A BHARADWAJA MUDALIAR Vs. ARUNACHALLA GURUKKAL
|
November 15, 1917 |
A K T K M NARAYANAN NAMBUDRIPAD Vs. TAWKER JMEGAJI SEIT
|
May 2, 1917 |
A KUTTAN Vs. PKALLIANI AMMA
|
March 16, 1917 |
A L MEANGO Vs. JCBAVIAH
|
November 27, 1917 |
A M V AVANASHI CHETTI Vs. MUTHUKARUPPAN CHETTI AND DORAISAMI ALIAS DEVANNA GOUNDAN
|
October 10, 1917 |
A SUBBA RAO Vs. PARASURAMA PATTAR
|
October 12, 1917 |
A T VENKATA NARAYANA PILLAI Vs. VPONNUSAMI NADAR
|
September 12, 1917 |
ABDUL AZIZ MANDAL Vs. BEHARI LAL BISWAS
|
June 22, 1917 |
ABDUL GAFFUR MOLLA Vs. GOLAM RAHAMAN NASKAR
|
March 12, 1917 |
ABDUL HAKIM KHAN Vs. BDZRUK ALI KHAN
|
June 18, 1917 |
ABDUL KARIM ABU AHMED KHAN GHAZNAVI Vs. ALLAHABAD BANK, LTD
|
March 11, 1917 |
ABDUL MAJID Vs. HARI CHARN HALDER
|
July 11, 1917 |
ABDUL MAJID MIAN Vs. BAKSHA ALI AND SRIMATY HALIMANNESSA CHOWDHURANI
|
June 19, 1917 |
ABDUL RAHMAN KAZI Vs. BAIKUNTA NATH ROY CHOWDHURY
|
July 4, 1917 |
ABDUL WAHED KHAN Vs. NATABAR GHOSE
|
August 29, 1917 |
ABDULLAH ASHGAR ALI KHAN Vs. GANESH DASS
|
July 30, 1917 |
ABHOYA CHARAN GHOSH Vs. RAJ KUMAR GHOSH
|
July 13, 1917 |
ABI DHUNIMSA BIBI Vs. MAHAMMAD FATHI UDDIN
|
December 12, 1917 |
ABI DHUNIMSA BIBI AMMAL Vs. MUHAMMAD FATTTU UDDIN SAHIB
|
December 6, 1917 |
ABINASH CHANDRA DAS Vs. HEM KUMARI DASI WIFE OF BASANTA KUMAR BISWAS
|
March 1, 1917 |
ABRAHAM E J ABRAHAM Vs. SARUPCHAND HAKAMCHAND
|
March 22, 1917 |
ACHHAIBAR SINGH Vs. MUSAMMAT RADHI
|
March 3, 1917 |
ADIRAJA ARSU ALIAS KUMARAYA BALLALA Vs. SHEIK BUDAN SAHIB
|
December 6, 1917 |
ADWAITA CHANDRA MONDAL Vs. KRISHNADHAN SARKAR
|
May 23, 1917 |
AFZAL SHAH Vs. LACHMI NARAIN
|
June 23, 1917 |
AGHORE NATH SHAHA Vs. NATABAR BAIRAGI
|
June 15, 1917 |
AHAMUDDIN TAMIJUDDIN Vs. AMIRUDDIN
|
December 18, 1917 |
AHMED KHAN Vs. MUSAMMAT GAURA
|
December 3, 1917 |
AIYA RAMALINGA MUDALI Vs. ARUMUGA MUDALI, MINOR BY GUARDIAN, MUNUSAMI MUDALI
|
July 19, 1917 |
AIYANAR RAJA ALIAS SHOLA RAJA Vs. KVALAGAR RAJA
|
August 29, 1917 |
AIYASAMI AIYAR Vs. AIYASAMI AIYAR
|
March 22, 1917 |
AIYASAMI IYER Vs. AIYASAMI IYER
|
March 22, 1917 |
AIYAVIER Vs. SUBRAMANIA AIYAR
|
January 9, 1917 |
AJITULLA SARKAR Vs. NANDOOR MAHAMMAD
|
November 20, 1917 |
AJODHIA PRASAD Vs. GOPI NATH
|
March 7, 1917 |
AJODHYA PRASAD Vs. BADARUL HUSAIN
|
April 13, 1917 |
AJUDHIA PRASAD Vs. BADAR-UL-HUSAIN
|
April 13, 1917 |
AKIL CHANDRA SAHA Vs. GIRISH CHANDRA SAHA, EXECUTOR TO THE ESTATE OF HARI MOHAN SAHA
|
January 25, 1917 |
AKULA BAKKAYYA, MANAGER OF THE A L I COMPANY Vs. ALURI VENKATANARASIMHAM
|
March 13, 1917 |
ALAGAPPA CHETTIAR Vs. MUTHUKUMARA CHETTIAR
|
July 16, 1917 |
ALEC ARAN COHEN Vs. SASI BHUSAN DAS GUPTA
|
February 9, 1917 |
ALI ASGHAR Vs. COLLECTOR OF BULANDSHAHR
|
April 21, 1917 |
ALI MEA Vs. NANA GAZI
|
July 9, 1917 |
ALIMADDIN Vs. AINADDIN MAJUMDAR
|
January 25, 1917 |
AMAR KRISHNA SHAHA Vs. ABDUL JALEL MIYAN
|
February 28, 1917 |
AMBA ALIAS PADMAVATI Vs. SHRINIVASA KAMATHI
|
November 28, 1917 |
AMBAR ALI Vs. LUTFE ALI
|
April 23, 1917 |
AMID (HAMID) ALI Vs. ABDUL MEA MOZUMDAR
|
August 3, 1917 |
AMIR BI BI Vs. AROKIAM
|
November 16, 1917 |
AMIRUDDIN Vs. MUSAMMAT KHATUN BIBI
|
February 10, 1917 |
AMIRULLA PRAMANIK Vs. EMPEROR
|
March 14, 1917 |
AMMALU AMMAL ALIAS PARVATHI AMMAL Vs. NAMAGIRI AMMAL
|
April 7, 1917 |
AMMU AMMAL Vs. PUTHIAPARAMBATH MOIDIN
|
October 4, 1917 |
AMRIT NARAYAN SINGH Vs. GAYA SINGH
|
November 22, 1917 |
AMRITA LAL BOSE Vs. CHAIRMAN OF THE CORPORATION OF CALCUTTA
|
February 19, 1917 |
AMRITA LAL BOSE Vs. CORPORATION OF CALCUTTA
|
July 15, 1917 |
AMRITA LAL MANDAL Vs. BHUTNATH MANDAL AND AUKHOY KUMAR MANDAL
|
July 18, 1917 |
AMRITA LALL ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 3, 1917 |
AMTUL HABIB Vs. MUHAMMAD YOSUF
|
December 4, 1917 |
AMULYA CHANDRA ROY CHOWDHURY Vs. SHIVA KRISHNA BOSE
|
June 15, 1917 |
AMZAD ALI SIKDAR Vs. NAIMUDDIN
|
August 13, 1917 |
ANANDA MOHAN ROY CHOWDHURY Vs. GURUDAYALSAHA
|
February 26, 1917 |
ANANGA MOHAN DUTTA Vs. EMPEROR
|
December 7, 1917 |
ANANT RAM Vs. COLLECTOR
|
October 29, 1917 |
ANANTANARAYANA IYEN Vs. KHOZHIKOTE PATINHARE KOVILAKATH THIRUVEERARAYAN ALIAS THAMPAN THAMBURAN
|
March 7, 1917 |
ANANTANARAYANA IYER Vs. KOZHIKOTE PATINHARE KOVTA-LAKATH THIRUVEERARAYAN ALIAS THAMPAN THAMBURAN STYLED THE PRESENT EDATHRAPAD 4TH RAJAH OF CALICUT
|
March 7, 1917 |
ANGAD SINGH Vs. ZORAWAR SINGH
|
December 7, 1917 |
ANGELINA REIFFSTECK Vs. JOSEPH GEORGE REIFFSTECK
|
February 12, 1917 |
ANKALAMMA Vs. BCHENCHAYYA AND TEN ORS
|
December 14, 1917 |
ANKALAMMA Vs. BELLAM CHENCHAYYA
|
December 14, 1917 |
ANNADA CHARAN DATTA Vs. MOHIM CHANDRA GUHA
|
April 27, 1917 |
ANNAMALAI CHETTIAR Vs. PALAMALAI PILLAI
|
October 26, 1917 |
ANNAVAJHULA VENKATACHELLAMAYYA Vs. RAMA GIRJEE NILAKANTA GIRJEE
|
October 26, 1917 |
ANNAVAJHULA VENKATACHELLAMAYYA GARU Vs. RAMAGIRJEE NEELAKANTA GIRJEE
|
October 15, 1917 |
ANNAVARAPU NACHARAMMA Vs. MALLADI VENKATAPAYYA (DEAD)
|
September 3, 1917 |
ANSUR SUBBA NAIDU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
February 2, 1917 |
ANT RAM Vs. MITHANLAL
|
November 2, 1917 |
APPALA RAJA Vs. RANGAPPA NAICKER
|
February 13, 1917 |
APPAN PATRA CHARIAR Vs. VSSRINIVASA CHARIAR
|
February 6, 1917 |
APPAN PATRACHARIAR Vs. VSSRINIVASACHARIAR
|
February 6, 1917 |
APPANNA PRASADA PANDA Vs. APPANNA MAHAPATRO
|
January 19, 1917 |
APPAVU ROWTHER ALIAS KADIRSA ROWTHER Vs. SEENI ROWTHER ALIAS MUHAMMAD ABDUL KADIR ROWTHER
|
March 14, 1917 |
APPU ROW Vs. KAVERI
|
September 25, 1917 |
APUJI RAMCHANDRA KULKARNI Vs. GUJA MHADU DHANGAR
|
December 4, 1917 |
ARIYAPUTHRA GOUNDAN Vs. ETTIYA GOUNDAN
|
August 7, 1917 |
ARUMUGHA MUDALIAR Vs. KRISHNASAMI NAICKEN
|
March 27, 1917 |
ARUNACHALAM CHETTY Vs. SABAPATHY CHETTY
|
March 28, 1917 |
ASA BEEVI Vs. SKMKURUPPAN CHETTY
|
September 12, 1917 |
ASHA BEEVI Vs. SKMKARUPPAN CHETTY
|
September 12, 1917 |
ASHBEY CLARKE HARRIS Vs. EMPEROR THROUGH WILLIAMSON
|
November 22, 1917 |
ASHIQ ALI Vs. IMTIAZ BEGAM
|
July 30, 1917 |
ASHRAF ALI Vs. EMPEROR
|
July 5, 1917 |
ASISTULLA Vs. SADATULLA
|
June 8, 1917 |
ASLAM MEA Vs. EMPEROR
|
August 24, 1917 |
ASRAFULLA SARKAR Vs. EMPEROR
|
January 23, 1917 |
ASWINI KUMAR NAG MAJUMDAR; SITA NATH BASU; MATHURA LAL NAG; MADHU SUDAN PAL KUNDU Vs. MADHU SUDAN PAL KUNDU; KESHUB LAL NAG MAJUMDAR; HARI CHARAN NAG MAJUMDAR
|
January 31, 1917 |
ATIKULLA MUNSHI; AZIMUDDIN HAJI Vs. AZIMUDDIN HAJI; ATIKULLA MUNSHI
|
March 19, 1917 |
ATUL CHANDRA SINGHA, MINOR, BY HIS MOTHER AND NEXT FRIEND SRIMATI NANIBALA DASSI Vs. KUNJA BEHARI SINGHA
|
August 22, 1917 |
AVARAN MARAKARAKATH KIZHAKKEKATH KEMALUTTI Vs. PULIKKALAKATH PUTHIAKATH MUHAMAD ALIAS AHAMMAD
|
December 5, 1917 |
AVASARALA KONDOL ROW Vs. ISWARA SANYASI SWAMULAVARU ALIAS AVASARALA KAMARAZU
|
February 13, 1917 |
AZIMUDDIN AHMED Vs. ALAUDDIN BHIMYA
|
August 13, 1917 |
AZIMUDDIN CHOUDHURI Vs. PEER MAHOMED BEPARI
|
February 7, 1917 |
B RAJA RAJESWARA SETUPATI AVERGAL ALIAS MUTHURAMALINGA SETUPATI AVERGAL, RAJA OF RAMNAD Vs. RAJAGOPALA IYER
|
February 23, 1917 |
B SHESHAR NATH Vs. EMPEROR
|
December 19, 1917 |
BABU RAM Vs. EMPEROR
|
June 23, 1917 |
BACHA LAL Vs. EMPEROR
|
March 14, 1917 |
BADAL MIRZA Vs. TINKORI KOLEY
|
June 29, 1917 |
BADAL MOLLA Vs. CHEMAI MONDAL
|
March 19, 1917 |
BADIAL ALAM Vs. ABDUL HAKIM
|
February 20, 1917 |
BADRI PRASAD Vs. EMPEROR
|
September 9, 1917 |
BADU MIA Vs. SRIMATI BADRANNESSA ALIAS BEHARI BANOO, MINOR, BY HER FATHER AND GUARDIAN AHMED ALI AND THE SAID AHMED ALI ALSO IN HIS OWN RIGHT
|
March 9, 1917 |
BAGHA MOWAR Vs. RAM LAKHAN MISSHRA
|
June 7, 1917 |
BAI JAYAGAVRI Vs. PURSHOTAMDAS SUNDERLAL
|
September 10, 1917 |
BAI JIBA Vs. EMPEROR
|
August 2, 1917 |
BAI LAXMI Vs. MAGANLAL JAMIETRAM
|
June 23, 1917 |
BAI LAXMI DAUGHTER OF PRANSUKHRAM DINANATH Vs. MAGANLAL JAMIETRAM
|
June 25, 1917 |
BAI MONGHIBAI Vs. DOONGERSEY LAKHMIDAS
|
August 31, 1917 |
BAI RAMAN Vs. JAGJIVANDAS KASHIDAS
|
April 3, 1917 |
BAIDRAM Vs. TIKA RAM
|
January 3, 1917 |
BAIDYA NATH BOSE Vs. EMPEROR
|
April 30, 1917 |
BAIJNATH Vs. DULARE
|
February 24, 1917 |
BAIKANTA NATH CHATTERJEE Vs. LAKSHAN CHANDRA CHATTERJEE
|
July 17, 1917 |
BAJI LAL Vs. NAWAL SINGH
|
February 16, 1917 |
BAJI LAL Vs. NAWAL SINGH
|
February 15, 1917 |
BAKHTAWAR LAL Vs. SHEO PRASAD
|
June 28, 1917 |
BALAKESHWARI DABI Vs. JANANANDA BANERJEE
|
July 4, 1917 |
BALAKRISHNA UDAYAR Vs. VASUDEVA AIYAR
|
May 21, 1917 |
BALDEO DAS TANSUK DAS Vs. MOHAMED INAMUL HUQ ADMINISTRATOR TO THE ESTATE OF MAHUQ, DECEASED
|
September 13, 1917 |
BALKRISHNA SUMBHAJI GHATE Vs. DATTATRAYA MAHADEV GHATE
|
December 17, 1917 |
BANDI DIN Vs. MUNNA LAL
|
March 19, 1917 |
BANDIRAM MOOKERJEE Vs. PURNA CHANDRA ROY
|
August 22, 1917 |
BANESWAR PRAMANIK Vs. TARAPADA BHATTACHARJEE
|
May 3, 1917 |
BANGHY ABDUL RAZACK SAHIB KHAN SAHIB BANGHY ABDUL KHADAR SAHIB AND CO Vs. KHANDI ROW AND ANROF WKARANE AND CO
|
March 29, 1917 |
BANK OF UPPER INDIA Vs. ADMINISTRATOR-GENERAL OF BENGAL
|
August 20, 1917 |
BAPUJI RAMCHANDRA KULKARNI Vs. GUJA MALU DHANGAR
|
December 4, 1917 |
BARADWAJA MUDALIAR Vs. ARUNACHALA GURUKKAL
|
November 15, 1917 |
BARKAT ALI Vs. EMPEROR
|
September 25, 1917 |
BARODA CHARAN DHAR Vs. ERSHAD KHAN
|
January 26, 1917 |
BARODA PROSAD ROY CHOWDHURY Vs. RAI MANMATH NATH MITRA BAHADUR
|
May 11, 1917 |
BASIRUDDI CHOWDHURI Vs. AFSARANNESSA BIBI
|
March 6, 1917 |
BASIRUDDI SHEIKH Vs. MOBARAK MUNSHI
|
April 3, 1917 |
BASIRUDDIN BAIDDY Vs. HARI MOHAN GHOSE
|
April 19, 1917 |
BASUDEB NARAYAN SINHA Vs. SRIMATI KADAMBINI DASSI
|
March 28, 1917 |
BATTINA APPANNA Vs. SREEMANTHU RAJA YARLAGADDA VENKATARAMALINGA BAHADUR ZEMINDAR GARU
|
April 3, 1917 |
BEATRICE ALICE DE STE CROIX Vs. PHILIP DE STE CROIX
|
January 23, 1917 |
BEHARI Vs. KURE
|
February 7, 1917 |
BEHARI LAL BISWAS Vs. NASIMANNESSA BIBI
|
February 26, 1917 |
BEHARI LALL GHOSE Vs. SINDHUBALA DASSI
|
May 4, 1917 |
BENGAL COAL COMPANY, LIMITED AND ELIAS MEYER Vs. MONORANJAN BAGCHI
|
December 8, 1917 |
