|
(ALLU) RAMALINGA AYYAR Vs. MALLI NMSUBBA AYYAR (DEAD)
|
April 22, 1931 |
|
(ARDHIKAI) LAKSHMAMMA Vs. GORLE APPADU
|
August 10, 1931 |
|
(B RAJARAJESWARA SETHUPATHI) RAJAH OF RAMNAD Vs. CHONA RAMANATHA PILLAI
|
March 6, 1931 |
|
(BABU) GURU CHARAN PRASHAD Vs. AJ NEWSPAPER
|
March 16, 1931 |
|
(BOHRA) GANGA NATH Vs. KUNWAR ZALIM SINGH
|
June 22, 1931 |
|
(CHAUDHARI) BALDEO SINGH Vs. CHHAJU SINGH
|
March 12, 1931 |
|
(CHAVALI) RAMAKRISHNAYYA Vs. (YELESWARAPU) SOORAYANARAYANA SARMA
|
January 23, 1931 |
|
(ELURY) SURYANARAYANA Vs. RAJAH OF VIZIANAGARAM
|
November 27, 1931 |
|
(ENUGA) RAGHAVA REDDI Vs. (BEZWADA) SUNDARARAMA REDDI
|
March 18, 1931 |
|
(GANUGALIA) MALLAYYA Vs. (GUDIMETLA) BAPI REDDI
|
April 9, 1931 |
|
(GUDIMALLA) NARASIMHAM Vs. (PAIDIMARRI) VENKATA SUBBAYYA
|
February 17, 1931 |
|
(GUNNAM) GANGARAJU Vs. (ARIMILLI) SATYANARAYANA
|
January 21, 1931 |
|
(HAFIZ SHEIKH) FAZLUR RAHAMAN Vs. HAJI ABDAULLAH
|
July 21, 1931 |
|
(HIS HOLINESS SRILA SRI) VYTHILINGA PANDARA SANNADHI AVERGAL, ATHINAKARTHAR, OF TIRUVADUTHURAI ATHINAM Vs. TEMPLE COMMITTEE
|
March 4, 1931 |
|
(KAVIRAJ) BARODA KANT SEN Vs. COURT OF WARDS IN CHARGE OF BARAON ESTATE
|
May 14, 1931 |
|
(KHAN) ALI KHAN Vs. MASIHUZZAMAN KHAN
|
May 15, 1931 |
|
(KILARU) GANGAIYA Vs. (KILARU) CHINA LINGAIYA
|
April 27, 1931 |
|
(KONCHADA) NILAKANTA SUBUDHI Vs. SRI SRI SRI RAMACHANDRA DEO (MINOR)
|
August 28, 1931 |
|
(KOTA) POTHARAJU--PRISONER Vs. EMPEROR
|
September 3, 1931 |
|
(KUMAR) PASHUPATI NATH MALIAH Vs. BANK OF BIHAR
|
April 27, 1931 |
|
(KUNWAR) MUHAMMAD ABDUL JALIL KHAN Vs. (KBNAWAB MUHAMMAD) UBAID ULLAH KHAN
|
June 22, 1931 |
|
(LALA) DILA RAM Vs. KURA MAL
|
January 8, 1931 |
|
(LALA) NATHU LAL Vs. SHRI MATI YASHODHA DEVI
|
June 11, 1931 |
|
(MAHANTH) KRISHNA DAYAL GIR Vs. RANI BHUBNESHWARI KUAR
|
April 17, 1931 |
|
(MAHANTH) SAHDEVACHARI Vs. DISTRICT JUDGE
|
May 11, 1931 |
|
(MAHARAJA SIR) MANINDRA CHANDRA NANDI Vs. SUDIR KRISHNA BANERJEE
|
April 22, 1931 |
|
(MAKARLA) VENKATARAMANUJAMMA Vs. (KODAVANLAPALLI) CHINNA VENKATA REDDI
|
November 19, 1931 |
|
(MANDALA) DONGANNA Vs. MANDALA JAMMANNA
|
February 3, 1931 |
|
(MANTRALA) YEGNANARAYANA Vs. VANKAMAMIDI YAGANNADHA RAO
|
March 23, 1931 |
|
(MARNENI) KONDAPANAIDU Vs. (PAMIDIMARRI) MAHALAKSHMAMMA
|
August 31, 1931 |
|
(MEDIPALLI) NARAYANAPPA Vs. KURUBA HANUMANTHAPPA
|
January 29, 1931 |
|
(MOULVI) ZAHIRULSAID ALVI Vs. R S SETH LACHHMI NARAYAN
|
February 5, 1931 |
|
(PADMANABHINI) RAMANAMMA Vs. GOLUSU APPALANARASAYYA
|
November 20, 1931 |
|
(PANDIT) BHIM SEN Vs. (PENDIT) TARA CHAND
|
June 15, 1931 |
|
(PENUBARTI) GURUMURTI Vs. VEMALAPATI RANGIAH
|
March 17, 1931 |
|
(PENUMETSA) CHINA VENKATARAJU Vs. PULAVARTHI LAKSHMANASWAMI
|
March 11, 1931 |
|
(PERIA) SYED LEVVAI ROWTHER Vs. SYED AMMAL
|
August 12, 1931 |
|
(POLAVARAPU) ANKAYYA Vs. (GADDAMANUGU) SUBHADRAYYA
|
July 15, 1931 |
|
(PULIKEEZHA VARIYATH) GOPAL MENON Vs. RAMAN MENON
|
November 3, 1931 |
|
(PUTHIYAKATU) KUNHAMMAYAN Vs. (EACHALI) NALAKATH KUNHI SOW
|
March 31, 1931 |
|
(RACHAKONDA) NARAYANAMURTI Vs. DARMANA RAMALINGAM
|
August 17, 1931 |
|
(RAI) JATINDRA NATH CHOWDHURY Vs. UDAY KUMAR DAS
|
February 16, 1931 |
|
(SAHU) NAND KISHORE Vs. LDHANPAT RAI
|
June 8, 1931 |
|
(SHEIK) HYDER SAHIB Vs. SABJAN SAHIB
|
January 30, 1931 |
|
(SIRI) NARAIN TEWARI Vs. BRIJ NARAIN RAI
|
January 10, 1931 |
|
(SRI KANCHUMARTI) VENKATA KRISHNAYYA GARU Vs. SECY OF STATE
|
January 13, 1931 |
|
(SRI SRI SRI IZATTASAR KANDUKURI) BALASURYAPRASADA RAO PANTULU GARU Vs. TALUK BOARD OF CHICACOLE
|
August 17, 1931 |
|
(SRI SRI SRI) KRISHNA CHENDRA GAJA PATI NARAYANA DEO Vs. CHALLA RAMANNA
|
December 7, 1931 |
|
(SRIMANTA) CHATTOPADHYAY Vs. KHARARIA MEJOZILLA ZEMINDARI SYNDICATE LTD
|
May 4, 1931 |
|
(SWAIN) PARAMARATH GIR Vs. RAM SARUP SINGH
|
December 16, 1931 |
|
(TALLURI) PEDA MANIKYAM Vs. VANTABATTINA PERIAGADU
|
August 5, 1931 |
|
(THAKUR) BAGESHWARI CHARAN SINGH Vs. THAKURAIN JAGARNATH KUARI
|
December 4, 1931 |
|
(THAKUR) NEMSINGH Vs. KRISHNARAO
|
January 12, 1931 |
|
(UNITHALI) RAMUTTI Vs. (KUTTALA) PADMANABHA CHETTI
|
December 2, 1931 |
|
(WUPPULURU) NEELACHALAM Vs. NARASINGA DASS
|
April 28, 1931 |
|
(YERRAMILLI) SATYANARAINARAO Vs. (GUNA) VENKATASWAMI
|
April 30, 1931 |
|
(YERRAMILLI) SATYANARAYANARAO Vs. (GUNA) VENKATASWAMY
|
April 30, 1931 |
|
A D NARAYANA SAH Vs. KANNAMMA BAI (DEAD)
|
November 20, 1931 |
|
A E VENKATARAMA CHETTIAR Vs. MARUDACHALA GOUNDAN
|
August 6, 1931 |
|
A K TOPS Vs. KARNANI INDUSTRIAL BANK, LTD
|
May 14, 1931 |
|
A PLEADER Vs. JUDGES OF THE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
February 24, 1931 |
|
A R M KARUPPAN CHETTIAR Vs. KLSVESUBRAMANIAM CHETTIAR
|
September 10, 1931 |
|
A. E. MITCHELL Vs. C. L. PHILLIPS
|
May 18, 1931 |
|
ABASBHAI SHAIKH ABDUL HUSSEIN Vs. BHIMJI MALJI CHOKSEY
|
September 10, 1931 |
|
ABBAS NASKAR Vs. CHAIRMAN, DISTRICT BOARD
|
July 23, 1931 |
|
ABDUL Vs. KISAN
|
February 28, 1931 |
|
ABDUL AZIZ Vs. EMPEROR
|
June 9, 1931 |
|
ABDUL AZIZ Vs. EMPEROR
|
January 13, 1931 |
|
ABDUL AZIZ SHAH Vs. EMPEROR
|
February 23, 1931 |
|
ABDUL BARI MIA Vs. RAM CHANDRA MAJUMDAR
|
December 2, 1931 |
|
ABDUL GAFUR Vs. MAHAMMAD MIRZA
|
July 10, 1931 |
|
ABDUL GAFUR GULAMSAHEB DON Vs. MAHOMED MUKARAM
|
August 26, 1931 |
|
ABDUL HAKIM KHAN CHAUDHURI Vs. EMPEROR
|
May 19, 1931 |
|
ABDUL HAMID SARDAR Vs. BIJOY CHAND MAHATAP
|
June 18, 1931 |
|
ABDUL RAB Vs. AKBAR HUSAIN
|
November 6, 1931 |
|
ABDUL RAFIQ Vs. BHAJAN
|
May 12, 1931 |
|
ABDUL RAHMAN Vs. EMPEROR
|
September 3, 1931 |
|
ABDUL WAHAB Vs. MTSUGHRA BEGUM
|
December 18, 1931 |
|
ABDUL WAHID Vs. TRIBHAWAN DAS
|
May 7, 1931 |
|
ABDUL WAHID Vs. BRAM KRISHNA
|
January 12, 1931 |
|
ABHIRAMAVALLI AMMAL Vs. OFFICIAL TRUSTEE OF MADRAS
|
April 30, 1931 |
|
ADHIKARI LAKSHMAMMA Vs. GOOLE APPADU
|
August 10, 1931 |
|
ADHIKARI LAKSHMAMMA, MINOR, BY FATHER AND NEXT FRIEND BOBBADI RAMASWAMI NAIDU Vs. GORLE APPADU
|
August 10, 1931 |
|
ADMINISTRATOR GENERAL OF BENGAL Vs. KARTICK CHANDRA MULLICK
|
March 30, 1931 |
|
AHAMMAD MOHAMMAD PARUK Vs. RAHIMANNESSA KHATUN
|
April 20, 1931 |
|
AHMAD KASIM MOLLA Vs. KHATUN BIBI
|
August 14, 1931 |
|
AHMAD ZAMAN KHAN Vs. BALDEO DAS
|
January 9, 1931 |
|
AHRONEE SHEMAIL Vs. SHEIKH AHMED OMER
|
February 5, 1931 |
|
AJAZ ALI Vs. MTZOHRA
|
February 23, 1931 |
|
AJITULLA Vs. BILATI BIBI
|
February 6, 1931 |
|
AJODHYA CHAUDHARI Vs. RAM DAYAL TEWARI
|
December 16, 1931 |
|
AJODHYA NATH KUNDU Vs. KSHITISH CHANDRA KUNDU
|
April 15, 1931 |
|
AKABBAR ALI Vs. EMPEROR
|
March 10, 1931 |
|
AKBAR HUSAIN Vs. SHAH AHSANUL HAQ
|
June 25, 1931 |
|
AKBARALLY A ADAMJI PEERBHOY Vs. MAHOMEDALLY ADAMJI PEERBHOY
|
June 16, 1931 |
|
AKELLA SURYANARAYANA RAO PANTULU GARU (DIED) Vs. DWARAMPUDI BASIVIREDDI
|
September 8, 1931 |
|
AKHOY KUMAR GHOSE Vs. INDIRA RANI GHOSE
|
April 2, 1931 |
|
AKOLLA SURYANARAYANA RAO Vs. DWARAPUDI BASIVIREDDI
|
September 8, 1931 |
|
AKSHAYKUMAR NATH TALUKDAR Vs. AHMAD ALI HOWLADAR
|
April 21, 1931 |
|
ALAPATI VENKATARAMAYYA Vs. ALAPATI NAGAMMA
|
August 28, 1931 |
|
ALFRED ERNEST MITCHELL Vs. CARR LAZARUS PHILLIPS
|
May 18, 1931 |
|
ALI HUSAIN Vs. LACHMI NARAIN MAHAJAN
|
December 8, 1931 |
|
ALI HUSAIN Vs. HARHANGA LOHAR
|
February 26, 1931 |
|
ALI MOHAMED Vs. ZAKIR ALI
|
March 30, 1931 |
|
ALIMAHOMED GULAM HUSSEIN MOLUBHAI Vs. DECCAN MATCH MANUFACTURING CO LTD
|
October 14, 1931 |
|
ALLAH BAKHSH Vs. EMPEROR
|
April 10, 1931 |
|
ALLIBHAI MAHOMED AKUJI Vs. DADA ALLI ISAP
|
July 11, 1931 |
|
ALLISAHEB ISAMOHADINSAHEB Vs. SHESHO GOVIND KULKARNI
|
March 18, 1931 |
|
ALWAR AIYANGAR Vs. SUBRAMANIA DIKSHATHAR
|
August 19, 1931 |
|
AMALABALA DASI Vs. SARAT KUMARI DASI
|
September 3, 1931 |
|
AMAR KRISHNA CHAUDHURY Vs. JAGAT BANDHU BISWAS
|
August 4, 1931 |
|
AMBICA CHARAN DAS Vs. EMPEROR
|
January 16, 1931 |
|
AMBICA CHARAN ROY Vs. EMPEROR
|
July 27, 1931 |
|
AMBIKA NANDA MAITRA Vs. BENODE BEHARI SARKAR
|
April 1, 1931 |
|
AMBIKA PRASAD Vs. DEVI DAYAL
|
November 30, 1931 |
|
AMINADDIN MUNSHI Vs. TAJADDIN
|
June 24, 1931 |
|
AMIYA KUMAR BHATTACHARJEE Vs. EMPEROR
|
April 22, 1931 |
|
AMJAD ALI Vs. AZIZUDDIN
|
January 13, 1931 |
|
AMJAD ALI KHAN Vs. SAADAT BEGUM
|
January 10, 1931 |
|
AMODE ALI SIKDAR Vs. EMPEROR
|
January 22, 1931 |
|
AMULYA CHANDRA BHADURI Vs. SATIS CHANDRA GIRI
|
August 11, 1931 |
|
AMULYA CHANDRA BHADURI Vs. SATISH CHANDRA GIRI
|
March 12, 1931 |
|
ANANDA CHANDRA DUTTA Vs. SHARIATULLA FAKIR
|
February 5, 1931 |
|
ANANT RAM Vs. SITAL DIN
|
June 5, 1931 |
|
ANDIAPPAN AMBALAM Vs. SUBBAYYA AMBALAM
|
September 30, 1931 |
|
ANISUDDIN AHMED Vs. KALIPADA ROY CHOWDHURY
|
January 12, 1931 |
|
APPAJI WAMAN KULKARNI Vs. MOTIRAM SUPDU MAHAR
|
August 20, 1931 |
|
APPASAMI AYYANGAR Vs. KRISHNASWAMI PADAYACHI
|
November 4, 1931 |
|
APPASAMI PILLAI Vs. RAMU TEVAR
|
March 16, 1931 |
|
APPATHURAI CHETTIAR (DEAD) REPRESENTED BY ARUMUGAM CHETTIAR Vs. ALARRMVVELLAYAN CHETTIAR
|
November 16, 1931 |
|
APPU L RM LAKSHMANAN CHETTI (DIED) Vs. UNION BOARD OF DEVAKOTTAI THROUGH ITS PRESIDENT, URMMCHMMANICKAVASAGAM CHETTI
|
February 4, 1931 |
|
ARJUN SINGH Vs. EMPEROR
|
January 22, 1931 |
|
ARTHUR WIJETILAKA Vs. DON EDMUND RANASINGHE
|
June 12, 1931 |
|
ARULANANDA NADAR Vs. JANAKI BAI AMMAL
|
November 12, 1931 |
|
ARUN CHANDRA RAY Vs. RAMANATH KARMAKAR
|
February 5, 1931 |
|
ARUNACHALA CHETTY Vs. EMPEROR
|
February 19, 1931 |
|
ARUNACHALAM, MINOR, BY MOTHER AND GUARDIAN PERIAMMAI Vs. PKACTVEERAPPA CHETTIAR THROUGH HIS AUTHORISED AGENT SRAMASWAMI AIYAR
|
March 9, 1931 |
|
ASHUTOSH GANGOPADHYA Vs. SAROJINI SAHA CHAUDHURANI
|
July 8, 1931 |
|
ASSISTANT COLLECTOR, SOUTH SALSETTE Vs. SHAPURJI CAWASJI
|
February 9, 1931 |
|
ATMARAM AKOJI Vs. UDERAJ SHEODIN
|
June 30, 1931 |
|
ATTORNEY-GENERAL OF CANADA Vs. ATTORNEY-GENERAL OF ONTARIO
|
October 22, 1931 |
|
AVARU Vs. ASI BAI
|
April 27, 1931 |
|
AVELINE SCOTT DITCHAM Vs. JAMES J MILLER
|
May 4, 1931 |
|
AYYASAMI CHETTY Vs. OFFICIAL RECEIVER
|
July 13, 1931 |
|
AZHAGAPERUMAL PILLAI Vs. RASA PILLAI
|
August 14, 1931 |
|
B B AND C I RY CO Vs. MITTHU
|
April 10, 1931 |
|
B BASDEO NARAIN SINGH Vs. BIRJU SINGH
|
May 13, 1931 |
|
B BRIJ GOPAL Vs. MTDHAPI BAI
|
January 16, 1931 |
|
