|
A C GANAPATHIYA PILLAI Vs. GOPALA AIYER
|
December 3, 1918 |
|
A C TOPS Vs. EMPEROR
|
March 7, 1918 |
|
A C TOPS Vs. EMPEROR
|
April 12, 1918 |
|
A CUNNIAH MUDALY Vs. ARANGASWAMI MUDALI
|
January 28, 1918 |
|
A F CUFFLY Vs. MUHAMADALI MUHAMMAD IBRAHIM SAHIB
|
January 18, 1918 |
|
A K T K M SANKARAN NAMBUDRIPAD Vs. SNRAMASWAMI AIYAR
|
January 29, 1918 |
|
A L A ALAGAPPA CHETTIAR Vs. CHOCKALINGAM CHETTY
|
April 25, 1918 |
|
A N A RAMACHANDRA RAO Vs. TBRAMACHANDRA RAO
|
October 8, 1918 |
|
A RAMA RAO Vs. MANDACHALUGAI
|
February 18, 1918 |
|
A T S RAJAM BHATTAR Vs. SINGARAMMAL
|
August 1, 1918 |
|
A THIAGARAJA AIYAR Vs. GRAMASWAMI AIYAR
|
August 14, 1918 |
|
A V JOSEPH Vs. RSHEW BUX
|
November 8, 1918 |
|
A VENKATARAMA AIYAR Vs. EVENKATARAMA AIYAR (DEAD)
|
March 21, 1918 |
|
ABAS MIRZA Vs. EMPEROR
|
January 11, 1918 |
|
ABDUL HAKIM KHAN Vs. EMPEROR
|
February 8, 1918 |
|
ABDUL HAMID SADAGAR Vs. SRIMATI AKHINA KHATUN, DAUGHTER OF ABDUL RAHMAN
|
May 31, 1918 |
|
ABDUL HASHIM SAHIB Vs. KADER BATCHA SAHIB (DIED)
|
July 26, 1918 |
|
ABDUL KARIM Vs. MEHERUNESSA DAUGHTER OF BAKTER BHUYA
|
January 7, 1918 |
|
ABDUL LATIF KHAN Vs. EMPEROR
|
March 1, 1918 |
|
ABDUL MAJID Vs. KHALIL (KHALILUR IN VAKALATNAMA) RAHAMAN
|
April 3, 1918 |
|
ABDUL RAHIM MAHOMED NARMA Vs. MUNICIPAL COMMISSIONER FOR CITY OF BOMBAY
|
March 14, 1918 |
|
ABDUL RASHID Vs. EMPEROR
|
April 6, 1918 |
|
ABDUL WAZED Vs. EMPEROR
|
June 21, 1918 |
|
ABDULLABHAI LALJI Vs. EXECUTIVE COMMITTEE
|
February 27, 1918 |
|
ABDUR RAHAMAN Vs. AMIR SHARIF AND AMIR ALI MIYA
|
January 4, 1918 |
|
ABDUR SAMAD SAHIB Vs. CHINNATHAMBI SAHIB ALIAS GULAM MOHIDEEN SAHIB
|
August 14, 1918 |
|
ABHA MUNSHI Vs. KAMU MOLLA
|
August 23, 1918 |
|
ABHILAKH DHELPHORA Vs. LILADHAR DHALPHORA
|
January 28, 1918 |
|
ABHOY SANKAR MOZUMDAR Vs. RAJANI MANDAL
|
June 20, 1918 |
|
ABINASH CHANDRA Vs. SHEKHAR CHAND
|
January 26, 1918 |
|
ABINASH CHANDRA MANDAL Vs. LOKENATH GANI
|
January 25, 1918 |
|
ABINASH CHANDRA SARKAR Vs. ATUL KRISHNA BOSE
|
June 4, 1918 |
|
ADDAGANTI CHINNA VENKATA SUBBA ROW MINOR, BY MOTHER AND NEXT FRIEND NARASAMMA Vs. YEMMANUR VENKATRAMAYYA
|
October 9, 1918 |
|
ADHIKARI VISHNUMURTHIAYYA Vs. AUTHAIYA
|
March 14, 1918 |
|
ADURAM HALDAR Vs. NAKULESWAR RAI CHOWDHURY
|
August 21, 1918 |
|
ADUSUMILLI SURYANARAYANA Vs. ACHUTA PETHANNA
|
July 1, 1918 |
|
ADVI FAKIRAPPA CHALWADI Vs. FAKIRAPPA ADIVEPPA CHALWADI
|
February 8, 1918 |
|
AFTABUDDIN Vs. PROKASH CHUNDER SOOT
|
June 17, 1918 |
|
AGA MUHAMMADALLY BEG SAHIB Vs. CHENDRAGIRI VENKATAPPAYYA
|
March 15, 1918 |
|
AGHORE NATH BANERJEE Vs. KALYANESWARI DASI
|
May 22, 1918 |
|
AH FOONG Vs. EMPEROR
|
May 17, 1918 |
|
AIYALAM KESAVA CHETLI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
|
November 21, 1918 |
|
AJA NASYA Vs. KARIMBAKSH SARKAR
|
May 7, 1918 |
|
AKKACH MONDAL Vs. AMINUDDI MULLIK
|
February 1, 1918 |
|
AKRURMANI BAISNABI Vs. MADHAB CHANDRA CHAKRABARTY
|
June 5, 1918 |
|
ALAMDAR HUSAIN Vs. MOTI RAM
|
April 26, 1918 |
|
ALEK MAIMED BEPARI Vs. BACHHANI BIBI
|
August 8, 1918 |
|
ALI HAMMAD Vs. JAGARDEO SINGH
|
January 10, 1918 |
|
ALI ISLAM Vs. WAZIR ALI
|
July 2, 1918 |
|
ALI RAZA Vs. SANWAL DAS
|
June 15, 1918 |
|
ALIMUDDI BEPARI Vs. CHINTAHARAN MUKHOPADHYAY
|
August 26, 1918 |
|
ALLA PICHAI ROWTHAN Vs. PAPPATHIAMMAL ALIAS AMMAL BIBI
|
April 19, 1918 |
|
ALOK CHAND PAL Vs. JALURAM NAMASUT
|
January 21, 1918 |
|
ALUR LAKSHMI NARASIMHA SASTRULU Vs. VENKATA NARASAMMA
|
November 20, 1918 |
|
AMAR CHANDRA Vs. SRIMATI NOOR KHATUN
|
June 20, 1918 |
|
AMBA ALIAS PADMAVATI Vs. SHRINIVASA KAMTHI
|
July 26, 1918 |
|
AMBA ALIAS PADMAVATI Vs. SRINIVASA KAMATHI
|
July 26, 1918 |
|
AMBALAM IBRAHI Vs. EMPEROR
|
August 20, 1918 |
|
AMBIKA CHARAN CHAKRAVARTI Vs. SARAT CHANDRA BASU
|
January 30, 1918 |
|
AMBIRSAHEB BALAMIYA PATIL Vs. EMPEROR
|
January 24, 1918 |
|
AMERICAN BAPTIST FOREIGN MISSION SOCIETY, BY ITS ATTORNEY REV W L FERGUSON; JALADI AYYAPPASETI AND GURRAM SESHIAH Vs. AMALANADHUNI PATTABHIRAMAYYA
|
February 18, 1918 |
|
AMINUDDI DAFADAR; RAHIM BAKSHA Vs. ANANDA CHANDRA PAUL
|
June 20, 1918 |
|
AMIR HASAN KHAN Vs. EMPEROR
|
April 18, 1918 |
|
AMMALU ACHI, BY HER AUTHORISED AGENT, G VENKATACHALAM PILLAI Vs. PONNAMMAL ACHI
|
October 11, 1918 |
|
AMMANI AMMA AND FIVE ORS Vs. PADMANABHA MENON AND FIFTEEN ORS
|
April 27, 1918 |
|
AMMANI AMMAL Vs. RAMASAWMI NAIDU
|
January 10, 1918 |
|
AMRITA LAL GHOSEAND; NIM TARAN NASKAR Vs. NARAIN CHANDRA CHAKRABARTY
|
April 9, 1918 |
|
AMRITA LAL ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 29, 1918 |
|
ANANDGIR Vs. SRI NIWAS
|
June 5, 1918 |
|
ANANDI KUNWAR Vs. RAM NIRANJAN DAS
|
March 13, 1918 |
|
ANANDIRAM MANDAL Vs. GOZA KACHORI
|
February 7, 1918 |
|
ANANT NARAYAN DESHPANDE Vs. RAMCHANDRA GANGADHAR DESHPANDE
|
February 6, 1918 |
|
ANANTHA BHATTA Vs. MAVINAMALE ANANTHA BHATTA
|
September 4, 1918 |
|
ANCHAL Vs. DALIP SINGH
|
July 16, 1918 |
|
ANNADA KUMAR ROY Vs. SREEMUTTY HARA DURGA GHOSH
|
August 6, 1918 |
|
ANNADA PRASANNA LAHIRI Vs. BADULLA MANDAL
|
July 1, 1918 |
|
ANNAYA TANTRI Vs. AMMAKA HENGSU
|
April 18, 1918 |
|
ARAMPROTH ILLOTH VASUDEVAN MOOSAD, KARNAVAN AND MANAGER OF HIS ILLOM Vs. KATTADI MOOTHEDATH ITTIRARICHAN NAIR
|
March 13, 1918 |
|
ARUMUGHAM CHETTY Vs. MUTHU KOUNDAN
|
April 10, 1918 |
|
ARUNACHALA CHETTIAR Vs. MUTHU ALIAS SALAKSHI AMMAL
|
September 12, 1918 |
|
ARUNACHALAM PILLAI Vs. PONNUSWAMI PILLAI
|
August 20, 1918 |
|
ARUNACHALLAM PILLAI Vs. PONNUSWAMY
|
August 20, 1918 |
|
ASAN ALLIAR MARAIKAYAR Vs. TBMASILAMANI NADAR
|
November 18, 1918 |
|
ASHRAF ALI Vs. MAHAMMAD NURAJJAMA
|
July 31, 1918 |
|
ASHRAF ALI Vs. KARM ALI
|
May 14, 1918 |
|
ATAL BEHARY KEORA Vs. LAL MOHAN SINGHA ROY
|
August 22, 1918 |
|
AUDI RAJU PYRAPPA Vs. AUDI RAJU SYMA RAO
|
August 7, 1918 |
|
AUGRAHIT NAPIT Vs. NABNATANNESSA BIBI
|
November 19, 1918 |
|
AYYA KRISHNASWAMI THATHACHARIAR Vs. VEERASWAMI MUDALI
|
October 10, 1918 |
|
AZEM ALI Vs. EMPEROR
|
August 23, 1918 |
|
AZIMUDDIN MANDAL Vs. TARA SANKAR GHOSE
|
July 8, 1918 |
|
AZIZ-UR-RAHMAN Vs. HANSA
|
June 27, 1918 |
|
AZIZUR RAHMAN Vs. HANSA
|
June 27, 1918 |
|
B RAJARAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL, RAJAH OF RAMNAD Vs. MEERASA MARAKKAYAR
|
September 10, 1918 |
|
BABU NARSINGH DAS Vs. DEBI PRASAD
|
January 10, 1918 |
|
BABU PALLAVE MANDALAND; BEPIN BEHARI MANDAL Vs. AKHOY GHOSH
|
May 1, 1918 |
|
BABU RAM Vs. EMPEROR
|
May 31, 1918 |
|
BABU RAM Vs. EMPEROR
|
July 15, 1918 |
|
BABU RAM DHENG Vs. UPENDRA NATH KOLEY
|
February 27, 1918 |
|
BACHU SOORAYYA Vs. TOOMULOORI CHINNA ANJANEYALU, MINOR BY HIS MOTHER AND NEXT FRIEND, MAHALAKSHMAMMA
|
October 8, 1918 |
|
BADAGALA JOGI NAIDU Vs. BENDALAM PAPIAH NAIDU
|
April 22, 1918 |
|
BADMI SESHIAH Vs. KATTI CHINNA MARIPPA
|
October 17, 1918 |
|
BAGIRATHI AMMAL Vs. BAGIRATHI AMMAL, DECEASED
|
November 5, 1918 |
|
BAHADUR SINGH Vs. KISHORE SINGH
|
July 2, 1918 |
|
BAHUBALLAV ROY Vs. JOGESH CHANDRA BANERJEE
|
June 6, 1918 |
|
BAI NEMATBU Vs. BAI NEMATULLABU
|
January 9, 1918 |
|
BAIJ NATH Vs. MANSUKRAJ PANNA LALL
|
February 25, 1918 |
|
BAIKUNTHA NATH GHOSE Vs. SODANANDA MOHAPATRA
|
April 25, 1918 |
|
BAIKUNTHA NATH SARKAR Vs. SATISH CHANDRA BHUSAN
|
June 12, 1918 |
|
BAKHTAWAR Vs. EMPEROR
|
January 8, 1918 |
|
BAKSH ALI SARKAR ADD ORS Vs. SARAT CHANDRA ROT CHAUDHURY
|
June 5, 1918 |
|
BAL KRISHNA DAS Vs. HIRA LAL
|
October 22, 1918 |
|
BALA GENUJI NAVALE Vs. BALVANT LAXMAN GHATPANDE
|
February 7, 1918 |
|
BALASUNDARA PANDIAM PILLAI Vs. AUTHIMULAM CHETTIAR
|
March 7, 1918 |
|
BALDEVA Vs. PANNA LAL
|
June 14, 1918 |
|
BALGOBIND RAI Vs. SHEORAJ RAI
|
April 25, 1918 |
|
BALIRAM KOCH Vs. SABHA SHEIKH
|
January 31, 1918 |
|
BALJIT Vs. MAHIPAT
|
November 11, 1918 |
|
BALKRISHNA MOTIRAM GUJAR Vs. SHRI UTTAR NARAYAN DEV
|
November 11, 1918 |
|
BALMUKUND RUIA Vs. BISSENDOYAL
|
March 21, 1918 |
|
BALWANT SINGH Vs. JOTI PRASAD
|
July 15, 1918 |
|
BAMA SUNDARI DASYA Vs. KIRAN CHANDRA ALIAS HARABLLASH SIKDAR
|
July 18, 1918 |
|
BANARSI DAS Vs. SHEODARSHAN DAS SHASTRI
|
February 12, 1918 |
|
BANI RAMCHANDRA SALVI Vs. JAYAWANTI GOVIND PANDIT
|
January 10, 1918 |
|
BANOMALI DUTTA Vs. LALIT MOHAN GHOSHAL
|
June 4, 1918 |
|
BANWARI LAL Vs. MAHESH
|
July 16, 1918 |
|
BAPUJI NARAYAN CHITNIS Vs. BHAGVANT BALWANT CHITNIS
|
January 31, 1918 |
|
BARANASHIBASI MUKERJEE Vs. HARI KRISHNA SHAHA
|
January 10, 1918 |
|
BASANTA KUMAR CHOWDHURY Vs. MADAN MOHUN CHOWDHURY
|
February 7, 1918 |
|
BASANTI Vs. KUNJ BIHARI LAL
|
March 2, 1918 |
|
BASIRUDDIN THANADAR Vs. MOKIMA BIBI
|
January 9, 1918 |
|
BASUDEO ROY; RUPE LAL RAUT Vs. MAHANT JUGUL KISHWAR; MAHANT JUGAL KISHWAR DOSS
|
March 21, 1918 |
|
BATCHU RAMAJOGAYYA Vs. VAJJULA JAGANNADHAM
|
November 14, 1918 |
|
BEJOY KRISHNA MUKERJEE Vs. JIBON KRISHNA GANGULY
|
March 22, 1918 |
|
BEJOY KRISHNA NANDY Vs. MAHARAJ KUMAR DHARENDRA KRISHNA DEB BAHADUR
|
June 14, 1918 |
|
BEJOY KRISHNA PAL Vs. BALAI CHAND BHANDARI
|
August 23, 1918 |
|
BENGAL PROVIDENT AND INSURANCE COMPANY LTD Vs. KAMINI KUMAR CHOUDHURY
|
January 3, 1918 |
|
BENI MADHAB CHACKRABUTTY Vs. BHOLA NATH MAJILA
|
May 2, 1918 |
|
BENI MADHAB KUNDU Vs. EMPEROR
|
August 28, 1918 |
|
BENI MADHAB KUNDU Vs. EMPEROR
|
May 3, 1918 |
|
BEPIN BEHARI SEN Vs. KRISHNA BEHARI SEN
|
February 19, 1918 |
|
BEST AND CO LTD Vs. COLLECTOR OF MADRAS
|
March 18, 1918 |
|
BHAGABAN CHANDRA KAIBARTA DAS Vs. ISHAN CHANDRA KAIBARTA DAS
|
May 13, 1918 |
|
BHAGIRTHIBAI KOM MAHADEV ABHYANKAR; MIRKHA WALAD IMAMKHA Vs. ROSHANBI KOM MAHOMED HANIF; BHAGIRTHIBAI KOM MAHADEV ABHYANKAR
|
August 28, 1918 |
|
BHAGWAN DIN Vs. EMPEROR
|
May 4, 1918 |
|
BHAGWAN DIN Vs. MAHMUD ALI
|
March 22, 1918 |
|
BHAGWANA Vs. EMPEROR
|
April 3, 1918 |
|
BHAGWANDAS PARASHRAM Vs. BURJORJI RUTTONJI BOMANJI
|
November 26, 1918 |
|
BHAGWATI Vs. EMPEROR
|
July 31, 1918 |
|
BHARATPUR STATE Vs. SECRETARY OF STATE
|
April 29, 1918 |
|
BHARGAVA COMMERCIAL BANK Vs. KUNJ BEHARI LAL
|
March 22, 1918 |
|
BHARMA SHIDAPPA BHORE Vs. BALARAM SAKHARAM GUJAR
|
March 22, 1918 |
|
BHAUSING RAGHO Vs. CHAGANIRAM HARCHAND
|
January 24, 1918 |
|
BHAUSING WALAD RAGHO Vs. CHAGANIRAM HURCHAND
|
January 24, 1918 |
|
BHIM SINGH Vs. EMPEROR
|
November 28, 1918 |
|
BHIMANAGOWD Vs. ESWARAGOWD
|
January 22, 1918 |
|
BHIMANGAUDA KONAPGAUDA PATIL Vs. HANMANT RANGAPPA PATIL
|
February 26, 1918 |
|
BHIVA BHIKA CHOKEKAR Vs. BABU BALSHET BOBHATE
|
September 25, 1918 |
|
BHOLA NATHTEWARI Vs. SURAJ BALI RAI
|
November 30, 1918 |
|
BHUBAN RAM Vs. BIBHUTI BHUSAN BISWAS
|
July 29, 1918 |
|
BHUP SINGH Vs. JAI RAM
|
April 25, 1918 |
|
BHUSAN CHANDRA GHOSE Vs. JAHAR MAL BHUTRA
|
July 5, 1918 |
|
BHUT NATH CHATTERJEE Vs. BIRAJ MOHINI DEBI
|
May 31, 1918 |
|
BHUTA JAYATSING Vs. LAKADU DHANSING
|
October 27, 1918 |
|
BIBHUTI BHUSAN BISWAS Vs. BHUBAN RAM
|
July 29, 1918 |
|
BIBHUTI BHUSAN CHAKRAVARTY Vs. UMESH CHANDRA MUKHERJEE
|
August 19, 1918 |
|
BIBI KACHHIRANNESSA CHOWDHURANI Vs. HEM CHARAN KASYA
|
May 9, 1918 |
|
BIHARI LAL Vs. BALDEO NARAIN
|
June 29, 1918 |
|
BIMAL CHANDRA BANERJEE Vs. TEZ CHANDRA BANERJEE
|
May 23, 1918 |
|
BINODE BEHARI MUKHERJEE Vs. MAIZUDDIN SARENG
|
November 27, 1918 |
|
BIPIN CHANDRA SARKAR Vs. BASANTA KUMAR CHAKRAYARTI
|
December 5, 1918 |
|
BIPRADAS PAL CHOWDHARY Vs. AZAM OSTAGAR
|
June 6, 1918 |
|
BIPRODAS PAL CHOWDHURY; KEDAR NATH ROY Vs. KEDAR NATH ROY; BIPRODAS PALCHOWDHURY
|
June 21, 1918 |
|
BIRJRAJ SARAN SINGH Vs. MANSUKH RAM
|
May 27, 1918 |
|
BISHESHAR DAS Vs. JHUNKU LAL
|
May 6, 1918 |
|
BOBBA PADMANABHUDU Vs. BOBBA BUCHAMMA
|
February 5, 1918 |
|
BODHI RAM Vs. MUSAMMAT MENDA
|
November 20, 1918 |
|
BOHRA BHIM SEN Vs. NIZAM-UD-DIN SHAH
|
January 5, 1918 |
|
BRAHMANDAM VENKATA LAKSHMI NARAYANA ROW Vs. ALLAMANENI VENKAYYA
|
October 9, 1918 |
|
BRAJENDRA KUMAR ROY CHOWDHURY Vs. SARAJENDRA NATH SAHA
|
April 3, 1918 |
|
BRI NIWAS Vs. ANANDGIR
|
June 5, 1918 |
|
BRIJ NARAIN RAI Vs. MANGAL PRASAD
|
October 28, 1918 |
|
BRINDABAN CHANDRA DE Vs. KRISHNA MOHAN DE
|
June 6, 1918 |
|
BROJENDRA KISHORE ROY CHOWDHURY Vs. KALI KUMAR CHOWDHURY
|
May 10, 1918 |
|
BROJENDRA NATH BAKSHI Vs. EMPEROR
|
March 8, 1918 |
|
BROJENDRA NATH MITRA Vs. ARMAN SHEIKH
|
February 11, 1918 |
|
BROJONATH SARMA Vs. MAHESWAR GAHANI
|
March 14, 1918 |
|
BULAICHAND DUTTA Vs. NARAIN CHANDRA DUTTA
|
July 28, 1918 |
|
BUPAN RAI Vs. SUB KARAN RAI
|
November 15, 1918 |
|
