REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(ALLAM) NARASIMHULU Vs. (GUTTA) BHADRAYYA	August 23, 1932
(BOGGAVARAPU) BULLAYYA Vs. (GARLAPATI) SUBBAYYA	August 2, 1932
(BOHRA) REOTI PRASAD Vs. KUNJI LAL	January 28, 1932
(BUKKAPATNAM) TRIUMALA NARASIMHACHARYULU Vs. (SREE RAJAH) SABHNADRI APPA RAO BAHADUR ZAMINDAR GARU	August 18, 1932
(CHIGURUPATI) VENKATA SUBBA RAO Vs. NARAHARISETTY ANJANAYULU	April 6, 1932
(DUBEY) AMBA LAL Vs. FIRM RAM GOPAL-MADHO PRASAD	December 5, 1932
(GEDALU) NARAYANA Vs. EMPEROR	April 19, 1932
(GUNTURU) PULLAYYA Vs. OFFICIAL RECEIVER OF KISTNA	March 7, 1932
(K B SETH) SORABJEE Vs. (SETH) DWARKADAS RANCHHODDAS	May 24, 1932
(K S MOLVI SHEIKH) MOHAMMAD Vs. SETH SAGAR MAL	February 16, 1932
(KADIYALA) VENKATA SUBAMMA Vs. (KATREDDI) RAMAYYA	January 12, 1932
(KODUKULLA) KAMAYYA BHUKTAH Vs. (KODUKULLA) CHINA SOORANNA	December 13, 1932
(KOTIKALAPUDI) PAKIRAYYA Vs. (KODIYALA) KAMASASTRI	November 7, 1932
(KUNWAR) ABDUL JALIL KHAN Vs. (KUNWAR) MOHAMMAD ABDUL SALAM KHAN	April 21, 1932
(LALA) CHANDI RAM Vs. (LALA) KUNJ BEHARI LAL	March 3, 1932
(LALA) NAND KISHORE Vs. KUNJ BEHARI LAL	November 18, 1932
(LALA) SRI RAM Vs. LJAI KISHUN LAL	June 15, 1932
(MALLIK) RAMLAL Vs. OFFICIAL ASSIGNEE OF CALCUTTA	February 1, 1932
(MARUDUGULA) SUBBARAYUDU Vs. PANDIVI SATYANANDAM	December 14, 1932
(MOULVI) WAZED ALI KHAN PANEE Vs. BROJENDRA KUMAR BANDOPADHAYA	May 11, 1932
(MUDILA) KURAMAYYA Vs. SURU SATYANARAYANA	April 12, 1932
(NEKKANTI) SEERAMMA Vs. (NEKKANTI) SESHAMMA	January 29, 1932
(PANNIYAMKANDI) KELU KUTTI Vs. CALICUT MUNICIPAL COUNCIL	August 10, 1932
(PERIA) KALATHI MUDALI Vs. VENKATESA MUDALI	April 18, 1932
(PETER WILLIAM) CRESSWELL Vs. (OLIVE CATHERINE) CRESSWELL	November 28, 1932
(PICHU PATTER S SON) SIVARAMAKRISHNA PATTER Vs. MANNATHIL KRISHNAN NAIR	October 5, 1932
(RAJA PANAGANTI) RAMARAYANIMGAR Vs. URDKVENKATA LINGAM NAYANIM BAHADUR VARU	January 26, 1932
(SETH) RAMESHWARDAS Vs. GOPIJI	November 18, 1932
(SHEIKH) BHOTALI Vs. (SHEIKH) KALU	February 24, 1932
(SRI SRI) GOPAL SRIDHAR MAHADEB Vs. SASHI BHUSAN SARKAR	May 23, 1932
(SRI) NANDAMANI ANANGA BHIMA DEO Vs. SRI SUSEELA MALA PATTA MAHADEVI	November 1, 1932
(SYED) AFZAL HUSAIN Vs. MIRZA MOHAMMAD AHSAN	January 6, 1932
(SYED) ZAINUDDIN HOSSAIN Vs. (MOULVI) MUHAMMAD ABDUR RAHIM	June 1, 1932
(THAKUR) BAGESHWARI CHARAN SINGH Vs. BINDESHWARI CHARAN SINGH	July 29, 1932
(THAKUR) MANMOHAN SINGH Vs. (THAKUR) BISHAL SINGH	August 30, 1932
(THRIKKAIKAT MADATHIL MOOPPU STANOM KOLLATH) RAMAN THIRUMUMPU Vs. (MULLASSERI KARNAVAN) KARUNAKARA MENON	November 16, 1932
(UNDE, RAJAHA, RAJE CAPTAIN, SRI RAJAH VELUGOTI) GOVINDA KRISHNA YACHENDRULAVARU BAHADUR Vs. KAMIREDDI RAMAKRISHNA REDDI	August 5, 1932
(VALLURI) SURYAPRAKASA RAO Vs. BHAMIDIPATI VENKATA DIKSHITALU	December 1, 1932
(VELUGUBANTLA) PAPAMMA Vs. RAVULA RAMASWAMI	November 22, 1932
A B MILLER Vs. FGFERGUSON	August 27, 1932
A BAKTHAVATHSALU NAIDU Vs. PNKRAMANUJA NAIDU	October 11, 1932
A GHULAM MUHIUDDIN ROWTHER Vs. SULAIMAN ROWTHER	September 13, 1932
A M A ZAMAN Vs. EMPEROR	August 5, 1932
A M A ZAMAN Vs. EMPEROR	July 20, 1932
A M P R MUTHURAMAN CHETTY BY AGENT SUBRAMANIA AIYAR Vs. SIVASUBRAMANIA CHETTY	May 10, 1932
A MALCOLM Vs. EMPEROR	August 18, 1932
A NARASIMHA AYYANGAR Vs. KRAMAYYA CHETTIAR	February 29, 1932
A S RADHAKRISHNA AYYAR Vs. EMPEROR	January 28, 1932
A U JOHN Vs. SURAJ BHAN	February 13, 1932
A V R M S P S RAMASWAMI CHETTIAR Vs. MPARAMASIVAN PILLAI	September 21, 1932
ABBAS BAHARA Vs. EMPEROR	December 19, 1932
ABBU BAKAR ABDUL RAHMAN & COMPANY Vs. NARAYANTL	November 10, 1932
ABDUL Vs. EMPEROR	February 22, 1932
ABDUL AZIZ KHAN Vs. MTKANIZ FATIMA	December 5, 1932
ABDUL GAFUR BHUIYA Vs. BADIAL HAQUE	January 8, 1932
ABDUL HAKIM KHAN Vs. ABDUL MAJID KHAN	November 11, 1932
ABDUL HALIM KHAN Vs. RAJA SAADAT ALI KHAN	March 10, 1932
ABDUL KADER Vs. ABDUL KASIM	February 24, 1932
ABDUL KARIM Vs. KALLAN	November 10, 1932
ABDUL KHALEF MOLLA Vs. BAMA CHARAN CHATTERJI	April 18, 1932
ABDUL LATIF MUNSHI Vs. AHMAD	November 24, 1932
ABDUL LATIFF Vs. GOPESWAR CHATTORAJ	May 11, 1932
ABDUL MAJID Vs. ABDUL HAQ	February 25, 1932
ABDUL MAJID Vs. EMPEROR	December 12, 1932
ABDUL RASHID Vs. SIRAJUDDIN	November 29, 1932
ABDUL RAUF Vs. BANARSI LAL	June 13, 1932
ABDUL RAZAK SAIB Vs. ZAINAB BI	August 3, 1932
ABDUL SATAR SULEMAN HAJI AHMED Vs. ADVOCATE GENERAL OF BOMBAY	September 22, 1932
ABDUL SATTAR Vs. MLRANI HIRA DEI	December 20, 1932
ABDULLA ASGHAR ALI Vs. GANESH DAS VIG	December 19, 1932
ABDULLABHAI EBRAHIMJI Vs. ISABHAI NAJMUDDIN	March 31, 1932
ACHAMBAT ABDURAHIMAN, MINOR, BY HIS MOTHER THITHACHUMMA Vs. KELAVARMAN PUTHENTHERUVIL KIZHAKKAYIL IMBICHUNNY (DEAD) AND GOPALAN ADDED AS LROF 1ST RESPONDENT	February 25, 1932
ADAM HAJEE PEER MAHOMMED ESSACK Vs. HAJEE SUKUR GANNY	July 29, 1932
ADHAR KUMAR MITTER Vs. RADHA MADAN MOHAN JIN	January 5, 1932
AGHORE CHANDRA JALUI Vs. RAJNANDINI DEBI	July 5, 1932
AHIDHAR GHOSE Vs. SECRETARY OF STATE	April 18, 1932
AHMADI BEGAM Vs. MUNSHI ISHAQ MOHAMMAD	November 18, 1932
AHMED HUSSAIN Vs. PRESIDENT, UNION PANCHAYAT	March 10, 1932
AISHABAI Vs. ISMAIL SAKHI	September 30, 1932
AJODHIAPRASA Vs. PARASHRAM	February 10, 1932
AKHOY KUMAR KAR Vs. KRISHNA CHANDRA SAHA	January 4, 1932
AKHOY KUMAR SUR Vs. CORPORATION OF CALCUTTA	April 14, 1932
AKSHAYALINGAM PILLAI Vs. AVYAMBALAMMAL	November 4, 1932
AKTAR HOSSAIN Vs. SMHUSSENI BEGAM	March 1, 1932
ALAGAPPA CHETTI Vs. ALALNNARAYANAN CHETTIAR	July 26, 1932
ALAPATI ACHUTARAMANNA Vs. VASIREDDI JAGANNADHAM	September 16, 1932
ALBERT GODAMUNE Vs. KING	November 10, 1932
ALEXANDER EWAN CAMPBELL Vs. THOMUS ERNEST ROFE	November 28, 1932
ALFRED ROBERT JONES Vs. MTTITLI	November 14, 1932
ALI AHMAD Vs. EMPEROR	March 11, 1932
ALI HUSSAIN Vs. EMPEROR	May 25, 1932
ALICE MARIE VANDEPITTE Vs. PREFERRED ACCIDENT INSURANCE COMPANY OF NEW YORK	November 4, 1932
ALICE RICE Vs. SNCAMA	August 25, 1932
ALIMANE SAHIBA Vs. KOLISETTI SUBBARAYUDU	April 4, 1932
ALKHU RAM Vs. RAMAN LAL	February 27, 1932
ALLAM NARASIMHULU Vs. GUTTA BHADRAYYA	August 23, 1932
ALTAPALI KHAN Vs. UZIRALI KHAN	June 2, 1932
AMARCHAND RAJARAM MARWADI Vs. NARAYAN VISHNU BUDHKAR	February 16, 1932
AMBALAL HARGOVIND Vs. AMBALAL SHIVLAL THAKOR	June 29, 1932
AMBIKA PRASAD Vs. EMPEROR	February 10, 1932
AMBIKA PROSAD UPADHYA Vs. MSADA SHEO LAL	November 9, 1932
AMBIKAPRASAD Vs. R. B. GOVRISHANHAR	September 22, 1932
AMMATHAYARAMMAL Vs. OFFICIAL ASSIGNEE	March 3, 1932
AMRAJ SINGH Vs. SHAMBHU SINGH	July 8, 1932
AMULYA KUMAR SAMADDAR Vs. ANNADA CHARAN DAS	July 13, 1932
AMULYACHARAN MITRA Vs. PRAKASHCHANDRA MITRA	November 23, 1932
ANAND SINGH Vs. COLLECTOR OF BIJNOR	June 13, 1932
ANANDA PANDURANG Vs. UTTAMRAO	October 31, 1932
ANNADANA JADAYA GOUNDAR Vs. KONAMMAL	October 12, 1932
ANTU NAVAJI SALUNKE Vs. YESHVANT BALA GAIKWAD	January 21, 1932
APPA Vs. KACHAI BAYYAN KUTTI	January 27, 1932
ARJUN CHANDRA MANDAL Vs. TRAILAKYA MANI DASSI	December 13, 1932
ARJUN SINGH Vs. BMAHESHA NAND	March 4, 1932
ARMAN ULLA Vs. JAINULLA	November 30, 1932
ARTHUR ANDREW CIPRIANI Vs. MACDONALD BURNETT	November 17, 1932
ARUMUGA MUDALIAR Vs. VENKATACHALA PILLAI	October 18, 1932
ASANUDDIN MANDAL Vs. ASMATULLA	March 15, 1932
ASHARAM AGARWALLA Vs. UMESH CHANDRA BHOWMIK	March 17, 1932
ASHUTOSH BASU Vs. GOURI SANKAR SAHA	December 12, 1932
ASIA KHATUN Vs. NURJAHAN KHATUN	April 14, 1932
ASWINI KUMAR DAS Vs. SASANKA MOHAN BOSE	January 28, 1932
ATMARAM AHAJI Vs. UDERAJ SHEODIN	September 19, 1932
AUSTRALIAN INVESTMENT TRUST, LIMITED Vs. STRAND AND PITT STREET PROPERTIES, LIMITED	July 7, 1932
AZHAGAPPA CHETTI, MINOR, BY MOTHER AND GUARDIAN OONNAMALAI AMMAL Vs. SARAMANATHAN CHETTIAR	October 21, 1932
AZIZ ULLAH KHAN Vs. COURT OF WARDS	April 19, 1932
AZIZUDDIN MUSALMAN Vs. RAMZAN SHAH	November 17, 1932
B BRIJ GOPAL Vs. BSURAJ KARAN	January 12, 1932
B CHENCHURAM NAIDU Vs. MUHAMMAD BAHAVUDDIN SAHIB	April 26, 1932
B HARGOBIND DAS Vs. MOTI CHAND	December 9, 1932
B ISWARUDU Vs. EMPEROR	July 21, 1932
B MADAN MOHAN LAL Vs. MTSHEORAJ KUNWAR	March 29, 1932
B N RY CO LTD Vs. RAVAN DESAI AND CO	March 1, 1932
B NAND KISHORE Vs. BEHARI LAL	January 21, 1932
B S CORBET Vs. SONAULLA BASUNIA	April 14, 1932
B SATYA NIDHAN BANERJI Vs. MDHAZABBER ALI KHAN	July 22, 1932
B SHAHZAD SINGH Vs. MTJIACHHA KUNWAR	June 1, 1932
BABASA BAKALE Vs. HOMBANNA RAYAPPA HOMBANNAVAR	February 23, 1932
BABU HARNARAIN SAHI Vs. SADHU GOVIND RAI	May 3, 1932
BABU LAL Vs. RAGUNANDAN	January 17, 1932
BABU LAL Vs. RAGHUNANDAN	January 15, 1932
BADAL CHANDRA SADHUKHAN Vs. DEBENDRA NATH DEY	December 14, 1932
BADIUR BAHARNAN Vs. MOKRAM ALI	February 26, 1932
BADRI CHADAN Vs. RAJA INDRAJIT PERTAB BAHADUR SAHEB	March 3, 1932
BADRI DAS Vs. PASUPATI BANERJI	September 6, 1932
BADRI NATH Vs. RAJA RAM	June 20, 1932
BADRI PANDE Vs. CHHANGUR PANDEY	February 16, 1932
BADRI PRASAD Vs. JHAMMAN	September 1, 1932
BADRI PRASAD Vs. AMJID ALI	December 23, 1932
BADRI PRASAD MISIR Vs. BIJAI NAND TEWARI	May 25, 1932
BADULLA HOWLADAR Vs. AMINADDI CHAUKIDAR	January 28, 1932
BAGHUNATH PANDEY Vs. EMPEROR	September 30, 1932
BAHADUR LAL Vs. JUDGES OF THE HIGH COURT	June 10, 1932
BAI CHANDAN Vs. CHHOTALAL JEKISONDAS	February 29, 1932
BAI KESARBA Vs. SHIVSANGJI BHIMSANGJI THAKOR	April 12, 1932
BAI MANI Vs. MAGANLAL CHIMANLAL DESAI	April 20, 1932
BAI SADA PARSHOTTAM Vs. GANGARAM BECHER	February 4, 1932
BAIJ NATH PRASAD Vs. KHEDU RAM	December 1, 1932
BAIJNATH Vs. EMPEROR	March 16, 1932
BAIJNATH SAHAY Vs. EMPEROR	November 7, 1932
BAIJNATH SHAW Vs. CORPORATION OF CALCUTTA	July 18, 1932
BALDEO BIN Vs. EMPEROR	March 16, 1932
BALDEO SINGH Vs. CHHARGYAN SINGH	November 18, 1932
BALGIS BEEVI AMMAL Vs. HATHIJA BEEVI AMMAL	March 23, 1932
BALIARSIMHUNI SANYASI RAJU Vs. GADAGAMMA VENKATAPATHI	January 27, 1932
BALIJEPALLI RAMAKOTI SURYANARAYANA TANODAR Vs. KAMPALLI RAMACHENDRUDU	April 18, 1932
BALKRISHAN Vs. MTBUNDIA	November 16, 1932
BAN BEHARI CHATTERJI Vs. BHUKHAN LAL CHOUDHURY	November 18, 1932
BANAMALI PATRA Vs. ARJUN SEN	February 19, 1932
BANARSI PRASAD Vs. HARE KISHUN RADHEY KISHUN	February 15, 1932
BANDHAN SINGH Vs. MTDAULATA KUAR	January 29, 1932
BANGA CHANDRA DE Vs. SMMENAKA SUNDARI DE	June 15, 1932
BANK OF BIHAR LTD Vs. RAMGHULAM SINGH	January 11, 1932
BANOWARI LAL SAHA Vs. GOPAL CHANDRA SAHA	December 12, 1932
BANSHI DEWAN Vs. MAJAHARUDDIN TALUKDAR	February 25, 1932
BANWARI LAL Vs. SHUKRULLAH	November 29, 1932
BAPU APPA MAGDUM Vs. MAHAMMAD IMAM MULLA	February 12, 1932
BARAIK KARAN SINGH Vs. BIKRAM SAHU	April 24, 1932
BARENDRA KRISHNA DAS ADHIKARI Vs. DWIJENDRA KRISHNA DAS ADHIKARI	May 24, 1932
BARKATULLA PRAMANIK Vs. ASHUTOSH GHOSE	August 29, 1932
BARMHA SINGH Vs. EMPEROR	June 13, 1932
BASANT LAL TAKHAT SINGH Vs. COMMISSIONER OF INCOME-TAX, UP	January 2, 1932
BASANT RAI Vs. LALA GANGA RAM	February 25, 1932
