A L A C T SOLAIYAPPA CHETTY Vs. RMMLLAKSHMANAN CHETTY
|
August 28, 1919 |
A MADURAI CHETTY Vs. TBABU SAHEB
|
March 13, 1919 |
A R R M V ARUNACHELLAM CHETTY Vs. VENKATACHALAPATHI GURUSVAMIGAL
|
June 26, 1919 |
A RAMA RAO Vs. MARTHA SEQUEIRA
|
April 23, 1919 |
A RAMA RAO Vs. MARTHA SEQUEIRA
|
April 28, 1919 |
A RANGASWAMY PILLAI Vs. THASILDAR OF MADURA
|
April 24, 1919 |
A T S P ANTHAPPA CHETTY Vs. RAMANATHAN CHETTY
|
July 15, 1919 |
A T S VALASUBRAMANIA PILLAI Vs. TAB CHIT COMPANY YELA NIDHI, LIMITED MARUDUR,
|
February 17, 1919 |
A VEDAJI BASKARA TIRUMAL RAO SAHIB REPRESENTED BY THE MANAGER, COURT OF WARDS Vs. SUBRAMANIA GURUKKAL AND SESHA GURUKKAL MINOR, BY GUARDIAN MATHURAMBAL
|
March 6, 1919 |
ABDUL AJIJ ABDULLA Vs. YAKUB ABDUL GANI
|
April 2, 1919 |
ABDUL AZIZ Vs. SHEKHAR CHAND
|
June 26, 1919 |
ABDUL BAQI KHAN Vs. SIRAJ-UL-HASAN
|
May 21, 1919 |
ABDUL GANI Vs. RADHIKA MOHON DEY SARKAR AND HARI MOHAN SARKAR
|
December 9, 1919 |
ABDUL GHANI Vs. DIN DAYAL
|
April 1, 1919 |
ABDUL HAKIM MIA Vs. PANA MIA MIAJI
|
March 13, 1919 |
ABDUL HASHIM Vs. AMAR KRISHNA SAHA
|
March 7, 1919 |
ABDUL MAJID Vs. NUR MUHAMMAD
|
January 21, 1919 |
ABDUL MAJIDKHAN Vs. HUSSEINBU
|
January 17, 1919 |
ABDUL RAHAMAN Vs. MOHENDRA CHANDRA GHOSH
|
August 4, 1919 |
ABDUL RAHIM Vs. SITAL PRASAD
|
June 13, 1919 |
ABDUL RASHID MANDAL Vs. SHAHARALI MOLLA
|
March 19, 1919 |
ABDUL SOVAN Vs. LAKSHMI PRASAD AGARWALA
|
March 3, 1919 |
ABDULLA (MEA) Vs. AKHIL CHANDRA BISWAS, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NABIN CHANDRA BISWAS,
|
May 22, 1919 |
ABDULLAH Vs. EMPEROR
|
January 11, 1919 |
ABHOYA CHARN LATABAIDYA Vs. SRIMATI KAMINI PROBHA NAG, WIFE OF NILMANI NAG
|
May 2, 1919 |
ABINASH CHANDRA CHOUDHURI Vs. OSMAN BISWAS
|
June 20, 1919 |
ABIRJAN BEWA Vs. SHEIKH KABIL
|
June 20, 1919 |
ABIRJAN BIBI, WIDOW OF LATE SHEIKH BASIR Vs. SHEIKH GOLE MAHAMED, LEGAL REPRESENTATIVES, AYMAN BEWA (AYMANNESSA BIBI IN VAKALATNAMA)
|
July 17, 1919 |
ABU HASAN Vs. EMPEROR
|
February 12, 1919 |
ACHMU HENGSU AND NINE ORS Vs. NEMANNA KUDRE
|
August 26, 1919 |
ADIVEPPA NAGAPPA ARSINGADI Vs. TOUTAPPA TIPPANNA RANGANWAR
|
September 11, 1919 |
ADIVKPPA BIN NAGAPPA ARSINGADI Vs. TONTAPPA BIN TIPPANNA RANGANWAR
|
September 11, 1919 |
ADVOCATE GENERAL OF BOMBAY Vs. VITHALDAS MEGHJI
|
December 9, 1919 |
AFIRUDDI CHAKDAR Vs. EMPEROR
|
March 27, 1919 |
AFSURUDDIN Vs. ABDUL HOSSEIN AND AKRAM ALI
|
February 10, 1919 |
AFZAL-UN-NISA Vs. ABDUL KARIM
|
February 18, 1919 |
AGNIHOTRAM NARASIMHACHARULU Vs. SOMA PITCHAYYA
|
November 27, 1919 |
AHAMAD BISWAS Vs. BENOY BHUSAN GUPTA
|
March 28, 1919 |
AHMAD NUR KHAN Vs. ABDUR RAHMAN KHAN
|
November 25, 1919 |
AHMED ASMAL MUSE Vs. BAI BIBI
|
November 18, 1919 |
AHMEDABAD MUNICIPALITY Vs. GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED
|
November 26, 1919 |
AIYAPPA NAICKER, MINOR BY HIS MATERNAL UNCLE AND NEXT FRIEND, GURUSWAMI NAICKER Vs. MEDAI THALAVOI THIRUMALAYAPPA MUDALIAR
|
March 10, 1919 |
AIYATHURAI PILLAI Vs. GNANAPRAKASA ODAYAR ALIAS MUTHUSAMI ODAYAR
|
February 20, 1919 |
AJIMUDDIN SIRCAR Vs. RAFATULLA MANDAL
|
January 16, 1919 |
AJIUDDIN AHAMED Vs. LKHODA BUX KHONDKAR
|
January 27, 1919 |
AJUDHIA PURI Vs. BRIJ BHUKHAN
|
May 1, 1919 |
AKULA ACHIAH Vs. CHALLAPALLI LAKSHMINARASIMHAM
|
August 6, 1919 |
AKULA ACHIAH-DEFENDAST Vs. CHALLAPALLI LAKSHMINARASIM HAM
|
August 6, 1919 |
ALAGIASUNDARAM PILLAY Vs. MIDNAPORE ZEMINDARY CO LTD THROUGH ITS MANAGER PVSUBSRAMANI IYER
|
September 4, 1919 |
ALAYAR KHAN Vs. BIBI KUNWAR
|
July 18, 1919 |
ALI HUSSAIN Vs. MOHAMED HUSSAIN
|
July 30, 1919 |
ALI MAHOMED EID Vs. FATIMA MAHOMED EBRAHIM
|
January 28, 1919 |
ALI MUQTADA KHAN Vs. ABDUL HAMID KHAN
|
February 8, 1919 |
ALIJAN BIBI Vs. SRIMATI SAFIA BIBI, WIDOW OF MOHAMED YOUSUF
|
March 25, 1919 |
ALIMAHMAD ABDUL HUSSEIN Vs. VADILAL DEVCHAND PAREKH
|
March 18, 1919 |
ALLA-UD-DIN Vs. EMPEROR
|
June 25, 1919 |
AMALUR VENKAYYA NAIDU Vs. VISSA LAKSHMINARASAYYA
|
March 26, 1919 |
AMANCHI VENKATRAMA SASTRULU Vs. NAMA VENKANNA (DEAD)
|
July 31, 1919 |
AMAR KRISHNA SEN Vs. CHANDRA KUMAR SEN
|
February 3, 1919 |
AMARAPPA SANABASAPPA GUMALPUR Vs. RACHAVA SUGAPPA
|
September 5, 1919 |
AMBA PRASAD Vs. MUSHTAQ HUSAIN
|
November 27, 1919 |
AMBALAL BAPUBHAI GUJARATI Vs. NARAYAN TATYABA BHOSALE
|
January 29, 1919 |
AMBALAVANA PANDARA SANNADHI Vs. ADVOCATE-GENERAL OF MADRAS
|
December 12, 1919 |
AMBICA NATH ROY Vs. MOULVI WAJEDALI KHAN PANI
|
March 11, 1919 |
AMINA BIBI Vs. RAM SHANKAR MISRA
|
February 25, 1919 |
AMINADDI Vs. TARINI CHARAN MONDAL
|
March 7, 1919 |
AMIR MIA Vs. SARAFDI HAZI
|
November 27, 1919 |
AMOLIA Vs. IN RE: IBRAHIM ISHAK
|
February 4, 1919 |
AMRIT MAJHI Vs. EMPEROR
|
February 7, 1919 |
AMRIT VAMAN INAMDAR Vs. HARI GOVIND KULKARNI
|
September 9, 1919 |
AMRITA LAL GHOSE Vs. NARAIN CHANDRA CHAKRABARTI
|
June 26, 1919 |
AMRITA LAL MUKHERJEE Vs. HIRALAL MUKHERJEE AND MOTI LAL MUKHERJEE
|
March 28, 1919 |
AMRUTAM VENKATAPPA Vs. VAVILALA JALAYYA
|
April 7, 1919 |
AMULLYA CHARAN DAWN Vs. ASKARI KAZI
|
March 19, 1919 |
ANANDA CHANDRA DAS Vs. KALI DAS BEPARI
|
February 4, 1919 |
ANANDA CHANDRA MUKHERJEE Vs. SRIMATI KIRANSASHI DEBI
|
June 27, 1919 |
ANANDA CHANDRA PAL Vs. SRIMATI ASRAB BHANU
|
May 26, 1919 |
ANANTHARAJU SHETTY Vs. APPU HEGADE
|
March 14, 1919 |
ANGAMUTHU CHETTI Vs. VARATHARAJULU CHETTI
|
September 3, 1919 |
ANGAPPA MUDALI Vs. RAMAPURAM PERUMAL CHETTY
|
August 19, 1919 |
ANGIA KUPPIER Vs. PERIAKARUPPA KAVUNDAN
|
January 31, 1919 |
ANIKADEN MANAPPATTI KANARI, KARNAVAN AND MANAGER OF THE TARWAD Vs. THAYYAN KALLIANI
|
January 9, 1919 |
ANNADA MOHAN ROY Vs. ATUL CHANDRA CHAKARBARTI CHOWDHURY
|
December 11, 1919 |
ANNADA PRASANNA SEN Vs. SOMORUDDI MIRDHA
|
June 23, 1919 |
ANNAMALAI CHETTI Vs. ANNAMALAI CHETTI
|
January 29, 1919 |
ANNAMMAL, MINOR BY GUARDIAN VENKATARAMA VATHIAR Vs. MVSAMBASIVA AIYAR
|
April 10, 1919 |
ANNASAMI AYYANGAR Vs. SNARAYANAN CHETTIAR
|
July 24, 1919 |
ANNODA CHARAN MONDAL Vs. ATUL CHANDRA MALIK
|
May 12, 1919 |
ANOWOR ALI KHAN Vs. AZIZOR RAHAMAN KHAN
|
December 9, 1919 |
ANUKUL CHANDRA CHAKRABERTI Vs. TUFANI SHEIKH
|
June 13, 1919 |
APARNA CHARAN CHABRI Vs. GOPI NATH SAMANTA
|
May 28, 1919 |
APURBA KRISHNA ROY Vs. SYAMA CHARAN PRAMANIK
|
June 20, 1919 |
ARBINDAKEB RAI Vs. JAGESHAR RAI
|
May 6, 1919 |
ARJAD ALI Vs. SHEIKH HABIB
|
January 22, 1919 |
ARSHED MOLLA Vs. EMPEROR
|
January 17, 1919 |
ARUMUGA THEVAN Vs. SHEIKH MEERA IBRAHIM RAVUTHAR
|
February 20, 1919 |
ARUMUGAM ASARI Vs. GURUNATHA ASARI
|
February 10, 1919 |
ARUMUGHAM CHETTY Vs. MUTHU KOUNDAN
|
April 10, 1919 |
ARUNACHALA VELAN Vs. VENKATARAMA AYYAR
|
February 4, 1919 |
ASANULLA MOLL Vs. SANKAR DAS SANYAL
|
July 17, 1919 |
ASHARAM GANPATRAM GOR Vs. DAKORE TEMPLE COMMITTEE
|
April 11, 1919 |
ASUTOSH ROY Vs. ANANTA RAM BHATTACHARJEE
|
January 27, 1919 |
ATHERMANKUTTI Vs. CHANDROTH MOIDEENKUTTY
|
March 10, 1919 |
ATUL CHANDRA MANDAL Vs. SRINATH LATK
|
May 15, 1919 |
AVADH BEHARI LAL Vs. EMPEROR
|
September 22, 1919 |
AYYA NADAN Vs. THANAMMAL
|
November 19, 1919 |
B B AND C I RAILWAY Vs. RANCHHODLAL CHHOTALAL AND CO
|
April 8, 1919 |
BABU JAGDIP NARAIN RAI ALIAS BACHA RAI Vs. RAM SARUP KHAN
|
April 23, 1919 |
BABU RAM Vs. EMPEROR
|
June 24, 1919 |
BABU RAM Vs. PEAREY LAL
|
February 24, 1919 |
BABU RAM MONDAL Vs. DAKHINA SUNDARI NAMASUDRANI
|
January 15, 1919 |
BABU ULFAT RAI Vs. EMPEROR
|
December 20, 1919 |
BADARUD DIN BISWAS Vs. HERAJTULLA JOORDAR
|
July 22, 1919 |
BADLU Vs. EMPEROR
|
July 28, 1919 |
BADRI Vs. EMPEROR
|
July 31, 1919 |
BADRI PRASAD Vs. GOPAL BIHARI LAL
|
March 21, 1919 |
BADRI PRASAD ALIAS BADRI NARAIN Vs. GOPAL BEHARI LAL
|
March 3, 1919 |
BAHADUR Vs. BEJOY MADHAB ALIAS BEJOY KRISHNA MITRA
|
June 23, 1919 |
BAI DAS Vs. ALI BUX KHAN
|
February 7, 1919 |
BAI JAMNA Vs. DAYALJI MAKANJI
|
November 10, 1919 |
BAI KANKU Vs. BAI JADAV
|
April 10, 1919 |
BAI KURVARBAI Vs. JAMSEDJI RUSTAMJI DARUVALA
|
January 15, 1919 |
BAI KUVARBAI Vs. JAMSHEDJI RUSTAMJI DARUVALLA
|
January 15, 1919 |
BAI NATHI Vs. NARSHI DULLABH
|
August 27, 1919 |
BAI PARVATI Vs. DAYABHAI MANCHHARAM
|
November 12, 1919 |
BAI RAMI Vs. JAGA DULLABH
|
December 5, 1919 |
BAIKUNTHA NATH KUNDU Vs. MOHANANDA BORAT MODAK
|
August 12, 1919 |
BAIKUNTHA NATH SARMA Vs. CHAITANYA CHARN CHOUDHURY
|
June 24, 1919 |
BAL MUKUND RUIA Vs. GOPIRAM BHOTICA
|
January 21, 1919 |
BALARAM PAL Vs. KANYSHA (KANGSHA) MAJHI
|
May 15, 1919 |
BALASUBRAMANIA SASTRI Vs. PONNUSAMI IYER, MINOR BY GCARDIAH, SUBBALAKSHMI AMMAL
|
April 29, 1919 |
BALBHADER PRASAD Vs. PRAG DATT
|
March 3, 1919 |
BALGAUDA LAXMANGAUDA PATIL Vs. MALLAPPA VIRUPAXAPPA TUBLI
|
November 27, 1919 |
BALKRISHNA NARAYAN SAWANT Vs. JANKIBAI SITARAM SANZGIRI
|
September 16, 1919 |
BALUBHAI VIJBHUKHANDAS Vs. SECRETARY OF STATE FOR INDIA
|
December 2, 1919 |
BANSI Vs. GANGA SAHAI
|
July 22, 1919 |
BANWARI BULLAV ROY Vs. RASH BEHARY ROY
|
February 27, 1919 |
BAPPU REDDIAR Vs. OFFICIAL ASSIGNEE
|
April 25, 1919 |
BARANASHI MAZUMDAR Vs. SUDARASAN DAS MAHANTA
|
June 5, 1919 |
BARKAT ALI Vs. DAS (DOST) KAZI
|
June 23, 1919 |
BARKAT-UN-NISSA BEGAM Vs. MAHBUB ALI MIAN
|
July 28, 1919 |
BASANTA KUMAR CHOWDHURI Vs. SECRETARY OF STATE FOR INDIA IS COUNCIL
|
April 8, 1919 |
BASANTA KUMAR SARKAR Vs. SUKHOMOY MONDAL
|
July 28, 1919 |
BASAVANAGUDI NARAYANA KAMTHY Vs. LINGAPPA SHETTY
|
September 22, 1919 |
BASAVARAJU PITCHAYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF KISTNA
|
November 7, 1919 |
BASHIRAM NATH Vs. DINA NATH DEY
|
January 8, 1919 |
BASIL LANG Vs. MOOLJI KARSONJI AND BHAGWAN REVASHANKAR
|
August 12, 1919 |
BATAKRISTA PRAMANIOK Vs. SHEBBAITS OF SRI SRI SRIDHAR JEWTHAKUR JOGENDRA NATH MAITY
|
May 2, 1919 |
BEGG DUNLOP AND COMPANY Vs. SATIS CHANDRA CHATTERJEE
|
March 28, 1919 |
BEGG, DUNLOP AND CO Vs. SATISH CHANDRA CHATTERJEE
|
March 28, 1919 |
BEHRAMSHA RATANJI Vs. EMPEROR
|
January 24, 1919 |
BEJOY CHANDRA ROY SARKAR Vs. MAHARAJA SIR PRODYOT KUMAR TAGORE BAHADUR, KT, AND THE SECRETARY OF STATE FOR INDIA
|
August 26, 1919 |
BEJOY KRISHNA MOOKERJEE Vs. LAKSHMI NARAIN JIU (IDOL)
|
August 12, 1919 |
BEJOY KUMAR ADDYA Vs. SATISH CHANDRA GHOSE
|
August 26, 1919 |
BEJOY LAL SEAL Vs. NAYAN MUNJARI DASSI, HEIR AND WIDOW OF LATE GOPAL LAL SEAL
|
July 22, 1919 |
BEJOY RATNA ROY Vs. BHABANI SUNDARI DASYA
|
February 20, 1919 |
BENI MADHAB SUKUL Vs. UPENDRA CHANDRA SINGHA
|
August 21, 1919 |
BEPIN CHANDRA ROY CHOWDHURY Vs. PROFULLA NARAIN ROY
|
July 17, 1919 |
BHAEAT INDU Vs. SYED MOHAMMAD MUSTAFA KHAN
|
January 4, 1919 |
BHAGOJI GANU RAUT Vs. BABU BALU KADAM
|
December 19, 1919 |
BHAGWAN BAKHSH SINGH Vs. JOSHI DAMODARJI
|
December 20, 1919 |
BHAGWAT KOER Vs. DHANUKDARI PRASAD SINGH
|
June 30, 1919 |
BHAIRAB CHANDRA BARUA Vs. EMPEROR
|
February 7, 1919 |
BHAIRO PRASAD Vs. SPCDASS
|
May 1, 1919 |
BHANWAR ALIAS CHIRANJI Vs. EMPEROR
|
November 12, 1919 |
BHARAT INDU Vs. SYED MUHAMMAD MUSTAFA KHAN
|
January 4, 1919 |
BHAU MAHADU TORASKAK Vs. VITHAL DATTATRAYA PENDHARKAR
|
December 2, 1919 |
BHAVIRISETTI GOPALAKRISHNAYYA Vs. PAKANATI PEDDA SANJEEVA REDDI
|
November 28, 1919 |
BHIKABHAI MULJIBHAI PATEL Vs. PANCHAND ALIAS CHHAGANLAL ODHAVJI PATEL
|
February 12, 1919 |
BHIKHABHAI MULJIBHAI PATEL Vs. PANACHAND ODHAVJI PATEL
|
February 12, 1919 |
BHIKHI SAHU Vs. KODAI PANDE
|
March 11, 1919 |
BHIMRAJ GANPAT PAWAR Vs. LAXMAN RAMCHANDRA SATBHAI
|
November 25, 1919 |
BHOLA NATH CHOWDHURI Vs. HARIMANI DASI
|
May 12, 1919 |
BHUBAN MOHAN GUHA Vs. SHEIKH BADAN
