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(MAHAMAD) MEHDIALI KHAN PANEE, MINOR BY HIS NEXT FRIEND MAHAMED HAIDAR ALI KHAN PANEE Vs. BASIRUDDIN CHOUDHURY
|
May 19, 1920 |
|
A A R PONNAMBALA PILLAI Vs. ANNAMALAI CHETTIAR (DEAD)
|
January 27, 1920 |
|
A B ADEPU REDDI Vs. KRAMAYYA
|
March 19, 1920 |
|
A CURLENDER Vs. ABDUL HAMID
|
August 10, 1920 |
|
A S VAITHIALINGHA CHETTY Vs. KULLAPPA NAICKEN
|
April 27, 1920 |
|
A S VENUGOPALA AIYANGAR Vs. SIRCO, BY ITS AGENT AT TRICHINO POLY
|
February 27, 1920 |
|
A SWAMINATHA MUDALIAR Vs. SVRAMASWAMI MUDALIAR
|
November 10, 1920 |
|
ABBAS ALI SARKAR Vs. SALIMUDDIN SARKAR
|
August 24, 1920 |
|
ABDUL FOATIM MOHAMED Vs. IJJATANNESSA KHATUN
|
April 12, 1920 |
|
ABDUL GAFUR ALIAS KALA MEAH Vs. EMPEROR
|
February 19, 1920 |
|
ABDUL GHAFOOR Vs. EMPEROR
|
September 3, 1920 |
|
ABDUL HAKIM EAR MAHOMED Vs. EBRAHIM SOLAIMAN SALEHJEE AND CO
|
March 3, 1920 |
|
ABDUL HAMID Vs. YASIN MUNSHI
|
December 1, 1920 |
|
ABDUL HAMID Vs. ACURLENDER
|
August 10, 1920 |
|
ABDUL JABBAR Vs. EMPEROR
|
November 30, 1920 |
|
ABDUL KADER Vs. MON MOHAN GOPE
|
July 14, 1920 |
|
ABDUL KARIM Vs. KARMALI RAHIMTULLA
|
March 12, 1920 |
|
ABDUL KARIM Vs. EMPEROR
|
March 17, 1920 |
|
ABDUL KARIM DHALI Vs. NUR MOHAMMED
|
April 15, 1920 |
|
ABDUL OHAD Vs. AMDALI GAZI
|
May 28, 1920 |
|
ABDUL RAB Vs. AZMAT ALI
|
September 20, 1920 |
|
ABDUL RASHID Vs. SIZING MATERIAL CO LTD
|
April 9, 1920 |
|
ABDUL SHEIKH Vs. MAHAMAD AYAB
|
January 28, 1920 |
|
ABDUL WAHID Vs. HALIMA KHATUN
|
January 5, 1920 |
|
ABDULLA Vs. SHAMS-UL-HAQ
|
July 10, 1920 |
|
ABDUR RASHID Vs. SIZING MATERIALS COMPANY LIMITED
|
April 9, 1920 |
|
ABDUS SAMAD Vs. YUSUF
|
October 29, 1920 |
|
ABHOY CHARAN DUTTA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SURENDRA NATH DUTTA Vs. MONORANJAN RAI CHOUDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES LUKHA KANTA ROY
|
May 20, 1920 |
|
ABHOYA CHANDRA GHOSH Vs. RAJ KUMAR GHOSH
|
May 18, 1920 |
|
ADITRAM GIRDHAR Vs. BAPULAL BECHARLAL
|
September 20, 1920 |
|
ADUSUMILLI KRISTNAYYA Vs. ADUSUMILLI LAKSHMIPATHI
|
March 18, 1920 |
|
ADYAPADI VASUDEVA UDPA Vs. KRISHNA UDPA
|
December 1, 1920 |
|
AHMEDABAD MUNICIPALITY Vs. MANILAL CHHAGANLAL SHAH
|
August 20, 1920 |
|
AINUDDIN Vs. EMPEROR
|
July 16, 1920 |
|
AKHOY KUMAR GOUS Vs. ERADATULLA KAZI
|
July 22, 1920 |
|
ALAGAPPA CHETTY Vs. ALAGAPPA CHETTY
|
September 1, 1920 |
|
ALAGAPPA CHETTY Vs. ALAGAPPA CHETTIAR
|
September 19, 1920 |
|
ALAJI ISEEK SAHIB Vs. VENGU CHETTY
|
August 18, 1920 |
|
ALGOO LAL Vs. EMPEROR
|
April 23, 1920 |
|
ALI MOHAMMAD MONDAL Vs. FAKIRUDDI MUNSHI
|
July 2, 1920 |
|
ALI MUHAMMAD MANDAL Vs. PIGGOT
|
August 27, 1920 |
|
ALIOR RAHAMAN PANDIT; AYARAJA HOWLADAR Vs. ABDUL SOBHAN MUNSHI
|
January 9, 1920 |
|
ALLAHABAD BANK LIMITED Vs. BHAGWAN SINGH
|
August 12, 1920 |
|
ALOKE MOHAN SAHA Vs. NARAYANGANJ MUNICIPALITY
|
July 13, 1920 |
|
AMANULLA MANJHI Vs. AYFARJAN BIBI
|
November 18, 1920 |
|
AMAR CHAND ROY Vs. PRASANNA DASI
|
July 28, 1920 |
|
AMBALAL SARABHAI Vs. AHMEDABAD MUNICIPALITY
|
August 16, 1920 |
|
AMBALAVANA PANDARA SANNIDHI Vs. MEENAKSHI SUNDARESWARAL DEVASTANAM
|
April 27, 1920 |
|
AMBICA CHARN KHASKEL Vs. ESMAIL
|
March 1, 1920 |
|
AMBIKA CHARAN HAZRA Vs. BHANI RAM RATHI
|
July 2, 1920 |
|
AMEENAMMAL Vs. MEENAKSHI
|
February 13, 1920 |
|
AMINUDDIN MULLICK Vs. ATORMONI DASI
|
April 12, 1920 |
|
AMINULLA CHOWDHURY Vs. MAHABAT ALI
|
May 26, 1920 |
|
AMIR CHAND Vs. LAKHMI CHAND
|
June 10, 1920 |
|
AMIRTHAMMAL Vs. MADALAKARAM ALIAS RAMALINGA GOUNDAN
|
January 22, 1920 |
|
AMJAD ALI Vs. SURESH RANJAN PAL
|
March 9, 1920 |
|
AMRIT KHANDERAO KANGO Vs. GOVIND RAMCHANDRA CHITNIS
|
January 6, 1920 |
|
AMULYA CHARAN SARKAR Vs. AMRITA LAL MUKHERJEE
|
June 9, 1920 |
|
ANANDA MOHAN ROY Vs. PROMOTHA NATH GANGULI
|
February 27, 1920 |
|
ANANTA MURARRAO NALAVDE Vs. GANU VITHU SURULKAR
|
February 17, 1920 |
|
ANDANISWAMI Vs. TOTADSWAMI
|
August 11, 1920 |
|
ANGAMUTHU Vs. RAMALINGA PILLAI ALIAS RAJAMANI PILLAI, MINOR BY HIS NEXT FRIEND AMIRTHALINGAM PILLAI
|
March 4, 1920 |
|
ANILABALA CHOWDHURANI Vs. DHIRENDRA NATH SAHA
|
August 27, 1920 |
|
ANNA LATICIA DE SILVA Vs. GOVIND BALVANT PARASHARE
|
January 27, 1920 |
|
ANNA LATICIA DESILVA Vs. GOVIND BALVANT PAKASHARE RECIVER UNDER THE PROVINCIAL INSOLVENCY ACT
|
January 27, 1920 |
|
ANNADA MOHAN ROY Vs. GOUR MOHAN MALLIK
|
August 23, 1920 |
|
ANNAYA MADVALAYA Vs. SIDAYA MURGAYYA SALGAR
|
February 10, 1920 |
|
ANUP SINGH Vs. FATEH CHAND
|
May 14, 1920 |
|
ANWAR ALI KHAN Vs. DARA SHAH KHAN
|
April 15, 1920 |
|
APURBA KRISHNA SETT Vs. RASH BEHARI DUTT
|
February 13, 1920 |
|
AREALI VEEMAN Vs. TSSUBBAROYAN
|
April 20, 1920 |
|
ARUMUGA CHETTIAR Vs. RAMANADAN, MINOR BY GUARDIAN THENUKODI ATHAL
|
March 16, 1920 |
|
ARUMUGAM PILLAI Vs. KRISHNASWAMI NAIDU
|
March 16, 1920 |
|
ARUMUGAM PILLAY Vs. KRISHNASAWAMI NAIDU
|
March 16, 1920 |
|
ARUNACHELLAM CHETTY Vs. SOMASUNDARAM CHETTY, BY HIS AGENT, KVLAKSHAMANA AIYER
|
March 8, 1920 |
|
ASA RAM Vs. RAM PRASAD
|
November 15, 1920 |
|
ASA SINGH Vs. NAUBAT AND JHANDA SINGH
|
December 21, 1920 |
|
ASHIRUDDIN MOHAMMAD Vs. TAHER MOHAMMAD
|
May 20, 1920 |
|
ASHUTOSH MULLICK Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 14, 1920 |
|
ASIA BIVI Vs. SEHU MOHAMED ROWTHER
|
April 14, 1920 |
|
ASIMUDDIN SARDAR Vs. EMPEROR
|
April 20, 1920 |
|
ASITA MOHAN GHOSH Vs. NIRODE MOHAN GHOSH
|
March 3, 1920 |
|
ATAR SINGH Vs. RAGHU NATH SAHAI
|
March 18, 1920 |
|
ATCHAMMA Vs. PAPIAH
|
August 4, 1920 |
|
ATHIMOOLAM PILLAI Vs. PALANIANDI AMBALAM
|
July 30, 1920 |
|
ATMARAM BHASKAR DAMLE Vs. PARASHRAM BALLAL KELKAR
|
January 26, 1920 |
|
ATUL CHANDRA KUNDU Vs. SARAT CHANDRA LAHA
|
June 2, 1920 |
|
AYYA MUDALI VELAN Vs. VEERAYEE
|
March 17, 1920 |
|
AYYAVU ALIAS SYED MUHAMAD ROWTHER Vs. ARUARUSOMASOMASUNDARAM CHETTIAR REPRESENTED BY HIS AGENT MAYANDI CHETTIAR
|
November 9, 1920 |
|
AZIZ KHAN Vs. SRIJUKTA SARAJUBALA DEBI
|
February 9, 1920 |
|
AZIZ-UN-NISSA BIBI Vs. OMCHIENE
|
May 14, 1920 |
|
AZIZURRAHMAN KHAN Vs. ABDULHAI KHAN
|
March 30, 1920 |
|
AZMAT ALI Vs. QURBAN AHMAD
|
January 30, 1920 |
|
B D PUDUMJI Vs. SIR DINSHAW MANEKJI PETIT
|
February 25, 1920 |
|
B F SALDANHA Vs. HENRY HART
|
July 13, 1920 |
|
B N W RAILWAY CO Vs. MUL CHAND
|
May 22, 1920 |
|
BABU ISHRI PERSHAD Vs. SYED MUHAMMAD SAMI AND AFTER HIS DEATH ELVINA SAMI
|
December 6, 1920 |
|
BABU LACHMI NARAIN Vs. DURG BIJAI SINGH
|
November 4, 1920 |
|
BABU RAM Vs. SHANKAR LAL
|
December 9, 1920 |
|
BABUSING RAMCHANDRA RAJESHIRKE Vs. PANDU TATYA KATE
|
July 27, 1920 |
|
BADVEL CHINNA ASETHU Vs. VATTIPALLI KESAVAYYA
|
July 28, 1920 |
|
BAI AWABAI Vs. KHODADAD ARDESHER KOOCHABIOGI
|
July 20, 1920 |
|
BAI DHANLAXMI Vs. HARIPRASAD UTTAMRAM DESAI
|
October 15, 1920 |
|
BAI MONGHIBAI Vs. BAI RAMBHALAXMI
|
September 2, 1920 |
|
BAI PARVATI Vs. MANSUKH JETHA
|
February 10, 1920 |
|
BAIJ NATH Vs. RAM SARUP
|
June 16, 1920 |
|
BAIJNATH PRASAD Vs. RAJA NARANDRA BAHADURPAL
|
December 22, 1920 |
|
BAIKUNTHA NATH SORMA Vs. CHAITANYA CHARAN CHAUDHURY
|
April 29, 1920 |
|
BALAI CHAND PAL Vs. PANCHU GOPAL SEAL
|
May 21, 1920 |
|
BALARAM GURIA AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE SANKAR CHANDRA GAURIA MINORS BY HIS NEXT FRIEND CHAITANYA GURIA Vs. SYAMA CHARAN MONDAL
|
July 29, 1920 |
|
BALDEO PRASAD Vs. JAGAT SINGH
|
July 13, 1920 |
|
BALDEO SINGH Vs. CHHAIL BEHARI LAL
|
June 28, 1920 |
|
BALDEO SINGH Vs. UDAL SINGH
|
May 25, 1920 |
|
BALI DEBYA Vs. KARIMAN HALVAI
|
July 1, 1920 |
|
BALKARAN KURMI Vs. SHEODAN KURMI; SHEOBADAN KUMARIA
|
July 29, 1920 |
|
BALKRISHNA BHIMAJI MOKASHI Vs. RAMKRISHNA GANGADHAR DIXIT INAMDAR
|
July 21, 1920 |
|
BALLELETATHIL KUNHAN NAMBIAR Vs. KOLANGARATH RAMAN NAYAR
|
February 12, 1920 |
|
BALLU MAL Vs. RAM KISHAN
|
October 25, 1920 |
|
BALMUKUND RINA Vs. GOPIRAM BHOTICA
|
January 14, 1920 |
|
BALVANT DASO BATGIRI Vs. UMABAI HUSBAND SHANKARRO GODBOLE
|
September 10, 1920 |
|
BALWANT DASO BETGIRI Vs. UMABAI SHANKARRAO GODBOLE
|
September 10, 1920 |
|
BALWANT RAO Vs. BAJI RAO
|
June 24, 1920 |
|
BALWANT SINGH Vs. BUDH SINGH
|
May 5, 1920 |
|
BANDARU MARAYYA Vs. BANDARU RAMALAKSHMI
|
August 31, 1920 |
|
BANGA CHANDRA PAL AND SYAMA CHARAN PAL Vs. KAILASH CHANDRA PAL
|
June 25, 1920 |
|
BANSI Vs. KANHAIYA
|
July 17, 1920 |
|
BANWARI KARMAKAR Vs. GOSTO BEHARI KARMAKAR
|
November 30, 1920 |
|
BANWARI LAL Vs. EMPEROR
|
May 21, 1920 |
|
BAPU TATYA DESAI Vs. BALA RAOJEE DESAI
|
July 16, 1920 |
|
BARENDRA NATH MITTER Vs. MARTIN AND CO
|
August 13, 1920 |
|
BARFI LAL Vs. EMPEROR
|
January 8, 1920 |
|
BASANTA KUMARI CHAUDHUBANIEXECUTRICES OF THE WLLL OF LATE SASI BHUSAN CHAUDHURI Vs. KRISHNA NALINI DASSYA AND, ON HERE DEATH, BANGESWAR GHOSE
|
June 9, 1920 |
|
BASDEO GIR Vs. PRITAM GIR
|
June 12, 1920 |
|
BASDEO MAL GOBIND PRASAD Vs. KANHAIYA LAL LACHMI NARAIN
|
June 30, 1920 |
|
BASVANAPPA SHIVRUDRAPPA Vs. KRISHNADAS GOVARDHANDAS MADIWALE
|
July 16, 1920 |
|
BASVANT MUSHAPPA HUBLI Vs. MALLAPPA KALLAPPA HUBLI
|
July 20, 1920 |
|
BATCHU CHINNA VENKATRAYUDU Vs. DUVVURI RAMAMURTI
|
September 22, 1920 |
|
BATI RAM KOLITA Vs. SIBRAM DAS AND ANRAND; SHEORAM KOLITA
|
April 16, 1920 |
|
BATIRAM KEOT Vs. BHANDARAM KEOT
|
December 14, 1920 |
|
BAYYA SAHU (DEAD) Vs. SRI SRI SRI KRISHNACHANDRA GAJAPATHY NARAYA DEO GARU
|
January 28, 1920 |
|
BEHARI LAL Vs. EMPEROR
|
October 1, 1920 |
|
BEHARI LAL SIKDAR Vs. HARSUK DASS CHHAKINAL
|
August 31, 1920 |
|
BEJOY KRISHNA MUKHERJEE Vs. SATISH CHANDRA MITTRA
|
February 20, 1920 |
|
BEJOY SINGH HAZARI Vs. SRIMATI MATHURIYA DEBYA, WIDOW OF RAMDIN HAZARI
|
February 6, 1920 |
|
BENI MADHO PRAGWAL Vs. HIRA LAL
|
May 31, 1920 |
|
BEPIN BEHARY SEN Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
January 13, 1920 |
|
BHABANI NATH ROY Vs. PURNA CHANDRA SARKAR
|
July 20, 1920 |
|
BHAGA MOTIJI Vs. DORABJI SORABJI
|
February 20, 1920 |
|
BHAGGI LAL Vs. EMPEROR
|
April 8, 1920 |
|
BHAGIRATH MOLO Vs. ANNADA PROSUNNA MUKHAPADHAYA
|
August 18, 1920 |
|
BHAGWAN BHAU INDAP Vs. KRISHNAJI GANOJI INDAP
|
January 29, 1920 |
|
BHAGWAN DAS Vs. TEJ RAM
|
April 9, 1920 |
|
BHAGWAN DAS Vs. JUGAL KISHORE
|
May 6, 1920 |
|
BHAGWAN DIN Vs. PEARE LAL
|
April 10, 1920 |
|
BHAGWAN SINGH Vs. ALLAHABAD BANK LTD
|
August 11, 1920 |
|
BHAGWAN SINGH Vs. BHAWANI DAS AND BHAGWAN DAS
|
August 11, 1920 |
|
BHAGWAN SINGH Vs. ARJUN DUTT
|
May 29, 1920 |
|
BHAGWANDAS MAGANLAL Vs. KAIKHUSHRU ADARJI ANTIA
|
September 21, 1920 |
|
BHAGWANDAS MAGANLAL Vs. KAIKHUSHROO ADARJI ANTIA
|
September 1, 1920 |
|
BHAGWATI PRASAD Vs. SHAFAAT MUHAMMAD CHAUDHRI; KULSUM BIBI
|
June 7, 1920 |
|
BHAGWATI PRASAD ALIAS BHAGWAT SAHAI Vs. MMUKAND SARUP
|
April 15, 1920 |
|
BHAICHAND KIRPARAM Vs. RANCHHODDAS MANCHHARAM
|
April 6, 1920 |
|
BHAIJI ISHVARDAS SHAH Vs. TALUKDARI SETTLEMENT OFFICER
|
January 5, 1920 |
|
BHAIJI ISHWARDAS SHAH Vs. TALUKPAIU SETTLEMENT OFFICER
|
January 5, 1920 |
|
BHAIRAB CHANDRA BOSE Vs. ANATH NATH DE
|
January 23, 1920 |
|
BHAIRAB CHANDRA KOLEY Vs. KALI CHARAN DHARA
|
June 30, 1920 |
|
BHAIRAB CHANDRA MONDAL Vs. JIBAN KRISHNA MONDAL
|
May 20, 1920 |
|
BHAIYA BINDHA CHAL Vs. NAWAL RAJ KUARI
|
December 9, 1920 |
|
BHARAT CHANDRA DEB Vs. RAM SUNDAR CHOWDHURY
|
May 13, 1920 |
|
BHARAT INDU Vs. HAKIM MOHOMMAD HAMID ALI KHAN
|
May 14, 1920 |
|
BHATIBY CHUNNI LAL Vs. EMPEROR
|
July 22, 1920 |
|
BHAVAN MORAR Vs. SECRETARY OF STATE FOR INDIA
|
September 13, 1920 |
|
BHAWANI DIN Vs. JADUNATH MISIR; GANESH DATT
|
December 21, 1920 |
|
BHIMABAI PADAPPA DESAI Vs. SWAMIRAO SHRINIWAS PARWATI
|
August 17, 1920 |
|
BHIMAJI RAMCHANDRA WADWADGI Vs. BHIMABAI HIROJI SANAGAR
|
August 9, 1920 |
|
BHOGIRAVATHU SOMANNA Vs. NANDIVADA CHELAPATHI RAO
|
September 27, 1920 |
|
BHUMIREDDI SURANNA Vs. BHUMIREDDI APPADU
|
August 31, 1920 |
|
BHUP SINGH Vs. CHEDDA SINGH
|
May 15, 1920 |
|
BHUPAL SINGH Vs. UJAGAR SINGH
|
June 21, 1920 |
|
BHUSHAN CHANDRA PAL Vs. NARENDRA NATH KOOR AND ON HIS DEATH HIS HERIS AND LEGAL REPRESENTATIVES DHIRENDRA NATH KOOR
|
May 12, 1920 |
|
BHUT NATH CHATTERJEE Vs. MATHURA MOHAN NASKAR AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES RAMA NATH NASKAR
|
May 20, 1920 |
|
BHUTNATH JANA Vs. TARA CHAND JANA
|
May 20, 1920 |
|
BHYRI APPAMMA Vs. BHYRI CHINNAMMI
|
January 19, 1920 |
|
BIDHUMUKHI DASI; UMESH CHANDRA SUR Vs. BHABA SUNDARI DASI; KALA KUTI BIBI; BHABA SUNDARI DASI; KSHITISH CHANDRA CHATTERJEE
|
June 30, 1920 |
|
BIHARI LAL Vs. CHOKHE LAL
|
May 19, 1920 |
|
BIHARI LAL Vs. MOHAN SINGH
|
January 7, 1920 |
|
BINAYAK DAS ACHARJA CHOWDHURY Vs. SAMINUDDI ALIAS SAKI MATBAR
|
May 6, 1920 |
|
BINDESHRI DUBE Vs. EMPEROR
|
August 13, 1920 |
|
BINDHYA CHALISINGH Vs. NAWALRAJ KUNWARI
|
December 9, 1920 |
|
BINDO Vs. RADHE LAL
|
April 14, 1920 |
|
BIPIN BEHARI GHOSH Vs. HARI CHARAN GHOSH
|
August 18, 1920 |
|
BIPIN BEHARI SAHA Vs. CHARU CHANDRA GHOSE AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SOSHI BHUSAN GHOSE
|
May 20, 1920 |
|
BIRBAL Vs. BEHARI
|
June 17, 1920 |
|
BIRENDRA KUMAR BISWAS Vs. HEMLATA BISWAS
|
May 31, 1920 |
|
BIRJBASI LAL Vs. EMPEROR
|
February 6, 1920 |
|
BISHAN SINGH Vs. RAM BAHAL ROY
|
August 18, 1920 |
|
BISSESWAR LAL KEDIA AND COMPANY Vs. BASIR ALI
|
February 18, 1920 |
|
BISWAMBAR HALDER Vs. GIRIBALA DASI
|
February 17, 1920 |
|
BISWAMBHAR MANDAL Vs. NASARAT ALI
|
May 3, 1920 |
|
BOHRA BHOJ RAJ Vs. RAM CHANDRA
|
March 30, 1920 |
|
