|
A B MAHAMMAD Vs. EMPEROR
|
October 28, 1921 |
|
A D PICKFORD Vs. RAI BAHADUR JANOKI NATH ROY
|
August 9, 1921 |
|
A MAHADEVA AIYAR Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED, THROUGH ITS AGENT AND MANAGER AT TRICHINOPOLY
|
September 6, 1921 |
|
A MAHADEVA AYYAR Vs. SOUTH INDIAN RAILWAY COTHROUGH ITS AGENT AND MANAGER
|
September 17, 1921 |
|
A T K P L M MUTHIAH CHETTI Vs. PALANIAPPA CHETTY
|
September 1, 1921 |
|
A V BALAKRISHNA MENON, OFFICIAL RECEIVER Vs. THIRUNILAI GRAMA VEERARAGHAVAN PATTER S CHILDREN RANGAN PATTAR (FAMILY MANAGER)
|
May 11, 1921 |
|
A VEDA MURTHI MUDALIAR Vs. JWALAPURAM RAGAVACHARLU
|
December 14, 1921 |
|
ABAJI RAGHO MHALAS Vs. MUNICIPALITY OF JALGAON
|
June 27, 1921 |
|
ABDUL AZIZ Vs. BOHRA TARA CHAND
|
January 25, 1921 |
|
ABDUL AZIZ Vs. MUNNA LAL
|
April 7, 1921 |
|
ABDUL GANI Vs. NABENDRA KISHORE ROY
|
December 19, 1921 |
|
ABDUL HAKIM KHAN Vs. RAM GOPAL
|
December 9, 1921 |
|
ABDUL HOSSAIN Vs. AFSARUDDIN
|
July 19, 1921 |
|
ABDUL HUSSEIN ADAMJI MASALAVALLA Vs. MAHOMEDALLY ADAMJI MASALAVALLA
|
November 7, 1921 |
|
ABDUL HUSSEIN ESSUFFALLI Vs. DJMISTRI AND CO
|
September 24, 1921 |
|
ABDUL JALIL KHAN Vs. OBED-ULLAH KHAN
|
January 15, 1921 |
|
ABDUL KADER SARKAR Vs. SHAIKH LAL MAHOMED
|
July 26, 1921 |
|
ABDUL LATIF YUSUFF Vs. ABU MOHAMMED KASSIM
|
March 10, 1921 |
|
ABDUL RAHIM MIR Vs. EMPEROR
|
February 18, 1921 |
|
ABDUL RAHMAN Vs. BASHIR-UN-NISSA BIBI
|
December 6, 1921 |
|
ABDUL RAHMAN ISMAIL Vs. EMPEROR
|
September 12, 1921 |
|
ABDUL RAJAK ALLISHA MULANI Vs. VAMAN GANESH PADLIKAR
|
March 3, 1921 |
|
ABDUL RAKIB KHAN Vs. JALAL AHMED
|
December 5, 1921 |
|
ABDUL RASHID Vs. EMPEROR
|
June 22, 1921 |
|
ABDUL SALIM Vs. EMPEROR
|
November 14, 1921 |
|
ABDUL SAMAD MONDAL Vs. BASIRUDDIN CHAUDHURY
|
December 12, 1921 |
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ABDUL SHAKUR AND HAFIZ CHHEDDA SHAH Vs. MUHAMMAD YUSUF
|
February 3, 1921 |
|
ABDUL WAHID Vs. MAIRAJ FATIMA
|
May 20, 1921 |
|
ABDULLA AVJAL MOMIN Vs. ISMAIL MUGAL FODA
|
July 25, 1921 |
|
ABDUS SHAKUR Vs. MOHAMMAD YUSUF
|
February 3, 1921 |
|
ACHAMMAL Vs. NARAYANASWAMI NAICKEN (DEAD)
|
May 11, 1921 |
|
ADAIKKAN Vs. MALLAKARUPPAN
|
November 4, 1921 |
|
ADHOR CHANDRA DASS Vs. RAMESWAR MANNA
|
December 8, 1921 |
|
ADIT NARAYAN SINGH Vs. MAHABIR PRASAD TIWARI
|
January 18, 1921 |
|
ADVOCATE GENERAL OF BOMBAY Vs. YUSUFALLI EBRAHIM
|
March 19, 1921 |
|
ADVOCATE-GENERAL OF BOMBAY Vs. YUSUF ALLI EBRAHIM
|
March 19, 1921 |
|
AGENT, B N W RAILWAY COMPANY Vs. JAGANNATH AGARWALLA
|
August 1, 1921 |
|
AGHA SULTAN KHAN Vs. MOHABBAT KHAN
|
February 21, 1921 |
|
AHINDRA NATH CHATTERJEE Vs. LTCOLEKTWISS
|
April 19, 1921 |
|
AINUDDI CHOWKIDAR Vs. EMPEROR
|
September 21, 1921 |
|
AJIT SHAIKH Vs. JAMATULLA TARAFDAR
|
May 20, 1921 |
|
AJODHIA PRASAD Vs. MUSAMMAT MAJIDAN
|
December 21, 1921 |
|
AJODHYA KOERI Vs. RAM SUNDER TEWARI
|
February 25, 1921 |
|
AKSHOY RUMAR SAHA Vs. BROJENDRA CHANDRA DUTTA AND ANRORS
|
June 1, 1921 |
|
AL AR RM ARUNACHALARA CHETTIAR Vs. BRAJAESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL
|
November 3, 1921 |
|
ALAGIRISWAMI MUDALI Vs. AKKULU NAIDU
|
August 17, 1921 |
|
ALAY MOHAMMAD Vs. EMPEROR
|
June 23, 1921 |
|
ALCOCK ASHDOWN COMPANY LTD Vs. CHIEF REVENUE AUTHORITY
|
March 2, 1921 |
|
ALI MAHAMMAD KHAN Vs. SHEIKH MAHARAJ BEPARI
|
June 20, 1921 |
|
ALOM SHEIKH GAZI Vs. HARINATH MITRA
|
April 19, 1921 |
|
ALWAR AMMAL Vs. NARAYANA NAICK
|
March 23, 1921 |
|
AMANAT Vs. EMPEROR THROUGH SHAKUR
|
December 22, 1921 |
|
AMAR CHAND CHAMARIA Vs. BANWARI LALL RAKSHIT
|
November 24, 1921 |
|
AMAR NATH; GOKULCHAND Vs. HUKAM CHAND NATHU MAL
|
January 24, 1921 |
|
AMARENDRA KRISHNA DUTT Vs. MONIMUNJARY DEBL
|
March 2, 1921 |
|
AMARNATH BHATTACHARJEE Vs. HONBLE RAJA HRISHIKESH LAHA
|
August 10, 1921 |
|
AMBICA CHARAN SEN Vs. GIRISH CHANDRA SEN
|
March 16, 1921 |
|
AMIRUDDIN MOHAMMED Vs. SURJA NARAIN DAS
|
December 12, 1921 |
|
ANAKKARAN PUTHIAVALAPPI MUSSAN HAJI Vs. THIYAN THAVARA KORAN
|
April 28, 1921 |
|
ANANDI PRASAD DUBE Vs. KRISHNA CHANDRA MUKERJI; THAKUR RAM KUMAR SINGH
|
June 17, 1921 |
|
ANANDRAO PURSHOTTAM HATKAR Vs. BHIKAJI SADASHIV VAISHAMPAYAN
|
July 5, 1921 |
|
ANNADA MOHAN ROY CHOUDHURY Vs. NILPAMARU LOAN OFFICE, LIMITED
|
August 19, 1921 |
|
ANNADA PRASAD ALIAS ANNODA CHANDRA ALIAS BHOLA GHOSH Vs. UPENDRA NATH DEY SIRCAR AND MAHARAJ ADHIRAJ SIR BEJOY CHAND MAHATAP BAHADUR
|
August 5, 1921 |
|
ANNAMALAI CHETTY Vs. MUTHIAH CHETTY
|
December 1, 1921 |
|
ANRUDH KUMAR Vs. EMPEROR
|
December 21, 1921 |
|
ANTHAYA HEGADE Vs. MANJAIYA SHETTY
|
August 10, 1921 |
|
ANWAR Vs. EMPEROR
|
December 22, 1921 |
|
APPA DHOND SAVANT Vs. BABAJI KRISHNAJI GHOGLE
|
June 6, 1921 |
|
APPANNA PORICHA Vs. NARASINGA PORICHA
|
September 13, 1921 |
|
APPIA K R RUKMANI AMMAL; APPIA RAMACHARI Vs. KUTTUVAVA NARASIMMA IYER
|
January 6, 1921 |
|
ARDESHAR JIVANJI MISTRI Vs. EMPEROR
|
November 10, 1921 |
|
ARJAN BISWAS Vs. ABDUL BISWAS
|
June 27, 1921 |
|
ARJOON VISHNU Vs. HORMUSJEE SHAPURJEE SEERVAI
|
April 5, 1921 |
|
ARMAN PEADA Vs. MANIK SARKAR
|
March 15, 1921 |
|
ARTHUR MALCOLM LLOYD Vs. KATHLEEN LLOYD
|
May 10, 1921 |
|
ARULANANDA MUTHU Vs. PONNUSWAMI ALIAS THAMBAYA SWAMI MANIYAGAR
|
November 25, 1921 |
|
ARUMILLI PERRAZU Vs. ARUMILLI SUBBARAYADU
|
May 5, 1921 |
|
ARUMUGAM PILLAI (MINOR) BY MOTHER AND GUARDIAN GOMATHI AMMAL Vs. NPRMVRMALAGAPPA CHETTIAR
|
February 10, 1921 |
|
ARUNACHALAM CHETTIAR Vs. BRAJA RAJESWARA SETUPATI ALIAS MUTHURAMALINGA SETUPATI AVERGAL
|
November 3, 1921 |
|
ARUNACHALAM CHETTY Vs. PERIASAMI SERVAI
|
May 2, 1921 |
|
ASHARFI LAL Vs. MUNICIPAL BOARD OF AGRA; SURAJ BHAN
|
November 18, 1921 |
|
ASHARFI LAL Vs. MUSAMMAT NANNHI
|
July 12, 1921 |
|
ASHOTOSH DUTT Vs. EMPEROR
|
June 29, 1921 |
|
ASHUTOSH DAS Vs. EMPEROR
|
April 8, 1921 |
|
ASHUTOSH GANGOLI Vs. BRIJ NARAIN LAL
|
April 9, 1921 |
|
ASUTOSH CHANDRA MITRA Vs. HARIPADA GANGULI
|
April 21, 1921 |
|
ASWINI KUMAR CHATTERJEE Vs. EMPEROR, ON THE COMPLAINT OF SANTOSH KUMAR DUTT
|
February 8, 1921 |
|
ATMARAM BABAJI CHAWGALE Vs. NARAYAN ARJUN DERE
|
June 22, 1921 |
|
ATUL CHANDRA BASU Vs. ARIP SHAIKH
|
December 5, 1921 |
|
ATUL CHANDRA SEAL Vs. SHEIKH KOBADALI
|
February 25, 1921 |
|
B B & C I RAILWAY Vs. DAYARAM BECHARDAS
|
March 2, 1921 |
|
B RAJA RAJESWARA SETHUPATHI AVERGAL ALIAS MUTHURAMALINGA SETHUPATHIAVERGAL, RAJAH OF RAMNAD Vs. KAMITH RAVUTHAN SINCE ATTAINED MAJORITY
|
September 9, 1921 |
|
B SAUDAGAR SINGH Vs. GANGA SINGH
|
May 17, 1921 |
|
B SITAL PRASAD Vs. CLEMENTS ROBSON AND CO
|
January 8, 1921 |
|
BABA RAMNATH KALIKAMLI WALA Vs. LACHHMAN DAS
|
December 16, 1921 |
|
BABAN HEMRAJ Vs. CITY MUNICIPALITY
|
June 15, 1921 |
|
BABAR SHAH ALIAS ALI BAHADUR SHAH Vs. MUHAMMAD RAFIQ
|
May 4, 1921 |
|
BABU GULZARI LAL Vs. SHEIKH MAQBOOL AHMAD
|
January 17, 1921 |
|
BABU KAMAL NATH Vs. BABU BITHAL DAS
|
November 18, 1921 |
|
BABU KISHORI LAL Vs. RAM SUNDER
|
June 27, 1921 |
|
BABU LAL Vs. MUHAMMAD GHAZANFAR-ULLAH
|
April 20, 1921 |
|
BABU LAL Vs. HUKAM SINGH
|
November 18, 1921 |
|
BABU PUJARI Vs. THUKRA GURIKARA ALIAS KANTHU LAKKANNA
|
March 8, 1921 |
|
BABU RADHA KISHUN Vs. MUSAMMAT ABBASI BEGAM
|
July 15, 1921 |
|
BABU RAM LALLAN SINGH MINOR THROUGH MUSAMMAT DULHIN DHUNRAJ KUNWARI Vs. HARAKH NARAIN RAI
|
November 9, 1921 |
|
BABU SARBJIT SINGH Vs. RAJ KUMAR RAI
|
June 14, 1921 |
|
BADAL RAM Vs. JHULAI
|
June 25, 1921 |
|
BADRI DAS Vs. SHAMBHU NATH
|
January 7, 1921 |
|
BADRI NARAIN Vs. BECHAI; CHEKHURI
|
May 23, 1921 |
|
BADRI SINGH Vs. EMPEROR THROUGH THE SUB-JUDGE
|
June 25, 1921 |
|
BAI ADHAR Vs. LALBHAI HIRACHAND
|
November 29, 1921 |
|
BAI KEVAL Vs. MADHU KALA
|
September 8, 1921 |
|
BAI MEHERBAI NANABHAI BANAJI Vs. RRDADINA
|
August 22, 1921 |
|
BAI SHIRINBAI Vs. RATANBAI
|
January 18, 1921 |
|
BAIJNATH DAS Vs. BISHAN DEVI
|
June 14, 1921 |
|
BAIJNATH PRASAD SINGH Vs. TEJ BALI SINGH
|
February 7, 1921 |
|
BAIJUNTHA NATH CHOWDHURY, KULADA PROSAD CHOWDHURY Vs. RAMANAND PATNAIK
|
January 13, 1921 |
|
BAIKUNTHA NATH GHATAK Vs. SHEIKH FAZIL
|
April 20, 1921 |
|
BAINADDI MANDAL Vs. KAILASH CHANDRA SARDAR
|
February 18, 1921 |
|
BAISNAB CHARAN TARAN Vs. RAI SUKHAMOY CHAUDHURI BAHADUR
|
July 14, 1921 |
|
BAJRANGA LAL KADIA Vs. EMPEROR
|
February 3, 1921 |
|
BAL NAICKEN Vs. ACHAMA NAICKEN
|
April 20, 1921 |
|
BALA KHANDAPA VAZIRDE Vs. SADASHIV HARI CHIVATE
|
July 27, 1921 |
|
BALAGURUMURTHY CHETTY Vs. RAMAKRISHNA CHETTY
|
April 12, 1921 |
|
BALAPATTABI CHETTY Vs. SUBBARAYA CHETTY
|
February 28, 1921 |
|
BALARAMA NAIDU Vs. SANGAN NAIDU
|
November 15, 1921 |
|
BALDEO PANDEY Vs. EMPEROR
|
August 6, 1921 |
|
BALDEO RAI Vs. MAHADEO RAI
|
March 10, 1921 |
|
BALDEO SAHAI Vs. RAHTU LAL
|
February 2, 1921 |
|
BALDEO SINGH Vs. RAM SAROOP
|
August 3, 1921 |
|
BALEY MAHAMMAD SAHI Vs. AIJANMAI
|
August 27, 1921 |
|
BALKU SIDU KUMBHAR Vs. VYANKATESH VAMAN DESHPANDE
|
April 8, 1921 |
|
BALUSWAMI AIYAR Vs. LAKSHMANA AIYAR
|
February 22, 1921 |
|
BAMA CHARAN CHAKRAVARTI Vs. KISHORE MOHAN ROY
|
August 10, 1921 |
|
BAMANDAS BIDYASAGAR BHATTACHARYA Vs. SADHU MAJHI
|
April 22, 1921 |
|
BANKEY LAL Vs. MEGHRAJ
|
July 27, 1921 |
|
BAPUJI RUSTAMJI KARAWALLA Vs. HAJI ESMAIL HAJI AHMED
|
July 2, 1921 |
|
BARANASHI KOER Vs. BHABADEB CHATTERJEE
|
July 29, 1921 |
|
BARODA PROSAD DEY, CHAIRMAN, SERAMPORE MUNICIPALITY Vs. SECRETARY OF STATE FOR INIDA IN COUNCIL
|
April 12, 1921 |
|
BARTHOL DUMING RODRICKS Vs. PAPA DADA
|
June 10, 1921 |
|
BASANTA KUMAR ADAK Vs. RADHA RANI DASI
|
March 3, 1921 |
|
BASAPPA DODFAKIRAPA HEBBALLIYAVAR Vs. FAKIRAPPA SHENKRAPPA HEBBALLIYAVAR
|
July 5, 1921 |
|
BASARAT SARKAR Vs. HIRU PRAMANIK
|
November 29, 1921 |
|
BASDEO SAHAI Vs. MUSAMMAT SARASWATI
|
July 7, 1921 |
|
BASIRUDDIN SARKAR Vs. JOGENDRA MOHAN DAS
|
March 21, 1921 |
|
BASWANTAPPA IRAPPA DESAI Vs. BHIMAPPA YELLAPPA KOPPAD
|
June 15, 1921 |
|
BATA KRISTO PRAMANIK Vs. AKROY
|
August 2, 1921 |
|
BAUL CHANDRA ADDYA Vs. SHEIKH ABDUL MATLEB
|
December 20, 1921 |
|
BAWA MAGNIRAM SITARAM Vs. KASTURBHAI MANIBHAI
|
December 6, 1921 |
|
BAWAN DAS Vs. OMCHIENE
|
December 6, 1921 |
|
BECHAI Vs. BADRI NARAIN AND ANRAND; CHEKHURI
|
May 23, 1921 |
|
BEHARI LAL SAHU AND AFTER HIS DEATH BALDEO PRASAD Vs. SHAIKH MUHAMMAD HUSAIN AND AFTER HIS DEATH MUSAMMAT HANIFA BIBI
|
February 21, 1921 |
|
BEJOY KUMAR ADDY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 1, 1921 |
|
BENARSI Vs. SYED ALTAF HUSAIN
|
March 12, 1921 |
|
BENI MADHAB ROY Vs. KRISHNA KAMINI GUPTA
|
July 28, 1921 |
|
BENI MADHO Vs. SANWAR DAT
|
December 2, 1921 |
|
BENODE BEHARI BAGCHI Vs. CWTHOOK
|
May 10, 1921 |
|
BEPIN KRISHNA RAY Vs. JOGESHWAR RAY
|
June 14, 1921 |
|
BEZWADA SUNDERARAMA REDDI Vs. ENUGA RAGHAVA REDDI
|
December 1, 1921 |
|
BHABUTI Vs. EMPEROR
|
April 29, 1921 |
|
BHADOOL PANDEY Vs. MANNI PANDEY
|
July 2, 1921 |
|
BHAGWAN DAS Vs. BADRI PRASAD
|
July 15, 1921 |
|
BHAGWAN DAS AND COMPANY Vs. CHUTTAN LAL
|
January 21, 1921 |
|
BHAGWAN DASS Vs. GURDAYAL
|
June 28, 1921 |
|
BHAGWANT KISHORE Vs. SANWAL DAS
|
May 13, 1921 |
|
BHAGWATI PERSHAD Vs. BABU LAL
|
April 19, 1921 |
|
BHAIDAS SHIVDAS Vs. BAI GULAB
|
February 11, 1921 |
|
BHAIDAS SHIVDAS Vs. BAI GULAB
|
February 14, 1921 |
|
BHAILAL CHATURBHAI PATEL Vs. KALYANRAI VARAJRAI DESAI
|
January 23, 1921 |
|
BHAIRON GHULAM; CHANDRABHAN SINGH Vs. RAM AUTAR SINGH; CHAUDHRI LEKHRAJ SINGH
|
May 14, 1921 |
|
BHARAT RAMANUJA DAS MOHANT Vs. SARAT KAMINI DASI
|
April 14, 1921 |
|
BHARMAPPA BHARMAGAUDA Vs. UJJANGAUDA BHARMAGAUDA
|
September 27, 1921 |
|
BHAU ADGAUDA PATIL Vs. NARASAGOUSA TATYA PATIL
|
August 23, 1921 |
|
BHAUNI Vs. RAM DAYAL
|
July 9, 1921 |
|
BHIMRAO NAGOJIRAO PATANKAR Vs. SAKHARAM SABAJI KANTAK
|
August 23, 1921 |
|
BHIRUG RAI Vs. HAZARI RAI
|