B ISWARAYYA Vs. SWARNAM ISWARAYYA
|
June 26, 1931 |
|
B MOHANLAL AND CO Vs. AYOLIBAI
|
August 4, 1931 |
|
B N RY CO LTD Vs. MOOLJI SICKA AND CO
|
June 5, 1931 |
|
B NARAIN PAL SINGH Vs. RUDRA BHAN SINGH
|
March 24, 1931 |
|
B RAM KARAN, SINGH (DEAD) Vs. NAKCHHAD AHIR
|
May 6, 1931 |
|
B THAVASIMUTHU NADAR Vs. RTHAVASIMUTHU NADAR
|
August 6, 1931 |
|
BABANI SOIROO PATEL Vs. DULBA GOVIND BHANDARI
|
August 24, 1931 |
|
BABU GURU CHARAN PRASHAD Vs. BABU RAO VISHNU PARARKAR
|
March 16, 1931 |
|
BABU JAG MOHAN LAL Vs. MTGOMTI
|
December 14, 1931 |
|
BABU KIRPARAM Vs. JAWAHARSINGH HARNAMDAS
|
September 11, 1931 |
|
BADAM SINGH Vs. MTKASTURI KUNWAR
|
March 10, 1931 |
|
BAHADUR Vs. NARAIN SINGH
|
February 18, 1931 |
|
BAI MANCHHA Vs. TRIBHOVAN LALLUBHAI PATEL
|
September 18, 1931 |
|
BAI MANGU Vs. BHARATKHAND COTTON MILLS CO LTD
|
July 13, 1931 |
|
BAI PARSAN Vs. LALLUBHAI VANDRAVANDAS RANI
|
October 7, 1931 |
|
BAIJNATH KARNANI Vs. VALLABHADAS DAMANI
|
November 17, 1931 |
|
BAL KISHEN DAS Vs. BECHAN PANDEY
|
June 22, 1931 |
|
BAL KRISHNA Vs. RAM KRISHNA
|
March 19, 1931 |
|
BAL RAJARAM PADVAL Vs. MANEKLAL MANSUKHBHAI
|
July 30, 1931 |
|
BALA HUDDAR Vs. EMPEROR
|
November 17, 1931 |
|
BALKISHAN Vs. MTBUNDIA
|
June 16, 1931 |
|
BALKISHAN DAS Vs. BACHAN PANDEY
|
June 22, 1931 |
|
BALKRISHNA SHARMA Vs. EMPEROR
|
August 31, 1931 |
|
BALKRISHNA VISHVANATH DEO Vs. VINAYAK NARAYAN BABRE
|
August 20, 1931 |
|
BALRAJ SINGH Vs. JAI KARAN SINGH
|
March 19, 1931 |
|
BALZOR SINGH Vs. RAGHUNANDAN SINGH
|
June 23, 1931 |
|
BANBIHARI MUKERJI Vs. BHEJNATH SINGH MAHAPATRA
|
May 18, 1931 |
|
BANGI LAL Vs. EMPEROR
|
April 7, 1931 |
|
BANKEY LAL Vs. PEARE LAL
|
March 16, 1931 |
|
BANKEY LAL Vs. DURGA PRASAD
|
April 13, 1931 |
|
BANKEY LAL Vs. CHOTEY MIYAN ABDUL SHAKUR
|
February 24, 1931 |
|
BANSILAL MOTILAL Vs. GOVINDLAL BANSILAL
|
September 10, 1931 |
|
BANWARI LAL Vs. GOPI NATH
|
January 10, 1931 |
|
BANWARI SINGH Vs. SAKHRAJ SINGH
|
March 17, 1931 |
|
BAPU VITHAL RAJPUT Vs. SECRETARY OF STATE FOR INDIA
|
October 16, 1931 |
|
BARAMADDI Vs. MAGORALI
|
November 26, 1931 |
|
BASALINGAVA REVANSHIDDAPPA UMBARJI Vs. CHINNAVA KARIBASAPPA
|
October 5, 1931 |
|
BASANTA KUMAR CHOUDHURY Vs. BAIKUNTHA NATH CHAKRAVARTY
|
December 17, 1931 |
|
BASDEO RAI Vs. JAIMANGAL RAI
|
April 9, 1931 |
|
BASDEO SINGH Vs. RAM RAJ SINGH
|
November 5, 1931 |
|
BATAKRISHNA PRAMANIK Vs. BHAWANIPUR BANKING CORPORATION LTD
|
July 16, 1931 |
|
BECHAR SHIVA Vs. EMPEROR
|
January 6, 1931 |
|
BEHARI MAJHI Vs. HARI MAJHI
|
April 15, 1931 |
|
BEHARI PANDEY Vs. RAMANAND PANDEY
|
December 11, 1931 |
|
BENGAL COAL COMPANY LTD Vs. PROSANNA KUMAR BHATTACHARJEE
|
January 26, 1931 |
|
BENOY BHUSAN DAS Vs. UMA CHARAN PODDAR
|
December 10, 1931 |
|
BHABANANDA BANERJEE Vs. EMPEROR
|
January 19, 1931 |
|
BHAGAT SINGH Vs. EMPEROR
|
February 27, 1931 |
|
BHAGAUTI SHUKUL Vs. CHANDRIKA PRASAD KUERI
|
December 17, 1931 |
|
BHAGAVATULLA KRISHNA RAO Vs. MUNGARA SANYASI
|
November 12, 1931 |
|
BHAGELU SINGH Vs. MURTI KUER
|
November 26, 1931 |
|
BHAGVAN GOKUL JI AND CO Vs. BALKU BABAJI
|
April 14, 1931 |
|
BHAGVANDAS DAHYABHAI Vs. MANSUKHLAL BHAGVANDAS
|
February 5, 1931 |
|
BHAGWATI PANDE Vs. BADRI PANDE
|
July 10, 1931 |
|
BHAIRO LOHAR Vs. SHABDUL WAHAB
|
June 30, 1931 |
|
BHARAT DAS BAVAJI Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
August 18, 1931 |
|
BHICUMCHAND CHURURIA Vs. DEEPCHAND DOOGAR
|
July 8, 1931 |
|
BHIKU GIR Vs. EMPEROR
|
September 29, 1931 |
|
BHIM SHAH Vs. UDE RAM SHAH
|
June 11, 1931 |
|
BHIMAJI BHIBHUTMAL Vs. CHUNILAL JAVERCHAND
|
July 8, 1931 |
|
BHOLA NATH Vs. CHUNNI LAL
|
April 28, 1931 |
|
BHOLA NATH CHATTERJEE Vs. MAHARAJADHIRAJ OF BURDWAN
|
July 21, 1931 |
|
BHONDAR Vs. EMPEROR
|
May 6, 1931 |
|
BHULLAN Vs. BACHCHA KUNBI
|
January 21, 1931 |
|
BHUP SINGH Vs. SHEO SHANKER
|
March 16, 1931 |
|
BHUPENDRA NARAYAN SINHA, BAHADUR Vs. RAJESWAR PROSAD BHAKAT
|
March 24, 1931 |
|
BIBI AESHA Vs. MOHAMMAD ABDUL KABIR
|
March 26, 1931 |
|
BINDA PRASAD Vs. RAJA RAM
|
March 9, 1931 |
|
BINDESHARI Vs. BBANSHI LAL
|
November 26, 1931 |
|
BINDUBASHINEE DEBI Vs. KASHINATH BHATTACHARYA
|
February 23, 1931 |
|
BISHAMBERDAS BODHRAJ Vs. BRIJLAL ARORA
|
January 19, 1931 |
|
BISHAMBHAR Vs. RADHA KISHUNJI
|
February 24, 1931 |
|
BISHEN SARUP Vs. MABDUL SAMAD
|
March 17, 1931 |
|
BISHUNATH RAI Vs. SARJU RAI
|
May 13, 1931 |
|
BOHRA RAGHUBAR DAYAL Vs. EMPEROR
|
May 5, 1931 |
|
BOOCHI Vs. BOHRE NATHI RAM
|
March 17, 1931 |
|
BRAJENDRA KUMAR SIL Vs. NABA KUMAR SIL
|
August 24, 1931 |
|
BRIJ PAL SINGH Vs. RAM NARESH SINGH
|
November 18, 1931 |
|
BULLEMMA Vs. GOLUSU APPALANARASAYYA
|
November 20, 1931 |
|
BUNNI PANDY Vs. BRAHMDEO PANDY
|
April 24, 1931 |
|
BURDWAN ELECTRIC SUPPLY CO Vs. SRIMATI KUMUD KUMARI CHOUDHURY
|
March 9, 1931 |
|
BURJORJI JIVANJI TODYWALLA Vs. HORMUSJI NOWROJI DAVAR
|
April 14, 1931 |
|
C DORAISAMI NAIDU Vs. KANNIAPPA CHETTI
|
January 27, 1931 |
|
C R SUBRAMANIA AIYAR Vs. PANCHANADA ODAYAR
|
April 9, 1931 |
|
C RAMASWAMI CHETTIAR Vs. KANKAPPA MUDALI
|
December 1, 1931 |
|
C SAMUEL AARON Vs. EMPEROR
|
February 6, 1931 |
|
C VAIDYANATHA RAO Vs. KANDAPPA CHETTY
|
January 19, 1931 |
|
CARR-LAZARUS PHILLIPS Vs. ALFRED ERNEST MITCHELL
|
August 3, 1931 |
|
CHAIRMAN OF THE COMMISSIONERS OF THE HOWRAH MUNICIPALITY Vs. HARIPADA ROY
|
September 7, 1931 |
|
CHAMAVA RACHAYA Vs. IRAYA SANGAVA HIREMATH
|
February 10, 1931 |
|
CHAND KHAN Vs. EMPEROR
|
December 16, 1931 |
|
CHANDI CHARAN LAHA Vs. JIBAN KUMAR MAJUMDAR
|
February 26, 1931 |
|
CHANDRAMANI MAITY Vs. BIPIN BEHARI SASMAL
|
May 8, 1931 |
|
CHANGAT CHATHU NAMBIAR Vs. CHANGATODAYOTH KUNHIRAMAN NAMBIAR
|
August 4, 1931 |
|
CHANGAT CHATU NAMBIAR Vs. CHANGAT ODAYOTHI KUNHIRAMAN NAMBIAR
|
August 4, 1931 |
|
CHANNAPPA BASAPPA UPPIN Vs. YELLAPPA VENKAPPA ANEGUNDI
|
March 11, 1931 |
|
CHARUSILA DASSI Vs. MAZAFFAR SHEIKH
|
September 2, 1931 |
|
CHATURBHUJ TULSIRAM MARWADI Vs. AMBARSING HARJI
|
March 26, 1931 |
|
CHATURBHUJDAS PARMANANDAS Vs. NATVARLAL TRIBHOVANDAS
|
February 16, 1931 |
|
CHAUBE MADHO RAO Vs. CHAUBE GUR NARAIN
|
January 13, 1931 |
|
CHEDI Vs. EMPEROR
|
July 3, 1931 |
|
CHELLAM AYYAR Vs. GSUBRAMANIA AYYAR
|
August 13, 1931 |
|
CHENGAZHISSERI ALIAS PUTHILLOM ALIAS PURMASERI NARAYANAALIAS PUNNASSERI NAMBI (DEAD) Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS CONSTITUTED UNDER ACT I OF 1925
|
April 28, 1931 |
|
CHHAGANLAL FULCHAND Vs. HEMCHAND TAPIDAS
|
October 7, 1931 |
|
CHHAGANLAL SAKERLAL Vs. MUNICIPALITY OF THANA
|
August 28, 1931 |
|
CHHATRA KUMARI DEVI Vs. MOHAN BIKRAM SHAH
|
May 8, 1931 |
|
CHHITA Vs. MTJAFFO
|
January 27, 1931 |
|
CHHITIABAI Vs. HARSAHAILAL
|
October 24, 1931 |
|
CHIMANRAM MOTILAL Vs. DIVANCHAND GOVINDRAM
|
August 26, 1931 |
|
CHINNA VEL NAICK Vs. VENKATARAMA NAICK
|
March 31, 1931 |
|
CHINTADA CHITTAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
|
November 27, 1931 |
|
CHINTAMANRAO APPASAHEB PATVARDHAN Vs. RAMCHANDRA GOVIND
|
August 18, 1931 |
|
CHITTURU JAGANNADHAM Vs. BURA PYDAYYA
|
April 21, 1931 |
|
CHOCKEY LAL Vs. PTSRI KISHEN
|
December 3, 1931 |
|
CHUNILAL OMKARMAL Vs. CHATURBHUJ PIRAMAL
|
September 28, 1931 |
|
CHUNNI Vs. MTBIBI RAFIUNNISHA BEGAM
|
January 30, 1931 |
|
CO-OPERATIVE HINDUSTHAN BANK LTD Vs. SURENDRA NATH DEY
|
July 22, 1931 |
|
COLLECTOR OF CHINGLEPUT Vs. KRISHNAVENI AMMAL
|
March 5, 1931 |
|
COLLECTOR OF DACCA Vs. ASHRAF ALI
|
August 5, 1931 |
|
COLLECTOR OF FARRUKHABAD Vs. KISHORE MOHAN
|
June 29, 1931 |
|
COLLECTOR OF JALPAIGURI Vs. JALPAIGURI TEA COMPANY LTD
|
February 19, 1931 |
|
COMMISSIONER FOR LOCAL GOVERNMENT LANDS Vs. ABDULHUSEIN KADERBHAI
|
February 27, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. MAJOR KCGOLDIE
|
January 30, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. NATIONAL MUTUAL LIFE ASSOCIATION OF AUSTRALASIA
|
February 4, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. TRUSTEES OF THE SIR CURRIMBHOY EBRAHIM BARONETCY
|
August 18, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. MSHAW WALLACE AND CO
|
April 27, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJAH INUGENTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU
|
December 16, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. ARMALAARUNACHALAM CHETTIAR
|
December 16, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. MINSARA RASAM CO LTD
|
December 16, 1931 |
|
COMMISSIONER OF INCOME-TAX Vs. RPANCHAPAKESA AYYAR
|
December 17, 1931 |
|
CORPORATION OF CALCUTTA Vs. NABIN CHANDRA DHUR
|
January 28, 1931 |
|
CORPORATION OF CALCUTTA Vs. SMSUMERIA BEWX
|
March 19, 1931 |
|
CORPORATION OF CALCUTTA Vs. SRIMATI SUMERIA BEWA
|
March 19, 1931 |
|
D B H BANYARD Vs. EFBANYARD
|
February 26, 1931 |
|
D SESHADRI AIYANGAR Vs. THAMBU NARASIMHACHARI
|
March 25, 1931 |
|
DARBHAMULLA SUBBAMMA Vs. VALIVETTI VEERAYYA
|
March 18, 1931 |
|
DASARI VENKATACHARYULU Vs. MANCHALA YESOBU
|
April 8, 1931 |
|
DATTATRAYA NAGAPPA WAGH Vs. SAVLO SUBRAO BHUJLE
|
October 13, 1931 |
|
DATTATRAYA PANDURANG GOSAVI Vs. LAKSHMAN MAHADEV POHEKAR
|
June 29, 1931 |
|
DAULAT RAM ASTHANA Vs. EMPEROR
|
March 13, 1931 |
|
DAVID SASSOON EZEKIEL Vs. NAJIA NOORI REUBEN
|
March 9, 1931 |
|
DAVID, E V Vs. JUDGE, SMALL CAUSE COURT
|
April 27, 1931 |
|
DAWOOD HASHIM ESOOF Vs. C TUCK SHEIN
|
January 19, 1931 |
|
DAYA SHANKAR Vs. BBAND CIRYCO
|
April 24, 1931 |
|
DEBENDRA NATH DHANG Vs. PASHUPATI NATH DEB
|
June 12, 1931 |
|
DEBIDIN NAI Vs. EMPEROR
|
February 21, 1931 |
|
DEHRA DUN MUSSORIE ELECTRIC TRAMWAY CO LTD Vs. JAGMANDAR DAS
|
May 18, 1931 |
|
DEO SINGH Vs. MTRANI DULAIYA JUDEO
|
February 24, 1931 |
|
DEOTA MISIR Vs. EMPEROR
|
May 17, 1931 |
|
DEVIDATT RAMNIRANJANDAS Vs. SHRIRAM NARAYANDAS
|
September 9, 1931 |
|
DHANPAT PANDEY Vs. RAJA PASPUT PRATAP SINGH
|
March 24, 1931 |
|
DHARAM DASS Vs. SHANKAR AHIR
|
January 10, 1931 |
|
DHARANIDHAR GHOSE Vs. INDRANARAYAN SINHA
|
July 16, 1931 |
|
DHUP NATH UPADHYA Vs. RAM CHARITRA UPADHYA
|
November 5, 1931 |
|
DIGAMBAR DAS Vs. BEPIN BEHARI RAI
|
February 3, 1931 |
|
DIN DAYAL Vs. TARAK NATH
|
April 15, 1931 |
|
DIPAN RAI Vs. KAPIL DEO SINGH
|
April 16, 1931 |
|
DOLATSING HAMIRSING Vs. JORAVARSING NARANSING
|
January 7, 1931 |
|