C CUNNIAH, PROPRIETOR OF THE SRI KRISHNA VINODHA SABHA DRAMATIC COMPANY Vs. KGOPAL CHETTIAR
|
December 15, 1918 |
|
C RAMA AIYANGAR Vs. ANGA GURUSAMI CHETTI
|
January 29, 1918 |
|
C V C T VENKATACHALAM CHETTY Vs. AIYAMPERUMAUL TEVAN
|
December 18, 1918 |
|
C VEKATACHARIAR Vs. NARASIMHA AYYANGAR
|
August 23, 1918 |
|
C VENKATACHARIAR Vs. CRANGASWAMI AYYANGAR
|
October 2, 1918 |
|
C VENKATACHARIAR Vs. NARASIMHA AIYANGAR
|
August 23, 1918 |
|
CHABRAJ SINGH Vs. MAHESH NARAIN SINGH
|
April 19, 1918 |
|
CHAIRMAN OF THE COMMISSIONERS OF NAVADWIP MUNICIPALITY Vs. GOUR CHANDRA GOSWAMI
|
April 29, 1918 |
|
CHAITAN LAL Vs. EMPEROR
|
June 8, 1918 |
|
CHALLAGUNDLA VARAMMA Vs. MADALA GOPALADASAYYA
|
March 8, 1918 |
|
CHAND MOHATAB BAHADUR Vs. SARAT CHANDRA ADHYA
|
December 18, 1918 |
|
CHAND TARAFDAR Vs. SHAMSHER FAKIR
|
January 28, 1918 |
|
CHANDRA KUMAR ROY CHOWDHURY Vs. ASWINI KUMAR DAS
|
March 14, 1918 |
|
CHANDRA MOYI CHOWDHURANI Vs. MRCBGREGSON
|
June 17, 1918 |
|
CHANDRA NATH MUKERJEE MINOR BY HIS GUARDIAN, SAHIB KRISHNA ROY CHOUDHURY Vs. EMPEROR (EAST INDIAN RAILWAY COMPANY)
|
June 20, 1918 |
|
CHANDRAPPA BASAWANTRAO DESAI Vs. BHIMA DASSAPPA MANIKERI
|
March 12, 1918 |
|
CHANGALROYA CHETTI Vs. RAGHAVA RAMANUJA DOSS
|
November 27, 1918 |
|
CHARU CHANDRA BHATTACHRJEE Vs. HEM CHANDRA MOOKERJEE
|
June 24, 1918 |
|
CHATURI SINGH Vs. RAMIA
|
April 3, 1918 |
|
CHATURI SINGH Vs. MUSAMAUT RANIA
|
April 3, 1918 |
|
CHAUDHRI GHULAM MOHIUDDIN KHAN Vs. DAMBER SINGH
|
January 7, 1918 |
|
CHAUDHRI RISAL SINGH Vs. BALWANT SINGH
|
June 3, 1918 |
|
CHAVADI RAMASAMIA PILLAI Vs. EVENKATESWARA AIYAR
|
July 23, 1918 |
|
CHERUTHAZHATH ABDULLA HAJI Vs. CHERIYANDI IBRAYAN KUTTI
|
April 9, 1918 |
|
CHET RAM Vs. NANHE MAL
|
July 20, 1918 |
|
CHHIDDA SINGH Vs. ABDUL MAJID KHAN
|
December 13, 1918 |
|
CHHOTE LAL Vs. EMPEROR
|
March 22, 1918 |
|
CHIDAMBARA PILLAI Vs. RANGASAMI NAICKER
|
February 20, 1918 |
|
CHIDAMBARA PILLAI Vs. SUBBAYYA PILLAI
|
February 20, 1918 |
|
CHIDAMBARAM PILLAI Vs. MUHAMMAD KHAN SAHIB
|
January 24, 1918 |
|
CHIDAMBARAM PILLAI Vs. MEENAKSHIAMMAL
|
October 10, 1918 |
|
CHIDAMBARAM PILLAI Vs. MCMDURAISWAMY CHETTY
|
November 28, 1918 |
|
CHILDREN THANKAMMAL VAYAMKARAMMA Vs. MULLATHA MEENAKSHI AMMA S DAUGHTER KUNHAMMA
|
November 6, 1918 |
|
CHIMABAI Vs. DHULA KUPPA
|
September 23, 1918 |
|
CHINNASWAMI PILLAI Vs. APPASWAMI PILLAI
|
July 26, 1918 |
|
CHINNASWAMI REDDI Vs. KRISHNASWAMI REDDI
|
July 31, 1918 |
|
CHINTO MAHADEO KHANDEKAR Vs. MADHAV RAMCHANDRA PATKAR
|
November 19, 1918 |
|
CHINTO MAHADEV KHANDEKAR Vs. MAHADEV RAMACHANDRA PATKAR
|
November 19, 1918 |
|
CHIRANJI LAL Vs. BEHARI LAL
|
July 25, 1918 |
|
CHITAN SINGH Vs. BALDEO SINGH
|
May 2, 1918 |
|
CHOCKALINGA NAYAKAN Vs. ARUNACHALAM CHETTIAR
|
December 5, 1918 |
|
CHOKKALINGAM CHETTIAR Vs. KURUNTHAPPAN CHETTIAR
|
March 22, 1918 |
|
CHOWDHURI MEAH Vs. EMPEROR
|
December 13, 1918 |
|
CHUNILAL HARILAL Vs. BAI MANI
|
January 21, 1918 |
|
CHUNNI LAL Vs. BIRI SINGH
|
December 8, 1918 |
|
CHUNNI LAL Vs. BIRI SINGH
|
November 8, 1918 |
|
CHUNNI LAL BIRJ LAL Vs. MAKHAN LAL PARSOTAM DAS
|
July 23, 1918 |
|
COLLECTOR OF MORADABAD Vs. MAQBUL-UL-RAHMAN
|
March 7, 1918 |
|
CORPORATION OF CALCUTTA Vs. SREEMATI HEMANGINI DASSI WIDOW OF BROJA NATH BOSE
|
January 25, 1918 |
|
CORPORATION OF MADRAS BY ITS PRESIDENT, T C MOLONY, E Q I C S Vs. PMAPPASAMI PILLAI
|
December 16, 1918 |
|
CROWN PROSECUTOR Vs. BHAGAVATHI
|
August 23, 1918 |
|
DADOO BHAOO Vs. DINKAR VISHNU APHALE
|
April 5, 1918 |
|
DAKAS KHAN Vs. GHULAM KASIM KHAN
|
February 7, 1918 |
|
DARPANARAIN SARKAR Vs. GIRISH CHANDRA DAS
|
March 20, 1918 |
|
DATA DIN Vs. NANKU
|
July 26, 1918 |
|
DAUDBHAI ALLIBHAI Vs. DAYA RAMA
|
November 26, 1918 |
|
DEBENDRA NATH DAS Vs. BIBUDHENDRA MANSING BHRAMARBAR
|
February 9, 1918 |
|
DEBENDRA NATH DAS Vs. BIBUDHENDRA MANSINGH BHRAMARBAR ROY (MINOR)
|
February 7, 1918 |
|
DEBI Vs. EMPEROR
|
January 4, 1918 |
|
DEBI PRASAD Vs. NARSINGH DAS
|
January 10, 1918 |
|
DEBI PRASAD Vs. BADRI PRASAD
|
March 13, 1918 |
|
DEO SARAN TEWARI Vs. EMPEROR
|
April 4, 1918 |
|
DEODATT SINGH Vs. RAM CHARRITTAR JATI
|
May 11, 1918 |
|
DEOKI NANDAN Vs. GAPUA
|
March 19, 1918 |
|
DEPUTY COLLECTOR, MADURA DIVISION Vs. MUTHIRULA MUDALI
|
March 15, 1918 |
|
DEUTSCH ASIATISCHE BANK Vs. HIRA LALL BARDHAN AND SONS
|
August 21, 1918 |
|
DEUTSCH ASIATISCHE BANK Vs. HIRALAL BURDHAN AND SONS
|
July 22, 1918 |
|
DEUTSCHE ASIATESCHE BANK Vs. HIRA LALL BURDHAN AND SONS
|
August 21, 1918 |
|
DEVAPPA RAMAPPA NAIK Vs. EMPEROR
|
December 19, 1918 |
|
DEVI PRASAD Vs. JAHLEWIS
|
January 18, 1918 |
|
DHANANJOY MANJHI Vs. UPENDRANATH DEB SARBHADIKARY
|
April 23, 1918 |
|
DHARA SINGH Vs. GAYAN CHAND
|
April 22, 1918 |
|
DHARANI KANTA LAHIRI CHOWDHURI Vs. ISMAIL SHEIKH
|
March 14, 1918 |
|
DHONDIRAM CHATRABHUJ MARWADI Vs. SADASUK SAVATRAM MARWADI
|
January 28, 1918 |
|
DHRUPAD CHANDRA KOLEY Vs. HARINATH SINGHA ROY
|
March 23, 1918 |
|
DHULIPALLIA BUTCHAYYA Vs. KUPPA VENKATAKRISHNAYYA
|
October 23, 1918 |
|
DIGENDRA CHANDRA BASAK Vs. RAMANI MOHAN GOSWAMI
|
July 19, 1918 |
|
DILAWAR Vs. NARAIN DAS; SHANTI PRAKASH
|
December 7, 1918 |
|
DILDAR HUSAIN Vs. SHEO NARAIN
|
August 1, 1918 |
|
DINABANDHU PATRA Vs. SANATAN DANDAPAT AND BIKRAM KAR
|
July 16, 1918 |
|
DINANATH CHANDA, AND ON HIS, DEATH HIS HEIRS AND LEGAL REPRESENTATIVES UMESH CHANDRA CHANDA Vs. SHEIKH NAWABALI
|
August 15, 1918 |
|
DIVAKAR SINGH Vs. ARAMAMURTHI NAIDU
|
March 15, 1918 |
|
DODBASAPPA RAMLINGAPPA NARGUND Vs. BASAWANEPPA SHIVLINGAPPA SINTRE
|
February 28, 1918 |
|
DOOBAR TEWARI Vs. EMPEROR
|
May 3, 1918 |
|
DOSSABHAI HIRCHAND Vs. VIRCHAND DALCHHAKAM
|
November 18, 1918 |
|
DUDDAMPUDI VENKATRAYUDU (DEAD) Vs. BIKKINA SUBBARAYUDU
|
March 22, 1918 |
|
DULLI Vs. EMPEROR
|
October 23, 1918 |
|
DURGA CHARAN BOSE Vs. LAKHI NARAIN BERA
|
June 25, 1918 |
|
DURGA PRASAD JANA; DINABANDHU JANA Vs. DINABANDHU JANA; DURGA PRASAD JANA
|
January 8, 1918 |
|
DURUGAMMA POOJARI BHEEMAPPA Vs. DURUGAMMA POOJARI TIMAKKA
|
August 16, 1918 |
|
DWARKA NATH DEY CHOWDHURY Vs. SAILAJA KANTA MULLIK
|
March 12, 1918 |
|
DWARKADAS MOTILAL Vs. BAI JEKORE
|
August 27, 1918 |
|
DWARKANATH ROY Vs. FANINDRA NATH ROY
|
December 9, 1918 |
|
E D MURRAY Vs. EAST BENGAL MAHAJAN FLOTILLA CO LTD
|
May 21, 1918 |
|
EAST INDIAN RAILWAY CO Vs. KANAK BEHARY HALDAR
|
February 8, 1918 |
|
EDON MOLLAH Vs. SHAIK BADAN
|
January 30, 1918 |
|
EDON MOLLAH Vs. SHEIKH BADAN
|
June 18, 1918 |
|
ELAHI BAKSHA KAZI Vs. EMPEROR
|
January 29, 1918 |
|
EMPEROR Vs. RAJENDRA ROY
|
January 9, 1918 |
|
EMPEROR Vs. GHULAM HUSAIN
|
March 1, 1918 |
|
EMPEROR Vs. MAHA RAM
|
February 25, 1918 |
|
EMPEROR Vs. MATURWA
|
March 20, 1918 |
|
EMPEROR Vs. BAKHTAWAR
|
January 8, 1918 |
|
EMPEROR Vs. WAMAN DINKAR KELKAR
|
July 3, 1918 |
|
EMPEROR Vs. BHAGWATI
|
July 31, 1918 |
|
EMPEROR Vs. SARJU
|
December 17, 1918 |
|
EMPEROR Vs. MATHURA
|
August 3, 1918 |
|
EMPEROR Vs. MAHADEO SINGH
|
August 8, 1918 |
|
EMPEROR Vs. GULAB
|
July 4, 1918 |
|
EMPEROR Vs. SAHDEO RAI
|
April 23, 1918 |
|
EMPEROR Vs. KARIM-UD-DIN
|
April 18, 1918 |
|
EMPEROR Vs. SHEO SAMPAT PANDE
|
May 22, 1918 |
|
EMPEROR Vs. RAM DAS
|
April 15, 1918 |
|
EMPEROR Vs. CHHANOO LAL BANIA
|
July 12, 1918 |
|
EMPEROR Vs. ABAS MIRZA
|
January 11, 1918 |
|
EMPEROR Vs. AMBIRSAHEB BALAMIYA PATIL
|
January 24, 1918 |
|
EMPEROR Vs. MADHAV LAXMAN
|
April 3, 1918 |
|
EMPEROR Vs. RAMRAO VISHVANATH
|
March 20, 1918 |
|
EMPEROR Vs. HARI RAMJI PAVAR
|
January 11, 1918 |
|
EMPEROR Vs. HARIBHAI DADA
|
January 11, 1918 |
|
EMPEROR Vs. DEVAPPA RAMAPPA NAIK
|
December 19, 1918 |
|
EMPEROR Vs. INDAR
|
February 12, 1918 |
|
EMPEROR Vs. BHAGWANI
|
March 16, 1918 |
|
EMPEROR Vs. SARJU MALLAH
|
December 11, 1918 |
|
EMPEROR Vs. RAM CHARAN
|
December 10, 1918 |
|
EMPEROR Vs. MISRI LAL
|
October 4, 1918 |
|
EMPEROR Vs. KABILI KATONI
|
January 14, 1918 |
|
EMPEROR Vs. GAURI SHANKAR
|
January 28, 1918 |
|
EMPEROR Vs. ASIMODDI
|
January 9, 1918 |
|
EMPEROR Vs. ASGAR MANDAL
|
February 13, 1918 |
|
EMPEROR Vs. AMIR HASAN KHAN
|
April 18, 1918 |
|
EMPEROR Vs. KEDAR NATH
|
June 13, 1918 |
|
EMPEROR Vs. ABDUL LATIF
|
March 1, 1918 |
|
EMPEROR Vs. HARKESH
|
March 18, 1918 |
|
EMPEROR Vs. SAYED YACOOB SAYED LALLAMIAN
|
November 13, 1918 |
|
EMPEROR Vs. AMIRSAHEB BALAMIYA PATIL
|
January 15, 1918 |
|
EMPEROR Vs. NAGINDAS CHHABILDAS
|
January 25, 1918 |
|
EMPEROR Vs. PUNJA GODAD
|
September 26, 1918 |
|
EMPEROR Vs. LALLU WAGHJI
|
November 12, 1918 |
|
EMPEROR Vs. SAKHAWAT ALI
|
December 18, 1918 |
|
EMPEROR Vs. KIFAYAT
|
December 20, 1918 |
|
EMPEROR Vs. HADIYAR KHAN
|
September 4, 1918 |
|
EMPEROR Vs. YUSUF HUSAIN
|
January 8, 1918 |
|
EMPEROR Vs. GOPAL DAS
|
November 28, 1918 |
|
EMPEROR Vs. RAM DAS
|
January 11, 1918 |
|
EMPEROR Vs. SOMYA HIRYA MAHAR
|
March 26, 1918 |
|
EMPEROR Vs. ESUFALLI ABDUL HUSSEIN
|
March 7, 1918 |
|
EMPEROR Vs. SVARDACHARIAR
|
July 18, 1918 |
|
EWAZ SINGH Vs. UMRAI SINGH
|
December 19, 1918 |
|
EYUNNI RAGHAVACHARYULU Vs. EPURI GOVINDASARI
|
April 18, 1918 |
|
F P NALLADAROO AND CO Vs. HARI KISSEN RATHI
|
July 24, 1918 |
|
FAZAL RAB Vs. MANZUR AHMAD
|
March 5, 1918 |
|
FAZAR ALI MISTRI Vs. AMIR BUKSH MIAN
|
July 9, 1918 |
|
FAZARALI MAHALDAR Vs. POROO MIAN
|
June 17, 1918 |
|
FELANI MONDALANI Vs. MUKUNDA LAL MONDAL
|
April 9, 1918 |
|
FELU SARKAR Vs. RANI HEMANTA KUMARI DEBYA
|
July 1, 1918 |
|
FIRM BHAGWAN DAS GONDKA Vs. FIRM RAM KUMAR RAMESHER DAS
|
June 27, 1918 |
|
FIRM BHUDAR MAL-RAM CHANDRA MARWARI Vs. SEW NARAYAN MARWARI
|
February 8, 1918 |
|
FIRM STANDING IN THE NAME OF GOUR CHARAN-GANGA CHARAN SAHA Vs. TOYEBUDDIN AHMED, RECEIVER TO THE ESTATE OF ABDUR RAHAMAN SOWDAGAR
|
August 21, 1918 |
|
FUZLAR RAHAMAN Vs. ABEDOR RAHAMAN
|
November 8, 1918 |
|
G B NAIRKAR Vs. NALINI RANJAN SIRKAR
|
May 29, 1918 |
|
G P MALLAPPA Vs. MATAN NAGA CHETTY
|
July 30, 1918 |
|
GABINDA CHANDRA GHOSE BISWAS Vs. NANDADULAL SUT
|
March 7, 1918 |
|
GADADHAR GOSWAMI Vs. NEDHIRAM MODAK
|
April 23, 1918 |
|
GADDAM PARAMASIVUDU Vs. MULAKALA SUBBANNA
|
October 25, 1918 |
|
GAHAR MAHAMMED SARKAR Vs. PITAMBAR DAS
|
February 8, 1918 |
|
GAJADHAR Vs. MUNICIPAL BOARD OF BENARES
|
August 3, 1918 |
|
GAJADHAR Vs. EMPEROR
|
September 7, 1918 |
|
GAJADHAR PRASAD SINGH Vs. SHEO NANDAN PROSAD SINGH
|
January 4, 1918 |
|
GANESH AMRIT DHOKRIKAR Vs. RANGNATH MANOHAR PANSARE
|
February 5, 1918 |
|
GANESH CHANDRA MOHAJAN Vs. SRIMATI BERAJA SUNDARI
|
June 12, 1918 |
|
GANESH DATT TEWARI Vs. JITTAN TAMBOLI
|
December 16, 1918 |
|
GANESH MAHADEV JAMSANDEKAR Vs. SECRETARY OF STATE FOR INDIA
|
July 23, 1918 |
|
GANESHI LAL Vs. BABU LAL
|
February 4, 1918 |
|
GANGA PERSHAD Vs. MEGH RAJ
|
May 30, 1918 |
|
GANGA PERSHAD SINGH Vs. ISHRI PERSHAD SINGH
|
February 1, 1918 |
|
GANGADHAR NANDA AND THE SECRETARY OF STATE FOR INDIA Vs. SRIMATI JANAKIMONI DASI
|
May 22, 1918 |
|
GANPATI RANU KOLAPURE Vs. SEVAKRAM MANSUKHRAM
|
February 19, 1918 |
|
GANTASOLA JAGANNADHAN Vs. THATAVARTHI RAMABRAHMAM
|
December 4, 1918 |
|
GANU RAMJI PATIL Vs. BHAU BAPUJI PATIL
|
January 21, 1918 |
|
GANU WALAD RAMJI PATIL Vs. BHAU WALAD BAPUJI PATIL
|
January 21, 1918 |
|
GARUDA SANYASAYYA Vs. NERELLA MURTHENNA
|
July 31, 1918 |
|
GASPARI LOUIS Vs. REVFRCPGONSALVES
|
April 15, 1918 |
|
GAURI SAHAI Vs. ACBAHREE
|
March 19, 1918 |
|
GAURI SHANKAR Vs. EMPEROR
|
January 28, 1918 |
|
GAURISHANKAR BALMUKUND Vs. CHINNUMIYA
|
June 13, 1918 |
|
GENDU NASYA Vs. SADI BANIA ALIAS SADI SAHA
|
February 14, 1918 |
|
GHANSHAM SINGH Vs. NATHU
|
December 14, 1918 |
|
GHASITA Vs. EMPEROR
|
December 4, 1918 |
|
GHULAM JILANI Vs. EMPEROR
|
September 4, 1918 |
|
GIRDHAR DAS Vs. SIDHESHWARI PRASAD NARAIN SINGH
|
February 26, 1918 |
|
GIRIBALA DASI Vs. KUDRUTULLA PARAMANICK
|
July 8, 1918 |
|
GIRIDHARI LAL SEROWGI Vs. SYED ALTAF ALI CHOWDHURY
|
March 19, 1918 |
|
GIRISH CHANDRA GHOSE Vs. KISHORE MOHAN DAS
|
April 10, 1918 |
|
GIRISH CHANDRA MITRA Vs. GIRIBALA DEBI, WIDOW OF ADYA CHARAN MUKHOPADHYA
|
April 16, 1918 |
|
GNANENDRA KUMAR RAI CHOWDHURY Vs. SREE SREE SHAYAMA SUNDER JEN
|
January 28, 1918 |
|
GOBARDHAN Vs. PADAM SINGH
|
February 28, 1918 |
|
GOBARDHAN Vs. MANNA LAL
|
April 30, 1918 |
|
GOBARDHAN Vs. EMPEROR
|
February 27, 1918 |
|
GOBARDHAN DAS Vs. ANMOLE SINGH
|
December 19, 1918 |
|
GOBINDA HOTA Vs. KRISTAPADA SINGHA BABU
|
April 19, 1918 |
|
GODHRA MUNICIPALITY Vs. HARILAL LALLUBHAI SONI
