MUDALIAR Vs. SAMI PILLAI
|
December 19, 1935 |
|
NAGARUR SUBBARAYUDU Vs. OFFICIAL RECEIVER
|
January 22, 1935 |
|
NAGESHAR MISIR Vs. MTBATUKA KUNWARI
|
March 11, 1935 |
|
NAINA PILLAI Vs. DAIVANAI AMMAL
|
October 22, 1935 |
|
NAIPAL SINGH Vs. JAMES RRSKINNER
|
October 24, 1935 |
|
NAMBURI SURAPARAJU Vs. NULU VENKATARATHNAM
|
December 13, 1935 |
|
NAMBURI VENKATA KRISTNAYYA Vs. KARNEDAN KOTHARI
|
February 21, 1935 |
|
NANAK PRASAD SAHU Vs. MTKASEDA KUMRI
|
November 13, 1935 |
|
NAND KUMAR DUTT Vs. GANESH DAS
|
September 18, 1935 |
|
NANDA LAL GANGULY Vs. DASARATHI MUKHERJEE
|
January 23, 1935 |
|
NANDI REDDI RAMA GOVINDA REDDI Vs. KARREPU LAKSHMI REDDI
|
March 4, 1935 |
|
NANHOON Vs. MTGENDIYA
|
April 10, 1935 |
|
NANKU Vs. EMPEROR
|
July 26, 1935 |
|
NANU RAM POKHARMAL AGARWALA Vs. HEDAYET ALI AHAMMAD
|
August 1, 1935 |
|
NARA NARAYAN MANDAL Vs. AGHORE CHANDRA GANGULI
|
April 18, 1935 |
|
NARAIN Vs. EMPEROR
|
March 12, 1935 |
|
NARAIN CHANDRA BISWAS Vs. EMPEROR
|
December 11, 1935 |
|
NARAIN DAS Vs. PANDIT PERMANAND
|
April 2, 1935 |
|
NARAIN PASI Vs. NANU MISTRI
|
January 14, 1935 |
|
NARAIN SINGH Vs. EMPEROR
|
August 30, 1935 |
|
NARAYAN CHANDRA CHATTERJEE Vs. PANCHU PRAMANIK
|
July 25, 1935 |
|
NARAYAN GANPAT MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
|
August 13, 1935 |
|
NARAYAN PRASAD PANDA Vs. SREEMATI ADARMANI DASI
|
December 11, 1935 |
|
NARAYANASWAMY NAICKER Vs. DDEVARAJA MUDALIAR
|
September 6, 1935 |
|
NARENDRA NATH GHOSE Vs. BEHARI BARAI (BEHARI LAL BARAI IN THE VOKALUTNAMAH)
|
March 18, 1935 |
|
NARESH CHANDRA DUTTA Vs. GIRISH CHANDRA DAS
|
February 22, 1935 |
|
NARSHINGAPPA PARASAPPA CHAVAN Vs. TIPPANNA BHIMJEPPA SANTANAVAR
|
December 11, 1935 |
|
NASIRUDDIN AHMED Vs. HAJI MAHAMMAD YUSUF
|
July 6, 1935 |
|
NASIRUDDIN HAIDER Vs. HAKIM MUHAMMAD TAHIR
|
October 17, 1935 |
|
NATARAJAN Vs. PALANIANDI PILLAI
|
January 18, 1935 |
|
NATESAN CHETTIAR Vs. MARIYAYEE AMMAL
|
December 9, 1935 |
|
NATH SAH Vs. LALA DURGA SAH
|
September 2, 1935 |
|
NATHU LAL Vs. BABU RAM
|
December 19, 1935 |
|
NATIONAL MUTUAL LIFE ASSOCIATION OF AUSTRALASIA, LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN
|
November 18, 1935 |
|
NAUBAT SINGH Vs. EMPEROR
|
March 28, 1935 |
|
NAUBAT TEWARI Vs. JANGLI TEWARI
|
February 21, 1935 |
|
NAURANG LAL Vs. BBAND CIRY
|
August 18, 1935 |
|
NAVANEETHAKRISHNA MARUDAPPA THEVAR Vs. COLLECTOR AND AGENT TO THE COURT OF WARDS
|
April 2, 1935 |
|
NAWAB SINGH Vs. DALJIT SINGH
|
March 7, 1935 |
|
NAWAB SINGH Vs. MITHU LAL
|
January 16, 1935 |
|
NAWALAL JHA Vs. EMPEROR
|
November 4, 1935 |
|
NAZIR SINGH Vs. LAKHU AHIR
|
January 22, 1935 |
|
NEDUNGADI BANK LTD Vs. THAYARAMMAL ALIAS MANGAYARKARASI AMMAL OF UNSOUND MINDARJUNA GRAMANI IS APPOINTED GUARDIAN OF THAYARAMMAL ALIAS MANGAYARKARASI AMMAL
|
January 24, 1935 |
|
NEELIKANDI MOIDIN Vs. KUNHAYISSA
|
October 30, 1935 |
|
NEK MOHAMMAD Vs. EMPEROR
|
August 28, 1935 |
|
NEK RAM Vs. EMPEROR
|
April 8, 1935 |
|
NELLURI VENKAYYA Vs. DEVABHAKTUNI RAGHAVAYYA
|
January 25, 1935 |
|
NEMAI CHANDRA DEY Vs. BROJENDRA NATH MITTER
|
August 9, 1935 |
|
NEMMAYYA SHETTY Vs. NAGARAJA SHETTY
|
April 12, 1935 |
|
NETTALIA SEQUERIA Vs. CHOVVAKARAN ORKATTERI ABDUL KHADER (MINOR)
|
July 29, 1935 |
|
NIADER SINGH Vs. RAM CHANDER
|
January 24, 1935 |
|
NIBARAN CHANDRA BHATTACHARJEE Vs. HEM NALINI DEBI
|
March 14, 1935 |
|
NIBARAN CHANDRA SAHA Vs. MATILAL SHAHA
|
January 3, 1935 |
|
NIDADAVOLE RAMALINGAM Vs. NIDADAVOLE VEERABHADRADU
|
February 9, 1935 |
|
NIDADAVOLE RAMALINGAM Vs. NIDADAVOLE VEERABHADRUDU (DECEASED)
|
February 19, 1935 |
|
NIDAMARTI JALADURGA PRASADARAYUDU Vs. LADOORAM SOWCAR
|
October 17, 1935 |
|
NIL KANTHA PAL Vs. BISAKHA PAL
|
February 25, 1935 |
|
NILAMANI PORICHA Vs. APPANNA PORICHA
|
August 21, 1935 |
|
NILKANTHA NARAYAN TEWARI Vs. DEBENDRA NATH RAY
|
December 4, 1935 |
|
NILMONEY MAITY Vs. KUMAR NARAIN JANA
|
March 21, 1935 |
|
NIRANJAN LAL Vs. EMPEROR
|
December 4, 1935 |
|
NIRMAL CHANDRA DAS Vs. MOHITOSH DAS
|
November 27, 1935 |
|
NIRMAL SINGH Vs. ZAMIR UDDIN KHAN
|
August 27, 1935 |
|
NISHI KANTA SARKAR Vs. SIR DAVID EZRA
|
December 19, 1935 |
|
NITAI LAL DUTTA Vs. GOBINDA BHUSHAN SEN
|
December 19, 1935 |
|
NOOKALA PEDA SATYAM, MINOR BY GUARDIAN VENKAMMA Vs. THUMMALAPALLI KRISHNAMURTY
|
February 12, 1935 |
|
NORMAN O CONNOR Vs. EMPEROR
|
February 4, 1935 |
|
NORTHWESTERN UTILITIES, LTD Vs. LONDON GUARANTEE AND ACCIDENT CO LTD
|
October 24, 1935 |
|
NUNE SIVAYYA Vs. MADDU RANGANAYAKULU
|
February 12, 1935 |
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O M CHIENE Vs. KISHUN PRASAD
|
August 6, 1935 |
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O S VARADACHARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
October 29, 1935 |
|
OFFICIAL LIQUIDATORS, DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD Vs. PRESIDENT, COUNCIL OF REGENCY
|
April 29, 1935 |
|
OFFICIAL RECEIVER Vs. HIRA LAL
|
February 28, 1935 |
|
OFFICIAL RECEIVER Vs. IMPERIAL BANK OF INDIA
|
August 28, 1935 |
|
OFFICIAL RECEIVER Vs. KRISHNA PILLAI, MINOR BY GUARDIAN APNELLAIAPPAPILLAI
|
May 2, 1935 |
|
OFFICIAL RECEIVER Vs. GOGEINENI KONDARAMAYYA
|
February 7, 1935 |
|
OFFICIAL RECEIVER, KISTNA Vs. GOGINENI KODANDARAMAYYA
|
February 7, 1935 |
|
OSMAN Vs. EMPEROR
|
April 3, 1935 |
|
P A R RAMASAWMI CHETTIAR Vs. SREENIVASA AYYAR
|
August 5, 1935 |
|
P A R RAMASWAMI CHETTIAR Vs. SRINIVASA IYER
|
August 5, 1935 |
|
P M R M M SIVASAMI NADAR Vs. MUNICIPALITY
|
May 3, 1935 |
|
P M V P PAPPU REDDIAR Vs. SAPICHU AYYAR
|
March 15, 1935 |
|
P P P CHIDAMBARA NADAR Vs. KPCMAHALINGA NADAR ALIAS KATTERI MALAYA PILLAI NADAR
|
September 16, 1935 |
|
P P V C T CHIDAMBARAM CHETTIAR Vs. DAIVANI ACHI
|
August 19, 1935 |
|
P RAMA AIYAR Vs. TBAGAVATHIMUTHU PILLAI
|
November 11, 1935 |
|
P S NARAYANASWAMI AIYAR Vs. AMALLU
|
October 22, 1935 |
|
P S P PIRANMALAI ROWTHER Vs. SPNMMOHAMED IBRAHIM ROWTHER
|
October 14, 1935 |
|
P T KRISHNASWAMI AIYANGAR Vs. JONNAGADLA GOURIAMMA
|
July 26, 1935 |
|
P V GOVINDAN Vs. THAVARAYIL KINATHI NARAYANAN
|
December 11, 1935 |
|
P V SRINIVASA RAO PANTULU GARU Vs. YERUVA CHINNAPA REDDI
|
August 28, 1935 |
|
PACHAN LADHA Vs. MUNICIPAL COMMISSIONER
|
November 26, 1935 |
|
PADUMAN DAS Vs. SHRIMATI PARBATI
|
February 1, 1935 |
|
PAKIATHAMMAL Vs. VAIYAPURI UDAYAN
|
February 12, 1935 |
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PALANIANDI GRAMANI MANICKAMMAL Vs. VMURUGAPPA GRAMANANI
|
January 15, 1935 |
|
PALANIAPPA CHETTIAR Vs. NARAYANAN CHETTIAR
|
September 25, 1935 |
|
PANCHI MANDAL Vs. GENA MANDER
|
April 29, 1935 |
|
PANDAY BISAMBHARDEO NARAYAN SINGH Vs. HITNARAYAN SINGH
|
October 2, 1935 |
|
PANDIRI SATYANANDAM Vs. PARAMKUSAN MANGAYYA
|
January 8, 1935 |
|
PANDIRI SATYANANDAN Vs. PARAMKUSAM MANGAYYA
|
January 8, 1935 |
|
PANDIT CHANDRIKA PRASADA Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY
|
January 18, 1935 |
|
PANKAJINI DEBI Vs. SATISH BEHARA BUNA
|
April 11, 1935 |
|
PANNAR Vs. KHUNNU
|
December 13, 1935 |
|
PAPPANAICKENPALAYAMPUDUR RAMA VILAS NIDHI, LTD BY ITS SECRETARY G KUPPUSWAMI NAIDU Vs. MINOR PERA NAICKEN REPRESENTED BY GUARDIAN KRISHNAMA NAICKEN
|
November 1, 1935 |
|
PARBATI KUER Vs. BAIJNATH PRASAD NARAIN SINGH