BASANTA KUMAR CHOUDHURY Vs. SYLHET LOAN CO LTD	January 8, 1932
BASANTA KUMAR DAS Vs. NAGENDRA NATH PAL	April 5, 1932
BASANTA KUMAR SARKAR Vs. PANCH COWRI MANDAL	November 23, 1932
BASAPPA DANDAPPA PATIL Vs. GURLINGAWA SHIVASHANKREPPA PATIL	August 18, 1932
BASDEO PRASAD Vs. MTSAKINA BEGUM	January 7, 1932
BASHARAT BEG Vs. HIRA LAL	March 10, 1932
BASHIST NARAIN SAHI Vs. SIA RAMCHANDRA SAHI	July 28, 1932
BASUDEO NARAIN Vs. EMPEROR	November 3, 1932
BATISA SINGH Vs. EMPEROR	September 2, 1932
BAYAVA SHIDDAPPA DESAI Vs. PARVATEVA BASAVANEPPA BELLAD	August 11, 1932
BECHU SINGH Vs. KAMAKHYA NARAIN SINGH	February 29, 1932
BEHARI Vs. MTMUTHRA	July 19, 1932
BEHARI LAL Vs. CHHOTE	December 23, 1932
BEJOY KUMAR ADDY Vs. CORPORATION OF CALCUTTA	July 7, 1932
BENARES BANK LTD Vs. KRISHNA DAS	February 16, 1932
BENGAL AND NORTH WESTERN RY CO LTD Vs. KAMESHWAR SINGH BAHADUR	September 7, 1932
BENI MADHAB KHETTRY Vs. ABDUL RAZAK	December 12, 1932
BENODINI CHAUDHURANI Vs. JAGABANDHU ROY	November 18, 1932
BENOY KRISHNA DAS Vs. SALSICCIONI	July 26, 1932
BHABATARAN PAHARI Vs. TRALIAKYA NATH BAG	March 2, 1932
BHABATARINI DEBI Vs. PROFULLA KUMAR MUKERJEE	May 13, 1932
BHAGIRATHIBAI BHALCHANDRA NARAYAN Vs. DWARKABAI SHANKAR BAJI	July 30, 1932
BHAGVAN MANAJI MARWADI Vs. HIRAJI PREMAJI MARWADI	January 15, 1932
BHAGWAN SAHAI Vs. RAM CHANDER	May 6, 1932
BHAGWANDAS MADANLAL Vs. NABIN CHANDRA CHOUDHURY	June 24, 1932
BHAGWANDAS VRIJBHUKANDAS SHARIFF Vs. NARAN KANJI	April 14, 1932
BHAGWAT SAHAY Vs. KRISHNA SAHAY	December 12, 1932
BHAJANI LAL Vs. SECYOF STATE	June 28, 1932
BHAJJA Vs. MOHAMMAD SAID KHAN	January 25, 1932
BHARMAL TILOKCHAND Vs. BAI VISHNABAI	December 9, 1932
BHAROSA SHUKUL Vs. MTMANBASI KUER	June 14, 1932
BHARSOA SHUKUL Vs. MUSAMMAT MANBASI KUER	June 14, 1932
BHASKARU PANTALU MANIKYASWAMI Vs. MUDAGAL LAKAMMA	January 18, 1932
BHAWANI PRASAD Vs. SECYOF STATE	November 4, 1932
BHIMABAI JIVANGOUDA PATIL Vs. GURUNATHGOUDA, KHANDAPPAGOUDA PATIL	November 4, 1932
BHOLA NATH SIRKAR Vs. HARA DUARI AGARWALLA	July 7, 1932
BHOLA UMAR Vs. MTKAUSILLA	July 8, 1932
BHOLA UMAR Vs. MTKAUSILLA	December 2, 1932
BHUPENDRA NARAIN SINGH Vs. ASHTABHUJA RATAN KUER	February 1, 1932
BHUPENDRA NARAYAN SINHA Vs. MAHARAJ BAHADUR SINHA	May 20, 1932
BHUTNATH TA Vs. BARINDRA NATH BHATTACHARYA	August 29, 1932
BIBI FAKRUBIBI Vs. SAIYAD MAHOMADMIYA BADAMIYA	February 17, 1932
BIDESHI MIAN Vs. EMPEROR	January 6, 1932
BIJOY KRISHNA BASU Vs. BENODE BEHARI PRAMANIK	January 28, 1932
BIJOY SINGH Vs. RAJA KIRTYANAND SINGH	August 4, 1932
BIKRAM SINGH Vs. DIP SINGH	March 18, 1932
BINDESHWARI PRASAD Vs. NANHKU MAHTON	February 15, 1932
BINJRAJ Vs. KISANLAL	September 12, 1932
BIRDHI CHAND JAIPURIA Vs. DARBARI JAYASWAL	June 14, 1932
BISHAMBHAR NATH Vs. ACHAL SINGH	May 23, 1932
BISHNU CHARAN PAL Vs. JOGENDRA KUMAR BHOWMIK	May 2, 1932
BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. SREEMATHI RUKMINI ALIAS KUNHIKAVU ALIAS KUTHIRAVATTATH KONGASSERI PUTHUKULANGARA AMMA NEETHIYAR	February 1, 1932
BOGIS MANGATI Vs. APPLAMA	February 23, 1932
BONDADA MANUMALLASWAMI Vs. RINISETTI CHINNA NARAYANASWAMI (DECEASED)	March 2, 1932
BOYMKESH CHATTERJI Vs. EMPEROR	November 29, 1932
BRAJASUNDER DAS Vs. RADHA PRASAD BHAGAT	January 28, 1932
BRAJENDRA KISHORE ROY Vs. ISWAR KAIBARTA	July 6, 1932
BRIJ LAL Vs. EMPEROR	January 11, 1932
BROJENDRA NATH GHOSE Vs. SATISH CHANDRA DAS	July 22, 1932
BUKKAPATNAM TIRUMALA NARASIMHA CHARYULU Vs. SREE RAJAH SABHNADRI APPA RAO BAHADUR ZAMINDAR GARU	August 18, 1932
C G LLOYD Vs. EMPEROR	December 8, 1932
C JAYARAM NAIDU Vs. EMPEROR	April 1, 1932
C R VENKATARAMA AYYAR Vs. BSKRISHNASWAMI CHETTIAR	March 9, 1932
CANTONMENT BOARD Vs. LKANHAIYA LAL	December 15, 1932
CENTRAL BANK OF INDIA LTD Vs. NUSSERWANJI HBHARUCHA	April 18, 1932
CENTRAL CO-OPERATIVE STORES LTD Vs. SANTINIDHAN ROY	April 25, 1932
CHAIRMAN, CHINGLEPUT MUNICIPALITY Vs. MMURUGESA MUDALIAR	July 28, 1932
CHAMPAKLAL RUPCHAND Vs. RAYACHAND THAKORBHAI	February 25, 1932
CHANDERDEO CHAUBE Vs. MEGH NARAIN	July 21, 1932
CHANDRABHAN Vs. RAJKUMAR	June 15, 1932
CHANDRAMANI Vs. MATHURA DATT	November 18, 1932
CHARLES JOHNS Vs. EMPEROR	April 7, 1932
CHARLES S BROWN Vs. ALBERT DONOUGH HANSON	December 2, 1932
CHARTERED BANK OF INDIA Vs. IMPERIAL BANK OF INDIA	June 29, 1932
CHATURBHUJ SINGH Vs. SARADA CHARAN GUHA	May 5, 1932
CHAUBE BHAN DAT Vs. CHUBE MOTI LAL	January 7, 1932
CHAUBE BHAN DATT Vs. CHAUBE MOTI LAL	January 7, 1932
CHAUDHARI KARAN SINGH Vs. LAL SINGH	February 22, 1932
CHAUDHRI GULAB SINGH Vs. RAGHUBIR SARAN	January 8, 1932
CHEENA PENA RENA PERIANAN CHETTI Vs. TALUK BOARD THROUGH ITS PRESIDENT, HOLDING ITS OFFICE WITH IN THE DEVAKOTTAH UNION BOARDLIMITS	March 3, 1932
CHELLA RANGAPPA Vs. YERRAVENKATAGIRI RANGAPPA	September 16, 1932
CHENDRASEKARAN PILLAI Vs. SRINIVASA PILLAI	August 15, 1932
CHHATERBIJAI SINGH Vs. DAMODAR DAS	November 16, 1932
CHHEDI LAL Vs. MTNAFIS FATIMA BEGUM	December 16, 1932
CHHOGAN LAL BAGRI Vs. BEHARI LAL SAHA RAY	July 15, 1932
CHHOTEY LAL PANNA LAL Vs. RKRAILWAY	February 15, 1932
CHINGURUPATI VENKATASUBBA RAO Vs. NARAHARISETTY ANJANEYALU	April 6, 1932
CHINNASWAMI PADAYACHI Vs. DARMALINGA PADAYACHI	March 21, 1932
CHINNIAH ROWTHER Vs. ABMUTHURAMAN CHETTIAR	August 29, 1932
CHINTAKAYALA THAMMAYYA NAIDU Vs. CHINTAKAYALA VENKATARAMANAMMA	February 3, 1932
CHINTAPENTA NARASIMHA RAO Vs. CHINTAPENTA NARASIMHAM	January 25, 1932
CHIRANJI LAL Vs. MAHADEO PRASAD	July 18, 1932
CHITAR SINGH Vs. LLACHMI NARAIN	March 18, 1932
CHITTI BABU MUDALIAR Vs. AVENKATASUBBU MUDALIAR	August 19, 1932
CHITTOORI CHINNAMMI Vs. IMMANNI VENKAYAMMA	November 2, 1932
CHITTYA RANJAN DAS Vs. EMPEROR	December 1, 1932
CHOTU HAJJAM Vs. EMPEROR	February 22, 1932
CHOUTHMAL BHAGIRATH Vs. JOKHI RAM SURAJ MAL	November 6, 1932
CHUNILAL MOTILAL Vs. EMPEROR	March 9, 1932
CHUNNILAL BHAWANIDAS Vs. VITHAL BALAJI KASAR	June 24, 1932
COIMBATORE SRI VENKATACHALAPATHI NIDHI, LTD Vs. GKNANJAPPA GOUNDAN	October 21, 1932
COLLECTOR Vs. P. C. JOGLEKAR	April 9, 1932
COMMISSIONER OF INCOME-TAX Vs. KSIDDHA GOUDAR AND SONS	January 5, 1932
COMMISSIONER OF INCOME-TAX Vs. MESSRSBEST AND CO LTD	January 6, 1932
COMMISSIONER OF INCOME-TAX Vs. TNAMBERUMAL CHETTY AND SONS	August 31, 1932
COMMISSIONER OF INCOME-TAX Vs. MRSJVSALDHANA	January 18, 1932
COMMISSIONER OF INCOME-TAX Vs. MADURA HINDU PERMANENT FUND, LTD	September 28, 1932
COMMISSIONER OF INCOME-TAX Vs. FEDINSHAW	March 7, 1932
COMMISSIONER OF INCOME-TAX Vs. VSKSSOMASUNDARAM CHETTIAR	January 6, 1932
COMMISSIONER OF INCOME-TAX Vs. VTSSEVUGA PANDIA THEVAR	May 11, 1932
COMMISSIONER OF INCOME-TAX, BENGAL Vs. SHAW WALLACE AND COMPANY	March 14, 1932
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. TEJBHANDAS MOTUMAL	December 16, 1932
COMMISSIONER OF INCOME-TAX, C P AND BERAR Vs. S M CHITNAVIS	April 26, 1932
COMMISSIONER OF INCOME-TAX, MADRAS Vs. MADURA HINDU PERMANENT FUND LTD	September 28, 1932
CORPORATION OF CALCUTTA Vs. PROBHAT CHANDRA BARUA	May 24, 1932
CORPORATION OF THE CITY OF MONTREAL Vs. MONTREAL INDUSTRIAL LAND CO LTD	July 28, 1932
CURRIMBHAI ABDULHUSAIN Vs. AHMEDALI LUKMANJI	September 13, 1932
CURRIMBHOY AND CO LTD Vs. L A GREET	November 22, 1932
CURRIMBHOY AND COMPANY Vs. LACREET	November 22, 1932
D N CHATTERJEE AND CO Vs. RAJ KUMAR MANDAL	July 15, 1932
DAKHANI Vs. EMPEROR	July 19, 1932
DAMBAR LAL Vs. BCHAND MAL	March 29, 1932
DAMODAR KESHAV PARASHARAMI Vs. RAMNATH RADHAKISAN	June 24, 1932
DAMODAR NARAYAN CHOUDHURY Vs. EMPEROR	September 30, 1932
DAMODHAR GANGADHAR Vs. VISHWANATH	June 25, 1932
DAMRI CHOUDHRY Vs. NATHUNI MIA	August 26, 1932
DAN SAHAI Vs. JAI RAM SINGH	March 21, 1932
DAULAT RAO Vs. RATANSINGH	September 30, 1932
DAULAT SHAH Vs. PREMCHAND MARWADI	November 14, 1932
DAULATRAJ Vs. KALICHARAN GHOSH	March 21, 1932
DEBENDRA NARAIN ROY Vs. JOGENDRA NARAIN DEB	July 12, 1932
DEBI PRASAD PANDEY Vs. GAUDHARN RAI	April 5, 1932
DEBI PROSHAD KALWAR Vs. EMPEROR	February 3, 1932
DEO NARAYAN MISRA Vs. BHAJAN MAHTON	February 24, 1932
DEOKISHEN Vs. ASARAM	September 5, 1932
DEONANDAN PRASAD Vs. PIRTHI NARAYAN	August 1, 1932
DEVESSEY PATHRAJ KATHAVALA Vs. NEW BOMBAY STEAMSHIPS LTD	April 6, 1932
DEVESSY PATHAJ KATHAVALA BY POWER HOLDER, ANANDAJI MALSI Vs. NEW BOMBAY STEAMSHIPS, LTD, BY THEIR AGENTS MESSRSKERWAR AND CO	April 6, 1932
DEVIDAN SOWCAR Vs. JANAKI AMMAL	January 12, 1932
DEVIKISHAN Vs. CHAMPALAL	January 30, 1932
DHAJU MANDAL Vs. EMPEROR	November 14, 1932
DHANABAGGIAMMAL Vs. MARI AMMAL	March 29, 1932
DHANESWAR RAUT Vs. RAGHUNATH JENA	September 8, 1932
DHANRAJ KESHRIMAL JHALANI Vs. HHWADIA	September 28, 1932
DHANUKDHARI PRASHAD PANDEY Vs. RAMADHIKARI MISSIR	November 18, 1932
DHANUKDHARI SINGH Vs. MSYED RAFIQUI RAHMAN	December 12, 1932
DHANUKHDHARI SINGH Vs. MTBIBI AMMA	December 14, 1932
DHARANI KANTA CHAKRABARTY Vs. EMPEROR	December 7, 1932
DHARNIDHAR SINGHA ROY Vs. SATISH CHANDRA GIRI	April 12, 1932
DHIRAJ LAL-RAM PRASAD Vs. SIR JACOB BEHRENS AND SONS	July 26, 1932
DHIRENDRA NATH MUKHERJEE Vs. NUTBEHARY MUNSHI	December 8, 1932
DHONKAL SINGH Vs. HARBANS LAL	February 6, 1932
DILSUKH RAI BAIJNATH Vs. DWARKA DASS	November 8, 1932
DINAJPUR TRADING AND BANKING CO LTD Vs. PROBHASH CHANDRA SEN	June 27, 1932
DIP NARAIN CHOUDHRY Vs. ADDLDISTMAGISTRATE (IN CHARGE OF THE PATNA MUNICIPALITY)	August 31, 1932
DISTRICT BOARD Vs. BAIJNATH PRASAD	November 11, 1932
DISTRICT BOARD OF FARRUKHABAD Vs. IKHLAQUE HUSAIN	April 14, 1932
DISTRICT LOCAL BOARD OF POONA Vs. VISHNU RAGHOBA WADERKAR	August 2, 1932
DISTRICT SCHOOL BOARD Vs. BHAGWAN VASUDEV MARATHE	April 22, 1932
DOMI LAL SAHU Vs. BIJOY PRASAD SINGH	August 25, 1932
DON CHARLES WEERASEKERA Vs. HETTIGE DON JOHN PEIRIS	December 9, 1932
DUKREEYA MEHRA Vs. MUKTEE MAHRIN	October 3, 1932
DULAHIN JADUNATH KUAR Vs. BISHESHAR BAKHSH SINGH	March 8, 1932
DULARI KOERI Vs. FAUZDAR KHAN	November 15, 1932
DUMPALA VENKANNA Vs. VUTLA SUBBAYYA	September 7, 1932
DURAISWAMI THEVAN Vs. KNKLLAKSHMANAN CHETTIAR	November 11, 1932
DURGA SHANKER Vs. LALA GANGA SAHAI	March 2, 1932
DWARAMPUDI BASIVIREDDI (MINOR) BY MOTHER AND GUARDIAN MANIKYAM Vs. GADI KAMARAJU	September 7, 1932
DWARIKANATH PAR Vs. KRISHNA BARAI	July 26, 1932
DWARKA PRASAD Vs. MTJASODA KUNWAR	November 16, 1932
E C D CRUZ Vs. EMPEROR	September 13, 1932
E CHATHUKUTTY Vs. ERAMAN	September 8, 1932
E R CROFT Vs. SYLVESTER DUNPHY	July 28, 1932
EASTERN DISTILIRIES AND SUGAR FACTORIES LTD Vs. MUNICIPAL COUNCIL	October 5, 1932
EBRAHIM HAJI JUSAB Vs. JAINIBI ANUDDIN	December 12, 1932
EDNA MAY OLIVIA HARDLESS Vs. HAROLD RICHARD HARDLESS	June 10, 1932
EJAZ HUSAIN Vs. GOVIND PERSHAD	December 15, 1932
EMPEROR Vs. SHRIRANG JAYABA VICHARE	July 14, 1932
EMPEROR Vs. VASUDEO BALWANT GOGTE	January 6, 1932
EMPEROR Vs. RAMCHANDRA GANESH KHADKIKAR	July 21, 1932
