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(ANNAI) ERRAPPA Vs. EMPEROR
|
October 4, 1922 |
|
(APPANA MAHA) SADASIVA SURYANARAYANA RAO Vs. PALAKURTHI RAJALINGAM
|
August 8, 1922 |
|
(SAIYAD) ABDULLAH Vs. AHMAD
|
June 10, 1922 |
|
A A GARLINGE Vs. IRENE REBECCA GARLINGE; JOSEPH PRIOR
|
June 12, 1922 |
|
A CAMERON Vs. JAN AND SON
|
June 7, 1922 |
|
A E SALAYJEE Vs. FATIMA BIBI
|
November 16, 1922 |
|
A K G AHAMAD THAMBI MARAICAIR Vs. VSBASAVA MARACAYAR
|
October 10, 1922 |
|
A MAHALAKSHMI Vs. PSUBBARAYADU
|
May 3, 1922 |
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A NATARAJA MUDALIAR Vs. DPRAMASWAMY MUDALIAR
|
April 21, 1922 |
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A R R M N NARAYANAN CHETTIAR Vs. KADIRAYA GOUNDAN
|
December 21, 1922 |
|
A RAMASWAMI CHETTY Vs. DORAISAMI ALIAS LATCHUMAN CHETTY
|
November 24, 1922 |
|
A RARICHAN Vs. ELAMBILAKAD VACHAYIL DAMAYANTI
|
November 21, 1922 |
|
A S KRISHNA AIYAR Vs. NSUBRAMANIA AIYAR
|
November 23, 1922 |
|
A T SANKARALINGA MUDALIAR Vs. NARAYANA MUDALIAR
|
April 25, 1922 |
|
A V SRINIVASALU REDDIAR Vs. GOVINDA GOUNDAN
|
November 24, 1922 |
|
ABDUKURI VENKATARAMADAS (DEAD) Vs. PACHIGOLLA GAVARRAJU
|
February 10, 1922 |
|
ABDUL AZIZ Vs. LAKHMI CHANDRA MAJUMDAR
|
May 25, 1922 |
|
ABDUL BAQI KHAN Vs. SADIQ ALI AND ABDUL KARIM
|
December 22, 1922 |
|
ABDUL GAFUR KHAN ALIAS KALACHAND KHAN Vs. EMPEROR
|
March 28, 1922 |
|
ABDUL GAHUR SIKDAR Vs. EMPEROR
|
June 28, 1922 |
|
ABDUL GHAFUR Vs. NURUDDIN AHMAD
|
November 10, 1922 |
|
ABDUL HUQ Vs. MOHAMADDAN
|
February 7, 1922 |
|
ABDUL KADIR SAHIB Vs. UTMSOMASUNDARAM CHETTIAR
|
May 3, 1922 |
|
ABDUL KADIR SAHIB Vs. UTMSOMASUNDARAM CHETTIAR
|
January 24, 1922 |
|
ABDUL KARIM KHAN Vs. MUHAMMAD JAN
|
May 10, 1922 |
|
ABDUL KARIM KHAN Vs. QASIM ALI KHAN AND MURAD ALI KHAN
|
December 15, 1922 |
|
ABDUL LATIF KAZI Vs. ABDUL HUQ KAZI
|
August 17, 1922 |
|
ABDUL LATIF USMAN Vs. HAJI TAR MAHOMED
|
June 21, 1922 |
|
ABDUL RAHIM KAZI Vs. JONABALI SARDAR
|
February 16, 1922 |
|
ABDUL RAHMAN Vs. MUSAMMAT RIFAQTULNISSA
|
January 13, 1922 |
|
ABDUL SHAKER SAHIB Vs. ABDUL RAHIMAN SAHIB
|
November 1, 1922 |
|
ABDUL WAHAB SAHIB Vs. MROKIA BIBI SAHIBA
|
March 16, 1922 |
|
ABDULLAH KHAN Vs. MAHBUBULLAH KHAN
|
December 6, 1922 |
|
ABDUR SALAM SAHIB Vs. MKANDASWAMI CHETTIAR
|
July 19, 1922 |
|
ABHAIPADA SIRCAR, MINOR BY HIS BROTHER AND NEXT FRIEND RAM PADA SIRKAR Vs. ATOR DOME
|
January 12, 1922 |
|
ABHEY SINGH Vs. HIMTA
|
January 17, 1922 |
|
ABINAS CHANDRA DAS Vs. MAJUB ALI CHOWDHURY
|
July 25, 1922 |
|
ABINASH CHANDRA BHATTACHERJEE Vs. AMAR CHANDRA DE
|
June 20, 1922 |
|
ACHUT SITARAM PATWARDHAN Vs. TARACHAND CHIMNIRAMSHET MARWARI
|
August 24, 1922 |
|
ACHUTHA NAIDU Vs. OAKLEY BOWDEN AND CO
|
July 26, 1922 |
|
ADAM HAJI PEER MOHAMED ISHACK Vs. SAKAVATH HUSSAIN AKBARI
|
March 8, 1922 |
|
ADMINISTRATOR GENERAL Vs. VVRAMIAH
|
April 19, 1922 |
|
ADMINISTRATOR GENERAL OF MADRAS Vs. BUDHI LAL AND ANRAND; INAM-ULLAH
|
February 27, 1922 |
|
AFSAR KHAN Vs. SHABU MONDAL
|
March 23, 1922 |
|
AHAMAD THAMBI MARACAYAR Vs. BASAVA MARACAYAR
|
October 10, 1922 |
|
AHILA MANAJI Vs. EMPEROR
|
June 6, 1922 |
|
AIYAPARAJU ALIAS AYYAPPA Vs. VEEVA VENKATAKRISHNAYYA
|
November 21, 1922 |
|
AJIT SINGH Vs. BHAGABATI CHARAN MUKERJEE
|
June 30, 1922 |
|
AJUDHIA PRASAD Vs. GOBIND PRASAD
|
December 15, 1922 |
|
AKBAR SARCAR Vs. RAMESH CHANDRA MOITRA
|
August 9, 1922 |
|
AKSHAY KUMAR CHAND Vs. COMMISSIONERS OF BOGRA MUNICIPALITY
|
May 31, 1922 |
|
AKSHOY KUMAR BHATTACHARJEE Vs. BROJESWAR GHATAK
|
August 10, 1922 |
|
ALAGAPPA CHETTY Vs. NACHIAPPAN ALIAS KIRUKAN
|
April 26, 1922 |
|
ALAM MULLA Vs. SURENDRA KUMAR KARFORMA
|
June 2, 1922 |
|
ALAMELU AMMAL Vs. RAMA IYER
|
February 22, 1922 |
|
ALAMURI SITARAMASWAMI Vs. SREEMATH PRATIVADI BHAYANKAR NAM ANNAM VENKATA RAGHAVA-CHARYULU IYYAVARLUM GARU
|
January 31, 1922 |
|
ALAMURI SITARAMASWAMI, MINOR BY NEXT FRIEND NUKA SUBBARAJU APPOINTED NEW NEXT FRIEND IN THE PLACE OF SURAMMA DECEASED Vs. SREEMATH PRATIVADI BHAYANKARAM ANNAM VENKATA RAGHAVACHARYULU IYYAVAR LUMGARU
|
January 31, 1922 |
|
ALI AHMAD Vs. KISHAN PRASAD
|
December 12, 1922 |
|
ALI JAWAD Vs. KULANJAN SINGH
|
February 28, 1922 |
|
ALI MOHAMMED Vs. SHEIKH KATU
|
June 15, 1922 |
|
ALLAH DIA Vs. ABDUL GAFUR
|
April 18, 1922 |
|
ALLEN BROS AND CO Vs. BANDO AND CO
|
February 21, 1922 |
|
ALTAF ALI CHOUDHURY Vs. SRIMATI JARINA BIBI
|
February 9, 1922 |
|
AMARENDRA NATH DEY Vs. BARANAGORE JUTE FACTORY COMPANY LIMITED
|
April 6, 1922 |
|
AMBA PRASAD Vs. WAHID-ULLAH
|
June 2, 1922 |
|
AMBAJI BALWANTRAO MANE Vs. HANMANTRAO BAJIRAO DESHMUKH
|
July 10, 1922 |
|
AMBIKA DEBI ADD ORS Vs. SWARNAMAYIDASI
|
February 23, 1922 |
|
AMBIKA PRASAD Vs. JHINAK SINGH
|
December 21, 1922 |
|
AMINULLA Vs. EMPEROR
|
January 27, 1922 |
|
AMIRUDDIN Vs. MUZAFFAR-UL-HASAN
|
July 25, 1922 |
|
AMIRUDDIN MAHAMAD Vs. SANKAR BORMAN
|
February 8, 1922 |
|
AMMAKANNU AMMAL Vs. NARAYANASWAMI MUDALIAR
|
December 7, 1922 |
|
AMRITANATH BISWAS Vs. JOGENDRA CHANDRA BHATTACHARJEE
|
May 8, 1922 |
|
AMULYA CHANDRA BANERJEA Vs. THE CORPORATION OF CALCUTTA
|
April 10, 1922 |
|
AMULYA SUNDARI DASSYA Vs. SYAMA SUNDAR SAHA
|
February 27, 1922 |
|
ANANDA CHANDRA CHAKRAVARTI Vs. BROJA LAL SINGH
|
August 21, 1922 |
|
ANDUKURI VENKATARAMDAS (DEAD); BOLLAPRAGADA SURYANARANA Vs. PACHIGOLLA GAVARRAJU; ANDUKURI VENKATARAMADAS
|
February 10, 1922 |
|
ANGATI PARAMBATH KANNIYALLI RATHA Vs. THEKKE ILLATH NEELAKHANOHAN ALIAS PADMANABHAN NAMBOODRY
|
January 6, 1922 |
|
ANGATIPARAMBATH KANNIYALLI CHATHU Vs. THEKKSE ILLATH NEELAKANDHAN ALIAS PADMANABAN NAMBOODRY
|
January 6, 1922 |
|
ANGNOO SINGH Vs. EMPEROR
|
July 25, 1922 |
|
ANJUMAN-UN-NISSA BIBI Vs. MUKARRAM ALI KHAN AND ASGHAR ALI KHAN
|
October 24, 1922 |
|
ANNA NARAYAN PAVGI Vs. MADHYAMA STHITITILA PARASPARA AND CMANDALI
|
January 12, 1922 |
|
ANNADA CHARAN SIL Vs. HARGOBINDA SIL
|
July 13, 1922 |
|
ANNADA CHRAN DESARKAR Vs. NAWAB KHA(SIC)EH HABIBULLA
|
January 5, 1922 |
|
ANNADAMOYI DEBI Vs. SAUDAMINI DEBYA
|
December 13, 1922 |
|
ANNADANA JADAYA GOUNDER Vs. KONAMMAL
|
October 26, 1922 |
|
ANNAPURNA DEBYA Vs. AMIYANATH BANERJEE
|
May 17, 1922 |
|
ANUKUL CHANDRA DHAR Vs. KAMALA KANTA ROY
|
February 9, 1922 |
|
APPAYA PADADAYA GURU MAHADEVAYYA Vs. LAKHAMGOWDA BASAVANPRABHU SARDESAI
|
November 13, 1922 |
|
ARAB ALI KHAN Vs. MAHMUD ALI KHAN
|
January 14, 1922 |
|
ARADHAN MONDAL Vs. ABHOYA CHARAN MONDAL
|
March 28, 1922 |
|
ARAN SARDAR Vs. HARA SUNDAR MAJUMDAR
|
August 3, 1922 |
|
ARCHAKAM VENKATAPATHI DEEKSHATHULU Vs. KATHIRAMANGALAM CHENGA REDDI
|
December 5, 1922 |
|
ARJAN MIRDHA AND ON HIS DEATH ONE OF HIS HEIRS AND LEGAL REPRESENTATIVES SERAJUL ISLAM MIRDHA AND APTARUDDI Vs. KALI KUMAR CHAKERBUTTY
|
March 3, 1922 |
|
ARJUN CHANDRA BHADRA Vs. KAILAS CHANDRA DAS
|
June 15, 1922 |
|
ARJUN SINGH Vs. PARBATI
|
May 19, 1922 |
|
ARULANANDAM Vs. ARUL PAKKIAM
|
November 6, 1922 |
|
ARUN CHANDRA SINHA BAHADUR Vs. MANMOHAN SINHA ROY
|
July 12, 1922 |
|
ARUNACHALA THEVAN Vs. VELLACHAMI THEVAN
|
November 13, 1922 |
|
ARUNACHALA THEVAN Vs. STATE
|
November 13, 1922 |
|
ASAD ALI Vs. FAIYAZ ALI
|
May 16, 1922 |
|
ASGHAR ALI KHAN Vs. BHARAT INDU
|
October 23, 1922 |
|
ASHRAF ALI Vs. MAKBUL AHMED
|
March 22, 1922 |
|
ASIATULLA Vs. DENES MOHAMMED
|
June 7, 1922 |
|
ASKARAN BAID Vs. GOBORDHAN KOBRA
|
January 18, 1922 |
|
ASLAH KHATUN Vs. BALDEO PRASAD
|
November 15, 1922 |
|
ASMATI BIBI Vs. SAIMUDDI PATHAN
|
March 26, 1922 |
|
ASMATULLAH PRAMANIK Vs. GAMIR PRAMANIK
|
February 25, 1922 |
|
ASUTOSH CHAKRABARTY Vs. DWARIKANATH MATA
|
May 4, 1922 |
|
ASUTOSH DAS GUPTA Vs. PURNA CHANDRA GHOSE
|
July 27, 1922 |
|
ASWINI KUMAR DUTT AUD ORS Vs. SUKHODA SUNDARI DEBYA
|
April 24, 1922 |
|
ATARMOYI DASI Vs. RAMANANDA SEN CHOWDHURY
|
December 5, 1922 |
|
ATLURU SARASWATAMMA Vs. ATLURU PADDAYYA
|
October 11, 1922 |
|
ATMARAM SHAMJI Vs. EMPEROR
|
January 12, 1922 |
|
AYDROOS Vs. EMPEROR
|
July 24, 1922 |
|
B B AND C I RAILWAY Vs. SAKARCHAND KALIDAS SHAH
|
March 29, 1922 |
|
B HANUMANTHA RAW Vs. AKRISHNAMMA
|
April 19, 1922 |
|
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL Vs. ARUNACHALAM CHETTIAR
|
November 30, 1922 |
|
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL AND RAJA RAMNAD Vs. TIRUNEELAKANTAM SERVAI
|
November 8, 1922 |
|
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL, RAJA OF RAMNAD (THROUGH HIS AUTHORISED AGENT RAO SAHIB S THIRUMALAI AYYANGER AVERGAL DEWAN OF RAMNAD Vs. MINOR VENKATARAMAIYAR
|
March 13, 1922 |
|
B SASHIL CHANDRA DAS Vs. SAKHAMAL BANSIDHAR
|
March 9, 1922 |
|
B TULSI PRASAD SAHAI Vs. RAMRAJ AHIR
|
December 20, 1922 |
|
BABA Vs. SUKKHA
|
November 27, 1922 |
|
BABU JHINAK SINGH Vs. BABU AMBIKA PRASAD
|
December 21, 1922 |
|
BABU LAL Vs. GHANSHAM DAS
|
May 8, 1922 |
|
BABU NIHAL SINGH Vs. MUSAMMAT NAJUBAN
|
January 13, 1922 |
|
BABU NOBIN CHANDRA BOSE Vs. BANDI
|
November 9, 1922 |
|
BABU PARASRAM SINGH Vs. PANDOHI
|
February 27, 1922 |
|
BABUA SINGH Vs. ANGNU KEWAT
|
February 9, 1922 |
|
BACHCHA LAL Vs. HASAN KHAN
|
April 3, 1922 |
|
BACHUBAI JHIRAD Vs. IBRAHIM ISAK MOTIVALA
|
March 22, 1922 |
|
BADARUDDIN MUN HI Vs. SARAPADDIN BEPARI
|
February 22, 1922 |
|
BADRI NARAIN SINGH Vs. HARNAM KUNWAR
|
March 12, 1922 |
|
BADRI PARSHAD Vs. MOHAR SINGH
|
January 18, 1922 |
|
BADRI PRASAD Vs. RAJ KUNWAR
|
July 4, 1922 |
|
BADRI PRASAD Vs. EMPEROR
|
March 24, 1922 |
|
BADRI SINGH Vs. GOBARDHAN
|
November 17, 1922 |
|
BAHADUR SINGH Vs. MUSAMMAT MOHNI KOER
|
June 29, 1922 |
|
BAHADUR SINGH Vs. MOHINI KUNWAR
|
June 29, 1922 |
|
BAHIR DAS PAL Vs. GIRISH CHANDRA PAL
|
February 16, 1922 |
|
BAI BALAGAURI WIDOW OF HASMANLAL MOTILAL Vs. MOTILAL GHELLABHAI
|
November 7, 1922 |
|
BAI BALAGAVRI Vs. MOTILAL GHELABHAI
|
November 7, 1922 |
|
BAI DHONDUBAI Vs. LAXMANRAO TRIMBAKRAO JAVADEKAR
|
April 12, 1922 |
|
BAI DHONDURAI DAUGHTER OF LATE VISHNUPANT NARSING MAVLANKAR Vs. LAXMANRAO TRAMBAKRAO JAVADEKAR
|
April 22, 1922 |
|
BAI JADI Vs. PURSHOTTAM NAROTTAM DAVE
|
March 6, 1922 |
|
BAI KARIMABIBI DAUDBHAI Vs. ABDEREHMAN SAYAD BANU
|
February 17, 1922 |
|
BAI MANI Vs. RANCHODLAL AMRITLAL
|
November 16, 1922 |
|
BAI MONGHIBAI Vs. BAI NAGUBAI
|
August 11, 1922 |
|
BAI PARVATI Vs. NADIAD MUNICIPALITY
|
September 21, 1922 |
|
BAI REVA Vs. VALIMAHOMED MIYAMAHOMED
|
February 23, 1922 |
|
BAI TARA Vs. MOHANLAL LALLUBHAI
|
March 16, 1922 |
|
BAIDYA NATH CHOTTOPADYA Vs. SREEMATI PANCHANANI DASSEE WIDOW OF GANESH CHANDRA PANJA
|
July 11, 1922 |
|
BAIDYA NATH DUTT Vs. ALEF JAN BIBI
|
June 1, 1922 |
|
BAIDYANATH CHATTERJEE Vs. PANCHANANI DASI
|
July 11, 1922 |
|
BAIJNATH Vs. MOHAMMAD ISMAIL
|
May 16, 1922 |
|
BAISHNAV CHARAN DAS Vs. EMPEROR
|
July 28, 1922 |
|
BALA PRASAD Vs. MOHAN LAL; CHHADAMMI LAL
|
April 25, 1922 |
|
BALDEO DAS ALIAS KRISHNA DAS Vs. PITAMBAR ALIAS RANUGRAH MISIR
|
June 14, 1922 |
|
BALDEO PRASAD Vs. BINDESHRI PRASAD
|
February 15, 1922 |
|
BALI MOHAMMAD SAHA Vs. JANAKI NATH MAZUMDAR
|
August 2, 1922 |
|
BALVANT RAGHUNATH Vs. BALA VALAD MALU
|
January 11, 1922 |
|
BALVANT RANGNATH Vs. BALA MALU
|
January 11, 1922 |
|
BANGALI MAL Vs. FIRM GANGA RAM ASHARFI LAL
|
November 17, 1922 |
|
BANK OF BOMBAY Vs. FAZULBHOY EBRAHIM
|
April 10, 1922 |
|
BANSI Vs. RAM BARAN
|
July 26, 1922 |
|
BAPPU ALIAS VENKATARAMIER Vs. VAANNAMALAI CHETTIAR
|
December 21, 1922 |
|
BAPURAO SAKHARAM KARMARKAR Vs. SADHU BHIVBA GHOLAP
|
November 7, 1922 |
|
BAPURAO SITARAM KARMARKAR Vs. SADBU BHIVA GHOLAP
|
November 7, 1922 |
|
BASANGOWDA BIN VIRUPAXAGOWDA Vs. IRGOWDATTI KOM KALLANGOWDA
|
November 14, 1922 |
|
BASANGOWDA VIRUPAXGOWDA Vs. IRGOWDATI KALLANGOWDA
|
November 14, 1922 |
|
BASANTA KUMAR ROY Vs. MANJURI DASI
|
April 25, 1922 |
|
BASANTA KUMARI GUPTA Vs. ABHOY SANKAR SEN
|
November 14, 1922 |
|
BASANTI CHARAN SINHA Vs. RAJANI MOHAN CHATTERJEE
|
February 20, 1922 |
|
BASDEO RAI Vs. JHAGROO RAI
|
April 7, 1922 |
|
BASDEO RAM SARUP Vs. DILSUKHRAI SEWAK RAM
|
June 5, 1922 |
|
BECHAI Vs. EMPEROR
|
March 24, 1922 |
|
BECHAN SINGH Vs. KISHUN LAL
|
January 23, 1922 |
|
BECHARAM LAHIRY Vs. SUDEBI DASI
|
January 27, 1922 |
|
BECHU CHAUBE Vs. EMPEROR
|
July 27, 1922 |
|
BECHU SINGH Vs. BALDEO SINGH
|
January 16, 1922 |
|
BEEKHA Vs. EMPEROR, THROUGH BHAGIRATH
|
March 17, 1922 |
|
BEHARI LAL Vs. MAQSOOD ALI
|
December 19, 1922 |
|
BEHARI LAL BISWAS Vs. NASIMANNESSA BIBI
|
November 14, 1922 |
|
BEHARI LAL NANDI Vs. NRITYANANDA GHOSE
|
February 6, 1922 |
|
BEJOY CHANDRA SINHA Vs. HOWRAH AMTA LIGHT RAILWAY CO LTDBY THEIR MANAGING AGENTS, MARTIN AND CO
|
June 21, 1922 |
|
BENGAL AND NORTH-WESTERN RAILWAY CO LTD Vs. SADARAM BHAIRODAN
|
February 17, 1922 |
|
BENGAL NAGPUR RAILWAY COMPANY LIMITED Vs. SECRETARY OF STATE FOR INDIA
|
February 7, 1922 |
|
BENODE BEHARY NATH Vs. EMPEROR
|
July 28, 1922 |
|
BENOWARI LAL RAM Vs. PRONAB KRISHNA MAJUMDAR
|
March 1, 1922 |
|
BEPIN BEHARI GHOSE Vs. HARI PADA GHOSE
|
July 26, 1922 |
|
BEPIN KRISHNA ROY Vs. PRIYABRATA BOSE
|
June 30, 1922 |
|
BHAGIRATHI SHUKU Vs. CHANDRA HARIHAR PATAK
|
January 10, 1922 |
|
BHAGU SINGH Vs. MOHESWAR BARIK
|
June 9, 1922 |
|
BHAGUBAI TUKARAM JOGDUNDE Vs. APPAJI SITARAM CHARATHE
|
December 1, 1922 |
|
BHAGWAN DAS Vs. MANGALIA
|
November 13, 1922 |
|
BHAGWAN GANPATI MANKESHWAR Vs. MADHAV SHANKAR
|
February 21, 1922 |
|
BHAGWANT Vs. MARE
|
November 24, 1922 |
|
BHAGWAT PRASAD TEWARI Vs. MUHAMMAD SHIBLI
|
February 21, 1922 |
|
BHAGWATI SHUKUL Vs. RAM JATAN TIWARI
|
November 9, 1922 |
|
BHAGWATI SHUKUL Vs. RAM JATAN TEWARI
|
April 10, 1922 |
|
BHAGWATI SHUKUL Vs. RAM JATAN TEWARI
|
November 29, 1922 |
|
BHAIRAB CHANDRA DUTT Vs. KALI KUMAR DUTT
|
May 26, 1922 |
|
BHARAT INDU Vs. ASGHAR ALI KHAN
|
October 23, 1922 |
|
BHATELAY CHUNNI LAL Vs. CHAKKERPAN AUCTION PURCHASER AND PAHALWAN SINGH
|
February 6, 1922 |
|
BHATELE CHUNNI LAL Vs. CHAKARPAN
|
February 6, 1922 |
|
BHAU DAJI KHADE Vs. PATLU MALU SABLE
|
August 25, 1922 |
|
BHAWANI BHIKH Vs. SIDH NARAIN
|
July 27, 1922 |
|
BHIKHARI DAS Vs. ABDULLAH
|
May 2, 1922 |
|
BHIKHARI SINGH Vs. JOKHAN
|
March 16, 1922 |
|
BHIRGUNATH RAI Vs. APNARAIN RAI
|
October 27, 1922 |
|
BHOJ RAJ Vs. HARDEVA
|
June 6, 1922 |
|
BHOLA NATH, DEBI DAS Vs. GREAT INDIAN PENINSULA RAILWAY COMPANY
|
July 7, 1922 |
|
BHUP SINGH Vs. JHAMMAN SINGH
|
January 18, 1922 |
|
BHUPENDRA NARAYAN SINGH Vs. NURPUT SINGH
|
June 23, 1922 |
|
BIBI KULSOOMUNNISSA Vs. RAM PRASHAD
|
March 17, 1922 |
|
BIDHURANJAN MOZUMDAR Vs. MANGAN SARKAR
|
January 17, 1922 |
|
BIKARAMA PRASAD TEWARI Vs. EMPEROR
|
April 20, 1922 |
|
BIMAN CHANDRA DUTTA Vs. PROMOTHO NATH GHOSE AND OK HIS DEATH HIS HEIRESS AND LRGAL REPRESENTATIVE, SRIMATI MRINALINI DASI
|
February 16, 1922 |
|
BIMLA PROSAD MOOKERJEE Vs. TATA IRON AND STEEL COLD
|
March 28, 1922 |
|
BINAYAKDAS ACHARJEE CHOUDHURI Vs. NALINI KUMAR CHAKROVARTY
|
February 9, 1922 |
|
BIND BAHADUR SINGH Vs. RITURAJI
|
May 16, 1922 |
|
BINDESHRI PRASAD Vs. JAG PRASAD RAI
|
May 4, 1922 |
|
BIRESWAR GHOSE Vs. PANCHCOURI GHOSE
|
November 15, 1922 |
|
BISHAMBAR SAHAI Vs. JANKI DAD
|
April 18, 1922 |
|
BISHESHAR NATH Vs. KUNDAN
|
April 21, 1922 |
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BISHNATE SINGH Vs. MUSAMMAT RAM SRI
|
July 27, 1922 |
|
BISHWA NATH SINGH Vs. RUP NARAIN
|
May 6, 1922 |
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BITHAL DAS Vs. RAGHUNATH DAS
|
May 25, 1922 |
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BOHRA BIRBAL Vs. EMPEROR