|
February 18, 1935 |
|
PAREPALLI VEERARAGHAVAMMA Vs. PAREPALLI SITARAMAYYA
|
May 8, 1935 |
|
PAREPALLI VENKATA KRISHNAYYA Vs. CHAKKA VENKATARATNAM
|
March 8, 1935 |
|
PARMESHWAR DAYAL SINGH Vs. BRINDABAN CHANDRA SARKAR
|
December 12, 1935 |
|
PARSHADI LAL Vs. CHANDAN
|
April 2, 1935 |
|
PARSHOTTAM RAM Vs. SHEO MANGAL RAM
|
November 8, 1935 |
|
PARSOTAM DAS Vs. EMPEROR
|
April 4, 1935 |
|
PARTAP AHIR Vs. GOPI RAM
|
March 4, 1935 |
|
PARUCHURI VENKATRAMAYYA Vs. ABBURI VIRAYYA
|
September 16, 1935 |
|
PATEL CHHOTABHAI Vs. JNAN CHANDRA BASAK
|
March 5, 1935 |
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PATIBANDLA RAGHUPATHIRAYADU Vs. GARAPATI PICHAYYA
|
February 18, 1935 |
|
PATIL SUBBA REDDI Vs. EMPEROR
|
October 2, 1935 |
|
PATRI VENKATA SRINIVASA RAO Vs. SECYOF STATE
|
March 7, 1935 |
|
PATRUNI LAKSHMU NAIDU Vs. GANDHAM VENKAYYA
|
April 3, 1935 |
|
PAYIDIMARRI MADHAVA SARMA Vs. VELURI SESHAGIRIRAYADU
|
October 28, 1935 |
|
PEAREY LAL Vs. MTNARAINI
|
August 30, 1935 |
|
PEGATRAJU KRISHNA RAO Vs. YANATI SUBBA REDDI (DIED)
|
October 29, 1935 |
|
PENA ANA LANA ALAGAMMAI ACHI Vs. ALSALAURUNACHALAM CHETTIAR
|
January 22, 1935 |
|
PERIYAKKAL Vs. AGENT, SOUTH INDIAN RAILWAY CO, LIMITED
|
February 12, 1935 |
|
PERIYANAN SERVAI Vs. MAHADEVAN AMBALAM
|
February 7, 1935 |
|
PERSAD DAHAIT Vs. EMPEROR
|
June 6, 1935 |
|
PERUMAL KONAR Vs. MARUTHANAYAGAM NADAR
|
October 16, 1935 |
|
PERUVANIYAN KRISHNA KURUP Vs. CHOWWAKARAN RAZHUKKATH POKKI
|
November 19, 1935 |
|
PHANI BHUSAN SEN Vs. SANAT KUMAR MAITRA
|
July 24, 1935 |
|
PHULCHAND RAM Vs. NAURANGI LAL MARWARI
|
July 29, 1935 |
|
PIARE LAL Vs. SONEY LAL
|
September 16, 1935 |
|
PICHAI PILLAI Vs. BALASUNDARA MUDALY
|
January 31, 1935 |
|
PILAVIL ILLATH SANKARAN NAMBI Vs. PILAVIL ILLATH NANGEELI AMMA (DECEASED)
|
August 19, 1935 |
|
PILLAVIL ILLATH SANKARAN NAMBI Vs. PILLAVIL ILLATH NANGEELI AMMA (DECEASED)
|
August 19, 1935 |
|
PIRAMAL GOENKA Vs. BASANTI DAS CHATTERJEE
|
June 13, 1935 |
|
PISIPATI GURUSWAMAYYA Vs. HINDU RELIGIOUS ENDOWMENT BOARD BY ITS PRESIDENT
|
December 20, 1935 |
|
PITAMBAR KHEMJI GUJAR Vs. RAJARAM SHAHAJIRAO SURBARAO MAHAMUNKAR
|
August 9, 1935 |
|
POKHAR SINGH Vs. TULA RAM
|
July 20, 1935 |
|
POLEGAR MEGHAVARANAM NAIDU Vs. AMMAHOMMAD MOHIDEEN SAHIB
|
December 9, 1935 |
|
PONNU NADAR Vs. KUMARU REDDIAR
|
April 5, 1935 |
|
POOMULLI MANAKKAL NARAYANAN NAMBUDIRIPAD Vs. POTTEKKAT KAZHUNKIL GOPALA MENON
|
February 1, 1935 |
|
POONAMCHAND PRATAPJI Vs. MOTILAL KAPURCHAND
|
February 21, 1935 |
|
PRASANNA DEB RAIKAT Vs. DARJEELING HIMALAYAN BY CO LTD
|
April 3, 1935 |
|
PRATAPMULL AGARWALLA Vs. DHANBATI BIBI
|
November 4, 1935 |
|
PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUSENDOWMENTS Vs. NAGARATHINA MUDALIAR
|
January 21, 1935 |
|
PRESIDENT, UNION BOARD Vs. SREEMATH THIRUMALA VENKATA SRINIVASACHARYALU AYYAVARLU
|
September 19, 1935 |
|
PROBODH CHANDRA BASU Vs. KUNJA LAL GHOSAL
|
March 8, 1935 |
|
PROBODH CHANDRA MALLIK Vs. DEBENDRA NATH DUTTA
|
March 11, 1935 |
|
PROHLAD CHANDRA MANNA Vs. KSHIRODE CHANDRA JANA
|
February 19, 1935 |
|
PROKASH CHANDRA SIL Vs. ABDUL JABBAR
|
July 10, 1935 |
|
PROVIDENT INVESTMENT CO LTD Vs. LAND ACQUISITION OFFICER
|
March 14, 1935 |
|
PT SHIAM LAL Vs. ABDUL RAOF
|
February 18, 1935 |
|
PUBLIC PROSECUTOR Vs. CHINTA VENKATARAYUDU
|
December 6, 1935 |
|
PULIPATI SUBBA RAO Vs. OFFICIAL RECEIVER
|
February 6, 1935 |
|
PURANMASHI Vs. EMPEROR
|
November 25, 1935 |
|
PURNA CHANDRA CHOWDHURY Vs. ALEP BISWAS
|
November 27, 1935 |
|
PURNA CHANDRA DE Vs. NARAN CHANDRA DE
|
February 5, 1935 |
|
PURNA CHANDRA DE Vs. MUHAMMAD TUKA MIA
|
March 25, 1935 |
|
PURUSOTTAM SINGHA Vs. ATUL CHANDRA CHAUDHURY, PRESIDENT, BHANDERHATI UNION BOARD
|
March 8, 1935 |
|
PURUSOTTAM SINHA Vs. SATYENDRA CHANDRA GHOSE MOULIK
|
August 6, 1935 |
|
PUTHIPADATH ALIAS VEDAKKE; POTTU KELATHILA ALIAS CLAKKINGAL KARTHIYAYINI AMMAL S DAUGHTER KOCHU KUTTY AMMA ALIAS NARAYANI AMMA AFFECTED BY MENTAL INFIRMITY AND IDIOCY BY NEXT FRIEND PANDARATHIL SIVARAMAN MENON Vs. MOOTHIRANGOT ALIAS PARATTIPALLI MENAKKAL
|
February 12, 1935 |
|
PUTHUPADATH KOCHU KUTTY AMMA (AFFECTED BY MENTAL INFIRMITY ANDIDIOCY), BY NEXT FRIEND, PANDARATHIL SIVARAMAN MENON Vs. SUBRAMANIAN NAMBUDRIPAD
|
February 12, 1935 |
|
PUZHAKKATTOORAKAYIL KARUVAYOOR RAMAN MOOSAD S SON KARNAVAN ANDMANAGER STANAM NARAYANAN MOOSAD Vs. PUZHAKKATTOORAKAYIL KARUVAYURRAMAN MOOSAD S SON RAMAN MOOSAD
|
January 16, 1935 |
|
PYARE LAL Vs. DWARKA PRASAD
|
August 15, 1935 |
|
PYARE LAL Vs. BIBI AMNA KHATUN BEGUM
|
March 5, 1935 |
|
PYARI MOHAN PAL Vs. BRAHMANANDA BARNA SARMA
|
April 11, 1935 |
|
QUTUBUDDIN Vs. MANGALA DUBEY
|
February 26, 1935 |
|
R B FORSYTH Vs. BNRAILWAY CO
|
December 5, 1935 |
|
R G NALLAKUTTALAM PILLAI Vs. VAITHINATHA BHATTAR
|
February 4, 1935 |
|
R KANAKASABAPATHI CHETTIAR Vs. GOMATHI MEENAKSHI AMMAL
|
January 23, 1935 |
|
R MUTHUSWAMY PILLAI Vs. SVEERASWAMY PILLAI
|
December 13, 1935 |
|
R RAJAGOPALACHARIAR, OFFICIAL RECEIVER Vs. AKRISHNA MUDALIAR
|
February 7, 1935 |
|
R SESHASAYEE AYYANGAR Vs. PUNA RENA GOVINDA PILLAI
|
February 6, 1935 |
|
R SESHAYEE AIYANGAR (DECEASED) E VEERARAGHAVA AIYANGAR BROUGHT ON RECORD IN THE PLACE OF THE DECEASED Vs. PUNA RENA GOVINDA PILLAI (DECEASED) SUBRAMANIA PILLAI, LEGAL REPRESENTATIVE OF THE DECEASED
|
February 6, 1935 |
|
R VENKATASUBBA SASTRI Vs. SANKARAN
|
January 17, 1935 |
|
R VENKATESA AIYANGAR Vs. PRYMANIKKAVACHAKAM CHETTY
|
January 29, 1935 |
|
RADHA RAMAN Vs. EMPEROR
|
November 14, 1935 |
|
RADHIKA LAL GOSSAMI Vs. SATISH CHANDRA SEN MAJUMDAR
|
February 9, 1935 |
|
RAFIQ AHMAD Vs. HMOHAMMAD SIRAJ HUSSAIN KHAN
|
April 3, 1935 |
|
RAGHAVENDRA HANMANTRAO BENNUR Vs. INDUSTRIAL BANK
|
August 7, 1935 |
|
RAGHUBAR DAYAL Vs. EMPEROR
|
December 4, 1935 |
|
RAGHUBIR MAHTO Vs. GANESHDUTT OJHA
|
October 2, 1935 |
|
RAGHUNANDAN GIR Vs. DEORAJ GIR
|
November 21, 1935 |
|
RAGHUNATH RAI RAMBILAS, FIRM Vs. SURAJMAL NAGARMAL, FIRM
|
October 25, 1935 |
|
RAGHUNATH SINGH Vs. EMPEROR
|
November 19, 1935 |
|
RAGHUNI PRASAD MAHTO Vs. EMPEROR
|
November 18, 1935 |
|
RAGHUPATI CHATTERJEE Vs. PANCHANANI DASSI
|
June 6, 1935 |
|
RAHIMA BEE Vs. AMATHUL MANNAN BEE
|
October 29, 1935 |
|
RAHIMTULLA LOWJI DAMANI Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
March 4, 1935 |
|
RAHMAT Vs. AMBIKA PRASAD
|
September 13, 1935 |
|
RAI BAHADUR P V SRINIVASA RAO PANTHULU GARU, OFFICIAL RECEIVER Vs. YERUVA CHINNAPA REDDI
|
August 28, 1935 |
|
RAI KIRAN CHANDRA ROY BAHADUR Vs. TARAK NATH GANGOPADHYAY
|
December 5, 1935 |
|
RAI RAM NATH BHARGAVA BAHADUR Vs. SRI SWAMI GOVERDHAN RANGACHARIA
|
September 30, 1935 |
|
RAI SATYENDRA NATH BHADRA BAHADUR Vs. CHARU SANKAR ROY CHOWDHURI
|
May 10, 1935 |
|
RAI SATYENDRA NATH RAY CHAUDHURY BAHADUR Vs. PRAMANANDA HALDAR
|
February 1, 1935 |
|
RAI SUNDARI DASYA Vs. BENODE BEHARI SAHA
|
January 31, 1935 |
|
RAJ DEO SINGH Vs. MTJANAK RAJ KUARI
|
November 4, 1935 |
|
RAJ NANDINI DEBI Vs. BHUSAN CHANDRA SAR
|
May 16, 1935 |
|
RAJ SINGH Vs. SETH KISHAN LAL
|
January 10, 1935 |
|
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. SRINATH CHANDRA PANI
|
May 3, 1935 |
|
RAJA RAM Vs. EMPEROR
|
December 3, 1935 |
|
RAJA RAM Vs. EMPEROR
|
March 22, 1935 |
