REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(ANNAPRAGADA) VISVANADHAM Vs. (ANNAPRAGADA) MANGAMMA	September 11, 1929
(APPANA) VENKATASUBBA RAO Vs. RIPLEY & CO	November 15, 1929
(BABU) RAJ NARAIN RAO Vs. LALA RAM SARUP	December 10, 1929
(BABU) RAM DUBEY Vs. HAR NARAIN DUBEY	July 2, 1929
(BADAKARA) KRISHNA BHATTA Vs. GOVINDA BHATTA	April 19, 1929
(BADAM) SESHIAYYA Vs. (GRANDHI) SATTIRAJU	April 30, 1929
(BETHU) VENKATARATNAM Vs. (SATNAM) VENKATASWAMI	August 16, 1929
(BOHRA) HUKUM SINGH Vs. SURAJPAL SINGH	January 31, 1929
(CHAIRMAN), MUNICIPAL COUNCIL Vs. ANANTHA SUBRAMANIA AYYAR	September 4, 1929
(CHANDA) PULLAMMA GARU Vs. (JASTI) SATYANARAYANA	October 28, 1929
(CHAVA) INDRAMMAL Vs. EMPEROR	February 14, 1929
(CHENNUBHOTLA) VENKATASUBBARAYUDU Vs. (DUVVURI) NAGAMMA	December 3, 1929
(CHERUKAT MADHATHIL ETAKRAMANCHERI ILLATH KARNAVAN) NARAYANAN NAMBUDRI Vs. (PERUVAMPURA DEVASWAM SAMUDAYI KIZHAKKINIYAKATH POLANCHERI ILLATH) DAMODARAN NAMBUDRI	December 11, 1929
(CHODAVARAPU) SUBHA RAO Vs. VEERANJANEYASWAMI	January 29, 1929
(DASARI) LAKSHMIAYYA Vs. (KOPPOLU) MURAHDRI	November 19, 1929
(DEVAVARAPU) VENKATARAMAYYA Vs. (DEVAVARAPU) VENKATAPPAYYA	April 11, 1929
(DEWAN) ABDUL ALIM Vs. AMATUL BIBI	March 15, 1929
(DUMING ROSARIO) SALDANHA Vs. ROMAN CATHOLIC CHURCH	July 31, 1929
(GUDIPATI) SESHAMMA Vs. (KUNCHANAPALLI) BUTCHIRAJU	April 9, 1929
(GUDIVADA) MANGAMMA Vs. (MADDI) MAHALAKSHMAMMA	December 3, 1929
(HAJI) MAHOMED HAJI WALI MAHOMED Vs. RAMAPPA	August 12, 1929
(HAZI) TILLOIN MAHAMMAD UMAR BUKSH Vs. BNRY CO LTD	February 26, 1929
(ILLUR) RAMAYYA CHETTI Vs. MANNARU CHETTI	December 18, 1929
(JANAPAREDDI) VENKATA REDDI Vs. (JANAPAREDDI) ADHINARAYANA	August 16, 1929
(KAKANI) KRISHNAYYA Vs. (KODALI) KOTTAYYA	February 8, 1929
(KAKARA) TATAMMA Vs. MARINA VEERRAJU	August 9, 1929
(KALURI) NARASIMHAM Vs. (KALURI) NARASINGA RAO	November 14, 1929
(KANTIPUDI) RAMAYYA Vs. GARAPATI RAMAYYA	March 27, 1929
(KATTUKKAVIL KIZHUKKEPAI) NANGUNNI KOVILLAMMA Vs. (KELI) NEDUNGADI	July 18, 1929
(KHAJEH) HABIBULLAH SAHEB Vs. JANKI NATH ROY	November 4, 1929
(KIDAMBI) TAYAMMA Vs. (KIDAMBI) VARADACHARYULU	September 6, 1929
(KOLANGARETHATH) PACHAN Vs. KUNHANDI	December 6, 1929
(KOMMINEDDI) KOTAYYA Vs. (MANURI) VENKATA GOPALA RAO PANTULU GARU	April 19, 1929
(KOPPAKA) BRAHMANANDAM Vs. SECYOF STATE	April 19, 1929
(KUNWAR) PRATAP SINGH Vs. MTSUMITRA	May 2, 1929
(KURUGANTI) SIVARAMIYYA Vs. RAJAH OF VENKATAGIRI	May 2, 1929
(LAGUDUVA) VASUDEVA AYYAR Vs. (LAGUDUVA) SUNDARARAJA AYYAR	February 12, 1929
(LAL) BEHARI LAL Vs. ALLAHABAD BANK, LTD	May 31, 1929
(LALA) GOPI CHAND Vs. JODHRAJ DEOJIT	March 12, 1929
(LALA) RAM NARAIN Vs. RADHA KISHEN MOTI LAL CHAMARIA	December 12, 1929
(LODD) GOVINDOSS KRISHNADOSS Vs. GOPESWAR LALJI MAHARAJ	October 16, 1929
(LODD) GOVINDOSS KRISHNADOSS Vs. RAJAH OF KARVETNAGAR	January 15, 1929
(MAHANT) MURLIDAS Vs. BAIJNATH DAS-RAMNATH DAS	July 9, 1929
(MAHARAJ) KISHORE KHANNA Vs. NETHERLANDS TRADING SOCIETY	November 29, 1929
(MALLA) LATCHAYYA Vs. TRUSTEE OF VASUDEVASWAMI, RAJAH OF MANDASA	January 16, 1929
(MANCHIRAJU) VENKAYYA Vs. (VADALAMUDY) VENKATARAMAYYA	May 1, 1929
(MANNA) VAZHMUNI MUDALI Vs. NATHUMUNI MUDALI	September 18, 1929
(MAVILI) EROCHAN MENOKI Vs. PUNNASSERI ELEVANA TARWAD KARNAVAN	April 29, 1929
(MT ) RADHARANI DASSAYA Vs. PURNA CHANDRA SARKAR	July 10, 1929
(MUDDANNA) SREERAMULU Vs. (MUDDANNA) HANUMAYYA	July 18, 1929
(MUNALURI) NARAYANAMOORTHI Vs. (DWADASI) VUMAMAHESWARM	September 27, 1929
(MUTTAVI) VENKATACHARYULU Vs. (VEMAVARAPU) RAMKRISHNA RAO	May 2, 1929
(NAGARI) SUBBANNA Vs. (KARAPAKULA) NARANAYYA	December 10, 1929
(NATUKENDI) PAKKARAN Vs. (VARAYALANKAND KANAYAMBATH) PATHUMMA UMMA	December 16, 1929
(NEYNA MOONA KAVANNA) MUHAMMAD MOIDEEN Vs. SKRSKRCHINTHAMANI CHETTIAR	February 1, 1929
(NIDAMARTHI) VENKATARAMAYYA Vs. INDIAN INDUSTRIAL BANK LTD	September 2, 1929
(OJHA) GURDIAL SINGH Vs. ARJUN SINGH	April 12, 1929
(PARAMBATHKANDI) OLAYATT KUNHU Vs. USSAN KASIM SAIT	May 2, 1929
(PEDDA) KONDAPPA Vs. (GANNE) PULLAPPA	April 30, 1929
(PEDDIBHOTLA) VENKATA SUBBAYYA Vs. (BHAMIDIPATI) VENKATARAMANAYYA (DEAD)	October 21, 1929
(RAI) PRAMATHA NATH MULLICK BAHADUR Vs. SECY OF STATE	December 6, 1929
(RAJA) PROMOTHANATH MALIA Vs. HVLOW AND CO	July 17, 1929
(RAJA) SATYA, NIRANJAN CHAKRAVARTY Vs. SURAJUBALA DEBI	March 21, 1929
(RAJA) VASIREDDI BALA CHENDRA SEKHRA VARA PRASADA BAHADUR GARU Vs. UNNAVA SUBBAYA GARU	February 12, 1929
(ROKAPALLI) MALLIKHARJUNA RAO NAIDU Vs. (PILLARISETTI) BUTCHI VENKATARAO NAIDU	April 11, 1929
(SARIPELLA) VENKATAPATHIRAJU Vs. (SARIPELLA) SUBBARAJU	November 28, 1929
(SHAH) -AHID HUSAIN Vs. MOHAMMAD ISMAIL	December 16, 1929
(SHEBAIT) HARI PROSANNA BARMAN Vs. NISHAPATI SAI	January 18, 1929
(SHRI) SHIVALINGA MAHADEO Vs. KUMODINI DEBI	December 6, 1929
(SREEPATI) BHUSAN MONDAL Vs. SARBESWAR MONDAL	July 24, 1929
(SRI RAJAH VYRICHERLA) NARAYANA GAJAPATIRAJU BAHADUR GARU Vs. SREE RANI JANAKI RATHAYYAMMAJI GARU	November 28, 1929
(SRI) CHIDAMBARA SIVAPRAKASA PANDARA SANNADHI Vs. SOMASUNDARAM PILLAI	September 3, 1929
(SRI) GOVINDA RAMANUJA DAS GOSWAMI Vs. (APPALA) VIJIARAMARAJU	April 5, 1929
(TATIPARTI) VEERASWAMI Vs. (SANAM) KANAKAYYA	August 26, 1929
(THAKUR) ISHRI SINGH Vs. TEJBIR SINGH	April 30, 1929
(THAMARAPALLI) SURYA NARAYANA Vs. (GOPAVAJHALA) JOGA RAO	November 21, 1929
(THAZHEKKAT MANAYIL KARNAVAR) NARAYANAN THIRUMUMPU Vs. POONTHURUTHI EDAVALATH ANADIL KIZHAKKINAKATH KAMMARAN MOOTHA PODUVAL	September 12, 1929
(VATAKKAM CHIRAYIL PARKUM) KURUNDALIAMMAL Vs. TPENKUNHI KANNAN	October 9, 1929
(VELLANKI) LAKSHMI NARASAYAMMA RAO Vs. COMMISSIONER OF INCOME-TAX	February 15, 1929
(VEMULAPALLI) RAMAKOTAYYA Vs. (GUTHA) VIRARAGHAVAYYA	November 1, 1929
(VONTI KOMMU) RAMI REDDY Vs. EMPEROR	November 28, 1929
(YANNE) BAVAJEE Vs. (PISIPATI) ANNAPURNAMMA	January 28, 1929
(YELLA) RAMAYYA Vs. (CHUKKAPALLI) KOTAYYA	September 17, 1929
(YETHINAHALLI) CHENNA BASAPPA Vs. SREE SANKARA BHARATI SWAMI GARU	January 16, 1929
A C ABDUL AZEEZ SAHIB Vs. BADER MULL SOWCAR	November 19, 1929
A E G INDIA ELECTRIC COMPANY LTD Vs. GENERAL ELECTRIC TRADING CO	February 6, 1929
A E G INDIA ELECTRIC COMPANY, LIMITED Vs. GENERAL ELECTRIC TRADING COMPANY	February 6, 1929
A M NARAYANA SAH Vs. ASANKAR SAH	April 9, 1929
A N B RAMALINGA AYYAR FIRM THROUGH PARTNER RAMALINGA AYYAR Vs. NMRAYALU AYYAR, NAGASAMI AYYAR FIRM THROUGH ONE OF ITS PARTNERS NMNAGASAMI AYYAR	November 18, 1929
A R R M N NARAYANAN CHETTIAR Vs. KADIR SAHIB	December 5, 1929
A RAMALINGA UDAYAR Vs. RAMASWAMY MUDALIAR	May 28, 1929
A V A AUDINATHA AYYENGAR Vs. SSBHARATHI	August 2, 1929
A VENKATASAMI NAIDU-PLAINTIFF Vs. AGARAM CHENGA REDDI	November 14, 1929
A, A PLEADER OF AGRA Vs. JUDGES OF THE HIGH COURT OF JUDICATURE, ALLAHABAD	December 13, 1929
ABBAS ALI Vs. GULAB RAI	October 23, 1929
ABDUL AZIZ Vs. SHAH ABDUL RAHIM	February 18, 1929
ABDUL GAFUR MAHMADSAHEB MANIYAR Vs. JAYARABI IBRAHIM	April 4, 1929
ABDUL GAFUR MULLA Vs. KALIDHAM MONDAL	August 7, 1929
ABDUL GANI Vs. NABENDRA KISHORE ROY	March 20, 1929
ABDUL GOFUR MULLA Vs. KALIDHAN MONDAL	August 7, 1929
ABDUL HAKIM Vs. MUKARRAM ALI	May 14, 1929
ABDUL HAMID Vs. EAKUB ALI PANDIT	May 30, 1929
ABDUL MAJID KHAN Vs. EMPEROR	February 7, 1929
ABDUL MANNAF Vs. MAHAMMAD NURULLA CHAUDHURY	May 3, 1929
ABDUL RAHIM Vs. MOHAMMAD SALIM	June 24, 1929
ABDUL RAHIM KHAN Vs. RAMZAN	March 1, 1929
ABDUL RAHIMAN Vs. ABDUL HAFIZ	July 31, 1929
ABDUL RAHIMAN Vs. SHAH BIBI	July 5, 1929
ABDUL RAHMAN Vs. JAGANNATH PANDEY	July 22, 1929
ABDUL RAHMAN MAHOMED ISMAIL MAKBHA Vs. SECRETARY OF STATE FOR INDIA	September 2, 1929
ABDUL RASHID Vs. HARISH CHANDRA	July 22, 1929
ABDUL SATTAR Vs. BANSGOPAL	March 14, 1929
ABDUL WAHED Vs. MOHAN BASHI SAHA	August 23, 1929
ABDULLA Vs. AMBADAS	March 28, 1929
ABDULSAKUR HAJI Vs. ABUBAKKAR HAJI ABBA	March 9, 1929
ABDUR RAHMAN BHUIA Vs. DINESH HALDAR	January 24, 1929
ABDUR RASHID Vs. EMPEROR	January 24, 1929
ABDUS SAMAD Vs. ABDUR RAUF	July 2, 1929
ABHEY RAM Vs. JHANDA	June 10, 1929
ABHOY CHARAN MODAK Vs. RAM SUNDER SHAHA	May 2, 1929
ABHOYA CHARAN SEN Vs. HEM CHANDRA PAL	March 5, 1929
ABINASH CHANDRA GHOSH Vs. NARHARI METHER	March 22, 1929
ACHHAIBAR MISIR Vs. EMPEROR	April 10, 1929
ACHHAIBAR SINGH Vs. RAJMATI	March 5, 1929
ADAIKAPPA CHETTIAR Vs. NATESAN CHETTIAR	November 26, 1929
ADAITYA DASS Vs. PREM CHAND MONDAL	February 20, 1929
ADIT NARAIN SINGH Vs. MAHABIR PRASAD SINGH	December 20, 1929
ADWAITA DAS BAIRAGI Vs. LALIT MOHAN MOHANTI	March 20, 1929
AFTAB ALI KHAN Vs. AKBAR ALI KHAN	March 4, 1929
AFZAL HUSAIN Vs. HURAN BIBI	February 22, 1929
AH YUNG Vs. EMPEROR	April 24, 1929
AHAMADAR RAHAMAN CHAUDHURI Vs. JAMINIRANJAN BARUA	February 28, 1929
AHASANULLA Vs. NEJABATALI	June 7, 1929
AHMAD HUSAIN Vs. KALLU MIAN SAJHI FIRM	January 29, 1929
AHMED ALI SHEIK Vs. SABED SARDAR	March 8, 1929
AHMED SULLEMAN DINATH Vs. MUNICIPAL COMMISSIONER OF BOMBAY	November 7, 1929
AIYANARS AND KANIYALA SWAMIGAL KOLI DEVASTHANAM Vs. PERIAKARUPPA THEVAN	February 11, 1929
AJAI VERMA Vs. BALDEO PRASAD	December 17, 1929
AJODHYA PRASAD Vs. PARASHRAM	July 10, 1929
AKARAPPU VENKANNA Vs. AKARAPPU CHENNAYYA	April 23, 1929
AKKAS MIA Vs. ABDUL AZIZ BEPARI	March 6, 1929
AKSHAY KUMAR SHAHA Vs. BHAJAGOBINDA SHAHA	February 27, 1929
AKSHOY KUMAR ROY CHOUDHRY Vs. ABDUL KADER KHAN	August 6, 1929
ALABAKSH BHUYAN Vs. BIR BIKRAM KISHORE MANIKYA BAHADUR	June 13, 1929
ALAGASUNDARAM PILLAI Vs. PICHUVIER, MINOR, BY COURT GUARDIAN MRSKRISHNASWAMI AIYANGAR, HIGH COURT VAKIL	May 1, 1929
ALAGIRI NAYAKAR Vs. PERUMAL NAYAKAR	July 22, 1929
ALAYAR KHAN Vs. EMPEROR	August 27, 1929
ALBERT BONNAN Vs. IMPERIAL TOBACCO COMPANY OF INDIA, LIMITED	June 13, 1929
ALI AKABBAR Vs. KASEM ALI	February 1, 1929
ALI MOHAMMAD Vs. MANNA LAL	April 10, 1929
ALI RAJA KHAN Vs. MUHAMMAD ZAFAR KHAN	December 12, 1929
ALIMAMMA Vs. AMADE BEARI	December 5, 1929
ALLAUDDIN AHMED CHOWDHURY Vs. MONORANJAN RAY	December 10, 1929
ALLURI VENKATASOMARAJU Vs. ALLURI VARAHALARAJU ALIAS RAMABADRI RAJU	January 25, 1929
ALTAF BEGAM Vs. BRIJ NARAIN	January 24, 1929
AMANAT ALI Vs. EMPEROR	May 28, 1929
AMAR CHANDRA CHAKRAVARTY Vs. SARODAMOYEE DEBI	February 13, 1929
AMBALAVANA THAMBIRAN Vs. VAGEESAM PILLAI	May 1, 1929
AMBAR ALI Vs. EMPEROR	February 1, 1929
AMBASHANKAR UTTAMRAM MALJI Vs. HEPTULLA SARAFALLI	June 20, 1929
AMBI Vs. KUNHIKAVAMMA	January 14, 1929
AMBIKA RANJAN MUJUMDAR Vs. MANIKGANJ LOAN OFFICE, LTD	February 22, 1929
AMDU Vs. PESSI	August 13, 1929
AMICHAND NAGINDAS AND CO Vs. RAOJI BHAI MOTI BHAI PATEL	December 10, 1929
AMINULLAH JAMATI Vs. MAKHDOOM BEG	November 22, 1929
AMIR KHAN Vs. EMPEROR	May 31, 1929
AMIR ULLAH Vs. MTTAQDIRUNNISSA BIBI	July 4, 1929
AMIRTHA NADAN Vs. INNASI MUTHU NADAN	April 26, 1929
AMIRUDDI GAZI Vs. MAKHAN LAL CHATTERJI	December 5, 1929
AMJAD KHAN Vs. ASHRAF KHAN	February 26, 1929
AMRIT SINGH Vs. BHAGWAN SINGH	November 27, 1929
AMRITA LAL BAISYA Vs. PRATAP CHAND CHAKRABARTY	December 11, 1929
AMRUTRAO VINAYAKRAO DESHMUKH Vs. TRIMBAKRAO	July 9, 1929
ANAND BEHARI LAL Vs. EMPEROR	December 2, 1929
ANANDA Vs. LAXMAN	September 30, 1929
ANANT DATTATRAYA THAKUR-DESAI Vs. MAHADEV WASUDEO THAKUR- DESAI	January 24, 1929
ANANTA LAL PAKRASI Vs. JNANADA SUNDARI DEBYA	June 26, 1929
ANGAD SINGH Vs. BAHADUR SINGH	June 25, 1929
ANGAN LAL Vs. SARAN BEHARI LAL	February 28, 1929
ANKINEEDU PRASAD BAHADUR GARU Vs. MANDAVA JAGGAYYA	April 18, 1929
ANRUP MISIR Vs. RAM HARAKH MISIR	June 7, 1929
ANSARALI Vs. BHIM SANKAR DUTTA TEWARI	January 14, 1929
ANUMANCHI RAMANAYYA Vs. THUBATI KOTAYYA	April 30, 1929
APPA DADA PATIL Vs. RAMKRISHNA VASUDEV JOSHI	January 9, 1929
APPANA VENKATASUBBA RAO Vs. PIPLEY AND CO	November 15, 1929
APPATHURAI AIYAR Vs. PANAYAPPAN SERVAI	April 30, 1929
APPU PILLAI Vs. NATARAJA PILLAI	September 18, 1929
ARDESHIR NUSSERWANJI DOSSABHOY Vs. USMAN GANI MEMON	June 27, 1929
ARJOON SINGH Vs. EMPEROR	May 8, 1929
ASA RAM Vs. KARAM SINGH	May 13, 1929
ASGHARI BEGAM Vs. MAULA BAKSH	February 13, 1929
ASHARFI LAL Vs. JUDGES OF THE HIGH COURT OF JUDICATURE	December 13, 1929
ASHUTOSH GHOSE Vs. EMPEROR	August 9, 1929
ASHUTOSH NANDI Vs. KUNDAL KAMINI DASI	March 15, 1929
ASHUTOSH SEAL Vs. BENODE BEHARY SEAL	July 30, 1929
ASHUTOSH SIKDAR Vs. CHIDAM MONDAL	August 9, 1929
ASKARI HUSAIN Vs. LCHUNNI LAL	July 4, 1929
ASMATULLA PRAMANIK Vs. GAMIR PRAMANIK	February 25, 1929
ATA KARIM Vs. MUNICIPAL BOARD	June 27, 1929
ATAB SUNARRI Vs. TALIB HUSAIN MIA	May 7, 1929
ATMARAM BHAGWANT GHADGAY Vs. COLLECTOR OF NAGPUR	January 22, 1929
ATMARAM BHAWANT Vs. COLLECTOR OF NAGPUR	July 20, 1929
ATMARAMSAO Vs. RAMBHAROS	September 20, 1929
ATTA MOHAMMAD Vs. EMPEROR	December 6, 1929
ATTILI VENKANNA Vs. PARASURAM BYAS TRADING UNDER THE NAME OF PARASURAM DOULATRAM	February 1, 1929
AUTO SUPPLY CO LTD Vs. VRAGHUNATHA CHETTY	March 15, 1929
AVOOR RAMASWAMI IYER Vs. EMPEROR	February 7, 1929
AYENATI SHIKDAR Vs. MOHAMMAD ESMAIL	February 28, 1929
AZAM ALI Vs. EMPEROR	May 7, 1929
B B AND C I RAILWAY Vs. ARYODAYA SPINNING AND WEAVING COLD	July 9, 1929
B B AND C I RAILWAY Vs. RAJNAGAR SPINING AND CCO LTD	July 29, 1929
B B AND C I RAILWAY Vs. GANU DAJI MIRMAHAMAD	January 28, 1929
B GHURPAT SAHI Vs. MAHABIR	January 16, 1929
B HIRDEY NARAIN Vs. EMPEROR	July 12, 1929
B ISWARAYYA Vs. SWARNAM ISWARAYYA	February 15, 1929
B NARSINGH PRASAD SINGH Vs. RUPAN SINGH	February 21, 1929
B RAGHAVENDRA ROW Vs. VOBIAH	July 18, 1929
B SHEO PRASAD SINGH Vs. MUFFASSIL BANK LTD	April 22, 1929
B SHYAM LAL Vs. LBADRI PRASAD	June 25, 1929
B. P. BYRAMJI AND COMPANY Vs. KHEMKARAN	July 29, 1929
BABAJI DASO DESHPANDE Vs. JIVAJI YESHVANT DESHPANDE	December 2, 1929
BABARAO Vs. NARAYANRAO	August 26, 1929
BABU ALIAS GOVINDDOSS KRISHNADOSS Vs. GOKULDOSS GOVARDHANDOSS	April 30, 1929
BABU GUR DAYAL Vs. PANDIT SUKHNANDAN LAL	January 16, 1929
BABU NANDAN MALLAH Vs. MUHAMMAD ALI	April 15, 1929
BABU PARAS RAM SINGH Vs. RAJ KUMAR SINGH	February 19, 1929
BABU RAM Vs. LALA RAM	February 27, 1929