|
September 25, 1918 |
|
GOKUL Vs. MOHRI BIBI
|
January 18, 1918 |
|
GOPAL ANANT BHAGVAT Vs. BHAGIRTHI GOPAL GOKHALE
|
January 11, 1918 |
|
GOPAL CHANDRA DAS Vs. KSHETRA MOHUN BHUIA
|
May 3, 1918 |
|
GOPAL DAS Vs. EMPEROR
|
November 28, 1918 |
|
GOPAL JAYVANT SHIRGAONKAR Vs. SHRINIWAS VITHAL PAI
|
March 14, 1918 |
|
GOPAL MANDAL Vs. TAPAI SANKHARI
|
March 15, 1918 |
|
GOPALASAMI NAICK Vs. NAMMALWAR NAICK
|
October 9, 1918 |
|
GOPI LAL Vs. LAKHPAT RAI
|
May 22, 1918 |
|
GOPI NATH MONDAL Vs. ASHUTOSH GHOSE, RECEIVER TO THE ESTATE OF NILRATAN MONDAL
|
January 7, 1918 |
|
GORIPALAYAM DURGA BY ITS MANAGER SYED MUHAYADEES ALLI SAHIB Vs. SYED BACHA SAHIB
|
April 26, 1918 |
|
GOSTA BEHARI DE Vs. GOSTA BEHARI LUMANTA
|
April 22, 1918 |
|
GOSWAMI GORDHAN LALJI Vs. GOSWAMI MAKSUDAN BALLABH
|
May 30, 1918 |
|
GOURISH NARAIN SINGH Vs. MATABADAL SINGH
|
June 7, 1918 |
|
GOVIND RAMAJI GANJALE Vs. SAVITRI RAMA THOSAR
|
July 5, 1918 |
|
GRANDE VENKATA RATNAM AND Vs. NITY CHARAN HAZRA
|
May 21, 1918 |
|
GREAT INDIAN PENINSULA RAILWAY Vs. RAMCHANDRA JAGANNATH
|
September 3, 1918 |
|
GUDDAR MAL Vs. HET RAM
|
November 1, 1918 |
|
GULAB RAIJI Vs. BAI TEJBAI
|
July 8, 1918 |
|
GULUSAM BIVI Vs. AHMADSA ROWTHER
|
October 17, 1918 |
|
GUMANAN Vs. JAHANGIRA
|
March 22, 1918 |
|
GUR NARAYAN Vs. SHEOLAL SINGH
|
October 17, 1918 |
|
GURDIAL Vs. MUNNA LAL
|
December 2, 1918 |
|
GURU CHARAN GHOSE Vs. KASHI CHANDRA GHOSE
|
May 10, 1918 |
|
HADIYAR KHAN Vs. EMPEROR
|
September 4, 1918 |
|
HAFIZUDDIN KHAN Vs. MAHAMMED ELIM
|
June 18, 1918 |
|
HAJEE ISMAIL SAIT AND SONS Vs. WILSON AND CO
|
January 31, 1918 |
|
HAJI MUNSHI JILLOR RAHMAN Vs. EBRAHIM KHAN
|
February 1, 1918 |
|
HAMID HUSAIN Vs. KUBRA BEGAM
|
January 24, 1918 |
|
HAMIDA BIBI Vs. FATIMA BIBI
|
March 18, 1918 |
|
HANMANDAS RAMDAYAL Vs. VALABHDAS SHANKARDAS
|
March 1, 1918 |
|
HANMANT KASHINATH JOSHI Vs. GANESH ANNAJI PUJARI
|
December 20, 1918 |
|
HANMANTRAM RADHAKISAN Vs. SHIVNARAYAN ASURAM
|
July 30, 1918 |
|
HANSRAJ LADDASHET Vs. ANANT PADMANABH BHATT
|
March 20, 1918 |
|
HAR KESH Vs. EMPEROR
|
March 18, 1918 |
|
HAR KUMAR SEN Vs. RAJ KUMAR HALDAR
|
June 17, 1918 |
|
HAR PRASAD Vs. TAJAMMUL HUSAIN
|
February 20, 1918 |
|
HARA KUMAR SAHA Vs. RAM CHANDRA PAL
|
June 20, 1918 |
|
HARA NARAIN BERA Vs. SRIDHAR PANDE
|
June 12, 1918 |
|
HARAPALI SARKAR Vs. SYED RAJABALI MIA AND ANRAND ANNAPURNA DASSYA
|
January 22, 1918 |
|
HARDIT SINGH Vs. GURMUKH SINGH
|
January 29, 1918 |
|
HARDWARI LAL Vs. RAM DULARI
|
April 15, 1918 |
|
HARENDRA CHANDRA LAHIRI Vs. BASANTA KUMAR MAITRA
|
January 7, 1918 |
|
HARGOVIND FULCHAND Vs. NAJA SURA
|
March 20, 1918 |
|
HARI BHUSAN DATTA Vs. MANMATHA NATH DATTA
|
February 25, 1918 |
|
HARI CHARAN DUTTA Vs. NIBARAN CHANDRA DAS
|
November 25, 1918 |
|
HARI DAS BASAK Vs. RADHA CHARAN PODDAR
|
May 17, 1918 |
|
HARI RAMJI PAVAR Vs. EMPEROR
|
January 11, 1918 |
|
HARIBHAI DADA Vs. EMPEROR
|
January 11, 1918 |
|
HARIDAS DEY Vs. KAILASH CHANDRA BOSE
|
January 30, 1918 |
|
HARIHAR BANERJI Vs. RAMSASHI RAY
|
June 10, 1918 |
|
HARIHAR DAS Vs. CHANDRA KUMAR GUHA
|
May 16, 1918 |
|
HARIHAR DUTTA TEWARI Vs. BHIM SANKER DUTTA TEWARI
|
April 8, 1918 |
|
HARIHAR ROY Vs. EMPEROR
|
August 23, 1918 |
|
HARIHAR ROY Vs. EMPEROR
|
November 22, 1918 |
|
HARIKRISHNA NAIKO Vs. EMPEROR
|
July 2, 1918 |
|
HARIMOHON ROY Vs. KHALIL BEPARY
|
August 9, 1918 |
|
HARIPADA SADHUKHAN Vs. ANATH NATH DEY
|
January 16, 1918 |
|
HARIRAM KISNIRAM Vs. SHIVABAKAS RAMCHAND
|
January 9, 1918 |
|
HARNAM SINGH Vs. EMPEROR
|
May 23, 1918 |
|
HARRY MEREDITH, THE LIQUIDATOR APPOINTED FOR THE PURPOSE OF WINDING UP OF THE FIRM OF J H ELLIOT AND CO LTD OF BIRMINGHAM Vs. VKABDUL SAHIB
|
April 17, 1918 |
|
HASAN ALI KHAN Vs. AZHAR-UL-HASAN
|
July 26, 1918 |
|
HASHMI BEGAM Vs. SURAJ BHAN, MUHAMMAD TAWAKKUL HUSAIN
|
April 10, 1918 |
|
HAZARIMUL SHOHANLAL Vs. SATISH CHANDRA GHOSH
|
July 18, 1918 |
|
HAZARIMULL SHOHANLAL Vs. SATISH CHANDRA GHOSE
|
July 18, 1918 |
|
HAZRA SARDAR Vs. KUNJA BEHARI NAG CHOUDHURY
|
January 11, 1918 |
|
HDYANATH RAY Vs. BISSESWAR DAS
|
May 17, 1918 |
|
HEMANTA KUMAR KAR Vs. BIRENDRA NATH ROY CHOUDHURY
|
May 30, 1918 |
|
HET RAM Vs. GANGA SAHAI
|
May 7, 1918 |
|
HET RAM Vs. SHADI RAM
|
March 15, 1918 |
|
HET RAM Vs. GUDDAR MAL
|
November 1, 1918 |
|
HIMATLAL MAGANLAL SHAH Vs. BHIKABHAI AMRITLAL SHAH
|
January 28, 1918 |
|
HINGO SINGH Vs. JHURI SINGH
|
April 30, 1918 |
|
HIRDE NARAIN Vs. ALAM SINGH
|
July 29, 1918 |
|
HIRDEY NARAIN Vs. ALAM SINGH
|
June 29, 1918 |
|
HON BLE BABU BROJENDRA KISHORE ROY CHOWDHURY Vs. RAJA JUGENDRA KISHORE ROY CHOWDHURY
|
June 12, 1918 |
|
HON BLE BROJENDRA KISHORE ROY CHOUDHURY Vs. DIL MUHMUD SARKAR
|
February 4, 1918 |
|
HON BLE MAHARAJA MANINDRA CHANDRA NANDY, TRUSTEE TO THE ESTATE OF PARAMSUK CHANDRA Vs. PANCHANAN BANDHOO
|
July 23, 1918 |
|
HON BLE MAHARAJA RANJIT SINHA Vs. ABDUR RAHIM KHAN CHOWDHURY
|
April 4, 1918 |
|
HON BLE NAWAB BAHADUR OF MURSHIDABAD, SIR SYED WASIF ALI MEERZA, K C S I K C V O Vs. KHANDKAR MOHAMAD HOSSAIN
|
August 1, 1918 |
|
HON BLE SIR MAHARAJA MANINDRA CHANDRA NANDI BAHADUR Vs. KUMAR SARABINDU RAY
|
March 19, 1918 |
|
HRISHIKESH SINGH MINOR, BY HIS NEXT FRIEND SURENDRA NATH PALIT Vs. LAKHI NARAIN SINGH
|
May 6, 1918 |
|
HUKAMCHAND SARUPCHAND Vs. ABRAHAM EJABRAHAM
|
September 18, 1918 |
|
HUKUMCHAND BOID Vs. PIRTHICHAND LAL CHOWDHURY
|
December 3, 1918 |
|
HUSAN MEA BARA BHUIA Vs. HAZI NAUN MEA CHOWDHURY
|
May 9, 1918 |
|
IMAMBANDI Vs. SHEIKH HAJI MUTSADDI
|
February 28, 1918 |
|
IN RE SURESH CHUNDER GOOYEE Vs. STATE
|
December 10, 1918 |
|
IN RE VASUDEO PUNDLIK SAMANT Vs. STATE
|
December 6, 1918 |
|
IN RE: A VAKIL Vs. STATE
|
March 7, 1918 |
|
IN RE: AMBALAM IBRAHI Vs. STATE
|
August 20, 1918 |
|
IN RE: AMULYADHAN ADDY Vs. STATE
|
March 19, 1918 |
|
IN RE: ANANT VIRUPAX PEERANT Vs. STATE
|
March 19, 1918 |
|
IN RE: ANNASAMI NADAVAN Vs. STATE
|
February 26, 1918 |
|
IN RE: APPAJI IYER Vs. STATE
|
January 8, 1918 |
|
IN RE: BABU HAR PRASAD SINGH, VAKIL OF BANDA Vs. STATE
|
May 4, 1918 |
|
IN RE: BALU BRINDABAN CHANDRA DAS, A MUKHTEAR Vs. STATE
|
January 2, 1918 |
|
IN RE: D MACINTYRE Vs. STATE
|
November 11, 1918 |
|
IN RE: ELECTION OF BROJO GOPAL GOSWAMI AS COMMISSIONER OF WARD NO 25 Vs. STATE
|
April 24, 1918 |
|
IN RE: GADDAM PANCHALU REDDY Vs. STATE
|
August 30, 1918 |
|
IN RE: GOODS OF D MCINTYRE Vs. STATE
|
November 11, 1918 |
|
IN RE: GURUMURTHI CHETTI Vs. STATE
|
September 27, 1918 |
|
IN RE: HAJEE MOHAMED HABIBULLA BADSHA SAHIB Vs. STATE
|
September 18, 1918 |
|
IN RE: HAWAJI SAKHARAM MHALASKAR Vs. STATE
|
December 17, 1918 |
|
IN RE: HUBERT CRAWFORD Vs. STATE
|
January 15, 1918 |
|
IN RE: K VENKATARAMA CHETTY Vs. STATE
|
February 15, 1918 |
|
IN RE: KANDASAMI PILLAI Vs. STATE
|
August 23, 1918 |
|
IN RE: KHEMA RUKHAD Vs. STATE
|
February 22, 1918 |
|
IN RE: MAGANLAL KHEMCHAND Vs. STATE
|
March 14, 1918 |
|
IN RE: MARAPPA GOUNDAN THE SESSIONS JUDGE OF COIMBATORE Vs. STATE
|
July 8, 1918 |
|
IN RE: MOGAL BEG Vs. STATE
|
September 24, 1918 |
|
IN RE: MR A SEETHARAMIAH, SECOND GRADE PLEADER, PRACTISING IN THE DISTRICT OF GANJAM Vs. STATE
|
September 30, 1918 |
|
IN RE: N N KRISHNASWAMI IYER Vs. STATE
|
April 23, 1918 |
|
IN RE: P VARADARAJULU NAIDU Vs. STATE
|
October 15, 1918 |
|
IN RE: PYDI RAMANNA Vs. STATE
|
July 22, 1918 |
|
IN RE: REFERENCE UNDER RULE 1 ORDER 46, C P C Vs. STATE
|
March 23, 1918 |
|
IN RE: SAVARAJULU NAYUDU Vs. STATE
|
April 3, 1918 |
|
IN RE: SESSIONS JUDGE OF TANJORE Vs. STATE
|
July 9, 1918 |
|
IN RE: SHIRINBAI MERWANJI DALAL Vs. STATE
|
August 23, 1918 |
|
IN RE: SRINIVASA THATHACHARIAR Vs. STATE
|
January 18, 1918 |
|
IN RE: SURENDRA CHANDRA GHOSE Vs. STATE
|
February 28, 1918 |
|
INAYAT-ULLAH KHAN Vs. HASHMAT-ULLAH KHAN
|
April 16, 1918 |
|
INDAR Vs. EMPEROR
|
February 2, 1918 |
|
INDRA NARAIN DAS Vs. BADAN CHANDRA DAS
|
June 27, 1918 |
|
INDRA NARAIN RAY Vs. NABIN CHANDRA BANERJEE
|
June 6, 1918 |
|
ISABALI Vs. BHAGABAN CHANDRA SHAHA
|
June 4, 1918 |
|
ISHAN CHANDRA SAMUI Vs. DULAL CHANDRA DE
|
January 22, 1918 |
|
ISHWAR PRASAD Vs. EMPEROR
|
March 8, 1918 |
|
ISHWARI DUTT Vs. EMPEROR
|
July 6, 1918 |
|
ISMAIL SARKAR Vs. EMPEROR
|
July 8, 1918 |
|
ISWAR CHANDRA KAPALI Vs. SHEIKH ARJAN
|
March 12, 1918 |
|
ISWAR DALIN Vs. GIRINDRA KUMAR NAG, MINOR, BY HIS FATHER AND GUARDIAN JATINDRA KUMAR NAG
|
July 23, 1918 |
|
IYATHURAI AIYER Vs. KUPPAMUTHU PADAYACHI
|
October 11, 1918 |
|
J B LESLIE ROGERS Vs. ARHAJEE FAKIR MUHAMMAD SAIT (DEAD)
|
September 26, 1918 |
|
JADUPATI CHATTERJEE Vs. KAHETRA NATH PAUL
|
July 24, 1918 |
|
JAGADISH NARAIN PARAMANIK Vs. MAHAMUDDIN MAHAMED MINORS REPRESENTED BY THEIR GUARDIAN GRANDMOTHER ALAKJADI BEWA
|
May 27, 1918 |
|
JAGAN NATH MARWARI Vs. EAST INDIAN RAILWAY CO
|
April 19, 1918 |
|
JAGARDEO SINGH Vs. ALI HAMMAD
|
January 10, 1918 |
|
JAGAT CHANDRA SHAHA Vs. BIRENDRA NATH DUTTA CHOUDHURY
|
August 27, 1918 |
|
JAGUJI RAI Vs. EMPEROR
|
May 9, 1918 |
|
JAHANGIRA Vs. KARRAR HUSAIN
|
January 19, 1918 |
|
JAHANGIRA Vs. GUMANAN
|
March 22, 1918 |
|
JAHIRAL HAQUE Vs. SADAR ALI
|
June 12, 1918 |
|
JAHURMUL BABU Vs. KERAMUTULLAH MOLLA
|
January 31, 1918 |
|
JAI KISHAN SINGH Vs. NAULAKHI KUNWAR
|
April 20, 1918 |
|
JAI NARAIN LAL Vs. EMPEROR
|
April 13, 1918 |
|
JAIMAL SINGH Vs. SHIB SARAN SINGH
|
May 9, 1918 |
|
JAINT SINGH Vs. GOSAIN
|
May 6, 1918 |
|
JAKHER MOHAMED MONDAL Vs. KHATIR MOHAMED SHAIKH
|
April 11, 1918 |
|
JALALUDDIN PESHAWARI Vs. EMPEROR
|
July 17, 1918 |
|
JAMILA KHATUN CHOWDHURY Vs. SRIMATI MAHAMUD KHATUN CHOWDHURY
|
February 8, 1918 |
|
JAMPANA SOMADU Vs. SRI RAJA VENKATA RAMAYA APPA ROW BAHADUR ZAMINDAR GARU
|
October 31, 1918 |
|
JANA APPA SUTAR Vs. RAKHMA NARAYAN BADIGER
|
September 24, 1918 |
|
JANARDAN GOVIND KARGUPPIKAR Vs. NARAYAN KRISHNAJI KARGUPPIKAR
|
January 18, 1918 |
|
JASSA Vs. RANGI LAL
|
March 7, 1918 |
|
JATINDRA KUMAR DAS Vs. GAGAN CHANDRA PAL
|
February 25, 1918 |
|
JATINDRA NATH BOSE Vs. SARAT CHANDRA ADDYA
|
December 13, 1918 |
|
JATRA MOHAN SEN Vs. SECRETARY OF STATE FOR INDIA
|
July 9, 1918 |
|
JHUNKU LAL Vs. BISHESHAR DAS
|
May 6, 1918 |
|
JHURI SINGH Vs. HINDU SINGH; RAMBAZ SINGH
|
April 30, 1918 |
|
JITENDRA GOPAL ROY Vs. MATANGINTI ALIAS SUSAMOYI DEBYA
|
August 22, 1918 |
|
JOGEMAYA DASSI Vs. BAIDYANATH PRAMANICK
|
May 21, 1918 |
|
JOGENDRA KUMAR GHOSE Vs. ANANDA CHANDRA MOZUMDAR
|
January 17, 1918 |
|
JOGENDRA NARAIN RAY CHOWDHURY Vs. RAI KIRAN CHANDRA RAY BAHADUR AND ANRAND JANAKI NATH BISWAS
|
December 11, 1918 |
|
JOGENDRA NARAIN ROY CHOWDHURY Vs. KIRAN CHANDRA ROY
|
December 11, 1918 |
|
JOGENDRA NARAYAN RAY Vs. DURGA CHARAN GUHA THAKURTA
|
November 25, 1918 |
|
JOGENDRA NATH BHUNYA Vs. MOHINDRA GHORA
|
June 13, 1918 |
|
JOGENDRA NATH MALLIK Vs. SHIB NARAYAN MUKERJEE
|
August 19, 1918 |
|
JOGENDRA NATH MITRA Vs. APARA PROSAD MUKERJEE
|
April 11, 1918 |
|
JOGESH CHANDRA BANERJEE Vs. SARADA KUMAR CHAKRAVARTI
|
April 18, 1918 |
|
JOGESH CHANDRA ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 7, 1918 |
|
JOSEPH HENRY JONES Vs. ADMINISTRATOR-GENERAL OF BENGAL
|
July 1, 1918 |
|
JOY CHANDRA DAS GUPTA Vs. SRIMATI KHUKI, MINOR BY HER MATERNAL UNCLE RADHA KRISHNA SAHA,
|
May 21, 1918 |
|
JOY GOBINDA CHOWDHURY Vs. DEBENDRA NATH BOSE
|
May 21, 1918 |
|
JOYENULLAH BEPARI (MANDAL); MONIRUDDIN SHEIKH Vs. EMPEROR
|
January 4, 1918 |
|
JUADULLA Vs. SHEIKH BAKSHI
|
November 25, 1918 |
|
JUGALPADA DUTT Vs. GANESH CHANDRA PAL
|
January 4, 1918 |
|
JUMNA PRASAD Vs. KARAN SINGH
|
June 14, 1918 |
|
JURAWAN Vs. MAHABIR DUBE
|
January 2, 1918 |
|
JURAWAN, PASI Vs. MAHABIR DHAR DUBE
|
January 19, 1918 |
|
JUSCURN BOID Vs. PIRTHICHAND LAL CHOUDHURY
|
December 3, 1918 |
|
JWALA PRASAD Vs. EAST INDIAN RAILWAY COMPANY
|
May 16, 1918 |
|
K GOPALAKRISHNA KUDVA Vs. BANGLE NARAYANA KAMTHY
|
January 17, 1918 |
|
K NANU NAIR Vs. KMKUNDAN ASHTAMURTHI NAMBUDRIPAD BY MUKTEAR KUNDAN DAMODARAN NAMBUDRIPAD
|
March 8, 1918 |
|
K PATHUMMA UMMA Vs. MTHITTU UMMA ALIAS KUNHI UMMA
|
November 18, 1918 |
|
K RAMACHENDRA THEVAR, ZEMINDAR OF PALAYAMPATTI Vs. SVVELAYUTHA NADAN,; NARAYANA NADAN AND ANRAND SIVA SIVATHALPERIYAVA NADAN
|
April 17, 1918 |
|
K T V R T VEERAPPA CHETTY Vs. VELLAYAN AMBALAM
|
December 11, 1918 |
|
KADIR MOHIDEEN SAHEB Vs. SYYED ABBUBUKARR SAHEB
|
September 11, 1918 |
|
KADIRVELU NAINAR Vs. KUPPUSWAMI NAICKER
|