|
RAJAGOPALA KONAR Vs. MINOR RAMANUJA ALIAS NAYINA SERVAI
|
November 26, 1935 |
|
RAJAH OF VIZIANAGARAM Vs. KURIMINELLI NARAYANASWAMI NAIDU
|
October 18, 1935 |
|
RAJAH SIR ANNAMALAI CHETTIAR Vs. SRMARRAMANATHAN CHETTIAR
|
September 12, 1935 |
|
RAJAMMAL Vs. SNTHYAGARAJA AYYAR
|
March 22, 1935 |
|
RAJANI SUTRADHAR Vs. BAIKUNTHA CHANDRA SAHA
|
March 28, 1935 |
|
RAJENDRA LAL BANDOPADHYAYA Vs. JOGENDRA NATH BANDOPADHAYA
|
January 4, 1935 |
|
RAJENDRA NATH LAHA Vs. EMPEROR
|
November 1, 1935 |
|
RAJU GOUNDAN Vs. KUPPU GOUNDAN
|
November 21, 1935 |
|
RAKHAL DAS CHATTOPADHAYA Vs. INDUBALA BASU
|
January 10, 1935 |
|
RAM ADHIN Vs. LACHMI NARAIN
|
May 9, 1935 |
|
RAM AJODHYA TEWARI Vs. FIRANGI TEWARI
|
August 12, 1935 |
|
RAM BHAROSEY Vs. EMPEROR
|
December 4, 1935 |
|
RAM CHANDAR Vs. TIWARI HUB LAL
|
February 5, 1935 |
|
RAM CHARAN Vs. GAJADHAR
|
February 22, 1935 |
|
RAM CHARAN CHAKRABURTY Vs. RAJ KUMAR CHAKRABURTY
|
February 6, 1935 |
|
RAM DAS Vs. RAM BABU
|
July 23, 1935 |
|
RAM DEO KURMI Vs. RAM RATHI
|
April 2, 1935 |
|
RAM DIHAL DUBEY Vs. GAJRAJ UPDAHYA
|
January 3, 1935 |
|
RAM GIR Vs. RAVISARAN SINGH
|
April 17, 1935 |
|
RAM GOPAL Vs. RAM KUNWAR
|
January 2, 1935 |
|
RAM JIWAN Vs. INDER BAHADUR SINGH
|
November 6, 1935 |
|
RAM KRISHNA Vs. EMPEROR
|
April 2, 1935 |
|
RAM KRISHNA BERA Vs. BEJOY KUMAR ADDYA
|
May 13, 1935 |
|
RAM KRISHNA PRODHAN Vs. SMKOUSALYA MANI DASI
|
May 16, 1935 |
|
RAM KRISHNA SEN GUPTA Vs. HARIPUR CO-OPERATIVE BANK
|
February 21, 1935 |
|
RAM NARAIN SAHU Vs. MTMAKHNA
|
April 2, 1935 |
|
RAM NARESH SINGH Vs. MUNESHWAR PRASAD TEWARI
|
March 11, 1935 |
|
RAM PRASAD Vs. (BABU) KRISHNANAND SINGH SHAILA
|
October 11, 1935 |
|
RAM PRASAD SINGH Vs. BENI MADHO SINGH
|
September 17, 1935 |
|
RAM RANJAN RAY Vs. HAHU MIAN
|
October 1, 1935 |
|
RAM REKHA PANDEY Vs. INDER TEWARI
|
March 13, 1935 |
|
RAM SEWAK Vs. BAHAL
|
April 8, 1935 |
|
RAM SINGH Vs. EMPEROR
|
February 7, 1935 |
|
RAMABAI GOPAL SANE Vs. SHRIPAD BALVANT SANE
|
July 9, 1935 |
|
RAMAHARI PATRO Vs. GOVINDA RONA
|
July 26, 1935 |
|
RAMAKRISHNA AYYAR Vs. PARAMESWARA AYYAR
|
March 5, 1935 |
|
RAMAKRISHNA NADAR Vs. PONNAYYA THIRUMALAI VANDAYA THEVAR
|
September 23, 1935 |
|
RAMANATHAN CHETTIAR Vs. AMRMUTHAYYAN CHETTIAR
|
March 7, 1935 |
|
RAMANNA CHETTIAR Vs. KMANICKAM CHETTIAR
|
April 9, 1935 |
|
RAMASAWMI PILLAI Vs. TRICHINOPOLY CO-OPERATIVE CREDIT BANK, LTDAT PUTHTUR HIGH ROAD
|
March 15, 1935 |
|
RAMASRAY PRASAD CHOUDHARY Vs. RADHIKA DEBI
|
October 11, 1935 |
|
RAMASWAMI CHETTIAR Vs. NSUPPIAH CHETTIAR
|
February 21, 1935 |
|
RAMASWAMI MUTHIRIAN Vs. FIRM OF KI KARU, RAMA KI REPRESENTED BY ITS MANAGING PARTNER, ARUNACHALAM CHETTIAR
|
February 1, 1935 |
|
RAMASWAMI PILLAI Vs. TRICHINOPOLY CO-OPERATIVE CREDIT BANK LTDREPRESENTED BY ITS SECRETARY, VKRISHNASWAMI PILLAI
|
March 15, 1935 |
|
RAMASWAMI PILLAI Vs. MURUGIAH PADAYACHI
|
May 2, 1935 |
|
RAMCHANDRA DODDAPPA NAIK Vs. HANAMNAIK DODNAIK PATIL
|
July 27, 1935 |
|
RAMDAYAL SEN Vs. CHAKRAPANI NANDI
|
August 23, 1935 |
|
RAMDEO Vs. EMPEROR
|
January 23, 1935 |
|
RAMESH CHANDRA GUHA Vs. DINANATH MESTARI
|
December 6, 1935 |
|
RAMESHWAR BAKSH SINGH Vs. BALRAJ KUAR
|
July 23, 1935 |
|
RAMESHWAR DAS Vs. EMPEROR
|
November 21, 1935 |
|
RAMESHWAR PRASAD NARAIN SINGH Vs. KUNJ BEHARI MAHTO
|
November 21, 1935 |
|
RAMESHWAR PRASAD SINGH Vs. BASDEO SINGH
|
November 12, 1935 |
|
RAMGOLAM SINGH Vs. CHARAN MAHTON
|
August 13, 1935 |
|
RAMJI LAL Vs. EMPEROR
|
April 8, 1935 |
|
RAMJI LAL Vs. ROSHAN SINGH
|
January 18, 1935 |
|
RAMKINKAR BANERJI Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
November 27, 1935 |
|
RAMPAT SAHU Vs. BHAJJU SAHU
|
July 17, 1935 |
|
RAMPROSAD SURAJMULL Vs. MOTILAL
|
August 22, 1935 |
|
RAMSARAN PANDEY Vs. ISWAR PANDEY
|
October 2, 1935 |
|
RAMSUNDAR SAHU Vs. SAKHI SAHOO
|
November 16, 1935 |
|
RANGACHARIAR Vs. JRENGASAWMY AYYANGAR
|
October 18, 1935 |
|
RANGACHARIAR Vs. RANGASWAMI AIYANGAR
|
October 18, 1935 |
|
RANGAMMAL Vs. VARADAPPA NAIDU
|
March 6, 1935 |
|
RANGAPPA GOUNDAN Vs. EMPEROR
|
December 3, 1935 |
|
RANGASWAMI BATTAR Vs. ALASINGA BATTAR ALIAS VEERARAGHAVA BATTAR
|
October 24, 1935 |
|
RANGASWAMI PILLAI (DEAD) Vs. NARAYANASWAMI NAICKEN (DEAD)
|
December 4, 1935 |
|
RANGNATH MISRA Vs. MURARI LAL MISRA
|
November 29, 1935 |
|
RANI KANAK PROVA DEBI Vs. ABDULLA AKUNJI
|
January 10, 1935 |
|
RAO BAHADUR PATRI VENKATA SRINIVASA RAO OFFICIAL RECEIVER Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
|
March 7, 1935 |
|
RAOJI BAPUJI PANDARKAR Vs. KLBAWACHEKAR
|
February 22, 1935 |
|
RAOUL TREMBLAY Vs. DUKE PRICE POWER CO LTD
|
July 15, 1935 |
|
RAS BEHARI MANDAL Vs. RAJA JAGADISH CHANDRA DEO DHAUBAL DEB
|
November 25, 1935 |
|
RATAN CHAND JAHWIRLAL Vs. PRAMATHA NATH GUHA
|
June 20, 1935 |
|
RATILAL MANILAL NANAVATI Vs. SAKARCHAND SHAH AND CO
|
April 17, 1935 |
|
RAZA HUSAIN Vs. EMPEROR
|
March 26, 1935 |
|
REBATI MOHAN BOSE Vs. CHOTTAL CHANDRA SEN
|
November 13, 1935 |
|
REDDIVARI VENKATASUBBA REDDI Vs. REDDIVARI CHINA RAMI REDDI
|
September 24, 1935 |
|
REKHA THAKUR Vs. RAMNANDAN RAI
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September 24, 1935 |
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RENGASAMI THEVAR Vs. RAMANATHAN
|
January 23, 1935 |
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REVENUE DIVISIONAL OFFICER Vs. VENKATARAMA AYYAR
|
September 23, 1935 |
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REVENUE DIVISIONAL OFFICER (REFFERING OFFICER) Vs. VENKATARAMA AIYAR
|
September 23, 1935 |
|
RICHARD THOROLD GRANT Vs. AUSTRALIAN KNITTING MILLS, LTD
|
October 21, 1935 |
|
RM AR AR RM ARUNACHALAM CHETTIAR SON Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
March 20, 1935 |
|
ROBERT LYON MOORE Vs. ATTORNEY-GENERAL FOR IRISH FREE STATE
|
June 6, 1935 |
|
ROGI Vs. EMPEROR
|
August 7, 1935 |
|
ROHINI KUMAR ROY Vs. KRISHNA PROSAD ROY CHOUDURY
|
February 27, 1935 |
|
RONALD DUNCAN CROMARTIE Vs. SREE SREE ISWAR RADHA DAMODAR JIEU THROUGH SHEBAITS GURU BHRITYA CHUCKERBURTTY
|
May 10, 1935 |
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ROSHAN LAL Vs. EMPEROR
|
June 28, 1935 |
|
RUKMANI AMMAL Vs. TRSCHARI
|
March 4, 1935 |
|
RUR SINGH Vs. EMPEROR
|
April 11, 1935 |
|
RY PRATAPASIMHA RAJA SAHEB Vs. TRMTSPPLPALANIAPPA CHETTIAR
|
January 29, 1935 |
|
S A SUBRAMANIA AYYAR Vs. MNATESA SASTRIGAL
|
March 11, 1935 |
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S J RANGACHARI Vs. GRNARAYANA AYYAR
|
August 29, 1935 |
|
S K VENKATASUBRAMANIA AYYAR Vs. SSIVAGURUNATHA CHETTIAR
|
February 27, 1935 |
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S K WODEYAR Vs. GANAPATI MADHULING DIXIT
|
January 31, 1935 |
|
S L LAKSHMANA AIYAR Vs. TSPLPPALANIAPPA CHETTIAR
|
April 2, 1935 |
|
S M MUTHURANGA CHETTI Vs. MINOR LAKSHMIPATHI NAIDU BY NEXT FRIEND RAMACHANDRA NAIDU
|
October 18, 1935 |
|
S M NARAYANA AYYANGAR Vs. SPRMSUBRAMANIAN CHETTIAR
|
February 8, 1935 |
|
S P SUNDARAM PILLAI Vs. KARUPPAYEE AMMAL
|
March 29, 1935 |
|
S R BAGNALL Vs. MRSDEAN
|
July 10, 1935 |
|
S RAJAGOPALA PILLAI Vs. KNAMASIVAYAM PILLAI
|
March 26, 1935 |
|
S T M BASHIAM NAIDU Vs. CORPORATION OF MADRAS
|
March 11, 1935 |
|
S T NAGAPPA CHETTIAR Vs. BRAHADAMBAL AMMANI RAJAYEE SAHIBA