BABU RAM Vs. JOGRAJ SINGH	July 1, 1929
BABU RAM DUBEY Vs. HAR NARAIN DUBE	July 2, 1929
BABU RAM SINGH Vs. SUBHAN MOCHI	April 4, 1929
BABUAPPA Vs. RAMCHANDRA	April 19, 1929
BABURAO Vs. PANDHARINATH	August 31, 1929
BABUSINGH Vs. GODAWARI	March 5, 1929
BACHCHI LAL Vs. DEBI DIN	January 25, 1929
BADAM SESHAYYA Vs. GRANDNI SATHIRAJU	April 30, 1929
BADARADDIN MANDAL Vs. NAZIR HOSSAIN JOADDAR	February 1, 1929
BADARANNESSA CHAUDHURANI Vs. RAM CHANDRA MALA DAS	April 10, 1929
BADRUDDIN Vs. TEJ RAM	January 22, 1929
BADSHAH MIYAN Vs. PANDURANG	November 16, 1929
BAGIYATHACHI Vs. NARAYANASWAMI CHETTIAR	April 18, 1929
BAGMAL KISANDAYAL GINNING FACTORY Vs. MUNICIPAL COMMITTEE	November 21, 1929
BAHAL SINGH Vs. MOHAMMAD YUSUF	April 9, 1929
BAI KANTA Vs. BHAILAL GHELABHAI AMIN	March 12, 1929
BAI KASHI Vs. CHUNILAL HATHISING	January 15, 1929
BAI MANI Vs. BHAILAL CHUNILAL	July 12, 1929
BAI RUKHIABAI Vs. VADILAL PURSHOTTAMDAS AND CO	December 2, 1929
BAIJ NATH Vs. JANKI PRASAD	December 6, 1929
BAIJ NATH Vs. KUNDAN LAL	June 7, 1929
BAIJNATH Vs. DHANI RAM	April 26, 1929
BAIKUNTHA CHANDRA NAG Vs. CHANDRA NATH BANDOPADHYA	March 12, 1929
BAKHATLAL Vs. EMPEROR	March 5, 1929
BAL KISHAN Vs. CHHIDDA	June 14, 1929
BALAJI Vs. BALKRISHNA	December 12, 1929
BALARAJU CHETTIAR Vs. MASILAMANI PILLAI	November 5, 1929
BALASUNDARA NAICKER Vs. RANGANATHA AIYAR	April 15, 1929
BALASUNDARAM Vs. EMPEROR	April 3, 1929
BALASUNDARAM Vs. STATE	April 3, 1929
BALBHADDAR Vs. BALLA	November 29, 1929
BALBHADDAR PRASAD Vs. MTBITTO	June 13, 1929
BALDEO Vs. MULOO	July 15, 1929
BALDEO DAS BAJORIA Vs. SOROJINI DASI	May 29, 1929
BALDEO DAS LOHIA Vs. BALMUKUND BRIJMOHAN	June 24, 1929
BALDEO PRASAD Vs. BHOLA NATH	July 18, 1929
BALDEO PRASAD SHUKUL Vs. SUKHDEO PRASAD SHUKUL	March 7, 1929
BALDEODAS BAJORIA Vs. SAROJINI DASI	May 29, 1929
BALIRAM Vs. SUPADASA	September 30, 1929
BALKISAN DEVCHAND Vs. KUNJALAL HIRALAL AGARWALA	November 1, 1929
BALKISAN DEVCHND Vs. KUNJALAL HIRALAL AGARWALLA	November 1, 1929
BALKISANDAS Vs. RAMBAKAS LAXMANDAS SHOP	November 4, 1929
BALKISHEN Vs. EMPEROR	May 29, 1929
BALMAKUND Vs. NANAK CHAND	February 27, 1929
BALU HARSHET SHETYE Vs. SHRIKISHNA GOVIND KULKARNI	December 2, 1929
BANARSI DAS Vs. SAGAR MAL	February 22, 1929
BANKIDAS Vs. TANABAI	April 3, 1929
BANS GOPAL Vs. MEWA RAM	December 17, 1929
BANSI Vs. HUKAM SINGH	December 17, 1929
BANSI LAL Vs. MUSAMMAT MUNDER	December 20, 1929
BANSIDHAR Vs. BAIRAGI	December 23, 1929
BANWARI BARHI Vs. RAM RATAN PANDEY	February 18, 1929
BANWARI LAL Vs. MAKSUDAN LAL	October 28, 1929
BAPU Vs. GULABCHAND	March 21, 1929
BAPU SHIVAJI NAIK Vs. KASHIRAM HANMANTRAO GHAG	January 24, 1929
BAPUJI Vs. TANSA	July 22, 1929
BARADA KANTA ROY Vs. JATINDRA NATH MUKHERJEE	March 7, 1929
BARKAT ALI HAJI Vs. PRASANNA KUMAR TALUKDAR	March 5, 1929
BASANT LAL Vs. BHAGWATI PRASAD	December 18, 1929
BASAPPA GURUBASAPPA KITTUR Vs. TAYAWA VIRUPAXAPPA	July 31, 1929
BASHIR HUSAIN Vs. MOHAMMAD ALI	July 9, 1929
BASIRA BIBI Vs. SHEIKH ATA ULLAH	February 27, 1929
BASIRADDI Vs. SUKH SAGAR SAHA	March 7, 1929
BASIRULLA Vs. ASADULLA	February 27, 1929
BEHARI LAL Vs. BABU RAM AND RAM CHANDER	April 9, 1929
BENARES BANK LIMITED Vs. PIRYA DAS-PITAM CHAND	November 11, 1929
BENARES BANK, LIMITED Vs. PRIYA DAS PITAM CHAND	November 11, 1929
BENGAL NAGPUR RAILWAY CO LTD Vs. DHANJISHAH PESTONJI	June 7, 1929
BENI DIN Vs. RAM NARESH	July 10, 1929
BENI SINGH Vs. EMPEROR	April 16, 1929
BENOY KUMAR SEN Vs. EMPEROR	April 24, 1929
BHABANI CHARAN BANIKYA Vs. SUCHITRA BAISNABI	May 22, 1929
BHAGESHWARI SINGH Vs. HINGU	December 12, 1929
BHAGIRATH SPINNING AND WEAVING AND C CO LTD Vs. BALAJI BHAVANI POWAR	October 14, 1929
BHAGIRATHI DUBEY Vs. RAJKISHORE DUBEY	December 20, 1929
BHAGONA Vs. GUMAN	March 6, 1929
BHAGWAN DAS Vs. SHEIKH ZAMURRAD HUSAIN	June 16, 1929
BHAGWAN DAS Vs. ZAMURRAD HUSAIN	May 16, 1929
BHAGWAN DAS Vs. TOWN MAGBUDAUN	June 27, 1929
BHAGWAN DAS Vs. BIBI IQBAL SULTAN BANU SHAHAR KHURSHED BEGAM	July 23, 1929
BHAGWAN DAS LACHHMI NARAIN Vs. BNRY	April 8, 1929
BHAGWAN DIN Vs. EMPEROR	August 14, 1929
BHAGWAN PRASAD Vs. MADAN MURARI LAL	June 14, 1929
BHAGWAN SINGH Vs. TASADDUQ HUSAIN	April 5, 1929
BHAGWAT Vs. SALAMAT KHAN	January 9, 1929
BHAGWATI PRASAD Vs. EMPEROR	July 15, 1929
BHANU PRATAPSINGH Vs. PRATAP SINGH	September 13, 1929
BHARTU Vs. DEEDAR SINGH	January 7, 1929
BHASKERRAO Vs. BALMUKUND	February 22, 1929
BHAULAL Vs. KALLU	October 5, 1929
BHAYA LAL Vs. EMPEROR	December 14, 1929
BHIKAM PRASAD Vs. RANI INDUMATI	June 28, 1929
BHIMAJI VASUDEV SHIVKAMAT Vs. YESHVANT CHANGAGOUDA PATIL	March 19, 1929
BHIMJI N DALAL Vs. BOMBAY TRUST CORPORATION LD	July 20, 1929
BHOLA NATH Vs. RAGHUNATH DAS MITHAN LAL	June 11, 1929
BHOOPAL RAI Vs. SHIAM SUNDER LAL	March 20, 1929
BHULLAN MAL ASA RAM Vs. SECYOF STATE	July 17, 1929
BHUSAN CHANDRA GHOSE Vs. GEORGE HENDERSON AND CO	July 19, 1929
BHUT NATH GHOSE Vs. EMPEROR	May 3, 1929
BIDHU BHUSHAN PAL CHOWDHURY Vs. UMESH CHANDRA BANERJEE	July 2, 1929
BIJAI SARAN SAHI Vs. RUDRA BAGESHWARI PRASAD BAHADUR SAHI	July 29, 1929
BIJUBOO Vs. RAJABALLI TAYABALLI	March 26, 1929
BIKRAM ALI PRAMANIK Vs. EMPEROR	July 24, 1929
BIKRAM SINGH Vs. EMPEROR	February 7, 1929
BIMALACHARAN BATABYAL Vs. TRUSTEES FOR THE INDIAN MUSEUM	March 15, 1929
BINDRABAN Vs. DURAG SINGH	December 6, 1929
BINJRAJ MARWARI Vs. DAS MOOKERJEE AND CO	June 27, 1929
BIPIN CHANDRA MAJUMDAR Vs. RAJ KUMAR SINHA	May 31, 1929
BIPUL BEHARI CHAKRAVARTY Vs. NIKHIL CHANDRA CHAKRAVARTY	April 17, 1929
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. RAJJAB ALI	June 6, 1929
BIRESWAR BANDOPADHYA Vs. JOGENDRA NATH CHAKRABARTY	January 15, 1929
BISHESHWAR UPADHIA Vs. JAGDESHWAR PRASAD	January 11, 1929
BISHNU PADA DEY Vs. CORPORATION OF CALCUTTA	November 27, 1929
BISWAMBAR BISWAS Vs. NILAMBAR MURARI	May 3, 1929
BODARDOJA Vs. AJIJUDDIN SIRCAR	February 6, 1929
BOHRA KANHAIYA LAL Vs. GIRWAR	June 28, 1929
BOMMADEVARA NAGANNA NAIDU Vs. YELAMANCHILI PITCHAYYA	July 1, 1929
BON KWI Vs. FIRM S K R S K R	November 21, 1929
BRAHMDEO Vs. DUBRI RAI	April 3, 1929
BRIJ KUMAR LAL SAHU Vs. JAGDAMBA PRASAD	February 18, 1929
BRIJ RAJ SARAN SINGH Vs. BASANT SINGH	January 16, 1929
BRIJRAJ SARAN SING Vs. SISRAM	November 15, 1929
BRINDABAN MISRA ADHIKARY Vs. DHRUBA CHARAN ROY	March 21, 1929
BROJENDRA SUNDAR BANERJI Vs. NILADRINATH MUKERJEE	July 29, 1929
BROJO MOHAN PAL Vs. DARSAN PAL	February 1, 1929
BUDHU PASI Vs. BADLU PASI	April 8, 1929
C AHAMAD HAJI Vs. MAYAN	July 23, 1929
C GAJAPATHI NAIDU Vs. JEEVAMMAL ALIAS PADMAVATHI AMMAL AND TWENTYORS	July 29, 1929
C MEENAMBAL AMMAL Vs. ABURUBAMMAL	December 3, 1929
C SACHIDANADAM, AGENT ADDISON AND CO LTD Vs. VSOWMYA GOPALA AIYANGAR	May 2, 1929
C SANKARANARAYANA MUDALIAR Vs. TANGARATNA MUDALIAR	October 21, 1929
CANADIAN GENERAL ELECTRIC CO LTD Vs. FADA RADIO LTD	October 15, 1929
CARR LAZARUS PHILLIPS Vs. ALFRED ERNEST MITCHELL	August 29, 1929
CHAIRMAN MUNICIPAL COUNCIL Vs. AANANTHA SUBRAMANIA AYYAR	September 4, 1929
CHAKRAPAN Vs. EMPEROR	July 3, 1929
CHALLAPALLI APPALASWAMI Vs. KONDURU APPALASWAMI	August 1, 1929
CHANDAN Vs. EMPEROR	December 3, 1929
CHANDI CHARAN LAW Vs. LAL BEWA	February 13, 1929
CHANDRASHEKHA Vs. RAJARAM	March 20, 1929
CHANDRIKA RAI Vs. SRIKANT RAI	April 26, 1929
CHANDU MAL Vs. DARBARI LAL	May 10, 1929
CHANDULAL Vs. MOTILAL BANSILAL	April 15, 1929
CHANDULAL KANHAYALAL Vs. NAGINDAS BAPUBHAI	February 26, 1929
CHARANDAS VASSONJI THAKAR Vs. NAGUBAI MANGLOREKAR	January 7, 1929
CHARTERED BANK OF INDIA Vs. IMPERIAL BANK OF INDIA	April 19, 1929
CHATUR PRASAD-BARA BACHA Vs. BAIJNATH PRASAD	November 20, 1929
CHAUDHRI JAHANGIRA Vs. SARUP	December 11, 1929
CHAUDHRI RISAL SINGH Vs. BALJIT SINGH	April 10, 1929
CHAUHARJA SINGH Vs. BACHCHA LAL	February 15, 1929
CHENGALRAYA REDDY Vs. KOLLAPURI REDDI	August 15, 1929
CHERI Vs. RAM SEWAK	March 12, 1929
CHHATARMAL Vs. JUGUL KISHORE	December 13, 1929
CHHATTAR Vs. EMPEROR	August 6, 1929
CHHEDA LAL Vs. GHULAM ABBAS	January 17, 1929
CHHEDI LAL Vs. PUNNU LAL	November 7, 1929
CHHOTEY LAL Vs. MANZUR AHMAD	March 16, 1929
CHHOTEY LAL Vs. BANSI DHAR	April 25, 1929
CHIMAWA RACHAYA Vs. GANGAWA GANGADHARAYA	July 8, 1929
CHINAI Vs. MUKUNDRAM	August 12, 1929
CHINNA MUMMIDI ROYAL Vs. RAJA SOMASEKARA CHIKKA ROYAL	May 2, 1929
CHINNAPAREDDIGARI SIDDA REDDI Vs. MALA DASARI ADIGADU	September 3, 1929
CHINTAMAN Vs. KISAN	March 11, 1929
CHOCKALINGA CHETTY Vs. KOLAGIRI MUNIGAN	March 8, 1929
CHODAVARPU SUBBA RAO Vs. VEERANJANEYASWAMI	January 29, 1929
CHODHEY LAL MURLIDHAR Vs. COMMISSIONER OF INCOME-TAX	May 14, 1929
CHOGALAL Vs. MALKARJUNAPPA	September 20, 1929
CHOTELAL Vs. G. I. P. RY. COMPANY	March 20, 1929
CHOTEY Vs. DAL CHAND	July 5, 1929
CHOTEY LAL Vs. MTMOHANIAN	December 10, 1929
CHUNG CHUCK Vs. REX	November 25, 1929
CHUNNILAL Vs. GULABCHAND	November 4, 1929
COLLECTOR OF BALLIA Vs. LILADHAR BHAGAT	June 24, 1929
COLLECTOR OF BALLIA Vs. BENAIK PERSHAD PANDEY	June 24, 1929
COLLECTOR OF MEERUT Vs. SAGAR MAL	February 15, 1929
COMMISSIONER OF INCOME TAX Vs. RMPLSSIVASWAMI CHETTIAR	October 17, 1929
COMMISSIONER OF INCOME-TAX Vs. PLSSIVASWAMI CHETTIAR	October 17, 1929
COMMISSIONER OF INCOME-TAX Vs. RADHAKISHAN RAMNARAIN	February 15, 1929
COMMISSIONER OF INCOME-TAX Vs. KIKABHAI	September 10, 1929
COMMISSIONER OF INCOME-TAX Vs. MADRAS CENTRAL URBAN BANK (LTD)	January 17, 1929
COMMISSIONER OF INCOME-TAX Vs. VALLABHDAS MURLIDHAR	December 16, 1929
COMMISSIONER OF INCOME-TAX Vs. SMPERIANNA PILLAI	October 23, 1929
COMMISSIONER OF INCOME-TAX Vs. ASUPPAN CHETTIAR AND CO	October 18, 1929
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY Vs. AHMEDABAD NEW COTTON MILLS CO LTD	November 4, 1929
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY Vs. BOMBAYTRUST CORPORATION, LIMITED	November 26, 1929
COMMISSIONER OF INCOME-TAX, C. P. AND BERAR Vs. JAMBUDAS	April 15, 1929
COMMR OF INCOME-TAX, BOMBAY PRESIDENCY Vs. BOMBAY TRUST CORPORATION	November 26, 1929
COMOF INCOME-TAX Vs. BALLARPUR COLLIERIES	November 28, 1929
COMOF INCOME-TAX Vs. S. M. CHITNAVIS	August 1, 1929
CORPORATION OF CALCUTTA Vs. MANIK LAL DE	June 28, 1929
CORPORATION OF CALCUTTA Vs. THEEDWARDS	May 2, 1929
CORPORATION OF MADRAS Vs. SPENCER AND CO LTD	February 21, 1929
CURRIMBHOY AND CO LTD Vs. LACREET	August 23, 1929
D B VEDAVALLI AMMAL Vs. KSGANPATHY IYER	December 20, 1929
DABIRUDDIN MOHAMMAD Vs. EMPEROR	August 15, 1929
DAKSHINAMOORTHI PATHAN Vs. KRISHNASAMI KADAVARAN	October 16, 1929
DAL BAHADUR SINGH Vs. BIJAI BAHADUR SINGH	October 31, 1929
DALJITSING FATTEHSING Vs. EMPEROR	July 20, 1929
DALLE SINGH Vs. KING-EMPEROR	April 22, 1929
DAMODAR BECHAR Vs. MOHAN JAVER	September 11, 1929
DAMODARAN ALIAS THE KUTHIRAVATTATH NAIR AVL Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS	October 25, 1929
DANDAYUTHA PANI DEVASTHANAM Vs. MUTHAYANSWAMI CHETTI	November 11, 1929
DARBARI LAL Vs. DAMODAR DAS	July 4, 1929
DAROPADI Vs. MANNU LAL	March 1, 1929
DASAMI SAHU Vs. PARAM SHAMESHWAR UMA BHAIRABESHWAR BAN LINGESHAR	January 24, 1929
DASAN Vs. EMPEROR	February 11, 1929
DATTATRAYA JAYARAM PRABHU DESAI Vs. SECRETARY OF STATE FOR INDIA	July 18, 1929
DAULAT Vs. EMPEROR	August 7, 1929
DAULAT Vs. BALIRAM	July 29, 1929
DAULAT RAM BISHAN DAS Vs. CORPORATION OF CALCUTTA	January 29, 1929
DAWLOO MA Vs. KARNAM CHOWDAPPA	November 6, 1929
DAWLOO MA Vs. KARNAM GHOWDAPPA	November 6, 1929
DAYA CHAND PARRUK Vs. BHIM SINGH	January 30, 1929
DAYA RAM Vs. EMPEROR	December 5, 1929
DAYARAM KUNBI Vs. MOTIRAM	September 25, 1929
DEBENDRA NARAYAN CHAKRAVARTY Vs. EMPEROR	January 14, 1929
DEBENDRA NATH SADHUKHAN Vs. NAHARMAL JALAN	December 18, 1929
DEBI DAYAL Vs. GHASITA	May 2, 1929
DEBI DAYAL Vs. AMBIKA PRASAD	February 27, 1929
DEBI PRASAD Vs. SHAMSHER KHAN	March 6, 1929
DEBIDAS KARMAKAR Vs. EMPEROR	March 27, 1929
DEBINATH Vs. BISSESAR DAS	February 28, 1929
DEO NARAIN SINGH Vs. PHAGU SINGH	October 16, 1929
DEVALUR PITCHAYYA Vs. DIVI VENKATAKRISHNAMACHARLU	September 13, 1929
DEVAVARAPU VENKATARAMANAYYA Vs. DEVAVARAPU VENKATAPPAYYA	April 11, 1929
DHANANJOY PAL Vs. NAGENDRA SANKAR ROY	August 15, 1929
DHANOO Vs. EMPEROR	May 15, 1929
DHANUKDHARI SINGH Vs. SURESH SINGH	December 14, 1929
DHARAMDEO RAI Vs. JWALA PRASAD	October 18, 1929
DHARENDRA KRISHNA DEB Vs. SURENDRA KRISHNA NANDI	December 18, 1929
DHARNIDHAR Vs. RADHABAI	January 30, 1929
DHONDI SHIVAJI RAJIVADE Vs. LAKSHMAN MHASKUJI KHAIRE	August 16, 1929
DHURJATI UPADHIYA Vs. RAM BHAROS PANDE	October 18, 1929
DHURRUMTOLLA PROPERTIES LTD Vs. DHUNBAI PEROSHAW SORABJEE	September 23, 1929
DIGAMBAR SINGH Vs. BIRENDRA SINGH	November 28, 1929
DIGENDRA BEHARY ROY Vs. JANAKI NATH ROY	May 30, 1929
DINANATH DAMODAR KALE Vs. MALVI, MODY, RANCHHODDAS AND CO	September 18, 1929
DINANATH NARPATRAI Vs. DIVANCHAND (NO1)	November 21, 1929
DINANATH NARPATRAI Vs. DIVANCHAND (NO2)	November 22, 1929
DINKARRAI LAKSHMIPRASAD Vs. YESHWANTRAI HARIPRASAD	March 27, 1929
DINKARRAO Vs. SHAMRAO	October 18, 1929
DIP CHAND Vs. SHEO PRASAD	April 30, 1929
DIP CHAND Vs. MUNNI LAL	July 16, 1929
DIP NARAIN SINGH Vs. NAGESHAR PRASAD	November 8, 1929
DODEY RAM Vs. MTGULKANDO	May 1, 1929
DORAISAMI THEVAR Vs. MINOR CHIDAMBARAM CHETTIAR	October 17, 1929
DORAISWAMI NADAN Vs. NAGASAMI NAICKEN	April 12, 1929
DORAISWAMI REDDIAR Vs. THANGAVELU MUDALIAR	January 29, 1929
DORAISWAMI THEVAR Vs. CHIDAMBARAM CHETTIAR	October 17, 1929
DORAISWAMY MUDALIAR Vs. THANGAVELU MUDALIAR	January 29, 1929
DOST MAHOMED Vs. VBROWNE	October 24, 1929
DUDH NATH SINGH Vs. MTMUNNA KUAR	May 2, 1929
DULICHAND Vs. EMPEROR	June 24, 1929
DUNICHAND BISHANDAS Vs. COMPTOIR NATIONAL D ESCOMPTE D PARIS	September 10, 1929
DURGA PRASAD Vs. CHAUHARJA PRASAD	December 18, 1929
DURGA PROSAD DAS Vs. KEDARNATH NAYEK	May 21, 1929
DURJAN Vs. EMPEROR	September 4, 1929
DUVOOR VENKATARAMA REDDI (DIED) Vs. GOMATAM DODDACHARIAR	October 9, 1929
DWARIKA MALO Vs. EMPEROR	February 8, 1929
DWARKA NATH CHAKRAVARTY Vs. IMPERIAL BANK OF INDIA	February 25, 1929