April 13, 1918 |
|
KAIKHUSHRU BEZONJI CAPADIA Vs. SHRINIBAI BEZONJI CAPADIA
|
July 26, 1918 |
|
KAIKUSHRU BEZONJI NANABHOY CAPADIA Vs. SHIRINBAI BEZONI CAPADIA
|
July 26, 1918 |
|
KAILASH CHANDRA KANDOR Vs. HARIHAR PATRA
|
June 5, 1918 |
|
KAILASH CHANDRA PAL Vs. EMPEROR
|
August 26, 1918 |
|
KALAMUA KHADIM Vs. AMIR ALI KHALIFA; MAHMAD SAYAD
|
March 23, 1918 |
|
KALI CHARAN PANDE Vs. GUPT NATH MISRA
|
March 19, 1918 |
|
KALI KISHORE DAS Vs. GOPAL RAM SAHA
|
August 1, 1918 |
|
KALI KRISHNA CHOWDHURY Vs. TARA PROSANNA CHONGDAR
|
February 5, 1918 |
|
KALI PRASAD CHATTERJEE Vs. RASH BEHARI LAIK
|
May 2, 1918 |
|
KALI PRASONNO MAITY Vs. SECRETARY OF STATE FOR INDIA
|
May 29, 1918 |
|
KALIANARAMA AIYAR Vs. SIVARAMA CHETTIAR
|
November 14, 1918 |
|
KALIKA BAKSH SINGH Vs. RAM CHARAN
|
May 10, 1918 |
|
KALKA BAKHSH SINGH Vs. RAM OHARAN
|
May 10, 1918 |
|
KALKA PRASAD Vs. RAJ RANI
|
December 11, 1918 |
|
KALLU Vs. SITAL
|
January 16, 1918 |
|
KALLU Vs. SITAL
|
January 5, 1918 |
|
KALYAN DAS Vs. MAQBUL AHMAD
|
April 18, 1918 |
|
KALYAN SINGH Vs. ALLAH DIYA
|
October 26, 1918 |
|
KAMAL BAIDYA Vs. GANESH CHANDRA BISWAS
|
June 17, 1918 |
|
KAMALA KANTA SEN Vs. DURGA KUMAR SEN
|
January 25, 1918 |
|
KANAILAL KUNDU Vs. NITYA SARAN MUKHERJEE
|
June 17, 1918 |
|
KANCHANI BEWA ALIAS KANDANI BEWA Vs. JADUB PARAMANIK
|
July 26, 1918 |
|
KANDA PONNAPPA NAICKEN Vs. VENKATASESHAIYAR
|
November 28, 1918 |
|
KANDARPA NARAN MANDAL Vs. SRIDHAR ROY
|
February 12, 1918 |
|
KANDASAMI PILLAI Vs. RAMASAMI MANNADI
|
September 30, 1918 |
|
KANDUKURI VEERA BASAVARAJU PANTULU Vs. KANDUKURI BALASURYA PRASADA RAO PANTULU
|
May 10, 1918 |
|
KANHAI LAL Vs. GANGA; DHANNO
|
July 1, 1918 |
|
KANHAI LAL Vs. BRIJ LAL
|
March 15, 1918 |
|
KANHAIYA LAL Vs. ROSHAN LAL
|
August 10, 1918 |
|
KANNUSAMI PILLAI Vs. JAGATHAMBAL
|
January 30, 1918 |
|
KARAKKATTITATHIL RAYARAPPA NAMBIAR KARNAVAN AND MANAGER OF HIS TARWAD Vs. KOYOTAN CHABLE VEETIL KAMARAN KARNAVAN OF HIS TARWAD (DEAD)
|
January 21, 1918 |
|
KARAKKATTITATHIL RAYARAPPAN NAMBIAR KARNAVAN AND MANAGER OF HIS TARWAD Vs. KOYOTAN CHALILE VEETIL KAMARAN KARNAVAN OF HIS TARWAD (DEAD)
|
January 21, 1918 |
|
KARAN SINGH Vs. JAMNA PRASAD
|
June 14, 1918 |
|
KARBASAPPA GOOLAPPA NAREGAL Vs. KALLAVA GOOLAPPA NAREGAL
|
March 19, 1918 |
|
KARIM BAKSHA Vs. ABDUL JABBAR MIAJI
|
June 26, 1918 |
|
KARIM-UD-DIN Vs. EMPEROR
|
April 11, 1918 |
|
KASI VISWANATHAM CHETTIAR Vs. RAMASWAMI ATHITHA NADAR
|
August 1, 1918 |
|
KASISWAR GOSWAMI Vs. AMIRUDDIN ALIAS ZUKKA GAZI
|
June 4, 1918 |
|
KAVERAMMA Vs. VISHNU KUNKULLAYYA
|
January 30, 1918 |
|
KEDAR NATH Vs. EMPEROR
|
June 13, 1918 |
|
KEDAR NATH MONDAL Vs. MOHESH CHANDRA KHAN
|
May 23, 1918 |
|
KHERODE BEHARI GOSSAMI Vs. RAJA NARENDRA LAL KHAN
|
January 15, 1918 |
|
KHETRA MOHAN KUNDU Vs. JOGENDRA CHANDRA KUNDU
|
January 28, 1918 |
|
KHETRA NATH MANDAL Vs. MAHOMED ALLA RAKHA
|
February 13, 1918 |
|
KHETTRA MOHAN SINGH Vs. SHIB DAS CHANDER
|
July 26, 1918 |
|
KHIMJI BHIMSI; CHUNILAL AMBAIDAS Vs. CHUNILAL AMBAIDAS; GOVINDJI KHIMJI
|
November 19, 1918 |
|
KHIRODE CHANDRA GHOSE Vs. MIDNAPORE ZEMINDARY COMPANY LIMITED
|
May 6, 1918 |
|
KHITISH CHANDRA BANERJEE Vs. THAKOMANI DEBI
|
March 21, 1918 |
|
KHUBI Vs. BAKHTAYAL
|
April 25, 1918 |
|
KILARU KOTAYYA Vs. POLAVARAPU DURGAYYA
|
April 19, 1918 |
|
KIRTI CHANDRA DAW Vs. BEPIN BEHARI PAL CHAUDHURI
|
May 21, 1918 |
|
KISHORE SINGH Vs. BAHADUR SINGH
|
July 2, 1918 |
|
KISHORI MOHAN TALAPATRA Vs. OSI PRAMANICK
|
July 23, 1918 |
|
KIZHEKKE MANJAMBRATH AVULLA Vs. CKPKANNA KURUP
|
February 12, 1918 |
|
KODI SANKARA BHATTA Vs. MOIDIN
|
February 26, 1918 |
|
KOMANDUR KRISHNAMACHARLU Vs. BDANOJI
|
August 12, 1918 |
|
KOMPELLA ANANTARAMAYYA Vs. CHIKKATLA TUKKADU
|
February 14, 1918 |
|
KOMPELLA ANANTHARAMAYYA Vs. CHIKATLA TUKKADU
|
February 14, 1918 |
|
KOMU KUTTI Vs. KUMARA MENON
|
March 26, 1918 |
|
KOMURU APPALASWAMI Vs. PALLI NARAYANASWAMY, MINOR BY GUARDIAN, ALLA NARAYANAMMA AND ALLA YERAKAMMA
|
August 30, 1918 |
|
KONIMA REDDI SUBBAREDDI Vs. KOLLIPARA VEERAYYA TATA
|
November 6, 1918 |
|
KOTTARATHIL PUTHIYAPURAYIL POKKER Vs. BALATHIL PARKUM CHANDRANKANDI KUNHAMAD
|
September 27, 1918 |
|
KOYITTAL PARAMBIL PARKUM CHIRATHODI VAZHA VALAPPIL CHEERU Vs. ATTIMANA ILLOTH NARAYANAN NAMBUDIRI
|
December 16, 1918 |
|
KOZHIKOT KIZHAKKA KOVILAGATH SRI MANAVEDAN ALIAS VALIA, KUNHUNNI RAJAH AVERGAL Vs. PRESENT ZAMORIN RAJAH OF CALICUT REPRESENTED BY THE ESTATE COLLECTOR
|
April 11, 1918 |
|
KOZHIPURATH KUNHIKRSIHNA MENON KURNAVAN Vs. KOZHIPURATH KUNHIKAVAMMA
|
April 25, 1918 |
|
KRISHNA AYYAR; PALANI GOUNDAN AND AMMASAI GOUNDAN Vs. EMPEROR
|
February 25, 1918 |
|
KRISHNA GOPAL BHOWMIK; ICHHAMAYI DEBI Vs. HEM CHANDRA BAIRAGI
|
April 15, 1918 |
|
KRISHNA IYER REPRESENTED BY HIS AUTHORISED AGENT V KRISHNA IYER Vs. SWAMINATHA IYER
|
February 22, 1918 |
|
KRISHNADHON GHOSE Vs. MAHENDRA NATH DUTT
|
August 28, 1918 |
|
KRISHNAJI GANESH KULKARNI Vs. SECRETARY OF STATE FOR INDIA
|
December 3, 1918 |
|
KRISHNASWAMI IYER Vs. SEETHALAKSHMI AMMAL
|
September 18, 1918 |
|
KRISHNASWAMI NAIDU Vs. AKKULAMMAL AVERGAL, ZEMINDARINI
|
June 24, 1918 |
|
KUFILUDDIN SARKAR Vs. EMPEROR
|
August 23, 1918 |
|
KULAK CHANDRA DAS Vs. KULA CHANDRA DAS
|
March 23, 1918 |
|
KUMAR SARAT KUMAR ROY; SARAT CHANDRA MUKHERJEE; PROMOTHO NATH CHATTERJEE Vs. SRIPATI CHATTERJEE; RAM CHANDRA CHATTERJEE
|
April 10, 1918 |
|
KUMARAPPA CHETTIAR Vs. SAMINATHA CHETTIAR ALIAS AVATHA CHETTIAR
|
October 15, 1918 |
|
KUMARASAMI CHETTY Vs. KUPPUSAMI CHETTY
|
January 22, 1918 |
|
KUMARASWAMI CHETTY Vs. KUPPUSAMI CHETTI
|
January 22, 1918 |
|
KUMUD BEHARY PAL Vs. HARI CHARAN SARDAR
|
November 20, 1918 |
|
KUNHI COYA HAJI Vs. PANIKKA VITTIL ASSAN BAVA HAJI
|
October 10, 1918 |
|
KUNJ BEHARI LAL Vs. LALTU SINGH
|
June 6, 1918 |
|
KUNJ BEHARI LAL Vs. BHARGAVA COMMERCIAL BANK
|
March 22, 1918 |
|
KUNJA BEHARI GHOSE Vs. LALIT MOHUN SINGH ROY
|
August 28, 1918 |
|
KUNWAR BAHADUR Vs. MADHO PRASAD
|
December 19, 1918 |
|
KUPPUSAMI IYER Vs. KKUPPUSAMI IYER
|
August 15, 1918 |
|
KURE Vs. EMPEROR
|
April 17, 1918 |
|
KURICHETTI VENKATASUBBAYYA Vs. EMPEROR
|
October 8, 1918 |
|
KURSHED ALI Vs. DINANATH SURMA
|
December 13, 1918 |
|
KUTTI CHAMI MOOTHAN Vs. RAMA PATTAR
|
July 17, 1918 |
|
KUTTIVENTI VENKATARAMANAMURTHI Vs. MACHERLA SUNDARA RAMIAH
|
January 22, 1918 |
|
L ABDUL SUKUR SAHEB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 10, 1918 |
|
L W ORDE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 29, 1918 |
|
LABHU Vs. RADHA CHARAN
|
January 16, 1918 |
|
LACHHMI KUNWAR Vs. DURGAI KUNWAR
|
May 8, 1918 |
|
LACHHMI NARAIN Vs. BINDRABAN
|
January 29, 1918 |
|
LACHMI NARAIN DUBE Vs. KISHAN LAL
|
June 26, 1918 |
|
LAIK SINGH Vs. EMPEROR
|
November 8, 1918 |
|
LAKHI KANTA ROY Vs. RAJ CHANDRA SAHA
|
April 15, 1918 |
|
LAKHI NARAIN DAS Vs. EMPEROR
|
July 31, 1918 |
|
LAKHICHAND CHATRABHUJ MARWADI Vs. LALCHAND GANPAT PATIL
|
January 17, 1918 |
|
LAKHIMANI DASSI Vs. DWIJENDRA NATH MUKERJEE
|
June 20, 1918 |
|
LAKHPAT RAI Vs. SRI KISHAN DAS
|
May 22, 1918 |
|
LAKSHMANAN CHETTY Vs. PPVPALANIAPPA CHETTY
|
March 18, 1918 |
|
LAKSHMI KANTA DE Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONER OF THE NAIHATI MUNICIPALITY
|
June 20, 1918 |
|
LAKSHMI NARAYAN ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 30, 1918 |
|
LAKSHMI PRASANNA MOJUMDAR Vs. RAJINDRA PODDAR
|
May 27, 1918 |
|
LAKSHUMANAN CHETTY Vs. RMKSSADAYAPPA CHETTY
|
August 15, 1918 |
|
LAL MOHAN SAHA Vs. SHAIKH TAZIMADDIN
|
August 19, 1918 |
|
LAL SRIPAT SINGH Vs. LAL BASANT SINGH
|
May 2, 1918 |
|
LALA BALLA MAL Vs. AHAD SHAH
|
July 8, 1918 |
|
LALA KANHAI LAL Vs. LALA BRIJ LAL AND MUSAMMAT KAUSILLA
|
March 15, 1918 |
|
LALA RAM Vs. THAKUR PRASAD
|
July 1, 1918 |
|
LALJI SINGH Vs. MUHAMMAD EHTISHAM ALI; NABBU RANDU
|
December 3, 1918 |
|
LALMAN Vs. CHINTAMANI
|
December 12, 1918 |
|
LALTA PRASAD CHAUDHRY Vs. GOKUL PRASAD
|
May 7, 1918 |
|
LALU SARDAR Vs. OHEDALI MRIOHA
|
February 11, 1918 |
|
LANKA LAKSHMANNA Vs. LANKA VARDHANAMMA
|
September 3, 1918 |
|
LATIFAN MIAN Vs. MUSAMMAT MOORTI JANANA
|
March 14, 1918 |
|
LAXMAN GANESH RAJENDRA Vs. KESHAV GOVIND DESHPANDE
|
July 18, 1918 |
|
LAXMAVA HUCHAPPA NASIPUDI Vs. RACHAPPA CHANBASAPPA KARVEERSHETTI
|
February 18, 1918 |
|
LEGAL REMEMBRANCER Vs. TULARAM BARODIA
|
August 26, 1918 |
|
LELONG (JUMEA) Vs. RAJANI KANTA CHOWDHURY
|
March 5, 1918 |
|
LEON SAUBOLLE Vs. KVSEYNE AND BROTHERS
|
March 6, 1918 |
|
LINGAPPAYA Vs. SHANKARANARAYANA BHATTA
|
March 1, 1918 |
|
M KUPPASWAMY CHETTY Vs. KUSALA RAMIAH
|
March 18, 1918 |
|
M N MUKHERJEE Vs. MATANGI CHARAN PALIT
|
November 1, 1918 |
|
M S YESUVADIYAN Vs. PSASUBBA NAICKER
|
November 1, 1918 |
|
MADDIPOTI PERAMMA Vs. GANDRAPU KRISHNAYYA
|
February 15, 1918 |
|
MADDUKURI ANKAMMA Vs. MUVVALA SUBBAYYA
|
September 14, 1918 |
|
MADHUSUDAN GOPE Vs. BEHARI LALL GOPE
|
February 8, 1918 |
|
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. HARIDOSS BANMALIDOSS
|
February 22, 1918 |
|
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LTD Vs. HARIDOSS BANMALI DOSS
|
February 22, 1918 |
|
MADURA ETC DEVASTANAM THROUGH MANAGER, P S ANANTHANARAYANA AYYARMADURA Vs. CHENA KONDAMA NAICKEN
|
January 22, 1918 |
|
MAGAN LAL Vs. GANESH PRASAD
|
January 30, 1918 |
|
MAHA RAM Vs. EMPEROR
|
February 26, 1918 |
|
MAHABIR Vs. EMPEROR
|
February 27, 1918 |
|
MAHADEO GOPALBHAT Vs. TRIMBAKBHAT BALAMBHAT
|
September 3, 1918 |
|
MAHADEO KORI Vs. SHEORAJ RAM TELI
|
October 23, 1918 |
|
MAHADEO SINGH Vs. EMPEROR
|
August 8, 1918 |
|
MAHAMAD JALIS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 4, 1918 |
|
MAHAMED AYUB CHOWDHURY Vs. ELAHI BAKSH MANDAL AND FAKIRULLAH MEAN
|
August 1, 1918 |
|
MAHAMED KERAMUT ULLA MIAH; CHINTAMANNESSA BIBIAND REFATULLA MEAH; KURAMANNESSA BIBI Vs. KEAMUTULLA MEAH; KURAMANNESSA BIBI; CHINTAMANNESSA BIBI
|
July 19, 1918 |
|
MAHAMMAD SHAFIKUL HUQ CHOWDHURY Vs. KRISHNA GOBINDA DUTTA
|
April 30, 1918 |
|
MAHANAKALI LAKSHMIAH Vs. KARNAM NARAYANAPPA
|
January 11, 1918 |
|
MAHANT DARSHAN DAS Vs. COLLECTOR OF MEERUT
|
July 4, 1918 |
|
MAHARAJ BAHADUR SINGH Vs. MAHANT BHAGAWAN DAS SHEBAIT OF ISWAR RAGHUNATH DEB THAKUR
|
April 20, 1918 |
|
MAHARAJ BAHADUR SINGH Vs. JADAB CHANDRA GHOSE HAZRA
|
May 13, 1918 |
|
MAHARAJ SINGH Vs. LALTA PRASAD
|
November 1, 1918 |
|
MAHARAJA BAHADUR SIR PRODYAT KUMAR TAGORE, KT Vs. CHUNDRA MOHUN SIL
|
February 6, 1918 |
|
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. HASHMAT ALI
|
May 7, 1918 |
|
MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR Vs. BAIKUNTHA CHANDRA DEB
|
May 6, 1918 |
|
MAHARAJA OF BURDWAN; THE SECRETARY OF STATE FOR INDIA IN COUNCIL; RAJ NARAIN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL; THE MAHARAJA OF BURDWAN; THE SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 24, 1918 |
|
MAHARAJA RANJIT SINGH Vs. MAHARAJ BAHADUR SINGH
|
May 30, 1918 |
|
MAHARAJAH BAHADUR SIR PRODYOT KUMAR TAGORE Vs. BHUBAN MOYEE DASYA
|
April 8, 1918 |
|
MAHARAJAH RANJIT SINGH BAHADUR Vs. MAHARAJ BAHADUR SINGH
|
April 16, 1918 |
|
MAHARAJAH SRI MAHARAJAH SAHIB MAHARBAN DOSTAN MAHARAJAH SRI RAO SIR VENKATASWETACHELLAPATHI RANGA RAO BAHADUR GARU, MAHARAJAH OF BOBBILI HAVING ABDICATED HIS RIGHTS ON 11 10 1916 IN FAVOUR OF HISELDEST SON, THE HON BLE SRI RAJAH RAO SRI VENKATA KUMARA KRI Vs. MAHARAJAH SRI MAHARAJAH SAHIB MAHARBAN DOSTAN MAHARAJAH SRI RAO SIR VENKATASWETACHELLAPATHI RANGA RAO BAHADUR GARU, MAHARAJAH OF BOBBILI HAVING ABDICATED HIS RIGHTS ON 11 10 1916 IN FAVOUR OF HISELDEST SON, THE HON BLE SRI RAJAH RAO SRI VENKATA KUMARA KRI
|
October 1, 1918 |
|
MAHBOOB BI (DEAD) Vs. SHERIFABI
|
November 8, 1918 |
|
MAHBOOL BI (DIED) Vs. SHERIFA BI
|
November 8, 1918 |
|
MAHENDRA NATH CHATTERJEE Vs. LALIT MOHAN DATTA
|
December 20, 1918 |
|
MAHMUD ALI Vs. TAMIZ-UN-NISSA BIBI
|
July 30, 1918 |
|
MAHOMED HAJI ABU Vs. KHATUBAI
|
September 21, 1918 |
|
MAHOMED IBRAHIM MAHOMED JAFFIR SAHIB AND CO Vs. NALAM LAKSHMIKANTAM
|
November 5, 1918 |
|
MAHOMED RENU MEAH Vs. SRIMATI SABIDA KHATUN
|
July 18, 1918 |
|
MAHU Vs. EMPEROR
|
February 27, 1918 |
|
MAISTRY RAJABHAI NARAIN OF CUTCH Vs. HAJI KARIM MAMOOD OF BOMBAY THROUGH HIS RECOGNISED AGENT HUSSAN IYOOD SAIT
|
February 26, 1918 |
|
MAKHAN LAL PARSOTTAM DAS Vs. CHUNNI LAL BRIJ LAL
|
July 23, 1918 |
|
MAKHAN SINGH Vs. JAHAN KUAR
|
May 8, 1918 |
|