BENGAL STONE COMPANY LD Vs. JOSEPH ISAAC JOSEPH HYAM
|
January 16, 1917 |
BENI PRASAD Vs. HARNAM DAS
|
February 23, 1917 |
BENODINI DEBYA; DURLAV DAS BYSAK Vs. HRIDOY NATH GHOSHAL; DURLAV DAS BASAK; HRIDOY NATH GHOSAL
|
May 17, 1917 |
BEPIN BEHARY CHAKRABUTTY Vs. SIB CHARAN CHAKRABARTY
|
November 30, 1917 |
BEZWADA KOTAYYA Vs. KONATHALAPALLI VENKAYYA
|
March 9, 1917 |
BHABASINDHU HALDAR Vs. KESAB CHANDRA HALDAR
|
May 11, 1917 |
BHAGWAN SINGH Vs. MUSAMMAT RAJWANTA KUNWAR
|
January 30, 1917 |
BHAGWANDAS PARASRAM Vs. BURJORJI RUTTONJI BOMANJI
|
November 26, 1917 |
BHAIRAB CHANDRA DUTT Vs. NANDIRAM AGRANI
|
August 15, 1917 |
BHAIRAB CHANDRA DUTTA Vs. BENOY CHANDRA DUTTA
|
August 15, 1917 |
BHAIRON Vs. MUSAMMAT RAJANIA
|
January 30, 1917 |
BHAIRON PRASAD Vs. MAHANT SOMVARPURI
|
January 5, 1917 |
BHAIRON PRASAD Vs. KURA MAL
|
May 1, 1917 |
BHAJAN LAL Vs. CHIDDA LAL
|
June 23, 1917 |
BHARAT CHANDRA NATH Vs. YASIN SARKAR
|
March 19, 1917 |
BHARAT DAS Vs. MUSAMMAT NANDRANI KUAR
|
June 25, 1917 |
BHARAT RAMANUJ DAS MAHANTA Vs. ISHAN CHANDRA HALDAR
|
August 24, 1917 |
BHARAT SINGH Vs. TEJ SINGH
|
December 11, 1917 |
BHARATH INDU Vs. MUSAMMAT TILOK KUNWAR
|
April 23, 1917 |
BHARATH SINGH Vs. TEJ SINGH
|
November 11, 1917 |
BHATILEY CHUNNI LAL Vs. CHAKERPAN
|
May 15, 1917 |
BHICOOBAI Vs. HARIBA RAGHUJI
|
March 29, 1917 |
BHIKAM SINGH Vs. EMPEROR THROUGH GOBIND RAM
|
September 22, 1917 |
BHIKHUMAL Vs. MATKUL SINGH
|
March 2, 1917 |
BHOLA Vs. EMPEROR THROUGH NIHAL TAGA
|
May 18, 1917 |
BHUDHAR CHANDRA ROY CHOUDHURY Vs. NANDA LAL ROY
|
June 15, 1917 |
BHUPENDRA KUMAR CHAKRAVARTY; PYARI MOHAN ROY Vs. PYARI MOHAN ROY; BHUPENDRA KUMAR CHAKRAVARTY
|
April 19, 1917 |
BHUPENDRA KUMAR SARKAR Vs. RANI KISSORI DASI EXECUTRIX TO THE ESTATE OF LATE RANESWAR BHOWMIK
|
March 1, 1917 |
BHUPENDRA MOHAN PAL CHAUDHURI Vs. CHAIRMAN OF MADARIPUR MUNICIPALITY
|
July 4, 1917 |
BHUPENDRA NARAIN DUTT Vs. KUMAR MANMOTHA NATH MITTER
|
July 5, 1917 |
BHUSHAN CHANDRA DUTTA Vs. CHAIRMAN OF THE KOTECHANDPUR MUNICIPALITY
|
November 30, 1917 |
BIBI LAL Vs. PURAN MAL
|
June 11, 1917 |
BIJAI MISIR Vs. KALI PRASAD MISIR
|
March 30, 1917 |
BILAS ROY CHAUDHURI Vs. RAM GOPAL KHEMKAR
|
December 7, 1917 |
BINODE LAL CHAKRABURTTI Vs. PREO NATH CHAKRABURTTI
|
March 30, 1917 |
BIPRADAS PAL CHOUDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, MANMATHA NATH PAL CHOWDHURI Vs. MONORAMA DEBI WIDOW OF BRAJENDRA NATH SEN,; CHARU CHANDRA MUKHOPADHYAYA AND GOBINDA LAL MUKHERJEE
|
August 28, 1917 |
BIPRO DASS PAUL CHOWDHURY; MOHENDRA NATH BOSE Vs. SURENDRA NATH BASU; MANMOTHO PAUL CHOWDHURY
|
November 21, 1917 |
BIRESWAR MOOKERJEE Vs. AMBIKA CHARAN BATTACHARJEE
|
June 19, 1917 |
BISAN RAM PATRI Vs. SATIS CHANDRA SARMA
|
January 26, 1917 |
BISWANATH BHATTACHARJEE Vs. SAMESWAR SARMA BARUAH
|
April 19, 1917 |
BITHAL DAS Vs. MADHUKI SURENDRA SAHI
|
February 28, 1917 |
BLANCHE EDITH CATES Vs. MONGINI BROS
|
July 30, 1917 |
BODDULURU NAGAYYA Vs. BACHU CHENCHURAMAYYA
|
August 14, 1917 |
BODLU BHONJA Vs. MOHAN SINGH
|
July 4, 1917 |
BOIDYO GAURANGA SAHU Vs. SUDEVI MATA
|
January 16, 1917 |
BOLUSAWMY Vs. SRI RAJAH VENKATADRI APPA RAO BAHADUR ZEMINDAR GARU
|
August 17, 1917 |
BRAJA NATH PAL CHOWDHURY Vs. SURENDRA KRISHNA ROY
|
June 25, 1917 |
BRAJENDRA LAL DAS Vs. DEB NARAIN TEWARI
|
May 22, 1917 |
BRIJ BANKE LAL Vs. RAM NARAIN
|
January 15, 1917 |
BRIJ MOHAN LAL Vs. VICTORIA MILLS COMPANY LIMITED
|
February 2, 1917 |
BRITISH INDIA STEAM NAVIGATION COMPANY, LIMITED, BY THEIR LOCAL AGENTS MESSRS MADURA CO LTD AT CALICUT Vs. HUSSAIN KASIM SHETT, BY MUKHTIAR AND AGENT GANNI HUSSAN SHETT
|
July 17, 1917 |
BROJA KRISHNA GHOSE SARDAR Vs. BENIMADHAB GHOSE SARDAR
|
June 18, 1917 |
BROJENDRA KUMAR SAHA Vs. KALI NATH SAHA
|
June 7, 1917 |
BROJENDRO KISSORE ROY CHOWDHURY Vs. HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY, LTD
|
January 21, 1917 |
BUDDHU MISIR Vs. MUSAMMAT BHAGIRATHI KUAR
|
July 25, 1917 |
BUDDHU MISIR Vs. BHAGIRATHI KUNWAR
|
July 25, 1917 |
BUDHU LALL Vs. CHOTU GOPE
|
February 28, 1917 |
BULAQI CHAND Vs. ILIAS AHMAD
|
June 28, 1917 |
BYAMKESH CHUCKERBUTTY Vs. UDAY CHAND PARUI
|
December 10, 1917 |
C GANAPATHY MUDALIAR Vs. NKRISHNAMACHARIAR
|
December 14, 1917 |
C IYAVOO CHETTY TRADING UNDER THE NAME AND STYLE OF RIPON AND CO Vs. JEHANGHIR MHOLMES, MANAGING PROPRIETOR OF JHOLMES AND CO
|
April 17, 1917 |
C JAGANNADHA MUDALIAR, RECEIVER, APPOINTED BY THE DISTRICT COURT OF THE CHINGLEPUT ON BEHALF THE RAJAH OF KALAHASTI, SINCE DISCHARGED Vs. NEERVOY AUDIAH
|
February 28, 1917 |
C S PARAMESWARA AYYAN Vs. KITTUNNI VALIA MANNADIAR ALIAS PUTHUNANA PANIKKAR
|
August 31, 1917 |
C SRINIVASA AIYANGAR Vs. MEDDAIKARA ABDUR RAHIM SAHIB
|
March 13, 1917 |
C STREERAMULU NAIDU Vs. TRAMASWAMI MUDALIAR
|
March 28, 1917 |
C SUBRAMANIA IYER ALIAS SUBBA IYER Vs. MUTHU VAITHILINGA MUDALIAR
|
November 28, 1917 |
C T M N R VELLAYAPPA CHETTIYAR Vs. UNNAMALAI ACHI
|
August 23, 1917 |
CAMPBELL AND CO Vs. JESHRAJ GIRIDHARI LALL
|
June 26, 1917 |
CHAIRMAN, BALLY MUNICIPALITY Vs. PRAMATHA NATH MOOKHERJEE AND ABINASH CHANDRA GHOSE
|
July 6, 1917 |
CHALAPURAM BANK, LTD THROUGH ITS MANAGING PROPRIETOR K C SREEVEERA RAYAN RAJA AVERGAL Vs. ZAMORIN RAJA AVERGAL, REPRESENTED BY THE REGULATION COLLECTOR AND AGENT TO THE COURT OF WARDS
|
January 18, 1917 |
CHALIKANI VENKATARAYANIM GARU Vs. SRI RAJA VATSAVYA VENKATA SUBHADRAYAMMA JAGAPATHI BAHADUR GARU
|
November 21, 1917 |
CHAMPAT SINGH Vs. MAHABIR PRASAD
|
November 30, 1917 |
CHAMPSEY DOSSA Vs. GORDHANDAS KESSOWJI
|
February 16, 1917 |
CHAMPYIL KOPPAN Vs. KOLASSERI KELAPPAN NAMBIYAR
|
December 13, 1917 |
CHANBASAPPA BIN DODAPPA DESAI Vs. KALIANDAPPA BIN AYAPPA DESAI
|
April 13, 1917 |
CHANBASAPPA DODAPPA DESAI Vs. KALIANADAPPA AYAPPA DESAI
|
April 13, 1917 |
CHANDAN LAL Vs. KHEMRAJ
|
March 7, 1917 |
CHANDAN SINGH Vs. EMPEROR
|
October 1, 1917 |
CHANDI CHARAN BANDOPADHYAYA Vs. KAZI JAWADAL
|
August 6, 1917 |
CHANDI CHARAN GIRL Vs. GADADHAR PRODHAN
|
August 10, 1917 |
CHANDI CHARAN NATH Vs. SRIMATI SOMLA BIBI
|
August 31, 1917 |
CHANDI CHARAN SAHA AND ON HIS DEATH HIS HEIR BEHARI LAL SAHA Vs. JNANENDRANATH BHATTACHARJEE
|
March 9, 1917 |
CHANDOORU PUNNAYYA (DEAD) Vs. SREE VENUGOPALA RICE FACTORY COMPANY LTD
|
September 24, 1917 |
CHANDRA GOUNDAN Vs. PALANIAPPA GOUNDAN
|
September 11, 1917 |
CHANDRA MOHAN NANDA Vs. EMPREROR
|
December 7, 1917 |
CHANDRASEKHARASWAMI SIVA MATHA TEMPLE AT MARAMANGLAM, THROUGH ITS TRUSTEES MUTHUSAMI AYAR Vs. NAINAR AMMAL
|
September 25, 1917 |
CHARLES HENRY BROOKE Vs. EMPEROR
|
June 12, 1917 |
CHARU CHANDRA BHATTACHARJEE Vs. KARAM BUXA SIKDAR
|
August 13, 1917 |
CHATTAR Vs. CHOTE
|
April 5, 1917 |
CHELIKANI VENKATARAYANIM GARU Vs. SRI RAJAH VATSAVAYA VENKATA SUBHADRAYAMMA JAGAPATHI BAHADUR GARU, SENIOR WIDOW
|
November 21, 1917 |
CHELIMI CHETTY Vs. SUBBANNA
|
August 29, 1917 |
CHELLA BALAYYA Vs. KANUPARTHI SUBBAYYA
|
January 10, 1917 |
CHELLAM CHETTI Vs. SEENI CHETTI
|
October 23, 1917 |
CHERLO SUBBA REDDI Vs. AMPARAYANI VENKATASESHIAH
|
March 20, 1917 |
CHHATRAPAT SINHA Vs. MAHARAJA BAHADUR SINHA
|
April 20, 1917 |
CHHOTALAL ADITRAM TRAVADI Vs. BAI MAHAKORE WIDOW OF GIRDHARLAL SEVAKRAM TRAVADI
|
January 18, 1917 |
CHHOTK LAL Vs. EMPEROR
|
November 8, 1917 |
CHHOTTALAL ADITRAM TRAVADI Vs. BAI MAHAKORE
|
January 18, 1917 |
CHIDAMBARA PILLAI AND THREE ORS Vs. RANGASAMI NAICKER AND THIRTY- SEVEN ORS
|
February 20, 1917 |
CHIDAMBARAM PILLAI Vs. VEERAPPA CHETTIAR
|
July 18, 1917 |
CHIDAMBARANATHA THAMBIRAN ALIAS SIVAGNANA DESIKA GNANA SAMMANDA PANDARA SANNADHI Vs. PSNALLASIVA MUDALIAR
|
March 22, 1917 |
CHIDDA LAL Vs. BHAJAN LAL
|
June 23, 1917 |
CHIKKAM AMMIRAJU Vs. CHIKKAM SESHAMMA
|
January 23, 1917 |
CHIKKAM SESHAMMA Vs. CHIKKAM AMMIRAJU AND FIVE ORS
|
February 23, 1917 |
CHIMANLAL MANEKLAL Vs. EMPEROR
|
May 16, 1917 |
CHINTA RANGAYYA Vs. CHINTA BUTCHAMMA
|
March 15, 1917 |
CHIRANJI LAL Vs. GANGA RAM
|
July 19, 1917 |
CHIVIKULA VENKATASUBBIAH Vs. GOLLAPUDI VENKATESWARULU
|
July 16, 1917 |
CHOTEY LAL Vs. EMPEROR
|
February 8, 1917 |
CHOUDHRI MUNIR-UD-DIN Vs. MUSAMMAT SAMIR-UN-NISSA BIBI
|
July 3, 1917 |
CHOWDHURY KASI NATH MITRA Vs. BHIKAN CHARAN MAITY
|
December 18, 1917 |
CHUNDOORU LAKSHMANA SETTI Vs. DUGGISETTY CHENCHURAMAYYA
|
May 1, 1917 |
CHUNDURU CHINNA LAKSHMI NARAYANA Vs. NERALLA VENKATA SUBBA ROW MINOR, BY NEXT FRIEND, MAMIDI PICHAMMA
|
January 31, 1917 |
CHUNILAL LALLUBHAI Vs. BHOGILAL LAKHMICHAND
|
September 24, 1917 |
CHUNNI LAL Vs. NARSINGH DAS
|
December 15, 1917 |
CHUNNOO LAL Vs. LACHMAN SONAR AND BHAWANI SHANKAR
|
February 16, 1917 |
CHURAMONI MONDAL Vs. RAJENDRA KUMAR SINGHA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES
|
July 16, 1917 |
CHUTTERPUT SINGH Vs. SADASOOK KOTARY
|
April 26, 1917 |
CLAN LINE STEAMERS LTD Vs. MUNICIPAL COUNCIL OF COCANADA
|
November 2, 1917 |
D SOUNDARARAJA IYENGAR Vs. KSREENIVASA CHARIAR
|
February 9, 1917 |
DADASAHEB DASRATHRAO Vs. BAI NAHANI
|
February 2, 1917 |
DAKSHINAMURTHI RAJALI Vs. EMPEROR
|
November 20, 1917 |
DAL SINGH Vs. EMPEROR
|
March 2, 1917 |
DALIP SINGH Vs. NAWAL
|
January 3, 1917 |
DAMBAR SINGH Vs. KALYAN SINGH
|
November 12, 1917 |
DAMBAR SINGH Vs. MUNAWAR ALI KHAN
|
November 10, 1917 |
DAMODAR DAS Vs. JHAOO SINGH
|
February 23, 1917 |
DAMODARA SHANABHAGA Vs. SUBRAYA PAI
|
July 17, 1917 |
DAWAL PIRANSHAH Vs. DHARMA RAJARAM MANGGARUDI
|
March 14, 1917 |
DEBENDRA NATH DAS GUPTA Vs. REGISTRAR, JOINT STOCK COMPANIES
|
June 7, 1917 |
DEBI PRASAD Vs. ALLEN GRANT
|
January 9, 1917 |
DEGENDRA CHUNDRA SEN Vs. NRITYA GOPAL BISWAS
|
June 22, 1917 |
DEMBESWAR SARMA Vs. COLLECTOR OF SIBSAGAR
|
February 1, 1917 |
DENIBESWAR SARMA BARA THAKUR Vs. BETHORAM SAIKIA
|
April 24, 1917 |
DEV ARA HEGDE Vs. VAIKUNT SUBAYA SONDE
|
January 19, 1917 |
DEVARAPALLI RAMALINGA REDDI Vs. SRIGIRIRAJU KOTAYYA
|
February 19, 1917 |
DEVARE HEGDE BIN PARAMAYA HEGDEHEIRS OF THE DECEASED SUBAYA DEVAPPA HEGDE Vs. VAIKUNT SUBAYA SONDE