BOMBAY COMPANY LIMITED Vs. OFFICIAL ASSIGNEE OF MADRAS THE ASSIGNEE OF THE ESTATE AND EFFECTS OF PSEETHAPATHI IYER, AN INSOLVENT
|
November 10, 1920 |
|
BRAHMAMOYEE BARMANI Vs. SHEIKH MUNSUR
|
April 22, 1920 |
|
BRINDABUN BEHARI ROY Vs. BHUPALI BHUSAN ADHIKARI
|
July 21, 1920 |
|
BROJENDRA CHANDRA SARMA Vs. PROSUNNA KUMAR DHAR
|
April 21, 1920 |
|
BROJO GOPAL GOSSAIN HAVING DIED IN HIS PLACE HIS WIFE AND HEIRESS MONHINI DEVI ALIAS GOPALI SUNDARI DEVI Vs. RAJANI KANTA GHOSE
|
June 9, 1920 |
|
BUDDHU Vs. EMPEROR
|
March 12, 1920 |
|
BUDDHU Vs. BANWARI LAL
|
May 21, 1920 |
|
BUDH SEN Vs. RAM PIARI AND DROPADI
|
July 17, 1920 |
|
BUDHU AHIR Vs. EMPEROR
|
July 26, 1920 |
|
BUGGA Vs. EMPEROR
|
February 20, 1920 |
|
CHAIRMAN OF THE COMMISSIONERS OF THE JOYNAGAR MUNICIPALITY Vs. SRIMATI SAILABALA DUTTA
|
July 5, 1920 |
|
CHAITANYA KRISHNA MANDAL Vs. SOUDHYAMONI DASI
|
July 6, 1920 |
|
CHAMIYAPPA THARAGAN Vs. RAMA AYYAR AND EIGHT ORS
|
August 18, 1920 |
|
CHAMIYAPPA THARAGAN ALIAS CHINNAPPA THARAGAN (FAMILY MANAGER) Vs. MSRAMA IYER, RECEIVER OF THE ESTATE OF KOCHAPPA MANNATIAR S SONS THIRUCHA MANNADIAR AND 5 ORS
|
August 18, 1920 |
|
CHANDMULL GONESHMULL Vs. NIPPON MUNKWA KABUSHIKI KAISHA
|
February 17, 1920 |
|
CHANDRA BINODE KUNDU Vs. SHEIKH ALA BUX DEWAN AND ON HIS DEATH ONE OF HIS HEIRS AND LEGAL REPRESENTATIVES, SAMARTABAN BIBI
|
June 1, 1920 |
|
CHANDRA KANTA CHAKRABARTY Vs. ADINATH SHOM
|
April 22, 1920 |
|
CHANDRA KANTA NATH Vs. AMJAD ALI HAZI
|
August 30, 1920 |
|
CHANDRA MOHAN GHORAI Vs. PROSUNNA KUMAR MAITY
|
June 29, 1920 |
|
CHANDU LAL Vs. LALA KOKAMAL
|
December 14, 1920 |
|
CHANGOUDA FIRGOUDA Vs. EMPEROR
|
August 16, 1920 |
|
CHAPSI UMERSI Vs. KESHAVJI DAMJI
|
September 30, 1920 |
|
CHARAN DAS Vs. AMIR KHAN
|
July 6, 1920 |
|
CHARANDAS CHATURBHUJ Vs. CHHAGANLAL PITAMBARDAS AND ALIBHOY KHUSAL
|
August 9, 1920 |
|
CHARU CHANDRA MAZUMDAR Vs. CHAIRMAN OF THE MUNICIPALITY OF FARIDPUR
|
December 22, 1920 |
|
CHATTURBHUJ CHANDUNMULL Vs. BASDEODAS DAGA
|
February 27, 1920 |
|
CHATUR SINGH Vs. EMPEROR
|
June 26, 1920 |
|
CHAUBE KUNJMAN Vs. CHAUBE JAGANNATH
|
February 27, 1920 |
|
CHAUDHRI MAHADEO PRASAD Vs. RAJA DIRGBIJAI SINGH
|
October 26, 1920 |
|
CHERAKUDDIN Vs. RAM SIRAMAN
|
December 20, 1920 |
|
CHHABRAJI KUAR Vs. GANGA SINGH
|
June 2, 1920 |
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CHHAGANLAL KALIDAS Vs. FARASRAM KURNASHANKAR
|
December 2, 1920 |
|
CHHANGA MAL Vs. SHEO PRASAD
|
March 30, 1920 |
|
CHHATTER SINGH Vs. TEJ SINGH
|
July 6, 1920 |
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CHHOTALAL KARSANDAS Vs. VISHNU GANESH GOKHALE
|
August 12, 1920 |
|
CHHOTI Vs. KHACHERU
|
May 21, 1920 |
|
CHIDAMBARA NADAN Vs. MUSUVATHI MUNI NAGEND RAYYAN
|
April 23, 1920 |
|
CHIDAMBARA NADAN LATE A MINOR BUT NOW DECLARED A MAJOR Vs. MUSUVATI MUNI NAGENDRAYYAN
|
April 23, 1920 |
|
CHINNA PICHU AIYANGAR ALIAS K VEERARAGHAVA AIYANGAR Vs. MINOR PADMANABHA AIYANGAR BY THEIR GUARDIAN VENKATARAMA AIYANGAR
|
July 29, 1920 |
|
CHINNA PICHU IYENGAR ALIAS K VEERARAGAVA IYENGAR Vs. PADMANABHA IYENGAR, MINOR
|
July 29, 1920 |
|
CHINNA VELLAYAN ALIAS CHINNA KARUPPAN CHETTY (DECEASED) Vs. MUTHAYYA CHETTY
|
September 14, 1920 |
|
CHINNAMMALL Vs. PRATNASABAPATHY CHETTIAR (DIED)
|
March 10, 1920 |
|
CHINTAMANI HARGOVAN Vs. RATANJI BHIMBHAI
|
March 3, 1920 |
|
CHOKEY BHARTI Vs. BALDEO GIR
|
June 7, 1920 |
|
CHOKHEY LAL Vs. BEHARI LAL
|
May 19, 1920 |
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CHOKHU RAOJI MAHAR Vs. TATYA NAMA MAHAR
|
July 2, 1920 |
|
CONSTANCE CATHERINE MORENO Vs. HENRY WILLIAM BUNN MORENO
|
April 7, 1920 |
|
D E D J EZRA Vs. JEGUBBAY
|
April 14, 1920 |
|
D N SHAHA AND CO Vs. BENGAL NATIONAL BANK LTD
|
March 16, 1920 |
|
DABIRUDDIN JOORDAR Vs. MIDNAPORE ZEMINDARY COMPANY LIMITED
|
February 10, 1920 |
|
DAISY AMELIA BORGONHA Vs. WILFRED CHURCHILL BORGONHA
|
March 2, 1920 |
|
DALUCHAND BALARAM MARWADI Vs. APPI KHEMA SASTE
|
February 10, 1920 |
|
DAMMUR VEERABHADRA Vs. EMPEROR
|
July 29, 1920 |
|
DAMOJIPURAPU ACHANNA PANTULU Vs. DAMOJIPURAPU SEETHAMMA
|
November 12, 1920 |
|
DARBARI MAL Vs. MOOLA SINGH
|
April 16, 1920 |
|
DASARATHI CHATTERJEE Vs. ASIT MOHAN GHOSH MAULIK SHEBAIT OF GOD RADHA GOBINDA DEB THAKUR
|
March 26, 1920 |
|
DASARATHY SINHA Vs. MAHAMULYA ASH
|
March 17, 1920 |
|
DATTATRAYA DURGAPPA, GANESHBHAT LINGBHAT AND ANANT KRISHNAPPA BILGI Vs. PUNDLIK NARAYAN PANDIT
|
January 30, 1920 |
|
DATTATRAYA KESHAV DESHPANDE Vs. TUKARAM RAGHU CHORAGE
|
December 23, 1920 |
|
DATTATRAYA PURSHOTTAM PARNEKAR Vs. RADHABAI BALKRISHNA TRIMBAK
|
August 16, 1920 |
|
DATTATRAYA SITARAM GADKARI Vs. SECRETARY OF STATE FOR INDIA
|
August 16, 1920 |
|
DAULATIA Vs. HARGOBIND
|
May 29, 1920 |
|
DAYABHAI CHUNILAL GHANCHI Vs. BAI UJAM
|
September 28, 1920 |
|
DAYAL KHUSHAL Vs. SECRETARY OF STATE FOR INDIA
|
February 9, 1920 |
|
DEB KUMAR ROY CHOUDHURY Vs. DEBNATH BARNA BIPRA
|
August 17, 1920 |
|
DEBA NAND Vs. ANANDMANI
|
August 7, 1920 |
|
DEBENDRA NATH RAI CHAUDHURI Vs. PRANAB CHANDRA GHOSE, CHAIRMAN, TAKI MUNICIPALITY
|
July 19, 1920 |
|
DEIVANAYAGA PADAYACHI Vs. MUTHU REDDI
|
July 30, 1920 |
|
DEIVANAYAGA PADAYACHI Vs. MUTHU REDDI
|
July 13, 1920 |
|
DEKARI TEA CO LTD Vs. ASSAM BENGAL RAILWAY CO
|
June 11, 1920 |
|
DEOKINANDAN Vs. ZAMIR HUSAIN KHAN
|
November 19, 1920 |
|
DEONANDAN Vs. EMPEROR
|
February 25, 1920 |
|
DEVULAPALLI VENKATA SUBBA ROW Vs. KOLLURI SATYANARAYANAMURTI
|
August 1, 1920 |
|
DEVULAPALLI VENKATASUBBA RAO Vs. KOLLURI SATYANARAYANAMURTI
|
August 31, 1920 |
|
DHADA SAHIB Vs. MUHAMMAD SULTAN SAHIB
|
August 19, 1920 |
|
DHADHA SAHIB Vs. MAHOMED SULTAN SAHIB
|
August 9, 1920 |
|
DHANJI JAIRAM MALI Vs. SECRETARY OF STATE FOR INDIA
|
September 20, 1920 |
|
DHANPAT SINGH KUTHORY Vs. MOHESH NATH TEWARI
|
March 3, 1920 |
|
DHAR AND CO Vs. SIB NARAYAN SINGH; SIB NARAYAN SINGHA
|
May 13, 1920 |
|
DHARAM CHAND GAIN Vs. KANAKSARKAR
|
July 22, 1920 |
|
DHARAMRAJ Vs. EMPEROR
|
February 20, 1920 |
|
DHIRENDRA KUMAR ROY CHOUDHURY Vs. RADHA CHARAN ROY CHOUDHURY
|
May 12, 1920 |
|
DIN DAYAL Vs. GURSARAN LAL
|
February 14, 1920 |
|
DINA NATH LAW Vs. METHARAM NAVALRAI AND CO
|
April 7, 1920 |
|
DINABANDHU MAITI Vs. BISHNU BEWA
|
May 13, 1920 |
|
DINANATH SUNDRAJI RAVTE Vs. EMPEROR
|
October 20, 1920 |
|
DINESH CHANDRA SHAHA MINOR HEIR OF LATE DEBNATH SHAHA BY HIS ADOPTIVE MOTHER AND NEXT FRIEND GOPESWARI DASYA Vs. SAFER ALI MANDAL
|
May 18, 1920 |
|
DOMAI BARA MEDHI Vs. KEREO KOLITA
|
June 2, 1920 |
|
DONEPUDI SUBRAHMANYAM Vs. NUNE NARASIMHAM
|
February 10, 1920 |
|
DR SARJU KUMAR MUKERJI Vs. PANDIT THAKUR PRASAD
|
April 26, 1920 |
|
DRIGBIJAI SINGH Vs. MAHADEO PRASAD; HABIB ULLAH
|
October 26, 1920 |
|
DUGGEMPUDI NAGAMMA Vs. TIRUMALA REDDI VENKATA REDDI
|
January 26, 1920 |
|
DUNDAPPA BASAPPA YEDAL Vs. BHIMAWA BASWANTIAPPA PATIL
|
July 13, 1920 |
|
DURAIYYA SOLAGAN Vs. VENKATARAMA NAIKER
|
July 26, 1920 |
|
DURGA Vs. EMPEROR
|
February 21, 1920 |
|
DURGA CHARAN ACHARJEE Vs. KHANDAKAR ENAMOL HUQ
|
June 24, 1920 |
|
DURGA PRIYA CHOUDHURY Vs. HAZRA GAIN
|
July 15, 1920 |
|
DURGA PROSAD BISWAS; DIGENDRA NARAIN GHOSE Vs. ARI PATAR
|
December 9, 1920 |
|
DURGA PROSAD SEN Vs. KALI CHARAN AICH ROY
|
August 18, 1920 |
|
E G HUNTER Vs. EMPEROR
|
December 15, 1920 |
|
E H DUCASSE Vs. EMDCOHEN
|
June 4, 1920 |
|
E S LEVY Vs. DEEZRA
|
February 20, 1920 |
|
EASIN Vs. SRIMATI INTIJENNESSA BIBI
|
January 15, 1920 |
|
EBRAHIMBHOY PABANEY MILLS CO LTD Vs. HASSAN MAMOOJI
|
July 30, 1920 |
|
EDON KARIKAR Vs. EMPEROR
|
February 19, 1920 |
|
ELACHURI VENKATACHINNAYYA AND THREE ORS Vs. KING-EMPEROR
|
February 20, 1920 |
|
EMPEROR Vs. BHARAT BIPARI
|
December 1, 1920 |
|
EMPEROR Vs. ANANT KUMAR BANERJI
|
May 12, 1920 |
|
EMPEROR Vs. CHATUR SINGH
|
June 26, 1920 |
|
EMPEROR Vs. MADAN MOHAN NATH RAINA
|
July 8, 1920 |
|
EMPEROR Vs. JHAMMAN
|
July 14, 1920 |
|
EMPEROR Vs. MANGAT
|
March 12, 1920 |
|
EMPEROR Vs. AZIM-UD-DIN
|
April 1, 1920 |
|
EMPEROR Vs. JANKI PRASAD
|
November 3, 1920 |
|
EMPEROR Vs. RAHU
|
July 23, 1920 |
|
EMPEROR Vs. TILAK RAI
|
December 17, 1920 |
|
EMPEROR Vs. GSFERNANDEZ
|
August 24, 1920 |
|
EMPEROR Vs. SHAMSUNDARBAI
|
July 31, 1920 |
|
EMPEROR Vs. GANDHARP SINGH
|
May 10, 1920 |
|
EMPEROR Vs. VRIJVALLUBHDAS JEKISONDAS
|
June 16, 1920 |
|
EMPEROR Vs. MANNU
|
January 24, 1920 |
|
EMPEROR Vs. RAJBANSI
|
May 2, 1920 |
|
EMPEROR Vs. RAM GOPAL RUPJI
|
August 22, 1920 |
|
EMPEROR Vs. ALIBHAI ABDUL VORA
|
July 13, 1920 |
|
EMPEROR Vs. ALEX PIMENTO
|
July 7, 1920 |
|
EMPEROR Vs. SHAMSUNDERBAI
|
July 21, 1920 |
|
EMPEROR Vs. CUNNA
|
March 21, 1920 |
|
EMPEROR Vs. BHAGVAN KRISHNA THORAT
|
June 14, 1920 |
|
EMPEROR Vs. HAJI ABOO
|
May 5, 1920 |
|
EMPEROR Vs. RAMA SINGH
|
January 29, 1920 |
|
EMPEROR Vs. SUNDAR
|
March 20, 1920 |
|
EMPEROR Vs. UTTAMLAL NAROTTAMDAS
|
November 17, 1920 |
|
EMPEROR Vs. TUKA NANA RAMOSHI
|
October 20, 1920 |
|
EMPEROR Vs. BABU SANTU JADHAV
|
December 2, 1920 |
|
EMPEROR Vs. PURSHOTTAM ISHVAR AMIN
|
October 29, 1920 |
|
EMPEROR Vs. BHAGELU DOM
|
March 15, 1920 |
|
EMPEROR Vs. ABDUL GHAFUR
|
September 3, 1920 |
|
EMPEROR Vs. MULI
|
July 23, 1920 |
|
EMPEROR Vs. JAISUKH
|
July 9, 1920 |
|
EMPEROR Vs. DINANATH SUNDRAJI RAVTE
|
October 20, 1920 |
|
EMPEROR Vs. NARANDAS KARSANDAS
|
September 22, 1920 |
|
EMPEROR Vs. GANGARAM HARI PANDIT
|
July 5, 1920 |
|
EMPEROR Vs. PARMESHWARI SUBBI
|
February 24, 1920 |
|
EMPEROR Vs. CHIMAN DAMODAR BHATE
|
March 2, 1920 |
|
EMPEROR Vs. YELLAPPA RAMANGOWDA
|
March 16, 1920 |
|
EMPEROR Vs. SHASI BHUSAN MAITY
|
April 28, 1920 |
|
EMPEROR Vs. PANCHU DAS
|
February 13, 1920 |
|
EMPEROR Vs. RASH BEHARI GHOSE
|
November 2, 1920 |
|
EMPEROR Vs. NAZIR ALI BEG
|
November 22, 1920 |
|
EMPEROR Vs. GANGA SAHAI
|
January 20, 1920 |
|
EMPEROR Vs. MOHAN SINGH
|
April 17, 1920 |
|
EMPEROR Vs. RAM BARAN SINGH
|
April 14, 1920 |
|
EMPEROR Vs. JHABDEY ALIAS JHAO LAL
|
September 3, 1920 |
|
EMPEROR Vs. RAJARAM BHAVANISHANKAR
|
July 12, 1920 |
|
EMPEROR Vs. CHANGOUDA PIRGOUDA
|
August 16, 1920 |
|
EMPEROR Vs. JOTI PRASAD
|
January 8, 1920 |
|
EMPEROR Vs. MAHADEO
|
February 27, 1920 |
|
EMPEROR Vs. BUDDHU
|
March 12, 1920 |
|
EMPEROR Vs. PUDESOUZA
|
January 13, 1920 |
|
EMPEROR Vs. BHAGGI LAL
|
April 8, 1920 |
|
EMPEROR Vs. DHARAM RAJ
|
February 20, 1920 |
|
EMPEROR Vs. BHIKKI
|
February 20, 1920 |
|
EMPEROR Vs. SABERALI SARKAR
|
June 17, 1920 |
|
EMPIRE OF INDIA LIFE ASSURANCE CO LIMITED Vs. SNANU AIYAR
|
August 20, 1920 |
|
EMPIRE OF INDIA LIFE ASSURANCE COMPANY LTD Vs. SNANU AYYAR
|
August 20, 1920 |
|
ENDAJ ALI BISWAS Vs. ARJUN CHANDRA BISWAS
|
August 5, 1920 |
|
ENTAZUDDI SHEIKH Vs. RAM KRISHNA BANIK
|
June 21, 1920 |
|
ERACHSHAW DOSABHAI TODDIWALA Vs. BAI DINBAI
|
July 2, 1920 |
|
ESMAIL ALLARAKHIA Vs. DATTATRAYA RAMCHANDRA GANDHI
|
September 22, 1920 |
|
ESSAFALLY ALIBHAI HEIR OF ALIBHAI TYEBJI AND OF MARIAMBOO WIFE OF ALIBHAI TYEBJI Vs. ABDEALI GULAM HUSSAIN
|
February 26, 1920 |
|
ESUFALLI ALIBHAI Vs. ABDEALLI GULAM HUSSEIN
|
February 26, 1920 |
|
F J R KERWICK Vs. KMKERWICK
|
August 3, 1920 |
|
FAKHRUNNESSA BEGAM ALIAS BADSHA BEGAM, WIFE OF NAWAB SULTAN HOSSAIN KHAN Vs. DISTRICT JUDGE OF THE 24-PARGUNNAS
|
January 2, 1920 |
|
FAKI IBRAHIM Vs. FAKI GULAM MOHINDIN
|
September 30, 1920 |
|
FAKIRAPPA VEERBHADRAPPA Vs. SAVITREWA SANGAPPA
|
December 21, 1920 |
|
FANNY EMMELINE PETERSON Vs. EARNEST HENRY SHAVE
|
March 5, 1920 |
|
FARHAT-UN-NISSA BIBI Vs. SUNDARI PRASAD
|
January 13, 1920 |
|
FATEH CHAND Vs. ANUP SINGH AND JAI DAYAL
|
May 14, 1920 |
|
FATEMA BEGAM Vs. IMDAD ALI
|
March 1, 1920 |
|
FAZARBI BIBI Vs. MOONSAB MOLLA
|
February 26, 1920 |
|
FIRM DEBI DIN BHAGWAN DIN THROUGH BINDA RAM Vs. FIRM SARKAR AND COTHROUGH SATYA RANJAN SARKAR
|
April 1, 1920 |
|
FIRM NAINSUKH DAS NAGAR MAL THROUGH NAGAR MAL Vs. FIRM GAJANAND-SHYAM LAL THROUGH GAJANAND
|
December 20, 1920 |
|
FIRM SHEO BAKHSH RAI GUNPAT RAI THROUGH LALA SURAJ MAL Vs. FIRM MANSUMA SRI RAM MAHADEO THROUGH SRI RAM
|
February 21, 1920 |
|
FOIJUDDI Vs. EMPEROR
|
February 24, 1920 |
|
FRAMROZ DOSABHAI Vs. DALSUKHBHAI FULCHAND
|
October 1, 1920 |
|
G CHAKRAPANY CHETTIAR Vs. KAMALAVALLI AMMAL
|
September 2, 1920 |
|
G S FERNANDEZ Vs. EMPEROR
|
August 24, 1920 |
|
GABU NAROBA RAJPUT Vs. ZIPRU RAMSING RAJPUT
|
July 1, 1920 |
|
GAJADHAR SINGH Vs. BASANTI LAL
|
January 12, 1920 |
|
GAJADHAR SINGH Vs. BASANT LAL
|
December 22, 1920 |
|
GANDHARP SINGH Vs. EMPEROR
|
May 1, 1920 |
|
GANESH PRASAD Vs. SHIB SINGH
|
May 26, 1920 |
|
GANGA MAL Vs. RAM SARUP MAL
|
April 9, 1920 |
|
GANGA PRASAD Vs. RAM SARUP
|
July 15, 1920 |
|
GANGA RAMA BHILARE Vs. SAKHARAM BABAJI VANI
|
July 20, 1920 |
|
GANGA SAHAI Vs. EMPEROR THROUGH TARIF
|
January 2, 1920 |
|
GANGA SARAN Vs. EMPEROR, THROUGH PTBHAGWATI PRASAD
|
October 7, 1920 |
|
GANGA SINGH Vs. CHHABRAJI KUNWAR
|
June 2, 1920 |
|
GANGABAI Vs. JANKIBAI
|
July 13, 1920 |
|
GANGADHAR MANIKA Vs. BALKRISHNA SOIROBA KASBEKAR
|
September 13, 1920 |
|
GANPAT LAL Vs. BINDBASINI PRASAD NARAYAN SINGH
|
March 18, 1920 |
|
GANPAT RAMA JOSHI Vs. SECRETARY OF STATE FOR INDIA
|
November 30, 1920 |
|
GANPAT RAMRAO MASUR Vs. KRISHNADAS PADMANABH CHANDAVARKAR
|
November 25, 1920 |
|
GAYANATH OJHA Vs. ANUKUL CHANDRA OJHA
|
April 30, 1920 |
|
GENU TUKARAM TAPKIR Vs. NARAYAN RAGHU TAMHANE
|
March 24, 1920 |
|
GHANSHAM DASS Vs. LALA KALYAN MAL
|
December 6, 1920 |
|
GHOREY Vs. SHIB LAL
|
June 7, 1920 |
|
GHULAM GHOUSE KHAN SAIB Vs. JANNIA ALIAS GHULAM GHOUSE KHAN