November 30, 1921 |
|
BHOLA Vs. EMPEROR
|
December 2, 1921 |
|
BHOLANATH DE Vs. GOLABDI SARDAR
|
March 16, 1921 |
|
BHUBAN CHANDRA HAZRA Vs. NIBARAN CHANDRA SANTRA
|
May 26, 1921 |
|
BHUBAN MOHAN SARDAR Vs. DHANGOPAL GHOSE
|
August 19, 1921 |
|
BHUBANESWAR BHATTACHARJEE Vs. DWARAKESWAR BHATTACHARJEE
|
July 12, 1921 |
|
BHUDEB MOOKERJEE Vs. KALACHAND MALLIK
|
August 23, 1921 |
|
BHUDEO Vs. MUSAMMAT BAIKUNTHI
|
March 1, 1921 |
|
BHUP KUNWAR Vs. BALBIR SAHAI
|
November 17, 1921 |
|
BHUP SINGH Vs. JHAMMAN SINGH
|
July 28, 1921 |
|
BHUPAL Vs. KUNDAN LAL
|
January 11, 1921 |
|
BHUPAL KURMI Vs. PEAREY LAL
|
January 24, 1921 |
|
BHUPAL TAVANAPPA KASTURI Vs. TAVANAPPA GANGARAM KASTURI
|
September 16, 1921 |
|
BHUVANAPALLI SUBBAYYA Vs. RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA VARU, RAJAH OF VENKATAGIRI
|
January 4, 1921 |
|
BIBI JINJIRA KHATUN Vs. MAHOMED FAKIRULLA MEA
|
June 21, 1921 |
|
BIKRAM KUMAR BOSE Vs. MOHIT KRISHNA KUNDU
|
May 5, 1921 |
|
BINDA PERSHAD Vs. RAMCHANDER
|
February 1, 1921 |
|
BINDA PRASAD Vs. RAM CHANDAR
|
February 1, 1921 |
|
BINDESHRI PERSHAD Vs. BAFZAL KHAN
|
May 18, 1921 |
|
BINDRABAN Vs. EMPEROR
|
May 20, 1921 |
|
BIPIN BEHARI BOSE Vs. MRKSBONNERJEE; LATE KUMUDINI DASI
|
November 25, 1921 |
|
BIPIN BEHARI CHATTAPADHYA Vs. JOGENDRANATH BANDOPADHYA
|
December 5, 1921 |
|
BIPRADAS PAL CHOWDHURY Vs. KAMINI KUMAR LAHIRI
|
June 14, 1921 |
|
BIRBHADRA PRASAD Vs. SHAM DEI
|
February 9, 1921 |
|
BIRENDRA KUMAR BISWAS Vs. HEMLATA BISWAS
|
April 26, 1921 |
|
BIRENDRA NATH MITRA Vs. UMA CHARAN BANERJEE
|
March 22, 1921 |
|
BIRJU MARWARI Vs. EMPEROR
|
November 4, 1921 |
|
BISESWAR ROY CHOWDHURY AND ON HIS DEATH, HIS LEGAL REPRESENTATIVERAJESWAR ROY CHOWDHURY, AS EXECUTOR TO HIS ESTATE Vs. BROJO KANTA ROY CHOWDHURY
|
January 5, 1921 |
|
BISHENNATH Vs. PEAREY JU
|
May 2, 1921 |
|
BISHESHAR SINGH Vs. HANUMAN SINGH
|
June 14, 1921 |
|
BISHESHWAR DAYAL Vs. EMPEROR
|
May 13, 1921 |
|
BISHNUPADA DEY Vs. CHAIRMAN OF THE MANIKTOLLA MUNICIPALITY
|
February 21, 1921 |
|
BISMILLAH BEGAM Vs. NUR MUHAMMAD
|
July 8, 1921 |
|
BISSAY Vs. EMPEROR
|
September 24, 1921 |
|
BISWAMBHAR ROY BASIA Vs. AMINUDDI TALUKDAR
|
January 31, 1921 |
|
BISWANATH DAS GHOSE Vs. SHORASHIBALA DAST
|
February 4, 1921 |
|
BISWANATH PRASHAD Vs. CHANDRA NARAYAN CHOWDHURI
|
March 1, 1921 |
|
BITHAL DAS Vs. KAMAL NATH
|
November 18, 1921 |
|
BITHALDAS CHANDAK Vs. LALBEHARI DUTT AND SONS
|
June 24, 1921 |
|
BOLISETTI MAMAYYA Vs. BURAGADDA VENKATESWARALU AND ANRAND KOLLA KOTAYYA KUMMURI RAMAYYA RICE MILL COMPANY
|
January 26, 1921 |
|
BOLISETTI MAMAYYA Vs. KOLLA KOTTAYYA, KOMMURRI RAMAYYA RICE MILL COMPANY
|
January 26, 1921 |
|
BOMKESH SETH Vs. BHUTNATH PAL
|
July 22, 1921 |
|
BRINDABAN CHANDRA CHAKRAVARTTI Vs. JNANENDRA NATH ALIAS KULES CHANDRA CHAKRAVARTTI
|
August 5, 1921 |
|
BROJENDRA KUMAR ROY CHOUDHURI Vs. ASUTOSH ROY
|
June 3, 1921 |
|
BUCKMASTER, DUNEDIN, SHAW, JOHAN EDGE, AMEER ALI, JJ Vs. MIDNAPORE ZAMINDARI COMPANY LIMITED
|
March 16, 1921 |
|
BUDDHOO LAL Vs. MEWA RAM
|
January 26, 1921 |
|
C KUPPUSWAMI MUDALIAR Vs. YSUBRAMANIYAM CHETTIAR
|
August 11, 1921 |
|
C SAMINATHA CHETTY Vs. ANGAMMAL
|
October 19, 1921 |
|
CALCUTTA TURF CLUB Vs. SECRETARY OF STATE FOR INDIA
|
January 17, 1921 |
|
CENTRAL INDIA SPINNING AND WEAVING CO Vs. GIPRAILWAY
|
December 1, 1921 |
|
CHAHAL Vs. DWARKA
|
July 1, 1921 |
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CHAIRMAN OF THE MUNICIPAL COMMISSIONER OF DACCA Vs. KRISHNA DAS NAG
|
March 9, 1921 |
|
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF JALPAIGURI MUNICIPALITY Vs. JALPAIGURI TEA COMPANY LIMITED AND THE NORTHERN BENGAL TEA COMPANY LIMITED
|
June 21, 1921 |
|
CHAJJU Vs. EMPEROR
|
July 15, 1921 |
|
CHAND BEHARI LAL Vs. NANNUA
|
April 11, 1921 |
|
CHANDAN Vs. EMPEROR
|
February 9, 1921 |
|
CHANDANMAL KESARMAL Vs. VISHVANATH BALVANT SOHONI, SECRETARY OF THE IMARAT COMPANY LIMITED
|
December 23, 1921 |
|
CHANDAR LAL SAH Vs. COLLECTOR OF BAREILLY
|
July 26, 1921 |
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CHANDBHAI MAHAMADBHAI Vs. HASANBHAI RAHIMTULA
|
July 5, 1921 |
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CHANDBHAI MAHAMADBHAI VOHRA Vs. HASANBHAI RAHIMTOOLA VOHRA
|
July 5, 1921 |
|
CHANDI CHARAN CHOWDHURY AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVES TRIPURA CHARAN CHOWDHURY Vs. NABIN CHANDRA DE
|
November 30, 1921 |
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CHANDMAL KESARMAL Vs. VISHVANATH BALVANT SOHONI
|
December 23, 1921 |
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CHANDRA KANTA DAS Vs. PARASULLAH MULLICK
|
May 9, 1921 |
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CHANDRA KUMAR CHAKRAVARTI Vs. PRASANNA KUMAR CHAKRAVARTI
|
February 10, 1921 |
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CHANDRA MOHAN DAS MANDAL Vs. EMPEROR
|
April 4, 1921 |
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CHANDRA MOHAN KARAR Vs. SRIMATI ROHINI DASI
|
May 6, 1921 |
|
CHANDRA NATH SARMA MOTAYED Vs. SHEIKH INAMDI
|
March 19, 1921 |
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CHANDSAHEB KASHIMSAHEB PIRZADE Vs. GANGABAI VISHNU
|
February 22, 1921 |
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CHANDU LAL SHAH Vs. COLLECTOR OF BAREILLY
|
July 26, 1921 |
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CHANDURU PUNNAYYAH Vs. RAGAM VIRANNA
|
December 5, 1921 |
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CHATURA KUNWAR Vs. SURJAN SINGH
|
December 15, 1921 |
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CHATURBHUJ CHANDANMULL Vs. BASDEO DAS DAGA
|
May 25, 1921 |
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CHAUDHRI SHEO BAKHSH Vs. CHAUDHRI MUKHTAR SINGH
|
January 31, 1921 |
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CHAUDHRY BRAHM SINGH Vs. BHANDU
|
January 14, 1921 |
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CHAUDHRY MUNNA SINGH Vs. KUAR DIGBIJAY SINGH
|
January 31, 1921 |
|
CHET RAM Vs. RAM SINGH
|
February 26, 1921 |
|
CHETTO KALWAR Vs. EMPEROR
|
September 8, 1921 |
|
CHHIDDU Vs. CAREW AND COMPANY LIMITED
|
April 2, 1921 |
|
CHIEF COMMISSIONER OF INCOME-TAX Vs. NORTH ANANTAPUR GOLD MINES LIMITED
|
March 2, 1921 |
|
CHIEF COMMISSIONER OF INCOME-TAX Vs. MARNRAMANATHAN CHETTIAR
|
April 19, 1921 |
|
CHIEF COMMISSIONER OF INCOME-TAX Vs. BHANJEE RAMJEE AND CO
|
April 19, 1921 |
|
CHIEF COMMISSIONER OF INCOME-TAX Vs. EASTERN EXTENSION AUSTRALASIAAND CHINA TELEGRAPH COMPANY LIMITED
|
February 14, 1921 |
|
CHIKKO BHAGWANT NADGIR Vs. SHIDNATH MARTAND
|
November 25, 1921 |
|
CHINNAPPA PILLAI Vs. KAILASAM PILLAI LATE A MINOR BUT NOW DECLARED A MAJOR
|
August 31, 1921 |
|
CHINNAPPA PILLAY Vs. KAILASAM PILLAY
|
August 31, 1921 |
|
CHIRANJI SINGH Vs. DHARAM SINGH
|
January 11, 1921 |
|
CHOUBE TANSUHK RAI Vs. SRI GOPAL
|
May 20, 1921 |
|
CHOWDHURY AJODHYA NATH PAHARY Vs. CHOWDHURY SRINATH CHANDRA PAHARY
|
July 25, 1921 |
|
CHUDASAMA KHOLUBA SARTANSANG Vs. CHUDASAMA TAKHATSANG NARSINGJI
|
April 1, 1921 |
|
CHULHI UPADHYA Vs. BADDRI UPADHYA
|
January 15, 1921 |
|
CHUNDURU PONNIYYA Vs. RAJAM VIRANNA
|
December 5, 1921 |
|
CHUNILAL DAYABHAI AND COMPANY Vs. AHMEDABAD FINE SPINNING AND WEAVING CO
|
December 21, 1921 |
|
CHUNILAL RATANCHAND GUJRATI Vs. LAXMAN GOVIND DUBE
|
March 29, 1921 |
|
CLEMENT ROBSON AND COMPANY Vs. SITAL PRASAD; SADHU RAM
|
January 8, 1921 |
|
CORPORATION OF CALCUTTA Vs. COSSIPORE AND CHITPORE MUNICIPALITY
|
July 12, 1921 |
|
DAKOJU SUBBARAYADU Vs. MUSTI RAMADASU
|
December 6, 1921 |
|
DALIP SINGH Vs. MUSAMMAT MAN KUAR
|
January 5, 1921 |
|
DAMARCHA Vs. EMPEROR
|
March 5, 1921 |
|
DAMODAR TUKARAM DHARNE Vs. SECRETARY OF STATE FOR INDIA
|
January 10, 1921 |
|
DAMODARA PADHANO Vs. HARIBHANDHU PATNAICK
|
January 27, 1921 |
|
DARBARI LAL Vs. GOBIND RAM
|
March 31, 1921 |
|
DATTARAYA KESHAV DESHPANDE Vs. LAXUMAN CHIMNAJI RANJANE
|
February 21, 1921 |
|
DATTATRAYA BHIMRAO SABNIS; GANGABAI GANESHBHAT Vs. GANGABAI GANESHBHAT; DATTATRAYA LINGO YEJMAN
|
September 16, 1921 |
|
DAULAT SINGH Vs. INDER SINGH
|
April 22, 1921 |
|
DEBENDRA NATH BISWAS Vs. JOGENDRA NATH BISWAS
|
February 23, 1921 |
|
DEBENDRA NATH UPADHAYA Vs. BHAGIRATHI MAHTO
|
April 21, 1921 |
|
DEBI PRASAD Vs. KEDAR SINGH
|
April 8, 1921 |
|
DEBI RAI Vs. PRAHLAD DAS
|
December 3, 1921 |
|
DEKHARI TEA CO LTD Vs. ASSAM-BENGAL RAILWAY CO LTD
|
January 12, 1921 |
|
DEOKI SHA Vs. EMPEROR
|
January 31, 1921 |
|
DEOO TIWARI Vs. RAM BRICHH RAI
|
November 8, 1921 |
|
DEPUTY COMMISSIONER AND SECRETARY OF THE CHIEF COMMISSIONER OF INCOME-TAX Vs. LAKSHMIDOSS PURUSHOTHAM AND CO
|
April 19, 1921 |
|
DEPUTY COMMISSIONER AND SECRETARY OF THE CHIEF COMMISSIONER OFINCOME-TAX Vs. BHANJEE RAMJEE AND CO
|
April 19, 1921 |
|
DEPUTY COMMISSIONER AND SECRETARY TO THE CHIEF COMMISSIONER OF INCOME-TAX Vs. SHAJEE ABDULLA SAHIB AND CO
|
April 12, 1921 |
|
DHARAMDAS KAUSHALYADAS Vs. RANCHHODJI DAHYABHAI
|
June 24, 1921 |
|
DHIRO KOCH Vs. GOBINDA DEV MISHRA BURA SATRIA
|
August 19, 1921 |
|
DHULABHAI DABHAI Vs. LALA DHULA
|
March 31, 1921 |
|
DINANATH MAHISH Vs. NABAKUMAR HAJRA
|
May 20, 1921 |
|
DINSHAW J JAVERY Vs. SECRETARY OF STATE FOR INDIA
|
November 4, 1921 |
|
DNYANU LAXMAN GAIKWAD Vs. FAKIRA EBRAM LOHAR
|
February 24, 1921 |
|
DODDAWA PURSHYA Vs. YELLAWA MALLAPPA BENI
|
November 16, 1921 |
|
DOL SINGH Vs. KHUB CHAND
|
July 8, 1921 |
|
DOLA KHETAJI VAHIVATDAR Vs. BALYA KANOO PATEL
|
November 29, 1921 |
|
DOORVAS J SUBBAYYAR Vs. FIRM OF KMSUBBARAYALUA IYER AND SONBY MANAGING AGENT, KMSRKUPPUSWAMI IYER
|
April 26, 1921 |
|
DOORVAS SESHADRI AIYAR Vs. GOVINDASWAMI PILLAI
|
February 4, 1921 |
|
DORAIAPPA IYER ALIAS KRISHNASWAMY IYER Vs. OFFICIAL ASSIGNEE OF MADRAS
|
November 23, 1921 |
|
DULHIN LACHANBATI KUMAR Vs. BODHNATH TIWARI
|
July 1, 1921 |
|
DULLOO SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE, CIDBENGAL
|
August 10, 1921 |
|
DURGA KUMAR DE Vs. SAMEDUR RAZA CHAUDHURI
|
March 4, 1921 |
|
DUVVURY RAMAMURTHY Vs. PABBINEEDI BULLIRAJU
|
March 24, 1921 |
|
DWARIKA NATH PAUL Vs. BIPIN RISHI
|
March 21, 1921 |
|
EKOBA PARASHRAM Vs. KASHIRAM TOTARAM
|
November 28, 1921 |
|
ELLIS ENAS PAVLOO GHARRY Vs. KITTER PHILIP GOWRYA
|
July 7, 1921 |
|
ELUMALAI CHETTY; JAGANNADHA CHETTY Vs. PBALAKRISHNA MUDALIAR
|
March 31, 1921 |
|
EMPEROR Vs. ANVERKHAN MAHAMADKHAN
|
June 7, 1921 |
|
EMPEROR Vs. GUNDO CHIKKO KULKARNI
|
June 15, 1921 |
|
EMPEROR Vs. BALKRISHNA GOVIND KULKARNI
|
September 28, 1921 |
|
EMPEROR Vs. ARDESHAR JIVANJI MISTRI
|
November 10, 1921 |
|
EMPEROR Vs. JOGIDAS BABU
|
November 15, 1921 |
|
EMPEROR Vs. JDSHERSTON BAKER
|
November 2, 1921 |
|
EMPEROR Vs. HIRA LAL
|
March 11, 1921 |
|
EMPEROR Vs. BIRJU MARWARI
|
January 4, 1921 |
|
EMPEROR Vs. KASHMIRI LAL
|
May 12, 1921 |
|
EMPEROR Vs. MOTILAL HIRALAL
|
June 22, 1921 |
|
EMPEROR Vs. GURLINGAPPA SHIDRAMAPPA
|
June 5, 1921 |
|
EMPEROR Vs. RAMRAO ABAJI PRABHU
|
June 9, 1921 |
|
EMPEROR Vs. GANGAPPA IRAPPA SARWAD
|
March 3, 1921 |
|
EMPEROR Vs. RUSTOMJI MANCHERJI
|
July 28, 1921 |
|
EMPEROR Vs. RAMA NANA HAGAVNE
|
July 22, 1921 |
|
EMPEROR Vs. MARUTI JOTI SHINDE
|
June 7, 1921 |
|
EMPEROR Vs. MATUBHAI MSHAH
|
November 16, 1921 |
|
EMPEROR Vs. TSMACHADO
|
September 21, 1921 |
|
EMPEROR Vs. GULABJAN
|
September 21, 1921 |
|
EMPEROR Vs. KESHAV GOVIND
|
January 26, 1921 |
|
EMPEROR Vs. ABDUL REHMAN ISMAIL
|
September 12, 1921 |
|
EMPEROR Vs. BALARAM DAS
|
June 23, 1921 |
|
EMPEROR Vs. CHANDAN
|
February 9, 1921 |
|
EMPEROR Vs. SADHU CHARAN DAS
|
November 4, 1921 |
|
EMPEROR Vs. TARIBULLAH SHAIKH
|
March 7, 1921 |
|
EMPEROR Vs. REED
|
June 22, 1921 |
|
EMPEROR Vs. ASIRUDDIN SARKAR, ON BEHALF OF THE FIRM OF ABED ALI TUFANI
|
May 17, 1921 |
|