|
January 19, 1917 |
DHANON JOY BHUIYA Vs. NIMAI CHAND DAS
|
March 1, 1917 |
DHANPAT MAL Vs. MELA MAL
|
March 21, 1917 |
DHARANI KANTA LAHIRI CHAUDHURI Vs. AMIR SHEIKH
|
December 7, 1917 |
DHARANIDHAR ADITYA Vs. HEMANGA CHANDRA JANA
|
April 25, 1917 |
DHONDI RANOJI PATIL Vs. REVAPPA SATAPPA SINTRE
|
January 9, 1917 |
DHUKI RAM DHOK Vs. MATABI BIBI
|
April 18, 1917 |
DHULIPALLA KANAKAM ALIAS SITARAMAYYA, MINOR, BY MOTHER AND GUARDIAN RAMAMMA; DHULIPALLA SITARAMASWAMY, MINOR, BY MOTHER AND GUARDIAN RAMANNA Vs. NADIPALLI VENKATARAJU; SANKACHINA VENKATAPPAYYA
|
October 22, 1917 |
DHURABHAI BHULDAS PATEL Vs. MOHANLAL MAGANLAL SHAH
|
January 15, 1917 |
DIGAMBAR CHAKRAVARTI Vs. RAM TARAN MITTER
|
July 2, 1917 |
DIGAMBAR DAS Vs. BISWESWAR CHOWDHURY
|
May 14, 1917 |
DOONGERSEY LAKHMIDAS Vs. KESHAVJI MEGHJI AND CO
|
April 13, 1917 |
DOORVAS SESHADRI IYER Vs. ANANTHAYEE
|
September 17, 1917 |
DORABJI JAMSHEDJI TATA, Vs. EDWARD FLANCE
|
July 3, 1917 |
DORAISAMI AIYAR Vs. TSUBRAMANIA AIYAR
|
October 26, 1917 |
DORAISAMI MOOPAN Vs. SUBBALAKSHMI PALAYEE AMMAL
|
December 17, 1917 |
DORAISAMI PADAYACHI Vs. VAIDYALINGA PADAYACHI (DEAD)
|
February 23, 1917 |
DORAISAMI PILLAI Vs. CHINNIA GOUNDAN
|
September 28, 1917 |
DORAISWAMI AYYAR AND FIVE ORS Vs. TSUBRAMANIA AYYAR
|
October 16, 1917 |
DORAISWAMI MUTTIRIYAN Vs. MUTTACHI ALIAS NAMBIYAPPA MUTHIRITAN
|
December 20, 1917 |
DOST MUHAMMED KHAN Vs. NAZIR ALI SAHIB
|
March 2, 1917 |
DRAUPADI DASYA Vs. RAJKUMARI DASYA
|
December 3, 1917 |
DRIGPAL SINGH Vs. KUNJAL
|
December 15, 1917 |
DULI CHAND DALAL Vs. EMPEROR
|
February 12, 1917 |
DUNDIYA Vs. GIYANI RAM
|
March 12, 1917 |
DURGA CHARAN ACHARJEE Vs. KHUNDKARENAMAL HUQ
|
July 25, 1917 |
DURGA DAS Vs. JAI NARAIN
|
March 7, 1917 |
DURGA KANTA SARMA Vs. ANTO KOCH
|
August 3, 1917 |
DURGA PRASAD Vs. SHAMBHU
|
November 20, 1917 |
DWARIK BALA Vs. NIDHI RAM BALA AND SHUSARI DASYA
|
June 7, 1917 |
DWARKANATH RAI MOHAN CHAUDHURI Vs. RIVERS STEAM NAVIGATION COMPANY LTD
|
December 18, 1917 |
E D SMITH Vs. EMPEROR
|
November 8, 1917 |
EAST INDIAN RAILWAY COMPANY Vs. MESSRS NATHMALL BEHARI LAL
|
March 12, 1917 |
EBJI UMERSEY Vs. WAND AGRAHAM AND CO
|
January 27, 1917 |
ELEDATH THAVAZHI, KARNAVAN AND MANAGER KUNHUNNI MENON Vs. ELIANGATTIL SANKARA VALIA RAJAH AVARGAL, STYLED VANNILASSERI UTAYA KANDAN THEVA
|
November 29, 1917 |
ELIAS JOSEPH SOLOMON Vs. JYOTSNA GHOSHAL
|
June 11, 1917 |
EMANI LAKSHMINARASU AVADHANULU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
September 19, 1917 |
EMPEROR Vs. KHUSHI RAM
|
June 19, 1917 |
EMPEROR Vs. ROMESH CHANDRA GUPTA
|
June 29, 1917 |
EMPEROR Vs. KHIALI
|
January 3, 1917 |
EMPEROR Vs. GODA RAM
|
July 11, 1917 |
EMPEROR Vs. SATISH CHANDRA GHOSH
|
March 3, 1917 |
EMPEROR Vs. KIKABHAI RANCHHODDAS AND CHHAGAN TRIBHO VAN
|
January 12, 1917 |
EMPEROR Vs. BANDU EBRAHIM
|
September 11, 1917 |
EMPEROR Vs. HASHIM ALI
|
April 12, 1917 |
EMPEROR Vs. MALLANGOWDA BIN PARWATGOWDA
|
July 6, 1917 |
EMPEROR Vs. UMAR KHAN
|
February 23, 1917 |
EMPEROR Vs. MAULA BABA FAKIR
|
September 21, 1917 |
EMPEROR Vs. IBRAHIM MIR SHIKARI
|
March 28, 1917 |
EMPEROR Vs. MANUEL PHILIP
|
April 4, 1917 |
EMPEROR Vs. IKRAM-UD-DIN
|
January 26, 1917 |
EMPEROR Vs. MARI PARSU
|
November 22, 1917 |
EMPEROR Vs. PUNJA GUNI
|
November 21, 1917 |
EMPEROR Vs. BAI SAMRATH
|
October 4, 1917 |
EMPEROR Vs. MIR HASHAMALI AND MIR KASAMALI
|
November 13, 1917 |
EMPEROR Vs. ABHRAM ADAM ISHE
|
September 14, 1917 |
EMPEROR Vs. BAHAWAL SINGH
|
November 6, 1917 |
EMPEROR Vs. CHHOTE LAL
|
November 8, 1917 |
EMPEROR Vs. CHANDAN SINGH
|
October 1, 1917 |
EMPEROR Vs. KHUSHALI RAM
|
November 19, 1917 |
EMPEROR Vs. MUHAMMAD YUSUF
|
February 15, 1917 |
EMPEROR Vs. RAGHUNATH
|
November 10, 1917 |
EMPEROR Vs. MATHURA PRASAD
|
July 25, 1917 |
EMPEROR Vs. RAM SARAN LAL
|
August 6, 1917 |
EMPEROR Vs. JAGRUP SHUKUL
|
August 7, 1917 |
EMPEROR Vs. GANGA RAM
|
August 18, 1917 |
EMPEROR Vs. BABU PRASAD
|
September 22, 1917 |
EMPEROR Vs. BADRI PRASAD
|
September 24, 1917 |
EMPEROR Vs. BARKAT ALI
|
September 25, 1917 |
EMPEROR Vs. KATWARU RAI
|
June 15, 1917 |
EMPEROR Vs. BHOLA
|
May 18, 1917 |
EMPEROR Vs. GHASI
|
July 23, 1917 |
EMPEROR Vs. MADHO
|
August 13, 1917 |
EMPEROR Vs. RAM KISHAN
|
September 26, 1917 |
EMPEROR Vs. RAM SAHAI
|
December 15, 1917 |
EMPEROR Vs. HARRIS
|
November 22, 1917 |
EMPEROR Vs. PIARI LAL
|
January 10, 1917 |
EMPEROR Vs. HARAK CHAND MARWARI
|
December 8, 1917 |
EMPEROR Vs. LALJI
|
December 14, 1917 |
EMPEROR Vs. LIAQAT HUSAIN
|
December 13, 1917 |
EMPEROR Vs. MANIK CHAND
|
November 11, 1917 |
EMPEROR Vs. HARAK CHAND MARWAR
|
November 8, 1917 |
EMPEROR Vs. BANDU EBBAHIM
|
November 8, 1917 |
EMPEROR Vs. SIDRAMAYA GHANNAYA KUDAL
|
September 25, 1917 |
EMPEROR Vs. BHIMAJI VENKAJI NADGIR
|
September 11, 1917 |
EMPEROR Vs. ABDUL HAMID RAJABALI
|
October 31, 1917 |
EMPEROR Vs. CHOTE LAL
|
February 8, 1917 |
EMPEROR Vs. MALLANGOWDA PARWATGOWDA
|
March 30, 1917 |
EMPEROR Vs. VITHALDAS HIRJI
|
August 8, 1917 |
EMPEROR Vs. KALLIANJI VARDHAMAN
|
June 20, 1917 |
EMPEROR Vs. SITA RAM
|
March 29, 1917 |
EMPEROR Vs. RANCHODLAL AMRATLAL
|
March 26, 1917 |
EMPEROR Vs. DATTU NANA PAWAR
|
September 19, 1917 |
EMPEROR Vs. BAI JIBA
|
August 2, 1917 |
EMPEROR Vs. NAZAR MAHOMED
|
April 3, 1917 |
EMPEROR ON THE COMPLAINT OF KAJI SAFIUDDIN Vs. FAZAL SHAIK
|
February 28, 1917 |
ENUGA SUNDARARAMA REDDI Vs. BEZWADA PATTABHIRAMIREDDI (DEAD) ADD ORS
|
April 3, 1917 |
ERALIJOOL TEA COMPANY, LIMITED Vs. NAGENDRO NATH CHOWDHURY
|
June 15, 1917 |
EWAZ SINGH Vs. UMRAI SINGH
|
December 19, 1917 |
EYUNI RAGHAVACHARYULU AND FOUR ORS Vs. EPURI GOVINDASARI
|
April 18, 1917 |
F B POWELL Vs. SSEN
|
June 16, 1917 |
FAKIR CHAND Vs. BABU LAL
|
July 16, 1917 |
FANINDRA NARAIN ROY Vs. KACHHEMAN BIBI
|
July 5, 1917 |
FIRM OF RAMAKRISHNA AIYAR REPRESENTED BY ITS TWO PARTNERS S RAMA AIYAR Vs. OFFICIAL RECEIVER OF TINNEVELLY
|
January 16, 1917 |
FIRM, TOHAR MAL-UTTAM CHAND Vs. SURAJ BALI
|
March 12, 1917 |
FLORINA MARTIES Vs. MLPINTO
|
March 22, 1917 |
FORD AND MACDONALD, LTD Vs. ADMEYER
|
May 29, 1917 |
G H WITTENBAKER Vs. JCGALSTAUN
|
March 6, 1917 |
G S RAMASAMI IYER Vs. EMPEROR
|
November 9, 1917 |
G S RAMASWAMI AYYAR Vs. KING-EMPEROR
|
November 9, 1917 |
GADADHAR GHOSH Vs. MIDNAPUR ZEMINDARY COMPANY LIMITED
|
August 27, 1917 |
GAGAN CHAND NASKAR Vs. PEARY MOHAN NASKAR
|
August 10, 1917 |
GAJADHAR Vs. BHIMAN
|
April 25, 1917 |
GAJADHAR SINGH Vs. KISHAN JIWAN LAL
|
May 24, 1917 |
GAJANAND MASKARA Vs. SHAIK TALEB JALALUDDIN
|
December 4, 1917 |
GAMMETER Vs. CONTROLLER OF PATENTS AND DESIGNS
|
May 22, 1917 |
GANAPATHY MOOPPEN Vs. SUBBA NAYAKKAN ALIAS NARAYANASAMY NAYAKKAN
|
December 19, 1917 |
GANESA AIYAR Vs. AMIRTHASAMI ODAYAR
|
October 29, 1917 |
GANESA SETURAM MINOR BY GUARDIAN AND MOTHER VELLIAMMAI Vs. RAMASWAMI SERVAI
|
July 24, 1917 |
GANESH CHANDRA SIKDAR Vs. EMPEROR
|
April 16, 1917 |
GANESH PRASAD Vs. BANSIDHAR BARAUNIA
|
May 2, 1917 |
GANGA PRASAD DUTT Vs. RANI HEMANGINI DEBT, EXECUTRIX TO THE ESTATE OF LATE RAJA JOGENDRA NATH ROY BAHADUR
|
January 9, 1917 |
GANGA RAM Vs. EMPEROR
|
August 8, 1917 |
GANGADHARAN PATTAR Vs. PATINHARA KOVILAKATH THAZHATHE MANAVIKRAMAN ALIAS CHERIA KUNJUNNI RAJAH AVL
|
March 6, 1917 |
GANGARAM BHOJRAJ Vs. DHANMAN SIRDAR
|
May 14, 1917 |
GANGES FLOUR MILLS COMPANY LTD Vs. SHADI RAM (AUCTION- PURCHASER) AND THE BANK OF BENGAL
|
December 15, 1917 |
GANTASALA KUPPIAH CHETTY Vs. NGUNAVATHIAMMA
|
July 19, 1917 |
GAURANGA SUNDAR MANDAL Vs. SATISH CHANDRA CHOWDHURI
|
August 16, 1917 |
GAYA DIN Vs. SRI RAM
|
February 3, 1917 |
GAYA PRASAD Vs. SHER ALI
|
February 28, 1917 |
GENU SHEIKH Vs. TARAMANI CHOUDHURANI
|
June 27, 1917 |
GEORGE BURGH MCNAIR Vs. JDCAMPBELL
|
August 20, 1917 |
GHASI Vs. EMPEROR
|
September 22, 1917 |
GHULAM MUHAMMAD KHAN Vs. NUR KHAN
|
March 12, 1917 |
GHULAM SAFDAR KHAN Vs. SUKHI
|
January 16, 1917 |
GHULAMSA RAVUTHAR; SULTAN MOHIUDDIN RAVUTHAR AND A S MUHAMMAD HUSAIN RAVUTHAR Vs. SMRMSVVISVANATHAN CHETTIAR
|
January 24, 1917 |
GIRDHARI Vs. EMPEROR
|
November 9, 1917 |
GIRIBALA DASI Vs. NITYA LAL SINHA
|
May 21, 1917 |
GIRINDRA KISHORE BHOWMIK Vs. NANDA LAL SINGH ROY
|
January 2, 1917 |
GIRJASHANKAR DAYASHANKAR VAIDYA Vs. BBAND CIRAILWAY
|
December 11, 1917 |
GNANENDRA NATH SANYAL Vs. SRIMATI MOHENDRA MOHINI DEBYA
|
April 3, 1917 |
GOBIND DAS Vs. KARAN SINGH
|
December 19, 1917 |
GOBIND RAM Vs. JWALA PERSHAD
|
November 7, 1917 |
GOBIND RAM Vs. RAM CHANDER
|
July 2, 1917 |
GOBINDA CHUNDRA PAL, LUNATIC, BY HIS NEXT FRIEND PADMA LOCHUN PAL, Vs. KAILASH CHANDRA PAL
|
June 22, 1917 |
GOKUL CHAND Vs. KHUSHALI RAM
|
May 26, 1917 |
GOKUL NATHJI Vs. RAMAN LALJI
|
January 16, 1917 |
GOLAM HUSSAIN Vs. EMPEROR
|
December 20, 1917 |
GOLAPDI MEAH Vs. PURNA CHANDRA DUTTA
|
March 19, 1917 |
GOLJAN BIBI Vs. SHEIKH NAFAR ALI
|
March 19, 1917 |
GOLLANAPALLI SUBBATYA Vs. SANKARA VENKATARATNAM
|
September 14, 1917 |
GOPAL Vs. EMPEROR
|
January 12, 1917 |
GOPAL CHANDRA MUKHOPADHYA Vs. PROBHAT CHANDRA BISWAS
|
March 13, 1917 |
GOPAL DAS Vs. DURGA SINGH
|
January 19, 1917 |
GOPISETTI NARAYANASWAMI NAIDU GARU, THE RECEIVER OF NIDADAVOLE AND MEDUR ESTATES, Vs. GHANTASALA KOTAYYA
|
April 20, 1917 |
GOSWAMI SRI RAMAN LALJI Vs. GOSWAMI SRI GOKUL NATHJI
|
January 16, 1917 |
GOTATAI VIGNESWARUDU Vs. TADANKI VENKATA SURYANARAYANAMURTHI
|
December 18, 1917 |
GOUR MONDAL Vs. PEARI MAJHI
|
May 23, 1917 |
GOUR MONI DASSI Vs. BORADA KANTA JANA
|
December 21, 1917 |
GOUWRI Vs. NARAINA MUCHINTHAYA
|
November 23, 1917 |
GOVIND DAS Vs. BISHAMBHAR DAS
|
May 23, 1917 |
GOVINDA MENON Vs. PATHAIKKARA MANAKKAL PRAMATHAN KUPPAN NUMBURIPAD
|
November 6, 1917 |
GOVINDASAMI PILLAI Vs. MUNICIPAL COUNCIL
|
November 27, 1917 |
GOVINDASAMI PILLAI Vs. MUNICIPAL COUNCIL OF KUMBAKONUM
|
March 27, 1917 |
GOVINDASAMI PILLAI Vs. PETHAPKRUMAL CHETTT, DEAD,
|
September 18, 1917 |