|
January 7, 1919 |
BHUJAGONDA ADGONDA PATIL Vs. BABU BALA BHOKARE
|
December 11, 1919 |
BHUKHI SAHU Vs. KODAI PANDAY
|
March 11, 1919 |
BHUPATI CHARAN NANDI Vs. GOLAM EHIHAR CHOUDHURY OF SALKA
|
December 12, 1919 |
BHURAMULL BANKA Vs. OFFICIAL ASSIGNEE OF BENGAL
|
June 2, 1919 |
BHUTNATH BOSE Vs. KALI PRASAD PATRA
|
January 20, 1919 |
BHUTNATH NAG AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES RAMESH CHANDRA NAG Vs. SATYA KINKAR NAG AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NIRMALA DASI
|
August 4, 1919 |
BIDHU SEKHAR BANERJEE Vs. KULADAPRASAD DEGHORIA
|
March 5, 1919 |
BIJOY KRISHNA MUKHERJEE Vs. SURENDRA NATH BANERJEE
|
March 7, 1919 |
BIJOYA KANTA LAHIRI CHOWDHURY Vs. KAILASH CHANDRA BHOUMIK
|
January 10, 1919 |
BIJOYA KANTA LAHIRY CHOWDHURY Vs. KAILASH CHANDRA BHOWMIK
|
January 10, 1919 |
BILASIRAI LAXMINARAYAN Vs. CURSONDAS DAMODARDAS
|
July 21, 1919 |
BINDESHRI RAI Vs. JHUMAK RAI
|
May 7, 1919 |
BINDESRI Vs. GANGA PRASAD
|
November 26, 1919 |
BINDO BIBI Vs. RAM CHANDRA
|
April 10, 1919 |
BINODE BEHARI PATI Vs. CHAUDHURI AND CO
|
February 24, 1919 |
BIPIN CHANDRA BARUA Vs. JAGAT CHANDRA NATH
|
March 20, 1919 |
BISESWAR ROY; HARAN MIR Vs. PITAMBER NATH; MEHARANNESSA BEWA
|
February 12, 1919 |
BISHUN PADU HALDAR Vs. FIRM MESSRSCHANDI PRASAD AND CO
|
November 24, 1919 |
BISWAMBHAR MANDAL Vs. NASARAT ALI
|
May 20, 1919 |
BISWANATH BHATTACHARJEE Vs. GOVINDA CHANDRA DAS
|
January 27, 1919 |
BOGISETTI AKKA NAGAMMA Vs. PANGANAMA KRISHNA RAO
|
January 27, 1919 |
BRAHMA NATH Vs. SUNDAR NATH
|
February 4, 1919 |
BRIJI KESSOOR LAUL Vs. OFFICIAL ASSIGNEE OF MADRAS
|
July 31, 1919 |
BROJABASHI RUDRA PAL Vs. SARAT CHANDRA RUDRA PAL
|
May 29, 1919 |
BROJESWAR BANERJEE Vs. SYAMA CHARAN MANDAL
|
February 14, 1919 |
BUDHMAL KEVALCHAND Vs. RAMA YESU SANGLE
|
August 28, 1919 |
BYRAMJI PUDUMJI Vs. EMPEROR
|
April 2, 1919 |
BYRAMJI PUDUMJI Vs. EMPEROR
|
April 3, 1919 |
C A HARPER Vs. GSCCOLE
|
March 10, 1919 |
C D M HINDLEY Vs. JOYNARAIN MARWARI
|
March 28, 1919 |
CHABLI Vs. PARMAL
|
May 5, 1919 |
CHAGAN RAJ Vs. HERA LAL DOOSAJ
|
May 2, 1919 |
CHAIRMAN OF THE CORPORATION OF CALCUTTA Vs. PAGLI
|
May 23, 1919 |
CHAIRMAN OF THE COSSIPORE AND CHITPORE MUNICIPALITY Vs. CORPORATION OF CALCUTTA
|
March 18, 1919 |
CHAIRMAN OF THE HOWRAH MUNICIPALITY Vs. BARADA PRASANNA PAIN
|
January 30, 1919 |
CHAIRMAN OF THE RAJPUR MUNICIPALITY, HIRA LAL GHOSE Vs. NOGENDRA NATH BAGCHI
|
January 24, 1919 |
CHAKRAVARTHI V JAGANNATHA CHARIAR Vs. SEENU BHATTACHARIAR ALIAS RAMASAMI BHATTACHARIAR
|
January 10, 1919 |
CHANBASAYYA PADADAYA Vs. CHENNAPGAVDA RAMCHANDRAGAVDA PATIL
|
August 1, 1919 |
CHAND RAI Vs. BHAGWANT RAI
|
February 13, 1919 |
CHANDER SHEKHAR Vs. EMPEROR
|
November 26, 1919 |
CHANDI CHARAN MITRA Vs. HARIBOLA DAS
|
March 10, 1919 |
CHANDI PRASAD AND CO Vs. BISHAN PADO HALDAR
|
November 2, 1919 |
CHANDMULL GONESHMULL Vs. DHANRAJ GANPATROY
|
December 10, 1919 |
CHANDRA BHUKHAN SINGH Vs. SUJAN KUNWAR
|
June 17, 1919 |
CHANDRA KANTA BHATTACHARJEE Vs. BEHARI LAL BHATTACHARJEE
|
May 8, 1919 |
CHANDRA KISHORE HADI Vs. SHEIKH KUDRAT ALIAS DEBBIAR BAP
|
May 21, 1919 |
CHANDRA KUMAR DHAR Vs. RAMDIN DHAR
|
December 22, 1919 |
CHANDRODAYA BHATTACHARJEE Vs. SRIMATI CHANDRAKALA
|
January 21, 1919 |
CHARU CHANDRA BANDOPADHAYA Vs. MRLFAITHFUL
|
May 16, 1919 |
CHAUBEY BASDEO Vs. BEHARI LAL
|
October 31, 1919 |
CHAUBEY BENAIK RAO Vs. PUTAIN SINGH
|
July 29, 1919 |
CHAUDHRI SATGUR PRASAD Vs. KISHORE LAL
|
June 26, 1919 |
CHAUDHURI MEAH Vs. ABDUL RAHAMAN
|
August 15, 1919 |
CHAUTHI AHIR Vs. EMPEROR (NASIB AHIR )
|
October 10, 1919 |
CHEKKUR PUTHALATH POOTHAK ETATHIL KUNHI SANKARAN NAMBIAR Vs. PONNIATH AKATHOOTHU NARAIN THIRUMUMPU
|
November 19, 1919 |
CHEKKUR PUTHALATH POTHAK ETATHIL KUNHI SANKARAN NAMBIAR Vs. PONNIATH AKATHOOTHU NARAYANAN THIRUMUMPU
|
November 19, 1919 |
CHEKKUR PUTHALUTH POOTHATI EDATHIL KUNHI SANKARAN NAMBIAR Vs. PONNIATH AKATHOOTHU NARAYANAN TIRUMUNPU
|
November 19, 1919 |
CHHAGGAN LAL MINOR, THROUGH MUSAMMAT LACHHI Vs. MUHAMMAD HUSSAIN KHAN
|
February 24, 1919 |
CHHANUBHAI MANSUKHI Vs. DAHYABHAI GOVIND
|
November 28, 1919 |
CHHITTAR Vs. HARJU
|
October 31, 1919 |
CHIDAMBARANATHA GOUNDAN AND THETAROYA REDDI Vs. SELLAPPA REDDI AND ANRAND SELLAPPA
|
August 27, 1919 |
CHILUKURI NARASIMHACHARYULU GARU Vs. ZAMINDAR OF BOBBILI
|
March 7, 1919 |
CHINNA VENKATASAMI NAICKEN Vs. VENKATASAMI NAICKEN
|
January 20, 1919 |
CHINTAMANIBHATLA VENKATA REDDI Vs. HER HIGHNESS SRI MAHARANI SRI SITABA GARU
|
November 18, 1919 |
CHIRANJI LAL Vs. NARAINI
|
February 7, 1919 |
CHIRANJILAL RAM LAL Vs. TULSIRAM JANKIDASS
|
December 5, 1919 |
CHODAVARAPU NARAYANA ROW Vs. CHENNURU VENKATASUBBA ROW
|
August 7, 1919 |
CHOGMAL SERAOGI Vs. EMPEROR
|
January 15, 1919 |
CHOLAPPA GATTINNA SANNA Vs. RAMCHANDRA ANNA PAI
|
June 10, 1919 |
CHOWKARAN PAZHA PARAMBATH CHERIA KUNHI POCKER Vs. CHOWKARAN PAZHA PARAMBATH MALIKAIMAL VALIA BAPPOTTY
|
August 2, 1919 |
CHUNI LAL HALDAR Vs. SRIMATI MAKSHADA DEBI
|
February 3, 1919 |
DAKSHAYANI DASSI Vs. AMRITA LAL GHOSE SARKAR
|
May 23, 1919 |
DAKSHINA RANJAN DUTT Vs. FAKIR CHANDRA SEN
|
January 23, 1919 |
DALIP NARAIN SINGH Vs. PARMAOTI BIBI
|
July 17, 1919 |
DAMODAR KRISHNA KULKARNI Vs. COLLECTOR OF NASIK
|
September 12, 1919 |
DAMODAR RAGHUNATH KARANDIKAR Vs. VASUDEO PARSHARAM KETKAR
|
September 15, 1919 |
DAMODARAN NAMBOODRI Vs. GOVINDAN NAIR, PATTUKOTTAI DEVASTANOM URALAN
|
April 11, 1919 |
DAMU DIGA Vs. VAKRYA NATHU
|
December 19, 1919 |
DAMUSA Vs. ABDUL SAMAD
|
February 27, 1919 |
DATTADA BHIMARAJU Vs. KASIBOTLA SREERAMA SASTRULU
|
February 25, 1919 |
DEBENDRA CHANDRA SARKAR Vs. MESSRS PURUSOTTAM DAS
|
July 25, 1919 |
DEBENDRA NARAYAN SINGH Vs. NARENDRA NARAYAN SINGH
|
April 23, 1919 |
DEBENDRA NARAYAN SINGH Vs. NARENDRA NARAYAN SINGH
|
August 15, 1919 |
DEBI SINGH Vs. EMPEROR
|
July 7, 1919 |
DEKHARI TEA COY, LD Vs. ASSAM BENGAL RAILWAY COMPANY LD
|
May 18, 1919 |
DEOKINANDAN Vs. MAHTAB RAI
|
February 17, 1919 |
DEPUTY COLLECTOR OF MADURA Vs. RAMASAMI PILLAI
|
April 28, 1919 |
DESAI VENECHAND RAJPAL Vs. LAKHMICHAND MANEKCHAND
|
July 24, 1919 |
DESAIAPPA KHALILAPPA DESAI Vs. DUNDAPPA MALKAPPA
|
September 4, 1919 |
DESAIBHAI JORABHAI Vs. ISHWAR JESHING
|
November 27, 1919 |
DESAIPPA BIN KHALILAPPA DESAI Vs. DUNDAPPA BIN MALKAPPA
|
September 4, 1919 |
DESRAJ SINGH Vs. EMPEROR
|
August 5, 1919 |
DHARMA LAKSHMAN GHARAT Vs. SAKHARAM RAMJIRAO DESHMUKH
|
August 22, 1919 |
DHIRENDRA NATH GHOSE Vs. PURNA CHANDRA DUTTA; AND GOUR MANDAL
|
January 29, 1919 |
DHONDO VASUDEO KANITKAR Vs. SECRETARY OF STATE FOR INDIA
|
July 28, 1919 |
DHONDO VASUDEV KANITKAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 28, 1919 |
DIN DAYAL Vs. ABDUL GHANI
|
April 1, 1919 |
DINABANDHU JANA Vs. DURGA PRASAD JANA
|
April 2, 1919 |
DINABANDHU NANDI CHOUDHURY Vs. MANNULAL PARIK
|
March 20, 1919 |
DINESH CHANDRA BANERJEE Vs. ROMESH CHANDRA DAS
|
August 6, 1919 |
DINESH CHANDRA DAS ON HIS DEATH HIS HEIRS SURESH CHANDRA DAS Vs. BRAJENDRA KISHORE RAY CHOWDHURY
|
January 23, 1919 |
DINU YESU DESAI Vs. SHRIPAD BAJI GARWARE
|
February 4, 1919 |
DIRGPAL PANDE Vs. MAHADEO MISIR
|
January 8, 1919 |
DIRGPAL SINGH Vs. PAHLADI LAL AND LARAITI KUNWAR
|
November 24, 1919 |
DNYANU PANDU CHAVAN Vs. TANU BALARAM CHAVAN
|
November 25, 1919 |
DONTU PEDDA CHENCHAYYA Vs. MALLAM BALAYYA
|
August 13, 1919 |
DOOD MEHAR BIBI Vs. ASRUB ALI AND AFTABUDDIN
|
June 13, 1919 |
DORI LAL Vs. EMPEROR
|
March 12, 1919 |
DUDALI UAYAL Vs. BELO BIBI
|
June 19, 1919 |
DUNYAPAT Vs. EMPEROR
|
July 16, 1919 |
DURGA CHARAN BISWAS Vs. KAILASH CHANDRA DAS
|
July 7, 1919 |
DURGA DAS ALIAS DURGA PARSAD Vs. JAI NARAIN
|
March 7, 1919 |
DURGA PRASAD Vs. BHAJAN
|
July 15, 1919 |
DURGA PRASAD Vs. SHAMBHU
|
May 30, 1919 |
DWARKA SINGH Vs. RAMA NAND UPADHYA
|
April 15, 1919 |
DWARKANATH CHAKRAVARTI CHOWDHURY Vs. ATUL CHANDRA CHAKRAVARTI CHOWDHURY
|
March 5, 1919 |
EAST INDIA CIGARETTE MANUFACTURING COMPANY, LIMITED Vs. ANAAND MOHAN BASAK
|
August 11, 1919 |
EDA PONNAYYA Vs. JANGALA KAMA KOTAYYA
|
April 2, 1919 |
EKOBA GOVINDSHET VANI Vs. DAYARAM NARAYAN
|
September 5, 1919 |
EKTAR SIKDAR Vs. WAJUDDI TATI
|
April 24, 1919 |
EMPEROR Vs. NAKCHHEDI MUSAHAR
|
October 10, 1919 |
EMPEROR Vs. JULUA
|
December 1, 1919 |
EMPEROR Vs. HARNARAIN
|
April 12, 1919 |
EMPEROR Vs. NARAIN
|
February 21, 1919 |
EMPEROR Vs. BINDESHRI GOSHAIN
|
February 21, 1919 |
EMPEROR Vs. MAIKU
|
February 27, 1919 |
EMPEROR Vs. JHABBU
|
November 13, 1919 |
EMPEROR Vs. CHATUR NATHA
|
July 24, 1919 |
EMPEROR Vs. TULLA
|
January 11, 1919 |
EMPEROR Vs. PARWARI
|
January 3, 1919 |
EMPEROR Vs. KONDIA GOPAL KATKARI
|
July 10, 1919 |
EMPEROR Vs. SAKHARAM MANAJI VANJARI
|
June 7, 1919 |
EMPEROR Vs. NIRMAL SINGH
|
July 25, 1919 |
EMPEROR Vs. NANDU
|
August 8, 1919 |
EMPEROR Vs. SANTI LAL
|
September 17, 1919 |
EMPEROR Vs. BABU RAM
|
June 23, 1919 |
EMPEROR Vs. PRAMATHA NATH BAGCHI
|
September 13, 1919 |
EMPEROR Vs. ABDUL SHEIKH
|
May 1, 1919 |
EMPEROR Vs. BIBHUDANANDA CHAKRAVARTI
|
June 24, 1919 |
EMPEROR Vs. SITAL PRASAD
|
November 17, 1919 |
EMPEROR Vs. RAM LAL
|
February 18, 1919 |
EMPEROR Vs. MARUTI SANTU MORE
|
July 22, 1919 |
EMPEROR Vs. NASIR WAZIR
|
July 14, 1919 |
EMPEROR Vs. SORAB MERWANJI ALPAIVALLA
|
August 7, 1919 |
EMPEROR Vs. VISHVANATH VISHNU JOSHI
|
June 20, 1919 |
EMPEROR Vs. MANSUR HUSAIN
|
April 7, 1919 |
EMPEROR Vs. SITA RAM
|
December 10, 1919 |
EMPEROR Vs. SHANKAR LAL
|
May 22, 1919 |
EMPEROR Vs. RAHIMATALLI MAHOMEDALLI MULLA
|
September 30, 1919 |
EMPEROR Vs. SADASHIV BAB HABBU
|
December 5, 1919 |
EMPEROR Vs. MUSAMMAT MULIA
|
February 22, 1919 |
EMPEROR Vs. DUNYAPAT
|
July 16, 1919 |
EMPEROR Vs. BHANWAR
|
November 12, 1919 |
EMPEROR Vs. JBHJOHNSON
|
June 26, 1919 |
EMPEROR Vs. NUR-UL-HASAN
|
July 3, 1919 |
EMPEROR Vs. KADHE MAL
|
July 7, 1919 |
EMPEROR Vs. BYRAMJI PUDUMJI
|
April 3, 1919 |
EMPEROR Vs. BYRAMJI PUDUMJI
|
April 2, 1919 |
EMPEROR Vs. DHONDYA DUDHYA
|
May 7, 1919 |
EMPEROR Vs. MOHIDIN KARIM
|
September 11, 1919 |
EMPEROR Vs. SABITKHAN BAHADURKHAN
|
March 3, 1919 |
EMPEROR Vs. HIRA GOBAR
|
January 10, 1919 |
EMPEROR Vs. RAMNARAYAN AMARCHAND
|
February 25, 1919 |
EMPEROR Vs. BEHRAMSHA RATANJI
|
January 24, 1919 |
EMPEROR Vs. ABU HASAN
|
February 12, 1919 |
EMPEROR Vs. RAMKRISHNA HARIBHAOO VADKE
|
March 26, 1919 |
EMPEROR Vs. MURARJI RAGHUNATH GUJARATI
|
April 7, 1919 |
EMPEROR Vs. DHANI
|
August 8, 1919 |
EMPEROR Vs. MOHOMED NAQI HUSAIN
|
July 29, 1919 |
EMPEROR Vs. AKUB ALI MAZUMDAR
|
December 18, 1919 |
ENDAY ALI HOWLADAR Vs. BENODINI DUTT
|
January 17, 1919 |
EPASAN ALI Vs. RAM KUMAR DE
|
November 11, 1919 |
EQBAL KHAN Vs. EMPEROR
|
April 23, 1919 |
ERFANUDDIN MOLLA Vs. BADAN SHEIKH
|
January 20, 1919 |
FAKARUDINSAB AND TWO ORS SONS AND HEIRS OF THE DECEASED MAHOMEDARIFSAHEB WALAD PIRASAHEB, KHATIB AND MULLA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 1, 1919 |
FAKIRAPPA LIMANNA PATIL Vs. LUMANNA MAHADU DHAMNEKAR
|
December 19, 1919 |
FAKRODINSAB MAHOMED ARIFSAB Vs. SECRETARY OF STATE FOR INDIA
|
August 1, 1919 |
FAUJA ALIAS FAIZ MOHAMMAD Vs. EMPEROR
|
March 7, 1919 |
FAZAL AHMAD Vs. TASADDUQ HUSAIN
|
February 18, 1919 |
FAZAL RASUL Vs. COLLECTOR OF AGRA
|
January 23, 1919 |
FIRM G S BHARGAVA AND CO THROUGH L KESHAVDEO Vs. FIRM JAGAN NATH BHAGWAN DASS THROUGH LBANKEY LAL
|
April 26, 1919 |
FONG KUN Vs. EMPEROR
|
April 1, 1919 |
FORD MACDONALD AND COMPANY LIMITED Vs. PURAN MAL
|
May 14, 1919 |