DOYAL SARKAR Vs. TARI DESHI
|
July 10, 1931 |
|
DURAISWAMI CHETTIAR Vs. ABDUL SUBAN SAHIB AND ABDUL SUKUR SAHIB COMPANY
|
August 28, 1931 |
|
DURGA PRASAD Vs. EMPEROR
|
August 14, 1931 |
|
DURGA THATHERA Vs. NARAIN THATHERA
|
July 14, 1931 |
|
DURLAV NAMASUDRA Vs. EMPEROR
|
December 2, 1931 |
|
DWARKA DAS BABU RAM Vs. VAISH FLOUR MILL
|
March 11, 1931 |
|
DWARKA PRASAD Vs. ULFAT RAI
|
February 11, 1931 |
|
E I RY CO Vs. NARAIN DAS GANGA SARAN
|
November 13, 1931 |
|
E P MOHAMED NOORDIN Vs. S E S ABDUL KAREEM AND CO
|
July 6, 1931 |
|
EGYPTIAN SALT AND SODA CO, LIMITED Vs. PORT SAID SALT ASSOCIATION, LIMITED
|
April 21, 1931 |
|
EMPEROR Vs. BHOGILAL CHIMANLAL NANAVATI
|
January 23, 1931 |
|
EMPEROR Vs. SADANAND
|
February 5, 1931 |
|
EMPEROR Vs. GVVAISHAMPAYAN
|
April 7, 1931 |
|
EMPEROR Vs. RAMCHANDRA NARAYAN SHASTRI
|
April 17, 1931 |
|
EMPEROR Vs. MOTILAL GANGADHAR KABRE
|
June 11, 1931 |
|
EMPEROR Vs. KRBHAT
|
June 30, 1931 |
|
EMPEROR Vs. ABLA ISAK
|
January 21, 1931 |
|
EMPEROR Vs. NARSINHA NARAYAN CHANDUR
|
January 21, 1931 |
|
EMPEROR Vs. LAKSHMAN CHAVJI NARANGIKAR
|
March 3, 1931 |
|
EMPEROR Vs. GANU CHANDRA KASHID
|
November 17, 1931 |
|
EMPEROR Vs. PATRAKHAN
|
September 3, 1931 |
|
EMPEROR Vs. SOOBA
|
March 17, 1931 |
|
EMPEROR Vs. VADILAL DEVCHAND
|
March 18, 1931 |
|
EMPEROR Vs. NAGAPPA VYANKAPPA SALI
|
April 10, 1931 |
|
EMPEROR Vs. ANNA VITHOBA
|
June 17, 1931 |
|
EMPEROR Vs. JAFINAN
|
July 1, 1931 |
|
EMPEROR Vs. MOHSINBHAI FATEALI
|
November 27, 1931 |
|
EMPEROR Vs. MATHURDAS PURSHOTTAM
|
November 12, 1931 |
|
EMPEROR Vs. HARI MORESHVAR JOSHI
|
August 10, 1931 |
|
EMPEROR Vs. BALDEO KOERI
|
April 9, 1931 |
|
EMPEROR Vs. RUSTAM CURSETJI LAM
|
November 3, 1931 |
|
EMPEROR Vs. BALOO BABAJI
|
November 6, 1931 |
|
EMPEROR Vs. PHILIP RANGEL
|
November 25, 1931 |
|
EMPEROR Vs. BEPIN BEHARI GANGULY
|
December 7, 1931 |
|
EMPEROR Vs. SHEO CHARAN LAL
|
January 23, 1931 |
|
EMPEROR Vs. HLHUTCHINSON
|
April 23, 1931 |
|
EMPEROR Vs. MOHAMMAD YAKUB
|
August 24, 1931 |
|
EMPEROR Vs. SIKHDAR
|
December 7, 1931 |
|
EMPEROR Vs. RAJA KUSHAL PAL SINGH
|
April 14, 1931 |
|
EMPEROR Vs. RAM ADHIN SINGH
|
April 9, 1931 |
|
EMPEROR Vs. BAHADUR SINGH
|
September 3, 1931 |
|
EMPEROR Vs. HARIHAR KALWAR
|
September 3, 1931 |
|
EMPEROR Vs. JOTI PRASAD GUPTA
|
February 23, 1931 |
|
EMPEROR Vs. KARIMUDDI SHEIKH
|
March 25, 1931 |
|
EMPEROR Vs. PYARELAL GOKULPRASAD
|
November 19, 1931 |
|
EMPEROR Vs. CHANBASAPPA BASLINGAPPA
|
September 17, 1931 |
|
EMPEROR Vs. JANARDAN KASHINATH ABHYANKAR
|
January 13, 1931 |
|
EMPEROR Vs. LAKHA AMRA
|
November 6, 1931 |
|
EMPEROR Vs. JAGANNATH RAGHUNATHDAS
|
August 12, 1931 |
|
EMPEROR Vs. BECHAR SHIVA
|
January 6, 1931 |
|
EMPEROR Vs. PXD SOUZA
|
November 26, 1931 |
|
EMPEROR Vs. VARADARAJULU NAIDU
|
August 13, 1931 |
|
EMPEROR THROUGH DURGA PRASAD Vs. SHEOCHARAN LAL
|
January 23, 1931 |
|
ESHUGBAYI ELEKO Vs. OFFICER ADMINISTERING THE GOVERNMENT OF NIGERIA
|
March 24, 1931 |
|
FAKIRAPPA BABAPPA YALIGAR Vs. RUDRAPPA RACHAPPA DESHNUR
|
August 17, 1931 |
|
FAQIR BAKSH Vs. MURLI DHAR
|
January 13, 1931 |
|
FAQIR CHAND Vs. AZIZ AHMAD KHAN
|
December 15, 1931 |
|
FAQIRA SINGH Vs. PARDAMAND KUMAR
|
March 17, 1931 |
|
FATE CHAND BOKARIA Vs. NAGENDRA KISHORE ROY CHOUDHURY
|
March 26, 1931 |
|
FATMA BI Vs. NAGOORKHAN
|
December 14, 1931 |
|
FAZOO KHAN Vs. JATOO KHAN
|
January 9, 1931 |
|
FLOSSIE O COHEN Vs. OBEDIAH AARON COHEN
|
March 26, 1931 |
|
FULCHAND TEPRIWALLA Vs. EMPEROR
|
August 5, 1931 |
|
FULSING Vs. GANESH PRASAD
|
April 13, 1931 |
|
G F C ARIFF Vs. RAI JADUNATH MAJUMDAR BAHADUR
|
January 23, 1931 |
|
G GURUMURTHI AIYAR Vs. RAMASWAMI CHETTIAR
|
March 19, 1931 |
|
G H C ARIFF Vs. JADUNATH MAJUMDAR BAHADUR
|
January 23, 1931 |
|
G SIRUR Vs. RMYTHILI AMMAL
|
September 10, 1931 |
|
GADADHAR KA KAJI GORE Vs. GANGARAM TATYA MHASKE
|
March 18, 1931 |
|
GADDE SITAYYA Vs. GADDE KOTAYYA
|
March 25, 1931 |
|
GADE SUBBAYYA Vs. RAJA KANDUKURI VENKATA HANUMANTHA BHASKARA RAO GARU
|
July 23, 1931 |
|
GADIGEPPA BHIMAPPA METI Vs. BALANGOWDA BHIMANGOWDA
|
April 8, 1931 |
|
GAFURALLI SAYAD ANWAR Vs. MOHIDDIN SHAMSUDDIN
|
August 14, 1931 |
|
GANAPATHY GOUNDAN Vs. EMPEROR
|
November 23, 1931 |
|
GANESH Vs. MALLU MAL GIRDHAS DAS
|
February 4, 1931 |
|
GANESH CHANDRA KHAN AND SONS Vs. CORPORATION OF CALCUTTA
|
August 4, 1931 |
|
GANESH SAKHARAM SARAF Vs. NARAYAN SHRIRAM MULAYE
|
April 14, 1931 |
|
GANESHI LAL Vs. BANSI DHAR
|
December 21, 1931 |
|
GANGA CHARAN DHAR Vs. SATKARI LAL DEY
|
May 22, 1931 |
|
GANGA KALWAR Vs. BENI MADHO PRASAD SINGH
|
June 22, 1931 |
|
GANGA PRASAD Vs. MTHARDEI
|
March 11, 1931 |
|
GANGA RAM CHAUDHARI Vs. MTMUTESRA
|
June 16, 1931 |
|
GANGADHAR MARTAND JOSHI Vs. SIR JAGMOHANDAS VARJIVANDAS
|
January 6, 1931 |
|
GANGAGIR JANKIDAS Vs. SECRETARY OF STATE FOR INDIA
|
February 19, 1931 |
|
GANGJEE PREMJEE AND COMPANY THROUGH ITS PARTNER DEVSHI MUNJI Vs. OLKKNFIRM CONSTISTING OF PARTNERS KANNAPPA CHETTIAR
|
November 25, 1931 |
|
GANPATI GOPAL Vs. SECRETARY OF STATE FOR INDIA
|
February 13, 1931 |
|
GANPATJI Vs. HANUMAN SINGH
|
July 1, 1931 |
|
GANPATRAO KHANDERO VIJAYKAR Vs. VASANTRAO GANPATRAO VIJAYKAR
|
June 29, 1931 |
|
GANU CHANDRA KASHID Vs. EMPEROR
|
November 17, 1931 |
|
GANUGOLA MALLAYYA Vs. GUDIMETLA BAPI REDDI
|
April 9, 1931 |
|
GAURI SHANKAR PRASAD Vs. SITA RAM SAH
|
June 2, 1931 |
|
GAYA KURMI Vs. RAM SAHAI SINGH
|
January 16, 1931 |
|
GHASI RAM Vs. RAM DIAL
|
January 16, 1931 |
|
GHASIRAM GOENKA Vs. HARIBUX GOVERDHONEDAS
|
March 13, 1931 |
|
GHULAM MOHAMMAD Vs. GHULAM HUSAIN
|
December 14, 1931 |
|
GIRDHARLAL HARILAL PANDYA Vs. LILADHAR AMTHALAL
|
February 26, 1931 |
|
GIRIS CHANDRA SAW Vs. UPENDRA NATH GIRIDAS
|
February 16, 1931 |
|
GIRISH CHANDRA MALI Vs. GIRISH CHANDRA DUTTA
|
August 25, 1931 |
|
GIRISHCHANDRA NAMADAS Vs. EMPEROR
|
February 13, 1931 |
|
GIUSEPPE BIANCO Vs. GIOVANNI VINCENZN DEMARCO
|
November 6, 1931 |
|
GOBIND RAM Vs. JUGAL KISHORE
|
November 7, 1931 |
|
GOBINDA NARAYAN SINGH Vs. SHAM LAL SINGH
|
January 15, 1931 |
|
GOBINDACHANDRA PODDAR Vs. SUBDIVISIONAL OFFICER
|
February 6, 1931 |
|
GOPAL LAL CHANDRA Vs. AMULYAKUMAR SUR
|
August 26, 1931 |
|
GOPI SHANKER Vs. MTLILAWATI
|
November 17, 1931 |
|
GORANTALA PARVATAMMA Vs. VEERAGANDAM SUBBAYYA
|
July 13, 1931 |
|
GORDHANDAS BALDEODAS Vs. BHULABHAI RANCHHODDAS
|
January 6, 1931 |
|
GOSTA BEHARI PRAMANIK Vs. NAWAB BAHADUR OF MURSHIDABAD
|
June 9, 1931 |
|
GOSTHA BEHARI DEY Vs. INDRA CHANDRA DEY
|
July 10, 1931 |
|
GOUR SUNDAR MAJUMDAR Vs. KRISHNA KAMINI CHAUDHURANI
|
May 4, 1931 |
|
GOURISHANKAR CHATTORAJ Vs. SMSATYABATI DEBI
|
February 9, 1931 |
|
GOVIND GANGADHAR DONGARKAR Vs. NARAYAN DAMODAR KULKARNI
|
January 6, 1931 |
|
GOVINDA KANGANI Vs. MURUGESA MUDALI
|
February 17, 1931 |
|
GOVINDAN ASARI Vs. NAGAYAN CHETTIAR
|
September 17, 1931 |
|
GOVINDAN NADAR Vs. NATESA PILLAI (LUNATIC) REPRESENTED BY HIS WIFE AND GUARDIAN ANNATHACHI
|
March 13, 1931 |
|
GRANDHI POTHANNA Vs. SIMHADRI SATYANANDA CHARYULU
|
February 24, 1931 |
|
GULAB CHAND CHOTEY LAL Vs. KISHEN NARAIN
|
March 11, 1931 |
|
GULAM AHMED KHAN Vs. ABU BAKAR, ABDUL RAHMAN AND COMPANY
|
March 25, 1931 |
|
GULAM ALI Vs. RAJKUMAR
|
December 23, 1931 |
|
GULZARI LAL Vs. COLLECTOR OF ETAH
|
March 9, 1931 |
|
GUNNI Vs. DAL CHAND
|
April 22, 1931 |
|
GURUVAMMAL Vs. ARUMUGA PADAYACHI
|
July 30, 1931 |
|
GUSTASP BEHRAM IRANI Vs. BHAGVANDAS SOBHARAM
|
February 18, 1931 |
|
GYANAMMAL Vs. ABDUL HUSSAIN SAHIB
|
April 28, 1931 |
|
H B SPIERS Vs. JOHIUDDIN
|
March 26, 1931 |
|
H BIRKS Vs. EMPEROR
|
December 17, 1931 |
|
H SCOTT Vs. JITTA AMICHAND AND CO
|
September 28, 1931 |
|
H V LOW AND CO LTD Vs. SUDHANNA KUMAR CHAKRAVARTI
|
March 9, 1931 |
|
H V LOW AND COMPANY, LIMITED Vs. RAJA BAHADUR JYOTI PROSAD SINGH DEO
|
July 24, 1931 |
|
HAFIZ SHAIKH FAZLUR RAHMAN Vs. HAJI ABDULLA
|
July 21, 1931 |
|
HAIDAR ALI KHONDKAR Vs. MUHAMMAD SHAJIUDDIN KAZI
|
May 8, 1931 |
|
HAJI ABDUL SHAKUR Vs. NANDLAL
|
March 19, 1931 |
|
HAJI AHMED HAJI IBRAHIM Vs. ABDULHUSSEIN TAYABALLI
|
July 8, 1931 |
|
HAJI SHAKOOR GANY Vs. HEHINDE AND CO LTD
|
January 14, 1931 |
|
HALKA Vs. NANNHON
|
March 16, 1931 |
|
HANMANT SHRINIWAS DESHPANDE Vs. SHRINIWAS LAKSHMIPATI DESHPANDE
|
March 10, 1931 |
|
HANS NATH Vs. RAGHO PRASAD SINGH
|
December 14, 1931 |
|
HAR LAL SINGH Vs. HARI SINGH
|
January 10, 1931 |
|
HARA KISHORE Vs. ISWAR CHANDRA DE
|
May 22, 1931 |
|
HARAN CHANDRA CHAKRAVARTI Vs. KALIPRASANNA SARKAR
|
June 2, 1931 |
|
HARAN CHANDRA ROY Vs. RAM KUMAR ROY
|
March 13, 1931 |
|
HARENDRA NATH SEN Vs. EMPEROR
|
March 11, 1931 |
|
HARI BHAJAN DAS SADHU MOHANTO Vs. GANAPATHI DAS GOSWAMI
|
July 27, 1931 |
|
HARI CHARAN DE Vs. SHERALI TALUKDAR
|
May 4, 1931 |
|
HARI DAS BASU Vs. NATIONAL INSURANCE COMPANY LTD
|
April 22, 1931 |
|
HARI MORESHVAR JOSHI Vs. EMPEROR
|
August 10, 1931 |
|
HARI PADA ROY CHOUDHURY Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH
|
January 20, 1931 |
|
HARI SABAJI KAMAT Vs. SHRINIVAS VITHAL PAI
|
March 12, 1931 |
|
HARISHANKAR PAL Vs. SARADAPRASAD DAS
|
June 23, 1931 |
|
HARLAL Vs. LALA PRASAD
|
February 16, 1931 |
|
HAZARI TEWARI Vs. MTMAKTULA CHAUBAIN
|
May 7, 1931 |
|
HEM CHANDRA BAG Vs. RASIK CHANDRA DAS
|
June 2, 1931 |
|
HEM CHANDRA BANERJI Vs. ANNAPURNA DEBI
|
June 26, 1931 |
|
HEMENDRA NATH ROY CHOWDHURY Vs. PROKASH CHANDRA GHOSH
|
April 22, 1931 |
|
HENRY GREER ROBINSON Vs. STATE OF SOUTH AUSTRALIA
|
May 19, 1931 |
|
HERAMBA CHANDRA MAITRA Vs. JYOTISH CHANDRA SINHA
|
June 18, 1931 |
|
HIRA Vs. GAYA
|
June 30, 1931 |
|
HIS HOLINESS SRILA SRI VYTHILINGA PADARA SANNADHI AVERGAL, ATHINAKARTHAR OF THIRUVADUTHURAI ATHINAM Vs. TEMPLE COMMITTEE THROUGH ITS PRESIDENT ISSUBRAMANIA PILLAI
|
February 18, 1931 |
|
HON BLE MAHARAJA KESHO PRASAD SINGH BAHADUR OF DUMRAON Vs. BAHU NATH SINGH
|
January 15, 1931 |
|
HOOGHLY - CHINSURA MUNICIPALITY Vs. KESHAB CHANDRA PAL
|
August 12, 1931 |
|
HRIDAYKRISHNA ADYA Vs. OSMANALI MANDAL
|
February 19, 1931 |
|
HUKUM KANDOO Vs. BABU JAINTRI GOVIND RAI
|
March 2, 1931 |
|
HURMAT Vs. EMPEROR
|
September 3, 1931 |
|
IBRAHIM AHMED Vs. EMPEROR
|
January 27, 1931 |
|
IBRAHIM KHAN Vs. ABDUL AHAD KHAN
|
January 10, 1931 |