DWARKA PRASAD Vs. OJHA DARIAO SINGH	April 12, 1929
DWARKA PRASAD Vs. BADRI LAL	December 13, 1929
DWARKABAI Vs. SAKHARAM	September 9, 1929
DWIJENDRA KRISHNA DUTT Vs. KEDAR NATH PODDAR	March 11, 1929
DWITIAR CHAND MANDAL Vs. DHARANIDHAR MANDAL	August 15, 1929
E I RY CO Vs. JANAKIDAS MARWARI	May 3, 1929
E V BALASUNDARA MUDALIAR Vs. KMAHOMED OOSMAN SAHIB	March 15, 1929
EJAZ AHMAD Vs. SAGHIR BANO	March 18, 1929
EKRADESHWARI BAHUASIN SAHEBA Vs. HOMESHWAR SING	March 5, 1929
ELAYAPERUMAL THALAIVAR Vs. VELLAIKANNU THEVAR	August 9, 1929
ELUMALAI NAICKER (MINOR) AND PUSHPAVALLIAMMAL (MINOR), MINORS Vs. KUPPAMMAL	November 8, 1929
EMPEROR Vs. JOGI KAR	December 12, 1929
EMPEROR Vs. BALAI GHOSE	August 7, 1929
EMPEROR Vs. ARJOON SINGH	May 8, 1929
EMPEROR Vs. KUTUB BUX	May 2, 1929
EMPEROR Vs. SANTOKI	September 16, 1929
EMPEROR Vs. J. B. SANE	November 5, 1929
EMPEROR Vs. PYARELAL	September 30, 1929
EMPEROR Vs. BHAIYALAL	June 8, 1929
EMPEROR Vs. ISMAIL	February 18, 1929
EMPEROR Vs. JUKHAN	February 8, 1929
EMPEROR Vs. POPATLAL BHATICHAND SHAH	November 20, 1929
EMPEROR Vs. DALJITSING FATTEHSING	July 20, 1929
EMPEROR Vs. WAHIDUDDIN HAMIDUDDIN (NO1)	November 26, 1929
EMPEROR Vs. GOKULDAS HARIDAS	February 19, 1929
EMPEROR Vs. RAMESHWAR RAMNATH	February 1, 1929
EMPEROR Vs. LAKSHMAN RAMSHET ALWE	February 13, 1929
EMPEROR Vs. RATANSI HIRJI	February 26, 1929
EMPEROR Vs. RAMA KARIYAPPA PICHI	February 22, 1929
EMPEROR Vs. HANMANT SHRINIVAS KULKARNI	March 18, 1929
EMPEROR Vs. BHALCHANDRA TRIMBAK RANADIVE	August 5, 1929
EMPEROR Vs. GENU GOPAL	July 8, 1929
EMPEROR Vs. CERING	January 31, 1929
EMPEROR Vs. MANJUBHAI GORDHANDAS	February 12, 1929
EMPEROR Vs. GAFUR DAUD BOHRA	March 4, 1929
EMPEROR Vs. LALYA BAPU JADHAV	January 18, 1929
EMPEROR Vs. YELLAPPA DURGAJI JADHAV	January 25, 1929
EMPEROR Vs. KRISHNAJI PRABHAKAR KHADILKAR	February 26, 1929
EMPEROR Vs. RAM PRASAD	July 5, 1929
EMPEROR Vs. SANA MATHUR	October 4, 1929
EMPEROR Vs. ISMAIL HIRJI	September 4, 1929
EMPEROR Vs. ATTA MOHAMMAD	December 6, 1929
EMPEROR Vs. LIMBA TATYA KASID	April 12, 1929
EMPEROR Vs. NANALAL DWARKADAS TOLAT	April 8, 1929
EMPEROR Vs. WAHIDUDDIN HAMIDUDDIN (NO2)	November 26, 1929
EMPEROR Vs. KAJORI MAL KALYAN DAS	July 8, 1929
EMPEROR Vs. MOHAMMAD ISRAIL	August 22, 1929
EMPEROR Vs. MAIKU	September 4, 1929
EMPEROR Vs. NARBADA PRASAD	September 10, 1929
EMPEROR Vs. BINDESHWARI SINGH	September 9, 1929
EMPEROR Vs. DURG	January 24, 1929
EMPEROR Vs. BASHIR	January 31, 1929
EMPEROR Vs. PREM	January 31, 1929
EMPEROR Vs. RAM LAL	January 28, 1929
EMPEROR Vs. DERAJTULLA SHEIKH	December 18, 1929
EMPEROR Vs. KANVER SEN	November 6, 1929
EMPEROR Vs. TIMMAN	September 9, 1929
EMPEROR Vs. KUDUA BARI	September 6, 1929
EMPEROR Vs. LATOOR	September 12, 1929
EMPEROR Vs. KASHI NATH	September 10, 1929
EMPEROR Vs. CAMATHEWS	July 29, 1929
EMPEROR Vs. DUKARI CHANDRA KARMAKAR	June 24, 1929
EMPEROR Vs. DINBANDHU OORIYA	November 13, 1929
EMPEROR Vs. GIRISH CHANDRA KUNDU	March 8, 1929
EMPEROR Vs. MUNSHI TAMIZ-UD-DIN AHMAD	June 13, 1929
EMPIRE ENGINEERING CO BRANCH OF THE BRITISH INDIA CORPORATION LTD Vs. MUNICIPAL BOARD	March 16, 1929
ERADAT SARKAR Vs. ABU AHAMED	March 7, 1929
ERI BEACH CO LTD Vs. ATTORNEY-GENERAL OF ONTARIO	November 7, 1929
ESHAQ LAL Vs. DULLA	October 28, 1929
ETHIYAPPA GRAMANY Vs. ANGAPPA MAISTRY	December 17, 1929
EUGENE RERTHIAUME Vs. DAME ANNE-MARIE YVONNE DASTOUS	July 16, 1929
F H WILSON, OFFICIAL ASSIGNEE, HIGH COURT Vs. NATHMULL	November 8, 1929
FAIZUDDIN Vs. MIR YUSUF ALI	November 30, 1929
FAIZULLAH KHAN Vs. MAULADAD KHAN	March 13, 1929
FAIZULLAH KHAN Vs. MAULADAD KHAN	March 15, 1929
FAQIR CHAND Vs. LALA HARKISHUN DAS	April 26, 1929
FAQIR PASI Vs. BEHARI KUNDIGAR	February 21, 1929
FAQIRA Vs. EMPEROR	July 30, 1929
FAQIRA Vs. EMPEROR	May 4, 1929
FATECHAND RAMPRATAP MARWADI Vs. JITMAL RUPCHAND	July 1, 1929
FATEH SINGH Vs. EMPEROR	January 22, 1929
FAZAL AHMAD Vs. RBSHAR PRASAD	March 19, 1929
FAZLUL RAHMAN KHAN Vs. BARUMAL	February 1, 1929
FIBRE ALOES FACTORY Vs. JAFFER RASOOL	April 3, 1929
FIRM A N B RAMALINGA IYER Vs. FIRM NMRAJALU IYER-NAGASWAMI IYER	November 18, 1929
FIRM BHAGWAN DAS LACHHMI NARAIN Vs. BENGAL NAGPUR RAILWAY	April 8, 1929
FIRM JETHAJI PERAJI Vs. KRISHNAYYA	January 17, 1929
FULBASH SHEIKH Vs. EMPEROR	April 17, 1929
G ATHERTON AND CO Vs. SHABIB BAKSH	February 25, 1929
G I P RAILWAY CO Vs. FIRM JUGUL KISHORE MUKAT LAL	October 24, 1929
G I P RY CO Vs. JUGUL KISHORE-MUKAT LAL	October 24, 1929
G V RAMAN Vs. EMPEROR	January 23, 1929
G V RAMAN Vs. EMPEROR	February 19, 1929
GADDE VENKATARAYUDU Vs. ANUMOLU CHINNA RAMAKRISHNAYYA	October 28, 1929
GADE GOVINDA RAO PANTULU Vs. PARANKUSAM CJAGANNADHAM	February 27, 1929
GADHU SINGH Vs. BANSGOPAL	July 11, 1929
GADU BALAMBHOTLU Vs. MANDELA BAPANAMMA	April 19, 1929
GAGAN CHANDRA DE Vs. EMPEROR	August 16, 1929
GAJADHAR Vs. CHUNNI LAL	April 26, 1929
GAJADHAR Vs. SETH MEGHRAJ	August 28, 1929
GAJE SINGH Vs. MTUCHHABA	January 7, 1929
GAJRAM SINGH Vs. BALWANT SINGH	May 14, 1929
GALABHAI LALLUBHAI Vs. KIKA JIVAN	July 4, 1929
GANAPATHI BHATTA Vs. SANNA SEDU BEARI	November 28, 1929
GANAPATHI MUDALI Vs. MEERA SAHIB	April 8, 1929
GANAPATHI, MINOR BY MOTHER AND GUARDIAN VELLAYAMMAL Vs. SUBRAMANIAM CHETTY	March 25, 1929
GANAPATHY Vs. SUBRAMANYAM CHETTY	January 25, 1929
GANAPATHY CHETTY Vs. SUNDARARAJA PILLAY	August 29, 1929
GANAPATHY MUDALI Vs. MINOR MEERA SAHIB BY GUARDIAN ISMOIL SAHIB	April 8, 1929
GANDABHAI GULABCHAND Vs. BALKRISHNA VAMAN	October 16, 1929
GANENDRA MOHAN BHADURI Vs. BHAVANI CHARAN CHAKRAVARTI	August 28, 1929
GANESHI LAL Vs. CHOB SINGH	July 9, 1929
GANESHLAL Vs. SARDARMAL	April 19, 1929
GANGA BAKSH Vs. SHIBBA	December 20, 1929
GANGA SAGAR Vs. EMPEROR	July 25, 1929
GANGA SAHAI Vs. EMPEROR	January 28, 1929
GANGABAI Vs. FAKIRGOWDA SOMAYPAGOWDA DESAI	December 3, 1929
GANGADAS BANERJEE Vs. EMPEROR	September 4, 1929
GANGADHAR Vs. BALKRISHNA	August 19, 1929
GANGADHAR DHANJISHET Vs. LAKSHMAN MAHADEV KULKARNI	December 19, 1929
GANGADHAR NATHU Vs. VISHNU VITHAL	June 10, 1929
GANGAYA NAROTTAM SHASTRY Vs. ARDESHAR DINASHAW	May 30, 1929
GANPAT Vs. RAMCHANDRA	April 5, 1929
GARGI DIN MISRA Vs. DEBI CHARAN	June 13, 1929
GAURI DATT PANDEY Vs. BANDHU PANDEY	February 27, 1929
GAURI SHANKAR Vs. EMPEROR	July 24, 1929
GAURI SHANKAR Vs. EMPEROR	September 2, 1929
GAYADIN SINGH Vs. KALKA SINGH	February 5, 1929
GENDA MAL Vs. NARSINGH DAS	March 22, 1929
GENU GOPAL Vs. EMPEROR	July 8, 1929
GHAMANDI NATH Vs. BABU LAL	May 8, 1929
GHANDA PULLAMMA GARU Vs. JASTI SATYANARAYANA	October 28, 1929
GHASI Vs. EMPEROR	September 7, 1929
GHASI KHAN Vs. THAKUR KISHORI RAMANJI MAHARAJ	February 22, 1929
GHASIRAM GOENKA Vs. HARIBUX GOBERDHONEDAS	December 5, 1929
GHAZANFAR HUSAIN Vs. MTAHMADI BIBI	November 11, 1929
GHELABHAI JINABHAI Vs. CHHAGAN NARASI	July 16, 1929
GHURA KOER Vs. BISHUN RAM	April 29, 1929
GIRDHARI Vs. JODHA	January 25, 1929
GIRDHARILAL RATNALAL BARKER BY PROPRIETOR G ANRAJI Vs. PALANIAPPA MUDALI	February 27, 1929
GIRIBALA DASI Vs. PROKASH CHANDRA DUTT	March 8, 1929
GIRIS CHANDRA KIT Vs. RAM SARAN MAJUMDAR	June 6, 1929
GIRISH CHANDRA Vs. EMPEROR	September 2, 1929
GIRWAR SINGH Vs. SHAH RAM CHANDER	April 26, 1929
GOBARDHAN Vs. RAGHUBIR SINGH	November 14, 1929
GOBARDHAN DAS Vs. DAU DAYAL	December 20, 1929
GOBRA BADIA Vs. EMPEROR	July 2, 1929
GOKAL PRASAD Vs. GOVINDRAO SUBHEDAR	July 18, 1929
GOKUL PRASAD Vs. SHEIKH MUZAFFAR MIAN	October 18, 1929
GOKUL PRASAD Vs. EMPEROR	March 4, 1929
GOLI Vs. EMPEROR	June 24, 1929
GOMTI SINGH Vs. ANARI KUAR	March 18, 1929
GONDU Vs. TULSIRAM	September 20, 1929
GOPAL CHANDRA CHAKRABORTI Vs. EMPEROR	May 14, 1929
GOPAL CHANDRA CHAKRAVARTI Vs. SURESH CHANDRA SANYAL	May 14, 1929
GOPAL CHANDRA RUDRA Vs. KHATER KARIKAR	July 5, 1929
GOPAL GUNAJI Vs. BALAJI	December 11, 1929
GOPALA KRISHNA IYER Vs. SANKARA IYER	November 28, 1929
GOPALDAS SAMBHUDAS Vs. VITHAL MOHANJI	June 10, 1929
GOPALJI MAHARAJ Vs. KRISHNA SUNDER NATH KAVIRAJ	July 16, 1929
GOPALRAO KRISHNARAO SARNOBAT Vs. HARI LAKSHMAN PATIL	August 22, 1929
GOPI SINGH Vs. KESHO SARAN	July 19, 1929
GOPIRAM BHOTICA Vs. BIRAJ MOHAN CHATTERJEE	April 23, 1929
GORAI MOLLAH Vs. PANCHU HALDAR	July 18, 1929
GOTIRAM NANA NEVADE Vs. KESARBAI KEVALCHAND	August 1, 1929
GOURI AMBAL ACHI Vs. PAVVRRAMANATHAN CHETTIAR	October 1, 1929
GOURIAMBAL ACHI Vs. PALVVRRAMANATHAN CHETTIAR	October 1, 1929
GOURISHANKAR Vs. DEBIPRASAD	August 7, 1929
GOVARDHANDAS VALLABHDAS Vs. OFFICIAL LIQUIDATOR, ELECTRO- METAL REFINING COMPANY LIMITED	March 7, 1929
GOVERNMENT PLEADER Vs. SAPLEADER	March 26, 1929
GOVERNMENT PLEADER Vs. SIDDICK HSHAIKH	March 26, 1929
GOVIND Vs. JANKIBAI	October 4, 1929
GOVIND Vs. SONBA	October 16, 1929
GOVIND NARAYAN KAKADE Vs. RANGNATH GOPAL RAJOPADHYE	November 20, 1929
GOVIND RAM Vs. GOKUL	June 14, 1929
GOVIND SINGH Vs. BIJAY BAHADUR	July 24, 1929
GOVIND SINGH Vs. MANGLU	May 17, 1929
GOVINDA KUMAR SUR Vs. MOHINI MOHAN SEN	April 10, 1929
GOVINDARAJA MUDALI Vs. SAMARAPURI CHETTIAR	April 4, 1929
GOWAL DAS SIDANY Vs. LUCHMI CHAND JHAWAR	February 22, 1929
GUDIPATI SESHAMMA Vs. KUNCHANAPALLI BUTCHIRAJU	April 9, 1929
GUEUDAS KUNDU CHOWDHURY Vs. KUMAR HEMENDRA KUMAR ROY	February 14, 1929
GULABCHAND Vs. BHAIYALAL	August 12, 1929
GULABCHAND Vs. GULABCHAND	March 15, 1929
GULAM AHMAD Vs. KANHAIYALAL	April 17, 1929
GULMATINNESSA CHOWDHURANI Vs. JAGO PALI	May 28, 1929
GUR DIYAL Vs. SUKHNANDAN LAL	January 16, 1929
GURUSAMI RAJA Vs. PERUMAL RAJA	April 13, 1929
GURUSWAMI PILLAI Vs. VIRABHADRA TAVULKARAN	February 26, 1929
GYASIRAM Vs. KISHORE	October 24, 1929
HABIB BAKHSH Vs. AMINA BIBI	January 23, 1929
HAJI ABADI HASSAN AND SONS Vs. A BESSE	July 25, 1929
HAJI ANWAR KHAN Vs. MOHAMMAD KHAN	January 7, 1929
HAJI TILLOI MUHAMMAD UMER BUKSH Vs. BENGAL NAGPUR RAILWAY CO LTD	February 26, 1929
HAKIM SAIYAD ABDULLAH Vs. SAIYAD AHMAD	June 10, 1929
HAKIMIA Vs. J. C. GAMMON	March 1, 1929
HALADHAR PAL CHOUDHURY Vs. SHEIKH MONGAL RAJA	August 13, 1929
HALEKOTE KUNHI KALANDA BEARI Vs. KUNHIPAKKI ALIAS SULEMAN, MINOR BY NEXT FRIEND, KARNAVAN KOOLERI VALIYA PEEDIGAYIL ABDUL KHADER HAJI	September 13, 1929
HAMID ALI HALDAR Vs. EMPEROR	February 20, 1929
HAMIDUDDIN KHAN Vs. RAMANI KANTA ROY	June 4, 1929
HANS RAJ Vs. SURJA	February 11, 1929
HANSRAJ Vs. OFFICIAL LIQUIDATORS DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD	January 30, 1929
HANWANT RAI Vs. CHANDI PRASAD	January 31, 1929
HAR CHAND Vs. DEWAN SINGH	March 22, 1929
HAR GOBIND Vs. GITAM	February 26, 1929
HAR SARAN DAS Vs. HARBANS SINGH	January 24, 1929
HARA CHANDRA MISTRY Vs. BHAGABAT MANDAL	November 28, 1929
HARAKCHAND HEMCHAND BHATIA Vs. SECY. OF STATE	July 3, 1929
HARAKCHAND TARACHAND Vs. SUMATILAL CHUNILAL	November 15, 1929
HARAN CHANDRA CHAKRAVARTI Vs. JOYCHAND	March 5, 1929
HARASIT GOLDER Vs. JALADHAR BISWAS	February 6, 1929
HARBANS SINGH Vs. SURESH DATTA TEWARI	May 7, 1929
HARBHORSHA MAHOMMED Vs. JHAPURAN BIBI	December 10, 1929
HARDANI LAL Vs. RAM NATH	March 7, 1929
HARI Vs. GHISU	February 21, 1929
HARI BANDHU PAL Vs. HARI MOHAN	August 12, 1929
HARI GOVIND KALKUNDRI Vs. CITY MUNICIPALITY OF BELGAUM	July 17, 1929
HARI MOHAN MONDAL Vs. GOUR MOHAN SARKAR	February 12, 1929
HARIDAS Vs. MOFATLAL	September 24, 1929
HARIDAS MUKHERJEE Vs. BIJAY KRISHNA DAS	July 22, 1929
HARILAL DALSUKHRAM SAHEBA Vs. MULCHAND ASHARAM	November 25, 1929
HARNATH Vs. MTPHOOL KOER	November 12, 1929
HARRY KEMPSON GRAY Vs. BHAGU MIAN	December 6, 1929
HATIMULLA Vs. SUKHAMOY CHAUDHURI	July 3, 1929
HAZARIMULL Vs. MONOHAR DAS	March 27, 1929
HEM CHANDRA CHAKRAVARTI Vs. SARABALA DATTA	January 25, 1929
HEMENDRA NATH Vs. TULSHI SINGH	December 19, 1929
HENRIETTA MUIR EDWARDS Vs. ATTORNEY GENERAL OF CANDA	October 18, 1929
HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY LTD Vs. SECYOF STATE	January 21, 1929
HIRA LAL SAHU Vs. LACHMI PRASAD NARAIN SINGH	May 14, 1929
HORMASJI SHAPURJI MISTRY Vs. DHANBAI BARJORJI COOPER	February 1, 1929
HOSHIAR SINGH Vs. UDAI RAM SINGH	April 24, 1929
HOTA VIRABHADRAYYA GARU Vs. SRI RAJA MANYAM MAHALAKSHMANNA GARU	November 8, 1929
HRIDOY KRISHNA KUNDU Vs. BINODE BEHARY BANDOPADHAYA	July 26, 1929
HRIDOYMOHAN SANYAL Vs. KHAGENDRA NATH SANYAL	July 22, 1929
HUKAMCHAND KASLIWAL Vs. RADHA KISHEN MOTI LAL CHAMARIA	December 12, 1929
HUKUM SINGH Vs. EMPEROR	August 13, 1929
HUNSRAJ Vs. BEJOY LAL SEAL	December 12, 1929
HURRYBUX DEORA Vs. JOHURMULL BHOTORIA	April 18, 1929
IBRAHIM KHAN Vs. NAGOJI	February 27, 1929
IBRAMSA ROWTHER Vs. MUHAMMAD ESUF ROWTHER	April 24, 1929
IDOL SREE BRINDABAN CHANDRA THAKUP JIU BY HIS SHEBAIT HARI PROSANNA BARMAN Vs. NISHAPATISAI	January 18, 1929
IMMANI SESHAYYA Vs. DRONAMRAJU LAKSHMINARASIMHA RAO PANTULU (DEAD)	January 21, 1929
IMMIDISETTI DHANARAJU Vs. MOTILAL DAGA, TRADING UNDER THE NAME AND STYLE OF BALAKRISHNADAS MOTILAL	February 19, 1929
IMPERIAL BANK OF INDIA Vs. VPAVANASI CHETTIAR	October 29, 1929
IMPERIAL BANK OF INDIA LTD Vs. BENGAL NATIONAL BANK LTD	March 26, 1929
IMRAT Vs. EMPEROR	August 15, 1929
IN RE : MARINE INSURANCE POLICIES Vs. STATE	June 25, 1929
IN RE: A PLEADER Vs. STATE	March 28, 1929
IN RE: A RAHEEM SAHEB Vs. STATE	February 25, 1929
IN RE: A V SUBBA RAO Vs. STATE	September 17, 1929
IN RE: AN ADVOCATE Vs. STATE	October 15, 1929
IN RE: AN ADVOCATE Vs. STATE	July 22, 1929
IN RE: ANNAI ERRAPPA Vs. STATE	October 4, 1929
IN RE: ARUMUGA THEVAN Vs. STATE	November 11, 1929
IN RE: BAR COUNCIL ACT Vs. STATE	July 8, 1929
IN RE: BASANT RAI TAKHAT SINGH OF AGRA Vs. STATE	December 19, 1929
IN RE: BIJAY SINGH DUDHURIA Vs. STATE	August 12, 1929
IN RE: BILASROY SEROWGEE Vs. STATE	January 24, 1929
IN RE: CHAVA INDRAMMA ALIAS TATA Vs. EMPEROR	February 14, 1929
IN RE: D MADAR SAHIB ALIAS MADDUR Vs. STATE	November 29, 1929
IN RE: D VIRASWAMI NAIDU Vs. STATE	August 1, 1929
IN RE: DAMODARAN Vs. STATE	July 31, 1929
IN RE: DASAN ALIAS DEVAN Vs. STATE	February 11, 1929
IN RE: DEBTS AND SECURITIES OF THE LATE G A KUPPUSWAMI NAYAGAR (DECEASED) K KESAVA NAYAGAR Vs. STATE	November 4, 1929