FORT GLOSTER JUTE MANUFACTURING CO Vs. CHANDRA KUMAR DAS
|
April 1, 1919 |
FORT PRESS CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
|
July 31, 1919 |
G ARAVAMUDA CHARIAR Vs. ARAMANAI KRISHNA IYER
|
January 29, 1919 |
G M BIRLA AND CO Vs. JOHURMULL PREMSUKH
|
December 2, 1919 |
GADADHAR BHATAK Vs. SATISH CHANDRA GHOSE
|
February 3, 1919 |
GADDAR Vs. KALLA
|
April 11, 1919 |
GAFFUR ROWTHER Vs. HAMIDA BEEVI AMMAL
|
January 16, 1919 |
GAJ KUMAR CHANDAR Vs. SALAMAT ALI
|
August 6, 1919 |
GAJ KUMAR CHANDER Vs. SYED SALAMAT ALI
|
August 6, 1919 |
GAJADHAR DAS Vs. RAM SUMIRAN DUBE
|
July 17, 1919 |
GANAPATI NAGAPPA Vs. NAGABHATTA SHITARAMBHATTA
|
August 13, 1919 |
GANDI APPA RAZU Vs. KING-EMPEROR
|
November 11, 1919 |
GANESH SHESHO DESHPANDE Vs. SECRETARY OF STATE FOR INDIA
|
November 10, 1919 |
GANESHA Vs. NAGESHAR BAKSH SINGH
|
December 19, 1919 |
GANGA DIHAL RAI Vs. MAHABIR PRASAD PANDE
|
June 18, 1919 |
GANGA SAHAI ALIAS KHACHROO Vs. BANSI
|
July 22, 1919 |
GANGADHAR MAHADEO MIRASHI Vs. KRISHNAJI VISHRAM NADKARNI
|
December 11, 1919 |
GANGAMIRTHAM PILLAI, MINOR, BY HIS GUARDIAN, CHIDAMBARAM PILLAI Vs. RAJAMANIKKATHAMMAL ANR
|
February 19, 1919 |
GANPATRAO APAJI JAGTAP Vs. BAPU TUKARAM
|
December 18, 1919 |
GANPATRAO APPAJI JAGTAP Vs. BAPIT BIN TUKARAM
|
December 18, 1919 |
GANPATRAO SULTANBAO MAHURKAR Vs. ANANDRAO JAGDEORAO MAHURKAR
|
July 14, 1919 |
GANPATRAO SULTANRAO MAHURKAR Vs. ANANDRAO JAGADEORAO MAHURKAR
|
July 14, 1919 |
GARAPATHI BRAHMAYYA Vs. KURELLA RAMIAH
|
August 4, 1919 |
GARIB Vs. EMPEROR
|
May 30, 1919 |
GEORGE SUMMERLY CARMICHAEL COLE Vs. CATHERINE ANN HARPER
|
March 10, 1919 |
GIRISH CHANDRA CHAKRABARTY Vs. GIRISH CHANDRA ROY
|
May 9, 1919 |
GIRISH CHANDRA DAS Vs. BHUSAN DAS
|
February 26, 1919 |
GIRISH CHANDRA MONDAL Vs. NARENDRA NATH HALDAR
|
April 5, 1919 |
GIRISH CHANDRA ROY CHOUDHURY AND HEM CHANDRA CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 25, 1919 |
GOBER SHEIKH Vs. ALIPUDDIN SHEIKH
|
April 4, 1919 |
GOBINDA KUMAR SUR Vs. RAM CHANDRA BHATTACHARJEE
|
January 28, 1919 |
GOBINDU DAS NATH Vs. SREEMATI NITYA KALI DASI
|
May 8, 1919 |
GOKARAKONDA NARASIMHA RAO Vs. GOKARAKONDA PAPANNA
|
December 8, 1919 |
GOKARAN SINGH Vs. GANGA SINGH
|
August 12, 1919 |
GOKUL CHAND Vs. MATHURA PRASAD
|
May 22, 1919 |
GOKUL PRASAD Vs. KHALIL-UR-RAHMAN
|
March 11, 1919 |
GOLAM SATTAR Vs. MAHARAJA SIR PRODYAT KUMAR TAGORE BAHADUR
|
March 7, 1919 |
GOLAPJAN BIBI WIFE OF SHEIKH UJIR MAMUD ALIAS JAMIR MAMUD Vs. SHEIKH DIL MAMUD
|
June 19, 1919 |
GOPAL CHANDRA CHAUDHURI Vs. RAJANIKANTA GHOSH
|
July 24, 1919 |
GOPAL CHANDRA SEN Vs. BANKIM BIHARI RAY
|
March 26, 1919 |
GOPAL PRAMANIK KAPALI, AND ON HIS DEATH HIS HEIRS AND LEGALREPRESENTATIVES JANKI (NATH) PRAMANIK KAPALI Vs. KALI KANTA GHOSE, AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE SURNAMOYI DASSI
|
December 10, 1919 |
GOPAL PRASAD Vs. KASHINATH
|
July 11, 1919 |
GOPALJI KUVERJI Vs. MORARJI JERAM NARANJI
|
January 16, 1919 |
GOPISETTI NARAYANASWAMI NAIDU GARU Vs. CHODAVARAPU KAMANNA
|
January 22, 1919 |
GOVIND LAXMAN GOKHALE Vs. HARICHAND MANCHARAM
|
February 1, 1919 |
GOVIND LAXMAN GOKHALE Vs. HIRACHAND MANCHARAM
|
July 29, 1919 |
GOVIND NARAYANRAO DESAI Vs. VALLABHRAO NARAYANRAO DESAI
|
November 10, 1919 |
GOVINDA CHANDRA BHATTACHARJEE Vs. DINA NATH ACHARJEE
|
June 24, 1919 |
GOVINDA CHANDRA CHAKRAVARTI Vs. NIROD KUMAR BANERJEE
|
March 5, 1919 |
GOVINDA IYER Vs. REX
|
February 26, 1919 |
GOVINDA RAM DAS Vs. AGENT, EAST INDIAN RAILWAY COMPANY LTD
|
April 10, 1919 |
GOVINDLAL MANEKLAL Vs. ICHHA VAGHA
|
November 20, 1919 |
GULAB Vs. MUTASADDI LAL
|
April 15, 1919 |
GULZARI LAL Vs. AZIZ FATIMA
|
January 22, 1919 |
GUNPAT RAI KHBMKA Vs. WGGOOD
|
July 24, 1919 |
GUR DIN Vs. EMPEROR
|
March 15, 1919 |
GURMALLAPPA MALLAPPA KATTI Vs. MALLAPPA MARTANDAPPA TELI
|
November 21, 1919 |
GURU CHARAN NANDI Vs. SARAB ALI AND SHONA BIBI
|
April 24, 1919 |
GURU PRASANNA ROY Vs. HAR (HARI) KUMAR MAJUMDAR
|
March 12, 1919 |
GURUDAS KUNDU CHOUDHURY Vs. KAMAL KUMAR DUT
|
January 13, 1919 |
GURUDAS SEN Vs. GOBINDA CHANDRA SINHA
|
August 11, 1919 |
GURUSAMI NADAN Vs. TSGOPALASWMI ODAYAR
|
January 23, 1919 |
GURUSHIDDSWAMI Vs. PARAWA DUNDAYA NARENDRA
|
August 21, 1919 |
GURUSWAMI NADAR Vs. TSGOPALASAMI ODAYAR
|
January 22, 1919 |
HAFIZ KIFAYAT ULLAH KHAN Vs. SRI RAGHUNATHJI OF RAJGOPAL MANDIR OF AJUDHIA THROUGH MAHANT BISHAMBHAR DAS AND AFTER HIS DEATH MAHANT RAM DAS HIS DESCIPLE AND LEGAL REPRESENTATIVE
|
December 19, 1919 |
HAIDAR KHAN Vs. CHAND KHAN
|
March 27, 1919 |
HALLINGAL MOOSA KUTTI Vs. SECRETARY OF STATE FOR INDIA
|
July 22, 1919 |
HAMMAKKE HENGSU Vs. KOCHAPPA RAI
|
February 11, 1919 |
HANMANT APPARAO DESHPANDE Vs. RAMABAI HANMANT MEGHASHYAM
|
January 30, 1919 |
HANUMAN PRASAD NARAIN SINGH Vs. HARAKH NARAIN AND SHEO TAHAL
|
November 13, 1919 |
HAR NARAIN Vs. EMPEROR
|
April 12, 1919 |
HARAN CHANDRA CHATTERJEE Vs. CORPORATION OF THE ROYAL EXCHANGE ASSURANCE
|
January 14, 1919 |
HARDIT SINGH Vs. GURMUKH SINGH
|
November 20, 1919 |
HARENDRA LAL SANYAL; UMENDRA NATH SANYAL Vs. PABNA MODEL COMPANY LIMITED; PABNA MODEL COMPANY LIMITED AND HARENDRA NATH SANYAL
|
November 28, 1919 |
HARI KANTA DAS BARMAN Vs. BIBI NURANNESSA
|
May 5, 1919 |
HARI KRISHNAMURTHI Vs. AKELLA SURYANARAYANAMURTHI
|
December 3, 1919 |
HARI KRISHNAMURTI Vs. AKELLA SURYANARAYANAMURTI
|
December 3, 1919 |
HARI PADA MUKHERJEE Vs. RADHA BULLAV PAL
|
May 12, 1919 |
HARI RAGHUNATH PATVARDHAN Vs. ANTAJI BHIKAJI PATVARDHAN
|
November 19, 1919 |
HARIDAS BASAK Vs. RAJ KUMAR DEY SARKAR
|
June 12, 1919 |
HARIDAS GOSWAMI Vs. EKKARI KONAR
|
May 14, 1919 |
HARIDAS RANCHORDAS Vs. MERCANTILE BANK OF INDIA LIMITED
|
November 18, 1919 |
HARILAL LALLUBHAI Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY
|
December 17, 1919 |
HARIS CHANDRA NANDI AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES SARAT CHANDRA NANDI Vs. KESHAB CHANDRA DAS
|
June 19, 1919 |
HARNANDROY FOOLCHAND Vs. GOOTIRAM BHUTTAR
|
May 12, 1919 |
HAZARI LAL ALIAS AMRITA LAL GHOSH Vs. ALAP SUNDARI DASI
|
June 24, 1919 |
HAZI MOHAMED NAGOR Vs. ABDUL JALIL
|
March 20, 1919 |
HELALONNESSA (KHATUN) Vs. KHONDAKAR RAJAB ALI
|
May 15, 1919 |
HEM CHANDRA CHOWDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 23, 1919 |
HEMANTA KUMAR PATHAK AND PROMOTHA NATH BAGCHI Vs. EMPEROR
|
May 20, 1919 |
HEMLATA DEBI Vs. RADHARAMAN BANERJEE
|
February 26, 1919 |
HIRA GOBAR Vs. EMPEROR
|
January 10, 1919 |
HIRA LAL GHOSE Vs. MAKHAN LAL DAW
|
January 15, 1919 |
HIRALAL AMBALAL Vs. GOPALJI KALLIANJI
|
November 17, 1919 |
HOCHEN SARDAR Vs. PORESH NATH PAL
|
July 17, 1919 |
HON BLE MAHARAJA MANENDRA CHANDRA NANDI Vs. NARENDRA CHANDRA LAHIRI
|
March 11, 1919 |
HOTI LAL Vs. CHUTTAN LAL
|
May 13, 1919 |
HRIDOY NATH PARUI Vs. AKSHOY LAL CHOWDHURY
|
May 6, 1919 |
HURNANDRAI FULCHAND Vs. PRAGDAS BUDHSEN
|
November 17, 1919 |
IBRAHIM GOOLAM HUSENBUX Vs. NIHALCHAND WAGHMUL
|
September 30, 1919 |
IBRAHIM HARUN JAFFER Vs. JUSUF HUSSAIN JAFFER
|
December 3, 1919 |
IDARAPALLI DHANUSHKOTIRAYUDU (DEAD) Vs. VANKAYALA VENKATARATHNAM
|
December 9, 1919 |
ILIM MOLLA Vs. MANINDRA MOHAN PODDAR
|
August 21, 1919 |
IMAM ALI SIKDAR Vs. KARIM BUKSH SHEIKH AND MOYNUDDIN MONDAL
|
May 22, 1919 |
IMBICHI BEEVI UMMA Vs. ERANHIPURATH RAMAN NAIR KARNAVAN AND MANAGER OF THE TARWAD OF PARAYANCHERI AND 40 ORS
|
February 24, 1919 |
IN RE CHANDULAL RANCHHOD Vs. STATE
|
April 11, 1919 |
IN RE: A MUKHTAR Vs. STATE
|
August 6, 1919 |
IN RE: ANSHU PROKASH GHOSE Vs. STATE
|
January 24, 1919 |
IN RE: C J R Vs. STATE
|
September 30, 1919 |
IN RE: DINBAI JIJIBHOY KHAMBATA Vs. STATE
|
April 7, 1919 |
IN RE: GANAPATHY CHETTY Vs. STATE
|
April 15, 1919 |
IN RE: GANDI APPARAZU Vs. STATE
|
September 11, 1919 |
IN RE: INDIAN ARBITRATION ACT OF 1899;; IN RE: AN ARBITRATION BETWEEN BAIJNATH KALOORAM AND ALIBHOY MAHOMED Vs. STATE
|
December 9, 1919 |
IN RE: INDIAN ARBITRATION ACT; IN RE: BABALDAS KHEMCHAND Vs. STATE
|
December 12, 1919 |
IN RE: IPPILI MAGATHA Vs. STATE
|
November 21, 1919 |
IN RE: JAIMULLABDIN Vs. STATE
|
September 26, 1919 |
IN RE: JOSEPH PERRY Vs. STATE
|
April 30, 1919 |
IN RE: KADHORI Vs. STATE
|
July 8, 1919 |
IN RE: KALIDAS J JHAVERI Vs. STATE
|
November 10, 1919 |
IN RE: KAMATCHINATHA PILLAI Vs. STATE
|
January 7, 1919 |
IN RE: KAMBALA NARAYANA Vs. STATE
|
February 24, 1919 |
IN RE: KARUPPIAH PILLAI Vs. STATE
|
November 11, 1919 |
IN RE: NALLURI CHENCHIAH Vs. STATE
|
January 16, 1919 |
IN RE: P KANDASWAMI MUDALIAR Vs. STATE
|
September 26, 1919 |
IN RE: PADMANABHA HEBBARA Vs. STATE
|
February 17, 1919 |
IN RE: PALANI GOUNDAN Vs. STATE
|
April 7, 1919 |
IN RE: PANDIT AMRITA LAL, MUKHTAR OF GORAKHPUR Vs. STATE
|
August 6, 1919 |
IN RE: PASUPATI MUKHERJEE Vs. STATE
|
August 21, 1919 |
IN RE: PULLANNAVARA HANUMANTHA Vs. STATE
|
September 15, 1919 |
IN RE: RAI MOHAN SHAW Vs. STATE
|
February 17, 1919 |
IN RE: RAJASAHEB RASULSAHEB Vs. STATE
|
June 20, 1919 |
IN RE: SOURABMONI DASSI; BENODE BEHARY AUDHIKARY Vs. SHASHI BHUSAN BHUR
|
November 11, 1919 |
IN RE: SUBRAMANIA AYYAR Vs. IN RE: SUBRAMANIA AYYAR
|
August 1, 1919 |
IN RE: SUNDAR LAL Vs. STATE
|
December 10, 1919 |
IN RE: SUNDARESAN Vs. STATE
|
December 19, 1919 |
IN RE: TIKA RAM, VAKIL Vs. STATE
|
August 12, 1919 |
IN RE: VALLI MITHA Vs. STATE
|
November 17, 1919 |
IN RE: VELAYUDA MUDALI Vs. STATE
|
December 18, 1919 |
IN RE: W H LOCKLEY Vs. STATE
|
December 3, 1919 |
IN RE:  THE NATIONAL INSURANCE AND BANKING COMPANY, LD IS LIQUIDATION Vs. STATE
|
November 6, 1919 |
INDIAN COMPANIES ACT AND THE COMPANY Vs. MAHARAJA BAHADUR SIR RAMESWAR SINGH, GGIE, OF DARBHANGA
|
February 5, 1919 |
INDIAN IRON AND STEEL CO LTD; SASIBHUSHAN; UMESH CHANDRA MONDAL Vs. BANSO GOPAL TEWARI; INDIAN IRON AND STEEL CO LTD
|
December 22, 1919 |
INDIAN STAMP ACT; A M AMOLIA Vs. IBRAHIM ISHAK
|
February 4, 1919 |
INDOJI JITHAJI Vs. KOTHAPALLI RAMA CHARLU
|
April 11, 1919 |
INDRA NARAIN SHAO Vs. DIJABAR SAMANTA; RAM CHAND
|
April 23, 1919 |
IRBASAPPA MALLAPPA BILEHAL Vs. BASANGOWDA FAKIRGOWDA PATIL
|
November 26, 1919 |
IRSHAD HUSAIN Vs. BABOO GOPI NATH
|
January 29, 1919 |
ISWARCHANDRA SAHA Vs. SASHINATH DAR CHAUDHURY
|
July 7, 1919 |
J RAMARAYA SHANBOGUE Vs. SHERBETT VENKATRAMANAYYA
|
January 23, 1919 |
JABRUDDIN Vs. EMPEROR
|
July 30, 1919 |
JACHMI MONDAL Vs. CHENINISSA BIBI
|
August 13, 1919 |
JADAV CHANDRA MOULIK Vs. MANIK SARKAR
|
January 16, 1919 |
JADDO TIWARI Vs. BARAM DEO SINGH
|
January 21, 1919 |
JAGABANDHU TALUKDAR Vs. NANDA LAL SIRKAR
|
February 26, 1919 |
JAGADISH BHATTACHARJEE Vs. BAMA SUNDARI DASYA
|
January 24, 1919 |
JAGAN NATH Vs. GANGA DAT DUBE
|
March 3, 1919 |
JAGANNATH AND TWO ORS, SONS AND HEIRS OF THE DECEASED KASHIRAM MANIRAM TAMBOLI Vs. SHANKAR VALAD GANPAT SHIMPI
|
July 30, 1919 |
JAGANNATH BHAGWAN DAS Vs. BHARGAVA AND CO
|
April 26, 1919 |
JAGANNATH KASHIRAM TAMBOLI Vs. SHANKAR GANPAT SHIMPI
|
July 30, 1919 |
JAGANNATHA AYYANGAR Vs. NARAYANA AYYANGAR
|
January 20, 1919 |
JAGAT CHANDRA CHOWDHURY Vs. BISWAMBHAR ROY
|
July 22, 1919 |
JAGDISHWAR PRASAD Vs. SHEO BAKHSH RAI
|
June 9, 1919 |
JAGIR PRAMANIK Vs. SUBID MOLLA
|
May 6, 1919 |
JAI CHAND Vs. GIRWAR SINGH
|
June 17, 1919 |
JAI JAI RAM Vs. EMPEROR
|
February 21, 1919 |
JAI KALI Vs. BALDEO SINGH
|
March 7, 1919 |
JAI NARAIN Vs. EMPEROR
|
February 15, 1919 |
JAI NARAIN Vs. BANKEY LAL
|
April 3, 1919 |
JAI RAM Vs. MUHAMMAD NIAZ KHAN
|
March 5, 1919 |
JAIPAL RAI Vs. SAHDEO RAI
|
December 18, 1919 |