|
February 10, 1922 |
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BOHRA NATHU RAM Vs. PARTAB SINGH
|
July 4, 1922 |
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BRAHMAMOYI DEBYA Vs. SOMARALI SHEIKH
|
March 2, 1922 |
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BRAHMANDAM VENKATA LAKSHMINARAYANA RAO Vs. ALLAMNENI VENKAYYA
|
April 5, 1922 |
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BRIJ LAL Vs. DAMODAR DAS
|
April 3, 1922 |
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BRIKANT PANDE Vs. PANDIT JAMNA DHAR DUBE
|
May 3, 1922 |
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BRITISH INDIA STEAM NAVIGATION CO Vs. HMSHARAFALLY MERCHANT BY HIS AGENT HSMAHOMED BHOY
|
November 23, 1922 |
|
BROJENDRA KISHORE ROY CHOWDHURY Vs. SHEIKH SOMAR ALI
|
March 15, 1922 |
|
BUDARAJU HANUMANTHA RAO Vs. ALLAMNENI KRISHNAMMA
|
April 19, 1922 |
|
BUDAVARAM NARASIMHULU CHETTI Vs. NOOTA IBBUNDRUM NAGARAM VARU BY REPRESENTATIVE REVOOR SUBBAROYA CHETTY
|
November 29, 1922 |
|
BUDHI LAL Vs. ADMINISTRATOR-GENERAL OF MADRAS HIGH COURT
|
February 27, 1922 |
|
BURN AND CO LTD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 1, 1922 |
|
BUTTERFIELD Vs. BUTTERFIELD
|
July 21, 1922 |
|
BYSANI MADHAVA CHETTIAR, CHARITY FUND REPRESENTED BY ITS SECRETARY K NAMMALVAR CHETTY Vs. GRKRISHNASWAMY CHETTY
|
August 2, 1922 |
|
C D SARANGAPANI AIYANGAR Vs. SADAGOPA NAIDU
|
February 1, 1922 |
|
C DORAIVELU MUDALIAR Vs. GODAY ADIKESAVALU NAIDU
|
January 6, 1922 |
|
C DUNN Vs. EMPEROR
|
February 17, 1922 |
|
C GANAPATHI MUDALIAR Vs. NKRISHNAMACHARI
|
March 2, 1922 |
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C K RAMASWAMI GOUNDAN Vs. MUTHU VELAPPA GOUNDER
|
September 18, 1922 |
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C L KALYANASUNADARAM AIYAR Vs. SNARASIMHA AIYANGAR
|
December 21, 1922 |
|
C L NARASIMAM Vs. NHANUMANTHA RAO NAIDU
|
February 15, 1922 |
|
C S VADAMALAI PILLAI Vs. PSUBRAMANIA CHETTIAR
|
September 15, 1922 |
|
C SUNDARAM AIYAR Vs. RAJA RAJESWARA MUTHURAMALINGA, SETHUPATHI AVERGHAL THROUGH HIS AUTHORISED AGENT AND DEWAN RAO SAHIB STHIRUMALAI AIYANGAR
|
December 11, 1922 |
|
CHAIRMAN, SERAJGUNJ MUNICIPALITY Vs. CHITTAGONG CO LTD
|
August 9, 1922 |
|
CHAKKHAN LAL Vs. KANHAIYA LAL
|
November 15, 1922 |
|
CHAKRAKODI SHAMA SHASTRI Vs. EMPEROR
|
March 15, 1922 |
|
CHALIKANI VENKATARAYANIM GARU Vs. VENKATA SUBADRAYAMMA
|
November 30, 1922 |
|
CHANDAR SEKHAR Vs. MUSAMMAT AMIR BEGAM
|
March 30, 1922 |
|
CHANDER SEN Vs. EMPEROR
|
December 20, 1922 |
|
CHANDI CHARAN MITRA Vs. MANINDRA CHANDRA ROY CHOWDHURY
|
August 2, 1922 |
|
CHANDRA KUMAR BASU Vs. RANI SASHIMUKHI DEBI
|
March 30, 1922 |
|
CHANDY CHARAN LAW Vs. SREEMUTTY AZIZERNESSA
|
January 11, 1922 |
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CHARU CHANDRA MAZUMDAR Vs. FANINDRA NARAIN CHOUHDURY
|
January 28, 1922 |
|
CHARU CHANDRA PRAMANIK Vs. NAHUSH CHANDRA KUNDU
|
June 2, 1922 |
|
CHATARPAL SHARMA Vs. JAGANNATH DAS
|
May 3, 1922 |
|
CHATUR BHUJ Vs. GOBIND RAM
|
January 30, 1922 |
|
CHATURBHAI LALLUBHAI PATEL Vs. MOTIBHAI BAPUJI PATEL
|
September 22, 1922 |
|
CHATURBHUJ Vs. EMPEROR
|
August 3, 1922 |
|
CHATURBHUJ Vs. GOVIND RAM
|
January 30, 1922 |
|
CHAUDHRI GOBERDHAN SINGH Vs. CHAUDHRI RAM BADAN SINGH
|
March 16, 1922 |
|
CHELASAMI ATCHAMMA Vs. CHELASAMI VENKATASUBBAYYA
|
March 22, 1922 |
|
CHET RAM Vs. RAM SINGH
|
April 10, 1922 |
|
CHHAJJU Vs. GOKUL
|
July 5, 1922 |
|
CHHAJJU RAM Vs. NEKI
|
February 27, 1922 |
|
CHHATUR KUNWAR Vs. JAGANNATH PRASAD
|
October 24, 1922 |
|
CHHEDI RAI Vs. RAM KISHAN RAI
|
May 5, 1922 |
|
CHHIDDA Vs. EMPEROR
|
May 3, 1922 |
|
CHHIDDU SINGH Vs. JHANJHAN RAI
|
October 26, 1922 |
|
CHHOTE LAL Vs. CHHEDI LAL
|
August 2, 1922 |
|
CHHOTEY Vs. EMPEROR
|
June 16, 1922 |
|
CHHOTEY LAL Vs. CHANDRA BHAN
|
July 7, 1922 |
|
CHHOTEY LAL Vs. COLLECTOR OF MORADABAD
|
July 11, 1922 |
|
CHIDAMBARA SIVAPRAKASA PANDARA SANNADHIGAL Vs. VEERAMA REDDI
|
May 15, 1922 |
|
CHIEF COMMISSIONER OF INCOME-TAX Vs. ZAMINDAR OF SINGAMPATTI
|
February 21, 1922 |
|
CHIMABAI MALGAUDA PATIL Vs. MALLAPA PAYAPPA
|
February 7, 1922 |
|
CHIMMAN LAL POSTI MAL Vs. PHOOL CHAND FATEH CHAND
|
January 6, 1922 |
|
CHIMMAN LAL, POSTI MAL Vs. PHUL CHAND, FATEH CHAND
|
January 6, 1922 |
|
CHINTALAPUDI SANYASIRAO, MINOR BY NEXT FRIEND VENAPALLI ATCHAYYA Vs. CHINTALAPUDI VENKATRAO, MINOR BY GUARDIAN AD LITEM CHINTALAPUDI CHINNAYYA
|
October 11, 1922 |
|
CHINTAMANENI VENKATAPPAYYA Vs. CHINTAMANENI VENKATAPPAYYA
|
November 10, 1922 |
|
CHOTALAL LALLUBHAI Vs. CHAMPSEY UMERSEY & SONS
|
July 3, 1922 |
|
CHOTE LAL Vs. KHUNDI DEVI
|
April 24, 1922 |
|
CHUNILAL DEVAJI Vs. KARAMCHAND SHRICHAND
|
January 19, 1922 |
|
CHUNILAL JAMNADAS Vs. MULCHAND HARJIVANDAS
|
February 6, 1922 |
|
CHUNILAL SOMESHVAR BHATT Vs. VITHALDAS KARSANDAS
|
February 16, 1922 |
|
CHUNNI LAL Vs. GOKUL
|
March 1, 1922 |
|
COLLECTOR OF JAUNPUR Vs. JAMNA PRASAD
|
January 30, 1922 |
|
COLLECTOR OF MORADABAD Vs. CHHOTEY LAL
|
July 11, 1922 |
|
CROWN PROSECUTOR Vs. ADURAISWAMI
|
December 8, 1922 |
|
D RUBINE Vs. BALWANTRAI RAMNARAYAN TRIVIDI
|
February 13, 1922 |
|
D SUBRAMANIA AIYAR Vs. CHOKKALINGA MUDALIAR
|
November 21, 1922 |
|
DADABHAI FRAMJI CAMA Vs. COWASJI DORABJI PANDAY
|
July 21, 1922 |
|
DALEEP SINGH Vs. KHURSHED HUSAIN
|
June 1, 1922 |
|
DALLI Vs. EMPEROR
|
March 30, 1922 |
|
DAMANIA BROTHERS AND CO Vs. VJORTON AND CO
|
November 21, 1922 |
|
DAMBAR SINGH Vs. KALLYAN SINGH
|
January 23, 1922 |
|
DAMODAR MAHADEV BHONDE Vs. KASHINATH SADASHIV
|
July 10, 1922 |
|
DARASHAH BOMONJI DUBASH Vs. LIPTON LTD
|
March 27, 1922 |
|
DARSHAN LAL Vs. SHIBJI MAHARAJ BIRAJMAN
|
November 15, 1922 |
|
DATTA PRASAD SINGH Vs. KEDAR NATH AND ANR; MURLI DHAR
|
June 7, 1922 |
|
DATTAJI NANA PATIL Vs. NARAYANRAO BHIMRAO PATIL
|
December 22, 1922 |
|
DATTATRAYA MANGESHAYA CHIKARMANI Vs. VENKATESH VASUDEO PRABHU
|
March 9, 1922 |
|
DAVUD BEEVI AMMAL Vs. RRRADHAKRISHNA AIYAR
|
November 24, 1922 |
|
DAYA NAND Vs. PUTTU LAL
|
June 5, 1922 |
|
DAYARAM PREMJI Vs. BECHARDAS DOONGERSEY
|
February 27, 1922 |
|
DDIT NARAIN LAL Vs. RAM LACHHMAN RAO
|
November 16, 1922 |
|
DEBI PROSAD BHAKAT Vs. OFFICIAL TRUSTEE OF BENGAL, EXECUTOR (TRUSTEE IN VEKATATNAMA) TO THE ESTATE OF LEGAL OF LATE MANIK LAL SEAL
|
December 12, 1922 |
|
DEBI SINGH Vs. PANDIT BANSIDHAR
|
February 7, 1922 |
|
DEO DATT Vs. EMPEROR
|
November 1, 1922 |
|
DEOKI DUBE Vs. UMA DAT
|
December 11, 1922 |
|
DEVASAHAYAM Vs. DEVAMONY
|
October 16, 1922 |
|
DEVI DEEN AND SONS Vs. ROHILKHAND AND KUMAUN RAILWAY
|
July 5, 1922 |
|
DEVU JETIRAM GUJAR Vs. REVAPPA SATAPPA SHINTRE
|
January 20, 1922 |
|
DHANAMMAL Vs. VEERARAGHAVA NAIDU
|
December 19, 1922 |
|
DHARAM SINGH Vs. HIRA
|
February 15, 1922 |
|
DHARINI KALITANI Vs. SISURAM KALITA
|
June 14, 1922 |
|
DHIRENDRA CHANDRA RAI Vs. NAWAB KHAJA HABIB-ULLAH
|
August 22, 1922 |
|
DHIRENDRA KUMAR BOSE, MINOR, BY HIS GUARDUN, MOTHER, SAROJINI BOSE Vs. CHANDRA KANTA ROY
|
June 14, 1922 |
|
DHORENDRA KRISHNA MUKHERJEE Vs. MOHENDRA NATH MUKHERJEE
|
June 16, 1922 |
|
DHUNDIRAJ BALKRISHNA PHALINKAR Vs. RAMCHANDRA GANGADHAR KALE
|
January 27, 1922 |
|
DIGAMBAR GOVIND DESHPANDE Vs. LAHYADEO BHAU DESHPANDE
|
December 19, 1922 |
|
DINA NATH Vs. NEK RAM
|
November 29, 1922 |
|
DINA NATH PAL Vs. RAJA SATI PRASAD GARGA BAHADUR
|
August 7, 1922 |
|
DINA SINGH Vs. LALA DEVI CHAND
|
December 8, 1922 |
|
DINANATH DAS AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVESKRIPANATH DAS Vs. GOPAL CHANDRA DAS
|
January 4, 1922 |
|
DINBAI Vs. NUSSERVANJI RUSTOMJI
|
May 25, 1922 |
|
DINKARRAO GANPATRAO KOTHARE Vs. NARAYAN VMANDLIK
|
March 20, 1922 |
|
DINSHAJI EDALJI KARKARIA Vs. JEHANGIR COWASJI MISTRI
|
March 23, 1922 |
|
DR SADIQ ALI Vs. ABDUL BAQI KHAN
|
December 22, 1922 |
|
DRONAMRAJU RAMA RAO Vs. VISSAPRAGADA VEDAYYA
|
November 29, 1922 |
|
DRONAMRAJU RAMA RAO AND 3 ORS Vs. VISSAPRAGADA VEDAYYA AND 6 ORS
|
December 9, 1922 |
|
DUKHI RAM BARAI Vs. BNWRAILWAY
|
November 23, 1922 |
|
DURAISAMI IYER Vs. SUBBARAYA IYER
|
December 15, 1922 |
|
DURGA CHARAN MITRA Vs. RAJENDRA NARAIN SINHA
|
August 2, 1922 |
|
DURGA CHOWDHURI Vs. JAGROOP
|
June 23, 1922 |
|
DURGA PRASAD Vs. EMPEROR
|
November 16, 1922 |
|
DURGA PRASAD Vs. EMPEROR
|
December 1, 1922 |
|
DURGA PRASAD Vs. BABU LAL
|
June 16, 1922 |
|
DURGA PRASAD Vs. HET RAM
|
October 24, 1922 |
|
DWARKA DAS AJODHYA PRASAD Vs. RAM RATAN
|
May 8, 1922 |
|
DWARKA NATH BANERJI Vs. RASH BEHARI GUHA
|
July 10, 1922 |
|
DWARKA NATH SEN Vs. TARA PRASSANNO SEN
|
June 16, 1922 |
|
DWIJENDRA MOHAN SARMA Vs. MONORAMA DASI
|
February 23, 1922 |
|
E D SASSOON AND CO LTD Vs. KAPATCH
|
November 29, 1922 |
|
E E MACK Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
|
December 5, 1922 |
|
E N A SAMU PATTER Vs. FHWILSON, THE OFFICIAL ASSIGNEE OF VMAPPACHI CHETTY AND SONS
|
September 7, 1922 |
|
E SUBBARAYA PILLAI Vs. RAJA OF KARVETNAGAR
|
May 31, 1922 |
|
E VENKATARAMA IYER Vs. AELUMALAI NAICKER
|
December 13, 1922 |
|
E VENKATRAMA AIYAR Vs. AELUMALAI NAICKER
|
December 13, 1922 |
|
E. D. SASSOON AND COMPANY Vs. RAMDUTT RAMKISSEN DAS
|
July 24, 1922 |
|
EAGALA NAGAPPA NAIDU (DEAD) Vs. PMUNUSWAMY IYER
|
January 19, 1922 |
|
EAGLE STAR AND BRITISH DOMINIONS INSURANCE COMPANY Vs. DINANATH AND HEMRAJ
|
December 4, 1922 |
|
EAST INDIAN RAILWAY Vs. FIRM INDERMAN TULSHI RAM
|
January 4, 1922 |
|
EAST INDIAN RAILWAY COMPANY Vs. DAYABHAI VANMALIDAS
|
March 23, 1922 |
|
EBRAHIM CURRIM AND SONS Vs. AKABDULLA SAHIB
|
February 7, 1922 |
|
EGALA NAGAPPA NAIDU Vs. PMUNISWAMY IYER
|
January 9, 1922 |
|
EGALA PEDDA PAPA NAIDU Vs. PMUNISAMY AIYAR
|
January 19, 1922 |
|
ELAHI BAKSH Vs. LALA SURAJ NARAYAN
|
July 27, 1922 |
|
EMPEROR Vs. TKPITRE
|
October 18, 1922 |
|
EMPEROR Vs. KHASHABA TATYA LAWAND
|
November 6, 1922 |
|
EMPEROR Vs. HASRAT MOHANI
|
July 11, 1922 |
|
EMPEROR Vs. AHILYA MANAJI
|
June 6, 1922 |
|
EMPEROR Vs. DURGA PRASAD
|
December 1, 1922 |
|
EMPEROR Vs. VENKATRAO RAJERAO MUDVEDKAR
|
February 14, 1922 |
|
EMPEROR Vs. SHUJA-UD-DIN AHMAD
|
March 24, 1922 |
|
EMPEROR Vs. PROFULLA KUMAR MAZUMDAR
|
May 26, 1922 |
|
EMPEROR Vs. SAFDAR REZA
|
February 20, 1922 |
|
EMPEROR Vs. DURGA CHARAN BEPARI ALIAS DURGA CHARAN MANDAL
|
April 28, 1922 |
|
EMPEROR Vs. BIMALANAND DAS GUPTA, A PLEADER
|
June 1, 1922 |
|
EMPEROR Vs. NASARVANJI BOMANJI
|
November 28, 1922 |
|
EMPEROR Vs. CDUNN
|
February 17, 1922 |
|
EMPEROR Vs. NARAYAN KRISHNA GOGTE
|
October 18, 1922 |
|
EMPEROR Vs. TARINI MOHAN BARARI
|
February 6, 1922 |
|
EMPEROR Vs. HARI DAS MITRA
|
July 5, 1922 |
|
EMPEROR Vs. GANESH CHANDRA GOLDAR
|
June 15, 1922 |
|
EMPEROR Vs. JHABBAR MULL LAKKAR
|
February 20, 1922 |
|
EMPEROR Vs. LAXMAN NATHA
|
January 12, 1922 |
|
EMPEROR Vs. ATMARAM SHAMJI
|
January 12, 1922 |
|
EMPEROR Vs. AMIRUDDIN SALEBHOY TYABJEE
|
April 13, 1922 |
|
EMPEROR Vs. RAMCHANDRA BAPUJI DESHMUKH
|
January 19, 1922 |
|
EMPEROR Vs. SHANKAR BALKRISHNA DESHPANDE
|
March 29, 1922 |
|
EMPEROR Vs. KALYANCHAND GOPALCHAND GUJARATI
|
April 4, 1922 |
|
EMPEROR Vs. NASURBHAI ABDULLABHAI LALJI
|
December 20, 1922 |
|
EMPEROR Vs. SHIVLINGAPPA BASAPPA
|
August 17, 1922 |
|
EMPEROR Vs. HAR PRASAD BHARGAVA
|
November 17, 1922 |
|
EMPEROR Vs. HIRA
|
November 25, 1922 |
|
EMPEROR Vs. HARGAYAN
|
October 27, 1922 |
|
EMPEROR Vs. DURGA PRASAD
|
November 16, 1922 |
|
EMPEROR Vs. DEO DAT
|
November 1, 1922 |
|
EMPEROR Vs. SIPAHI SINGH
|
July 27, 1922 |
|
EMPEROR Vs. ANGNU SINGH
|
July 25, 1922 |
|
EMPEROR Vs. ASHIQ HUSAIN KHAN
|
July 3, 1922 |
|
EMPEROR Vs. DULLA
|
July 7, 1922 |
|
EMPEROR Vs. CHATURBHUJ
|
August 3, 1922 |
|
EMPEROR Vs. KALE
|
September 13, 1922 |
|
EMPEROR Vs. JJOHN
|
October 14, 1922 |
|
EMPEROR Vs. SHEODARSHAN SINGH
|
January 18, 1922 |
|
EMPEROR Vs. INCHA RAM
|
April 21, 1922 |
|
EMPEROR Vs. UMA DUTT MISER
|
May 3, 1922 |
|
EMPEROR Vs. RAJANI KANTA GHOSE
|
July 17, 1922 |
|
EMPEROR Vs. BADRI PRASAD
|
March 24, 1922 |
|
EMPEROR Vs. DURGA PRASAD
|
March 30, 1922 |
|
EMPEROR Vs. MUSAMMAT BASHIRAN
|
October 14, 1922 |
|
EMPEROR Vs. NRITYA GOPAL ROY
|
December 15, 1922 |
|
EMPEROR Vs. BABUS RAJANI KANTA BOSE; BABUS RAJANI KANTA NAG; BABU ANNADA CHARAN ROY; BABU SURENDRA KUMAR NAG
|
February 6, 1922 |
|
EMPEROR Vs. SHIBOO
|
June 29, 1922 |
|
EMPEROR Vs. SRISTIDHAR MAZUMDAR
|
August 11, 1922 |
|
EMPEROR Vs. BISESWAR DE ALIAS BISWESHAR RAJ
|
January 10, 1922 |
|
EMPEROR Vs. SATYENDRA KUMAR DUTT CHOWDHURY ALIAS SATU BABU
|
October 13, 1922 |
|
EMPEROR Vs. GOKAL
|
August 19, 1922 |
|
EMPEROR Vs. ALLU
|
December 6, 1922 |
|
EMPEROR Vs. BECHU CHAUBE
|
July 27, 1922 |
|
EMPEROR Vs. HORI LAL
|
December 20, 1922 |
|
EMPEROR Vs. SUNDAR LAL
|
April 5, 1922 |
|
F T KINGSLEY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 18, 1922 |
|
FAIJADDIN Vs. AGNI KUMAR SARMA
|
June 6, 1922 |
|
FAIJUDDIN Vs. ASRAB ALI
|
May 17, 1922 |
|
FAKHRULLAH KHAN Vs. RAM SARUP
|
June 29, 1922 |
|
FANINDRA NATH ROY Vs. BHOLA DASSI DEBI
|
July 27, 1922 |
|
FATEH CHAND Vs. NIHAL SINGH
|
May 25, 1922 |
|
FATEH CHAND Vs. EMPEROR
|
May 18, 1922 |
|
FATEH MUHAMMAD CHAUDHRI Vs. MUSAMMAT SITA CHAUDHRAIN
|
April 12, 1922 |
|
FATMABAI Vs. FRAMROZ ARDESHIR BANAJI
|
September 4, 1922 |
|
FATTECHAND ANANDRAM MARWADI Vs. UMAJI VALUJI MAHAR
|
September 12, 1922 |
|
FAZAL ILAHI Vs. PRAG NARAIN
|
March 20, 1922 |
|
FAZAR PRAMANIK Vs. EMPEROR
|
November 23, 1922 |
|
FAZIL MEAH Vs. PROSANNA KUMAR ROY DECREE-HOLDER, IDRIS MEAH
|
February 13, 1922 |
|
FERASAT ALI MULIK Vs. PRIAMBODA DEVI
|
April 28, 1922 |
|
FERASAT ALI MULLIK Vs. SRIMATI PRIAMBODA DEVI
|
April 28, 1922 |
|
FIRM HAZARI LAL-CHHANGA MAL Vs. SOHAN LAL
|
October 25, 1922 |
|
FIRM PARBHOO LAL-RAM RATAN Vs. BENGAL NORTH-WESTERN RAILWAY COMPANY, THROUGH ITS AGENT AT GORAKHPUR, AND THE BOMBAY BARODA AND CENTRAL INDIA RAILWAY, THROUGH ITS AGENT AT BOMBAY
|
January 19, 1922 |
|
FIRM SARDAR MAL HARDAT RAI Vs. FIRM SHEO BAKSH RAI-SRI NARAIN
|
March 2, 1922 |
|
FORD AUTOMOBILES INDIA LTD Vs. DELHI MOTOR AND ENGINEERING CO
|
August 14, 1922 |
|
FORT PRESS COMPANY LIMITED Vs. MUNICIPAL CORPORATION
|
May 25, 1922 |
|
FRASER AND ROSS Vs. KRISHNASWAMI IYER
|
May 5, 1922 |
|
FREEMAN Vs. SSCALANDA AND CAPTYANOVSKY
|
May 22, 1922 |
|
FULKUVERBAI Vs. KESRISINGH RAJMAL
|
December 20, 1922 |
|
G A SUNDARA AIYAR Vs. ARUMUGHAM PILLAI
|
December 21, 1922 |
|
G A SUNDARA IYER Vs. ARUMUGAM PILLAI
|
December 21, 1922 |
|
G RAMASWAMI AIYAR Vs. DEIVASIGAMANI PILLAI
|
March 14, 1922 |
|
GAJADHAR Vs. MEGHA
|
March 28, 1922 |
|
GAJADHAR MAHTON Vs. AMBIKA PRASAD TIWARI
|
July 27, 1922 |
|
GAJENDRA NATH DEY Vs. MOULVI ASHRAF HOSSAIN
|
June 6, 1922 |
|
GAJRAJ SINGH Vs. EMPEROR
|
October 16, 1922 |
|
GANAPATHI SARMA Vs. EMPEROR
|
November 15, 1922 |
|
GANAPATI NANA POWAR Vs. JIVANABAI SUBANNA
|
September 5, 1922 |
|
GANDHI VADILAL CHHAGANLAL Vs. GANDHI MANAKLAL CHHAGANLAL
|
August 21, 1922 |
|
GANESH MAHADEV SAHASRABUDHE Vs. YESHWANT MAHADEV PHADKE
|
December 19, 1922 |
|
GANESH MORESHWAR JOSHI Vs. VASUDEO VITHAL PARANJPE
|
June 22, 1922 |
|
GANESH NARHAR JOSHI Vs. DATTATRAYA PANDURANG JOSHI
|
November 15, 1922 |
|
GANESH PRASAD SAHU Vs. DUKH HARAN SAHU
|
February 15, 1922 |
|
GANESH RAM Vs. GANPAT RAI
|
June 14, 1922 |
|
GANESHI LAL Vs. EMPEROR
|
November 8, 1922 |
|
GANGA PRASAD Vs. EMPEROR
|
October 4, 1922 |
|
GANGA PRASAD Vs. EMPEROR
|
September 16, 1922 |
|
GANGA SAHAI Vs. BALDEO SINGH