EMPEROR Vs. BALKRISHNA HARI PHANSALKAR	July 20, 1932
EMPEROR Vs. DAGADU KONDAJI	November 16, 1932
EMPEROR Vs. TUKARAM KHANDU KOLI	December 6, 1932
EMPEROR Vs. AHMED HASHAM	November 30, 1932
EMPEROR Vs. PARASHRAM BHIKA	December 15, 1932
EMPEROR Vs. MAHOMED YUSUF	December 2, 1932
EMPEROR Vs. HIRA LAL	September 23, 1932
EMPEROR Vs. GULABCHAND HIRACHAND DOSHI	November 18, 1932
EMPEROR Vs. MIRZA MOHAMMAD IBRAHIM	June 7, 1932
EMPEROR Vs. SANJIV RATNAPPA	March 30, 1932
EMPEROR Vs. ALLISAB RAJESAB	August 4, 1932
EMPEROR Vs. BAI LALI	March 2, 1932
EMPEROR Vs. SHANTARAM RAMA WADKAR	February 2, 1932
EMPEROR Vs. GGMUNSHI	January 21, 1932
EMPEROR Vs. RAMRAO MANGESH BURDE	January 29, 1932
EMPEROR Vs. TIPPANNA MUSHEPPA KARIGAR	April 21, 1932
EMPEROR Vs. RASHBEHARI LAL	June 28, 1932
EMPEROR Vs. CHITTIRA	July 29, 1932
EMPEROR Vs. RAM CHANDRA SAHU	November 14, 1932
EMPEROR Vs. PANCHANON SARKAR	December 9, 1932
EMPEROR Vs. MATHURANATH DE	July 19, 1932
EMPEROR Vs. SARAFAT HUSSAIN	November 18, 1932
EMPEROR Vs. HOUSABAI BALA SHINDE	June 16, 1932
EMPEROR Vs. RAJA RAM	June 2, 1932
EMPEROR Vs. DWARIKA NATH GOSWAMI	August 4, 1932
EMPEROR Vs. NASHAI SARDAR	May 11, 1932
EMPEROR Vs. VITHALDAS MOOLJI	January 11, 1932
EMPEROR Vs. ALLI HASSAN LIMBUVALA	September 28, 1932
EMPEROR Vs. MANIBEN LILADHAR KARA	August 19, 1932
EMPEROR Vs. SUNDAR	December 9, 1932
EMPEROR Vs. HAR PRASAD	April 28, 1932
EMPEROR Vs. RAGHUNATH LAHANUSA WALVEKAR	March 4, 1932
EMPEROR Vs. KRISHNAJI ANANT DANGE	January 26, 1932
EMPEROR Vs. VALLIBHAI IBRAHIM	August 3, 1932
EMPEROR Vs. PARIMAL CHATTERJEE	July 12, 1932
EMPEROR Vs. RAFI MIAN	June 21, 1932
EMPEROR Vs. NARAYAN VITHOBA KALAR	October 27, 1932
EMPEROR Vs. ZAHIRUS SAYED ALVI	September 20, 1932
EMPEROR Vs. AMIRBI	June 11, 1932
ERRANKI VENKATASUBBA RAO Vs. EMPEROR	August 26, 1932
ERROLL MACKAY Vs. MAHARAJA DHIRAJ KAMESHWAR SINGH	June 16, 1932
EUSUF ALI Vs. EMPEROR	February 1, 1932
FAKIRGOWDA BASANGOWDA PATIL Vs. DYAMAWA GOWDAPPAGOWDA PATIL	December 20, 1932
FALA KRISTA PAL Vs. JAGANNATH MARWARI	March 4, 1932
FAQIR CHAND Vs. KUNDAN SINGH	February 27, 1932
FATTU Vs. EMPEROR	August 30, 1932
FIRM GABRULAL Vs. COURT OF WARDS, BILASPUR	October 19, 1932
FLORENCE A DEEKS Vs. H G WELLS	November 3, 1932
FRANCIS DUKE COBRIDGE SUMNER, OFFG DEPUTY SECRETARY, PORT COMMISSIONERS Vs. JOGENDRA KUMAR ROY	September 30, 1932
FULCHAND DHANRAJ Vs. CLARKE AND SMITH	April 11, 1932
GADAGAMMA VENKATAPATHI Vs. BALIARSIMHUNI SANYASIRAJU	January 27, 1932
GAFUR MOHAMMAD Vs. MOHAMMAD SHARIF	May 10, 1932
GAHUR ALI KARIKAR Vs. SMASIA KHATUN	March 2, 1932
GAJADHAR PRASAD Vs. GAURI SHANKAR	February 29, 1932
GANESH LAL SARAWGI Vs. SANEHI RAM AND ALIAR RAM	September 15, 1932
GANESH PRASHAD Vs. EMPEROR	April 11, 1932
GANGA SAHU Vs. KANHU LAL MARWARI	September 15, 1932
GANGADHAR NARAYAN INAMDAR Vs. PRABUDDHA VASUDEO MOHALKAR	February 26, 1932
GANPAT Vs. NARAYAN	October 25, 1932
GANPATRAO WAGLE Vs. GANGADHARRAO	September 14, 1932
GANPATSAO KALAR Vs. JAGO KALAR	September 16, 1932
GAYESHWAR PRASAD Vs. MUSAMMAT BHAGWATI KUER	November 16, 1932
GEETARANEE DE Vs. NARENDRAKRISHNA DE	July 29, 1932
GEOFFEY CORNWALLIS MONTOGOMERY Vs. SIKDAR IRON WORKS LTD	January 7, 1932
GEORGE ANTHONY HARRIS Vs. MILLICENT SPENCER	August 11, 1932
GHANARAJ Vs. MT. TAPI BAI	November 14, 1932
GHYASUDDIN AHMAD Vs. EMPEROR	February 15, 1932
GIRDHARI AHIR Vs. EMPEROR	January 13, 1932
GIRDHARI LAL Vs. FIRM BISHNU CHAND	January 19, 1932
GIRIBALA DASI Vs. DWARKA NATH MISTRI	February 22, 1932
GIRIBALA DASI Vs. MADER GAZI	June 15, 1932
GIRWAR NARAYAN MAHTON Vs. KAMLA PRASAD	October 21, 1932
GOBARDHAN BEHARI BOSE Vs. SARAT CHANDRA BHATTACHARJEE	July 6, 1932
GOBARDHAN DAS Vs. AFZAL HUSAIN	January 29, 1932
GOBARDHAN DAS Vs. DAU DAYAL	February 3, 1932
GOBARDHANDAS Vs. GOPALDAS MODI	April 29, 1932
GOKULDAS Vs. RADHAKRISHAN LAD	September 17, 1932
GOLAM ASPHIA Vs. EMPEROR	January 19, 1932
GOLAM RAHAMAN KHAN Vs. KALI PADA MANNA	April 15, 1932
GOLAM RAHMAN KHAN Vs. EMPEROR	April 6, 1932
GOLAP ALI Vs. EMPEROR	August 31, 1932
GOPAL Vs. EMPEROR	February 12, 1932
GOPAL CHANDRA BOSE Vs. UMA KANTA BOSE	August 11, 1932
GOPAL UKERA Vs. BNRY CO LTD	February 18, 1932
GOPALJI CHAUDHURI Vs. SUMRIT MANDAR	August 4, 1932
GORACHAND BARHAL Vs. MOHITKRISHNA KUNDU	June 1, 1932
GORAKHRAM SADHURAM Vs. PIROZSHAH MANECKJI JAVERI (NO2)	July 15, 1932
GORAKHRAM SADHURAM Vs. PIROZSHA MANECKJI JAVERI (NO1)	July 1, 1932
GORDHANDAS CHHOTALAL SHETH Vs. MAHANT SHRI RAGHUVIRDASJI GANGARAMJI	February 5, 1932
GOURI KINKAR BHAKAT Vs. RADHA KISSEN COTTON MILLS	August 4, 1932
GOURI SANKAR RAM KUMAR Vs. SASHI BHUSAN DAS BAIRAGYA	December 9, 1932
GOVERNMENT OF BENGAL Vs. ALIMANDI	November 17, 1932
GOVIND DHONDSHET KOLWANKAR Vs. CHIPLUN MUNICIPALITY	February 11, 1932
GOVINDA NATTAR Vs. MURUGESA MUDALIAR	March 3, 1932
GOVINDARAJA PILLAI Vs. MANGALAM PILLAI	August 2, 1932
GRESHAM LIFE INSURANCE SOCIETY, LTD Vs. COLLECTOR OF ETAWAH	June 16, 1932
GULAB CHAND RANKA Vs. MUSAMMAT KALABATI SARKARIN	May 4, 1932
GULABSINGH NANAK Vs. (CHOWDHRY) AJMERSINGH BHOJRAJ	October 26, 1932
GUNTUR COTTON, JUTE AND PAPER MILLS CO LTD, GUNTUR Vs. (PYDAH) VENKATACHALAPATI	July 28, 1932
GUNTUR COTTON, JUTE AND PAPER MILLS COMPANY, LIMITED Vs. PYDAH VENKATACHALAPATI	July 28, 1932
GURA SAHU Vs. TANGI KRISHNAMMA	February 2, 1932
GURURAO NARSINGRAO DESAI Vs. RAMCHANDRA SHRINIVASRAO DESAI	September 21, 1932
GURUSAMY GOUNDAN Vs. SIVANMALAI GOUNDAN	September 12, 1932
H G BOLTON Vs. EMPEROR	December 19, 1932
H HAMID Vs. (MAULVI) ABDUL GHANI	September 16, 1932
H V LOW AND CO LTD Vs. PULINBIHARILAL SINGHA	April 5, 1932
HAJI MOHAMMAD AFZAL KHAN Vs. MALIK ABDUL RAHMAN	July 14, 1932
HALEMABI Vs. ARDESHIR BCURSETJI	December 6, 1932
HAMID KHAN Vs. EMPEROR	June 15, 1932
HAMIDMIYA SARFUDDIN Vs. NAGINDAS JIVANJI	September 16, 1932
HANIF Vs. EMPEROR	July 6, 1932
HANSRAJ GUPTA Vs. OFFICIAL LIQUIDATORS, DEHRA-DUN ELECTRAMWAY CO	December 16, 1932
HANSRAJ GUPTA Vs. N. P. ASTHANA	April 25, 1932
HANSRAJ GUPTA Vs. N P ASTHANA	July 28, 1932
HANSRAJ GUPTA Vs. DEHRA DUN-MUSSOORIE ELECTRIC TRAMWAY CO LTD	December 16, 1932
HANUMAN SARMA Vs. EMPEROR	June 10, 1932
HAR PRASAD Vs. (FIRM) BHAGWATI PRASAD RAM SARUP	November 18, 1932
HARAKH CHAND Vs. MTSAJIDA BEGUM	January 21, 1932
HAREKRISHNA DATTA Vs. GOURHARI SETNA PODDAR	February 23, 1932
HARENDRA CHANDRA DAS Vs. NANDA LAL ROY	June 2, 1932
HARI NATH Vs. KULESH CHANDRA GHOSE	December 14, 1932
HARIDAS SADHU KHAN Vs. ISWAR RATNESWAR	May 24, 1932
HARIDASI DEBI Vs. SAJANI MOHAN BATABYAL	March 8, 1932
HARIHARAN PATTAR Vs. PACHUVEETTIAL NARAYANA MENON	December 1, 1932
HARIMAL Vs. EMPEROR	December 9, 1932
HARIS CHANDRA Vs. EMPEROR	September 27, 1932
HARNAM CHANDAR Vs. RUP CHAND	January 26, 1932
HARSAMUKHI DASI Vs. PARSURAM BIDHAR	March 29, 1932
HATEM ALI DAFADAR Vs. EMPEROR	February 16, 1932
HATU NAIK Vs. EMPEROR	May 23, 1932
HAZARIMAL Vs. DAMA	November 7, 1932
HEMANTA KUMARI DEBI Vs. SEFATULLA BISWAS	July 22, 1932
HIKAYAT SINGH Vs. EMPEROR	January 27, 1932
HIRA LAL MONDAL Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING COOF INDIA LTD	August 3, 1932
HIRA SINGH Vs. CHANDAN SINGH	May 6, 1932
HIRALAL GHOSE Vs. SHEIKH IMANUDDI	January 29, 1932
HIRALAL KANHAIYALAL Vs. KRIPALSINGH SUNDERSINGH	August 30, 1932
HIRALAL MURARKA Vs. MANGTULAL BAGARIA	April 15, 1932
HIRALAL SARDA Vs. EMPEROR	March 9, 1932
HIRALAL THAKOREDAS PAREKH Vs. CHHOTALAL MULCHAND	September 26, 1932
HIRAMBHO NATH BANERJI Vs. SAROJINI DEVI	July 18, 1932
HIS HOLINESS LAKSHMINDRA TIRTA SWAMIYAR Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS	October 25, 1932
HRIDOY RANJAN SEN Vs. MYMENSINGH MUNICIPALITY	June 30, 1932
HUSHENSAB RAJESAB ALLABAXAR Vs. BASAPPA PURADAPPA HALLIKERI	June 24, 1932
I N SILAS Vs. CORPORATION OF CALCUTTA	August 12, 1932
IBRAHIM ALI Vs. AHSAN HUSSAIN	February 18, 1932
IN RE: A RAMANNA Vs. STATE	November 17, 1932
IN RE: A REFERENCE UNDER SECTION 57(1)(B) OF STAMP ACT Vs. STATE	January 26, 1932
IN RE: A S RADHAKRISHNA AIYAR Vs. STATE	January 28, 1932
IN RE: ANANDA BAZAR PATRIKA AND SATYENDRA NATH MAZUMDAR Vs. STATE	August 2, 1932
IN RE: ANUKUL CHANDRA PARIHAL; DAINIK NAYAK AND SWADESH PRESS Vs. STATE	December 22, 1932
IN RE: ARUNACHALA REDDI Vs. STATE	January 25, 1932
IN RE: ATHI AMBALAGARAN Vs. STATE	February 12, 1932
IN RE: B BHAGWATI PRASAD RAIS Vs. STATE	January 15, 1932
IN RE: B, A PLEADER AND M, A MUKHTAR Vs. STATE	August 17, 1932
IN RE: BABU AWADH BIHARI LAL, MUKHTAR Vs. STATE	August 16, 1932
IN RE: BHOGOLE CHINA SOMAYYA Vs. STATE	October 13, 1932
IN RE: BOGI REDDI ANKAMMA Vs. STATE	September 2, 1932
IN RE: CHILUKURI RAMAYYA Vs. STATE	July 26, 1932
IN RE: CHINTAPATLA VENKATANARASIMHA RAMCHANDRA RAO Vs. STATE	October 4, 1932
IN RE: COOK AND KELVEY Vs. STATE	February 2, 1932
IN RE: D, A PLEADER Vs. STATE	August 16, 1932
IN RE: GEDALU NARAYANA Vs. STATE	April 19, 1932
IN RE: INCORPORATION OF SWADESHI COTTON MILLS COMPANY LTD Vs. STATE	January 26, 1932
IN RE: JAI DAYAL MADAN GOPAL OF BENARES Vs. STATE	April 22, 1932
IN RE: JANASAKTI OF SYLHET Vs. STATE	June 2, 1932
IN RE: KALLAM NARAYANA Vs. STATE	April 25, 1932
IN RE: KESHABLAL DHAR Vs. STATE	June 28, 1932
IN RE: KRISHNA LAL SEAL Vs. STATE	July 19, 1932
IN RE: L C DE SOUZA Vs. STATE	February 12, 1932
IN RE: LAKHANSAWRA Vs. STATE	July 5, 1932
IN RE: M K PANDURANGA MUDALI Vs. STATE	September 26, 1932
IN RE: M MOUNAGURUSWAMI NAICKER Vs. STATE	November 24, 1932
IN RE: MAROMMA Vs. EMPEROR	August 8, 1932
IN RE: MAROMMA Vs. STATE	August 8, 1932
IN RE: MATTER OF AND ADVOCATE OF BENARES Vs. STATE	May 26, 1932
IN RE: MAZUMDAR SOBHANADRI RAO PANTULU GARU Vs. STATE	August 30, 1932
IN RE: MODALI LAKSHMI NARASIMHAM SARMA Vs. STATE	November 24, 1932
IN RE: MR H PLEADER Vs. STATE	November 24, 1932
IN RE: MRINAL KANTI GHOSE, KEEPER OF THE AMRITA BAZAR PATRIKA PRESS AND TARIT KANTI BISWAS, PUBLISHER OF THE NEWSPAPER AMRITA BAZAR PATRIKA Vs. STATE	August 18, 1932
IN RE: N. H. LOKRE PLEADER Vs. STATE	August 18, 1932
IN RE: NARAIN DAS MOHAN LAL Vs. STATE	May 5, 1932
IN RE: NARAIN-DAS MOHAN LAL OF BENARES Vs. STATE	May 5, 1932
IN RE: NARAYANA IYER Vs. STATE	September 13, 1932
IN RE: NARAYANASWAMY PADAYACHI Vs. STATE	November 3, 1932
IN RE: NUKALA VENKATANANDAM Vs. STATE	October 5, 1932
IN RE: P S ANANTANARAYANAN Vs. STATE	October 25, 1932
IN RE: PACHAIMUTHU ALIAS CHINNAPAYYAN Vs. STATE	January 21, 1932
IN RE: PENDYALA NARASANNA Vs. STATE	September 30, 1932
IN RE: PORT SAID SALT ASSOCIATION, LTD Vs. STATE	February 5, 1932
IN RE: R A PLEADER Vs. STATE	December 16, 1932
IN RE: R A PLEADER Vs. STATE	November 4, 1932
IN RE: R P O HEARN Vs. STATE	November 8, 1932
IN RE: R V A STOCK Vs. STATE	February 15, 1932
IN RE: RATHINAM PILLAI Vs. STATE	February 12, 1932
IN RE: SECY OF STATE Vs. STATE	October 7, 1932