JALPA PRASAD Vs. EMPEROR
|
February 21, 1919 |
JAMBAGATHACHI; VANJI IYER DEADAND RAMIER Vs. A MALE CHILD NOT NAMED MINOR BY GUARDIAN RAJAMANNASWAMI NADALWAR; KANNUSAWMI REGUNADA RAJALIAR MINOR BY GUARDIAN RAJAMANNARSAWMI NADALWAR
|
December 5, 1919 |
JAMIL AHMAD Vs. MUHAMMAD ISHAQ
|
January 8, 1919 |
JAMNA PERSHAD Vs. RAM DULARE LAL AND KAMTA PERSHAD
|
June 19, 1919 |
JANARDAN SHAHA PODDAR Vs. RADHA BULLAV SHAHA
|
March 21, 1919 |
JANG BAHADUR RAI Vs. RAJ KUMAR RAI AND PARWATI KUNWAR
|
July 15, 1919 |
JANKIBAI RAMDAYAL Vs. CHIMNA SADASHIV VANI
|
December 11, 1919 |
JARIP SARDAR Vs. JOGENDRA NATH CHATTERJEE
|
June 20, 1919 |
JATINDRA NARAIN ACHARJEA CHOUDHURY Vs. MALU HAJI
|
April 30, 1919 |
JATINDRA NATH SINHA ROY Vs. BINODE BEHARI GUPTA
|
January 30, 1919 |
JAUHARI SINGH Vs. GANGA SAHAI
|
May 14, 1919 |
JAWAD HUSAIN Vs. EMPEROR
|
December 18, 1919 |
JEKKAM REDDI SESHADRI REDDI Vs. SIR SSUBRAMANIA AIYAR KCIRAND THREE ORS
|
January 21, 1919 |
JESHANKAE REVASHANKAR Vs. BAI DIVALI
|
November 28, 1919 |
JHABBU Vs. EMPEROR
|
November 13, 1919 |
JHARU KHAN Vs. SARADA CHARAN SIKDAR
|
November 26, 1919 |
JHUMAK RAI Vs. BINDESHRI RAI
|
May 7, 1919 |
JIBAN KALI MUKHERJEE Vs. MANIMALA DASSI
|
January 22, 1919 |
JIDDA JAN BIBI WIDOW OF SHEIKH AZIM Vs. SHEIKH BAKTAR
|
April 24, 1919 |
JITENDRA NATH CHATTERJEE Vs. ASOKE NATH MITTER
|
May 9, 1919 |
JIVRAJ BALOO SPINNING AND WEAVING CO LTD Vs. CHAMPSEY BHARA AND CO
|
July 29, 1919 |
JNANADA SUNDARI CHOWDHURANI Vs. JILAPI BEWA
|
May 8, 1919 |
JOGENDSA NATH SINGH Vs. MOHANLAL KHAN
|
July 24, 1919 |
JOGESH CHANDRA DEB Vs. JAGAT CHANDRA DEB
|
June 17, 1919 |
JOGESH CHANDRA LAHIRI Vs. EMPEROR
|
November 28, 1919 |
JOGESH CHANDRA ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 21, 1919 |
JOGESH CHANDRA ROY Vs. NIBARAN CHANDRA PODDAR
|
February 27, 1919 |
JOGESH CHANDRA ROY; MOKBUL ALI CHOWDHURY Vs. MOKBUL ALI CHOWDHURY; JOGESH CHANDRA ROY
|
June 13, 1919 |
JOGESH CHUNDRA SANYAL Vs. RASIK LAL SAHA
|
January 6, 1919 |
JOGIRDAR RAMA RAO Vs. KOTTIPI THIMMA REDDI
|
March 17, 1919 |
JOSEPH PERRY Vs. OFFICIAL ASSIGNEE OF CALCUTTA
|
July 28, 1919 |
JOTINDRA NATH ROY Vs. ISOF GOLDER AND TRAJLOKYANATH GHOSE
|
April 30, 1919 |
JOTIRMOY MOULIK Vs. KHUDIRAM SADHU KHAN AND KALIMATI DASSI MINOR REPRESENTED BY HER HUSBAND ASHUTOSH DEY MONDAL
|
February 3, 1919 |
JOY CHANDRA DUTTA Vs. SARAJUBALA DEBI
|
May 20, 1919 |
JOY GOBINDA HAJAM Vs. MUSAMMAT HAZIRA BIBI
|
March 26, 1919 |
JOYLAL & CO Vs. GOPIRAM BHOTICA
|
December 2, 1919 |
JOYNATH SARKAR Vs. HARI MOHAN DAS
|
June 2, 1919 |
JUGAL KISHORE Vs. BANKIM CHANDRA
|
February 25, 1919 |
JUSTIN HULL Vs. ARTHUR FRANCIS PAULL
|
July 4, 1919 |
JWALA PRASAD Vs. MANNU
|
December 20, 1919 |
JWALA PRASAD Vs. SHAMA CHARAN
|
July 16, 1919 |
JWALA SINGH Vs. SARDAR
|
May 8, 1919 |
K A C C T CHIDAMBARAM CHETTI Vs. VRKRKARUTHAN CHETTI
|
December 18, 1919 |
K A M A K KALIYAPPA NADAR Vs. GNGRIGORI PILLAI
|
February 19, 1919 |
K C SREEMANAVEDAVA RAJU Vs. PARAPRAVAN NAIDU
|
November 12, 1919 |
K C SRIMANAVEDAN RAJA Vs. PARAPRAVAN MOIDU
|
November 12, 1919 |
K RAGHAVACHARI Vs. RPARAMASWAMI PILLAI
|
November 28, 1919 |
K RAGHUNATHA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF TINNEVELLY
|
September 9, 1919 |
K SATHI Vs. RAMANDI PANDARAM
|
April 22, 1919 |
K T VENKATAPATHI NAYANI VARU Vs. GADDAM CHOWDENNA (DECEASED)
|
September 30, 1919 |
KACHU RAVJI MINDHE VANJARI Vs. TRIMBAK KHEMCHAND GUJARATHI
|
November 19, 1919 |
KADER BUX Vs. BENI MADHAB SEN
|
March 20, 1919 |
KADHE MAL Vs. EMPEROR
|
July 7, 1919 |
KADHIR MASTHAN ROWTHER Vs. SEGAMMAL
|
December 4, 1919 |
KADHORY Vs. EMPEROR
|
July 8, 1919 |
KADIR MASTAN ROWTHER Vs. SENGAMMAL
|
December 4, 1919 |
KADIRI KANAKKAPILLANTAPATH ABDUR RAHEMAN KUTTI HAJI, MANAGING PARTNER OF M KUNHI KADIRI AND SON S Vs. KOCHIPALLI HUSSAIN KUNHI HAJI, KARNAVAN AND MANAGER OF KOCHIPALLI
|
February 19, 1919 |
KADIRI MASTHAN ROWTHER Vs. SEGAMMALL
|
December 4, 1919 |
KAFILUDDIN BISWAS Vs. SABDAR ALI BISWAS
|
January 6, 1919 |
KAILASH CHANDRA BANIK Vs. LATIFANNESSA KHATUN WIFE OF KAZI ABDUL HOSSAIN
|
March 14, 1919 |
KALAVOOR CHEMBAZHI GOVINDAN NAIR Vs. KUNJA NAYAR
|
February 14, 1919 |
KALAVOOR CHEMBAZHI GOVINDAN NAYAR Vs. KUNJU NAYAR
|
February 14, 1919 |
KALI CHARAN SAHA Vs. HARI MOHAN BASAK
|
December 8, 1919 |
KALI CHARAN SINGHA Vs. KIRANBALA DEBI
|
March 18, 1919 |
KALI DAYAL BHATTACHARJEE Vs. NAGENDRA NATH PAKRASHI
|
July 28, 1919 |
KALI KANT CHAKERBUTTY Vs. RAJANI KANTA CHAKRAVARTY
|
August 5, 1919 |
KALI PRASAD MISIR Vs. HARBANS MISIR
|
March 5, 1919 |
KALI PROSUNNA BASU ROY CHOUDHURY Vs. SHEIKH ASGAR (TALUKDAR)
|
May 29, 1919 |
KALI SADAY GHOSHAL Vs. SIDDHESWAR BANERJEE, CHAIRMAN, MADRAL NARAYANPUR UNION
|
March 13, 1919 |
KALIAPERUMAL NAIDU Vs. EMPEROR
|
July 24, 1919 |
KALIDAA CHAUDHURY Vs. PRASANNA KUMAR DAS
|
August 21, 1919 |
KALIDIN Vs. EMPEROR
|
July 3, 1919 |
KALIKESH CHANDRA CHATIOPA DHYA Vs. JAHARULLAH MANDAL SARKAR
|
May 23, 1919 |
KALIMUDDIN MOLLAH Vs. SAHIBUDDIN MOLLA ALIAS SYWALI (SYEDEYA IN VAKALUTNAMA), MOLLA
|
August 7, 1919 |
KALLIANI AMMA Vs. METATHIL VEETIL ACHUTAN NAIR
|
March 6, 1919 |
KALLU SINGH Vs. MAKRAND SINGH
|
April 4, 1919 |
KALU Vs. HAMIJUDDI HOWLADAR
|
March 25, 1919 |
KALYAN MAL Vs. KISHAN CHAND
|
May 20, 1919 |
KALYAN SINGH Vs. RAMGOLAM SINGH
|
August 28, 1919 |
KAMAL KRISHNA, BARNIKYA Vs. PEARY MOHON SAHA
|
April 9, 1919 |
KAMALMBAL Vs. DORASAMI CHETTIAR
|
July 21, 1919 |
KAMINI KUMAR ROY Vs. HIRA LAL PAL CHOWDHURY
|
March 14, 1919 |
KAMINI KUMAR SAHA CHAUDHURY Vs. ABDUL RAHIM
|
June 13, 1919 |
KAMLA DEVI Vs. GUR DAYAL
|
January 9, 1919 |
KANAI LAL KHAN Vs. SRIMATI TOODSI MANJURI DASI
|
March 24, 1919 |
KANAILAL JALAN Vs. MANOO BIBI
|
March 26, 1919 |
KANDASAMI GOUNDAN Vs. MINOR KUPPA MOOPAN
|
December 3, 1919 |
KANDREGULA ANANTHA RAO PANTULU Vs. KANDIKONDA SURAYYA
|
December 9, 1919 |
KANHAIYA LAL Vs. EMPEROR
|
October 27, 1919 |
KANOK DASI Vs. SRIHARI GOSWAMI
|
April 10, 1919 |
KARADENIZ Vs. STATE
|
June 9, 1919 |
KAREHRU Vs. MATHURA PRASAD
|
January 4, 1919 |
KARIM BUX; FAKIR MAHAMUD; HOSAN ALI BEPARI Vs. EMPEROR
|
November 8, 1919 |
KARTICK MONDAL Vs. MADHAB MONDAL
|
July 17, 1919 |
KARUMATHIL KALLIANI AMMA Vs. KARDMATHIL SANKARAN NAIR
|
February 10, 1919 |
KASEM ALI Vs. EMPEROR
|
August 6, 1919 |
KASHI PRASAD Vs. UNION BANK OF INDIA LIMITED
|
February 18, 1919 |
KASTURI PILLAI Vs. MUNICIPAL COUNCIL, REPRESENTED BY THE CHAIRMAN TSRINIVASA MUDALIAR
|
August 7, 1919 |
KEDAR NATH SANYAL Vs. MATI LAL DAS
|
December 19, 1919 |
KEDAR NATH SEN Vs. IDU KHAN
|
March 25, 1919 |
KERING RUPCHAND AND CO Vs. ASBBAYLEY
|
July 22, 1919 |
KHAGENDRANARAYAN ROY BURMAN Vs. BAMNI BARMANI
|
June 2, 1919 |
KHAMASA BEWA, MOTHER AND HEIR OF LATE NATU SHEIK Vs. PROMOTHO NATH ROY CHOWDHURY
|
February 24, 1919 |
KHAN BAHADUR AHMAD NOOR KHAN ALIAS MANGAL KHAN Vs. KHAN BAHADUR RAJA ABDUR RAHMAN KHAN
|
November 25, 1919 |
KHARDAH COMPANY LTD Vs. DURGA CHARAN CHANDRA
|
January 2, 1919 |
KHEMCHAND ISSARDAS Vs. KHAIRUDDIN RANGLAHI
|
February 15, 1919 |
KHUB SINGH Vs. RAMJI LAL
|
June 16, 1919 |
KISANDAS LAXMANDAS BAIRAGI Vs. DHONDU TUKAKAM NARVADE
|
November 27, 1919 |
KISHORI LAL Vs. KALEAN KHAN
|
March 26, 1919 |
KISHORI MOHAN BAGCHI Vs. HARI DAS BYSACK
|
August 14, 1919 |
KOLANGERETH RAMAN NAIR AND THREE ORS Vs. KOLIMATAMULLATHIL MARIYOMMA AND FIVE ORS
|
December 11, 1919 |
KONDA SIDDHIA CHETTI Vs. MVENKATAROYA CHETTY
|
August 8, 1919 |
KOPPAKA CHANDRAYYA Vs. FWRROBERTSON, TRUSTEE TO THE MAHARAJA OF VIZIANAGARAM
|
January 6, 1919 |
KOPPANNA CHELAMIAH Vs. SREE RAJA DATLA SURYANARAYANAJAGAPATHI RAJU BAHADUR GARU
|
March 10, 1919 |
KORAMALL RAMBULLOBH Vs. MUNGILAL DALIM CHAND
|
July 7, 1919 |
KORDIA GOPAL KATKARI Vs. EMPEROR
|
July 10, 1919 |
KRIPA SINDHU MUKHERJEE Vs. SURENDRA NATH BANERJEE
|
March 7, 1919 |
KRISHNA PAL SINGH Vs. DESRAJ RANJIT SINGH
|
March 7, 1919 |
KRISHNA PRASAD MAITRA, SHEBAIT OF ANNOPURNA THAKURANI Vs. DHIRENDRA NATH CHAKRAVARTY
|
June 17, 1919 |
KRISHNA SHETTI ALIAS KRISHNAYYA (DECEASED) Vs. GILBERT PINTO
|
January 6, 1919 |
KRISHNADHAN BANERJI Vs. SANYASI CHARAN MANDAL
|
January 31, 1919 |
KRISHNAJI SAKHARAM DESHPANDE Vs. KASHIM VALAD MOHIDINSAHEB HAVALDAR
|
November 24, 1919 |
KSHETRA NATH ADHIKARI Vs. DURGAPADA MANDAL
|
May 23, 1919 |
KUAR CHANDRA BHUKHAN SINGH Vs. MUSAMMAT RANI SUJAN KUAR
|
June 17, 1919 |
KUAR MISRA KASHI PRASAD Vs. UNION BANK OF INDIA LDTHROUGH BABU BISHESHAR NATH
|
February 18, 1919 |
KULASEKARA NAICKER Vs. JAGADAMBAL AMMAL
|
February 18, 1919 |
KULLAPPA NAICKER Vs. PALANIAMMALL
|
November 4, 1919 |
KUMAR SATISH KANTHA ROY Vs. SATIS CHANDRA CHATTERJEE
|
July 8, 1919 |
KUMARAMUTHU PILLAI; EMPEROR Vs. EMPEROR; KUMARAMUTHU PILLAI
|
February 7, 1919 |
KUMUD BANDHU SAHA Vs. ROMESH CHANDRA SAHA
|
January 6, 1919 |
KUMUD BANDHU SAHA Vs. RAMESH CHANDRA SAHA
|
June 6, 1919 |
KUNDAN SINGH Vs. JADON PRASAD
|
July 8, 1919 |
KUNJ BEHARI LAL RASTOGI Vs. BABU MADHSODAN LAL
|
January 30, 1919 |
KUNJ BIHARI LAL Vs. GHANSHAM DAS
|
January 23, 1919 |
KUNJA BEHARI ROY Vs. PANCHANON SIKDAR
|
June 16, 1919 |
KUNJILAL MONOHAR DAS Vs. DURGA PRASAD DEBIPROSAD
|
May 30, 1919 |
KUTHIRAVATTAM APPU THAMBAN Vs. RFOULKES
|
May 1, 1919 |
KUTTIPURATH KUNHUNNI PANIKKAR Vs. RAMAN ALIAS THAMARAPALLI THIRUMUMP
|
April 23, 1919 |
KUTUMATT PUTHEN VARIATH SEKHARA VARIER (DECEASED) Vs. KOTAKAT ALIAS THYYATHILLATH KESAVAN MUSAD
|
September 25, 1919 |
L PEAREY LAL Vs. MUIR MILLS COMPANY LTD
|
May 6, 1919 |
L RAM CHANDER SARUP Vs. MUNSHI MAZHAR HUSSAIN
|
May 7, 1919 |
L RAMSARAN DAS Vs. SAGAR MAL
|
November 20, 1919 |
LACHHMI NARAIN Vs. SHEO NATH PANDEY
|
November 22, 1919 |
LACHMAN DAS KHANDELWAL Vs. RAGHUMULL
|
July 8, 1919 |
LACHMI NARAIN Vs. SHEONATH PANDE
|
November 22, 1919 |
LACHMI NARAIN Vs. EMPEROR
|
November 11, 1919 |
LADDO BEGAM Vs. JAMAL-UD-DIN
|
July 14, 1919 |
LADURAM-NATHMULL Vs. NANDALAL KARURI
|
December 4, 1919 |
LAGANDEO PROSAD SINGH; GAJADHAR PROSHAD SINGH AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVE VAIDESWARI PRASAD SINGH Vs. DGREID; DJREID
|
January 13, 1919 |
LAKSHMI KANTA HAZRA Vs. EMPEROR
|
February 7, 1919 |
LAKSHMI RAM JANI Vs. HARI RAM DUBE
|
March 10, 1919 |
LALA DARBARI LAL Vs. ROSHAN LAL
|
March 13, 1919 |
LALA KEDAR NATH Vs. LALA SHEO PRATAP
|
April 4, 1919 |
LALA KIRAT CHUND SINGH Vs. MAHARAJA OF JEYPORE
|
January 15, 1919 |
LALA MATHU MAL Vs. MUSAMMAT DURGA KUNWAR
|
December 2, 1919 |
LALL MEAH Vs. RAJANI KANTA CHATTERJI
|
January 31, 1919 |
LALTU Vs. EMPEROR
|
July 7, 1919 |
LALTU SINGH Vs. KUNJ BIHARI LAL
|
June 6, 1919 |
LAXMINARAYAN SHESHGIRI Vs. PARVATIBAI PARMESHVAR MUDBIRI
|
December 8, 1919 |
LAXMINARAYAN SHESHGIRI HALDIPUR Vs. PARVATIBAI PARMESHWAR MUDBIRI
|
December 8, 1919 |
LAXMISHANKAR DEVSHANKAR Vs. HANJABHAI USUFALLY
|
November 25, 1919 |
M K SWAMIRAO Vs. JJVALENTINE
|
December 12, 1919 |
M P M R M N RAMANATHAN CHETTIAR Vs. KRSVMUTHIAH CHETTY
|
December 3, 1919 |
M R M V L FIRM OF MADURA REPRESENTED BY MANAGING MEMBER SOKKALINGAM CHETTY Vs. PSKRISHNASWAMI AYYAR
|
December 16, 1919 |
M R RY VELLANKI SRINIVASA JAGANNATHA RAO BAHADUR GARU Vs. MRRYGADICHERLA VENKTA GOPALAKRISHNA RAO BAHADUR, ZEMINDAR OF RAJUPETA
|
April 10, 1919 |
M R SETURATNAM AIYER Vs. VENKATACHALA GOUNDEN
|
December 12, 1919 |
M SANKARAM IYER Vs. THIRAVIYA NADAN
|
March 7, 1919 |
MADAN MONDAL GOCHI Vs. TARINI CHANDRA BANBRJEE
|
May 29, 1919 |
MADHAV KRISHNA DESHPANDE Vs. SHIDDAYA DANAPPAYA