|
January 21, 1935 |
|
S TAHIR HASAN Vs. LCHANDER SEN
|
March 28, 1935 |
|
S V B M A RAMANATHA CHETTIAR Vs. ASALAGANAN CHETTIAR
|
November 28, 1935 |
|
S V P N CHIDAMBARA NADAR Vs. MVADIVEL NADAR
|
August 9, 1935 |
|
S V R M A R RAMANATHAN CHETTIAR BY AUTHORISED AGENT HARIHARA AIYAR Vs. RAO SAHIB ASALAGANAN CHETTIAR
|
November 28, 1935 |
|
SABARATULLA SHEIKH Vs. MANIKJAN BIBI
|
July 9, 1935 |
|
SABHAPATI DUBEY Vs. RAM KISSEN KUMAR
|
January 29, 1935 |
|
SACHIN DAS Vs. EMPEROR
|
August 20, 1935 |
|
SADAYA PADAYACHI Vs. CHINNASWAMI NAIDU
|
January 31, 1935 |
|
SADHU CHARAN BISWAS Vs. PABAN MANDAL BEING DEAD HIS HEIRS AND LEGAL REPRESENTATIVES RADHA CHARAN MANDAL
|
January 10, 1935 |
|
SAGOREMAL GOPALKA Vs. ACBANERJEE AND CO
|
August 2, 1935 |
|
SAGOREMULL KHAITAN Vs. GAJADHAR MANSINGHKA
|
November 18, 1935 |
|
SAH CHATURBHUJ Vs. SAH MAUJI RAM
|
December 3, 1935 |
|
SAHDEO RAM Vs. EMPEROR
|
March 15, 1935 |
|
SAILABALA DASI Vs. EMPEROR
|
April 4, 1935 |
|
SAILENDRA NATH DAS Vs. SAROJ KUMAR DAS
|
January 22, 1935 |
|
SAIT MADAN GOPAL TRADING UNDER THE NAME AND STYLE OF SAIT LAKSHMINARAYANA MADAN GOPAL Vs. UPADHAYULA KAMESWARA RAO
|
May 3, 1935 |
|
SALIAH MAHAMMAD HAJI IBRAHIM Vs. NABDUL SAMATH SAHIB
|
January 21, 1935 |
|
SALIG RAM Vs. (BABU) GAURI SHANKAR TANDAN
|
February 27, 1935 |
|
SAMBASIVA AYYAR Vs. SUBRAMANIA PILLAI
|
May 9, 1935 |
|
SAMUEL JOHN Vs. EMPEROR
|
July 25, 1935 |
|
SANKARANARAINA VAZHUNNAVAR Vs. PAYATAKAN VALIA VEETTIL KUNHI RAMAN NAIR
|
March 15, 1935 |
|
SANKRU MAHTO Vs. BHOJU MAHATO
|
November 12, 1935 |
|
SANTOSH KUMAR GHOSE Vs. SRIMATI GIRI BALA DASSI
|
March 8, 1935 |
|
SAQLAIN AHMAD Vs. EMPEROR
|
November 20, 1935 |
|
SARADA Vs. NHATTIYALA DEVAKI
|
February 12, 1935 |
|
SARADA PROSAD GHOSE Vs. ROKEYA KHATUN BIBI
|
February 1, 1935 |
|
SARAFUDDIN NUR AHMAD MAZUMDAR Vs. JIBANNESSA KHATOON
|
January 31, 1935 |
|
SARAT CHANDRA DAS MAHAPATRA Vs. EMPEROR
|
December 2, 1935 |
|
SARAT CHANDRA MUKHERJEE Vs. NERODE CHANDRA MUKHERJEE
|
January 24, 1935 |
|
SARJU Vs. EMPEROR
|
March 12, 1935 |
|
SARJU SINGH Vs. BHAGWAT PRASAD
|
September 26, 1935 |
|
SARODA DEYI Vs. SATYESWAR SANTRA
|
May 23, 1935 |
|
SAROJ KUMAR BOSE Vs. SURJYA KANTA SARKAR
|
July 30, 1935 |
|
SAROJINI ROY Vs. ROMESH CHANDRA BISWAS
|
March 29, 1935 |
|
SASANKA BHUSAN CHOWDHURY Vs. GOPI BALLAV MONDAL
|
July 3, 1935 |
|
SASHI BHUSAN GHOSE Vs. BHUPENDRA NATH PAL
|
December 2, 1935 |
|
SASHI BHUSAN PRASAD SINGH Vs. DALIP NARAIN SINGH
|
October 25, 1935 |
|
SASI KANTA ACHARJEE BAHADUR Vs. LECHOO SHEIKH
|
September 13, 1935 |
|
SASI KANTA ACHARJEE CHOUDHURY Vs. RAJENDRA KUMAR CHAKRAVARTY
|
July 19, 1935 |
|
SASTHI CHARAN BARNIK Vs. MANNIDRA LAL SINGHA
|
May 22, 1935 |
|
SATINDRA NATH CHOUDHURY Vs. JATINDRANATH CHOUDHURY
|
July 8, 1935 |
|
SATISH CHANDRA CHAKRAVARTY Vs. ABDUL HAQUE SARDAR
|
June 28, 1935 |
|
SATTAPPA GURUSATTAPPA HUKERI Vs. MAHOMEDSAHEB APPALAL KAZI
|
August 15, 1935 |
|
SATYA CHARAN SRIMANI Vs. RAMKINKAR BANERJI
|
May 20, 1935 |
|
SATYALA SANYASI Vs. BHOGAVALLI SANYASI ALIAS BULLODU
|
April 1, 1935 |
|
SECRETARY OF STATE Vs. LODNA COLLIERY CO LTD
|
December 5, 1935 |
|
SECRETARY OF STATE FOR INDIA Vs. MUNICIPAL CORPORATION OF BOMBAY (NO1)
|
March 8, 1935 |
|
SECRETARY OF STATE FOR INDIA Vs. VEDAVYAS VENKATESH BHATTA
|
September 20, 1935 |
|
SECRETARY OF STATE FOR INDIA Vs. YADAVGIR DHARAMGIR
|
July 18, 1935 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. AVNARAYANASWAMI PILLAI
|
October 25, 1935 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. BENGAL NAGPUR RAILWAY COLTD
|
March 29, 1935 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. AIYANAR KONE
|
March 29, 1935 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. KATTA VENKATARATNAM
|
February 28, 1935 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF ANANTAPUR Vs. SIVASANKARAM PILLAI
|
December 9, 1935 |
|
SECY OF STATE Vs. PROMATHA NATH GANGULI
|
March 19, 1935 |
|
SECY OF STATE Vs. KSARANGAPANI AYYANGAR
|
December 17, 1935 |
|
SECY OF STATE Vs. LAL MOHAN CHOUDHURY
|
August 12, 1935 |
|
SECY OF STATE Vs. JITENDRA NATH ROY
|
November 22, 1935 |
|
SECY OF STATE Vs. AMARNATH
|
December 2, 1935 |
|
SECY OF STATE Vs. (FIRM) SHEO BHAGWAN
|
October 15, 1935 |
|
SECY OF STATE Vs. FIRM NARAIN DAS SHYAM LAL
|
February 25, 1935 |
|
SECY OF STATE Vs. HIRU MONDAL
|
August 13, 1935 |
|
SECY OF STATE Vs. KRISHNA PROSAD ROY CHAUDHURI
|
December 19, 1935 |
|
SECY OF STATE Vs. BRAJENDRA KISHORE RAI CHOUDHURY
|
August 26, 1935 |
|
SECY OF STATE Vs. SRIMUTTY PARIJAT DEBI
|
October 14, 1935 |
|
SECY OF STATE Vs. SIMLA FOOTWEAR COMPANY
|
January 3, 1935 |
|
SECY OF STATE Vs. SHAIKH ZAHID HUSAIN
|
December 6, 1935 |
|
SECY OF STATE Vs. KAMESHWAR SINGH BAHADUR
|
October 24, 1935 |
|
SECY OF STATE Vs. (SETH) CHAND MAL
|
September 18, 1935 |
|
SEETHAMRAJU RAMANARAYANA ALIAS AYYADEVARA SIVA RAO Vs. SEETHAMARAJU RAMAKRISHNA RAO
|
November 26, 1935 |
|
SEETHAMRAJU RAMANARAYANA RAO ALIAS AYYADEVARA SIVA RAO Vs. SEETHAMRAJU RAMAKRISHNA RAO, MINOR BY MATERNAL UNCLE AND NEXT FRIEND CHENNAPRAGADA KRISHNAMURTHI
|
November 26, 1935 |
|
SEKENDAR ALI MRIDHA Vs. SADARUDDIN BHUNIYA
|
August 15, 1935 |
|
SELLAMMAL Vs. JOTHIMANI NADAR
|
November 29, 1935 |
|
SERAJGUNJ LOAN OFFICE, LTD Vs. NIL KANTA LAHIRI
|
August 9, 1935 |
|
SESHA AIYAR Vs. KRISHNA AIYAR
|
October 2, 1935 |
|
SESHA AYYAR Vs. KRISHNA AYYAR
|
October 2, 1935 |
|
SETH GHADSIRAM Vs. VICE-CHAIRMAN, SAMBALPUR MUNICIPALITY
|
November 20, 1935 |
|
SETHUKARUPPAN AMBALAM ALIAS PASUKALAKKI Vs. PEER MAHAMMAD SAMMATI
|
January 22, 1935 |
|
SHAH TAJMUL ALI Vs. KAMALA RANJAN ROY
|
December 19, 1935 |
|
SHAMBHUPRASAD UMIASHANKAR Vs. LALBHAI BHIKHABHAI SHAH
|
October 3, 1935 |
|
SHAMLAL SINGH Vs. HIRU SINGH
|
November 20, 1935 |
|
SHAMRAO KRISHNAJI HONNALI Vs. UNITED HOUSE BUILDING AND ENGINEERING SOCIETY (INDIA) LTD
|
August 23, 1935 |
|
SHAMSUDDIN AHAMMED Vs. SURESH CHANDRA DEY
|
February 19, 1935 |
|
SHANDER OR SHANKER Vs. EMPEROR
|
February 11, 1935 |
|
SHANKAR LAL Vs. HAKIM SYED ALI AHMAD
|
November 5, 1935 |
|
SHANKAR VINAYAK NIGADE Vs. RAMRAO SAHEBRAO NIGADE
|
July 5, 1935 |
|
SHANKAR VISHVANATH KATRE Vs. SHRINIVAS BHALCHANDRA PUROHIT
|
January 8, 1935 |
|
SHANMUGAVEL GOUNDAN Vs. VENKITASWAMI ASARI
|
October 15, 1935 |
|
SHANTINIKETAN CO-OPERATIVE HOUSING SOCIETY, LTD Vs. MADHAVLAL AMIRCHAND
|
July 1, 1935 |
|
SHAPURJI SORABJI Vs. EMPEROR
|
October 18, 1935 |
|
SHAROF ALI ABDUL ALI SHET Vs. SAFIABOO
|
December 4, 1935 |
|
SHEIKH ALAM Vs. ATUL CHANDRA ROY
|
August 20, 1935 |
|
SHEO DIHAL DUBE Vs. MOTI LAL AHIR
|
January 30, 1935 |
|
SHEO PERSHAD MISIR Vs. KARIM BUX
|
February 4, 1935 |
|
SHEOBALAK PRASAD AWASTHI Vs. JUGAL KISHORE NARAIN
|
December 2, 1935 |
|
SHEONANDAN Vs. EMPEROR
|
February 11, 1935 |
|
SHEONANDAN PRASAD SINGH Vs. ABDUL FATEH MOHAMMAD REZA
|
May 31, 1935 |
|
SHEONATH PRASAD Vs. BENARES BANK, LTD
|
October 1, 1935 |
|
SHEOPUJAN PRASAD Vs. EMPEROR
|
November 14, 1935 |
|
SHIAM LAL Vs. BOHRA RAM CHANDRA
|
February 27, 1935 |
|
SHIAM SUNDER LAL Vs. MTSAVITRI KUNWAR
|
April 17, 1935 |
|
SHIB CHARAN DAS Vs. MUQADDAM
|
August 12, 1935 |
|
SHIB KRISHNA SINHA SARMA Vs. ATARJAN KHAN
|
February 28, 1935 |
|