IN RE: SUPPUTHAYAMMAL Vs. STATE	February 12, 1932
IN RE: SURAJ BHAN UGARSEN Vs. STATE	March 4, 1932
IN RE: SYAMO MAHA PATRO Vs. STATE	February 11, 1932
IN RE: T BALAJI RAO NAIDU GARU Vs. STATE	August 30, 1932
INAYAT HUSAIN Vs. BASHIR AHMAD	February 19, 1932
INDARJIT SINGH Vs. JADDU	November 7, 1932
INDIRA RANI GHOSE Vs. AKHOY KUMAR GHOSE	October 13, 1932
IRPAN ALI LASKAR Vs. JOGENDRA CHANDRA DAS PATNI	January 14, 1932
ISHVAR SANGAPPA GURLINGAPPA Vs. RAMRAO BHAGWANTRAO INAMDAR	February 12, 1932
ISHWARANADA BHARATHI SWAMI Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS	February 22, 1932
ISIDORE FERNANDO Vs. THOMMAI ANTONI MICHAEL FERNAND	December 9, 1932
ISMAIL HAJI NANA MAFAT Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY	March 17, 1932
ISMAILJI MAHOMEDALLI BOHORI Vs. DISTRICT DEPUTY COLLECTOR	March 31, 1932
ISRAIL Vs. EMPEROR	January 14, 1932
J AGARWALA Vs. EMPEROR	January 14, 1932
J C GALSTAUN Vs. PROFULLA KUMAR DE	March 9, 1932
J H PATTINSON Vs. BINDHYA DEBI	December 15, 1932
J J MARTIS Vs. CUTHBERT D SOUZA	January 15, 1932
J K SINHA Vs. HEMANTA KUMAR SINHA	March 1, 1932
J RAMA RAO Vs. KATTA VENKATANNAGIRI SRINIVASIAH	January 18, 1932
JADUNANDAN PRASAD BHAGAT Vs. WAJID ALI MIAN	January 29, 1932
JADUNI PANDE Vs. SHEONANDAN PANDE	March 11, 1932
JAG NARAIN PANDE Vs. MATA BADAL	April 10, 1932
JAGADISH NARAIN TEWARY Vs. EMPEROR	March 2, 1932
JAGAN NATH TRIPATHI Vs. EMPEROR	August 12, 1932
JAGANNATH MISRA Vs. EMPEROR	August 29, 1932
JAGANNATH RAO DANI Vs. RAMBHAROSA	November 29, 1932
JAGAT KISHORE ACHARYA Vs. KAMARUDDIN	May 24, 1932
JAGDISH NARAIN Vs. HAZARI LAL	January 7, 1932
JAGMOHAN SINGH Vs. EMPEROR	April 6, 1932
JAGMOHAN SURAJMAL MARWADI Vs. VENKATESH GOPAL RANADE	September 5, 1932
JAHURDAN GARIB KHAN Vs. SAKINA BIBI	May 26, 1932
JAI KARAN Vs. PANCHAITI AKHARA CHOTA NAYA UDASI NANAK SHAHI	June 28, 1932
JAI KRISHNA Vs. BABU	February 29, 1932
JAICHAND SOMCHAND SHAH Vs. VITHAL BAJIRAO MARATHE	August 18, 1932
JAMNADAS PARBHUDAS Vs. BAI SOONABAI	January 20, 1932
JAMUNA PROSAD SINGH Vs. (BAHURIA) RAM SAKHI KUER	February 29, 1932
JANAKI NATH NANDI Vs. AMARENDRA NATH BISWAS	August 16, 1932
JANKI MAHTON Vs. BAIJ NATH PRASAD SINGH	November 30, 1932
JANKI SARAN SAHI Vs. RAMBABADUR SAHI	August 16, 1932
JANMEJOY PATI Vs. GOPINATH BHARTHI	September 7, 1932
JATHALI BHUL Vs. NADIA	February 10, 1932
JAUHARI Vs. TUNDAY	June 7, 1932
JAVVAJI VENKATARATNAMMA Vs. JAVVAJI SEETARATNAM	February 15, 1932
JAYANTILAL HIRALAL AND CO Vs. WAMAN NARAYEN VELINKAR	February 18, 1932
JEEVAKORE BHAI Vs. KRISHNADOSS PARAMANANDADOSS	April 25, 1932
JEHANGIR SHAPOORJI TARAPOREVALA Vs. REVEREND SAVARKAR	June 27, 1932
JEHANGIR SHAPOORJI TARAPOREVALA Vs. REVEREND , SECRETARY OF THE BOMBAY TRACT AND BOOK SOCIETYSAVARKDR	June 27, 1932
JHAVERBHAI HATHIBHAI PATEL Vs. KABHAI BECHER PATEL	July 19, 1932
JHUM LAL Vs. SHAM NARAYAN SINGH	September 13, 1932
JIA BAI Vs. JOHARMULL BOTHRA	April 14, 1932
JITAN SINGH Vs. SECYOF STATE	January 11, 1932
JITENDRA NATH GHOSH Vs. CHIEF SECRETARY TO THE BENGAL GOVERNMENT	July 19, 1932
JITMAL RAM GOPAL Vs. NATHU RAM	March 1, 1932
JIVANLAL NARSI Vs. PIROJSHAW RVAKHARIA AND CO	September 26, 1932
JIVANLAL VRAJRAI DESAI Vs. VRAJLAL POCHALAL PATEL	September 23, 1932
JIVRAJ JOHARMAL Vs. LALCHAND SHREEKISON AND CO	March 15, 1932
JNANENDRA MOHAN BHADURI Vs. RABINDRA NATH CHAKRAVARTY	December 19, 1932
JNANENDRA PRASAD BOSE Vs. GOPAL PRASAD SEN	November 10, 1932
JNANENDRAKUMAR RAY Vs. DILEEPKUMAR RAY	June 17, 1932
JODHI UJJAR GOND Vs. EMPEROR	August 1, 1932
JOGENDRA MOHAN GUHA Vs. EMPEROR	September 1, 1932
JOGENDRA NARAIN SINGH Vs. RADHA PROSAD SINGH	September 1, 1932
JOGENDRA NATH SAHA Vs. RAI KISHORI DASI	March 1, 1932
JOGENDRANATH DAS Vs. DAMODARDAS KHANNA	July 8, 1932
JOGES CHANDRA KHASNAVIS Vs. PRASANNA KUMAR MAJUMDAR	January 18, 1932
JOGESH CHANDRA MAJUMDAR Vs. DURGA MOHAN CHAKRABARTY	February 17, 1932
JOGESH CHANDRA SAHA Vs. MONINDRA NARAIN CHAKRAVARTY	January 26, 1932
JOHARMULL CHIMANLAL AND CO Vs. ISWARDAS AGARWALLA	January 5, 1932
JOINT AGENTS, I G N AND RY CO AND R S N CO LTD DIGHA Vs. CHANDRA KETU NARAIN SINGH	December 13, 1932
JOTINDRA NATH ROY CHOWDHURY Vs. RAJ LAKSHMI DEBI	December 5, 1932
JUJISTI MAHAPATRO Vs. KORADA MAGATA PATRO	November 8, 1932
JUTHI UPADHYA Vs. KESHO PRASAD SINGH	March 8, 1932
K B SETH SORABJEE Vs. SETH DWARKADAS RANCHHODDAS	May 24, 1932
K C ETHIRAJULU CHETTIAR Vs. OFFICIAL RECEIVER	October 3, 1932
K N GURUSWAMI Vs. MUHAMMAD KHAN SAHIB	August 9, 1932
K RAMASWAMI NAICKER Vs. SECYOF STATE	September 1, 1932
K T K A ALAGAPPA CHETTIAR Vs. EMPEROR	April 5, 1932
K V SRINIVASATHATHACHAR Vs. NARAVALUR SRINIVASATHATHACHAR	August 26, 1932
KABEDALI MANDAL Vs. DASURA MURA	May 4, 1932
KADER BUX OMER HYAT Vs. BUKT BEHARI	February 2, 1932
KAILASH CHANDRA Vs. EMPEROR	June 10, 1932
KAILASH CHANDRA DAS Vs. SMKANCHANI DASSYA	May 25, 1932
KAKRAUL CO-OPERATIVE SOCIETY Vs. DURGANAND JHA	May 5, 1932
KALAP CHAUDHURI Vs. SITAB CHAND	August 18, 1932
KALI CHARAN SINGH Vs. JANAK DEO SINGH	May 25, 1932
KALI CHARAN SINGHA Vs. BIBHUTI BHUSAN SINGHA	June 8, 1932
KALI PROSAD SINGH Vs. MAKUTDHARI PROSAD SINHA	December 8, 1932
KALIRAM MAJUMDAR Vs. DULALRAM CHOUDHURY	December 22, 1932
KALLAN Vs. MOHAMMAD NABI KHAN	November 29, 1932
KALU RAM Vs. SHEONAND RAI JOKHI RAM	February 22, 1932
KALU RAM Vs. BABU LAL	April 22, 1932
KALURAM Vs. EMPEROR	June 8, 1932
KAMESHWAR SINGH BAHADUR Vs. RAMJIWAN SAHU	March 4, 1932
KANAI DAS MOHANTA Vs. NARAYANGANJ MUNICIPALITY	December 13, 1932
KANAI LAL MISRA Vs. RAM NIBASH BAJAJ	May 26, 1932
KANAUJI LAL Vs. CHIRANJI LAL	June 13, 1932
KANHAI LAL Vs. LAKSHMICHAND OSWAL	October 26, 1932
KANHAIYA LAL Vs. MTMACHADEI	January 22, 1932
KANHAIYA LAL Vs. GOBIND PRASAD	December 2, 1932
KANJI AND MOOLJI BROTHERS Vs. TSHANMUGAM PILLAI	April 28, 1932
KANKU SARDAR Vs. SHAFIJADDI	March 17, 1932
KANNHAIYALAL Vs. BAIJNATH MAHESRI	December 3, 1932
KANNUSAMI CHETTI Vs. MRAHIMAT AMMAL	October 11, 1932
KANTI CHANDRA TARAFDAR Vs. RADHARAMAN SIRKAR	June 17, 1932
KARAN SINGH Vs. SADHO RAM	July 8, 1932
KARINGALI THENDAMBALATH KARNAVAN Vs. KARLINGALI THENDAMBALATH GOVINDAN NAMBI	September 7, 1932
KARNANI INDUSTRIAL BANK LTD Vs. RANJAN	April 26, 1932
KAROL PULIKKOTTUKANDI GOVINDAN NAIR (DECEASED) Vs. KILIYANAMKANDI VATAKKE KAITHOTT THATTAKANDIYIL MADHAVI	March 8, 1932
KARU MAHTO Vs. EMPEROR	March 15, 1932
KARUPPAYEE AMMAL BY AGENT S N SANKARALINGA SWAMI NAICKER Vs. KATTARI NAGAYYA KAMARAJENDRA RAMASWAMI PANDIYA NAYAKKAR AVL	January 29, 1932
KARUPPAYYA NADAR THROUGH HIS AUTHORISED AGENT RATNASAMI NADAR Vs. PONNUSWAMI NADAR	October 19, 1932
KARUVEEPPIL VEERA VUNNI S YOUNGER BROTHER AHAMMAD KUTTY Vs. KOTTAKKAT KUTTU	August 18, 1932
KASHEM ALI Vs. EMPEROR	May 12, 1932
KASHI PRASAD Vs. CHHABI LAL	November 3, 1932
KATAMREDDI RAMIREDDI Vs. (PADERALA) SREERAMULU REDDI	September 9, 1932
KATWAROO RAI Vs. EMPEROR	April 22, 1932
KAUL AHIR Vs. EMPEROR	August 30, 1932
KAULASHIA Vs. EMPEROR	January 29, 1932
KEDAR NATH GOENKA Vs. CHANDRA MAULESHWAR PRASAD SINGH	March 10, 1932
KESHAB RAI JIEU THAKUR Vs. JYOTI PROSAD SINGHA DEO	April 21, 1932
KESHAV MADHAVRAO DESHMUKH Vs. BALAJI VASUDEO ATHAVALE	February 18, 1932
KESHO PRASAD SINGH Vs. JAGDEO LAL	September 27, 1932
KHAJEH HABIBULLAH Vs. ABDUL KARIM ABU AHMED KHAN	November 18, 1932
KHEMCHAND RAMDAS Vs. COMMISSIONER OF INCOME-TAX, BOMBAY	December 15, 1932
KHETRA MOHAN MITRA Vs. SMNALINI BALA DASSI	March 15, 1932
KHIM CHAND Vs. KESHAR SINGH	November 25, 1932
KHORSHED ALI BEPARI Vs. PROBHAT CHANDRA DAS	July 15, 1932
KHUDIRAM Vs. SHOMNATH BANERJEE	February 28, 1932
KHUNDAN LAL SINGH Vs. NAFIZUDDIN	August 30, 1932
KHURSHID CHIK Vs. RANIGANJ MUNICIPALITY	May 24, 1932
KING Vs. B C FIR AND CEDAR LUMBER CO , LTD	March 8, 1932
KIRON SOSHI DASI Vs. OFFICIAL ASSIGNEE OF CALCUTTA	April 22, 1932
KIRTYANAND SINGH Vs. PRITHI CHAND LAL CHAUDHURY	November 22, 1932
KISANLAL MAHAAND Vs. PAIKU KUNBI	September 10, 1932
KISHAN CHAND Vs. LACHHMI CHAND	May 27, 1932
KISHAN LAL BABU LAL Vs. RAM CHANDRA	December 19, 1932
KISHORE LAL Vs. BALKISHAN	June 16, 1932
KODUKULLA KAMAYYA BHAKTA (DECEASED) Vs. KODUKULLA CHINA SOORANNA	December 13, 1932
KOLIPAKAM PENCHELU VARADAPPA RAO Vs. CHITOOR MAHADEVIAH	August 4, 1932
KOMARASWAMI PILLAI Vs. SRI SOUNDARESWARASWAMI TEMPLE	February 26, 1932
KONDU RAMJI ANDHERA Vs. MAHADEV GOPAL GOKHALE	January 27, 1932
KORAGA GOWDA Vs. SOMAPPA GOWDA	August 18, 1932
KOTTA NAGARATTAMMA Vs. IMMADI NAGAYYA	November 4, 1932
KOTTAMASU VENKATARATNAM Vs. POLISETTY BUTCHAYYA	November 1, 1932
KOVURU SUBBAYYA Vs. PETA VEERAYA	July 25, 1932
KR AMBA SAHAI Vs. NATHU	July 21, 1932
KR BHAGWANT SINGH Vs. BHAO SINGH	January 12, 1932
KRIPA RAM Vs. KUNWAR BAHADUR	January 4, 1932
KRISHNA KURUP Vs. MAMMAD	February 12, 1932
KRISHNA MURARI LAL Vs. DIXIT CHATURBHUJ	June 6, 1932
KRISHNA PADA CHATTERJEE Vs. SMMANADA SUNDARI GHOSE	February 5, 1932
KRISNABAI Vs. FRAMROZ EDULJI DINSHAW	January 15, 1932
KSHETRA MOHAN PAL CHOUDHURY Vs. TUFANI TALUKDAR	May 31, 1932
KSHITISH CHANDRA ROY Vs. EMPEROR	February 4, 1932
KULACHANDRA GHOSH Vs. JOGENDRA CHANDRA GHOSH	July 20, 1932
KULDIP DAS Vs. EMPEROR	April 8, 1932
KUMARASAMI MUDALIAR Vs. NARAYANSAMI	January 29, 1932
KUMARASWAMI MUDALI, MINOR, BY NEXT FRIEND GANAPATHI MUDALI Vs. MUNIRATNA MUDALI AND THE BOARD OF REVENUE	March 7, 1932
KUNJ BEHARI BASACK Vs. PULIN KRISHNA ROY	January 5, 1932
KUNJ BEHARI SINGH Vs. BINDRA SAHU	December 19, 1932
KUPPUSWAMI MUDALI Vs. EMPEROR	January 28, 1932
L BISHAMBHAR NATH Vs. AGRA ELECTRIC STORE LTD	February 10, 1932
L JAGANNATH PRASAD Vs. CHUNNI LAL	June 23, 1932
L JOTI PRASAD Vs. BHAR PRASAD	April 4, 1932
L RAM CHARAN LAL Vs. MTHANIFA KHATUN	April 14, 1932
L SHANTILAL Vs. AGHA DOST MOHAMMAD KHAN	June 22, 1932
L. S. TOMAR Vs. HARIDASS JAGANNATH PRASAD	February 17, 1932
LACHMAN SINGH Vs. SURENDRA BAHADUR SINGHA	June 21, 1932
LACHMI LAL Vs. GANESH CHAMAR	April 5, 1932
LAKSHMAN MORSHET MAPUSKAR Vs. GANGARAM NARAYAN GUDEKAR	March 31, 1932
LAKSHMAN RAMCHANDRA PHATAK Vs. SHRIDHAR WAMAN JOSHI	September 15, 1932
LAKSHMANA DORAI Vs. ARUNAGIRI CHETTY	March 16, 1932
LAKSHMI NARAIN RAI Vs. DIP NARAIN RAI	December 21, 1932
LAKSHMI SHANKAR KANJI RAWAL Vs. GRESHAM LIFE ASSURANCE SOCIETY LTD	April 5, 1932
LAL BAHADUR Vs. EMPEROR	February 3, 1932
LAL INDRA SHAH Vs. SHEOSHANKAR	March 8, 1932
LAL SINGH Vs. GULAB RAI	December 23, 1932
LALIT MOHAN RAY Vs. KALI MOHAN SAHA	December 13, 1932
LALITA PRASAD CHAUDHURY Vs. SARNAM SINGH	December 14, 1932
LALTA PRASAD Vs. KIFAYAT HUSAIN	December 15, 1932
LALTA PRASAD Vs. GAJADHAR SHUKUL	December 23, 1932
LARAITI Vs. CHSHIAM SUNDER LAL	April 5, 1932
LASA DIN Vs. MT GULAB KUNWAR	June 21, 1932
LASSOO AND SONS Vs. KRISHNA BAHADUR NEPALI	June 28, 1932