EMPEROR Vs. ANWAR
|
December 22, 1921 |
|
EMPEROR Vs. SUKHNANDAN SINGH
|
December 16, 1921 |
|
EMPEROR Vs. KALLU
|
July 2, 1921 |
|
ENTISHAM ALI Vs. JAMNA PRASAD
|
July 21, 1921 |
|
FAKIR CHANDRA DE Vs. EMPEROR
|
June 16, 1921 |
|
FANI BHUSHAN BHUIAN Vs. SURENDRA NATH DAS, MINOR BY HIS BROTHER IN LAW AND GUARDIAN AD LITEM NEMAI CHARAN HAZRA
|
July 13, 1921 |
|
FAZAL D ALLANA Vs. MANGALDAS MPAKVASA
|
June 30, 1921 |
|
FAZAL ILAHI Vs. EAST INDIAN RAILWAY COMPANY
|
May 5, 1921 |
|
FIRM BABU LAL KEDAR NATH Vs. FIRM NET RAM KHIALI RAM
|
May 26, 1921 |
|
FIRM BASDEO BUDHSAN Vs. NIAZ AHMAD KHAN
|
December 11, 1921 |
|
FIRM BASDEO RAM SARUP THROUGH RAM SARUP Vs. FIRM SETH MULCHAND NEMICHAND THROUGH SETH TIKAM CHAND
|
January 24, 1921 |
|
FIRM CHHAJJU MAL-MUNNA LAL Vs. FIRM PYARE LAL-JUMNA PRASAD
|
July 29, 1921 |
|
FIRM GOKUL PRASAD HAR PRASAD Vs. RAM KUMAR
|
November 10, 1921 |
|
FIRM KIRPA RAM SITA RAM Vs. FIRM MANGAL SEN BISHAN MAL
|
May 16, 1921 |
|
FIRM OF SHEIKH GHAFOOR BAKHSH AND SONS, PROPRIETORS OF ABDUL ULAI PRESS Vs. BABU JWALA PRASAD SINGHAL
|
January 6, 1921 |
|
FIRM SITA-RAM-NATHMAL Vs. SUSHIL CHANDRA DAS AND CO
|
March 30, 1921 |
|
FIRM SITARAM NATHMAL Vs. FIRM SUSHIL CHANDRA DAS
|
March 31, 1921 |
|
FIRM SOHANPAL MUNNALAL Vs. EAST INDIAN RAILWAY
|
November 30, 1921 |
|
G H HOOK Vs. ADMINISTRATOR OF BENGAL
|
February 10, 1921 |
|
GAGAN CHANDRA MANNA Vs. NAFAR CHANDRA GHOSE
|
March 3, 1921 |
|
GAJADHAR PRASAD Vs. NAWAB MUHAMMAD ABDUL MAJID; ALI HASAN
|
May 2, 1921 |
|
GANESH BALKRISHNA BHIDE Vs. VITHAL TRIMBAK BHIDE
|
March 11, 1921 |
|
GANESH EKNATH KAULGI Vs. BHAUSAHEB BHAVANRAO DESHMUKH
|
August 2, 1921 |
|
GANESH RAMCHANDRA KULKARNI Vs. LAXMIBAI VENKATESH NARAYAN
|
December 6, 1921 |
|
GANESH VENKATESH JOGLEKAR Vs. RAMCHANDRA NARAYAN JOGLEKAR
|
August 19, 1921 |
|
GANGA SAHAI Vs. JASWANT
|
November 5, 1921 |
|
GANGABAI JOSHI Vs. HARI GANESH JOSHI
|
January 13, 1921 |
|
GANGADHAR GOALA Vs. RWLREED
|
March 14, 1921 |
|
GANGADHAR KALWAR Vs. MUSAMMAT SEKALI TELINI
|
July 19, 1921 |
|
GATTINENI PEDA GOPAYYA Vs. DEPUTY COLLECTOR OF TENALI
|
November 16, 1921 |
|
GAURI SHANKAR Vs. CHAUDHRY JAGANNATH
|
March 17, 1921 |
|
GENDLI BIBI Vs. JOYNAL ABDIN SARKAR
|
August 12, 1921 |
|
GHELABHAI PUNSI Vs. EAST INDIAN RAILWAY COMPANY
|
January 19, 1921 |
|
GHISIAWAN PANDE Vs. MUSAMMAT RAJ KUMARI
|
March 9, 1921 |
|
GHISU LAL AGARWALLA Vs. TODERMALL AGARWALLA
|
June 21, 1921 |
|
GHULAM ABBAS KHAN Vs. AMAT-UL-FATIMA
|
March 1, 1921 |
|
GHUREY Vs. SANWALIA
|
February 11, 1921 |
|
GIRDHARI LAL Vs. EMPEROR
|
July 30, 1921 |
|
GIRIBALA DASI Vs. PRIANATH PAL
|
December 1, 1921 |
|
GIRIJA NANDA KALI MITTER Vs. EMPEROR
|
September 29, 1921 |
|
GIRIJABAI NAGAPPA CHANDAVAR Vs. HEMRAJ VRINDAWANDAS
|
March 17, 1921 |
|
GIRISH CHANDRA ROY Vs. AKHAY KUMAR SARDAR
|
May 11, 1921 |
|
GIRJABIA KOM NAGAPPA MANJANATHAYYA CHANDAWAR Vs. HAMRAJ VRINDAWANDAS
|
March 17, 1921 |
|
GNANENDRA NATH GHOSE Vs. PANCHKOURI GARAIN
|
April 28, 1921 |
|
GOBINDA CHANDRA GANGULI Vs. MANMATHA NATH PAL CHOUDHURY
|
May 17, 1921 |
|
GOBINDA CHANDRA GOPE Vs. AKHIL CHANDRA DAS
|
August 18, 1921 |
|
GOBINDA CHANDRA MULLIK Vs. CHAIRMAN OF THE HOOGHLY AND CHINSURA MUNICIPALITY
|
November 25, 1921 |
|
GOBINDA CHANDRA PAL Vs. KAILASH CHANDRA PAL
|
April 19, 1921 |
|
GOBINDNATH CHOUDHURI Vs. BASIRUDDIN MONDAL
|
July 29, 1921 |
|
GOBORDHONE DAS DEORA Vs. DOOLICHAND SETHIA
|
March 1, 1921 |
|
GOGAN HOWLADAR Vs. KARIMADDI CHAWKIDAR
|
May 26, 1921 |
|
GOGULA VENKANNA Vs. GOGULA NARASIMHAM
|
April 12, 1921 |
|
GOKAL CHAND Vs. HUKAM CHAND-NATH MAL
|
February 21, 1921 |
|
GOKUL SINGH Vs. GOKUL SINGH
|
February 16, 1921 |
|
GONTU APPIREDDI Vs. GONTU CHINNA APPIREDDI
|
September 14, 1921 |
|
GOPAL CHANDRA BANDYOPADHYA Vs. BENODE BEHARY ROY MANDAL
|
April 11, 1921 |
|
GOPAL KRISHN NATH Vs. HARI NATH KAPURTH
|
July 28, 1921 |
|
GOPAL KRISHNA SIL Vs. ABDUL SAMAD CHAUDHURI
|
August 23, 1921 |
|
GOPAL LAL SETT Vs. PURNA CHANDRA BASAK
|
December 20, 1921 |
|
GOPAL PORAI Vs. SWARNA BEWA AND GOPAL HARI GHOSE CHOUDHURI
|
July 11, 1921 |
|
GOPALA VENKANNA Vs. GOPALA NARASIMHAM
|
April 12, 1921 |
|
GOPESWAR BANERJEE Vs. BRAJA SUNDARI DEBI
|
July 28, 1921 |
|
GOPI NATH NAIK Vs. RAJKALI
|
November 25, 1921 |
|
GORDHANDAS NATHALAL PATEL Vs. BAI SURAJ
|
July 13, 1921 |
|
GOTURAM RADHAKISAN Vs. BARKU DODHU
|
September 30, 1921 |
|
GOUR MOHUN MULLICK Vs. SMNOYAN MANJURI DASSI
|
April 7, 1921 |
|
GOURI NARAIN BARUA Vs. TILBIKRAM CHETRI
|
June 14, 1921 |
|
GOURI SANKAR AGARWALLA Vs. HPMOITRA
|
January 31, 1921 |
|
GOVIND UPADHYA Vs. MUSAMMAT LAKHRANI
|
March 18, 1921 |
|
GOVINDASAMI PILLAI Vs. DASAI GOUNDAN
|
April 19, 1921 |
|
GOVINDASWAMY NAIDU Vs. UCHAPPA GOUNDAN (DEAD)
|
December 20, 1921 |
|
GOVINDLAL BANSILAL Vs. BANSILAL MOTILAL
|
December 16, 1921 |
|
GOVINDLAL BANSILAL Vs. BANSILAL MOTILAL
|
August 5, 1921 |
|
GREAT INDIAN PENINSULA RAILWAY COMPANY LTD Vs. CHELLA RAM GIANCHAND
|
September 27, 1921 |
|
GUJJU NAGAMMA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM
|
November 29, 1921 |
|
GULAB SINGH Vs. DIWAN BAHADUR BALLABHDAS
|
January 31, 1921 |
|
GULABCHAND CHHOTIRAM MARWADI Vs. RAMNATH CHHOTRIRAM MARWADI
|
June 27, 1921 |
|
GULABJAP Vs. EMPEROR
|
September 21, 1921 |
|
GULAPPA RUDRAPPA ERSHETTI Vs. ERAVA BASANAGOWDA PATIL
|
June 23, 1921 |
|
GUMAN SINGH Vs. RAGHUNATH SINGH
|
April 13, 1921 |
|
GUMANJI DHIRAJI MARWADI Vs. VISHWANATH PARBHU HINGMIRE
|
July 22, 1921 |
|
GURU PROSANNA BHATTACHARJEE Vs. MADHUSUDAN CHOWDHURY
|
August 4, 1921 |
|
GURUDAS BISWAS Vs. SRIMATI THAKAMANI DASI
|
June 21, 1921 |
|
GURUDAS KUNDU CHOWDHURY Vs. DASA RATHI HALDAR
|
December 13, 1921 |
|
GURUSHANTAPPA GURAPPA KHOBBANNAVAR Vs. MALLAVA SANGAPPA CHAVADI
|
January 13, 1921 |
|
GYANENDRA NATH CHAKRAVARTI Vs. PORESH NATH PAL
|
May 31, 1921 |
|
H H MAHARAJA OR COOCH BEHAR; ABDUL MASID BASUNIA Vs. RAJA MAHENDRA RANJAN RAI CHAUDHURI; RAJA MAHENDRA RANJAN RAI CHAUDHURI
|
August 19, 1921 |
|
HADEO RAI Vs. BALDEO RAI
|
March 10, 1921 |
|
HAFIZ MUHAMMAD IBRAHIM Vs. PANDE CHANDAN SINGH
|
June 1, 1921 |
|
HAJARI SONAR Vs. EMPEROR
|
November 8, 1921 |
|
HAJI BASHIR AHMAD KHAN Vs. NAZIR AHMAD KHAN
|
March 16, 1921 |
|
HAJI HUSAIN BAKSH Vs. FIRM LACHHMAN DAS-MATHRA DAS
|
January 4, 1921 |
|
HAJI ZAMIRUL HASAN KHAN Vs. IMDAD ALI KHAN
|
July 7, 1921 |
|
HAKIM NAZIRUDDIN Vs. MUSAMMAT ACHCHI BEGAM
|
January 4, 1921 |
|
HAKIM ZAHUR AHMAD Vs. FATEH ULLAH
|
April 9, 1921 |
|
HAMID ALI Vs. RAM KUMAR PODDAR, RAMESH CHANDRA PODDAR AED ORS
|
June 1, 1921 |
|
HAMIDA RAHAMAN Vs. JAMILA KHATUN
|
April 18, 1921 |
|
HANSRAJ Vs. SHIAM SUNDER TEWARI
|
February 24, 1921 |
|
HANWANT SINGH Vs. JANG BAHADUR SINGH
|
March 18, 1921 |
|
HAR PERSHAD Vs. RAM CHANDER
|
July 25, 1921 |
|
HAR PRASAD Vs. RAM CHANDAR
|
July 25, 1921 |
|
HARAK NARAIN Vs. EMPEROR
|
February 4, 1921 |
|
HARANBHAI JIVABHAI Vs. COLLECTOR OF KAIRA
|
June 13, 1921 |
|
HARBANS NATH TEWARI Vs. ACHRAJ NATH
|
March 30, 1921 |
|
HARENDRA KUMAR ROY CHOWDHURY Vs. DURGA CHARAN SAHA
|
May 2, 1921 |
|
HARGU LAL AND PAHLADI LAL Vs. PURSHOTTAM SARAN
|
March 24, 1921 |
|
HARI CHARAN CHAKRABURTTY Vs. JITENDRA NATH GANGULLY, MINOR, BY HIS MOTHER AND GUARDIAN SREEMUTTY SATYABATY DEBI
|
December 14, 1921 |
|
HARI CHARAN DAS Vs. EMPEROR
|
September 28, 1921 |
|
HARI CHARAN KARANJAI Vs. BAHAR SHEIKH
|
December 19, 1921 |
|
HARI CHARAN ROY CHAUDHURI Vs. BIRENDRA NATH SAHA
|
November 24, 1921 |
|
HARI MAULVI MOHAMMAD YUNIS Vs. MOHAMMAD ISHAQ KHAN
|
February 11, 1921 |
|
HARI RAM Vs. COMMERCIAL BANK LIMITED
|
February 28, 1921 |
|
HARI SADHAN ROY Vs. SHIB GOPAL MITRA
|
August 19, 1921 |
|
HARIDAS CHAKUBHAI Vs. RATANSEY RAGHAVJI
|
April 9, 1921 |
|
HARIHAR DAS Vs. KRISHNADHAN GHOSH
|
June 14, 1921 |
|
HARISH CHANDRA SAHA Vs. PRAN NATH CHAKRAVERTY
|
July 15, 1921 |
|
HARJAN RAI Vs. MAHABIR TEWARI
|
June 29, 1921 |
|
HARJIBANDAS GORDHANDAS Vs. BHAGWANDAS PURSRAM
|
June 29, 1921 |
|
HEMANTA KUMAR SEN Vs. EMPEROR
|
July 15, 1921 |
|
HIKMAT ULLAH KHAN Vs. ABDUL AZIM KHAN
|
January 7, 1921 |
|
HIRA LAL Vs. ALLAH BAKSH
|
December 20, 1921 |
|
HIRACHAD KHEMCHAND GUJAR Vs. ABA LALA PATIL
|
December 21, 1921 |
|
HIRALAL MOTICHAND Vs. GANPAT LAHANU
|
July 1, 1921 |
|
HIRALAL RAMNARAYAN Vs. SHANKAR HIRACHAND
|
January 14, 1921 |
|
HIRALAL RAVCHAND SHAH Vs. PARBHULAL SAKHIDAS SHAH
|
April 8, 1921 |
|
HON?BLE RAJA RESHEE CASE LAW Vs. SATISH CHANDRA PAUL
|
August 10, 1921 |
|
HONOURABLE B RAJARAJESWARA SETHUPATHI AVERGAL, ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL Vs. KUPPUSWAMI AIYAR
|
May 30, 1921 |
|
HONOURABLE THE RAJAH OF RAMNAD (THROUGH HIS AUTHORISED DEWAN RAO SAHIB S THIRUMALAI AYYANGAR) Vs. GNANAMUTHU BOTHAGAR
|
April 8, 1921 |
|
HRIDAY NATH MONDAL Vs. TALA BEWA
|
December 15, 1921 |
|
HUKAM SINGH Vs. BABU LAL
|
November 18, 1921 |
|
I J COHEN Vs. SEHOTTINGER
|
June 28, 1921 |
|
IBHRAM GULAMHUSAIN MULNAJI Vs. MOHIDDIN BALKU MODAK
|
December 5, 1921 |
|
IMDAD ALI KHAN Vs. ZAMIR-UL-HASAN KHAN
|
July 7, 1921 |
|
IN RE: A B MAHAMMAD Vs. STATE
|
October 28, 1921 |
|
IN RE: BABU JNANENDRA KUMAR CHOUDHURY Vs. STATE
|
July 28, 1921 |
|
IN RE: DAGDOO BAPU Vs. STATE
|
June 15, 1921 |
|
IN RE: DANAPPA NARSAPPA Vs. STATE
|
November 3, 1921 |
|
IN RE: GANENDRA MALLICK Vs. STATE
|
January 18, 1921 |
|
IN RE: INDIAN COMPANIES ACT AND SIR HORMUSJI A WADIA Vs. STATE
|
June 9, 1921 |
|
IN RE: JAGANNATH VASUDEO PANDIT Vs. STATE
|
January 17, 1921 |
|
IN RE: KOCHUNNI ELAYA NAIR Vs. STATE
|
September 19, 1921 |
|
IN RE: KOMARAN AND GOVINDASWAMY Vs. STATE
|
November 15, 1921 |
|
IN RE: KUPPAMMAL Vs. STATE
|
September 28, 1921 |
|
IN RE: MALAYA GOUNDEN Vs. STATE
|
September 8, 1921 |
|
IN RE: MANICK CHAND MAHATA Vs. CORPORATION OF CALCUTTA AND THE CALCUTTA IMPROVEMENT TRUST
|
February 16, 1921 |
|
IN RE: MANICKA PADAYACHI Vs. STATE
|
August 24, 1921 |
|
IN RE: PALANIKUMARA CHINNAYYA GOUNDER Vs. STATE
|
September 8, 1921 |
|
IN RE: PANALAL GANESHDAS Vs. STATE
|
September 26, 1921 |
|
IN RE: PARAMANDI Vs. STATE
|
February 10, 1921 |
|
IN RE: PEDDA ANJINIGADU Vs. STATE
|
February 15, 1921 |
|
IN RE: PONNIAH TIRUMALI VANDAYA THEVAR Vs. STATE
|
November 4, 1921 |
|
IN RE: PONNUSWAMI THEVAR Vs. STATE
|
December 2, 1921 |
|
IN RE: PORKODI ACHI Vs. STATE
|
October 18, 1921 |
|
IN RE: QASIM ALI, AN INSOLVENT Vs. STATE
|
January 11, 1921 |
|
IN RE: RAMASAMI IYER Vs. STATE
|
January 27, 1921 |
|
IN RE: RAMASWAMI AYYAR Vs. STATE
|
January 27, 1921 |
|
IN RE: RAMASWAMI TEVAN Vs. STATE
|
September 29, 1921 |
|
IN RE: RE ARCHIBALD GILCHRIST PEACE Vs. STATE
|
December 6, 1921 |
|
IN RE: SURAJMULL MUNGLECHAND Vs. STATE
|
August 25, 1921 |
|
IN RE: TANGEDUPALLE PEDDA OBIGADU Vs. STATE
|
September 19, 1921 |
|
IN RE: THYARAMMAL Vs. STATE
|
September 28, 1921 |
|
IN RE: UMAYYATHANTAGATH PUTHEN VEETIL KUNHI KADIR Vs. STATE
|
November 16, 1921 |
|
IN RE: V SESHA PRABHU Vs. STATE
|
December 15, 1921 |
|
IN RE: V SUBRAMANIA CHETTY AND COMPANY Vs. STATE
|
September 14, 1921 |
|
IN RE: V SUBRAMANIA CHETTY AND M KANAGARATNA REDDY OF V SUBRAMANIACHETTY AND CO Vs. STATE
|
September 14, 1921 |
|
IN RE: VEMUREDDI BABU REDDI Vs. STATE
|
April 1, 1921 |
|
INAGANTI VENKATARAMA ROW Vs. URRDKVENKATALINGAMA NAYANIM BAHADUR VARU
|
October 13, 1921 |
|
INDIA PROVIDENT COMPANY LIMITED Vs. GOBINDA CHANDRA DAS AND ANOTHER AND ISHAN CHANDRA CHAKRAVRTY
|
July 6, 1921 |
|
INDU BHUSAN SARKAR Vs. JATU MALLIK
|
May 10, 1921 |
|
IRULAPPAN SERVAI Vs. VEERAPPAN ALIAS KALUVANDAN SERVAI
|
November 11, 1921 |
|
ISAP ALI Vs. SATIS CHANDRA ROY
|
December 13, 1921 |
|
ISHAN CHANDRA BAKSHI Vs. SEFATULLA SIKDAR
|
August 18, 1921 |
|
ISHAN CHANDRA DIASI Vs. RAM PROSAD AICH
|
July 18, 1921 |
|
ISHRI PRASAD Vs. MUHAMMAD HANIF
|
June 30, 1921 |
|