|
January 4, 1922 |
|
GANGADHAR NARAYAN PANDIT Vs. IBRAHIM BAVA DINGANKAR
|
December 15, 1922 |
|
GANGARAM BALKRISHNA SAWANT Vs. VASUDEO DATTATRAYA KIRLOSKAR
|
November 10, 1922 |
|
GANGARAM BHIKU MAHADIK Vs. BAPUSAHEB DAULATRAO MAHADIK
|
March 6, 1922 |
|
GANGARAM MAJHI Vs. BAMAPADA MAHAPATRA
|
April 24, 1922 |
|
GANNABATHULA VENKAMMA Vs. GANNABATHULA RANGA RAO
|
February 10, 1922 |
|
GANPATI NANA POWAR Vs. JIVANABAI KOM SUBANNA BY HER MUKHTYAR BABURAO TUKARAM KASHID
|
September 8, 1922 |
|
GANPATIBHATTA UMAMAHESHWARBHATTA Vs. DEVAPPA SHANKARNARAYAN HAVIK
|
February 7, 1922 |
|
GANU GOPAL SONAR Vs. DATTATRAYA LAXMAN POTDAR
|
April 12, 1922 |
|
GARINE SATYANARAYANA Vs. EMPEROR
|
December 18, 1922 |
|
GAYA PRASAD Vs. METHAI LAL
|
December 1, 1922 |
|
GAYAN SINGH Vs. EMPEROR
|
November 22, 1922 |
|
GENDA LAL THROUGH UJYARI Vs. BAL KISHAN ALIAS BALLI
|
May 17, 1922 |
|
GHANSHYAMDAS VISHNUDAS GANDHI Vs. LAXMIBAI VISHNUDAS GANDHI
|
March 1, 1922 |
|
GHASI RAM Vs. MALONY CLUB, THROUGH CHIRANJI LAL
|
December 5, 1922 |
|
GHULAM HUSAIN Vs. GANESH LAL
|
November 28, 1922 |
|
GHULAM MOHIDEEN QUARISHI SAHIB Vs. AHAMADULLA BEGUM SAHIBA
|
October 26, 1922 |
|
GIRIS CHANDRA BHATTACHARYYA Vs. BHABATARAN SHAKARI
|
April 25, 1922 |
|
GIRJA NAND Vs. HIS HIGHNESS THE MAHARAJA PARBHU NARAIN SINGH, KASHI NARESH
|
December 5, 1922 |
|
GIRWAR LAL Vs. BANSIDHAR
|
April 12, 1922 |
|
GOBARDHAN SINGH Vs. RAM BADAN SINGH
|
March 16, 1922 |
|
GOBIND PERSHAD Vs. KALIAN
|
March 27, 1922 |
|
GOKAL Vs. EMPEROR
|
August 19, 1922 |
|
GOLAM RAHMAN MISTRI Vs. GURDAS KUNDU CHOUDHRI
|
June 1, 1922 |
|
GOLAM SOBHAN Vs. ALI HOSSAIN BAHADDAR
|
January 17, 1922 |
|
GOLLA CHAKRAPANI Vs. KATNENI LAKSHMAPERUMALLU
|
November 3, 1922 |
|
GOPAL BHIMJI AVTE Vs. MANAJI GANUJI PADVAL
|
October 5, 1922 |
|
GOPAL CHANDRA PAL Vs. KADAMBINI DASI
|
June 16, 1922 |
|
GOPAL CHANDRA PODDAR Vs. DWARIKA NATH DUTTA
|
May 31, 1922 |
|
GOPAL DAS Vs. SRI THAKUR GANGA BEHARIJI MAHARAJ
|
February 16, 1922 |
|
GOPAL NAIDU Vs. KING-EMPEROR
|
December 23, 1922 |
|
GOPALA CHETTY Vs. VIJAYARAGHAVACHARIAR
|
March 9, 1922 |
|
GOPALASWAMY IYENGAR; NUMMACHI REDDIAR Vs. NUMMACHI REDDIAR; ALAGIRI RAJA
|
August 11, 1922 |
|
GOPI DAS Vs. MADHO LAL
|
October 27, 1922 |
|
GOPI KHATIK Vs. EMPEROR
|
June 23, 1922 |
|
GOPI KOERI Vs. MUSAMMAT RAJ ROOP KOER
|
July 24, 1922 |
|
GOPINATH JALUA Vs. BHAJAHARI DAS ADHIKARI AND KAILASH CHANDRA MAITY
|
March 1, 1922 |
|
GOPU NATARAJA CHETTY Vs. RAJAMMAL
|
February 14, 1922 |
|
GORA CHAND HALDAR Vs. RAKHAL CHANDRA GOPE
|
May 17, 1922 |
|
GORAKHPUR BANK LIMITED Vs. KARAMAT ALI
|
March 17, 1922 |
|
GOSTO BEHARY BASU Vs. BAISTOM DAS DENRE
|
April 11, 1922 |
|
GOSWAMI PURAN LALJI Vs. RAS BEHARILAL
|
April 26, 1922 |
|
GOUR CHANDRA GOSWAMI Vs. CHAIRMAN OF THE COMMISSIONER OF THE NABADWIP MUNICIPALITY
|
January 3, 1922 |
|
GOUR KRISHNA SIRCAR Vs. NILMADHAB SAHA
|
August 16, 1922 |
|
GOURI KUMARI DASI Vs. SRIMATI RAMANIMOYI DASI
|
July 4, 1922 |
|
GOVERNMENT OF BOMBAY Vs. NHMOOS
|
March 31, 1922 |
|
GOVERNMENT PLEADER Vs. GKTATKE
|
December 18, 1922 |
|
GOVERNMENT PLEADER Vs. VINAYAK BALVANT CHAUKAR
|
July 20, 1922 |
|
GOVIND DASS Vs. RAM CHARAN LONIA
|
January 31, 1922 |
|
GOVINDASAMI PADAYACHI (MINOR) BY NEXT FRIEND Vs. RSAMI PADAYACHI
|
April 12, 1922 |
|
GREAT INDIAN PENINSULAR RAILWAY COMPANY Vs. FIRM BHOLA NATH- DEBI DAS
|
July 7, 1922 |
|
GUJRATI Vs. SITAI MISIR
|
February 27, 1922 |
|
GULAB CHAND Vs. KAMAL SINGH
|
March 2, 1922 |
|
GULABRAO MANYABA BHOITE Vs. VINAYAK BAPUSAHEB KADAM
|
December 15, 1922 |
|
GULZARI LAL Vs. EMPEROR
|
June 9, 1922 |
|
GUNJAR MAHOMMED Vs. SHURUZ ALI
|
June 9, 1922 |
|
GUR NARAIN Vs. LALLU SINGH AND HARBANS SINGH
|
July 25, 1922 |
|
GURU PROSANNA ROY Vs. FUL CHAND MONDAL
|
February 9, 1922 |
|
H BEVIS & CO Vs. RAM PRASAD
|
January 9, 1922 |
|
H BEVIS AND CO Vs. RAM PRASAD
|
January 2, 1922 |
|
H MAHOMED ISHACK SAHIB Vs. MAHOMED MOIDEEN
|
March 10, 1922 |
|
H SHEENAPPAYA Vs. RAJAMMA ALIAS PADMAVATHI
|
May 5, 1922 |
|
HABIBAR RAHAMAN Vs. SAIDANNESSA BIBI
|
December 20, 1922 |
|
HAJI ABDUR RAHIM Vs. NARAYAN DAS AURORA
|
December 20, 1922 |
|
HAJI DAWOOD HAJI ELIAS Vs. MUNICIPAL COMMISSIONER FOR THE CITY OF BOMBAY
|
March 27, 1922 |
|
HAJI MOHAMMAD ISMAID Vs. MUNSHI BARKAT ALI
|
June 30, 1922 |
|
HAJI MOHAMMUDIN AND COMPANY Vs. EASTERN JAPAN TRADING COMPANY
|
July 20, 1922 |
|
HAJI OOSMAN HAJI ISMAIL Vs. HAROON SALEH MAHOMED
|
July 27, 1922 |
|
HALLAPPA KALLAPPA Vs. IRAPPA GIRIMALLAPPA
|
January 16, 1922 |
|
HAMID ALI Vs. SRI KISSEN GOSAIN
|
December 11, 1922 |
|
HAMID ALI Vs. MAHOMED NURERJJAMA MEAH
|
June 12, 1922 |
|
HANMANT TIMAJI DESAI Vs. RAGHAVENDRARAO GURURAO DESAI
|
January 17, 1922 |
|
HANS RAJ Vs. MUSAMMAT SOMNI
|
May 10, 1922 |
|
HANSRAJ GODHAJI MARWADI Vs. BAPU KRISHNASWAMI PILE
|
November 27, 1922 |
|
HANUMAN Vs. EMPEROR
|
February 17, 1922 |
|
HAR DAYAL SINGH Vs. GAR DAYAL SINGH
|
July 6, 1922 |
|
HAR KISORE SEAL Vs. THAKURDHAN BAISHNAB
|
March 7, 1922 |
|
HAR PRASAD TEWARI Vs. SHEO GOBIND TEWARI
|
March 17, 1922 |
|
HAR PRASAD TIWARI Vs. SHEO GOBIND TIWARI
|
March 17, 1922 |
|
HARA KUMAR DEY Vs. JOGENDRA KRISHNA RAY
|
August 3, 1922 |
|
HARA KUMAR MITTER Vs. MURARI MOHAN BOSE
|
March 22, 1922 |
|
HARA PRASANNA BANDOPADHYA Vs. ARAB ALI AND ON HIS DEATH TWO OF HIS HEIRS AND LEGAL REPRESENTATIVES JABEDA KHATUN, MINOR BY THEIRGUARDIAN AD LITEM, MRFBCOUNSEL, THE DEPUTY REGISTRAR OF THIS COURT AND ABBAS ALI AND SABDAR ALI
|
May 19, 1922 |
|
HARA PRASANNA BANDOPADYA Vs. ARAB ALI
|
May 19, 1922 |
|
HARA SUNDAR MAJUMDAR Vs. LAHABAR SINGH
|
February 1, 1922 |
|
HARDEO PRASAD Vs. DAMODAR PRASAD
|
November 16, 1922 |
|
HARGAYAN Vs. EMPEROR
|
October 27, 1922 |
|
HARI RAM Vs. INDRAJ
|
June 7, 1922 |
|
HARI RAM SINGH CHOUDHURY Vs. RAM RAM SINGH CHOUDHURY
|
May 17, 1922 |
|
HARICHAND MANCHARAM Vs. GOVIND LUXMAN GOKHALE
|
December 20, 1922 |
|
HARIDAS GHOSE MRIDHA Vs. GOURI CHARAN GHOSE MRIDHA
|
June 19, 1922 |
|
HARIDASI DEBI Vs. GOPESHWAR PYNE
|
April 10, 1922 |
|
HARIHAR DAS CHOWDHURY Vs. RAJ KUMAR MUKHERJEE
|
August 16, 1922 |
|
HARIHAR PRASAD Vs. UDAI NATH SAH
|
December 4, 1922 |
|
HARIHARAMANGALATH KIZOOR VARIYATH SAMBA VARIYAR Vs. THAIPARAMBIL KALATHIL UMMAR
|
March 31, 1922 |
|
HARISCHANDRA NARAYAN VINEKAR Vs. KUMMA VITHOBA KOMARPANT
|
September 26, 1922 |
|
HARNAM DAS Vs. FAIYAZI BEGAM
|
January 24, 1922 |
|
HARO NATH MALO Vs. ALA BUX
|
December 4, 1922 |
|
HASAN RAZA Vs. EMPEROR
|
May 31, 1922 |
|
HEM CHANDRA ROY CHOWDHURY Vs. SRIMATI BIRAJA SUNDARI CHOWDHURANI, WIDOW OF GIRISH CHANDRA ROY CHOWDHURY,
|
February 15, 1922 |
|
HEMANGINI DASI Vs. SITAL MONDAL
|
February 10, 1922 |
|
HEMANGINI DEVI Vs. BEJOY SINGH DUDHARIA
|
December 18, 1922 |
|
HERENDRA KUMAR ROY CHOUDHURI Vs. HARA KISHORE PAL
|
August 30, 1922 |
|
HIRA Vs. EMPEROR
|
November 25, 1922 |
|
HIRA LAL Vs. JHUNNI LAL
|
February 15, 1922 |
|
HIRA LAL Vs. EMPEROR
|
August 2, 1922 |
|
HIRACHAND MOTICHAND Vs. HANSABAI GANPATRAO
|
November 8, 1922 |
|
HIRALAL D NANAVATI Vs. KASTURBHAI MANIBHAI NAGARSETH
|
February 27, 1922 |
|
HIRDE RAM Vs. LFMARTEN; TMARTEN
|
February 17, 1922 |
|
HIS HOLINESS SRI SUKRATENDRA THIRTHA SWAMI OF KASI MUTT Vs. MNPRABHU
|
December 5, 1922 |
|
HOLLEPPA KALLAPPA MAYAPPANAVAR Vs. IRAPPA GIRI MALLAPPA BADIGER
|
January 16, 1922 |
|
HON BLE RAI BAHADUR PANDIT SADANAND PANDEY Vs. SHEIKH TUFAIL AHMAD
|
November 2, 1922 |
|
HORI LAL Vs. EMPEROR
|
December 20, 1922 |
|
HOTA VEERABHADRAYYA Vs. HONBLE SRI RAJAH KOCHERLA KOTA RAMACHANDRA VENKATAKRISHNA RAO BAHADUR GARU
|
December 14, 1922 |
|
HRIDAY KRISHNA PAL Vs. RAJANI KANTA PAL
|
May 3, 1922 |
|
HRIDOY MOHINI DASI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
November 28, 1922 |
|
HURNANDRAI FULCHAND Vs. PRAGDAS BUDHSEN
|
December 20, 1922 |
|
HUSSAIN SAHIB Vs. HAMMAD SAHEB
|
March 27, 1922 |
|
I J COHEN Vs. GDIAS
|
March 16, 1922 |
|
IBRAHIM SAHIB Vs. KONAMMAL
|
February 9, 1922 |
|
IMPERIAL TOBACCO COMPANY OF INDIA LIMITED Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 17, 1922 |
|
IN RE: A FIRST GRADE PLEADER Vs. STATE
|
November 6, 1922 |
|
IN RE: A S RAMASWAMI MUDALIAR Vs. STATE
|
September 1, 1922 |
|
IN RE: ABDUL SAMAD Vs. STATE
|
May 9, 1922 |
|
IN RE: ARBITRATION ACT AND THE REFERENCE, TO ARBITRATION BY MESSRS M NARASIMHALU CHETTY AND CO AND P S SUBRAMANIA IYER Vs. STATE
|
April 5, 1922 |
|
IN RE: ARUMUGA MUDALIAR Vs. STATE
|
August 11, 1922 |
|
IN RE: ARUMUGAM PILLAI Vs. STATE
|
December 4, 1922 |
|
IN RE: BABU MOHENDRA LAL ROY Vs. STATE
|
August 16, 1922 |
|
IN RE: BADIUDDIN SARFUDDIN Vs. STATE
|
June 28, 1922 |
|
IN RE: BALLAR CHAND SEROJEE Vs. STATE
|
August 8, 1922 |
|
IN RE: BUDDA REDDI Vs. STATE
|
August 10, 1922 |
|
IN RE: CHAKRAKODI SHAM SHASTRI Vs. STATE
|
March 15, 1922 |
|
IN RE: COURT FEES Vs. STATE
|
October 31, 1922 |
|
IN RE: COURT FEES Vs. STATE
|
May 5, 1922 |
|
IN RE: DERVISH HUSSAIN Vs. STATE
|
November 3, 1922 |
|
IN RE: ERADA PADINHAREDIL GOVINDAN NAIR Vs. STATE
|
May 4, 1922 |
|
IN RE: GOPAL NAIDU Vs. STATE
|
December 22, 1922 |
|
IN RE: HARI NARAIN DAS (AN INFANT) Vs. STATE
|
July 12, 1922 |
|
IN RE: JAYARAMULU NAIDU Vs. STATE
|
August 10, 1922 |
|
IN RE: JNANENDRA NATH ROY (DEACEASED) Vs. STATE
|
April 26, 1922 |
|
IN RE: K KUNHAHAMAD HAJI Vs. STATE
|
October 11, 1922 |
|
IN RE: KARIYAPPA NINGAPPA Vs. STATE
|
June 15, 1922 |
|
IN RE: KOTTAMMAL KALATHINGAL UMMAR HAJEE Vs. STATE
|
September 5, 1922 |
|
IN RE: KOTTITHOTI MAMED HAJI Vs. STATE
|
December 22, 1922 |
|
IN RE: KOTTUR HAMPANNA AND TWELVE ORS Vs. STATE
|
September 6, 1922 |
|
IN RE: KOVAGANTI ALIAS NALLAGONDA APPIAH Vs. STATE
|
October 10, 1922 |
|
IN RE: KRISHNA PILLAI Vs. STATE
|
July 17, 1922 |
|
IN RE: KUPPUSWAMY NAIDU Vs. STATE
|
December 20, 1922 |
|
IN RE: LAKSHMINARAYANA CHETTIAR Vs. STATE
|
March 9, 1922 |
|
IN RE: M TASADDUQ AHMAD KHAN SHERWANI, ADVOCATE Vs. STATE
|
January 23, 1922 |
|
IN RE: MAHADEV RAMKRISHNA KARKARE Vs. STATE
|
June 14, 1922 |
|
IN RE: MAHOMED HASHAM & CO Vs. STATE
|
June 5, 1922 |
|
IN RE: MANDAYAPURATH ERESA KUTTY MOOPAN Vs. STATE
|
November 15, 1922 |
|
IN RE: MANECKCHAND VIRCHAND PATNI Vs. STATE
|
July 4, 1922 |
|
IN RE: MANIKONDA LINGAYYA Vs. STATE
|
October 13, 1922 |
|
IN RE: MARMADUKE PICKTHALL Vs. STATE
|
September 20, 1922 |
|
IN RE: MARMADUKE PICKTHALL (NO 2) Vs. STATE
|
December 6, 1922 |
|
IN RE: MARUDA MUTHU VANNIAN Vs. STATE
|
September 6, 1922 |
|
IN RE: MARUTI BABAJI SONAR Vs. STATE
|
May 10, 1922 |
|
IN RE: MATHI VENKANNA Vs. STATE
|
November 15, 1922 |
|
IN RE: MATTAM SHINNA VIRAIAH Vs. STATE
|
February 1, 1922 |
|
IN RE: MITTOR MOIDEEN HAJEE; IN RE: EDEKKATTU CHEKKUTI HAJI Vs. STATE
|
August 11, 1922 |
|
IN RE: MOHIDEEN PAKKIRI MARAKKAYAR Vs. STATE
|
July 17, 1922 |
|
IN RE: MUHAMMAD MUZAFFAR ALI Vs. STATE
|
January 20, 1922 |
|
IN RE: NARAIN PRASAD NIGAM Vs. STATE
|
July 27, 1922 |
|
IN RE: NARAMBAN Vs. STATE
|
February 1, 1922 |
|
IN RE: P S VELAYUTHAM CHETTY Vs. STATE
|
November 15, 1922 |
|
IN RE: PARAVADA CHINA VENKU NAIDU Vs. STATE
|
December 13, 1922 |
|
IN RE: PERUMALLA VENKATASUBBIAH Vs. STATE
|
October 27, 1922 |
|
IN RE: PUNIYA SYAMALO Vs. STATE
|
November 1, 1922 |
|
IN RE: RABINDRA CHANDRA CHATTERJEE Vs. STATE
|
January 23, 1922 |
|
IN RE: RAGHAVA REDDI Vs. STATE
|
February 20, 1922 |
|
IN RE: RAMANATHAN CHETTIAR Vs. STATE
|
August 15, 1922 |
|
IN RE: RAMUDU AIYAR Vs. STATE
|
December 4, 1922 |
|
IN RE: S P NATARAJA PILLAI Vs. STATE
|
September 28, 1922 |
|
IN RE: S RAMASWAMI IYENGAR Vs. STATE
|
May 4, 1922 |
|
IN RE: SATYABODHA RAMCHANDRA ADABADDI Vs. STATE
|
June 9, 1922 |
|
IN RE: SIKKA GOUNDAN Vs. STATE
|
October 13, 1922 |
|
IN RE: SRI SRI SRI KANDAMANI DEVI Vs. STATE
|
January 27, 1922 |
|
IN RE: SUBBA NAIDU Vs. STATE
|
March 3, 1922 |
|
IN RE: THIRUMAL REDDY Vs. STATE
|
January 27, 1922 |
|
IN RE: VARISAI ROWTHER Vs. STATE
|
December 22, 1922 |
|
IN RE: VELLIAH KONE Vs. STATE
|
April 27, 1922 |
|
IN RE: VENKATASUBBAIER Vs. STATE
|
December 15, 1922 |
|
INAYAT ULLAH KHAN Vs. NISAR AHMAD KHAN
|
January 4, 1922 |
|
INCHA RAM Vs. EMPEROR
|
April 21, 1922 |
|
INDERPAL SINGH Vs. BAFATI ORS
|
June 27, 1922 |
|
INDIAN HOTELS COMPANY LTD Vs. PHIROZ SORABJI CONTRACTOR
|
April 10, 1922 |
|
IQBAL HAIDAR KHAN Vs. MUSAMMAT WASI FATIMA BIBI AND LACHMI NARAIN
|
July 5, 1922 |
|
IRSHAD MUHAMMAD KHAN Vs. JWALA PRASAD
|
July 27, 1922 |
|
ISHAN CHANDRA SARKAR Vs. MONMOTHA NATH DUTTA
|
July 26, 1922 |
|
ISHRAPPA GANAP HEGDE Vs. KRISHNA PUTTA SHANKAR HEGDE
|
January 31, 1922 |
|
ISMAIL Vs. BUNDA
|
April 19, 1922 |
|
ISUP ALI Vs. GOUR CHANDRA DEB
|
August 7, 1922 |
|
J AND D EZIEKEIL, CARRYING BUSINESS UNDER THE NAME AND STYLE OF EZEKEIL AND CO Vs. ANNADA CHARAN SEN
|
June 20, 1922 |
|
J N GHOSE Vs. BBDASI
|
April 27, 1922 |
|
J OVID Vs. SETH CHANDA BHAN
|
July 5, 1922 |
|
J V SRINIVASA RAO MINOR BY FATHER AND NEXT FRIEND J V RANGANATHA RAO Vs. HANUMANTHA RAO
|
January 11, 1922 |
|
JADAB KRISHNA KUNDU Vs. APSARADDIN SARDAR
|
November 27, 1922 |
|
JADU GOPAL KUNDU CHOWDHURY Vs. GOPAL CHANDRA NANDI
|
July 19, 1922 |
|
JADU MONDAL Vs. JAGENDRANATH BANERJEE
|
February 17, 1922 |
|
JADU NATH SARKAR Vs. HARAN CHANDRA SARKAR
|
March 30, 1922 |
|
JAGABANDHU SAHA Vs. HARIS CHANDRA SIL
|
February 10, 1922 |
|
JAGADISHWAR SANYAL Vs. COLLECTOR OF GOALPARA
|
May 5, 1922 |
|
JAGANNATH Vs. BALWANT SINGH ANR
|
May 25, 1922 |
|
JAGANNATH NARSINGDAS MARWADI Vs. RAVJI TULSIRAM PANSARE
|
September 5, 1922 |
|
JAGANNATH PRASAD Vs. CHHATUR KUNWAR
|
October 24, 1922 |
|
JAGANNATH PRASAD MINOR THROUGH CHOTEY LAL Vs. RAM LAL
|
April 26, 1922 |
|
JAGANNATH SINGH Vs. EMPEROR
|
February 8, 1922 |
|
JAGANNATHA NAIDU Vs. RIGHT HONOURABLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF RAMNAD
|
February 3, 1922 |
|
JAGANNATHA SASTRY Vs. SARATHAMBAL AMMAL
|
November 30, 1922 |
|
JAGAR NATH UMAR Vs. RAM KARAN SINGH
|
June 9, 1922 |
|
JAGAT CHANDRA ROY Vs. KALIMUDDI SARDAR
|
April 8, 1922 |
|
JAGDEO NARAIN SINGH Vs. BALDEO SINGH
|
July 7, 1922 |
|
JAGGAVARAPU BASAVAMMA Vs. JAGGAVARAPU SEETAREDDI
|
February 16, 1922 |
|
JAI BEHRAM Vs. KEDAR NATH MARWARI
|
June 19, 1922 |
|
JAI NARAIN SINGH Vs. GITA PERSHAD
|
June 1, 1922 |
|
JAINARAIN PANDE Vs. BHAGWAN PANDE
|
May 16, 1922 |
|
JAINI LAL Vs. FIRM DURGA PRASAD-DAU DAYAL
|
July 11, 1922 |
|
JAIRAM DAS Vs. RAJ NARAIN
|
June 29, 1922 |
|
JAISHINGRAO MADHARAO RANU Vs. VENKATARAO SATWAJIRAO BHOSLE
|
March 23, 1922 |
|
JAMASJI HORMASJI BAHADURPUR WALA Vs. JAMESTJI HORMASJI BAHADURPURWALA
|
March 3, 1922 |
|
JAMBAPURAM SUBBIAH Vs. GUNDALAPUDI ALIAS MITTAMEEDI VENKATRAMAYYA
|
October 26, 1922 |
|
JAMBAPURAM SUBBIAH AND TWENTY-NINE ORS Vs. GUNDLAPUDI ALIASMITTA MUDIVENKATRAMAYYA
|
October 26, 1922 |
|
JAMBU AMMAL Vs. NATARANJAM PILLAI MINOR BY GUARDIAN RAMASAMI PILLAI
|
May 3, 1922 |
|
JAMES MACKINTOSH AND COMPANY Vs. SCINDIA STEAM NAVIGATION CO LTD
|
May 19, 1922 |
|
JAMINI KUMAR SEAL Vs. THAKUR DHAN BAISHNAB
|
March 7, 1922 |
|
JAMINI MOHAN SARKAR Vs. DEBENDRA NARAYAN SINGH
|
July 18, 1922 |
|
JAMMU Vs. MAHADEO PRASAD
|
April 5, 1922 |
|
JAMNA PRASAD Vs. COLLECTOR OF JAUNPUR
|
January 30, 1922 |
|
JAN AND SON Vs. CAMERON A
|
June 7, 1922 |
|
JANAKI NATH SAHA Vs. BAIKUNTHA NATH GHATTAK
|
April 26, 1922 |
|
JANGI Vs. MUSAMMAT SUNDAR
|
May 18, 1922 |
|
JANKI Vs. DEBI SHANKAR
|
April 19, 1922 |
|
JANKI Vs. RAM KISHORE
|
April 7, 1922 |
|
JANKI RAM Vs. MISRI LAL
|