GOVINDASAMI PILLAY Vs. MUNICIPAL COUNCIL
|
September 27, 1917 |
GRANDE GANGAYYA Vs. GRANDE VENKATARAMIAH
|
September 20, 1917 |
GRANDHE GANGAYYA Vs. GRANDHE VENKATARAMIAH
|
September 12, 1917 |
GREGORY CARAPIET BALTHAZAR Vs. SAMUEL BALTHAZAR
|
March 12, 1917 |
GRIDUTTA SARMA, AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE HIS WIDOW JOGEMOYA DEBI Vs. DURGA DUTTA SARMA AND, ORS
|
July 17, 1917 |
GUNABALA CHOWDHURANI Vs. HEM NALINI CHOWDHURANI
|
August 20, 1917 |
GUNJESHWAR KUNWAR Vs. DURGA PRASAD SINGH
|
July 6, 1917 |
GUNTAPALLI NARASIMHAYA AND THREE ORS Vs. MARLAPATI VEERARAGHAVULU
|
August 9, 1917 |
GUNTAPALLI NARASIMHAYYA Vs. MALAPATI VEFRARAGHAVULU
|
August 9, 1917 |
GURU PROSANNA LAHIRI Vs. MUNSHI SAMIRUDDIN SARKAR
|
December 17, 1917 |
GURVANNA GOWD Vs. GOVINDAPPA
|
August 17, 1917 |
H F B D HAY Vs. RAM CHANDAR
|
January 9, 1917 |
H H BRIJ INDAR SINGH Vs. LALA KANSHI RAM
|
July 19, 1917 |
H H MIR ABDUL HUSSAIN KHAN Vs. MUSSAMMAT BIBI SONA DERO
|
October 30, 1917 |
HABIB-ULLAH Vs. MANRUP
|
November 20, 1917 |
HADISH BAPARI Vs. BOGAMULLA SHEIK
|
January 31, 1917 |
HAFIZ AMIR MUHAMMAD Vs. WAZIR
|
March 12, 1917 |
HAJEE ISMAIL AND SONS Vs. WILSON AND CO
|
January 31, 1917 |
HALODHAR MALO Vs. KALI PROSONNO BASU ROY CHOUDHURY
|
July 31, 1917 |
HAMDU MIA Vs. RAMDHAN DHAR
|
August 28, 1917 |
HANSRAJ SINGH Vs. BHAGWANA
|
April 4, 1917 |
HANSRAJ SINGH ALIAS HANSA Vs. EMPEROR
|
February 2, 1917 |
HARADAS ACHARJYA CHOWDHURI; LOKENATH SAHU CHOWDHURI; BIJOY GOPAL MUKERJI AND KALIKA PRASHAD MUKERJI Vs. SECRETARY OF STATE FOR INDIA
|
July 2, 1917 |
HARAI CHANDRA NAMA Vs. OSMANALI
|
December 20, 1917 |
HARENDRANATH BANERJEE Vs. HARI CHARAN DUTT
|
July 4, 1917 |
HARI MOHAN PAL Vs. KAILASH CHNDRA DHUR; SHEIKH IMAMUDDIN
|
January 4, 1917 |
HARIDAS DATTA Vs. BAIDYA NATH GHOSE
|
February 26, 1917 |
HARINATH BANERJEE Vs. PRAMATHANATH DEY CHOWDHURY
|
July 23, 1917 |
HARNARAIN RAM Vs. SURJA KUNWARI
|
January 4, 1917 |
HARSHANKAR OJHA; RAM NARESH OJHA Vs. GOURI SANKAR MISSIR; GOURI SHANKAR MISSIR
|
March 19, 1917 |
HASISWARI DEBI Vs. HARI NATH CHAKERVERTY
|
April 23, 1917 |
HATHISING JEEBHAI BARIA Vs. KUBER JETHA PATEL
|
July 11, 1917 |
HAZARI KHAN Vs. NAFER CHANDRA PAL CHOWDHURY
|
June 8, 1917 |
HELALUDDI MOLLA ALIAS ELAI MOLLA Vs. ABDUL GAFUR
|
July 18, 1917 |
HELALUDDIN MIA S WIFE INNATUNNESSA BIBI Vs. JANAKI NATH SIRCAR
|
February 26, 1917 |
HEMRAJ Vs. MUSAMMAT BIBI KUAR
|
April 26, 1917 |
HIRA NAND Vs. EMPEROR
|
June 7, 1917 |
HOTI LAL Vs. CHUTTAN LAL
|
June 18, 1917 |
HUCHRAO TIMMAJI Vs. BHIMRAO GURURAO DESHPANDE
|
September 11, 1917 |
HUKUMAT RAI Vs. PADAM NARAIN
|
January 26, 1917 |
HUSON AND ROBINSON, THE SECRETARIES FOR THE THODAPUZHA RUBBER COMPANY LTD Vs. REGISTRAR AND ASSTREGISTRAR OF JOINT STOCK COMPANIES
|
July 16, 1917 |
HUSSAIN SAHIB Vs. HASSAN SAIB
|
February 23, 1917 |
IKRAMUDDIN Vs. EMPEROR
|
January 26, 1917 |
ILIAS AHMAD Vs. BULAQICHAND
|
June 28, 1917 |
IMAM VALAD IBRAHIM Vs. BHAU APPAJI JADHAV
|
February 9, 1917 |
IN RE MANTRIPRAGADA MATTAPALLI NARASIMHA RAO Vs. STATE
|
December 3, 1917 |
IN RE: A F C SEEHASE Vs. STATE
|
August 27, 1917 |
IN RE: AN ADVOCATE Vs. STATE
|
June 14, 1917 |
IN RE: ATUL CHANDRA GUHA Vs. STATE
|
April 4, 1917 |
IN RE: BABU HARI PROSUNNO MOOKERJEE, MUKHTEAR Vs. STATE
|
January 16, 1917 |
IN RE: BAGIAMMAL Vs. STATE
|
February 7, 1917 |
IN RE: BASAPPA SHIVAPPA Vs. STATE
|
April 10, 1917 |
IN RE: BHAJAN LAL Vs. CHAHAT RAI
|
March 5, 1917 |
IN RE: BISHESHAR NATH Vs. STATE
|
December 19, 1917 |
IN RE: D B COOPER Vs. STATE
|
September 12, 1917 |
IN RE: DUDEKULA LAL SAHIB Vs. STATE
|
May 4, 1917 |
IN RE: EDULJI LIMJIBHAI Vs. STATE
|
October 8, 1917 |
IN RE: JIVRAJ DHANJI Vs. STATE
|
March 14, 1917 |
IN RE: KALKA PRASAD Vs. STATE
|
December 22, 1917 |
IN RE: KHUB CHAND Vs. STATE
|
August 6, 1917 |
IN RE: KOROTH MAMMAD AND PALACHERUVATPARKUM MULLAPPALLI MAMMAD Vs. STATE
|
August 27, 1917 |
IN RE: LAKSHMINARAYANA AIYAR Vs. STATE
|
September 12, 1917 |
IN RE: MAHAMANDAL SHASHTRA PRAKASHAK SAMITY, LIMITED Vs. STATE
|
January 16, 1917 |
IN RE: MALLALA OBIAH OF OWK Vs. STATE
|
August 30, 1917 |
IN RE: MANTRIPRAGADA VENKATARAMA RAO Vs. STATE
|
February 2, 1917 |
IN RE: MONGALU AORODHONO HATHI Vs. STATE
|
May 2, 1917 |
IN RE: N KRISHNASWAMI AIYANGAR Vs. STATE
|
November 14, 1917 |
IN RE: NADDI CHENGADU Vs. STATE
|
March 12, 1917 |
IN RE: NAGIREDDY KONDAREDDY Vs. STATE
|
April 30, 1917 |
IN RE: PARVATRAO MHASKOJIRAO Vs. STATE
|
October 5, 1917 |
IN RE: PIRANU NADATHI Vs. STATE
|
January 11, 1917 |
IN RE: PREM LAL DHAR, EX PART THE OFFICIAL ASSIGNEE Vs. STATE
|
March 23, 1917 |
IN RE: PULLABHOTLA CHINNIAH Vs. STATE
|
February 1, 1917 |
IN RE: RAMRAO N BELLARY Vs. STATE
|
November 12, 1917 |
IN RE: RANGADU; IN RE: THORALINGAM Vs. STATE
|
July 27, 1917 |
IN RE: RANGASAMI GOUNDAN Vs. STATE
|
March 20, 1917 |
IN RE: RAVRI MANIKYAM Vs. STATE
|
September 7, 1917 |
IN RE: S SWAMINATHA IYER Vs. STATE
|
April 4, 1917 |
IN RE: SOMADURAL MUDALIAR Vs. STATE
|
February 16, 1917 |
IN RE: SRIMOTI PRASANNA MOYEE BASU AND WILL OF KRITANTA KUMAR BOSE Vs. STATE
|
February 16, 1917 |
IN RE: STAMP REFERENCE BY THE BOARD OF REVENUE Vs. STATE
|
August 6, 1917 |
IN RE: TARIT KANTI BISWAS, PRINTER AND PUBLISHER OF THE AMRITA BAZAR PATRIKA , Vs. STATE
|
June 27, 1917 |
IN RE: VEMIREDDY BABU REDDY Vs. STATE
|
February 1, 1917 |
IN RE: VENKATARANGA JOSIAR Vs. STATE
|
April 12, 1917 |
IRSHAD ALI Vs. MUSAMMAT KARIMAN
|
December 17, 1917 |
ISABALI TAYABALI Vs. MAHADU EKOBA
|
November 19, 1917 |
ISAP AHMAD MOGRARIA Vs. ABHRAMJI AHMADJI MOGRARIA
|
March 30, 1917 |
ISHAN CHANDRA BANERJEE Vs. HRISHIKESH BISWAS
|
July 12, 1917 |
ISHAN CHANDRA DHUPI Vs. NISHI CHANDRA DHUPI
|
March 15, 1917 |
ISHAR DIN Vs. MUMTAZ HUSAIN KHAN
|
April 20, 1917 |
ISWAR CHANDRA BERA Vs. KALI CHARAN SANTRA
|
July 24, 1917 |
ISWAR CHANDRA DEY Vs. MURARI LAL DUTT
|
February 1, 1917 |
ISWAR CHANDRA SARMA Vs. KAILASH CHANDRA NATH
|
July 19, 1917 |
IZZAT ALI Vs. MUHAMMAD SHARAPAT-ULLAH KHAN
|
March 12, 1917 |
JADAB CHANDRA BHATTACHARJEE Vs. MAFIJUDDI
|
July 23, 1917 |
JADU NATH MANNA Vs. PRAN KRISHNA DAS
|
May 24, 1917 |
JADU NATH SINGH Vs. THAKUR SITA RAMJI
|
April 24, 1917 |
JADUB CHANDRA MAULIK Vs. MANIK SARKAR
|
February 28, 1917 |
JAFAR ALI Vs. HAR GOBINDA SARMA
|
May 18, 1917 |
JAGABANDHU DUTT; RAJANI KANTA PAL Vs. RAJANI KANTA PAL; JAGABANDHU DUTT
|
January 25, 1917 |
JAGABANDHU PAL CHOWDHURY Vs. HALADHAR PAL CHOUDHURY
|
June 22, 1917 |
JAGANNATH MONDUL Vs. JALADHAR MONDAL
|
February 26, 1917 |
JAGARDIP RAI Vs. NAUBAT RAI
|
January 12, 1917 |
JAGAT CHANDRA ACHARJI Vs. SYAMA CHARAN BHATTACHARJEE
|
August 22, 1917 |
JAGAT DURLAV MAZUMDAR Vs. INDU BHUSAN MAZUMDAR
|
November 30, 1917 |
JAGATHAMBAL Vs. KANNUSAMI PILLAI
|
October 4, 1917 |
JAGDEO Vs. EMPEROR
|
January 29, 1917 |
JAGDEO SAHU Vs. EMPEROR
|
January 3, 1917 |
JAGESHAR Vs. CHUNI LAL
|
March 1, 1917 |
JAGRUP SAHU Vs. RAMANAND SAHU
|
May 15, 1917 |
JAGRUP SHUKUL Vs. EMPEROR
|
August 7, 1917 |
JAMINI MOHAN BHATTACHARJEE Vs. NARENDRA MOHAN CHAKRABARTY
|
February 21, 1917 |
JANAKI AMMAL Vs. NARAYANASWAMI AIYAR
|
April 12, 1917 |
JANAKI NATH SAHA Vs. KAILASH CHANDRA SINGHA
|
May 11, 1917 |
JANARDAN GANESH KHADILKAR Vs. RAVJI BHIKAJI KONDKAR
|
December 18, 1917 |
JANENDRA MOHUN CHOUDHURY Vs. GOPAL CHANDRA HAR
|
April 18, 1917 |
JATINDRA NATH BOSE Vs. MAHAMMAD MALLIK
|
June 7, 1917 |
JHAMPHU Vs. KUTRAMANI
|
June 28, 1917 |
JHARU CHARAN MAITY Vs. SRIDAM CHANDRA MAHAPATRA
|
March 9, 1917 |
JIBAN KRISHNA CHAKRAVARTI Vs. RAMESH CHANDRA DAS
|
November 22, 1917 |
JIRIJANATH ROY CHOWDHURY Vs. KANAI LAL MITRA
|
August 29, 1917 |
JNAN CHANDRA DAS Vs. RAJANI KANTA PAL
|
July 27, 1917 |
JNANENDRA MOHAN SEN Vs. HARI RAM RABHA
|
April 20, 1917 |
JOY CHANDRA DAS Vs. MAHAMED AMIR
|
August 17, 1917 |
JOYANUDDIN KHAN Vs. JAMIRUDDIN SARKAR
|
January 9, 1917 |
JUGAI KRISHNA MULLICK Vs. PHUL KUMARI DASSI
|
December 19, 1917 |
JUJHAR SINGH Vs. PITA RAM AND SHANKAR SINGH
|
March 10, 1917 |
JURANU MAHAMAD Vs. JATHI MAHAMED
|
August 29, 1917 |
K A SUBBARAYALU NAYUDU Vs. SUNDARARAJA NAYUDU
|
November 15, 1917 |
K C NACHIMUTHU CHETTY Vs. ANDIAPPA PILLAI
|
August 15, 1917 |
K P L S PALANIAPPA CHETTIAR Vs. SREEMUTH DEVASIKAMONEY PANDARASANNADHI
|
March 22, 1917 |
K RAMACHANDRA AIYAR Vs. CDURAIVELU MUDALIAR
|
May 1, 1917 |
K RAMALINGA ANNAVI Vs. NARAYANA ANNAVI
|
February 26, 1917 |
K S RM RAMANATHAN CHETTY Vs. RANGANATHAN CHETTY
|
May 4, 1917 |
KADLESHAR RAM Vs. BHAWAN PRASAD
|
March 27, 1917 |
KAILAS CHANDRA DUTTA Vs. PADMA KISHORE ROY
|
April 23, 1917 |
KAILAS CHANDRA SARKAR Vs. KANTIRAM DAS BANIA
|
January 9, 1917 |
KAILASA PANDARAM Vs. RAMANUJA NAIDU
|
February 22, 1917 |
KAILASH CHANDRA CHAKRABARTY Vs. EMPEROR
|
December 7, 1917 |
KAILASH CHANDRA SOMADDAR Vs. REVATI MOHAN ROY CHOWDHURY
|
February 23, 1917 |
KALA CHAND SHAHA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 31, 1917 |
KALAN SINGH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
June 7, 1917 |
KALANDAR MANDAL Vs. AJIMUDEE MANDAL
|
January 8, 1917 |
KALI CHARAN BASAK Vs. AMAR CHAND DAS
|
February 21, 1917 |
KALI CHARAN SHAHA Vs. GOBINDA SUNDAR SANYAL
|
February 13, 1917 |
KALI DAS CHAUDHURI Vs. SRIMATI DANPADI SUNDARI DASSEE
|
February 2, 1917 |
KALI DAS MULLICK Vs. EAST INDIAN RAILWAY COBY THEIR AGENT OF CALCUTTA
|
April 3, 1917 |
KALI KANTA DAS Vs. MOHESH CHANDRA KANTA
|
February 13, 1917 |
KALI NATH CHAKRAVARTY Vs. AMBICA PRASHAD DAS
|
March 12, 1917 |
KALKA PRASAD Vs. EMPEROR
|
December 22, 1917 |
KALLIANI AMMAL Vs. PNARAYANA MENON
|
October 3, 1917 |
KALLIANJI VARDHAMAN Vs. EMPEROR
|
June 2, 1917 |
KALLU Vs. BHAGIRATH LAL
|
March 27, 1917 |
KALLU Vs. SITAL
|
January 5, 1917 |
KALLU Vs. KALLU SINGH
|
January 18, 1917 |
KALPU RAI Vs. BENI MADHO SAHU
|
January 16, 1917 |
KAMEPALLI AYILAMMA AND DAMINENI RAMACHENDRIAH Vs. MANNEM VENKATASWAMY, MINOR BY MOTHER AND GUARDIAN, RATTAMMA
|