IN RE: DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD HANSRAJGUPTA Vs. OFFICIAL LIQUIDATORS	November 20, 1929
IN RE: DODHU KALU MAHAR Vs. STATE	June 20, 1929
IN RE: GANGA SAGAR Vs. STATE	July 4, 1929
IN RE: GIRIJA BHUSAN SIRKAR Vs. STATE	March 28, 1929
IN RE: GOOPTU ESTATE LTD Vs. STATE	August 12, 1929
IN RE: GUNDUTHALAYAN ALIAS THAILAN Vs. STATE	November 22, 1929
IN RE: GURUVAPPA NAICKER Vs. STATE	March 8, 1929
IN RE: KAJORI MAL KALYAN MAL OF GENERAL GANJ Vs. STATE	April 5, 1929
IN RE: KALKA PRASAD Vs. STATE	July 24, 1929
IN RE: KAMATCHI AMMAL Vs. STATE	January 29, 1929
IN RE: KARUTHASWAMI SERVAI ALIAS ATHIAPPAN SERVAI Vs. STATE	October 22, 1929
IN RE: KATAGIRI Vs. STATE	October 22, 1929
IN RE: KESAVA PILLAI Vs. STATE	August 21, 1929
IN RE: KHARKHAREE COLLIERIES LTD Vs. STATE	August 26, 1929
IN RE: KONDALU AIYAR Vs. STATE	October 23, 1929
IN RE: KRISHNA PANNADI Vs. STATE	October 16, 1929
IN RE: LACHHMAN PROSAD BABU RAM OF CAWNPORE Vs. STATE	July 9, 1929
IN RE: LACHIRAM BASANTALAL NATHANI Vs. STATE	August 2, 1929
IN RE: MAHOMED KASSIM SAHIB Vs. STATE	August 9, 1929
IN RE: MARTIN AND CO Vs. STATE	June 25, 1929
IN RE: MUKHTAR OF BENARES Vs. STATE	July 18, 1929
IN RE: N VENKADU Vs. STATE	September 12, 1929
IN RE: NAGI REDDY Vs. STATE	April 26, 1929
IN RE: NALLAMADAN CHETTIAR Vs. STATE	December 19, 1929
IN RE: NRIPENDRA KUMAR BOSE Vs. STATE	April 9, 1929
IN RE: P L S K R FIRM Vs. STATE	October 9, 1929
IN RE: P SANKARAN PILLAI Vs. STATE	January 25, 1929
IN RE: PANCHANATHAM PILLAI Vs. STATE	January 16, 1929
IN RE: PANTAM VENKAYYA Vs. STATE	October 30, 1929
IN RE: PERAM CHENNAMMA Vs. STATE	October 8, 1929
IN RE: PERUMAL THEVAN Vs. STATE	August 21, 1929
IN RE: RABENFELS (STOOMVART MAATSCHAPPIJ NEDARLANDS) Vs. STATE	February 28, 1929
IN RE: RAM PRASAD Vs. STATE	November 21, 1929
IN RE: RAMACKERS AND CO LTD Vs. STATE	January 31, 1929
IN RE: RAMANUJAM NAIDU Vs. STATE	July 29, 1929
IN RE: REGENT PARK SYNDICATE LTD Vs. STATE	April 23, 1929
IN RE: SADAYAN CHETTY Vs. STATE	December 13, 1929
IN RE: SAMI KARUPPA THEVAN Vs. STATE	August 1, 1929
IN RE: SANKARALINGA TEVAN Vs. STATE	December 9, 1929
IN RE: SHIB CHARAN DAS Vs. STATE	February 5, 1929
IN RE: SHIVA PERSHAD GUPTA Vs. STATE	February 20, 1929
IN RE: SRI SREE RAJA VELUGOTI SRI GOVINDA KRISHANAYACHANDRULU VARU BAHADUR MAHARAJAH OF VENKATAGIRI Vs. STATE	October 22, 1929
IN RE: STAMP REFERENCE (JANGILAL) Vs. STATE	March 20, 1929
IN RE: SUBBA GOUNDAN Vs. STATE	August 9, 1929
IN RE: T M A NATHAN Vs. STATE	September 6, 1929
IN RE: TARUNCHANDRA GHOSH Vs. STATE	May 8, 1929
IN RE: TIRUMANA GOUNDAN Vs. STATE	February 28, 1929
IN RE: UNION INDIAN SUGAR MILLS CO LTD Vs. STATE	November 18, 1929
IN RE: VAITHILINGA PANDARA SANNADHI AVERGAL BY POWER-OF-ATTORNEY AGENT ANANTARAMA IYER Vs. STATE	November 1, 1929
IN RE: VASUDEVA MUDALI Vs. STATE	March 11, 1929
IN RE: VEERA KARAVAN Vs. STATE	July 4, 1929
IN RE: VENKATARAMA NAIDU Vs. STATE	April 9, 1929
IN THE GOODS OF: BALMUKUND DUBE Vs. STATE	June 5, 1929
INASADDAR ALI Vs. ISIMULLA	June 21, 1929
INAYAT BEG Vs. UMRAO BEG	October 15, 1929
INDRARAJ SINGH Vs. CHAITRAM	March 28, 1929
IRAGALA KOTAYYA Vs. UDDANTI SUBBAYYA	August 13, 1929
ISAB Vs. GURU CHARAN SHAHA	January 28, 1929
ISMAIL Vs. EMPEROR	February 18, 1929
ISMAIL BISWAS Vs. EMPEROR	December 3, 1929
ISRAR HASAN KHAN Vs. DEO NARAIN	February 25, 1929
ISWARAYYA Vs. SWARNAM ISWARAYYA	April 30, 1929
J A SANKARA RAJU Vs. KUPPAMMAL	October 16, 1929
J C GALSTAUN Vs. PRAMATHA NATH ROY	March 7, 1929
J C GALSTAUN Vs. RADHAKISSEN CHAMARIA	August 1, 1929
J SELVARANGA RAJU Vs. TDORAIASWAMI MUDALIAR	March 15, 1929
J W NUNN Vs. CALCUTTA TRAMSWAYS CO LTD	January 4, 1929
J W THOMAS Vs. HANUMAN PRASAD	June 7, 1929
JABANULLAH Vs. EMPEROR	December 11, 1929
JADAV CHANDRA KARMARKAR Vs. AKRUR CHANDRA KARMARKAR	December 17, 1929
JADUNANDAN CHAUBE Vs. SURAJDEO NARAIN LAL	November 27, 1929
JADUNANDAN MISRA Vs. SHEOPAHAL	February 11, 1929
JADUNANDAN SINGH Vs. BECHAN KOERI	March 16, 1929
JADURAM Vs. BHAWANISAO	November 21, 1929
JAFFAR HUSAIN KHAN SAHIB Vs. KRISHNAN SERVAI	December 16, 1929
JAGABANDHU CHAWDHURI Vs. ABDUL SOBHAN SARKAR	May 2, 1929
JAGANNATH PRASAD Vs. SHEO NARAIN	December 14, 1929
JAGDEO SINGH Vs. KESHO PRASAD SINGH	June 14, 1929
JAGESHAR Vs. EMPEROR	July 29, 1929
JAGGO BAI Vs. UTSAVA LAL	April 19, 1929
JAGGU MAL Vs. BRIJ LAL	November 15, 1929
JAGMOHAN SINGH Vs. EMPEROR	August 20, 1929
JAGMOHAN SINGH Vs. RAM KHILAWAN DUBE	May 15, 1929
JAHAR LAL SAHA Vs. SMLALITA SUNDARI DASI	December 10, 1929
JAI JAI RAM Vs. JANKI	April 15, 1929
JAI NANDAN TEWARI Vs. UMRAO KOERI	February 1, 1929
JAIDEO SINGH Vs. MUNSHI DHOOM SINGH	February 20, 1929
JAIRAM Vs. JANKIBAI	October 30, 1929
JAITRAM Vs. NAROTTAM	February 12, 1929
JAMES R R SKINNER Vs. ROBERT HERCULES SKINNER	July 16, 1929
JAMES RICHARD RENNEL SKINNER Vs. KUNWAR NAUNIHAL SINGH	March 19, 1929
JAMES SKINNER Vs. R. H. SKINNER	July 16, 1929
JAMILENNESSA KHATUN Vs. IJJATENNESSA KHATUN	January 31, 1929
JAMIR SHEIK Vs. MURARI MOHAN CHAUDHURY	August 1, 1929
JAMNA PRASAD Vs. MOHAMMAD ZAHIR UDDIN KHAN	January 24, 1929
JAMNABAI Vs. VASUDEO SAGARMAL	September 17, 1929
JANAKINATH ROY Vs. MOHENDRA NARAIN ROY CHAUDHURY	June 26, 1929
JANAKINATH SINGHA RAY Vs. NIRODBARAN RAY	March 6, 1929
JANANADA CHARAN GHATTAK Vs. EMPEROR	July 25, 1929
JANESHAR DAS Vs. EMPEROR	January 4, 1929
JANG BAHADUR Vs. BHAGAT RAM-SHEO PRASAD	October 23, 1929
JANKI KUAR Vs. NANDA	July 9, 1929
JANKILAL Vs. EMPEROR	April 17, 1929
JATI MALI Vs. EMPEROR	March 20, 1929
JAYARAM BHIVAJI ACHAREKAR Vs. DATTATRAYA JAYRAM PRABHU- DESAI	July 23, 1929
JAYDURGA DASI Vs. SAROJ RANJAN SINHA	June 11, 1929
JEOT RAM CHAUDHARI Vs. MTLAUJI	June 28, 1929
JETHAJI PERAJI FIRM BY AGENT MAGGAJI Vs. TIRUPURAMALLU KRISHNAYYA(DEAD)	January 17, 1929
JHABBOO MISIR Vs. HAVALDAR TEWARI	July 4, 1929
JHAMMAN LAL Vs. THAKUR MUNSHI SINGH	May 3, 1929
JHANGTOO BARAI Vs. EMPEROR	October 28, 1929
JIRA BEWA Vs. UMA CHARAN SAHA	May 28, 1929
JIT SINGH Vs. DAULATIA TAMTA	November 20, 1929
JIWA UMAR KACHHI Vs. GULABCHAND	April 24, 1929
JIWAN SINGH Vs. DALIP SINGH	February 20, 1929
JNANENDRANARAYAN BAGCHI Vs. SARADASUNDARI DASI	July 24, 1929
JODHA BIJAL Vs. MAGANLAL CHHAGANLAL DESAI	August 13, 1929
JOGENDRA KISHORE ROY Vs. SALAMAT KHAN	February 1, 1929
JOGENDRA NATH JANA Vs. BAIDYA NATH DAS	November 27, 1929
JOGENDRANATH SEN Vs. BEHARI LAL DAS	August 26, 1929
JOGESH CHANDRA ROY Vs. SASI KUMAR DE	June 5, 1929
JOGESHCHANDRA DHAR Vs. MAHAMMAD IBRAHIM	July 3, 1929
JOGI KAR Vs. EMPEROR	December 12, 1929
JOHARI MAL Vs. BALMAKUND	April 30, 1929
JOKHU BHUNJA Vs. SITLA BAKSH SINGH	December 20, 1929
JOLEKHA BIBI Vs. DANIS MAHOMMAD	May 29, 1929
JUGUL KISHORE Vs. BANWARI LAL	June 28, 1929
JUJJAVARAPU GANGARAJU Vs. KANDIBOYINA VENKI	March 12, 1929
JULIEN MARRET Vs. MAHOMED KHALEEL SHIRAZI AND SONS	November 15, 1929
JUMAN SADAGAR Vs. CORPORATION OF CALCUTTA	May 22, 1929
JUPPALLI RAJAGOPAL RAO Vs. PUTHELI NARAYANA REDDI	August 15, 1929
JWALA Vs. EMPEROR	April 18, 1929
JWALA NATH Vs. CHHANGA MAL	February 26, 1929
JWALADUTT R PILLANI Vs. BANSILAL MOTILAL	February 28, 1929
JYOTI PRASAD LALA Vs. PEARILAL LALA	July 8, 1929
JYOTI PROSAD SINGH DEO Vs. HVLOW AND CO LTD	December 13, 1929
JYOTI PROSAD SINGHA DEO BAHADUR Vs. GOPAL ACHARYA GOSWAMI	March 20, 1929
JYOTIRUPA DEVI Vs. SATISH KANTHA ROY	April 26, 1929
K ABDUL SALAM SAHIB TRADING UNDER THE NAME AND STYLE OF K SHEIKH MEERA SAHEB AND CO Vs. BATCHU VEERABHADRA RAJU	February 25, 1929
K AMBU NAIR Vs. ECKELU NAIR	October 3, 1929
K BANERJEA, PROPRIETOR OF THE FIRM K BANERJEA Vs. MANZAR ALI SOKHTA	February 6, 1929
K M KRISHNA KURUP Vs. AVEERAN KUTTY	February 14, 1929
K PIRAMANAYAKAM PILLAI Vs. KRISHNASWAMY PILLAI	February 18, 1929
K T GANAPATHY PILLAY Vs. ALAMALOO	February 18, 1929
K T HING Vs. INSILAS	July 31, 1929
K V AYYASWAMI PATTAR Vs. MRRYMANAVIKRAMA ZAMORIN RAJAH AVLOF CALICUT (DEAD)	September 10, 1929
K. FASIUDDIN Vs. EMPEROR	April 12, 1929
K. L. NIYOGI AND COMPANY Vs. DISTRICT COUNCIL	December 7, 1929
KADER BUX PATWARI Vs. SALIMUDDIN HAZI	April 30, 1929
KADHORI Vs. LAKHU	April 30, 1929
KAILASH CHANDAR JAIN Vs. RAM LAL	April 10, 1929
KAILASHPATI UPADHYA Vs. GOPI KOERI	March 8, 1929
KAJORA COAL CO LTD Vs. SECYOF STATE	December 11, 1929
KAKARI KRISHNAYYA Vs. KODALI KOTAYYA	February 28, 1929
KALACHAND GHOSE Vs. TATU (TAHIR) SHAIK	July 29, 1929
KALANDAR BATCHA SAIB Vs. JAILANI SAHIB	September 3, 1929
KALATTY MUDALI Vs. MANGAPATHI MUDALI	November 7, 1929
KALI BILASH HAZRA Vs. EMPEROR	August 5, 1929
KALI CHARAN Vs. MOHAMMAD JAMIL	October 23, 1929
KALI PRATAP MISIR Vs. AMLA PAT TEWARI	July 5, 1929
KALIKA PRASAD Vs. AJUDHIA PRASAD	February 19, 1929
KALIKUMAR PODDAR BANIKYA Vs. PRANBALLAV BANIKYA	February 20, 1929
KALIMUDDIN SHAIK Vs. BAIDYANATH SAHA	May 27, 1929
KALIPADA DE Vs. DWIJAPADA DAS	November 19, 1929
KALIPADA ROY Vs. MUKUNDA LAL ROY AND ANR	June 12, 1929
KALLIYA PILLAI ALIAS SERNTHAYA PILLAI Vs. RAMASWAMY PILLAI (INSANE) BY WIFE AND NEXT FRIEND	January 10, 1929
KALLOO Vs. NIADAR SINGH	January 10, 1929
KALLU Vs. GANESH	February 19, 1929
KALLU SHAH Vs. MOHAMMAD EHSANULLAH	January 17, 1929
KAMAL KRISHNA SANYAL Vs. MADHUSUDAN CHOUDHURI	March 28, 1929
KAMATCHI AMMAL Vs. EMPEROR	January 29, 1929
KAMINI KUMAR CHAKRAVARTY Vs. EMPEROR	February 21, 1929
KAMLAPAT Vs. EMPEROR	November 25, 1929
KAMPTA PRASAD Vs. RAMSARANSINGH	January 31, 1929
KAMTABAI Vs. UMABAI	January 29, 1929
KANAMATAREDDI SUBBAREDDI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL	July 29, 1929
KANDASAMI CHETTI Vs. EMPEROR	August 9, 1929
KANDASAMI CHETTY Vs. EMPEROR	August 19, 1929
KANHAI RAM Vs. MUSAMMAT JAI DEVI	October 24, 1929
KANTI CHANDRA TARAFDAR Vs. RADHA RAMAN SIRKAR	April 26, 1929
KANTI CHANDRA TARAFDAR Vs. RADHA RAMAN SARKAR	May 17, 1929
KAPAKA BRAHMANANDAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL	April 19, 1929
KAPURJI MAGNIRAM Vs. PANNAJI DEBICHAND	March 11, 1929
KARAM ALI Vs. MOHAMMAD LATIF	February 7, 1929
KARAN SINGH Vs. NANDKISHORE	March 27, 1929
KARNANI INDUSTRIAL BANK LTD Vs. NAWAB BAHADUR OF MURSHIDABAD	July 15, 1929
KARRI ADEYYA Vs. TAMMALAMPUDI GOVINDU	December 5, 1929
KARTICK CHANDRA BISWAS Vs. EMPEROR	December 11, 1929
KASAM Vs. NARAYAN	November 5, 1929
KASHI PERSHAD Vs. AMBIKA PRASAD	January 2, 1929
KASHINATH Vs. HARDA CENTRAL BANK	September 26, 1929
KASHIRAM HAZARI Vs. ASARAM	July 18, 1929
KASI IYER Vs. OFFICIAL RECEIVER	January 15, 1929
KASIM ABBAS Vs. HANS RAM	July 22, 1929
KASINATHA PILLAI Vs. SHANMUGAM PILLAI	April 30, 1929
KASTURCHAND BHIKAMCHAND SHOP Vs. ATMARAM	July 30, 1929
KATAR SINGH Vs. BBISHAMBER SAHAI	May 3, 1929
KATTARI NAGAYYA KAMA RAJENDRA RAMASAMI KAMAYA NAICKER AVERGAL Vs. KARUPPAYYEE AMMAL	April 30, 1929
KATTIYA PILLAI ALIAS SERNTHAYA PILLAI Vs. RAMASWAMIA PILLAI (INSANE) BY WIFE AND NEXT FRIEND	January 10, 1929
KAVANNA VANA ENA SWAMINATHAN ALIAS CHIDAMBARAM PILLAI Vs. LETCHMANAN CHETTIAR	November 26, 1929
KAWADU Vs. BERAR GINNING COMPANY LIMITED	March 23, 1929
KAYASTHA CO LTD Vs. SITA RAM DUBEY	June 26, 1929
KAYASTHA COMPANY LIMITED IN LIQUIDATION THROUGH B NARAIN PERSHAD ASTHANA Vs. SITA RAM DUBEY	July 26, 1929
KAZI ABDUL RAHIM Vs. PANDU SADHU NIKAM	November 6, 1929
KAZIM HUSAIN Vs. RAM SARUP	July 19, 1929
KEDAR NATH Vs. GANGA RATAN	May 7, 1929
KEDAR NATH MISTRI Vs. NARAYAN CHANDRA SAFUI	May 29, 1929
KEDARNATH BHUTRA Vs. JOHORMULL BHUTRA	April 28, 1929
KEDARNATH SIKDAR Vs. BIJOY MANDAL	March 15, 1929
KEMGAM SWAMY Vs. VADDADI SUBBAMMA	August 21, 1929
KERSHAJI DHANJIBHAI Vs. KAIKHUSHRU KOLHABHAI	January 18, 1929
KESHEO Vs. PANDURANG	August 22, 1929
KETHIREDDI KODANDARAMI REDDI, BY MOTHER AND NEXT FRIEND, SEETHAMMA Vs. KETHIREDDI CHENCHAMMA	October 11, 1929
KEYARSOSP Vs. GARBAD	July 30, 1929
KHADEM Vs. EMPEROR	August 14, 1929
KHAGENDRA NATH BOSE Vs. PRAFULLA KUMAR BOSE	December 6, 1929
KHAIR-UN-NISSA BIBI Vs. OUDH COMMERCIAL BANK LTD	January 29, 1929
KHAIRUNNISSA Vs. BASHIR AHMED	July 8, 1929
KHAJE HUSSENUDDIN Vs. KISAN	July 22, 1929
KHETTRA MOHAN DEY AND CO Vs. BENODE BEHARY SADHU	July 4, 1929
KHIRO MONDAL Vs. EMPEROR	June 12, 1929
KHITISH CHANDRA CHATTERJEE Vs. NAGENDRA NATH MANDAL	February 20, 1929
KHONDKAR MAHAMMAD SALEH Vs. CHANDRA KUMAR MUKHERJI	February 6, 1929
KHONDKAR MAHOMED SALEH Vs. CHANDRA KUMAR MUKERJI	February 6, 1929
KHOO SAIN BAN Vs. TAN GUAT TEAN	March 11, 1929
KHOOTI Vs. KISHORI LAL	March 1, 1929
KHUB CHAND Vs. LACHMAN DAS-DECREE HOLDER	December 20, 1929
KHUDA BAKSH Vs. JAI SHANKAR	February 25, 1929
KHYARENNESSA CHOUDHURANI Vs. SATYA BHANU GHOSAL	June 12, 1929
KIDAMBI TAYAMMA Vs. KIDAMBI VARADACHARYULU	September 6, 1929
KING Vs. KING	March 8, 1929
KING EMPEROR Vs. ABDUL MALIK	April 8, 1929
KIRON CHANDRA GHOSE Vs. HAMID KHAN	May 21, 1929
KIRPAL SINGH Vs. SHEOAMBAR SINGH	December 5, 1929
KISANDAS Vs. EMPEROR	June 29, 1929
KISANRAO Vs. MANGNIRAM	October 8, 1929
KISHAN Vs. NAMDEO	April 17, 1929
KISHAN SARUP Vs. BRIJ RAJ SINGH	May 7, 1929
KISHUN MAL Vs. SAKAL RAJ MAL	July 12, 1929
KNUT KNUTSON Vs. ATTORNEY-GENERAL	November 7, 1929
KOCHERLAKOTA SUBBA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA DISTRICT	October 30, 1929
KOER SINGH Vs. PAHALWAN SINGH	July 12, 1929
KOLANDASWAMI PILLAI Vs. RAJARATNA MUDALIAR	October 17, 1929
KOLLURI SUBBARAO Vs. KOLLURI VENKATARATNAM	August 1, 1929
KOMMINEDI KOTAYYA Vs. RAJA MANURI VENKATA GOPALA RAO PANTULU GARU	April 19, 1929
KONDIA Vs. EMPEROR	April 22, 1929
KONDIREDDI BULLIRAJU ALIAS ACHAYAMMA Vs. KONDIREDDI SATYANARAYANAMURTHI	October 23, 1929
KONGSHI Vs. KANDAJI	April 12, 1929
KONMAL Vs. EMPEROR	December 6, 1929
KOPPAKA BRAHMANANDAM Vs. SECRETARY OF STATE FOR INDIA REPRESENTING BY THE COLLECTOR	April 19, 1929
KORA MAL Vs. RAGHUBIR LONIA	July 17, 1929
KOTTAPALLI BAPAYYA Vs. OFFICIAL RECEIVER OF GUNTUR	October 3, 1929
KRISHNA DAS Vs. RAJA RAM BHATT LELE	December 6, 1929