November 29, 1922 |
|
JANTAPURAM SUBBIAH Vs. GUNDALAPUDI ALIAS MITTAMUDI VENKATARAMAYYA
|
October 26, 1922 |
|
JARUGUMILLI BRAHMAYYA, (MINOR) BY MOTHER AND NEXT FRIENDRAJESWARAMMA Vs. CHALLAGHALI ACHIRAJU
|
March 6, 1922 |
|
JASADA LAL PAL CHAUDHURY Vs. BALARAM PODDAR
|
June 1, 1922 |
|
JASHIMUDDIN SARKAR Vs. MANMOHINI DSSYA
|
February 21, 1922 |
|
JASRAJ FOOAJI Vs. AKUBAI
|
November 13, 1922 |
|
JASSI Vs. EMPEROR
|
May 10, 1922 |
|
JATINDRA MOHAN CHAKRAVARTI Vs. BIJOY CHAND MAHATAB
|
June 29, 1922 |
|
JAVADI SOORAYYA Vs. TAVVALA SURYA RAO NAIDU
|
December 13, 1922 |
|
JAYANT BAPSHA SAVANT Vs. ABDUL RAHIMAN MAHOMED IBRAHIM
|
January 9, 1922 |
|
JAYARAMULU Vs. EMPEROR
|
August 10, 1922 |
|
JEKKANNU SAMI AIYAR Vs. MUTHUKUMARA RAMASWAMI CHETTIAR MAJOR
|
October 24, 1922 |
|
JETHA BHULCHAND Vs. FCGRACE
|
February 24, 1922 |
|
JETHU MISIR Vs. GODAWARI DUTT
|
May 8, 1922 |
|
JHABBU Vs. MUSAMMAT BATUL
|
November 14, 1922 |
|
JHABBU LAL Vs. JWALA PRASAD
|
January 25, 1922 |
|
JHAGRU RAI Vs. BASDEO RAI
|
April 7, 1922 |
|
JHINAK SINGH Vs. RAM BARAN SINGH AND DAMRI SINGH
|
December 21, 1922 |
|
JHINKU SINGH Vs. SITAL SINGH
|
December 5, 1922 |
|
JHUNWA Vs. MUNICIPAL BOARD OF DHAMPUR
|
October 23, 1922 |
|
JITENDRA NATH BHATTACHARJEE Vs. FATEH SINGH NAHAR
|
July 29, 1922 |
|
JITENDRA NATH ROY Vs. ASUTOSH GOSWAMI
|
July 20, 1922 |
|
JITMULL-GIRDHARI LAL Vs. RAM GOPAL BOHITRAM
|
April 25, 1922 |
|
JIVRAJ LALOOBHAI PATEL Vs. BHAGVANDAS GORDHANDAS
|
August 11, 1922 |
|
JIWA RAM Vs. NAND RAM
|
February 21, 1922 |
|
JIWAN MAL Vs. JAGESHAR KASONDHAN
|
March 1, 1922 |
|
JOBEDA KHATUN Vs. TULSHI CHARAN DAS
|
July 27, 1922 |
|
JODHI RAM Vs. MUSAMMAT KAUNSILLA
|
March 3, 1922 |
|
JOGENDRA KRISHNA ROY Vs. SHAFAR ALI
|
June 1, 1922 |
|
JOGENDRA NATH BANERJEE Vs. KHODA BUKSHA BISWAS
|
December 12, 1922 |
|
JOGENDRA NATH MUKHERJEE Vs. RAJENDRA NATH BHATTACHARJEE
|
January 17, 1922 |
|
JOGENDRA NATH SUKUL Vs. SAFIUDDIN SHEIKH
|
August 23, 1922 |
|
JOGESH CHANDRA GHOSE Vs. PROSANNA KUMAR TALUKDAR
|
July 19, 1922 |
|
JOGESH CHANDRA SEN Vs. NIKUNJA BEHARI CHOUDHURI
|
December 21, 1922 |
|
JOGESH CHANDRA SHAHA Vs. BHIKU SAU PARAMANIK
|
March 9, 1922 |
|
JOGI VENKIAH Vs. STATION HOUSE OFFICER OF NARASAPUR
|
January 5, 1922 |
|
JOKHAN SINGH Vs. SABHAJEET SINGH
|
February 17, 1922 |
|
JORAVARMULL CHAMPALAL Vs. JEYGOPALDAS GHANSHANDAS BY HIS AGENT MUGDUTH
|
March 27, 1922 |
|
JOSEPH NICHOLAS Vs. SIVARAMA AYYAR
|
January 10, 1922 |
|
JOTINDRA MOHAN PAL Vs. BHOLA NATH BHAKAT
|
August 25, 1922 |
|
JOYTUN BIBI Vs. SOLIMUDDIN CHOUKIDAR
|
February 16, 1922 |
|
JUGAL KISHORE Vs. RAM NARAIN
|
June 23, 1922 |
|
JUGAL KISHORE Vs. GREAT INDIAN PENINSULA RAILWAY
|
July 4, 1922 |
|
JUMMON CHRISTIAN Vs. EMPEROR
|
November 17, 1922 |
|
JURUGUMILLI BRAHMAYYA (MINOR) BY MOTHER AND NEXT FRIENDRAJESWARAMMA Vs. CHELLAGHALI ACHIRAJU
|
March 22, 1922 |
|
JWALA PRASAD Vs. RAGHUBIR PRASAD
|
July 7, 1922 |
|
JYOTI PROKASH CHATTERJEE Vs. BAGALA KANTA CHODHURY
|
June 8, 1922 |
|
K C MEHTA Vs. CASSUMBHAI KESHAVJI
|
June 27, 1922 |
|
K GOPALASAMI AIYAR Vs. OSRAMACHANDRA AYYAR, OFFICIAL RECEIVER
|
December 12, 1922 |
|
K GOPALASWAMI IYER Vs. OSRAMACHANDRA IYER, OFFICIAL RECEIVER
|
December 12, 1922 |
|
K KRISHNA ROW Vs. PSSESHASUBRAMANIA IYER
|
December 21, 1922 |
|
K KUNHAMMAD HAJI Vs. EMPEROR
|
October 11, 1922 |
|
K L A PAYNE Vs. AAPAYNE
|
January 10, 1922 |
|
K M KOMAPPA KURUP Vs. VELAYICHETTICHIAR
|
January 19, 1922 |
|
K M P R FIRM Vs. OFFICIAL ASSIGNEE OF MADRAS, AND AS SUCH THE ASSIGNEE OF KPONNIAH CHETTY
|
March 3, 1922 |
|
K M SHEIKH MUHAMMAD ROWTHER Vs. SUBBA NAICKER
|
November 14, 1922 |
|
K N PARTHASARATHY NAIDU Vs. PMUKUNDAMMAL
|
July 26, 1922 |
|
K P FRENCHMAN Vs. ASSISTANT COLLECTOR
|
March 17, 1922 |
|
K P K THAMBATTI THAMBURATHI (DECEASED) Vs. KVTTARAVATHI KARNAVAN SANKARA MENON
|
December 13, 1922 |
|
K SHRIRAMA ROW Vs. KBAPAYYA
|
December 1, 1922 |
|
K V MUNISWAMI MUDALIAR Vs. RAJARATNAM PILLAI
|
April 12, 1922 |
|
K V MUNISWAMY MUDALIAR Vs. KAJARATNARA PILLAI AND OTS
|
May 5, 1922 |
|
K V MUNUSWAMY MUDALIAR Vs. RAJARATNAM PILLAI
|
May 5, 1922 |
|
KABUL Vs. KABOOL SINGH
|
December 14, 1922 |
|
KACHI REDDI NAGIREDDI Vs. SAKI REDDI
|
December 22, 1922 |
|
KACHINAMTHODI PARAMBIL SAHARABI Vs. KACHINAMTHODI PUTHIA PURAYIL SEEMAMUTTI S SON ALI AND SIX ORS
|
September 26, 1922 |
|
KADAN KOIATHIL SAIDALI KUTTI Vs. CHARAVCOR MATHAMKOTH MANAKKAL GODAN NAMBUDRI
|
February 1, 1922 |
|
KADER BUKSH HAZIR BUKSH Vs. SHAIK SERAJ-UD-DIN
|
January 16, 1922 |
|
KAILAS CHANDRA NAG Vs. BIJAY CHANDRA NAG
|
August 29, 1922 |
|
KAKARLA CHINNA CHENDRAYYA Vs. MADDUKKURI SUBBARAYUDU
|
October 31, 1922 |
|
KALAGARA SRIRAMA ROW AND OFFICIAL RECEIVER Vs. KALAGARA BAPAYYA
|
December 1, 1922 |
|
KALI DIN Vs. MADHO
|
November 23, 1922 |
|
KALI KRISHNA ROY Vs. MAKHAN LAL MUKHERJEE
|
August 10, 1922 |
|
KALI PADA BOSE Vs. FANI BHUSAN ROY
|
July 4, 1922 |
|
KALIAN SINGH Vs. DAMBAR SINGH
|
January 23, 1922 |
|
KALIANASUNDARAM PILLAI Vs. KARUPPA MUPPANAR AND RATNASABAPATHY PILLAI
|
November 13, 1922 |
|
KALIDIN Vs. CHANDIKA PRASAD
|
July 13, 1922 |
|
KALIPADA DAS; RAJA SATI PRASAD GARGA BAHADUR Vs. RAJA SATI PRASAD GARGA BAHADUR AND ANR; KALIPADA DAS
|
August 7, 1922 |
|
KALLU MAL Vs. KASHI NATH
|
May 11, 1922 |
|
KALLU TEWARI Vs. RAJINDER PRASAD
|
July 13, 1922 |
|
KALTAN SINGH Vs. DHARAM SINGH
|
June 5, 1922 |
|
KALYANCHAND GOPALCHAND GUJARATI Vs. EMPEROR
|
April 4, 1922 |
|
KAMAL KHAN Vs. NIZAMUDDIN
|
November 14, 1922 |
|
KAMALA KANTA Vs. ANANDA CHANDRA CHAKRABURTY
|
July 25, 1922 |
|
KAMINI MOHAN BASU Vs. NIBARAN CHUNDRA MITRA
|
August 25, 1922 |
|
KAMMU Vs. MUSAMMAT FAHIMAN
|
June 2, 1922 |
|
KAMULAMMAL Vs. TBKVISVANATHASWAMI NAICKER
|
December 20, 1922 |
|
KANAI LAL Vs. HYDER ALI KHAN PANI
|
November 22, 1922 |
|
KANAKAMMAL Vs. CBAKTAVATSULU NAIDU
|
May 5, 1922 |
|
KANDASAMI IYER Vs. SIVACHIDAMBARAM CHETTIAR
|
April 21, 1922 |
|
KANDASAMI MUDALI Vs. GURUSWAMI PILLAI
|
September 28, 1922 |
|
KANDHAIA SINGH Vs. MUSAMMAT KUNDAN
|
May 5, 1922 |
|
KANHAI LAL Vs. JAI LAL
|
October 27, 1922 |
|
KANHAIYA LAL Vs. SETH RAM SARUP
|
March 27, 1922 |
|
KANHAIYA LAL Vs. CHHAKKAN LAL
|
November 15, 1922 |
|
KANHAYA Vs. SHAMBHU; KANHA
|
May 4, 1922 |
|
KANNAYALAL BHOYA Vs. BALARAM PARAMASUKDOSS
|
April 27, 1922 |
|
KANNU MAL Vs. INDRAPAL SINGH
|
December 7, 1922 |
|
KARA DENIZ Vs. STATE
|
July 5, 1922 |
|
KARIYAPPA FAKIRAPPA Vs. TANTAPPA BIN KARIYAPPA KASAWAL
|
August 21, 1922 |
|
KARUMURI RAMALAKSHMI ALIAS RATTAMMA Vs. BODA NAGARATNAM
|
November 1, 1922 |
|
KARUNA KRISHNA CHAUDHURY Vs. RAKHALDAS MUKHERJEE
|
February 27, 1922 |
|
KASHI NATH ALIAS KASHI RAM, AND AFTER HIS DEATH BABU LAL Vs. ABDUR RAHMAN KHAN
|
February 16, 1922 |
|
KASHI PRASAD SINGH Vs. BALBHADDAR SINGH
|
January 5, 1922 |
|
KASHIBHAI KALIDAS PATEL Vs. VALLAVBHAI WAGJIBHAI PATEL
|
January 11, 1922 |
|
KASHINATH HARI BONDALE Vs. VISHWANATH BHIKO PADHYE BONDALE
|
December 19, 1922 |
|
KASIVASI CHOKKALINGA TAMBIRAM Vs. RAMANADAN
|
February 23, 1922 |
|
KASTURBHAI MANIBHAI NAGARSETH Vs. HIRALAL DNANAVATI
|
February 27, 1922 |
|
KASTURIBAI BHRATAR ONKARDAS MARWADI Vs. GIPRAILWAY COMPANY
|
December 13, 1922 |
|
KAZI ABDUL LATIF Vs. KAZI ABDUL HUQ
|
August 17, 1922 |
|
KEDAR NATH Vs. BRIJ NARAIN RAI AND SITAL PRASAD
|
November 2, 1922 |
|
KEDAR NATH Vs. DATTA PRASAD SINGH
|
June 7, 1922 |
|
KEDAR NATH CHAKRABARTY Vs. CHANDI CHARAN MITTER
|
December 21, 1922 |
|
KEDAR NATH DAS Vs. BIDHU BHUSHAN GUHA
|
June 6, 1922 |
|
KEDAR NATH SADHUKHAN Vs. MADHU SUDAN DAS
|
May 19, 1922 |
|
KEDARNATH DAS Vs. JYANTA KUMAR SHOME
|
June 6, 1922 |
|
KEDARNATH MOTI LAL Vs. MESSRSSUKHAMAL BANSIDHAR
|
March 9, 1922 |
|
KEDARNATH MOTILAL Vs. SUKHAMAL BANSIDHAR
|
March 9, 1922 |
|
KEDARNATH PARAMANIK Vs. HEM NATH KARMAKAR
|
February 28, 1922 |
|
KESHAV MANJA BHAT Vs. GOVIND NAGA BHAT
|
April 10, 1922 |
|
KESHAV RAGHUNATH JOSHI Vs. GAFURKHAN DAIMKHAN BUBERE
|
January 20, 1922 |
|
KESHRI Vs. BHAWANI RAI
|
November 14, 1922 |
|
KHAGENDRA NATH MUKHERJEE Vs. KHETRA NATH PAL ALSO KNOWN AS KHETRA MOHAN PAL
|
June 2, 1922 |
|
KHAJEH SOLEHMAN QUADIR Vs. NAWAB SIR SALIMULLAH BAHADUR
|
March 2, 1922 |
|
KHAN BAHADUR MOHAMMAD ASGHAR ALI KHAN Vs. RAMMON
|
December 7, 1922 |
|
KHARIDAR KAPRA COMPANY Vs. RUKMANAND RAMDEO
|
November 9, 1922 |
|
KHATUBAI Vs. MAHOMED HAJI ABU
|
November 9, 1922 |
|
KHAWAJA MUHAMMAD HAMID Vs. MIAN MAHMUD
|
November 2, 1922 |
|
KHEM CHAND Vs. KUNDAN LAL
|
May 5, 1922 |
|
KHETRAMANI DASI Vs. EMPEROR
|
April 5, 1922 |
|
KHIALI Vs. EMPEROR
|
June 16, 1922 |
|
KHIMCHAND NAROTAMDAS BHAVSAR Vs. SOBHAGCHAND BHOGILAL
|
December 18, 1922 |
|
KHIMCHAND NAROTAMDAS BHAVSAR Vs. BHOGILAL HIRACHAND SHAH
|
January 18, 1922 |
|
KHOSAL MAHAMMAD Vs. AMIRUDDIN MAHAMMAD PRAMANIK
|
February 17, 1922 |
|
KHUSHALSINGJI HIMATSINGJI Vs. UMANSINGJI DOLATSINGJI THAKORE
|
March 6, 1922 |
|
KHUSHI RAM Vs. EMPEROR
|
January 13, 1922 |
|
KHWAJA MUHAMMAD HAMID Vs. MIAN MAHMUD
|
November 9, 1922 |
|
KING-EMPEROR Vs. ADURAISWAMI
|
December 8, 1922 |
|
KIRODI NARAIN BASU Vs. SRIMATI MRINALINI DASI
|
March 22, 1922 |
|
KISHAN LAL Vs. BECHAN LAL; JILLO KUNWAR
|
January 28, 1922 |
|
KISHAN NARAIN Vs. PALA MAL
|
November 28, 1922 |
|
KISHEN SINGH Vs. CHHAJJU SINGH
|
July 17, 1922 |
|
KISHORI LAL Vs. JIWAN LAL
|
January 16, 1922 |
|
KISHORI MAL Vs. PARSADI
|
April 10, 1922 |
|
KISHORI MOHAN PAL Vs. PROVASH CHANDRA MONDAL
|
July 25, 1922 |
|
KOHNA RAM Vs. EMPEROR
|
June 28, 1922 |
|
KOILPILLAI SAMBAN Vs. SAPPANIMUTHU SAMBAN
|
November 9, 1922 |
|
KONDINE KAMAYA Vs. KOVIDENA RAMAMMA
|
January 20, 1922 |
|
KONGA RAMASAMI IYER Vs. PONNUSAMI ALIAS TAMBAYASAMI MANIAGARAR
|
March 17, 1922 |
|
KONNAMMAL Vs. ANNADANA JADAYA GOUNDAN
|
April 19, 1922 |
|
KOONAMVELLI UNNARA (DEAD) Vs. KOYIPARAMBATH PERINKITAYIL KUNHI RAMAN
|
December 11, 1922 |
|
KOPPI REDDI NOKAYYA (DEAD) Vs. MANDALEKKA BHEEMANNA
|
December 15, 1922 |
|
KOSALAI RAMA PILLAI Vs. PULOSTHIAM PILLAI
|
November 24, 1922 |
|
KOTASSERI EZHUTHASSAN VEETIL SANKARAN NAMBI Vs. KANHOLI ILLATHIL DEVAKI ANTHERJENAM
|
January 10, 1922 |
|
KOTHANDARAMA REDDY Vs. JAGATHAMBAL AMMAL
|
October 11, 1922 |
|
KOTTAL KUNHALIKUTTY HAJI KARNAVAN AND MANAGER OF HIS PUTRAVAKASA TAVAZHI TARWARD Vs. MALIKKARAVIDA KOTTAL KUNHAMAYAN LROF 5TH PLAINTIFF
|
November 15, 1922 |
|
KOTTAL KUNHALTKUTTI HAJI Vs. MILKKARAVIDA KOTTAL KUNHAMAYAN
|
November 15, 1922 |
|
KOTTAMMAL KALATHINGAL UMAR HAJEE Vs. KING-EMPEROR
|
September 5, 1922 |
|
KOTTITHOTI HAMED HAJI Vs. EMPEROR
|
December 22, 1922 |
|
KOWTHA SURYANARAYANA GARU Vs. YARUDALA VENKAYYA
|
September 12, 1922 |
|
KOZHIKOT PATINHARE KOVILAGATH THAMBATTI THAMBURATHI ALIAS VIYATHEN NOTTI ALIAS VALIZA THAMBURATHI AVERGAL, MANAGER OF THE KOVILAGAM (DECEASED) Vs. KATTAYAHAT VATAKARA THEIZHATH TARAVATHIL KARNAVAN SANKARA MENON
|
December 13, 1922 |
|
KRISHNA DATT DUBE Vs. BRIJ LAL
|
November 6, 1922 |
|
KRISHNA KAMINI DASI Vs. NIL MADHAB SAHA
|
August 16, 1922 |
|
KRISHNADAS ACHARJEE CHOWDHURY Vs. SAMSAN ALI SHEIKH
|
April 6, 1922 |
|
KRISHNANAND NATH KHARE Vs. RAJA RAM SINGH
|
February 15, 1922 |
|
KRISHNENDRA NATHSARKAR Vs. RANI KUSUM KAMANI DEBI
|
April 8, 1922 |
|
KRISTOPADA ROY Vs. CHAITANYA CHARAN MONDAL
|
April 4, 1922 |
|
KUBER DAS Vs. RAM DIN KALWAR
|
June 22, 1922 |
|
KULA MIAH Vs. NAZU MIAH
|
February 22, 1922 |
|
KULADA PROSAD CHATTERJEE Vs. KHUDIRAM MISRA
|
June 13, 1922 |
|
KULDIP CHAUBE Vs. JAGNANDAN CHAUBE
|
November 13, 1922 |
|
KULSUM-UN-NISSA Vs. RAM PRASAD
|
March 17, 1922 |
|
KUMAR SAINTHWAR Vs. BISHUN MOHAN SAHAI
|
November 13, 1922 |
|
KUMUD KANTA CHAKRABURTTY Vs. EBIGNOLD, MANAGER, COURT OF WARDS, MYMENSINGH
|
March 3, 1922 |
|
KUNDAN LAL Vs. KHEM CHAND
|
May 5, 1922 |
|
KUNJ BEHARI LAL Vs. ABDUL HADI
|
June 5, 1922 |
|
KUNJ BIHARI LAL Vs. MUNNU LAL
|
May 1, 1922 |
|
KUNJA MOHAN CHAKRAVARTY Vs. MANINDRA CHANDRA ROY CHAUDHURY
|
July 20, 1922 |
|
KUNWAR MUHAMMAD SHAFI KHAN Vs. KUNWAR MUHAMMAD MOAZZAM ALI KHAN
|
January 25, 1922 |
|
KUPPU REDDI NOOKAYYA (DEAD) Vs. MANDALUKA BHEEMANNA
|
December 15, 1922 |
|
KUPPUSWAMI AIYAR Vs. VENKATASWAMY NAIDU
|
February 2, 1922 |
|
KURPAL HEMRAJ Vs. SHAMRAO RAGHUNATH RAOTE
|
December 22, 1922 |
|
KURUKUNDI SAMA RAO Vs. FIRM OF MARWADI VANNAPI VAJINJI AND SIX ORSAND; SWAMI RAO NAIK AND SIX ORS
|
September 14, 1922 |
|
KUSHTIA LOAN OFFICE LIMITED Vs. ANNADA CHARAN CHAKRAVARTY
|
November 23, 1922 |
|
KUSUM BANDHU CHAKRAVARTHY Vs. RAMDAYAL BHATTACHARJEE
|
April 28, 1922 |
|
L OPPENHEIM & CO Vs. MAHOMED HANEEF
|
May 7, 1922 |
|
L. OPPENHEIM AND COMPANY Vs. MAHOMED HANEEF
|
March 7, 1922 |
|
LACHCHI RAM Vs. EMPEROR
|
February 15, 1922 |
|
LACHMAN PRASAD Vs. LACHMESHWAR PRASAD
|
January 10, 1922 |
|
LACHMI NARAIN Vs. PARSOTAM DAS KOLAPURI
|
July 21, 1922 |
|
LACHMI NARAIN Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
|
November 20, 1922 |
|
LACHMI PRASAD Vs. GOKUL
|
January 9, 1922 |
|
LAGADAPATI VENKATARANGABUSHANAM Vs. KARELLA RAMASWAMY
|
November 29, 1922 |
|
LAKHI GUHA Vs. NANDA KUMAR BASU
|
July 12, 1922 |
|
LAKHRAM SINGH Vs. SHEO PRASAD
|
April 20, 1922 |
|
LAKHU Vs. SARDAR LAL SINGH
|
December 7, 1922 |
|
LAKSHMANA PILLAI ALIAS SHANMUGHAM PILLAI Vs. APPALWAR ALWAR AYYANGAR
|
September 13, 1922 |
|
LAKSHMI CHAND Vs. MUSAMMAT ANANDI
|
November 21, 1922 |
|
LAKSHMI NARASIMHAM Vs. VEERABADRA
|
October 24, 1922 |
|
LAKSHMIBAI JAGANNATH JOSHI Vs. YESHWANT VITHAL BAGKAR
|
June 15, 1922 |
|
LAKSHMIBAI WIFE OF JAGANNATH VAMAN JOSHI Vs. YESHVANT VITHAL BAGKAR
|
June 15, 1922 |
|
LAKSHMINDRA THIRTHA SWAMIAR OF SIRUR MUTT MINOR BY GUARDIAN AD LITEM P RAJAGOPALACHARYA Vs. VIBHUDAPRIYA THIRTHASWAMIAR OF ADMAR MUTT
|
November 8, 1922 |
|
LAL BEHARY BASAK Vs. AKHIL CHANDRA SANTRA
|
August 2, 1922 |
|
LAL MOHAN HAZRA Vs. EIRAILWAY COTHROUGH AGENT, PCSHERIDAN
|
June 22, 1922 |
|
LALA BHAGWAN DAS Vs. MOHABBAT SHAH
|
November 22, 1922 |
|
LALA BIRJ LAL Vs. LALA DAMODAB, DAS
|
April 3, 1922 |
|
LALA DURGA PRASAD Vs. GANGA SARAN
|
June 28, 1922 |
|
LALA KHUNNU MAL Vs. INDARPAL SINGH
|
December 7, 1922 |
|
LALA LACHMAN PRASAD Vs. MAJJU
|
November 17, 1922 |
|
LALA RAM CHANDRA SARUP Vs. SRIMATI KIRPA DEVI
|
January 24, 1922 |
|
LALA SHEO PRASAD Vs. BABU RAM
|
November 27, 1922 |
|
LALIT MOHAN SEN Vs. MANORANJAN GHOSH CHAUDHURI
|
July 25, 1922 |
|
LALLU SINGH Vs. GUR NARAIN
|
July 25, 1922 |
|
LALTA PRASAD Vs. SURAJ KUMAR
|
January 16, 1922 |
|
LALTA PRASAD Vs. SURAJ KUMAR
|
January 6, 1922 |
|
LALTA PRASAD Vs. SRI GANESHJI
|
March 30, 1922 |
|
LATIFA BI Vs. MOTTAI AMMAL
|
November 20, 1922 |
|
LEICESTER AND CO Vs. SPMULLICK
|
July 10, 1922 |
|
LOUIS DREYFUS AND CO Vs. RKRAJGOPALA IYER AND BROS
|
July 20, 1922 |
|
LYALPUR SUGAR MILLS AND CO Vs. RAM CHANDRA GUR SAHAI COTTONMILLS AND COTHROUGH SRI RAM
|
April 5, 1922 |
|
M ABDUL AZIZ Vs. AMIR ALI
|
February 8, 1922 |
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M C P T KELU KARUP Vs. KPPRAMAN NAIR
|
November 21, 1922 |
|
M DEIVANAYAGAM PILLAI Vs. PTSDIWAN MOHIDEEN ROWTHER
|
May 5, 1922 |
|
M DORAISAMY AIYANGAR Vs. KNARAYANA AIYANGAR
|
March 10, 1922 |
|
M DORASWAMI IYENGAR Vs. KNARAYANA AIYANGAR
|
March 10, 1922 |
|
M FAKIRULLAH KHAN Vs. BALDEO SAHAI
|
November 2, 1922 |
|
M KORU KUTTY Vs. VALIKATHODIYIL AHAMMAD
|
November 17, 1922 |
|
M KRISHNAJI REDDIAR Vs. MUTHUVEERA REDDIAR
|
December 13, 1922 |
|
M NARASAYYA Vs. AVENKATAPPA
|
October 25, 1922 |
|