|
September 4, 1919 |
MADHO PRASAD Vs. MOTI CHAND
|
January 29, 1919 |
MADHO RAM Vs. JAGAT SINGH
|
February 14, 1919 |
MADHUSUDAN KOER Vs. BADRIDAS
|
June 11, 1919 |
MADRAS AND SOUTHERN MAHARATTA RAILWAY COMPANY LIMITED Vs. MATTI SUBBA RAO
|
December 10, 1919 |
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. MATTAI SUBBA RAO
|
December 10, 1919 |
MAGADHU PILLAI ROWTHER Vs. ASAN MUHAMMADHU ROWTHER
|
January 22, 1919 |
MAHABIR PRASAD Vs. BASANT LAL
|
July 18, 1919 |
MAHABIR PRASAD PANDE Vs. GANGA DEHAL RAI
|
June 18, 1919 |
MAHADEI Vs. BENI PRASAD
|
November 25, 1919 |
MAHADEO MISIR Vs. DIRGPAL PANDE
|
January 8, 1919 |
MAHADEO PROSAD AGARWALA Vs. NARAIN CHANDRA CHAKRABARTI
|
August 4, 1919 |
MAHADEO SAHU Vs. EMPEROR
|
November 13, 1919 |
MAHAMAD GURAN CHOUKIDAR (CHOWNGDAR IN VAKALATNAMA) Vs. BASARAT ALI
|
August 20, 1919 |
MAHAMED RASEK Vs. TAHIDUNNESSA
|
April 9, 1919 |
MAHAMMAD KAZEM ALI Vs. JORABDI NASKAR
|
April 1, 1919 |
MAHAMMED EMARTULLA SIRCAR Vs. MAHAMMBD DIDAR BUX SIRCAR
|
May 23, 1919 |
MAHANANDA PAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 15, 1919 |
MAHARAJ BAHADUR SINGH Vs. MAKHAN CHANDRA GHOSH
|
March 26, 1919 |
MAHARAJA OF JEYPORE Vs. RUKMINI PATTAMAHEVI
|
January 20, 1919 |
MAHARAJA OF JEYPORE Vs. VIKRAMA DEO GARU
|
May 12, 1919 |
MAHARAJA OF JEYPORE Vs. RUKMINI PATTAMAHADEVI
|
January 12, 1919 |
MAHARAJA SIR RAMESWAR SINGH BAHADUR Vs. CHUNI LAL SHAHA
|
August 12, 1919 |
MAHARAJA SRI RAMESHAR SINGH SAHIB BAHADUR Vs. RAJA MUNSHI MADHO LAL
|
July 10, 1919 |
MAHARAJAH BIRENDRA KISHORE MANIKYA BAHADUR Vs. PADMA LOCHAN BANIKYA
|
April 28, 1919 |
MAHARAJAH OF BOBBILI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 11, 1919 |
MAHATAP DASI Vs. MADHU SUDAN SAHA
|
August 12, 1919 |
MAHMADSAHEB APPALAL KAJI Vs. SECRETARY OF STATE FOR INDIA
|
August 1, 1919 |
MAHRAJ SINGH Vs. PITAMBAR SINGH
|
December 18, 1919 |
MAIKU Vs. EMPEROR
|
February 27, 1919 |
MAINA HARI TARDE Vs. SHANKAR MORU TARDE
|
December 2, 1919 |
MAJARADDIN KABIRAJ Vs. MAJIBAR RAHAMAN BISWAS
|
December 8, 1919 |
MAJID ALI SARDAR ALIAS MAJID ALI CHAKAR Vs. ALI ASRAB
|
February 7, 1919 |
MAKHAN LAL Vs. MUNICIPAL BOARD OF AGRA
|
November 24, 1919 |
MAKRAND SINGH Vs. KALLU SINGH
|
April 4, 1919 |
MALIRAM KALITA (BARA KALITA IS VAKALATNAMAH) Vs. PURNANANDA ADICHAR (ADHIKAR IN VAKALATNAMAH) GOSWAMI
|
June 27, 1919 |
MALLAPPA ADOPTIVE FATHER BHARMAPPA NATURAL FATHER MALLAPPA KENCH-RADI MINOR BY HIS GUARDIAN SHIVALINGAWA KOM BHARMAPPPA Vs. HANMAPPA BIN MARDEPPA KENCHRADDIAWAR, NATURAL HEIR OF THE DECEASED MARDEPPA BIN HANMAPPA
|
August 21, 1919 |
MALUA Vs. EMPEROR
|
April 26, 1919 |
MANAK Vs. NARAYAN
|
August 7, 1919 |
MANAMATHI MUNISAMI MUDALI Vs. PERUMAL MUDALY
|
July 30, 1919 |
MANCHHARAM BHIKU PATIL Vs. DATTU BHIKU
|
August 18, 1919 |
MANCHHARAM BHIKU PATIL Vs. DATTU AND TWO ORSWHO WRITE BHIKU AS THEIR FATHER S NAME
|
August 8, 1919 |
MANEKLAL MOTILAL Vs. MOHANLAL NAROTAMDAS
|
November 14, 1919 |
MANGHAI RAM Vs. EMPEROR
|
October 22, 1919 |
MANI LAL SEAL Vs. BHOLA NATH BASU
|
February 20, 1919 |
MANINDRA CHANDRA NANDI Vs. NARENDRA CHANDRA LAHIRI
|
March 11, 1919 |
MANINDRA NATH MITTRA Vs. HARI MONDAL
|
August 19, 1919 |
MANMATHA NATH BOSE Vs. JAGAT RAM ROY
|
July 8, 1919 |
MANMATHA NATH KAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 27, 1919 |
MANMOHAN SINGHA ROY Vs. BBNODE BEHARI DUBEY
|
June 20, 1919 |
MANNI SINGH Vs. EMPEROR
|
August 13, 1919 |
MANNUA Vs. EMPEROR
|
June 23, 1919 |
MANOHAR MOOKERJEE Vs. RAJA PEARY MOHAN MOOKERJEE
|
July 24, 1919 |
MARDALA SAMIGADU Vs. PAIDA SREENIVASALU REDDY
|
November 14, 1919 |
MARK D CRUZ Vs. JITENDRA NATH CHATTERJEE
|
May 15, 1919 |
MARTAND TRIMBAK GADRE Vs. DAYA APAJI PHATAK
|
September 25, 1919 |
MATA PRASAD Vs. EMPEROR
|
September 17, 1919 |
MATHRA PRASAD Vs. GOKAL CHAND
|
May 22, 1919 |
MATHURA NATH BISWAS Vs. MONMOHINI DASYA
|
May 19, 1919 |
MATHURA PRASAD Vs. KAREHRU
|
January 4, 1919 |
MAULVI APTAPUDDIN (AFTABUDDIN IN TAKALATNAMA) AHMED Vs. JOGENDRA NARAIN TEWARI
|
December 1, 1919 |
MAULVI MUHAMMAD SUBHANULLAH Vs. MUSAMMAT SAGHIRUNNISA BIBI
|
March 21, 1919 |
MAZUMDAR RAMAKRISHNA RAO Vs. MAZUMDAR BALAKRISHNA RAO
|
December 11, 1919 |
MEHER ALI KHAN Vs. SRIMATI AROATANNESSA BIBI
|
May 20, 1919 |
MEHERJAN BIBI Vs. SYED KAMRUDDIN HAFIZ
|
December 12, 1919 |
MELANCHERI PARKUM PALLIKKARA KUNIYATI ALIAS KUNIYATI GOVINDAVARIYAR ALIAS GOVINDA MENOKKI Vs. KIZHAKKE VEETTIL APPU ALIAS GOVINDA KURUP
|
February 11, 1919 |
MEWA RAM SINGH Vs. GANGA RAM
|
July 8, 1919 |
MIAN NOOR ALIAS BIJJI KHAN Vs. EMPEROR
|
December 5, 1919 |
MIDNAPUR ZEMINDARY COMPANY LTD Vs. UMA CHARAN MANDAL
|
June 3, 1919 |
MINA WINSOR Vs. EWINSOR
|
December 3, 1919 |
MIORAM BEWAH Vs. MRIJAN SARDAR AND ANRAND FZAL SHEIKH
|
August 20, 1919 |
MIR MOZE ALI Vs. EMPEROR
|
June 10, 1919 |
MIZAJI LAL Vs. PARTAB KUNWAR
|
November 20, 1919 |
MOBARAK ALI Vs. EMPEROR
|
March 14, 1919 |
MOHAMMAD HABIB-UL-LAH Vs. MOHAMMAD SHAFI
|
January 8, 1919 |
MOHAMMAD HUSAIN Vs. EMPEROR
|
May 1, 1919 |
MOHAMMED KAJIM ALI Vs. JARABDI NASHKAR
|
April 1, 1919 |
MOHAN LAL SHAH Vs. JAHURY LAL SHAH
|
December 11, 1919 |
MOHENDRA CHANDRA GHOSAL Vs. RAM RATAN TEWARI
|
January 8, 1919 |
MOHENDRA LAL BISWAS Vs. JAGAT CHANDRA DEY
|
December 10, 1919 |
MOHENDRA NATH CHAKRABURTTY Vs. RAMTARAN BANDAPADHYA
|
June 19, 1919 |
MOHENDRA NATH MOZUMDAR Vs. NAGENDRA NARAIN ROY CHOWDHURY
|
February 20, 1919 |
MOHESH GHOSE Vs. UMESH CHANDRA GHOSE
|
February 13, 1919 |
MOHIDIN KARIM Vs. EMPEROR
|
September 11, 1919 |
MOHINI LAL PAKRASI Vs. NOGENDA NATH PAKRASI
|
February 7, 1919 |
MOLVI KHALIL-UL-RAHMAN Vs. GOKUL CHAND
|
March 11, 1919 |
MONGOLA SWAYI Vs. VISVANATHA SANTASO SINGARAO
|
July 28, 1919 |
MONI MOHAN BANERJEE Vs. ANORADDI CHOWKIDAR
|
December 12, 1919 |
MONMOHAN DEY Vs. SURABALA DASI
|
June 5, 1919 |
MONMOTHA NATH MITTER Vs. ANATH BUNDHU PAL
|
August 19, 1919 |
MOORIATH VARIATH KARNAVAN AND MANAGER, SANKUNNI VARIAR Vs. MELEDATH KKUNJI NANGAYARAMMA
|
January 10, 1919 |
MOORIATH VARIATH, KARNAVAN AND MANAGER SANKUNN VARIAR Vs. MELEDATH KKUNJI NANGAYAR AMMA
|
January 10, 1919 |
MORARJI GOKULDAS AND CO Vs. ASIAN COMMERCIAL ASSURANCE CO LTD
|
January 9, 1919 |
MOTI CHAND Vs. MADHO PRASAD
|
January 29, 1919 |
MOTICHAND MAGANDAS Vs. KESHAV APPAJI KULKARNI
|
December 19, 1919 |
MOTILAL DAYABHAI Vs. HARILAL MAGANLAL
|
December 10, 1919 |
MR C WILSON Vs. JAGMANDIR DAS BALDEO SINGH AND CO
|
August 6, 1919 |
MR R P GILL Vs. LINGAMALLU VARADA RAGHAVAYYA
|
November 6, 1919 |
MRITUNJOY GOU Vs. EMPEROR
|
February 19, 1919 |
MRS ANNIE BESANT Vs. ADVOCATE GENERAL OF MADRAS
|
May 13, 1919 |
MUFTI MANSOOR HUSAIN Vs. EMPEROR THROUGH MOHAN LAL
|
April 7, 1919 |
MUHAMMAD ALI Vs. KADMA PASIN
|
February 7, 1919 |
MUHAMMAD ASKARI Vs. NISAR HUSAIN
|
November 29, 1919 |
MUHAMMAD HABIB-ULLAH Vs. MUHAMMAD SHAFI
|
January 8, 1919 |
MUHAMMAD HASAN MIA Vs. ABDUL HAMID
|
January 28, 1919 |
MUHAMMAD HUSAIN KHAN Vs. CHHAGAN LAL; MAMRAJ
|
February 24, 1919 |
MUHAMMAD NIAZULLAH KHAN Vs. JAI RAM ALIAS RAM CHANDRA
|
March 5, 1919 |
MUHAMMAD YAMIN Vs. RAZIA BEGAM
|
November 3, 1919 |
MUKHRAM ALIAS MIKHA Vs. CHHAJJU
|
April 11, 1919 |
MULCHAND CHANDOLIA Vs. KUNDANMULL
|
November 25, 1919 |
MULCHAND RAICHAND Vs. GILL AND CO
|
July 31, 1919 |
MUNDAR BIBI Vs. BAIJNATH PRASAD
|
November 26, 1919 |
MUNICIPAL CHAIRMAN, VIRUDUPATTI Vs. SARAVANA PILLAI
|
September 3, 1919 |
MUQADDAS HUSSAIN Vs. ZAHUR UDDIN
|
May 29, 1919 |
MURADALLY SHAMJI Vs. BNLANG
|
July 7, 1919 |
MURALI DHAR ADITYA Vs. THAKUR DAS MONDAL
|
February 27, 1919 |
MURALIDHAR ADITYA Vs. RADHA MOHAN HAZRA
|
April 9, 1919 |
MURARJI RAGHUNATH GUJARATI Vs. EMPEROR
|
April 7, 1919 |
MURGEPPA BASAPPA GAVANNAVAR Vs. KALAVA GOLAPPA TOTAD
|
September 9, 1919 |
MUSAMMAT AFZAL-UN-NISSA Vs. ABDUL KARIM
|
January 18, 1919 |
MUSAMMAT AITI KOCHUNI Vs. AIDEW KOCHUNI, MINOR, BY HER MOTHER AND GUARDIAN BISHALYA KOCHUNI
|
July 4, 1919 |
MUSAMMAT AMINA BIBI Vs. RAMA SHANKAR MISAR
|
February 25, 1919 |
MUSAMMAT AMIRMAI, MINOR, THROUGH HER FATHER AND NEXT FRIEND PIAR MOHAMED Vs. SECRETARY OF STATE FOR INDIAN IN COUNCIL
|
May 9, 1919 |
MUSAMMAT BADRUNNISSA BIBI Vs. LALA SHANKER LAL
|
January 30, 1919 |
MUSAMMAT BARFI Vs. LALA KISHORILAL
|
February 15, 1919 |
MUSAMMAT BASHIRUNNISA Vs. BUNYAD ALI
|
March 27, 1919 |
MUSAMMAT ILAHI JAN Vs. MOHAMMAD ISHAQ KHAN
|
February 19, 1919 |
MUSAMMAT IMAM BANDI Vs. PURAN PRASAD
|
July 16, 1919 |
MUSAMMAT KADMA PASIN Vs. MUHAMMAD ALI ALIAS CHANDAI MIAN
|
February 7, 1919 |
MUSAMMAT KULSUMUNNISA Vs. KHASLAT HUSAIN
|
February 20, 1919 |
MUSAMMAT MAHDEI Vs. BENI PRASAD
|
November 25, 1919 |
MUSAMMAT MAINA BIBI Vs. CHAUDHARI WASI AHMAD
|
March 12, 1919 |
MUSAMMAT RUKMINA KUAR Vs. SHEO DAT RAI
|
June 2, 1919 |
MUSAMMAT SUDHIA Vs. MAKKA
|
November 28, 1919 |
MUSAMMAT SURAJ KUAR Vs. CHET RAM
|
January 15, 1919 |
MUSAMMAT WALI BANDI BIBI Vs. MUSAMMAT TABEYA BIBI
|
March 11, 1919 |
MUSHTAQ HUSAIN Vs. AMBA PRASAD
|
November 27, 1919 |
MUTHIAH CHETTIAR Vs. PERIYAN KONE
|
September 24, 1919 |
MUTHIRULANDI POOSARI Vs. SETHURAMA AIYAR
|
February 18, 1919 |
MUTHIRULANDI POOSARI Vs. MUTHANDI POOSARI
|
February 18, 1919 |
MUTHU CHETTIAR Vs. MUHAMMAD HUSSAIN
|
December 4, 1919 |
MUTHU GOUNDAN Vs. EMPEROR
|
November 4, 1919 |
MUTHUSAMI ASARI Vs. ANGAYAKANNU ASARI
|
September 1, 1919 |
MUTHUSAMI GURUKKAL Vs. MEENAMMAL
|
November 5, 1919 |
MUTSADDI LAL Vs. GULAB
|
April 15, 1919 |
N P R L M S T LAKSHUMANAN CHETTIAR Vs. PARASIVAN PILLAI
|
March 19, 1919 |
N ROY AND CO Vs. SURANA, DALAL AND CO
|
March 25, 1919 |
N VARADA PILLAI Vs. JEEVARATHNAMMAL
|
June 20, 1919 |
NABIN CHANDRA SHAHA Vs. SHEIKH WAJID
|
December 5, 1919 |
NADIRAM ALIAS NABADWIP CHANDRA SIL Vs. SRINATH CHAKRABARTI
|
August 19, 1919 |
NAGENDRA LAL DAS; SURENDRA LAL KASTAGIR Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF CHITTAGONG
|
August 28, 1919 |
NAGENDRA NATH MUKERJEE Vs. SRIMATI SARAT KUMARI DABI
|
February 3, 1919 |
NAGESHAR BAKSH SINGH Vs. GANESHA
|
December 19, 1919 |
NAGINDAS BHUKHANDAS Vs. GHELABHAI GULABDAS
|
December 1, 1919 |
NAKUL CHANDRA BARUA Vs. SASTI CHARAN BISWAS
|
August 12, 1919 |
NALINAKSHYA DUTTA Vs. DHAN KRISHNA MONDAL
|
July 25, 1919 |
NALLURI KRISTNAMMA Vs. KAMEPALLI VENKATASUBBAYYA
|
February 19, 1919 |
NALLURI KRISTNAMMA Vs. KAMEPALLI VENKATASUBBAYYA
|
February 25, 1919 |
NANAK CHAND Vs. CHAMELI KUNWAR
|
February 21, 1919 |
NAND KISHORE Vs. ABDUL RAHMAN
|
July 31, 1919 |
NANDA LAL BOSE Vs. ASHUTOSH GHOSH
|
March 24, 1919 |
NANDA LAL BOSE Vs. ASHUTOSH GHOSE
|
December 12, 1919 |
NANDIGAM SUBBARAYUDU; KANDADY VENKATA KRISHNAMACHARYULU AYYAVARLAM GARU (DEAD) Vs. KANNAM SAHEB; KANTIPUDI MUNSIF PAPAYYA
|
July 22, 1919 |
NANDO LAL ROY Vs. BASERALI
|
January 31, 1919 |
NANDU Vs. EMPEROR
|
August 8, 1919 |
NARAIN Vs. EMPEROR
|
February 21, 1919 |
NARAIN PROSAD MAITY Vs. RAMESWAR ADYA
|
January 30, 1919 |
NARAYANASAMY RAO Vs. RAMASAMY NAICKER
|
December 2, 1919 |
NARENDRA NATH KUTI Vs. SATYADHAN GHOSAL
|
June 16, 1919 |
NARENDRA NATH SANYAL Vs. SHEIKH EMAMAN
|
February 19, 1919 |
NARHARI HARI VAIDYA Vs. AMBABAI BALKRISHNA SANSARIKAR
|
August 25, 1919 |
NARSINGH DAS Vs. SADA RAM
|
January 16, 1919 |
NASIR MANDAL Vs. SATISH CHANDRA GHOSH
|
March 14, 1919 |
NATHMAL GHAMIRMAL Vs. MANIRAM RADHAKISSON
|
March 22, 1919 |
NATVARLAL GIRDHARLAL Vs. RANCHHOD BHAGWANDAS
|
August 28, 1919 |
NATVARLAL MANEKLAL Vs. BAI CHANCHAL
|
November 28, 1919 |
NAVUNNI Vs. RAMASAWMY PATTER