|
February 5, 1920 |
|
GHULAM MOHI-UD-DIN KHAN Vs. HARDEO SAHAI AND SHEOBARAN SINGH
|
March 13, 1920 |
|
GIRDARIDOSS RADHAKISSENDOSS, A FIRM OF MERCHANTS AND COMMISSION AGENTS Vs. MPONNA PILLAI
|
March 26, 1920 |
|
GIRDHAR DAS Vs. RAJA SRI KRISHNA DATT DUBE
|
January 20, 1920 |
|
GIRIJABAI SHAMBHUDIXIT ATHAVALE Vs. SADASHIV VISHVANATH JOOLEKAR
|
January 26, 1920 |
|
GIRIMALLAPPA CHANNAPPA SOMSAGAR Vs. KENCHAVA SAN-YELLAPPA HOSMANI
|
September 1, 1920 |
|
GIRINDRA CHANDRA SEN Vs. MAHESH RAM DEB AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES DASARATH CHANDRA DEB (DHAR)
|
January 5, 1920 |
|
GIRJASHANKAR DAJI BHAT Vs. MURLIDHAR NARAYAN CHAUDHARI
|
June 15, 1920 |
|
GIRJASHANKAR DAJI BHAT Vs. MURLIDHAR NARAYAN CHAUDHARI
|
June 24, 1920 |
|
GITABAI BHAU RAJMANE Vs. KRISHNA MALHARI SHINDE
|
August 20, 1920 |
|
GOBA NATHU BAROLA Vs. SAKHARAM TEJU PATIL
|
February 10, 1920 |
|
GOBIND PRASAD Vs. PARMANAND
|
May 31, 1920 |
|
GOBIND RAI Vs. BANWARI LAL
|
March 16, 1920 |
|
GOBIND RAM Vs. MAHMUD JAHAN BEGAM
|
June 9, 1920 |
|
GOKAL CHAND Vs. EMPEROR
|
August 19, 1920 |
|
GOL DAJI HATHI Vs. DOD LAXMAN KURSAN
|
February 5, 1920 |
|
GOLAK BIHARI BHOWMIK, MINOR BY HIS FATHER AND NEXT FRIEND BENODEBEHARI BHOWMIK Vs. HON BLE MAHARAJA MANINDRA CHANDRA NANDI BAHADUR
|
May 17, 1920 |
|
GOPAL DINKAR NAGARKAR Vs. GANESH NARAYAN NAGARKAR
|
July 28, 1920 |
|
GOPAL KAHAR Vs. EMPEROR
|
December 8, 1920 |
|
GOPAL KAHAR Vs. EMPEROR
|
December 14, 1920 |
|
GOPAL MOLLAH Vs. MAFIDANNESSA BIBI
|
June 9, 1920 |
|
GOPALA KRISHNA NAICKER Vs. VISVANATHA AIYAR (DEAD)
|
March 29, 1920 |
|
GOPALA KRISHNIER (MINOR) BY NEXT FRIEND SAMBASIVA AIYAR Vs. GANAPATHY AIYAR
|
March 26, 1920 |
|
GOPALAKRISHNA NAICKER Vs. VISWANATHA IYER (DEAD)
|
March 29, 1920 |
|
GOPALDAS GANPATDAS Vs. TRIBHOVAN JETHIRAM
|
July 28, 1920 |
|
GOPALJI KALLIANJI Vs. CHHAGANLAL VITHALJI
|
December 14, 1920 |
|
GOPESWAR PYNE Vs. HEM CHANDRA BOSE
|
April 27, 1920 |
|
GOPI NATH MUNSHI Vs. CHANDRA NATH MUNSHI
|
February 13, 1920 |
|
GORDHANDAS VITHALDAS Vs. MOHANLAL MANEKLAL DOSHI
|
March 11, 1920 |
|
GORDON DAS CHUNI LAL DAKUWALA; KANTHIMATHINATHA PILLAI Vs. TSRIMAN KANTHIMATHINATHA PILLAI AND ANR; GORDON DAS CHUNI LAL DAKUWALA
|
August 11, 1920 |
|
GOSAIN Vs. EMPEROR
|
May 22, 1920 |
|
GOSTA BEHARI PRAMANICK Vs. ATAR SUNDARI DASI
|
June 2, 1920 |
|
GOUR CHANDRA DAS Vs. MON MOHINI DASI
|
July 8, 1920 |
|
GOVINDA KRISHNA SATHE Vs. HANMAYA LINGAYA FULMALI
|
August 4, 1920 |
|
GOVINDA MALAVARAYAN Vs. VELU MAZHAVARATAN
|
August 11, 1920 |
|
GOVINDA PADAYACHI Vs. LOKANATHA AIYAR
|
November 11, 1920 |
|
GOVINDA SUNDAR SINGH CHOWDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES HARERAM SINHA CHOWDHURY Vs. MOHESH CHANDRA GOPE
|
August 17, 1920 |
|
GOVINDASWAMI KADAVARAN Vs. KALIAPERUMAL MUNAYATHIRIYAN
|
November 18, 1920 |
|
GRANDE VENKATTA Vs. CORPORATION OF CALCUTTA
|
January 20, 1920 |
|
GULABI Vs. MITHAN LAL
|
March 1, 1920 |
|
GULAM GHOUSE KHAN SAHIB Vs. JANNIA ALIAS GULAM GHOUSE KHAN
|
February 15, 1920 |
|
GULSHAN ALI Vs. ZAKIR ALI
|
April 29, 1920 |
|
GULSHAN ALI Vs. ZAKIR ALI
|
April 16, 1920 |
|
GURCHARAN KUAR Vs. DEOKINANDAN KUAR
|
April 24, 1920 |
|
GURUNATH KESHAV KALKUNDRI AND BALAKAM GOPAL KALKUNDRI Vs. SADASHIV BALKRISHNA DESHPANDE
|
June 15, 1920 |
|
GURUSAMI PANDIYAN Vs. SENDATTI KALAI PANDIA CHINNATHAMBIAR
|
March 12, 1920 |
|
GYAN SINGH Vs. ATA HUSAIN
|
December 8, 1920 |
|
GYANENDRA NATH PAUL AND SAMBHU CHANDRA PAUL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 5, 1920 |
|
HAIT SINGH Vs. BEHARI LAL
|
June 29, 1920 |
|
HAJI ABDULLA SAHIB Vs. ALANJI ABDUL LATHIEF SAHIB
|
March 2, 1920 |
|
HALADHAR MITRA CHOWDHURI Vs. PRAFULLA NATH TAGORE
|
April 15, 1920 |
|
HAMIDALLI KADAMALLI Vs. AHMEDALLI MHIBUBALLI
|
December 7, 1920 |
|
HANMANT TIMAJI DESAI Vs. RAGHAVENDRA GURURAO DESAI
|
February 12, 1920 |
|
HANUMAN Vs. EMPEROR
|
April 16, 1920 |
|
HAR CHANDRA ROY Vs. MOHAMAD HASIM
|
August 10, 1920 |
|
HAR GOBIND Vs. DAULATIA
|
May 29, 1920 |
|
HAR PRASAD Vs. KHAZAN
|
June 17, 1920 |
|
HAR SAHAI MAL Vs. BBIRJ LAL
|
March 11, 1920 |
|
HARAKH RAM JANI Vs. LAKSHMI RAM JANI
|
July 6, 1920 |
|
HARAMOHAN PODDAR Vs. SUDARSAN PODDAR
|
March 19, 1920 |
|
HARAN CHANDRA BARAI Vs. HARI CHARAN BARAI
|
May 18, 1920 |
|
HARAN SHEIKH Vs. RAMESH CHANDRA BHATTACHARJEE
|
August 11, 1920 |
|
HARBANS Vs. RAM KUMAR NAIK
|
January 6, 1920 |
|
HARBARAN LAL Vs. MUSAMMAT NAURANGI KUNWAR
|
July 9, 1920 |
|
HARENDRA CHANDRA ALIAS RAI MOHAN PADDER Vs. ISWAR CHANDRA SAHA
|
February 13, 1920 |
|
HARGOVIND FULCHAND DOSHI Vs. BAI HIRBAI
|
February 27, 1920 |
|
HARGU LAL AND PAHLADI LAL Vs. PURSHOTTAM SARAN
|
July 30, 1920 |
|
HARI ABDULLAH Vs. SAFIULLAH
|
June 2, 1920 |
|
HARI MOHAN MODAK Vs. RAMESWAR DAS
|
August 12, 1920 |
|
HARI NATH BANDOPADHYA Vs. PROMATHA NATH DEY CHOWDHURY
|
July 5, 1920 |
|
HARI PROSAD ROY CHOWDHURY Vs. RAMA PROSAD RAI CHOWDHURY
|
June 2, 1920 |
|
HARICHARAN MANDAL Vs. BIGHORE GAIN
|
January 12, 1920 |
|
HARIHAR PRASAD Vs. EMPEROR
|
February 26, 1920 |
|
HARIPADA GHOSE Vs. NIROD KRISHNA GHOSE
|
July 29, 1920 |
|
HARISH CHANDRA GUHA Vs. NRIPENDRA COOMAR CHAKRAVARTI
|
July 5, 1920 |
|
HARISING NEHAL CHAND Vs. KANKINARAH CO LTD
|
July 1, 1920 |
|
HARKHOO Vs. EMPEROR
|
December 2, 1920 |
|
HASHMAT ALI Vs. MOHAN
|
March 1, 1920 |
|
HATHIM MONDAL Vs. EMPEROR
|
February 18, 1920 |
|
HEM CHANDRA CHOWDHURY Vs. CHANDRA MOHAN NAMODAS
|
June 29, 1920 |
|
HEM CHANDRA DUTTA Vs. GIRINDRA CHANDRA CHAUDHURY
|
July 29, 1920 |
|
HEM CHANDRA ROY CHOWDHURY Vs. KRISTO CHANDRA SAHA SARDAR ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, BEPIN BEHART SAHA SARDAR
|
April 15, 1920 |
|
HEMANTA KUMAR BHADURI Vs. SUDHANGSU GOBIND CHOUDHURI
|
June 4, 1920 |
|
HEMANTA KUMAR BOSE Vs. PUNCHANANCHAKRAVARTI
|
March 25, 1920 |
|
HEMENDRA MOHAN KHASHNABIS Vs. NORESH CHANDRA BHATTACHARJEE
|
May 25, 1920 |
|
HET SINGH Vs. BIHARI LAL
|
June 29, 1920 |
|
HIRA LAL Vs. EMPEROR, THROUGH LALA KALYAN MAL
|
July 29, 1920 |
|
HIRA LAL Vs. BENI MADHO PRAGWAL
|
May 31, 1920 |
|
HIRALAL DUTTA Vs. MOHENDRA NATH BANERJEE
|
February 25, 1920 |
|
HON BLE SIR BEJOY CHAND MAHATAB BAHADUR, K C S I K C I E I O M MAHARAJADHIRAJ Vs. TINKARI BANERJEE
|
February 12, 1920 |
|
HON BLE SIR BEJOY CHAND MAHATAP BAHADUR MAHARAJ ADHIRAJ OF BURDWAN Vs. MRITUNJOY GHOSE
|
February 23, 1920 |
|
HON BLE SIR BIJOY CHAND MAHATAP, MAHARAJADHIRAJ BAHADUR Vs. ASUTOSH CHAKRABARTY; LALMONI LAHIRI
|
July 8, 1920 |
|
HOSENJAN CHOUDHURI Vs. MIRZA MAHAFEDUDDIN
|
August 16, 1920 |
|
HRIDYANATH ROY Vs. RAM CHANDRA BARUA SARMA
|
May 20, 1920 |
|
HRISHIKESH DAS Vs. LAL MOHAN DAS
|
April 14, 1920 |
|
HUKUM SINGH Vs. LALLUNJEE
|
August 4, 1920 |
|
HUKUM SINGH Vs. TUNDA SINGH
|
November 23, 1920 |
|
HURMUKHROY RAM CHUNDER Vs. JAPAN COTTON TRADING CO, LD
|
June 15, 1920 |
|
HUSAINA BEARI (ACCUSED) Vs. KING-EMPEROR
|
January 22, 1920 |
|
HUSSAINA BEARI Vs. EMPEROR
|
January 22, 1920 |
|
HUSSEINBHAI CASSIMBHAI Vs. ADVOCATE GENERAL OF BOMBAY
|
February 14, 1920 |
|
ICHALAL JAGMOHANDAS Vs. NAGO SINA PATIM
|
August 5, 1920 |
|
IN RE: A A HAILES Vs. STATE
|
April 6, 1920 |
|
IN RE: A JOHN AND COMPANY Vs. STATE
|
July 15, 1920 |
|
IN RE: A VAKIL Vs. STATE
|
March 30, 1920 |
|
IN RE: AN ATTORNEY Vs. STATE
|
September 1, 1920 |
|
IN RE: APPALANARASAYYA BHUKTA AND SEVEN ORS Vs. EMPEROR
|
August 19, 1920 |
|
IN RE: BABU CHANDI CHARAN MITTER Vs. STATE
|
April 29, 1920 |
|
IN RE: BOMBAY REVENUE JURISDICTION ACT, 1876; IN RE: SHRI VASUDEV HARIHAR PANDIT ALIAS BABA MAHARAJ Vs. STATE
|
July 20, 1920 |
|
IN RE: EXCESS PROFITS DUTY ACT, 1919; IN RE: BOMBAY AND PERSIA STEAM NAVIGATION COMPANY LIMITED Vs. STATE
|
October 21, 1920 |
|
IN RE: FAEZULLA Vs. STATE
|
August 5, 1920 |
|
IN RE: JONNALAGADDA APPALANARASAYYA BHUKTA Vs. STATE
|
August 19, 1920 |
|
IN RE: LALBIHARI SHAH Vs. STATE
|
February 10, 1920 |
|
IN RE: MR JOSHIA PETERS AND M NIAZ AHMAD, MUKHTARS Vs. STATE
|
May 8, 1920 |
|
IN RE: MUKUNDA LAL DHAR Vs. STATE
|
June 7, 1920 |
|
IN RE: NAFAR CHANDRA DOME (MONDAL) Vs. STATE
|
June 29, 1920 |
|
IN RE: PALANI GOUNDAN Vs. STATE
|
November 29, 1920 |
|
IN RE: PINDRIPOLU VENKATA SUBBA RAO Vs. STATE
|
April 9, 1920 |
|
IN RE: SECRETARY TO THE COMMISSIONER OF SALT AND ABKARI AND SEPARATE REVENUE Vs. STATE
|
January 22, 1920 |
|
IN RE: SHRAGHRS, LTD (IN LIQUIDATION) Vs. STATE
|
February 4, 1920 |
|
IN RE: SPECIFIC RELIEF ACT, 1877; IN RE: EXCESS PROFITS DUTY ACT, 1919; IN RE: DORAISWAMI IYER AND CO Vs. STATE
|
October 12, 1920 |
|
IN RE: SUBBASARI Vs. STATE
|
August 13, 1920 |
|
IN RE: SUBBIAH THEVAN Vs. STATE
|
March 29, 1920 |
|
IN RE: T A CHIDAMBARA CHETTY Vs. STATE
|
November 8, 1920 |
|
IN RE: T G KRISHNASAMI NAIDU Vs. STATE
|
April 27, 1920 |
|
IN RE: YELUCHURI VENKATACHENNAYA Vs. STATE
|
February 20, 1920 |
|
INDIA GENERAL NAVIGATION AND RAILWAY CO LTD Vs. EASTERN ASSAM COMPANY LTD
|
March 3, 1920 |
|
INU MANUAL Vs. KUMAR BIMALENDU BOY BAHADUR
|
May 19, 1920 |
|
ISUFALLI HASSANLLY Vs. IBRAHIM DAJIBHAI
|
October 7, 1920 |
|
IVATURY ATCHAMMA Vs. IVATURY BAPIAH
|
August 4, 1920 |
|
IZZAT HUSAIN KHAN Vs. RAM CHANDER
|
January 5, 1920 |
|
J C H FOWLER, RESQUIRE, TRUSTEE UNDER TRUST DEED EXECUTED BY THE RAJAH OF VIZIANAGRAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GODAVARI
|
March 18, 1920 |
|
J W CREWDSON Vs. GANESH DAS HARI BUX
|
March 23, 1920 |
|
JACOB AND CO Vs. RASH BEHARY GHOSE
|
March 23, 1920 |
|
JAGAMOHINI DASI Vs. SHIBA GOPAL BANERJEE
|
February 27, 1920 |
|
JAGAN NATH Vs. KUNJ MAN
|
February 27, 1920 |
|
JAGANNADHA RAO BY GUARDIAN VASANTA RAO Vs. RAMAYAMMA
|
September 1, 1920 |
|
JAGANNATH AGARWALLA Vs. EMPEROR
|
January 30, 1920 |
|
JAGANNATH KHAN Vs. BAJRANG DAS AGARWALA
|
May 5, 1920 |
|
JAGANNATH PRASAD AND HANUMAN PRASAD Vs. KANHAIYA LAL
|
November 16, 1920 |
|
JAGAT SINGH Vs. BALDEO PRASAD
|
July 13, 1920 |
|
JAGDAMBA PRASAD Vs. SRI RAM JANKIJI BIRAJMAN MANDIR
|
December 20, 1920 |
|
JAGDAT TEWARI Vs. EMPEROR
|
January 2, 1920 |
|
JAGDEO PARSHAD Vs. EMPEROR
|
March 18, 1920 |
|
JAGJIVAN HARIBHAI; KALIDAS MULJI Vs. KALIDAS MULJI; JAGJIVAN HARIBHAI
|
August 12, 1920 |
|
JAGMOHAN NARAIN Vs. GRISH BABU
|
April 15, 1920 |
|
JAGRUP Vs. EMPEROR
|
December 14, 1920 |
|
JAHARMAL-DEBI DUTTA FIRM Vs. BIRINCHI BHUSAN NANDI
|
February 6, 1920 |
|
JAI KISHAN Vs. KALLA
|
February 11, 1920 |
|
JAINAB BIBI SAHEB Vs. HYDERALLY SAHEB
|
March 25, 1920 |
|
JAINAB BIBI SAHEBA Vs. HYDERALLY SAHIB
|
March 25, 1920 |
|
JAINADDIN Vs. SALIMADDIN MUNSHI
|
May 26, 1920 |
|
JAISUKH Vs. EMPEROR
|
July 9, 1920 |
|
JAKKAM REDDI SESHADRI REDDI Vs. SIR SSUBRAMANIA AIYAR, KCIE
|
January 21, 1920 |
|
JAKKAMREDDI SESHADRI REDDY Vs. SIR SSUBRAMANIA IYER, KCIE
|
January 21, 1920 |
|
JALADHAR BHOWMIK Vs. BIRENDRA NATH ROY CHOWDHURY
|
July 20, 1920 |
|
JAMNA Vs. JHALLI
|
January 4, 1920 |
|
JAMNADAS SHIVRAM BARI Vs. CHUNILAL HAMBIRMAL MARWADI
|
June 24, 1920 |
|
JAMSHEDJI HORMASJI Vs. GORDHANDAS GOKULDAS
|
October 18, 1920 |
|
JAMSHEDJI NAOROJI GAMADIA Vs. SORABJI NAOROJI GAMADIA
|
April 8, 1920 |
|
JANADA GOBINDA CHOUDHURY Vs. BONOMALI SAHA
|
May 14, 1920 |
|
JANAKI NATH RAY Vs. ASWINI KUMARI DEVI
|
July 12, 1920 |
|
JANAKI NATH SARKAR Vs. INNATENNESSA BIBI
|
May 21, 1920 |
|
JANARDAN SHANKAR Vs. KRISHNAJI BALKRISHNA BHATE
|
January 20, 1920 |
|
JANARDAN TRIMBAK GADRE Vs. MARTAND TRIMBAK GADRE
|
June 30, 1920 |
|
JANKI PRASAD TEWARI Vs. EMPEROR
|
January 9, 1920 |
|
JASIR KHAN Vs. EMPEROR ON THE COMPLAINT OF HRISHIKESH GHORNI
|
February 19, 1920 |
|
JATINDRA MOHON LAHIRI Vs. ABDUL AZIZ MEAH
|
April 29, 1920 |
|
JATINDRA NATH DUTTA Vs. SURESH CHANDRA RAY CHOUDHURY
|
February 5, 1920 |
|
JAWAD ALI SHAH Vs. KAMLAPAT RAI
|
March 30, 1920 |
|
JAWAHAR BANO Vs. SHUJAAT HUSAIN BEG
|
June 17, 1920 |
|
JAYARAMA AIYAR Vs. VRIDHAGIRI AIYAR
|
April 14, 1920 |
|
JAYARAMA AYYAR Vs. VRIDHAGIRI AYYAR
|
April 14, 1920 |
|
JERUP TEJA AND CO Vs. PEERBHOY ADAMJI PEERBHOY
|
December 13, 1920 |
|
JETHABHAI GOKALDAS PATEL Vs. PARSHOTAM HAVSA KUMBHAR
|
October 4, 1920 |
|
JETHABHAI GOKULDAS PATEL Vs. PARSHOTTAM HAVSA KUMBHAR
|
October 4, 1920 |
|
JHABBU Vs. EMPEROR
|
February 27, 1920 |
|
JHAMMANLAL Vs. KOMAL SINGH
|
April 16, 1920 |
|
JHANDI LAL Vs. SHIAM LAL
|
January 5, 1920 |
|
JITENDRA KUMAR PAL CHOWDHURI Vs. MUKSHODA CHARAN DAS
|
January 30, 1920 |
|
JNANENDRA KRISHNA BOSE Vs. SINCLAIR MURRAY CO
|
June 16, 1920 |
|
JOGENDRA CHANDRA KAR Vs. SYAM SUNDER DAS
|
May 25, 1920 |
|
JOGENDRA KUMAR NAG Vs. EMPEROR
|
May 20, 1920 |
|
JOGENDRA KUMAR NAG Vs. EMPEROR
|
December 22, 1920 |
|
JOGENDRA NATH CHAKRABARTY Vs. DINKAR RAM KRISHNA CHETTEL PLAINTIFF, AND NAGENDRA NATH CHAKRABARTY
|
March 24, 1920 |
|
JOGESH CHANDRA MANDAL Vs. CHINTA MANI PRODHAN
|
April 9, 1920 |
|
JOGESH CHANDRA ROY Vs. MAKBUL ALI
|
April 6, 1920 |
|
JOHN J FERNANDEZ Vs. SYLVESTER SOUZA
|
September 13, 1920 |
|
JOKIRAM KAYA Vs. GHANESHAMDAS KEDARNATH
|
March 9, 1920 |
|
JOTENDRA NATH CHAKRABARTI Vs. GOBINDA CHANDRA CHAKRABARTI
|
April 27, 1920 |
|
JOTI PRASAD Vs. EMPEROR
|
January 8, 1920 |
|
JOY LALL AND CO Vs. GOPIRAM BHOTICA
|
January 13, 1920 |
|
JUGMOHAN PRADHANI Vs. INDRA CHANDRA CHORARIA
|
January 5, 1920 |
|
JWALA PRASAD Vs. MUSAMMAT SUKHDEI
|
April 23, 1920 |
|
JWALA SINGH Vs. FATTA ALIAS NATHA
|
December 8, 1920 |
|
JYOTISH CHANDRA DUTT Vs. ATIT SAHA KINKAR SHAH
|
August 5, 1920 |
|
K CHINNIAH CHETTI Vs. AABDUL KAREEM SAHIB
|