LAXMAN MADHOJI KUNBI Vs. DHAMORI CO-OPERATIVE CREDIT SOCIETY	July 19, 1932
LAXMI NARAIN Vs. EMPEROR	June 20, 1932
LAXMINARAYAN Vs. NIYAMAT MASJID	July 21, 1932
LIGHT OF ASIA INSURANCE COMPANY LTD Vs. BAI CHANCHAL	February 5, 1932
LILADHAR UTTAMCHAND MARWADI Vs. NAGO AND ANOTHER	August 23, 1932
LOCAL GOVERNMENT Vs. NAINSUKH TELI	September 28, 1932
LOCAL GOVERNMENT Vs. NUSARWANJI	March 9, 1932
M AMIR HASAN KHAN Vs. HMOHAMMAD NAZIR HASAN	January 18, 1932
M CHENGAYYA PANTULU, COMMISSIONER, REPRESENTING THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS Vs. MEDARAMETLA KOTAYYA	August 18, 1932
M G DESAI Vs. EMPEROR	May 2, 1932
M KUNJU NAIR Vs. NARAYANAN NAIR	April 29, 1932
M N SCHAMNAD Vs. MNRAMA RAO	October 17, 1932
M RAMAKRISHNA REDDI Vs. REDDIVARI NARASIMHA REDDI	March 2, 1932
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS	August 30, 1932
M SHANMUGA MUDALIAR Vs. SSUBBARAYA MUDALIAR	September 15, 1932
M V K VENKATARAMAN Vs. SSIVAGURUNATHA CHETTIAR	January 5, 1932
M V SUNDARESA AIYAR FOR HIMSELF AND AS OFFICIAL RECEIVER OF THE ESTATE OF PAKALA VENKATA RAO Vs. PAKALA SUBBA RAO	September 5, 1932
MABAJJAN BIBI Vs. EMPEROR	April 7, 1932
MAGANBHAI NATHABHAI Vs. DINKARRAO NDESAI	March 4, 1932
MAHABALI PRASAD Vs. HNPALMER	April 1, 1932
MAHABIR PERSHAD Vs. CHITTOO LAL	February 12, 1932
MAHABIR TEWARY Vs. CHHATHU TEWARY	March 1, 1932
MAHAMMAD FAZLUL KARIM Vs. AHMAD MAHAMMAD PARUK	August 22, 1932
MAHAMMAD MEHAR TALUKDAR Vs. RASH BEHARI MAJUMDAR	February 23, 1932
MAHARAJADHIRAJ OF DARBHANGA Vs. COMMISSIONER OF INCOME-TAX	April 22, 1932
MAHARAJAH OF PITTAPURAM Vs. RAVU VENKATA MAHIPATI GANGADHARARAMARAO	April 29, 1932
MAHENDRA LAL BOSE Vs. GOPAL CHANDRA DEY	May 5, 1932
MAHOMED ALI Vs. EMPEROR	January 14, 1932
MAHOMED MAIJADDIN KHAN Vs. JANAKIBALLAV DUTTA	August 16, 1932
MAHOMMAD SALIMULLAH KHAN Vs. KHALILURRAHMAN KHAN	January 2, 1932
MAHOMMAD WASIR Vs. SKMAJID	May 24, 1932
MAHTAB SINGH Vs. COLLECTOR OF SAHARANPUR	April 21, 1932
MAIYARJAN BIBI Vs. ABDUL SHEK	July 11, 1932
MAJHLI DULLAYA Vs. MUNNA LAL	April 8, 1932
MAJIDAN BEWA Vs. BASANTA KUMAR BASU	December 19, 1932
MAKHAN LAL LAHA Vs. NAGENDRA NATH ADHICARY	July 19, 1932
MAKHAN LAL PAL Vs. SAKHI	December 8, 1932
MAKKHAN LAL Vs. MTSARDAR KUNWAR	February 4, 1932
MALLANGOUDA LINGANGOUDA PATIL Vs. DUNDAPAGOUDA MALLANGOUDA PATIL	February 26, 1932
MANEKLAL HARILAL Vs. MANEKLAL GORDHAN	February 12, 1932
MANGAL MISIR Vs. RAMLAGAN MISIR	May 20, 1932
MANI RAM Vs. BADRI DAS-BEHARI LAL	December 15, 1932
MANIKLAL VARMA Vs. KHUSHAL MALI	December 8, 1932
MANIKYA NAYANIM VARU Vs. LAKSHMINARASIMHA SASTRULU	April 6, 1932
MANILAL LALLUBHAI Vs. BHARAT SPINNING AND WEAVING CO LTD	March 24, 1932
MANLADINA AYUB SHOP, AKOLA Vs. SUHHDEO DATTAJI	July 12, 1932
MANMATHA NATH Vs. RAKHAL CHANDRA MANDAL	January 28, 1932
MANMATHA NATH BISWAS Vs. EMPEROR	December 2, 1932
MANMATHA NATH KOER Vs. MAHADEB GHOSE	March 10, 1932
MANNALURI YEGNANARAYANAMURTHI Vs. MUNNALURI BALAKRISHNAYYA	December 15, 1932
MANNULAL Vs. NANHELAL	August 26, 1932
MANO MOHAN NEOGY Vs. SURENDRA KUMAR RAY CHOWDHURY	June 9, 1932
MARA RAMANARASU Vs. MATTA VENKATA REDDI (DIED) REPRESENTED BY THEIR MOTHER AND GUARDIAN MATTA ADEMMA	March 24, 1932
MARGHABHAI VALLAVBHAI Vs. MOTIBHAI MITHABHAI	March 1, 1932
MARIAPPAN Vs. NALLA SEVUGAN SERVAI	October 25, 1932
MARINA NARASANNA Vs. STATE	March 9, 1932
MARUKKOLANDAYAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SALEM	March 16, 1932
MATTAPALLI VENKATARATNAM Vs. TOTA VARAHALIAH	April 27, 1932
MATTE MANDAL Vs. EMPEROR	February 24, 1932
MAUNG SEIN DONE Vs. MA PAN NYUN	April 12, 1932
MD ABDUL MATIN Vs. MTBIBI HAMIDAN	February 19, 1932
MD SAID KHAN Vs. MDABDUS SAMI KHAN	April 13, 1932
MELA RAM GORWARA Vs. SECYOF STATE	February 18, 1932
MERCANTILE BANK OF INDIA LTD Vs. OFFICIAL ASSIGNEE OF MADRAS	March 30, 1932
MERCHANT, KARELIGUNJ Vs. NOTIFIED AREA COMMITTEE, KARELIGUNJ	August 25, 1932
MIAJAN BISWAS Vs. EMPEROR	July 20, 1932
MIR MAHEBUBALLI Vs. AHMADA BEGAM	September 14, 1932
MIRZA MOHAMMAD IBRAHIM Vs. EMPEROR	June 7, 1932
MISS PRAMILA GUPTA Vs. WSHOPKYNS	April 12, 1932
MOHAMMAD AFSAL KHAN Vs. ABDUL RAHMAN	July 14, 1932
MOHAMMAD AHMAD SAEED KHAN Vs. KISHORI LAL	February 18, 1932
MOHAMMAD ASGHAR Vs. MTABIDA BEGUM	April 22, 1932
MOHAMMAD ASTAM KHAN Vs. FEROZE SHAH	June 24, 1932
MOHAMMAD HASHIM Vs. NOTIFIED AREA	December 21, 1932
MOHAMMAD IRFAN ALI KHAN Vs. MOHAMMAD TAHIR ALI KHAN	November 14, 1932
MOHAMMAD ISHAQ Vs. OM PARKASH	November 17, 1932
MOHAMMAD MOHIT ULLAH KHAN Vs. BIBI HALIMA BEGAM	March 8, 1932
MOHAMMAD RAFI Vs. KRIPA RAMJI	June 10, 1932
MOHAMMAD RAZA Vs. MT ABBAS BANDI BIBI	April 12, 1932
MOHAMMAD SAID Vs. MOHAMMAD HANIF	April 1, 1932
MOHAMMAD SALIM ULLAH KHAN Vs. KHAN BAHADUR MAULVI KHALIL- UR-RAHMAN KHAN	January 2, 1932
MOHAMMAD SHAFI Vs. EMPEROR	April 19, 1932
MOHAMMAD SHAFIQ AHMAD Vs. MTRAM KATORI	November 10, 1932
MOHAMMED HANEEF Vs. EMPEROR	July 12, 1932
MOHANTA BHAGAWAN DAS Vs. BHUPENDRANARAYAN SINGHA	November 23, 1932
MOHINDAR SINGH Vs. EMPEROR	April 5, 1932
MOHNIRAJ WAMAN Vs. MUNICIPAL COMMITTEE, BASIM	July 5, 1932
MOIDI BEARY Vs. PRESIDENT, TALUK BOARD	March 31, 1932
MON MOHAN GOPE Vs. MADHU SUDAN GOPE	March 16, 1932
MOOSA HAJI ABDUL SHAKOOR Vs. EMPEROR	November 30, 1932
MOSADDI RAI Vs. EMPEROR	September 19, 1932
MOTI MEGHAJI MARWADI Vs. AMARCHAND RAJARAM MARWADI	September 21, 1932
MOTIMIYAN Vs. HABIBMIYAN	November 16, 1932
MOTIRAM ROSAN LAL COAL CO LTD Vs. COMMISSIONER OF INCOME TAX	April 27, 1932
MOTTAI GOUNDAN Vs. PSRAMASWAMI AYYANGAR	October 31, 1932
MR MIRIAM ALICE MONK Vs. MRWILLIAM MONK	July 12, 1932
MRS BEATRICE HONOR AGATHA GOODAL Vs. MRHARRYLOCK CHARLES DAVID GOODAL	December 15, 1932
MRS GERTRUDE OATES Vs. MRSMILLICENT D SILVA	October 25, 1932
MRS HANNA ESTELLEE DEAR CHRISTIAN Vs. COLIN MACGREGOR DEAR MURRAY	January 28, 1932
MT AFZALI BEGAM Vs. LALA KANHAYA LAL	June 6, 1932
MT ANANDI DEVI Vs. MOHAN LAL	January 28, 1932
MT AZIZ FATMA Vs. MUKUND LAL	March 18, 1932
MT BHAGWANTI Vs. MTDHANWANI	January 6, 1932
MT BHAGWATI Vs. DISTJUDGE OF ALIGARH	December 2, 1932
MT BIBI KASTURI Vs. BALMUKAND	June 21, 1932
MT BRIJ INDAR KUAR Vs. THAKUR JAI INDAR BAHADUR SINGH	May 9, 1932
MT CHAMELA KUAR Vs. PURSOTTAM DAS	July 25, 1932
MT CHAND REKHA Vs. BABU JANKI PRASAD	February 22, 1932
MT DHAPO Vs. BAKRIDI	March 31, 1932
MT DHARICHHNA KUARI Vs. RAMYAD KUARI	August 19, 1932
MT DUIJI KUNWAR Vs. MTBAILA KUNWAR	March 17, 1932
MT FATIMA BEGAM Vs. BANSIDHAR	January 21, 1932
MT HAMIDAN BIBI Vs. NANHE MAI	July 15, 1932
MT HANKAR KUNWARI Vs. BISHWAR DAYAL SINGH	January 19, 1932
MT JANKI DAI Vs. DWARKA NATH SINGH	December 9, 1932
MT KANIZ FATMA Vs. YAD HUSAIN	May 5, 1932
MT KAULPATI KUNWAR Vs. RAM BARAN SINGH	May 31, 1932
MT KISHUN PIYARI Vs. GOPAL NARAIN	June 22, 1932
MT KISHWAR JAHAN BEGAM Vs. ZAFAR MOHAMMAD KHAN	November 8, 1932
MT KUNDAN BIBI Vs. MAGAN LAL	March 9, 1932
MT MUNNA KUNWARI Vs. LAKHNATH SAHAI	March 3, 1932
MT NAZIRAN Vs. EMPEROR	February 16, 1932
MT RAM KUNWAR Vs. AMAR NATH	January 5, 1932
MT RAM PATI KUNWAR Vs. PHOOL SINGH	March 14, 1932
MT SABRATAN Vs. DHANPAT GADARIYA	June 21, 1932
MT SAGHIR FATMA BIBI Vs. BRIJ RAI SINGH	June 1, 1932
MT SALONA BIBI Vs. BU ALI KHAN	June 2, 1932
MT SHIYAM DEI Vs. BANKEY LAL	April 13, 1932
MT SIRAJ FATIMA Vs. MAHMOOD ALI	February 27, 1932
MT SOHNI Vs. RAJ KUMAR SINGH JAIN	April 22, 1932
MT. BASANTBAI Vs. RAMRAO KRISHNA RAO KOLHEKAR	August 23, 1932
MT. CHANDRI Vs. HIRALAL	October 25, 1932
MT. JASODA Vs. KALURAM GANGRADE	September 2, 1932
MT. LAXMI BAI Vs. AMRITLAL	August 18, 1932
MT. MANJU Vs. GULAB RAO GANPATRAO MAHADIK	February 16, 1932
MT. MOHANKUAR Vs. BHAGATRAM	October 27, 1932
MT. SITA KUMHAR Vs. DEBIDIN KUMBHAR	October 4, 1932
MUFTI MOHAMMAD HASNAIN Vs. RUSTAM ALI	June 24, 1932
MUHAMMAD ABU BAKKAR MARACAIR (DECEASED), AZIMUDDIN, LEGAL REPRESENTATIVE Vs. RAMAKRISHNA CHETTIAR	August 22, 1932
MUHAMMAD ALI Vs. EMPEROR	January 14, 1932
MUHAMMAD RAZA Vs. ZAMIRUDDIN	March 2, 1932
MUHAMMAD WASIR Vs. SHEIKH MAJID	May 24, 1932
MUHARA BIBI Vs. MAHARULLA MONDAL	July 12, 1932
MUNA MAHTO Vs. RAGHUNATH MAHTO	December 20, 1932
MUNICIPAL BOARD Vs. RAM SAHAI GUPTA	December 21, 1932
MUNICIPAL COUNCIL Vs. THAZHEL PUTHAN PURAYIL KUNHIPATHUMMA	October 14, 1932
MUNNA LALL AND SONS Vs. OFFICIAL RECEIVER	January 12, 1932
MURADUDDIN Vs. MT. UMRAOBI	February 29, 1932
MURLIDHAR Vs. JAINTI PRASAD	April 25, 1932
MUSAMMAT SAGHIR FATIMA BIBI Vs. BRIJ RAJ SINGH	June 1, 1932
MUSI IMRAN Vs. IBNE HASAN	November 23, 1932
MUTHIAH PILLAI Vs. EMPEROR	March 1, 1932
MUTHUKUMARA STHAPATHIAR Vs. SIVANARAYANA PILLAI (DECEASED)	September 20, 1932
MUTHUSAMI PILLAI Vs. GOVERNMENT TAHSILDAR OF RAMNAD	August 22, 1932
MUZAFFARNAGAR BANK, LTD Vs. HAFIZUDDIN	March 1, 1932
N K N RAMIER AND BROTHERS Vs. SSRAMUDU AYYAR	August 2, 1932
N KANDASWAMI PILLAI Vs. TJARUNACHALAM PILLAI	March 11, 1932
N P SUBBIAH PILLAI Vs. MNELLAYAPPA PILLAI	November 3, 1932
N R M M M MUTHIAH CHETTIAR Vs. OFFICIAL RECEIVER OF TINNEVELLY DISTRICT	September 28, 1932
NABADWIP CHANDRA DAS Vs. LOKE NATH ROY	February 2, 1932
NABANI NATH MUKHERJEE Vs. EMPEROR	April 21, 1932
NABIN CHANDRA GUHA Vs. NIBARAN CHANDRA BISWAS	March 2, 1932
NABJAN SARDAR Vs. NEBURALI MOLLA	December 2, 1932
NADUMOGRU AMMU SHETTY Vs. BAPA ALIAS KUNTA	November 16, 1932
NAGALINGAM PILLAI Vs. SIVACHIDAMBARA SABAPATHY DEEKSHITAR	May 11, 1932
NAGAPPA BANDAPPA KADADI Vs. GURUSHANTAPPA SHANKRAPPA UMARJI	December 22, 1932
NAGENDRA BHAKTA Vs. EMPEROR	August 5, 1932
NAGENDRA CHANDRA DE Vs. HAR KUMAR DE	March 24, 1932
NAGENDRA KISHORE ROY CHOUDHURY Vs. BROJENDRA KISHORE ROY CHOUDHURY	March 9, 1932
NAGENDRA NATH ADHIKARI Vs. EMPEROR	November 25, 1932
NAGENDRA NATH DEY Vs. SURESH CHANDRA DEY	April 21, 1932
NAGENDRA NATH SARKAR Vs. EMPEROR	April 26, 1932
NAGENDRA NATH SEN Vs. EMPEROR	January 11, 1932
NAGESHWAR PRASAD Vs. JAI BAHADUR SINGH	March 1, 1932
NALAM SUBRAMANYAM Vs. DEVARA RAMASWAMI	January 19, 1932
NALINI KANTA ROY Vs. KAMARADDI	July 7, 1932
NALLAKARUPPAN AMBALAM Vs. VELLAMARUNTHAN AMBALAM	August 22, 1932
NANA KWAKU AMOAH Vs. NANA SIR OFORI ATTA	November 21, 1932
NAND RAM Vs. (SETH) PURSHOTAM DAS	December 7, 1932
NANDA LAL ROY Vs. PRAMATHA NATH ROY	March 14, 1932
NANDAN SAHU Vs. HARI SHANKAR	March 8, 1932
NANDKESHWAR PRASAD SAHI Vs. SITA SARAN SAHI	August 30, 1932
NANNIER Vs. DASALIER	February 4, 1932
NARANAPPIER Vs. CHIDAMABARAM PILLAI	July 26, 1932
NARAPPA NAICKEN Vs. RANGASAMI NAICHEN	November 23, 1932
NARAPPA NAICKEN Vs. GOVINDARAJA NAICKEN (MINOR) BY GUARDIAN MUTHAMMAL	November 23, 1932
NARAYAN Vs. GAJANAN	October 7, 1932
NARAYAN BALKRISHNA Vs. SHIVSHANKARDAS SHIVLALDAS	February 18, 1932
NARAYAN BALWANT RANGNE Vs. DATTATRAYA RAMCHANDRA VISHNUPRASAD	April 6, 1932