September 21, 1917 |
KAMULAMMAL AVERGAL, ZAMINDARINI OF BODINAICKANUR Vs. ATHIKARI SANGALI SUBBA PILLAI
|
October 31, 1917 |
KANAI LAL GHOSE Vs. JATINDRA NATH CHANDRA
|
May 15, 1917 |
KANAI LAL MULLICK Vs. AHED BUX MONDUL
|
February 19, 1917 |
KANAKASABAI MUDALIAR Vs. RAJAGOPAL NAIDU
|
August 1, 1917 |
KANAKASUNDARAM PILLAI Vs. SOMASUNDARAM PILLAI
|
July 18, 1917 |
KANDASAMI NAICKER Vs. IRUSAPPA NAICKER
|
January 23, 1917 |
KANDASAMI PILLAI Vs. MUTHUVENKATACHALA MANIAGAR
|
August 29, 1917 |
KANDUKURI BALASURYA PRASADHA ROW Vs. SECRETARY OF STATE FOR INDIA
|
May 3, 1917 |
KANNIAMMAL ALIAS JANAKIAMMAL MINOR BY NEXT FRIEND, G SUNDARA AIYAR Vs. SANKA KRISHNAMURTHI
|
April 26, 1917 |
KANNIAMMAL ALIAS JANAKIAMMAL, MINOR, BY NEXT FRIEND G SUNDARA IYER Vs. SANKA KRISHNAMURTHY
|
April 20, 1917 |
KANTHAMMAL Vs. MEENAKSHISUNDARAMIER
|
October 2, 1917 |
KARIM BUKSH Vs. EMPEROR
|
December 7, 1917 |
KARNAM CHOWDAPPA Vs. KARNAM NARASAMMA
|
November 15, 1917 |
KARUPPA GOUNDAN Vs. NARAYANA CHETTIAR
|
August 7, 1917 |
KASARIBADA VENKATACHALAPATI RAO Vs. MADDIPATLA KAMESWARAMMA ALIAS KAMAKSHAMMA
|
September 19, 1917 |
KASESWAR MUKERJEE Vs. ANNODA PROSAD PATRA
|
July 19, 1917 |
KASI VISWANATHAN CHETTY Vs. MURUGAPPA CHETTY
|
October 8, 1917 |
KASIYANA KOUNDAN Vs. THIMANAICKEN
|
March 29, 1917 |
KATHIRAYASAMI NAICKER Vs. DEWAN BAHADUR VRAMABADRA NAIDU
|
December 19, 1917 |
KATTA THOLASINGAM CHETTY Vs. VEDACHELLA AIYAH
|
July 19, 1917 |
KATWARU RAI Vs. EMPEROR
|
June 5, 1917 |
KAWAL NAIN Vs. BUDH SINGH
|
April 24, 1917 |
KAWAL NAIN Vs. PRABHU LAL
|
April 24, 1917 |
KEDAR NATH DEY ROY Vs. LAKHI KANTA DEY
|
May 11, 1917 |
KEDAR NATH MANA Vs. JOGENDRA NATH DAS
|
July 18, 1917 |
KEELANGOTI NARAYANA TANTRI Vs. NAGAPPA
|
November 14, 1917 |
KENARAM MONDAL Vs. ASIMADDI MALLAKARIKAR AND MATHURA NATH MONDAL
|
November 21, 1917 |
KESHO DAS Vs. ANUP KUMAR
|
April 25, 1917 |
KETABDI SHEIKH Vs. TOLA BIBI
|
January 10, 1917 |
KHAIRATI Vs. EMPEROR
|
August 16, 1917 |
KHAJI SAYYID YUSUF SAHIB Vs. EDIGA NARASIMHAPPA
|
November 8, 1917 |
KHALIL RAHMAN Vs. KAFILUDDIN DALAL
|
February 15, 1917 |
KHATUBAI Vs. MAHOMED HAJI ABU
|
December 8, 1917 |
KHATUN BIBI Vs. AMIR-UD-DIN
|
February 10, 1917 |
KHEDU RAI Vs. SHEO PARSON RAI
|
March 16, 1917 |
KHEMRAJ SHRIKRISHNADAS Vs. KISANLALA SURAJMAL
|
July 10, 1917 |
KHETRA MOHAN PODDAR Vs. ASWINI KUMAR SAHA
|
May 28, 1917 |
KHIALI Vs. EMPEROR
|
January 3, 1917 |
KHONDKAR MEHDI HOSSEIN Vs. UMESH CHANDRA MUKHERJEE AND OF ORS
|
May 22, 1917 |
KHUDA BAKSH Vs. EMPEROR
|
April 12, 1917 |
KHUDI BIBI WIFE OF SHEIKH DELAL Vs. ABDUL MAJID
|
August 1, 1917 |
KHURSHED ALAM KHAN Vs. RAHMAT-ULLAH KHAN
|
July 28, 1917 |
KHUSHALI RAM Vs. GOKUL CHAND
|
May 26, 1917 |
KING-EMPEROR Vs. LAL BAGE
|
October 8, 1917 |
KIRPA DEVI Vs. RAM CHANDAR SARUP
|
November 7, 1917 |
KIZHAKKE MELADATHI VIDVAN KOMBI ACHAN STYLED SEKHARI VARMA VALIA RAJA AVERGAL OF PALGHAT (DECEASED) Vs. KANNANPARA NAIR VEETIL KARNAVAN RAMAN UNNI ALIAS THARUVAYUR PADA NAIR
|
February 2, 1917 |
KIZHAKKE MELADATHIL VIDVAN KOMBI ACHAN SEKHARI VARMA VALIA RAJA AVERGAL OF PALGHAT (DECEASED) Vs. KANNANPRA NAIR VEETIL KARNAVAN RAMAN UNNI ALIAS THARUVAYUR PADA NAIR
|
February 2, 1917 |
KIZHAKKEKATH KEMALOOTI Vs. PULIKKALAKATH MUHAMED
|
December 5, 1917 |
KOLANDAI VELU Vs. REVJDEQUIDT
|
April 12, 1917 |
KOLTA THOLASINGAM CHETTY Vs. GVEDACHALLA AIYAH
|
July 19, 1917 |
KOMANDUR SRINIVASA SESHACHARLU Vs. KOMANDUS SESHAMMA
|
November 2, 1917 |
KONDAPALLI PARASURAMAREDDI Vs. MALEREDDI VENKAYYA, MINORS, BY THEIR MOTHER AND GUARDIAN KOTAMMA
|
March 16, 1917 |
KOPPARTHI LINGAYYA Vs. ARAVETI CHINNARAYANA
|
September 26, 1917 |
KORADA BOTTAMMA Vs. KORADA AUDINARAYANA
|
September 17, 1917 |
KOTA CHINNA LAKSHMIAH Vs. NALAM VISWANATHAM
|
April 17, 1917 |
KOZHI KOTI KHADER PALLI VEETTIL MAHAMED HAJI Vs. MOIDEEN VEETTIL KALIMABI
|
March 28, 1917 |
KRISHNA CHANDRA DUTTA ROY, MINOR, BY HIS MOTHER AND NEXT FRIEND PROMADAMOYEE DASYA ALIAS SANTAMOYI DASYA Vs. HEMAJA SANKAR NANDI MOZUMDAR
|
July 23, 1917 |
KRISHNA DAS ROY Vs. KALI TARA CHOWDHURANI
|
July 23, 1917 |
KRISHNA KUMAR DE Vs. KALINATH GUHA RAY
|
February 21, 1917 |
KRISHNA PROMODA DASI Vs. KEDAR NATH BASU
|
March 23, 1917 |
KRISHNA SAH Vs. THIS COLLECTOR OF BAREILLY
|
April 16, 1917 |
KRISHNAPUR MUTT BY VIDYAPURNA THIRTHASWAMI Vs. VICAR OF SURATKAL CHURCH
|
November 22, 1917 |
KRISHNASAMI PANDIKONDAR Vs. RAMASAMI CHETTIAR
|
November 8, 1917 |
KRISHNASAMI PANIKONDAR Vs. SRMARRAMASAMI CHETTIAR
|
November 3, 1917 |
KRISHNASWAMI AIYANGAR Vs. SUBRAMANIA GANAPATIGAL
|
November 22, 1917 |
KRISTNASWAMI IYENGAR Vs. SUBRAMANIA GANAPATHIGAL
|
November 22, 1917 |
KSHIROD GOBINDA CHOWDHURY Vs. RAJENDRA NARAYAN SHAHA
|
January 12, 1917 |
KULSUM FATIMA Vs. ALI AKBAR
|
February 28, 1917 |
KUMAR BASANTA KUMAR ROY Vs. SECRETARY OF STATE FOR INDIA
|
February 1, 1917 |
KUMAR BIRENDRA NATH ROY Vs. KUMAR NRIPENDRA NATH ROY
|
December 10, 1917 |
KUMAR CHANDRA KISHORE ROY CHOWDHURY Vs. BASAT ALI CHOWDHURY AND NAWAB SYED ABDUL SOBHAN CHAUDHURY
|
August 28, 1917 |
KUMAR NARESH NARAYAN ROY Vs. MIDNAPORE ZEMINDARY CO LTD
|
May 7, 1917 |
KUMAR PRASANNA DEB RAIKAT, LATE A MINOR, BY HIS GUARDIAN SATIS CHANDRAROY CHOWDHURY Vs. MOHANANDA DAS
|
February 21, 1917 |
KUMAR PROSUNNA DEV RAIKAT Vs. PANCHKOWRI MAJUMDAR
|
February 14, 1917 |
KUMAR SATYA SANKAR GHOSAL BAHADUR Vs. MON MOHON GUHA ROY
|
June 1, 1917 |
KUMARAPPA REDDI Vs. MANAVALA GOUNDAN
|
November 23, 1917 |
KUMUD KAMINI DASI Vs. KHUDUMANI DASI
|
July 20, 1917 |
KUMUD KRISHNA MANDAL Vs. JOGENDRA NATH SIRCAR
|
May 1, 1917 |
KUNJA BEHARI RAHA Vs. JOGENDRA CHANDRA DAS
|
January 26, 1917 |
KUNJAM VENKATARAMANAYYA Vs. DEJAPPA KONDE
|
July 24, 1917 |
KUNJO BEHARI BARDHAN Vs. GOSTO BEHARI BARDHAN OF RAMKRISHNAPUR
|
April 26, 1917 |
KUNNATH MADAMPIL KUNJUNNI ALIAS 4TH NAIR AVERGAL Vs. MANNARGHAT RAMANUNNI ALIAS MOOPPIL NAYAR AVERGAL
|
April 28, 1917 |
KUNWAR MADHAVA SURENDRA SAHI Vs. BBITHAL DASS
|
February 28, 1917 |
KURGODIGAUDA LINGANGAUDA Vs. NINGANGAUDA NINGANGAUDA
|
April 13, 1917 |
KURGODIGOUDA BIN LINGANGOUDA Vs. NINGANGOUDA BIN NINGANGOUDA
|
April 13, 1917 |
KUSUM KUMARI DEBI Vs. SURENDRA KRISHNA GHOSE
|
March 23, 1917 |
KUTTIKATT ALIAS PADIPURAKKAL PUTHANMADATHIL KOCHAMMA; PADIPURAKKAL PUTHANMADATHIL APPAKUTTAN ALIAS NARAYANAN; THADIKARRU PARUNCLUISSON ANTONI Vs. KURUVITTIL PAPIAMMA S DAUGHTERS KUNHIKAVAMMA; KPAPIAMMA S DAUGHTER KUNHIAMMA; IKKARAMMA
|
October 11, 1917 |
L A L ALAGAPPA CHETTIAR Vs. NAGANATHA MUDALIAR
|
July 21, 1917 |
L A L ALAGAPPA CHETTIAR Vs. NAGARATNA MUDALIAR AND
|
July 31, 1917 |
L S DURRELL Vs. KUMUD KANTA CHAKRABARTY
|
December 7, 1917 |
LACHHMAN DAS Vs. AHMAD HASAN
|
February 2, 1917 |
LACHHMAN PRASAD Vs. SARNAM SINGH
|
April 26, 1917 |
LACHHMI NARAIN Vs. SAJJADI BEGAM
|
June 29, 1917 |
LACHMAN DAS Vs. MUTSADDI LAL
|
May 14, 1917 |
LACHMI NARAIN Vs. EMPEROR
|
April 28, 1917 |
LADHABHAI LAKHMSI Vs. SIR JAMSETJI JIJEEBHOY BART
|
August 5, 1917 |
LAGADAPATI VENKATA NAGABHUSHANAM Vs. GARLAPATI MAHALAKSHMI
|
August 1, 1917 |
LAGADAPATI VENKATANAGABUSHANAM Vs. OVILAPATI MAHALAXMI
|
August 1, 1917 |
LAKHAN SINGH Vs. RAM KISHAN DAS
|
November 13, 1917 |
LAKHI CHARAN SAHA Vs. MOKAR ALI
|
February 15, 1917 |
LAKHI CHARAN SAHA Vs. HAMID ALI
|
August 28, 1917 |
LAKHPAT RAI Vs. FAKHR-UD-DIN
|
April 18, 1917 |
LAKSHMANAN CHETTY, THROUGH HIS AUTHORIZED AGENT KRISHNA IYENGAR Vs. NAGAPPA CHETTY AND RAMAN CHETTY, MINORS BY THEIR MOTHER AND GUARDIAN KARUPPAYE ACHI THROUGH THEIR AUTHORIZED AGENT SIVARAMA AIYAR
|
November 23, 1917 |
LAKSHMINARAYANA TANTRI Vs. RAMACHANDRA TANTRI
|
October 1, 1917 |
LAL GAYENDRA SINGH Vs. MUSAMMAT TIRSA
|
February 7, 1917 |
LAL GOPAL DUTT CHOWDHURY Vs. BISWA NATH ROY
|
March 12, 1917 |
LALA Vs. SARUP LAL AND PIARI LAL
|
July 17, 1917 |
LALA Vs. EMPEROR
|
March 22, 1917 |
LALA AND CHHOTE LAL Vs. EMPEROR
|
November 8, 1917 |
LALA ANURUDH KUNWAR Vs. SWAMI KESHO DAS
|
April 25, 1917 |
LALA BALBIR SINGH Vs. AMAR SINGH
|
March 30, 1917 |
LALA SHAMBHU NATH Vs. HARI RAM AND AFTER HIS DEATH MANGAT RAI, MAJOR
|
May 3, 1917 |
LALIT MOHAN CHAKRAVARTY Vs. HARENDRA KUMAR DE
|
June 6, 1917 |
LALJI Vs. EMPEROR (GENDAN LAL)
|
December 14, 1917 |
LALTA PRASAD Vs. RAM SARUP
|
April 23, 1917 |
LALTA PRASAD Vs. SHEORAJ SINGH
|
March 5, 1917 |
LAXMIBAI Vs. RADHABAI
|
December 3, 1917 |
LAXMYA SHIDDAPPA Vs. EMPEROR
|
February 22, 1917 |
LIAQAT HUSAIN Vs. EMPEROR THROUGH GANGA SAHAI
|
December 13, 1917 |
LOKENATH DEY AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE, SRIMATI HEMLATA ROY Vs. HARA CHANDRA MAJUMDAR
|
August 2, 1917 |
M AZIMUDDIN SAHIB Vs. SESKADIRSA ROWTHER
|
October 9, 1917 |
M J ARRATOON Vs. EAST INDIAN RAILWAY COMPANY
|
January 29, 1917 |
M KANDASWAMI CHETTI Vs. PSUBRAMANIA CHETTI
|
May 26, 1917 |
M KANDASWAMI CHETTY Vs. PSUBRAMANIA CHETTY
|
March 26, 1917 |
M L M RAMANATHAN CHETTY Vs. TACHIDAMBARAM CHETTY
|
January 25, 1917 |
M NARAYANI AMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, BY THE COLLECTOR OF THE CHINGLEPUT DISTRICT,
|
February 9, 1917 |
M PATTABIRAMA NAIDU DECEASED THROUGH HIS LEGAL REPRESENTATIVES T K A L BALU NAIDU, Vs. SUBRAMANIA CHETTI
|
August 31, 1917 |
M PONNUSAMI PILLAI Vs. CHIDAMBARAM PILLAI
|
December 19, 1917 |
M R M A SUBRAMANIA CHETTIAR Vs. HON?BLE BRAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL
|
August 10, 1917 |
M R M A SUBRAMANIAN CHETTIAR Vs. HONPRAJARAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVARGAL RAJA OF RAMNAD
|
August 10, 1917 |
MACHI RAJU VENKATARATNAM Vs. SRI RAJAH VADREVU RANGANAYAKAMMA ZAMINDARINI GARU
|
July 23, 1917 |
MADAN GOPAL Vs. SATI PRASAD
|
April 12, 1917 |
MADAN LAL Vs. MANZUR AHMAD
|
November 8, 1917 |
MADAN MOHAN DEY Vs. NOGENDRA NATH DEY
|
February 23, 1917 |
MADEPALLI VENKATASWAMI Vs. MADEPALLI SURANNA
|
November 15, 1917 |
MADHAV GANPATPRASAD Vs. MAJIDKHAN ALIFKHAN PATHAN
|
June 15, 1917 |
MADHO Vs. EMPEROR
|