March 26, 1920 |
|
K KRISHNA MENON Vs. KKRISHNAN NAIR
|
January 16, 1920 |
|
K R CHITGUPPI AND CO Vs. VINAYAK KASHINATH KHADILKAR
|
March 9, 1920 |
|
K RAGHAVENDRA RAO Vs. LAKSHMINDRATHIRTHA SWAMIAR MINOR BY GUARDIAN RAJAGOPALACHARYA
|
February 26, 1920 |
|
KADIR BUKSHA MIA Vs. RAICHERNESSA SHAHEBANI
|
July 1, 1920 |
|
KAILASH CHANDRA BHOWMIK Vs. CHANDRA KANTA BHOWMIK
|
June 2, 1920 |
|
KAILASH NATH ROY CHOUDHURY Vs. KAMAKHYA CHARAN CHATTOPADHYAYA
|
January 23, 1920 |
|
KAITHAL KUTTIYALI Vs. UMMAMMA AMMA
|
September 28, 1920 |
|
KALA CHAND MUKHAPADHYA Vs. JOTINDRA NATH CHAKERBUTTY
|
May 25, 1920 |
|
KALA NATH BARMAN Vs. EMPEROR
|
April 14, 1920 |
|
KALATHY AMMALU AMMA AND THREE ORS Vs. KOLLANGARTH RAMAN NAIR AND NINE ORS
|
February 12, 1920 |
|
KALI CHARAN KAPALI Vs. ABDUL LASKAR
|
April 30, 1920 |
|
KALI DAS CHAKRABARTY Vs. SHEIKH NASARAT
|
April 23, 1920 |
|
KALI KUMAR DAS Vs. BEJOY GOBINDA MITRA
|
June 11, 1920 |
|
KALI MAHMUD TALUKDAR Vs. DINA BANDHU DUTT
|
June 4, 1920 |
|
KALI NARAYAN ROY CHOUDURY Vs. HARAN CHANDRA GHOSE
|
July 15, 1920 |
|
KALI NATH HAKRABARTTY Vs. NAIMUDD
|
August 13, 1920 |
|
KALI NATH ROY Vs. KING-EMPEROR
|
December 9, 1920 |
|
KALIBROHMA MUKERJEE Vs. MOULVI SAYIDAR RAHAMAN
|
May 18, 1920 |
|
KALLANGOWDA NANGANGOWDA PATIL Vs. BIBISHAYA SHAH MAHOMED KHAN
|
January 7, 1920 |
|
KALLU KHAN Vs. ABDULLAH KHAN
|
March 11, 1920 |
|
KALU ALIAS KALLAN Vs. EMPEROR
|
November 17, 1920 |
|
KALU DEOBA Vs. EUPCHAND KISHANDAS
|
January 6, 1920 |
|
KALU DEVBA Vs. RUPCHAND KISONDAS
|
January 6, 1920 |
|
KAMALA KANTA ROY Vs. MONARADDI
|
February 17, 1920 |
|
KAMINI KESHORE SEN CHOUDHURI Vs. SRI PARBARTYA TIPPERAH RAJ (MOHARAJABIRENDRA KISSORE MANIKYA BAHADUR)
|
May 19, 1920 |
|
KAMINI KUMAR BHOUMIK Vs. PROTAP CHANDRA BHOUMIK; JASUDALAL BANIKYA
|
April 30, 1920 |
|
KAMINI KUMAR CHANDRA THE CHAIRMAN OF THE SILCHAR MUNICIPALITY Vs. REBATI RAMAN DAS
|
June 1, 1920 |
|
KAMINI KUMAR TALUQDAR Vs. SHIB SUNDARI DEVI
|
August 13, 1920 |
|
KAMINI SUNDARI DASI Vs. PRASUNNA KUMAR SIL
|
April 23, 1920 |
|
KANDAIYA PILLAI, ALIAS KANDASWAMI PILLAI (MINOR)BY THEIR NEXT FRIEND VENKATA CHALAM PILLAI Vs. CHOKKAMMAL
|
February 25, 1920 |
|
KANDARAO VITHOBA KORE Vs. MUNICIPAL CORPORATION OF BOMBAY
|
October 21, 1920 |
|
KANDARPA NAG Vs. BANWARI LAL NAG
|
August 10, 1920 |
|
KANDASAMI CHETTY Vs. RAMALINGA CHETTY
|
April 1, 1920 |
|
KANDHYA SINGH Vs. MUSAMMAT KUNDAN
|
May 19, 1920 |
|
KANDIYIL PARKUM VANIA PUTHUKKUTI KANNA KURUP Vs. THOTTOLI KOTTARATHIL THAMASIKUM AYANCHERI KOVILAKATH SANKARA VARMA RAJA AVL
|
September 2, 1920 |
|
KANDIYIL PARKUM VANIA PUTHUKKUTTI KANNA KURUP Vs. SANKARA VARMA RAJAH AVERGAL
|
September 2, 1920 |
|
KANDULA VENKIAH ALIAS PADMANABHUDU Vs. DONGA PALLAYI
|
March 11, 1920 |
|
KANGAL CHANDRA PAL Vs. GOPINATH PAL
|
January 9, 1920 |
|
KANHAIYA LAL AND LACHMI NARAIN Vs. BASDOR MAL AND GOBIND PRASAD
|
June 30, 1920 |
|
KANHYA LAL Vs. FIRM JAGANNATH PERSHAD, HANUMAN PERSHAD THROUGH JAGANNATH PERSHAD
|
November 16, 1920 |
|
KANI VENKATAREDDI Vs. CHELLURI SATHYANARAYANAMOORTHI
|
December 1, 1920 |
|
KANIZ SUGHRA BIBI Vs. MASIH-UN-NISSA BIBI
|
December 21, 1920 |
|
KARAMALI MOLLA Vs. TAMIJUDDIN MOLLA
|
February 10, 1920 |
|
KARAMATULLAH Vs. EMPEROR
|
February 20, 1920 |
|
KARAN SINGH Vs. ISHTIAQ HUSAIN
|
October 26, 1920 |
|
KARIM ELAHI SHETH Vs. SHER AHMED HAJI MIR AHMED
|
February 24, 1920 |
|
KARIM SHEIKH Vs. AFAJUDDI SHEIKH
|
July 29, 1920 |
|
KARNAM KANDASAMI PILLAI Vs. CHINNABBA ALIAS SUBBAROYA PILLAI
|
August 30, 1920 |
|
KARNAM KANDASWAMY PILLAY Vs. CHINNABHA ALIAS SUBBARAYA PILLAY AND 3 ORS
|
August 30, 1920 |
|
KAROOTH PARAKOTE AMMUKUTTY ALIAS LAKSHMI AMMA; K AMMUKUTTY ALIAS LAKSHMI AMMA Vs. KPKPTMANAVIKRAMAN ALIAS KUTTI KUNHUNNI THAMBURAN; MANEMANGALATH VARIATH RAMA WARIAR
|
February 24, 1920 |
|
KAROOTH PARAKOTE AMMUKUTTY ALIAS LAKSHMIAMMA Vs. KPKPTMANAVIKRAMAN ALIAS KUNHUNNI THAMBURAN AND SIX ORS
|
February 24, 1920 |
|
KARTIC CHANDRA CHAKRAVARTY Vs. GOSSAIN PROTAP CHANDRA GIR
|
May 12, 1920 |
|
KASI NATH BHATTACHARJEE Vs. MURARI CHANDRA PAL
|
April 30, 1920 |
|
KASIMUDDIN NASYA Vs. EMPEROR
|
April 27, 1920 |
|
KASIRAM PANIA Vs. HURNUNDROY FULCHAND
|
June 22, 1920 |
|
KASSIM HASSAN Vs. HAZRA BEGUM
|
June 22, 1920 |
|
KASTURBHAI MANIBHAI Vs. HIRALAL DAHYABHAI AND SRDAVAR
|
June 14, 1920 |
|
KATAPRATH VATAKKE PURAYIL THAYYIL MAMMAD KARNAVAN OF THE TARWAD AND OF HIS TAVAZHI Vs. VALLUVAKKAT KISHAKKE PURAYIL MAMMAD
|
August 10, 1920 |
|
KATORI KUNJRA Vs. AJUDHIA PRASAD
|
March 2, 1920 |
|
KAYARAT KIZHAKKETHIL RARU NAIR Vs. THIRUNARAYANAPURAM URALAN KARUTHEDATH PULAKKAT MANAKKAL NEELAKONDHAN NAMBOODRI
|
August 4, 1920 |
|
KEDAR NATH CHOWDHURY Vs. DWIJENDRA NARAIN ROY
|
May 31, 1920 |
|
KEDARANATH BABULAL Vs. SUMPATRAM DOOGUR
|
February 17, 1920 |
|
KERAMATULLA MEAH Vs. KEAMATULLA MEAH, ON HIS DEATH HIS HEIRESS AND WIDOW SUBSTITUTED IN HIS PLACE, CHETUNNESSA BIBI
|
February 27, 1920 |
|
KHAJA SAMSHUDIN ALIAS KHAJA SUEKROO Vs. PYARI LAL DAS, CHAIRMAN, DACCA MUNICIPALITY
|
June 28, 1920 |
|
KHANDKAR HIDAYATULLA Vs. EMPEROR
|
March 20, 1920 |
|
KHARIDAR KAPRA COMPANY Vs. DAYA KISHEN
|
June 25, 1920 |
|
KHARIDAR KAPRA COMPANY, LIMITED Vs. DAYA KISHAN
|
June 25, 1920 |
|
KHATIZAN Vs. SONAIRAM DAULATRAM
|
April 23, 1920 |
|
KHETRA MOHAN DAS Vs. EMPEROR
|
December 20, 1920 |
|
KHETRA NATH MONDAL, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES HARENDRA NATH MONDAL Vs. LAKHAN SARDAR AND DAHARI BUNANI
|
May 19, 1920 |
|
KHETRAMONI DASI Vs. JIBAN KRISHNA KUNDU
|
December 13, 1920 |
|
KHITIPATI ROY Vs. DHARANI MOHAN MOOKERJEE
|
July 7, 1920 |
|
KHUSALBHAI PARAGJI DESAI Vs. DULABHBHAI PARAGJI
|
September 27, 1920 |
|
KILLING VALLEY TEA COMPANY LIMITED Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 31, 1920 |
|
KING EMPEROR Vs. AMHUSSAIN ALLY AND CO
|
January 27, 1920 |
|
KING-EMPEROR Vs. AMHOOSANALLY AND CO
|
January 27, 1920 |
|
KIRANSASHI DEBI Vs. ANANDA CHANDRA MUKHERJEE
|
April 22, 1920 |
|
KIRTARATH GIR Vs. RAGHUNANDAN RAM
|
May 5, 1920 |
|
KISHORI LAL Vs. KAMPA DEVI AND JAGANNATH
|
March 23, 1920 |
|
KOKA MAL Vs. CHANDU LAL
|
December 14, 1920 |
|
KONDAN MARD DAMU Vs. INDARCHAND BACHARAJ
|
July 12, 1920 |
|
KONDAPALLI VIZIYARATHNAMMINORS BY NEXT FRIEND KONA DALAYYA Vs. MANDAPAKA SUDARSANA RAO MINOR BY GUARDIAN AD LITEM KONDAPALLI VENKATA KRISHNAYA
|
April 16, 1920 |
|
KOOVERBAI SORABJI MANEKJI Vs. ASSISTANT COLLECTOR
|
March 8, 1920 |
|
KOTIKALAPUDI KATTAYYA Vs. SREE RAJAH VENKATARAMAYYA ROW BAHADUR
|
August 18, 1920 |
|
KRISHNA BAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 27, 1920 |
|
KRISHNA KISHORE DE Vs. AMAR NATH KHETTRY
|
February 17, 1920 |
|
KRISHNA KONE Vs. NARAYANA DASS
|
December 2, 1920 |
|
KRISHNA LAL DHAR ADMINISTRATOR TO THE ESTATE OF THE LATE MOHENDRA NATH DHAR Vs. PROFULLA KUMAR DHAR ON BEHALF OF HIMSELF AND HIS BROTHER PROBODH KUMAR DHAR
|
July 30, 1920 |
|
KRISHNA MOHAN BANERJEE Vs. AKGUHA
|
April 16, 1920 |
|
KRISHNA NAIK AND SONS, MERCHANTS Vs. CAYYAR IRVINE AND CO, LTD, GLASGOW, BY THEIR AGENTS, PIERCE LESLIE AND CO LTD
|
August 11, 1920 |
|
KRISHNABAI GOVIND JOSHI Vs. KESHAV GAJANAN POTBHARE
|
April 7, 1920 |
|
KRISHNAJI GOVIND JOSHI Vs. SITARAM HANMANT RAMDASHI
|
July 30, 1920 |
|
KRISHNASWAMI IYER Vs. APPAVIER
|
March 2, 1920 |
|
KRISHNASWAMY NAYAKAR Vs. VEERAPPA NAYAKAR
|
July 28, 1920 |
|
KRISTO DAS ROY Vs. BEHARI LAL SIKDAR
|
March 24, 1920 |
|
KSHETRA MOHAN PADDAR Vs. AZIZULLAH MEA
|
June 10, 1920 |
|
KULENDRA KISHORE ROY Vs. RAI KISHORI SHAHA
|
May 4, 1920 |
|
KULSAMBI Vs. ABDUL KADIR
|
March 9, 1920 |
|
KULSUMBI KOM ABDUL KADIR Vs. ABDUL KADIR WALAD SAIKH AHMAD
|
March 9, 1920 |
|
KUMAR ARUN CHANDRA SINHA BAHADUR Vs. JOGENDRA LAL ROY
|
May 10, 1920 |
|
KUMAR BIRENDRA CHANDRA SINGH AND MANMATHA NATH MULLIK Vs. MAHAMMAD SOLE MAN
|
May 25, 1920 |
|
KUMAR SHRI RANJITSINHJI Vs. BANK OF BOMBAY
|
February 25, 1920 |
|
KUMARASAWMY PILLAI; RAJARATHNAM PILLAIAND; SESHAMMAL Vs. SPASUPATHIA PILLAI
|
February 20, 1920 |
|
KUMARI DASYA WIDOW OF RAM KUMAR DE Vs. RANI HEMANTA KUMAR DEBIWIDOW OF JATINDRA NARAIN RAI BAHADIR
|
July 15, 1920 |
|
KUMUD BAN MOHUNT Vs. TRIPURA CHARAN CHOUDHURY
|
July 5, 1920 |
|
KUMUD NATH CHAKRAVARTY Vs. AJOO PRAMANIK
|
June 23, 1920 |
|
KUNHIMAI KUTTY BEARI Vs. HALEKOTE ALSABI
|
August 3, 1920 |
|
KUNHIPARAMBATH PARKUM KUNHI KORANATH CHANDU ALIAS APPA Vs. ANTHOLI THOOVAKUNNON RAMUNNI
|
July 21, 1920 |
|
KUNWAR AIDAL SINGH Vs. LPEAREY LAL
|
April 12, 1920 |
|
KUPPUSWAMI AIYANGAR Vs. KAMALAMMAL
|
April 2, 1920 |
|
KUPPUSWAMI MUDALI Vs. BSUBBA NAIDU
|
August 6, 1920 |
|
KUVERJI KAVASJI SHET Vs. MUNICIPALITY OF LONAVALA
|
March 9, 1920 |
|
L KISHEN LAL Vs. RUPRAM
|
January 30, 1920 |
|
LACHHMI PRASAD Vs. MUSAMMAT PARBATI AND MUSAMMAT SARUPI
|
January 6, 1920 |
|
LACHHMI PRASAD, MINOR, THROUGH BHAGWAN SINGH Vs. MUSAMMAT PARBATI
|
January 6, 1920 |
|
LACHMAN CHAMAR Vs. EMPEROR
|
February 21, 1920 |
|
LACHMAN PRASAD Vs. MUSAMMAT SHITABA KUNWAR
|
July 21, 1920 |
|
LACHMI NARAIN Vs. MUHAMMAD YUSUF
|
April 21, 1920 |
|
LACHMI NARAYAN Vs. DEOKI
|
May 20, 1920 |
|
LAKHMIRAM KEVALRAM BHATT Vs. POONAMCHAND PITAMBER
|
August 9, 1920 |
|
LAKSHMAN CHANDRA GHOSE Vs. BILASH ROY AGARWALA
|
December 10, 1920 |
|
LAKSHMAN GOWROJI NAKHWA Vs. RAMJI ANTONE NAKHWA
|
April 12, 1920 |
|
LAKSHMI RAM JANI Vs. HARAKH RAM JANI
|
July 6, 1920 |
|
LAKSHMINARASIMHA SOMAYAGIYAR Vs. RAMALINGAM PILLAY
|
March 26, 1920 |
|
LAKSHMINARASIMHA SOMAYAJIYAR Vs. RAMALINGAM PILLAI
|
March 26, 1920 |
|
LAL BEHARI Vs. MUSAMMAT PARKALLI KOER
|
January 2, 1920 |
|
LAL BIHARI Vs. PARKALI KUNWAR
|
January 2, 1920 |
|
LAL JAGDISH BAHADUR SINGH Vs. MAHABIR PRASAD SINGH
|
February 17, 1920 |
|
LAL LOKPAL SINGH Vs. EMPEROR
|
November 18, 1920 |
|
LAL MAMMUD TALUKDAR Vs. AYEJUDDI SHEIKH
|
March 24, 1920 |
|
LALA ALIAS KHACHERU Vs. RAM CHANDER
|
December 10, 1920 |
|
LALA GANPAT RAI Vs. MUSAMMAT HUSAINI BEGAM
|
November 18, 1920 |
|
LALA ISHRI MAL Vs. BABU UMRAO SINGH
|
January 19, 1920 |
|
LALA JHANKU LAL Vs. REWATI LAL
|
December 1, 1920 |
|
LALA MUKTI PROKASH NANDE Vs. SRIMATI ISWARI DEI DEBI
|
April 30, 1920 |
|
LALA PARSHOTTAM SARAN Vs. LALA HARGOOLAL
|
July 30, 1920 |
|
LALA PHAKKI LAL Vs. BRIJ MOHAN SINGH ALIAS BACHCHA SINGH
|
January 17, 1920 |
|
LALA SUKHNATH RAI Vs. LALA NEHAL CHAND
|
May 22, 1920 |
|
LALCHAND SAKHARAM MARWADI Vs. KHANDU KEDU UGHADE
|
July 20, 1920 |
|
LALIT KUMAR MUKERJEE Vs. DASARATHI SINGHA
|
November 19, 1920 |
|
LALLANJI Vs. HUKUM SINGH; MATA DIN
|
August 4, 1920 |
|
LALOO KARIKAR Vs. JAGAT CHANDRA SAHA
|
August 17, 1920 |
|
LALTA PRASAD Vs. NASIR KHAN
|
April 13, 1920 |
|
LALTA PRASAD Vs. RAJA SHEORAJ SINGH
|
May 15, 1920 |
|
LALTA PRASAD Vs. EMPEROR
|
December 17, 1920 |
|
LALTA PRASAD Vs. SRI MAHADEOJI BIRAJMAN TEMPLE
|
April 7, 1920 |
|
LAMBONATH DAS BARUA Vs. SARUNATH DUTTA BARUA
|
May 13, 1920 |
|
LAMSHMINDRATHIRATHA SWAMIAR, MINOR BY GUARDIAN AD LITEM RAJAGOPALACHARYA Vs. KRAGHAVENDRA RAO
|
February 26, 1920 |
|
LAXMAN MADHAVRAO JAHAGIRDAR Vs. BHAGVANSINGH NARSINGBHAU NAVALURKAR
|
August 4, 1920 |
|
LAXMANRAO ALIAS DADASAHEB MADHAVRAO JAHAGIRDAR Vs. BHAGWANSINGH ADOPTIVE FATHER NARSINGBHAU NAVALURKAR
|
August 4, 1920 |
|
LILAWATI KUNWAR Vs. CHOTE SINGH
|
March 3, 1920 |
|
LINGAMALLU VARADHA RAGHAVIAH Vs. LINGAMALLU VENKATARAMANAYYA (DEAD) AND LINGAMALLU RAGAVENDRA RAO (MINOR) BY MOTHER AND GAURDIAN KANTA RATNAMMA, THE LEGAL REPRESENTATIVE OF THE DECEASED
|
August 25, 1920 |
|
LOKMAN DAS Vs. GANGA SAHAI
|
May 19, 1920 |
|
LOKYA Vs. SULLI
|
June 4, 1920 |
|
M AJODHIA PRASAD Vs. CHOUBEY RAM NARAIN
|
December 7, 1920 |
|
M GOVINDARAJULU NAIDOO Vs. DHRANGA RAO
|
September 7, 1920 |
|
M KRISHNAMACHARIAR Vs. TTIRUVENGADA CHARIAR
|
March 22, 1920 |
|
M P T CHERIA KUNHAMMAD Vs. KUNHUNNI ALIAS KIZHAKKAYL NAIR
|
January 21, 1920 |
|
M RAJAGOPALA NAYAGAR Vs. SPENCER AND CO LTD
|
March 12, 1920 |
|
M RAMIAH ASARI Vs. PNCHIDAMBARA MUDALIAR
|
February 26, 1920 |
|
M S M M MEYYAPPA CHETTY ALIAS CHOKKALINGAM CHETTY Vs. AVPLCHIDAMBARAM CHETTY
|
April 22, 1920 |
|
MABEL FLORA MURPHY Vs. JAMES LLOYD MURPHY
|
July 1, 1920 |
|
MADAN MOHAN NATH RAINA Vs. EMPEROR
|
June 8, 1920 |
|
MADHABI SUNDARI DASYA Vs. SYAMA CHARAN BISWAS
|
January 6, 1920 |
|
MADHADEV NARAYAN DATAR Vs. SADASHIV KESHEV LIMAYE; RAGHUNATH RAM CHANDRA AGARKAR
|
February 9, 1920 |
|
MADHAVRAO MORESHWAR BHADANEKAR Vs. SECRETARY OF STATE FOR INDIA
|
June 7, 1920 |
|
MADHU MANGAL SADHU Vs. GOUR SUNDAR SWARNAKAR
|
June 7, 1920 |
|
MAFIZUDDIN KHAN Vs. EMPEROR
|
November 30, 1920 |
|
MAHABIR PANDE Vs. EMPEROR
|
April 17, 1920 |
|
MAHABIR SINGH Vs. JAG MOHAN LAL
|
April 9, 1920 |
|
MAHADEO Vs. EMPEROR
|
February 27, 1920 |
|
MAHADEV NARAYAN DATAR Vs. SADASHIV KESHAV LIMAYE AND RAGHUNATH RAMCHANDRA AGARKAR
|
February 9, 1920 |
|
MAHAMUD MASOR MAHMUD MEA Vs. ZAFUR MAHMUD AHD ORS
|
July 9, 1920 |
|
MAHANT BASDEO GIR Vs. PREETAM GIR
|
June 12, 1920 |
|
MAHANT RAM SARAN DAS Vs. HARI KISHEN KOERI
|
March 13, 1920 |
|
MAHAR SINGH Vs. EMPEROR
|
September 29, 1920 |
|
MAHARAJ BAHADUR SINGH Vs. BALCHAND
|
December 10, 1920 |
|
MAHARAJ BAHADUR SINGH Vs. AHFORBES
|
November 15, 1920 |
|
MAHARAJ SHIB CHARAN DASS Vs. MOHAMED ZAHUR
|
May 28, 1920 |
|
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 30, 1920 |
|
MAHARAJA MONINDRA CHANDRA NANDY BAHADUR Vs. CHANDY CHARAN BANERJEE
|
January 29, 1920 |
|
MAHARAJA SIR RAMESHVAR SINGH BAHADUR Vs. HOMESHVAR SINGH