KRISHNA LAL SAHA CHOUDHURY Vs. RADHIKA MOHAN DAS	July 26, 1929
KRISHNA PADAYACHI Vs. VINAYAKASWAMIAR	September 25, 1929
KRISHNA PANNADI Vs. EMPEROR	October 16, 1929
KRISHNABAI Vs. VARJIVANDAS JAGJIVANDAS	March 19, 1929
KRISHNAJI ANNAJEE BULTE Vs. ANNAJEE DHONDAJEE BULTE	July 11, 1929
KRISHNAPPA Vs. KASHINATH	July 24, 1929
KRISHNASWAMI IYER Vs. NATESA IYER	November 12, 1929
KRISHNASWAMY GOUNDER Vs. NAGARATHNAMMAL	December 18, 1929
KRISTAMNENI KRISTNAYYA Vs. KARNEDHAN KOTHARI	November 6, 1929
KULSAMBI Vs. BILANKHAN	February 11, 1929
KUMAR CHANDRA GAIN Vs. NARENDRA NATH MITTER	August 16, 1929
KUMAR GOPIKA RAMAN ROY Vs. ATAL SINGH	January 22, 1929
KUMARASWAMY ASARY Vs. (POOJARI) LAKSHMANA GOUNDAN	November 7, 1929
KUNDAL LAL Vs. RAJ BEHARI LAL	February 26, 1929
KUNDAN GIR Vs. JASWANT SINGH	July 12, 1929
KUNDAN LAL Vs. SAHU BHIKHARI DAS-ISHWAR DAS	January 3, 1929
KUNDAN LAL Vs. MANOHAR LAL	April 19, 1929
KUNJ LAL Vs. MUNSHI BATUK PRASAD	June 14, 1929
KUNWAR MUHAMMAD ABDUL JALIL KHAN Vs. MUHAMMAD OBAID ULLAH KHAN	June 17, 1929
KUNWAR RAM KRISHNA Vs. ANAND KRISHNA	April 11, 1929
KUNWARIA Vs. PANDI	March 12, 1929
KUPPUSAMIER Vs. EMPEROR	May 2, 1929
KUTIYAN Vs. VAITHILINGA PANDARAM	March 5, 1929
L BAL KRISHNA Vs. RAM KISHUN	July 12, 1929
L BHAGWAN DAS Vs. TOWN MAGISTRATE	June 27, 1929
L HUDSON Vs. OFFICIAL LIQUIDATOR OF DEHRA DUN MOSSOORIE ELECTRIC TRAMWAY CO	May 17, 1929
L R RAMA IYER Vs. SANDIAPPA PILLAI	August 5, 1929
L RAM PRASAD Vs. MTMUKANDI	March 4, 1929
L V NARASIMHA SASTRI Vs. OFFICIAL ASSIGNEE OF MADRAS	December 18, 1929
LACHHMI PRASAD Vs. GANESH DIN	November 22, 1929
LACHMI CHAND BABU LAL Vs. UNKAR MAL CHOTE LAL	March 6, 1929
LAJBARKHAN Vs. NANHU	September 20, 1929
LAKKARAJU ANANDARAO Vs. YELLAMRAJU VENKATASUBBA RAO	October 7, 1929
LAKSHAN CHANDRA NASKAR Vs. RAMDAS MANDAL	April 23, 1929
LAKSHMAN KUSHABA BAKRE Vs. BHIKCHAND RAICHAND MARWADI	January 7, 1929
LAKSHMAN RAMJEE JADHAV Vs. DATTATRAYA RAMKRISHNA ADVILKAR	March 15, 1929
LAKSHMANSA BABASA CHOWDHARY Vs. LAKSHMANSA BALOOSA POWAR	September 19, 1929
LAKSHUMI ACHI Vs. NARAYANASWAMI NAICKER	August 2, 1929
LAL BAHADUR Vs. EMPEROR	July 16, 1929
LAL BEHARI LAL Vs. ALLAHABAD BANK LTDCAWNPORE AND JAGANNATH	May 31, 1929
LAL MAHAMMAD Vs. DEPUTY INSPECTOR GENERAL OF POLICE OF CID	July 29, 1929
LAL NARSINGH PARTAN BAHADUR SINGH Vs. MAHOMMAD YAKUB KHAN	March 15, 1929
LALA BANSI DHAR Vs. BRIJ BASI LAL	August 14, 1929
LALA BIHARI LAL Vs. ABDUL AZIZ	April 16, 1929
LALA PARMESHRI DAS Vs. RAM SAHAI	July 18, 1929
LALLU SINGH Vs. RAM NANDAN	November 22, 1929
LALLUBHAI BRIJMOHAN Vs. JAMNADAS HARAKHJI SANGHAVI	July 29, 1929
LALLUBHAI PRAGJI Vs. BHIMBHAI DAJIBHAI	January 25, 1929
LALTA PRASAD Vs. PURAN LAL	May 3, 1929
LALTA PRASAD Vs. CHUNNI SINGH	January 18, 1929
LANGLEY Vs. D ARCY	March 5, 1929
LATAFAT ALI KHAN Vs. MOHAMMAD YAR KHAN	December 12, 1929
LAXMAN Vs. EMPEROR	November 5, 1929
LAXMAN SINGH Vs. BINRAJ	February 16, 1929
LAXMANLAL Vs. NARAYAN	September 24, 1929
LAZAR FERNANDO Vs. AMIRTHAM FERNANDO	February 22, 1929
LIMBA TATTA KASID Vs. EMPEROR	April 12, 1929
LLOYDS BANK, LTD Vs. PEGUZDAR AND CO	April 10, 1929
LOKANDHA NAIKO Vs. LOKHONO NAIKO	November 18, 1929
LORI CHAND SAHA Vs. NIRODA SUNDARI SAHA	August 9, 1929
LUTTUR Vs. EMPEROR	December 11, 1929
M A CUNNINGHAM SIRCAR Vs. FRED STEPHENS	December 5, 1929
M ABDULLAH KHAN Vs. KANHAIYA	July 15, 1929
M B SINGH AND CO Vs. SIRCAR AND CO	November 29, 1929
M BASAVAYYA Vs. MAJETI BAPANNA RAO SOWCAR	September 11, 1929
M CHENGALROYA CHETTY Vs. NAINIAPPA NAICKER	January 11, 1929
M KANNIAPPAN Vs. KULLAMMAL	July 30, 1929
M LAKSHUMANA AIYAR Vs. SRAJAM AIYAR	October 1, 1929
M LAKSHUMANAYYA Vs. SRAJAM AYYAR	October 1, 1929
M M ROBEY Vs. AVROBEY	August 7, 1929
M R M C L SOMASUNDARAM CHETTIAR Vs. PRSARPERIAKARUPPAN ORS	December 13, 1929
M R M RAMA PILLAI Vs. KASAMUTHU NADAR	February 14, 1929
M R SETHURATNAM IYER Vs. CHINNA SOLAN	October 4, 1929
M. E. R. MALAK Vs. COMMISSIONER OF INCOME-TAX	July 25, 1929
MA PWA MAY Vs. SRMMA CHETTYAR	July 25, 1929
MA SIN Vs. COLLECTOR OF RANGOON	February 22, 1929
MA YAIT Vs. OFFICIAL ASSIGNEE	October 28, 1929
MADAMMAL Vs. DEVAYYA	November 7, 1929
MADAN KISHOR Vs. MAHABIR PRASAD	July 12, 1929
MADAN LAL Vs. GAJENDRAPAL SINGH	January 8, 1929
MADAN MOHAN SAHA BANIK Vs. RAKHAL CHANDRA SAHA BANIK	May 17, 1929
MADAN MOHAN SINGH Vs. NARAIN SINGH	February 13, 1929
MADIRAJU JAGANNADHA RAO Vs. SOMU LAKSH MUNARAYANA	December 18, 1929
MADIRAZU JAGANNADHA RAO Vs. SOMU LAKSHMINARAYANA	December 18, 1929
MADRAS NATIVE PERMANENT FUND LIMITED IN LIQUIDATION BY FRASER ANDROSS, LIQUIDATORS Vs. TSNATESA SASTRI	February 7, 1929
MADUSUDAN LAL Vs. EMPEROR	July 25, 1929
MAFATLAL GAGALBHAI Vs. JIVANLAL GIRDHARDAS	June 4, 1929
MAHABIR Vs. BAIJNATH SINGH	April 11, 1929
MAHADEO BHARTHI Vs. MAHADEO RAI	March 6, 1929
MAHADEO CHAUBE Vs. RAM RAJ CHAUBE	November 20, 1929
MAHADEO PRASAD Vs. KHUBI RAM	June 14, 1929
MAHADYA Vs. EMPEROR	May 28, 1929
MAHAMMAD MAHMUD CHOUDHRY Vs. BEHARY LAL SAHA	November 19, 1929
MAHAMMED ISMAIL SAHEB Vs. RASOOL BI	November 13, 1929
MAHARAJ BAHADUR SINGH Vs. AHFORBES	June 11, 1929
MAHARAJA OF PITTAPURAM Vs. SRI CHELIKANI VENKATARAYANIM GARU	July 18, 1929
MAHENDRA NATH DAS Vs. EMPEROR	February 20, 1929
MAHMOOD ALI Vs. CHINKI SHAH	November 12, 1929
MAHOMED ABDULLA Vs. SAKHARAM HABAJI MISTRY	December 20, 1929
MAHOMED ISMAIL Vs. SHARFUTULLAH	August 1, 1929
MAHOMEDALLI IBRAHIMJI Vs. LAKSHMIBAI ANANT PALANDE	August 14, 1929
MAILA RAI Vs. DERAPPA	October 24, 1929
MAKHAN LAL Vs. NARAIN DAS	February 22, 1929
MAKHAN LAL Vs. SOHAN LAL	December 5, 1929
MAKHAN LAL PAUL Vs. RUP CHAND MAJI	March 7, 1929
MALABAR TIMBER CO LTD Vs. PONNA MBILATH CHATHANKANDI PRAPRAVAN MOIDOO	July 24, 1929
MALHARI VAMAN KRAMAVANT Vs. VINAYAK RAVJI KRAMAVANT	January 31, 1929
MALIK IFTIKHAR WALI KHAN Vs. SARWARI BEGAM	January 18, 1929
MALIK SINGH Vs. SHIAM LAL	January 18, 1929
MALKARJUNAPPA SIDRAMAPPA DESHMUKH Vs. ANANDRAO ANNARAO DESHMUKH	June 20, 1929
MALLA LATCHAYYA Vs. TRUSTEE OF SRI SRI SRI VASUDEVASWAMI VARU SRI SRI SRINIVASA RAJMANI RAJA DEO GARU RAJAH OF MANDASA	January 16, 1929
MALLAVARAPU RAMA RAO Vs. MALLAVARAPU HANUMANTHA RAO	April 4, 1929
MAN SINGH Vs. EMPEROR	August 14, 1929
MAN SINGH Vs. RAM LAL ALIAS BHURIA	October 18, 1929
MAN SINGH Vs. GUMAN SINGH	April 4, 1929
MANDY MATHAR SAHIB Vs. BIJAN BI	October 17, 1929
MANEKJI NAOROJI BALSARA Vs. MUNICIPAL COMMISSIONER OF BOMBAY	November 15, 1929
MANGALI PERSHAD Vs. BABU RAM	January 25, 1929
MANGAT LAL Vs. GHASI KHAN	July 23, 1929
MANGILAL Vs. LAXMANAPPA	April 30, 1929
MANGTULAL BAGARIA Vs. UPENDRA MOHAN PAL CHAUDHURI	February 26, 1929
MANI KRISHNA SEN GUPTA Vs. EMPEROR	December 6, 1929
MANIBAI HEMRAJ Vs. MAGANLAL VITHALDAS	September 18, 1929
MANIBHAI KAMESHWAR Vs. SHANKARLAL KAMESHWAR	November 7, 1929
MANIK CHANDRA SARMA Vs. DAMBHARUDHAR SARMA	August 2, 1929
MANIKA GOUNDAN Vs. LOGANATHA MUDALIAR BY AGENT APVARADARAJA MUDALIAR	August 24, 1929
MANIKKA GOUNDEN Vs. LOGANATHA MUDALIAR	August 21, 1929
MANIKKA S BALARAMIER Vs. VASUDEVAN	July 17, 1929
MANILAL LALLUBHAI Vs. CHANDULAL TRIBHOVANDAS	August 22, 1929
MANINDRA CHANDRA NANDY Vs. LALMOHUN ROY	January 8, 1929
MANJI JAIRAM BHATE Vs. KALEKHAN	March 5, 1929
MANMOHAN CHOWDHURY Vs. TURNER, MORRISON AND CO	April 22, 1929
MANOHAR Vs. RAMDULAREY	February 28, 1929
MANOHAR SINGH Vs. EMPEROR	January 3, 1929
MANSA SINGH Vs. EMPEROR	June 5, 1929
MANSA TEWARI Vs. PARMESHAR TEWARI	February 4, 1929
MANSUKH PANACHAND SHAH Vs. TRIKAMBHAI ICHHABHAI PATEL	August 9, 1929
MANTIPRAGADA SIVARAMAYYA Vs. KAPA VENKATASUBBAMMA	December 4, 1929
MAQBUL AHMAD Vs. PATESHRI PARTAB NARAIN SINGH	May 6, 1929
MAQBUL AHMAD Vs. BRIJDEO TEWARI	December 13, 1929
MARIAPPA GOUNDAN Vs. PALANIAPPA GOUNDAN	August 23, 1929
MARIMUTHU PILLAI Vs. GOPALAKRISHNA AIYAR	April 16, 1929
MARINE INSURANCE POLICIES Vs. BOARD OF REVENUE	June 25, 1929
MARITTIMA ITALIANA STEAMSHIP COMPANY Vs. BURJOR FRAMROZE RUSTOMJI JOSHI	September 10, 1929
MARIVADA VEERANNA, MINOR, BY MOTHER AND GUARDIAN, MAHALAKSHMI Vs. VYTLA SEETANNA, LATE A MINOR, BY MOTHER AND NEXT FRIEND, RAMANAMMA	March 19, 1929
MAROTHI Vs. MT. SONA BAI	December 18, 1929
MAROTIRAO Vs. GOVIND	September 25, 1929
MASITULLAH Vs. UMRAO	February 19, 1929
MATA DIN KANDU Vs. RAM LAKHAN AHIR	July 18, 1929
MATABBAR MOLLA Vs. GOLAM PANJATON	April 12, 1929
MATHURADAS TULJARAM Vs. MAHADU MARUTI KAVDE	December 11, 1929
MATHURANATH RAY CHAUDHURI Vs. JANAKINATH RAY CHAUDHURI	August 29, 1929
MATHURAPRASAD Vs. NARENDRA SINGH	December 5, 1929
MATHURBHAI GARBADBHAI PATEL Vs. NADIAN CITY MUNICIPALITY	January 29, 1929
MAUJI Vs. BHAGOLE	March 6, 1929
MAVILI ERECHAN MENOKI Vs. KOMAPAN NAIR	April 29, 1929
MD ABDUL RAHIM Vs. MTIZZATUNNISSA BAI	October 23, 1929
MD INAYAT ALI KHAN Vs. FAZAL-UL-RAHMAN KHAN	April 12, 1929
MD SHAFIQULLAH KHAN Vs. MDSAMIULLAH KHAN	July 19, 1929
MEAJAN HOWLADAR Vs. EMPEROR	August 8, 1929
MEENAKSHI AMMAL Vs. ARANGASWAMI AIYAR	December 3, 1929
MEENAKSHISUNDARAM PILLAI Vs. CHOKKALINGA PATHAN	January 16, 1929
MEHARBAN ALI KHAN Vs. SITA RAM	February 11, 1929
MEHDI ALI KHAN Vs. CHUNNI LAL	April 15, 1929
MEHERULLA Vs. SARIATULLA	November 20, 1929
MEWA LAL Vs. EMPEROR	January 3, 1929
MEYYAPPA CHETTY Vs. NACHAMMAL ACHI	August 13, 1929
MEYYAPPAN SERVAI Vs. SELLAPPA CHETTIAR	September 13, 1929
MIDNAPORE ZAMINDARY COMPANY Vs. SECRETARY OF STATE FOR INDIA	July 20, 1929
MIDNAPUR ZAMINDARY COMPANY LIMITED Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL	July 29, 1929
MINAKSHI AYI Vs. SUBRAMANIAN CHETTIAR	April 18, 1929
MIR HAMEED SAHIB Vs. ABDUL KHADIR	April 11, 1929
MIR SAFDAR ALI Vs. MIRZA MAKSUDALI BEG	October 29, 1929
MIRALAL Vs. V. M. JAKATDAR	August 22, 1929
MIRAN Vs. HANSLAL	September 21, 1929
MIRZA MAL BHAGWAN DAS Vs. RAMESHAR	March 12, 1929
MITHAN LAL Vs. MAYA DEVI	March 7, 1929
MOHABBAT ALI KHAN Vs. MUHAMMAD IBRAHIM KHAN	March 7, 1929
MOHAMMAD ABDUL WAHID KHAN Vs. RADHA KISHUN	May 8, 1929
MOHAMMAD ABDULLAH KHAN Vs. FORD AND MACDONALD CO LTD	November 14, 1929
MOHAMMAD DAUD KHAN Vs. JAI LAL	January 23, 1929
MOHAMMAD HUSAIN Vs. MTNANHI	October 29, 1929
MOHAMMAD IBRAHIM QUARESHI Vs. SYED ABDUL HAMID	June 26, 1929
MOHAMMAD KAMIL Vs. MUHAMMAD SALIM	July 11, 1929
MOHAMMAD KHAN Vs. MT. FATMA BAI	October 11, 1929
MOHAMMAD NAJAF Vs. BADRI NARAIN PRASAD	April 5, 1929
MOHAMMAD NIAZ AHMED KHAN Vs. LALA NANNHE LAL	April 12, 1929
MOHAMMAD NIAZ, AHMAD KHAN Vs. NANHE MAL	April 12, 1929
MOHAMMAD QAMAR SHAH KHAN Vs. MOHAMMAD SALAMAT ALI KHAN	October 18, 1929
MOHAMMAD RAZA ALI KHAN Vs. MOHAMMUD ISRAR HASAN KHAN	February 28, 1929
MOHAMMAD RAZIQ-DAD KHAN Vs. HAJI MOHAMMAD ZAFARYAB KHAN	June 10, 1929
MOHAMMAD SARWAR Vs. EMPEROR	September 2, 1929
MOHAMMAD SHAFI Vs. MOHAMMAD SAID	October 25, 1929
MOHAMMAD SHAFIQ ULLAH KHAN Vs. MOHAMMAD SAMI ULLAH KHAN	July 19, 1929
MOHAMMAD SHER KHAN Vs. AMJAD HUSAIN	March 19, 1929
MOHAMMAD UNIS Vs. JANESHAR DAS	July 25, 1929
MOHAMMAD YUSUF Vs. EMPEROR	July 31, 1929
MOHAMMED SHAFI Vs. CHEDU	October 23, 1929
MOHANLAL Vs. ABDUL RAHIM	October 24, 1929
MOKSHUD MANDAL Vs. KHEDU MONDAL	February 6, 1929
MONJIRAM INDRACHANDRA Vs. MANEKLAL MANSUKHBHAI SETH	February 11, 1929
MONOHAR DAS MOHANTA Vs. TARINI CHARAN NANDI	June 4, 1929
MOOLA Vs. BHURIYA	April 29, 1929
MOOLJI SIKKA AND CO Vs. BNRY CO LTD	February 1, 1929
MOTHEY KRISHNAYYA Vs. MOHAMAD GALEB SAHEB	November 28, 1929
MOTI LAL Vs. NANDAN	October 18, 1929
MOTI LAL AGARHARI Vs. CHAMPA LAL	July 4, 1929
MOTI LAL DUTT Vs. KALI DAS BHATTACHARJI	April 19, 1929
MOYZUDDIN MEAN Vs. EMPEROR	April 10, 1929
MT AJAIB Vs. NOOR KHAN	June 28, 1929
MT AKRAM-UN-NISSA Vs. MTMUSTAFA-UN-NISSA	January 21, 1929
MT ANANTI Vs. CHHANNU	December 18, 1929
MT ASHRAFUNISSA BEGAM Vs. SAHDEO PANDE	March 5, 1929
MT BAKHTAWARI Vs. EMPEROR	September 9, 1929
MT BHAGWAN DEI Vs. SHIB SINGH	November 28, 1929
MT DULARI Vs. EDWARD THELWAL	July 1, 1929
MT DURGAWATI KUNWAR Vs. JAGANNATH PRASAD	May 3, 1929
MT FAHIMAN Vs. AWADH BEHARI LAL	January 29, 1929
MT FATMA BIBI Vs. SAADAT ALI	October 31, 1929
MT IMTIAZ BIBI Vs. MTKABIA BIBI	April 6, 1929
MT JAHANDAR BEGAM Vs. CHINTA	January 22, 1929
MT JANAK DULARI Vs. BISHAMBHER NATH	June 26, 1929
MT KALUIYA Vs. HIRA	July 11, 1929
MT KARIMUNNISSA BIBI Vs. MIRA BAKSH	May 31, 1929
MT KAUNSILLA Vs. DIP SINGH	July 19, 1929
MT KHUBAN Vs. EMPEROR	September 5, 1929
MT MAHARANI Vs. DEBI DAS	January 18, 1929
MT RAJI Vs. RAM LAGAN	December 18, 1929
MT RANI KUNWAR Vs. MAHBUB BAKSH	December 9, 1929
MT RUKMIN KUER Vs. MTRAM PIARI	October 15, 1929
MT SAHODRA Vs. BADRI PRASAD	June 6, 1929
MT WAHIDAN Vs. MTALIMAN	July 18, 1929
MT. BHURIBI Vs. RAHMATBI	December 19, 1929
MT. DEOKUWARBAI Vs. POTUPRASAD	September 20, 1929
MT. GOURA Vs. SHRIRAM	February 9, 1929
MT. LAXMIBAI Vs. TUKARAM	December 23, 1929
MT. MANBI Vs. KODU	July 25, 1929
MT. MANKARNIKABAI Vs. NANDLAL ACHALDAS	November 18, 1929
MT. RAHAMATBI Vs. BADRIDAS	September 16, 1929
MT. SARJI Vs. MT. BHIMI	November 4, 1929
MT. YAMUNABAI Vs. DISTRICT JUDGE	April 24, 1929
MUDANNA VIRAYYA Vs. MUDANNA ADENNA	November 12, 1929
MUHAMMAD ABDUL KARIM KHAN Vs. BISHAN SAHAI	March 22, 1929
MUHAMMAD ABDUL RAHIM KHAN Vs. MUSAMMAT IZZAT-UN-NISSA BAI	October 23, 1929
MUHAMMAD AKBAR Vs. SYED ALT SAJJAD	May 8, 1929
MUHAMMAD GUL Vs. HAZI FAZLEY KARIM	January 22, 1929
MUHAMMAD NAINA MARACAIR Vs. UMMANAIKANI AMMAL	November 14, 1929
MUHAMMAD WAZIR AGHA Vs. MUHAMMAD ABDUL GAFOOR	July 3, 1929
MUKAT NATH Vs. SHYAM SUNDAR LAL	April 15, 1929
MUKHRAM Vs. EMPEROR	August 7, 1929
MUKHTAR AHMAD Vs. LACHMAN PRASAD	July 15, 1929
MUKTAKESHI DASI Vs. MANILAL JANA	April 16, 1929
MUKTAL HOSSEIN Vs. EMPEROR	March 28, 1929
MUKTAL HOSSEIN Vs. EMPEROR	December 2, 1929
MUKUNDA PATRE Vs. PURUSATTAM SHAH	March 15, 1929
MUL CHAND Vs. PIARE LAL	January 16, 1929
MUL CHAND Vs. OFFICIAL RECEIVER	November 15, 1929
MULCHAND Vs. TARACHAND	February 9, 1929
MULCHAND BALBADHAR Vs. MUNICIPAL COMMITTEE	July 29, 1929