M VASUDEVA MUTHU SHASTRY Vs. MVITTAL SHASTRY
|
March 31, 1922 |
|
MADAM PILLAI Vs. BADRAKALI AMMAL
|
January 6, 1922 |
|
MADHO DAS Vs. GOKUL DAS
|
June 16, 1922 |
|
MADHO LAL Vs. GOPI DAS
|
October 27, 1922 |
|
MAFIZUDDIN HOWLADAR Vs. MOHAMMAD ISLAM CHAUDHURY
|
March 15, 1922 |
|
MAGDOOM MAHAMAD MARAKAYAR Vs. BANSI LAL MINOR THROUGH HIS MOTHER AND NEXT FRIEND SUNDARA BAI
|
August 31, 1922 |
|
MAHABIR CHAUBE Vs. DIP NARAIN CHAUBE
|
November 9, 1922 |
|
MAHABLESHWAR NARAYANBHAT DEVTE Vs. SUBRAMANYA SHIVRAM JOSHI
|
November 24, 1922 |
|
MAHADEO Vs. RAM BHAROSE
|
November 15, 1922 |
|
MAHADEO PRASAD Vs. DHIRAJ SINGH
|
June 21, 1922 |
|
MAHADU KASHIBA Vs. KRISHNA TATYA MAHAR
|
June 16, 1922 |
|
MAHALAKSHMI Vs. VVENKAN SETTI
|
December 7, 1922 |
|
MAHAMADSAHEB IBRAHIMSAHEB Vs. TILOKCHAND ABHEERCHAND MARWADI
|
January 31, 1922 |
|
MAHAMMAD OZIULLAH Vs. BENI MADHAB CHOWDHURY
|
June 28, 1922 |
|
MAHANT NARASINHDAS GURU SITARAM DAS Vs. KHANDERAO VINAYAK JOSHI
|
March 22, 1922 |
|
MAHANTH JAGARNATH DAS Vs. JANKI SINGH
|
January 20, 1922 |
|
MAHARAJA OF JAIPUR Vs. SURJAN SINGH
|
May 12, 1922 |
|
MAHARAJA SINGH Vs. MOHINDRA MAN SINGH
|
July 11, 1922 |
|
MAHARAJA SIR MANINDRA CHANDRA NANDI Vs. RAM KUMAR BHAGAT
|
April 3, 1922 |
|
MAHBOOB SIRFRAZ VANTH SRI RAJAH PARTHASARATHY APPA RAO SAVAI ASVA RAO BAHADUR VARU, ZAMINDAR OF BHADRACHALAM AND PALAVANCHA Vs. SRI RAJAH VENKATADRI APPA RAO BAHADUR ZEMINDAR GARU; SRI RAJAVENKATARAMAYYA APPA RAO BAHADUR ZAMINDAR GARU; SRI RAJAH SOBHANADR
|
April 4, 1922 |
|
MAHENDRA SINGH Vs. MUSAMMAT RAJPATTI
|
February 23, 1922 |
|
MAHOMED IBRAHIM ROWTHER Vs. SHAIKH IBRAHIM ROWTHER
|
January 17, 1922 |
|
MAHOMED ISMAIL KHAN Vs. HASAN ALI KHAN
|
January 3, 1922 |
|
MAHOMED SOLAIMAN Vs. KUMAR BIRENDRA CHANDRA SINGH SINCE DECEASED
|
November 28, 1922 |
|
MAHOMED YASIN Vs. BIMOLA PROSAD MUKERJEE
|
August 16, 1922 |
|
MAHOMMED YUNUS Vs. EMPEROR
|
December 12, 1922 |
|
MAJOR A Y REILY Vs. RAJKUMARI
|
August 17, 1922 |
|
MAJOR A Y REILY Vs. GOLAP KHAN
|
July 25, 1922 |
|
MAKAR ALI Vs. SARFADDIN
|
June 13, 1922 |
|
MAKHAN LAL Vs. SURAJ PRASAD; MUSAMMAT KAMLA DEVI
|
February 9, 1922 |
|
MAKHAN LAL DE Vs. ARUN BALA DEVI
|
July 21, 1922 |
|
MALAYANDI GOUNDAN Vs. BOMMAN POOSARI
|
October 16, 1922 |
|
MALAYATH VEETIL RAMAN Vs. CKRISHNAN NAMBUDRIPAD (DEAD); KRISHNAN NAMBUDRIPAD, LEGAL REPRESENTATIVE OF THE DECEASED
|
April 18, 1922 |
|
MALAYATH VEETIL RAMAN NAYAR Vs. KRISHNAN NAMBUDRIPAD
|
April 18, 1922 |
|
MALLI AND CO Vs. VAARFIRM
|
March 9, 1922 |
|
MANAMAL KORU KUTTY (DEAD) AND HIS LEGAL REPRESENTATIVES, Vs. VALIAKATHODIYIL AHAMMAD
|
November 17, 1922 |
|
MANGOBINDA DUTTA Vs. JBAISOGOMAFF
|
March 3, 1922 |
|
MANICKA VACHAKA DESIKA GYANA SAMBANDA PANDARA SANNADHI Vs. AVAITHILINGA MUDALIAR
|
April 18, 1922 |
|
MANIKKONDA LINGAYYA Vs. KING EMPEROR
|
October 13, 1922 |
|
MANILAL DHARAMSI Vs. ALLIBHAI CHAGLA
|
June 19, 1922 |
|
MANJURI DASSI Vs. KHETRAMANI DASSI
|
November 23, 1922 |
|
MANMATHA NATH CHUCKERBUTTY Vs. BALAI CHANDRA BAG
|
April 27, 1922 |
|
MANMOHINI DEBI Vs. RAM KISHORE TARKARATNA
|
February 15, 1922 |
|
MANNA KUNWAR Vs. REOTI LAL
|
January 5, 1922 |
|
MANNU KHAN Vs. CHANDI PRASAD
|
June 16, 1922 |
|
MANPAL SINGH Vs. RAJ PARTAB SINGH
|
February 1, 1922 |
|
MAQBUL AHMAD Vs. EMPEROR
|
May 17, 1922 |
|
MARI DODDATAMMA MARKUNDI Vs. SANTAYA RAMKRISHNA PAI
|
March 7, 1922 |
|
MARUTHAYEE Vs. APPAVU PILLAI
|
April 20, 1922 |
|
MARUTI BABAJI TOTRE Vs. MARTAND NARAYAN KULKARNI
|
April 10, 1922 |
|
MARUTI BALAJI PATIL Vs. DATTU MUKUNDA SAVANT
|
December 1, 1922 |
|
MATHURA NATH MUKHERJEE Vs. LAKHI NARAIN GANGULY
|
December 18, 1922 |
|
MATHURADAS MAGANLAL Vs. NATHUBHAI VITHALDAS
|
February 18, 1922 |
|
MATI BISWAS Vs. HARIPADA PAL
|
July 28, 1922 |
|
MAULVI MAHOMED NASEER Vs. MAHABIR DAS
|
June 8, 1922 |
|
MAZHAR ALI Vs. EMPEROR ON THE COMPANY OF HULI DAS
|
August 1, 1922 |
|
MAZHAR ALI KHAN Vs. MAHFUZ HASAN
|
May 25, 1922 |
|
MAZHAR HUSAIN Vs. MUSAMMAT AMTUL BIBI
|
March 10, 1922 |
|
MEA HOSSAIN KHAN; MAKRAM KHAN Vs. SHEIKH SAMIR
|
February 23, 1922 |
|
MEETHALE CHALIL PARKUM THIRUMANGALATH KELU KURUP Vs. KANDIYIL PARKUM PONGOT RAMAN NAIR
|
November 21, 1922 |
|
MIDNAPORE ZAMINDARY COMPANY, LIMITED Vs. SRIDHAR MAHATA
|
February 9, 1922 |
|
MIDNAPORE ZEMINDARY COMPANY Vs. ISHAN CHANDRA CHOWDHURY
|
August 21, 1922 |
|
MINGAN Vs. EMPEROR
|
August 18, 1922 |
|
MINOR SUBBARAYAN BY GUARDIAN VISALAKSHMI ACHI Vs. MINOR NATARAJAN BY THEIR GUARDIAN GOURI ACHI
|
March 20, 1922 |
|
MIR SHAHAMAT ALI Vs. RAHIM BUX
|
June 13, 1922 |
|
MIRZA DILBAR HOSSAIN Vs. SADARUDDIN CHOUDHURI
|
March 30, 1922 |
|
MISRI LAL Vs. PANDIT KANHAIA LAL SHARMA
|
March 16, 1922 |
|
MITTOOR MOIDEEN HAJEE Vs. EDEKKATTU CHEKKUTTI HAJI
|
August 11, 1922 |
|
MOFEZUDDI Vs. EMPEROR
|
July 5, 1922 |
|
MOHABBAT ALI Vs. TOFAR ALI
|
June 15, 1922 |
|
MOHAMMAD ABDUL GHANI KHAN Vs. FAKHR JAHAN BEGAM
|
March 21, 1922 |
|
MOHAMMAD AHMAD Vs. ZAHUR AHMAD
|
January 20, 1922 |
|
MOHAMMAD QASIM Vs. MUNICIPAL BOARD
|
November 27, 1922 |
|
MOHAMMAD RAZI KHAN Vs. MOHAMMAD ASKARI KHAN
|
June 5, 1922 |
|
MOHAMMAD SHAFI Vs. BABU BINDESHARI SINGH
|
February 10, 1922 |
|
MOHAMMED HYDER ALI KHAN PANI Vs. MOHAMMED WAJID ALI KHAN PANI
|
February 24, 1922 |
|
MOHAN LAL Vs. MAHMUD HUSAIN
|
April 13, 1922 |
|
MOHAN LAL Vs. PRASADI LAL
|
July 4, 1922 |
|
MOHAN LAL Vs. PREMRAJ; HARI SINGH
|
January 12, 1922 |
|
MOHAN LAL Vs. MAHMUD HUSAIN
|
April 18, 1922 |
|
MOHAN LAL AMRIT LAL Vs. BAI MAHAJAVERI
|
February 14, 1922 |
|
MOHANAVELU MUDALIAR Vs. ANNAMALAI MUDALIAR
|
November 16, 1922 |
|
MOHESH CHANDRA MISSRA Vs. SRIMATI NISTARINI DASSYA
|
June 22, 1922 |
|
MOHINDRA MAN SINGH Vs. MAHARAJ SINGH
|
July 11, 1922 |
|
MOHINI KANTA SAHA CHOUDHURY Vs. PREO NATH NEOGY
|
January 9, 1922 |
|
MOHIRUDDIN MOLLAH Vs. GAYAN NATH PODDAR
|
December 20, 1922 |
|
MOHIUDDIN CHOWDHURY Vs. AMINUDDIN CHOWDHURY
|
July 28, 1922 |
|
MONMOHINI DAS GUPTA Vs. BASANTA KUMAR DAS GUPTA
|
June 8, 1922 |
|
MONMOHON GHOSE Vs. SIDDESWAR DUBAY
|
August 21, 1922 |
|
MONMOTHA NATH KAR Vs. PROBODH CHANDRA RATARHI
|
August 10, 1922 |
|
MONOHAR PESHAKAR Vs. HARAN CHANDRA KARMAKAR
|
June 12, 1922 |
|
MONORANJAN BHATTACHARJYA Vs. EMPEROR
|
July 4, 1922 |
|
MOSES MENAHIM Vs. AHRAIN SOLOMON
|
November 27, 1922 |
|
MOTI RAM Vs. EHROOWELL
|
October 24, 1922 |
|
MOULVI AHMAD HUSAIN Vs. SIRAJUDDIN
|
November 27, 1922 |
|
MOULVI MOHAMED YASIN Vs. BIMOLA PROSAD MUKHERJEE
|
August 16, 1922 |
|
MOUNA GURUSAMY NAICKER Vs. SHEIK MUHAMMADHU ROWTHER
|
September 14, 1922 |
|
MOUNA GURUSWAMI NAICKER Vs. SHEIK MAHOMMADHU ROWTHER
|
September 14, 1922 |
|
MOYDHANNESSA BIBI Vs. SATIS CHANDRA GIRI
|
June 16, 1922 |
|
MR MOHAMAD ISMAIL KHAN Vs. MRHASAN ALI KHAN
|
January 3, 1922 |
|
MR RAMAKRISHNA MUDALI Vs. OFFICIAL ASSIGNEE OF MADRAS, AS SUCH THE LEGAL REPRESENTATIVES OF SDAIVASIGAMANI CHETTY AN INSOLVENT SINCE DECEASED
|
February 9, 1922 |
|
MRS L F MARTEN Vs. HIRDBY RAM
|
February 17, 1922 |
|
MUBARAK FATIMA Vs. MUHAMMAD QULI KHAN
|
February 22, 1922 |
|
MUFTI ALI JAFAR Vs. FAZAL HUSAIN KHAN
|
May 5, 1922 |
|
MUHAMMAD ALTAF ALI KHAN Vs. RANI PHOOL KUNWARI
|
November 16, 1922 |
|
MUHAMMAD AMIN Vs. SHANKAR LAL
|
March 21, 1922 |
|
MUHAMMAD FATIMA Vs. MUHAMMAD MASHUQ ALI
|
May 4, 1922 |
|
MUHAMMAD HAFIZ Vs. BADR-UD-DIN
|
June 12, 1922 |
|
MUHAMMAD ISMAIL Vs. MANOHAR DAS
|
February 21, 1922 |
|
MUHAMMAD JAN Vs. ABDUL KARIM KHAN; AZIZ-UR-RAHMAN KHAN
|
May 10, 1922 |
|
MUHAMMAD SHARIF KHAN Vs. MUHAMMAD MOAZZUM ALI KHAN
|
January 25, 1922 |
|
MUHAMMAD SULAIMAN Vs. SAKINA BIBI
|
May 12, 1922 |
|
MUKARRAM ALI KHAN Vs. ANJUMAN-UN-NISSA BIBI
|
October 24, 1922 |
|
MUKUND RAM Vs. EMPEROR
|
April 26, 1922 |
|
MUL CHAND Vs. PACHKAURI LAL
|
March 31, 1922 |
|
MULCHAND JEKISONDAS Vs. BAI RUKSHMANI
|
November 15, 1922 |
|
MULJI PURSHOTTAM THAKKAR Vs. GOVERDHANDAS TRIBHUVANDAS
|
August 30, 1922 |
|
MULLER MACLEAN AND CO Vs. KADERBHOY MULLA ESMAILJI
|
December 4, 1922 |
|
MUNICIPAL BOARD OF BENARES Vs. RAM KRISHNA DAS
|
April 20, 1922 |
|
MUNNA LAL Vs. EAST INDIAN RAILWAY COMPANY
|
July 12, 1922 |
|
MUNNA LAL Vs. COLLECTOR OF SHAHJAHANPUR
|
July 19, 1922 |
|
MUNNU LAL Vs. KUNJ BEHARI LAL
|
May 1, 1922 |
|
MUNNU LAL, MINOR, THROUGH RAM LAL Vs. RAJA RAM
|
March 9, 1922 |
|
MUNSHI LAL Vs. EMPEROR
|
February 3, 1922 |
|
MUNUSAMI NAICKEN Vs. MUNUSAMI NAICKEN
|
October 20, 1922 |
|
MUNWAR SULTAN Vs. SHAMSUNNESSA BEGUM
|
December 18, 1922 |
|
MURLI DHAR Vs. PITAMBAR LAL; MANNI LAL
|
March 21, 1922 |
|
MURUGAPPA NAICKER Vs. THAVAMMAL
|
July 24, 1922 |
|
MUSALIARAKATH MUHAMAD ALIAS BAVA Vs. MRRYMANAVIKRAMA THE ZAMORIN RAJAH AVERGAL REPRESENTED BY THE COURT OF WARDS AGENT AND ESTATE COLLECTOR KSRINIVASA RAO AVL
|
March 23, 1922 |
|
MUSAMMAT AMINA BIBI Vs. SAIYID YUSUF
|
June 14, 1922 |
|
MUSAMMAT BHAGGO Vs. MATA PRASAD
|
July 12, 1922 |
|
MUSAMMAT BHANGA Vs. SHEIKH DIN MOHAMMAD
|
January 17, 1922 |
|
MUSAMMAT DHOLA KUAR Vs. MATHURA SINGH
|
June 23, 1922 |
|
MUSAMMAT DULARI KOER Vs. SALIG RAM
|
March 28, 1922 |
|
MUSAMMAT DURGA Vs. BABU RAM
|
December 5, 1922 |
|
MUSAMMAT DURGA DEVI Vs. GIRWAR SINGH
|
June 9, 1922 |
|
MUSAMMAT FAHIMAN Vs. KAMMU
|
June 2, 1922 |
|
MUSAMMAT FATIMA Vs. MOHAMMAD MASHUQ ALI
|
May 4, 1922 |
|
MUSAMMAT HIRIA Vs. RAM ADHIN SINGH
|
June 27, 1922 |
|
MUSAMMAT JAIRAJI Vs. BHAGWAT PRASAD PANDE
|
January 31, 1922 |
|
MUSAMMAT JHAMOLA KUNWAR Vs. THAKUR HANWANT SINGH
|
March 24, 1922 |
|
MUSAMMAT MAHADAI KUAR Vs. BAGESHAR RAI
|
April 10, 1922 |
|
MUSAMMAT MARYAM BIBI Vs. RAM DAS
|
April 28, 1922 |
|
MUSAMMAT MASITA BIBI Vs. KHUDA BAKSH
|
July 6, 1922 |
|
MUSAMMAT MUHAMMADI BEGUM Vs. MUSAMMAT UMDA BEGUM AND AFTER HER DEATH MUSAMMAT AFSAR JAHAN BEGUM
|
March 16, 1922 |
|
MUSAMMAT MUSTAFAI BIBI Vs. SHEIKH MUHAMMAD SHABBIR
|
November 20, 1922 |
|
MUSAMMAT NAFISUNNISA Vs. MIRZA MUMTAZ HUSAIN
|
January 20, 1922 |
|
MUSAMMAT PURNA KUAR Vs. MANGAT RAI
|
February 10, 1922 |
|
MUSAMMAT RAMMAN BIBI Vs. MATHRA PRASAD
|
November 27, 1922 |
|
MUSAMMAT SOMNI Vs. HANS RAJ
|
May 10, 1922 |
|
MUSAMMAT SUKHIA Vs. EMPEROR
|
April 20, 1922 |
|
MUSAMMAT TIRBENI KUNWAR Vs. MOHAN LAL
|
March 2, 1922 |
|
MUSAMMAT WASI FATIMA BIBI Vs. IQBAL HAIDAR KHAN AND ANRAND LACHMI NARAIN
|
July 5, 1922 |
|
MUSAMMTAT RAMPIA Vs. HAZARI LAL
|
January 25, 1922 |
|
MUSTAJAB KHAN Vs. THAKUR SRI LAKSHMI NARAIN ALIDAS BADRI NARAIN MAHARAJ BIRAJMAN, THROUGH MUSAMMAT KUNJI KOER,
|
January 30, 1922 |
|
MUTHANAN SERVAI ALIAS TIRUNEELAKANTAN SERVAI Vs. BRAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL, RAJA OF RAMNAD
|
January 6, 1922 |
|
MUZAFFAR-UL-HASAN Vs. AMIR-UD-DIN
|
July 25, 1922 |
|
N BUCH AND CO Vs. GORDHANDAS MAVJI
|
July 17, 1922 |
|
N DWARAKA DOSS Vs. GNARASIMHALU NAIDU
|
November 13, 1922 |
|
N RAMAKRISHNA MUDALI Vs. OFFICIAL ASSIGNEE OF MADRAS
|
February 9, 1922 |
|
NABA KISHORE TILAKDAS Vs. PARO BEWA
|
May 2, 1922 |
|
NABADWIP CHANDRA NANDI Vs. SECRETARY OF STATE FOR INDIA
|
July 19, 1922 |
|
NACHIKALAI Vs. AIYAKANNU ALIA CHELLAIYA
|
February 15, 1922 |
|
NADUKANDEELAKATH PAKURAN Vs. KUVATTIL KANDAN KUTTY
|
April 24, 1922 |
|
NAGABHATTA TIMMANBHATTA BOPPANHALLI Vs. NAGAPPA SUBBAYA HAVIK
|
January 31, 1922 |
|
NAGATHAL Vs. VARUMUGAM PILLAI
|
November 13, 1922 |
|
NAGENDRA NATH CHOWDHURI Vs. ERALIGOOL COMPANY LTD
|
January 11, 1922 |
|
NAIMUDDIN SARKAR Vs. IMANIMONDAL
|
January 12, 1922 |
|
NAJAN AHMED HAJI ALI Vs. SALEMAHOMED PEERMAHOMED
|
August 8, 1922 |
|
NANCHI KOM KHATAL MD GHORI SAUDAGAOR Vs. SHITITI KULSAMBI KOM SAYAD
|
January 16, 1922 |
|
NANDA LAL AGRANI Vs. JOGENDRA CHANDRA DATTA
|
August 29, 1922 |
|
NANDIGAM GANGAYYA Vs. MADUPALLI VENKATARAMAYYA
|
September 11, 1922 |
|
NANIBALA DASSYA Vs. JAMINI SUNDARI
|
January 25, 1922 |
|
NANOO Vs. EMPEROR THROUGH THE MUNICIPAL BOARD
|
December 11, 1922 |
|
NARA APPAYYA Vs. DARSI VENKATAPPAYYA
|
October 31, 1922 |
|
NARAIN PRASAD NIGAM Vs. EMPEROR
|
July 27, 1922 |
|
NARAIN RAO KALIA Vs. MUSAMMAT MANNI KUER
|
March 28, 1922 |
|
NARAIN SINGH Vs. RAJ KUMAR SINGH
|
February 2, 1922 |
|
NARANTAKATH AVULLAH Vs. PARAKKAL MAMMU
|
August 30, 1922 |
|
NARAPAT SINGH Vs. RAJA BHUPENDRA NARAYAN SINGH
|
February 27, 1922 |
|
NARAYAN LAXMAN CHANDVADKAR Vs. GOPALRAO TRIMBAK CHANDAVADKAR
|
January 26, 1922 |
|
NARAYAN RAMCHANDRA THITE Vs. PANDURANG BALKRISHNA DESHPANDE
|
March 7, 1922 |
|
NARAYANAN CHETTY ALIAS RANGANATHAN CHETTY Vs. ELAYAPERUMAL ALIAS LAKSHMAN CHETTY
|
October 25, 1922 |
|
NARAYANAN CHETTY ALIAS RENGANATHAN CHETTI Vs. ELAYAPERUMAL ALIAS LAKSHMANAN CHETTI
|
October 25, 1922 |
|
NARENDRA CHANDRA LAHIRY Vs. HON BLE MAHARAJA SIR MANINDRA CHANDRA NANDI, BAHADUR, KCIE
|
January 27, 1922 |
|
NARU HARI GUJAR Vs. TAI DEVJI
|
September 22, 1922 |
|
NASARVANJI CAWASJI ARJANI Vs. SHAHAJADI BEGAM
|
February 6, 1922 |
|
NASIR KHAN MISTRI Vs. FYAZ HOSSAIN
|
February 24, 1922 |
|
NATABAR GHOSE Vs. ADYA NATH BISWAS
|
December 21, 1922 |
|
NATARAJULU NAICKER Vs. SUBRAHMANIAN CHETTIAR AND NINE ORS
|
March 3, 1922 |
|
NATHALAL RAMDAS VAGHJI Vs. NADIAD MUNICIPALITY
|
September 21, 1922 |
|
NATHWA Vs. SURAJ MAL AND AMIN KUNWAR
|
November 28, 1922 |
|
NATIONAL BANK OF INDIA Vs. NATIONAL BANK OF INDORE
|
August 30, 1922 |
|
NAVA KISHORE DAS Vs. MADAN MOHAN DAS GOSWAMI
|
May 8, 1922 |
|
NAYAN MANJURI DASI Vs. FAZLEY HUQ SARDAR
|
January 16, 1922 |
|
NAZ RAHAMAD CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA COUNCIL
|
March 24, 1922 |
|
NAZARALLY T SINGAPOREVALLA Vs. VVKANEMAR VENKAPIYA
|
October 12, 1922 |
|
NEHAL SINGH Vs. FATEH CHAND
|
May 25, 1922 |
|
NEHAR BEWA Vs. KADOR BAKAS MOHAMMED
|
May 15, 1922 |
|
NETI ANJANEYALU Vs. SRI VENUGOPAL RICE MILL (LIMITED)
|
January 11, 1922 |
|
NILKANTH DEVRAO NADKARNI Vs. MURARI GOVIND MHALE
|
December 8, 1922 |
|
NIRODE BORONI DASSI Vs. MONINDRA NARAYAN CHANDRA
|
January 27, 1922 |
|
NITTALA ACHAYYA (DEAD) Vs. NITTALA YELLAMMA, LATELY A MINOR BUT NOW DECLARED A MAJOR
|
August 29, 1922 |
|
NITYA GOPAL TEWARY Vs. RAMSASI ROY
|
February 6, 1922 |
|
NIZAM-UD-DIN KHAN Vs. MUHAMMAD ZIA-UL-NABI KHAN
|
May 3, 1922 |
|
NOOR MAHOMED VEERJIBHAI VEELMAHOMED Vs. NATWAR LAL
|
November 15, 1922 |
|
NORENDRA NATH DEY Vs. JOTISH CHANDRA PAL
|
March 16, 1922 |
|
NOWRANG SINGH Vs. JANARDAN KISORLAL SINGH DEO
|
June 7, 1922 |
|
NUR-UD-DIN AHMAD Vs. ABDUL GHAFUR AND KARAN SINGH
|
November 10, 1922 |
|
NURUL GUNI, ONE OF THE HEIRS OF LATE GOLAM AKBAR Vs. ASAKAZAMAINI MUTUALLI
|
January 24, 1922 |
|
NURUL HUQ Vs. MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR
|
August 11, 1922 |
|
NUSSERVANJI CAWASJI ARJANI Vs. SHAHJADI BEGAM WIDOW AND HEIR OF NAWAB IMDAD ALI KHAN GULAM JHILANI
|
February 6, 1922 |
|
O S N RAGHUNATHASWAMI IYENGAR Vs. SGOPAUL RAO
|
September 1, 1922 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. ALLU RAMACHANDRA AYYAR
|
August 1, 1922 |
|
OFFICIAL RECEIVER Vs. BSNATARAJA SASTRIGAL
|
December 22, 1922 |
|
OFFICIAL RECEIVER, TANJORE Vs. NATARAJA SASTRIAL
|
December 22, 1922 |
|
OLIYATH VAZHAYIL ABUVAKKAR Vs. OLIYATH KUNHIKUTTIYALI
|
August 9, 1922 |
|
ONKARMAL AGARWALA Vs. RAI SHEHAB NRITYA GOPAL CHAKI
|
February 8, 1922 |
|
OSMAN MANDAL Vs. RADHIKA MOHAN ROY
|
February 8, 1922 |
|
OUDH NARAYAN SINGH Vs. KAULESHWAR SING
|
July 21, 1922 |
|
P ALBUQUERQUE AND SONS BY ITS MANAGING PROPRIETOR P F B ALBUQUERQUE Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED BY ITS AGENT
|
February 8, 1922 |
|
P ANANTHACHARI Vs. RATNAM AND SARATHI
|