|
November 16, 1920 |
|
MAHARAJADHIRAJ SIR BEJOY CHAND MOHATAP BAHADUR Vs. KRISHNA CHANDRA MUKHERJEE
|
December 8, 1920 |
|
MAHBOOB Vs. EMPEROR
|
March 20, 1920 |
|
MAHENDRA NATH MONDAL Vs. SHEIKH SHAMSUDDIN
|
August 6, 1920 |
|
MAHOMED ABDUL KADIR MARKAYAR MINOR BY GUARDIAN MAHOMED KASIM MARKAYAR Vs. SAMI PANDIA TEVAR
|
August 4, 1920 |
|
MAHOMED ALI SHERIFF Vs. BUDHARAJU VENKATAPATHI RAJU
|
January 28, 1920 |
|
MAHOMMED AYEJUDDIN MIA Vs. MAHARAJAH BAHADUR SIR PRODYOT KUMAR TAGORE AND THE SECRETARY OF STATE FOR INDIA IN COUNCIL, MORTGAGE IN VAKALATNAMAH BY MRMACKAY, MANAGER, TAGORE RAJ ESTATE
|
June 22, 1920 |
|
MAKHAN LAL SAHA Vs. SAROJENDRA NATH SAH CHOUDHURI
|
February 12, 1920 |
|
MAKUNDRAM Vs. NAUBAT SINGH
|
May 15, 1920 |
|
MALIREDDI AYYAREDDI Vs. ADUSUMALLI GOPALA KRISHNAYYA
|
January 26, 1920 |
|
MALRAJU LAKSHMI VENKAYYAMMA ROW BAHADUR ZAMINDARINI GARU Vs. VENKATADRI APPA ROW BAHADUR ZAMINDAR GARU
|
December 7, 1920 |
|
MANAGER, INDIAN MOTOR TAXI CAB COMPANY LIMITED Vs. CORPORATION OF CALCUTTA
|
August 20, 1920 |
|
MANALAL KAGHUNATH Vs. RADHAKISON RAMJIWAN
|
July 23, 1920 |
|
MANARANJAN SADHUKHAN Vs. BIRENDRANATH DUTT
|
February 25, 1920 |
|
MANEKLAL VAMANRAO Vs. BAI AMBA
|
July 19, 1920 |
|
MANGALDAS GIRDHARDAS Vs. ASSISTANT COLLECTOR
|
March 30, 1920 |
|
MANGRU Vs. PARSOTAM DAS
|
July 22, 1920 |
|
MANI TARA BOSE WIFE OF MADHU SUDAN BOSE Vs. DALIUDDI SHEIKH
|
August 5, 1920 |
|
MANIKCHAND MAGANCHAND GUJAR Vs. RANGAPPA KONDAPPA KORPE
|
July 30, 1920 |
|
MANILAL GIRDHAR PATEL Vs. NATHALAL MAHASUKHRAM VYAS
|
August 2, 1920 |
|
MANILAL JUGALDAS Vs. BANUBAI FRAMJI COMMISSARIAT
|
December 20, 1920 |
|
MANILAL MOTILAL Vs. GOKALDAS ROWJI
|
July 20, 1920 |
|
MANILAL RAGHUNATH Vs. RADHAKISSON RAMJIWAN, A FIRM
|
July 23, 1920 |
|
MANINDRA CHANDRA NANDI Vs. UPENDRA CHANDRA HAZRA
|
April 23, 1920 |
|
MANINDRA CHANDRA NANDY Vs. ASWINI KUMAR ACHARYYA
|
June 15, 1920 |
|
MANMATHA NATH BISWASAND JITENDRA NATH ROY Vs. KHIROD GOBINDA CHOWDHURI
|
August 5, 1920 |
|
MANMATHA NATH CHATTERJEE Vs. KSHETRA NATH CHATTERJEE
|
February 13, 1920 |
|
MANNA SINGH Vs. EMPEROR
|
March 3, 1920 |
|
MANNU Vs. MUSAMMAT PATIA
|
March 22, 1920 |
|
MANNU Vs. EMPEROR
|
January 24, 1920 |
|
MANSA RAM Vs. GANGA RAM
|
February 13, 1920 |
|
MANTAJALI Vs. EMPEROR
|
February 27, 1920 |
|
MANUJENDRA DUTT CHOUDHURY Vs. BESWANATH ROY
|
May 21, 1920 |
|
MANULLA KOLU Vs. PRASANNA KUMAR SARKAR
|
February 10, 1920 |
|
MAREYYA Vs. RAMALAKSHMI
|
August 31, 1920 |
|
MARINA VEERASWAMY Vs. BOYINAPALLI VENKATRAYUDU
|
March 31, 1920 |
|
MARIUM BEGUM Vs. BANKU BEHARY BOSE
|
November 22, 1920 |
|
MARTAND MAHADEV DUNAKHE Vs. DHONDO MORESHWAR DUNAKHE
|
August 11, 1920 |
|
MARUVADA VKATARATNAMA Vs. MARUVADA KRISHNAMA
|
February 13, 1920 |
|
MATA BUX LAL Vs. BRIJ MOHAN
|
March 30, 1920 |
|
MATA PRASAD Vs. EMPEROR
|
March 3, 1920 |
|
MATA PRASAD SHUKUL Vs. MUSAMMAT DEVI SHUKLIAN
|
February 23, 1920 |
|
MATBAR SINGH Vs. RANBAZ SINGH
|
December 22, 1920 |
|
MATHOSRI RAMA BOI AMMANI Vs. VRYSIVAJI RAJAH SAHIB
|
March 11, 1920 |
|
MATHURA Vs. RAGHUNATH SAHAI
|
March 2, 1920 |
|
MATHURA DEBYA, WIDOW OF RAMDIN HAZARI Vs. BEJOY SINGH HAZARI
|
May 17, 1920 |
|
MATHURA PRASAD Vs. BHUP NARAIN
|
December 21, 1920 |
|
MATHURA PRASAD Vs. BHOOP NARAYAN
|
December 21, 1920 |
|
MATHURA PRASAD Vs. HARDEO BAKSH SINGH
|
April 8, 1920 |
|
MATI LAL DAS Vs. EASTERN MORTGAGE AND AGENCY COMPANY LIMITED
|
July 2, 1920 |
|
MATIWOR RASUK (RASUL IN VAKALUTNANA) ALIKAR RASUL; MATIWOR RASUL Vs. DHANU MOLLA, AND AFTER HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES; HOSENUDDI; BANGO BEPARI AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES; SUNDER ALI
|
June 15, 1920 |
|
MATULAL DALMIA Vs. RAMKISSENDAS MADAN GOPAL
|
February 27, 1920 |
|
MAULVI NAZIR HASAN Vs. BAKHTAWAR
|
March 22, 1920 |
|
MAZHAR HUSAIN Vs. EMPEROR, THROUGH ABDUL KARIM
|
September 23, 1920 |
|
MEAJAN MONDAL Vs. JOGENDRA NATH DE
|
July 13, 1920 |
|
MEENAKSHI ACHI Vs. SOMASUNDARAM PILLAI
|
July 20, 1920 |
|
MENDYA Vs. JHURYA
|
May 28, 1920 |
|
MEWA LAL Vs. EMPEROR
|
April 14, 1920 |
|
MIDNAPORE ZEMINDARY COMPANY LIMITED Vs. ENATULLA SARKAR, AND ON HIS DEATH HIS HAIRS AND LEGAL REPRESETATIVES JANMAN BEWA
|
May 26, 1920 |
|
MIDNAPUR ZAMINDARI COMPANY LIMITED Vs. NARESH NARAYAN ROY
|
December 7, 1920 |
|
MINOR VENKATA REDDI Vs. MUTHU PAMBULU NAICK
|
March 15, 1920 |
|
MIR AKBARALI WALAD MIR INAYATALLI Vs. ABDUL AJIJ WALAD MIRASAHEB JAHAGIR DAK
|
January 5, 1920 |
|
MIR AKBARALLI MIR INAYATALLI Vs. ABDUL AJIZ MIRSAHEB JAHAGIRDAR
|
January 5, 1920 |
|
MIR ISUB MIR INUS MALDIKAR Vs. ISUB
|
January 12, 1920 |
|
MIR MOUZE ALI Vs. EMPEROR
|
February 18, 1920 |
|
MIRZA YADALLI BEG Vs. TUKARAM
|
June 8, 1920 |
|
MIYAN KHAN Vs. SARFARAZ KHAN
|
June 21, 1920 |
|
MODHU SUDAN DAS MOHANT GOSWAMI Vs. SRIMATI ISWARI DEYI DEBI
|
June 11, 1920 |
|
MOESH CHANDRA DE Vs. KALI KANTA
|
July 7, 1920 |
|
MOHABOR RAHMAN Vs. HAZI ABDUR RAHIM
|
May 3, 1920 |
|
MOHAMED KALIMUDDIN Vs. ABSTEWART
|
January 14, 1920 |
|
MOHAMMAD KAZIMUDDIN CHOWDHURY Vs. SREEMUTLY SOBHA KHATUN
|
July 15, 1920 |
|
MOHAMMAD MUNIR-UD-DIN KHAN Vs. MAHMOOD BAKHSH
|
November 5, 1920 |
|
MOHAMMAD SHAKUR KHAN Vs. MUSAMMAT SHAHJAHAN BEGAM
|
December 16, 1920 |
|
MOHAMMAD UBED ULLAH Vs. MOHAMMAD INSHA ALLAH KHAN
|
July 30, 1920 |
|
MOHAMMAD YAQUB Vs. NAZIR AHMAD
|
April 13, 1920 |
|
MOHAN LAL Vs. WIZARAT HUSAIN AND ANRAND CHATARPAL RAI
|
June 4, 1920 |
|
MOHAN SINGH Vs. EMPEROR
|
April 17, 1920 |
|
MOHAN SINGH Vs. EMPEROR THROUGH GYASIA
|
July 19, 1920 |
|
MOHARAJ BAHADUR SINGH Vs. PULIN MAL
|
June 25, 1920 |
|
MOHENDRA NATH MAITI Vs. PARAMESWAR SAMANTA
|
June 14, 1920 |
|
MOHIM CHANDRA DE Vs. MOHENDRA KUMAR DE SARKAR
|
April 20, 1920 |
|
MOHIRUDDIN SARKAR Vs. SECRETARY, HADAL GRAMYA RINDAN SAMITI
|
April 23, 1920 |
|
MOHSENUDDIN AHAMMAD Vs. KHABIRUDDIN AHMED
|
February 4, 1920 |
|
MOJIZ FATIMA Vs. SAIYAD ALI AKBAR
|
March 16, 1920 |
|
MOJIZ FATIMA BEGAM Vs. ALI AKBAR
|
March 16, 1920 |
|
MOKSHAGUNAM SUBRAMANIA AIYAR Vs. SVRAMAKRISHNA AIYAR
|
February 3, 1920 |
|
MOLAI Vs. EMPEROR
|
August 16, 1920 |
|
MOLLA ATAUL HUQ Vs. CHAIRMAN OF THE MANICKTOLA MUNICIPALITY
|
June 30, 1920 |
|
MOLLO Vs. RAMLAL
|
July 27, 1920 |
|
MONMOHAN GHOSE Vs. NARAIN CHANDRA DAS
|
January 22, 1920 |
|
MOOL RAJ Vs. NIADAR MAL (INSOLVENT) AND BABU JHUMAN LAL VAKIL RECEIVER OF THE PROPERTY OF NIADAR MAL INSOLVENT
|
January 2, 1920 |
|
MOOLI Vs. EMPEROR
|
July 23, 1920 |
|
MOOSALAKANTHI VENKATARAMA NAGANATHA RAO, MINOR BY GUARDIAN VISVANATHA RAO Vs. KOTAMARTI RAMAYAMMA
|
September 1, 1920 |
|
MOTI LAL PAL CHOUDHURY IN HIS OWN RIGHT AND AS EXECUTOR ANDADMINISTRATOR TO THE ESTATE OF LATE MAHIMA CHANDRA PAL CHOUDHURY Vs. CHANDRA COOMAR SEN AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SATYA PROSUNNA SEN SARCAR; CHITTARANJAN SEN
|
July 9, 1920 |
|
MOTIBHAI SHANKARBHAI PATEL Vs. NATHABHAI NARAYANBHAI PATEL
|
October 20, 1920 |
|
MOTIBHAI SHANKERBHAI PATEL Vs. NATHABHAI NARANBHAI
|
October 20, 1920 |
|
MOTILAL MANSUKHRAM Vs. MANEKLAL DAYABHAI
|
June 22, 1920 |
|
MR L A PUECH Vs. MUSAMMAT AZIZ FATIMA BIBI
|
December 13, 1920 |
|
MR SHEO NATH SINGH Vs. LMUNSHI RAM
|
March 23, 1920 |
|
MRIGENDRA NATH SAHA Vs. KRISHNA CHANDRA SAHA
|
July 28, 1920 |
|
MRS WINIFRED MCQUILLAN Vs. MRSWINIFRED CHAPMAN
|
February 9, 1920 |
|
MUHAMMAD ABDUL KADIR MARAKAYAR, MINOR BY GUARDIAN MUHAMMAD KASIM MARAKAYAR Vs. SAMIPANDIA TEVAR
|
April 8, 1920 |
|
MUHAMMAD HAFIZ Vs. MUHAMMAD IBRAHIM
|
July 16, 1920 |
|
MUHAMMAD HAMID-UD-DIN Vs. FAKIR CHAND
|
March 26, 1920 |
|
MUHAMMAD IBRAHIM SAHIB Vs. SHAIK DAWOOD
|
December 20, 1920 |
|
MUHAMMAD INSHA ALLAH KHAN Vs. MUHAMMAD UBED-ULLAH
|
July 10, 1920 |
|
MUHAMMAD ISMAIL KHAN Vs. HAMIDA KHATUN AND BIBI HAJI BEGAM
|
April 14, 1920 |
|
MUHAMMAD JUNAID Vs. AULIA BIBI
|
April 13, 1920 |
|
MUHAMMAD MIR KHAN Vs. SUGHRA BEGAM
|
December 15, 1920 |
|
MUHAMMAD MUSHTAQ ALI KHAN Vs. BANKE LAL
|
March 17, 1920 |
|
MUHAMMAD RUSTAM ALI Vs. MUSHTAQ HUSAIN
|
June 24, 1920 |
|
MUHAMMAD SHER ALI KHAN Vs. GHASI RAM
|
December 1, 1920 |
|
MUHAMMAD WASI Vs. EMPEROR
|
August 3, 1920 |
|
MUHAMMED KHALI Vs. ALATHADI MALWA KUNHI RAMA NAIR
|
March 23, 1920 |
|
MUKBUL ALI Vs. EMPEROR
|
July 30, 1920 |
|
MUKBUSOR RAHAMAN CHOWDHURY Vs. RAJ LAKHI DEBYA
|
February 27, 1920 |
|
MUL CHAND Vs. BENGAL AND NORTH-WESTERN RAILWAY
|
May 22, 1920 |
|
MULLO Vs. RAM LAL
|
July 27, 1920 |
|
MULTANMAL JAYARAM Vs. BUDHUMAL KEVALCHAND
|
September 30, 1920 |
|
MUNICIPAL BOARD Vs. PANDIT DEBI PRASAD
|
April 10, 1920 |
|
MUNICIPAL BOARD OF ETAWAH Vs. DEBI PRASAD
|
April 10, 1920 |
|
MUNICIPAL COUNCIL OF CONJEEVARAM REPRESENTED BY THE CHAIRMAN Vs. TVKUMARA VENKATACHARIAR
|
January 29, 1920 |
|
MUNICIPAL COUNCIL OF TANJORE, REPRESENTED BY ITS CHAIRMAN Vs. KRISHNA PILLAI
|
November 17, 1920 |
|
MUNICIPALITY OF SHOLAPUR Vs. ABDUL WAHAB SHAIK CHAND
|
September 7, 1920 |
|
MUNISHI CHINA DANDASI Vs. MUNISHI PEDDA TATIAH
|
December 14, 1920 |
|
MUNNA LAL Vs. SADANUN LAL
|
July 29, 1920 |
|
MUNSHI SINGH Vs. EMPEROR
|
February 26, 1920 |
|
MURALIDHAR ROY CHOWDHURY Vs. KATHERINE STEPHEN
|
February 13, 1920 |
|
MURLI DHAR Vs. BABU RAM
|
January 6, 1920 |
|
MURLIDHAR PANDE Vs. LACHMI PANDE
|
February 3, 1920 |
|
MURLIDHAR ROY Vs. BENGAL STEAMSHIP COMPANY LIMITED
|
February 12, 1920 |
|
MURTAZA KHAN Vs. LALTA SINGH
|
March 30, 1920 |
|
MUSAMMAT BAKHTI KUAR Vs. PANDIT GANGA PRASAD
|
December 10, 1920 |
|
MUSAMMAT CHOTI Vs. KHECHERU
|
May 21, 1920 |
|
MUSAMMAT HAR PIARI Vs. NATHE LAL
|
September 10, 1920 |
|
MUSAMMAT IMAMAN Vs. EMPEROR
|
February 25, 1920 |
|
MUSAMMAT KAMPA DEVI Vs. KISHORI LAL
|
March 23, 1920 |
|
MUSAMMAT KUNDAN Vs. KANDHAIYTA SINGH
|
May 19, 1920 |
|
MUSAMMAT LILAWATI KUAR Vs. CHOTTEY SINGHA ND ORS
|
March 3, 1920 |
|
MUSAMMAT LOKIYA Vs. SULLI
|
June 4, 1920 |
|
MUSAMMAT MAHMUD JAHAN BEGAM Vs. GOVIND RAM
|
June 19, 1920 |
|
MUSAMMAT MAINA BIBI AND AFTER HER DEATH CHAUDHRI KHALILURRAHMAN Vs. CHAUDHRI WASI AHMAD AND AFTER HIS DEATH CHAUDHRI VAKIL AHMAD
|
April 26, 1920 |
|
MUSAMMAT MAKHNI Vs. FARZAND ALI
|
February 6, 1920 |
|
MUSAMMAT MASIHUNNISSA Vs. MUSAMMAT KANIZ SUGHRA
|
December 31, 1920 |
|
MUSAMMAT MATHURA KUAR Vs. LAL SINGH
|
April 20, 1920 |
|
MUSAMMAT MINDYA Vs. JHURYA
|
May 28, 1920 |
|
MUSAMMAT RAM PIARI Vs. BUDHSAIN
|
July 17, 1920 |
|
MUSAMMAT SARASUTI TEWARIN Vs. MUSAMMAT NANDAN
|
May 20, 1920 |
|
MUSAMMAT SHAMA Vs. EJAZ AHMAD
|
May 11, 1920 |
|
MUSAMMAT SHARIF-UN-NISSA Vs. QAZI MASOOM ALI
|
February 23, 1920 |
|
MUSAMMAT SUGHRA BEGAM, MAJOR Vs. MOHAMMAD MIR KHAN
|
December 15, 1920 |
|
MUSAMMAT UMME KHAIR Vs. AZIZ ALI
|
January 20, 1920 |
|
MUTHIYALA CHENGAPPA Vs. BURADAGUNTA ALIAS AKULA VENKATASAMI
|
July 30, 1920 |
|
MUTHIYALU CHENGAPPA Vs. BURADA GUNTA ALIAS AKULA VENKATASWAMI
|
July 29, 1920 |
|
MUTHU HENGSU Vs. NETRAVATHI NAIKSAVI
|
February 6, 1920 |
|
MUTHU K R V ALAGAPPA CHETTY Vs. SAKRISHNASAMI IYER
|
February 23, 1920 |
|
MUTHU PILLAI Vs. VEDA VYSA CHARIAR (DECEASED)
|
January 15, 1920 |
|
MUTHU REDDI Vs. CHINNASWAMI REDDI
|
August 3, 1920 |
|
MUTHUSAMI SAMIAR (DIED) AND PAKKIRIA PILLAI, L R OF THE DECEASED Vs. SOMOO KANDIAR
|
April 18, 1920 |
|
MUTHUVEERAPPA CHETTI ALIAS VELLAYAPPA CHETTI Vs. ADAIKAPPA CHETTY
|
July 14, 1920 |
|
MUTSADDI LAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
|
March 9, 1920 |
|
MUTTEVI SRINIVASACHARYULU Vs. DINAVAHI PRATYANGA RAO
|
February 27, 1920 |
|
MUTTUVAYA ALIAS MANGALASSERI ALIAS NARIKKUNI EDAMANA ILLATH VISHNU NAMBUDRI, MANAGER OF THE ILLAM ANDD ORS Vs. CHALORA ILLATH SANKARAN NAMBUDIRIPAD
|
December 16, 1920 |
|
N N L RAMASWAMI CHETTIAR Vs. MALLAPPA REDDIAR
|
April 29, 1920 |
|
N P T CHERIA KUNHAMMAD Vs. KUNHINNI ALIAS KIZHAKKAYIL NAIR
|
January 21, 1920 |
|
N S VENKATRAMA AIYAR Vs. CHELLA PILLAI
|
September 22, 1920 |
|
N VISWANATHA SASTRI Vs. SITALAKSHMI AMMAL
|
March 25, 1920 |
|
NABIN CHANDRA NATH Vs. SRIMATI TIRTHABASI BHOWMIK, WIDOW OF ISHAN CHANDRA BHOWMIK
|
January 20, 1920 |
|
NACHIPARAYAN Vs. NARAYANA GOUNDAN
|
September 2, 1920 |
|
NACHIYAPPAN ALIAS KIRUKAN Vs. ALAGAPPA CHETTY
|
March 9, 1920 |
|
NAFAR CHANDRA PAL CHOWDHURY Vs. SIDHARTHA KRISHNA MOZUMDAR
|
March 19, 1920 |
|
NAGENDRA NATH GHOSE Vs. LAWRENCE JUTE COMPANY LIMITED
|
August 17, 1920 |
|
NAGENDRANATH SEN Vs. SADHU RAM MANDAL
|
May 5, 1920 |
|
NAGESHAR PANDE Vs. RAM PARSAN UPADHYA
|
January 17, 1920 |
|
NAGU REDDIAR Vs. VEERAPPA MUDALIAR
|
July 28, 1920 |
|
NAINSUKH DAS AND NAGAR MAL Vs. GAJANAND AND SHYAM LAL
|
December 20, 1920 |
|
NAKIMO DEWANI Vs. MUSAMMAT PEMBA DICHEN
|
December 13, 1920 |
|
NAMDEO SATVASHET SHIMPI Vs. DHONDU WALAD SADASHIV PATIL
|
January 27, 1920 |
|
NAMDEV SATVASHET SHIMPI Vs. DHONDU SADASHIV PATIL
|
January 27, 1920 |
|
NAND KUNWAR Vs. SUJAN SINGH
|
May 31, 1920 |
|
NANDA KUMAR MAJUMDAR; NANDA KUMAR MAJUMDAR Vs. DINABANDHU NANDI; UMED RAJA BHUIA
|
May 21, 1920 |
|
NANDO LAL GUHA Vs. CORPORATION OF CALCUTTA
|
February 12, 1920 |
|
NANHEY LAL Vs. JAGANNATH PRASAD
|
May 12, 1920 |
|
NANKA URF NATHA Vs. EMPEROR
|
February 25, 1920 |
|
NANU Vs. MATHURA PRASAD
|
March 19, 1920 |
|
NARAIN DAS Vs. KAZI ABDUR RAHIM MUTWALLI OF SALKIA MIRPARA MOSQUE
|
March 26, 1920 |
|
NARANDAS RAGHUNATHDAS Vs. SHANTILAL BHOLABHAI
|
March 19, 1920 |
|
NARAYAN BALAJI NAGARKAR Vs. KASHIBAI KESHAV DAND-NAIK
|
January 9, 1920 |
|
NARAYAN BUDHAJI MOKAL Vs. POSHA JAMA THAKUR
|