ISHRI RAI Vs. RAGHUPAT NARAIN RAI
|
April 25, 1921 |
|
ISMAILJI HAJI HALIMBHAI Vs. ISMAIL ABDUL KADAR
|
January 31, 1921 |
|
ISOF ALI Vs. KASIM ALI
|
November 17, 1921 |
|
ISOOB SAHIBA VALAD ABDUL RAHIM Vs. HAIDAR SAHIBA VALAD IMAM SAHIBA
|
June 16, 1921 |
|
ISOOB SAIBA ABDUL RAHIMAN Vs. HAIDAR SAIBA IMAM SAIBA
|
June 16, 1921 |
|
JABAN SAHA DECEASED REPRESENTED BY DAUGHTER, PAMIRANNESS Vs. SEBAK MONDAL
|
May 12, 1921 |
|
JADU NATH MANDAL Vs. RAI CHARAN KOYAL
|
February 25, 1921 |
|
JAGABANDHU SAHA Vs. HARI MOHAN ROY, WHO APPEARED AND CHANDRA MOHAN ROY AND MONMOHAN ROY, WHO DID NOT APPEAR IN THIS APPEAL
|
April 26, 1921 |
|
JAGADISH CHANDRA BOSE Vs. EMPEROR
|
August 31, 1921 |
|
JAGANNATH MARWARI Vs. CHANDNI BIBI
|
June 21, 1921 |
|
JAGANNATHA BHEEMA DEO Vs. KUNJA BEHARI DEO
|
May 10, 1921 |
|
JAGNA SANYASIAH Vs. MYCHERLA PEDA ATCHANNA NAIDU
|
April 20, 1921 |
|
JAHANGIR KHAN Vs. SYED ABDUR RAHMAN AND MUSAMMAT AMNA BIBI
|
December 9, 1921 |
|
JAI DEO Vs. UNION INDIAN SUGAR MILLS COMPANY LIMITED
|
August 10, 1921 |
|
JAINULABDIN SAHHIB Vs. KRISHNA CHETTIAR
|
February 15, 1921 |
|
JAIRAM JADOWJI Vs. NOWROJI JAMSHEDJI PLUMBER
|
November 5, 1921 |
|
JALESAR SAHU Vs. RAJ MANGAL
|
April 27, 1921 |
|
JAMAL FATIMA Vs. MUHAMMAD MUIN-UD-DIN
|
May 13, 1921 |
|
JAMINIBALA DEBI Vs. KARALI PRASAD MUKHERJEE
|
August 24, 1921 |
|
JAMIR HOWLADAR-PRINCIPAL Vs. ARABJAN BIBI AND ON HER DEATH SOME OF HER HEIRS AND LEGAL REPRESENTATIVES, ADELADDI HOWLADAS AND PROTAP CHANDRA GHOSE
|
February 18, 1921 |
|
JANAKI NATH SINHA ROY Vs. SIR BEJOY CHAND MAHTAB BAHADUR
|
April 5, 1921 |
|
JASRAJ BASTIMAL Vs. SADASHIV MAHADEV WALEKAR
|
July 1, 1921 |
|
JASWANT Vs. EMPEROR
|
November 17, 1921 |
|
JATINDRA NATH GHOSE Vs. SOURINDRA NATH MITRA
|
February 25, 1921 |
|
JAYANTI VENKAYYA Vs. DAMISETTI SATHIRAJU AND SIX ORS
|
February 22, 1921 |
|
JEONI Vs. KALLU
|
January 23, 1921 |
|
JETHALAL GIRDHAR Vs. VARAJLAL BHAISHANKAR
|
February 21, 1921 |
|
JEWAN RAM Vs. RATAN CHAND-KISHEN CHAND
|
May 5, 1921 |
|
JHAMMAN SINGH Vs. BHUP SINGH; MUSAMMAT GURGA KUNWAR
|
July 2, 1921 |
|
JHULAI Vs. BADAL RAM
|
June 25, 1921 |
|
JIARATDIN MOHAMMED Vs. EMPEROR
|
September 15, 1921 |
|
JINA JIBHAI BARIA Vs. MATHUR JIBHAI BARIA
|
July 1, 1921 |
|
JIRA BIBI Vs. MAJIRUDDIN CHOWDHRY
|
August 1, 1921 |
|
JIVAN KRISHNA CHAKRAVERTY Vs. RAMESH CHANDRA DAS
|
August 18, 1921 |
|
JIWAN Vs. EMPEROR
|
June 23, 1921 |
|
JNANENDRA NATH SINGHA ROY; SRIMATI BHUBONESWARI DEBI Vs. SRIMATI BHUBONESWARI DEBI; GYANNENDRA NATH SINGHA ROY
|
January 6, 1921 |
|
JOGENDRA KRISHNA ROY Vs. KURPAL HARSHI AND CO
|
May 2, 1921 |
|
JOGENDRA NATH MAITRA Vs. GOPAL CHANDRA SAHA
|
February 23, 1921 |
|
JOGENDRA NATH SAHA CHAUDHURY Vs. MAHRAJA JAGADINDRA NATH ROY BAHADUR
|
July 8, 1921 |
|
JOGENDRA NATH SEN Vs. TORIANTNESSA BIBI
|
May 19, 1921 |
|
JOGESH CHANDRA CHAUDHURY Vs. HEMENDRA KUMAR ROY CHAUDHURY
|
August 5, 1921 |
|
JOGMOHAN PRADHANI Vs. INDRA CHANDRA
|
March 8, 1921 |
|
JOGOBONDHU PAL Vs. RAJENDRA NATH CHATTERJEE
|
March 14, 1921 |
|
JOHAR MULL BHUTRA Vs. BHUPENDRA NATH BASU
|
June 28, 1921 |
|
JOY CHANDRA CHAKRABURTTY Vs. SRIJUT KUMAR ARUN CHANDRA SINHA
|
November 5, 1921 |
|
JOY NARAIN GOLE Vs. MANGOBINDA BERA
|
January 4, 1921 |
|
JOYNARAIN SEN UKIL Vs. SUCHITRA DEBYA
|
April 14, 1921 |
|
JUGGAN Vs. EMPEROR
|
August 13, 1921 |
|
JWALA PRASAD SINGHAL Vs. GHAFUR BAKHSH AND SONS
|
January 6, 1921 |
|
K M P R N M FIRM Vs. PTTHEPERUMAL CHETTY
|
October 13, 1921 |
|
K M P R N M FIRM MERCHANTS CARRYING ON BUSINESS Vs. PTHEPERUMAL CHETTY A MERCHANT CARRYING ON BUSINESS
|
October 13, 1921 |
|
K S BONNERJI Vs. SITANATH DAS
|
November 1, 1921 |
|
K VENKU REDDY Vs. EMPEROR
|
December 20, 1921 |
|
KALI DASSI Vs. KANAI LAL DE
|
July 25, 1921 |
|
KALI PRASANNA GUHA CHOUDHURI Vs. BHAGABATI DEBYA
|
February 25, 1921 |
|
KALIDINDI SEETARAMARAJU Vs. VEGESANA SUBBARAJU
|
December 16, 1921 |
|
KALKA DAS Vs. GAJJU SINGH
|
March 4, 1921 |
|
KAMAL KAMINI DEBI Vs. MAHAMMAD EMADUDDIN SARKAR
|
July 20, 1921 |
|
KAMAWATI Vs. DIGBIJAI SINGH
|
June 21, 1921 |
|
KANCHERLA KANAKAYYA Vs. MULPURU KOTAYYA
|
February 4, 1921 |
|
KANDASWAMI REDDI Vs. SUPPAMMAL
|
December 7, 1921 |
|
KANDHAI PANDE Vs. MUSAMMAT DACHCHINA MISIRAIN
|
January 25, 1921 |
|
KANHAIYA LAL Vs. PHUL CHAND
|
August 9, 1921 |
|
KANNU MAL Vs. INDARPAL SINGH
|
August 1, 1921 |
|
KARIM CHAKLADAR Vs. SRIMATI SAPORANNESSA BIBI
|
March 11, 1921 |
|
KARIMULLAH Vs. ATMA RAM
|
April 18, 1921 |
|
KARUPPAN GOUNDAN Vs. MUDALI GOUNDAN
|
November 23, 1921 |
|
KASHI PRAMANIK Vs. DAMU PRAMANIK
|
November 18, 1921 |
|
KASHMIRI LAL Vs. EMPEROR
|
May 12, 1921 |
|
KASI VISWANATHAN CHETTY Vs. ASPLSSOMASUNDARAM CHETTY
|
December 20, 1921 |
|
KATTA RAMASWAMI GUPTA Vs. KAMALAMMAL
|
September 27, 1921 |
|
KERAMAT ALI Vs. EMPEROR
|
June 10, 1921 |
|
KESHAV PANDURANG LOKHANDE Vs. MARUTI KRISHNA SHINDE
|
April 4, 1921 |
|
KESHAVALAL MANGANLAL TRIVEDI Vs. AMBALAL VENIRAM
|
August 30, 1921 |
|
KHADIM ALI Vs. EMPEROR
|
May 17, 1921 |
|
KHAGENDRA NANDAN ASRAM Vs. SAHAYRAM CHAKRAVARTY
|
June 6, 1921 |
|
KHANDERAO DATTATRAYA WAKDE; BALKRISHNA MAHADEO PHULAMBRIKAR Vs. BALKRISHNA MAHADEO PHULAMBRIKAR; KHANDERAO DATTATRAYA WAKDE
|
July 28, 1921 |
|
KHETRA NATH DAS Vs. MOHANANDA DAS
|
December 1, 1921 |
|
KHUNNI LAL Vs. RAMESHAR
|
May 4, 1921 |
|
KILLI LATCHAMMA Vs. KILLI APPANNA
|
April 20, 1921 |
|
KODALI KRISTNAYYA Vs. KODALI GURAVAYYA
|
May 6, 1921 |
|
KONDAPALLI LAKSHMINARASAYYA Vs. KONDAPALLI VENKATAKRISHNAYYA
|
April 14, 1921 |
|
KOONAMNENI MALLAYA Vs. KANNEGANTI CHINA KOTAYA
|
February 24, 1921 |
|
KORALLA BUCH LINGAM Vs. KORALLA SATYANARAYANAMURTHI
|
November 30, 1921 |
|
KORUMBAKKAT PARKUM VENGAALASHERI MOIDIN KUTTI Vs. THUNIYILANDIYIL MARIAMUMMA
|
March 23, 1921 |
|
KORUMBAKKATPARKUM VENGALASHERI MOIDEEN KUTTI Vs. THUNIVILANDIYAL MARIAMUMMA
|
March 23, 1921 |
|
KOTHANDARAMA REDDIAR Vs. CHINNASWAMI REDDI
|
January 10, 1921 |
|
KOTI MALLIKARJUNAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 19, 1921 |
|
KRISHNA CHANDRA MUKERJI Vs. ANANDI PRASAD DUBE; RAM KUMAR SINGH
|
June 17, 1921 |
|
KRISHNA DAS RAY Vs. MOHENDRA CHANDRA SIL
|
May 31, 1921 |
|
KRISHNA KISOR DE Vs. NAGENDRABALA CHAUDHURANI
|
June 14, 1921 |
|
KRISHNA KUMAR GHOSE Vs. MAKHANLAL BANERJEE
|
March 19, 1921 |
|
KRISHNA PATTAR Vs. LAKSHMI ALIAS AMMU AMMAL
|
November 15, 1921 |
|
KRISHNA PIARI Vs. RAM PIARI
|
April 14, 1921 |
|
KRISHNAGIRI TRIKAMGIRI Vs. SHRIDHAR KAVLEKAR
|
November 16, 1921 |
|
KRISHNAJI SHRIDHAR BARDE Vs. MAHADEO SAKHARAM PATIL
|
June 28, 1921 |
|
KRISHNAJIBAN SANYAL Vs. MAHAMMAD MASIUDDIN MANDAL
|
March 8, 1921 |
|
KRISHNASWAMI BATTAR Vs. SREENIVASA BATTAR, MINOR BY NEXT FRIEND AND GRAND MOTHER ALAMELU AMMAL
|
March 15, 1921 |
|
KSHITINDRA MOHAN ROY Vs. NAWAB KHAJEH HABIBULLA BAHADUR
|
April 14, 1921 |
|
KUMAR MANMOTHA NATH MITTER Vs. WALTER LOCKE AND CO
|
June 5, 1921 |
|
KUMAR MONMATHA NATH MITTER ROY BAHADUR; KUMAR MANMATHA NATH MITRA BAHADUR Vs. CHINI LAL GHOSE
|
April 28, 1921 |
|
KUMAR SARAT KUMAR, RAY Vs. RAM CHANDRA CHATTERJEE
|
August 9, 1921 |
|
KUMUDINI RAY Vs. KAMALA KANT SEN
|
August 22, 1921 |
|
KUNDANMAL DOWLATRAM Vs. LAKHMICHAND CHHOGMAL
|
February 16, 1921 |
|
KUNJAMMAL Vs. RATHNAM PILLAI
|
December 12, 1921 |
|
KUNJAMMAL AND THREE ORS Vs. RATHINAM PILLAI
|
December 12, 1921 |
|
KUNNUMMALTHAMASIKUM NANTHOTH RYRU NAMBIAR Vs. KAPPALLI KANARA KURUP
|
October 11, 1921 |
|
KUNWAR MOHAMMAD ABDUL JALIL KHAN Vs. KUNWAR MOHAMMAD UBEDULLAH KHAN
|
January 15, 1921 |
|
KUPPUSWAMI CHETTIAR Vs. RAJAGOPALA IYER
|
December 22, 1921 |
|
KUSHABA RAMJI THOKE Vs. BUDHAJI SAKARAM THORAT
|
August 9, 1921 |
|
KUTHALI MOOTHAVAR Vs. PERINGATI KUNHARANKUTTY
|
July 18, 1921 |
|
KUTHIRAVATTATH KONGASSERI MOKSHATH THOTTAMMA ALIAS AMMA NEITHIYAR Vs. CSSUBRAMANIYYA
|
July 27, 1921 |
|
LACHHA RAM ALIAS LACHMAN Vs. VIRJI
|
February 2, 1921 |
|
LACHMAN PRASAD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 12, 1921 |
|
LACHMI NARAIN ALIAS LALMAN Vs. NANNHA MAL
|
July 26, 1921 |
|
LACHMI PRASAD Vs. BALDEO DUBE
|
November 22, 1921 |
|
LAKHRANI Vs. GOBIND UPADHYA
|
March 18, 1921 |
|
LAKSHAN BOR Vs. NARANARAIN HAZRAH
|
March 10, 1921 |
|
LAKSHMI AMMAL Vs. KADIRESAN CHETTIAR
|
January 25, 1921 |
|
LAKSHMIBAI NARAYAN RANGO Vs. NARBADABAI RANGO
|
November 28, 1921 |
|
LAKSHMIDAR MAHANTI Vs. RATNAKAR MAHAPATRA
|
March 3, 1921 |
|
LALA AJODHYA PRASAD Vs. MUSAMMAT KATORI
|
March 17, 1921 |
|
LALA ASHARFI LAL Vs. MUSAMMAT NANHI
|
July 12, 1921 |
|
LALA BAIJNATH DAS Vs. BISHEN DEVI
|
June 14, 1921 |
|
LALA GANESH RAI Vs. MUSAMMAT FAIZAN; ABDUL SUBHAN
|
January 25, 1921 |
|
LALA HARDEO PRASAD Vs. GANGA SAHAI
|
January 4, 1921 |
|
LALA JANGPAL SINGH Vs. RAJA KUSHALPAL SINGH
|
November 17, 1921 |
|
LALA KANNOO MAL Vs. INDERPAL SINGH
|
August 1, 1921 |
|
LALA LACHHMIN DAS Vs. BABA KALI KAMALI WALA RAM NATH
|
December 16, 1921 |
|
LALA LACHMAN PRASAD Vs. SECRETARY OF STATE FOR INDIA
|
May 12, 1921 |
|
LALA MADHO PRASAD Vs. MUSAMMAT DRAUPADI BIBI
|
January 6, 1921 |
|
LALA NIHAL CHAND Vs. KANHAI
|
February 18, 1921 |
|
LALA RAM DHAR Vs. BABU PRAG NARAIN
|
November 25, 1921 |
|
LALA RAM KUMAR Vs. NEM CHAND
|
July 6, 1921 |
|
LALIT MOHAN DEY Vs. HNDUTTA AND COSOLICITORS, HIGH COURT
|
August 18, 1921 |
|
LALIT MOHAN MOITRA Vs. RAJA SASI SEKHARESWAR ROY BAHADUR
|
November 30, 1921 |
|
LALMAN ALIAS LALOO Vs. GOPI NATH
|
January 25, 1921 |
|
LATIF-UN-NISSA BIBI Vs. SAID-UD-DIN; SHAFI-UN-NISSA BIBI
|
August 4, 1921 |
|
LAXMAN AND TWO ORS SONS AND HAIRS OF THE DECEASED UPENDRA SANTAPPA SHANBHOG Vs. MANJUNATH DAMODAR PRABHU
|
January 17, 1921 |
|
LAXMAN UPENDRA SHANBHOG Vs. MANJUNATH DAMODAR PRABHU
|
January 17, 1921 |
|
LAXMI BANK LTD Vs. RAMCHANDRA NARAYAN APTE
|
December 21, 1921 |
|
LEGAL REMEMBANCER Vs. AHI LAL MANDAL
|
February 9, 1921 |
|
LICHIRAM MOTILAL Vs. RADHA CHARAN PODDAR
|
April 14, 1921 |
|
LILA DHAR, MINOR, THROUGH BAID RAM Vs. PIAREY LAL
|
April 7, 1921 |
|
LINGA MUNISAMI REDDY Vs. PSKOINDASAMI NAICKEN
|
October 25, 1921 |
|
M A VELAPPA NADAR Vs. MUNA CHINA PENA CHIDEMBARA NADAR
|
March 15, 1921 |
|
M DEBI SAHAI Vs. RAGHUNATH SAHAI
|
February 18, 1921 |
|
M NAGA RAJAH Vs. DEVA RAJA KARNANTHAYA BELLALA
|
April 21, 1921 |
|
M V K T S R SEETHALAKSHMI AMMAL BY HER AUTHORISED AGENT T A NARAYANA SASTRIAL Vs. CO-OPERATIVE DISTRUBUTIVE SOCIETY LTD
|
October 7, 1921 |
|
MA SHWE MYA Vs. MAUNG MO HNAUNG
|
January 26, 1921 |
|
MA YAIT Vs. MAUNG CHIT MAUNG
|
August 1, 1921 |
|
MADAN MOHAN BANIKYA Vs. HARULAL KUNDU
|
March 18, 1921 |
|
MADAN MOHAN DEY Vs. BISHNUPADA DEY
|
August 2, 1921 |
|
MADAN MOHAN SAHA Vs. PRYANATH DUTTA
|
May 19, 1921 |
|
MADHAB CHARAN DAS Vs. RAJANI MOHON DAS
|
April 11, 1921 |
|
MADHAV BALKRISHNA DESHPANDE Vs. APPAJI VENKATESH DESHPANDE
|
January 13, 1921 |
|
MADHAV MOTIRAM Vs. JAIRAM SAKHARAM
|
January 26, 1921 |
|
MADHAVJI VISRAM THACKER Vs. RAMNIKLAL VADILAL
|
November 12, 1921 |
|
MADHO PRASAD Vs. PEAREY LAL
|
January 25, 1921 |
|
MADHO PRASAD Vs. DRAUPADI BIBI
|
January 4, 1921 |
|
MADHUSUDAN DAS Vs. BIRJ LAL
|
May 7, 1921 |
|
MADURA ETC DEVASTHANAM THROUGH ITS MANAGER C KUPPUSWAMI MUDALIAR APPOINTED AS MANAGER Vs. SAMIA PILLAI ALIAS, MUTHUSWAMI PILLAI
|
October 17, 1921 |
|
MAGAN LAL Vs. MUHAMMAD ZIA-UD-DIN CERTIFICATED GUARDIAN OF AJODHYA NATH
|
February 1, 1921 |
|
MAHABIR PRASHAD SINGH Vs. NOGENDRA NATH MANDAL
|
July 18, 1921 |
|
MAHADEO GOVIND SUKTANKAR Vs. RAMCHANDRA GOVIND SUKTANKAR
|
June 14, 1921 |
|
MAHADEO PRASAD SINGH Vs. MATA PRASAD
|
August 3, 1921 |
|
MAHADEO SAHAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 14, 1921 |
|
MAHADEV GANESH JAMSANDEKAR Vs. SECRETARY OF STATE FOR INDIA
|
December 6, 1921 |
|
MAHADEVAPPA DUNDAPPA HAMPIHOLI Vs. BHIMA DODDAPPA MALED