MUNAWAR KHAN Vs. TASALLI KHAN	December 11, 1929
MUNICIPAL BOARD Vs. BSARKAR BAHADUR JOHARI	July 17, 1929
MUNICIPAL BOARD Vs. KHALIL-UL-RAHMAN	February 25, 1929
MUNICIPAL BOARD Vs. NARSINGH DUTT PANDE	December 10, 1929
MUNICIPAL COUNCIL Vs. SOUTH INDIAN RAILWAY CO LTD	April 18, 1929
MUNICIPAL COUNCIL Vs. MADRAS AND SOUTHERN MAHARATTA RAILWAY CO LTD	February 12, 1929
MUNICIPAL COUNCIL OF KUMBAKONAM Vs. SOUTH INDIAN RAILWAY COMPANY LTD	April 18, 1929
MUNICIPAL COUNCIL, TIRUVARUR, REPRESENTED BY ITS CHAIRMAN, MR S K SUBBARAYALU NAIDU Vs. PRKANNUSWAMI PILLAI	November 25, 1929
MUNIR KHAN Vs. MUNICIPAL BOARD	December 18, 1929
MUNNALURI NARAYANAMOORTI Vs. DWADASI VUMAMAKESWARAM	September 27, 1929
MUNSHI SHEO PRASAD Vs. NAWAL KISHORE	January 29, 1929
MUNUSWAMI MUDALI Vs. JAGANNADHA REDDI	August 19, 1929
MURAD BISWAS Vs. BASTI MANDAL	March 18, 1929
MURLI Vs. EMPEROR	July 8, 1929
MURLI DHAR Vs. SURJA	May 10, 1929
MURLI TEWARI Vs. MOHAMMAD IDRIS	December 19, 1929
MURLIDHAR LAXMAN Vs. SHIVRAM SADASHIV PATIL	June 26, 1929
MURTAZA KHAN Vs. AJIT PRASAD	November 25, 1929
MURTIZA KHAN Vs. EMPEROR	October 15, 1929
MURUGESA MUDALIAR Vs. DAVVA VENKATA KESAVALU CHETTY	February 26, 1929
MUSAMMAT ASGHARI BEGAM Vs. MAULA BAKHSH	February 13, 1929
MUSAMMAT BIBI RAFI-UN-NISSA BEGAM Vs. CHUNNI	January 25, 1929
MUSAMMAT KAMELA BIBI Vs. SHEIKH BAQAR HUSAIN AND ANRAND MUSAMMAT KHATUN BIBI	March 12, 1929
MUSAMMAT MAHMUDA BIBI Vs. SAYED ABDUL HAMID	July 9, 1929
MUSAMMAT RAFIQ-UN-NISA BIBI; ABDUL SHAKUR KHAN Vs. ABDUL GHAFFAR KHAN	February 20, 1929
MUSAMMAT RUKMIN KUER Vs. MUSAMMAT RAM PIARI	October 15, 1929
MUSAMMAT TAYYAB UN-NISSA Vs. KHAN BAHADUR SHEIKH NASRULLH	February 15, 1929
MUSHTAQ AHMAD Vs. MUSAMMAT AFZAL BEGAM; MUSAMMAT SARDAR BEGAM	February 26, 1929
MUSHTAQ ALI BEG Vs. JWALA SHANKAR SAHAI	December 6, 1929
MUTHU CHETTIAR Vs. GOVINDAS WAMINAIDU	January 18, 1929
MUTHU VAITHILINGA MUDALIAR Vs. SUBBARAYA CHETTIAR	September 23, 1929
MUTHU VIRA REDDI RAMI REDDI Vs. MAYANDI VENKATESA MUDALI, RECEIVER	July 29, 1929
MUTHUSWAMI SERVAIGARAN Vs. THANGAMMAL AYIYAR	October 11, 1929
MUTHUVELLU CHETTIAR Vs. TGOVINDASWAMY CHETTIAR	January 29, 1929
MUTTEVL VENKATACHARYULU Vs. VEMAVARAPU RAMAKRISHNA RAO	May 2, 1929
MUTUVELU CHETTIAR Vs. TGOVINDASWAMI CHETTIAR	January 29, 1929
N H MOOS Vs. GULAMALI TYABALI SONI	March 6, 1929
N P L PALANIAPPA CHETTY Vs. NMRNAGAPPA CHETTIAR	March 26, 1929
N P NALLAPERUMAL CHETTI Vs. YALLIYAPPA CHETTI	September 18, 1929
N PURUSHOTHAMA RAO Vs. MALLAVARAPU RAMA RAO	April 4, 1929
N VENKADU Vs. EMPEROR	September 12, 1929
NABENDRA KISHORE ROY Vs. CHOUDHURY MIAN	November 25, 1929
NADIR SHAH Vs. MUNICIPAL BOARD	March 21, 1929
NAFAR CHANDRA PAL CHOUDHURY Vs. JATINDRA NATH DAS	May 29, 1929
NAGAPPAN KONAN Vs. RAMARAM PADAYACHI	July 18, 1929
NAGARDAS MATHURADAS Vs. NVVELMAHOMED	December 9, 1929
NAGARI SUBBANNA Vs. KARAPAKULA NARANAYYA	December 10, 1929
NAGENDRA NATH Vs. EMPEROR	July 16, 1929
NAGENDRA NATH BANERJEE Vs. AMBICA CHARAN CHAKRABARTY	May 14, 1929
NAGENDRA NATH RAY Vs. BASANTA DAS BAIRAGYA	February 12, 1929
NAGENDRA NATH SAHA Vs. EMPEROR	December 6, 1929
NAGOBA Vs. A. V. ZINZARDE	September 9, 1929
NAGRAJ Vs. GANPAT	October 29, 1929
NALINI BHUSAN ROY Vs. HIRALAL ROY	April 12, 1929
NALLAPARAJU MIRJA ATCHUTHARAMARAJU Vs. KRUTTIVENTI PERRAJU GARU	October 21, 1929
NALLAPERUMAL CHETTI Vs. VALLIYAPPA CHETTI	September 18, 1929
NANA MANSARAM SHET Vs. SHRIDHAR KESHAV NAIK	December 13, 1929
NANCHAPPA GOUNDAN Vs. VATASARI ITTICHATHARA MANNADIAR	September 4, 1929
NAND KISHORE RAI Vs. BGANESH PRASAD RAI	March 12, 1929
NANDLAL Vs. AMBOPRASAD	December 16, 1929
NANHE Vs. MUNICIPAL COMMITTEE	August 19, 1929
NANI LAL MANDAL Vs. PRIYA NATH ROY	February 22, 1929
NANKOO AHIR Vs. BHAGELU AHIR	March 12, 1929
NANNA VAZHMUMI MUDALI Vs. NATHAMUNI	September 18, 1929
NANNHUN Vs. HALKA	October 25, 1929
NANNU MAL Vs. RAM CHARAN LAL	November 8, 1929
NANNU MAL Vs. RAM CHANDER	November 19, 1929
NANOORAM GOENKA Vs. FULCHAND JAYPURIA	August 14, 1929
NARAIN Vs. NILKANTH	September 18, 1929
NARAIN PRASAD Vs. EMPEROR	July 15, 1929
NARAINDAS Vs. NENU	March 5, 1929
NARAYAN Vs. KHIWARAJ	January 30, 1929
NARAYAN CHANDRA DUTT Vs. CHAIRMAN, MUNICIPAL COMMRS	July 30, 1929
NARAYAN MANJANNA SHANBHOG Vs. SECTRETORY OF STATE FOR INDIA	March 22, 1929
NARAYAN SINGH Vs. KESHOSA	October 30, 1929
NARAYANA SAHU Vs. KRALETI PENTAMMA ALIAS APPALANARASIMHAM	April 22, 1929
NARAYANASWAMI MUDALI Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS	November 6, 1929
NARAYANASWAMY UDAYAN Vs. MANNAR	July 30, 1929
NARBADI Vs. CHHOTI	February 22, 1929
NARENDRA KRISHNA CHAKRABURTY Vs. ASHUTOSH BHATTACHARJI	April 11, 1929
NARENDRA NATH MANDAL Vs. SANNYASI CHARAN DAS	June 5, 1929
NARENDRA NATH MITRA Vs. PABAN MONDAL	April 10, 1929
NARESHCHANDRA MITRA Vs. MOLLA ATAUL HAQ	December 16, 1929
NARSEY TOKERSEY AND CO Vs. SACHINDRANATH GAJANAN GIDH (NO1)	February 25, 1929
NARSI TOKERSEY AND CO Vs. SACHINDRANATH GAJANAN GIDH (NO2)	March 5, 1929
NARSINGH Vs. NATHUJI	February 4, 1929
NASRAT ALI Vs. RUDRA NATH	March 6, 1929
NASRULLAH KHAN Vs. WAJID ALI	July 24, 1929
NATABAR HALDAR Vs. EMPEROR	July 30, 1929
NATESA PILLAI Vs. GOVINDASAMI PATHAN	August 27, 1929
NATHA RAM Vs. RAM GIR	May 15, 1929
NATHAN Vs. HARBANS SINGH	December 14, 1929
NATHMAL MARWARI Vs. CHAINSINGH	October 4, 1929
NATHO Vs. BABU RAM	February 19, 1929
NATHU Vs. EMPEROR	June 11, 1929
NATHU Vs. GANPAT SINGH	November 27, 1929
NATHU SINGH Vs. GIRWAR SINGH	June 4, 1929
NATHURAM HIRARAM THAKUR Vs. SECRETARY OF STATE FOR INDIA	August 13, 1929
NATIONAL BANK OF UPPER INDIA, LIMITED Vs. BANSIDHAR	October 24, 1929
NATUKENDI PAKKARAN Vs. VARAYALANKANDI KANAYAMBATH PATHUMMA UMMA	December 16, 1929
NAUBAT LAL Vs. B MAHADEO PRASAD SINGH	January 24, 1929
NAWSHER ALI PRAMANIK Vs. HAZRATULLA PRAMANIK	February 28, 1929
NAYAN MANDAL Vs. EMPEROR	August 6, 1929
NAZIR AHMMAD Vs. TAMIJADDI AHAMED	March 22, 1929
NEDUNGADI BANK, LTD Vs. OFFICIAL ASSIGNEE OF MADRAS	November 27, 1929
NEYNA MOONA KAVANNA MUHAMMAD MOIDEEN AND 4 ORS Vs. SKRSKRCHINTHAMANI CHETTIAR AND 3 ORS	February 1, 1929
NIBARAN CHANDRA BHATTACHARYYA Vs. EMPEROR	January 29, 1929
NILMONEY AUDDY Vs. DINENDRA NATH DAS	November 27, 1929
NIRANJAN PRASAD Vs. BEHARI LAL	January 28, 1929
NIRMAN BAHADUR Vs. FATEH BAHADUR SINGH	July 25, 1929
NIRPENDRA CHANDRA SEN Vs. SASADHAR SAHA	July 2, 1929
NITTALA YELLAMMA Vs. NITTALA SURYANARAYANAMURTHY	March 6, 1929
NOAI CHOWKIDAR Vs. OFFICIAL TRUSTEE OF BENGAL	February 22, 1929
NOGI REDDY Vs. EMPEROR	April 26, 1929
NRIPENDRA CHANDRA SARKAR Vs. EKHERALI JOARDAR	March 20, 1929
NUCHERLA CHENGIAH Vs. PARASARAM SUBBAROYA AIYAR	July 24, 1929
NYAJMOHOMAD KHAN Vs. BABULAL	January 31, 1929
O M SUBRAMANIAN Vs. CAPPADURAI MUDALI	October 17, 1929
O R M O M S P LAKSHMANAN CHETTIAR OF KARAIKUDI Vs. COMMISSIONER OF INCOME-TAX	October 15, 1929
OBEDAR RAHAMAN Vs. EMPEROR	February 8, 1929
OFFICIAL ASSIGNEE Vs. ENARASIMHA MUDALIAR, PROPRIETOR OF JAMES AND CO	March 12, 1929
OFFICIAL ASSIGNEE OF MADRAS Vs. DEVAKOTTAH NAGARATHAR SRI MEENAKSHI VIDYASALA PARIPALANA SANGAM	March 15, 1929
OFFICIAL ASSIGNEE OF MADRAS Vs. TKRISHNAJI BHAT, MINOR BY HIS FATHER AND GUARDIAN, TSIVASANKARA BHAT	December 6, 1929
OFFICIAL TRUSTEE OF BENGAL (ESTATE MANIK LAL SIL) Vs. KISSEN GOPAL BEHAMI	December 17, 1929
ONKAR PRASAD Vs. DHANI RAM	November 5, 1929
ONTHATH SABJU SAHIB Vs. MALABAR DISTRICT BOARD	August 15, 1929
OSMAN GANI MISTRY Vs. EMPEROR	August 23, 1929
OSMAN MUNSHI Vs. KADER PRAMANICK	March 22, 1929
P A L PL PALANIAPPA CHETTIAR (DIED) Vs. VNSCHOCKALINGAM CHETTI	September 6, 1929
P C CHAUDHRI Vs. EMPEROR	September 2, 1929
P C MUTHU CHETTIAR Vs. MARUTHANAYAGAM PILLAI	July 29, 1929
P GNANAMMA Vs. RAJASEETHARAMACHANDRA	April 18, 1929
P K A C T VEERAPPA CHETTIAR Vs. PADMANABHA NAIDU	March 12, 1929
P L M P L PALANIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	October 14, 1929
P L N K M NAGAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS	October 15, 1929
P L S FIRM THROUGH ITS PARTNER P L S LAKSHMANAN CHETTI Vs. MRMSSULAIMAN	March 26, 1929
P L S P MUTHIAH CHETTY THROUGH HIS SON AND AUTHORISED AGENT PALANIAPPA CHETTY Vs. KRVRVEERAPPA CHETTY	January 21, 1929
P L S R MUTHIA CHETTY THROUGH HIS SON AND AUTHORISED AGENT PALANIAPPA CHETTY Vs. KRVRVEERAPPA CHETTY BY HIS AGENT	January 21, 1929
P R NARAYANASWAMI CHETTIAR Vs. RSUBBARATNAM AIYAR	August 9, 1929
P SANKARAN PILLAI Vs. EMPEROR	January 25, 1929
P. P. DEO Vs. NARAYAN	February 27, 1929
PADAM PRASHAD UPADHYAYA Vs. EMPEROR	July 3, 1929
PADAM PROSAD UPADHAYAYA Vs. EMPEROR	July 3, 1929
PADAM SINGH Vs. REOTI SARAM	March 6, 1929
PAKKIRI MOHIDEEN THARAGAN Vs. MUHAMMAD MUSTAPPAH ROWTHER	November 22, 1929
PALANI GOUNDAN Vs. OFFICIAL RECEIVER OF COIMBATORE	November 12, 1929
PAMIDIMARRI GNANAMMA Vs. RAJASEETHARAMACHENDRA SREE RANGA BHUPALA BHALA RAO GARU	April 18, 1929
PANA SINGH Vs. ARJAN SINGH	May 14, 1929
PANCHAM SINGH Vs. BALAK RAM	December 10, 1929
PANCHANAN BANERJEE Vs. SURENDRA NATH MUKERJEE	April 11, 1929
PANCHANAN ROY Vs. EMPEROR	May 8, 1929
PANCHANANDA DEBNATH Vs. BROJENDRA KUMAR SUTRADHAR	May 29, 1929
PANDU Vs. BAPUDAS	August 7, 1929
PANDU LAXMAN GAWAND Vs. MUNICIPAL CORPORATION OF BOMBAY	November 25, 1929
PANDURANG Vs. SITARAM	April 24, 1929
PARAMBATHAKANDI OLAYATT KUNCHU Vs. USSAN KASIM SAIT BY MUKTYAR SALE MAMAD USMAN SAIT	May 2, 1929
PARAPATYAGAR SREENIVASA RAO Vs. KOTIGI EARAPPA	August 21, 1929
PARASHRAM Vs. SHRIRAM	July 19, 1929
PARASHURAM DATARAM SHAMDASANI Vs. HUGH GOLDING COCKE	June 24, 1929
PARBHU Vs. EMPEROR	July 29, 1929
PARINAM RAMA RAO PANTULU Vs. PARINAM KRISTNAMMA	July 24, 1929
PARMESHRI KUNWAR Vs. DHUMAN KUNWAR	February 18, 1929
PARSU DHONDI Vs. TRUSTEES OF THE PORT OF BOMBAY	July 31, 1929
PARTAP SINGH Vs. HEMRAJ	March 20, 1929
PASHPATI VIZIA NAND BAHADUR Vs. HARGOVIND RAI	December 19, 1929
PATIL SHYAMLAL Vs. GAURISHANKAR	August 10, 1929
PAZHANCHERI PANANGAT BLAHAYIB KARNAVAN KUNHUNNI NAIR (DEAD) Vs. RAMAN MENON	October 28, 1929
PEARY MOHAN SAHA Vs. HARENDRA NATH ROY	September 5, 1929
PEDDA KONDAPPA Vs. GANNE PULLAPPA	April 30, 1929
PEETHA SWAMIGADU Vs. CHELASANI RAMACHANDRAYYA	April 25, 1929
PENUGONDA VENKATARATNAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA	December 20, 1929
PEOPLE S INDUSTRIAL BANK LIMITED Vs. RAM CHANDER SHUKLA	November 22, 1929
PEOPLE S INDUSTRIAL BANK, LTD Vs. RAM CHANDER SHUKUL	November 22, 1929
PETER PHILIP SALDANHA Vs. ANNE GRACE SALDANHA	September 19, 1929
PHANI BHUSAN DHAR Vs. ANUKUL MUKHERJEE	May 22, 1929
PHOOL KUARI Vs. BHAGWAN DAS	November 22, 1929
PHUL CHAND Vs. GOBARDHAN DAS	April 19, 1929
PHUL CHAND DUBE Vs. EMPEROR	July 30, 1929
PIARE LAL Vs. JHABBA LAL	May 17, 1929
PICHAI KONAR Vs. NARASIMHA RAMA IYER	October 18, 1929
PIDUGU MATTAYYA Vs. EMPEROR	November 18, 1929
PINNAMANENI GOPALAKRISHNAYYA Vs. VEERAMACHUNEMI RAMASWAMI	September 25, 1929
PIRATLA PEDA VENKATASUBBARAYUDU Vs. HAJI SILAR SAHIB	December 13, 1929
PITAMBAR DAS Vs. PUNNA	April 5, 1929
POCHANNA Vs. POCHANNA	April 25, 1929
POKH PAL Vs. LAL MADHO RAM	April 25, 1929
POLAKI CHIDAMBARAM Vs. EMPEROR	November 13, 1929
POLURU CHINNA VENKATAIAH Vs. POLURU VENKATANNA	August 1, 1929
PONNUSWAMI GOUNDAN Vs. KALYANASUNDARA AYYAR	October 14, 1929
POPATLAL BHAICHAND SHAH Vs. EMPEROR	November 29, 1929
PORT CANNING AND LAND IMPROVEMENT CO LTD Vs. ASIRUDDY MOLLA	February 5, 1929
PRABHAT CHANDRA ADHIKARY Vs. EMPEROR	August 30, 1929
PRAFULLA KUMAR BOSE Vs. EMPEROR	September 3, 1929
PRAFULLA NATH TAGORE Vs. SATYA BHUSAN DAS	March 19, 1929
PRAHLAD BARMAN Vs. EMPEROR	March 25, 1929
PRAKASH NARAIN Vs. RAM CHARAN	July 18, 1929
PRAMATHA NATH BASU Vs. GANGA CHARAN CHAKRAVARTY	January 11, 1929
PRAMATHA NATH MALIA Vs. HVLOW AND CO	November 29, 1929
PRAN NATH KUNDU Vs. EMPEROR	May 8, 1929
PRASADDAS SEN Vs. KSBONNERJEE	November 29, 1929
PRASANNA CHIDAMBARA REDDIAR Vs. NAGAMMAL	November 20, 1929
PRASANNA KUMAR SAHA Vs. DHIRENDRA LAL GUPTA	February 18, 1929
PRASANNA VENKATESA RAO Vs. KSRINIVASA RAO	November 20, 1929
PREMSUKHDAS Vs. SHANKERDAS	July 29, 1929
PRINCE VICTOR N NARAYAN Vs. KUMAR BHOIRABENDRA NARAYAN DEB	May 14, 1929
PROBODH CHANDRA MITRA Vs. ROAD OILS (INDIA) LTD	November 22, 1929
PROFULLA CHANDRA BASU Vs. KSHETRA LAL SINHA ROY	February 19, 1929
PROHIT BASANT LAL Vs. BASANTI	April 30, 1929
PROMOTHA NATH MAZUMDAR Vs. NAGENDRA NATH MAZUMDAR	June 7, 1929
PROMOTHA NATH MOZUMDAR Vs. NAGENDRA NATH MOZUMDAR	June 7, 1929
PROVAS CHANDRA SINHA Vs. ASHUTOSH MUKHERJI	April 29, 1929
PROVASH CHANDRA LAHIRI Vs. MUNICIPAL COMMISSIONER OF HOWRAH	August 23, 1929
PUBLIC PROSECUTOR Vs. POLASANAPALLE NAGARAJU	December 13, 1929
PUBLIC PROSECUTOR Vs. PAKKIRISWAMI	August 22, 1929
PUBLIC PROSECUTOR Vs. MUNUSAMI MUDALI	September 6, 1929
PUBLIC PROSECUTOR Vs. LAKSHMAMMA	November 27, 1929
PUBLIC PROSECUTOR Vs. VEDI	September 10, 1929
PULIN KRISHNA RAY Vs. NANDA LAL RAY	April 12, 1929
PULIN KRISHNA ROY Vs. NANDA LAL ROY	April 12, 1929
PUNJAB SUGAR MILLS, CO LTD Vs. LACHHMAN PRASAD	June 28, 1929
PUNJAJI Vs. RAMANAND	November 27, 1929
PUNJAJI Vs. JAIRAM	April 29, 1929
PUNJI Vs. GOVIND	September 26, 1929
PUNNUSWAMY Vs. MT. ALMELU BAI	March 18, 1929
PURAN MULL BIWANI Vs. EMPEROR	February 12, 1929
PURNA CHANDRA DUTT Vs. CORPORATION OF CALCUTTA	April 18, 1929
PUTTA CHELAMIAH Vs. VENKATA KUMARA MAHIPATI SURYARAO BAHADUR GARU	August 29, 1929
PYNDA VENKATACHALAPATI GARU Vs. PYNDA RAMAKRISHNAYYA	April 4, 1929
R D K VENKATALINGAMA NAYANIM BAHADUR VARU Vs. RAJA DHANARAJ GIRJI	August 13, 1929
R K SAMUEL Vs. FHTSAMUEL	September 5, 1929
R M V R M VIRAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	October 15, 1929
R RATHNASABAPATHY CHETTIAR Vs. AMMAKANNAMMAL	May 1, 1929
R VISWANATHA CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS	October 20, 1929
RACHHPAL SINGH Vs. SHEO RATAN SINGH	April 30, 1929
RADHA BALABH PATHAK Vs. BHULLO	December 10, 1929