November 30, 1920 |
|
NARAYAN VASUDEVACHARYA KATTI Vs. AMGAUDA MALAGAUDA PATIL
|
November 29, 1920 |
|
NARAYANAN CHETTY Vs. KNPRSUPPIAH CHETTY
|
January 5, 1920 |
|
NARHNDRALA LAL KHAN Vs. TARUBALA DASI
|
December 14, 1920 |
|
NARSAPPA NINGAPPA MALI Vs. BHARMAPPA RAYAPPA MALL
|
June 22, 1920 |
|
NASIB-ULLAH Vs. KUNWAR ANAND SINGH
|
May 20, 1920 |
|
NATARAJA TAMBIRAN Vs. KAILASAM PILLAI
|
June 7, 1920 |
|
NATHURAM SHIVANARAYAN Vs. DHULARAM HAKIRAM MARWADI
|
June 22, 1920 |
|
NAVALCHAND CHHAGANLAL Vs. MANEKCHAND MELAPCHAND
|
November 26, 1920 |
|
NAWAB HAJI MOHAMMAD ISMAIL KHAN Vs. MUSAMMAT HAMIDAH KHATOON MINOR THROUGH HAJI MOHAMMAD SALEH KHAN
|
April 14, 1920 |
|
NAYANJAN BIBI Vs. DURGADAS BANDAPADHAYA
|
July 20, 1920 |
|
NAZAR HUSAIN Vs. EMPEROR THROUGH BABU RAM
|
January 29, 1920 |
|
NEELAMANI PATNAIK MUSSADI Vs. SUKADUVA BEHARA
|
March 24, 1920 |
|
NEPAL BAGDI Vs. EMPEROR
|
July 28, 1920 |
|
NEWAJUDDIN MONDAL Vs. RAJA SASHI KANTA ACHARJEE BAHADUR
|
April 19, 1920 |
|
NIADAR MAL (INSOLVENT) AND JHUMAN LAL Vs. MULRAJ
|
January 2, 1920 |
|
NIBARAN CHANDRA DUTT Vs. MARTIN AND CO
|
July 23, 1920 |
|
NIBARAN CHANDRA HALDAR Vs. PARBATI CHARAN NASKAR; BHUSAN CHANDRA TANTI
|
June 6, 1920 |
|
NIBARAN CHANDRA MUKHERJEE Vs. SITAL CHANDRA BAG
|
August 12, 1920 |
|
NIBARAN CHANDRA SEN GUPTA Vs. SASHI BHUSAN SEN
|
August 4, 1920 |
|
NILKANTH BHIMAJI SINDE Vs. HANMANT EKNATH SINDE
|
January 25, 1920 |
|
NILMANI KAR Vs. RAJA SATI PRASAD GARGA BAHADUR
|
August 27, 1920 |
|
NILRATAN MITRA Vs. ABDUL GOFUR GAZE
|
June 15, 1920 |
|
NILU ROY Vs. ASIRBAD MANDAL
|
August 10, 1920 |
|
NISAR HUSAIN Vs. MUHAMMAD ASKARI
|
November 18, 1920 |
|
NITYANANDA SARKAR AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE KALI KRISHNA SIRCAR, MINOR BY HIS NEXT FRIEND AND GUARDIAN BHUBAN MOHAN MAZOOMDAR Vs. HARI MOHAN SARKAR
|
June 3, 1920 |
|
NOOR BIBI Vs. ASHANULLA
|
February 4, 1920 |
|
NORENDRA NATH KOER Vs. BHUSAN CHANDRA PAL
|
April 26, 1920 |
|
NRIPENDRA KUMAR DUTTA, RECEIVER TO THE ESTATE OF LATE GOBINDA LAL DAS CHOWDHURI Vs. NIKUNJA BEHARI DAS CHOWDHURI
|
August 4, 1920 |
|
NRIPENDRA KUMAR, DUTTA, RECEIVER Vs. NADIR KHAN
|
July 16, 1920 |
|
NURDIN NAJBUDIN Vs. UMRAV BU
|
July 29, 1920 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. SRMMRMRAMASWAMY CHETTY
|
April 14, 1920 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. GSAMBANDA MUDALIAR
|
March 26, 1920 |
|
OHAITANYA CHARAN SET Vs. MOHAMMAD YUSUF
|
December 8, 1920 |
|
P N DE SOUZA Vs. EMPEROR
|
January 13, 1920 |
|
P SHUNMUGHA VELAYUDHAM CHETTY Vs. KOYAPPA CHETTIAR
|
March 3, 1920 |
|
P SURYANARAYANA RAO NAIDU Vs. PBALASUBRAMANIA MUDALI
|
January 30, 1920 |
|
P VENKATRAMA AIYAR Vs. GRAMASAMI AIYAR
|
November 1, 1920 |
|
PALANIYAPPA CHETTIAR Vs. CHOCKALINGAM CHETTIAR
|
August 2, 1920 |
|
PALAYAKAYAL SWAMI SANGUMUGESWARAR, THROUGH ITS TRUSTEE PILLAIMUTHU PILLAI Vs. VEYINRAMUTHU PILLAI
|
March 8, 1920 |
|
PALLEELETATHIL KUNKAN NAMBIAR Vs. KOLANGARATH RAMAN NAYAR
|
February 12, 1920 |
|
PAMBAYAM CHETTY ALIAS RAMASWAMI CHETTIAR (DEAD) Vs. KANDASWAMI IYER
|
August 24, 1920 |
|
PANAGANTI RAMARAYANIMGAR Vs. SRI RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU, MAHARAJAH OF VENKATAGIRI
|
April 29, 1920 |
|
PANAGANTI RAMARAYANIMGAR Vs. MAHARAJAH OF VENKATAGIRI
|
April 19, 1920 |
|
PANCHOO KAPALI Vs. JAJNESWAR MAJHI
|
April 29, 1920 |
|
PANDIPATI SUBBARAMI REDDI (MINOR) BY MOTHER AND GUARDIAN Vs. PANDIPATI RAMAMMA
|
March 31, 1920 |
|
PANDIT RAM NATH Vs. PANDIT HABYA NATH
|
April 24, 1920 |
|
PANDU BALA JAGTAP Vs. RAMCHANDRA GANESH DESHPANDE
|
February 7, 1920 |
|
PANDU BALA JAGTAP Vs. RAM CHANDRA GANESH DESHPANDE
|
February 17, 1920 |
|
PANDU KRISHNA JADHAV Vs. DHONDI KRISHNA PATIL
|
July 22, 1920 |
|
PANDURANG BALKRISHNA GOLVANKAR Vs. JAGYA BHAU BHAGAT
|
March 1, 1920 |
|
PARSHOTTAM GANPAT GUJAR MINOR BY HIS NEXT FRIEND VISHNU VINAYAK ISLAMPUR Vs. VENICHAND GANPAT GUJAR
|
September 1, 1920 |
|
PEARY MOHUN CHOUDHURY Vs. RASIK CHANDRA DHUBI
|
April 29, 1920 |
|
PEEDI KAYILAKATH KUNNI Vs. THAYYIL KUNHAI AMMA
|
February 13, 1920 |
|
PERIA MANICKA MUDALIAR Vs. RAMATHAI VADIVELU MUDALIAR
|
February 20, 1920 |
|
PHAINDHAR SARMA Vs. JIBAKRISTA SARMA
|
May 14, 1920 |
|
PIARI LAL Vs. BHAGWAN DIN
|
April 10, 1920 |
|
PITAM SINGH Vs. EMPEROR, THROUGH AJODHIA PRASAD
|
July 29, 1920 |
|
POLEPEDDI VENKATA SIVAYYA MINOR BY NEXT FRIEND AND MATERNAL UNCLE KONDURI VENKATA KRISHNAYYA Vs. POLEPEDDI ADEMMA
|
August 2, 1920 |
|
PONANGI VENKATASUBBARAYUDU Vs. SREE RAJAH LAKSHMI VENKATA NARASIMHA RAO BAHADUR, ZAMINDAR OF NUZVID
|
April 27, 1920 |
|
PRABHULING APPA KHANGOUDA DESAI Vs. GURUNATH BALAJI KALKUNDRI
|
July 19, 1920 |
|
PRAFULLA NATH TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 17, 1920 |
|
PRAMATHA NATH BARAT Vs. RAI PCLAHIRI BAHADUR
|
March 17, 1920 |
|
PRANJIVANDAS PARSHOTTAMDAS Vs. BAI MANI WINDOW OF UTTAMRAM VITHALDAS
|
September 23, 1920 |
|
PRANJIVNDAS NARSIDAS Vs. MIA CHAND BAHADUR
|
March 1, 1920 |
|
PRANJIWANDAS PARSHOTTAMDAS Vs. BAI MANI
|
September 23, 1920 |
|
PRASANNA DASYA WIDOW OF RAMI TANU DAS Vs. AMAR CHAND ROY
|
February 4, 1920 |
|
PRASANNA KUMAR CHANDA Vs. KULADHAR RAKSHIT, MINOR, BY BABU TARA PRASANNA BOSE
|
May 3, 1920 |
|
PRASANNA KUMAR SHAHA Vs. LAL MIAN
|
February 9, 1920 |
|
PRATAP NARAIN SINGH Vs. SHIAM LAL
|
January 5, 1920 |
|
PRAYAG SINGH Vs. MRSMORGAN
|
November 30, 1920 |
|
PREM DEVI Vs. SHAMBHU NATH
|
February 24, 1920 |
|
PRIANATH NAIK Vs. PROMATHA NATH ADHIKARI
|
February 13, 1920 |
|
PRITAM GIR Vs. MAHANT BASDEO GIR
|
June 12, 1920 |
|
PROFULLA NATH TAGORE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 7, 1920 |
|
PROMOTHA NATH PAL CHOUDHARY Vs. SOURAV DASI CHOWDHURANI
|
April 27, 1920 |
|
PROTAP CHANDRA GOPE Vs. SARAT CHANDRA GANGOPADHYA
|
August 6, 1920 |
|
PROTAP CHANDRA PAL Vs. NITYANANDA NAG
|
April 29, 1920 |
|
PROVASH CHANDRA CHATTERJEE Vs. JAHAR-UD-DIN MONDAL AND ON HIS DEATH HIS HEIRS ASIMADDI MONDAL
|
June 15, 1920 |
|
PUJARI BHIMAJI MINOR BY NEXT FRIEND PUJARI NAGAPPA Vs. RAJABHAI HUSSAIN SAHEB
|
March 15, 1920 |
|
PUJARI BHIMAJI, MINOR, BY NEXT FRIEND PUJARI NAGAPPA Vs. RAJABHAT HUSSAIN SAHIB
|
March 15, 1920 |
|
PUJARI BHIMAJJI, MINOR BY NEXT FRIEND PUJARI NAGAPPA Vs. RAJABHAI HUSSAIN SAHIB
|
March 15, 1920 |
|
PUJARI LAKSHMANA GOUNDAN Vs. KSUBRAMANIA AIYAR
|
August 31, 1920 |
|
PULIN BEHARY DE Vs. SATYA CHARAN DE
|
April 23, 1920 |
|
PURAVIYA GOUNDAN Vs. POONACHI GOUNDAN
|
December 8, 1920 |
|
PURNA CHANDRA DAS Vs. ALI MUHAMMAD
|
June 9, 1920 |
|
PURSHOTTAM ISHVAR AMIN Vs. EMPEROR
|
October 11, 1920 |
|
PUTHIA VEETIL MOHIDIN Vs. IRAKKAT KARNAVAN RAMAN NAYAR (DEAD)
|
August 11, 1920 |
|
PUTHIA VEETIL MOIDU Vs. IRAKKATT KARNAVAN RAMAN NAYAR (DEAD)
|
August 11, 1920 |
|
R M M C T VYRAVAN CHETTI Vs. VKNSPSUBRAMANIAN CHETTI
|
April 26, 1920 |
|
R SINGARIAH CHETTY Vs. CHINNABBI ALIAS MUNI REDDY
|
September 10, 1920 |
|
R SINGARIAH CHETTY Vs. CHINNABBI ALIAS MUNI REDDI
|
September 20, 1920 |
|
RABIUDDIN Vs. RAM KANAI SEN
|
May 21, 1920 |
|
RADHA KISHEN Vs. RAM NATH
|
January 20, 1920 |
|
RADHA KISHEN Vs. GULZARI LAL
|
April 9, 1920 |
|
RADHA KISSEN KHETRY Vs. LUKHMI CHAND JHAWAR
|
February 24, 1920 |
|
RADHA RAMAN SAHA BANIKYA Vs. SITANATH BANIKYA
|
July 5, 1920 |
|
RADHA RANI DASI Vs. DOYAL CHAND MULLICK
|
March 16, 1920 |
|
RADHAKRISHNA AYYAR Vs. SWAMINATHA AYYAR
|
December 3, 1920 |
|
RADHE LAL Vs. MUSAMMAT BINDO
|
April 14, 1920 |
|
RADHIKA MOHUN ROY Vs. UTTAM PARBAT
|
February 4, 1920 |
|
RAGHUBAR DAYAL AND DURGA PRASAD Vs. STRAUSS AND COMPANY
|
October 27, 1920 |
|
RAHIM BAKSH Vs. EMPEROR THROUGH URQUHART
|
April 8, 1920 |
|
RAHIMUDDIN KAZI Vs. RADHA GOVINDA BHOUMIK
|
July 16, 1920 |
|
RAHU Vs. EMPEROR
|
July 23, 1920 |
|
RAI KIRAN CHANDRA RAI BAHADUR; BANA BEHARI DUTT; BANA BEHARI DUTT Vs. BONO BEHARI DATTA; RAI KIRAN CHANDRA RAI BAHADUR; NARENDRA BHUSAN RAI
|
April 29, 1920 |
|
RAJ KUMAR DAS Vs. PANCHKORI TALUQDAR
|
July 13, 1920 |
|
RAJ KUNWAR SINGH Vs. EMPEROR
|
July 22, 1920 |
|
RAJA BAHADUR RAJA BRIJ NARAIN RAI Vs. MANGLA PRASAD RAI
|
April 16, 1920 |
|
RAJA BEJOY SINGH DUDHURIA Vs. HEM CHANDRA CHOWDHURY
|
August 18, 1920 |
|
RAJA JAGA VEERA RAMA VENKATESWARA ETTAPPA NAYAKAR AVERGAL, ZAMINDAR OF ETTIYAPURAM Vs. CHIDAMBARAM CHETTY
|
April 12, 1920 |
|
RAJA JOGENDRA KISHORE ROY CHOWDHURY Vs. SHEIKH NASIMUDDIN SARDAR
|
December 16, 1920 |
|
RAJA KHAN Vs. EMPEROR
|
November 26, 1920 |
|
RAJA KRISTO DAS LAW Vs. ABDUL KARIM
|
August 5, 1920 |
|
RAJA NIROD CHANDRA SINGH SARMA Vs. HARIHAR CHAKRAVARTI CHOWDHURY
|
April 28, 1920 |
|
RAJA NORENDRA LAL KHAN Vs. AKHOY KANDAR
|
December 8, 1920 |
|
RAJA OF KILLIKOTA Vs. CHAITANA SAHU
|
April 26, 1920 |
|
RAJA OF RAMNAD Vs. VELUSAMI TEVAR
|
December 13, 1920 |
|
RAJA OF RAMNAD Vs. VELUSAMI TEVAR
|
December 1, 1920 |
|
RAJA PEARY MOHAN MUKHERJEE Vs. ARUNODOY GHOSE
|
April 21, 1920 |
|
RAJA PROMOTHA BHUSAN DEB ROY BAHADUR Vs. NARENDRA BHUSAN ROY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KHAGENDRA BHUSAN ROY
|
February 6, 1920 |
|
RAJA SATI PROSAD GORGA BAHADUR Vs. SANATAN DHARA
|
July 26, 1920 |
|
RAJA VENKATARANGAYYA APPA RAO Vs. RAJA VARAPRASADA RAO NAIDU
|
July 12, 1920 |
|
RAJACHARYA SHESHACHARYA SHIRHATTI Vs. CHEMANNA GURUSHANTAPPA MAGAVI
|
June 17, 1920 |
|
RAJAH OF VENKATAGIRI Vs. SURA KRISHNA REDDI
|
April 29, 1920 |
|
RAJANGAM AIYAR Vs. RAJANGAMIER MINOR BY GUARDIAN SANKARAMA AYYAR
|
January 29, 1920 |
|
RAJANGAM AYYAR Vs. RAJANGAM AYYAR (MINOR) THROUGH HIS NEXT FRIEND NSANKARAM AYYAR
|
February 24, 1920 |
|
RAJANGAM IYER Vs. RAJAMANGAMER MINOR BY GUARDIAN SANKARAMA IYER
|
January 29, 1920 |
|
RAJANI KANT MONDAL Vs. KANTI CHANDRA MANDAL
|
July 16, 1920 |
|
RAJANI KANTA DE Vs. DEBENDRA NATH SINGH ROY
|
November 29, 1920 |
|
RAJANI KANTA ROY Vs. ANADI KINKAR ROY
|
December 22, 1920 |
|
RAJARAM BHAVANISHANKAR Vs. EMPEROR
|
July 12, 1920 |
|
RAJBANSI Vs. EMPEROR
|
May 21, 1920 |
|
RAJENDRA MOHUN MOULIK Vs. UPENDRA NATH GUHA THAKURTA
|
July 20, 1920 |
|
RAJJAB SHAH Vs. TAHIR SHAH
|
November 23, 1920 |
|
RAJLAKHI DEBYA, WIDOW OF HARESWAR SANYAL Vs. SAROLA SUNDARI DEBYA CHOWDHURANI
|
February 23, 1920 |
|
RAJMAL GIRDHARLAL MARWADI Vs. MARUTI SHIVRAM
|
July 13, 1920 |
|
RAKHMABAI Vs. RAMCHANDRA VASUDEV ROTITHOR
|
September 23, 1920 |
|
RAKSHAB MANDAL Vs. TARANGINI DEYI
|
August 20, 1920 |
|
RAM BARAN SINGH Vs. EMPEROR
|
April 14, 1920 |
|
RAM BHAROSE Vs. RAMPAL SINGH
|
January 30, 1920 |
|
RAM BISTU MAJHI Vs. JOY RAM MAJHI
|
November 30, 1920 |
|
RAM CHAND SUR Vs. ISWAR CHANDRA GIRI
|
August 30, 1920 |
|
RAM CHANDRA SAGOREMULL Vs. AMARCHAND MURALIDHAR
|
February 17, 1920 |
|
RAM CHARAN SAHU Vs. GOGA ALIAS MATA PERSHAD
|
July 20, 1920 |
|
RAM DAS Vs. EMPEROR
|
May 21, 1920 |
|
RAM GOPAL DAS Vs. JOGENDRA NATH MAITY
|
April 22, 1920 |
|
RAM KARAN Vs. SRI THAKUR RAM NARAINJI
|
June 17, 1920 |
|
RAM KISSEN JOYDOYAL Vs. POORAN MULL
|
February 9, 1920 |
|
RAM KUMAR Vs. MUHAMMAD YAKUB
|
March 26, 1920 |
|
RAM LAL Vs. BHOLA NATH
|
May 15, 1920 |
|
RAM NATH Vs. HUB NATH
|
April 24, 1920 |
|
RAM NIRANJAN TEWARI Vs. KHANU RAI ALIAS SRIGOPAL
|
May 31, 1920 |
|
RAM PARSAN UPADHYA Vs. NAGESHAR PANDE
|
January 17, 1920 |
|
RAM PRASAD Vs. ASA RAM
|
November 15, 1920 |
|
RAM PROSAD SURAJMULL Vs. MOHAN LAL LACHMINARAIN
|
February 16, 1920 |
|
RAM RATAN Vs. EMPEROR THROUGH BSHIVA SHANKAR SHARMA
|
December 17, 1920 |
|
RAM SAHAI Vs. EMPEROR
|
March 10, 1920 |
|
RAM SAHAY RAM Vs. EMPEROR
|
May 13, 1920 |
|
RAM SAROOP Vs. DALPAT RAI
|
June 15, 1920 |
|
RAM SARUP Vs. RAM DEI
|
January 5, 1920 |
|
RAM SARUP Vs. BAIJ NATH
|
June 16, 1920 |
|
RAM SUNDAR DAS AND ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVERAKESH CHANDRA DAS MINOR BY HIS MOTHER AND NEXT FRIEND BILASH MUNJARI DASI Vs. SHAJIDUR RAHAMAN
|
June 9, 1920 |
|
RAMA NAND BHARTI Vs. SHEO DASS
|
November 19, 1920 |
|
RAMA NATH BANERJEE Vs. RAJA RAJ NARAIN CHANDRA DHARAJA
|
February 4, 1920 |
|
RAMA RANCHHOD Vs. SAYAD ABDUL RAHIM
|
June 30, 1920 |
|
RAMA SAHU (DEAD) Vs. GOURO RATHO
|
September 10, 1920 |
|
RAMA SINGH ALIAS RAMAN SINGH Vs. EMPEROR
|
January 29, 1920 |
|
RAMACHARI MINOR THROUGH HIS GUARDIAN C P SESHAYAR Vs. SARASWATI AMMAL
|
April 22, 1920 |
|
RAMALINGA ROWTHAN Vs. SHEIK IBRAHIM SAHIB
|
March 2, 1920 |
|
RAMAMMA Vs. SUBBARAMI REDDI
|
March 31, 1920 |
|
RAMANAND Vs. JAI RAM
|
July 19, 1920 |
|
RAMANATH MULCHAND Vs. GAJANAN PANDURANG LIMAYE
|
September 27, 1920 |
|
RAMANATHAM CHETTY Vs. ALARRMARUNACHALLAM CETTIAR, THROUGH AGENT TNRAMACHANDRA
|
July 27, 1920 |
|
RAMANATHAN CHETTY Vs. ALARRMARUNACHELAM CHETTIAR THROUGH AGENT TNRAMACHANDRA ROW
|
July 27, 1920 |
|
RAMAPPA Vs. ABDULLA BEARI
|
December 20, 1920 |
|
RAMAPT CHATTERJEE Vs. SACHINANDAN NANDI
|
February 16, 1920 |
|
RAMASAWMI PILLAI Vs. BADRA NAYAKAR
|
January 9, 1920 |
|
RAMASWAMI PILLAI Vs. BADRA NAYAKKAN
|
January 9, 1920 |
|
RAMATHAI VADIVELU MUDALIAR Vs. PERIA MANICKA MUDALIAR
|
February 29, 1920 |
|
RAMAYYA Vs. MAHALAKSHMI
|
March 1, 1920 |
|
RAMBBHAI DABHAI PATEL Vs. VALLABBHAI JHAVERBHAI PATEL
|
October 12, 1920 |
|
RAMBHAI DABHAI PATEL Vs. VALLABHBHAI JHAVERBHAI PATEL
|
October 12, 1920 |
|
RAMCHAND MANJIMAL Vs. GOVERDHANDAS VISHINDAS RATANOHAND
|
February 17, 1920 |
|
RAMCHANDRA AVADHUTRAO PATIL Vs. TUKARAM BABAJI CHAUGULA
|
September 28, 1920 |
|
RAMCHANDRA BALWANT ATHALE Vs. BALAJI GANESH KULKARNI
|
August 5, 1920 |
|
RAMCHANDRA DEO GARU Vs. CHAITANA SAHU
|