|
November 28, 1921 |
|
MAHAJANAM VENKATRAYAR Vs. KODI VENKATRAYAR
|
July 26, 1921 |
|
MAHAMED WARISH SADAGAR Vs. RAHMAN ALI MEAH
|
November 25, 1921 |
|
MAHAMMAD ARAJ Vs. ABDUL GOFUR
|
March 7, 1921 |
|
MAHAMMAD KAMIL Vs. HAJI HEDAYATULLA
|
January 27, 1921 |
|
MAHARAJ KISHORE KHANNA Vs. KIRAN SHASHI DASI
|
November 17, 1921 |
|
MAHARAJ KUMAR DHARENDRA KRISHNA DEB BAHADUR Vs. ALTAFUR RAHAMAN
|
May 23, 1921 |
|
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. KRISHNA CHANDRA DEB
|
March 15, 1921 |
|
MAHARAJA KESHO PRASAD SINGH Vs. SIV SARAN LAL
|
July 5, 1921 |
|
MAHARAJA KESHO PRASAD SINGH Vs. SHEOPARGASH OJHA
|
July 9, 1921 |
|
MAHFUZ HASAN Vs. MAZHAR ALI KHAN
|
February 25, 1921 |
|
MAHOMED HUSSAIN SAHIB AND 2 ORS Vs. PACHAYAPPA CHETTY
|
October 27, 1921 |
|
MAHOMEDBAHI HUSEINBHAI Vs. ADAMJI HALIMBHAI
|
July 22, 1921 |
|
MAIKU LAL Vs. MULAIM SINGH
|
February 11, 1921 |
|
MAKHAN LAL SIRCAR Vs. GOKUL CHANDRA CHAKRAVARTI
|
May 27, 1921 |
|
MAKUND LAL Vs. SAMI-ULLAH
|
May 25, 1921 |
|
MALAYA GOUNDAN Vs. EMPEROR
|
September 8, 1921 |
|
MALLADI VENCATARAMAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED THE COLLECTOR AND GOVERNMENT AGENT, GODAVARI DISTRICT
|
September 22, 1921 |
|
MALLADI VENKATRAMAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR AND GOVERNMENT AGENT
|
September 22, 1921 |
|
MALLI CHETTIAR Vs. VEERANNA TEVAN
|
May 10, 1921 |
|
MAN KUNWAR Vs. DILIP SINGH; LAJJA
|
January 5, 1921 |
|
MANAJI KUVARJI Vs. ARAMITA
|
June 21, 1921 |
|
MANAKAL MURTHI SANKARAN ALIAS NEELAKDHAN NAMBUDRIPAD Vs. AREEKARA AZHAKATH SANKARAN NAIR
|
February 28, 1921 |
|
MANNU Vs. TULSHI
|
December 2, 1921 |
|
MANZUR HASAN Vs. MUHAMMAD ZAMAN
|
May 30, 1921 |
|
MAQSUD HUSAIN MINOR THROUGH IBRAHIM Vs. KARIMUDDIN
|
December 19, 1921 |
|
MARATH SIVARAMAN NAIR Vs. SESHU PATTAR
|
September 14, 1921 |
|
MARTIN AND CO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 22, 1921 |
|
MATA TAHAL Vs. BHAGWAN SINGH
|
February 24, 1921 |
|
MATAMULLA MANIKOTH PATTAN CHANDU Vs. KUTTIYIL RAYIRU
|
December 9, 1921 |
|
MATHUBHAI M SHAH Vs. EMPEROR
|
November 16, 1921 |
|
MATHURA PRASAD Vs. CHANDRA NARAYAN CHOWDHURY
|
March 21, 1921 |
|
MATHURA PRASAD Vs. JAMIL-UN-NISSA BIBI
|
March 29, 1921 |
|
MATHURA PRASAD Vs. RAMESHWAR
|
November 9, 1921 |
|
MATHURA SINGH Vs. RAM LAL SINGH
|
August 1, 1921 |
|
MEKA VENKATADRI APPA ROW Vs. PARTHASARATHI APPA ROW
|
March 1, 1921 |
|
MESBAHUDDIN AHMED CHOWDHURY Vs. ABDUL BORKAT AHAMADULLA
|
May 6, 1921 |
|
MEWA RAM Vs. BUDDHU LAL
|
April 11, 1921 |
|
MIDNAPUR ZEMINDARY CO LTD Vs. KUMAR NARESH NARAIN ROY
|
March 2, 1921 |
|
MINOR MUTHUSAMI NAICKEN BY NEXT FRIEND NAGA NAICKEN Vs. PULAVARATAL
|
October 21, 1921 |
|
MIRZA SYED AHMAD BEG Vs. DHARMUN RAI
|
January 21, 1921 |
|
MISIR GIRDHARI LAL Vs. GOBIND RAM
|
March 3, 1921 |
|
MISRI Vs. MUHAMMAD HASHIM
|
December 2, 1921 |
|
MITHIBAI Vs. MEHERBAI
|
February 18, 1921 |
|
MOBARAK MOLLA Vs. HECHAMUDDI MOLLA
|
August 18, 1921 |
|
MOHABBAT KHAN Vs. AGHA SULTAN KHAN; BHAGWAN DIN
|
February 21, 1921 |
|
MOHAMED GHAZANFAR ULLAH Vs. BABU LAL
|
April 29, 1921 |
|
MOHAMMAD BAX Vs. MUSAMMAT PIARI ALIAS NASIBAN
|
January 18, 1921 |
|
MOHAMMAD SHER KHAN Vs. RAJA SETH SWAMI DAYAL
|
December 9, 1921 |
|
MOHAN LAL Vs. EMPEROR
|
June 23, 1921 |
|
MOHAN MOLLA Vs. BARU BIBI
|
August 23, 1921 |
|
MOHANSING UMED RAMOL Vs. DALPATSING KANBAJI
|
December 7, 1921 |
|
MOHAR ALI SARKAR Vs. MAFIZUDDIN SARKAR
|
December 21, 1921 |
|
MOHENDRA BHUMIJ Vs. EMPEROR
|
January 5, 1921 |
|
MOHENDRA NARAIN ROY CHOWDHURY Vs. EMPEROR
|
June 21, 1921 |
|
MOHENDRA NATH NANDA Vs. BAIDYA NATH TRIPATHI
|
July 22, 1921 |
|
MOHINI MOHAN BANERJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 20, 1921 |
|
MOKBUL ALI SADAGAR Vs. BASARAT ALI
|
July 20, 1921 |
|
MOLVI MOHAMMAD SAMI ULLAH Vs. MUKUND LAL
|
May 25, 1921 |
|
MONMOTHA PAUL CHAUDHURY Vs. MOHENDRA NATH BOSE
|
July 22, 1921 |
|
MOTILAL HIRALAL SETH Vs. BAI MANI
|
September 6, 1921 |
|
MR J N COCOLAS Vs. EMPEROR
|
March 29, 1921 |
|
MRS L E O NEAL Vs. RAM SUKH
|
December 13, 1921 |
|
MUBARAK FATIMA Vs. MUHAMMAD QULI KHAN
|
May 23, 1921 |
|
MUHAMMAD ABDUL HADI Vs. BALDEO SAHAI
|
June 30, 1921 |
|
MUHAMMAD ATA Vs. EMPEROR THROUGH MUSAMMAT NANNHON
|
November 5, 1921 |
|
MUHAMMAD DARAZ KHAN Vs. EMPEROR
|
September 28, 1921 |
|
MUHAMMAD HABIB-ULLAH Vs. BIRD AND COMPANY
|
February 14, 1921 |
|
MUHAMMAD HABIDULLAH Vs. BIRD & CO
|
February 14, 1921 |
|
MUHAMMAD HAFIZ Vs. MIRZA MUHAMMAD ZAKARIYA
|
November 17, 1921 |
|
MUHAMMAD HASHIM Vs. MISRI
|
December 2, 1921 |
|
MUHAMMAD ISMAIL Vs. MUHAMMAD ISHAQ
|
March 2, 1921 |
|
MUHAMMAD JEHANGIR SAHIB Vs. KAJEE MOHAMAD OLI AHMAD SAHIB
|
November 29, 1921 |
|
MUHAMMAD MASHKUR ALI KHAN Vs. ROSHAN LAL AND MUHAMMAD TAHSIN ALI KHAN
|
April 27, 1921 |
|
MUHAMMAD MUBARAK HUSAIN Vs. SAHU BIMAL PRASAD
|
January 3, 1921 |
|
MUHAMMAD MUIN-UD-DIN Vs. MUSAMMAT JAMAL FATIMA
|
May 13, 1921 |
|
MUHAMMAD SHAFI Vs. NANHE
|
March 2, 1921 |
|
MUHAMMAD SIDDIQ KHAN Vs. LALA MISRI LAL
|
July 13, 1921 |
|
MUHAMMAD YAKUB Vs. KANHAI LAL
|
July 25, 1921 |
|
MUHAMMAD YUNUS Vs. MUHAMMAD ISHAQ KHAN
|
February 11, 1921 |
|
MUKHLAL RAI Vs. BABU HIRANAND SINGH
|
February 25, 1921 |
|
MUKKIL MARUTHUR SANKARA MENON Vs. MUKKIL MARUTHUR GOPALA MENON
|
April 1, 1921 |
|
MUL CHAND AND NEMI CHAND Vs. BASDEO; RAM SARUP
|
January 24, 1921 |
|
MULJI TRIBHOVAN SEVAK Vs. DAKOR MUNICIPALITY
|
November 18, 1921 |
|
MUMMADI VENKATIAH Vs. BOGANATHAM VENKATA SUBBIAH
|
October 11, 1921 |
|
MUNICIPAL BOARD Vs. ASHARFI LAL PLAINTIFF
|
November 18, 1921 |
|
MUNSHI EHTISHAM ALI Vs. JAMNA PRASAD
|
July 12, 1921 |
|
MUNSHI MAHAMAD KAZEM ALI Vs. MUNSHI NAIMUDDIN AHMED
|
August 24, 1921 |
|
MURARI CHANDRA DE Vs. DINA NATH CHANDRA DIDYA
|
April 8, 1921 |
|
MURLIDHAR PANDE Vs. LACHHMI PANDE
|
February 3, 1921 |
|
MUSAMMAT BISMILLAH BEGAM Vs. NUR MOHAMMAD
|
July 8, 1921 |
|
MUSAMMAT GODHNI Vs. SHYAM LAL
|
April 18, 1921 |
|
MUSAMMAT GOVINDI Vs. SAHIB RAM
|
January 25, 1921 |
|
MUSAMMAT HANIFUNNISSA Vs. CHUNNI LAL
|
April 6, 1921 |
|
MUSAMMAT HIJABAN Vs. ALI SHER KHAN
|
July 27, 1921 |
|
MUSAMMAT HIRA KUAR Vs. GAMBHIR SINGH
|
March 3, 1921 |
|
MUSAMMAT JAGRANI MISRANI Vs. MUSAMMAT SHEO DULARI SHUKLAIN
|
July 15, 1921 |
|
MUSAMMAT JAMILUNNISSA BIBI Vs. BMATHURA PARSHAD
|
March 29, 1921 |
|
MUSAMMAT JARAO KUNWAR Vs. RANI BHAGWAN KUNWAR
|
July 4, 1921 |
|
MUSAMMAT JEONI Vs. KALLOO
|
January 28, 1921 |
|
MUSAMMAT KHAZANO Vs. BANWARI LAL
|
March 14, 1921 |
|
MUSAMMAT LALLI Vs. SHIAM LAL
|
December 8, 1921 |
|
MUSAMMAT MAIRAJ FATIMA Vs. HAFIZ ABDUL WAHEED
|
May 20, 1921 |
|
MUSAMMAT RAM DEBI Vs. GOBIND SAHAI
|
May 7, 1921 |
|
MUSAMMAT RAMPIARI Vs. MUSAMMAT KRISHNA PIARI
|
April 14, 1921 |
|
MUSAMMAT SAID-UN-NISSA BIBI Vs. FIDA HUSAIN
|
January 15, 1921 |
|
MUSAMMAT SHAM DEVI Vs. BABU BIRBHADRA PRASAD, MINOR,THROUGH MUSAMMAT MUNNI DEBI
|
February 9, 1921 |
|
MUSAMMAT SUNDAR BIBI Vs. RAJINDER NARAIN SINGH ALIAS LALLU SAHEB
|
May 2, 1921 |
|
MUSSA MAHOMED Vs. MOTILAL ITCHALAL
|
December 20, 1921 |
|
MUSSAMMAT SASIMAN CHOWDHURAIN Vs. SHIB NARAYAN CHOWDHURY
|
December 2, 1921 |
|
MUSSAMMAT SUKHI Vs. GULAM SAFDAR KHAN
|
April 19, 1921 |
|
MUSTAFA KHAN Vs. MUSAMMAT DULARI
|
February 25, 1921 |
|
MUSTI VENKATA JAGANNADHA Vs. MUSTI VEERABHADRAYYA
|
April 21, 1921 |
|
MUTHIA CHETTIAR Vs. KARUTHAMADA PILLAI
|
January 20, 1921 |
|
MUTHOORA PALLIATH PURAKKOT PARU ALIAS PATHUMMA Vs. MUTHOORA PALLIATH PURAKKOT RAMAN NAMBIAR, (KARANAVAN AND MANAGER OF THE TAVAZHI TARWAD)
|
March 29, 1921 |
|
MUTHU GOUNDAN Vs. PERUMAL IYEN AND FIVE ORS
|
January 7, 1921 |
|
MUTHUKANAKKU PILLAI Vs. EMPEROR
|
December 15, 1921 |
|
MUTHUKUMARASWAMI NADAR Vs. MUHAMMAD ROWTHER
|
December 22, 1921 |
|
MUTHUSAMI NAICKEN, MINOR, BY NEXT FRIEND NAGA NAICKEN Vs. PULAVARATTAL
|
October 21, 1921 |
|
MYSORE KOPNIAH SIVANANJIAH Vs. KSITHAY GOUDAR
|
March 14, 1921 |
|
N K M MEYYAPPA CHETTI Vs. VKMMEYYAPPANCHETTI
|
April 15, 1921 |
|
N K SARKAR Vs. HOWRAH MUNICIPALITY
|
June 14, 1921 |
|
NABAKISHORE MANDAL Vs. UPENDRAKISHORE MANDAL
|
November 18, 1921 |
|
NAFAR CHANDRA PAL CHOWDHURY Vs. BHUSI MOLLA
|
December 19, 1921 |
|
NAGENDRANATH PAUD Vs. SRIMATI SORAT KAMINI DAST, AND ON HER DEATH HER SONS AND REISS JAMINI MOHAN SORKAR
|
December 19, 1921 |
|
NAGINA Vs. EMPEROR
|
September 28, 1921 |
|
NAGINDAS KAPURCHAND Vs. MAGANLAL PANACHAND
|
July 5, 1921 |
|
NAGINDAS MANEKLAL Vs. MAHOMAD YUSUF MITCHELA
|
July 20, 1921 |
|
NAHAR SINGH Vs. EMPEROR
|
February 9, 1921 |
|
NALLAKA VENKATASWAMI Vs. RUGAM VIRANNA
|
December 5, 1921 |
|
NALLASIVA MUDALIAR Vs. RAVAN BIBI
|
April 6, 1921 |
|
NAND RAM Vs. KHAZAN
|
April 9, 1921 |
|
NAND RAM Vs. SHIAM SARUP
|
March 30, 1921 |
|
NANDA AHIR Vs. SRI THAKURJI
|
April 8, 1921 |
|
NARAYAN LAXMAN ADHIKARI Vs. CHAPSI DOSA
|
August 30, 1921 |
|
NARAYAN MORESHWAR WELANKAR Vs. WAMAN MAHADEV KULKARNI
|
March 2, 1921 |
|
NARAYAN MORESHWAR WELANKAR Vs. WAMAN MAHADEO KULKARNI
|
March 3, 1921 |
|
NARAYANASAMY NAICKER Vs. PERIASAMY ODAYAR
|
February 2, 1921 |
|
NARAYANASWAMY IYER Vs. DORAISAWMY PATHAR
|
August 23, 1921 |
|
NARINDRA BAHADUR SINGH Vs. OUDH COMMERCIAL BANK LIMITED
|
May 9, 1921 |
|
NASIRAN BIBI Vs. SALIM AKANDA AND JAFFAR ALI SARKAR
|
July 18, 1921 |
|
NATHA Vs. GOBIND RAM
|
April 27, 1921 |
|
NATHI Vs. TURSI
|
May 18, 1921 |
|
NATHMULL Vs. GONESHMULL JIVANMULL
|
August 8, 1921 |
|
NATHOOBHAI DULLABBHAI SETH Vs. HIMATLAL VASTACHAND DALAL
|
August 19, 1921 |
|
NATHU KHAN Vs. THAKUR BURTONATH SINGH
|
December 2, 1921 |
|
NATHU RAM Vs. KANHAIYA LAL
|
May 30, 1921 |
|
NATHURAM HIRARAM THAKOR Vs. SECRETARY OF STATE FOR INDIA
|
December 23, 1921 |
|
NAZIR AHMAD KHAN Vs. BASHIR AHMAD KHAN
|
March 16, 1921 |
|
NEARAM KACHARI Vs. ARDARAM KACHARI
|
June 30, 1921 |
|
NILADRINATH MUKHERJEE Vs. SAROJNATH MUKHERJEE, MINOR, BY HIS MOTHER AND CERTIFICATED GUARDIAN AMALA DEBYA
|
May 17, 1921 |
|
NILKANTH DEVRAO NADKARNY Vs. RAMAKRISHNA VITHAL BHAT
|
June 7, 1921 |
|
NIPPON MENKWA KALMSHIKI Vs. FPORTLOCK
|
July 5, 1921 |
|
NOGENDRA CHANDRA DAS; ANANTA KUMAR KAR Vs. REHAN ALI SERANG; SUDHANYA CHDE
|
August 11, 1921 |
|
NOGENDRA NATH BERA Vs. EMPEROR
|
March 3, 1921 |
|
NOWROJI PUDUMJEE SIRDAR Vs. DECCAN BANK, LTD
|
February 2, 1921 |
|
NOWROJI SORABJI BUNSHAH Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 30, 1921 |
|
O M CHIENE Vs. BAWAN DAS
|
December 6, 1921 |
|
OBILISETTI VENKATA KRISTNAIAH Vs. ATYAM SUBBIAH
|
September 6, 1921 |
|
OBLA K SUBBAYYAN Vs. THOPPAI MUTHAYYAN
|
September 23, 1921 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. SRMMRMVELLIAPPA CHETTY
|
October 24, 1921 |
|
OFFICIAL LIQUIDATOR OF THE KAYASTH TRADING AND BANKING CORPORATION LTD Vs. BSATNARAIN SINGH
|
January 22, 1921 |
|
OFFICIAL RECEIVER Vs. LAKSHMAN AIYAR
|
January 24, 1921 |
|
OFFICIAL RECEIVER OF COIMBATORE DISTRICT Vs. DDKANGA
|
October 19, 1921 |
|
OFFICIAL RECEIVER OF TANJORE Vs. MRVENKATARAMA IYER
|
November 3, 1921 |
|
OMAYURUPAGAM MUTT (THROUGH ITS ATHEENA KARTHAR UMAMAHESWARARSIVACHARIAR Vs. SIVASOORIA THEVAN
|
November 2, 1921 |
|
P BABA SAH Vs. KGMAHOMAD HUSAIN SAHIB
|
September 22, 1921 |
|
P BABA SAH TRUSTEES AND DHARMAKARTHAS OF SRI BALASUBRAMANI SWAMI TEMPLE Vs. KGMAHOMED HUSSAIN SAHIB
|
September 22, 1921 |
|
P E BILLINGHURST Vs. DBMEEK
|
May 26, 1921 |
|
P ELLAPA NAIDU Vs. BOOLOGACHARY
|
October 31, 1921 |
|
P M A R M MUTHIAH CHETTIAR Vs. LODD GOVINDA DOSS KRISHNA DOSS VARU
|
April 6, 1921 |
|
P RAMA PATTAR Vs. AVISWANATHA PATTER; LAKSHMI ALIAS AMMU AMMAL; VANANTARAMA PATTER AND PARAMESWARAN, MINOR BY GUARDIAN
|
October 13, 1921 |
|
P RAMA PATTER Vs. VISWANATHA PATTER
|
November 4, 1921 |
|
P S NARAYANA AIYAR Vs. BIYARI BIVI ALIAS KATHUN BIVI
|
September 8, 1921 |