December 13, 1922 |
|
P AYYAKKUTTI ALIAS VENKATACHALAM PATTAR Vs. PSKRISHNA PAITER
|
January 27, 1922 |
|
P J PARAMESWARA PATTAR Vs. VIYATHAN MAHADEVI ALIAS VAHATHAMBURATHI AVERGAL OF KOZHIKOT KISHAKKA KOVILAGAM
|
October 30, 1922 |
|
P KANNIAPPA CHETTIAR Vs. KRAMACHANDRAIYAR
|
December 7, 1922 |
|
P R SRINIVASA AIYANGAR Vs. SLNARAYANA RAO
|
August 24, 1922 |
|
P S NARAYANA AIYAR Vs. BIYARI BIVI ALIAS KATHUN BIVI
|
August 1, 1922 |
|
P SAMI GURUKKAL Vs. THIRUPATHIA PILLAI
|
November 14, 1922 |
|
P SANKUNNI Vs. CSVENKATRAMANI, MINOR BY NEXT FRIEND CSSWATNINATHA PATTAR
|
February 3, 1922 |
|
P SUBRAHMANYA SOMAYAJULU Vs. YSEETHAYYA
|
April 5, 1922 |
|
PACHKAURI LAL Vs. MULCHAND
|
March 31, 1922 |
|
PALANI GOUNDAN Vs. KULANDAIVELU GOUNDAN
|
March 28, 1922 |
|
PALANIANDI SERVAI Vs. SAMMANDI AMMAL
|
April 12, 1922 |
|
PALCHUR MAHALAKSHMAMMA (DEAD) Vs. VEMI REDDI BABU REDDI
|
October 12, 1922 |
|
PANACHAND NARSEY Vs. STANLEY DOBSON
|
December 5, 1922 |
|
PANCHAYATI AKHARA MAHA NIRBANI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 10, 1922 |
|
PANDIT JIVA RAM Vs. THAKURAIN KHEM KOER
|
June 16, 1922 |
|
PANDIT MOHAN LAL Vs. BALA PRASAD
|
April 25, 1922 |
|
PANDIT MOHAN LAL Vs. GANGA PRASAD
|
February 15, 1922 |
|
PANDOHI Vs. PARAS RAM SINGH
|
February 27, 1922 |
|
PANDY WALAD DAGADU MAHAR Vs. JAMNADAS CHOTUMAL MARWADI
|
October 13, 1922 |
|
PANKAJ MOHAN BAL Vs. BIPIN BEHARY CHAKLADAR
|
August 16, 1922 |
|
PANKAJ MOHAN RAI Vs. BIPIN BEHARI CHAKLADAR
|
August 16, 1922 |
|
PANNA LAL Vs. NIHAL CHAND
|
January 31, 1922 |
|
PANNALAL SAGORE MULL Vs. MUKHRAM RADHAKISSEN
|
December 22, 1922 |
|
PARA DEKKAN ALIAS PERIA PACHAI Vs. KHAN BAHADUR TAMEERUDDIN SAHIB BY AGNET TSRAGHUPATHY AIYER
|
November 13, 1922 |
|
PARBATI Vs. RAIA SHYAM RUKH
|
January 6, 1922 |
|
PARMANANDA AGARWALA Vs. EMPEROR
|
June 21, 1922 |
|
PARSOTAM DAS KOLAPURI Vs. LACHMI NARAIN
|
July 21, 1922 |
|
PARTAB SINGH Vs. BOHRA NATHU RAM
|
July 4, 1922 |
|
PARTHASARATHI AIYANGAR Vs. DORAISAWMI NAICKER
|
November 15, 1922 |
|
PARUL BALA DEBI Vs. SATISH CHANDRA BHATTACHARJEE
|
May 9, 1922 |
|
PASUMARTHI BHAGAVANULU Vs. BOLLAM SEETHARAMASWAMI
|
December 5, 1922 |
|
PASUMARTI BHAGAVANULU Vs. BOLLAN SEETHARAMASWAMI
|
December 15, 1922 |
|
PATAL GHOSE Vs. EMPEROR
|
July 13, 1922 |
|
PATRICK NORMAN DWTER Vs. HARRIET MARY CECILIA DWYER
|
March 30, 1922 |
|
PAVADAI PATHAN Vs. RAMASWAMI CHETTY
|
March 17, 1922 |
|
PEARE LAL Vs. SUNDER SINGH
|
June 14, 1922 |
|
PEARY LAL Vs. JADO RAI
|
June 22, 1922 |
|
PENDURTI JOSEPH Vs. PENDURTI RAMAMMA
|
August 28, 1922 |
|
PERIA SUBBA GOUNDAN Vs. SINNA SUBBAYYA GOUNDAN
|
August 3, 1922 |
|
PERIANAVAGI AMMAL Vs. ARATNAVELU MUDALIAR
|
November 22, 1922 |
|
PERICHERLA SURYANARAYANA RAJU Vs. GANAPATHY RAJU
|
January 11, 1922 |
|
PERUMAL CHETTY Vs. WKANDASAMY CHETTY
|
December 4, 1922 |
|
PERUMAL MOOPAN Vs. MKVENKATACHARIAR BATHE ASSISTANT REGISTRAR OF CO- OPERATIVE CREDIT SOCIETY AND LIQUIDATOR OF COOPERATIVE CREDIT SOCIETY
|
February 1, 1922 |
|
PHANINDRA CHANDRA Vs. NAGENDRA CHANDRA
|
May 4, 1922 |
|
PIRBHU DAYAL Vs. TULA RAM
|
April 27, 1922 |
|
PITAMBAR LAL Vs. MURLIDHAR; MANNI LAL
|
March 21, 1922 |
|
POHAP SINGH Vs. MOHAN SINGH
|
May 25, 1922 |
|
PONDURI ADEYYA Vs. JALADI BURREYYA
|
September 15, 1922 |
|
POONA CHITRASHALA STEAM PRESS Vs. GAJANAN INDUSTRIAL AND TRADING CO
|
January 20, 1922 |
|
POTHANE PUTHAN VITTIL KUNHU POTHU NASSIAR Vs. ADRASSERI RARU NAIR
|
December 13, 1922 |
|
POTHENE PUTHAN VITTIL KUNHU POTHU NASSIAR Vs. ADRASSERI RARU NAIR
|
August 3, 1922 |
|
POTHUKUCHI RAJAGOPALAN Vs. VALIVETY RAMAMOORTHY
|
November 14, 1922 |
|
PRAG NARAIN Vs. ANGAD
|
February 7, 1922 |
|
PRAMATHA NATH ROY Vs. LEE
|
May 22, 1922 |
|
PRASADI LAL Vs. MOHAN LAL
|
July 4, 1922 |
|
PRASANNA KUMAR SEN Vs. DURGA CHARAN CHAKRABARTI
|
February 10, 1922 |
|
PRATAP CHANDRA JANA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 1, 1922 |
|
PRIVANATH SARDAR Vs. MOHENDRA NATH PAIK
|
July 31, 1922 |
|
PRIYA LAL Vs. BOHRA CHAMPA RAM
|
December 5, 1922 |
|
PRIYANATH GHOSE Vs. SURENDRA NATH DAS
|
December 13, 1922 |
|
PROBODH CHANDRA DAS Vs. BIRSINHA BAGANI
|
March 24, 1922 |
|
PRODYOT KUMAR TAGORE Vs. UMESH CHANDRA SAHA
|
August 23, 1922 |
|
PROMATHA NATH MULLICK Vs. PRADYUMNA KUMAR MULLICK
|
June 1, 1922 |
|
PROMODE CHANDRA ROY CHAUDHURY Vs. BINAYAKDAS ACHARJYA CHAUDHURY
|
December 19, 1922 |
|
PROMODE KUMAR ROY Vs. KALI MOHAN SAHA PRAMANICK
|
August 22, 1922 |
|
PROSANNA KUMAR BEDANTA TIRTHA BHATTACHARJYA Vs. MADHU BADYA
|
February 2, 1922 |
|
PROSANNA KUMAR CHAKERBUTTY Vs. JOTINDRA NATH BOSE
|
June 26, 1922 |
|
PRYAG AHIR Vs. MAHABIR AHIR
|
April 24, 1922 |
|
PUDIAVA NADAN Vs. PAVANASA NADAN
|
April 25, 1922 |
|
PUDIAVA NADAR Vs. PAVANASA NADAR AND 8 ORS
|
April 25, 1922 |
|
PULIN BEHARI DEY Vs. SATYA CHARAN DEY
|
March 30, 1922 |
|
PUPPOOTH ALIAS KOMAUCHERI Vs. VAYISRAVANATH MANAKKAL RAMAN SOMAYAJIPAD
|
December 22, 1922 |
|
PURAN CHAND AMIR CHAND Vs. JODH RAJ-RAM KUMAR
|
March 27, 1922 |
|
PURNA CHANDRA CHATTOPADHYA Vs. SHEIKH MABUD BUKSH
|
March 9, 1922 |
|
PURNA CHANDRA DAS Vs. ALI MAHAMMAD
|
June 9, 1922 |
|
PURNA CHANDRA ROY Vs. MATHURA MOHAN SAHA
|
June 9, 1922 |
|
PURSHOTTAM VITHALDAS SHET Vs. RAVJI HARI ATHAVLE
|
March 23, 1922 |
|
PUTTU LAL Vs. DAYA NAND
|
June 5, 1922 |
|
R A ARUNACHELA AYYAR Vs. CSUBBARAMIAH
|
August 2, 1922 |
|
R M P PALANIAPPA CHETTI Vs. MSAPLPALANIAPPA CHETTI
|
August 29, 1922 |
|
R M P V CHOCKALINGAM CHETTIAR Vs. SPALANI AMBALAM
|
March 13, 1922 |
|
R SIMEON Vs. EMPEROR
|
March 28, 1922 |
|
R VARADACHARIAR Vs. CRKALYANASUNDARAM AIYAR
|
September 8, 1922 |
|
RADHA DULAIYA Vs. RASHIK LAL
|
June 14, 1922 |
|
RADHA KANTA SAHA Vs. DEBENDRA NARAYAN SAHA
|
February 15, 1922 |
|
RADHA KRISHNA Vs. BISHESHAR SAHAY
|
May 25, 1922 |
|
RADHA KRISHNA SAHA Vs. KAMAL KAMINI DEBYA
|
February 15, 1922 |
|
RADHA NATH KARMAKAR Vs. EMPEROR
|
June 1, 1922 |
|
RADHABAI ROM BHASKAR SAKHARAM Vs. ANANT PANDURANG PANDIT
|
February 7, 1922 |
|
RADHAKRISHNA AYYAR Vs. SUNDARASWAMIER
|
March 14, 1922 |
|
RADHAKRISHNASWAMI NAIDU Vs. VANNAMALAI CHETTIAR
|
February 1, 1922 |
|
RAGHU NATH SARMA DALOI; DHANESWAR SARMA BARDUARI Vs. JIBAN CHANDAR SARMA
|
July 7, 1922 |
|
RAGHUBANS UPADHYA Vs. INDARJIT SINGH
|
July 12, 1922 |
|
RAGHUBAR DAYAL Vs. BALKISHAN
|
July 13, 1922 |
|
RAGHUNANDAN PRASAD Vs. EMPEROR
|
May 3, 1922 |
|
RAGHUNANDAN SINGH Vs. MULAK RAJ SINGH
|
December 15, 1922 |
|
RAGHUNATH SADASHIV THAKUR Vs. DADAJI SHAMRAO THAKUR
|
March 23, 1922 |
|
RAGHUNATH VITHAL BHAT Vs. PURNANAND SARASWATI SWAMI
|
November 10, 1922 |
|
RAGHUNATH WAMAN MATAPURKAR Vs. KONDIBA BABAJI MOKASHI
|
February 3, 1922 |
|
RAGHUPATI CHATTERJEE Vs. NRISHINGHA HORI DAS
|
August 9, 1922 |
|
RAI BAHADUR BABU BAHADUR SINGH Vs. LALA RAM BAHADUR; SRI RAM
|
December 19, 1922 |
|
RAI BAHADUR LALA HARNAM DAS Vs. MUSAMMAT FAIYAZI BEG AM
|
January 24, 1922 |
|
RAI BAIJNATH GOENKA Vs. MAHARAJA SIR RAVANESHWAR PRASAD SINGH
|
February 9, 1922 |
|
RAI RADHA KRISHNA Vs. BISHESHAR SAHAY
|
May 22, 1922 |
|
RAJ CHANDRA DAS Vs. KALI KANTA DAS
|
June 12, 1922 |
|
RAJ KUMAR MANDAL Vs. ALI MIA
|
June 2, 1922 |
|
RAJ KUMAR SINGH Vs. NARAIN SINGH AND ANR; JAGTA KUNWAR
|
February 28, 1922 |
|
RAJ NARAIN MAL Vs. SANTI LAL
|
December 4, 1922 |
|
RAJA BIRJ NARAIN RAI Vs. BABU KEDAR NATH
|
November 2, 1922 |
|
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. BHUBANESWAR MITRA
|
July 14, 1922 |
|
RAJA JOGENDRA KISHORE ROY CHOUDHURY Vs. SHEIKH AKTAR
|
February 27, 1922 |
|
RAJA NARENDRA BAHADUR PAL Vs. BAFATI
|
June 27, 1922 |
|
RAJA PARTAB SINGH Vs. MANPAL SINGH
|
February 1, 1922 |
|
RAJA RESHEE CASE LAW Vs. TRAILOKHYA MOHATA
|
July 10, 1922 |
|
RAJA RESHEECASE LAW Vs. CHINTAMONI DALAI
|
April 24, 1922 |
|
RAJA SHIAM RIKH Vs. PARBATI
|
January 6, 1922 |
|
RAJA SREENATH ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 22, 1922 |
|
RAJAGOPALA PANDARATHAR Vs. KTHIRUPATHI PILLAI
|
December 5, 1922 |
|
RAJAGOPALA PANDURATHAR Vs. KTHIRUPATHIA PILLAI
|
December 5, 1922 |
|
RAJAKOTI KUMAR MUKERJI Vs. TINCOWRI CHAKRABURTI
|
February 20, 1922 |
|
RAJAMBAL AMMAL Vs. SHANMUGHA MUDALIAR
|
December 7, 1922 |
|
RAJANGAM AYYAR Vs. RAJANGAM AYYAR
|
July 31, 1922 |
|
RAJANI BANDHU CHATTERJEE Vs. KALI PRASANNA CHATTERJEE
|
December 22, 1922 |
|
RAJANI KANTA GHOSE Vs. SHEIKH RAHMAN GAZI
|
July 17, 1922 |
|
RAJANI KANTA ROY Vs. RAJA JYOTI PROSAD SINGH DEO
|
June 9, 1922 |
|
RAJARAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVARGAL, RAJA OF RAMNAD THROUGH HIS AUTHORIZED AGENT RAO SAHIB S THIRUMALAI AYYANGAR, DEWAN OF RAMNAD Vs. MINOR VENKATARAMAIYER BY HIS NEXT FRIEND SUNDARAMMAL
|
March 13, 1922 |
|
RAJARAM SITARAM POTPHODE Vs. JAGANNATH GOVINDRAO YESHWANTRAO
|
February 13, 1922 |
|
RAJARATNAM AYYAR ALIAS BAPURAJAN Vs. HALASYASUNDARAM AIYAR
|
December 7, 1922 |
|
RAJATHAMMAL Vs. RAJAMANIKKAM PILLAY
|
February 16, 1922 |
|
RAJENDRA KISHORE CHOUDHURY Vs. KUMUD BAN MAHATA
|
January 16, 1922 |
|
RAJENDRA KUMAR BOSE Vs. BROJENDRA KUMAR BOSE
|
August 30, 1922 |
|
RAJENDRA LAL SAHA Vs. ABDUL KARIM
|
December 18, 1922 |
|
RAJENDRA NARAIN MAZUMDAR CHOUDHURY Vs. SHEIKH KALIM
|
February 10, 1922 |
|
RAJENDRA NARAYAN CHAUDHURY Vs. KHAN BAHADUR MOULVI ABU NASAR AHIYA
|
July 18, 1922 |
|
RAJEPPA RANAPPA KUNDAGOL Vs. GANGAPPA JOTAPPA MANDWE
|
April 10, 1922 |
|
RAJINDRA PRASAD Vs. KALLU TIWARI
|
July 13, 1922 |
|
RAKHAL CHANDRA GHOSE Vs. DURGA DAS SAMANTA
|
January 13, 1922 |
|
RAM BAHADUR Vs. BAHADUR SINGH AND SRI RAM
|
December 19, 1922 |
|
RAM BARAN Vs. BANSI
|
July 26, 1922 |
|
RAM BHAROSE TIWARI Vs. PANDIT CHANDRA SHEKHAR DAT PANDEY
|
December 15, 1922 |
|
RAM BILAS Vs. NITYA NAND
|
April 27, 1922 |
|
RAM BILAS Vs. LACHMI NARAIN
|
August 8, 1922 |
|
RAM BUJHAWAN PROSAD SINGH Vs. NATHU RAM
|
December 11, 1922 |
|
RAM CHANDAR Vs. EMPEROR
|
November 30, 1922 |
|
RAM CHANDAR Vs. JAI MAL
|
May 23, 1922 |
|
RAM CHANDRA GUR SAHAI COTTON MILLS CO LD Vs. LYALLPUR SUGAR MILLS COLD
|
April 5, 1922 |
|
RAM DAS Vs. MUSAMMAT BASANTI
|
July 3, 1922 |
|
RAM DAS Vs. DUBRI KOERI
|
June 5, 1922 |
|
RAM DAS Vs. SAIYID MUHAMMAD SAYEED KHAN
|
March 24, 1922 |
|
RAM DASS Vs. SMOHAMMAD FAQIR ALIAS MOHAMMAD RASHID
|
January 19, 1922 |
|
RAM DAYAL Vs. MITHOO LAL
|
December 8, 1922 |
|
RAM DIN Vs. HAR DAYAL
|
November 21, 1922 |
|
RAM GAJADHAR Vs. MUSAMMAT SURTANI
|
November 6, 1922 |
|
RAM GOLAM KALWAR Vs. GUMTI SHAW
|
March 10, 1922 |
|
RAM GOPAL Vs. THAKUR BAKHTAWAR SINGH
|
July 12, 1922 |
|
RAM GOPAL LAL Vs. AIPNA KUNWAR
|
June 30, 1922 |
|
RAM HARI CHAKRAVARTY Vs. SANTOSH KUMAR MANNA
|
June 9, 1922 |
|
RAM HARI KAPALI Vs. ROHINI KANTA CHAKRAVARTY
|
February 1, 1922 |
|
RAM JAS SINGH Vs. BABU NANDAN SINGH AND MUSAMMAT RAJ KALI
|
May 16, 1922 |
|
RAM KISHORE Vs. ABDUL KARIM
|
November 27, 1922 |
|
RAM KISHUN RAM Vs. NORTH-WESTERN RAILWAY
|
November 7, 1922 |
|
RAM NAIN MISIR Vs. DEOKI MISIR
|
June 22, 1922 |
|
RAM NARAIN Vs. SOMI
|
November 7, 1922 |
|
RAM PRASAD Vs. EMPEROR
|
November 1, 1922 |
|
RAM PRASAD Vs. SUMER NATH PANDE
|
November 9, 1922 |
|
RAM PRASAD KALWAR Vs. MUSAMMAT AJANASIA
|
April 19, 1922 |
|
RAM RATAN Vs. EMPEROR
|
January 6, 1922 |
|
RAM RATAN CHOWDHURY Vs. UPENDRA CHANDRA DAS
|
February 16, 1922 |
|
RAM RATAN MANDAL Vs. NILMONI CHOWDHURY PROPRIETOR OF THE FORM CHOWDHURY AND COMPANY AND THE CENTRAL NEDIA COAL COMPANY LIMITED THROGH THEIR AGERTS MESSRSLINTON MILLER LIMITED; AND MESSRS MOLEWORTH AND COMPANY ALDED AS PARTY RESPONDENT
|
January 13, 1922 |
|
RAM RATAN MISIR Vs. KAPIL DEO SINGH
|
June 13, 1922 |
|
RAM RENU ROY Vs. MIDNAPUR ZAMINDARY COMPANY LIMITED
|
January 31, 1922 |
|
RAM SAGAR MONDAL Vs. ALEK NASKAR AND BHOLA NATH MONDAL
|
January 16, 1922 |
|
RAM SAHAI CHHIDDA LAL Vs. EAST INDIAN RAILWAY COMPANY
|
April 19, 1922 |
|
RAM SAMUJH Vs. SHEORAJ TEWARI
|
May 23, 1922 |
|
RAM SARAN SINGH Vs. CHANDRA MOHUN SAHA
|
May 22, 1922 |
|
RAM SARUP Vs. NARAIN DAS
|
November 13, 1922 |
|
RAM SARUP Vs. FAKHR-ULLAH KHAN
|
June 29, 1922 |
|
RAM SARUP Vs. RAM LAL
|
May 9, 1922 |
|
RAM SARUP SINGH Vs. RAM SARAN SINGH
|
October 27, 1922 |
|
RAM SINGH Vs. RAM CHAND
|
October 30, 1922 |
|
RAM SINGH Vs. EMPEROR
|
June 29, 1922 |
|
RAM SUNDAR SAHA Vs. KALI NARAIN SEN CHOUDHURY
|
February 10, 1922 |
|
RAM SUNDAR TEWARI Vs. MUSAMMAT KULWANTI KUNWAR
|
April 10, 1922 |
|
RAM TARAN TEWARY Vs. KUMEDA DASI
|
February 10, 1922 |
|
RAMA NATH MISRA Vs. RAMRANJAN MISRA
|
February 27, 1922 |
|
RAMA PATTAR Vs. KUMARAN CHIDAYATH KARNAVAN AND MANAGER RAMAN KUTTY ACHAN ALIAS APPUKUTTI ACHAN
|
November 30, 1922 |
|
RAMABADRA CHETTY Vs. VRAMASWAMI CHETTY
|
November 9, 1922 |
|
RAMABHADRA CHETTY Vs. VRAMASAMI CHETTY
|
November 9, 1922 |
|
RAMACHANDRA SADASHIV SIDRAS OKA Vs. KESHAV DHONDU NARVEKAR
|
November 9, 1922 |
|
RAMACHANDRAM PILLAI Vs. NEELAMBAL ACHI
|
April 18, 1922 |
|
RAMALINGA ANNAVI Vs. NARAYANA ANNAVI
|
March 7, 1922 |
|
RAMANAND SHUKUL Vs. CHHOTEY LAL
|
November 2, 1922 |
|
RAMANI KANTA ROY Vs. HARA CHANDRA DAS
|
March 24, 1922 |
|
RAMASAMI CHETTY Vs. MUTHUVELU MUDALI
|
September 1, 1922 |
|
RAMASWAMI GOUNDAN Vs. SRINIVASAN CHETTIAR AND MUTHU VELAPPA GOUNDER
|
September 18, 1922 |
|
RAMBRAMA CHATTERJEE Vs. KEDAR NATH BANERJEE
|
August 14, 1922 |
|
RAMCHANDRA LAXMAN Vs. BALBHIM BABAJI
|
November 17, 1922 |
|
RAMESHWAR DAYAL Vs. MAHARAJ CHARAN
|
January 20, 1922 |
|
RAMESHWAR DUBE Vs. SHEO HARAKH DUBB
|
April 4, 1922 |
|
RAMHIT Vs. EMPEROR
|
January 25, 1922 |
|
RAMJAS Vs. MUSAMMAT SARTAJI
|
April 27, 1922 |
|
RAMJI DAS Vs. LALA CHHAGAN LAL
|
April 18, 1922 |
|
RAMKAMAL BANIK SAHA Vs. SYAM SUNDER BANIK SAHA
|
April 12, 1922 |
|
RAMLINGAPPA RUDRAPPA MUKKANNAVAR Vs. DHONDI SUBRAO KUTRE
|
August 22, 1922 |
|
RAMPRATAB BRIJMOHANDAS Vs. GAVRISHANKAR KASHIRAM
|
September 21, 1922 |
|
RAMSUMRAN PRASAD Vs. SHYAM KUMARI
|
May 31, 1922 |
|
RAMUDU AIYAR Vs. EMPEROR
|
December 4, 1922 |
|
RANDHIR SINGH Vs. UDIT NARAIN SINGH
|
November 1, 1922 |
|
RANGASWAMI NAYUDU Vs. VKRISHNASWAMI AIYAR
|
November 6, 1922 |
|
RANGASWAMI SHETTI Vs. SHESHAPPA MANJAPPA SHIMPI
|
April 13, 1922 |
|
RANGASWAMY AYYANGAR Vs. VEERARAGHA VACHARY
|
July 3, 1922 |
|
RANGASWAMY NAIDU; Vs. BKRISHNASWAMI AIYAR (DEAD)
|
November 16, 1922 |
|
RANI JAGADAMBA KUMARI Vs. THAKUR WAZIR NARAIN SINGH
|
December 20, 1922 |
|
RANI OF TUNI Vs. MAHARAJAH OF JEYPORE (DEAD)
|
February 3, 1922 |
|
RANI OF TUNI Vs. KORRA LATCHUNDHORA
|
February 3, 1922 |
|
RANJIT SINGH Vs. GANGA SAHAI
|
March 30, 1922 |
|
RAO BAHADUR K S VENKATARAMA AIYAR Vs. JANAB VHAMID SULTAN MARACAYAR SAHIB BAHADUR
|
December 5, 1922 |
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RAO NARSINGH RAO Vs. BETI MAHA LAKSHMI BAI
|
March 3, 1922 |
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RAOJI THAKARAM PATEL NIHARKAR Vs. HEMRAJ SADARAM MARWADI
|
August 22, 1922 |
|
RASH BHARI KARURI Vs. NARAIN DAS DORILAL
|
December 13, 1922 |
|
RASHIK LAL Vs. RADHA DULAIYA
|
June 14, 1922 |
|
RASIK LAL DAS Vs. EMPEROR
|
April 12, 1922 |
|
RASUL MALIK PINJAR Vs. AMINA HANIF
|
March 16, 1922 |
|
RASUL MUSA MAFAT Vs. ASMAN MUSA DADI
|
September 22, 1922 |
|
RATAN LAL BISWAS Vs. NAFAR CHANDRA PAL CHOWDHURY
|
January 12, 1922 |
|
RATANBAI RUSTAMJI DADACHANJI Vs. CAWASJI EDALJI DADACHANJI
|
August 2, 1922 |
|
RATANBAI SHIVLAL LOHAR Vs. SHANKAR DEOCHAND LOHAR
|
March 16, 1922 |
|
RATHANAMASARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SALEM
|
November 10, 1922 |