April 23, 1920 |
|
RAMCHANDRA GOVIND THOWARE Vs. JAYANTA RAVJI PARAWAT
|
July 26, 1920 |
|
RAMCHANDRA KOLAJI PATIL Vs. HANMANTA LAXMAN KADASKAR
|
January 7, 1920 |
|
RAMCHANDRA RAGHUNATH SHIRGAONKAR Vs. VISHNU BALAJI HINDALEKAR
|
January 13, 1920 |
|
RAMCHANDRA RAMVALLABH Vs. VASANJI SONS AND CO
|
February 24, 1920 |
|
RAMESH CHANDRA MITTER Vs. JOGINI MOHAN CHATTERJI
|
March 17, 1920 |
|
RAMESHWAR DAYAL Vs. LAL BAHADUR
|
December 18, 1920 |
|
RAMKISHNA TIMMANNA BHAT Vs. LAXMINARAYAN NARNA HEGDE
|
July 11, 1920 |
|
RANADA RANJAN BHATTACHARJEE Vs. BHARAT CHANDRA SAHA
|
November 29, 1920 |
|
RANGACHARIAR Vs. PRSUBRAMANIA CHETTY
|
January 15, 1920 |
|
RANGASAMI AYYANGAR (DIED) REPRESENTED BY RAMANUJA AYYANGAR, MINOR THROUGH HIS NEXT FRIEND, LAKSHMI AMMAL Vs. SOURI AYYANGAR
|
April 30, 1920 |
|
RANGASAMI PILLAI Vs. BANKER SANKARALINGAM AIYAR
|
March 18, 1920 |
|
RANGASAWMI PILLAI Vs. BANKER SANKARALINGAM AIYER AND SDSANKARALINGAM AIYER
|
March 18, 1920 |
|
RANGASWAMI PILLAI Vs. SANKARALINGAM AYYAR
|
March 18, 1920 |
|
RANI MINA KUMARI SAHEBA, AND ON HER DEATH HER HEIR AND LEGAL REPRESENTATIVE MAHARAJ BAHADUR SINGH Vs. AHORDDI SHEIKH
|
April 8, 1920 |
|
RANJAGAMIER Vs. RANJAGAM IYYAR (MINOR) THROUGH HIS NEXT FRIEND NSANARAM AYYAR
|
February 24, 1920 |
|
RAO SAHIB T NAMBERUMAL CHETTIAR BY HIS AGENT C RAGHAVALOONAIDU Vs. ATRAGHAVA CHARIAR
|
July 28, 1920 |
|
RASH BEHARI CHOWDHURY Vs. UPENDRA NATH SAHA
|
June 30, 1920 |
|
RASH BEHARI GHOSE Vs. OFFICIAL ASSIGNEE
|
August 31, 1920 |
|
RASIK CHANDRA HORE Vs. JAGABANDHU ROY
|
November 29, 1920 |
|
RATAN LAL Vs. MUHAMMAD HAMIDULLAH KHAN
|
November 16, 1920 |
|
RATAN SINGH Vs. PRAN SUKH
|
December 16, 1920 |
|
RAVJIBHAI KASHIBHAI Vs. DAHYABHAI ZAVERBHAI PATIL
|
September 21, 1920 |
|
REAJ-UD-DIN DALAL; SHAHANUTULLA MIA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL; BHABY MAHMUD SARKAR
|
June 30, 1920 |
|
REOTI RAM Vs. SITA RAM
|
November 17, 1920 |
|
ROBINDRA DEB MANNA Vs. JOGENDRA DEB MANNA
|
June 22, 1920 |
|
ROMESH CHANDRA SARKAR Vs. MOHIM CHANDRA GUHA
|
November 29, 1920 |
|
ROY JATINDRA NATH CHOWDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 15, 1920 |
|
ROY JATINDRANATH CHOWDHURY Vs. AJODHAYA NATH NANDI
|
July 2, 1920 |
|
RUHINI NANDAN GHOSE Vs. RAJENDRA NATH GHOSE
|
June 1, 1920 |
|
RUSTOMJI DORABJI Vs. WHNURSE; PARTHASARATHI NAIDU
|
December 20, 1920 |
|
RUSTOMJI DOREBJI Vs. WHNURSE AND PARTHASARATHY NAIDU
|
December 20, 1920 |
|
S ASKARAM SOWCAR Vs. VENKATASWAMI NAIDU
|
November 25, 1920 |
|
S FAYAZ ALI Vs. SMUSHARRAF ALI
|
April 13, 1920 |
|
S MOHAMMAD ASKARI Vs. QAZI SYED NISAR HUSAIN ALIAS MUNEE
|
November 18, 1920 |
|
S N SEN, OFFICIAL ASSIGNEE OF RANGOON BY HIS AGENT, OFFICIAL RECEIVER, RAMNAD MR O DE GLANVILLE Vs. CHIDAMBARAM CHETTY
|
July 21, 1920 |
|
S SOUNDARARAJAN Vs. CMNATARAJAN
|
December 16, 1920 |
|
S V R VEERAPPA CHETTY Vs. INKRMUTHURAMAN CHETTY
|
January 8, 1920 |
|
S V SIVARAMA AIYAR Vs. KMSUBBIAH AND SONS
|
December 9, 1920 |
|
SABJAN MANUAL Vs. HARIPADO SAHA
|
June 29, 1920 |
|
SADA RAM Vs. EMPEROR
|
February 7, 1920 |
|
SADAK ALI Vs. SAFAR ALI SUFANI
|
January 5, 1920 |
|
SADAT ALI Vs. EMPEROR
|
July 28, 1920 |
|
SAHAR MUNSHI; GARIBULLA SHEIKH AND ABU SHEIKH Vs. JNANADA SUNDARI ROY
|
April 29, 1920 |
|
SAHU RAM KUMAR Vs. MOHAMMAD YAKUB
|
March 26, 1920 |
|
SAILESH CHANDRA BOSE Vs. UMESH CHANDRA RUDRA
|
February 5, 1920 |
|
SAIYID FAIYAZ ALI Vs. REKHAB DAS
|
December 11, 1920 |
|
SAKARAM GOPAL PAGE Vs. TRIMBAKRAO RAMCHANDRA MANTRI
|
September 28, 1920 |
|
SAKHARAM DAJI GANPULE Vs. GANU RAGHU GURAO
|
August 26, 1920 |
|
SAKHARAM GOVIND PAGE Vs. TRIMBAKRAO RAMCHANDRARAO MANTRI
|
September 28, 1920 |
|
SAKHAWAT ALI KHAN Vs. AMIR PRAMANIK
|
July 16, 1920 |
|
SALIM SARDAR Vs. EMPEROR
|
December 14, 1920 |
|
SAMBHU NATH KHETRI Vs. SATISH CHANDRA MITRA
|
March 14, 1920 |
|
SAMHER SINGH Vs. SHER SINGH
|
April 8, 1920 |
|
SAMI ASARI ALIAS AIYAM PERUMAL ASARI Vs. ADINAM AZHAGIYA PILLAI
|
July 28, 1920 |
|
SAMINATHA PILLAI Vs. SUNDARESA PILLAI
|
December 7, 1920 |
|
SAMIPANDIA TEVAR AND TWENTY-TWO ORS Vs. MUHOMED ABDUL KADIR MARAKAYAR
|
April 8, 1920 |
|
SAMSUL NEHAR BIBI Vs. MOULVI MOHIUD-DIN-AHMAD
|
June 3, 1920 |
|
SANEHI LAL Vs. LONKAR MAL
|
July 16, 1920 |
|
SANT PRASAD Vs. BHAWANI PRASAD
|
November 23, 1920 |
|
SANTHANARAMA MUDALIAR Vs. SAMI KARUPPUNDAR
|
August 2, 1920 |
|
SANTHANATHAMMAL Vs. ISAKI SUPPAN ASARI MINOR BY HIS MOTHER AND GUARDIAN SOUNDA IRATHAMMAL
|
July 13, 1920 |
|
SANTONA ROY Vs. ADVOCATE GENERAL
|
February 26, 1920 |
|
SARAT CHANDRA CHATTERJEE Vs. BIRAJ MOHUN CHUCKERBUTTY
|
November 22, 1920 |
|
SARBESWAR BEZ MADAK; GAGAN CHANDRA MANNA Vs. SURENDRABALA DASI
|
January 15, 1920 |
|
SARJU KUMAR MOKERJI Vs. THAKUR PRASAD
|
April 26, 1920 |
|
SARJU MISRA Vs. SHAIKH GHULAM HUSAIN
|
December 1, 1920 |
|
SAROJINI DASI Vs. RAJLAKSHMI DASI
|
March 15, 1920 |
|
SASANKA SEKHAR BANERJEE Vs. SUDHANGSU MOHAN GANGULI
|
April 29, 1920 |
|
SASHI BHUSAN BERA Vs. RAGHUNATH MANDAL
|
April 20, 1920 |
|
SASHI BHUSAN BOSE Vs. PARASULLA MULLICK
|
June 3, 1920 |
|
SASHIBALA DASI, WIFE OF RADAN CHANDRA RAKSHIT Vs. KAMIKSHA NATH DUTT AND KRISTA CHANDRA DUTT
|
January 23, 1920 |
|
SATIS CHANDRA CKAKRABARTI Vs. RAM DAYAL DE
|
July 13, 1920 |
|
SATISH CHANDRA CHAUDHURI Vs. GIRISH CHANDRA CHAKRAVARTY
|
March 1, 1920 |
|
SATISH CHANDRA MITRA Vs. EMPEROR ON THE COMPLAINT OF MANMOTHA NATH MITRA
|
August 20, 1920 |
|
SATYARANJAN SEN GUPTA Vs. MOHAMMAD SARFARAJ
|
June 17, 1920 |
|
SATYENDRA NATH BANERJEE Vs. KRISHNASAKHA KAR
|
July 23, 1920 |
|
SAYDANMIA RAHIMANMIYA Vs. HASANMIYA MANWARMIYA
|
January 20, 1920 |
|
SAYED DAOOD ALI SHAH, MINOR THROUGH S WAZIR ALI SHAH Vs. SAYED HAYAT ALI SHAH
|
April 19, 1920 |
|
SAYRAT SAHA Vs. SADER SAHA
|
August 17, 1920 |
|
SAYYAPUREDDI CHINNAYYA DHORA Vs. KING-EMPEROR
|
December 9, 1920 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRINIVASA CHARIAR
|
December 16, 1920 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PROFULLA NATH TAGORE
|
April 12, 1920 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ANANDA MOHON ROY
|
July 23, 1920 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF GODAVARI Vs. SREE RAJAH VADREVU RANGANAYAK, AMMA, ZEMINDARANI OF VEGAYAM MAPETA ESTATE (DEAD)
|
April 29, 1920 |
|
SEOTI BIBI Vs. JAGANNATH PRASAD
|
May 21, 1920 |
|
SETH MANGALDAS GIRDHARDAS Vs. ASSISTANT COLLECTOR OF PRANTIJ PRANT
|
June 14, 1920 |
|
SETH RAM PARTAB MARWARI Vs. EMPEROR
|
February 5, 1920 |
|
SHABED ALI MIA Vs. MAHAMMAD FAZLAR RAHAMAN CHOUDHURY
|
May 19, 1920 |
|
SHAFAAT MUHAMMAD CHAUDHRI Vs. BHAGWATI PRASAD AND ANRAND; KULSUM BIBI
|
June 7, 1920 |
|
SHAH MEHDI HASAN Vs. ISMAIL HASAN
|
April 15, 1920 |
|
SHAHZADI BEGAM Vs. MUHAMMAD IBRAHIM
|
October 25, 1920 |
|
SHAHZADI BEGUM Vs. MAHBUB ALI SHAH
|
February 24, 1920 |
|
SHAIKH AMJAD Vs. SHAIKH HASRAT
|
February 9, 1920 |
|
SHAM DAS Vs. BAHADUR SINGH
|
December 9, 1920 |
|
SHAM LAL Vs. EMPEROR, THROUGH KANHAIYA LAL
|
July 10, 1920 |
|
SHAMBHU NATH Vs. PREM DEVI
|
February 24, 1920 |
|
SHAMSUL HAQ Vs. EMPEROR
|
September 22, 1920 |
|
SHANKAR DHONDDEV; YESHWANT RAGHUNATH GAITONDE Vs. YESHWANT RAGHUNATH GAITONDE; SHANKAR DHONDDEV
|
January 20, 1920 |
|
SHANKAR GOVIND JOSHI Vs. PARASHRAM JANARDAN GOKHALE
|
January 20, 1920 |
|
SHANKAR LAL Vs. LBABU RAM
|
December 9, 1920 |
|
SHANTMURTI DEVAPPA KALYANPUR Vs. NARAYAN RAMCHANDRA PRABHU
|
December 6, 1920 |
|
SHARAJINI DASI Vs. KAZI ABDUL
|
June 2, 1920 |
|
SHARIF-UN-NISSA BIBI Vs. MASUM ALI
|
February 23, 1920 |
|
SHASHI BHUSAN MORAL Vs. DEB NATH MORAL
|
August 4, 1920 |
|
SHAW WALLACE AND CO Vs. KMSUBBIER AND SONS
|
November 25, 1920 |
|
SHEIKH ABDULLAH Vs. SHEIKH SHAMSUL HAQ
|
July 10, 1920 |
|
SHEIKH ABDUR RASHID Vs. MUSAMMAT QUDRATUNNISSA BIBI
|
May 11, 1920 |
|
SHEIKH AKUB ALI Vs. ASKAR ALI BEPARI
|
December 14, 1920 |
|
SHEIKH BARA KALIM Vs. RAJENDRANATH ROY
|
August 5, 1920 |
|
SHEIKH KALU SHARIF Vs. ABHOY CHARAN KARMOKAR
|
August 11, 1920 |
|
SHEIKH MUHAMMAD HABIBULLAH Vs. BABU UMAR DARAZ ALI
|
April 10, 1920 |
|
SHEIKH RAHIMMADDI Vs. EMPEROR AT THE PROSECUTION OF DWARKA NATH BASISTHA
|
August 2, 1920 |
|
SHEKH HASAN GULAM MOHIDIN Vs. MAHOMED ALI SHEKH MAHOMED
|
June 15, 1920 |
|
SHEKH HASSAN WALAD GULAM MOHIDIN TISEKAR Vs. MAHOMED ALI ALIAS NANA WALAD SHEKH MAHOMED TISEKAR
|
June 15, 1920 |
|
SHEO BALAK Vs. EMPEROR
|
August 20, 1920 |
|
SHEO DAS Vs. RAMA NAND BHARTI; RAM KHELAWAN
|
November 19, 1920 |
|
SHEO MOHAN PANDE Vs. KALIPRASAD SHUKUL
|
June 25, 1920 |
|
SHEO NARAIN SINGH Vs. EMPEROR
|
April 1, 1920 |
|
SHEO PRASAD Vs. CHHANGA MAL
|
March 30, 1920 |
|
SHEO SAMPAT PANDE Vs. THAKUR PRASAD
|
May 11, 1920 |
|
SHEO SHANKAR Vs. MOHAN SARUP
|
December 2, 1920 |
|
SHEODAN KURMI Vs. BALKARAN KURMI
|
July 29, 1920 |
|
SHEONATH SINGH Vs. MUNSHI RAM
|
March 23, 1920 |
|
SHEOSAMPAT PANDE Vs. THAKAR PRASAD
|
May 11, 1920 |
|
SHEW KHELAON RAM KALWAR Vs. NAYAN BEPARI
|
July 28, 1920 |
|
SHIAM LAL Vs. PARSHOTTAM DAS
|
January 13, 1920 |
|
SHIAM LAL Vs. TEHARIYA LAKHMI CHAND
|
March 24, 1920 |
|
SHIB DAYAL Vs. MEHARBAN
|
June 12, 1920 |
|
SHIDHARAJ BHOJRAJ DESAI Vs. DARI BIN SANTRAM MALI
|
September 20, 1920 |
|
SHIDHRAJ BHOJRAJ DESAI Vs. DARI SANTARAM MALI
|
September 20, 1920 |
|
SHIDRAMAPPA MARIAPPA MANVI Vs. MAHOMED YUSAF IMAMDINSAB
|
February 15, 1920 |
|
SHIVAJIRAO NARAYANRAO THORAT Vs. HARI NARAYAN TAGARE
|
January 13, 1920 |
|
SHIVALINGAPPA SATVIRAPPA Vs. SATYAVA LAXAMAN
|
November 17, 1920 |
|
SHIVUBAI RAJARAM SHETE Vs. SHIDDHESWAR MARTAND HEGDE
|
October 7, 1920 |
|
SHOHRAT SINGH Vs. GHULAM EZID
|
January 29, 1920 |
|
SHOROSHI CHARAN GHOSE Vs. BHAGLOO SAH
|
May 3, 1920 |
|
SHRINIWAS KUPPUSWAMI MUDLIAR Vs. MCWAZ
|
March 3, 1920 |
|
SHUNMUGHA UDAYAR ALIAS SHANMUGHA VADHIAR Vs. KANDASAMI ASARY
|
February 12, 1920 |
|
SHYAM LAL Vs. PARSHOTTAM DASS
|
January 13, 1920 |
|
SIB KUMARI DEBI, EXECUTRIX TO THE ESTATE OF RAM GOPAL CHETLANGIA Vs. SECRETARY OF STATE FOR INDIA
|
February 13, 1920 |
|
SIDDICK HAJEE ABOO BUCKER SAIT Vs. EBRAHIM HAJEE ABOO BUCKER SAIT
|
January 21, 1920 |
|
SINGRAI SANTHAL Vs. PURAIGI SANTHALNI
|
March 1, 1920 |
|
SIR MAHOMED YUSUF ISMAIL, BART Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 23, 1920 |
|
SISTLA SITARAMASWAMY SASTRI Vs. BONTHU BASAVAYYA ALIAS BASIVI REDDI
|
August 9, 1920 |
|
SITA RAI Vs. RAMDEO SINGH
|
May 25, 1920 |
|
SITABAI Vs. BAPU ANNA PATIL
|
May 7, 1920 |
|
SITARAM KAVAJI BHOSLE Vs. KHANDU MAIRALA SHINDE
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March 10, 1920 |
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SITARAM SADASHIV SAPRE Vs. TUKARAM DAJI PATIL
|
October 5, 1920 |
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SIV NARAYAN MUKHERJEE Vs. SATISH CHANDRA GHOSAL
|
January 13, 1920 |
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SIVATHAL PERIYAVA NADAR Vs. NANA, CHUNA VELMURUGA NADAR
|
September 21, 1920 |
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SM BHUSHANMANI DASI Vs. PRAFULLA KRISTA DEB BAHADUR
|
May 25, 1920 |
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SOMASUNDARAM CHETTY Vs. UNNAMALAI AMMAL
|
March 2, 1920 |
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SONTYANAGOPALA DASU (DEAD) Vs. INAPATALUPULA RAMI
|
January 21, 1920 |
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SONUBAI BABURAO GAIKAWAD Vs. SHIVAJIRAO KRISHNARAO GAIKAWAD
|
August 19, 1920 |
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SOORATHA SINGA Vs. KANAKA SINGA
|
March 26, 1920 |
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SORMAN FAKIR Vs. MOLLA ABDUL AZIZ
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April 21, 1920 |
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SOUDAMINI DASSI Vs. BAHARI LAL BISWAS
|
August 24, 1920 |
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SOUDAMINI DASYA CHOUDHURANY, EXECUTRIX TO THE ESTATE OF HER HUSBAND, LATE RAGHUNATH DAS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 13, 1920 |
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SOURENDRA MOHAN SINHA Vs. MURARI LAL SINHA
|
June 15, 1920 |
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SOUTH INDIAN RAILWAY Vs. MUNICIPAL COUNCIL TRICHINOPOLY
|
July 28, 1920 |
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SOUTH INDIAN RAILWAY COMPANY, LIMITED, BY ITS AGENT Vs. MUNICIPAL COUNCIL, TRICHINOPOLY REPRESENTED BY ITS CHAIRMAN
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July 28, 1920 |
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SREE RAJA BOLLAPRAGADA VENKATA LAKSHMANA GARU Vs. NENDA SEETAYYA
|
February 2, 1920 |
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SREE RAJAH BOLLAPRAGADA VENKATA LAKSHMAMMA GARU Vs. MENDA SEETAYYA
|
February 2, 1920 |
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SREE RAJAH VELLANKI RAMAKRISHNA RAO BAHADUR, ZAMINDAR GARU Vs. KOTAGIRI SUBBAMMA RAO GARU
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March 31, 1920 |
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SREEMUTTY RADHASHYAM DASYA, WIDOW OF GOLAK NARAIN PODDAR, Vs. SREEMUTTY RANGA SUNDARI DASYA, WIDOW OF SAGAR CHANDRA DE
|
January 7, 1920 |
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SRI NEWAS Vs. RAM DEO
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April 14, 1920 |
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SRI RAJAH RAVU VENKATA KUMARAMAHIPATI SURYA RAO BAHADUR GARU, RAJAH OF PITTAPUR Vs. BALLAPRAGADA PALLAMRAJU