August 13, 1917 |
MADHO GIR Vs. RASHID AHMAD
|
May 25, 1917 |
MADHORAM HURDEODASS Vs. GCSETT
|
February 7, 1917 |
MADHU SUDAN MAHATO Vs. MIDNAPORE ZEMINDARI CO
|
August 23, 1917 |
MADHU SUDAN MULLICK Vs. JAMIRUDD1N SHEIKH
|
April 26, 1917 |
MAHABALI Vs. SAHDEO
|
April 21, 1917 |
MAHABAT RAI Vs. BHARADDWAJ DAMODAR DAS
|
January 2, 1917 |
MAHABIR RAI Vs. SARJU PARSAD
|
May 30, 1917 |
MAHABIR SINGH Vs. SUBA SINGH
|
April 21, 1917 |
MAHAMAD IDRIS MBAH Vs. MAHAMAD ESAHAK
|
August 21, 1917 |
MAHANT BABA DHARAM DAS, SECRETARY Vs. MAHANT DHARAM DAS
|
April 3, 1917 |
MAHANT DHARAM DASS Vs. SADHO PRAKASH
|
April 3, 1917 |
MAHARAJ BAHADUR SINGH Vs. INDER CHAND BOTHRA
|
July 10, 1917 |
MAHARAJA BAHADUR SIR PRODYAT KUMAR TAGORE Vs. MAHARULLA SANDAR
|
February 2, 1917 |
MAHARAJA BAHADUR SIR PRODYOT COOMAR TAGORE, KT Vs. KRISHNAMONI DASYA
|
April 19, 1917 |
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. MUNSHI MAHOMAD DOULAT KHAN
|
August 31, 1917 |
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. SRIMATI FULJAN BIBI
|
February 12, 1917 |
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. AHAMUD ALI
|
July 19, 1917 |
MAHARAJA MANINDRA CHANDRA NANDI Vs. SRINIBASH KASYA
|
February 8, 1917 |
MAHARAJA MANINDRA CHANDRA NANDI Vs. RAJA SRI SRI DURGA PRASHAD SINGH
|
March 8, 1917 |
MAHARAJA MANINDRA CHANDRA NANDI BAHADUR Vs. RANGALAL MONDAL
|
March 16, 1917 |
MAHARAJA PERUMAL MUDALIAR Vs. SENDANATHA MUDALIAR
|
November 6, 1917 |
MAHENDRA CHANDRA DATTA Vs. ABHOY CHARAN SARMA
|
February 22, 1917 |
MAHMADBHAI DOSABHAI KATHIARA Vs. SECRETARY OF STATE FOR INDIA
|
September 26, 1917 |
MAHMADBHAI DOSUBHAI KATHIARA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
September 26, 1917 |
MAHOMEDALI ADAMJI PEERBHOY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 30, 1917 |
MAJJIGA VENKATASUBBA REDDI Vs. CHUNDI LINGA REDDI
|
March 19, 1917 |
MAJOR H F B D HAY Vs. RAM CHANDER
|
January 9, 1917 |
MAKHDUM BAKHSH Vs. ABDUL HASAN AND MOHAN KOERI
|
March 14, 1917 |
MALAIPERUMAL CHETTIAR, MINOR, Vs. ARUNAOHALLA CHETTIAR, BY HIS AGENT SUBRAMANIA CHETTIAR
|
March 22, 1917 |
MALIK AKBAR ALI KHAN Vs. SHAH MUHAMMAD
|
May 31, 1917 |
MALLACHERUVU RAGHAVAYYA Vs. MALLACHERUVU SUBBAYYA
|
October 25, 1917 |
MALLIDI DORAYYA Vs. SATTI VEERAYYA
|
October 8, 1917 |
MAN SINGH Vs. MUSAMMAT GAINI
|
November 2, 1917 |
MANAKARI VENKAPPA CHARI Vs. HOLAGUNEL POMPANA GOWD
|
December 4, 1917 |
MANGAL PRASAD Vs. NABI BAKHSH
|
March 29, 1917 |
MANGALI LAL Vs. ABIDYAR KHAN
|
April 5, 1917 |
MANHARI CHOWDHURY Vs. EMPEROR
|
November 28, 1917 |
MANI LALL SING Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
August 14, 1917 |
MANICKAM PILLAI Vs. RATNASAMI NADAR
|
September 21, 1917 |
MANIK CHAND Vs. EMPEROR
|
November 10, 1917 |
MANIKKAM PILLAI Vs. RATHNASAMI NADAR
|
September 21, 1917 |
MANIKKATH AMMINI AMMAL Vs. MANIKKATH PADMANABHA MENON
|
April 27, 1917 |
MANINDRA NATH GHOSE Vs. ASHUTOSH GHOSE
|
March 30, 1917 |
MANJESHWARA KRISHNAYA Vs. VASUDEVA MALLYA
|
September 21, 1917 |
MANJESHWARA KRISHNAYYA Vs. VASUDEVA MALLAYYA
|
September 21, 1917 |
MANKOOTTIL CHATHUKUTTI NAIR Vs. PPMKOMAPPAN NAIRAND ORS
|
October 29, 1917 |
MANMOTHA NATH DEY Vs. GADADHAR MANNA
|
June 26, 1917 |
MANNA Vs. RANG LAL
|
April 3, 1917 |
MANNA Vs. EMPEROR
|
August 15, 1917 |
MANNATH VEETTIL ITTI PANKU MENON Vs. THAZHETH MELADEM DHARMAN ACHAN AVERGAL, AND KEIZHEKKEMELADATHIL DHARMAN ACHAN
|
October 5, 1917 |
MANPHOOL Vs. SAHI RAM
|
June 25, 1917 |
MANSER CHAMAR Vs. GAJAI SINGH
|
July 7, 1917 |
MANUEL PHILIP Vs. EMPEROR
|
April 4, 1917 |
MARKANDRAI KALYANRAI MEHTA Vs. VIRENDRARAI CHANDRAPRASAD DESAI
|
September 3, 1917 |
MARTURU SUBBAMMA Vs. GADDE NARAYYA
|
October 17, 1917 |
MASHA ALLAH KHAN Vs. SALAMAT-UZ-ZAMIN BEGAM
|
November 20, 1917 |
MASILAMANI MUDALIAR Vs. SETHUSWAMI AIYAR
|
April 30, 1917 |
MASOOD ALI Vs. CHUNNI LAL
|
March 28, 1917 |
MATHURA DASS KARNANI Vs. SRIKISSEN KARNANI
|
December 14, 1917 |
MATHURA NATH Vs. CHHEDDU
|
January 31, 1917 |
MATHURA PRASAD Vs. EMPEROR
|
April 27, 1917 |
MATHURA PRASAD Vs. EMPEROR
|
July 25, 1917 |
MATHURA PRASAD Vs. EMPEROR
|
January 10, 1917 |
MATHURA PRASAD Vs. SHEOBALAK
|
November 12, 1917 |
MATUKDHARI SINGH Vs. JAISRI
|
May 30, 1917 |
MAULADAD KHAN Vs. ABDUL SATTAR
|
March 23, 1917 |
MAULVI MUHFOOZUL HUQ Vs. MAULVI MAZHORUL HUQ AND NAZIMONNESSA KHATUN
|
July 2, 1917 |
MAUNG KYIN Vs. MA SHWE LA
|
July 26, 1917 |
MAUNG THWE Vs. MAUNG TUN PE
|
July 5, 1917 |
MAYANKUTTI Vs. KUNHAMMAD AND FOURTEEN ORS
|
December 21, 1917 |
MAYARKARA ILLATH NARAYANAN MOOSAD Vs. KOORI KATHIL ITTICHERRY AMMA
|
August 30, 1917 |
MEDA CHINNA SUBBAMMA Vs. PAPIREDDIGARI CHENNAYYA MINOR BY HIS GUARDIAN AD LITEM NAGA PEDDAYYA (LEGAL REPRESENTATIVE)
|
October 10, 1917 |
MEDA CHINNASUBAMMA Vs. PAPIREDDI GARI CHINNAYYA MINOR BY HIS GUARDIAN AD LITEM NAGAPEDDAYYA
|
October 10, 1917 |
MEDISETTI VENKATASAMI Vs. KUNCHALLA CHIDAMBARAM
|
August 8, 1917 |
METHARAM RAMRAKHIOMAL Vs. REWACHAND RAMRAKHIOMAL
|
November 26, 1917 |
METROPOLITAN ENGINEERING WORKS Vs. WALTER EUGENE DEBRUNNER
|
June 1, 1917 |
MEYOA LALL GHOSE Vs. GOBINDA SUNDER SINHA CHOWDHURY
|
April 2, 1917 |
MIDNAPUR ZEMINDARY COMPANY LTD Vs. JOGENDRA KUMAR BHAUMICK
|
June 15, 1917 |
MISRI LAL Vs. SHAM SUNDAR LAL
|
March 17, 1917 |
MITU SHEIKH Vs. AMRITA LAL SEN AND ANRAND; PARIJ SHEIKH
|
July 13, 1917 |
MOGADASU VENKATADASU Vs. VENKAMAMIDI UDAYANARAYAN
|
March 6, 1917 |
MOHAMAD UMAR Vs. MUSAMMAT MAN KOER
|
April 4, 1917 |
MOHAMMAD AKBAR KHAN Vs. KALLAN KHAN
|
November 8, 1917 |
MOHAMMED SOLEMAN Vs. RAGHU NATH DUTTA
|
January 17, 1917 |
MOHENDRA NATH DAS Vs. MOHI LAL KOLEY
|
July 24, 1917 |
MOHENDRA NATH MADAK Vs. PARESH CHANDRA GHOSH AND SATYA BHUPAL BANNERJEE
|
April 23, 1917 |
MOHINI MOHAN GUHA Vs. JHANDA MIA CHOWKIDAR
|
February 26, 1917 |
MOHUNTA BHAGWAN DAS Vs. SURENDRA NARAIN SINGH
|
July 18, 1917 |
MONI LAL SEAL Vs. NEPAL CHANDRA PAL
|
August 22, 1917 |
MOTI CHAND Vs. LALTA PRASAD
|
December 14, 1917 |
MOTI LAL Vs. RAM NARAIN
|
May 28, 1917 |
MOTI LAL Vs. KUNDAN LAL
|
January 27, 1917 |
MOULVI ABDUL (ABDUR) RASHID KHAN Vs. MUNSHI SAFAR ALI
|
July 19, 1917 |
MRS B H JOLLY Vs. STJOHN WILLIAM JOLLY
|
February 28, 1917 |
MUCHI MIAN Vs. EMPEROR
|
May 28, 1917 |
MUGA KHAN Vs. EMPEROR
|
August 30, 1917 |
MUHAMMAD ABDUL AZIZ Vs. MUHAMMAD ABDUL JALIL
|
July 30, 1917 |
MUHAMMAD AHSAN ULLAH Vs. EMPEROR
|
February 2, 1917 |
MUHAMMAD FAIYAZ ALI KHAN Vs. BEHARI
|
July 17, 1917 |
MUHAMMAD HAFIZ Vs. MUHAMMAD ZAKARIYA
|
March 2, 1917 |
MUHAMMAD IBRAHIM OR IBRAHIM PAHALWAN Vs. EMPEROR
|
February 5, 1917 |
MUHAMMAD ISA KHAN Vs. MUHAMMAD KHAN
|
July 23, 1917 |
MUHAMMAD KAMIL Vs. HABIBULLAH
|
January 8, 1917 |
MUHAMMAD KHADIM HUSAIN Vs. AHMAD HASAN
|
March 7, 1917 |
MUHAMMAD SHIS Vs. MAHABIR PRASAD
|
May 29, 1917 |
MUHAMMAD ZAKARIYA Vs. MUHAMMAD HAFIZ
|
May 2, 1917 |
MULLA VITTIL SEETI KUTTI Vs. KMKKUNHI PATHUMMA
|
April 23, 1917 |
MUNA MUHAMMAD ROWTHER Vs. KRMUTHU ALAGAPPA CHETTIAR PANCHAYAT OF SRI NAVANEETHEESWARASWAMI TEMPLE
|
November 29, 1917 |
MUNICIPAL COUNCIL OF VIZAGAPATAM Vs. FOSTER
|
December 14, 1917 |
MUNNA LAL Vs. FATEH SINGH
|
February 22, 1917 |
MUNSHI EMADUDDIN CHOWDHURY Vs. DANESH MAMUD
|
February 5, 1917 |
MUNSUR ALI; NIZAMAT ALI Vs. ABHOYA CHARAN DAS; MIA JAN SIKDAR
|
February 28, 1917 |
MUNUGARRA SATYALAKSHMI NARAYA Vs. MUNUGARRA JAGANNADHAM
|
September 4, 1917 |
MURALIDHAR CHAMARIA Vs. MRDALMIA
|
December 17, 1917 |
MURALIDHAR ROY AND RAJA SRINATH ROY Vs. SASADHUR PAL
|
July 31, 1917 |
MURUGAPPA CHETTIAR Vs. PALANIYAPPA CHETTY
|
July 17, 1917 |
MUSAMMAT AMTUL HABIB Vs. MOHAMMED YUSUF
|
December 4, 1917 |
MUSAMMAT GAURA Vs. AHMAD KHAN
|
December 3, 1917 |
MUSAMMAT KAMER-UN-NISSA BIBI Vs. MUSAMMAT SUGHRA BIBI
|
April 11, 1917 |
MUSAMMAT KULSUM FATMA Vs. SAIYED ALI AKBAR
|
February 28, 1917 |
MUSAMMAT NARAIN DEI Vs. MUSAMMAT PARMESHARI
|
January 30, 1917 |
MUSAMMAT RANIKA KUNWAR RYES Vs. MUSAMMAT JAMNA KUNWAR
|
July 31, 1917 |
MUSAMMAT SURJA KUNWARI Vs. PANDE HAR NARAIN RAM
|
January 4, 1917 |
MUSAMMAT ZAIBUNNESSA BIBI Vs. HHMAHARAJA PARBHU NARAIN SINGH
|
May 30, 1917 |
MUSSUMMAT GUNJESHWAR KUNWAR Vs. DURGA PRASHAD SINGH
|
July 4, 1917 |
MUTHAMMAL Vs. RAZU PILLAI ALIAS SUBBARAYA PILLAI
|
November 14, 1917 |
MUTHAMMAL Vs. RAZU PILLAI AND FIVE ORS
|
September 14, 1917 |
MUTHAYA SHETTI Vs. KANTHAPPA SHETTI
|
December 17, 1917 |
MUTHIA NAICK Vs. KING-EMPEROR
|
July 19, 1917 |
MUTHIA NAIK Vs. EMPEROR
|
July 19, 1917 |
MUTHIAH CHETTIAR Vs. KUTTAYAN CHETTY
|
October 1, 1917 |
MUTHIAH CHETTIAR (DEAD) Vs. MPMRMNRIMANATHAM CHETTIAR
|
October 31, 1917 |
MUTHU BHATTAR Vs. MRITHUNJAYA BHATTAR
|
March 2, 1917 |
MUTHUKRISHNA NAIDU, MINOR, BY MOTHER AND GUARDIAN JANAKI AMMAL Vs. KANOJI ALIAS MUTHUKRISHNAPPA NAIDU
|
January 8, 1917 |
MUTHUKUMARA CHETTIAR Vs. ALAGAPPA CHETTIAR
|
August 6, 1917 |
MYLAPPA CHETTIAR Vs. BRITISH INDIA STEAM NAVIGATION COMPANY LTD
|
December 21, 1917 |
N VENKATACHARI Vs. RAMALINGA TEVAN
|
November 23, 1917 |
NABIN CHANDRA CHAKRABUTTY Vs. RAJENDRA NATH BANERJEE
|
January 17, 1917 |
NADANALIGI KURUGODAPPA Vs. ANGADI SOOGAMMA
|
March 6, 1917 |
NAFAR CHANDRA CHANDRA Vs. MAHARAJADHIRAJ SIR BEJOY CHAND MAHATAB BAHADUR
|
December 19, 1917 |
NAFAR JOARDAR Vs. PRATIMA SUNDARI DASSYA AND SHYAMA CHARAN BISWAS
|
June 25, 1917 |
NAGANGOWDA NILAPAGOWDA Vs. EMPEROR
|
July 20, 1917 |
NAGIREDDY KONDA REDDY AND SIX ORS Vs. KING-EMPEROR
|
April 30, 1917 |
NAIK RAM Vs. BHAGWAN CHAND
|
March 30, 1917 |
NAKYMO DEWANI Vs. JERANG DEWAN
|
January 17, 1917 |
NALINI KANTA LAHA Vs. ANUKUL CHANDRA LAHA
|
January 11, 1917 |
NALLASIVAN PILLAI Vs. NRAMALINGAM PILLAI
|
February 23, 1917 |
NAND RAM Vs. JIWA RAM
|
March 3, 1917 |
NANDA LAL BANERJEE Vs. UMES CHANDRA DAS
|
April 20, 1917 |
NANDI Vs. SARUP LAL
|
March 27, 1917 |
NANDRANI KUNWAR Vs. BHARAT DAS
|
June 25, 1917 |
NANDUR SUBBAYYA Vs. SRI RAJA VENKATRAMAYYA APPARAO BAHADUR
|
September 26, 1917 |