|
IBRAHIMBHAI FAZALBHAI JOOMABHAI LALJEE Vs. YOOSUF ISMAILBHAI ABDULLABHAI LALJEE
|
September 25, 1931 |
|
IFATULLA Vs. EMPEROR
|
January 12, 1931 |
|
IMPERIAL BANK OF INDIA Vs. BENGAL NATIONAL BANK, LIMITED (IN LIQUIDATION)
|
May 21, 1931 |
|
IN RE: AN ADVOCATE OF THE HIGH COURT Vs. STATE
|
March 10, 1931 |
|
IN RE: AN APPLICATION BY GULABCHAND CHOTEYLAL Vs. STATE
|
February 26, 1931 |
|
IN RE: ANANDA LAL CHAKRABUTTY Vs. STATE
|
June 23, 1931 |
|
IN RE: ANDREW, YULE AND CO Vs. STATE
|
August 27, 1931 |
|
IN RE: APPACHI GOUNDAN Vs. STATE
|
February 17, 1931 |
|
IN RE: APURBA KRISHNA ROY Vs. STATE
|
March 10, 1931 |
|
IN RE: ARUMUGHA SOLAGAN Vs. STATE
|
January 26, 1931 |
|
IN RE: BALDEODAS RAMESWAR Vs. STATE
|
August 17, 1931 |
|
IN RE: BIJAYKUMAR SINGH BUDER Vs. STATE
|
July 3, 1931 |
|
IN RE: BINJRAJ HUKUMCHAND Vs. STATE
|
March 6, 1931 |
|
IN RE: CHOTAY LAL Vs. STATE
|
July 27, 1931 |
|
IN RE: D V BELVI Vs. STATE
|
March 5, 1931 |
|
IN RE: DAMAGORIA COAL CO LTD Vs. STATE
|
May 18, 1931 |
|
IN RE: DR AVINAS CHANDRA BANERJI Vs. STATE
|
July 27, 1931 |
|
IN RE: EDDULA VENKATASUBBA REDDI Vs. STATE
|
January 20, 1931 |
|
IN RE: FIRST GRADE PLEADER Vs. STATE
|
January 19, 1931 |
|
IN RE: GANAPATHI GOUNDAN Vs. STATE
|
November 23, 1931 |
|
IN RE: HAR KRISHNA DAS OF GOLA GALI Vs. STATE
|
February 26, 1931 |
|
IN RE: K SOMASUNDARA MUDALIAR Vs. STATE
|
September 29, 1931 |
|
IN RE: KODANGI ALIAS ARUNACHALAM SERVAI Vs. STATE
|
September 22, 1931 |
|
IN RE: KONDA SATYAVATAMMA Vs. STATE
|
February 10, 1931 |
|
IN RE: KRISHNA KISHORE PAUL Vs. STATE
|
January 28, 1931 |
|
IN RE: MADDI SUDARSANAM Vs. STATE
|
February 10, 1931 |
|
IN RE: MAHANT RAJ BALAMGIR Vs. STATE
|
April 8, 1931 |
|
IN RE: MARUDAMUTHU PADAYACHI ALIAS MOTTAYYA PADAYACHI Vs. STATE
|
March 6, 1931 |
|
IN RE: MARWADI GANESH MULL Vs. STATE
|
April 23, 1931 |
|
IN RE: MR P C V PANTULT, ADVOCATE, HIGH COURT Vs. STATE
|
January 8, 1931 |
|
IN RE: NANDA LAL MUKHERJEE (LUNATIC) Vs. STATE
|
May 15, 1931 |
|
IN RE: NANDA LAL MUKHERJI Vs. STATE
|
June 9, 1931 |
|
IN RE: NEEM CHAND DAGA Vs. STATE
|
January 13, 1931 |
|
IN RE: OFFICIAL RECEIVER S REMUNERATION Vs. STATE
|
July 23, 1931 |
|
IN RE: P C VENKATARAMANAYYA PANTULU ADVOCATE, HIGH COURT, MADRAS Vs. STATE
|
January 8, 1931 |
|
IN RE: PATURU VENUGOPALAYYA Vs. STATE
|
September 17, 1931 |
|
IN RE: RAI BAHADUR CHHOTEY LAL Vs. STATE
|
July 27, 1931 |
|
IN RE: RAM DAWAN SINGH, A MUKHTIAR OF GORAKHPUR Vs. STATE
|
November 16, 1931 |
|
IN RE: RAM DAYAL DE Vs. STATE
|
May 25, 1931 |
|
IN RE: RAVANAPPA REDDI Vs. STATE
|
November 10, 1931 |
|
IN RE: RIGHT REV C J G SOUNDERS, BISHOP OF LUCKNOW Vs. STATE
|
July 16, 1931 |
|
IN RE: S VENKATACHARI, AN ADVOCATE OF THE HIGH COURT Vs. STATE
|
March 10, 1931 |
|
IN RE: SADARAM PURANCHAND Vs. STATE
|
July 21, 1931 |
|
IN RE: SELLAPPA GOUNDAN Vs. STATE
|
March 5, 1931 |
|
IN RE: SHANKAR LAL Vs. STATE
|
February 5, 1931 |
|
IN RE: SHAW WALLACE AND CO Vs. STATE
|
January 13, 1931 |
|
IN RE: SHEIK KALESHA Vs. STATE
|
June 16, 1931 |
|
IN RE: SHYAMAPADA BHATTACHARJI Vs. STATE
|
July 24, 1931 |
|
IN RE: SUMERMULL SURANA Vs. STATE
|
August 17, 1931 |
|
IN RE: SUMERMULL SURANA Vs. STATE
|
January 27, 1931 |
|
IN RE: SUNDARAM AIYAR Vs. STATE
|
July 21, 1931 |
|
IN RE: U GOPALA MENON Vs. STATE
|
February 10, 1931 |
|
IN RE: U P OIL MILLS, CO LTD IN LIQUIDATION Vs. STATE
|
May 6, 1931 |
|
IN RE: UPPALAPATI BULLI NAGAYYA Vs. STATE
|
April 28, 1931 |
|
IN RE: VELLAMOONJI GOUNDAN Vs. STATE
|
December 17, 1931 |
|
INDRAJIT PARTAP Vs. SHEWAK RAI
|
June 24, 1931 |
|
INDU BHUSAN MUKERJI Vs. NILMANI GHOSH
|
January 9, 1931 |
|
ISHWARAPPA MALLESHAPPA MANVI Vs. DHANJI BHANJI GUJJAR
|
July 23, 1931 |
|
ISLAM Vs. EMPEROR
|
January 27, 1931 |
|
ISWAR LAKSHMI JANARDAN JIU Vs. KHITISH CHANDRA SINGHA
|
August 27, 1931 |
|
J C GALSTAUN Vs. PRUDENTIAL ASSURANCE CO
|
June 25, 1931 |
|
JADU NATH GUPTA Vs. CHANDRA BHUSAN SUR
|
May 4, 1931 |
|
JADUNATH SINGH Vs. HANUMAN SINGH
|
April 9, 1931 |
|
JAFFARUL HOSSAIN Vs. EMPEROR
|
December 3, 1931 |
|
JAGANNATH Vs. EMPEROR
|
August 13, 1931 |
|
JAGANNATH PRASAD Vs. MTJAMUNA BAI
|
June 18, 1931 |
|
JAGANNATHA MUDALI Vs. PTCHINNASWAMI CHETTI (DEAD)
|
April 21, 1931 |
|
JAGARNATH SINGH Vs. DAMODAR SINGH
|
March 23, 1931 |
|
JAGAT MOHAN NATH SAH DEO Vs. UDAI NATH SAH DEO
|
June 11, 1931 |
|
JAGATDWIPTENDRANARAYAN BHUP Vs. BILASH RAY AGARWALLA
|
June 9, 1931 |
|
JAGJIVANDAS JETHALAL Vs. KING, HAMILTON AND CO
|
February 27, 1931 |
|
JAGMOHAN DAS Vs. JUGAL KISHORE
|
April 20, 1931 |
|
JAGMOHAN MISIR Vs. MENDHAI DUBE
|
November 17, 1931 |
|
JAIRAJ SINGH Vs. MUSTAFAI BEGUM
|
January 12, 1931 |
|
JAMES LEWIS KRAFT Vs. OLIVER KENNETH MCANULTY
|
July 17, 1931 |
|
JAMNA PANDEY Vs. SAHDEO PANDEY
|
January 12, 1931 |
|
JAMNA PRASAD Vs. MTDURGA DEI
|
June 15, 1931 |
|
JANAKI NATH ROY Vs. DINA NATH KUNDU
|
May 20, 1931 |
|
JANGI SINGH Vs. GUDRI SINGH
|
July 6, 1931 |
|
JANKI PRASAD Vs. KARAMAT HUSAIN
|
April 9, 1931 |
|
JATINDRA MOHAN GHOSE Vs. REBATI MOHAN DAS
|
August 31, 1931 |
|
JAYANTI BHAGVANULA NARASIMHAM Vs. JAYANTI VENKATASUBBAMMA (DEAD)
|
December 3, 1931 |
|
JESRAJ JAICHANDLAL BAID Vs. CHAIRMAN OF THE COMMISSIONERS OF THE MUNICIPALITY OF NATORE
|
February 19, 1931 |
|
JHAVERCHAND DALICHAND Vs. ACHALDAS CHIMNAJI
|
September 4, 1931 |
|
JITA MAL Vs. MADAN LAL
|
March 18, 1931 |
|
JITESWARI DASSI Vs. SUDHA KRISHNA MUKHERJEE
|
August 31, 1931 |
|
JIWA RAM Vs. EMPEROR
|
August 11, 1931 |
|
JNANADASUNDARI SHAHA Vs. MADHABCHANDRA MALA
|
June 2, 1931 |
|
JOGESH CHANDRA ROY Vs. EMDAD MEAH
|
November 20, 1931 |
|
JOGESH CHANDRA ROY Vs. SURENDRA MOHAN ROY CHAUDHURI
|
March 9, 1931 |
|
JOHN CARAPRET GALSTAUN Vs. SYED MAHAMMAD HUSAIN CHOUDHURY
|
June 10, 1931 |
|
JOHN MASCARENHAS Vs. MERCANTILE BANK OF INDIA
|
July 28, 1931 |
|
JONES, A E Vs. RAM CHARAN
|
May 8, 1931 |
|
JOTINDRA MOHAN MITTER Vs. PROBODH KUMAR DUTT
|
May 8, 1931 |
|
JOTINDRA NATH ROY Vs. NAGENDRA NATH ROY
|
July 6, 1931 |
|
JUGAL KISHORE DHAR Vs. EMPEROR
|
January 5, 1931 |
|
JULIO MASCARENHAS Vs. MERCANTILE BANK OF INDIA, LTD
|
July 28, 1931 |
|
K A MUHAMMAD SULTAN SAHIB Vs. NAGOJI RAO
|
August 4, 1931 |
|
K B MIAN KARIM BAKHSH Vs. DARGAH PIR RATTAN NATH
|
June 11, 1931 |
|
K C MUKERJEE Vs. AINADDIN
|
July 17, 1931 |
|
K DHOLIAH Vs. SUB-INSPECTOR OF POLICE
|
March 29, 1931 |
|
K DHOLLIAH Vs. SUB-INSPECTOR OF POLICE, WELLINGTON STATION
|
March 23, 1931 |
|
K N JOGLEKAR Vs. EMPEROR
|
June 26, 1931 |
|
K R BHAT Vs. EMPEROR
|
June 30, 1931 |
|
K S RASHID AHMAD Vs. SFRICH
|
March 3, 1931 |
|
K S VENKATARAMA AIYAR Vs. COLLECTOR OF TANJORE
|
December 2, 1931 |
|
K TULASIRAM Vs. CHAIRMAN, MUNICIPAL COUNCIL, RSNAIDU
|
August 19, 1931 |
|
K TULSIRAM Vs. CHAIRMAN, MUNICIPAL COUNCIL
|
August 19, 1931 |
|
KACHARABHAI LEHRABHAI Vs. KACHARABHAI VADILAL
|
March 11, 1931 |
|
KAFURCHAND FULCHAND, A FIRM Vs. JEWRAJ CHUNILAL, A FIRM
|
November 24, 1931 |
|
KALAGARA PURNAYYA Vs. CHERUKURI BASAVA KOTTKYYA
|
April 27, 1931 |
|
KALASTRI MUDALI Vs. EMPEROR
|
May 12, 1931 |
|
KALASTRI MUDALI Vs. REX
|
May 12, 1931 |
|
KALIDAS DAMODAR Vs. RUKSHAMANI
|
March 27, 1931 |
|
KALIDAS DUTT Vs. HARENDRA NATH MUKHERJEE
|
February 19, 1931 |
|
KALIKUMAR PAL Vs. RAJKUMAR PAL
|
February 24, 1931 |
|
KALIPADA MUKERJI Vs. BASANTA KUMAR DUTTA
|
April 1, 1931 |
|
KALKA PERSHAD Vs. JANGI SINGH
|
March 20, 1931 |
|
KALLU MAL Vs. CHBIKRAMAJIT SINGH
|
December 7, 1931 |
|
KAMBALA SUNDARARAJAMMA Vs. PSRAMULU CHETTY
|
September 3, 1931 |
|
KAMINI SUNDARI BEWA Vs. NEPAL MONDAL
|
February 23, 1931 |
|
KAMTA RAI Vs. RANI JADURAJ KUNWARI
|
March 13, 1931 |
|
KANDASAMI PILLAI Vs. MUNISAMI MUDALIAR
|
November 12, 1931 |
|
KANDASWAMI CHETTIAR Vs. ARMANNAMALAI CHETTIAR
|
July 14, 1931 |
|
KANHAIYA LAL Vs. RHSKINNER
|
July 21, 1931 |
|
KANHAIYA LAL Vs. MTMAHDEI
|
November 2, 1931 |
|
KANHAYALAL Vs. EMPEROR
|
January 26, 1931 |
|
KAPOOR CHAND Vs. JAWAHAR LAL
|
December 17, 1931 |
|
KASARABADA VENKATACHALAPATHI RAO Vs. GADIRAJU VENKATAPPAYYA AND ANRMINORS, REPRESENTED BY HIS MOTHER AND NEXT FRIEND MANIKYAMMA
|
September 1, 1931 |
|
KASHI PARSHAD Vs. NOTIFIED AREA
|
July 22, 1931 |
|
KASHINATH Vs. EMPEROR
|
September 22, 1931 |
|
KASIRAM SOWCAR Vs. VEDACHALA CHETTI
|
July 22, 1931 |
|
KATHIYUMMA Vs. URATHEL MARAKKAR
|
February 26, 1931 |
|
KEEN ROBINSON AND CO LTD Vs. LILY BISCUIT CO
|
June 2, 1931 |
|
KESAVA CHETTI Vs. EMPEROR
|
January 21, 1931 |
|
KESHAV JAGANNATH DIKSHIT Vs. GANGADHAR YADNESHWAR DIKSHIT
|
July 8, 1931 |
|
KESHAVLAL HARI LAL SETALVAD Vs. PRATAPSINGH MOHOLALBHAI SHETH
|
September 17, 1931 |
|
KESHAVLAL HARILAL SETALVAD Vs. PRATAPSING MOHOLALBHAI SHETH
|
September 17, 1931 |
|
KESHO PRASAD SINGH BAHADUR OF DUMRAON Vs. BHAU NATH SINGH
|
January 15, 1931 |
|
KHOSAL CHANDRA DAS Vs. UPENDRA NATH GHOSE
|
June 26, 1931 |
|
KHOWAZ ALI Vs. SAYED MIA
|
June 30, 1931 |
|
KHUSHAL SINGH Vs. SECYOF STATE
|
February 23, 1931 |
|
KHUSHI RAM Vs. MTMANTA
|
May 5, 1931 |
|
KHUSHNUD HUSAIN Vs. JANKI PRASAD
|
January 15, 1931 |
|
KISHUN PRASAD PANDEY Vs. DURGA PRASAD THAKUR
|
June 22, 1931 |
|
KODOOMAL J WADHWA Vs. MANGATRAM SUGNICHAND
|
January 23, 1931 |
|
KONCHADA NILAKANTA SUBUDHI Vs. SRI SRI SRI RAMACHANDRA DEO
|
August 28, 1931 |
|
KOOTOORLINGAM PILLAI Vs. SENNAPPA REDDIAR
|
January 21, 1931 |
|
KOTLA SATYAM Vs. THAMMANA PERRAJU
|
March 13, 1931 |
|
KRISHNA CHANDRA BHOWMICH Vs. PABNA DHANA BHANDAR CO , LTD (IN LIQUIDATION)
|
November 30, 1931 |
|
KRISHNA CHANDRA GAJAPATI Vs. CHALLA RAMANNA
|
December 7, 1931 |
|
KRISHNA CHANDRA ROY Vs. SURENDRA NATH BANDOPADHYA
|
June 30, 1931 |
|
KRISHNA DAS ROY Vs. CHARULATA PAL
|
March 6, 1931 |
|
KRISHNA NANDI Vs. LOKENATH MOOKERJEE
|
May 20, 1931 |
|
KRISHNA RAO Vs. SUNDARA SIVA RAO
|
February 11, 1931 |
|
KRISHNABANDHU PAL Vs. BRAJENDRAKUMAR SHAHA
|
February 13, 1931 |
|
KRISHNACHANDRA BHOUMIK Vs. PABNA MODEL CO LTD
|
March 20, 1931 |
|
KRISHNAJI GOPINATH RELE Vs. RAMCHANDRA KASHINATH MASTAKAR
|
January 12, 1931 |
|
KRISHNASWAMI SASTRIGAL Vs. AVAYAMBAL AMMAL
|
February 5, 1931 |
|
KSHITISH CHANDRA ACHARJYA CHOUDHRY Vs. RAJA JANAKINATH ROY
|
June 10, 1931 |
|
KUMAR ARUN CHANDRA SINGHA Vs. BHAGABAN CHANDRA ROY CHOUDHURI