RADHA BALLAB DAS Vs. KRISHNA PRIYASHI DASYA	February 1, 1929
RADHA KRISHNA GUPTA Vs. JAMUNADAS FATEHPURIA	February 8, 1929
RADHAKISSEN DHANUBA Vs. BOMBAY CO LTD	January 14, 1929
RADHARANI DEBI Vs. NIBARAN CHANDRA MUKERJI	April 26, 1929
RADHOBA BALOBA VAGH Vs. RADHOBA BALOBA VAGH	June 14, 1929
RADHOBA BALOBA VAGH Vs. ABURAO BHAGWANTRAO SHIROLE	July 14, 1929
RAFIQ-UN-NISSA BIBI Vs. ABDUL SHAKUR KHAN	February 20, 1929
RAGHO RAVJI BHARDE Vs. GOPAL JANARDAN	September 4, 1929
RAGHOBA Vs. ANANDABAI	August 21, 1929
RAGHUBAR DAYAL Vs. PURAN SINGH	February 1, 1929
RAGHUBAR SARAN Vs. JUMNA PRASAD	January 17, 1929
RAGHUBIR CHAUBE Vs. GAURI CHAUBE	June 28, 1929
RAGHUBIR SARAN Vs. LALA JUMNA PRASAD ALIAS JAMNA DAS	January 17, 1929
RAGHUNATH Vs. MT. YAMUNABAI	October 4, 1929
RAGHUNATH DAS Vs. SHAH DURGA PRASAD	December 12, 1929
RAGHUNATH PRASAD SINGH Vs. DEPUTY COMMISSIONER	July 25, 1929
RAGHUNATH SINGH Vs. SHEO PARTAP SINGH	February 6, 1929
RAGHUNATH TEWARI Vs. BUDDHU RAM TEWARI	December 10, 1929
RAGHURAJ SINGH Vs. HARGOBIND	July 12, 1929
RAGHYA Vs. EMPEROR	June 21, 1929
RAHIM BAKSH Vs. MTBACHAUNA	December 14, 1929
RAHIMTULLA JIVRAJ Vs. JAMSETHJI RDRIVER	June 20, 1929
RAIMONI DASI Vs. UPENDRA NANDAN DAS MAHAPATRA	July 16, 1929
RAIPUR MANUFACTURING CO LTD Vs. AHMEDABAD MUNICIPALITY	June 5, 1929
RAJ CHANDRA DATTA Vs. HABIJ MOHAMED	June 4, 1929
RAJA BHAWANI SINGH Vs. MALVI MISBAH-UD-DIN	February 26, 1929
RAJA CHINNA MUMMIDI ROYAY VASAVANT BAHADUR Vs. RAJA SOMASEKARA CHIKKA ROYAY	May 2, 1929
RAJA LOHAR Vs. NUR MOHAMMAD	January 24, 1929
RAJA OF PITTAPUR Vs. SECRETARY OF STATE FOR INDIA	March 15, 1929
RAJA RAM Vs. EMPEROR	August 15, 1929
RAJA RAMA Vs. FAKURUDDIN SAHIB	October 9, 1929
RAJA RESHEE CASE LAW Vs. SATIS CHANDRA PAL	March 5, 1929
RAJABALA DASI Vs. JAI CHAND LAL BABU	February 18, 1929
RAJAH SOMASEKHARA ROYAL Vs. RAJAH SUGUTOOR IMMADI MAHADEVA ROYAL YESAVANTA BAHADUR	December 5, 1929
RAJANI KANTA DEB Vs. BASHIRAM MESTARI	February 25, 1929
RAJANI KANTA ROY Vs. IBRAHIM SARKAR	March 20, 1929
RAJANI MOHAN SAHA Vs. SAMBHU NATH SAHA	July 5, 1929
RAJARAM MAJHI Vs. PANCHANAN GHOSH	April 17, 1929
RAJENDRA NARAYN BASU Vs. DEBENDRA NATH MUKHOPADHYA	February 28, 1929
RAJESHWAR Vs. AJABSINGH	July 13, 1929
RAKHAL CHANDRA DUTTA Vs. PURNA CHANDRA GHOSH	November 27, 1929
RAKHAL DAS NEPAL PRAMANIK Vs. KHIRODE BANDHU NANDI	June 25, 1929
RALLABANDI SOBHANADRI Vs. SYAMALA RAMIREDDI	August 14, 1929
RALLI BROTHERS Vs. PERUMAL	March 25, 1929
RAM AUTAR KURMI Vs. GHULAM DASTGIR	January 11, 1929
RAM BRICH PANDEY Vs. GOPAL PANDEY	December 14, 1929
RAM CHANDER Vs. TEJ SINGH	June 13, 1929
RAM CHANDER Vs. SHER ALI	June 22, 1929
RAM CHARAN Vs. TULSHI RAM	February 1, 1929
RAM CHARAN Vs. MATHURA PRASAD	December 6, 1929
RAM CHARAN SAHU Vs. SALIK RAM SAHU	October 16, 1929
RAM DAWAN SHUKUL Vs. RAM SURAT SHUKUL	April 22, 1929
RAM DAYAL Vs. ASGHAR KHAN	December 13, 1929
RAM DIN HAZARI LAL Vs. MANSA RAM MURLIDHAR	June 25, 1929
RAM DULARE LAL Vs. CHHANGAMAL	April 19, 1929
RAM GHULAM Vs. KAILASH NARAIN	December 11, 1929
RAM GHULAM SINGH Vs. EMPEROR	February 20, 1929
RAM GOLAM SINGH Vs. SARAT CHANDRA GANGULY	January 16, 1929
RAM GOPAL GOENKA Vs. CORPORATION OF CALCUTTA	August 8, 1929
RAM JAS SINGH Vs. RAM HARAKH PANDEY	July 25, 1929
RAM KARAN SINGH Vs. SHIV HARAKH SINGH	November 27, 1929
RAM KHELAWAN SINGH Vs. MAHARAJAH OF BENARES	June 22, 1929
RAM KRISHNA KULASI Vs. HERAMBA CHANDRA ROY	January 8, 1929
RAM KRISHNA SARDAR Vs. SREE KANTA MONDAL	February 8, 1929
RAM KUMAR MOHAN LAL OF AGRA Vs. EMPEROR	February 15, 1929
RAM LAL Vs. HARPAL	January 4, 1929
RAM LAL SAH Vs. ALLAHABAD BANK LIMITED	May 7, 1929
RAM NARAIN DAS Vs. TEMPLE OF THAKUR SIR RADHA BALLABJI	January 29, 1929
RAM PARTAP PANDEY Vs. LALU PANDEY	November 14, 1929
RAM PRASAD Vs. KANHAIYA LAL	July 17, 1929
RAM RAJ TEWARI Vs. SHEORAJ SAITHWAR	May 1, 1929
RAM RATAN Vs. RAM LAL SINGH	June 14, 1929
RAM RUP BHAR Vs. EMPEROR	June 5, 1929
RAM SARAN DAS Vs. BHAGWAN SINGH	July 2, 1929
RAM SARUP Vs. MAHOMED UBAIDULLA KHAN	November 21, 1929
RAM SARUP Vs. RAM RICHTPAL	April 26, 1929
RAM SARUP Vs. KANHAIYA LAL	May 8, 1929
RAM SARUP Vs. GIRDHARI LAL	February 21, 1929
RAM SUNDAR Vs. EMPEROR	July 26, 1929
RAM SUNDER LAL Vs. LACHMI NARAIN	March 14, 1929
RAMADHAR Vs. RAJ NARAIN	July 16, 1929
RAMADHAR PANDE Vs. MUSAMMAT AMRAJI	February 7, 1929
RAMAKRISHNA AYYAR Vs. RAMANATHA PATTAR	April 9, 1929
RAMALINGA CHETTY Vs. VELLORE MERCANTILE BANK, LTD, BY AGENT, BDEVASIKHAMANI MUDALIAR	August 5, 1929
RAMALINGA MUDALI Vs. TSRAMASWAMY IYER	February 27, 1929
RAMALINGA MUDALIAR Vs. TSRAMASWAMI IYER	February 27, 1929
RAMANATHAN CHETTY Vs. ALAGAPPA CHETTY	November 7, 1929
RAMASAMI MUDALIAR Vs. RAMALINGA UDAYAR	November 21, 1929
RAMCHANDRA Vs. HARISCHANDRA	March 28, 1929
RAMCHANDRA ANANT DESAI Vs. BHAGWANT GOPAL THAKUR	July 5, 1929
RAMCHANDRA ANANT NAIK Vs. LAKSHMAN SAMBARAO SADEKAR	July 29, 1929
RAMCHANDRA ANANTA DESAI Vs. BHAGWANT GOPAL THAKUR DESAI	July 5, 1929
RAMCHANDRA TEJMAL Vs. MOHANLAL	December 6, 1929
RAMDAS RAI Vs. RAM SARUP	July 3, 1929
RAMDEO RAM Vs. FRANK COMBS	February 15, 1929
RAMDULAREY Vs. MANOHAR	November 28, 1929
RAMDUTT KISHANDAYAL Vs. MT. BASANTIBAI	July 29, 1929
RAMDUTT RAMKISSEN DASS Vs. EDSASSOON AND COMPANY	January 24, 1929
RAMESH CHANDRA SIL Vs. CHARU CHANDRA MOHURI	December 6, 1929
RAMESHAR PRASAD LAL Vs. GHISIAWAN PRASAD	March 7, 1929
RAMESHWAR RAI Vs. SHEOPAL RAI	February 12, 1929
RAMESHWAR SINGH Vs. KANYAKUBJA BANK OF INDIA LTD; AND RAM LAL	April 30, 1929
RAMIAH THEVAN Vs. ATHMANATHA AYYAR	February 27, 1929
RAMJAN ALI Vs. MOOLJI SEEKA AND CO	January 3, 1929
RAMJI LAL Vs. FIRM RAM CHAND-DWARKA DAS	July 12, 1929
RAMJI LAL Vs. LALA SHIB CHARAN DAS	December 17, 1929
RAMJI PATEL Vs. RAO KISHORESINGH	May 9, 1929
RAMJOY MODAK Vs. DURGA CHARAN NATH	May 22, 1929
RAMKRISHNA Vs. LAXMINARAIN	March 12, 1929
RAMLAL GANPATLAL Vs. RAMCHANDRA SHAMRAOTLT	February 22, 1929
RAMNATH Vs. EMPEROR	June 11, 1929
RAMPRASAD Vs. KODU	March 2, 1929
RANG LAL Vs. LILAWATI	March 1, 1929
RANGA RAJU Vs. ETHIRAJAMMAL	September 23, 1929
RANGANAYAKI BAI AMMAL Vs. BSHIVARAMA DUBAY	October 7, 1929
RANGASA Vs. HUKUMCHAND	October 10, 1929
RANGINI SUNDARI DASYA Vs. HIRALAL BISWAS	May 23, 1929
RAO SARDARSINGH Vs. RAO VISHALSINGH	August 26, 1929
RAOJI NARANJI Vs. RATANSI KANJI	December 18, 1929
RASAN CHETTIAR Vs. RANGAYAN CHETTIAR	April 5, 1929
RATANLAL GHELABHAI Vs. AMARSING RUPSING	June 25, 1929
RATANSI ASA SHOP AKOLA Vs. SHA KUWARJI	September 20, 1929
RATHAI AMMAL Vs. RSUBRAMANIA AYYAR	August 9, 1929
RATIKANTA MOYRA Vs. SANATON BAIDYA	July 30, 1929
RATNA MUDALIAR Vs. ELLAMMAL	March 6, 1929
RAVISHANKAR CHHAGANLAL Vs. DOHAD MUNICIPALITY	September 5, 1929
RAVISHANKAR PRABHASHANKAR Vs. NARSIDAS JEKISONDAS	March 28, 1929
RAVJIBHAI NATHABHAI PATEL Vs. RANCHHOD RAGUNATH PATEL	July 29, 1929
RAYEGAVDA HANMANTRAYA Vs. RAMLINGAPPA SHIDGAVDAPPA	January 23, 1929
REKAPALLAI MALLIKHARJUNA RAO NAIDU Vs. PILLARISETTI BUTCHI VENKATARAS NAIDU	April 11, 1929
RENGANATHA AIYANGAR (MINOR) THROUGH HIS NEXT FRIEND KRISHNA AIYANGAR Vs. SUNDARARAJA AIYANGAR (MINOR)	October 7, 1929
RENGANATHA IYENGAR Vs. SUNDARARAJA IYENGAR	October 7, 1929
RENGATHAMMAL Vs. VENKATACHARIAR	November 5, 1929
REOTI LAL Vs. SHIAM LAL	July 10, 1929
REV M BONHIEM Vs. KA TROLIMON	December 9, 1929
RIAZUDDIN Vs. MTPHULA DEVI	October 22, 1929
RIKHAB KUMAR Vs. TRIVEDI AND CO	March 7, 1929
RIWAIN Vs. MARDAN SINGH	February 12, 1929
ROBERT HALL Vs. PELMADULLA VALLEY TEA AND RUBBER CO LTD	June 27, 1929
ROHAN LAL Vs. COLLECTOR OF ETAH	February 20, 1929
ROLLA SUBBADU, MINOR, BY NEXT FRIEND ROLLA ROGADU Vs. SOMISETTI SESHAYYA CHETTI	April 26, 1929
ROMAN CATHOLIC MISSION Vs. (MEDAI DALAVOI) THIRUMALAIYAPPA MUDALIAR	January 10, 1929
ROSHAN ALI KHAN Vs. ASGHAR ALI	November 19, 1929
RUP KISHORE Vs. COLLECTOR OF ETAH	July 16, 1929
RURE MAL Vs. EMPEROR	July 26, 1929
S A HAMID Vs. SUDHIR MOHAN GHOSE	February 5, 1929
S K RAGHAVENDRA RAO Vs. VENKATASAMI NAICKAN	August 16, 1929
S L RAMASWAMY CHETTY Vs. MSAPLPALANIAPPA CHETTIAR	April 22, 1929
S L S CHETTIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	October 11, 1929
S L S CHETTIAPPA CHETTIAR KARAIKUDI Vs. COMMISSIONER OF INCOME TAX	October 11, 1929
S NATARAJAN Vs. VNARASIMHA AIYANGAR, OFFICIAL LIQUIDATOR OF THE CITY HYGIENIC MILK SUPPLY CO LTD	August 23, 1929
S V L L LAKSHMANAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	March 14, 1929
SABAPATHI RAO PRESS CO LTD Vs. RSABAPATHI RAO	April 18, 1929
SABIR HUSAIN Vs. RIRASAT GHAUS	June 4, 1929
SACHIDANANDA Vs. JYOTI PROSAD SINGH DEO BAHADUR	June 7, 1929
SACHINDRA NATH DUTT Vs. SECYOF STATE FOR INDIA	July 26, 1929
SADAGAR CHAUDHURI Vs. EMPEROR	February 5, 1929
SADASHEO Vs. VITHOBA	November 22, 1929
SADASHEO KIRAD Vs. MAHADEO GANESH SOHANI	January 4, 1929
SADAYAN CHETTI Vs. EMPEROR	December 13, 1929
SADHO KANDU Vs. MTJHINKA KUER	March 15, 1929
SADIA Vs. AMBHIRIA	March 11, 1929
SAH RAMCHAND Vs. PANNA LAL	February 18, 1929
SAHDEO Vs. BUDHAI	April 5, 1929
SAHDEO RAM Vs. SALIG RAM	April 13, 1929
SAHDEO SINGH Vs. RAM NAWAL SINGH	July 5, 1929
SAHEB DAYAL SINGH Vs. MAHABIR SINGH	November 14, 1929
SAHERJAN BIBI Vs. GOPAL CHANDRA	June 28, 1929
SAHU LAL CHAND Vs. LRAM CHANDRA	March 15, 1929
SAHU RADHA KRISHNA Vs. TEJ SAROOP	October 28, 1929
SAIDUDDIN Vs. MOHIUDDIN	April 5, 1929
SAILENDRA KRISHNA ROY Vs. RASHMOHAN SHAHA	April 11, 1929
SAILENDRA NATH BOSE Vs. CHARU CHANDRA BANNERJI	March 6, 1929
SAILENDRA NATH GHOSE Vs. SURENDRA NATH DE	December 3, 1929
SAIT ASURAM SADA SUK BHATTACH Vs. SUB-COLLECTOR OF RAJAHMUNDRY	September 23, 1929
SAIYID QASIM HUSAIN Vs. HABIBUR RAHMAN	April 15, 1929
SAKHARAM Vs. MUJAHIDUDDIN	September 4, 1929
SAKHYA BABA LATAKA Vs. SADASHIV PARSHARAM SATHE	November 7, 1929
SAKINA BEGAM Vs. HARNAM SINGH	May 3, 1929
SAKINA BIBI Vs. SAIRI BIBI	April 5, 1929
SALAMAT KHAN Vs. BHAGWAT	December 12, 1929
SALIG RAM Vs. LACHMI PRASAD	July 17, 1929
SAMBHA Vs. DESRU	October 4, 1929
SAMPAT Vs. KISAN	March 20, 1929
SAMRATHRAI KHETSIDAS Vs. KASTURBHAI JAGABHAI	April 11, 1929
SAMRU Vs. BANSARI BURMANI	May 24, 1929
SANKALCHAND HAKAMCHAND Vs. AMBALAL NAGINDAS	November 6, 1929
SANT LAL Vs. LALA RAJ NARAIN, CREDITOR AND OFFICIAL RECEIVER OF AGRA	July 15, 1929
SANTI LAL Vs. RAJ NARAIN	July 15, 1929
SANTIRAM MANDAL Vs. EMPEROR	January 7, 1929
SARAT CHANDRA BHATTACHARJEE Vs. HARI CHARAN DE	December 5, 1929
SARJU KUMAR MUKERJI Vs. BDWARKA PRASAD	January 31, 1929
SARJU TEWARI Vs. SHAH MOHAMMAD AMIN	December 19, 1929
SAROOP SINGH Vs. NARSINGH	July 17, 1929
SASHI BHUSAN CHOUDHURY Vs. DEBENDRA GATI ROY	February 7, 1929
SASI KANTA ACHARJEE Vs. SONAULLA MUNSHI	April 18, 1929
SATINDRA NATH SEN Vs. EMPEROR	September 20, 1929
SATIRANJAN BONERJEE Vs. CORPORATION OF CALCUTTA	May 7, 1929
SATISH CHANDRA BHADURI Vs. PABNA DHANA BHANDAR CO LTD	July 15, 1929
SATISH CHANDRA CHAKRAVARTI Vs. SARAT KAMINI DEVI	February 11, 1929
SATISH CHANDRA JOARDAR Vs. KUMAR BIRENDRA NATH ROY BAHDUR	June 7, 1929
SATISH CHANDRA JOARDAR Vs. BIRENDRA NATH ROY	June 6, 1929
SATYA CHARAN DE Vs. EMPEROR	April 26, 1929
SATYA PROSANNA GHOSE Vs. KALI PROSANNA DAS	April 26, 1929
SATYA RANJAN BAKHSHI Vs. EMPEROR	February 5, 1929
SATYA RANJAN BAKSHI Vs. EMPEROR	February 11, 1929
SATYA RANJAN BAKSHI Vs. EMPEROR	January 25, 1929
SATYAKRIPAL BANERJI Vs. SATYABIKASH BANERJI	June 25, 1929
SATYENDRA NATH KHAN Vs. PANCHANON CHATTERJEE	July 24, 1929
SAYAMALI MOLLA Vs. ANISUDDIN MOLLA	July 4, 1929
SAYIDUDDIN Vs. ABDUL BARI	July 8, 1929
SAYYAPUREDDI ABBAYYA DHORA ALIAS APPAN DHORA Vs. SAYAM APPANNA DHORA	August 6, 1929
SECRATORY MUNICIPAL COMMITTEE Vs. YENKA KHATIK	September 25, 1929
SECRATORY OF STATE Vs. HARINATH BIKAJI BAX	December 10, 1929
SECRETARY OF STATE FOR INDIA Vs. MANSEY LAKHAMSEY	October 14, 1929
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. BHUPALCHANDRA RAY CHAUDHURI	June 13, 1929
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. CRSUBRAMANIA AIYAR	October 9, 1929
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR Vs. SANNIDHIRAJU SUBBARAYUDU	April 24, 1929
SECY OF STATE Vs. DISTBOARD OF TANJORE	September 19, 1929
SECY OF STATE Vs. HAR CHARAN DAS	March 16, 1929
SECY OF STATE Vs. SREE RAJAH VASIREDDI SRI CHENDRA MOULESWARA PRASADA BAHADUR, ZAMINDAR GARU	February 1, 1929
SECY OF STATE Vs. NAND RAM CHHOTEY LAL	June 10, 1929
SECY OF STATE Vs. TSMURUGESAN PILLAI	August 26, 1929
SECY OF STATE Vs. SAMINATHA NADAR	April 26, 1929
SECY OF STATE Vs. BHAGWAN PRASAD	July 16, 1929
SECY OF STATE Vs. BHARBANS PRASAD VAISH	July 3, 1929
SECY OF STATE Vs. MARY MURRAY	February 8, 1929
SEW BARAN SAW Vs. RAM CHARITRA DUBEY	January 30, 1929
SHAH ALI HAMMAD Vs. MOHAMMAD NAZIR ALI	February 13, 1929
SHAHZAD SINGH Vs. BACHOO SINGH	December 13, 1929
SHAHZAD SINGH Vs. RAM UGRAH SINGH	November 25, 1929
SHAILABALA RAY Vs. JNANENDRANATH GANGULI	July 19, 1929
SHAM LAL KHETTRY Vs. CORPORATION OF CALCUTTA	April 12, 1929
SHAMCHANDRA RAMPRATAP Vs. BHIKAMCHAND GANESHLAL	February 21, 1929
SHAMLAL Vs. EMPEROR	June 11, 1929
SHAMRAO Vs. CHANDRABHAGABAI	July 25, 1929
SHAMSHER Vs. GAYA	January 8, 1929
SHAMSHERKHAN Vs. ABDUL WAHID	November 29, 1929
SHANKAR DATTATRAYA VAZE Vs. DATTATRAYA SADASHIV TENDULKAR	April 10, 1929
SHANKAR GANESH Vs. KESHEO	October 28, 1929
SHANKAR VASUDEO THITE Vs. DATTATRAYA VISHNU SARDESHMUKH	July 12, 1929
SHANKER SINGH Vs. EMPEROR	April 11, 1929
SHANMUGA KODUMBAN Vs. EMPEROR	December 11, 1929
SHANTANAND GIR Vs. BASUDEVANAND GIR	June 25, 1929
SHARAFAT ALI Vs. MTBHAGWATI	June 11, 1929
SHAWAL RAM DUNGARMAL AND CO Vs. TANSUKHDASH BHUPATRAM AND CO	May 2, 1929
SHEIKH ABDUL RABBANI Vs. SHYAM LAL THAPA	June 7, 1929
SHEIKH AHMAD HUSAIN Vs. HAKIM SYED IBRAR HUSAIN AND LALA BABU RAM	November 11, 1929
SHEIKH AHMED BHAUDDIN PARKAR Vs. BABU DEVJI ZUJAM	March 20, 1929
SHEIKH CHAMRU Vs. BHAGGAN	November 22, 1929
SHEO BALAK RAM Vs. MATHURA PRASAD	October 24, 1929