NARAYAN CHANDRA GANGULI Vs. HARISH CHANDRA SAHA	January 8, 1932
NARAYAN KUNBI Vs. RAMKISAN	October 20, 1932
NARAYAN RAO GOVINDRAO Vs. MULCHAND	August 26, 1932
NARAYAN RAYAJI KULKARNI Vs. RANGO RAMCHANDRA KULKARNI	December 7, 1932
NARAYAN SINGH SUNDAR SINGH Vs. ATTAR SINGH MOAL SINGH	April 11, 1932
NARAYAN VITHAL KOTHARI Vs. MANGESH VITHAL LAD	March 1, 1932
NARAYANASWAMI PILLAI Vs. EMPEROR	April 1, 1932
NARAYANASWAMY PADAYACHI Vs. EMPEROR	November 3, 1932
NARAYANDAS SUNDERLAL RATHI Vs. TEJMAL MOHANLAL	November 29, 1932
NARAYANRAO VITHAL SAYANNA Vs. SOLOMON MOSES	September 2, 1932
NARBHERAM JIVRAM PUROHIT Vs. JEVALLABH HARJIVAN	September 23, 1932
NARESH MOHAN THAKUR Vs. BRIJ MOHAN MISRA	November 22, 1932
NARESHWAR Vs. CHABILDAS	July 5, 1932
NARHAR RAMCHANDRA GUDE Vs. GULLU DHONDBA KASAR	July 30, 1932
NARLA RAMAKRISHNAYYA Vs. MYNENI VENKATARANGA RAO	March 17, 1932
NARSINGH MAHTON Vs. NIRPAT SINGH	February 25, 1932
NARSINGH NARAIN Vs. RAM CHANDRA PANDEY	June 6, 1932
NASARULLAH Vs. SWAJID ALI	January 6, 1932
NATHMAL MOTIRAM MARWADI Vs. NILKANTH VISHNU KAVISHWAR	August 2, 1932
NATHU Vs. GULABCHAND	March 7, 1932
NATHU RAM Vs. MADAN GOPAL	January 22, 1932
NATHU RAM Vs. SALIM ABDUL KARIM	December 15, 1932
NATHUMAL RAMPRATAP MARWADI Vs. GOVIND KADATAJI	January 26, 1932
NATHUNI THAKUR Vs. RAMSARAN SINGH	May 5, 1932
NATHUSA PASUSA LAD Vs. MAHADEO	January 8, 1932
NAVAMANI NADAR Vs. VEDAMANICKA NADAR (DECEASED)	October 24, 1932
NAVIN CHANDRA Vs. RAM DEVI	December 9, 1932
NAWAB BAHADUR OF MURSHIDABAD Vs. KUMAR DINENDRA MULLICK	February 29, 1932
NAWAL KISHORE Vs. SARJU	March 31, 1932
NAZIR Vs. EMPEROR	July 25, 1932
NIL RATAN GANGULI Vs. EMPEROR	November 17, 1932
NILAJI MOROBA NAIK Vs. NAGINDAS MOTILAL	August 26, 1932
NILMONI PAL Vs. DAKSHINESWAR PAL	June 6, 1932
NISHIKANTA CHATTERJI Vs. BEHARI KAHAR	December 13, 1932
NITAI DUTTA Vs. BISHUN LAL SAO	January 8, 1932
NORMAN LETHBRIDGE COWPER Vs. PAPER SACKS PROPRIETARY, LIMITED	July 28, 1932
NOURANGILAL MARWARI Vs. SMCHARUBALA DASI	February 26, 1932
NRISHINHA CHARAN NANDI CHAUDHURI Vs. NAGENDRA BALA DEBEE	July 5, 1932
NRISINGHA CHARAN NANDY CHOWDHRY Vs. RAJNITI PRASAD SINGH	May 4, 1932
NUTBIHARI DAS Vs. BISHWESHWARI DEBEE	August 1, 1932
O A P R M A R ADAIKAPPA CHETTIAR Vs. THOMAS COOK AND SON (BANKERS) LTD	November 25, 1932
OBLA SUBBIER Vs. RAMASWAMI KONAR	March 9, 1932
OFFICIAL ASSIGNEE OF BOMBAY Vs. CHIMNIRAM MOTILAL AND SIR HUKUMCHAND SARUPCHAND	July 31, 1932
OFFICIAL ASSIGNEE OF BOMBAY Vs. CHIMNIRAM MOTILAL	August 31, 1932
OFFICIAL ASSIGNEE OF BOMBAY Vs. K R P SHROFF	May 6, 1932
OFFICIAL LIQUIDATOR Vs. MRSPERIN RBURJORJEE	March 3, 1932
OFFICIAL LIQUIDATOR Vs. LIAQAT HUSEIN	December 16, 1932
OFFICIAL LIQUIDATOR OF THE BELLARY ELECTRIC SUPPLY COMPANY, LTD IN LIQUIDATION Vs. KANNIRAM RAWOOTHMAL	September 9, 1932
OFFICIAL RECEIVER OF MORADABAD Vs. HAJI MURTAZA ALI	February 25, 1932
OLAKKAT MOIDUNNI HAJI Vs. POOTHERRI ILLOTH MADHAVAN NAIR	December 16, 1932
ONKAR BHAGWAN Vs. GAMNA LAKHAJI AND CO	September 20, 1932
P C MUTHU CHETTIAR Vs. MUTHUSWAMI AIYANGAR	March 22, 1932
P C MUTHU CHETTIYAR Vs. MUTHUSWAMI AYYANGAR	March 22, 1932
P K KRISHNAMURTHI CHETTIAR Vs. KSASSATHAPPA CHETTIAR	December 1, 1932
P O KARTHIRUMA GOUNDAN Vs. RANGAMMAL	March 2, 1932
P P V P L CHOCKALINGAM CHETTIAR (DEACEASED) Vs. KPSARPALANIAPPA CHETTIAR	March 15, 1932
P RAJAGOPALA GRAMANI Vs. BAGGIAMMAL	October 11, 1932
P RAMA NAIDU (DEACEASED) Vs. RANGAYYA NAIDU	August 19, 1932
P RAMARAJA NADAR Vs. TMPCHIDAMBARA NADAR	November 22, 1932
P S S MEYAPPA CHETTIAR Vs. NAGAMMAI ACHI	September 9, 1932
P S S MEYYAPPA CHETTIAR Vs. NAGAMAI ACHI	September 9, 1932
P VENKATACHALAM, A BUSINESS CONCERN IN CONDIMENTS, BY MR CPATTABHIRAMA AIYANGAR, ONE OF THE JOINT RECEIVERS OF THE SAID BUSINESS Vs. RAJAGOPAL NAIDU	March 2, 1932
P. GAYAPRASAD Vs. S. S. BHARGAO	February 19, 1932
PABNA DHANABHANDAR CO LTD Vs. FOYEZUDDIN MIA	February 2, 1932
PADAMCHAND PANNALAL Vs. BHICUMCHAND CHURURIA	January 19, 1932
PADMAMONI DASSI Vs. EMPEROR	February 25, 1932
PALADUGU LAKSHMINARAYANA Vs. TADIBOYINA SURYANARAYANA	April 6, 1932
PALANI CHETTY Vs. ARSVSEVUGAN CHETTY	December 2, 1932
PALANIAPPAN CHETTIAR Vs. SETTICHI	March 29, 1932
PALURI VENKATASIVA RAO Vs. BODAPATI VENKATANARASIMHA SATYANARAYANAMURTHY	March 21, 1932
PANCHANAN BANERJI Vs. ANANT PRASAD PANDEY	March 4, 1932
PANDIT CHITAR SINGH Vs. LALA LACHMI NARAIN	March 18, 1932
PANDIT SIDH NATH TEWARI Vs. TEGH BAHADUR SINGH	January 20, 1932
PANDIT SRIDAT Vs. MOHAR SINGH	January 29, 1932
PANDURANG SAKHARAM THAKUR Vs. NARMADABAI RAMKRISHNA KELUSKAR	January 28, 1932
PANDURANG SHAMRAO LAUD Vs. DWARKADAS KALLIANDAS	August 4, 1932
PANIKA Vs. LOCHAN NAIK	September 8, 1932
PARAS RAM CHAUBEY Vs. SHEO DHAN PANDEY	January 11, 1932
PARASHRAM Vs. UMRAO PRASHAD	December 6, 1932
PARASHRAM BALAJI Vs. ASARAM	August 26, 1932
PARESHRAM Vs. OFFICIAL ASSIGNEE OF CALCUTTA	July 11, 1932
PARIMAL CHATTERJI Vs. EMPEROR	July 12, 1932
PARMESHAR KURMI Vs. BAKHTAWAR PANDE	June 25, 1932
PARSHOTTAM DAHYABHAI DAVE Vs. DESAIBHAI CHINTHABHAI PATEL	January 28, 1932
PARSOTTAMANAND GIRI Vs. MAYANAND GIRI	May 2, 1932
PARTHASARATHI RAY-AUCTION-PURCHASER Vs. AHINDRA NATH RAY	June 29, 1932
PAUL PRONEK Vs. WINNIPEG, SELKIRK AND LAKE WINNIPEG RAILWAY CO	October 13, 1932
PAYIDI GUNNAM NAIDU Vs. KUNA CHENDRI NAIDU	December 14, 1932
PENA RINA YENA MANICKAVASAGAM CHETTIAR Vs. UNION BOARD OF DEVAKOTTAH, THROUGH ITS PRISIDENT ORMSM MANICKAVASAGAM CHETTIAR ALIAS SEVUGAN CHETTIAR	March 3, 1932
PERUMAL KONAN Vs. TIRUMALAI MACHI REDDIAR	September 6, 1932
PIARE LAL Vs. BHAGWAN DAS	December 2, 1932
PILLUTLA VENKATASUBBAMMA Vs. GOLLAPUDI RAMANADHAYYA	March 8, 1932
PIONEER MUTUAL BENEFIT AND FRIEND-IN-NEED SOCIETY, LTD Vs. ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES	November 1, 1932
PITCHAI Vs. MUNA MUNA CHENA MUHAMMAD ATHAM SAMMATTI	April 27, 1932
PIYARE LAL Vs. CHUNNILAL	June 16, 1932
POGARU RAMAMURTI Vs. SRI RAJAH MIRJA SRI PUSHAVATI ALAKA NARAYANA GAJAPATIRAJU MAHARAJU MANYA SULTAN BAHADUR	April 20, 1932
PONNAMMA Vs. MARAMPUDI KOTAMMA	April 18, 1932
PONNU CHETTIAR Vs. SAMBASIVA AIYAR	August 5, 1932
POORNANANTHACHI Vs. TSGOPALASWAMI ODAYAR	February 8, 1932
POSTI MAL Vs. FIRM RADHA KISHAN-LAL CHAND	March 17, 1932
PRADYUMNAKUMAR MALLIK Vs. GOPENDRA MALLIK	April 26, 1932
PRAG NARAIN Vs. COLLECTOR OF AGRA	February 29, 1932
PRAMATHA NATH MALIA Vs. ISMACKEY	November 11, 1932
PRANLAL BHAICHAND Vs. MANEOKJI PETIT MANUFACTURING CO LTD	April 22, 1932
PRASADDAS PAL Vs. JAGANNATH PAL	August 31, 1932
PRATAPCHANDRA GHOSH Vs. RAMANIMOHAN GHOSH	June 10, 1932
PRATAPMAL RAMESHWAR Vs. CHUNILAL JAHURI	July 14, 1932
PREMCHAND VADILAL Vs. MITHABHOY AND CO	November 22, 1932
PRESIDENT, PANCHAYAT BOARD Vs. (MANDLA) CHINNA VENKATA REDDI	April 14, 1932
PRESIDENT, UNION BOARD Vs. AMBALAKRISHNA REDDIAR	April 18, 1932
PRIYAMBADA DEBEE Vs. BHOLANATH BASU	December 20, 1932
PROBADHA GAOLINI Vs. BANKA BEHARI MONDAL	May 24, 1932
PROBODH CHANDRA CHAKRAVARTY Vs. EMPEROR	July 15, 1932
PRODYOT KUMAR BHATTACHARJYA Vs. EMPEROR	August 22, 1932
PROMATHA NATH GHOSE Vs. ISWAR GOPAL JIU	February 26, 1932
PROVABATI DEBYA Vs. SAROJINI DEVI	May 11, 1932
PT MADHO PRASAD VYAS Vs. BMADHO PRASAD	December 9, 1932
PT RAM CHARAN Vs. PARMESHWAR DIN	December 8, 1932
PT SIDH NATH TEWARI Vs. TEJ BAHADUR SINGH	January 20, 1932
PUBLIC PROSECUTOR Vs. NELLORE AUDINARAYANA REDDI	September 2, 1932
PUBLIC PROSECUTOR AND LAKSHMAMMA Vs. MITTA VENKATAMMA	March 15, 1932
PULIKONDA VENKATASUBBAYYA Vs. MADDI VENKATA LAKSHMAYYA	August 2, 1932
PULIN CHANDRA SEN Vs. AMIN MIAH MUZAFFAR AHMAD	July 8, 1932
PUNA MAHTON Vs. EMPEROR	August 2, 1932
PUNAJI Vs. GOVINDA RAGHOBA	September 30, 1932
PURAN MAL Vs. SHIVA LAL	April 19, 1932
PURSINGH Vs. ALADKHAN	June 20, 1932
PUTTOO LAL Vs. MUNSHI LAL	January 6, 1932
QABUL Vs. EMPEROR	September 16, 1932
QASIM HUSAIN REG Vs. BIBI KANIZ SAKINA	April 20, 1932
R FOULKES Vs. KANDASAMI PILLAI ALIAS KARUPPIAH PILLAI	March 1, 1932
R KANDASWAMI CHETTIAR Vs. MUNICIPAL COUNCIL OF POLLACHI	August 11, 1932
R M M S T VYRAVAN CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS	March 8, 1932
R M P R M M SUBRAMANIAM CHETTIAR Vs. KSSUBBIAH AYYAR	December 14, 1932
R SHANMUGA RAJESWARA SETHUPATHI ALIAS NAGANATHA SETHUPATI AVL RAJAHOF RAMNAD, THROUGH HIS AUTHORISED DEWAN, RAO BAHADUR K SRINIVASA RAO AVL Vs. PERUMAL MOOPAN	August 15, 1932
RABINDRA NATH DHAR Vs. EMPEROR	November 22, 1932
RADHA KISHUN MARWARI Vs. EMPEROR	September 2, 1932
RADHA KRISHNA THAKUR Vs. OFFICIAL RECEIVER, DINESH CHANDRA ROY CHOWDHURY	January 28, 1932
RADHA VALLABH SHEOKARAN Vs. AWCHIT RAJARAM	June 28, 1932
RADHAKANTA PAL Vs. MANOMOHINEE PAL	July 6, 1932
RADHAKISAN BANIA Vs. MOTILAL BANIA	October 22, 1932
RADHAKISSON GOPIKISSON Vs. BALMUKUND RAMCHANDRA	December 15, 1932
RADHE SHIAM Vs. SHYAM LAL	December 20, 1932
RADHU ROY Vs. RAJA JYOTI PRASAD SINGH DEO	May 20, 1932
RAGHUBAR DAYAL Vs. BANWARI LAL	December 22, 1932
RAGHUBIR KAHAR Vs. EMPEROR	March 11, 1932
RAGHUNANDAN Vs. SHEW NANDAN	February 3, 1932
RAGHUNATH DAS Vs. GANESH DAS	January 19, 1932
RAGHUNATH DAS Vs. EMPEROR	November 8, 1932
RAGHUNATH SAKHARAM Vs. KESHO RAO	February 29, 1932
RAGHUNATH THAKUR Vs. EMPEROR	February 17, 1932
RAGHUNATHA DESIKACHARIAR Vs. RANGASWAMI PILLAI	July 29, 1932
RAGHUNATHDAS HARJIVANDAS Vs. DISTRICT SUPERINTENDENT OF POLICE	November 7, 1932
RAI BISHUNATH PRASAD SINGH Vs. RANI CHANDIKA PRASAD KUMARI	December 15, 1932
RAI SAHIB PANDIT SHEO KUMAR Vs. RAI BAHADUR BALBHADDAR PRASAD TEWARI	December 7, 1932
RAJ KUMAR MONDAL Vs. SHIB CHANDRA MONDAL	April 6, 1932
RAJA BAGHUNANDAN PRASAD SINGH Vs. RAJA KIRTYANAND SINGH BAHADUR	February 12, 1932
RAJA BEJOY SINGH DUDHURIA Vs. COMMISSIONER OF INCOME-TAX	March 10, 1932
RAJA P C LAL CHAUDHURY Vs. HAJI MAJIDUR RAHMAN	March 18, 1932
RAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI (DEACEASED), RAJAH OF RAMNAD, THROUGH HIS AUTHORISED DEWAN T SJAMBUNATHA AIYAR Vs. KUPPUSWAMI PILLAI	August 5, 1932
RAJAGOPALA AYYAR Vs. SADINARAYANA CHETTIAR	July 27, 1932
RAJAGOPALA GOUNDAR Vs. MARUTHAMUTHU ASARI	February 16, 1932
RAJAH BAHADUR DHANARAJAGERJI Vs. RAJAH PANUGANTI PARTHASARADHY RAYANIM VARU	December 12, 1932
RAJAH OF KALAHASTI Vs. PJAGANNADHA RAYANIMGAR (DEACEASED) AND RAJAPANAGANTI PARTHASARATHY RAYANIMGAR	February 19, 1932
RAJAH OF VIZIANAGARAM Vs. GOVERNMENT REPRESENTED BY THE GOVTPLEADER	March 10, 1932
RAJAH OF VIZIANAGRAM Vs. GOVERNMENT REPRESENTED BY THE GOVERNMENT PLEADER	March 10, 1932
RAJAH SIR S R M ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT T DHANAPALA CHETTIAR Vs. SRI RAMA NARASIMHULU NAIDU	October 20, 1932
RAJANI KANTA GHOSH Vs. SOURENDRA NATH MITTER	June 17, 1932
RAJANI KUMAR SEAL Vs. MAHALUKMI BANK LTD	March 16, 1932