|
April 21, 1931 |
|
KUMARAPPA CHETTI Vs. MUTHUVIJAYA RAGHUNATHA MUTHUKUMARA VANANGAMUDI VALUVATTI THEVAR (DEAD) REPRESENTED BY THANGAMMAL AEEYAR
|
September 29, 1931 |
|
KUNDAN LAL Vs. BISHAMBHAR NATH
|
January 19, 1931 |
|
KUNWAR MOHAMMAD ABDUL JALIL KHAN Vs. KUNWAR MOHAMMAD ABDUS SALAM KHAN
|
June 2, 1931 |
|
KUPPUSWAMI RAO Vs. SATHIAPRIA RAO
|
February 19, 1931 |
|
L LACHMI NARAIN Vs. PEAREY LAL
|
July 6, 1931 |
|
L MAHESH PRASAD Vs. JAGANNATH CHOUBE
|
May 15, 1931 |
|
L PARMESHWARI DAS Vs. MUNICIPAL BOARD
|
March 11, 1931 |
|
L S M GOVINDASWAMI PILLAI Vs. RAMALINGASWAMI PILLAI
|
December 9, 1931 |
|
LACHHMI NARAIN GIRDHARI LAL Vs. MANSA RAM MURLIDHAR
|
December 18, 1931 |
|
LACHMAN DAS Vs. LAKSHMI NARAIN
|
December 17, 1931 |
|
LACHMI NARAIN Vs. EMPEROR
|
July 13, 1931 |
|
LACHMI SHAW Vs. EMPEROR
|
July 24, 1931 |
|
LADLI PRASAD ZUTSHI Vs. EMPEROR
|
March 17, 1931 |
|
LAKHAMGOUDA BASA VPRABHU SARDESAI Vs. BASWANTRAO
|
March 10, 1931 |
|
LAKHAMGOUDA BASUPRABHA SARDESAI Vs. BASWANTRAO
|
March 10, 1931 |
|
LAKHI SAHU (KANU) Vs. EMPEROR
|
August 18, 1931 |
|
LAKHMI CHAND Vs. BRAM LAL KAPOOR VAKIL
|
March 3, 1931 |
|
LAKHMI CHAND Vs. MTANANDI
|
July 21, 1931 |
|
LAKSHAN CHANDRA MANDAL Vs. NARIM SARDAR
|
June 11, 1931 |
|
LAKSHMAN MAHADEV BANKER Vs. RAMCHANDRA KISAN MOHITE
|
August 19, 1931 |
|
LAKSHMAN SUBRAO BIJUR Vs. BABANI SOIRU BHANDARI
|
August 24, 1931 |
|
LAKSHMAN VITHOBA NAIK Vs. MAHABLESHWAR DODA BHAT
|
April 15, 1931 |
|
LAKSHMANAN CHETTI Vs. RMARARRMARUNACHALAM CHETTIAR
|
September 23, 1931 |
|
LAKSHMI CHAND Vs. LBEHARI LAL
|
July 22, 1931 |
|
LAKSHMIBAI ANANT KONDKAR Vs. JAGANNATH RAVJI KONDKAR
|
December 4, 1931 |
|
LAKSHMIJAN Vs. NAZUMIA
|
June 8, 1931 |
|
LAKSHMINARAYAN HIRALAL Vs. LADURAM ONKAR AGARWALA
|
August 18, 1931 |
|
LAL MOHAN DHUPI Vs. RAM LAKHMI DASSYA
|
July 10, 1931 |
|
LALA CHOKHEY LAL Vs. PANDIT SRI KISHEN
|
December 3, 1931 |
|
LALA LACHHMAN DAS Vs. LAKSHMI NARAIN
|
December 17, 1931 |
|
LALMAN Vs. CHBISHAMBHAR NATH
|
November 5, 1931 |
|
LAND ACQUISITION OFFICER Vs. MULJI HARIDAS
|
October 2, 1931 |
|
LIEUTENANT SRINIVASA RAJAMANI RAJAH DEO, THE RAJAH OF MANDASA (DEAD) Vs. SENAPATHI JAGANNAYAKULU
|
November 25, 1931 |
|
LILA Vs. MAHANGE
|
July 10, 1931 |
|
LIM TECK KIM Vs. WEE HUM SOON
|
February 13, 1931 |
|
LOUIS DREYFUS AND CO Vs. R A ARUNACHALA AYYA
|
July 23, 1931 |
|
LOUIS DREYFUS AND COMPANY Vs. ARUNACHALA AYYA
|
June 23, 1931 |
|
M K SRINIVASAN Vs. WATRAP SSUBRAMANIA AIYAR
|
January 29, 1931 |
|
M M P RAMASWAMI CHETTIAR Vs. ASPLVRRAMASWAMI CHETTIAR
|
April 9, 1931 |
|
M MUTHUKUMARA PILLAI Vs. EMPEROR
|
February 6, 1931 |
|
M R SRINIVASA AYYANGAR Vs. VENKATARAMA AYYAR
|
April 24, 1931 |
|
MADAN MOHAN DHUR Vs. NETAI GOUR JEW
|
April 22, 1931 |
|
MADDUR MUNISWAMI CHETTY Vs. BOARD OF REVENUE, LAND REVENUE AND SETTLEMENT AND THE COLLECTOR OF CHITTOOR
|
April 22, 1931 |
|
MADHO SINGH Vs. LALA KESHAB DEO
|
June 24, 1931 |
|
MADHODIH COAL SYNDICATE Vs. JUGAL KISSORE ROY
|
January 7, 1931 |
|
MADHUSINGH KAIHARTA Vs. EMPEROR
|
November 30, 1931 |
|
MADRAS CENTRAL URBAN BANK LTD AND THE MADRAS CITY CO- OPERATIVE BANK LTD Vs. CORPORATION OF MADRAS
|
November 20, 1931 |
|
MAFIZUDDIN AHMAD Vs. NARAYANGANJ CENTRAL CO-OPERATIVE SALE AND SUPPLY SOCIETY, LTD
|
August 31, 1931 |
|
MAHABIR SINGH Vs. NARAIN TEWARI
|
June 9, 1931 |
|
MAHADEO PANDEY Vs. EMPEROR
|
December 8, 1931 |
|
MAHADEO SAHAI Vs. SECYOF STATE
|
November 24, 1931 |
|
MAHAMMAD RAJA MIA Vs. NADERAJJAMA MIA
|
July 8, 1931 |
|
MAHAMMAD YUSUF Vs. EMPEROR
|
January 9, 1931 |
|
MAHANT BAGAVATHI DOSS BAVAJI, DHARMAKARTHA OF SRI VENKATESAPERUMAL DEVASTHANAM Vs. MSARANGARAJA AIYANGAR
|
January 22, 1931 |
|
MAHARAJA KUMAR GOPAL SARAN NARAIN SINGH Vs. SITA DEVI
|
November 19, 1931 |
|
MAHARUDRAPPA DANAPPA SONAR Vs. LAKSHMAN HANMANTAPPA JAMKHANDI
|
August 25, 1931 |
|
MAHENDRA NATH BAGCHI Vs. TARAK CHANDRA SINHA
|
June 11, 1931 |
|
MAHENDRANARAYAN ROY CHOUDHURY Vs. ABDUL GAFUR CHOWDHURY
|
July 30, 1931 |
|
MAHESH NARAIN SINGH Vs. BESHESHAR LONIA
|
March 11, 1931 |
|
MAHIM CHANDRA GUHA DEV BARMAN Vs. AMJAD ALI
|
July 23, 1931 |
|
MAHOMED HAJIHAMED Vs. PIROJSHAW RVAKHARIA AND CO
|
July 20, 1931 |
|
MAHOMED HUSSEIN Vs. BAI AISHABAI
|
July 27, 1931 |
|
MAHOMED KANNI ROWTHER Vs. NAINA MAHOMED ROWTHER
|
February 17, 1931 |
|
MAHOMED YAKUB Vs. EMPEROR
|
August 24, 1931 |
|
MAHOMEDALLI ESSABHOY Vs. DHARAMSEY JAITHA AND CO
|
January 8, 1931 |
|
MAKHAN LAL CHAUDHURY Vs. CHANDI NATH MAJUMDAR
|
July 31, 1931 |
|
MAKUND LAL Vs. MTSUNITA
|
January 23, 1931 |
|
MALLAPPA YELLAPPA BENNUR Vs. NAGAPPA HANMANTA SALER
|
August 28, 1931 |
|
MANAGER OF THE COURT OF WARDS Vs. KISHORE MOHAN ALIAS MUNNA LAL
|
June 29, 1931 |
|
MANGAL RAM SEHO RAM Vs. JAGAR NATH
|
January 8, 1931 |
|
MANGAL SEN Vs. PRAG DAS
|
April 13, 1931 |
|
MANI MOHAN GHOSE Vs. EMPEROR
|
February 12, 1931 |
|
MANILAL LALLUBHAI PATEL Vs. KIKABHAI LALLUBHAI
|
February 17, 1931 |
|
MANMATHA NATH MULLICK Vs. SHEIKH HEDAIT ALI
|
November 20, 1931 |
|
MANMOHAN DAS Vs. MT RAMDEI
|
April 16, 1931 |
|
MANNU LAL Vs. LACHHAMAN DAS
|
November 13, 1931 |
|
MANUBOTHULA RAMA RAO Vs. MANUBOTHULA VENKAYAMMA
|
February 5, 1931 |
|
MARAPPUREDDIGARI SAYAMMA Vs. RVENKATA REDDI
|
March 4, 1931 |
|
MARGARET GOONSWARDENE Vs. EVA MOONEMALE GOONEWARDENE
|
February 24, 1931 |
|
MARI NAGANNA, MINOR Vs. PERURI KRISHNAMURTHI
|
August 17, 1931 |
|
MARIAPPA VAIKARAN Vs. KGSRINIVASA MUDALIAR
|
July 31, 1931 |
|
MARIYAYEE AMMAL Vs. PONNUSAMI CHETTIAR
|
December 9, 1931 |
|
MAROTIRAO Vs. MANKUWARBAI
|
March 17, 1931 |
|
MARUDACHALA NADAR Vs. CHINNA MUTHU NADAR
|
September 2, 1931 |
|
MARUTI RAMRAO CHANDAVARKAR Vs. MALLAPUR SHRI GOPAL KRISHNA
|
November 17, 1931 |
|
MATILAL DEY SARKAR Vs. KAMAKSHYA CHARAN DEY SARKAR
|
May 14, 1931 |
|
MATILALL KALWAR Vs. EMPEROR
|
August 12, 1931 |
|
MAYA OOKEDA Vs. KUVERJI KURPAL
|
February 14, 1931 |
|
MAYANDI ASARI (DEAD) Vs. SAMI ASARI ALIAS MUTHUSAMI ASARI BEING MINOR REPRESENTED BY HIS NEXT FRIEND GANAPATHI ASARI
|
April 2, 1931 |
|
MD FAZIHZZAMAN Vs. ANWAR HUSAIN
|
June 30, 1931 |
|
MEDASANI VALLAYYA Vs. BOMMADEVARA SATYANARAYANA VARA PRASADA RAO
|
March 6, 1931 |
|
MEDAVARAPU NARASAYYA Vs. VADLAMUDI SOMAYYA
|
March 23, 1931 |
|
MEENAKSHI SUNDARAM CHETTY Vs. RANGA AYYANGAR
|
December 2, 1931 |
|
MEHER SHEIKH Vs. EMPEROR
|
March 9, 1931 |
|
MENAHIM YOUSEF Vs. ISLAM AMAN SALAH
|
March 30, 1931 |
|
MIHIN LAL JWALA PRASAD Vs. MARGUERITE BUTTER DAIRY FARM
|
February 11, 1931 |
|
MIR HASSAN ALI MIR ABDUL ALLI Vs. SANLI BEGUM
|
March 18, 1931 |
|
MISRI LAL Vs. DEBI CHARAN
|
December 18, 1931 |
|
MOHAMMAD ABDUL JAMIL Vs. MANZOOR AHMAD
|
December 21, 1931 |
|
MOHAMMAD AIJAS ALI KHAN Vs. BASANT RAI
|
August 3, 1931 |
|
MOHAMMAD BASIR Vs. EMPEROR
|
June 19, 1931 |
|
MOHAMMAD EJAZ HUSAIN Vs. MOHAMMAD IFTIKHAR HUSAIN
|
December 15, 1931 |
|
MOHAMMAD ISHAQ KHAN Vs. RUP NARAIN SINGH
|
July 13, 1931 |
|
MOHAMMAD ISMAIL Vs. LIYAQAT HUSAIN
|
December 2, 1931 |
|
MOHAMMAD SULAIMAN Vs. SHMAZHAR
|
January 23, 1931 |
|
MOHD AHSAN ALI KHAN Vs. SYED IBRAR HUSAIN
|
May 18, 1931 |
|
MOHINI DEBI Vs. PURNA SASHI GUPTA
|
August 25, 1931 |
|
MOHITOSH DUTTA Vs. RAI SATISH CHANDRA CHAUDHURI
|
May 13, 1931 |
|
MON MOHAN PANDE Vs. CORPORATION OF CALCUTTA
|
February 9, 1931 |
|
MONINDRA MOHAN BISWAS Vs. SRISH CHANDRA DAS
|
December 2, 1931 |
|
MONOHAR DAS MOHANTA MOHARAJ Vs. HAZARIMULL BABU
|
June 12, 1931 |
|
MOOLJI SICKA AND CO Vs. BNRY CO LTD
|
June 24, 1931 |
|
MORESHWAR PANDHARINATH BABARE Vs. UMRAOSING MAHALALSING
|
December 6, 1931 |
|
MOTI CHAND Vs. BRITISH INDIA CORPORATION LTD
|
June 30, 1931 |
|
MOTIBHAI SOMABHAI PATEL Vs. DAHYABHAI MORAR PATEL
|
March 20, 1931 |
|
MOTILAL Vs. SONUSINGH
|
January 30, 1931 |
|
MOTILAL KANJI AND CO Vs. NATVARLAL MJHAVERI
|
July 16, 1931 |
|
MOULVI ZAHIR-UL-SAID ALVI Vs. SETH LACHHMI NARAYAN
|
February 5, 1931 |
|
MR J A RASPIN Vs. MRSRASPIN
|
November 26, 1931 |
|
MRS O K SMITH Vs. MRHPSMITH
|
August 28, 1931 |
|
MRS STROUD Vs. MRSTROUD
|
February 13, 1931 |
|
MRS T C PAUL Vs. NATHANIEL GOPAL NATH
|
February 11, 1931 |
|
MT ABHILAKHI Vs. SADA NAND
|
January 16, 1931 |
|
MT AJAZI BEGAM Vs. MTLATIFAN
|
January 5, 1931 |
|
MT ASIA BIBI Vs. MALIK AZIR AHMAD
|
December 17, 1931 |
|
MT BADARANNESSA CHOUDHURANI Vs. SMNAZIMERUNNESSA
|
January 22, 1931 |
|
MT BASANTI DEVI Vs. CHOTTE LAL-DURGA PRASAD
|
April 16, 1931 |
|
MT BITANA Vs. SHANKER LAL
|
January 26, 1931 |
|
MT CHANCHAL Vs. EMPEROR
|
August 25, 1931 |
|
MT CHHATARPALI Vs. MTKALAP DEI
|
July 17, 1931 |
|
MT HAMIDAN BIBI Vs. NANHE MAL
|
June 18, 1931 |
|
MT HAR DEI Vs. SRI KISHUN
|
April 27, 1931 |
|
MT HUBRAJI Vs. BALKARAN SINGH
|
November 24, 1931 |
|
MT KETKI KUNWAR Vs. SHEO NARAIN JAFA
|
April 10, 1931 |
|
MT LATIF JAHAN BEGAM Vs. MDNABI KHAN
|
July 17, 1931 |
|
MT MUHAMMADI Vs. EMPEROR
|
May 18, 1931 |
|
MT MUNNI BIBI Vs. TRILOKI NATH
|
July 6, 1931 |
|
MT MUNNI BIBI Vs. TIRLOKI NATH
|
February 24, 1931 |
|
MT NANHI Vs. MTKETKI
|
November 3, 1931 |
|
MT SAIFUL BIBI Vs. ABDUL AZIZ KHAN
|
June 11, 1931 |
|
MT SARASWATI BAHURIA Vs. SURAJNARAYAN CHAUDHURI
|
January 13, 1931 |
|
MT SIDDIQUNNISA BIBI Vs. NIZAMUDDIN KHAN
|
July 2, 1931 |
|
MT. JAINABAI Vs. RAMCHANDRA UGHADOO
|
December 21, 1931 |
|
MT. SHRAWAN DULYA Vs. SURAJPRASAD
|
March 9, 1931 |
|
MUFASSIL BANK LTD Vs. MOLVI SUBHAN ULLAH
|
January 21, 1931 |
|
MUFTI MOHAMMAD BAQAR Vs. NAMWAR SINGH
|
January 8, 1931 |
|
MUL CHAND Vs. THAKUR DAS
|
April 24, 1931 |
|
MULJI HARIDAS Vs. SIR IBRAHIM RAHIMTULLA
|
November 3, 1931 |
|
MUNDAKATH MATHU Vs. CHALORA ILLATH SANKARAN NAMBUDRIPAD
|
September 21, 1931 |
|
MUNICIPAL BOARD Vs. MTASGHARI JAN
|
November 30, 1931 |
|
MUNICIPAL BOARD Vs. MTRAM SRI
|
February 12, 1931 |
|
MUNICIPAL BOARD Vs. KANDHAIYA LAL
|
June 5, 1931 |
|
MUNICIPAL COUNCIL Vs. KASHI MUNUSWAMI MUDALIAR
|
September 2, 1931 |
|
MUNICIPAL COUNCIL Vs. PALAKKAL VELAYUDHA MENON
|
February 2, 1931 |
|
MUNICIPAL COUNCIL OF VIZAGAPATAM BY ITS CHAIRMAN Vs. TEA DISTRICTS LABOUR ASSOCIATION BY AGENT MRLESLIE SDRIVER
|
September 17, 1931 |
|
MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN Vs. SANGSALI VASUDEVA RAO
|
July 20, 1931 |