|
February 17, 1919 |
NAWAB BAHADUR MUHAMMAD RUSTAM ALI KHAN Vs. MUNICIPAL COMMITTEE OF KARNAL CITY
|
December 4, 1919 |
NAWAB KHAJA HABIBULLAH Vs. ARMAN DEWAN
|
July 3, 1919 |
NAWAB KHASEH HABIBULLAH SAHEB Vs. KHAJEH SOLEMAN QUADER
|
June 6, 1919 |
NAWAB MUHAMMAD SAJJAD ALI KHAN Vs. NAWAB MUHAMMAD ISHAQ KHAN
|
November 22, 1919 |
NAWAB NAZIR BEGAM Vs. RAGHUNATH SINGH
|
February 18, 1919 |
NAWABIADA KHAJEH ATIKULLA Vs. NAWAB KHAJEH HABIBULLA
|
July 22, 1919 |
NAYAN MONJURI DASI Vs. HEM LAL DUTT
|
June 11, 1919 |
NAZARALI SAMSUDDIN Vs. MALWA AND CO
|
March 24, 1919 |
NAZIR AHAMAD, ADMINISTRATOR TO THE ESTATE OF LATE MOULVI KHABIRUDDIN Vs. RAGBAT ALI
|
May 13, 1919 |
NAZIR ALI Vs. COLLECTOR OF CHITTAGONG
|
December 22, 1919 |
NAZIR BEGAM Vs. RAO RAGHUNATH SINGH
|
February 18, 1919 |
NEELAMANI PATNAIK MUSSADI Vs. SUKADUVU BEHARU AND FIFTEEN ORS
|
March 24, 1919 |
NEELATOORU VENKATARANGA CHARLU Vs. NEELATOORU SAMPATH KUMARA AIYANGAR
|
August 21, 1919 |
NEMANNAKUDRE Vs. LCHMU HENGASU
|
August 26, 1919 |
NIADAR SINGH Vs. SABIT KHAN
|
June 6, 1919 |
NIBARAN CHANDRA MIRDHA Vs. RAM CHARAN MANDOL
|
January 17, 1919 |
NILI RANGASAMI MUDALIAR Vs. KARI KRISHNA BATTACHARCAR
|
August 19, 1919 |
NILKANTA GHOSE Vs. SWARNAMOYEE DASSI
|
December 3, 1919 |
NIRANJAN SINGH Vs. KUNDAN SINGH
|
July 29, 1919 |
NIRMAL SINGH Vs. EMPEROR
|
July 25, 1919 |
NIROD KRISHNA PAL Vs. INDRA BHUSAN GUPTA
|
July 22, 1919 |
NISHI KANTA DUTTA Vs. SHASHI KANTA KARMAKAR
|
April 10, 1919 |
NITYA GOPAL BANERJEE Vs. PROVAS CHANDRA MUKHERJI
|
August 27, 1919 |
NITYA KALI DUTT Vs. SARAT CHANDRA BOSE
|
April 23, 1919 |
NOOKOOR CHANDRA MULLICK Vs. RAJANI KANTA GHOSE
|
December 22, 1919 |
NOOR MAHOMED DAWOOD Vs. BELASIRAM THAKURSIDAS
|
August 19, 1919 |
NORENDRA BHUSAN ROY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, KHOGENDRA BHUSAN ROY Vs. JOTINDRA NATH ROY
|
December 18, 1919 |
NOWROJI PUDUMJI, SADASHIV RAMCHANDRA NATU AND HARI WAMAN BHAT Vs. LAXMAN MORESHWAR DESHPANDE
|
November 12, 1919 |
NUR MAHOMED GULAM RASUL Vs. SURAT CITY MUNICIPALITY
|
December 19, 1919 |
NUR MUHAMMAD Vs. FIRM MAULVI JAMIL AHMAD
|
July 30, 1919 |
NURUNNESSA KHANUM Vs. KHAJA MUHAMMAD SAKRU
|
August 28, 1919 |
ODAYAMANGALATH APPANNI NAIR Vs. ISAAK MACKADAM
|
August 1, 1919 |
ODAYAMANGALATH APPUNNI NAIR Vs. ISACK MACKADAN
|
August 1, 1919 |
OFFICIAL ASSIGNS OF THE CALCUTTA HIGH COURT Vs. BIDYASUNDARI DASI
|
August 8, 1919 |
OLAPPAMANANNA NANAKAL NEELAKANDAM NAMBUDRIPAD, KARNAVAN AND MANAGER Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 28, 1919 |
OTTAPARAKKAL THAZHATH SOOPI Vs. CHARICHAL PALLIKKAL MARIYAMMA
|
November 5, 1919 |
OTTAPRAKAL THAZATH SOOPI Vs. CHARICHAI PALLIKAL MARRIYAMMA
|
November 5, 1919 |
OTTAPURAKKAL TAZHATHA SOOPI Vs. CHARICHIL PALLIKKALMARIYOMA AND SEVENTY-SIX ORS
|
November 5, 1919 |
OVULA KONDAMA NAICKEN AIYEN AVERGAL Vs. APARANJI AMMA
|
May 2, 1919 |
P KANDASWAMY MUDALIAR Vs. KING-EMPEROR
|
September 26, 1919 |
P L P L PALANIAPPA CHETTI Vs. VSSPSUBRAMANIA CHETTI
|
September 16, 1919 |
P L P L PALANIAPPA CHETTY Vs. VSSPSUBRAMANIAN CHETTY
|
September 16, 1919 |
P MURUGAPPA MUDALIAR (DEAD) Vs. MINOR MUNUSAMI MUDALI
|
September 30, 1919 |
P R AYYA PATTAR Vs. ATTUPURATH MANAKKAL, KARNAVAN AND MANAGER, VASUDEVAN BHATTATHIRIPAD
|
February 13, 1919 |
P S K HAJI SENA MUHAMMAD ABDUL GAFFUR ROWTHAR Vs. HAMIDA BEEVI AMMAL
|
January 16, 1919 |
P SURIYANARAYANA RAO NAIDU Vs. PBALASUBRAMANIA MUDALI AND SIX ORS
|
January 30, 1919 |
P V AR KR ARUNACHELLAM CHETTIAR Vs. MADASWAMI
|
November 3, 1919 |
PAHALWAN SINGH Vs. JIWAN DAS
|
July 30, 1919 |
PANCHAGOPAL MOOKERJEE Vs. KALI DAS MUKHERJEE AND DEBI DAS MUKHERJEE, MINORS BY THEIR MOTHER AND GUARDIAN, SRIMATI SARAT KUMARI DEBI
|
August 19, 1919 |
PANCHANAN PAL MINOR BY HIS MOTHER, SRIMUTTY BASANTA KUMARI DASI Vs. SUKHAMOY SANTRA AND MOKHAM LAL ADAK
|
February 6, 1919 |
PANCHANON BOSE Vs. EMPEROR
|
March 10, 1919 |
PANCHU MUCHI Vs. BHUTO MUCHI; SREECHARAN GHOSE
|
February 20, 1919 |
PANDA JAGANNATH Vs. GANGA DUTT DUBE
|
March 3, 1919 |
PANDIT SHIAM NARAIN TICKOO Vs. BBAND CIRAILWAY THROUGH ITS AGENT
|
March 3, 1919 |
PANDURANG NARAYAN SAMANT Vs. BHAGWANDAS ATMARAMSHET
|
September 23, 1919 |
PANUGANTI NARASIMHA RAO Vs. SREERAJAH VELLANKI SRINIVASA JAGANNATHA RAO BAHADUR ZEMINDAR GARU OF TIRUVUR
|
March 20, 1919 |
PARAFULLA NARAIN MAJUMDAR Vs. PALKU (PULKU IN VAKALATNAMAH) MAHAMMAD
|
March 21, 1919 |
PARAMESHWAR DAW Vs. ANANTH BANDHU DAW
|
March 12, 1919 |
PARAPPATI CHINNA ALIAS THILLU AMMA Vs. TPKSHANKUNNI MENON
|
March 26, 1919 |
PARBHU DAYAL Vs. ANANDI DIN
|
May 22, 1919 |
PARBHU NARAIN SINGH Vs. RAMZAN
|
February 10, 1919 |
PARESH NATH GHOSE Vs. HARI CHARAN SHAHA
|
May 8, 1919 |
PARMAL Vs. CHAHLU
|
May 5, 1919 |
PARMESHWARI DAS Vs. JAGAN NATH
|
May 21, 1919 |
PARRAPPATH CHINNA ALIAS THILLU AMMA Vs. TPKSANKUNNI MENON
|
March 26, 1919 |
PARSHOTAM DAS Vs. EMPEROR
|
January 15, 1919 |
PARSHOTAM DAS Vs. BBITHTHAL DAS
|
November 22, 1919 |
PARSOTAM DAS Vs. JAGAN NATH
|
January 9, 1919 |
PARTAP SINGH Vs. JASWANT SINGH
|
July 31, 1919 |
PARVATI DEVANNA JAGADAL Vs. SHRINIVAS RAMCHANDRA PATIL
|
September 26, 1919 |
PARWARI Vs. EMPEROR
|
January 3, 1919 |
PEARY Vs. EMPEROR
|
January 22, 1919 |
PEARY LAL MULLICK Vs. SURENDRA KRISHNA MITTER
|
February 14, 1919 |
PEARY LAL MULLICK Vs. SURENDRA KISHORE MITTER
|
November 13, 1919 |
PERIYA GOUNDAN Vs. KUPPA GOUNDAN
|
April 2, 1919 |
PERSHAD HUSAIN Vs. GOPI NATH
|
January 29, 1919 |
PERUMAL GOUNDAN Vs. JANANUKOOLA DANA SEKHARA SANKANIDHI(LIMITED) THROUGH AVENKATASAMI NAIDU, THE OFFICIAL LIQUIDATOR
|
September 24, 1919 |
PHOOL SINGH Vs. EMPEROR
|
September 17, 1919 |
PIARE Vs. EMPEROR
|
July 2, 1919 |
PIARI LAL Vs. MUIR MILLS COMPANY LIMITED
|
May 6, 1919 |
PIARI LAL Vs. BABU RAM
|
February 24, 1919 |
PITAMBAR CHANDRA SHAHA CHOWDHURYAND; SHISHU KUMAR SAHA Vs. NISHI KANTA SAHA
|
August 26, 1919 |
POHKAR Vs. RAM LAL
|
August 13, 1919 |
POLICHERLA VEERARAGHAVA REDDI Vs. CHERLA SUBBA REDDI (DIED)
|
April 23, 1919 |
POLITA PAVANA PANDA Vs. NARASINGA PANDA
|
January 23, 1919 |
PONNUSAMI ALIAS PERIANA KONE Vs. PALAYATHAN
|
March 7, 1919 |
PONNUSWAMI ASARI Vs. AMPALANIANDI MUDALI
|
December 9, 1919 |
PONNUSWAMI CHETTY Vs. VELLORE COMMERCIAL BANK LTDBY AGENT KUMARASWAMI AIYAR
|
September 18, 1919 |
POOSATHURAI Vs. KANNAPPA CHETTIAR
|
November 18, 1919 |
PORAN (CHANDRA) MITIA (METTA IN VAKALUTNAMAH) Vs. INDRA SENI
|
May 28, 1919 |
PORT CANNING AND LAND IMPROVEMENT CO LTD Vs. SRIMATI KATYAYANI DEBI
|
June 19, 1919 |
PRAFULLANANDA GOSWAMI Vs. BROJENDRA NANDAN GOSWAMI
|
February 24, 1919 |
PRAG DAT Vs. BALBHADDAR PRASAD; RANI KUNWAR
|
March 3, 1919 |
PRAMATHA NATH BARAT Vs. PCLAHIRI
|
April 9, 1919 |
PRAMATHA NATH ROY Vs. WALEE
|
January 29, 1919 |
PRASANNA KUMAR SIL Vs. KAMINI SUNDARI DASI
|
July 21, 1919 |
PRASANNO KUMAR BHATTACHARJEE Vs. KRISHNA SINGHA SARMA
|
June 20, 1919 |
PRASUNNA (PRASUNNAMOYI IN VAKALATNAMA) GHOSHAMI Vs. GOPAL LAL SINHA
|
July 25, 1919 |
PRAVAKAR MAJUMDAR Vs. UPENDRA NATH (CHANDRA IN VAKLAUTNAMAH) BHOWMIK
|
April 29, 1919 |
PRIYA SUNDARI DASYA Vs. GOLAPDI SHEIK
|
February 14, 1919 |
PROBHAT CHANDRA SEN Vs. HARI MOHAN DHUPI
|
July 4, 1919 |
PROBODH CHANDRA BOSE Vs. ATUL CHANDRA GANGULY
|
December 3, 1919 |
PROFULLA KUMAR BOSEMINORS, BY THEIR MOTHER, NEXT FRIEND AND GUARDIAN, HEMANGINI BASU Vs. KAMINI KUMAR ROY
|
March 14, 1919 |
PROHLAD CHANDRA SHAHA; AMBICA CHARAN SHAHA Vs. AMBICA CHARAN SHAHA; PROHLAD CHANDRA SHAHA
|
February 27, 1919 |
PROMATHANATH PAL CHAUDHURI, SHEBAIT OF ISWAR LAKSHMI JOUARDON THAKUR Vs. SOURAV DASI CHAUDHURANI
|
February 4, 1919 |
PROMOTHA NATH GANGULY Vs. AMIRADDI SHEIKH
|
January 21, 1919 |
PROMOTHO NATH ROY Vs. WALEE
|
August 5, 1919 |
PUBLIC PROSECUTOR Vs. SANKARALINGA MOOPAN
|
March 31, 1919 |
PURAN MAL Vs. FORD AND MACDONALD AND COMPANY LTD
|
May 14, 1919 |
PURNA CHANDRA DE Vs. AMBIKA CHARAN ADHIKARI
|
January 2, 1919 |
PURNA CHANDRA RAY CHOWDHURY Vs. JOGENDRA NATH CHOWDHURY
|
January 20, 1919 |
PURUSOTTUM DAS NARAIN DAS Vs. LOUIS DREYFUS AND CO
|
April 11, 1919 |
PUSARLA PEDA BRAHAMAJ Vs. KRISHNAMA CHARIAR
|
December 19, 1919 |
PUTHIAPURAYIL KANNYAN BADUVAN Vs. CHENNYANTEAKATH PUTHIAPURAYIL ALIKUTTI
|
March 26, 1919 |
QADAM SINGH Vs. NATHU SINGH
|
July 16, 1919 |
R P GILL Vs. LVARADARAGHAVAYYA
|
November 6, 1919 |
R V SRINIVASAAYYANGAR Vs. KOTTAPPAKKI JOHNSA ROWTHER
|
February 19, 1919 |
R VELAYUDHAM PILLAI Vs. OFFICIAL RECEIVER OF TINNEVELLY
|
April 25, 1919 |
RACHANGAUDA IRANGAUDA PATIL Vs. SECRETARY OF STATE FOR INDIA
|
August 4, 1919 |
RADHA KISHUN Vs. KHURSHED HOSSEIN
|
December 2, 1919 |
RADHA LAKSHMI DEBYA Vs. JOGESH CHANDRA ROY
|
March 5, 1919 |
RADHARAMAN CHOWDHURI Vs. GOPAL CHANDRA CHAKRAVARTY
|
August 25, 1919 |
RADHARAMAN KUNDU Vs. KAMAKSHYA NATH ROY
|
February 21, 1919 |
RAGHUBAR DAYAL Vs. BANK OF UPPER INDIA, LTD
|
January 31, 1919 |
RAGHUNATH Vs. GANESH
|
November 27, 1919 |
RAGHUNATH HOY MARWARI Vs. RAJA OF JHERIA
|
February 20, 1919 |
RAGHUNATHA ROW Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
September 9, 1919 |
RAHMAT ALI Vs. EMPEROR
|
May 22, 1919 |
RAI KRISHNAPAL SINGH Vs. DRDLRANJIT SINGH
|
March 7, 1919 |
RAJ MOHON DHUPI Vs. HARENDRA CHANDRA MUKHERJEE
|
February 24, 1919 |
RAJ MOHON DHUPI Vs. HARENDRA CHANDRA MUKHOPADHYA
|
August 15, 1919 |
RAJ RAGHUBAR SINGH Vs. THAKUR JAI INDRA BAHADUR SINGH
|
July 29, 1919 |
RAJA BHAGWAN BAKSH SINGH Vs. DAMODARJI JOSHI
|
December 20, 1919 |
RAJA JOTE COOMAR MUKERJEE Vs. MONOHAR MUKERJEE
|
January 24, 1919 |
RAJA KEESARA VENKATAPPAYYA ALIAS VENKATA APPA RAO Vs. RAJA NAYANI VENKATARANGA RAO
|
May 1, 1919 |
RAJA KRISTA DAS LAW Vs. KUMAR KHIRADA KANTA ROY
|
February 3, 1919 |
RAJA KRISTO DAS LAW Vs. KALIMUDDIN BHUIA
|
July 25, 1919 |
RAJA KRISTO DAS LAW Vs. BYOMKESH OHUCKBRBUTTY
|
May 2, 1919 |
RAJA NARENDRA LAL KHAN Vs. BOMKESH MITTER
|
May 19, 1919 |
RAJA PEARY MOHAN MUKHERJEE Vs. KUMAR SARAT KUMAR ROY
|
May 9, 1919 |
RAJA PROMADA NATH ROY BAHADUR Vs. ABDUL MAJID MUNSHI
|
July 17, 1919 |
RAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL, RAJA OF RAMNAD Vs. VENKATRAMA AIYAR
|
July 30, 1919 |
RAJA RATTAN SEN SINGH Vs. TRIPATHI UGARNATH
|
July 17, 1919 |
RAJA SARDAR MAHESH PRASAD SINGH Vs. MUSAMMAT BUDHWANTI
|
November 28, 1919 |
RAJAH BOMMADEVARA VENKATA NARASIMHA NAIDU BAHADUR AND ZEMINDAR OF PANGIDIGUDEM Vs. RANI VENKATAPPAYYA
|
March 7, 1919 |
RAJAH OF BOBBILI Vs. AKELLA SURYANARAYANA RAO GARU
|
March 6, 1919 |
RAJAH OF PITTAPURAM Vs. REVENUE DIVISIONAL OFFICER
|
February 12, 1919 |
RAJANI NATH PRAMANIK Vs. MANARAM MANDAL
|
April 11, 1919 |
RAJAT KAMINI DEBI Vs. RAJA SATYA NIRANJAN CHAKRABARTY
|
March 19, 1919 |
RAJENDRA KISHORE CHOUDHURY Vs. MOTHURA MOHAN CHOUDHURY
|
December 22, 1919 |
RAKHAL CHANDRA CHATTERJEE Vs. BHABADEB CHATTERJEE
|
June 26, 1919 |
RAKHAL CHANDRA GHOSE Vs. MOHENDRA NARAIN SEN
|
February 19, 1919 |
RAKHAL CHANDRA PURKAIT Vs. SUDHINDRA NATH BOSE
|
April 11, 1919 |
RALLABANDI VEERAMMA Vs. RALLABANDI SUBBA RAO
|
January 28, 1919 |
RAM BHAROSA SAHU Vs. MUSAMMAT KABUTRA
|
February 13, 1919 |
RAM CHANDER Vs. EMPEROR
|
November 19, 1919 |
RAM CHANDRA BAHARDAR Vs. ABEDA KHATUN SAHEBANI
|
May 30, 1919 |
RAM CHUNDBR GOURI SHANKER Vs. GANPUTRAM-BISWANATH
|
December 11, 1919 |
RAM GOBINDA CHOWDHURY Vs. RAJANI KANTA DAS
|
March 20, 1919 |
RAM KHELAWAN Vs. RAM NARES SINGH
|
April 23, 1919 |
RAM KHELAWAN KASAUNDHAN Vs. RAM NARESH SINGH
|
April 23, 1919 |