|
RATHNAMASARI DECLARED MAD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR OF SALEM
|
November 10, 1922 |
|
RAZA ALI Vs. MOAZZAM ALI
|
June 21, 1922 |
|
REAJUDDIN PATWARI Vs. SYED ABDUL JOBBAR
|
June 27, 1922 |
|
REKHAB CHAND DOOGAR Vs. JRD CRUZ
|
February 23, 1922 |
|
REOTI LAL Vs. MANNA KUNWAR
|
January 5, 1922 |
|
RESHEE CASE LAW Vs. BHUBAN MOHAN PAL
|
June 15, 1922 |
|
RESHMA BIBI Vs. BHAWANI SARAN
|
November 23, 1922 |
|
ROMESH CHANDRA CHAKERBUTTY Vs. DURGA CHARAN CHAKERBUTTY
|
February 9, 1922 |
|
ROSA MARIA BAI Vs. JACOB SOUZA
|
November 7, 1922 |
|
ROSHAN LAL Vs. LALLU
|
June 2, 1922 |
|
ROY JATINDRA NATH CHOUDHURY Vs. AZIZARRAHAMAN SHANA
|
June 13, 1922 |
|
RUKAM Vs. TARA CHAND
|
January 4, 1922 |
|
RUKMANI AMMAL Vs. RAMACHANDRA THONDAMAN SAHIB BY AGENT POTHAN
|
November 14, 1922 |
|
RUP NARAIN Vs. BISHWA NATH SINGH
|
May 6, 1922 |
|
RUP SINGH Vs. BHULLAN SINGH
|
November 2, 1922 |
|
S GOVINDASAMY ODAYAR Vs. UNION BANK LTDBY ITS DIRECTOR, SINGARAM CHETTIAR
|
July 10, 1922 |
|
S PARAMASIVAM PILLAI Vs. MINAKSHISUNDARAM PILLAI DEAD
|
August 15, 1922 |
|
S RAMANUJAM CHETTY Vs. PRPADMANABHAM PILLAI
|
February 17, 1922 |
|
S V KALLABIRAN PILLAI Vs. KPERIA VENKATARAMANA
|
January 11, 1922 |
|
SABAL SINGH Vs. SALIK RAM SINGH
|
April 27, 1922 |
|
SABZ ALI KHAN Vs. KHAIR MUHAMMAD KHAN
|
January 17, 1922 |
|
SADAGOPA AIYENGAR Vs. SELLAMMAL
|
September 27, 1922 |
|
SADAKALI KHAN Vs. JANAKINATH SINGHA ROY
|
April 27, 1922 |
|
SADIQ ALI Vs. ANWAR ALI
|
July 7, 1922 |
|
SAHDEO NARAIN DEO Vs. KUSUM KUMARI
|
December 4, 1922 |
|
SAHIB CHANDRA SINGH AND ON HIS DEATH HIS REARS AND LEGAL REPRESENTATIVES, SUDHANYA KUMAR SINGH Vs. GOUR CHANDRA PAUL
|
February 10, 1922 |
|
SAHIB DAYAL Vs. MEHARBAN
|
July 3, 1922 |
|
SAHU BIMAL PRASAD Vs. MUHAMMAD MUBARAK HUSAIN
|
January 8, 1922 |
|
SAHU NAND RAM Vs. MUSAMMAT HIRA DEVI
|
December 13, 1922 |
|
SAILABALA DEI Vs. GADAHAR HAZRA
|
February 10, 1922 |
|
SAINA Vs. SETH BEHARI LAL
|
April 5, 1922 |
|
SAIYID MUHAMMAD Vs. LALA PARSHOTAM SARAN
|
March 24, 1922 |
|
SAJEDAR RAHAMAN Vs. RAKHAL CHANDRA ROY
|
April 25, 1922 |
|
SAKAT MUL Vs. MUSAMMAT KATORI, MINOR THROUGH DAULAT RAM
|
December 13, 1922 |
|
SAKHARAM MARUTI Vs. RAJMAL GIRDHARLAL MARWADI
|
September 12, 1922 |
|
SAKTOO MAL Vs. GOPAL CHAND
|
January 17, 1922 |
|
SALIK RAM SINGH Vs. SABAL SINGH
|
April 27, 1922 |
|
SAMAD ALI Vs. ABDUL MAJID
|
January 19, 1922 |
|
SAMADDI SHEIKH Vs. FULBASH BEWA
|
January 12, 1922 |
|
SAMI MUDALIAR Vs. MUTHIAH CHETTI ALIAS VEERAPPA CHETTI
|
April 11, 1922 |
|
SANDU VALJI Vs. BHIKCHAND SURAJMAL
|
November 20, 1922 |
|
SANKARANARAYANA PILLAI Vs. RAMASWAMI PILLAI
|
December 14, 1922 |
|
SANWAL DAS Vs. SECRETARY OF STATE
|
May 23, 1922 |
|
SANYASI CHARAN MANDAL Vs. KRISHNADHAN BANERJI
|
January 17, 1922 |
|
SANYASI RAO MINOR BY NEXT FRIEND ATCHAYYA Vs. VENKATA RAO MINOR BY GUARDIAN AD LITEM CHINNAYYA
|
October 11, 1922 |
|
SARABJIT MAL Vs. RAM KHELAWAN MAL
|
March 3, 1922 |
|
SARADINDU CHAKRAVARTI Vs. GOSTA BEHARI PRAMANICK
|
May 26, 1922 |
|
SARADINDUNATH RAI CHAUDHURI Vs. SUDHIR CHANDRA DAS
|
June 1, 1922 |
|
SARAT CHANDRA Vs. MONORAMA DEBI
|
April 3, 1922 |
|
SARAT CHANDRA DAS ALIAS SACHIDANANDA DAS Vs. SMSARAJINI RUDRAJA
|
July 10, 1922 |
|
SARAT CHANDRA DE DAS Vs. TARAPRASANNA BHATTACHARYYA
|
February 1, 1922 |
|
SARAT CHANDRA MAJUMDAR Vs. PRASANNA KUMAR GOPE
|
July 5, 1922 |
|
SARAT CHANDRA MANDAL Vs. RAM SASHI ROY
|
July 28, 1922 |
|
SARAT CHANDRA SEN Vs. RAJKUMAR MOOKERJEE
|
May 1, 1922 |
|
SARATKUMARI DASI Vs. AMULLYADHAN KUNDU
|
December 1, 1922 |
|
SARBO MUSSALMANI Vs. SAFAR MANDAL
|
February 28, 1922 |
|
SARDAR MAL, HARDAT RAI Vs. SHEO BAKHSH RAI, SRI NARAIN
|
March 2, 1922 |
|
SARDAR SINGH Vs. KUNJ BIHARI LAL
|
June 30, 1922 |
|
SARJU PRASAD Vs. GAJADHAR LAL
|
June 2, 1922 |
|
SARJU PRASAD ALIAS PAPPU LAL Vs. MUHAMMAD SHAKUR
|
March 16, 1922 |
|
SARODA PROSAD BANERJEE Vs. GOSTO BEHARI HAZRA
|
February 28, 1922 |
|
SARUP SONAR Vs. RAM SUNDAR THAKURAIN
|
April 12, 1922 |
|
SASHI BHUSAN JHA Vs. SHAIKH AHMADULLAH CHAUDHURY
|
July 19, 1922 |
|
SASHI KUMAR SORKHEL Vs. CHANDRA KUMAR SAMADDAR CHOWDHURI
|
January 25, 1922 |
|
SASHI MUKHI DASI Vs. ABINASH CHANDRA HALDER
|
June 1, 1922 |
|
SATAPPA JAKAPPA KOCHCHERI Vs. ANNAPPA BASAPPA PATIL
|
August 29, 1922 |
|
SATHAPPA CHETTY Vs. SNSUBRAMANIAN CHETTY
|
August 1, 1922 |
|
SATISH CHANDRA BISWAS Vs. NIL MADHAB SAHA
|
August 10, 1922 |
|
SATYABHAMA SUNDARI WIFE OR CHANDRA SEKHAR MAJUMDER Vs. MOHAMED ESAHAK MEAH
|
February 28, 1922 |
|
SAYED KASAM Vs. JORAWAR SINGH
|
April 6, 1922 |
|
SAYERUDDIN AKONDA Vs. SAMIRUDDIN AKOND
|
August 3, 1922 |
|
SECRETARY OF STATE Vs. ABDUL RAHAMAN
|
July 6, 1922 |
|
SECRETARY OF STATE Vs. RAMCHARAN ACHARJEE
|
August 9, 1922 |
|
SECRETARY OF STATE FOR INDIA Vs. LAXMIBAI
|
December 8, 1922 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJ KUMAR MUKHERJEE
|
June 15, 1922 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAM CHARAN ACHARJYA; SARAT CHANDRA HAZRA
|
August 9, 1922 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. UPENDRA NARAIN ROY
|
August 29, 1922 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PANDIT RADHIKA PRASAD BAPULI
|
October 5, 1922 |
|
SECRETARY OF STATE FOR INDIA REPRESENTED BY THE COLLECTOR OF GUNTUR Vs. HUSSAIN SHERIFF SAHIB
|
March 2, 1922 |
|
SECRETARY TO THE BOARD OF REVENUE (INCOME TAX) Vs. MUHAMMAD SHERIFF HUSSAIN MEAH SAHIB AND COMPANY
|
April 12, 1922 |
|
SECRETARY TO THE CHIEF COMMISSIONER OF INCOME-TAX Vs. ZEMINDAR OF SINGAMPATTI
|
February 21, 1922 |
|
SECRETARY, BOARD OF REVENUE (INCOME-TAX) Vs. MADRAS EXPORT COMPANY
|
October 30, 1922 |
|
SETH BITHAL DAS Vs. JIWAN RAM
|
March 27, 1922 |
|
SETH RAM SARUP Vs. KANHAIYA LAL
|
March 27, 1922 |
|
SETH ROSHAN LAL Vs. BHURI SINGH
|
June 8, 1922 |
|
SHAFI-UD-DIN Vs. MUSAMMAT HURMAT
|
July 8, 1922 |
|
SHAIKH ABDUR RASHID Vs. MUSAMMAT QUDRAT-UN-NISSA
|
June 8, 1922 |
|
SHAIKH AZIZ MANDAL Vs. GIRISH CHANDRA CHOWDHRI
|
May 10, 1922 |
|
SHAIKH JAMAL Vs. SHAIKH CHAND
|
February 28, 1922 |
|
SHAIKH KARAMAT ALI Vs. GORAKHPUR BANK, LIMITED, THROUGH MRGWDILLON
|
March 17, 1922 |
|
SHAKIRA BIBI Vs. NANDAN RAI
|
April 3, 1922 |
|
SHAM LAL RAI CHOWDHURY Vs. RADHA CHARAN RAI CHOWDHURY
|
March 10, 1922 |
|
SHAMA DURGAJI BHOI Vs. GANGADHAR NARAYAN MUZUMDAR
|
February 7, 1922 |
|
SHAMAL DAS KSHETTRY Vs. PHANINDRA NATH ROY CHOUDHURI
|
June 23, 1922 |
|
SHAMBHU Vs. KANHAYA
|
May 4, 1922 |
|
SHAMBHU DYAL SINGH Vs. ISWAR SARAN
|
December 11, 1922 |
|
SHANKAR BHARATI Vs. NARASINHA BHARATI
|
July 10, 1922 |
|
SHANKAR GANESH DABIR Vs. SECRETARY OF STATE FOR INDIA
|
May 23, 1922 |
|
SHANKAR GANPAT LELE Vs. DAMODAR BHUKANDAS
|
November 29, 1922 |
|
SHANKAR SAKHARAM JAGDALE Vs. RATANJI PREMJI SHET
|
November 17, 1922 |
|
SHANKARBHAT BALAMBHAT KANITKAR Vs. SAKHARAMBHAT HARBHAT KANITKAR
|
March 6, 1922 |
|
SHANKER LAL Vs. MOHAMMAD AMIN
|
March 21, 1922 |
|
SHANTARAM BALKRISHNA Vs. WAMAN GOPAL WADEKAR
|
August 9, 1922 |
|
SHARIF HUSAIN Vs. HAIDAR HUSAIN
|
May 4, 1922 |
|
SHEIK BABUJAN Vs. EMPEROR
|
July 11, 1922 |
|
SHEIKH DENDOO Vs. SHAIKH SACHOO
|
February 7, 1922 |
|
SHEIKH JABEDALI Vs. PRASANNA KUMAR NAG
|
August 2, 1922 |
|
SHEIKH KARIM Vs. SOBEDAR SHEIKH
|
July 19, 1922 |
|
SHEIKH MUHAMMAD SHAKUR Vs. SHEIKH ABDUL GHANI
|
November 2, 1922 |
|
SHEIKH SAMIR Vs. BENI MADHAB GOPE
|
December 8, 1922 |
|
SHEIKH SONGSOR ALI Vs. JAGANNATH PAL
|
June 13, 1922 |
|
SHEO BALAK Vs. GAYA PRASAD
|
May 4, 1922 |
|
SHEO CHARAN Vs. PANNA LAL
|
July 13, 1922 |
|
SHEO DARSHAN SINGH Vs. EMPEROR
|
January 18, 1922 |
|
SHEO NARAIN Vs. BALA RAO
|
May 4, 1922 |
|
SHEO PRASAD Vs. SRI PAL
|
March 3, 1922 |
|
SHEOBARAN DUBE Vs. EMPEROR
|
May 11, 1922 |
|
SHIAM SARAN Vs. BANARSI DAS
|
March 3, 1922 |
|
SHIAM SUNDER Vs. EMPEROR
|
March 4, 1922 |
|
SHIAM SUNDER Vs. EMPEROR
|
June 22, 1922 |
|
SHIB CHANDRA CHAKRAVARTY Vs. RABBANI MONDAL
|
November 23, 1922 |
|
SHIB CHARAN CHAKRABURTTY Vs. BEPIN BEHARY CHAKRABURTTY
|
March 29, 1922 |
|
SHIB DAYAL Vs. JAGANNATH PRASAD
|
February 7, 1922 |
|
SHIB DAYAL Vs. JAGANNATH PRASAD
|
February 27, 1922 |
|
SHIBJI MAHARAJ BIRAJMAN Vs. DARSHAN LAL AND RAM LAL
|
November 15, 1922 |
|
SHIVA AITHALA Vs. RANGAPPAYA AITHALA
|
July 31, 1922 |
|
SHIVBASAPPA LAGMAPPA MANOLI Vs. NILAVA SATAPA MANOLI
|
July 17, 1922 |
|
SHOSHI MUKHI DEBYA Vs. KESHAB LALL MUKERJEE
|
December 5, 1922 |
|
SHRIDHAR LAXMAN DHEKNE Vs. JANARDHANBAPUJI KURAWDE
|
September 28, 1922 |
|
SHRINIVAS LAXMAN NAIK Vs. CHANBASAPAGOWDA BASANGOWDA GOWDUR
|
November 8, 1922 |
|
SHRINIWAS LAXMIPATIRAO Vs. HANMANT SHRINIWAS DESHPANDE
|
July 10, 1922 |
|
SHRINIWAS SARJERAO SHOLAPURKAR Vs. NARAYANRAO NAVLOJIRAO NIMBALKAR
|
November 20, 1922 |
|
SHRIPATPRASAD BEHARILALJI ACHARYASHRI Vs. LAKSHMIDAS DUNGARBHAI BAROT
|
November 9, 1922 |
|
SHUJA-UD-DIN AHMAD Vs. EMPEROR
|
June 16, 1922 |
|
SHUJA-UD-DIN AHMAD Vs. EMPEROR
|
March 24, 1922 |
|
SIDHRAJ BHOJRAJ Vs. ALLI HAJI
|
April 10, 1922 |
|
SIMON REUBEN Vs. HAJI SHAIKH MAHOMED SHUSTARY
|
March 3, 1922 |
|
SINANAN SHUKULATHI ROWTHER Vs. GULAM MOIDEEN ROWTHER ALIAS KARUPPATLI ALLAPICHAI ROWTHER
|
April 5, 1922 |
|
SINGARAVELU MUDALIAR Vs. CHOKKA MUDALIAR (ALIAS) CHOKKALINGA MUDALIAR
|
April 24, 1922 |
|
SINHA Vs. MANMOHAN SINGHA ROY
|
July 12, 1922 |
|
SIPAHI SINGH Vs. EMPEROR
|
July 27, 1922 |
|
SIR DOLATSINGJI JASWANTSINGJI Vs. OGHAD VIRA KHACHAR
|
October 11, 1922 |
|
SIR MAHOMED YUSUF Vs. HARGOVANDAS JIVAN
|
March 16, 1922 |
|
SITA NATH BHAGAT Vs. RAMKISHORE MONDAL
|
January 19, 1922 |
|
SITA RAM Vs. REWA RAM
|
November 15, 1922 |
|
SITA RAM Vs. CHAIT RAM
|
December 22, 1922 |
|
SITA RAM Vs. JANKI RAM
|
January 3, 1922 |
|
SITABAI NAGESH DESAI Vs. PARVATIBAI NAGESH DESAI
|
April 3, 1922 |
|
SITAL PRASAD Vs. BADRI PRASAD
|
October 24, 1922 |
|
SITAL SINGH Vs. BAIJNATH PRASAD
|
May 10, 1922 |
|
SITANATH DAS Vs. RANI KANAK PROBHA DEBI
|
April 7, 1922 |
|
SIVA PROSAD SINGH Vs. RANI PRAYAG KUMARI DEBI
|
April 27, 1922 |
|
SIVA PROSAD SINGH Vs. RANI PROYAG KUMARI DEVI
|
March 10, 1922 |
|
SK DENDOO Vs. SKSACHOO
|
February 7, 1922 |
|
SM SHOSHI MUKHI DEBYA Vs. KESHAB LAL MUKHERJI
|
December 5, 1922 |
|
SOBHA RAM GOPAL RAI Vs. SRI RAM
|
March 17, 1922 |
|
SOHA LAL Vs. AMBA PRASAD
|
July 18, 1922 |
|
SOMESHVAR JETHABHAI DAVE Vs. SOMESHVAR GOVINDRAM JOSHI
|
February 13, 1922 |
|
SOMI Vs. RAM NARAIN AND JAI NARAIN
|
November 7, 1922 |
|
SOUNDARATHARAMAL Vs. NARAYANASWAMI AIYAR
|
February 2, 1922 |
|
SR POTTI NAYAKAR Vs. SUPPAMMAL
|
March 3, 1922 |
|
SREPAT SINGH Vs. RAM SARAP SURYA PRASAD
|
July 27, 1922 |
|
SRI BHAGWAT CHAUDHRI Vs. BALKARAN SAITHWAR
|
January 18, 1922 |
|
SRI GADICHERALA VENKATANARASIMHA RAO GARU Vs. NYAPATHY SUBBA RAO PANTULU GARU
|
October 5, 1922 |
|
SRI GANGAJI COTTON MILLS CO LD Vs. EAST INDIAN RAILWAY CO
|
June 21, 1922 |
|
SRI KRISHNA SONAR Vs. EMPEROR
|
December 20, 1922 |
|
SRI MAHANT PRAYAG DOSSJEE VARU Vs. SARANGAPANI CHETTY
|
November 8, 1922 |
|
SRI RAJA A V JAGGA ROW BAHADUR GARU (DEAD) Vs. GORI BIBI ALIAS GONHAR BIBI
|
December 19, 1922 |
|
SRI RAJAH INNGANTI RAJAH GOPAL RAO BAHADUR GARU, PROPRIETOR OF SIRIPURAM ETC Vs. CHELIKANI VENKATASURYA RAO
|
October 20, 1922 |
|
SRI RAJAH INUGANTI RAJAH GOPALA RAO BAHADUR GARU, PROPRIETOR OF SIRIPURAM ETC ESTATE Vs. CHELIKANI VENKATASURYA RAO GARU
|
October 20, 1922 |
|
SRI RAM Vs. FARM SOBHA RAM GOPALRAI
|
March 17, 1922 |
|
SRI THAKURJI Vs. HIRA LAL
|
May 8, 1922 |
|
SRIMANTA SEAL Vs. BINDUBASINI DASI
|
June 22, 1922 |
|
SRIMATI HARI BHABINI DEBI Vs. NARENDRA NATHROY PLEADER
|
February 27, 1922 |
|
SRIMATI JOHARA BANOO Vs. GANGA CHANDRA CHOWDHURY
|
February 24, 1922 |
|
SRIMATI KRISHNA PRAMADA DASI, WIDOW OF LATE SURESH CHANDRA GHOSE Vs. RASH BEHARI DAS
|
March 14, 1922 |
|
SRIMATI NAGENDRABALA DASSI Vs. DINANATH MAHISH
|
March 27, 1922 |
|
SRIMOTI SARAT KAMINI DASI AND ON HER DEATH HER HEIRS AND LEGAL REPRESENTATIVES HER SONS JAMINI MOHAN SARKAR Vs. CHAITANYA CHANDRAPROHORAJ ALIAS CHAITANYA CHARAN (CHANDRA IN VOKALATNAMA) MOHAPATRA
|
February 9, 1922 |
|
SUBALA DAS WIFE OF GOUR MOHAN BHAT Vs. INDRA KUMAR HAZRA-NATABAR HAZRA, SON OF LATE SRIMANTA LAL HAZRA,
|
January 23, 1922 |
|
SUBBARAYA MUDALIAR Vs. KANDASWAMY MUDALY
|
March 15, 1922 |
|
SUBRAHMANIA CHETTY Vs. BRITISH INDIAN STEAM NAVIGATION COMPANY LTD, BY THEIR MANAGING AGENT, MACKINNON MACKENZIE
|
December 22, 1922 |
|
SUBRAMANIYAN PATTAR Vs. KIZHAKKAKARA UTHANANTHIL RAMAN PUDUVAL
|
July 21, 1922 |
|
SUBRAMINIA MUDALI Vs. MEENAKSHI AMMAL
|
April 20, 1922 |
|
SUBRAMONIAN Vs. LUTCHMAN
|
December 20, 1922 |
|
SUDALAIMUTHU KUDUMBAN Vs. ANDI REDDIAR
|
February 23, 1922 |
|
SUDALI MUTHU PILLAI Vs. VSUDALI MUTHU PILLAI
|
October 5, 1922 |
|
SUED MAHAMMAD HOSSAIN CHAUDHARY Vs. RABIA KHATUN ALIAS PORI BANU BIBI
|
March 22, 1922 |
|
SUKHADAMOYO DASI, WIDOW OF JOHURILAL ROY Vs. ATUL CHANDRA ROY
|
March 27, 1922 |
|
SUN LIFE ASSURANCE COMPANY OF CANADA Vs. CORPORATION OF MADRAS
|
January 11, 1922 |
|
SUNDAR BAI Vs. DWARKADAS PARPIA
|
February 1, 1922 |
|
SUNDAR LAL Vs. SHIB NARAIN
|
March 30, 1922 |
|
SUNDAR LAL Vs. EMPEROR
|
April 5, 1922 |
|
SUNDARAM AIYAR Vs. THIYAGARAJA PILLAI
|
January 5, 1922 |
|
SUNDARESAN CHETTIAR Vs. VISWANADA PANDARA SANNADHI
|
March 14, 1922 |
|
SUNDARESAN CHETTY ALIAS SUNDARAM CHETTIAR Vs. VISVANATHA PANDARASANNADHI AVERGAL
|
March 14, 1922 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. TROILOKHYA NATH CHATTERJEE
|
June 7, 1922 |
|
SUPERINTENDENT OF STAMPS Vs. CHIMANLAL LALBHAI
|
September 26, 1922 |
|
SURADHANI DUTTA Vs. SITOO SHEIKH
|
May 17, 1922 |
|
SURAJ MAL Vs. NATHWA; AMIN KUNWAR
|
November 28, 1922 |
|
SURAJ PRASAD Vs. MAKHAN LAL AND ANRAND MUSAMMAT KAMLA DEVI
|
February 9, 1922 |
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SURAT SINGH Vs. UMRAO SINGH
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May 8, 1922 |
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SURBESHWAR NATH Vs. EMPEROR
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June 22, 1922 |
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SURENDRA NATH CHATTERJEE Vs. SIVADAS MOOKERJEE
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May 10, 1922 |
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SURWAN PRASAD TIWARI Vs. BASDEO NARAIN SINGH
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November 20, 1922 |
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SUSHIL CHANDRA DAS AND COMPANY Vs. SUKHAMAL, BANSIDHAR
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March 9, 1922 |
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SWAMINATHA MUDALIAR Vs. KUMARASWAMI CHETTIAR
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December 12, 1922 |
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SWARNA KUMAR GHOSH Vs. PRAHLAD CHANDRA SARKHEL
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March 2, 1922 |
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SYAM LALL NASUA Vs. BRINDABAN CHANDRA
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July 24, 1922 |
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SYAMA CHARAN DAS; SATYA PROSAD CHOUDHURY Vs. SATYA PROSAD CHOUDHURY; SYAMA CHARAN DAS
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June 20, 1922 |
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SYED ABDUL RAUF Vs. RAJU MUHAMMAD SHAH
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July 6, 1922 |