|
MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN, M R RY C SAMBASIVA CHETTIAR Vs. KACHI MUNUSWAMI MUDALIAR
|
September 22, 1931 |
|
MUNICIPALITY OF SHOLAPUR Vs. TULJARAM KRISHNASA CHAVAN
|
February 9, 1931 |
|
MURLI DHAR Vs. RAM GOPAL
|
March 11, 1931 |
|
MURLIDHAR NARAYANDAS GUJARATHI Vs. PARMANAND LUCHMANDAS GUJARATHI
|
September 9, 1931 |
|
MUSAMMAT KETKI KUNWAR Vs. BSHEO NARAIN JAFA,
|
April 10, 1931 |
|
MUSAMMAT MOHAMMADI Vs. EMPEROR THROUGH MUNICIPAL BOARD
|
May 18, 1931 |
|
MUSAMMAT MUNNI BIBI ALIAS AMBIKA DEI Vs. TIRLOKI NATH
|
July 6, 1931 |
|
MUSAMMAT SIDDIQ-UN-NISA BIBI Vs. NIZAM UDDIN KHAN
|
July 2, 1931 |
|
MUTHAYYA CHETTIAR Vs. ARRMVARLAKSHMANAN CHETTIAR
|
February 11, 1931 |
|
MUTHUKUMARA PILLAI Vs. THIRUNARAYANA PILLAI
|
April 28, 1931 |
|
MUTHUSWAMI AIYAR Vs. SUBRAMANIA AIYAR
|
August 11, 1931 |
|
N C T CHIDAMBARAM PILLAI Vs. SVSUBRAMANIA AYYAR
|
April 22, 1931 |
|
N CHINNAPPA MUDALY Vs. OFFICIAL ASSIGNEE OF MADRAS AND AS SUCH THE ASSIGNEE OF THE ESTATE AND EFFECTS OF NCJADARAYA MUDALY OF NCHINNAPPA MUDALY AND SONS, AN INSOLVENT
|
September 18, 1931 |
|
NABA KUMAR HAZRA Vs. RADHESHYAM MAHISH
|
May 19, 1931 |
|
NABI MAHOMED Vs. BHAGWAT PRASAD SHUKUL
|
March 25, 1931 |
|
NADIRSHAW J VACHHA Vs. TIMES OF INDIA EMPLOYEES DEATH BENEFIT FUND
|
March 16, 1931 |
|
NAGENBALA DASEE Vs. SRIDAM MAHATO
|
June 18, 1931 |
|
NAGINDAS NARANDAS LAVAR Vs. SOMNATH PREMCHAND LAVAR
|
October 15, 1931 |
|
NAIT RAM Vs. ROSHAN LAL
|
April 10, 1931 |
|
NAJIBULLA SARDAR Vs. HARIMOHAN MITRA
|
May 20, 1931 |
|
NALINAKSHA MAJHI Vs. RAJANI KANTO DAS MOHANTA
|
March 2, 1931 |
|
NALINI SUNDARI DEBYA Vs. NARENDRA CHANDRA LAHIRI
|
September 7, 1931 |
|
NAND GOPAL DAS Vs. BATUK PRASAD GUPTA
|
June 9, 1931 |
|
NANDALAL GANGULI Vs. DASARATHI MUKERJEE
|
December 7, 1931 |
|
NANDULA JAGANNADHAM Vs. GOTETI VIGNESWARADU (DEAD)
|
July 24, 1931 |
|
NANJIBHAI JETHABHAI Vs. POPATLAL SHRIRAJ
|
February 11, 1931 |
|
NAPU Vs. SAN BIBI
|
January 8, 1931 |
|
NARAYAN CHANDRA BANERJEE Vs. KAILASH CHANDRA
|
June 26, 1931 |
|
NARAYANA NAICK Vs. STATE
|
March 12, 1931 |
|
NARAYANDAS SUNDARLAL RATHI Vs. NARAYANDAS HARBHAGAT
|
August 28, 1931 |
|
NARSINGDAS AGARWALA Vs. SHAIK BHORTOO
|
February 9, 1931 |
|
NARSINGRAO SHRINIVASRAO DESAI Vs. SECRETARY OF STATE FOR INDIA
|
December 9, 1931 |
|
NARSINHA NARAYAN CHANDUR Vs. EMPEROR
|
January 21, 1931 |
|
NASARWANJI HORMUSJI CONTRACTOR Vs. JAMSHETJI NAVROJI KAPADIA
|
October 1, 1931 |
|
NATHU LAL Vs. RAGHUBIR SINGH
|
July 8, 1931 |
|
NATHU LAL Vs. BABU RAM
|
December 15, 1931 |
|
NATIONAL BANK OF INDIA LTD Vs. RCNAZIR AND CO
|
September 1, 1931 |
|
NAUNITA KUNWAR Vs. MULLO
|
February 28, 1931 |
|
NAWAB ALI Vs. HANUMAN JUTE MILL
|
April 27, 1931 |
|
NAWAB ALI HAZI Vs. JOINAB BIBI
|
January 27, 1931 |
|
NAWAB MIRZA MOHAMMAD SADIQ ALI KHAN Vs. NAWAB FAKR JAHAN BEGAM
|
October 19, 1931 |
|
NEAMAT SHA Vs. HANUMAN BUKSHA AGARWALLA
|
June 15, 1931 |
|
NEOGI GHOSE AND CO Vs. SARDAR NEHAL SINGH
|
January 27, 1931 |
|
NEW MOFUSSIL COMPANY LIMITED Vs. RUSTOMJI DHANJISHA MEWAWALA
|
December 18, 1931 |
|
NIAZ AHMED Vs. PHUL KUNWAR
|
December 8, 1931 |
|
NIBARAN CHANDRA MUKERJEE Vs. RAI HARENDRA LAL BAHADUR
|
July 8, 1931 |
|
NITYAGOPAL SEN PODDAR Vs. SECYOF STATE
|
August 26, 1931 |
|
NIWASILAL MODI Vs. ROUTHMULL
|
May 19, 1931 |
|
NOTOBORO CHOWDARI MAHAPATRO Vs. DASARI KHAMBAYYA DORA
|
April 9, 1931 |
|
NURJAHAN KHATUN Vs. ASIA KHATUN
|
June 12, 1931 |
|
NURUL HASAN Vs. MTAISHA BI
|
April 21, 1931 |
|
OBLA) SUNDARACHARIAR Vs. NARAYANA AYYAR
|
January 13, 1931 |
|
OFFICIAL ASSIGNEE OF CALCUTTA Vs. FREDERICK LIONEL HARCOURT
|
August 4, 1931 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. FBYRAMSHAW
|
April 27, 1931 |
|
P ALAGIRI SUBBA NAICK Vs. OFFICIAL RECEIVER OF TINNEVELLY REPRESENTED BY AIYAPPA NAICK
|
January 8, 1931 |
|
P K BANERJI, OFFICIAL LIQUIDATOR Vs. MANGAL PRASAD
|
June 11, 1931 |
|
P K SUBRAMANIA AYYAR Vs. EMPEROR
|
February 3, 1931 |
|
P KRISHNA SWAMI SASTRI Vs. SYED AHMED
|
September 23, 1931 |
|
P KRISHNAMACHARIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
November 24, 1931 |
|
P M A M VELLAIYAPPA CHETTY Vs. NATARAJAN
|
July 24, 1931 |
|
P SANKUNI MENON Vs. EMPIRE OF INDIA LIFE ASSURANCE CO LTD
|
March 18, 1931 |
|
P SANKUNNI MENON Vs. EMPIRE OF INDIA LIFE ASSURANCE CO LTDBY THEIR MANAGERS, ALLUM BHARUCHA AND CO
|
March 18, 1931 |
|
P SEENAPPA CHETTY Vs. EMPEROR
|
December 10, 1931 |
|
P V M MUHAIDIN KADER MEERA SAHIB MARAIKKAYAR Vs. PLSLAKSHMANAN CHETTIAR
|
July 31, 1931 |
|
P V S KRISHNAMURTHY PILLAI Vs. PVSSUNDARAMURTHY PILLAI
|
September 21, 1931 |
|
P X D SOUZA Vs. EMPEROR
|
November 26, 1931 |
|
PABNA DHANA BHANDAR CO LTD Vs. PROMODA CHANDRA ROY
|
August 21, 1931 |
|
PADAMPAT SINGHANYA Vs. NARAYANDAS JHUNJHUNWALLA
|
May 21, 1931 |
|
PADARATH TEWARI Vs. DULHIN TAPESHA KUERI
|
December 4, 1931 |
|
PADMALAV ACHARIYA Vs. (SRIMATYIA) FAKIRA DEBYA
|
January 19, 1931 |
|
PAKALA VENKANNA Vs. SRI RAO SWETACHALAPATI RAMAKRISHNA RANGA RAO BAHADUR GARU
|
February 10, 1931 |
|
PALANISWAMI GOUNDAR Vs. ENGLISH AND SCOTTISH CO-OPERATIVE WHOLESALE SOCIETIES LTD
|
November 25, 1931 |
|
PALANIVELU ODAYAR, MINOR, BY GUARDIAN KUNJU ALIAS VIJAYALAKSHMI Vs. OFFICIAL RECEIVER
|
September 2, 1931 |
|
PALIYANKOTAN KURUVAN PARAMBATH VEETIL CHATHU KUTTI NAIR Vs. KUNDAN APPA
|
September 9, 1931 |
|
PANA ANA RANA ARUNACHALLAM PILLAI Vs. GOVINDASWAMI NAICKER
|
September 17, 1931 |
|
PANDIT SALIG RAM Vs. RADHAY SHIAM
|
February 25, 1931 |
|
PANDURANG PUNDLIK SHANBHAG Vs. EMPEROR
|
February 18, 1931 |
|
PAPIAH NAIDU Vs. NAGANATHA SETHUPATHI
|
June 4, 1931 |
|
PARAMAL BHATTI Vs. NARAYANAN NAMBUDRIPAD
|
November 11, 1931 |
|
PARASHRAM MADHAVRAO BHADANEKAR Vs. SECRETARY OF STATE FOR INDIA
|
August 25, 1931 |
|
PARBHOO DAYAL Vs. DWARKA PRASAD
|
November 13, 1931 |
|
PARBHU NARAIN SINGH Vs. JANG BAHADUR
|
January 21, 1931 |
|
PARBHUDAS GIRDHARDAS SHAH Vs. LALLUBHAI KHUSHAL MEHTA
|
September 23, 1931 |
|
PARSHOTAMDAS CHUNILAL SHAH Vs. BHAGUBHAI NATHUBHAI
|
November 25, 1931 |
|
PARSHOTTAM BECHARDAS Vs. KESHAVLAL DALPATRAM
|
September 17, 1931 |
|
PARSOTAM RAM Vs. MANGAL RAM
|
March 31, 1931 |
|
PARSOTIM THAKUR Vs. LAL MOHAR THAKUR
|
March 26, 1931 |
|
PASHUPATI BANERJI Vs. NRIPENDRA NARAYAN SINGHA
|
March 31, 1931 |
|
PATESHWARI PARSAD PAL Vs. JAI KARAN
|
March 31, 1931 |
|
PATEY SINGH Vs. EMPEROR
|
March 19, 1931 |
|
PATTAMMAL Vs. RAMAYYA PILLAI
|
November 24, 1931 |
|
PAUL DE FLONDOR Vs. EMPEROR
|
March 24, 1931 |
|
PAZHANCHERI PANANGAT BLAHAYIL KARNAVAN AND MANAGER KUNJUNNI NAIR (DEAD) Vs. ARAKAL KALAPURAYIL KALLIANI AMMA S CHILDREN ACHUTHA MENON
|
December 2, 1931 |
|
PAZUNDAUNG BAZAAR CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF RANGOON
|
May 19, 1931 |
|
PERIA VEEDU ABDUL MAJID SAHIB Vs. ARUNACHALA MUDALIAR
|
July 29, 1931 |
|
PERIYANAN CHETTY Vs. RAO BAHADUR MRGOVINDA RAO
|
September 2, 1931 |
|
PERURI APPALARAJU Vs. PERURI KRISHNAMURTHY
|
August 19, 1931 |
|
PERVELA RAMAKRISHNIAH Vs. PANDIRI SATYANANDAN
|
November 17, 1931 |
|
PHILIP RANGEL Vs. EMPEROR
|
November 25, 1931 |
|
PIROJSHAW R VAKHARIA Vs. BANDEALLI ISMAIL AND CO
|
December 11, 1931 |
|
PITAM LAL Vs. KALLA RAM
|
March 2, 1931 |
|
PITAMBAR LAIK Vs. MATI LAL LAIK
|
May 12, 1931 |
|
PONDICHERRY RAILWAY CO LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
March 26, 1931 |
|
PONDICHERRY RAILWAY COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
March 2, 1931 |
|
PONDICHERRY RAILWAY COMPANY LTD Vs. COMMISSIONER OF INCOME- TAX
|
March 26, 1931 |
|
POONA BANK LTD Vs. KACHHI DASA OSWAL JAIN TEMPLE
|
January 20, 1931 |
|
PORAN LAL Vs. RUP CHAND
|
April 1, 1931 |
|
PRABASHINEE DEBI Vs. RASIKLAL BANERJI
|
May 14, 1931 |
|
PRAGILAL KANHAIYA LAL Vs. RATAN LAL MATHRA PRASAD
|
February 12, 1931 |
|
PRAMATHA CHANDRA KAR Vs. BHAGWANDAS MADANLAL
|
March 13, 1931 |
|
PRAYAG SHAHA SAHEB RAM Vs. DWIJAPADA ROY
|
June 30, 1931 |
|
PREM NARAIN Vs. RAM CHARAN
|
November 30, 1931 |
|
PREM NARAIN Vs. GANGA RAM
|
February 11, 1931 |
|
PREM NARAYAN Vs. JHADO
|
January 31, 1931 |
|
PREMJI HURJI AND CO Vs. PREMJI PANNALAL
|
August 8, 1931 |
|
PRESIDENT, DISTRICT BOARD Vs. ADAM GHANI ROWTHER
|
November 12, 1931 |
|
PRIYANATH CHAKRAVARTY Vs. KALICHARAN CHAKRAVARTY
|
January 27, 1931 |
|
PROBODH CHANDRA GUHA Vs. CORPORATION OF CALCUTTA
|
February 9, 1931 |
|
PROFULLA KUMAR SARKAR Vs. EMPEROR
|
March 3, 1931 |
|
PROKASH CHANDRA DAS Vs. RAJENDRA NATH DAM
|
February 23, 1931 |
|
PROMATHA NATH MITTRA Vs. GOSTHA BEHARI SEN
|
November 24, 1931 |
|
PROPRIETARY ARTICLES TRADE ASSOCIATION Vs. ATTORNEY GENERAL OF CANADA
|
January 29, 1931 |
|
PUBLIC PROSECUTOR Vs. MAYANDI NADAR
|
November 4, 1931 |
|
PULIKEEZHA VARIYATH GOPALA MENON Vs. VENGALIL VILAKAMATATHIL RAMAN MENON
|
November 3, 1931 |
|
PULLI GOUNDAN Vs. KUMARASAMI GOUNDAN
|
September 3, 1931 |
|
PUNDLIK VITHOBA Vs. GANPAT AND ANOTHER
|
November 27, 1931 |
|
PURNA CHANDRA SUTRADHAR Vs. MTSABURI BEWA
|
February 26, 1931 |
|
PURUSHOTAMA RATHO Vs. BRUNDAVANA DASS
|
January 29, 1931 |
|
PUTTAGUNTA RAMAKOTAYYA Vs. PUTTAGUNTA SUNDARARAMAYYA
|
April 1, 1931 |
|
PUTTU LAL Vs. EMPEROR
|
May 26, 1931 |
|
PUTTULAL Vs. RAJ NARAIN
|
January 28, 1931 |
|
PYARELAL GOKULPRASAD Vs. EMPEROR
|
November 19, 1931 |
|
R M RAMASWAMY CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
September 1, 1931 |
|
R N SAMUVIER Vs. RNRAMASUBBIER
|
January 8, 1931 |
|
RABINDRA NATH MANDAL Vs. CHANDI CHARAN MANDAL
|
March 13, 1931 |
|
RADHA BALLAB Vs. DEOKI NANDAN
|
July 1, 1931 |
|
RADHA GOBINDA DEB Vs. GIRIJA PRASANNA MOOKHERJEE
|
April 21, 1931 |
|
RADHA KRISHNA Vs. RAM NARAIN
|
January 19, 1931 |
|
RADHA KRISHNA DAS Vs. BENI MADHAB DAS
|
September 2, 1931 |
|
RADHA MOHAN DATT, SILK MERCHANT Vs. ABBAS ALI BISWAS
|
February 3, 1931 |
|
RADHA NATH CHAKRABARTI Vs. NAGENDRA NATH CHAKRABARTI
|
March 11, 1931 |
|
RADHAKISSEN CHAMARIA Vs. DURGAPRASAD CHAMARIA
|
March 26, 1931 |
|
RADHARAMAN SAHA Vs. EMPEROR
|
March 2, 1931 |
|
RAGHU LAL Vs. BABU ARJUN SINGH
|
March 11, 1931 |
|
RAGHUBANS NARAIN SINGH Vs. KHUB LAL SINGH
|
May 12, 1931 |
|
RAGHUBIR SARAN Vs. HORI LAL
|
January 20, 1931 |
|
RAGHUBIR SINGH Vs. GOKUL SINGH