|
PABAN KHAN Vs. BADAL SARDAR
|
July 26, 1921 |
|
PACHAI PILLAI Vs. CGOPALA PILLAI
|
September 23, 1921 |
|
PADAMSI NARAYAN Vs. COLLECTOR OF THANA
|
April 5, 1921 |
|
PAHELWAN SINGH Vs. SAHIB SINGH
|
February 18, 1921 |
|
PALAN MEAH, TAHSILDAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
November 23, 1921 |
|
PALANIAPPA CHETTIAR Vs. ALAGAN CHETTI
|
June 9, 1921 |
|
PALANIAPPA CHETTY Vs. SUBRAHMANYIA CHETTY
|
March 10, 1921 |
|
PALANIAPPA CHETTY Vs. SUBRAMANIA CHETTY THROUGH HIS AUTHORISED AGENT KARUPPANCHETTY ALIAS SOMASUNDARAM CHETTY
|
August 12, 1921 |
|
PANCHAM Vs. ANSAR HUSAIN
|
April 12, 1921 |
|
PANCHANAN CHATTERJEE Vs. BABU SANTOSH KUMAR BOSE, CHAIRMAN, BURDWAN MUNICIPALITY
|
February 7, 1921 |
|
PANCHANAN PODDAR Vs. KHITISH CHANDRA ALIAS BHOLA SAHA
|
December 21, 1921 |
|
PANCHU GOPAL CHATTOPADHYA Vs. SRIMATI MATANGINI DEBI
|
July 22, 1921 |
|
PANDE HAR NARAYAN Vs. SURJA KUNWARI
|
March 1, 1921 |
|
PANDURANG BALAJI APTE Vs. MAHADEO GOPAL JOG
|
July 13, 1921 |
|
PANNA LAL BISWAS Vs. PANCHU RUIDAS
|
August 22, 1921 |
|
PANNAJI DEVICHAND Vs. SENNAJI KAPURCHAND
|
September 14, 1921 |
|
PARAM HANSMAN TEWARI Vs. DASRATHMAN TEWARI
|
January 27, 1921 |
|
PARASURAMA UDAYAN Vs. AVEDAJI BASKAR THIRUMAL ROW
|
January 17, 1921 |
|
PARBATI CHARAN SAHA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 25, 1921 |
|
PARBATI MAJHI Vs. DIGPATI MAJHI AND SURJA KUMAR MAJHI
|
February 22, 1921 |
|
PARBHU DAYAL Vs. RAM SAHAI
|
May 12, 1921 |
|
PARBHU DAYAL Vs. JAMIL AHMAD
|
August 4, 1921 |
|
PARESH NATH PAL CHOUDHURY Vs. ISMAIL SORDAR
|
June 13, 1921 |
|
PARSHOTAM SARAN Vs. HARGU LAL AND PAHLADI LAL
|
March 4, 1921 |
|
PARVATAVA KOM NEMAPA HAVILDAR Vs. FAKIRNAIK BIN IRANAIK NAIKAR
|
July 18, 1921 |
|
PARVATAVA NEMAPPA HAVALDAR Vs. FAKIRNAIK IRANAIK NAIKAR
|
July 18, 1921 |
|
PARVATHI AMMAL Vs. ELAYAPERUMAL KONAR
|
November 29, 1921 |
|
PATTANI VALAPPIL PAYYANATAN KRISHNA Vs. MANALIL INKIRIAS GOVINDAN
|
July 27, 1921 |
|
PEARI MOHAN MUKERJI; BHUPENDRA NATH MUKERJI Vs. MONOHAR MUKERJI
|
May 5, 1921 |
|
PEDDAPALAYAM BODACHARI ALIAS VENKATRAYA CHARI Vs. PEDDAPPALAYAM MUNIYACHARI
|
August 17, 1921 |
|
PEOPLE S INDUSTRIAL BANK LIMITED Vs. GOVIND DAS DUBE
|
February 10, 1921 |
|
PEOPLES INDUSTRIAL BANK, LD IN LIQUIDATION Vs. BJALPA PRASAD
|
February 9, 1921 |
|
PERIANAYAGI AMMAL Vs. ARATNAVELU MUDALIAR
|
November 22, 1921 |
|
PHULCHAND Vs. KANDHYA LAL
|
August 9, 1921 |
|
PINGALI VENKATARAMANA REDDI BY HIS AUTHORISED AGENT BRAHMANDA NARASIMHA RAU Vs. KOTIGARI MRANGIAH CHETTI
|
May 3, 1921 |
|
PITTA BALARAMANAIDU Vs. PITTA SANGANNAIDU
|
November 15, 1921 |
|
POCHAI RAI Vs. EMPEROR
|
March 3, 1921 |
|
PONNALAGU KONAN Vs. SINNIAH ODAYAN
|
August 10, 1921 |
|
POTHARI ILLATH MADHAVAN NAIR Vs. CHALIKADAVATH PAKKISSAN THOTIYIL ABDUR RAHIMAN
|
November 23, 1921 |
|
POTHI KANDIYIL VATTOLI KALANDAR Vs. KELOTH VATTOLI PUTHOORAM KALANDAR
|
April 1, 1921 |
|
PRAFULLA NATH TAGORE Vs. TCTWEEDIE, RECEIVER
|
July 1, 1921 |
|
PRAMATHA NATH BOSE Vs. BHUBAN MOHAN BOSE
|
March 16, 1921 |
|
PRANJIVAN HARGOVAN Vs. BAI BHIKHI
|
February 2, 1921 |
|
PRANRAM MOOKERJEE Vs. MAHARAJKUMAR JAGADISH NATH RAY
|
April 22, 1921 |
|
PRASANNA KUMAR RAY Vs. NIRANJAN RAY
|
February 7, 1921 |
|
PRASANNAMAYI DEBI Vs. BAIKUTHA NATH CHATTORAJ
|
April 14, 1921 |
|
PRASANNO KUMAR MANDAL Vs. NILAMBAR MANDAL
|
February 17, 1921 |
|
PROBHAT CHANDRA BISWAS Vs. GOPAL CHANDRA MUKHERJI
|
June 28, 1921 |
|
PROBODH CHANDRA MITTER Vs. HARISH CHANDRA NASKAR
|
March 4, 1921 |
|
PROBODH KUMAR DATTA Vs. MOHIM CHANDRA ROY
|
March 4, 1921 |
|
PROFULLA CHANDRA GHOSE Vs. BABURAM MANDAL
|
July 19, 1921 |
|
PROFULLA NATH TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 17, 1921 |
|
PUBLIC PROSECUTOR Vs. PARAMANDI
|
February 10, 1921 |
|
PULIN BIHARI ROY Vs. MAHENDRA CHANDRAGHOSAL
|
August 24, 1921 |
|
PULPATI HANUMAYA Vs. RAVURI RAMAYYA
|
January 24, 1921 |
|
PURNA CHANDRA DAS Vs. JOY LAL PAYADA
|
January 3, 1921 |
|
PURNA CHANDRA DUTT Vs. INDRA CHANDRA ROY
|
July 13, 1921 |
|
PUSARAPU VENKATA REDDAYYA Vs. THORAM YARAKAYYA
|
February 18, 1921 |
|
QASIM ALI Vs. EMPEROR THROUGH THE DISTRICT JUDGE OF SAHARANPUR
|
January 11, 1921 |
|
R C SEN Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
January 21, 1921 |
|
R M A R A R M ARUNACHALA CHETTIAR, BR AGENT SUBRAMANIAM CHETTIAR,ATTACHING CREDITOR Vs. PANCHALI PADAYACHI
|
December 20, 1921 |
|
R M M S T VAIRAVAN CHETTIAR Vs. MLMRAMA NATHAN CHETTIAR
|
April 20, 1921 |
|
R M P PALANIAPPA CHETTY Vs. MSAPLPALANIPPA CHETTY
|
August 2, 1921 |
|
RABIA BIBI WIDOW OF SHARIFF WALAD SULEMAN MEMAN Vs. GANGADHAR VISHNU PURANIK
|
November 9, 1921 |
|
RABIABIBI Vs. GANGADHAR VISHNU PURANIK
|
November 9, 1921 |
|
RADAH MADHO LALJI Vs. RAM SEWAK
|
January 18, 1921 |
|
RADHA KANTA DAS NANAK Vs. PRAKASH CHANDRA DUTT
|
July 5, 1921 |
|
RADHA KRISHNA DAS Vs. MATIYAR RAHAMAN
|
December 6, 1921 |
|
RAGHUBIR SINGH Vs. MUSAMMAT LAKHAN
|
January 25, 1921 |
|
RAGHUNANDAN RAI Vs. RAGHUNANDAN PANDE
|
May 6, 1921 |
|
RAGHUNATH SHIVAJI KULKARNI Vs. RAMCHANDRA NARAYAN JOSHI
|
August 5, 1921 |
|
RAHIM BUX PARAMANIK Vs. EMPEROR
|
August 12, 1921 |
|
RAHMAT ULLAH Vs. RAI SAHEB CHAUDHRI DHARAM SINGH
|
December 21, 1921 |
|
RAHMATULLAH Vs. EMPEROR
|
January 7, 1921 |
|
RAI CHARAN BHUIYA Vs. DEBI PROSAD BHAKUT
|
August 3, 1921 |
|
RAIPUR MANUFACTURING CO LTD Vs. JOOLAGANTI VENKATASUBBA RAO VEERASAMI AND CO
|
March 22, 1921 |
|
RAJA BHUPENDRA NARAIN SINGH BAHDUR Vs. MADAR BUX SHEIKH
|
August 23, 1921 |
|
RAJA JOTE KUMAR MUKERJEE Vs. JADU NATH BOSE
|
July 28, 1921 |
|
RAJA MAKUND SINGH Vs. GOPI PRASAD
|
June 14, 1921 |
|
RAJA MUHAMMAD ABUL HASAN KHAN SINCE DECEASED Vs. LACHMI NARAIN
|
March 13, 1921 |
|
RAJA PEARY MOHAN MUKERJI Vs. MONOHAR MUKERJI
|
April 19, 1921 |
|
RAJA RAI BHAGVAT DAYAL SINGH; RAM RATAN SAHU Vs. RAM RATAN SAHU; RAJKUMAR BARHAMDEO NARAIN SINGH
|
November 11, 1921 |
|
RAJA RAO Vs. ANANTHANARAYANAN CHETTY
|
November 22, 1921 |
|
RAJA SASHIKANTA ACHARYYA Vs. RAJA SARAT CHANDRA RAI CHAUDHURI
|
August 25, 1921 |
|
RAJA SASI KANTA ACHARJYA BAHADUR Vs. SANDHYA MONI DASYA
|
August 10, 1921 |
|
RAJAH MUTHU KRISHNA YACHENDRA BAHADUR Vs. WHNURSE
|
May 4, 1921 |
|
RAJAMMAL IYER Vs. KRISHNASWAMY AIYENGAR
|
August 1, 1921 |
|
RAJANI KANTA SHAHA Vs. IDRIS THAKUR
|
April 12, 1921 |
|
RAJENDRA KUMAR BOSE Vs. BISWARUP DEY
|
May 17, 1921 |
|
RAJENDRA LAL GHOSE Vs. RAKHAL DAS ROY
|
March 22, 1921 |
|
RAJESWARI DASI Vs. PULIN BEHARY MITTRA
|
June 16, 1921 |
|
RAJKALI Vs. GOPI NATH NAIK
|
November 25, 1921 |
|
RAJMAL RAMNARAYAN Vs. BUDANSAHEB ADULSAHEB
|
November 11, 1921 |
|
RAM ANAND Vs. MUSAMMAT SHEO BALA
|
February 18, 1921 |
|
RAM AUTAR SINGH Vs. BHAIRON GHULAM
|
May 14, 1921 |
|
RAM BHAWAN UPADHYA Vs. RAM SARAN CHAUBE AND DHUMAN SINGH
|
May 2, 1921 |
|
RAM BRICHH RAI Vs. DEOO TEWARI
|
November 8, 1921 |
|
RAM CHAND ALIAS RATAN SINGH Vs. MATHURA CHAND
|
February 2, 1921 |
|
RAM CHARAN Vs. MEWA RAM
|
January 14, 1921 |
|
RAM CHARAN MOHAJAN AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVE GOBINDA RAM DAS Vs. JIBAN CHANDRA SARMA
|
February 7, 1921 |
|
RAM DHAN Vs. PRAG NARAIN
|
November 25, 1921 |
|
RAM DHAN Vs. PRAYAG NARAIN
|
March 2, 1921 |
|
RAM DHARI UPADHIA Vs. BABULAL UPADHIA
|
March 3, 1921 |
|
RAM GHULAM Vs. MUSAMMAT MENDA
|
January 21, 1921 |
|
RAM GOPAL Vs. ABDUL HAKIM KHAN
|
December 9, 1921 |
|
RAM KANAI PAL Vs. PURNA CHANDRA ALIAS JONESWAR PODDAR
|
July 15, 1921 |
|
RAM KUMAR Vs. GOKUL PRASAD HAR PRASAD
|
November 10, 1921 |
|
RAM KUMAR MAZUMDAR AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE SITAL CHANDRA MAZUMDAR AND RAM DUDAL (DULAL IN VAKALATNAMAH) MOZUMDAR Vs. MOHIM CHANDRA DUTTA
|
December 8, 1921 |
|
RAM LAKHAN SINGH Vs. LALA MEWA LAL
|
February 8, 1921 |
|
RAM LAL Vs. DEO RAJ
|
July 26, 1921 |
|
RAM NARAIN Vs. MUHAMMAD AKBAR
|
November 24, 1921 |
|
RAM PAL Vs. MUSAMMAT BATASHIA
|
June 27, 1921 |
|
RAM PRASAD Vs. EMPEROR
|
September 29, 1921 |
|
RAM PROSAD CHIMONLAL Vs. ANUNDJI AND CO
|
July 27, 1921 |
|
RAM SAHAI Vs. PARBHU DAYAL
|
May 12, 1921 |
|
RAM SAHAI Vs. EMPEROR
|
April 15, 1921 |
|
RAM SAHAI Vs. CHHOTEY LAL
|
March 16, 1921 |
|
RAM SAKHI RAM Vs. EMPEROR
|
June 13, 1921 |
|
RAM SARAN CHOUBE Vs. LALJI UPADHYA
|
May 2, 1921 |
|
RAM SARAN ROY Vs. SHOSHI BHUSAN GHOSE
|
November 18, 1921 |
|
RAM SARUP Vs. BHARAT SINGH
|
May 31, 1921 |
|
RAM SARUP Vs. EMPEROR
|
June 25, 1921 |
|
RAM SUBHAG SINGH Vs. DIP NARAIN SINGH
|
July 19, 1921 |
|
RAM SUKH Vs. MRSLEO NEAL
|
December 13, 1921 |
|
RAM SURAT MISRA Vs. GUR PRASAD
|
February 10, 1921 |
|
RAMA SHANKAR PRASAD Vs. GHULAM HUSAIN
|
April 9, 1921 |
|
RAMABHADRA NAIDU Vs. KADIRIYASAMI NAICKER
|
February 25, 1921 |
|
RAMALAGU SERVAI Vs. SOLAI SERVAI
|
January 17, 1921 |
|
RAMASAMI AIYANGAR Vs. NARAYANA AIYANGAR
|
May 9, 1921 |
|
RAMASAMI IYENGAR Vs. MVKUPPUSAMI IYER
|
February 14, 1921 |
|
RAMASAMI KONAN Vs. KULANDAI VELU PILLAI
|
October 25, 1921 |
|
RAMAYYA Vs. KOTAMMA AND SIX ORS
|
December 22, 1921 |
|
RAMCHANDRA VENKATESH SHOLAPURR Vs. SHRINIVAS KRISHNA KULKARNI
|
November 3, 1921 |
|
RAMESH CHANDRA SIRKAR Vs. MOHIM CHANDRA GUHA DER BARUA
|
March 2, 1921 |
|
RAMESHAR Vs. KHUNNI LAL
|
May 4, 1921 |
|
RAMESHWAR Vs. MATHURA PRASAD
|
November 9, 1921 |
|
RAMESHWAR DAS Vs. SRI LAL
|
November 10, 1921 |
|
RAMKISHORE Vs. JAINARAYAN
|
July 11, 1921 |
|
RAMNATH DWARKANATH WAIWOODE Vs. RAMRAO BALKRISHNA DHOTRE
|
July 15, 1921 |
|
RAMRAJ SINGH Vs. RABI PRASAD
|
March 21, 1921 |
|
RANA MAHATABSINGH SINGH Vs. BADAN SINGH
|
April 21, 1921 |
|
RANCHHOR DAS Vs. HAR KISHAN DAS
|
April 6, 1921 |
|
RANI DHANDEI KUAR Vs. CHHOTU LAL
|
August 1, 1921 |
|
RANI HEMANGINI DEBI Vs. SARAT RUNDARI DEBYA
|
August 11, 1921 |
|
RASH BEHARI GANGULLY Vs. SHABHARANJAN SAMADDAR
|
August 10, 1921 |
|
RATAN LAL Vs. BIRJBHUKAN SARAN
|
January 31, 1921 |
|
RATAN SINGH Vs. EMPEROR
|
August 9, 1921 |
|
RATANCHAND DHARAMCHAND Vs. GOBIND LALL DUTT
|
July 12, 1921 |
|
RATANLAL BHOLARAM Vs. GULAMHUSEN ABDULALI
|
September 27, 1921 |
|
RATHNATHANNI Vs. SOMASUNDARA MUDALIAR
|
January 19, 1921 |
|
RAYAPATI VENKATASUBBA RAO Vs. KALAPATAPC NARAYANA RAO
|
December 22, 1921 |
|
RE ALBERT FELIX SELDANA, INSOLVENT EX PARTE RAI SUKHLAL KARNANI BAHADUR Vs. THIS OFFICIAL ASSIGNEE OF CALCUTTA
|
March 17, 1921 |
|
RENTALA VEERRAZU Vs. KURUVELLA SUBHARAYUDU
|
February 28, 1921 |
|
ROMESH CHANDRA DAS Vs. SARADA KRIPA LAL
|
June 7, 1921 |
|
RUNG LAL KALOORAM Vs. KEDAR NATH KESRIWAL
|
July 11, 1921 |
|
RUP NARAIN Vs. SHEO PRAKASH
|
January 5, 1921 |
|
RUP NARAIN ALIAS RUPAI PATHAK Vs. PARTAP PATHAK
|
July 20, 1921 |
|
RUSSA ENGINEERING WORKS, LTD Vs. BHADRESWAR DAS
|
February 7, 1921 |
|
RUSTOMJI DINSHAW BILLIMORIA Vs. DOSIBAI RUSTOMJI MASTER
|
June 21, 1921 |
|
S N RAGUNATHASWAMY IYENGAR Vs. SGOPAU RAO
|
August 31, 1921 |
|
S R M S T R M RAMASWAMI CHETTIAR THROUGH HIS AUTHORISED AGENT KUPPAN AYYANGAR Vs. TSRAMASWAMI AIYANGAR, OFFICIAL RECEIVER
|
December 7, 1921 |
|
S R M S T R M RAMASWAMI CHETTIAR THROUGH HIS AUTHORIZES AGENT KUPPAN AYYANGAR Vs. TSRAMASWAMI IYENGAR, OFFICIAL RECEIVER, MADURA
|
December 7, 1921 |
|
S RAMAKRISHNA PILLAI Vs. KRISHNASWAMI PILLAI
|
December 20, 1921 |
|
S T M R MURUGAPPA CHETTIAR Vs. PONNUSWAMI PILLAI
|
March 29, 1921 |
|
SABABATHI PATHAN Vs. PERUMAL PADAYACHI AND ANRAND NATESE THEVAN
|
January 27, 1921 |
|
SABAPATHY PATHAN Vs. PERUMAL PADAYACHI
|
January 27, 1921 |
|
SABIR HUSAIN Vs. EMPEROR
|
March 12, 1921 |
|
SABITRI THAKURAIN Vs. SAVI
|
January 20, 1921 |
|
SABITRI THAKURAIN Vs. SAVI
|
January 26, 1921 |
|
SACHINDRA NATH ROY Vs. MAHARAJ BAHADUR SINGH
|
July 5, 1921 |
|
SACHINDRA NATH ROY Vs. MAHARAJ BAHADUR SINGH
|
July 12, 1921 |
|
SADASUKH GAMBHIRCHAND Vs. BAIJNATH HARNANDRAI