RAJANIKANT MANSUKHLAL Vs. KIKO RATILAL	January 25, 1932
RAJENDRA BEHARI LAL Vs. BGULZARI LAL	November 14, 1932
RAJENDRA NARAYANA SINGH DEO Vs. BIHARI LAL CHAKRAVARTHY	February 16, 1932
RAJENDRA PRASAD MISSIR Vs. EMPEROR	August 19, 1932
RAJENDRANATH PARAMANIK Vs. TUSHTAMAYEE DASEE	December 7, 1932
RAJESHWAR Vs. MANGNIRAM GANGABISAN	October 5, 1932
RAJESWAR SAHA Vs. SHEIK YADALI	November 23, 1932
RAJJUPURI GOSAI Vs. DEWA	November 18, 1932
RAJPAL Vs. PARWATRAO	March 1, 1932
RAM AGYAN PANDEY Vs. CHATRUGHUN SINGH	June 13, 1932
RAM AUTAR SHUKUL Vs. BALDEO SHUKUL	July 28, 1932
RAM CHAND Vs. EMPEROR	September 2, 1932
RAM CHANDER PANDEY Vs. EMPEROR	August 19, 1932
RAM CHANDRA Vs. MTDHAPO	July 22, 1932
RAM CHARAN SAHU Vs. JUMNA PRASAD SAHU	June 7, 1932
RAM DASS GOSWAMI Vs. SUDHA KRISHNA LAIK	June 6, 1932
RAM KIRAT KAMKAR Vs. BISESWAR NATH	April 4, 1932
RAM KISHUN Vs. NIRANJAN PANDE	December 21, 1932
RAM KUMAR Vs. LALA GIRDHARI LAL	June 8, 1932
RAM MOHAN LAL Vs. TASADDUQ HUSAIN	November 28, 1932
RAM NATH Vs. NANAK CHAND	July 7, 1932
RAM NATH TULSI RAM Vs. SALIG RAM	December 21, 1932
RAM PRASAD Vs. EMPEROR	September 26, 1932
RAM PRASAD Vs. SHEO BAKSH GOSHAIN	March 17, 1932
RAM PRASAD AGARWALLA Vs. EMPEROR	May 23, 1932
RAM PRASAD GUPTA Vs. RAMKISHUN PRASAD	March 1, 1932
RAM RATAN Vs. EMPEROR	June 10, 1932
RAM SAHAI Vs. DEBI DIN	January 8, 1932
RAM SHANKAR Vs. SECRETARY OF STATE	May 23, 1932
RAM SINGH Vs. CENTURY INSURANCE CO LTD	July 13, 1932
RAM SINGH Vs. BALDEO PRASAD	January 12, 1932
RAM TAWAKAL TEWARI Vs. MTDULARI	December 14, 1932
RAMA SHANKAR Vs. IQBAL HUSAIN	February 18, 1932
RAMACHANDRA GANESH KHADKIKAR Vs. EMPEROR	July 21, 1932
RAMALINGAM PILLAI Vs. PONNUSAMI GOUNDAN	December 12, 1932
RAMANI MOHAN DE Vs. EMPEROR	May 3, 1932
RAMASAMI NAYAKAR Vs. VENKATASAMI NAICKER, A CREDITOR ON BEHALF OF HIMSELF	December 12, 1932
RAMASWAMI NAYAKAR Vs. VENKATASAMI NAICKER	December 12, 1932
RAMASWAMY NAICKEN Vs. DANDAKARAN	November 16, 1932
RAMCHANDRA Vs. SETH THAKURDAS	July 13, 1932
RAMCHANDRA ATMARAM KHANOLKAR Vs. TUKARAM NANA NIKTE	September 2, 1932
RAMCHANDRA HANMANT DESHPANDE Vs. ADIVEPPA NINGAPPA JAKKANNAVAR	January 28, 1932
RAMCHANDRA KHASERAO THORAT Vs. GANESH BALVANT TAGARE	July 25, 1932
RAMCHANDRA VITHAL BHAT Vs. JANKI LAKSHMAN SHETGA	February 19, 1932
RAMDEO AHIR Vs. NAIPAL AHIR	November 14, 1932
RAMENDRA NATH MUKHERJEE Vs. BALURGHAT CENTRAL CO-OPERATIVE BANK LTD	February 1, 1932
RAMESHWAR BHAGAT Vs. HARI PRASAD BHAGAT	November 28, 1932
RAMESHWAR BRIJMOHAN Vs. EMPEROR	February 23, 1932
RAMESHWAR PRASAD BHAGAT Vs. RAM RATAN RAM	August 29, 1932
RAMESHWAR SINGH BAHADUR Vs. RAM CHARAN SHHU	January 28, 1932
RAMGOPAL HAJARIMAL MARWADI Vs. JAITUNBAI YASINBHAI	August 11, 1932
RAMGOPAL KESHAVDAS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL	August 1, 1932
RAMI REDDI CHINNA VOBULA REDDI Vs. KETHEPALLI GURUMURTHI	September 1, 1932
RAMIER Vs. MUTHUKRISHNA AIYAR	January 18, 1932
RAMIZADDIN BASAR Vs. NAIMADDI BASAR	February 4, 1932
RAMIZULLA Vs. EMPEROR	July 20, 1932
RAMJANAM SINGH Vs. RAMBARAN SINGH	July 26, 1932
RAMJIRAO SATWAJIRAO Vs. MARUTI NARAIN	June 25, 1932
RAMJOSH MARWARI Vs. CHANDRA MANDAL	March 30, 1932
RAMLAIK RAI Vs. RAJBALLAM RAI	August 16, 1932
RAMNAD ZAMIN DEVASTHANAM TAHSILDAR Vs. KADAR MEERA AMBALAM	January 19, 1932
RAMNATH MANDAL Vs. ATAL MANDAL	March 11, 1932
RAMSHANKER SHANKER NATH Vs. GULAB SHANKER SHANKER NATH	July 18, 1932
RATAN BRAHAI Vs. MTKISHEN DEI	November 25, 1932
RATAN LAL Vs. MUKANDI LAL	November 4, 1932
RATAN SINGH Vs. ANANT SINGH	December 14, 1932
RATHINA GRAMANY Vs. EMPEROR	April 14, 1932
RATHINAM PILLAI Vs. EMPEROR	February 12, 1932
RAYMOND LINCOLN Vs. ALICE POUPINEL DE VALENCE	February 16, 1932
RECKITT, RECKITT Vs. RECKITT	June 8, 1932
RUPLAL AGARWAHI Vs. DHANSAR GOAL CO	February 12, 1932
RUSTOMJI ARDESHIR COOPER Vs. BYRAMJI BOMANJI TALATI	January 22, 1932
S A S SUBBIAH AIYAR Vs. OFFICIAL RECEIVER	August 31, 1932
S ALWAR CHETTY Vs. MADRAS ELECTRIC SUPPLY CORPORATION, LTD	May 6, 1932
S AYYASWAMI AYYAR Vs. SIVAKKI AMMAL	October 18, 1932
S G SOMASUNDARAM CHETTIAR Vs. (MAHIBALA) MUTHIRULAPPA PILLAI	October 13, 1932
S K M R M SOMASUNDARAM CHETTIAR Vs. RMARARRMARUNACHALAM CHETTIAR	March 3, 1932
S K M SIVASUBRAMANIA NADAR Vs. SSKSUBRAMANIA NADAR	February 4, 1932
S K SAMSUVAVA ROWTHER Vs. SAYYAD MUHAMMAD ROWTHER	December 1, 1932
S MAHMUD HASAN Vs. MOHDABDUL HAMID KHAN	December 1, 1932
S MUZAFFARUDDIN AHMAD Vs. SMURTAZA HUSAIN	July 23, 1932
S R M M SEETHARAMAN CHETTIAR Vs. ARMNCHIDAMBARAM CHETTIAR	September 7, 1932
S R VARMA Vs. EMPEROR	December 20, 1932
S RAMA AYYAR Vs. RAMACHANDRAN	November 22, 1932
S RAMA IYER Vs. RAMACHANDRAN (MINOR)	November 22, 1932
S RASHID AHMAD Vs. MTANIS FATIMA	April 29, 1932
S SRINIVASA AIYAR Vs. LAKSHMI AMMAL ALIAS YOGAMBAL AMMAL	August 18, 1932
S SRINIVASA AYYAR Vs. LAKSHMI AMMAL	August 18, 1932
S SUBRAMANIA AYYAR Vs. EMPEROR	February 19, 1932
S SUBRAMANIA AYYAR Vs. ALARRMARUNACHALAM CHETTIAR	August 5, 1932
S W COLBERT Vs. MRSHCOLBERT	December 6, 1932
SABAVA YELLAPPA Vs. YAMANAPPA SABU	November 30, 1932
SABIR HUSAIN Vs. FARZAND HASAN	February 16, 1932
SADANANDA MORAL Vs. HEIRS OF LATE GOVINDA MORAL	December 6, 1932
SADASHEO KRISHNARAO BUTY Vs. SADASHIV RAMCHANDRA	November 30, 1932
SADASHIV RAO DANDIGE Vs. COLLECTOR, NAGPUR	September 19, 1932
SAHDEO DAS Vs. RAJA RAM	June 22, 1932
SAHEB ALI Vs. EMPEROR	August 10, 1932
SAHU DEPUTY SHANKAR Vs. MANGAL SEN	May 27, 1932
SAHU RAM KISHORE Vs. SETH CHIRANJI LAL	July 11, 1932
SAILABALA DASSI Vs. KALIPADA BANERJEE	March 8, 1932
SALIGRAM KHETRY Vs. EMPEROR	August 4, 1932
SALLE SINGH Vs. MULLO SINGH	February 1, 1932
SAMPAT Vs. RAM PRASAD	March 17, 1932
SAMPAT KUMAR SINGH Vs. GRPETERS	December 16, 1932
SANATAN SAHU Vs. BHAJA SAHU	September 8, 1932
SANTO SINGH Vs. EMPEROR	December 1, 1932
SANTOKHI BELDAR Vs. EMPEROR	December 23, 1932
SAPHAR SITAPATI RAO Vs. CHITTALURI SITABAYAMMA	October 25, 1932
SARABAI SUKHDAYAL Vs. EMPEROR	December 21, 1932
SARABDEO BHARTHI Vs. RAM BALI	May 25, 1932
SARASWATI DEBI Vs. NARAYAN DAS CHATTERJEE	February 15, 1932
SARAT CHANDRA DE Vs. PRAMATHA NATH BANERJI	June 15, 1932
SARAT CHANDRA RAY Vs. BHUPENDRA NARAIN RAI	March 16, 1932
SARAT CHANDRA SAHA Vs. BEPIN BEHARI CHAKERBUTTY	November 28, 1932
SARAT KUMAR BANERJI Vs. MUNSHI ABDUL BARY	April 29, 1932
SARBA MOHAN BANERJEE Vs. MANMOHAN BANERJEE	June 7, 1932
SARBAMOHAN BANERJEE Vs. MONOMOHAN BANERJEE	June 7, 1932
SARBATI Vs. ZAMINPAL	June 24, 1932
SARDAR NISAR ALI KHAN Vs. MOHAMMAD ALI KHAN	April 21, 1932
SARJU PRASAD SONAR Vs. MAHADEO PRASAD PANDEY	April 8, 1932
SARKARU MUNISAMI ACHARI Vs. CHIKKA VEERAPPA SETTI	December 13, 1932
SAROJ BANDHU BHADURI Vs. JNANADA SUNDARI DEBYA	February 2, 1932
SAROJ KUMAR CHAKRAVARTY Vs. EMPEROR	March 24, 1932
SASANKA KUMAR NAYAK Vs. HITLAL SOW	August 11, 1932
SATGUR PRASAD Vs. HAR NARAIN DAS	January 18, 1932
SATHIAVEL PILLAI Vs. SIVASAMI PILLAI	December 14, 1932
SATISH CHANDRA BANERJEE Vs. MUNILAL	January 4, 1932
SATISH CHANDRA PAL Vs. RESHEE CASE LAW	June 15, 1932
SATNARAIN PANDEY Vs. EMPEROR	December 21, 1932
SATTAMUTHU CHETTIAR Vs. ABDUL KAREEM MARACAYAR	August 3, 1932
SATYAKEL DUTT Vs. ROMESH CHUNDER SEN	November 24, 1932
SATYANIRANJAN CHAKRAVARTY Vs. HABIBAR SOBHAN	December 22, 1932
SATYARANJAN BAKSHI Vs. EMPEROR	July 19, 1932
SAWAL SETH Vs. EMPEROR	March 14, 1932
SAWATRAM RAMPRASAD Vs. IMPERIAL BANK OF INDIA, AKOLA BRANCH	December 9, 1932
SEBASTIAN LOBO Vs. MINGEL D SOUZA	April 12, 1932
SECRATORY OF STATE Vs. SETH LAXMINARAYAN	March 29, 1932
SECRATORY OF STATE Vs. D. P. AGASHE	October 6, 1932
SECRETARY OF STATE Vs. NMRAYYASAMI CHETTIAR	September 8, 1932
SECRETARY OF STATE Vs. JAMUNA DAS	February 24, 1932
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAM NARAYAN SARMA	October 4, 1932
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NILGIRIS Vs. ARLAKHANNA	September 7, 1932
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF MALABAR Vs. KUTTIPRETH KOVILAKATH KADATHANAD PORLATHIRI KUNHI KRISHNA VARMA VALIA RAJA AVERGAL	March 31, 1932
SECY OF STATE Vs. SREE RAJAH PARTHASARATHY APPA RAO SAVAYI ASWA RAO BAHADUR	February 17, 1932
SECY OF STATE Vs. KESHO PRASAD SHEO PRASAD BELANGANJ	April 28, 1932
SECY OF STATE Vs. SRIGOBINDA CHAUDHURI	March 2, 1932
SECY OF STATE Vs. MADHU SUDAN MUKHERJEE	May 20, 1932
SECY OF STATE Vs. BHAGWAN PRASAD	June 15, 1932
SECY OF STATE Vs. VELIVELAPALLI MALLAYYA	July 29, 1932
SECY OF STATE Vs. SMPARIJAT DEBI	February 5, 1932
SELINA SHEEHAN Vs. HAFEZ MOHAMMAD FATEH NASHIB	January 25, 1932
SETH NANDUSA Vs. NANA	July 14, 1932
SEWAKRAM Vs. BASOD	September 14, 1932
SHADI LAL Vs. LAL BAHADUR	December 19, 1932
SHAFKAT HUSSAIN Vs. COLLECTOR OF AMRAOTI	December 9, 1932
SHAHZAD SINGH Vs. MADAN GOPAL	February 1, 1932
SHAIKH YAKUB HARUNKHAN Vs. MAHADEV NARAYAN PRABHU DESAI	February 4, 1932
SHALIGRAM NARAYANDAS Vs. MAHALAXMI MILLS COMPANY LIMITED, BEAWAR STATE	October 17, 1932
SHAM DAS KAPUR Vs. EMPEROR	July 13, 1932
SHAM LAL KHETTRY Vs. EMPEROR	May 13, 1932
SHAMA KANT LAL Vs. (MAHANTH) RAMDHAN PURI	March 4, 1932
SHAMJI RAKHAMA PATIL Vs. MAHADEV SADASHIV PATIL	November 11, 1932
SHAMJI TRICUMDAS BHATIA Vs. RAM MOYE	August 10, 1932
SHANKAR LAL Vs. MTHASHMI BEGAM	June 15, 1932
SHANKAR NARAYAN MORE Vs. TUKARAM RANU BAGAL	January 20, 1932
SHANKAR NARAYAN PANDE Vs. RIKHAVDAS CHANDANMAL	February 5, 1932
SHANKAR VAMAN AINAPURE Vs. NATHU KRISHNA KALE	February 23, 1932
SHANKARANARAINA Vs. OFFICIAL RECEIVER OF SOUTH KANARA	August 2, 1932
SHANKARAPPA KOTRABASAPPA HARPANHALLI Vs. KHATUMBI JAMALUDDINSAB	February 5, 1932
SHANKARRAO KESHAVRAO DESHMUKH Vs. VADILAL MULCHAND GUJARATI	December 15, 1932
SHANMUGA MUDALI Vs. ARUNAGIRI MUDALI	March 24, 1932
SHANMUGASUNDARA MUDALIAR Vs. SRATNAVELU MUDALIAR	March 23, 1932
SHANTILAL MEWARAM Vs. MUNSHILAL KEWALRAM	April 1, 1932
SHARANBASAPPA TIPPANNA Vs. RACHAPPA BASAPPA SHETTAR	August 5, 1932
SHARDA PRASAD Vs. EMPEROR	May 11, 1932
SHARFUDDIN Vs. ABDUL KARIM	February 29, 1932
SHEIKH HARI Vs. SMDILJAN BIBI	May 10, 1932
SHEIKH WAFIZ Vs. MDNANNOO	November 15, 1932
SHEKANDAR MIA Vs. EMPEROR	November 24, 1932
SHEO KUMAR Vs. BAL BHADDAR PRASAD	December 7, 1932
SHEO NARAIN Vs. BALA RAO	January 22, 1932
SHEOGOBIND RAM Vs. MTKISHUNBANSI KUER	January 29, 1932
SHEOLAL Vs. MOHAMMAD ISMAIL	December 7, 1932
SHEOPARSAN SINGH Vs. MUNSHI NARSINGH SAHAI	March 3, 1932
SHEOPRASAN SINGH Vs. MUNSHI NARSINGH SAHAY	March 3, 1932
SHEOSAHAI Vs. HARI SHANKER	July 30, 1932
SHER PAL SINGH Vs. MTAIJAZ FATIMA	May 2, 1932
SHESHAIYER RAJAMANNER AIYER Vs. MADANMOHAN PATNAIK	February 3, 1932
SHIBA PRASAD SINGH Vs. RANI PRAYAG KUMARI DEBI	April 7, 1932
SHIDRAMAPPA NILAPPA UJALAMBE Vs. NEELAVABAI CHANBASAPPA	November 18, 1932
SHIVANANDAN PRASAD SINGH Vs. ABDUL FATEH MUHAMMAD REZA	November 28, 1932