RAM KUMAR BHOWAL Vs. CHANDRA KANTA CHAKRABARTY
|
May 28, 1919 |
RAM LAGAN PANDE Vs. MUHAMMAD ISHAQ KHAN
|
November 21, 1919 |
RAM LAL Vs. TAMKIN BANO
|
January 30, 1919 |
RAM LAL Vs. EMPEROR
|
February 8, 1919 |
RAM LAL DAS, COMMON MANAGER TO THE ESTATE OF SACHINDRA NATH ROY, Vs. BANDI RAM MOOKHAPADHATA, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KALI SANKAR MOOKHERJEE
|
July 4, 1919 |
RAM LAL SEN Vs. BIDHUMUKHI DASI
|
July 3, 1919 |
RAM NARAIN Vs. HARNAM DAS
|
November 21, 1919 |
RAM NATH PARUI Vs. HARIMATI DASSI ON HIS DEATH HER HEIRESS AND DAUGHTER RADHA SUNDARI DASSI
|
February 4, 1919 |
RAM PRASAD SINGH Vs. BENARES BANK LIMITED
|
July 21, 1919 |
RAM SARUP Vs. TIKA RAM, VAKIL
|
August 12, 1919 |
RAM SINGH Vs. CHET RAM
|
March 11, 1919 |
RAM SUNDAR DAS Vs. EMPEROR
|
January 10, 1919 |
RAMAKRISHNA PRABHU Vs. NARAINA, MINOR, BY GUARDIAN AD LITEM ANANDIVAI ALIAS RAKMAVATHI BAI
|
September 12, 1919 |
RAMALI MOHON ROY Vs. ABDUL NASSYA
|
November 13, 1919 |
RAMANAND UPADHIA Vs. DWARKA SINGH; BACHCHU SINGH
|
April 15, 1919 |
RAMANATHAN PILLAI Vs. DORAISWAMI AIYANGAR AND NINE ORS
|
September 2, 1919 |
RAMASAMI NAIKEN Vs. VENKATASAMI NAIKEN
|
July 21, 1919 |
RAMASWAMI NAICKEN Vs. VENKATASWAMI NAICKEN
|
July 21, 1919 |
RAMAYYA AYYAR Vs. KRISHNACHARIAR
|
February 26, 1919 |
RAMBISHEN DUTT Vs. HARIPADA MUKERJEE
|
March 26, 1919 |
RAMCHANDRA SWAMINAIK JORAPUR Vs. MANUBAI RAMDAS GUJAR
|
April 8, 1919 |
RAMCHANDRA VITHAL BHAT Vs. GAJANAN NARAYAN DESHMUKH
|
September 19, 1919 |
RAMENDRA NATH ROY Vs. BRAJENDRA NATH DASS
|
February 10, 1919 |
RAMES CHANDRA CHAKRABARTI Vs. SASI BHUSAS UPADHAY
|
June 10, 1919 |
RAMESH CHANDRA ACHARJEE CHOWDHURY Vs. EASIN SARKAR
|
March 14, 1919 |
RAMESH CHANDRA DAS Vs. EMPEROR
|
March 20, 1919 |
RAMESH CHANDRA DAS Vs. EMPEROR
|
March 10, 1919 |
RAMGOPAL MANDAL Vs. KUMAR KAMALA RANJAN ROY
|
March 13, 1919 |
RAMJI LAL Vs. KHUB SINGH
|
June 16, 1919 |
RAMKRISHNA HARIBHAOO VADKE Vs. EMPEROR
|
March 26, 1919 |
RAMLAL GOTHI Vs. ROY CHOWDHURY SATISH CHANDRA MUSTAPI
|
May 29, 1919 |
RAMNARAYAN AMARCHAND Vs. EMPEROR
|
February 25, 1919 |
RAMNATH CHHOTURAM Vs. GOTURAM RADHAKISAN
|
August 21, 1919 |
RAMPAT RAI Vs. HARIHAR RAI
|
May 20, 1919 |
RAMSARAN RAY Vs. RAMPRASANNA MUKERJEE
|
January 7, 1919 |
RAMSASI ROY Vs. BOLAI LAL SEAL AND ON HIS DEATH HIS SEIRS AND LEGAL REPRESENT TIVESBEJOY LAL SEAL
|
May 29, 1919 |
RANGANAYAKI AMMAL Vs. PARTHASARATHY AYYANGAR
|
January 16, 1919 |
RANGASAMI CHETTI Vs. THANGAVELU CHETTI
|
February 10, 1919 |
RANI ABHOYESWARI DEBI Vs. BANGSHIRAM RAJBANSHI
|
May 18, 1919 |
RANI BARKAT-UN-NISSA BEGAM Vs. MAHBOOB ALI MIAN
|
July 28, 1919 |
RANI HEMANTA KUMARI DEBI Vs. MIDNAPUR ZEMINADRI CO LTD
|
June 26, 1919 |
RANI HEMANTA KUMARI DEBI Vs. MIDNAPUR ZAMINDARI COMPANY LIMITED
|
July 1, 1919 |
RAO KISHORE SINGH Vs. MUSAMMAT GAHENABAI
|
July 29, 1919 |
RAOJI BABURAO Vs. BANSILAL NARAYAN MARWARI
|
February 12, 1919 |
RAOJI BHIKAJI KONDKAR Vs. LAXMIBAI ANANT KONDKAR
|
July 15, 1919 |
RASHIK CHANDRA DHUPI Vs. PEARY MOHAN CHOWDHURY
|
August 14, 1919 |
RATI RAM Vs. NADAR
|
February 18, 1919 |
RATNAMALA DASI Vs. KAMAKSHYA NATH SEN
|
August 19, 1919 |
RAVUNNI ACHAN Vs. KIZHAKA NADUVATH KARNAVAN AND MANAGER,THANKUNNI ALIAS VALIA ACHAN
|
April 4, 1919 |
REAJADDI SARKAR Vs. GANGA CHARAN BHATTACHARJYA
|
July 4, 1919 |
REBATI RAMAN BASAK Vs. HARIS CHANDRA BASAK
|
July 11, 1919 |
RETHAMALI SERVAI Vs. RAMASAMI SERVAI
|
February 3, 1919 |
REVANSIDDAPPA PANCHAPPA UMBARJE Vs. SECRETARY OF STATE FOR INDIA
|
September 5, 1919 |
RHEINFELS Vs. STATE
|
August 21, 1919 |
ROJA KRISHNA DAS LAW Vs. (MAHAMED IN VAKALUTNAMA) GOLAM NABI MUNSHI
|
November 19, 1919 |
ROMESH CHANDRA SAHA Vs. KALA GANJI
|
January 29, 1919 |
RUKIA BEGAM Vs. MUHAMMAD KASIM
|
February 18, 1919 |
RUKMINIBAI KRISHNARAO TAMBVEKAR Vs. LAXMIBAI NARAYAN TAMBVEKAR
|
August 25, 1919 |
RUP SINGH Vs. BHABHUTI SINGH
|
July 8, 1919 |
RUSTAM SORABJI POWWALLA Vs. RAMCHANDRA BALAJI GAIKWAR
|
November 20, 1919 |
RUSTAMJI A DUBASH Vs. HAJI HUSSEIN LARI
|
June 14, 1919 |
S A NATESA AIYAR Vs. SAMANOYYA AIYAR
|
September 4, 1919 |
S A SRINIVASA AIYANGAR Vs. DOUGLAS AND GRANT, LIMITED, KIRCALDY SCOTLAND, REPRESENTED BY MRCHAYES
|
December 11, 1919 |
S D KRISHNA AYYANGAR Vs. SVNALLAPERUMAL PILLAI
|
December 8, 1919 |
S HAJI ABDULLA SAHIB Vs. HYDER BEG SAHIB ALIAS DADA MIAN SAHIB
|
February 12, 1919 |
S M S MATHARASAPPA CHETTIAR Vs. PCMUTHU CHETTIAR
|
January 6, 1919 |
S R M S CHOKKALINGAM CHETTY Vs. NLNLAKSHUMANAN CHETTY
|
December 11, 1919 |
S. N. SEN Vs. THE BANK OF BENGAL
|
December 18, 1919 |
SABAPATHI PILLAI Vs. THANDAVARAYA ODAYAR
|
August 15, 1919 |
SABAPATHI PILLAY Vs. THANDAVAROYA ODAYAR
|
August 14, 1919 |
SABED KHAN Vs. BILATUNNESSA BIBI, WIFE OF SABED KHAN
|
May 13, 1919 |
SACHINDRA NARAIN SAH Vs. HIRONMOYEE DASI
|
March 17, 1919 |
SADASHIV BAB HABBU Vs. EMPEROR
|
December 5, 1919 |
SADASHIV RAMCHANDRA DATAR Vs. TRIMBAK KESHAV VAZE
|
August 25, 1919 |
SADHAN CHANDRA SADHUKHAN, MINOR, BY HIS NEXT FRIEND DEBENDRA NATH SADHUKHAN; NANDA PROSAD SINGH CHOWDHURY; DINABANDHU SAHA CHOWDHURY Vs. NANDA PROSAD SINGH CHOWDHURY; DEBENDRA NATH SADHUKHAN; NANDA PROSAD SINGH CHOWDHURY
|
July 3, 1919 |
SAGHIR-UN-NISSA BIBI Vs. MUHAMMAD SUBHAN-ULLAH
|
March 21, 1919 |
SAGORE MANDAL Vs. MOFIJUDDIN SARDAR
|
January 30, 1919 |
SAHADAT KHAN Vs. TAIJUDDI SHEIKH
|
May 8, 1919 |
SAHDEO Vs. SARJOO
|
November 27, 1919 |
SAHERALI MOLLA Vs. BHOLA MOLLA
|
February 14, 1919 |
SAIYID ALAY AHMAD Vs. EMPEROR
|
March 8, 1919 |
SAKINBAI Vs. SHRINIBAI
|
November 17, 1919 |
SAMARADDI Vs. KALI CHANDRA NAG CHOWDHURY
|
January 17, 1919 |
SAMARAPURI CHETTIAR Vs. ASUTHARSANA CHETTIAR
|
May 2, 1919 |
SANEHI RAM Vs. EMPEROR
|
January 9, 1919 |
SANGAYYA TEVAN Vs. PETHAMALL
|
December 11, 1919 |
SANGTO Vs. PARAS RAM
|
January 22, 1919 |
SANKUNNI Vs. IKKORA KUTTI
|
March 7, 1919 |
SANTI LAL Vs. EMPEROR
|
September 17, 1919 |
SARADINDU MUKHERJEE Vs. CHARU CHANDRA DUTT
|
January 22, 1919 |
SARAT CHANDRA DAS Vs. MATI LAL CHUCKERBUTTY
|
January 20, 1919 |
SARAT CHANDRA GHOSE Vs. SECRETARY OF STATE FOR INDIA
|
February 10, 1919 |
SARBESWAR NAIK, MINOR, BY HIS UNCLE AND NEXT FRIEND NARENDRA NATH NAIK Vs. RAJANI KANTA CHAKRABARTY
|
May 22, 1919 |
SARDANAND RAI Vs. SOHAWAN KHAN
|
June 12, 1919 |
SARDAR Vs. JWALA SINGH
|
May 8, 1919 |
SARDARMULL JESSRAJ Vs. AGAR CHAND MAHATA AND CO
|
May 19, 1919 |
SASADHAR BHATTACHARJEE Vs. ARUN KUMAR (ARUN CHANDRA IN VAKALUTNAMAH) BHATTACHARJEE
|
July 2, 1919 |
SASI BHUSAN BHADOR Vs. BASANTA LAL BHAR
|
July 22, 1919 |
SATAGAUDA APPANNA ALAGAUDANAVAR Vs. SATAPPA DAEIGAUDA GENAPNAVAR
|
December 11, 1919 |
SATINDRA NATH BANERJEE Vs. KUMAR BANWARI MUKUNDA DASS NANDY BAHADUR
|
May 23, 1919 |
SATISH CHANDRA KANUNGOE Vs. NISHI CHANDRA DUTTA
|
March 24, 1919 |
SECRETARY OF STATE FOR INDIA Vs. MAHOMED YUSUF ISMAIL,
|
August 7, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. KALLINGAL MOOSA KUTTI
|
July 22, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRI RAJAHBOMMADEVARA VENKATANARASIMHA NAIDU BAHADUR ZAMINDAR GARU (DEAD)
|
August 27, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MAHARAJA OF BOBBILI
|
July 14, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GULAM MAHABOOBKHAN SAHEB, TRUSTEE OF THE ENDOWMENT OF THE TOMB AND MOSQUE
|
February 7, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MAHARAJA OF BOBBILI
|
July 11, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF RAMNAD Vs. HON BLE BRAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAR, RAJAH OF RAMNAD
|
February 19, 1919 |
SECRETARY OF STATE FOR INDIA IN COUNCIL, THROUGH THE COLLECTOR OF RAMNAD Vs. HON BLE BRAJA RAJEESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL, RAJAH OF RAMNAD
|
February 19, 1919 |
SEENI NADAN ALIAS VIRAKUMARU NADAN Vs. MUTHUSAMI PILLAI
|
April 4, 1919 |
SEGU ROWTHEN Vs. MUTHU KRVALAGAPPA CHETTY
|
January 16, 1919 |
SEIKH GAZIRADDIN MANDA Vs. GANGARAM MANDAL
|
May 29, 1919 |
SEN AND PUNDIT Vs. ESOAKES
|
June 18, 1919 |
SENA YASIM SAHIB Vs. KADUR EKAMBARA AIYAR
|
September 13, 1919 |
SEPARJAN ALIAS SIPERUNNESSA BIBI Vs. RAMDEB RAI
|
May 23, 1919 |
SESHAGIRI RAO Vs. SREENIVASA RAO
|
August 19, 1919 |
SESHAPPA HEGGADE Vs. CHANDAYYA HEGGADE
|
March 13, 1919 |
SETH GHUNSHAM DAS Vs. UMA PERSHAD
|
January 23, 1919 |
SETH SHYAM KARAN Vs. COLLECTOR OF BENARES
|
August 8, 1919 |
SETURATNAM AIYAR Vs. VENKATACHALA GOUNDEN
|
December 15, 1919 |
SHAIKH POKAN Vs. RAJANI KAMAL CHAKRAVARTY
|
February 17, 1919 |
SHAIKH SIRAJUDDIN Vs. SHIAKH SHARFUDDIN
|
February 26, 1919 |
SHAMSOONESSA BIBI Vs. SATYA SEBAK GHOSAL
|
March 7, 1919 |
SHANKAR LAL Vs. BADR-UN-NISSA BIBI
|
January 30, 1919 |
SHANKAR SANA Vs. SHIVABHAI VALLAVBHAI
|
November 14, 1919 |
SHANKER LAL Vs. EMPEROR THROUGH BIKRAM SINGH
|
May 22, 1919 |
SHED AHAMAD Vs. IBRAHIM
|
May 21, 1919 |
SHEIKH AMIRULLAH Vs. SHEIKH RASUL BAKSH
|
February 26, 1919 |
SHEIKH ARIATULLAH Vs. SASHI BHUSAN HAZRAH
|
August 27, 1919 |
SHEIKH DASTAR ALI Vs. RAM KUMAR GOPI
|
February 18, 1919 |
SHEIKH GARIBULLAH Vs. SHEIKH MODU
|
January 30, 1919 |
SHEIKH GOHARADDI Vs. HASAIN KARIKAR
|
March 31, 1919 |
SHEIKH JOGAI DIDHUR FAKIR Vs. BARADA KANTA BOSE
|
November 11, 1919 |
SHEIKH KASEM Vs. KASIMUDDIN
|
February 3, 1919 |
SHEIKH MAHAMMAD MARACAYAR AND SON Vs. OAKLEY BOWDEN AND CO
|
May 2, 1919 |
SHEIKH MANSUR Vs. BRAHMAMAYEE BRAHMANI
|
May 27, 1919 |
SHEIKH MOHAMMAD ABDUL KARIM Vs. SHEIKH MOHAMMAD YUSUF
|
April 29, 1919 |
SHEIKH MUHAMMAD HASHIM Vs. RAM SAHAI
|
November 28, 1919 |
SHEIKH NASARAT Vs. KALI DAS CHAKERBUTTY
|
July 22, 1919 |
SHEIKH SANAOO Vs. EMPEROR THROUGH RAMA KANT
|
November 13, 1919 |
SHEO NARAIN SINGH Vs. RADHA MOHAN
|
September 15, 1919 |
SHEO SAHAI Vs. EMPEROR
|
August 6, 1919 |
SHEO SHANKAR LAL Vs. RADHE SHIAM
|
March 4, 1919 |
SHEOMANGAL Vs. DIL RAJ
|
March 10, 1919 |
SHEORAJ SINGH Vs. NAIK SINGH SAHAI
|
February 17, 1919 |
SHIAM KARAN Vs. COLLECTOR OF BENARES
|
August 8, 1919 |
SHIAM NARAIN TIKKOO Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY
|
March 3, 1919 |
SHIBA PROSAD JANA Vs. HATI MAITT
|
May 20, 1919 |
SHRINIVASDAS LAKSHMINARAYAN Vs. RAMCHANDRA RAMRATTANDAS
|
March 24, 1919 |
SHYAM CHAND BASAK Vs. CHAIRMAN OF THE DACCA MUNICIPALITY
|
August 28, 1919 |
SHYAM LAL DEY Vs. MANMATHA NATH SARKAR
|
January 20, 1919 |
SIBNATH SAHA Vs. MOHESH CHANDRA SAHA
|
May 1, 1919 |
SINNAPPAN ALIAS HETHARMAMANA ROWTHER Vs. ARUNACHALAM PILLAI
|
August 26, 1919 |
SIR RAJAH BOMMADEVARA VENKATA NARASIMHA NAIDU BAHADUR ZEMINDAR OF PANGIDIGUDEM (DIED) Vs. RANI VENKATAPPAYA
|
March 7, 1919 |
SITA NATH SHAH BONIK Vs. RADHA RAMAN SHAH BONIKYA
|
January 31, 1919 |
SITA RAM Vs. EMPEROR
|
December 10, 1919 |
SITAL PANDE Vs. EMPEROR THROUGH NIHAL
|
December 10, 1919 |
SITAL PRASAD Vs. EMPEROR
|
November 17, 1919 |
SITANATH SHAH BANIK Vs. MADAN MOHAN DAS
|
June 27, 1919 |
SOLAI AMMAL Vs. JOGI CHETTY
|
July 23, 1919 |
SOMESHVAR JETHALAL Vs. CHUNILAL NAGESIIVAR
|
December 2, 1919 |
SONAULLAH SARKAR Vs. DURGA KANTA MOZUMDAR
|
January 15, 1919 |
SOUDAMINI GHOSE Vs. TENIRAM MAHALDAR
|
July 7, 1919 |
SOWDAGAR SHEIK ABDUL GAFUR Vs. ASHAMATH BIBI
|
August 8, 1919 |
SREE RAJA MALRAJU LAKSHMI VENKAYAMMA RAO BAHADUR Vs. KUNTAMUKKALA VENKATARATNAM
|
November 14, 1919 |
SREE RAJA VASIREDDI SREE CHENDRA MOWLESWARA PRASADA BAHADUR MANNE SULTAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KRISHNA
|
July 29, 1919 |
SREEMANTHA RAJA YARLAGADA MALLIKARJUNA PRASADA NAIDU BAHADUR ZAMINDAR Vs. RENDUCHINTALA SUBBIAH