SHEO BANDHAN SINGH Vs. SAHDEO PRASAD SINGH	November 12, 1929
SHEO MANGAL SHUKUL Vs. JAGAN LOHAR	December 18, 1929
SHEO MURAT Vs. SETH JHABBU MAL	November 22, 1929
SHEO NANDAN Vs. MOHAMMAD KHALIK	July 10, 1929
SHEO NARAIN DUBE Vs. RAJ KUMAR RAI	January 25, 1929
SHEO PRASAD Vs. SANAULLAH	April 5, 1929
SHEO PRASAD Vs. DODI	January 3, 1929
SHEO PROSHAD HALANI Vs. EMPEROR	May 21, 1929
SHEO RAM Vs. SONE LAL	July 24, 1929
SHEO SARAN RAI Vs. JAIMANGAL MISIR	April 8, 1929
SHEO SHANKAR Vs. BHUP SINGH AND ANR	December 13, 1929
SHEO SHANKER UPADHYA Vs. PARTAB NARAIN SINGH	January 4, 1929
SHEOJI Vs. BHASKAR	November 8, 1929
SHEOJI KEDAR Vs. BAMANACHARI	July 12, 1929
SHEORAM Vs. HIRAMAN	July 11, 1929
SHIAM LAL Vs. MOTI RAM	April 25, 1929
SHIAM SUNDAR LAL Vs. SHIB RAM	December 17, 1929
SHIB CHANDRA Vs. LACHMI NARAIN	June 21, 1929
SHIB SINGH Vs. JOGRAJ SINGH	October 23, 1929
SHIDDAPPA IRAPPA DUBALGUNDI Vs. REVAPPA SOMAPPA SAJJAN	July 18, 1929
SHIVA PRASAD GUPTA Vs. COMMISSIONER OF INCOME-TAX	February 20, 1929
SHIVA PRASAD NAITHANI Vs. EMPEROR	February 15, 1929
SHIVLAL MULCHAND SHAH Vs. MANEKJI MANCHERJI BOTTLEWALA	November 12, 1929
SHIVRAM PANDURANG PRABHU DESAI Vs. RAMKRISHNA SHIVRAM PALSULE	July 11, 1929
SHROFF VEERAPPA Vs. NAWAB SHIYA-UL-MULK	October 17, 1929
SHROFF VEERAPPA AND NAWAB SHUJA-UL-MULK Vs. EMPEROR	October 17, 1929
SHUJAUDDIN KHAN Vs. MEHDI RAZA	July 9, 1929
SHUM SHU BIBI Vs. MUHAMMAD RASHID ALI KHAN	October 25, 1929
SHYAM BEHARI MAL Vs. MAHA PRASAD	November 11, 1929
SHYAMA CHARAN CHATTOPADHAYA Vs. SRICHARAN CHATTOPADHYA	February 6, 1929
SIDDIK MAHOMED SHAH Vs. MT SARAN	October 25, 1929
SIDH NATH AWASTHI Vs. EMPEROR	February 11, 1929
SILVESTER VAZ Vs. LOUIS DIAS	October 9, 1929
SINNANA GOWNDEN Vs. VEERAPPA GOWNDEN	November 1, 1929
SIR GULAM MOHAMMAD ALI SAHIB BAHADUR Vs. CORPORATION OF MADRAS	March 19, 1929
SIR HUKUMCHAND KASLIWAL, KT Vs. RADHA KISHEN MOTI LAL CHAMARIA	December 12, 1929
SIR RAMESHWAR SINGH Vs. BAJIT LAL PATHAK	January 22, 1929
SIRAJADDIN KAZI Vs. SERGEANT HJENNER	August 16, 1929
SIRISH CHANDRA BANERJEE Vs. DEBENDRA NATH BANERJEE	July 26, 1929
SIS RAM Vs. EMPEROR	April 9, 1929
SISRAM Vs. RAM CHANDER MAL	November 27, 1929
SITA RAM Vs. THAKUR PRASAD	March 1, 1929
SITANATH BHADRA Vs. JATINDRA NATH SARKAR	February 20, 1929
SITARAM Vs. DOMA	June 27, 1929
SITARAM Vs. KANIRAM	August 15, 1929
SITLA BUX CHAUBE Vs. GOPAL SINGH	December 10, 1929
SIVANU THEVAR Vs. OMAIYORUBHAGAM PILLAI	October 18, 1929
SM RANI BASANTA KUMARI DASI Vs. TULSI CHARAN GHOSH	May 23, 1929
SOBHA RAM GOPAL RAI Vs. TARA CHAND	April 18, 1929
SOHAN LAL Vs. PEARE LAL	February 13, 1929
SOHAN LAL Vs. BHAGWAN SINGH	July 8, 1929
SOHAN LAL Vs. RAGHUBIR SAHAI	October 29, 1929
SOLAIMAN MOOSAJI ASMAL Vs. JATINDRA NATH MONDAL	May 13, 1929
SOMALINGA L RENGIER Vs. RAMIA SANTHU	September 19, 1929
SOMASUNDARAM CHETTIAR Vs. KANOO CHETTIAR (DIED)	January 22, 1929
SONAULLA KARIKAR Vs. ABU SAYAD MAHAMMAD ISMAIL	April 30, 1929
SORIMUTHU THONDAMAN Vs. PERUMAL AMMAL	August 14, 1929
SOUNDARARAJA AIYANGAR Vs. RUKMANI AMMAL	January 14, 1929
SREE MEENAKSHI MILLS LTD Vs. TCANANTARAMA IYAR	October 7, 1929
SREE MINAKSHI MILLS LTD Vs. TCANANTARAMA AYYAR	October 7, 1929
SREE VENUGOPALA RICE MILL REPRESENTED BY MALLIDI NAGAYYA Vs. RAJAH OF PITHAPURAM	December 13, 1929
SREEHARI SWARNAKAR Vs. EMPEROR	August 2, 1929
SREEPATI BHUSAN MANDAL Vs. SARBESWAR MANDAL	July 24, 1929
SRI KISHAN PANDEY Vs. GHANA NAND JOSHI	May 30, 1929
SRI MAHANT PRAYAG DOSS JEEVARU Vs. ABBUPILLAI	February 26, 1929
SRI MIRZA RAJA SRI PUSHAVATI ALAKH NARAYANA GAJAPATHIRAJ MAHARAJ MANYA SULTAN BAHADUR GARU, RAJAH OF VIZIANAGRAM Vs. VUGGINA APPALASWAMI	November 5, 1929
SRI MURAT RAM JANKI BIRAJMAN MANDIR Vs. GOREY LAL	July 2, 1929
SRI NATH Vs. JAGANNATH	November 18, 1929
SRI RAJAH NALLAPARAJU MIRJA ATCHUTHARAMARAJU GARU Vs. KRUTTIVENTI PEBRRAJU GARU	October 21, 1929
SRI RAJAH VYRICHERLA NARAYANA GAJAPATHIRAJU BAHADUR GARU Vs. SREE RANI JANAKI RATNAYYAMMAJI GARU RANEE BAHEBA OF GANGAPUR	November 28, 1929
SRI RAJAH VYRICHERLA NARAYANA GAJAPATIRAJU BAHADUR GARU Vs. SRI RAJAH VYRICHERLA NARAYANA GAJAPATIRAJU SAHEBA	November 28, 1929
SRI RAM LAKSHMAN JANKI Vs. RAM GOPAL	February 25, 1929
SRI SALADI NAGABUSHANAM Vs. VARDHINIDI VENKANNA	September 13, 1929
SRIMATI BALA DASI Vs. RAJ NARAIN DUTT	July 26, 1929
SRIMATI MUSAMMAT PREMAVATI ALIAS PREMDEVIO Vs. PANDIT JAINTIPRASAD ALIAS ANGAD SINGH	February 13, 1929
SRIMATI TANNANGINI DEBI Vs. ABHOYA CHARAN SARDAR	May 1, 1929
SRINIVASA AYYANGAR Vs. SRAMALINGA IYER	August 13, 1929
SRINIVASA AYYANGAR Vs. BAPPU IYER ALIAS VSAMBASIVA IYER	April 15, 1929
SRIPATRAO SADASHIV UPRE Vs. SHANKARRAO SARNAIK	April 10, 1929
SUBBA GOUNDAN Vs. EMPEROR	August 9, 1929
SUBBA NAICKER Vs. EMPEROR	July 30, 1929
SUBBA REDDY Vs. GURUVA REDDY	August 13, 1929
SUBBARAYALU NAIDU Vs. VENGAMA NAIDU	November 21, 1929
SUBBARAYULU CHETTIAR Vs. RATNAM AYYAR	October 28, 1929
SUBBAYYA Vs. BHAMIDIPATI VENKATARAMANAYYA	October 21, 1929
SUBBAYYA PILLAI Vs. SESHA IYER	August 21, 1929
SUBBUSWAMI GOUNDAN Vs. KAMAKSHI AMMAL	July 2, 1929
SUBEDAR SINGH Vs. KOMAL SINGH	June 27, 1929
SUBHAN MOCHI Vs. BABU RAM SINGH	November 8, 1929
SUBRAMANIA CHETTY Vs. ANGAPPA ASARI	April 30, 1929
SUBRAMANIA PILLAI Vs. VENKATARAMA REDDI	August 12, 1929
SUBRAMANIA PILLAI Vs. VENKATACHALAM PILLAI	February 22, 1929
SUBRAMANYA CHETTIYAR Vs. VPSUBRAHMANYA MUDALIYAR	March 19, 1929
SUDHINKUMAR PAL Vs. ASGAR	August 29, 1929
SUKH LAL Vs. KANJMAN	November 25, 1929
SUKHDARSHAN PRAKASH Vs. RAM DAS	July 10, 1929
SUKHDEO RAI Vs. RAM NARAIN RAI	November 26, 1929
SUKHLAL Vs. BISESAR	February 16, 1929
SUKHRAM PURI Vs. MOHAMMAD ASHFAQ	December 17, 1929
SUKHWA Vs. EMPEROR	June 10, 1929
SUKRATENDRA TIRTHA SWAMI Vs. NNPRABHU	April 3, 1929
SULAV CHANDRA DAS Vs. EMPEROR	July 5, 1929
SULAV CHANDRA DAS Vs. PRAFULLA KUMAR ROY	July 5, 1929
SULTAN Vs. EMPEROR	August 30, 1929
SULTAN MAHOMED ROWTHER Vs. MUHAMMAD ESUF ROWTHER	August 16, 1929
SULTAN SINGH Vs. BMAYA RAM RADHA SWAMI	December 11, 1929
SULTANALI MULLA RASOOLJI Vs. TYEB PIR MAHOMED	March 18, 1929
SUNDAR KUNWAR Vs. BALDEO PRASAD	April 15, 1929
SUNDAR LAL Vs. GHISSA	May 1, 1929
SUNDARAM AYER Vs. KULATHU IYER	July 23, 1929
SUNNAT MONDAL Vs. MAKAR SHEIKH	August 23, 1929
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BHAJOO MAJHI	September 2, 1929
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JNANENDRA NATH GHOSE ALIAS JNAN GHOSE	February 18, 1929
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BISWAMBHAR BRAHMIN	January 25, 1929
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JNANENDRA NATH GHOSE	February 8, 1929
SUPPIAH MOOPPANAR Vs. MALLAPPA CHETTY	July 16, 1929
SURAJ NARAIN Vs. KALYAN DAS	March 1, 1929
SURAJ PAL SINGH Vs. SHIB LAL	July 10, 1929
SURAJMAL Vs. SHANKAR	April 22, 1929
SURATRAM Vs. ATMARAM	February 12, 1929
SURENDRA KUMAR Vs. ABHAY KUMAR DAS	July 18, 1929
SURENDRA NATH BANERJEE Vs. DHIRENDRA NATH DHAR	June 14, 1929
SURENDRA NATH CHOUDHURY Vs. BARISAL LOAN CO LTD	July 31, 1929
SURENDRA NATH KARAN DEO Vs. KUMAR KAMAKHYA NARAIN SINGH	November 29, 1929
SURESH CHANDRA DAS Vs. GOBINDA CHANDRA MANDAL	May 6, 1929
SURJAN KUNWARI Vs. SHANTANAND GIR	May 28, 1929
SURJAN LAL Vs. EMPEROR	January 30, 1929
SURUJ MIAN Vs. DTULLOCK	February 6, 1929
SWAMINATHAN ALIAS CHIDAMBARAM PILLAI Vs. LAKSHMANAN CHETTIAR	November 26, 1929
SWARNA KOTAYYA Vs. KARAMACHETI VARDHANAMMA	November 28, 1929
SWARNAMMAL Vs. KMUNISWAMI CHETTY	October 11, 1929
SYED ASKARI HUSAIN Vs. LALA CHUNNILAL	July 4, 1929
SYED MUHAMMAD AKBAR Vs. SYED ALI SAJJAD	May 8, 1929
SYED MUHAMMAD YAMIN Vs. BABU GANESH PRASAD SINGH	July 10, 1929
T C CHOWDHURY AND BROS Vs. GIRINDRA MOHAN NEOGI	February 6, 1929
T H ISMAIL HASSAM Vs. TSHAJI MOOSA AND CO	October 17, 1929
T M M SANKARALINGA NADAR AND BROTHERS Vs. COMMISSIONER OF INCOME-TAX	October 23, 1929
T MOHAMED YUSUF Vs. KHAN BAHADUR MUHAMMAD SADULLA BADSHA SAHIB	March 12, 1929
T P JAVA ROWTHER Vs. SULAIMAN ROWTHER	September 19, 1929
TAFIZ PRAMANIK Vs. EMPEROR	August 9, 1929
TAHIR HUSAIN Vs. IKRAM KHAN	March 21, 1929
TALEB ALI Vs. ABDUL AZIZ	September 2, 1929
TAMIZAN Vs. NANHEY LAL	January 23, 1929
TANI Vs. KRISHNAPPA	April 24, 1929
TANWANGINI DEBI Vs. ABHOYA CHARAN SARDAR	May 1, 1929
TARA PRASAD CHALIHA Vs. SECYOF STATE	July 29, 1929
TARA PROSANNA BAL Vs. ASOKE PROSANNA BAL	February 12, 1929
TARAK NATH MUKHERJEE Vs. SANAT KUMAR MUKHERJEE	March 21, 1929
TAVVA VENKATA SUBBA RAO Vs. RANGA LAKSHMIKANTAMMA	April 19, 1929
TAYYAB-UN-NISSA Vs. NASARULLAH	February 15, 1929
TEA FINANCING SYNDICATE, LTD Vs. CHANDRA KAMAL BEZBORUAH	March 12, 1929
THAKARI MALLAH Vs. RAM TAHAL TEWARI	December 10, 1929
THAKURDAS Vs. DHANRAO	March 27, 1929
THAKURJI MAHARAJ Vs. KAMTA PRASAD	July 8, 1929
THANGAMMAL AYIYAR Vs. KRISHNAN (MINOR)	October 4, 1929
THAYAMMAL Vs. AMUTHUKUMARASWAMI CHETTIAR	August 2, 1929
THAZHEKAT MANAYIL KARNAVAR NARAYANAN THIRUMUPU Vs. POONTHURUTHI EDAVALATH ANADIL KIZHAKKINAKATH KAMARAN MOOTHA PODUVAL	September 12, 1929
THIRUMALAISAMY NAIDU Vs. VENKATARAMA AYYAR	January 31, 1929
THIRUMULU SUBBU CHETTI Vs. ARUNACHALAM CHETTIAR	November 13, 1929
THIRUTHIYIL UNNIRI KUTTI Vs. NARAYANA CHETTIAR	April 30, 1929
THUBATI KOTAYYA Vs. PRESIDENT, TALUK BOARD	February 27, 1929
TIKA RAM Vs. RAM BHAROSA; SURAJ PRASAD	February 21, 1929
TIKA RAM Vs. MOTI LAL	December 3, 1929
TIKAM SINGH Vs. LIKHI SINGH	February 8, 1929
TILAK SINGH Vs. SHEO NANDAN MISIR	April 19, 1929
TINNEVELLY DISTRICT ROMAN CATHOLIC MISSION THROUGH ITS PRESENT SUPERIOR REV FATHER H GRANGE S J Vs. MEDAI DALAVOI THIRUMALAIYAPPA MUDALIAR	January 10, 1929
TIRBENI MISIR Vs. BABU MANGAL CHAND	July 17, 1929
TIRUMANA GOUNDAN Vs. EMPEROR	February 28, 1929
TODBUL HOSSAIN Vs. EMPEROR	March 28, 1929
TOLA RAM Vs. MTGOVINDI	April 22, 1929
TOTA MEAH CHOWDHURY Vs. EMPEROR	February 6, 1929
TUKARAM Vs. SAKHARAMSA	January 21, 1929
TUKARAM Vs. DAGDU	June 12, 1929
TULSI RAM Vs. MUNICIPAL BOARD	December 2, 1929
TUMMALAPALLI SUBBAYYA Vs. TUMMALAPALLI PAPAYYA	July 31, 1929
TUMMAN SINGH Vs. SHEODARSHAN SINGH	October 23, 1929
U PO NAING Vs. BURMA OIL COMPANY LIMITED	February 4, 1929
UGGAPPA PUJARI Vs. EMPEROR	January 29, 1929
ULAGANATHA MUDALIAR Vs. MOLAVEEDU ALAGAPPA MUDALIAR	August 7, 1929
UMA SHANKAR LAL Vs. MAHABIR PRASAD	June 26, 1929
UMESHCHANDRA BANERJI Vs. KUNJALAL BISWAS	June 25, 1929
UMRAO SINGH Vs. SULTAN SINGH	February 25, 1929
UNDRIA DHIWAR Vs. EMPEROR	January 31, 1929
UNION BOARD Vs. ALARRMARUNACHELLAM CHETTIAR	September 19, 1929
UNION BOARD, THROUGH ITS PRESIDENT Vs. ALARRMARUNACHALAM CHETTIAR	September 19, 1929
UPENDRA NATH MUKHERJEE Vs. GURUPADA HALDER	August 8, 1929
V E RAJABAHADUR MUDALIAR Vs. AMVISWANATHA REDDIAR	April 22, 1929
V E RAJABHADUR MUDALIAR Vs. AMVISVANATHA REDDIAR AND ARMUTHUSWAMI AIYAR	April 22, 1929
V M RAGHAVALU NAIDU AND SON Vs. CORPORATION OF MADRAS	November 26, 1929
V M RATHNAVELU MUDALIAR Vs. EMPEROR	October 18, 1929
V R RAKKAPPAN AMBALAM Vs. CSUPPIAH AMBALAM	November 1, 1929
V R S A R ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	March 26, 1929
V S DANDEKAR Vs. EMPEROR	December 11, 1929
V S JAGANNATHA RAO PANTULU GARU Vs. MANGALAGIRI RAMACHARULU	January 14, 1929
V SEEMIAH NAIDU Vs. ABDUL WAHAB SAHIB	October 25, 1929
V SEETHAYYA Vs. PSUBRAMANYA SOMAYAJULU	February 14, 1929
VAITHILINGA AIYASWAMI AIYAR Vs. DISTRICT BOARD OF TANJORE REPRESENTED BY ITS PRESIDENT	July 16, 1929
VALLABHDAS NARANJI Vs. DEVELOPMENT OFFICER	April 16, 1929
VAPPU ROWTHER Vs. SIVAKATAKSHAM PILLAI	July 19, 1929
VARADAJA PERUMAL KOIL Vs. VMUNIAPPA PILLAI	July 25, 1929
VARALAKSHMI AMMAL Vs. VENKAMMAL	August 9, 1929
VASIREDDI SRI CHANDRAMOULESWARA PRASAD BAHADUR MANNE SULTAN ZAMINDAR GARU OF MUKTAYALA Vs. JAVVAJI PAPAYYA	February 21, 1929
VASTEVA HOLLA Vs. PMAHABALA RAO	December 18, 1929
VASUDEV SADASHIV JOSHI Vs. BHIVA PANDU BHALSHINGE	September 30, 1929
VATSALABAI VINAYAK NIMKAR Vs. VASUDEV VISHNU MUSALE	January 29, 1929
VEDAVALLI AMMAL Vs. CRAGHAVAOHARI	August 16, 1929
VEERAPPUDAYAN Vs. OGANTHAPPUDAYAN	February 28, 1929
VELLANKI LAKSHMI NARASAYAMMA RAO BAHADUR (SREE RAJA), ZAMINDARINI OF TIRUVUR Vs. COMMISSIONER OF INCOME-TAX	March 15, 1929
VELLASWAMY SERVAI Vs. L SIVARAMAN SERVAI	November 22, 1929
VELLIYAPPA CHETTI (MINOR) BY MOTHER AND GUARDIAN, LAKSHMI ACHI Vs. VELLAYAPPA CHETTI	September 18, 1929
VENKATASUBRAMANIYA IYER Vs. SRINIVASA IYER	March 18, 1929
VIRABHADRAYYA GARU Vs. MAHALAKSHMAMMA GARU	November 8, 1929
VISHNU Vs. SECY. OF STATE	February 25, 1929
VITHAL Vs. LAXMAN	April 11, 1929
VULCAN INSURANCE COMPANY LTD BY ITS LOCAL REPRESENTATIVE CHIMANLAL CHOTALAL BHARBHAIYA Vs. CORPORATION OF MADRAS	November 26, 1929
W STEWART Vs. HUBERT HUGHES	January 31, 1929
WAHED ALI AKON Vs. SARAJUDDIN UKIH	February 5, 1929
WALI MOHAMMAD Vs. MOHAMMAD BAKSH	December 16, 1929
WAMAN BALKRISHNA Vs. MUNICIPAL COMMITTEE	April 22, 1929
WAMANRAO Vs. BHAGWAN PRASAD	March 22, 1929
WILSON-DE-ROZE Vs. WILSON-DE-ROZE	August 5, 1929
YADALI Vs. EMPEROR	July 30, 1929
YAGAMMAL Vs. ARULAYEE AMMAL	October 30, 1929
YAMUNA BAI Vs. JAMUNA BAI	April 18, 1929
YANNE BAVAJEE Vs. PISIPATI ANNAPURNAMA	January 28, 1929
YASHODI Vs. CHANDRABHAN	September 25, 1929
YENUMULA AKKANNA Vs. SRI RANGARAJA BHATTAR VENKATA PERUMALLA BHATTAR AYYAVARULU	November 22, 1929
YETTINAHALLI CHENNA BASAPPA Vs. HIS HOLINESS JAGADGURU SREE SANKARA BHARATHI SWAMI GAHA VIDYA SANKARA BHARATHI SWAMI (DEAD)	January 16, 1929
YUDHISHTER LAL Vs. FATEH SINGH	April 26, 1929
YUSUF I A LALJI Vs. ABDULLABHOY LALJI (NO2)	April 4, 1929
YUSUF I A LALJI Vs. ABDULLABHOY LALJI (NO1)	February 18, 1929
ZAFAR AHSAN Vs. ZUBAIDA KHATUN	May 13, 1929
ZAFER ALI Vs. KANTI PRAKASH	May 14, 1929
ZALIM SINGH Vs. RAGHUNANDAN	January 23, 1929
ZINGU Vs. RAMJI MAHADU	March 27, 1929
ZORAWAR SINGH Vs. DIP CHAND	January 30, 1929

Year 1929 of PRIVY COUNCIL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address