|
February 25, 1931 |
|
RAGHUNANDAN CHAUBE Vs. BHUWAL TEWARI
|
December 8, 1931 |
|
RAGHUNANDAN PRASAD Vs. EMPEROR
|
March 16, 1931 |
|
RAGHUNANDAN RAM SAHU Vs. MAHANTH RAMSUNDER DAS
|
March 16, 1931 |
|
RAGHUNATH BARAEI Vs. JAINARAIN BARAIE
|
June 25, 1931 |
|
RAGHUNATH PRASAD Vs. JWALA PRASAD
|
March 2, 1931 |
|
RAGHUNATH PRASAD Vs. JWALA PRASAD
|
December 23, 1931 |
|
RAGHUNATH TEWARI Vs. BUDHOO RAM TEWARI
|
March 20, 1931 |
|
RAI RAJENDRA KUMAR GHOSH BAHADUR Vs. RASH BEHARI MANDAL
|
February 27, 1931 |
|
RAJ KUMAR GOBINDA NAEAYAN SINGH Vs. SHAM LAL SINGH
|
January 15, 1931 |
|
RAJA BHUPENDRA NARAYAN SINHA Vs. RAJESWAR PROSAD BHAKAT
|
March 24, 1931 |
|
RAJA KIRTYANAND SINGH Vs. RAJA PRITHI CHAND LAL CHAUDHURY
|
November 22, 1931 |
|
RAJA RAM Vs. GOPI NATH
|
April 2, 1931 |
|
RAJA RESHEE CASE LAW Vs. JARILAL MAHAPATRA
|
June 15, 1931 |
|
RAJAGOPALASWAMI NAICKEN Vs. PALANISWAMI CHETTIAR ALIAS PONNUSWAMI CHETTIAR
|
August 3, 1931 |
|
RAJAH OF VIZIANAGRAM Vs. PADALA APPALASWAMI
|
March 26, 1931 |
|
RAJANI MANDAL Vs. DIGINDRA MOHAN BISWAS
|
June 23, 1931 |
|
RAJATULLYA PAIKAR Vs. KHUDA KARIGAR
|
May 21, 1931 |
|
RAJENDRA KUMAR GHOSE Vs. RASH BEHARI MANDAL
|
February 27, 1931 |
|
RAJENDRA KUMAR ROY Vs. BAL GOVINDA TEWARI
|
August 12, 1931 |
|
RAJENDRA NATH DAS Vs. CHAIRMAN, JESSORE DISTRICT BOARD
|
August 11, 1931 |
|
RAJENDRA NATH KANRAR Vs. KAMAL KRISHNA KUNDU CHOWDHURY
|
December 18, 1931 |
|
RAJENDRA PROSAD Vs. PANNA LAL-CHAMPA LAL
|
July 16, 1931 |
|
RAJESHWAR Vs. MT. RUKHMA
|
August 20, 1931 |
|
RAJESWAR PROSAD BHAKAT Vs. RAJANI NATH BANERJEE
|
February 6, 1931 |
|
RAJKUMAR SEN CHOUDHURY Vs. RAM SUNDAR SHAHA
|
December 15, 1931 |
|
RAM BHAROSE Vs. GANGA SINGH
|
July 9, 1931 |
|
RAM CHANDRA BRIJ LAL Vs. MANOHAR DAS RAM PRASAD
|
April 16, 1931 |
|
RAM CHARAN TRIPATHI Vs. MADAN MOHAN JANA
|
April 23, 1931 |
|
RAM CHARITTER MISIR Vs. SURAJ TELI
|
March 18, 1931 |
|
RAM DAS Vs. HABIB ULLAH
|
April 16, 1931 |
|
RAM DHANI RAM Vs. RAM RIKH SINGH
|
January 27, 1931 |
|
RAM DIHAL LAL Vs. LAKHPAT LAL
|
November 27, 1931 |
|
RAM GHULAM Vs. EMPEROR
|
March 8, 1931 |
|
RAM GOPAL ADHIKARI Vs. EMPEROR
|
January 6, 1931 |
|
RAM HARAKH Vs. JAGAR NATH
|
April 8, 1931 |
|
RAM JATAN Vs. BISHUNATH
|
August 23, 1931 |
|
RAM KARAN SINGH Vs. RAM DAS SINGH
|
August 4, 1931 |
|
RAM KHELAWAN Vs. SHEO NANDAN
|
December 7, 1931 |
|
RAM KHELAWAN KOERI Vs. BISHWANATH PRASAD
|
February 18, 1931 |
|
RAM KINKAR HAZRA Vs. HARERAM HAZRA
|
June 25, 1931 |
|
RAM KISHAN Vs. (RADEHY LAL) GOPINATH
|
July 2, 1931 |
|
RAM KISHEN Vs. RADHEY LAL
|
July 2, 1931 |
|
RAM KRISHNA MURAJI Vs. RATAN CHAND
|
February 27, 1931 |
|
RAM LAL Vs. MAHOMED FAIYAZ ALI KHAN
|
March 16, 1931 |
|
RAM LOCHAN NAIK Vs. (SRI THAKURJI) ASTHAPAT THAKURDWARA
|
May 13, 1931 |
|
RAM NARAIN SAHU Vs. MTMAKHNA
|
December 1, 1931 |
|
RAM NARESH RAI Vs. EMPEROR
|
June 15, 1931 |
|
RAM PHAL Vs. EMPEROR
|
July 17, 1931 |
|
RAM PRASAD Vs. SHIVA KUMAR
|
April 24, 1931 |
|
RAM RAIKHA MISIR Vs. LALLU MISIR
|
January 20, 1931 |
|
RAM RAJ PANDEY Vs. HAR PRASAD
|
June 11, 1931 |
|
RAM RANJAN MALLIK Vs. SECRETARY OF STATE
|
March 12, 1931 |
|
RAM SANEHI LAL Vs. JANKI PRASAD
|
May 19, 1931 |
|
RAM SARAN DAS Vs. YUDHISHTAR PRASAD
|
April 8, 1931 |
|
RAM SUMERAN DAS Vs. KODAI DAS
|
February 26, 1931 |
|
RAMA AIYAR Vs. SPDAS GUPTA
|
December 8, 1931 |
|
RAMABAI NILKANTHRAO NADKARNI Vs. DATTATRAYA BALAJI NADKARNI
|
July 29, 1931 |
|
RAMALINGA SETHUPATHI AMBALAM Vs. ANDIAPPAN AMBALAM
|
March 25, 1931 |
|
RAMANLAL SHANTILAL Vs. CHUNILAL DAMODARDAS
|
September 28, 1931 |
|
RAMASAMY PADAYACHY Vs. THIRUVENGADA PADAYACHY
|
September 21, 1931 |
|
RAMCHANDRA Vs. RAMCHANDRA
|
March 5, 1931 |
|
RAMCHANRA SHANKAR RAJGURU Vs. ANANDIBAI MAHADEV PANDIT
|
October 2, 1931 |
|
RAMENDRA CHANDRA RAY Vs. EMPEROR
|
February 11, 1931 |
|
RAMESHWAR DAYAL Vs. OM PRAKASH
|
March 9, 1931 |
|
RAMESHWAR PRASAD Vs. EMPEROR
|
February 28, 1931 |
|
RAMGOPAL SHRIRAM Vs. SHIVNARAYAN RAMDAYAL
|
September 23, 1931 |
|
RAMJASH AGARVALLA Vs. ORR, DIGNAM AND CO
|
March 5, 1931 |
|
RAMJI BODH SHUKUL Vs. MTMANTORNA
|
May 7, 1931 |
|
RAMJI DAS AIYAR, THROUGH HIS AUTHORISED AGENT P V SUBRAMANIA AIYAR Vs. ANAINAR ROWTHEN ALIAS NMNAINAR ROWTHEN
|
March 24, 1931 |
|
RAMJI DAS MAHANT BAVAJEE, MATATHIPATHI OF UDASI MUTT Vs. KUMARAKALATHI MUDALI
|
July 13, 1931 |
|
RAMKRISHNA BHAI THAKUR Vs. JDDAVAR
|
November 27, 1931 |
|
RAMLAL Vs. EMPEROR
|
June 30, 1931 |
|
RAMLAL HARIRAM Vs. RATANLAL BALCHAND
|
July 10, 1931 |
|
RAMNARAYAN PREMSUKHDAS Vs. GANESH GHASIRAM
|
February 8, 1931 |
|
RAMNATH CHUNILAL Vs. GRANDHI SATTIRAZU
|
February 3, 1931 |
|
RANGANATHA AYYANGAR Vs. RRAJAGOPALA AYYANGAR
|
August 21, 1931 |
|
RANGPUR RAIYAT BANK LTD Vs. HESABUDDIN
|
January 30, 1931 |
|
RAOJI Vs. CHATURBHUJ
|
March 13, 1931 |
|
RASU PILLAI Vs. VAITHILINGA MUTHIRIAN
|
February 18, 1931 |
|
RATANBAI Vs. GHASHIRAM GANGABISAN WANI
|
February 11, 1931 |
|
RATANLAL KHUSHALRAI Vs. BRIJMOHAN PRALHADKA
|
March 2, 1931 |
|
REGISTERED JESSORE LOAN CO LTD Vs. SHAILAJANATH ROY CHAUDHURI
|
July 24, 1931 |
|
RISAL SINGH Vs. FAQIRA SINGH
|
May 14, 1931 |
|
RIVER STEAM NAVIGATION CO LTD Vs. JAMUNADAS RAM KUMAR
|
June 12, 1931 |
|
RM V VAITHIANATHA AIYAR Vs. KOCHI SVAITHIANATHA AIYAR
|
July 22, 1931 |
|
RM V VAITHINATHA AIYAR Vs. KOCHI SVAITHINATHA AIYAR
|
July 22, 1931 |
|
RUSTOMJI AND GINWALA Vs. FAZAL RAHIM
|
July 3, 1931 |
|
S P A ANNAMALAY CHETTY Vs. B A THORNHILL
|
May 19, 1931 |
|
S R M A R RAMANATHAN, CHETTIAR Vs. HON BLE RAJAH SIR ANNAMALAI CHETTIAR
|
August 26, 1931 |
|
S R M RAMASWAMI CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
February 18, 1931 |
|
S RAMAKRISHNA PILLAI Vs. TIRUNARAYANA PILLAI AND NINE ORS
|
February 25, 1931 |
|
S S A S MUTTAYYA CHETTIAR Vs. PERIATAMBI TEVAN
|
July 31, 1931 |
|
S S LEOPOLD L D Vs. HOCHELAGA STEAMSHIP CO , LTD
|
December 4, 1931 |
|
S VIJIARAGHAVALU NAIDU Vs. MRAJAMANI AYYAR
|
February 11, 1931 |
|
S WAZIR MOHAMMAD Vs. BENGAL NAGPUR RYCO LTD
|
July 10, 1931 |
|
SABIR HUSAIN KHAN Vs. JAN MOHAMMAD
|
April 15, 1931 |
|
SADASHIV VISHNU SONAR Vs. SAKHARAM RAGHUNATH SONAR
|
October 15, 1931 |
|
SADASHIVAPPA GANGAPPA Vs. SANGAPPA CHANVIRAPPA MAHAMADKOTI
|
February 12, 1931 |
|
SAHU KALYAN DAS Vs. MUNICIPAL BOARD
|
June 24, 1931 |
|
SAILENDRA NATH PALIT Vs. SYED HADE KAZA
|
July 7, 1931 |
|
SAILESH CHANDRA LAHIRI Vs. NEHAL CHAND MARWARI
|
April 22, 1931 |
|
SAIYID RASHID AHMAD Vs. MT ANISA KHATUN
|
November 19, 1931 |
|
SAKARBHAI HUKAMCHAND Vs. RAMNIKLAL KESHAVLAL
|
July 21, 1931 |
|
SAKHARAM SATU SALUNKHE Vs. SHAMRAO MARUTI SALUNKHE
|
September 18, 1931 |
|
SALI SHEIKH Vs. EMPEROR
|
June 4, 1931 |
|
SALUBAI GANESH HATWALNE Vs. KESHAVRAO VASUDEO KORTIKAR
|
August 11, 1931 |
|
SAMARAPURI CHETTI Vs. CORPORATION OF MADRAS
|
January 30, 1931 |
|
SANGANGAUDA FAKIRGAUDA Vs. HANMANTGAUDA SANGANGAUDA
|
April 7, 1931 |
|
SARAJ BHUSAN GHOSH Vs. DEBENDRA NATH GHOSH
|
May 20, 1931 |
|
SARAJUBALA DEVI Vs. OBAIDULLA
|
February 10, 1931 |
|
SARANGAPANI AYYANGAR Vs. PICHU AYYAR
|
February 11, 1931 |
|
SARDARMAL SERAOGI Vs. JAHARMAL CHIRANJILAL
|
August 25, 1931 |
|
SARJU Vs. EMPEROR
|
September 30, 1931 |
|
SARJU PRASAD Vs. MAHADEO PRASAD
|
May 11, 1931 |
|
SARJU PRASAD Vs. RAMSARAN LAL
|
January 27, 1931 |
|
SASHADHAR ACHARJYA Vs. CHARLES TEGART
|
July 7, 1931 |
|
SASHADHAR ACHARJYA Vs. SIR CHARLES TEGART
|
May 22, 1931 |
|
SASHADHAR ACHARJYA Vs. SIR CHARLES TEGART
|
March 6, 1931 |
|
SASHADHAR ACHARJYA Vs. CHARLES TEGART
|
June 22, 1931 |
|
SASHI KANTHA ACHARJEE Vs. PROMODE CHANDRA ROY
|
August 24, 1931 |
|
SASI BUSHAN DAS Vs. RAM CHANDRA DAS
|
January 26, 1931 |
|
SASI SEKHAR SEN Vs. BIR BIKRAM KISHORE MANIKYA
|
May 1, 1931 |
|
SAT ROHAN PRASAD TEWARI Vs. BHARATH PRASAD MAN TEWARI
|
April 15, 1931 |
|
SATHAPPA CHETTIAR Vs. CRAMACHANDRA NAIDU, EDITOR AND PUBLISHER, TAMIL NADU, BROADWAY
|
September 14, 1931 |
|
SATYA CHARAN LAW Vs. RAI MOHAN SIL DAS
|
August 11, 1931 |
|
SATYA NIDHAN BANERJI Vs. MDHAZABBUR ALI KHAN
|
May 6, 1931 |
|
SATYENDRA NATH RAI CHAUDHURY Vs. FULSOM BIBI
|
April 21, 1931 |
|
SAVITRI RAMAYYA HEGDE Vs. HOLEBASAPPA MURGEPPA
|
September 21, 1931 |
|
SAWANTA Vs. EMPEROR
|
August 17, 1931 |
|
SEAMUDDIN MOLLA Vs. MOHADEB MONDAL
|
June 30, 1931 |
|
SECRETARY OF SATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SALEM Vs. RNARAYANASWAMI CHETTIAR
|
August 11, 1931 |
|
SECRETARY OF STATE Vs. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LTD
|
March 20, 1931 |
|
SECRETARY OF STATE Vs. BASANT RAI
|
July 3, 1931 |
|
SECRETARY OF STATE FOR INDIA Vs. HINDUSTAN CO-OPERATIVE SOCIETY, LIMITED
|
March 28, 1931 |
|
SECRETARY OF STATE FOR INDIA Vs. GORDHANDAS MOHANLAL PARIKH
|
February 19, 1931 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. FIRM HARNARAIN BENGAL CHAND BILANGANJ AGRA
|
January 20, 1931 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY LIMITED
|
March 30, 1931 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. TATYASAHEB YESHWANTRAO HOLKAR
|
December 11, 1931 |
|
SECY OF STATE Vs. (CHOWDHURY) BISWAMBHUR DAS, PROHORAJ MAHAPATRA
|
December 22, 1931 |
|
SECY OF STATE Vs. GORANTLA RAGHAVULU
|
February 25, 1931 |
|
SECY OF STATE Vs. FHARNARAIN CHAND BILANGAJ
|
January 20, 1931 |
|
SECY OF STATE Vs. DHOKALMAL MAHADEB LAL
|
May 25, 1931 |
|
SECY OF STATE Vs. HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY, LTD
|
August 18, 1931 |
|
SECY OF STATE Vs. GOLABRAI PALIRAM
|
April 16, 1931 |
|
SECY OF STATE Vs. SANNIDHIRAJU SUBBARAYUDU
|
November 27, 1931 |
|
SECY OF STATE Vs. FIRM FAZALUDDIN BADRUDDIN
|
April 2, 1931 |
|
SECY OF STATE Vs. FIRM GIRDHARI LAL SHAMBHU NATH
|
July 16, 1931 |
|
SENAJI KAPURCHAND Vs. PANNAJI DEVICHAND
|
August 31, 1931 |
|
SENGODA GOUNDAN Vs. VAYYAPURI GOUNDAN
|
May 12, 1931 |
|
SHADI LAL Vs. JAGDAMBA SAHAI
|
April 21, 1931 |
|
SHAHEBALI SHEIKH Vs. EMPEROR
|
January 30, 1931 |
|
SHAIKH FAQIR BAKHSH Vs. MURLI DHAR
|
January 13, 1931 |
|
SHAKIR HUSAIN Vs. CHANDOO LAL
|
July 22, 1931 |
|
SHAMBHU Vs. EMPEROR
|
November 2, 1931 |
|
SHAMBHUSING SUJANSING THAKOR Vs. MANUAL VADILAL GANDHI
|
July 9, 1931 |
|
SHAMRAO RAMOHANDRA JADHAV Vs. MALKARJUN APPARAO MANTHALKAR