NARA NARAYAN KAPALI Vs. KALI MOHAN DAS KAPALI
|
August 3, 1917 |
NARAIN DEI Vs. PARMESHWARI
|
November 7, 1917 |
NARAIN PRASAD Vs. SARNAM SINGH
|
April 26, 1917 |
NARAYAN BALKRISHNA RAJADHYAKSHA Vs. FASKU MONU LEM
|
September 27, 1917 |
NARAYANA AIYAR Vs. SINGARAVELU VANNIAN
|
August 1, 1917 |
NARAYANA IYER Vs. SINGARAVELOO VANNIAN
|
August 1, 1917 |
NAROTTAM MORARJI GOKALDAS Vs. INDIAN SPECIE BANK
|
April 4, 1917 |
NARSINGH DAS Vs. CHUNNI LAL
|
December 15, 1917 |
NARSINGH SAHAI Vs. SHEO PRASAD
|
August 8, 1917 |
NATABAR DUTTA Vs. BISESWAR RAKHIT
|
June 8, 1917 |
NATESA IYER; SUBRAMANIA IYER Vs. SUBRAMANIA IYER; NATESA IYER ORS
|
December 21, 1917 |
NATHAMUNI MUDALI Vs. PARTHASARADHI MUDALI
|
February 16, 1917 |
NATHI LAL Vs. DHANI RAM
|
February 9, 1917 |
NATHMAL BEHARI LAL Vs. EAST INDIAN RAILWAY COMPANY
|
March 12, 1917 |
NATHU Vs. SARUP SINGH
|
March 1, 1917 |
NATIBULLA AKANDA Vs. BADI (BADIULLA IN VAKALATNAMAH) BEPARI
|
August 15, 1917 |
NATUTHODI KUNHI MOIDIN Vs. PRCHAMU NAIR
|
October 12, 1917 |
NAURANG SINGH Vs. JANARDAN KISHORE LAL SINGH DEO
|
May 22, 1917 |
NAWAB JAN Vs. SAFIUR RAHMAN
|
January 18, 1917 |
NAZAR MAHOMED Vs. EMPEROR
|
April 3, 1917 |
NAZIR ALI SHIKDAR Vs. BANSHI BADAN PATWARI
|
July 10, 1917 |
NEMAI CHARAN DE Vs. SECRETARY OF STATE FOR INDIA
|
June 12, 1917 |
NENSUKHDAS SHIVNARAEN Vs. BIRDICHAND ANRAJ
|
August 30, 1917 |
NEPUSI BEWA Vs. NASIRUDDIN
|
August 30, 1917 |
NET RAM Vs. BHAGIRATH LAL
|
November 1, 1917 |
NETRAM Vs. BHAGIRATH SAH
|
November 1, 1917 |
NIBARAN CHANDRA CHAKRAVARTY Vs. AKSHOY KUMAR BANERJEE
|
May 7, 1917 |
NIBARAN CHANDRA KUNDU Vs. CHAIRMAN OF THE CORPORATION OF CALCUTTA
|
January 9, 1917 |
NIBARAN CHANDRA SEN Vs. NAGENDRA CHANDRA SEN
|
July 12, 1917 |
NILKANTA RAI Vs. GOSTO BEHARI CHATTERJEE
|
August 13, 1917 |
NILKANTHA RAI Vs. GOSTA BEHARI CHATTERJEE
|
August 13, 1917 |
NILMONI DEY Vs. HIRA LAL DAS
|
August 21, 1917 |
NIMBA LOTU PATIL Vs. MOTIRAM UKA PATIL
|
March 15, 1917 |
NIRANJAN MUKERJEE Vs. SHIB PROSAD MUKERJI
|
March 30, 1917 |
NISTARINI DASI Vs. MOHENDRA NATH KAR
|
July 3, 1917 |
NITAI CHANDRA NASKAR Vs. SRIMATI CHAMPAKLATA DEBI
|
March 16, 1917 |
NOCHULLIYIL EAZHUVAN THEETHISSON THEETHALAN Vs. ERALPAD RAJAH STYLED ELAYA RAJAH AVERGAL OF PATINHARA KOVILAGOM IN CALICUT (DECEASED)
|
January 17, 1917 |
NOGENDRA NATH ROY CHOWDHURY Vs. ASHUTOSH ROY CHOWDHURY
|
July 23, 1917 |
NOORBHAI GULAMHUSSEIN MAKALI Vs. MALLABUX AND CO
|
June 19, 1917 |
NORENDRA, NATH KUMAR Vs. ATUL CHANDRA BANDOPADHYA
|
April 25, 1917 |
NUNDO LAL MULLICK Vs. PUNCHANON MUKHERJEE
|
February 9, 1917 |
NYNAM VEETILL MAYAN KUTTI Vs. VALAPPILAKATH KUNHAMMAD
|
December 21, 1917 |
OBLA VENKATACHALAPATHI AIYAR Vs. THIRUGNANA SAMBANDA PANDARA
|
April 19, 1917 |
OFFICIAL ASSIGNEE OF MADRAS Vs. MANGAYAR KARASU AMMAL, MINOR
|
August 9, 1917 |
OLI SHA Vs. FARID SARDAR AND NILA SHAH
|
July 12, 1917 |
P L A PALANIAPPA CHETTIAR Vs. VLARVEERAPPA CHETTIAR AND NINE ORS
|
August 30, 1917 |
P M A MUTHIAH CHETTY AND THREE ORS Vs. PRALAGAPPA CHETTY
|
January 29, 1917 |
P R SRINIVASA AIYANGAR Vs. MDNARAYANA AIYANGAR
|
April 16, 1917 |
P R SRINIVASA AIYAR Vs. ASESHA IYER
|
March 14, 1917 |
P THIRUVARANGIAH Vs. DKPANIA AND CO
|
August 14, 1917 |
P V KOTHANDARAMASWAMI NAIDU Vs. PMAMUTHIA CHETTI
|
December 10, 1917 |
P V MADHAVAN VYDIAR Vs. LAKSHMANA PATTAR
|
October 30, 1917 |
P V NAGANATHA SASTRI Vs. NPSUBRAMANIA IYER
|
January 24, 1917 |
PADAM NARAIN Vs. HUKUMAI RAI
|
January 26, 1917 |
PADMA LOCHAN PATAR Vs. GIRISH CHANDRA KIT
|
August 24, 1917 |
PADU MOHAMMAD Vs. CHUTRA NATH CHAUDHURY
|
March 22, 1917 |
PAHALWAN SINGH Vs. JANKI
|
July 4, 1917 |
PAHLWAN SINGH Vs. MUSAMMAT JANKI
|
July 4, 1917 |
PALAKKUNNATH ILLATH GOVINDAN NAMBUDRI Vs. OTTATHAYIL MOIDEEN
|
October 10, 1917 |
PALAKKUNNATH ILLATH GOVINDAN NUMBUDIRI Vs. OTTATHAYIL MOIDIN
|
October 11, 1917 |
PALANIAMMAL Vs. MUTHUVENKATACHALA MANIAGARAR
|
August 29, 1917 |
PALANIANDI CHETTY Vs. MVAPPAVU CHETTIAR
|
October 5, 1917 |
PALIKANDI KATAPURATH MAMMAD Vs. MATANCHERI MAMMAD
|
August 20, 1917 |
PALLIKANDI KATHAPURATH MAMMAD Vs. MATANCHERI MAMMAD
|
August 20, 1917 |
PANACHAND CHHOTALAL Vs. MANOHARLAL NANDLAL
|
October 2, 1917 |
PANCHANAN DAS MAJUMDAR Vs. KUNJA BEHARI MALO
|
July 2, 1917 |
PANCHAPAGESA ODAYAR Vs. KANAKA AMMAL
|
January 8, 1917 |
PANDIT SURAJ NARAIN Vs. PANDIT RATAN LAL
|
January 30, 1917 |
PANDIYAN PILLAI Vs. KVVELLAYAPPA ROWTHER
|
April 4, 1917 |
PANDU BALA JAGTAP Vs. RAMCHANDRA GANESH DESHPANDE
|
September 10, 1917 |
PAPLA CHAKRAPANI CHETTIAR Vs. RAMASWAMT THENKONDAN
|
August 14, 1917 |
PARAMASIVA UDAYAN Vs. KRISHNA PADAYACHI
|
November 21, 1917 |
PARAMASIVAM PILLAI Vs. SUBBAYA NADAR
|
April 3, 1917 |
PARAN CHANDRA KARMAKAR Vs. KHAZEZ MANDAL
|
June 25, 1917 |
PARASULLA MALLICK Vs. CHANDRA KANTA DASS
|
January 31, 1917 |
PARBHU LAL Vs. MUSAMMAT JANKI
|
December 6, 1917 |
PARVATHAMMAL Vs. CHOKALINGA CHETTY
|
April 26, 1917 |
PEELA YARAKAYYA Vs. KANUMURI VENKATA KRISHNAM-RAJU
|
April 18, 1917 |
PEIRCE LESLIE AND CO LTD THROUGH THEIR AUTHORISED AGENT, JAMES DELL Vs. EJPERUMAL ALIAS KOCHU PAPI
|
May 3, 1917 |
PENUMETSA THIRUMALRAJU Vs. EMPEROR
|
November 15, 1917 |
PEOPLE S INDUSTRIAL BANK, LTD IN LIQUIDATION Vs. HARKISHAN LAL
|
December 20, 1917 |
PERIYASAMY THEVAN Vs. KARUTHIAH THEVAN
|
January 29, 1917 |
PERUMAL GOUNDAN AND THREE ORS Vs. THIRUMALARAYAPURAM JANANUKOOLA DHANASEKHARA SANGHA NIDHI (LIMITED) THROUGH ITS OFFICIAL LIQUIDATOR AVENKATASWAMI NAIDU
|
November 30, 1917 |
PERUMAL KOUNDAN Vs. THIRUMALARAYAPURAM JANANUKOOLA DHANASEKARASANKA NIDHI LTDTHROUGH ITS OFFICIAL LIQUIDATOR AVENKATASWAMI NAYUDU
|
November 30, 1917 |
PIARE LAL Vs. EMPEROR
|
January 10, 1917 |
PIRAN BIBI Vs. JITENDRA MOHAN MOOKERJEE
|
March 19, 1917 |
PISUPATI VENKATA RANGAYYA Vs. GANDAVARAPU NARASAMMA (DEAD)
|
December 19, 1917 |
PITA RAM Vs. JUJHAR SINGH AND SHANKER SINGH
|
March 10, 1917 |
PITAMBAR DHAL Vs. BAIDYA NATH SIT
|
August 24, 1917 |
PONNALOORI ELLAMANDAYYA Vs. CHELAKAPATHI LAKSHMAYYA
|
April 20, 1917 |
PONNUSAMI NAIKEN Vs. NADIMUTHU CHETTI
|
May 4, 1917 |
PRAFULLA NATH TAGORE Vs. JHODDING
|
April 25, 1917 |
PRAFULLA NATH TAGORE Vs. MATABADDIN MANDAL
|
May 7, 1917 |
PRAN KRISHNA DAS Vs. PROTAP CHANDRA DALAI
|
January 24, 1917 |
PRAN KRISHNA PAN Vs. ATUL KRISHNA MUKHERJEE
|
August 3, 1917 |
PRASANNA KUMAR BHATTACHARJEE Vs. IBRAHIM MIRZA
|
April 2, 1917 |
PRATIVADI BHAYANKARAM PICHAMMA ALIAS MANGAMMA Vs. KAMISETTI SREERAMULU
|
November 21, 1917 |
PREMGIR Vs. EMPEROR
|
October 5, 1917 |
PREMSUK DAS ASSARAM Vs. UDAIRAM GUNGABUX
|
March 28, 1917 |
PRIYA SANKAR CHOWDHURI, MINOR, BY HIS MOTHER KULAKAMINI CHOWDHURANI Vs. JITENDRA NATH BHADURI, MINOR, BY HIS MOTHER PADMA KAMINI DEBI,
|
March 14, 1917 |
PROBHAT CHANDRA SHOME Vs. SHASHADHAR KUMAR GHOSE
|
April 19, 1917 |
PROSUNNO KUMAR BAIDYA Vs. RAM CHANDRA DE
|
March 13, 1917 |
PUBLIC PROSECUTOR Vs. KAYANIYIL KUNHAMAD
|
February 26, 1917 |
PUBLIC RROSECUTOR Vs. TSANDRA RAMASWAMY
|
February 16, 1917 |
PULIYADI NAVANNA ELLARAYAN Vs. KUTTUVA CHINA KUNA MUNI NAGENDRA IYEN
|
March 14, 1917 |
PUMULLI MANAKAL NARAYANAN NAMBUDRIPAD Vs. VENKITAJELA AIYAR
|
February 6, 1917 |
PUNDIT RAKHAL CHANDRA TEWARI NAYARATNA Vs. MANARANJAN DAS AUCTION- PURCHASER
|
June 1, 1917 |
PURAN MAL Vs. BRIJ LAL
|
June 11, 1917 |
PURSHOTAMDAS HARKISONDAS Vs. CENTRAL INDIA SPINNING, WEAVING AND MFGCOLD
|
June 21, 1917 |
PUTHIYA PANDIKASALIYAL ABDULLA KOYA Vs. MAVILERI EACHARAN NAIR (DECEASED)
|
December 19, 1917 |
PUZHAKKAL EDOM ALIAS PUTHAN EDOM KARNAVAN AND KAIKARYAKARTHAMU VALIA ACHAN AVERGAL Vs. MAHADEVA PATTAR
|
November 8, 1917 |
PYARI MOHAN KUNDU Vs. KALU KHAN
|
February 12, 1917 |
QASIM ALI KHAN Vs. MUSAMMAT BHAGWANTA KUAR
|
August 7, 1917 |
QASIM ALI KHAN Vs. BHAGWANTA KUNWAR
|
September 23, 1917 |
R RAMCHANDRA NAIDU Vs. MALANG HYATH BATCHA SAIB
|
March 27, 1917 |
R S RAMA SHENOI Vs. MAHALLAGNA
|
March 20, 1917 |
RADHA CHARAN CHANDRA Vs. MAHARAJA RANJIT SINGH
|
August 8, 1917 |
RADHAKANT LAL Vs. MUSSAMMAT NAZAMA BEGUM AND MUSSAMMAT NASIBAN
|
December 14, 1917 |
RADHANATH KAIBARTA Vs. EMPEROR
|
July 6, 1917 |
RADHANATH SASMAL Vs. UTTAM CHANDRA MAITI
|
June 18, 1917 |
RADHE LAL Vs. BHAWANI RAM; MUSAMMAT BIDYA
|
November 5, 1917 |
RADHEY LAL Vs. BHAWANI RAM
|
November 5, 1917 |
RADHIKA NATH ROY Vs. SAMIR FAKIR
|
January 9, 1917 |
RAGHUBIR RAI Vs. MADHO
|
May 22, 1917 |
RAHAMAT ALI Vs. CHIKAN BIBI WIFE OF AZGAR ALI
|
June 19, 1917 |
RAHIM BIBI Vs. FAZAL AHMAD AND ANRAND; QAMR-UN-NISSA BIBI
|
December 5, 1917 |
RAHMATULLA SHEIKH Vs. ISABUDDIN SARKAR
|
February 14, 1917 |
RAI BAHADUR KRISHNA SAH, C I E Vs. COLLECTOR OF BAREILLY
|
April 16, 1917 |
RAI BAIKANTHA NATH SEN BAHADUR Vs. RAMAPATI CHATTERJEE
|
August 29, 1917 |
RAI BHAIYA DIRGAJ DEO BAHADUR Vs. BENI MAHTO
|
October 16, 1917 |
RAJ CHANDRA MANDAL Vs. RAGHUNATH DAFADAR
|
March 2, 1917 |
RAJ KUMAR DEOTY Vs. SATISH CHANDRA GHOSH
|
January 5, 1917 |
RAJ KUMAR KUSARI Vs. REGISTRAR OF JOINT STOCK COMPANIES
|
January 17, 1917 |
RAJ KUMAR MISSRA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NARAIN CHUNDRA MISRA Vs. RAMA NATH SINGH
|
May 28, 1917 |
RAJ KUMAR NALI Vs. MOHESH CHANDRA GUHA
|
August 1, 1917 |
RAJA BAHADUR MOTILAL SHIVLAL Vs. POONA COTTON AND SILK MFGCO LTD
|
March 12, 1917 |
RAJA BEJOY SINGH DUDHURIA Vs. KRISHNA BEHARI BISWAS
|
March 28, 1917 |
RAJA JAGADISH CHANDRA DEO DHABEL DEB Vs. SRIDAM MAHATA AND DURGA PRASAD PRAMANIK
|
November 27, 1917 |
RAJA JATINDRA MOHAN RAY Vs. RAJA RAMESH CHANDRA RAY
|
May 28, 1917 |
RAJA KUMARA VENKATA PERUMAL RAJU BAHADUR VARU, ZAMINDAR OF KARVETINAGAR, MINOR BY THE ESTATE GUARDIAN W A VARADACHASIAR Vs. SUBBARAYA PILLAI
|
September 29, 1917 |
RAJA PRAMATHA BHUSAN DEB ROY BAHADUR Vs. RAM CHANDRA MANDAL
|
April 4, 1917 |
RAJA RAJESWARA MUTHURAMALINGA SETHUPATHI Vs. MAHALINGA RAJU
|
April 17, 1917 |
RAJA RANJIT SINGH BAHADUR Vs. SRIMATI KALI DASI DEBI
|
January 24, 1917 |