SHIBCHARAN DAS Vs. (FIRM) GULABCHAND CHHOTEY LAL
|
October 14, 1935 |
|
SHIRINBAI DINSHAW CHOKSHI Vs. SIR NAVROJI PESTONJI VAKIL
|
July 8, 1935 |
|
SHIVA PRASAD Vs. PAHLAD SINGH
|
March 27, 1935 |
|
SHIVANATH PRASAD Vs. COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES
|
March 1, 1935 |
|
SHIVARAM JOI SHA Vs. NAGAPPAYA
|
October 21, 1935 |
|
SHIVNATH PRASAD Vs. COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES
|
March 1, 1935 |
|
SHIYA JANKI THAKURAIN Vs. KIRTANAND SINGH BAHADUR
|
September 5, 1935 |
|
SHIYALI VENGU CHETTI Vs. VALJEE KANJEE AND COMPANY
|
October 1, 1935 |
|
SHRI RAM Vs. EMPEROR
|
July 9, 1935 |
|
SHRIMANT RAMCHANDRA MUKUNDRAO KIBE; SHRINIWAS SHASTRI Vs. SERVANTS OF INDIA SOCIETY; SHRIMANT RAMCHANDRA MUKUNDRAO KIBE
|
October 4, 1935 |
|
SIDICK HAJI HUSEIN Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
March 7, 1935 |
|
SIRAJ UDDIN Vs. SYED HAIDAR HUSSAIN
|
January 15, 1935 |
|
SITABAI RAMBHAU MARATHE Vs. GANGADHAR DHANRAM MARWADI
|
January 18, 1935 |
|
SITARAM KHEMKA Vs. ARTHUR CHARSLEY THOMAS
|
July 15, 1935 |
|
SITARAM PODDAR Vs. HARIRAM PODDAR
|
December 18, 1935 |
|
SIVA BUSHANA MUDALIAR Vs. PRESIDENT, PANCHAYAT BOARD
|
November 21, 1935 |
|
SIVA MOHAN KUNDU CHOUDHURY Vs. SMBECHUMOYEE DASI-PLAINTIFF
|
November 21, 1935 |
|
SIVAJI GOVINDA RAO MOHITAY RAO SAHEB Vs. NNCTCVFIRM BY ITS PARTNER CHIDAMBARAM CHETTIAR
|
April 8, 1935 |
|
SIVAMALAI GOUNDAN Vs. RAMASWAMI GOUNDAN
|
December 16, 1935 |
|
SIVAMALI GOUNDAN Vs. RAMASWMI GOUNDAN
|
December 16, 1935 |
|
SIVARAMA PILLAI Vs. GANESARATHNAM PILLAI
|
January 25, 1935 |
|
SM HEMANGINI DEVI Vs. SARAT CHANDRA BASU
|
December 6, 1935 |
|
SM HEMLATA DASI Vs. BENGAL COAL CO LTD
|
August 14, 1935 |
|
SM SARALA SUNDARI DASSI Vs. SURENDRA NARAYAN ROY
|
January 22, 1935 |
|
SM SUDHAMOYEE BASU Vs. BHUJENDRA NATH BISWAS
|
May 17, 1935 |
|
SM TUSLIMAN BIBI Vs. ABDUL LATIF MIA
|
December 6, 1935 |
|
SOHAN LAL Vs. MTBHAGWATI
|
November 26, 1935 |
|
SOMA PURSA Vs. NARAYANA BHATTA
|
April 10, 1935 |
|
SOMARAJUPALLI MAHADEVUDU Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
January 29, 1935 |
|
SOMASEKHARA ROYAL Vs. SUGUTUR MAHADEVA ROYAL
|
October 28, 1935 |
|
SOMASUNDARAM CHETTI Vs. CHIDAMBARAM CHETTI
|
August 13, 1935 |
|
SOMASUNDARAM CHETTI Vs. NACHAL ACHI
|
March 27, 1935 |
|
SOMASUNDARAM CHETTIAR Vs. KMPARIMALA KANDAR
|
February 7, 1935 |
|
SREE RAJAH UPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHARAJU GARU Vs. TALUK BOARD, RAJAHMUNDRY BY ITS PRESIDENT
|
April 2, 1935 |
|
SRI DARBAR SAHEB Vs. BARE LAL KANDARP NATH SAH DEO
|
December 20, 1935 |
|
SRI KISHEN Vs. EMPEROR
|
July 29, 1935 |
|
SRI KRISHNA PRASAD SINHA Vs. EMPEROR
|
November 12, 1935 |
|
SRI NARAIN Vs. EMPEROR
|
November 19, 1935 |
|
SRI RAJA INUGANTI VENKATA RAJAGOPALA RAMA SURYAPRAKASA RAO Vs. SREE CHELIKANI BUTCHI VENKATA RAO
|
January 8, 1935 |
|
SRI RAJA LANKA VENKAT RATTAMMA GARU Vs. SRI RAJAH KANDREGULA SRINIVASA JAGANNATHA RAO GARU
|
February 5, 1935 |
|
SRI RAJA VASIREDDI SRI CHANDRA MOU-LESWARA PRASADA BAHADUR Vs. SECY, OF STATE
|
April 16, 1935 |
|
SRI RAJAH BOMMADEVARA RAJYA LAKSHMIDEVAMMA BAHADUR ZAMINDARINI GARU Vs. (BOGGAVARAPPU) SUBBA RAO
|
September 25, 1935 |
|
SRI RAJAH INUGANTI RAJA GOPALA VENKATANARASIMHARAYANIM BAHADUR VARU Vs. KANDIKONDA CHINA VEERASWAMI
|
February 25, 1935 |
|
SRI RAJAH INUGANTI RAJA GOPALA VENKATANARASIMHARAYINIM BAHADUR VARU Vs. KARDIKONDA CHINA VEERASWAMI
|
February 25, 1935 |
|
SRI RAJAH KRISHNAYYA RAO Vs. RAJAH OF PITTAPUR
|
June 28, 1935 |
|
SRI SRI SRI RAMACHENDRA MARADARAJ DEO GARU ZAMINDAR OF KHALLIKOTE AND ATTAGADA ESTATES Vs. BEERO POLLAI
|
September 24, 1935 |
|
SRI TRIPURA SUNDARI COTTON PRESS CO LTD Vs. ADDEPALLI VENKATA GURUNADHA RAMASESHAYYA
|
April 5, 1935 |
|
SRILA SRI VYTHILINGA PANDARASANNADHI AVERGAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
|
January 28, 1935 |
|
SRILA SRI VYTHILINGA PANDARASANNIDHI Vs. SECYOF STATE
|
January 20, 1935 |
|
SRIMATHU RAJA MUTHU VIJAYA RAGHUNATHA DORIASINGAM ALIAS GOWRI VALLABA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA THROUGH SUBRAMANYA AYYAR, DEWAN AND AUTHORISED AGENT Vs. MUTHU KRMMUTHAYYA CHETTIAR
|
October 31, 1935 |
|
SRIMATI SUSUMABALA DASSEE Vs. PURNA CHUNDER DEY
|
August 27, 1935 |
|
SRINIVAS PRASAD SINGH Vs. KESHAVA PRASAD SINGH
|
October 13, 1935 |
|
SRIPATI CHARAN DE Vs. KAILASH CHANDRA JANA
|
July 10, 1935 |
|
SRISH CHANDRA MUKHOPADHYAY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NIRANJAN MUKHOPADHYAY Vs. SRIMATI SAROJINI DEBI
|
February 19, 1935 |
|
SRISH CHANDRA NANDY Vs. RAMJI BECHAR DAS
|
December 5, 1935 |
|
SRT SHUSHILA BALA BASU Vs. ANJUMAN TRADING AND BANKING CO LTD
|
March 12, 1935 |
|
STANES MOTORS, LTD BY MANAGING DIRECTORS T STANES AND COMPANY LTD Vs. VINCENT PETER, MINOR BY HIS NEXT FRIEND AND MOTHER AND SECOND RESPONDENT HEREIN MRSRUTH AARON PETER
|
August 27, 1935 |
|
STEAMER PHILIP T DODGE Vs. DOMINION BRIDGE CO LTD
|
July 30, 1935 |
|
SUBBIAH MUDALIAR Vs. GOPALA MUDALIAR
|
July 31, 1935 |
|
SUBRAMANIA AIYAR Vs. VENKATARAMA RAJU
|
October 24, 1935 |
|
SUBRAMANIA AYYAR Vs. SUPPARAYA PILLAI
|
October 24, 1935 |
|
SUBRAMANIA AYYAR Vs. VENKATRAMA RAJU
|
October 24, 1935 |
|
SUBRAMANIA AYYAR Vs. EMPEROR
|
October 10, 1935 |
|
SUBRAMANIA PILLAI Vs. SVBAIRAVAPERUMAL PILLAI
|
March 19, 1935 |
|
SUBRAMANIA PILLAI ALIAS PILLAIMUTHU PILLAI Vs. SVBIRAVAPERUMAL PILLAI
|
March 19, 1935 |
|
SUDHAKAR MISRA Vs. NILKANTHA DAS
|
December 18, 1935 |
|
SUKHDEO Vs. BASDEO
|
February 20, 1935 |
|
SUKHDEO Vs. DONGER
|
February 4, 1935 |
|
SUKHDEO MISSIR Vs. KAMLESHWARI PRASAD SINGH
|
July 17, 1935 |
|
SUMARU CHAMAR Vs. PUDDAN CHAMAR
|
February 5, 1935 |
|
SUMERA Vs. MORMUKAT
|
February 27, 1935 |
|
SUNDAR LAL Vs. EMPEROR
|
January 10, 1935 |
|
SUNDARA AYYAR Vs. MORARI VARADA AYYAR
|
March 14, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JAIR ALI
|
June 28, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BAZLAR RAHMAN
|
January 31, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LERENNY
|
January 31, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RAGHU LAL BRAHMAN
|
February 21, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KALI RAMAN BHATTACHARJEE
|
August 7, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RADHA KISSEN AGARWALLA
|
February 14, 1935 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS BENGAL Vs. TARAK NATH CHATTERJEE
|
January 11, 1935 |
|
SURENDRA KRISHNA ROY Vs. MIRZA MOHAMMAD SYED ALI MUTAWALI
|
November 8, 1935 |
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SURENDRA KUMAR ROY CHOUDHURY Vs. AHMED NAWAB CHOUDHURY
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May 10, 1935 |
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SURENDRA KUMAR SINGH Vs. SRICHAND MAHATA
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August 17, 1935 |
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SURENDRA NATH ROY Vs. KEDARNATH BOSE
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December 13, 1935 |
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SUREUDRA NATH ROY Vs. KEDAR NATH BOSE
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December 13, 1935 |