MAKUNDA LAL KUNDU Vs. PRIYA NATH MOITRA
|
January 25, 1918 |
|
MALKARJUN MAHADEV BELURE Vs. AMRITA TUKARAM DAMBARE
|
February 27, 1918 |
|
MALLAPPA PARAPPA HOSPETI Vs. GANGAVA GANGAPPA HOSPETI
|
July 17, 1918 |
|
MALRAJU LAKSHIMI VENKAYAMMA RAO GARU Vs. MEKA VENKATARAMIAH APPA RAO BAHADUR GARU
|
April 2, 1918 |
|
MAMIDI APPAYYA Vs. YEDAN VENKATASWAMI, MINOR BY HIS NEXT FRIEND PILLIMETLA NANNI
|
February 18, 1918 |
|
MAMRAJ AGARWALA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES CHHAGMAL AGARWALA Vs. AHMAD ALI MAHAMAD
|
July 3, 1918 |
|
MAN MOHAN LAL Vs. GOPI NATH
|
May 3, 1918 |
|
MANAVIKRAMAN TIRUMALPAD Vs. COLLECTOR OF THE NILGIRIS
|
April 13, 1918 |
|
MANDAVILLI RAMA ROW, LEGAL REPRESENTATIVE OF COUNTER Vs. SIVANARAYANA
|
July 26, 1918 |
|
MANGAL PRASAD Vs. BRIJ NARAIN RAI; SITA RAM
|
October 28, 1918 |
|
MANGALATHAMMAL Vs. VEERAPPA GOUNDAN
|
December 5, 1918 |
|
MANGESHWAR NARAIN RAO Vs. SSHIVA RAO
|
April 3, 1918 |
|
MANIK CHANDRA ROY Vs. ISMAIL KALU
|
May 22, 1918 |
|
MANINDRA MOHAN SANYAL Vs. EMPEROR
|
April 22, 1918 |
|
MANJANALI DEBI Vs. KAILASH NATH MITRA, ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE GOUR SUNDAR MITRA
|
January 10, 1918 |
|
MANJAPPA Vs. RAJAGOPALACHARIAR
|
January 11, 1918 |
|
MANJU MAHADEV SHETTI Vs. SHIVAPPA MANJU SHETTI
|
January 21, 1918 |
|
MANMATHA NATH MITTER; ANATH BANDHU PAL SELF AND AS EXECUTOR Vs. ANATH BANDHU PAL SELF AND AS EXECUTOR TO ANR; MANMATHA NATH MITTER
|
June 7, 1918 |
|
MANNU LAL Vs. NELIN KUMAR MUKERJI
|
October 23, 1918 |
|
MANOHAR Vs. EMPEROR
|
May 23, 1918 |
|
MANSA RAM Vs. EMPEROR
|
November 26, 1918 |
|
MANSUKH RAM Vs. BIRJRAJ SARAN SINGH
|
May 27, 1918 |
|
MAPPILLAI KADIR ROWTHER Vs. EMPEROR
|
February 26, 1918 |
|
MAREPPA PANDITEPPA BHOJANNAVAR Vs. GUNDO ANNAJI DESHPANDE
|
February 14, 1918 |
|
MARIAPPA PILLAI Vs. LRRAMAN CHETTIAR
|
November 6, 1918 |
|
MARIE PENHEIRO Vs. JOTINDRA MOHAN SEN
|
June 25, 1918 |
|
MARUDAI MUTHIRIAN Vs. CHINNAKANNU MUTHIRIAN
|
October 10, 1918 |
|
MATA BADAL SINGH Vs. GOURISH NARAIN SINGH
|
June 7, 1918 |
|
MATHURA Vs. EMPEROR
|
August 3, 1918 |
|
MATURWA Vs. EMPEROR
|
March 20, 1918 |
|
MAY GERALDINE DUCKWORTH Vs. GEORGE FRANCIS DUCKWORTH
|
August 28, 1918 |
|
MEENAKSHISUNDARA MUDALIAR ALIAS THYAGARAJA MUDALIAR AND VAITHILINGA PILLAI Vs. RATHNASAMI PILLAI
|
April 25, 1918 |
|
MEETHALA VEETIL KAITHERI KELU NAMBIAR Vs. NARIKOTT PARAMBATH KAITHERI CHATHU NAMBIAR
|
September 11, 1918 |
|
MEWA RAM Vs. NARAIN DAS
|
May 1, 1918 |
|
MEWA SINGH Vs. BASANT SINGH
|
April 18, 1918 |
|
MIDNAPORE ZEMINDARI COMPANY LIMITED Vs. APPAYASAMI NAICKER
|
February 18, 1918 |
|
MIDNAPORE ZEMINDARI COMPANY, LIMITED THROUGH ITS DULY AUTHORIZED MANAGER, P V SUBRAMANIA AYYAR Vs. MALAYANDI APPAYASAMI NAICKER
|
February 18, 1918 |
|
MIDNAPORE ZEMINDARI COMPANY, LIMITED; AKSHOY KUMAR SIRKAR; GIRI LIAK Vs. KRISTO PROSAD SUKUL AND ANR; IJARDAR MONDAL; CHANDRA NATH PAL
|
May 7, 1918 |
|
MIDNAPORE ZEMINDARY CO LIMITED Vs. DINA NATH SAHU
|
January 25, 1918 |
|
MIDNAPORE ZEMINDARY COMPANY, LIMITED Vs. SYAMA CHARAN CHOWDHURY
|
August 22, 1918 |
|
MIDNAPUR ZEMINDARY COMPANY LIMITED; ABINASH CHUNDRA MITRA Vs. ABINASH CHUNDRA MITRA; SRIMATI PROMODINI DASI
|
December 12, 1918 |
|
MIR DAD KHAN Vs. RAMZAN KHAN
|
March 9, 1918 |
|
MIRKHA IMAMKHA; BHAGIRATHI MAHADEV ABHYANKAR Vs. BHAGIRATHI MAHADEV ABHYANKAR; ROSHANBI MAHOMED HANIF
|
August 8, 1918 |
|
MITHAN LAL Vs. CHHAJU SINGH
|
March 6, 1918 |
|
MOHAMMAD ALI KHAN Vs. RAJA RAM SINGH
|
May 4, 1918 |
|
MOHAMMAD EHTISHAM ALI Vs. LALJI SINGH
|
December 3, 1918 |
|
MOHAMMAD NIAZ KHAN Vs. MOHAMMAD ADREES KHAN
|
January 16, 1918 |
|
MOHAMMAD SHARIF Vs. RADHA MOHAN
|
December 21, 1918 |
|
MOHAMMAD ZAKI Vs. MUNICIPAL BOARD OF MAINPURI
|
April 25, 1918 |
|
MOHAMMED ISHAQ KHAN Vs. MOHAMMED RUSTUM ALI KHAN
|
January 9, 1918 |
|
MOHAN LAL Vs. TIKA RAM
|
July 9, 1918 |
|
MOHANANDA DUTTA CHOWDHURY Vs. BAIKANTHA NATH DUTTA
|
March 14, 1918 |
|
MOHENDRA NATH BAGCHI Vs. GOUR CHANDRA GHOSH
|
April 18, 1918 |
|
MOHENDRA NATH PAL Vs. SHEIKH NASIRUDDIN MAHAMMAD
|
May 21, 1918 |
|
MOHENDRA NATH SOW Vs. RAJANI KANTA SOW
|
June 7, 1918 |
|
MOHENDRALAL SINHA Vs. SREEMUTTY KRISHNA KUMARI DEBI
|
May 10, 1918 |
|
MOHESH CHANDRA SHAW Vs. BIPIN BEHARI KHAN
|
July 29, 1918 |
|
MOHIM CHANDRA PAL Vs. MAHARAJA SIR PRADYAT KUMAR TAGORE
|
March 20, 1918 |
|
MOHINI MOHAN GHOSE Vs. EMPEROR
|
September 24, 1918 |
|
MOHINI MOHAN SIRKAR MINOR Vs. NAVADWIP CHANDRA BISWAS
|
July 31, 1918 |
|
MOHNI Vs. BAIJ NATH
|
April 25, 1918 |
|
MOHUNT PARMANANDRA DAS GOSWAMI Vs. KRIPA SINDHU ROY
|
July 26, 1918 |
|
MON MOHAN DUTTA Vs. MOHAMED HATIM
|
November 15, 1918 |
|
MONINDRA NATH CHOWDHURI Vs. RADHA PROSANNO GON
|
June 5, 1918 |
|
MONMOHAN PANDAY Vs. BIDHU BHUSAN RAY CHOWDHURY
|
March 22, 1918 |
|
MONMOTHA NATH SANTRA MADAK Vs. RAJA PEARY MOHAN MUKERJEE
|
November 28, 1918 |
|
MONMOTHO NATH LAHA Vs. ANNODA PROSAD ROY
|
January 16, 1918 |
|
MONOHAR MUKHERJEE Vs. KALI DAS NANDI
|
July 1, 1918 |
|
MOONSHI SHAHED BAKSH Vs. GOLAM NABI KHONDOKAR
|
April 4, 1918 |
|
MORU NARSU GUJAR Vs. HASAN FATTEKHAN JUMMAL
|
July 24, 1918 |
|
MOTI RAM Vs. BANKE LAL
|
May 18, 1918 |
|
MOULVI AHMAD ALI Vs. SRIMATI JINNATUNESSA
|
May 15, 1918 |
|
MRS E J DELAUNEY Vs. PRANHARI GUHA; CHANDRA KUMAR GUHA
|
February 7, 1918 |
|
MUHAMMAD ABDUL RASHID ALI KHAN Vs. BUDH SEN
|
July 24, 1918 |
|
MUHAMMAD ESUF SAHIB Vs. MOULVI ABDUL SATHAR SAHIB
|
October 8, 1918 |
|
MUHAMMAD FARZAND ALI Vs. RAHAT ALI
|
February 5, 1918 |
|
MUHAMMAD HUSAIN KHAN Vs. HANUMAN
|
August 7, 1918 |
|
MUHAMMAD ILTIFAT HUSAIN Vs. ALIM-UN-NISSA BIBI
|
April 10, 1918 |
|
MUHAMMAD ISHAQ KHAN Vs. MUHAMMAD RUSTAM ALI KHAN
|
January 9, 1918 |
|
MUHAMMAD NIAZ KHAN Vs. MUHAMMAD IDRIS KHAN
|
January 16, 1918 |
|
MUHAMMAD SAID Vs. EMPEROR
|
May 31, 1918 |
|
MUKAT LAL Vs. GOPAL SARUP
|
November 28, 1918 |
|
MUKUNDA LAL ROY Vs. SRIMATI BHABASUNDARI DEBYA CHOWDHURANI
|
July 22, 1918 |
|
MULA Vs. EMPEROR
|
November 28, 1918 |
|
MULUKUTLA RAMAMURTHI Vs. CHILLARA BHASKARAYYA
|
October 31, 1918 |
|
MUNIAPPA CHETTIAR (DEAD) Vs. SUMAVELLACHAMY MANNADI
|
August 16, 1918 |
|
MUNICIPAL BOARD OF BENARES Vs. GAJADHAR
|
August 3, 1918 |
|
MUNICIPAL COUNCIL OF COCANADA Vs. CLAN LINE STEAMERS, LIMITED
|
November 8, 1918 |
|
MUNNA LAL Vs. GOBAUDHAN
|
April 30, 1918 |
|
MUNNA SINGH Vs. AUSAN SINGH
|
July 30, 1918 |
|
MUNNAVARU BEGAM SAHIBU Vs. MIR MAHAPALLI SAHIB
|
March 20, 1918 |
|
MURAJALLI MUNIA GOUNDAN Vs. RAMASAMI CHETTI
|
February 12, 1918 |
|
MURARI MAHAN DAS Vs. TOFEL SHA
|
May 28, 1918 |
|
MUSAMMAT AJNASI KUAR Vs. PAYAG SINGH
|
February 20, 1918 |
|
MUSAMMAT BHANA Vs. GUMAN SINGH
|
February 5, 1918 |
|
MUSAMMAT FATIMA BIBI Vs. RAM NARAIN SAHU
|
April 6, 1918 |
|
MUSAMMAT GANGA Vs. KANHAI LAL
|
July 1, 1918 |
|
MUSAMMAT JEUNA BAHU Vs. RAI PARMESHWAR NARAYAN MAHTHA
|
December 3, 1918 |
|
MUSAMMAT KUMARI Vs. SUNDAR PANDE
|
December 7, 1918 |
|
MUSAMMAT SHABBAN BIBI Vs. BABU KHALIQ SHAH
|
May 28, 1918 |
|
MUTHU AYER ST ARUNACHALAM CHETTIAR Vs. STNNARAYANAN CHETTIAR
|
November 27, 1918 |
|
MUTHU KARAU VENA ALAGAPPA CHETTIAR Vs. KANAKASABAI PILLAI
|
January 10, 1918 |
|
MUTHUKRISHNA NAICKEN Vs. RAMACHANDRA NAICKEN
|
April 25, 1918 |
|
MUTHUVELU MUDALIAR Vs. VYTHILINGA MUDALIAR
|
February 13, 1918 |
|
MUTHUVENKATANARAYANAN CHETTI Vs. ATHIPANDURENGA NAIDU, MINOR, BY HIS NEXT FRIEND, BALAGURU NAIDU
|
October 3, 1918 |
|
N P R M V R M ALAGAPPA CHETTIAR; ALAGAPPA CHETTIAR Vs. NPRMLSTLAKSHMANAN CHETTIAR; THE OFFICIAL RECEIVER
|
March 14, 1918 |
|
N RANGA RAO Vs. RANGANAYAKI AMMAL
|
April 22, 1918 |
|
N SETHURAMASWAMI NAYANI VARU Vs. SOWEAR SYED MIR HUSSAIN SAHIB
|
December 6, 1918 |
|
NA PE RM LE SI THA LAKSHUMANAN CHETTY Vs. SEVENASITHACHIDAMBARAM CHETTY
|
October 17, 1918 |
|
NADHAMUNI IYYAN (DECEASED) Vs. APPU ODAYAN
|
April 22, 1918 |
|
NAFAR CHANDRA PAL CHOWDHURY Vs. SHUKUR SHEIKH
|
June 4, 1918 |
|
NAGALINGAM PILLAI Vs. VADUGANATHA ASARI
|
January 21, 1918 |
|
NAGAPPA Vs. SIDDALINGAPPA
|
April 18, 1918 |
|
NAGAR KASHI PATEL Vs. BAI DHULI
|
January 21, 1918 |
|
NAGENDRA NATH MAZUMDAR Vs. BANWARI LAL DAS
|
June 12, 1918 |
|
NAGENDRABALA DASSY Vs. AMRITA LALL CHATTOPADHYA
|
April 26, 1918 |
|
NAGENDRO NATH BISWAS Vs. RAKHAL DAS SINHA
|
October 24, 1918 |
|
NAGINDAS CHHABILDAS Vs. EMPEROR
|
January 25, 1918 |
|
NAIM-UL-HAQ Vs. MUHAMMAD SUBHAN-ULLAH
|
June 5, 1918 |
|
NAJA MIA Vs. ABDUL KADAR
|
April 25, 1918 |
|
NALLAYA NAICK Vs. EMPEROR
|
November 8, 1918 |
|
NANDAN DAS MAHAPATRA Vs. GAJENDRA NARAIN DAS MAHAPATRA
|
June 18, 1918 |
|
NANDLAL SINGH Vs. BENI MADHO SINGH
|
June 28, 1918 |
|
NANDO LAL GANGULI Vs. KHETRA MOHAN GHOSE
|
January 28, 1918 |
|
NANHE Vs. EMPEROR
|
May 3, 1918 |
|
NANHEY MAL Vs. CHAIT RAM
|
July 20, 1918 |
|
NANI KUTTI ALIVS NARAYANI KUTTI AMMA Vs. KOTTHALE PATINHARE PUTHIYA PURAYIL ACHUTHAN KUTTI NAIR
|
October 9, 1918 |
|
NANIKUTTI ALIAS NARAYANI KUTTI AMMA Vs. KOTALE PATNIHARE PUTHIYAPURIL ACHUTAN KUTTI NAIR, KARNAVAN AND MANAGER OF THE TARWAD
|
October 9, 1918 |
|
NANNHU Vs. SRI THAKURJI MAHARAJ
|
June 28, 1918 |
|
NANNU PRASAD Vs. SUKH LAL
|
June 26, 1918 |
|
NARAIN DAS Vs. HET SINGH
|
May 11, 1918 |
|
NARAIN DAS Vs. EMPEROR
|
September 2, 1918 |
|
NARAIN DAS Vs. DILAWAR
|
December 7, 1918 |
|
NARASIMHAYYA Vs. SRINIVASAYYA
|
October 30, 1918 |
|
NARASINGHA BAN GOSWAMI Vs. PROLHADMAN TEWARI
|
June 12, 1918 |
|
NARAYAN CHANDRA PODDAR Vs. KESHAB LAL DHAI BHAI
|
May 3, 1918 |
|
NARAYAN GANESH GHATATE Vs. BALIRAM
|
May 9, 1918 |
|
NARAYANASWAMY MUDALI Vs. GANGADHARA MUDALI
|
April 22, 1918 |
|
NARENDRA BHUSAN ROY ON HIS DEATH HIS SONS AND LEGAL REPRESENTATIVES KHAGENDRA BHUSAN ROY Vs. MRJATINDRA NATH ROY
|
August 1, 1918 |
|
NARENDRA NATH LAHIRI Vs. CHARU CHANDRA BOSE
|
February 1, 1918 |
|
NARENDRA NATH MITRA Vs. ESTUDD
|
May 29, 1918 |
|
NARENDRA NATH MITTER Vs. RADHA CHARAN PAL
|
March 18, 1918 |
|
NARENDRA NATH SANNYAL Vs. UMA CHARAN GHOSH
|
August 9, 1918 |
|
NARSAGAUDA SAVANTGAUDA PATIL Vs. CHAWAGAUDA ADGAUDA PATIL
|
February 19, 1918 |
|
NARSAGOUNDA BIN SAVANTGOUNDA PATIL Vs. CHAWAGOUNDA ADGOUNDA PATIL
|
February 19, 1918 |
|
NARSINGGIRJI MANUFACTURING CO Vs. GREAT INDIAN PENINSULAR RAILWAY
|
September 10, 1918 |
|
NARSINGRAO KONHER INAMDAR Vs. BANDU KRISHNA KULKARNI
|
January 15, 1918 |
|
NARSINHBHAT CHINTAMANBHAT Vs. BANDU KRISHNA KULKARNI
|
January 16, 1918 |
|
NARSO BAMAJI KULKARNI Vs. NAGAVA ISHVARAPPA
|
January 22, 1918 |
|
NARSO RAMAJI KULKARNI Vs. NAGAVA KOM ISHVARAPPA
|
January 22, 1918 |
|
NASIRUDDIN HUSAIN Vs. ASHFAQ HUSAIN
|
June 26, 1918 |
|
NATARAJA PILLAI; SUNDARAMMALL Vs. SUBBARAYA PILLAI
|
February 14, 1918 |
|
NATESA AIYAR Vs. SATTAYA PILLAI
|
July 23, 1918 |
|
NATHU Vs. MUSAMMAT TULSHA
|
April 2, 1918 |
|
NATHU Vs. GHANSHAM SINGH
|
December 14, 1918 |
|
NAULAKHI KUAR Vs. JAI KISHEN SINGH
|
April 20, 1918 |
|
NAWAB SYED MAZAFFAR ALI KHAN, PRESIDENT OF THE ENDOWED COMMITTEE OF BASAUT ALI KHAN S ESTATE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 4, 1918 |
|
NELIN KUMAR MUKERJI Vs. MANNU LAL AND ANRAND SHANKAR LAL
|
October 28, 1918 |
|
NEZAMADDI Vs. EMPEROR
|
November 1, 1918 |
|
NIJALINGAPPA NIJAPPA HALAGATTI Vs. CHANABASAWA SATAVIRAPPA NESARI
|
March 22, 1918 |
|
NILKANTH LAXMAN JOSHI Vs. RAGHO MAHADU PAVALE
|
February 8, 1918 |
|
NILMONI DE Vs. SOORENDRA NATH MITRA
|
February 5, 1918 |
|
NILMONY CHOWDHURY; PURNA CHANDRA DUTTA; BASANTA KUMAR NANDI Vs. DURGA CHARAN CHANDER
|
April 4, 1918 |
|
NOGENDRA LAL CHOWDHURY Vs. FANI BHUSAN DAS
|
January 15, 1918 |
|
NUR-UD-DIN KHAN Vs. PRAN KISHAN CHAKRAVARTY
|
June 7, 1918 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. TBMEHTA AND SONS
|
December 4, 1918 |
|
OFFICIAL ASSIGNEE OF MADRAS Vs. OFFICIAL ASSIGNEE OF RANGOON BY HIS AGENT, SUBRAMANIA AIYAR
|
August 27, 1918 |
|
OFFICIAL ASSIGNEE OF MADRAS AND AS SUCH THE ASSIGNEE OF THE PROPERTY AND CREDITS OF V P L R M PALANIAPPA CHETTY, THE 2ND INSOLVENT Vs. VPLRMPALANIAPPA CHETTY
|
April 4, 1918 |
|
OHI BHUSAN ADHIKARI Vs. EMPEROR
|
December 20, 1918 |
|
OHIDUDDIN CHOUDHURY Vs. EMPEROR
|
January 4, 1918 |
|
OOKERJEE COWASJEE OOMRIGAR Vs. PVSABHAPATHY MUDALIAR
|
December 12, 1918 |
|
ORIGANTI VENKATARATHNAM Vs. KDESIKACHARI
|
November 21, 1918 |
|
P BHASHYAKARLU NAIDU Vs. NUNGAMBAKKAM ANDALAMMAL
|
September 24, 1918 |
|
P DASARTHY NAIDU Vs. PALALA KUMARAMULL RAJA (DEAD)