|
January 16, 1931 |
|
SHAMSUDDIN Vs. ALLAUDDIN
|
June 11, 1931 |
|
SHANKAR Vs. DAOOJI MISIR
|
March 10, 1931 |
|
SHANKAR BALCHAND MARWADI Vs. HIRALAL BALCHAND MARWADI
|
January 12, 1931 |
|
SHANKAR LAL Vs. DAMODAR DAS
|
March 9, 1931 |
|
SHANKAR NARAYAN TIMMANNA Vs. PUTTU BHATTA MANJU BHATTA
|
August 20, 1931 |
|
SHANKAR YESU KARGUTKAR Vs. HHKHEM SAWANT
|
June 22, 1931 |
|
SHANTI LAL Vs. TARA CHAND MADAN GOPAL
|
July 13, 1931 |
|
SHANTILAL Vs. RAM GOPAL
|
December 21, 1931 |
|
SHARIFUL HASAN Vs. LACHMI NARAIN
|
March 23, 1931 |
|
SHEIKH ABDULLA Vs. EMPEROR
|
June 24, 1931 |
|
SHEIKH YUSUF Vs. JYOTISH CHANDRA BANERJEE
|
July 29, 1931 |
|
SHEO BALAK SINGH Vs. MAHABIR SINGH
|
April 23, 1931 |
|
SHEO NATH SINGH Vs. LALA BANSIDHAR
|
March 11, 1931 |
|
SHEO PUJAN UPADHIYA Vs. BHAGWAT PRASAD SINGH
|
December 23, 1931 |
|
SHEO TAHAL RAM Vs. BINAEK SHUKUL
|
March 19, 1931 |
|
SHEOBANS RAI Vs. SHAH MADHO LAL
|
March 30, 1931 |
|
SHEOTAHAL DUBE Vs. LAL NARAIN PRASAD CHAND
|
April 10, 1931 |
|
SHER SINGH Vs. JITENDRANATH SEN
|
May 12, 1931 |
|
SHIAM LAL Vs. ABDUL SALAM
|
April 24, 1931 |
|
SHIV DAYAL Vs. PUTTO LAL
|
December 15, 1931 |
|
SHIVAPPA RUDRAPPA TENGINKAI Vs. RUDRAVA CHANBASAPPA
|
September 23, 1931 |
|
SHIVSANGAPPA IRSANGAPPA KUPPASAD Vs. MUCHKHANDEPPA IRSANGAPPA KUPPASAD
|
July 8, 1931 |
|
SHIWAJI Vs. RATIRAM
|
January 28, 1931 |
|
SHRI SHARADA PEETH MATH Vs. SHRI RAJRAJESHVARASHRAM
|
November 3, 1931 |
|
SIKANDAR ALI Vs. KUSHAL CHANDRA SARMA
|
August 3, 1931 |
|
SIVASAMI ODAYAR Vs. CRSUBRAMANIA AIYAR
|
August 18, 1931 |
|
SM KALYANI DASSI Vs. GANESH CHANDRA SREEMANY
|
June 8, 1931 |
|
SM KAMALA MAYEE DASI Vs. NIBARAN CHANDRA PRAMANIK
|
June 9, 1931 |
|
SM MASUDA KHATUN BIBI Vs. MAHOMED EBRAHIM
|
June 2, 1931 |
|
SM SONAHANNESSA Vs. ABDUL HAMID
|
January 20, 1931 |
|
SM TAYEFA KHATUN CHOUDHURANI Vs. SURENDRA KUMAR SEN RAI
|
March 12, 1931 |
|
SOHAN PAL Vs. MUSATAFA HUSSAIN
|
December 21, 1931 |
|
SOMANATHA SWAYI Vs. KARJI ANANTA PATNAIK
|
July 27, 1931 |
|
SOMESHWAR RAJARAM BHAT Vs. MANILAL BHAILAL PATEL
|
September 23, 1931 |
|
SOUDHAMINI DAS GUPTA Vs. SATISH CHANDRA DAS
|
August 31, 1931 |
|
SOUTH INDIAN RAILWAY CO LTD BY ITS AGENT Vs. VMSPBROTHERS BY ONE OF ITS PROPRIETORS, MUHAMMAD MUSTHAFA ROWTHER
|
November 6, 1931 |
|
SOWKABAI PANDHARINATH RAJAPURKAR Vs. SIR TUKOJIRAO HOLKAR
|
September 10, 1931 |
|
SREE RAJAH VASI REDDI SRICHANDRA MOULESWARA PRASADA BAHADUR, ZAMINDAR GARU Vs. SECRETARY OF STATE FOR INDIA INCOUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA AT MASULIPATAM
|
April 16, 1931 |
|
SRI ISWARANANDA BHARATHI SWAMI OF EDNIR MUTT Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS BY ITS SECRETARY
|
March 4, 1931 |
|
SRI RAJA SOBHANADRI APPA RAO BAHADUR Vs. SRI RAJA PARTHASARATHI APPA RAO SAVAI ASWA RAO BAHADUR
|
August 11, 1931 |
|
SRI RAJAH RAO VENKATAKUMARA MAHIPATHI SURYA RAO BAHADUR GARU, THE MAHARAJA OF PITTAPURAM Vs. GOKULDOSS GOVERDHANADOSS
|
March 3, 1931 |
|
SRIJUKTA SARAJU BALA DEBI Vs. SRIMATI JYOTIRMOYEE DEBI
|
April 14, 1931 |
|
SRIMATH JAGATHGURU SRINGERI SRI SATCHITHANANTHA CHANDRASEKHARA BHARATI SWAMIGAL BY AGENT T C NATARAJA MUDALI Vs. CPDURAISWAMI NAIDU (DEAD)
|
January 6, 1931 |
|
SRINIVASA AIYAR Vs. AMMANI AMMAL
|
February 24, 1931 |
|
STEAMSHIP EURANA Vs. BURRARD INLET TUNNEL AND BRIDGE CO
|
January 13, 1931 |
|
SUBA GOBIND RAI Vs. MTANAR KOER
|
January 7, 1931 |
|
SUBBARATHNAMMAL Vs. SESHACHALAM NAIDU
|
March 26, 1931 |
|
SUBBARATNAMMAL Vs. SESHACHALA NAIDU
|
February 18, 1931 |
|
SUBBIAH KONE Vs. KANDASWAMI KONE
|
November 5, 1931 |
|
SUBRAMANIA CHETTIAR Vs. SANKARA VELAYUDAM CHETTIAR
|
August 3, 1931 |
|
SUDESHWARI PRASAD NARAIN SINGH Vs. PALJHAN DUBE
|
January 7, 1931 |
|
SUDRA NADAN Vs. ANNAMALAI (DEAD)
|
January 21, 1931 |
|
SUJANSINGH Vs. SADASHEORAO DAMODHAR RAO
|
December 23, 1931 |
|
SUKH CHAND HALDAR Vs. JAJNESWAR MANDAL
|
June 16, 1931 |
|
SULTAN AHMAD Vs. EMPEROR
|
March 14, 1931 |
|
SULTAN MIYA Vs. AJIBAKHATOON BIBI
|
June 30, 1931 |
|
SUMERMULL SURENA Vs. BANSILAL ABIRCHAND
|
June 24, 1931 |
|
SUNA PANA CHENA VOONA SEVUGAN CHETTY Vs. KOOVANNA KANA NANA KANA KANNAPPA CHETTY (DIED)
|
January 9, 1931 |
|
SUNDER LAL Vs. EMPEROR
|
September 21, 1931 |
|
SUNDRABAI HANMANTRAO KULKARNI Vs. HANMANT GURUNATH KULKARNI
|
December 18, 1931 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JJANDREWS
|
June 19, 1931 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. PURNA CHANDRA DAS
|
May 19, 1931 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LUDUR CHANDRA DAS
|
December 22, 1931 |
|
SUPPAN CHETTI Vs. YEGNANARAYANA AYYAR
|
September 23, 1931 |
|
SURAJ AND SONS Vs. JOBRIN
|
May 4, 1931 |
|
SURAJMAL Vs. KASHI PRASAD
|
September 26, 1931 |
|
SURENDRA MOHAN RAI CHOUDHURY Vs. MOHENDRA NATH BANERJEE
|
August 6, 1931 |
|
SURENDRA NATH BHATTACHARJEE Vs. POLICE SERGEANT
|
May 19, 1931 |
|
SURENDRA NATH BHATTACHARJEE Vs. BASANTA CHANDRA BHATTACHARJEE
|
March 3, 1931 |
|
SURENDRA NATH GOSWAMI Vs. EMPEROR
|
September 18, 1931 |
|
SURENDRA NATH MAITY Vs. SUSIL KUMAR CHAKRABARTY
|
March 20, 1931 |
|
SURJA KANTA DAS Vs. JOGENDRA NATH DUTTA
|
September 3, 1931 |
|
SURYA KUMAR MITRA Vs. MUNSHI NOABALI
|
March 9, 1931 |
|
SWAMI PARMARATH GIR Vs. RAMSARUP SINGH ALIAS TRIGUNANAND
|
December 16, 1931 |
|
SWARATH DHOBI Vs. MTGHURKI
|
January 26, 1931 |
|
SYED AHMAD Vs. HEBARLOW
|
December 7, 1931 |
|
SYED IBNE HASAN Vs. DIN DAYAL
|
February 12, 1931 |
|
SYED MUHAMMAD ROWTHER Vs. SUNDARA MUDALIAR
|
March 30, 1931 |
|
T A MAHOMMAD NAINA ROWTHER Vs. MUHAMMAD HEHIYA ROWTHER
|
September 4, 1931 |
|
T RAJARAM MEHTA Vs. NARAYANASAMI NAIDU
|
April 8, 1931 |
|
T S RAMASWAMI AIYAR Vs. MARANGASWAMI AIYAR
|
March 31, 1931 |
|
T S RAMASWAMI IYENGAR, OFFICIAL RECEIVER OF MADURA Vs. CHINNATHAMBI KONE
|
July 30, 1931 |
|
T S SITARAMA AYYAR Vs. GRAMANUJA MUDALIAR
|
April 8, 1931 |
|
TALLAPRAGADA SADASIVARAYUDU Vs. CHOPPARA VENKATASWAMI
|
November 19, 1931 |
|
TAMLUK TRADING AND MANUFACTURING CO LTD Vs. NABADWIPCHANDRA NANDI
|
May 22, 1931 |
|
TARA KUMARI Vs. CHANDRA MAULESHWAR PRASAD SINGH
|
July 31, 1931 |
|
THAKUR HAR PRASAD SINGH Vs. JUDGES OF THE HIGH COURT
|
February 24, 1931 |
|
THAKUR PRASAD Vs. KANHYA LAL BHARGAVA
|
May 18, 1931 |
|
THE CANADIAN PACIFIC RAILWAY COMPANY Vs. KING
|
February 19, 1931 |
|
THE RIPON PRESS AND SUGAR MILL CO LIMITED, BELLARY Vs. V GOPAL CHETTI
|
July 28, 1931 |
|
THIRUVENGADAM PILLAI Vs. PGNANASAMBANDAM PILLAI
|
January 28, 1931 |
|
THOPPAI VENKATARAMA AIYAR Vs. AGOVINDARAJALU AIYAR
|
February 12, 1931 |
|
TINKARHI DASEE Vs. NARENDRANATH MUKHERJI
|
June 25, 1931 |
|
TIRUPPARANKUNDARAM ETC, MADURA DEVASTHANAMS Vs. ALIKHAN SAHIB
|
May 12, 1931 |
|
TRAILOKYANATH DAS Vs. EMPEROR
|
April 1, 1931 |
|
TRIPTI PROKAS NANDY Vs. BISESWAR LAL MARWARI
|
September 1, 1931 |
|
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. MTMEHERUNNESSA KHATUN
|
April 24, 1931 |
|
TULSHI PRASAD Vs. MATHURA PRASAD
|
March 11, 1931 |
|
TULSHI PRASAD Vs. LDIP PRAKASH
|
March 9, 1931 |
|
TURNER MORRISON AND COMPANY, LTD Vs. MONMOHAN CHOWDHURY
|
July 28, 1931 |
|
U K MITRA Vs. CORPORATION OF CALCUTTA
|
February 9, 1931 |
|
U LATCHAYYA Vs. GSEETHAMMA
|
September 28, 1931 |
|
U PO LEIN Vs. MA HUIN HLAING
|
July 28, 1931 |
|
UMAPADA TRIVEDI Vs. HARIPADA SAHA
|
March 24, 1931 |
|
UMAR ALI Vs. ASMAT ALI
|
January 14, 1931 |
|
UNITED STATES SHIPPING BOARD Vs. SHIP ST ALBANS
|
January 26, 1931 |
|
UNITHALI RAMUTTI Vs. KUTTALA PADMANABHAN CHETTI
|
December 2, 1931 |
|
UPADRASTA LATCHAYYA Vs. GUDAPARTI SEETHAMMA
|
September 28, 1931 |
|
UPENDRANATH GALOWA Vs. HEMCHANDRA KOLEY
|
February 27, 1931 |
|
V ALAGARSAMI NAIDU Vs. KATHIA GOUNDAN
|
April 10, 1931 |
|
V E R SUBBARAYA CHETTIAR Vs. SELLAMUTHU ASARI
|
August 28, 1931 |
|
V K KUNJU KOMBI ACHAN Vs. AMMU ALIAS PARVATHI NEITHIAR
|
August 19, 1931 |
|
V V R FIRM Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1931 |
|
VADDE VENKATASWAMI Vs. BOMMARAJU VENKATA SUBBAYYA
|
September 14, 1931 |
|
VALLURI RAMANAMMA Vs. MARINA VIRANNA
|
February 13, 1931 |
|
VASAMSETTI SWAMI Vs. (GUNDALATTULLA) TATAYYA
|
April 7, 1931 |
|
VATSALABAI VINAYAK NIMKAR Vs. VASUDEV VISHNU MUSALE
|
June 26, 1931 |
|
VELANKAYALA CHENDRAYYA Vs. BOBBILI APPALAMMA
|
November 19, 1931 |
|
VELLATHUSSERI CHAKKALA KUMPIL PANKUNNI MENON Vs. VELLATHUSSERI CHAKKALA KUMPIL RAMAN MENON
|
March 11, 1931 |
|
VELLAYAN CHETTY Vs. APBALAKRISHNA NADAR
|
April 8, 1931 |
|
VENILAL CHHAGANLAL Vs. VIRCHAND KHUMCHAND SHAH
|
October 12, 1931 |
|
VENKAT RAO Vs. NAMDEO
|
June 29, 1931 |
|
VENKATACHALA GOUNDAN Vs. EMPEROR
|
September 18, 1931 |
|
VENKATACHALAM CHETTI Vs. RAMASWAMI SERVAI (DEAD)
|
September 18, 1931 |
|
VENKATARAMA AYYAR Vs. SOMASUNDARA VANDAYAR
|
August 11, 1931 |
|
VERAJLAL MULJEE Vs. SECYOF STATE
|
August 17, 1931 |
|
VIJIARAGHAVA PILLAI Vs. PONNAMMAL
|
September 22, 1931 |
|
VISHWAS BALWANT DAVARE Vs. BHALOHANDRA GANESH THAKAR
|
March 30, 1931 |
|
VISWANATHA AIYAR Vs. CHIMMUKUTTI AMMA
|
July 24, 1931 |
|
VITHOBA Vs. RAMJI
|
August 29, 1931 |
|
VYRAPERUMAL MUDALIAR Vs. KALAGAPPA MANIAGARAR
|
September 2, 1931 |
|
VYTHILINGA PANDARASANNADHI, TRUSTEE KATTALAI, KAMALALAYAM SOUTH BANK Vs. BOARD OF CONTROL, SRI THIAGARAJASWAMI DEVASTHANAM, REPRESENTED BY ITS NEW PRESIDENT, GRANGANATHA MUDALIAR
|
April 30, 1931 |
|
WAHID ALI Vs. EMPEROR
|
June 1, 1931 |
|
WASIF ALI MIRZA NAWAB BAHADUR OF MURSHIDABAD Vs. KARNANI INDUSTRIAL BANK LTD
|
March 16, 1931 |
|
YADDANAPUDI LAKSHMI NARASIMHAM Vs. DORAPALLI LAKSHMIPATHI
|
July 31, 1931 |
|
YANATI VENKATARAGHAVAMMA Vs. BYRISETTY SINGARAYYA SETTY
|
July 31, 1931 |
|
YEDITHA BHUPATHI RAJU GARU Vs. NYAPATI SUBBA RAO PANTULU GARU
|
December 16, 1931 |
|
YESHWANT KASHINATH PADWAL Vs. GENAJEE VENAJEE AND CO
|
October 15, 1931 |
|
YOSEF DAVID VARULEKAR Vs. MOSES SOLOMON TALKAR
|
February 18, 1931 |
|
YUSUF ALI KHAN Vs. LACHMI MANI DASSI
|
January 22, 1931 |
|
YUSUF ISMAILBHAI ABDULLABHAI LALJI Vs. ABDULLABHAI LALJI
|
August 6, 1931 |
|
ZAITUN AHEER Vs. SAT RAM SINGH
|
March 12, 1931 |
|
ZAMINDAR OF KHALLIKOTE Vs. SIVARAM BEVARTA PATNAIK
|
November 2, 1931 |
|
ZARAB KHAN Vs. LAL BIBI
|
February 19, 1931 |
LOGIN