|
August 3, 1920 |
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SRI RAJAH SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU Vs. GURRAJU
|
March 22, 1920 |
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SRI RAJAH SOBHANDARI APPARAO BAHADUR ZEMINDAR GARU Vs. DATHADU VENKATARAJU (DIED) 1 AND 2 GURRAJU AND KOTAMRAJU SONS
|
March 22, 1920 |
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SRI RAJAH VENKATA RANGAYYA APPA RAO BAHADUR ZEMINDAR GARU Vs. SRI RAJAH BOMMADEVARA SATYANARAYANA VARAPRASADA RAO NAIDU BAHADUR ZEMINDAR GARU
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July 12, 1920 |
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SRI RAM JANKIJI BIRAJMAN MANDIR THROUGH GANGA DAYAL Vs. JAGDAMBA PRASAD
|
December 20, 1920 |
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SRI SRI SRI RAJENDRAMANI DEVI GARU Vs. YELLAPPA RAMU NAIDU
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August 27, 1920 |
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SRI THAKURJI Vs. SUKHDELO SINGH
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March 11, 1920 |
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SRI THAKURJI MAHARAJ Vs. SUKHDEO SINGH
|
March 11, 1920 |
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SRI THAKURJI THROUGH PARMESHARI DAS Vs. NANDA AHIR
|
January 13, 1920 |
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SRI VADREVU RANGANAYAKAMMA GARU (DEAD) Vs. RYALI SOMASUNDARA RAO
|
April 29, 1920 |
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SRI VADREVU VISWASUNDRA ROW Vs. RYALI SOMASUNDARA RAO
|
April 29, 1920 |
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SRIMAT TIRUMALA PEDDINTI SAMPAT, KUMARA VENKATACHARYULU, MINOR BY NEXT FRIEND VENKATA LAKSHMAMMA Vs. MOHANA PANDA
|
July 22, 1920 |
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SRIMATI ABEDA KHATUN Vs. MAJUBALI CHOWDHURY
|
May 14, 1920 |
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SRIMATI ANILBALA CHOWDHURANI Vs. DHIRENDRA NATH SAHA CHOUDHURY
|
February 25, 1920 |
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SRIMATI BENODINI HAZRANI, WIFE OF BEPIN HAZRA Vs. SUSTHU HAZRANI, DAUGHTER OF DWARIKA NATH HAZRA
|
June 1, 1920 |
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SRIMATI BHAGABATI DEBYA CHOWDHURANI Vs. BABU NILKANTHA CHATTERJEE, COMMON MANAGER, BHITARBANDA ESTATE
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May 17, 1920 |
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SRIMATI DASSYA Vs. NIBARAN CHANDRA GHOSH
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February 26, 1920 |
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SRIMATI GIRIBALA DASI Vs. KALIDAS BHANJA
|
July 3, 1920 |
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SRIMATI GOL ASMATER KHATUN Vs. NAWAB KHAJEH HABIBULLA
|
July 12, 1920 |
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SRIMATI MOTO (MOTOMOYI IN VAKALATNAMA) DASI Vs. BEHARI LAL CHONGDOR
|
May 20, 1920 |
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SRIMATI PYARI (PYAR IN VOKALATNAMA) DEYEE DEBI Vs. SHEIKH SAKIR MANDAL
|
January 22, 1920 |
|
SRIMATI RAJ KAMINI DEBI Vs. MUKANDA LAL BANDAPADHYA
|
March 5, 1920 |
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SRIMATI RANI HEMANTA KUMARI DEVI Vs. MAHARAJA JAGADINDRA NATH ROY BAHADUR
|
January 8, 1920 |
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SRIMATI SARI ALIAS SARADAMAYI DEBI, WIDOW OF LATE NARAIN CHANDRA SINGH Vs. SRIMATI SAILABALA DASI, WIFE OF BROJA GOPAL ROY
|
May 14, 1920 |
|
SRIMATI SASHIBALA DEBI Vs. SRIMATI AMOLA DEBI
|
August 27, 1920 |
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SRIMATYA SWARASWATI DASI, WIDOW OF BHAGABAN SAHA Vs. SRIMATI MONMOHINI DASI, WIFE OF PROBODH CHANDRA BOSU
|
January 15, 1920 |
|
SRINIVASA AIYANGAR Vs. NARAYANA AIYANGAR
|
February 5, 1920 |
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SRIPAT SINGH Vs. MAHARAJA SIR PRODYAT KUMAR TAGORE
|
May 19, 1920 |
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STRAUSS AND CO LD Vs. RAGHUBAR DAYAL
|
October 27, 1920 |
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SUBBA AIYAR Vs. TSRAMASWAMI AIYANGAR, OFFICIAL RECEIVER
|
December 1, 1920 |
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SUBBASARI Vs. EMPEROR
|
August 13, 1920 |
|
SUBRAMANIA AIYAR ALIAS GURUMURTHI AIYAR Vs. ONNAPPA GOUNDAN
|
February 12, 1920 |
|
SUBRAMANIA IYER Vs. DHARMAMBAL AMMAL
|
February 9, 1920 |
|
SUBRAMANIA PATTAR Vs. KRISHNA EMBRANDERI
|
January 29, 1920 |
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SUDHAMANI DAS, MINOR, BY HIS MOTHER AND NEXT FRIEND AND GUARDIAN SRIMATI RADHA RANI DASSYA Vs. SURAT LAL DAS
|
April 30, 1920 |
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SUDHANYA SANTRA Vs. BASANTA KUMAR SARKAR
|
August 2, 1920 |
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SUJAN SINGH Vs. NAND KUNWAR
|
May 31, 1920 |
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SUKHAMAL BANSIDHAR Vs. BABU LAL KEDIA AND CO
|
April 19, 1920 |
|
SUKHNATH RAI Vs. NIHAL CHAND
|
May 22, 1920 |
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SULIN MOHON BANERJEE Vs. RAJ KRISHNA GHOSH
|
July 22, 1920 |
|
SULTANAT JHAN BEGAM Vs. SUNDAR LAL
|
March 13, 1920 |
|
SUNDAR Vs. HABIB CHICK
|
May 18, 1920 |
|
SUNDARA GOUNDAN, MINOR, BY GUARDIAN AND MATERNAL UNCLE MUTHUSAMI GOUNDAN Vs. KARUMUGA GOUNDAN
|
March 31, 1920 |
|
SUNDARESA GURUKKAL Vs. KUTTIAM SUBRAMANIA MUDALI
|
July 29, 1920 |
|
SUNDERLAL Vs. RAMJILAL
|
March 23, 1920 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KAJAL HOALADAR
|
November 26, 1920 |
|
SUPERINTENDING ENGINEER Vs. CHITURI RAMAKRISHNA
|
March 11, 1920 |
|
SUPERINTENDING ENGINEER 2ND CIRCLE Vs. CHITTURI RAMAKRISHNAYYA
|
March 11, 1920 |
|
SURAJ NARAIN SINGH Vs. JAGBALI SHUKUL
|
May 5, 1920 |
|
SURAMPALLI RAMAMURTHI Vs. SURAMPALI REDDY
|
August 13, 1920 |
|
SURAT CITY MUNICIPALITY Vs. MANEKLAL ICHHARAM AND CO
|
February 12, 1920 |
|
SURENDRA KRISHNA MONDAL Vs. SREEMATI RANEE DASSI
|
March 7, 1920 |
|
SURENDRA NATH BANERJEE, LICENSE INSPECTOR OF HOWRAH MUNICIPALITY Vs. MANAGER OF WLEWIS & CO
|
March 20, 1920 |
|
SURENDRA NATH BOSE Vs. AGHORE NATH BOSE
|
July 15, 1920 |
|
SURENDRA NATH CHATTERJEE Vs. JOGENDRA NATH ADHIKARI
|
July 2, 1920 |
|
SURENDRA NATH CHATTERJEE Vs. SAROJ BANDHU BHATTACHARJEE
|
August 18, 1920 |
|
SURENDRA NATH GHOSH Vs. KESHAB LAL GHOSH
|
June 21, 1920 |
|
SURENDRA NATH SAHA Vs. NAKOOR CHANDRA CHAKRAVARTY
|
August 9, 1920 |
|
SURENDRA NATH SINGH Vs. GIRIDHARI SINGH
|
August 16, 1920 |
|
SURESH CHANDRA BISWAS Vs. JOGENDRA NATH SEN
|
April 22, 1920 |
|
SURESHWAR MISSER Vs. MAHESHRANI MISRAIN
|
June 24, 1920 |
|
SURYA DATT Vs. JAMNA DATT
|
May 5, 1920 |
|
SWAMINATHA ODAYAR Vs. SSUNDARAM IYER
|
September 13, 1920 |
|
SWAMINATHA ODAYAR AND K ARUMUGA PADAYACHI Vs. SSUNDARAM AIYAR
|
September 13, 1920 |
|
SWAMIRAO SHRINIWAS PARVATI Vs. BHIMABAI PADAPPA DESAI
|
October 8, 1920 |
|
SYED MADAD ALI Vs. SHEIKH SHAMSHER ALI
|
November 8, 1920 |
|
SYED MOHSENUDDIN Vs. BHAGABAN CHANDRA SUTRADHAR
|
August 30, 1920 |
|
SYED SAKHAWAT HAIDAR Vs. EMPEROR, THROUGH DHOMMI SINGH
|
October 1, 1920 |
|
SYED SHAH MAHDI HASAN Vs. SYED ISMAIL HASAN
|
April 15, 1920 |
|
T AMINUDEEN SAHIB Vs. PYARI BAI AND ANRMINOR BY GUARDIANMAHOMED AZUZ BADSHA SINGH
|
January 28, 1920 |
|
T K SRINIVASA AIYANGAR Vs. KUPPUSWAMI AIYENGAR ALIAS VEERASAMY AIYENGAR AND TWENTY-SEVEN ORS
|
September 10, 1920 |
|
T NANA TAWKER Vs. BHAVANI BOYE
|
March 23, 1920 |
|
T R PRATT Vs. EMPEROR
|
January 7, 1920 |
|
T R PRATT Vs. EMPEROR
|
January 22, 1920 |
|
T RANGASWAMI REDDI Vs. KONDA REDDI
|
January 16, 1920 |
|
TAJAMMAL HUSSAIN Vs. ALI BAHADUR KHAN
|
April 27, 1920 |
|
TALIB HUSAIN KHAN Vs. DUKKHU KHAN
|
December 13, 1920 |
|
TALUK BOARD Vs. ZAMINDAR OF CHELLAPALLI
|
August 17, 1920 |
|
TALUK BOARD Vs. SRIMANTH RAJA YARLAGADDA MALLIKARJUNA PRASADA NAIDU BAHADUR
|
August 17, 1920 |
|
TANGUTOORI KODANDARAMAYYA Vs. TANGUTOORI RAMALINGAYYA
|
March 26, 1920 |
|
TARA PROSANNA BHATTACHARJEE CHOWDHURY AND ON HIS DEATH HIS HEIRSAND LEGAL REPRESENTATIVES RAMA PROSANNA BHATTACHARJEE CHOWDHURY Vs. NAZIR MAMUD SARDAR
|
August 6, 1920 |
|
TARAKESWAR PAL CHOWDHURY Vs. SRISH CHANDRA GHOSH MANDAL
|
August 14, 1920 |
|
TAYBALLI ABDULLABHAI VOHRA Vs. DOHAD MUNICIPALITY
|
January 15, 1920 |
|
TEJ SINGH Vs. CHHATTAR SINGH
|
July 6, 1920 |
|
TELLICHERRY PICHI NAIDU Vs. CJEFFERSON
|
September 17, 1920 |
|
TELLICHERRY PICHU NAIDU Vs. CJAFFERSON
|
November 17, 1920 |
|
TENARAM MONDAL Vs. EMPEROR
|
August 16, 1920 |
|
THAIKKANDHI POKKANCHERI Vs. ILLIVATHUKKAL ACHUTHEN
|
March 25, 1920 |
|
THAKAR BHAGWAN SINGH Vs. FIRM BHAWANI DAS BHAGWAN DAS
|
August 11, 1920 |
|
THAKUR BEHARI LAL Vs. THAKUR MOHAN SINGH
|
January 7, 1920 |
|
THAKUR GAYAN SINGH Vs. ATA HUSAIN
|
December 8, 1920 |
|
THAKUR ISHRI SINGH Vs. KALUA
|
May 21, 1920 |
|
THAYARAMMAL Vs. LAKSHMI AMMAL
|
March 29, 1920 |
|
THAYYIL MAMMAD AND FIVE ORS Vs. PURAYIL MAMMAD AND EIGHT ORS
|
August 10, 1920 |
|
THAZHATHITATHIL POOVVANAYI AYISSA Vs. PUTHAN PURAYIL KUNDRON CHOKRU
|
April 29, 1920 |
|
THENNUTTI KALLINGAL VUNNI MOIDIN Vs. THENNUTTI KALLINGAL VUNNI MOIDIN
|
August 12, 1920 |
|
THERESA Vs. FRANCIS JMISQUITA
|
October 5, 1920 |
|
TIKA RAM Vs. SALIG RAM
|
June 24, 1920 |
|
TIKAM CHAND SANTOKCHAND Vs. SANTOKCHAND SINGHI
|
April 15, 1920 |
|
TILAK RAI Vs. EMPEROR
|
December 17, 1920 |
|
TILAKDHARI LAL Vs. KHEDAN LAL
|
July 5, 1920 |
|
TILAKDHARI LAL Vs. KHEDAN LAL
|
July 2, 1920 |
|
TULA RAM Vs. TULSHI RAM
|
April 13, 1920 |
|
TULSHI RAM Vs. SAT NARAIN
|
June 16, 1920 |
|
TULSHI RAM Vs. TULA RAM AND RAM DAYAL
|
April 28, 1920 |
|
UDAICHAND PANNA LALL Vs. DEBIBUX JEWANRAM
|
February 16, 1920 |
|
UDAL SINGH Vs. BALDEO SINGH AND TARA SINGH
|
May 25, 1920 |
|
UDAY MANDAL Vs. RAM DURLABH SARKAR
|
July 20, 1920 |
|
UDERAM PREMSUKH Vs. SHIVBHAJAN RAMPRATAB
|
March 29, 1920 |
|
UDIPI SESHAGIRI Vs. SESHAMMA SHETTATI
|
February 23, 1920 |
|
UJIR ALI SIRDAR Vs. SHADHAI BEHARA
|
July 15, 1920 |
|
UNNI MOIDIN Vs. POCKER
|
August 12, 1920 |
|
UPENDRA KRISHNA MONDAL IN HIS OWN RIGHT AND AS EXECUTOR TO THE ESTATEOF LATE KALI KRISHNA MANDAL AND GOPI KRISHNA MONDAL Vs. NABA KRISHNA MONDAL
|
May 20, 1920 |
|
UPENDRA NATH SAHA Vs. ADHAR CHANDRA SAHA
|
August 11, 1920 |
|
UZIR BISWAS Vs. HARADEB DAS AGARWALLA
|
March 1, 1920 |
|
UZIR GAZI Vs. MEHER NASKAR
|
February 24, 1920 |
|
V E N K R M A VENKATACHALLAM CHETTY Vs. VENKRMARAMANATHAN CHETTY
|
March 9, 1920 |
|
V M ASSAN MAHOMED SAHIB Vs. MERAHIMAN SAHIB
|
February 23, 1920 |
|
V M NAINA MARAKAYER, PARTNER IN V M NAINA MARAKAYER AND CO Vs. ARARSMSOMASUNDARAM CHETTIAR, BY AGENT ANNAMALAI CHETTIAR
|
January 15, 1920 |
|
VAIKUNT SHRIDHAR BHATTA Vs. MANJUNATH MADHAV BHANDARI
|
January 9, 1920 |
|
VAMAN VITHAL KULKARNI Vs. VENKAJI KHANDO KULKARNI
|
September 14, 1920 |
|
VARANASI RAMANNA Vs. KILLAMSETTI APPANNA
|
August 23, 1920 |
|
VASTA BALWANT Vs. SECRETARY OF STATE FOR INDIA
|
September 1, 1920 |
|
VASTAD MUSHKIR SAIB Vs. KARNAM CHOWDAPPA
|
January 4, 1920 |
|
VE RM V RAMANATHAN CHETTIAR Vs. MUTHUKUMARU
|
March 18, 1920 |
|
VELAYUDHAM PILLAI (DEAD) Vs. THINA VELAYUDHAM PILLAI
|
November 4, 1920 |
|
VELLANKI RAMAKRISHNA ROW Vs. KOTAGIRI SUBBAMMA ROW AND NINE ORS
|
March 31, 1920 |
|
VELU MALAVARAYAN; C MUTHUSAWMI PILLAY Vs. TMCKUPPUSAWMI PILLAI ALIAS KUPPUSAWMI
|
March 1, 1920 |
|
VEMANA VENKATACHELLA NAIDU Vs. ETHIRAJAMMAL
|
August 11, 1920 |
|
VEMI REDDI SESHU REDDI Vs. NALLAPPA REDDI RAGHAVA REDDI
|
January 20, 1920 |
|
VENKATA REDDI Vs. KUPPU REDDI
|
January 15, 1920 |
|
VENKATACHALA NAIDU Vs. ETHIRAJAMMAL
|
August 11, 1920 |
|
VENKATACHALAM CHETTI Vs. PICHAI AMMAL
|
February 17, 1920 |
|
VENKATACHALAM CHETTY Vs. RAMA MUDALI
|
April 15, 1920 |
|
VENKATARAMA AIYAR Vs. RAMASAMI AIYAR
|
November 1, 1920 |
|
VENKATESH KEVAL SHETTI Vs. BHIKU VENKATESH BHAT
|
December 7, 1920 |
|
VENKITA REDDI, MINOR Vs. MUTHULU PAMBULU NAICK
|
March 15, 1920 |
|
VIRJIBUN DASS MOOLJI Vs. BISSESSWAR LAL HARGOBIND
|
May 12, 1920 |
|
VISHNU BHIKAJI ADHIKARI Vs. BABLA LAKHA JATHAR
|
October 7, 1920 |
|
VISHNU DHONDDEV PALKAR Vs. RAMPRATAP DAULATRAM MARWADI
|
July 22, 1920 |
|
VISHNU NARHAR SAPRE Vs. SHRIRAM RAGHUNATH KARKARE
|
October 1, 1920 |
|
VISHVANATH PARSHARAM BHAVE Vs. NARSU TULSIDAS GUJAR
|
August 17, 1920 |
|
VITHAL RAMCHANDRA GULWADI Vs. RAGHAVENDRA RAMRAO BAINDUR
|
November 20, 1920 |
|
VITHALDAS KAHANDAS SONI Vs. JAMIETRAM MANEKLAL
|
January 20, 1920 |
|
VITHALDAS PRABHU Vs. SUBRAYA MANJAPPA
|
July 13, 1920 |
|
VYANKAT AWACHIT PATIL Vs. ONKAR NATHU CHAWDHARI
|
September 10, 1920 |
|
VYASACHARYA MADHAVACHARYA GHALSASI Vs. VISHNU VITHAL KULKARNI
|
November 19, 1920 |
|
W KRISHNAMACHARIAR Vs. ASANKARA SAH
|
July 19, 1920 |
|
W KRISHNAMACHARY Vs. WKOMALAMMAL
|
July 21, 1920 |
|
WAHID-UN-NISSA BIBI Vs. ZAMIN ALI SHAH
|
January 19, 1920 |
|
WEZARAT HUSAIN Vs. MOHAN LAL
|
June 4, 1920 |
|
YAGNASAMI AYYAR ALIAS AYYAVAYYAR Vs. KCHIDAMBARANATHA MUDALIAR
|
September 7, 1920 |
|
YALLA KRISHNAMMA Vs. KOTIPALLI MALI
|
January 8, 1920 |
|
YELLA KRISHNAMMA Vs. KOTIPALLE MALI
|
January 8, 1920 |
|
YELUCHURI VENKATACHENNAYA Vs. EMPEROR
|
February 20, 1920 |
|
ZAHURUL HAQ Vs. NABI BAKHSH
|
May 25, 1920 |
|
ZIAULLAH KHAN Vs. EMPEROR
|
August 20, 1920 |
LOGIN