|
January 22, 1918 |
|
P K NANJUNDASAMY CHETTY Vs. KANAGARAJU ALIAS SUBBARAYALU CHETTY
|
October 3, 1918 |
|
P L P L PALANIAPPA CHETTIAR Vs. PANA LANA SEENA SHANMUGAM CHETTIAR
|
April 17, 1918 |
|
P L T L LAKSHUMANAN CHETTY Vs. NASUPASUBRAMANIAN CHETTY
|
January 28, 1918 |
|
P NARAYAN NAIR Vs. APMCHERIA KATHIRI KUTTY
|
February 1, 1918 |
|
P S KRISHNA AIYAR Vs. SAVURIMUTHU PILLAI
|
December 20, 1918 |
|
P S MELLOR, CUSTODIAN OF ENEMY PROPERTY AND LIQUIDATOR OF HOSTILE FIRMS Vs. AMMUTHIAH CHETTY
|
June 6, 1918 |
|
P W MONIE Vs. REVROBERT SCOTT
|
April 11, 1918 |
|
PAHLADI LAL Vs. MUSAMMAT LARAITI
|
June 10, 1918 |
|
PALANI GOUNDANMINORS BY THEIR NEXT FRIEND MANIAM KARICHI GOUNDAN Vs. KASI GOUNDAN
|
December 16, 1918 |
|
PAMIREDDI SAMBAYYA Vs. NIMMAGADDA NAGAYYA
|
October 2, 1918 |
|
PANANGIPALLI SURANNA Vs. SREE RAJA DATTA VENKATA SURYANARAYANA JAGAPATHIRAJU BAHADUR GARU
|
August 13, 1918 |
|
PANCHANAN SEN Vs. MADHU SUDAN MALLIK
|
January 25, 1918 |
|
PANCHU KAPALI AND RAJARAM KAPALI, MINORS, BY THEIR GRANDMOTHER NEXT FRIEND AND GUARDIAN BIJOYA KAPALI Vs. JAJNESWAR MAJHI AND ROHINIDASYA WIDOW OF ABHOY CHARAN MAJHI
|
July 4, 1918 |
|
PANDIRI VEERANNA Vs. GRANDHI VEERABHADRASWAMI ALIAS VEERABHADRUDU
|
February 20, 1918 |
|
PANDU VITHOJI LADKE Vs. GOMA RAMJI MARWADI
|
September 27, 1918 |
|
PANNA LAL Vs. BALDEO
|
June 14, 1918 |
|
PAPALA CHAKRAPANI CHETTI Vs. LATCHMI ACHI LROF THE DECEASED 1ST RESPONDENT SUBRAMANIA CHETTIAR
|
January 9, 1918 |
|
PARAMANANDA DAS GOSWAMI Vs. KRIPASINDHU ROY
|
July 26, 1918 |
|
PARAMASWAMI AIYANGAR Vs. ALAMU NACHIAR AMMAL, MINOR REPRESENTED BY HER NATURAL UNCLE VENKATACHARIAR
|
August 23, 1918 |
|
PARBATI KUNWAR Vs. DEPUTY-COMMISSIONER OF KHERI
|
April 18, 1918 |
|
PAREMESHWARIBAI NAGESH GANPAYA Vs. RAGHAVENDRA CHIDANAND KAIKENI
|
July 9, 1918 |
|
PAREMESHWARIBAI NAGESH GANPAYA Vs. RAGHAVENDRA CHIDANAND KAIKENI
|
June 9, 1918 |
|
PARSOTAM DAS Vs. JAGAN NATH
|
November 9, 1918 |
|
PARSURAM MAHAJAN Vs. BHAL CHANDRA SHAHA
|
February 11, 1918 |
|
PARVATANENI VENKATARAMAYYA Vs. LANKA RAMBRAHMAN
|
February 20, 1918 |
|
PATHMA RE KRISHNA CHETTIAR Vs. MU PA VENKATACHELLA CHETTIAR
|
October 22, 1918 |
|
PATRACHARIAR Vs. TRMSRAMASWAMI CHETTIAR
|
September 25, 1918 |
|
PAZHAVATHIL MAVILAPUTHIA VEETIL CHINDAN NAMBIAR Vs. KUNHI RAMAN NAMBIAR
|
March 4, 1918 |
|
PEARI LAL DAS Vs. BEPIN BEHARI DAS
|
April 3, 1918 |
|
PERIAKARUPPA MUKKANDAN Vs. BRAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI
|
December 4, 1918 |
|
PILLA KAKKADU ALIAS BALAJI; PILLA RAMAYYA Vs. VEDULA CHENDRAYYA CHANDARI
|
April 18, 1918 |
|
PIRTHI SINGH Vs. LAIQ SINGH
|
February 28, 1918 |
|
PONNUSAMI PILLAI Vs. SINGARAM PILLAI (MINOR BY FATHER AND NEXT FRIEND KUMARASWAMI PILLAI)
|
February 20, 1918 |
|
PONNUSWAMI PILLAY Vs. SINGARAM PILLAY
|
February 20, 1918 |
|
PORT CANNING AND LAND IMPROVEMENT CO LIMITED; SRIMANTA BHAROSHA Vs. NAYAN CHANDRA PARAMANIK; SARIF MOLLAH
|
March 15, 1918 |
|
POYYALI NAICKER Vs. SUBBA NAICKER
|
April 24, 1918 |
|
PRAFULLA NATH TAGORE Vs. SHITAL KHAN
|
February 25, 1918 |
|
PRAMATHA NATH MUKHOPADHYA Vs. CHANDRA SEKHAR BANERJEE
|
May 2, 1918 |
|
PRAMOTHA NATH SAHA Vs. RANI SASHIMUKHI DEBI
|
February 25, 1918 |
|
PRAN KRISHNA BHADURI Vs. KESHAB CHANDRA ROY
|
January 25, 1918 |
|
PRAN KRISHNA DAS Vs. SRIMATI SATIBALA SEN
|
May 7, 1918 |
|
PRAN KRISHNA NATH Vs. MOHESH CHANDRA CHOUDHURY
|
May 17, 1918 |
|
PRASANNA DEB RAIKAT Vs. DARPA NARAYAN SINGH
|
January 14, 1918 |
|
PRATAPSING SHIVSING Vs. THAKOR SHRI AGARSINGHJI RAISINGHJI
|
December 12, 1918 |
|
PRATAPSINGH SHIVSINGH Vs. THAKOR SHRI AGARSINGJI RAJASANGJI
|
December 13, 1918 |
|
PREM CHAND GORAI Vs. SONATAN SAHA ALIAS SONAULLA SAHA
|
March 11, 1918 |
|
PREM SUKH DAS Vs. LACHMI TEWARI
|
March 7, 1918 |
|
PRIONATH BOSE Vs. SRIMATY KUSUM KUMARI DASSI
|
May 16, 1918 |
|
PROBODH CHANDRA MITRA Vs. INDRA CHANDRA CHAULE
|
January 31, 1918 |
|
PROSANNA DEB ROYKOT Vs. SAFURUDDIN AHMED AND KAMIRUDDIN MAHMED
|
April 26, 1918 |
|
PROTAP CHANDRA DHAR Vs. PEARY MOHUN DHAR
|
March 7, 1918 |
|
PROTAP CHUNDRA DUTT Vs. ABHIMANINI SURINI
|
August 19, 1918 |
|
PUBLIC PROSECUTOR Vs. SENNIMALAI GOUNDAN
|
November 27, 1918 |
|
PUBLIC PROSECUTOR Vs. SETTIGIRI NARAYANA REDDI
|
August 6, 1918 |
|
PUBLIC PROSECUTOR Vs. MADDILA MUTYALU
|
April 24, 1918 |
|
PUBLIC PROSECUTOR Vs. MAHOMED SHERIFF SAHEB
|
July 29, 1918 |
|
PULE BISHUNATH RAI Vs. BRAMHANAND SWAMI
|
July 24, 1918 |
|
PULIN BEHARY ROY Vs. ABDUL MAJID
|
February 8, 1918 |
|
PURNA CHANDRA HALDER Vs. KUNJA BEHARI HALDER
|
January 9, 1918 |
|
PURNA CHANDRA KUNDOO Vs. PORT COMMISSIONER OF CALCUTTA
|
May 1, 1918 |
|
PURNA CHANDRA PAL Vs. BARADA PRASUNNA BHATTACHARJEE
|
March 5, 1918 |
|
PURNANANDA DATTA Vs. ABINASH CHANDRA CHATTORAJ
|
April 18, 1918 |
|
PUTTI SESHA AIYAR Vs. KUPPACHAR
|
October 9, 1918 |
|
PYARI MOHAN SHAHA Vs. HARISH CHANDRA SHAHA
|
December 19, 1918 |
|
R RAJACHARI Vs. THIRUMUGOOR DEVASTANAM; VENGU NAIDU
|
February 5, 1918 |
|
RACHAPPA SUBRAO JADHAV DESAI Vs. SHIDAPPA VENKATRAO JADHAV DESAI
|
December 3, 1918 |
|
RADHA KANT AICH Vs. SECTERY OF STATE FOR INDIA IN COUNCIL
|
August 30, 1918 |
|
RADHA KISSEN GOENKA Vs. FATEH CHAND BORAH
|
October 1, 1918 |
|
RADHA MOHAN Vs. SAKHAWAT ALI
|
October 29, 1918 |
|
RADHAMOHAN RAI Vs. NAIMUDDI MOLLA
|
March 18, 1918 |
|
RADHE SHIAM Vs. BEHARI LAL
|
April 11, 1918 |
|
RAGHUBTANDAN AHIR Vs. SHEO NANDAN AHIR
|
August 2, 1918 |
|
RAGHUNANDAN LAL Vs. BADAN SINGH
|
January 7, 1918 |
|
RAGHUVALU NAICKER Vs. SINGARAM
|
February 14, 1918 |
|
RAGUNANDAN AHIR Vs. SHEONANDAN AHIR
|
August 2, 1918 |
|
RAGUNATH Vs. EMPEROR
|
May 23, 1918 |
|
RAHAMATUNNESSA KHANAM CHOUDHURANI Vs. NAWAB SYED ABDUL SOBHAN CHOUDHURY
|
August 20, 1918 |
|
RAI BAHADUR MANI LAL NAHAR Vs. MOWDAD RAHAMAN
|
March 23, 1918 |
|
RAI CHARAN KARMAKAR Vs. SIB RAM PARAI
|
May 2, 1918 |
|
RAI CHOWDHURY SATISH CHANDRA MUSTAFI Vs. ABDUL MAJID MAHAMAD
|
June 20, 1918 |
|
RAICHAND MOTICHAND GUJAR Vs. DHONDO LAXUMAN BHURE
|
March 5, 1918 |
|
RAJ CHANDRA DEB Vs. GOUR CHANDRA DAS
|
August 7, 1918 |
|
RAJ KUMAR DAS Vs. EMPEROR
|
August 13, 1918 |
|
RAJ KUMAR JAGANNATH PRASHAD SINGH Vs. SYED ABDULLAH
|
March 18, 1918 |
|
RAJA BEJOY SINGH DUDHURIA Vs. KUMUDI KANTA TALUKDAR
|
December 6, 1918 |
|
RAJA DURGA PRASHAD SINGH Vs. TRIBENI SINGH
|
July 26, 1918 |
|
RAJA JAGAVEERA RAMA ETTAPPA Vs. ARUMUGAM CHETTI
|
July 2, 1918 |
|
RAJA JOYTI PRASHAD SINGH DEO BAHADUR Vs. KUMUD NATH CHATTERJI
|
March 21, 1918 |
|
RAJA KISHORE LAL GOSWAMI Vs. TARAPADA BHATTACHARJEE
|
April 24, 1918 |
|
RAJA NARENDRA LAL KHAN Vs. MANMOTHA RANJAN PAL
|
May 28, 1918 |
|
RAJA NARENDRA LAL KHAN; DEBNANDAN MUKHERJEE; RAJA NARENDRA LAL KHAN Vs. HRISHIKESH MUKHERJEE; RAMANATH BANERJEE
|
May 31, 1918 |
|
RAJA OF RAMNAD Vs. SUNDARA PANDIYASAMI TEVAR
|
November 7, 1918 |
|
RAJA PARTHASARADHI APPA RAO Vs. RAJA BOMMADEVARA SATYANARAYAN
|
November 1, 1918 |
|
RAJA RAM SINGH Vs. EMPEROR
|
May 4, 1918 |
|
RAJA SASHISHEKHARESWAR REY BAHADUR Vs. RANI HEMANGINI DEBI AND RANI KAMAL KUMARI DEBI
|
January 22, 1918 |
|
RAJA YERLAGADDA MALLIK ARJUNA NAYAUDU Vs. RAJULAPATI SOMAYA
|
December 3, 1918 |
|
RAJAH OF BOBBILI Vs. AKKELLA SURYANARAYANA RAO GARU
|
March 6, 1918 |
|
RAJAH RAMACHANDRA SURU HARISCHANDRA DEO GARU (DEAD) Vs. AKELLA VENKATALAKSHMINARAYANA
|
November 13, 1918 |
|
RAJANI KANTA BHADRA Vs. PANCHANANDA
|
August 8, 1918 |
|
RAJANI KANTA GHOSE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 3, 1918 |
|
RAJANI KANTA GHOSH Vs. LALA ROUT
|
June 6, 1918 |
|
RAJANI KANTA PAL Vs. KEDAR NATH BISWAS
|
July 19, 1918 |
|
RAJANI KANTA ROY Vs. MANMATHA NATH NANDI
|
April 15, 1918 |
|
RAJANI MANNA BAGDI, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KHEPA MANNA BAGDI Vs. SATISH CHANDRA ROY
|
August 2, 1918 |
|
RAJJAB ALI Vs. EMPEROR
|
May 10, 1918 |
|
RAJLAKSHMI DASYA Vs. MAHARAJA BAHADUR SIR PRODYOT KUMAR TAGORE
|
April 18, 1918 |
|
RAKHAL CHANDRA DE Vs. CHAIRMAN OF THE SURI MUNICIPALITY
|
June 21, 1918 |
|
RAM BARAN RAI Vs. HAR SEWAK DUBE
|
February 20, 1918 |
|
RAM CHANDRA NAIK KALIA Vs. RAGHUNATH SARAN SINGH DEO
|
May 13, 1918 |
|
RAM DAS Vs. EMPEROR
|
April 15, 1918 |
|
RAM DASS Vs. EMPEROR
|
January 11, 1918 |
|
RAM FAQIR Vs. BINDESHRI SINGH
|
July 30, 1918 |
|
RAM NARAIN SAHU Vs. MUSLEHA BIBI; IN RE: MUHAMMAD JAMIL-ULLAH
|
April 6, 1918 |
|
RAM NARAYAN GOPE Vs. KULA CHANDRA CHAKRABARTY
|
June 24, 1918 |
|
RAM NATH OJAH Vs. NATABAR MAITI
|
May 1, 1918 |
|
RAM PRASAD Vs. EMPEROR
|
September 23, 1918 |
|
RAM PROSAD PANDEY, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVE, BOIDYA NATH PANDEY Vs. DEBI PROSAD DEB
|
November 26, 1918 |
|
RAM RICHCHA PRASAD TEWARI Vs. RAGHUNATH PRASAD TEWARI
|
May 9, 1918 |
|
RAM SAHAI Vs. EMPEROR
|
September 7, 1918 |
|
RAM SAMBHARI TEWARI Vs. RAJMAN NAIK
|
February 26, 1918 |
|
RAM SARUT Vs. EMPEROR
|
October 26, 1918 |
|
RAM SINGH Vs. BAIJ NATH
|
November 20, 1918 |
|
RAMA SANTU RANDIVE Vs. DAJI NARU RANDIVE
|
July 31, 1918 |
|
RAMACHARYA VENKATRAMANACHARYA Vs. SHRINIVASACHARYA VENKATRAMANACHARYA
|
January 18, 1918 |
|
RAMALINGA CHETTY Vs. SIVACHIDAMBARA CHETTY
|
November 15, 1918 |
|
RAMALINGAM AYYAR Vs. SSUBBAIER
|
March 20, 1918 |
|
RAMANBHAI M NILKANTH Vs. GHASHIRAM LADLIPRASAD
|
January 30, 1918 |
|
RAMASWAMI GOUNDAN Vs. KALI GOUNDAN
|
October 31, 1918 |
|
RAMASWAMI PILLAI Vs. GOVINDASWAMI NAICKER
|
November 4, 1918 |
|
RAMCHANDRA JAGANNATH Vs. GREAT INDIAN PENINSULA RAILWAY
|
February 19, 1918 |
|
RAMCHARAN BAIRAGI Vs. UDAL BAIRAGI
|
August 2, 1918 |
|
RAMESH CHANDRA SEN Vs. AIJUDDI SHEIKH
|
March 1, 1918 |
|
RAMIAH AIYAR Vs. GOPALIER AND FIVE ORS
|
April 16, 1918 |
|
RAMJI BAPUJI PATIL Vs. PANDHARINATH RAVJI
|
August 28, 1918 |
|
RAMZAN Vs. BHUKHAL RAI
|
July 19, 1918 |
|
RAMZAN KHAN Vs. MIR DAD KHAN
|
March 9, 1918 |
|
RANGA PILLAI Vs. NARASIMHA AYYANGAR
|
March 19, 1918 |
|
RANGASAMI GOUNDEN Vs. NACHIAPPA GOUNDEN
|
December 16, 1918 |
|
RANGBHAT RAMCHANDRABHAT Vs. SITABAI BANDBHAT
|
January 15, 1918 |
|
RANI ANHAYESWARI DEBI Vs. HATU SHIEKH
|
February 11, 1918 |
|
RANI KUAR MANI MANDHATA Vs. RANI KUAR MANI MANDHATA
|
December 3, 1918 |
|
RANI MINA KUMARI SAHEBA Vs. ICHAMOYEE CHOWDHURANI
|
March 13, 1918 |
|
RANI PARBATI KUNWAR Vs. DEPUTY COMMISSIONER
|
July 29, 1918 |
|
RANI SHASIMUKHI DEBI Vs. PARBATY SUNKAR ROY CHOWDHURY
|
August 22, 1918 |
|
RAOJI BHIKAJI KONDKAR Vs. ANANT LAXMAN KONDKAR
|
January 30, 1918 |
|
RASH MOHAN SAHA Vs. KRISTO DAS ROY
|
June 4, 1918 |
|
RASIK CHANDRA MUKHOPADHYA Vs. SHYAMA KUMAR TAGORE
|
March 12, 1918 |
|
RATAN MOTI Vs. TILAK CHAND
|
June 4, 1918 |
|
RATAN SINGH Vs. KHEM KARAN
|
January 26, 1918 |
|
RATANLAL CHOONILAL PANALAL Vs. MUNICIPAL COMMISSIONER FOR THE CITY OF BOMBAY
|
July 26, 1918 |
|
RATANLAL CHOONILAL PANALAL Vs. MUNICIPAL COMMISSIONER
|
June 18, 1918 |
|
RATHA PILLAI Vs. KANAKA SUNDRIAM PILLAI
|
January 28, 1918 |
|
REBATI MOHAN DAS Vs. NADIABASHI DE
|
January 24, 1918 |
|
RIPON PRESS AND SUGAR MILL COMPANY, LIMITED, BY ITS CHAIRMAN OF THE BOARD OF DIRECTORS, MR VENKATA RAO Vs. NAMA VENKATARAMA CHETTY
|
July 29, 1918 |
|
ROOP CHAND JANKIDAS Vs. NATIONAL BANK OF INDIA, LTD
|
July 18, 1918 |
|
ROOPCHAND JANKIDAS Vs. NATIONAL BANK OF INDIA
|
July 18, 1918 |
|
RUDRA NARAYAN JANA Vs. NABA KUMAR DAS
|
January 25, 1918 |
|
RUDRA NATH ROY Vs. JOY CHAND KAIBARTNA (DAS)
|
March 20, 1918 |
|
RUDRAVARAM VENKATASUBBIAH Vs. RUDRAVARAM VENKATA SESHAIYA
|
July 16, 1918 |
|
RUPA THAKURANI; ABDUL KHALIFA; SHIB LAL SHAHA Vs. KUMUDNATH KARMAKAR
|
January 16, 1918 |
|
RUSHAN LAL Vs. KANHAIYA LAL
|
August 1, 1918 |
|
RUSTOMJEE DHANJIBHAI SETHNA Vs. FREDERIC GAEBELE
|
May 27, 1918 |
|
S A CHELAPPA CHETTY Vs. EPRVRSSUBRAMANIA CHETTY
|
July 12, 1918 |
|
S D S N FIRM, REPRESENTED BY MANAGING PARTNER S D S N SANKARARAMA IYER Vs. TMPONNUSWAMI PILLAI
|
October 8, 1918 |
|
S K NATHARSA ROWTHAR Vs. SHEIK MUHAMMAD ROWTHAR
|
July 23, 1918 |
|
S KRISHNA MURTHI IYER Vs. TALUQ BOARD OF MAYAVARAM REPRESENTED BY THE PRESIDENT IN COUNCIL
|
December 12, 1918 |
|
S KRISHNAMURTHI AIYAR Vs. TALUQ BOARD OF MAYAVARAM REPRESENTED BY ITS PRESIDENT IN COUNCIL
|
December 12, 1918 |
|
S R M M C T MUTHIAH CHETTY Vs. ALVRALAGAPPA CHETTY
|
February 5, 1918 |
|
S T N RAMAN CHETTYAND R M M L LAKSHMANAN CHETTY Vs. KGPASUPATHI IYER
|
February 1, 1918 |
|
SACHI PRASAD MUKHERJEE Vs. AMARNATH ROY CHOWDHURI