|
May 25, 1921 |
|
SADAY CHANDRA JANA Vs. PORESH NATH GHOSE
|
July 22, 1921 |
|
SADHU CHARAN PAL Vs. INDRA MOHAN MISTARI
|
April 12, 1921 |
|
SAGAR MAL Vs. EMPEROR THROUGH BHUKAN SARAN
|
December 19, 1921 |
|
SAHEB RAM Vs. MUSAMMAT GOBIND
|
January 25, 1921 |
|
SAIBESH CHANDRA SARKAR Vs. MOHARAJADHIRAJ SIR BEJOY CHAND MOHATAP BAHADUR
|
December 16, 1921 |
|
SAILENDRA MOHAN DUTT Vs. DHARANI MOHAN ROY
|
November 30, 1921 |
|
SAILENDRA NATH MITRA Vs. RAM CHARAN PAL
|
March 16, 1921 |
|
SAIYED MUHAMMAD HANEEF Vs. BISRI PRASAD AND MUHAMMAD ASKARI
|
June 30, 1921 |
|
SAIYED MURTAZA HUSAIN Vs. ZIAUL HASAN
|
February 1, 1921 |
|
SAIYID AHMAD BEG Vs. DHARMUN RAI
|
January 21, 1921 |
|
SAMBASIVA PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
|
February 15, 1921 |
|
SAMBASIVAM PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 15, 1921 |
|
SANATON SANT Vs. DINABANDHU GIRI
|
July 22, 1921 |
|
SANJIB CHANDRA SANYAL Vs. SANTOSH KUMAR LAHIRI
|
July 22, 1921 |
|
SANKARA NAINAR PILLAI Vs. PUTHIYA VEETTIL THANGAMMA
|
February 23, 1921 |
|
SANKARAN NAMBUDRIPAD Vs. SANKARAN NAIR
|
February 28, 1921 |
|
SANKARANARAYANA PILLAI Vs. PUTHIYA VETTIL THANGAMMA
|
February 23, 1921 |
|
SANTOSH BALA DEBI Vs. RAM CHANDRA GHATI
|
December 12, 1921 |
|
SANUMAN Vs. EMPEROR
|
February 21, 1921 |
|
SAQIB HUSAIN Vs. NAND KISHORE ALIAS ANANDI PERSHAD
|
April 18, 1921 |
|
SARABJIT SINGH Vs. RAJ KUMAR RAI
|
June 14, 1921 |
|
SARADA KRIPA LALA Vs. HORENDRA KUMAR DAS
|
July 21, 1921 |
|
SARAJ KUMAR ACHARJI CHOWDHURY Vs. UMED ALI HOWLADAR; GOPAL CHANDRA SAHA
|
June 7, 1921 |
|
SARANGA SESHA NAIDU Vs. PERIASAMI ODAYAR
|
February 2, 1921 |
|
SARAT CHANDRA MAITI Vs. BIBHABATI DEBI
|
August 22, 1921 |
|
SARAT CHANDRA SARKAR Vs. MAIHAR STONE AND LIME CO LTD
|
April 15, 1921 |
|
SARAT CHUNDER GUPTA Vs. KANAI LAL CHUCKERBUTTY
|
May 4, 1921 |
|
SARBESWAR PATRA Vs. MAHARAJA SIR BIJOY CHAND MAHATAP
|
June 17, 1921 |
|
SARJU PRASAD Vs. RAM SARUP
|
January 24, 1921 |
|
SAROJINI DAS Vs. HARIDAS GHOSH-DEFENDANT
|
April 14, 1921 |
|
SASTI CHARAN CHAKERBUTTY Vs. AKUBJAN BIBI
|
July 12, 1921 |
|
SAT NARAIN SINGH Vs. KAYASTHA TRADING AND BANKING CORPORATION LD
|
January 22, 1921 |
|
SATINDRA NATH BANERJI Vs. SIVA PRASAD BHAKAT
|
July 11, 1921 |
|
SATIS CHANDRA GHOSH Vs. KALIDASI DASI
|
July 15, 1921 |
|
SATISH CHANDRA DAS Vs. UMESH NARAIN CHOWDHURY
|
July 21, 1921 |
|
SATISH CHANDRA MUKHERJEE Vs. JOYRAM ROY
|
April 22, 1921 |
|
SECRETARY OF STATE FOR INDIA Vs. DILSIZIAN FRERES
|
January 12, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MOULVI WAZED ALI KHAN PANI
|
July 22, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ANNADA MOHAN ROY
|
June 17, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SYED AHMAD BADSHA BAHADUR
|
April 11, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJA OF VIZIANAGARAM
|
December 19, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MAHARAJA OF BURDWAN
|
July 19, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJA OF VENKATAGIRI
|
July 15, 1921 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT Vs. SYED AHMAD BADSHA SAHIB BAHADUR
|
May 9, 1921 |
|
SEERANGATHUNI Vs. BAVA VAITHILINGA MUDALIAR
|
January 10, 1921 |
|
SEKHARIPURAM GRAMOM KRISHNA AIYAR Vs. NAMIASSAN VEETIL MAYANKUTTI
|
September 15, 1921 |
|
SENAJI KAPURCHAND Vs. PANNAJI DEVICHAND
|
September 14, 1921 |
|
SERAJUDDIN HALDAR Vs. ISAB HALDAR
|
April 15, 1921 |
|
SETH ROSHAN LAL Vs. MUHAMMAD MASHKUR ALI KHAN AND ANRAND; MUHAMMAD TAHSIN ALI KHAN
|
April 27, 1921 |
|
SETHUPATHI AVERGAL Vs. KUPPUSAMI IYER
|
May 13, 1921 |
|
SEWDUTRAI NARSARIA Vs. TATA SONS LTD
|
July 23, 1921 |
|
SEWRATAN Vs. KRISTO MOHAN SHAW
|
January 13, 1921 |
|
SHADI JAN Vs. WARIS ALI
|
February 24, 1921 |
|
SHAHABAJ MANDAL Vs. BHAJAHARI NATH
|
May 4, 1921 |
|
SHAIKH TABRIJ Vs. KEDAR NATH DUTTA; GDRUDAS KUNDU CHAUDHURY
|
April 28, 1921 |
|
SHAMBHU NATH Vs. LALA BADRI DAS
|
January 7, 1921 |
|
SHAMSHER SINGH Vs. PYARE LAL
|
December 9, 1921 |
|
SHANKAR BALKRISHNA TORNE Vs. SOUTH INDIAN RAILWAY
|
June 23, 1921 |
|
SHANKAR BALKRISNA TORNE Vs. SOUTH INDIAN RAILWAY
|
June 21, 1921 |
|
SHANKAR LAL Vs. EMPEROR
|
August 13, 1921 |
|
SHANMUKA NADAN 1 TO 5 MINORS BY THEIR MOTHER AND GUARDIAN 6TH APPT Vs. ARUNACHALA CHETTY (THROUGH HIS AGENT SHANMUGAVELAYUDHAM PILLAI )
|
August 25, 1921 |
|
SHANMUKA NADAN BY GUARDIAN SWARNAMMAL Vs. ARUNACHELAM CHETTY
|
August 25, 1921 |
|
SHARIF AHMAD Vs. QABUL SINGH
|
February 28, 1921 |
|
SHASHI BHUSAN SHAW Vs. HARI NARAIN SHAW
|
February 23, 1921 |
|
SHEIK MOHIDIN SAHIB Vs. RAMASWAMI CHETTI
|
February 14, 1921 |
|
SHEIKH ARABULLA Vs. SUNAMANI DAS
|
February 22, 1921 |
|
SHEIKH HABIBUL RAHMAN Vs. MUSAMMAT RASUL BANDI
|
February 10, 1921 |
|
SHEIKH KALLU Vs. NADIR BAKSH
|
August 4, 1921 |
|
SHEIKH KARIM BUX Vs. DWARAKANATH KAR
|
February 25, 1921 |
|
SHEIKH MOHIDIN SAHIB Vs. RAMASWAMI CHETTY
|
February 14, 1921 |
|
SHEIKH MUHAMMD YAKUB Vs. BECHU AHIR
|
December 6, 1921 |
|
SHEIKH SHACHUNI Vs. SHIEKH BASIR AND NURJAN BEWA
|
August 12, 1921 |
|
SHEO MANGAL Vs. MUSAMMAT HULSA
|
November 5, 1921 |
|
SHEO PARGASH OJHA Vs. KESHO PRASAD SINGH
|
July 19, 1921 |
|
SHEO RAM PANDE Vs. SHEO RATAN PANDE
|
April 15, 1921 |
|
SHEO RATAN PANDE Vs. SHEO RAM PANDE; LACHMINIA PANDAIN
|
April 15, 1921 |
|
SHEO SARAN CHAUDHRI Vs. RAM LAGAN DAS
|
July 11, 1921 |
|
SHIAM SARUP Vs. NAND RAM
|
March 30, 1921 |
|
SHIAM SUNDER Vs. EMPEROR
|
May 20, 1921 |
|
SHIB KUMAR Vs. SHEO GHULAM
|
November 21, 1921 |
|
SHIB LAL Vs. MUNNI LAL
|
July 11, 1921 |
|
SHIB LAL GIR Vs. THAKUR DAMBER SINGH
|
August 1, 1921 |
|
SHIKRI PRASAD Vs. AZIZ ALI
|
July 18, 1921 |
|
SHIVA KUMARI DEVI Vs. BECHARAM LAHIRI
|
April 18, 1921 |
|
SHIVAPPA PASSA SAVADE Vs. RAMCHANDRA NARSISNH DESHPANDE
|
February 28, 1921 |
|
SHODAN SINGH Vs. BHAGWAN SINGH
|
February 28, 1921 |
|
SHOLAPUR MUNICIPALITY Vs. SHANKAR SHESHBHAT AMBALJI
|
July 4, 1921 |
|
SHRINIVAS LINGO NADGIR, LAXMANRAO MADHAVRAO JAHAGIRDAR AND LAKSHMAN NARSINGRAO JAHAGIRDAR Vs. SECRETARY OF STATE FOR INDIA
|
September 16, 1921 |
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SHYAM LAL Vs. MUSAMMAT LALLI
|
December 8, 1921 |
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SIBA PROSAD DAS CHAUDHURY Vs. KAZIMUDDIN SARKAR
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December 12, 1921 |
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SIDHANATH MARTAND NADGIR Vs. CHIKO BHAGWANTRAO NADGIR
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January 21, 1921 |
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SINNANAN CHETTY Vs. SIVAKAMI AMMAL
|
August 11, 1921 |
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SISTLA SUBBAYYA Vs. PATA PITCHANNA ALIAS PITHAYYA
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December 13, 1921 |
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SITA RAM TIWARI Vs. KATWARI
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March 18, 1921 |
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SITABAI ZUKAPPA MHETRE Vs. KESHAVRAO PARVATRAO KATE
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December 2, 1921 |
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SITAL CHANDRA MAJHI Vs. PARBATI CHARAN CHAKRABARTI
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August 18, 1921 |
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SITAL PROSAD PODDAR Vs. KAIFUT SHEIKH
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December 1, 1921 |
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SITALA DAS MUKERJEE, MINOR, BY RIS MOTHER AND NEXT FRIEND BIRAJ LAKSHMI DEVI Vs. BHUT NATH NASKER
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May 23, 1921 |
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SITALAKSHMI AMMAL Vs. KRISHNASWAMY IYER
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November 17, 1921 |
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SITARAM BHAURAO DESHMUKH Vs. JIAUL HASAN SIRAJUL KHAN
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May 9, 1921 |
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SITARAM SAKHARAM MANGLE Vs. LAXMAN VISHNU KETKAR
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February 21, 1921 |
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SITLA BAKHSH SINGH Vs. SITAL SINGH
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January 24, 1921 |
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SOHAN PAL, MUNNA LAL Vs. EAST INDIAN RAILWAY COMPANY
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November 30, 1921 |
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SONA SHEIKH Vs. NAIB ALI SHEIKH
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March 10, 1921 |
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SONTAYANA GOPALA DASU AND THREE ORS Vs. INAPATALUPULA RAMI
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January 21, 1921 |
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SONTYANA GOPALA DASEE (DEAD) Vs. INAPUTALAPULA RAMI
|
January 21, 1921 |
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SOTI SURAJ MAL Vs. THAN SINGH
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August 9, 1921 |
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SREE RAJAH BOLLAPRAGADA VENKATA LAKSHMAMMA GARU Vs. CHINTAPALLI ACHIREDDI
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January 25, 1921 |
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SREEMUTTY SASHIMUKHI DASI Vs. SREEMUTY MONMOHINI DASI
|
December 15, 1921 |
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SREEMUTTY TARAMONI CHAUDHURANI Vs. CHARU CHANDRA CHADNHURI
|
March 18, 1921 |
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SRI GADADHARA DAS BAVAJI MAHANT OF BALAJI MUTT Vs. SURYANARAYANA PATNAIK
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February 10, 1921 |
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SRI LAL Vs. RAMESHWAR DAS
|
November 10, 1921 |
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SRI NEWAS Vs. RAMDEO
|
April 14, 1921 |
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SRI RAJAH BOLLAPRAGADA VENKATA LAKSHMAMMA GARU Vs. CHINTAPALLI ACHI REDDI
|
January 21, 1921 |
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SRI RAJAH INUGANTI VENKATA RAJAGOPALA SURYARAO BAHADUR GARU Vs. SRI RAJAH DATLA VENKATA SURYANARAYANA JAGAPATHI BAHADUR GARU
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February 16, 1921 |
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SRI RAJAH VENKATA RAMIAH APPA RAO BAHADUR, ZAMINDAR GARU OF NUZVID Vs. LANKA LAKSHMINARAYANA
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February 21, 1921 |
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SRI RAJAH VENKATARAMIAH APPA RAO BAHADUR, ZAMINDAR GURU OF NUZVID Vs. LAKSHMINARAYANA
|
February 21, 1921 |
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SRI SRI SRI VARADARAJA SOORU HARISCHENDANA DEO BAHADUR ZEMINDAR OF TARLA Vs. KANDA BARIKIVADU
|
January 27, 1921 |
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SRI THAKUR RADHA MADHO LALJI THROUGH RAM DASS Vs. RAM SEWAK
|
January 18, 1921 |
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SRI THAKURJI MAHARAJ BIRAJMAN MANDIR THAKURDUARA Vs. HIRDE NARAIN
|
April 4, 1921 |
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SRI THAKURJI THROUGH PARMESHWAR DASS Vs. NANDA AHIR
|
April 8, 1921 |
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SRIMATI CHARUSILA DASI Vs. SRIMATI MRINALINI DASI AND SRIMATI JADUMANI DASI
|
March 2, 1921 |
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SRIMATI HAIMABATI DEVI Vs. PRAN KRISHNA BANERJEE
|
August 3, 1921 |