|
November 13, 1919 |
SREEMANTO BHARASA Vs. PORT CANNING AND LAND IMPROVEMENT COMPANY LIMITED
|
December 12, 1919 |
SREEMAT KANATALA VENKATA KRISHNAMA CHARLU (NOW MAJOR) Vs. SREEMAT KANDALA PERUNDEVAMMA (DEAD)
|
September 18, 1919 |
SREEMATI KUMODINI ROY Vs. ABDUL GANI MATABBOR
|
April 10, 1919 |
SRI GADADHARADOSS BAVAJI MAHANT OF BALAJI MUTT Vs. SURYANARAYANA PATNAIK
|
December 1, 1919 |
SRI GAJAPATI NARASIMHA DEO GARU Vs. SRI GAJAPATI KRISHNACHENDRA DEO GARU
|
February 12, 1919 |
SRI KANCHI KAMAKOTI PEETATHIPATHI AVERGAL SIKKUDAIYAR SWAMI AVERGAL JAGATHGURU SRI SANKARACHARYA SWAMIGAL, BY AGENT RAMASWAMI SASTRIAL Vs. MANALI SARAVANA MUDALIAR
|
February 20, 1919 |
SRI MAHARAJ PRABHU NARAIN SINGH, MAHARAJA OF BENARES Vs. RAMZAN
|
February 10, 1919 |
SRI RAJAH SATRUCHERLA Vs. MAHARAJA OF JEYPORE
|
February 25, 1919 |
SRI RAJAH VYRICHERLA VEERABHADRARAJU BAHADUR GARU (DEAD)AND SRI SURYANARAYANASWAMI REPRESENTED BY DHARMAKARTA THE 2ND DEFENDANT SINCE DECEASED Vs. DASIRAJU VENKATACHELAPATI RAO GARU
|
April 22, 1919 |
SRICHARAN BHANDARI Vs. MAKHAN LAL BHANDARI
|
February 13, 1919 |
SRIDHAR CHANDRA MAITI Vs. RAM GOBINDA JANA
|
February 13, 1919 |
SRIMAN MADABHUSHI GOPALACHARYULU Vs. EMMANI SUBBANNA
|
December 16, 1919 |
SRIMANTA KUMAR CHAKRABARTY Vs. SABAR ALI HOWLADAR
|
April 2, 1919 |
SRIMATI BASINI DASI Vs. KRISHNA LAL CHATTERJEE
|
March 17, 1919 |
SRIMATI GUNAMANI DASSI, WIDOW OF DURGA DAS SARKAR AND EXECUTIVE TO THE ESTATE OF THE LATE DURGA DAS SARKAR Vs. DEVI PROSANNA ROY CHAUDHURI
|
July 4, 1919 |
SRIMATI HEMAPROVA MOZUMDAR Vs. DEBENDRA NATH BASU
|
March 19, 1919 |
SRIMATI PADMABUTI DASSI Vs. BONOMALI SEAL
|
April 23, 1919 |
SRIMATYA BARODA DASI Vs. UPENDRANATH MANDAL
|
March 21, 1919 |
SRINATH BOSE Vs. NIBARAN CHANDRA ROY
|
April 28, 1919 |
SRINIVASA AIYER Vs. THIRUVENGADA MAISTRY
|
July 31, 1919 |
SRINIVASA THATHACHARLU Vs. NOOLAMMA
|
September 29, 1919 |
SRIRAM CHANDRA (RAM CHANDRA IN VAKALUTNAMAH) SUTRADHAR Vs. DHARAMDHAR GHOSE
|
December 9, 1919 |
STATION MASTER Vs. HABUL SHEIKH
|
June 12, 1919 |
SUBBA REDDI Vs. VEERARAGHAVA REDDI
|
April 23, 1919 |
SUBBIAH PILLAI Vs. EMPEROR
|
September 18, 1919 |
SUBRAHMAN IYER Vs. SIVA SUBRAHMANYA IYER
|
February 19, 1919 |
SUBRAMANIA AIYAR Vs. PUJARI LAKSHMANA GOUNDAN
|
September 25, 1919 |
SUBRAMANIA PATHAR Vs. APPU MUDALIAR
|
March 12, 1919 |
SUBRAMANIA PATTAR Vs. KATTAMBALLI RAMA
|
August 1, 1919 |
SUDARSHAN MAHARAJ NANDRAM Vs. EAST INDIAN RAILWAY COMPANY
|
July 31, 1919 |
SUKHU KOERI Vs. RAM LOTAN
|
June 13, 1919 |
SUKKHU KOERI Vs. RAM LOTAN KOERI
|
June 13, 1919 |
SULOCHANA DEBI Vs. JAGATTARINI DEBI
|
June 10, 1919 |
SUNDAR SINGH Vs. JAISIRI RAI
|
February 15, 1919 |
SUNDARAM PILLAI Vs. RAMASAMIA PILLAI
|
April 22, 1919 |
SUNDARASAN Vs. KING-EMPEROR
|
December 19, 1919 |
SUNDER KHAN Vs. MEAJAN CHAPRASHI
|
December 3, 1919 |
SUNITABALA DEBI Vs. DHARASUNDARI DEBI CHOWDHURANI
|
May 30, 1919 |
SUPDU DHODU GUJAR Vs. MADHAVRAO JIVRAM GUJAR
|
November 28, 1919 |
SURAJ KUMAR Vs. CHET RAM
|
January 15, 1919 |
SURAJPRASAD DWARKADAS Vs. KARMALI ABDULMIYA
|
November 28, 1919 |
SURENDRA NATH BANERJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 19, 1919 |
SURENDRA NATH MANNA Vs. EMPEROR
|
May 28, 1919 |
SURENDRA NATH PRAMANIK Vs. AMRITA LAL PAL CHAUDHURI
|
April 23, 1919 |
SURENDRO NATH MITRA; SATISH CHANDRA SINHA Vs. KSHITINDRA MOHUN MITRA; KSHITINDRA MOHUN MITRA
|
March 26, 1919 |
SURYYA KANTA BHATTACHARYYA Vs. EMPEROR
|
August 7, 1919 |
SWORUP MANUAL AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES PANCHORAM MANDAL Vs. AYAN RAI KOWRA AND ON HIS DEATH TWO OF HIS HEIRS AND LEGAL REPRESENTATIVES DURGA ROY KOWRA
|
June 20, 1919 |
SYAM KISHORE DE Vs. UMESH CHANDRA BHATTACHARJEE
|
August 25, 1919 |
SYED ALI MUQTADI KHAN Vs. ABDUL HAMID KHAN
|
February 8, 1919 |
SYED IKHLAQ ALI Vs. LALA BUDH SEN
|
December 11, 1919 |
SYED MOHAMED ASKARI Vs. QAZI NISAR HUSAIN
|
November 29, 1919 |
SYED MOHUMMED RAZIUDDIN Vs. CORPORATION OF CALCUTTA
|
April 30, 1919 |
SYED MUHAMMAD KAZIM Vs. MUSAMMAT RUKIA BEGAM
|
February 18, 1919 |
T A ANANTHA RAMA AIYAR Vs. KUMARASWAMI PANDARAM
|
March 31, 1919 |
T K VASUDEVA KAMATH Vs. NATTOJI LAKSHMINARAYANA ROW
|
February 12, 1919 |
T S DURAISWAMI AIYAR Vs. KRISHNIER
|
March 19, 1919 |
T S MANIKA GRAMANAI Vs. EKPARSURAM MUDELEY
|
April 28, 1919 |
T SUBRAMANIA AIYAR Vs. SHAW WALLACE AND CO
|
December 3, 1919 |
TABEYA BIBI Vs. WALI BANDI BIBI
|
March 11, 1919 |
TANGUTHUR NARASIMHAM Vs. SINGARAJU RAMIAH
|
September 26, 1919 |
TANGUTURI SRIRAMULU AND RAO BAHADUR K VIRESALINGAM GARU Vs. NYAPATHI SUBBA RAO PANTHULU GARU AND PEDDALA SUNDRASIVA RAO GARU
|
February 24, 1919 |
TANJORE LIFE ASSURANCE CO LTD BY R SIVARAMA AIYAR VAKIL, LIQUIDATOR OF THE SAID COMPANY Vs. KUPPANNA RAO
|
September 5, 1919 |
TANJORE LIFE ASSURANCE CO LTD BY R SIVARAMA AIYAR, VAKIL, TANJORE, LIQUIADATOR OF THE SAID COMPANY Vs. SKUPPANNA ROW
|
September 25, 1919 |
TARA CHAND ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 22, 1919 |
TARADAS BHATTACHARJEE Vs. JNANENDRA NATH MAITRA
|
March 4, 1919 |
TARAKANTA DAS CHOWDHURY Vs. KALI PRASAD (KALI PRASUNNA) DAS GHORAI
|
June 4, 1919 |
TARAMIYA PIRSAHEB PATARJET Vs. SHIBELISAHEB FAKIRSAHEB DUNDAGE
|
December 5, 1919 |
TARAN MANDAL Vs. RAJ CHANDRA MANDAL
|
February 19, 1919 |
TARAPADA MAJUMDAR Vs. SATISH CHANDRA SHAHA
|
January 20, 1919 |
TATA INDUSTRIAL BANK, LIMITED Vs. RUSTOMJEE BYRAMJEE JEEJEEBHOY
|
January 20, 1919 |
TEJPAL Vs. JHAGRU
|
April 25, 1919 |
TEJPAL JAMUNADAS Vs. BNATHMULL AND CO
|
April 29, 1919 |
TELENDRAJIT RAJ KUMAR Vs. GUNENDRAJIT RAJ KUMAR
|
January 23, 1919 |
TEXAS COMPANY Vs. BOMBAY BANKING COMPANY LIMITED
|
May 30, 1919 |
THAKARANA TEJRANI Vs. SARUPCHAND CHHAGANBHAI
|
November 10, 1919 |
THAKUR ATRAJ SINGH Vs. MOOLOO SINGH
|
December 20, 1919 |
THAKUR BISHAMBAR NATH SINGH Vs. BASANT LAL
|
December 19, 1919 |
THAKUR GANESHI SINGH Vs. SHYAM SINGH
|
August 8, 1919 |
THAMMANNA CHINNA LAKSHIMINARASIMHAM Vs. AKARAPU VENKANNA CHENNIAH
|
September 8, 1919 |
THATTANTAVITA ALIAS THATTANTE KANDOM VEETU PARAMBIL PARKUM CHATHOTH VACHALI ROHINI (DEAD) Vs. PUTHALATHAD KANDI KOMBI ALIASSAN
|
April 25, 1919 |
THYGARAJA MUDALIAR Vs. SESHAPPIER
|
August 21, 1919 |
TIPANGAVDA SANDAWANGAVDA GAVDAR Vs. RAMANGAVDA VENKANGAVDA GAVDAR
|
July 25, 1919 |
TODAR SINGH Vs. THAKUR KEHRI SINGH
|
February 20, 1919 |
TOREMULL DILSOOK ROY Vs. KUNJ LALL MANOHAR DASS
|
December 2, 1919 |
TRAILOKYA NATH NATH Vs. RADHASUNDARI DEBI, MINOR, BY HER FATHER AND GUARDIAN HARI NATH NATH AND SRIMATI GYANADA SUNDARI DEBI
|
July 22, 1919 |
TRIBHOVANDAS NAROTTAMDAS Vs. NAGINDAS VIJBHUKANDAS
|
September 19, 1919 |
TRIMBAK GANESH KARMARKAR Vs. PANDURANG GHAROJEE SHETYE
|
December 11, 1919 |
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. CHANDRA KANTA GHOSH
|
December 16, 1919 |
TULLA Vs. EMPEROR
|
January 11, 1919 |
UDIT NARAIN Vs. EMPEROR
|
November 13, 1919 |
UJIR ALI Vs. SIDDIQUE AHAMED
|
February 27, 1919 |
UMA CHARAN BISWAS Vs. NABIN CHANDRA MANDAL
|
February 19, 1919 |
UMED ALI Vs. NAWAB KHAJE HABIBULLA
|
May 5, 1919 |
UMESH CHANDRA DASS Vs. SIKDAR ALI
|
April 10, 1919 |
UMESH CHANDRA DUTT Vs. BIBHUTI BHUSHAN PAL CHOWDHURY
|
June 19, 1919 |
UMESH CHANDRA GHOSH Vs. SRIMATI NISTARINI BESU WIDOW OF SARAT CHANDRA BESU
|
August 6, 1919 |
UMMA VENKATARATNAM AND CO REPRESENTED BY UMMA VENKATA RATNAM Vs. METHEWALA ADAMJI USMAN AND COOF ELLORE
|
February 19, 1919 |
UMMAT-UR-RAHMAN Vs. ZAFAR HUSAIN
|
January 3, 1919 |
UMRAO BEG Vs. MUKHTAR BEG
|
February 11, 1919 |
UPADRASHTA VENKATA SASTRULU Vs. DIVI SITARAMUDU
|
March 17, 1919 |
UPENDRA NATH GHOSE AND ON HIS DEATH THE EXECUTRIX AND EXECUTORS Vs. ANATH BANDHU CHAKRAVARTY
|
April 2, 1919 |
UTTAM CHAND SALIGRAM Vs. JEWA MAMOOJI
|
January 15, 1919 |
UTTAM CHANDRA DAW Vs. RAJ KRISHNA DALAL
|
August 7, 1919 |
V A L R M LAKSHMANAN CHETTY Vs. VALRMLMUTHAYA CHETTY
|
September 16, 1919 |
V SANTHANAM IYENGAR Vs. SRINIVASARAGHAVAN, MINOR BY HIS MOTHER AND NEXT FRIEND PONNAMMAL
|
August 23, 1919 |
VAITHEESWARA IYER Vs. SRINIVASA RAGHAVA IYENGAR
|
February 4, 1919 |
VAITHINATHA AIYAR Vs. STYAGARAJA AIYAR
|
November 13, 1919 |
VAITHINATHA PILLAI Vs. KUPPA THEVAR
|
April 24, 1919 |
VALLI MAHOMED ABU Vs. BERTHOLD REIR
|
March 27, 1919 |
VANICHAND RAJPAL Vs. LAKHMICHAND MANECKCHAND
|
July 24, 1919 |
VANIYANKANDI THAZHA KUNIPARAMBIL PARKUM PONMANI CHINTAGATH KOYYOMMA Vs. THAYITHOTTATHI KUTTIAMMOO
|
January 21, 1919 |
VANKAMAMIDI BALAKRISHNAYYA Vs. VANKAMAMIDI VENKATA TRIAMBAKAM
|
November 13, 1919 |
VARANASI SUBBAYYA Vs. VARANASI SOMALINGAM
|
November 7, 1919 |
VARNASI SUBBAYYA Vs. VARNASI SOMALINGAM
|
November 7, 1919 |
VASUDEO GANESH JOSHI Vs. ANUPRAM HARIBHAI TRIVEDI
|
December 18, 1919 |
VASUDEV VISHNU HASABNIS Vs. GOPAL PARASHRAM KULKARNI
|
January 27, 1919 |
VEDALINGAM PILLAI, MINOR Vs. VEERATHAL ALIAS SORNATHACHI
|
July 25, 1919 |
VEERAMACHANENI RAMASWAMY Vs. SOMA PITOHAYYA
|
November 27, 1919 |
VEERAMACHANENI RAMASWAMY AND THIRTEEN ORS Vs. SOMA PITCHAYYA AND FIVE ORS
|
November 27, 1919 |
VEERAPPA CHETTY Vs. RAMASWAMY CHETTY
|
August 1, 1919 |
VELAYUDA CHETTY Vs. KUMARASWAMI CHETTIAR
|
February 3, 1919 |
VELU PADAYACHI ALIAS SADAYA PADAYACHI Vs. ARUMUGAM PILLAI
|
November 5, 1919 |
VENKAMAMIDI BALAKRISHNAYYA Vs. VENKAMAMIDI VENKATA TRIAMBAKAM
|
November 13, 1919 |
VENKATA LAKSHMI NARASAYYA Vs. MEENAKSHI AMMAL
|
February 17, 1919 |
VENKATA PERUMALLA PILLAI Vs. MARAPUDI VENKATASWAMI NAIDU
|
September 3, 1919 |
VENKATACHALLA REDDI Vs. MUTHIALU REDDI
|
August 21, 1919 |
VENKATACHALLAM PILLAI Vs. KRISHNASWAMI PATHAN
|
January 23, 1919 |
VENKATACHELLA REDDY Vs. MUTHIALU REDDY
|
August 21, 1919 |
VENKATAPPIER Vs. RAMASWAMI AIYAR
|
February 27, 1919 |
VENKATARAMA AIYAR Vs. RAJA OF RAMNAD
|
July 30, 1919 |
VENKATASAMI NAIDU Vs. GURUSAMI AIYAR
|
November 14, 1919 |
VENKATASAWMY NAIDU Vs. GURUSAWMI IYER
|
November 14, 1919 |
VENKATASUBBAN PATTER Vs. AYYATHURAI ALIAS RANGANATHA SASTRIGAL
|
August 19, 1919 |
VENKOBA RAO Vs. KRISHNASWAMI NAICKER
|
March 13, 1919 |
VEYINDRAMUTHU PILLAI Vs. MAYA NADAN
|
December 9, 1919 |
VIRAMGAM MUNICIPALITY Vs. BHAICHAND DAMODAR
|
August 25, 1919 |
VITHALDAS CURSONDAS Vs. DULSUKHBHAI VADILAL
|
February 22, 1919 |
VUPPU SITARAMAYYA Vs. MINCHULA GOPALAKRISHNAMMA
|
April 29, 1919 |
W H LOCKLEY Vs. EMPEROR
|
December 3, 1919 |
WAHED ALI Vs. CHAND MIA
|
March 21, 1919 |
WASI AHMAD Vs. MAINA BIBI; MUHAMMAD FAKHIR
|
March 12, 1919 |
WELD AND CO Vs. SHER AHMED EKBAL AHMED AND HAJI KARIM SHETHI
|
June 20, 1919 |
WELD AND CO Vs. SHER AHMED EKBAL AHMAD AND HAJI KARIM ELAHI
|
June 19, 1919 |
WELD AND CO Vs. SHER MAHOMED EKBAL AHMED
|
June 26, 1919 |
WELD AND CO A FIRM Vs. SHER AHMED EKBAL AHMED AND HAJI KARIM ELAHI SHETHI
|
June 16, 1919 |
WELD AND CO A FIRM Vs. SHER AHMED EKBAL AHMED AND HAJI KARIM ELAHI
|
June 21, 1919 |
WOLF AND SONS Vs. DADIBA KHIMJI AND CO
|
July 31, 1919 |
YASIN ALI MIRDHA Vs. RADHA GOBINDA CHAUDHURI
|
August 21, 1919 |
YELLAVAJHALU SURAYYA Vs. YELLAVAJHALU SUBBAMMA
|
April 11, 1919 |
YELLAVAJHULA SURAYYA Vs. YELLAVAJHULA SUBBAMMA
|
April 11, 1919 |
YUNA RAMANAYAKUDU Vs. BOYA PEDDA BASAPPA
|
January 17, 1919 |
ZAFAR HUSAIN Vs. UMMAT-UR-RAHMAN
|
January 3, 1919 |
ZAFAR HUSAIN Vs. EMPEROR
|
February 21, 1919 |
ZAMORIN RAJA AVERGAL OF CALICUT BY J A THORNE ESQUIRE, I C S COLLECTOR OF ZAMORIN S ESTATE Vs. UNIKAT KARNAVAN SAMU NAIR
|
December 9, 1919 |