SHIVAPPA DANDAPPA MANVI Vs. GURPADAPPA DODDAPPA HASIBI	September 21, 1932
SHIVASHANKER MAHTON Vs. KAMAKHYA NARAYAN SINGH	September 12, 1932
SHRI KISHAN LAL Vs. BIJAI SINGH	June 7, 1932
SHRI SATYADHYANA TIRTH Vs. BHUJANG CHINTAMAN NADGAUDA	December 12, 1932
SHRINIWASRAO Vs. BABA RAM	December 23, 1932
SHUKRULLA Vs. MTZUHRA BIBI	May 26, 1932
SHYAM NARAIN SINGH Vs. SURAJ NARAIN PANDEY	November 18, 1932
SHYAM SUNDAR DEBANSHI Vs. SMKAMAL KUMARI DASSI	December 8, 1932
SHYAM SUNDER LAL Vs. SUBAJU	December 1, 1932
SIKHARJA NATH ROY CHOUDHURY Vs. JANAKI NATH ROY	March 7, 1932
SIMON LAKRA Vs. MTSUGAN BAKHLA	March 4, 1932
SIR DHUNJIBHOY BOMANJI Vs. GUNPA KHANDU KOLI	August 1, 1932
SITA RAM Vs. BJADO RAI	January 19, 1932
SITABUDDIN BISWAS Vs. BEHARI LAL MONDAL	July 22, 1932
SITAL PRASAD SHUKUL Vs. BABU LAL SHUKUL	July 29, 1932
SITARAM Vs. TILOKCHAND	March 17, 1932
SIVARAMA KRISHNA PATTAR Vs. MANNATHIL KRISHNAN NAIR	October 4, 1932
SM JINNAT BIBI Vs. HOWRAH JUTE MILL CO LTD	February 25, 1932
SM MIRINALINI DASSI Vs. HARIHAR DE (RECEIVER)	March 10, 1932
SM NIRMALANALINI DEVI Vs. SMKAMALABALA DASSI	May 13, 1932
SM SAKHISONA DASI Vs. PRANKRISHNA DAS	December 1, 1932
SM SHIB KUMARI DASSI Vs. SMSUBUDHI TATWANI	July 7, 1932
SM SWARNAMOYEE DASI Vs. PROBODH CHANDRA SARKAR	March 2, 1932
SOHAN Vs. EMPEROR	April 13, 1932
SOKO Vs. EMPEROR	August 10, 1932
SOMASUNDARAM PILLAI Vs. MUTHUMANICKA NADAR	May 12, 1932
SONATAN DAFADAR Vs. DAULAT GAZI	January 21, 1932
SORABJI M SHROFF Vs. ERACHSHAW BKATRAK	April 12, 1932
SORIMUTHU PILLAI Vs. MUTHUKRISHNA PILLAI	November 11, 1932
SOTHAVALAN ALIAS IRULAN Vs. RAMA KONE	December 13, 1932
SREE CHELIKANI VENKATARAYANIM GARU Vs. MAHARAJA OF PITTAPURAM	December 8, 1932
SREE MAHANT PRAYAG DOSSJEE VARU Vs. RAJA VENKATA PERUMAL	August 24, 1932
SREE SREE JAGANNATH JEW THAKUR Vs. ANANTA ADHIKARY	February 24, 1932
SRI CHANDRA CHURDEO Vs. LALDHARI PRASAD SINGH	July 28, 1932
SRI ISHWARANANDA BHARATHI SWAMI Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS	February 22, 1932
SRI RAJAH SATRUCHERLA SIVASKANDARAJU BAHADUR GARU Vs. SRI NARASIMHA PATTAMANI ALIAS PADMAVATI PATTAMANI DEVI GARU	October 5, 1932
SRI SRI KESHAB RAI JIEU THAKUR Vs. RAJA JYOTI PROSAD SINGHADEO	April 21, 1932
SRI SRI RATHNAMALA PATTAMAHADEVI Vs. RAIYATS OF THE MANDASA ZAMINDARI	September 16, 1932
SRI SRI SRI RATHNAMALA PATTAMAHADEVI, ZAMINDARINI Vs. RYOTS OF THE MANDASA ZAMINDARI	September 16, 1932
SRILA SRI SUBRAMANIYA DESIKA GNANA SAMBANDA PANDARA SANNADHI Vs. RANANTHAKRISHNASWAMI NAIDU	March 9, 1932
SRIMATI SABITRI THAKURAIN Vs. MRSFASAVI	October 21, 1932
SRINATH BOSE Vs. DEBENDRA NATH BARARI	May 11, 1932
SRINIVASA AYYANGAR Vs. PICHUMANI AYYANGAR	March 18, 1932
SRINIVASALU NAIDU Vs. RAMAKRISHNA NAIDU	October 26, 1932
SRIPAT SINGH Vs. NARESH CHANDRA BASE	May 3, 1932
SRIVILLIPUTTUR MUNICIPAL COUNCIL Vs. KGAARUNACHALA NADAR	November 15, 1932
SUBAH LAL Vs. FATEH MOHAMAD	March 1, 1932
SUBBIAH CHETTY Vs. VISALAKSHI ACHI	May 5, 1932
SUDAM CHANDRA BAG Vs. EMPEROR	January 11, 1932
SUDHANGSHU SEKHAR DEY Vs. HARICHARAN GHOSE	May 31, 1932
SUDHINDRA KUMAR ROY Vs. EMPEROR	December 9, 1932
SUDHIR CHANDRA PAL Vs. UTTARA SUNDARI PAL	November 17, 1932
SUKHA SAHU Vs. EMPEROR	November 10, 1932
SUKHDEO Vs. EMPEROR	December 16, 1932
SUKHNANDAN SINGH Vs. MTRAMDEYI KUNWAR	April 22, 1932
SUKUMAR MAJUMDAR Vs. EMPEROR	February 22, 1932
SUNDARJI SHIBJI Vs. MANGTULAL BAGARIA	August 30, 1932
SUNDER LAL Vs. SUBEDAR SINGH	April 1, 1932
SUNDRABAI SITARAM NARANGIKAR Vs. MANOHAR DHONDU KHANDALGAONKAR	November 21, 1932
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AJIT MUNSHI	July 5, 1932
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DAULATRAM MUDI	February 18, 1932
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RAISALLEE	May 3, 1932
SURAJMAN PRASAD MISRA Vs. SADANAND MISRA	March 2, 1932
SURAJMULL SHROFF Vs. GOPEERAM BHOTICA	June 16, 1932
SURAM SRIRAMULU Vs. (THOTAPALLI) VIRARAGADU	March 18, 1932
SURENDRA CHANDRA ROY Vs. SHOWDAMINI ROY	June 17, 1932
SURENDRA NATH HALDAR Vs. RAMANATH BARMAN	February 29, 1932
SURENDRA NATH LAHIRI Vs. JNANENDRA NATH LAHIRI	January 12, 1932
SURENDRA NATH SARKAR Vs. POORNACHANDRA MUKHERJI	December 20, 1932
SURENDRAKRISHNA ROY Vs. SHREE SHREE ISHWAR BHUBANESHWARI THAKURANI	May 13, 1932
SURENDRANATH GHOSH Vs. HARIDAS BISWAS	June 10, 1932
SUSHEELASUNDAREE DASEE Vs. BISHNUPADA DE	December 8, 1932
SUSILA BALA DASI Vs. UDAYNATH MAHANTY	September 7, 1932
SWAMI RAJRAJESHWARASHRAM Vs. SHRI SHARDA PEETH MATH	December 13, 1932
SWAMINATHA ODAYAR, MINOR, REPRESENTED BY HIS MOTHER, MEENAKSHI ACHI Vs. KSNATESA IYER	December 2, 1932
SWAMIRAO SHRINIVAS PARVATIKAR Vs. BHIMABAI PANDAPPA DESAI (NO2)	February 25, 1932
SWAMIRAO SHRINIWAS PARVATIKAR Vs. BHIMABAI PADAPPA DESAI	February 23, 1932
SWARNAMOYEE DEBYA Vs. AFERADDI	May 10, 1932
SYED MAHMUD HASAN Vs. MOHAMMAD ABDUL HAMID KHAN	December 1, 1932
SYED MOHAMMAD ISMAIL Vs. JANAKI SARAN SINGH	February 4, 1932
SYED MOHAMMAD RAZA Vs. ABBAS BANDI BIBI	April 12, 1932
SYED SAEED AHMED Vs. SYED RAZA HUSSAIN	June 17, 1932
T B KESAVA REDDIAR Vs. TAHSILDAR OF POLUR	October 25, 1932
T K M ALAGAPPA CHETTY Vs. SAMINATHAN CHETTY	December 7, 1932
T K PERAMANAYAGAM PILLAI Vs. RAMAN CHETTIAR	September 19, 1932
T S SUBBARAYA DEVAI Vs. RSUNDARESA DEVAI	May 3, 1932
T V K KAMARAJA PANDIYA NAICKER AVERGAL Vs. MUTHIRULAPPA PILLAI	March 23, 1932
TADEPALLI SRIRAMULU Vs. FIRM OF KOTHPARA SRIRAMULU, KOTHPARA VENKATA RAMACHANDRAYYA AND AKULA SATYANARAYANA REPRESENTED BY KOTHPARA SRIRAMULU, THE MANAGING PARTNER	August 11, 1932
TADIKONDA BHADRAMMA Vs. TADIKONDA PARVATEESAM AYYAVARU (INSOLVENT)	March 24, 1932
TANNERU VENKAYAMMA Vs. TANNERU GANGAYYA	December 9, 1932
TARA CHAND Vs. EMPEROR	September 5, 1932
TARINI MAHTON Vs. EMPEROR	August 31, 1932
TARUNANGANATH BANERJI Vs. PREMNARAYANLAL RAIZADA	May 19, 1932
TASADUQ HUSSAIN Vs. BASAWAN RAI	December 12, 1932
TEJU KAYA AND CO Vs. GANGJI NENSEY AND CO	September 19, 1932
THADAPALLI PEDDA SUBBA RAO Vs. LAVU ANKAMMA	September 2, 1932
THANGACHI AMMAL Vs. MOHAMED MOIDEEN MARICAIR	October 4, 1932
THANGAVELU Vs. NACHU NARAYANA PADAYACHI	December 6, 1932
THAYAMMAL Vs. SANKARANARAYANA PILLAI	December 14, 1932
THE BENARES BANK, LTD Vs. HARI NARAIN	May 5, 1932
THE OFFICIAL LIQUIDATOR OF M E MOOLA SONS LTD Vs. PERIN R BURJORJEE	March 3, 1932
THIAGARAJA MUDALIAR, MINOR, BY NEXT FRIEND JANAKI AMMAL Vs. VEDATHANNI	March 17, 1932
THILLAIKANNU ACHI Vs. SHEIK ABDUL KADIR ROWTHER	September 14, 1932
THIRUPATHI AYYANGAR Vs. YEGNAMMAL	December 13, 1932
THOMAS MERTHYR COLLIERY CO Vs. DAVIS (HMINSPECTOR OF TAXES)	July 25, 1932
THOTA CHENNA KESAVULU, MINOR, BY MOTHER AND GUARDIAN BUTCHI VENKAMMA Vs. THOTA VEERASWAMI	December 7, 1932
TIKARAM Vs. BENGAL NAGPUR RAILWAY	November 15, 1932
TOLLADAGU MUSALAYYA Vs. MATELI RANGA RAO	August 12, 1932
TOTA RAM Vs. RAM LAL	May 25, 1932
TRIKAMJI PARMANANDJI BHATIA Vs. EMPEROR	November 7, 1932
TRIMBAKRAO Vs. SAMPATRAO	October 17, 1932
TRIVIKRAMA KONURAYA Vs. SANKARANARAYANA VAZHUNNAVAR	March 17, 1932
TRUTH AND SPORTSMAN, LIMITED Vs. GEORGE STANLEY THOMPSON	December 5, 1932
TSANG CHUEN Vs. LI PO KWAI	July 19, 1932
TUAN MAN Vs. CHE SOM	February 19, 1932
TULSI GANGOTA Vs. EMPEROR	October 1, 1932
TULSIDAS AMANMAL KARANI Vs. SFBILLIMORIA	March 8, 1932
TULSIDAS JESINGBHAI PARIKH Vs. RAISINGJI FULABHAI VAGHELA	April 21, 1932
TUNUGANTLA CHINA VENKATAPPAYYA Vs. CHILANKURI PUNNAYYA (DEAD)	January 19, 1932
TUNUGUNTLA CHINA VENKATAPPAYYA Vs. CHILANKURI PUNNAYYA	January 19, 1932
TURSI RAM Vs. MEGHRAJ BASDEO	March 4, 1932
TUSHAR KANTI GHOSE Vs. GOVERNOR OF BENGAL IN COUNCIL	December 1, 1932
U PE Vs. U MAUNG MAUNG KHA	March 18, 1932
UDERAJ BODURAM Vs. CLEMENT GRIFFITH HALL	March 29, 1932
UDIT SINGH Vs. RAM LAKHAN SINGH	December 2, 1932
UMA SINGH Vs. EMPEROR	December 15, 1932
UMAKANT BALKRISHNA Vs. MARTAND KESHAV	November 8, 1932
UMESH CHANDRA MONDAL Vs. HEMANGA CHANDRA MAITY	May 13, 1932
UMESH CHUNDER SEAL Vs. GMFALKNER	January 8, 1932
UMRAO SINGH Vs. KANWAL	March 21, 1932
UNIVERSAL MUTUAL AID AND POOR HOUSES ASSOCIATION, LTD Vs. ADTHOPPA NAIDU	March 9, 1932
UPENDRA KISHORE SARKAR Vs. SHAIK KHALIL FAKIR	February 4, 1932
UPENDRA NATH SAMANTA Vs. SARODA PROSAD GHOSE	March 15, 1932
UPPU SATYANARAYANA Vs. HBYORKE	August 24, 1932
V E A R M ANNAMALAI CHETTIAR Vs. KOOTHAPPUDAYAR	October 19, 1932
V K KELU ACHAN Vs. THANDAVAN CHETTIAR	December 12, 1932
V K LAKSHMANA MUDALIAR Vs. EMPEROR	March 3, 1932
V M ABDUL RAHMAN Vs. D K CASSIM AND SONS	December 19, 1932
V N KRISHNA AIYAR Vs. VNSUBBARAMA AIYAR	January 11, 1932
V S R M CHOCKALINGAM CHETTIAR Vs. TALUK BOARD	August 15, 1932
V THIRUMALA CHARIAR Vs. ATHIMOOLA KARAYALAR (DECEASED)	November 23, 1932
VACUUM OIL COMPANY Vs. SECRETARY OF STATE FOR INDIA	April 21, 1932
VADLAMANNATI BALA TRIPURA SUNDARAMMA ALIAS SUIADARAMMA Vs. ABDUL KHADAR	September 14, 1932
VALLABHDAS MULJI Vs. PRANSHANKAR NARBHESHANKAR	March 1, 1932
VALLIAMMAL Vs. OFFICIAL ASSIGNEE OF MADRAS	May 11, 1932
VANCHESWARA SASTRI Vs. NARAYANA AYYAR	September 14, 1932
VASIREDDI RAMAYYA Vs. MULUGU KOTAYYA	September 20, 1932
VASKURI AYYANNA Vs. VEDANGI GANGAYYA	December 2, 1932
VEDATHANNI Vs. COMMISSIONER OF INCOME-TAX	May 11, 1932
VEDATHANNI Vs. COMMISSIONER OF INCOME-TAX, MADRAS	May 14, 1932
VENKARADDI MARDEPPA LINGDAL Vs. HANMANTGOWDA RAMANGOWDA KULKARNI	February 10, 1932
VENKATA REDDI Vs. TVDORASAMI PILLAI	August 5, 1932
VENKATACHALAM PILLAI Vs. SETHURAM RAO ALIAS LAKSHMIKANTHA SASTRIAR	August 22, 1932
VENKATADRI APPARAO BAHADUR Vs. ADIVICOLANY CHAKRAPANI RAO	September 13, 1932
VENKATESH KRISHNA KHASBAG Vs. BHUJABALLI ANNAPPA GARGATTI	August 2, 1932
VISHNU SHANKAR KULKARNI Vs. SHANKAR VASUDEO	April 1, 1932
VISHNU SITARAM AUCHAT Vs. RAMCHANDRA GOVIND JOSHI	January 4, 1932
VITHAGOUDA LINGAPPA SARDESAI Vs. SECRETARY OF STATE FOR INDIA	January 14, 1932
VITHOBA KUNBI Vs. PYRELAL TELI	December 8, 1932
W. C. DUTT Vs. EMPEROR	June 10, 1932
WALCHAND JASRAJ MARWADI Vs. HARI ANANT JOSHI	April 14, 1932
WILLIAM ABERCROMBIE SHAW Vs. FREDERICK CHATER JACK	April 19, 1932
WINNIPEG ELECTRIC CO Vs. JACOB GEEL	July 27, 1932
X A PINTO Vs. NARAYAN MALHARI MALI	March 2, 1932
YAKUB ALI Vs. TAJAMMUL HUSAIN KHAN	April 28, 1932
YAR MAHOMED Vs. BANSI SINGH	May 6, 1932
YASIN MORAL Vs. ISAF KHAN	January 4, 1932
YESHWANT Vs. EMPEROR	January 5, 1932
YESUBAI Vs. PARASRAM DAJI	August 5, 1932
YUSUF ISMAILBHOY LALJI Vs. ABDULLABHOY LALJI	July 28, 1932
ZABARSING Vs. BHAGWANSINGH	July 20, 1932
ZAHIRUL-SAID ALVI Vs. LACHHMI NARAYAN	July 15, 1932
ZAMIN ALI Vs. MTAZIZUNNISSA	November 3, 1932
ZIA UDDIN AHMAD KHAN Vs. AKBAR ALI	January 18, 1932

Year 1932 of PRIVY COUNCIL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address