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SURPUT SING Vs. MAHARAJ BAHADUR SING
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November 15, 1935 |
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SWAMI KONE Vs. SANKARAVADIA
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November 1, 1935 |
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SWAMINATHA AYYAR Vs. SAIVU ROWTHAN
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October 1, 1935 |
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SWAMINATHA PILLAI Vs. SLLAKSHMANA AYYAR
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March 19, 1935 |
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SYED HAKIMULLAH Vs. MDSAMIULLAH
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March 27, 1935 |
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SYED KHURSHED ALI Vs. GHULAM MUSTAFA
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April 29, 1935 |
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SYED ZAHUR UDDIN AHMAD Vs. CHIMMAN LAL
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October 21, 1935 |
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SYLHET CO-OPERATIVE TOWN BANK LIMITED Vs. RASIK CHANDRA CHOWDHURY
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May 28, 1935 |
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T FAKHRULLA KHAN Vs. EMPEROR
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February 4, 1935 |
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T KAKRULLAKHAN Vs. STATE
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February 4, 1935 |
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T KESHAVAN Vs. BIPATHUMMA
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January 25, 1935 |
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T R B RANGANATHA REDDI Vs. RAMASWAMI MUDALI
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February 20, 1935 |
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T R BHUSHNAM Vs. CUMAPATHI MUDALIAR
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April 17, 1935 |
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T R PRATT (BOMBAY) LTD Vs. EDSASSOON AND CO LTD
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September 18, 1935 |
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T S KRISHNAMOORTHY AIYAR Vs. SPECIAL DEPUTY COLLECTOR OF LAND ACQUISITION
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October 21, 1935 |
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T S NARAYANA AIYAR Vs. CO-OPERATIVE URBAN BANK LTDTHROUGH ITS SECRETARY
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October 8, 1935 |
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T S SANKARA AIYAR Vs. MUHAMMAD GANI ROWTHER
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November 27, 1935 |
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T S YASOBADRA NAINAR Vs. TSSAMANTHABADRAN
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March 27, 1935 |
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T T K K KUMARE APPAN SRIRANGACHARIAR Vs. TVAKTANNAMALAI CHETTIAR
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January 25, 1935 |
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T V DURAISWAMI PILLAI Vs. VENKATARAMA PILLAI
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February 20, 1935 |
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TAHIR ALI Vs. ABDUL GONI DOCTOR
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February 27, 1935 |
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TALUQ BOARD Vs. VOLKART UNITED PRESS CO LTD
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February 22, 1935 |
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TANJORE PERMANENT FUND LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
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September 26, 1935 |
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TARACHAND GHANSHAMDAS Vs. MOHIDEEN ABDUL GAFOOR
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March 13, 1935 |
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TARAKDAS ACHARJEE CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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March 13, 1935 |
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TARAKDAS ACHARJEE CHOUDHURY Vs. SECY OF STATE
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May 13, 1935 |
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TARINI CHARAN CHAKRAVARTY Vs. DEVENDRA LAL DEY
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January 9, 1935 |
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TARINI PROSAD MITRA Vs. RAKHAL CHANDRA MANNA
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January 31, 1935 |
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TATA HYDRO-ELECTRIC AGENCIES, LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
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March 27, 1935 |
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TEJMAL MARWARI Vs. JOKIRAM SURAJMAL
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November 25, 1935 |
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TEK CHAND Vs. EMPEROR
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April 2, 1935 |
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TENKASI SULAIMAN ROWTHER Vs. DAWOOD KHAN SAHIB
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February 13, 1935 |
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THAKUR DAS Vs. EMPEROR
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October 14, 1935 |
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THAKUR PRASAD Vs. EMPEROR
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August 7, 1935 |
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THAKUR PRASAD Vs. EMPEROR
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September 30, 1935 |
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THAKUR SINGH Vs. KANDHAI
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May 1, 1935 |
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THAMBIREDDI SESHUREDDI Vs. VANGALLU MALLAREDDI
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March 26, 1935 |
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THAMMANA VEERAYYA Vs. KATIGA BIBI
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March 13, 1935 |
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THANGATUR RAMAYYA Vs. KATTA VENKATTANNAGARI SREENIVASAYYA
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February 18, 1935 |
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THANGATUR SUBBARAYUDU Vs. NICHANAMETLA SUBBARAYUDU
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January 23, 1935 |
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THANMULL SOWCAR Vs. KKRISHNASWAMI REDDIAR
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March 28, 1935 |
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THATHAMMAL Vs. VPARANKUSAM PILLAI
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January 29, 1935 |
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THAYAMMAL Vs. SUBRAMANIA GURUKKAL
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April 8, 1935 |