|
March 5, 1918 |
|
SADASIVA CHETTY Vs. RANGAPPA RAJOO
|
January 25, 1918 |
|
SADASUK JANKI DAS Vs. MAHARAJA SIR KISHAN PERSHAD BAHADUR
|
November 1, 1918 |
|
SAHDEO RAI Vs. EMPEROR
|
April 23, 1918 |
|
SAIAD SHA MAIDAL Vs. SRIDHAR DULEY
|
June 12, 1918 |
|
SAILAJA NATH ROY CHAUDHURY Vs. CHANDI CHARAN LAHA
|
March 11, 1918 |
|
SAINUDDIN Vs. LATIFANNESSA BIBI
|
April 3, 1918 |
|
SAIYED MUHAMMAD RAZI-UD-DIN Vs. RAGHUBIR PRASAD
|
May 2, 1918 |
|
SAJJADI BEGAM Vs. DILAWAR HUSAIN
|
April 25, 1918 |
|
SAKHAWAT ALI Vs. RADHA MOHAN
|
October 29, 1918 |
|
SAKHAWAT ALI Vs. EMPEROR
|
December 13, 1918 |
|
SAKHIUDDIN SAHA Vs. SONAULLA SARKAR
|
February 8, 1918 |
|
SAMANTHALA KOTI REDDI Vs. POTHURI SUBBIAH
|
March 14, 1918 |
|
SAMAYAN SERVAI Vs. PKKADIR MOIDEEN ROWTHEN
|
October 17, 1918 |
|
SAMBASIVA AIYAR Vs. THIRUMALAIRAMANUJATHATHACHARIAR
|
October 1, 1918 |
|
SAMINATHA AIYAR Vs. GOVINDASAMI PADAYACHI
|
March 13, 1918 |
|
SANCHIRAM DE BAHARI Vs. SREEMUTTY HARA PRIYA THAKURANI
|
April 11, 1918 |
|
SANKAR NATH MUKHERJI Vs. BIDDUTLATA DEBI
|
July 12, 1918 |
|
SANKARA KYLASA MUDALIAR Vs. KUTHALINGA MUDALIAR
|
April 9, 1918 |
|
SANKARALINGA MUDALIAR Vs. KUTHALINGA MUDALIAR (DEAD)
|
January 30, 1918 |
|
SANNI BIBI Vs. MUNSHI SIDDIK HOSSAIN
|
July 29, 1918 |
|
SANTOK CHAND Vs. SUGAN CHAND MANAWAT
|
May 27, 1918 |
|
SANTOK CHAND Vs. EMPEROR
|
May 27, 1918 |
|
SAOHI PRASAD MUKHERJEE Vs. AMAR NATH RAI CHOWDHURY
|
March 5, 1918 |
|
SARABAI AMIBAI Vs. MAHOMED CASSUM HAJI JAN MAHOMED
|
August 22, 1918 |
|
SARADA CHARAN BASAR Vs. JURO RAM MANDAL
|
January 11, 1918 |
|
SARADA PROSAD ROY Vs. ANANDA MOY DUTTA
|
April 23, 1918 |
|
SARADA SUNDARI DASSYA Vs. GANGAHARI SAHA
|
December 13, 1918 |
|
SARAT CHANDRA SEN Vs. EMPEROR
|
August 9, 1918 |
|
SARJU Vs. EMPEROR
|
December 7, 1918 |
|
SARVOTHAMA ROW Vs. CHINNASAMI PILLAI
|
December 9, 1918 |
|
SATIS CHANDRA BANDOPADHYA Vs. NATABAR DOME
|
June 20, 1918 |
|
SATISH CHANDRA SARKAR Vs. BROJO GOPAL DUTTA
|
January 18, 1918 |
|
SATISH MOHINI DEBYA Vs. PABNA BANK LIMITED
|
June 4, 1918 |
|
SATYENDRA NARAYAN BAGCHI Vs. SASHI BHUSAN CHOWDHURY
|
July 16, 1918 |
|
SAVLA TUKARAM MALI Vs. SANTYA PARSHA MAHAR
|
August 19, 1918 |
|
SECRETARY OF STATE FOR INDIA Vs. SHIB NARAIN HAJRA
|
April 4, 1918 |
|
SECRETARY OF STATE FOR INDIA Vs. BIJOY CHAND MAHATAP
|
May 22, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MONALAR MOOKERJEE
|
July 3, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. CHATURBHUJ NANDA
|
August 7, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SHIB NARAIN HAZRA
|
April 4, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. KAMAL KRISHNA PAL
|
January 17, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. LAKHI NARAIN DAS; GANGA NARAIN BHUNIA
|
June 5, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MUNSHI QAMAR ALI
|
May 17, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT Vs. TRAMANUJAM CHETTY
|
July 30, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SOUTH CANARA Vs. HOSANGADI SHITARAMAPPA
|
November 14, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. SAMI CHETTIAR
|
July 12, 1918 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT Vs. MESRIRANGACHARIAR
|
August 20, 1918 |
|
SECRETARY OF STATE FOR INDIA REPRESENTED BY THE COLLECTOR OF CUDDAPPAH Vs. DADI REDDI NAGIAH
|
September 20, 1918 |
|
SEE VANA NA RAMAH IYER Vs. SRMAGGOPALA IYER
|
April 16, 1918 |
|
SEENA VANA RAMIAH AYYAR Vs. SRMAGGOPALA AYYAR
|
April 16, 1918 |
|
SEETHARAMA AYYAR Vs. NARAYANASWAMI PILLAI
|
March 8, 1918 |
|
SERGEANT A R MILTON Vs. MRAND MRSSHERMAN
|
June 14, 1918 |
|
SESHI AMMAL Vs. VAIRAVAN CHETTIAR BY HIS AUTHORISED AGENT RAMASWAMI CHETTIAR
|
July 24, 1918 |
|
SESSIONS JUDGE Vs. MURAPPA GOUNDAN
|
July 18, 1918 |
|
SESSIONS JUDGE OF COIMBATORE Vs. IN RE MARAPPA GOUNDAN
|
July 8, 1918 |
|
SHADAYA CHANDRA SHAHA Vs. KALINATH SAHA
|
November 15, 1918 |
|
SHAHASAHEB MARD SABDARALLI Vs. SADASHIV SUPDU
|
December 3, 1918 |
|
SHAHASAHEB SABDURALLI Vs. SADASHIV SUPDE
|
December 3, 1918 |
|
SHAIK TAMIZ-UD-DIN SARKAR Vs. SHAIK TAJU
|
May 10, 1918 |
|
SHAIKH GOLAM KHALIK Vs. TASARDAK KHAN
|
May 21, 1918 |
|
SHAMSHER SINGH Vs. PEAREY DUT AND SUBEDAR
|
July 9, 1918 |
|
SHANKAR LAL Vs. RAM BABU
|
March 7, 1918 |
|
SHANKARLAL TAPIDAS Vs. SECRETARY OF STATE FOR INDIA
|
December 18, 1918 |
|
SHARFUDDIN HOSSAIN Vs. RADHA CHARAN DAS
|
June 18, 1918 |
|
SHASHI BHUSAN DHUR Vs. ISTISMAM-UL-MULK RATS-UD-DOWA AMIR-UL-UMRAH- NAWAB ASID KABIR SYED SIR WASIF ALI MIRZA KHAN BAHADUR JUNG, KCSI, KCVO, NAWAB BAHADUR OF MURSHIDABAD
|
August 23, 1918 |
|
SHASTI CHARAN BISWAS Vs. NAKUL CHANDRA BARUA
|
November 26, 1918 |
|
SHEIK BASIRUDDIN Vs. SHEIK SADHU TANTI
|
February 18, 1918 |
|
SHEIK SAMIR Vs. SHEIK SYED ALI
|
March 4, 1918 |
|
SHEIK SHARFUDDIN Vs. RADHA CHARAN DAS
|
June 13, 1918 |
|
SHEIKH ABDUL AZIZ Vs. HABID MISTRI
|
August 6, 1918 |
|
SHEIKH ABDUL HAKIM Vs. ADYATA CHANDRA DAS DALAL
|
July 19, 1918 |
|
SHEIKH ALA BUX Vs. SHEIKH KHIDIR AHMAD
|
May 30, 1918 |
|
SHEIKH DASTUR ALI Vs. RAM KUMAR GOPE AND SHEIKH SOMIR
|
June 5, 1918 |
|
SHEIKH GHULAM RASUL Vs. EMPEROR
|
July 29, 1918 |
|
SHEIKH HUSHMAT Vs. SHEIKH JAMIR
|
June 13, 1918 |
|
SHEIKH JAHADALI Vs. SRIMATI AJIMANNESSA BIBI AND SHEIKH RAJABALI
|
January 11, 1918 |
|
SHEIKH TAMIZ MUNSHI ALIAS TAMIZUD-DIN MUNSHI Vs. BISWESWARI DEBYACHOWDHURANI
|
April 29, 1918 |
|
SHEO NARAIN Vs. DILDAR HUSAIN
|
May 1, 1918 |
|
SHEO SAMPAT PANDE Vs. EMPEROR
|
May 22, 1918 |
|
SHEOBARAN SINGH Vs. BHAGWAN SAHAI
|
December 9, 1918 |
|
SHEORAJ RAM TELI Vs. MAHADEO KORI
|
October 23, 1918 |
|
SHER MOHAMMAD KHAN Vs. EMPEROR
|
August 2, 1918 |
|
SHIB CHANDRA ROY CHOWDHURY; JOTINDRA NATH BOSE; TARAN KRISHNA NASKAR Vs. HARENDRA LAL RAI CHOWDHURY AND JOTINDRA NATH BOSE; HARENDRA LAL RAI CHOWDHURY AND KHOGENDRA NATH BANERJEE; HARENDRA LAL RAI CHOWDHURY AND JOLINDRA NATH BOSE
|
May 23, 1918 |
|
SHIDAYA VIRBHADRAYA KODLIMATH Vs. SATAPPA BHARMAPPA MUTGAUDA
|
January 31, 1918 |
|
SHIRINBAI Vs. RATANBAI AND NAVAJBAI
|
September 3, 1918 |
|
SHIVBAI BABYA SWAMI Vs. YESU CHEOO NAYAKIN
|
July 23, 1918 |
|
SHOSHI LAL DAS Vs. SECRETARY OF STATE FOR INDIA
|
March 23, 1918 |
|
SHRIDHAR MADHAVRAO DHOPAOKAR Vs. GANPATI PUNJA GODSE
|
November 18, 1918 |
|
SHRINIWAS APPACHARYA JAHAGIRDAR Vs. JAGADEVAPPA KALLAPPA PATIL
|
February 8, 1918 |
|
SHYAMDAS ROY CHOWDHURY Vs. RADHIKA PROSAD CHATTERJEE AND SRIMATI PANCH KAURI DEBI
|
March 7, 1918 |
|
SIBA KRISHNA SINHA SARMA Vs. JAGAT CHANDRA TALUKDAR
|
April 4, 1918 |
|
SIDHESHWARI PRASAD NARAIN SINGH Vs. GIRDHAR DAS
|
February 26, 1918 |
|
SINGA RAJA Vs. PETHU RAJA
|
August 16, 1918 |
|
SISTU SEETARAMAYYA Vs. TADAPALLI SODEMMA
|
January 17, 1918 |
|
SITA NATH GHOSE Vs. THAKURDAS CHAKRAVARTY
|
June 6, 1918 |
|
SITA RAM Vs. DULAM KUNWAR
|
December 10, 1918 |
|
SITAL SINGH Vs. EMPEROR
|
August 26, 1918 |
|
SITIKANTA ROY Vs. BIPRADAS CHARAN
|
March 23, 1918 |
|
SIVANARASA REDDI Vs. DORAISWAMI REDDI
|
February 21, 1918 |
|
SIVARAMALINGA DIKSHATAR Vs. SABHARATHNA DIKSHITAR
|
August 28, 1918 |
|
SIVARAMALINGA DIKSHITAR Vs. SABHARATNA DIKSHITAR
|
August 28, 1918 |
|
SIVASUBRAMANIA MUDAMAR Vs. RSALAKSHMANAIER
|
December 12, 1918 |
|
SOMU PATHAR Vs. RENGASWAMI REDDIAR
|
April 16, 1918 |
|
SONAULLA SARKAR Vs. SRIMATI TULA BIBI
|
February 5, 1918 |
|
SOVA CHAND BHUTORIA Vs. HURRY BUX DEORA
|
November 26, 1918 |
|
SOWRENDRA MOHAN SINHA Vs. SOSHI BHUSAN KOER
|
August 16, 1918 |
|
SREE BHANIREDDI VENKAN DORAGARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR, GODAVARI DISTRICT
|
April 2, 1918 |
|
SREE RAJAH VASIREDDI VENKATA LAKSHMI NARASAMMA BAHADUR MANNE SULTAN GARU, DHARMAKARTHA OF BHAVA NARAYANASWAMY DEVASTANAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
|
April 17, 1918 |
|
SREE VEERA SREE VEERADHI VEERA VARA PRATAPA SREE, KURUPAMAYA ANANGABHIMA DEO KESARI GAJAPATHY MAHARAJA GARU, ZAMINDAR OF BODOKIMIDI Vs. BABU SEESIL KUMAR LAHIRI
|
July 31, 1918 |
|
SREEMANTHU RAJA YERLAGADDA Vs. RAJULAPATI SOMAYYA
|
December 8, 1918 |
|
SREEMATI THANDAMOYEE DASI Vs. SRIMATI GOONAMANI DASI
|
July 12, 1918 |
|
SREEMUTTY CHAND BIBI Vs. LAL MOHAMED, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES HIS WIDOW SREEMUTTY CHAMPA BIBI
|
August 1, 1918 |
|
SREERAM NARASIAH Vs. BOMMIREDDI VENKATARAMIAH
|
August 14, 1918 |
|
SRI MADANA MOHANA ANANGA BHEEMA DEO KESARI GAJAPATHI Vs. SRI PURUSHOTHAMA ANANGA BHEEMA DEO
|
April 26, 1918 |
|
SRI PUSAPATI VENKATAPATHIRAJU GARU Vs. SRI RAJA VATSAVAYA VENKATASUBHADRAYYAMMA JAGAPATI BAHADUR GARU
|
March 21, 1918 |
|
SRI RAJAH KANDANA VENKATA VARADARAJA SOBANADHRI ROW BAHADUR ZEMINDAR Vs. ACHANTA VENKATA SUBBARAYUDU
|
December 11, 1918 |
|
SRI RAJAH RAMA RAO Vs. RAJAH OF PITTAPUR
|
May 2, 1918 |
|
SRI RAJAH RAO VENKATA MAHIPATI GANGADHARA RAMARAO BAHADUR GARU Vs. SRI RAJAH RAO VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR GARU
|
October 2, 1918 |
|
SRI SRI BRINDABAN CHANDRA JIEW BY HIS PRESENT MANAGER RAGHUNATH BANERJI Vs. KARUNA NIDHAN SINGHA
|
January 15, 1918 |
|
SRI SRI MAHARAJA RAM NARAYAN SINGH Vs. RAM SARAN LAL
|
December 3, 1918 |
|
SRI SRI SRI JAGANNADHA GAJAPATI ANAGA BHIMA DELO KESARI MAHARAJULUNGARU Vs. SRI KUNJA BIHARI DEO
|
September 12, 1918 |
|
SRI SRI VIKRAMA DEO GARU, K C L E Vs. SRI RAJAH TYADAPUSAPATHI RUDRA SRILAKSHMI NARASIMHA RUPA SADURSA ANNAMARAD DUGARAJU DAKSHINA KAVATA DUGARAJU BAHADUR GARU
|
January 8, 1918 |
|
SRIJUKTA SARAJUBALA DEBI CHOWDHURANI Vs. SARADANATH BHATTACHARJEE
|
June 27, 1918 |
|
SRILAL CHAMARIA Vs. EMPEROR
|
August 22, 1918 |
|
SRILAL CHAMARIA Vs. EMPEROR
|
October 22, 1918 |
|
SRILAL CHAMARIA Vs. EMPEROR
|
March 8, 1918 |
|
SRIMANTH RAJAH YARLAGADDA MALLIKHARJUNA PRASADA NAIDU BAHADUR ZAMINDAR GARU Vs. MATLAPALLI VIRAYYA
|
July 22, 1918 |
|
SRIMANTH RAJAH YARLAGADDA MALLIKHARJUNA PRASADA NAYUDU BAHADUR ZEMINDAR GARU Vs. MATIAPALLI VIRAYYA
|
July 22, 1918 |
|
SRIMATH DEIVASIKAMANI NATARAJA DESIKAR, MADATHIPATHI OF THIRUVANNAMALAI MUTT Vs. VALLIAMMAI ACHI
|
October 3, 1918 |
|
SRIMATI AMBALIKA DASI Vs. SRIMATI ARPANA DASI
|
February 6, 1918 |
|
SRIMATI BASEEMATI DEBI Vs. SRIMATI TARIT BASANI DASSI AND CHEDI DOSADH
|
January 18, 1918 |
|
SRIMATI ISHANI DASI Vs. RAJENDRANATH JASH
|
July 8, 1918 |
|
SRIMATI JASHODA DASEE Vs. UPENDRA NATH HAZRA
|
February 11, 1918 |
|
SRIMATI KAMINI SUNDARI CHOWDHURANI Vs. ABDUL HALIM MOULAVI
|
May 9, 1918 |
|
SRIMATI KAUSALYA SUNDARI Vs. NABIN CHANDRA KAR
|
August 7, 1918 |
|
SRIMATI LAKHIMONI DASSI Vs. DWIJENDRA NATH MUKHERJEE
|
June 20, 1918 |
|
SRIMATI MUKTA KESHI DEBI Vs. SRIMATI GIRI BALA DEVI
|
June 24, 1918 |
|
SRIMATI NEAMATUN NESSA BIBI, WIFE OF HASINUDDIN NAZIR Vs. GOLAM PANCHATON KAZI
|
January 28, 1918 |
|
SRIMATI RANI KUAR MANI SINGH MANDHATA Vs. NAWAB OF MURSHIDABAD
|
December 1, 1918 |
|
SRIMATI SAIDUNNESSA Vs. TEJENDRA CHANDRA DHAR
|
January 21, 1918 |
|
SRIMATI SIVA KUMARI DEBI Vs. RAI BISWAMBHAR ROY BAHADUR
|
May 9, 1918 |
|
SRIMATI SUKUMARI DEBI; KALIPADA MUKHERJEE Vs. KALIPADA MUKHERJEE; SRIMATI SUKUMARI DEBI
|
January 25, 1918 |
|
SRIMATI SUSHILABALA DASI Vs. ANUKUL CHANDRA CHOWDHURY
|
January 16, 1918 |
|
SRIMUTTY JAMILA KHATUN Vs. ABDUL JALIL MEAH
|
February 25, 1918 |
|
SRINIVASA RAGHAVA AIYANGAR Vs. KRRANGANATHA AIYANGAR
|
November 27, 1918 |
|
SRINIVASA RAGHAVA IYENGAR Vs. KRRENGANATHA IYENGAR
|
November 27, 1918 |
|
SRIPAT NARAIN RAI Vs. TIRBENI MISRA
|
March 2, 1918 |
|
SRIPATI LAL DUTT Vs. SARAT CHANDRA MONDAL
|
April 23, 1918 |
|
SRISH CHANDRA RAY Vs. JADUNATH KUNDU
|
April 5, 1918 |
|
SRISH CHANDRA SIRCAR Vs. EMPEROR
|
August 9, 1918 |
|
SRISTIDHAR GHOSE Vs. KEDARESWAR BISWAS
|
April 26, 1918 |
|
SUBAL CHANDRA CHOWDHURY, MANAGER TO THE ESTATE OF LATE GOPINATH SAUDAGAR Vs. SUVANKAR BARUA
|
August 8, 1918 |
|
SUBBALAKSHMI AMMAL Vs. RAMANUJAM CHETTY
|
August 6, 1918 |
|
SUBBARAYA GOUNDAN Vs. MUTHAYAMMAL
|
February 14, 1918 |
|
SUBBARAYA PILLAI Vs. SATHANATHA PANDARAM
|
April 23, 1918 |
|
SUBBU REDDI Vs. PONNAMBALA REDDI
|
March 8, 1918 |
|
SUBH KARAN RAI Vs. RUPAN RAI; BANWARI RAI
|
November 5, 1918 |
|
SUBRAYA BHATTA Vs. SRINIVASA SHANBHAGA
|
March 20, 1918 |
|
SUBRAYA VENKAPPA HEGDE Vs. SOMBAYA HEGDE
|
January 11, 1918 |
|
SUJIR RAGHUNATHAIYA Vs. SOBINA SALDANHA ALIAS REBELLE
|
December 6, 1918 |
|
SUKH LAL Vs. NANNOON PRASAD
|
June 26, 1918 |
|
SUKHA Vs. EMPEROR
|