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SRIMATI INDRAMANI DASI Vs. SURENDRA NATH MONDAL
|
August 4, 1921 |
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SRIMATI KATYANI DEVI; IDOLS LAKHI JANARDAN Vs. UDAY KUMAR DAS; SRIMATI KATYANI DEBI
|
May 31, 1921 |
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SRIMATI KIRANMOYI DASI Vs. RAMA NATH PAL
|
February 2, 1921 |
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SRIMATI KRISHNA BHAMINI DASI Vs. SRIMATI BRAJA MOHINI DASI
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February 7, 1921 |
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SRIMATI LAKSHMI SUNDARI Vs. NITYANANDA DHUPI
|
February 24, 1921 |
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SRIMATI PRAMILA DEVI Vs. CHANDRA SHEKHAR CHATTERJI
|
January 31, 1921 |
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SRIMATI SARASHIBALA DASSI, ADMINISTRATRIX TO THE ESTATE OF HER HUSBAND JATINDRA MOHAN KUMAR Vs. CHOONI LAL GHOSE
|
November 23, 1921 |
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SRIMATI SASIMUKHI CHOWDHURANI Vs. SRIMATI SARASWATI SEN GUPTA,
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December 14, 1921 |
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SRIMATI THAKAMANI DASI Vs. PITAMBAR BHUIYA
|
May 11, 1921 |
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SUBBA GOUNDAN Vs. KRISHNAMACHARI
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December 14, 1921 |
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SUBBARAMA AIYAR Vs. APTVEERABADRA PILLAI
|
March 14, 1921 |
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SUBBARAYA PILLAI Vs. CDDEVASAHAYAM PILLAI
|
October 26, 1921 |
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SUBBAYYAR Vs. FIRM OF KMSUBBARAYALUA IYER AND SON, MADURA, BYMANAGING PARTNER KMSRKUPPUSWAMI IYER
|
April 26, 1921 |
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SUBRAMANIA CHETTY Vs. CHIDAMBARA MUDALI
|
April 20, 1921 |
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SUBRAMANIA GURUKKAL Vs. AMMAKKANNU AMMAL
|
April 11, 1921 |
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SUBRAMANIA GURUKKAL Vs. RAMAKRISHNA AIYAR
|
March 29, 1921 |
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SUBRAMANIA IYER Vs. APTVEERABADRA PILLAI
|
March 14, 1921 |
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SUBRAMANIA KARAYALAM Vs. VMSIVASUBRAMANIA PILLAI
|
March 29, 1921 |
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SUBRAYA BHANDARY Vs. JANARDHANA BHANDARY
|
February 3, 1921 |
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SUDHANYA SANTRA Vs. BASANTA KUMAR SIRCAR
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August 2, 1921 |
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SUDHIR CHANDRA DAS Vs. RASSESWARI CHAUDHURI
|
May 25, 1921 |
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SUGANCHAND SAVAICHAND Vs. MOTILAL DURGAPRASAD
|
July 16, 1921 |
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SUJATALLI NYAMATALLI Vs. EMPEROR
|
December 7, 1921 |
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SUKHI Vs. GHULAM SAFDAR KHAN
|
April 19, 1921 |
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SUKHLAL KARNANI Vs. OFFICIAL ASSIGNEE OF CALCUTTA
|
August 23, 1921 |
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SUKHNANDAN SINGH Vs. EMPEROR
|
December 16, 1921 |
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SUKHPAL SINGH Vs. HAJI ABDUR RAHMAN
|
May 17, 1921 |
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SUKUMAR CHATTERJEE Vs. MUFIZUDDIN AHMED
|
January 5, 1921 |
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SUNDAR BIBI Vs. RAJ INDRA NARAIN SINGH
|
May 2, 1921 |
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SUNDARAM ALIAS MYTHEENBIBI Vs. MAMSA MAVUTHAR, SHEIKKASIM MAVUTHAR
|
February 22, 1921 |
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SUNDER SPINNER Vs. MAKAN BHULA
|
June 24, 1921 |
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SUNEHRI Vs. EMPEROR
|
August 13, 1921 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. SHYAM SARDAR BHUMIJ
|
July 12, 1921 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LALIT MOHAN SINGHA ROY
|
April 25, 1921 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, BENGAL Vs. JSMULL
|
July 21, 1921 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS; NITYANANDA DAS; SARAT CHANDRA GHOSH Vs. BARODA KANTA; MANORANJAN MAJUMDAR
|
May 3, 1921 |
|
SURAJ MULL AGARWALLA Vs. EMPEROR ON THE COMPLAINT OF THE ASSAM RAILWAY AND TRADING CO LTD
|
January 11, 1921 |
|
SURAJ PRASAD Vs. GANESH RAM
|
April 12, 1921 |
|
SURENDRA MOHAN SINHA Vs. KARTICK CHANDRA SEN
|
June 14, 1921 |
|
SURENDRA PROSAD LAHIRI CHOUDHURI Vs. AFTABUDDIN AHMED
|
March 4, 1921 |
|
SURISETTI BUTCHAYYA Vs. RAJA PARTHASARATHY APPA RAO
|
July 11, 1921 |
|
SURJAN SINGH Vs. MUSAMMAT CHATURA KUNWAR
|
December 15, 1921 |
|
SURJYA NARAIN CHOWDHURY Vs. KUNJA BEHARY MAL; KAILAS MANDAL
|
April 8, 1921 |
|
SUSHIL CHANDRA DAS AND CO Vs. SITA RAM NATH MAL
|
March 30, 1921 |
|
SYAMA CHARAN BORMAN Vs. NAROTTAM BORMAN
|
August 12, 1921 |
|
SYED HABIBUR RAHMAN CHOWDHURY Vs. SYED ALTAF ALI CHOWDHURY
|
March 9, 1921 |
|
SYED MOHAMMED NURAL HUQ Vs. BAKSU MANDAL AND KORBAN CHOUDHRY
|
December 8, 1921 |
|
SYEEDUDDIN Vs. LATIFUNNISSA AND MUSAMMAT SHAFIUNNISSA
|
August 4, 1921 |
|
T A SESHA IYER Vs. SNSRINIVASA AYYAR
|
March 30, 1921 |
|
T C BALAKRISHNA AYYAR Vs. PICHAMUTHU PILLAI
|
August 3, 1921 |
|
T K SREENIVASA AIYANGAR Vs. KUPPUSWAMI AIYANGAR
|
February 25, 1921 |
|
T L RANGIAH CHETTY Vs. TGOVINDASAMI CHETTY
|
March 24, 1921 |
|
T S MAHAMMAD HUSSAIN SAHEB BAHADUR Vs. MAHAMMAD ABDUL RAHIM BEG SAHIB
|
October 6, 1921 |
|
T S VENKATRAMA AIYAR Vs. VCHENDRASEKARA AIYAR
|
January 5, 1921 |
|
T V CHAKRAPANI AIYANGAR Vs. GOVERNMENT OF INDIA REPRESENTED BY THE COLLECTOR OF TANJORE
|
September 1, 1921 |
|
T V KOTHANDARAMA REDDIAR Vs. CHINNASWAMI REDDY
|
January 10, 1921 |
|
T V TULJARAM ROW Vs. TARAMACHANDRA ROW
|
May 9, 1921 |
|
TADEPALLI SUBBA RAO GARU Vs. SRI BALUSU BUCHI SARVARAYUDU
|
April 28, 1921 |
|
TALIKONDA LAKSHMINARASIMHAM Vs. TALIKONDA VENKATARATNAYAMMA
|
October 13, 1921 |
|
TAMESHWAR PRASAD Vs. MAHARAJ SINGH
|
February 26, 1921 |
|
TANSUKH RAI Vs. SRI GOPAL
|
May 20, 1921 |
|
TARA PRASANNA SEN Vs. SHAUDI BIBI
|
April 8, 1921 |
|
TARABCHAND Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COLIMITED
|
March 15, 1921 |
|
TARACHAND Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
|
March 15, 1921 |
|
TARAMONI CHAUDHURANI Vs. GOPAL DAS CHAUDHURI
|
July 22, 1921 |
|
TARIGOPALA NAGIAH Vs. KOMMINENI SESHAMMA
|
July 27, 1921 |
|
TARIGOPULA NAGIAH Vs. KOMINENI SESHAMMA
|
July 27, 1921 |
|
TATA IRON AND STEEL COMPANY Vs. CHIEF REVENUE AUTHORITY, BOMBAY
|
August 22, 1921 |
|
TEJ BALI SINGH SINCE DECEASED Vs. BAIJNATH PRASAD SINGH
|
February 7, 1921 |
|
THACHARAKAVIL MANAVIKRAMAN TIRUMALPAD RAJA AVERGAL Vs. NOOR MAHOMED SAIT
|
April 22, 1921 |
|
THAKUR JANG BAHADUR SINGH Vs. THAKUR HANWANT SINGH
|
March 18, 1921 |
|
THANNERU GANGAYYA Vs. BOMMADEVARA SUBBAMMA
|
April 6, 1921 |
|
THINA SHANMUGA MOOPANAR Vs. MONA CHUNA NANA SUBBAYYA MOOPANAR
|
December 7, 1921 |
|
THIRUMALASSERI KOTTAYIL SREEDHARAN VALIA RAJAH STYLED CHURARAN OF ISWARAMANGALAM AMSHAM Vs. PARAKKAT ALIAS KARUTHEDATH ALIASPARAPALLI ALIAS KANDARATH ILLATH KARNAVAN AND MANAGER KUNHUNNI ALIAS NARAYANAN NAMBUDRIPAD
|
March 3, 1921 |
|
THIRUVENKATASAMI IYENGAR Vs. PAVADAI PILLAI
|
May 26, 1921 |
|
TIKAM SINGH Vs. NATHU
|
February 28, 1921 |
|
TIRUMALAI SAVURI NAICKER Vs. ROYAR ALIAS KACHIRAYA THEVAR
|
January 21, 1921 |
|
TOYO MENKA KAISHA LTD Vs. CHABILDAS NATHUBHAI
|
November 2, 1921 |
|
TRAILOKYA NATH BANERJEE Vs. RADHARANJAN ALIAS BONOMALI BHATTACHARJEE
|
May 20, 1921 |
|
TRIMBAK GANGADHAR GOKHALE Vs. RAMCHANDRA TRIMBAK KIRTANE
|
January 28, 1921 |
|
TUNGABAI GOPAL DESAI Vs. KRISHNAJI RAMCHANDRA DESHPANDE
|
December 7, 1921 |
|
TUSTU MONDAL Vs. KENARAM MONDAL
|
August 2, 1921 |
|
UDOY CHANDRA BASU Vs. MAHAMMAD ALI BEPARI
|
December 13, 1921 |
|
ULFAT RAI Vs. KANHAIYA LAL
|
December 17, 1921 |
|
ULLATTUTHEDI CHOYI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL (THROUGH THE COLLECTOR OF MALABAR)
|
May 10, 1921 |
|
UMA CHAND SETT Vs. KANAI LAL SETT AND ANRAND; SRIMATI NITTYA MOYE DASSI
|
April 18, 1921 |
|
UMAYYATHANTAGATU PUTHEN VEETIL KUNHI KADIR Vs. EMPEROR
|
November 16, 1921 |
|
UMMATHU Vs. PATHUMMA
|
February 23, 1921 |
|
UNDE RAJAHA RAJE RAJAH VELUGOTI SREE GOVINDA KRISHNA YACHENDRULAVARU RAJAH OF VENKATAGIRI BAHADUR Vs. THATIKOLA SUBBIAH
|
September 15, 1921 |
|
UNION INDIAN SUGAR MILLS CO LTD Vs. JAI DEO
|
August 10, 1921 |
|
UTTAMRAM VITHALDAS Vs. THAKORDAS PARSHOTTAMDAS
|
July 1, 1921 |
|
VACUUM OIL COMPANY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 16, 1921 |
|
VADDIPARTHI NARAYANAMURTHY Vs. CADIMSETTI APPALANARASIMHULU
|
August 10, 1921 |
|
VAIDYANATHASWAMY IYER Vs. NATESA MALAVARAYAN
|
April 4, 1921 |
|
VAIRAVAN CHETTIAR REPRESENTED BY RAMASAMI CHETTIAR Vs. SRINIVASACHARIAR
|
February 14, 1921 |
|
VAITHINATHA AYYAR (DEAD) Vs. GOVINDASWAMI ODAYAR
|
March 9, 1921 |
|
VAITHINATHA IYER (DEAD) Vs. GOVINDASWAMI ODAYAR
|
August 11, 1921 |
|
VALI ASMAL Vs. AUMALJI
|
June 6, 1921 |
|
VALLABHDAS NARAYANJI Vs. SPECIAL LAND ACQUISITION OFFICER FOR RAILWAYS
|
June 30, 1921 |
|
VALLABHDAS TULSIDAS Vs. NAGARDAS JUTHABHAI
|
September 23, 1921 |
|
VANCHINATHA AIYAR Vs. RAJAGOPALA AIYAR
|
January 18, 1921 |
|
VANCHINATHA IYER Vs. RAJAGOPALA IYER
|
January 18, 1921 |
|
VARADA RAMASWAMI Vs. VUMMA VENKATARATNAM
|
December 9, 1921 |
|
VEDACHELA MUDALIAR Vs. SUBRAMANIA MUDALIAR
|
July 7, 1921 |
|
VELLAIYAMMAL BIBI Vs. KOOLAYANNA ROWTHAN
|
March 23, 1921 |
|
VENDNAM RAMAYYA Vs. KOSURU KOTAMMA
|
December 22, 1921 |
|
VENKATA NARASIMHA RAJU GARU Vs. KUPPU CHETTI
|
January 25, 1921 |
|
VENKATA ROW Vs. TULJARAM ROW
|
November 8, 1921 |
|
VENKATACHALAPATHI AIYAR Vs. CHINA MUNA CHAKRAPANI AIYAR
|
November 22, 1921 |
|
VENKATARAMA AYYAR Vs. CHANDRASEGARA AYYAR
|
January 5, 1921 |
|
VENKATESH DAMODAR MOKASHI Vs. MALLAPPA BHIMAPPA CHIKKALKI
|
December 2, 1921 |
|
VENKU CHETTIAR Vs. DORAISAMI CHETTIAR
|
March 1, 1921 |
|
VENTALA VERRARAZU Vs. KURUVELLA SUBBARAYUDU
|
February 28, 1921 |
|
VIDYA VARUTHI THIRTHA Vs. BALUSAMI AYYAR
|
July 5, 1921 |
|
VINAYAK DATTATRAYA JOSHI Vs. GANESH ANANT HASABNIS
|
July 6, 1921 |
|
VINAYAK KESHAV GULVE Vs. BALA SHIVRAM HINGNE
|
December 8, 1921 |
|
VINAYAKARO MORESHWAR NATU Vs. GYANOBA HARIBA NAVALE
|
July 19, 1921 |
|
VISHNU RAMCHANDRA JOSHI Vs. GANESH KRISHNA SATHE
|
January 7, 1921 |
|
VISHNU VINAYAK VAZE Vs. SECRETARY OF STATE FOR INDIA
|
December 6, 1921 |
|
VISHVANATH GANESH JAVDEKAR Vs. GIPRAILWAY
|
March 2, 1921 |
|
VITHALADAS NAROTTAM BHATT Vs. HANSRAJ AMARCHAND
|
September 24, 1921 |
|
VITHALDAS BHAGVANDAS Vs. NAGUBAI MJOSHI
|
June 10, 1921 |
|
VITHALDAS BHAGWANDAS Vs. MURTAJA HUSEIN
|
December 21, 1921 |
|
VITHOBA MAHIPATI DHABADE Vs. BALKRISHNA SAKHARAM KULKARNI MINOR BY HIS GUARDIAN KHANDO GOVIND KULKARNI
|
January 20, 1921 |
|
W A COLLARD Vs. MARIE AGNES COLLARD
|
December 16, 1921 |
|
W J REES Vs. JOHN YOUNG
|
February 16, 1921 |
|
YAD RAM Vs. BALDEO SINGH
|
July 20, 1921 |
|
YADAO Vs. NAMDEO
|
June 3, 1921 |
|
YAGNASAMI IYER ALIAS AYYAVAYYAR Vs. KCHIDAMBARANATHA MUDALIAR
|
December 22, 1921 |
|
YAKUB ALI CHOWDHURI Vs. RAI RAJ KUMAR DUTTA BAHADUR
|
December 14, 1921 |
|
YASIN ALI MIRDHA Vs. RADHAGOBINDA CHOWDHURY
|
August 21, 1921 |
|
YEDITHA BHUPATIRAJU Vs. BHAVARAJU VENKATARATNAM
|
April 9, 1921 |
|
YOSEF DAVID VARULEKAR Vs. MOSES SOLOMON TALKAR
|
December 23, 1921 |
|
ZIPRU CHINDHU SHIMPI Vs. BOMTYA DAGADU KUMBHAR
|
September 2, 1921 |
LOGIN