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THIAGARAJAN MINOR BY MOTHER AND NEXT FRIEND ANANTHALAKSHMI AMMAL, ALIAS SEETHALAKSHMI AMMAL Vs. KVENKATARAMA AYYAR
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October 17, 1935 |
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THIAGARAJAN, MINOR Vs. KVENKATRAMA AYYAR
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October 17, 1935 |
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THIRTHAGIRI UDAYAN Vs. VENKATARAMA CHETTY
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March 28, 1935 |
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THIRUNAVUKKARASU PANDARAM Vs. PURUSHOTHAM LAKSHMIDAS AND CO
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April 26, 1935 |
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THOILOKHYA NATH DAS Vs. KENARAM DAS
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May 3, 1935 |
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THOPPA Vs. EMPEROR
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May 9, 1935 |
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THOPPAI M MUTHIAH BHAGAVATHAR Vs. TVVENKATARAMA AYYAR
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March 1, 1935 |
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THUKRU BAI Vs. ATTAVAR
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March 11, 1935 |
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THUMMALAPALLI MANGAYYA Vs. THUMMALAPALLI SREERAMULU
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January 22, 1935 |
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TIKA RAM Vs. SOBHA RAM
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April 5, 1935 |
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TIKA RAM JOSHI Vs. RAM LAL SAH
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January 15, 1935 |
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TIRKHA Vs. GHASI RAM
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May 1, 1935 |
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TIRKHA RAM Vs. PTMURARI LAL
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February 1, 1935 |
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TIRLOKI PRASAD Vs. KUNJ BEHARI LAL
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January 11, 1935 |
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TIRUMALA NARAYANASWAMI Vs. ADABALA NARAYANASWAMI (DECEASED)
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March 7, 1935 |
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TOKE J ABBOY NAIDU (DECEASED) Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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August 28, 1935 |
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TRUSTEES, CHOKKANATHASWAMI TEMPLE Vs. POOVANNA NAVANNA VADIVELMURUGA NADAR
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October 15, 1935 |
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TUKARAM RANGRAO PATIL Vs. SUBHEDAR NANAJI PATIL
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September 4, 1935 |
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TYAGARAJA MUDALIYAR Vs. VEDATHANNI
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December 6, 1935 |
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U RAMA RAO Vs. HONNAMMA SHEDTHI
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July 30, 1935 |
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UDDAB NATH Vs. GOKUL CHANDRA DEB NATH
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November 21, 1935 |
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ULAGALUM PERUMAL SETHURAYAR Vs. RANI SUBBALAKSHMI NACHIAR
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March 19, 1935 |
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UMABAI BHAGWANT RAJARAM Vs. NANI MAHADEV JAKHADI
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July 12, 1935 |
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UMACHARAN BISWAS Vs. DEBENDRANATH PODDAR
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March 25, 1935 |
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UMASUNDARI DASI Vs. PRAFULLA KUMAR MONDAL
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August 6, 1935 |
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UMESH CHANDRA GOLDAR Vs. SHAMSUR RAHMAN
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June 17, 1935 |
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UMRAO SINGH Vs. PAHLAD SINGH
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July 22, 1935 |
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UNION BENEFIT GUARANTEE CO LTD Vs. THAKORLAL PTHAKOR
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January 21, 1935 |
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UPENDRA NATH ROY Vs. JITENDRA NATH KUNDU CHOUDHURY
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February 14, 1935 |
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UPPER DOAB SUGAR MILLS LTD Vs. DAULAT RAM
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October 14, 1935 |
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V APPA RAO Vs. SREERAMREDDI SANYASAYYA
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February 12, 1935 |
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V G VENUGOPAL NAIDU Vs. LAKSHMI AMMAL
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October 28, 1935 |
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V M KUMARASWAMI GOUNDAN Vs. AYYA GOUNDAN
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November 26, 1935 |
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V MACHA KOUNDAN Vs. VKKOTTORA KOUNDAN
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August 1, 1935 |
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V P R M V MUTHAYA CHETTIAR Vs. SSRMSFIRM
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December 4, 1935 |
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V RAMAN NAYAR Vs. PARAMESWARAN NAMBUDRI
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May 2, 1935 |
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V RAMASWAMI AYYAR Vs. SSKRISHNASA AND SONS
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January 9, 1935 |
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V S MUHAMMAD HUSSAIN AMBALAM Vs. RAMANATHA AYYAR
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March 26, 1935 |
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V VENKATESWARA AIYAR Vs. SRI MEENAKSHI SUNDARESWARAR, ETC, DEVASTHANAM THROUGH ITS TRUSTEE RDORAISWAMI NAIDU
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March 26, 1935 |
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VADDAPARTI SOORAYYA Vs. VODOORI SOORANNA
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October 18, 1935 |
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VADIYANGATI CHINNARIGADU Vs. KOTIGARI RANGAYYA CHETTY
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February 27, 1935 |
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VALIYAKATH PERIYATTAL Vs. (KARUMATHIL PALAKOT) GOVINDA MENON
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November 20, 1935 |