January 2, 1918 |
|
SUKHLALL CHANDANMULL Vs. EASTERN BANK, LTD
|
August 21, 1918 |
|
SUKHU KALWAR Vs. EMPEROR
|
June 18, 1918 |
|
SUKKULAL SOWCAR Vs. AVTIRUMALA ROW SAHIB
|
February 27, 1918 |
|
SUKLAL BANIKYA Vs. BI; DHU MINDHU
|
May 10, 1918 |
|
SUKRU Vs. EMPEROR
|
April 15, 1918 |
|
SULTAN AHMAD Vs. ABDUL GANI
|
February 25, 1918 |
|
SUNDAR BAI Vs. BASDEO SINGH
|
October 30, 1918 |
|
SUNDAR KUNWAR Vs. RAM GHULAM
|
May 9, 1918 |
|
SUNDAR NATH Vs. EMPEROR
|
January 28, 1918 |
|
SUNDAR NATH Vs. BARANA NATH
|
January 28, 1918 |
|
SUNDAR PANDE Vs. MUSAMMAT KUMARI
|
December 5, 1918 |
|
SUNDARAM AYYANGAR Vs. RAMASWAMI AYYANGAR
|
April 19, 1918 |
|
SUNDARAM IYENGAR Vs. RAMASWAMI IYENGAR
|
April 19, 1918 |
|
SUNDER LAL Vs. BANARSI DAS
|
January 28, 1918 |
|
SUNKARA RATHA DOSS Vs. EPARI KOPILS
|
March 8, 1918 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MOZAM MOLLA
|
February 20, 1918 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. TULARAM BARODIA
|
August 26, 1918 |
|
SURAJ BALI RAI Vs. BHOLA NATH TIWARI
|
November 30, 1918 |
|
SURAJ BHAN Vs. HASHIM BEGAM
|
April 10, 1918 |
|
SURAJBALI SINGH Vs. MOHAMMAD NASIR
|
July 17, 1918 |
|
SURENDRA NATH MUKERJI Vs. EMPEROR
|
April 15, 1918 |
|
SURENDRA NATH SAHA Vs. BOLA RAM PODDAR; APPEAL DISMISSED WITH COSTS
|
March 21, 1918 |
|
SYAM CHAND MAITI Vs. BAIKUNTHA NATH MANDAL
|
June 10, 1918 |
|
SYED HABIBUR RAHAMAN CHAUDHURY Vs. SYED ALTAF ALI CHAUDHURY
|
August 1, 1918 |
|
SYED MAMSHAH THAIKA THROUGH SYED SULTAN MOIDEEN SAHIB INAMDAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, THROUGH THE COLLECTOR OF TINNEVELLY
|
September 27, 1918 |
|
SYED NIZAM UDDIN SHAH Vs. BOHRA BHIM SEN
|
January 5, 1918 |
|
SYED YACOOB SYED LALLAMIAN Vs. EMPEROR
|
November 13, 1918 |
|
T C TWEEDIE Vs. JOGESH CHANDRA ROY CHOWDHURY
|
July 5, 1918 |
|
T K PARAMESWARA IYER Vs. LAND ACQUISITION COLLECTOR
|
October 22, 1918 |
|
T MANAVIKRAMAN TIRUMALAPAD Vs. COLLECTOR OF THE NILGIRIS
|
April 3, 1918 |
|
T R RAMA KRISHNA NAIDU Vs. SVKRISHNASWMI NAIDU (DEAD)
|
September 25, 1918 |
|
T R RAMACHANDRA IYER Vs. PONNIATH AKATHUTHU PARAMESWARAM MUNBU
|
November 21, 1918 |
|
T V SANKARANARAYANA AIYAR Vs. ALAGIRI AIYAR
|
February 18, 1918 |
|
T V SEETHARAMA AIYAR Vs. MUNISWAMI MUDALIAR
|
October 21, 1918 |
|
T V SEETHARAMAYYAR Vs. MUNISAMI MUDALIAR
|
October 21, 1918 |
|
T V VEDAVYASA AIYAR Vs. MADURA HINDU LABHA NIDHI CO LTD, THROUGH ITS SOLE DIRECTORS AND PROPRIETORS RMPVMRAMASWAMI CHETTIAR
|
August 27, 1918 |
|
T VENKATAKRISHNAMA CHARLU Vs. KARNAM ARUNACHALAM PILLAY
|
October 22, 1918 |
|
TAIMUDDI BEPARI Vs. SHEIKH LAKPAT BEPARI
|
March 15, 1918 |
|
TAIMUR ALI SHAH Vs. SHAH MOHAMMAD KHAN
|
November 16, 1918 |
|
TAMIJUDDIN SARKAR Vs. TAZU
|
May 10, 1918 |
|
TAMIZ-UN-NISSA BIBI Vs. MAHMUD ALI
|
July 30, 1918 |
|
TAMIZ-UN-NISSA BIBI Vs. NAJJU KHAN
|
June 26, 1918 |
|
TAPRINESSA Vs. EMPEROR
|
June 28, 1918 |
|
TARA KANTA DAS CHOWDHURY Vs. GOPAL CHANDRA SIL
|
April 24, 1918 |
|
THAKUR DAS Vs. ABDULLA
|
November 1, 1918 |
|
THAKUR RAJINDRA BAHADUR SINGH Vs. RANI RAGHUBANS KUNWAR
|
February 25, 1918 |
|
THANGATHAMMA Vs. VAARARUNACHALLAM CHETTIAR
|
April 25, 1918 |
|
THANGATHAMMAL Vs. VAARARUNACHALAM CHETTIAR
|
April 25, 1918 |
|
THANGI SHETTITHI Vs. DUJA SHETTI
|
July 16, 1918 |
|
THATHA PILLAI Vs. EMPEROR
|
February 14, 1918 |
|
THIMMA REDDI Vs. SUBBA REDDIAR
|
April 3, 1918 |
|
TILAK RAM Vs. DALIP SINGH
|
January 25, 1918 |
|
TIRBENI MISRA Vs. SRIPAT NARAIN RAI
|
March 2, 1918 |
|
TOTA RAM Vs. GOPAL SINGH
|
May 2, 1918 |
|
TRAILOKYA NATH ROY CHOWDHURY Vs. DURGA NATH BHATTACHARJYA
|
May 10, 1918 |
|
TULLA SOBHARAM PANDYA Vs. COLLECTOR OF KAIRA
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February 15, 1918 |
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UMESH CHANDRA ROY Vs. AKRUR CHANDRA SIKDAR
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March 4, 1918 |
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UMRAO SINGH Vs. UMRAO SINGH
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April 12, 1918 |
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UPENDRA CHANDRA BHADRA Vs. HUKUM CHAND DE
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August 8, 1918 |
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UPENDRA KISHORE MONDAL Vs. NOBOKISHORE MONDAL
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August 5, 1918 |
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UPENDRA NATH BHATTACHARJEE Vs. PRASANNA KUMAR GHOSH
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August 6, 1918 |
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UPENDRA NATH BISWAS Vs. SHIB KUMARI DEBI
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December 13, 1918 |
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UPPARA CHINNGAPPA Vs. GADDAM CHINNA HANUMANNA
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October 23, 1918 |
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V P PEER MAHOMED ROWTHER Vs. DALOORAM JAYANARAYAN
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March 13, 1918 |
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V PONNIAH NADAN Vs. TNDEIVANAI AMMAL
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August 15, 1918 |
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V R M RAMASAMI NAIDU Vs. TMMUTHUSAMIA PILLAI
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March 13, 1918 |
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V RAMAMURTHI AYYAR Vs. PARASARAM MANGAYACHARYULU
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December 16, 1918 |
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V SREENIVASA CHARIAR Vs. PKUMARA THATHACHARIAR
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July 18, 1918 |
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V SUBRAMANIA AIYAR Vs. MULLA VEETTIL ASSAN KOYA BY NEXT FRIEND MULLA VEETTIL AMEENA UMMA
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August 2, 1918 |
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V SUBRAMANIA AYYAR Vs. MULLA VEETTIL ASSAN KOYA BY NEXT FRIEND MULLA VEETTIL AMEENA UMMA
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August 22, 1918 |
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VADAMALAI THIRUVANATHA SEVUGA PANDIA THEVAR AVERGAL Vs. SANKARA MOORTHI NAIDU
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September 4, 1918 |
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VADAMALI THIRUVANATHA SEVUGA PANDIA THEVAR AVERGAL Vs. SANKARAMOORTHI NAIDU
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September 24, 1918 |
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VAITHILINGA MUDALIAR Vs. SRIRANGATHANNI
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October 22, 1918 |
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VALAN PAKKIRI TARAGAN Vs. SUBBAYAN SAMBAN
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November 14, 1918 |
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VAMAN GURURAO DESHPANDE Vs. KRISHNAJI TIMMAJI KULKARNI
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November 26, 1918 |
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VANAMATI SATTIRAJU Vs. BALLAPRAGADA
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March 26, 1918 |
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VANAMATTI SATTERAJU Vs. BOLLAPRAGADA PALLAMRAJU
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March 26, 1918 |
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VATAVATTA NAIR Vs. KENATH PUTHEN VITTIL KUPPASSAN MENON
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April 8, 1918 |
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VATHIAR VENKATACHARIAR Vs. PPONAPPA AYYENGAR
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February 12, 1918 |
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VATSALABAI VISHNU SUKHTANKAR Vs. SAMBHAJI PANDURANG NABAR
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June 25, 1918 |
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VEERABASAVARAJU PANTULU Vs. BALASURYA PRASADA RAO PANTULU
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July 11, 1918 |
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VEERARAGHAVA AIYANGAR Vs. SOURI AIYANGAR
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August 13, 1918 |
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VENKATA LASHMINARASAMMA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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April 17, 1918 |
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VENKATA REDDI Vs. KUPPA REDDI
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April 25, 1918 |
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VENKATACHALLAPATHI AIYAR Vs. THAVASI SERVAI (DECEASED)
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November 27, 1918 |
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VENKATARAMA SIVAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
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September 25, 1918 |
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VENKATARAMIER Vs. GOPALAN MINOR, BY HIS GUARDIAN AND ADOPTIVE MOTHER SUNDARATHAMMAL
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August 12, 1918 |
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VENKATASAMI NAIK Vs. SIVANU MUDALI
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November 27, 1918 |
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VENKATESH APPASHET Vs. ABDUL KADIR
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January 23, 1918 |
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VINAYAGA MUDALIAR Vs. PARTHASARATHY AYYANGAR MINOR, BY NEXT FRIEND GOPU ARAMUDU AYYANGAR
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January 9, 1918 |
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VIRUPAKSHI GOWD Vs. BANDAPPA
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October 1, 1918 |
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VISHNU JAGANNATH JOSHI Vs. VASUDEO RAGHUNATH OKA
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April 5, 1918 |
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VISHVESHVAR VIGHNESHVAR SHASTRI Vs. MAHABLESHVAR SUBBA BHATTA
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March 5, 1918 |
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VISHVESHWAR VIGHNESHWAR SHASTRI Vs. MAHABLESHWAR SUBBA BHATTA
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March 5, 1918 |
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VITHAL DHONDDEV RAIKAR Vs. ALIBAG MUNICIPALITY
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February 19, 1918 |
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VITHOBA MADHAV SHANBHOG Vs. MADHAV DAMODAR SHANBHOG
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January 16, 1918 |
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VYTHINATHIEN Vs. PADMANABHA PATTAR
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February 1, 1918 |
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WAHID ALI BHUYA Vs. MAHAMAD ANSAR ALI
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May 17, 1918 |
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WALLACE SITHA BOI Vs. WALLACE RADHA BOI
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October 8, 1918 |
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WAMAN DINKAR KELKAR Vs. EMPEROR
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July 3, 1918 |
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WAZIR ALI Vs. ALI ISLAM
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July 2, 1918 |
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YAMUNABAI NARAYAN CHITNIS Vs. LAGMANNA BASANNA KURANI
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February 12, 1918 |
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YEGNARAMA DIKSHADAR Vs. GOPALA PATTAR
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April 23, 1918 |
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YUSUF HUSAIN Vs. EMPEROR
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January 8, 1918 |
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ZAMINDAR OF SANIVARAPUPET Vs. ZAMINDAR OF SOUTH VALLUR
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November 1, 1918 |
LOGIN