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SYED FAZAL HAQ Vs. AZIZ HASAN
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November 16, 1922 |
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SYED MOHAMMAD HAMEED Vs. SYED MANZUR HUSAIN
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April 21, 1922 |
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SYED NAYAJAN ALI Vs. MIDNAPORE ZAMINDARY COMPANY LIMITED
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February 1, 1922 |
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SYED SADAQ REZA, CHAIRMAN, MURSHIDABAD MUNICIPALITY Vs. KHOSHMOHINI DASI
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May 23, 1922 |
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SYED SADEK REZA Vs. SACHINDRA NATH ROY
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November 21, 1922 |
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SYED SHAMSHUL HASAN Vs. SYED HASAN
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December 5, 1922 |
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T B RAMCHANDRA RAO Vs. ANSRAMCHANDRA RAO
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January 31, 1922 |
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T GOPALA MANNADIAR, ZEMINDAR OF PARANIPALAYAM Vs. PALANI GOUNDAN
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February 2, 1922 |
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T K UMMER Vs. HMKVSANKARA VARIAR
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March 31, 1922 |
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T KATHISSABAI Vs. REVENUE DIVISIONAL OFFICER
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March 15, 1922 |
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T M SUNDARA AIYAR Vs. TMANANTHAPADBHANABA AIYAR
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April 27, 1922 |
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T P SRINIVASA CHARIAR Vs. CNEVALAPPA MUDALIAR
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April 6, 1922 |
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T RAMASAMY AIYAR Vs. TSUBRAMANIA AIYAR
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April 20, 1922 |
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T S N MUHAMMAD ROWTHER Vs. MMABDUL REHMAN ROWTHER
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November 1, 1922 |
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T T P KUNHIKUTTIALI Vs. TPKUNHAMMAD
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November 14, 1922 |
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TADEPALLI NAGAHHUSHANAM (DEAD) Vs. SIRAM RAMACHANDRA RAO
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January 24, 1922 |
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TADEPALLI SUBBA RAO GARU Vs. SRI BALUSU BUCHI SARVARAYUDU
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September 14, 1922 |
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TADI BULLI TAMMIREDDI Vs. TADI BULLI GANGIREDDI
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January 20, 1922 |
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TALUKDARI SETTLEMENT OFFICER Vs. AKUJI ABHRAM MUSE
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February 20, 1922 |
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TAN SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MULLA
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February 6, 1922 |
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TARAKESHWAR PAL CHOWDHURY Vs. SIRISH CHANDRA GHOSH MANDAL
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August 14, 1922 |
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TATA INDUSTRIAL BANK LTD Vs. ABDUL HUSEIN HAKIMJI
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June 12, 1922 |
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TEJENDRA CHANDRA DHAR, EXECUTOR TO THE ESTATE OF LATE RAM DHAN DHAR Vs. DURGADAS DUTT
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January 6, 1922 |
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THAKURAIN ANAR KUAR Vs. POHAP SINGH
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March 20, 1922 |
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THAKURAIN HARNATH KUAR Vs. THAKUR INDAR BAHADUR SINGH
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November 28, 1922 |
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THAKURJI MAHARAJ Vs. ANANT BHARTHI
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October 30, 1922 |
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THATTAN KUNHI KUTTI Vs. THATTAN RAMAN AND SIXTEEN ORS
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November 30, 1922 |
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THAVASIMUTHU NADAR; IN RE: SIR M C T MUTHIA CHETTY Vs. BALAGURUSWAMI NADAR
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April 4, 1922 |
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THONA SINA NAINA MUHAMMAD ROWTHER Vs. MONA MOONA ABDUL RAHMAN ROWTHER
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November 1, 1922 |
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THURUTHEELAKATH THOTTINAKKARA PUTHIA-PURAYIL KUNHI KUTTIALI, KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD AND MAIN TARWAD Vs. THARAYIL PEETIKAYIL KUNHAMMAD
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November 15, 1922 |
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THURUTHEELAKATH THOTTINAKKARA PUTHIAPURAYIL KUNHI KUTTIALI, KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD AND MAIN TARWAD Vs. THARAYIL PEETIKAYIL KUNHAMMAD
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November 14, 1922 |
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THYLAYEE AMMAL Vs. SRIRANGAROYA GOUNDAN
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May 5, 1922 |
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TINKORI PATHAK Vs. RAM GOPAL PATHAK
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June 23, 1922 |
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TIRBENI SAHU Vs. LACHMI PANDE
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July 19, 1922 |
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TIRTHDAS GHANSHAMDAS BAJAJ Vs. SADHUSINGH UDHASINGH
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November 13, 1922 |
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TIRUNEELAKANTAM SERVAI; MUTHANAN SERVAI ALIASTHIRUNEELAKANTAM SERVAI Vs. BRAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVARGAL, RAJA OF RAMNAD
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January 6, 1922 |
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TRIBHOVANDAS VARJIVANDAS Vs. BALMUKUNDAS KISHOREDAS
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February 9, 1922 |
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TRIBHUVAN UTTAMRAM Vs. BAI KUSHAL
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September 26, 1922 |
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TRICAMJI DAMJI AND CO Vs. VIRJI KANJI
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June 19, 1922 |
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TRIPURANA SEETHAPATI RAO DORA Vs. ROKKAM VENCANNA DORA
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January 5, 1922 |
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TUKA MEAH Vs. NABIN CHANDRA MAZUMDAR
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January 6, 1922 |
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TUKARAM BHAU DHAS Vs. GANPAT
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April 10, 1922 |
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TULSI RAM Vs. BADRI SINGH
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November 14, 1922 |
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U M CHOWDHURY AND CO Vs. JIBAN KRISHNA GHOSE AND SON
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January 6, 1922 |
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UDAI BHAN SINGH Vs. GAJENDRA SINGH
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June 15, 1922 |
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UDAI RAJ SINGH Vs. EMPEROR
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May 19, 1922 |
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UDIT NARAIN SINGH Vs. RANDHIR SINGH
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November 1, 1922 |
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UDOY KUMAR DASS SHEBAIT OF IDOLS OF LAKSHMI JANARDAN Vs. SRIMATI KATYANI DEBI
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February 27, 1922 |
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UMA CHARAN CHAKRABARTI Vs. NIBARAN CHANDRA CHAKRABARTI
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April 26, 1922 |
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UMA DUTT MISIR Vs. EMPEROR
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May 3, 1922 |
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UMARANNESSA NNESSA BIBI Vs. JAMIRANNESSA BIBI
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May 23, 1922 |
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UTHUMAN AMMAL Vs. NAINA MAHAMAD ROWTHER
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December 5, 1922 |
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V PARTHASARATHI AIYANGAR Vs. DORAISAMI NAICKER
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November 15, 1922 |
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V PARTHASARATHY AIYANGAR Vs. DORAISWAMI NAICKER
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November 15, 1922 |
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V RANGANATHA RAO Vs. RAMA PANDITHAR
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April 24, 1922 |
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V S GOVINDACHARIAR Vs. NATTU KESAVA MUDALIAR
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September 4, 1922 |
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V S NATESA CHETTIAR Vs. VERMANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT, SAMIA PILLAI
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November 21, 1922 |
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V S V SUBBARAYA MUDALI Vs. THANGAVELU MUDALI
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September 19, 1922 |
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VALI MAHOMED HAMAD Vs. GIPRAILWAY
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January 11, 1922 |
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VALLABHDAS NARAYANJI AND AMRITLAL AMERCHAND Vs. SPECIAL LAND ACQUISITION OFFICER FOR RAILWAYS
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June 30, 1922 |
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VARANKKOT ILLATH SUBRAMANIYAM NAMBUDRI, KARNAVAN AND MANAGER OF THE ILLOM Vs. VKVYKUNDA KAMMATHI
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March 16, 1922 |
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VARISAI ROWTHER Vs. KING-EMPEROR
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December 22, 1922 |
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VASU KRISHNA YEKAVDA Vs. MADHAVRAO MORESHWAR BHADANEKAR
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August 30, 1922 |
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VAZHAYIL PARKUM THATTAN KUNHI KUTTY Vs. VAZHYIL PARKUM THATTAN RAMAN
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November 30, 1922 |
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VAZHAYILPARKUM THATTAN KUNHI KUTTY Vs. VAZHYILPARKAM THATTAN RAMAN
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November 30, 1922 |
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VEERAPPAN SERVAI Vs. MENNAPPAN
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September 14, 1922 |
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VELAYUDA MUDALIAR Vs. SUNDARASAM PILLAI
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February 22, 1922 |
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VENCATACHELLA PILLAI Vs. ARUNTHAVATHATCHI
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October 6, 1922 |
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VENKATARAMA AIYAR Vs. AIYASAMI AIYAR
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July 19, 1922 |
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VENKATRAMA AIYAR Vs. SUNDARAM PILLAI
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November 15, 1922 |
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VENKATRAO RAJERAO MUDVEDKAR Vs. EMPEROR
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February 14, 1922 |
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VINAYAK SHIVRAO ARAS Vs. ATMARAM RAYAJI NETRAVALI
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September 15, 1922 |
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VINAYAK SHIVRAO ARAS, MANAGER OF THE TEMPLE OF SHRI NARAYAN DEV Vs. ATMARAM RAYAJI NETRAVALI
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September 12, 1922 |
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VIRAPPA CHETTIAR Vs. KATHAYEE AMMAL
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May 5, 1922 |
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VISHNU MORESHWAR DABHOLKAR Vs. GANGADHAR GANESH DABHOLKAR
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January 10, 1922 |
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VISVANATHAN CHETTY Vs. SETHIRAJULU CHETTY
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August 30, 1922 |
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VITHAL DHONDJI DEVLI; GANU VITHAL PINGULKAR Vs. SURYAJI RAMCHANDRA NAIK; SURYAJI RAMCHANDRA NAIK
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June 13, 1922 |
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VITHALDAS GULABDAS SETH Vs. HYDERABAD SPINNING AND WEAVING CO LTD
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January 26, 1922 |
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VITHALRAO SHESHGIRIRAO MOKTESAR Vs. VITHALRAO SONDEKAR
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November 19, 1922 |
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W A VARADACHARIAR Vs. RAJA RAMAKRISHNAMBA GARU
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December 21, 1922 |
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WILLIAM FITZROY HOWARD Vs. DORIS MAY HOWARD; THOMAS DENNET
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June 6, 1922 |
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YADAVALLI TRIPURAMBA (DEAD) Vs. YADAVALLI VENKATARATNAM (DEAD)
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December 20, 1922 |
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YEKNATH NARAYAN KULKARNI Vs. LAXMIBAI KESHO GOPAL
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April 3, 1922 |
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YERUKOLA ALIAS PENTA JOGULU (DEAD) Vs. YERUKOLA ALIAS PENTA TATAYYA ALIAS PURUSHOTTAM
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January 12, 1922 |
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ZADAVALLI TRIPURAMBA (DEAD) Vs. ZADAVALLI VENKATARATNAM (DEAD)
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December 20, 1922 |
LOGIN