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VALLACHAMI PILLAI Vs. THIRUVAVOOR DEVASTHANAM
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February 5, 1935 |
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VANGIPURAM VENKATACHARYULU Vs. SRI RAJAH VASIREDDI HARIHARA PRASAD BAHADUR MANNE SULTAN
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March 8, 1935 |
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VARADACHARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF MADURA
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October 29, 1935 |
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VATTAR KRISHNA AYYANGAR Vs. JANAKI AMMAL
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April 5, 1935 |
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VAVARTHAR ABDUL WAHAB SAHEB Vs. PALLAPOTHA KANAKA ANJANEYALU
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April 8, 1935 |
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VAVILALA VASUDEVA SASTRI Vs. SREEMATHI YARLAGADDA ANNAPURNAMMA GARU
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February 26, 1935 |
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VAYI RAMAKRISHNA CHETTIAR REPRESENTED BY AGENT SUBRAMANIA AIYAR Vs. KASI VISWANATHA CHETTIAR
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May 1, 1935 |
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VEDA KRISHNASWAMI MUDALIAR Vs. VEDA MALAI MUDALIAR
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March 1, 1935 |
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VEDALI GURUVABHOTLU Vs. (REDDI) JOGAYYA
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February 19, 1935 |
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VEDAVYASA ALASINGA BHATTAR Vs. VEDAVYASA VENKATASUDARSANA BHATTAR
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October 24, 1935 |
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VEERANA GOUNDAN Vs. SELLAPPA GOUNDAN
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October 30, 1935 |
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VEERAPPA THEVAN, SINCE AD JUDICATED INSOLVENT, THE OFFICIAL RECEIVER Vs. CSVENKATARAMA AIYAR
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April 24, 1935 |
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VEERAPPA THEVAR Vs. CSVENKATRAMA AYYAR
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April 24, 1935 |
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VEHERBHAI VALLAVBHAI Vs. JAVER SOMA
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August 9, 1935 |
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VENKATACHALA PADAYACHI Vs. VELAYUDHA PADAYACHI
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January 21, 1935 |
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VENKATANARAYANA AYYAR Vs. RAMCHANDRA AYYAR
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March 13, 1935 |
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VENKATRAMA REDDI Vs. SRINIVASA REDDI
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October 9, 1935 |
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VERUDHUNAGAR MUNICIPALITY Vs. THIRUVADAMARUTHUR EKANATHA RAO
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December 6, 1935 |
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VIJAYSINGJI CHHATRASINGJI Vs. SHIVSANGJI BHIMSANJI
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March 11, 1935 |
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VIJIATHAMMAL Vs. MKADIR SULTAN
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March 12, 1935 |
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VISVANATHAN KRISHTIAH Vs. YERRABANDA PEDDA VENKATA
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September 6, 1935 |
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VISWANATHA PILLAI Vs. AMVMUTUGAPPAN CHETTIAR
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January 28, 1935 |
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VISWANATHAM KRISHTIAH Vs. YARRABANDA PEDDA VENKATA REDDY
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September 6, 1935 |
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VITHAL TUKARAM KULKARNI Vs. BALU BAPU GUDE
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September 5, 1935 |
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VITHALDAS GOVINDRAM GANDHI Vs. VADILAL CHHAGANLAL SHAH
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September 23, 1935 |
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VUDDAGIRI AMMANNA Vs. GADA SUBBAYYA
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September 19, 1935 |
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VULUCHI BASHYAKARLU Vs. PONNURI PERUMALLU
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August 28, 1935 |
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WAHID ULLAH AHRARI Vs. EMPEROR
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March 11, 1935 |
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WALCHAND MOLAJI MARWADI Vs. CHARLES AWILLIAMS
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January 18, 1935 |
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WALI MOHAMMAD Vs. HIGAN LAL
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October 23, 1935 |
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WALTER SMITH Vs. AHMED ABDEENBHOY PEERBHOY
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June 20, 1935 |
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WAMAN RAMKRISHNA GHOTGE Vs. GANPAT MAHADEO NEVAGI
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July 5, 1935 |
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WARES ALI Vs. SHEIKH SHAMSUDDIN ALIAS MUNTAO MIA
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December 11, 1935 |
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WAZUDDIN GAZI Vs. MUNSHI SAYEB AHAMED
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February 19, 1935 |
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Y MAHABALESWARAPPA Vs. MGOPALASWAMI MUDALIAR
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January 15, 1935 |
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YERUVA CHINNAPA REDDI Vs. RAI BAHADUR PV, SRINIVASA RAO GARU, OFFICIAL RECEIVER
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March 19, 1935 |
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YERUVA CHINNAPAREDDI Vs. RAI BAHADUR PVSRINIVASA RAO GARU, OFFICIAL RECEIVER
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March 19, 1935 |
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YUDHISTHIR SINGH Vs. ANGAN LAL
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January 16, 1935 |
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ZEEBUNNISSA BEGUM Vs. MRSHBDANAGHER
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November 22, 1935 |
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ZIAUL HASAN Vs. AZIZ AHMED
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March 25, 1935 |
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ZIPRU KRISHNA Vs. PANNALAL BAHIRUDAS
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November 13, 1935 |