RAJA SASI KANTA ACHARJEE Vs. KUNJA MOHAN MOITRA AND LALIT MOHAN MOITRA,; LALIT MOHAN MOITRA AND GOLAM MOHAMAD CHOUDHRY
|
May 25, 1917 |
RAJA VISWANADHA VIJIA KUMARA BANGAROO THIRUMALAI SOURI NAICKER Vs. RGORR
|
November 23, 1917 |
RAJAGOPALA AIYAR Vs. SHEIK DAVOOD ROWTHER
|
August 6, 1917 |
RAJAGOPALACHAR Vs. SUNDARAM CHETTY
|
August 24, 1917 |
RAJAH PAPAMMA RAO GARU Vs. REVENUE DIVISIONAL OFFICER, GUNTUR
|
August 16, 1917 |
RAJAH PAPAMMA RAO GARU, BEING DEAD M R RY GOPISETTI NARAYANASAMI NAIDU GARU, RECIEVER Vs. REVENUE DIVISIONAL OFFICER
|
August 16, 1917 |
RAJANI KANTA MONDAL Vs. HAJI LAL MUHAMMAD SARDAR
|
February 27, 1917 |
RAJANI KANTA MOOKERJEE Vs. SECRETARY OF STATE FOR INDIA
|
August 17, 1917 |
RAJANI KANTA SARKAR Vs. MIDNAPUR ZAMINDARY CO
|
February 20, 1917 |
RAJANI SUNDARI DASSI Vs. HARA SUNDARI DASSI; KAZEM MANDAL
|
July 6, 1917 |
RAJENDRA KISHORE SINGH Vs. BHAGWAN SINGH
|
March 23, 1917 |
RAJENDRA NATH DAS Vs. ABDUL HAKIM KHAN
|
April 20, 1917 |
RAJENDRA PRASAD Vs. RAM JATAN RAI
|
April 20, 1917 |
RAJESWAR BAGCHI AND NRIPATI CHANDRA DAS Vs. EMPEROR
|
January 16, 1917 |
RAJKUMAR THAKUR GIRIDHARI SINGH Vs. MEGH LAL PANDEY
|
July 19, 1917 |
RAKHAL MANDAL Vs. EMPEROR
|
July 13, 1917 |
RAM CHANDER UPADHYA Vs. MAHABIR SINGH
|
March 2, 1917 |
RAM KISHAN Vs. EMPEROR
|
September 26, 1917 |
RAM KISHORE MISRA Vs. KALKA DICHHIT
|
March 24, 1917 |
RAM KUMAR CHACKERBUTTY; GOUR CHANDRA CHACKERBUTTY Vs. MAHARAJABIRENDRA KISHORE MANIKYA BAHADUR
|
January 11, 1917 |
RAM KUMAR CHOWDHURY; RAMESHWAR SAHA Vs. RAMESHWAR SAHA; RAM KUMAR CHOWDHURY
|
February 8, 1917 |
RAM LAKHAN DAS Vs. SHANKAR SINGH
|
December 4, 1917 |
RAM LAL MANDAL Vs. ASUTOSH MANDAL
|
December 10, 1917 |
RAM NANDAN DHAR DUBE Vs. KANIZ FATIMA BIBI
|
February 12, 1917 |
RAM NARAIN Vs. BRIJ BANKEY LAL
|
January 15, 1917 |
RAM NARAYAN ACHARJEE Vs. ATUL CHANDRA DAS
|
May 18, 1917 |
RAM NATH Vs. SEKHDAR SINGH
|
July 2, 1917 |
RAM PIARI Vs. NAND LAL
|
March 27, 1917 |
RAM PIARI Vs. NAND LAL
|
May 24, 1917 |
RAM PROSAD PRAMANIK Vs. SRICHARAN MANDAL
|
March 22, 1917 |
RAM SAHAI Vs. EMPEROR
|
December 15, 1917 |
RAM SARAN LAL Vs. EMPEROR
|
August 6, 1917 |
RAMA NAIK Vs. NAGAMUTHU NACHIAR
|
October 5, 1917 |
RAMA THANTHRI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 17, 1917 |
RAMACHANDRA MALLYA Vs. NARAYANA HEGADE
|
September 7, 1917 |
RAMADH BIBI AMMAL Vs. KANDASAMI PILLAI
|
September 18, 1917 |
RAMAKRISHNA KUKKILAYA Vs. NEKKER KUPPANNA ALIAS RAGHAVENDRA RAO
|
August 23, 1917 |
RAMANADHAN CHETTY Vs. KATHA VELAN
|
September 11, 1917 |
RAMANAMMA ALIAS VIDCHI PATNAYAKAM Vs. BATHALA KAMARAJU
|
February 9, 1917 |
RAMANAMMA ALIAS VIDEHI PATNAYAKAM Vs. BATHULA KAMARAJU
|
February 9, 1917 |
RAMASAMI SERVAIGARAN Vs. ATHIVARAHA CHARIAR
|
November 1, 1917 |
RAMASAMY NADAN Vs. SUBRAMANIA NADAN
|
January 26, 1917 |
RAMASWAMI REDDI Vs. GENGA REDDI
|
November 28, 1917 |
RAMASWAMI SASTRI Vs. KALI RAGHAVA AIYANGAR
|
October 11, 1917 |
RAMCHANDRA GANGADHAR KARVE Vs. MAHADEV MORESHVAR PHADNIS
|
November 18, 1917 |
RAMENDRA NATH RAY Vs. BROJENDRA NATH DASS
|
March 2, 1917 |
RAMINNI VARADIA NAIDU Vs. RAMINNI THIPPIAH NAIDU
|
October 3, 1917 |
RAMJAS Vs. RAM NARAIN
|
February 22, 1917 |
RAMJASH AGARWALA Vs. INDIAN GENERAL NAVIGATION AND RAILWAY COMPANY LIMITED
|
May 11, 1917 |
RAMJI DAS Vs. BHAGWAN DAS
|
November 6, 1917 |
RAMJI LAL Vs. KARAN SINGH
|
April 4, 1917 |
RAMJI LAL Vs. KARAN SINGH
|
April 14, 1917 |
RAMJI RAM Vs. TIPAN PRASAD SINGH
|
March 20, 1917 |
RAMMAL (DAS) KOCH Vs. KAKAL KOLI KOCHINI
|
August 15, 1917 |
RAMRATAN SUKUL Vs. EMPEROR
|
February 28, 1917 |
RAMZAN Vs. RAM DAIYA
|
July 31, 1917 |
RAPAKA VIYYANNA Vs. PARAKALA BAJAMMA ALIAS SESHAMMA
|
September 5, 1917 |
RASHED KAZI Vs. PACHOO SARDAR
|
July 18, 1917 |
RATAN DEI Vs. DURGA SHANKAR BAJPAI
|
June 7, 1917 |
RATAN DEI Vs. DURGA SHANKAR BAJPAI
|
June 17, 1917 |
RATAN SINGH Vs. KHEM KARAN
|
January 8, 1917 |
RATNA MUDALI Vs. KING-EMPEROR
|
February 14, 1917 |
RE KETOKEY CHARAN BANERJI Vs. SRIMATI SARAT KUMARI DEBI
|
January 9, 1917 |
REHMAT-UN-NISSA BEGUM Vs. JOHN PRICE
|
December 13, 1917 |
RESHU KABIRAJ Vs. EMPEROR
|
July 10, 1917 |
RIFAQAT HUSAIN Vs. MUSAMMAT BIBI TAWAEF
|
February 17, 1917 |
RIFAQAT HUSAIN Vs. BIBI TAWAIF
|
February 17, 1917 |
RIVER STEAM NAVIGATION COMPANY LTD Vs. HAZARIMAL MULTAN MAL
|
July 24, 1917 |
RJA SUGUTUR IMMIDY PEDDA CHIKKA ROYAL YESHOWAN BAHADUR Vs. RAJA SUGUTUR IMMIDY SAMBA SADASIVA CHIKKA ROYAL YESHOWANT BAHADUR
|
January 19, 1917 |
ROKUN ALI Vs. EMPEROR
|
December 13, 1917 |
ROMESH CHANDRA DAS Vs. SRIMATI KAMINI SUNDARY DASYA
|
March 12, 1917 |
RUP CHAND GHOSE Vs. SRIMATI KHIRODAMAYI DASI
|
December 18, 1917 |
S K MOHIDEEN KADIRSHAW MARAIKAR Vs. OFFICIAL RECEIVER
|
February 23, 1917 |
S NATHAMUNI PILLAI Vs. VENGAMMAL
|
January 23, 1917 |
S S VENKATARAMANA AIYAR Vs. EMPEROR
|
September 21, 1917 |
S SUNDARAM AYYAR, RECEIVER OF THE TANJORE PALACE ESTATE Vs. RAMACHANDRA AYYAR
|
January 18, 1917 |
S V SITARAMASWAMY Vs. DULLA LAKSHMI NARASAMMA
|
November 2, 1917 |
S VULLAPPA Vs. SBHEEMA ROW
|
November 9, 1917 |
SADAK ALI Vs. KERAMAT ALI
|
February 21, 1917 |
SADASHIV PARSHARAM RISBUD Vs. SECRETARY OF STATE FOR INDIA
|
September 10, 1917 |
SADUPADHYA UMESHANAND OJA HIGH FIRST OF THE TAMILE OF BAIDYANATH Vs. HON BLE MAHARAJA SIR RAVANESWAR PROSAD SINGH BAHADUR OF GIDHOUR
|
August 20, 1917 |
SAHU RAM CHANDRA Vs. BHUP SINGH
|
March 9, 1917 |
SAIYAD ALI ASGHAR Vs. COLLECTOR OF BULANDSHAHR IN CHARGE OF THE ESTATE OF MUSAMMAT SUGHRA BEGAM
|
March 21, 1917 |
SAJJADI BEGAM Vs. LACHMI NARAIN
|
June 29, 1917 |
SAKHAYAT ALI MUNSHI Vs. ALHADI HAZI
|
March 16, 1917 |
SAMANDAN KARAKAT ETATHIL KARNAVAN RYRAPPAN NAMBIAR Vs. MANIKOTH VELLUVA VETTIL RAMAN NAMBIAR
|
February 8, 1917 |
SAMBASIVA AYYAR Vs. GANAPATHI AYYAR
|
September 11, 1917 |
SAMIR-UN-NISSA BIBI Vs. MUNIR-UD-DIN
|
July 3, 1917 |
SAMPAT Vs. EMPEROR
|
May 22, 1917 |
SANKARAMAHALINGAM CHETTI Vs. MUTHULAKSHMI
|
August 14, 1917 |
SANNASI KUDUMBAN Vs. SIVASUBRAMANIA KONE
|
March 25, 1917 |
SARADA CHARAN MOZUMDAR Vs. KUMAR BIRENDRANATH ROY
|
May 30, 1917 |
SARADA KRIPALALA Vs. AKHIL CHANDRA BISWAS
|
March 16, 1917 |
SARADENDU MUKERJEE, SOLE EXECUTOR TO THE ESTATE OF HIS LATE FATHER HARENDRA NATH MUKERJEE UNDER HIS WILL Vs. CHARU CHANDRA DUTTA
|
March 9, 1917 |
SARAJ RANJAN CHOWDHURY Vs. PREM CHAND CHOWDHURY
|
August 21, 1917 |
SARASTI PRASAD Vs. PEOPLE S INDUSTRIAL BANK, LTD
|
April 4, 1917 |
SARAT CHANDRA BANDOPADHYA Vs. HARISH CHANDRA ROY AND SATISH CHANDRA ROY
|
April 24, 1917 |
SARAT CHANDRA GHOSH Vs. ENTAZ SHEIK
|
January 10, 1917 |
SARAT CHANDRA ROY Vs. ABBAS ALI MONDAL AND ABDUL GANI MONDAL
|
May 25, 1917 |
SARAT CHUNDRA BOSE IN HIS OWN RIGHT AND AS HEIR OF LATE PRINCIPAL CHOWDHURAIN Vs. KHARAREA MEZEJULA ZEMINDARI SYNDICATE, LTD
|
July 19, 1917 |
SARIP HOCHAN Vs. TILATTAMA DEBI, WIFE OF JANAKI NATH MUKHOPADHYA
|
August 2, 1917 |
SARPAT SINGH Vs. RAI BUDH SINGH DUDHERIA BAHADUR
|
March 29, 1917 |
SARUP LAL Vs. LALA
|
July 16, 1917 |
SASHI BHUSAN DAS Vs. PRATUR CHANDRA ROY
|
January 9, 1917 |
SASHI BHUSAN PANIGNAHI Vs. SRIMATI LABANYABATI DEBYA
|
December 6, 1917 |
SATHULA VENKANNA Vs. NAMUDURI VENKATAKRISHNAYYA
|
February 6, 1917 |
SATI NATH ALIAS SITANATH SIKDAR Vs. RATANMANI NASKAR
|
February 27, 1917 |
SATINDRA MOHUN TAGORE Vs. SARALA SUNDARI DEBI
|
April 20, 1917 |
SATIS CHANDRA BASU Vs. NITTYA GOPAL HALDAR
|
April 19, 1917 |
SATIS CHUNDRA MUSTAFI Vs. AMANULLA BEPARI
|
February 12, 1917 |
SATISH CHANDRA GHOSH Vs. EMPEROR
|
March 3, 1917 |
SATISH CHANDRA NEOGI Vs. SARAT SUNDARI DEBYA WIDOW OF KAILASH CHANDRA NEOGI
|
January 30, 1917 |
SATISH RANJAN DAS Vs. MERCANTILE BANK OF INDIA LIMITED
|
August 27, 1917 |
SATOLA Vs. EMPEROR
|
January 19, 1917 |
SATYA KUMAR MUKHERJEE Vs. MANAGER, BENARES BANK, LIMITED,
|
July 12, 1917 |
SATYESH CHANDRA SARKAR Vs. HAJI JILLAR RAHMAN
|
July 31, 1917 |
SAUDAGAR SINGH Vs. PARDIP NARAYAN SINGH
|
October 19, 1917 |
SAYED GULZAR ALI Vs. SYED SIADAT HUSAIN
|
April 28, 1917 |
SAYED RAJAB ALI MIAN Vs. PANDU MULLICK
|
July 2, 1917 |
SECRETARY OF STATE FOR INDIA Vs. DIGAMBAR NANDA
|
August 22, 1917 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. DIGAMBAR NANDA
|
August 27, 1917 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SIBAPROSAD JANA
|
August 27, 1917 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GANGADHAR NANDA
|
August 22, 1917 |
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. AMBALAVANA PANDARA SANNADHI AVERGAL, HEAD OF SRI PANCHAKSHARA DESIKAR
|
April 12, 1917 |
SECRETARY OF STATE FOR INDIA IN COUNCIL, THROUGH THE COLLECTOR Vs. PALANIYAPPA PILLAI
|
January 11, 1917 |
SEGU BALIAH Vs. NRAMASAMIAH
|
March 13, 1917 |
SEKANDAR SHEIKH Vs. ANU SARKAR
|
January 16, 1917 |
SENAKKAYALA VIRASAMI NAIDU Vs. BOMMADEVARA PICHAYYA NAIDU
|
January 25, 1917 |
SERAFAT ALI Vs. ISSAR ALI
|
May 22, 1917 |
SETH DOOLY CHAND Vs. MAHARAJA SIR RAMESWAR SINGH BAHADUR
|
March 23, 1917 |
SETHURAMA AIYANGAR Vs. SUBBIAH PILLAI
|
March 21, 1917 |
SETHURAMA AYYANGAR Vs. SUPPIAH PILLAI
|
March 21, 1917 |
SHAH ABUL HASAN Vs. MAKHDUM BAKHSH
|
March 14, 1917 |
SHAIKH HABEEB ULLAH Vs. MANRUP
|
November 20, 1917 |
SHAM RATHI RAI Vs. JAICHHA KUNWAR
|
March 27, 1917 |
SHAMA CHARAN KOTAL Vs. KUMED DASI
|
May 25, 1917 |
SHAMIRUDDIN MANDAL Vs. ABDUL BARI MANDAL
|
January 5, 1917 |
SHANKERBHAI KASHIBHAI Vs. RAISINGJI JASVATSINGJI
|
July 13, 1917 |
SHANTAPPA JINNAPPA PARMAJ Vs. RAMCHANDRA GOPAL SUKHTANKAR
|
June 13, 1917 |
SHANU SHEIKH Vs. DHANI SARKAR
|
July 23, 1917 |
SHARUDDIN (SHAHARUDDIN IN VAKALATNAMAH) SHEIKH AND SABDAR HOSSAIN SHEIKH Vs. JIJARADDIN SHEIKH OSTAGAR
|
August 19, 1917 |
SHEIK HUNAI ALIAS KURFANULLAH Vs. SARAT CHANDRAA DUTTA
|
February 12, 1917 |
SHEIK ROSHAN AND SHEIK JAMALDI Vs. SHEIK ATABALI
|
August 16, 1917 |
SHEIKH ALI MAMUD Vs. SHEIKH MIARISH
|
January 15, 1917 |
SHEIKH AMIRUDDIN AHMED ALIAS TAHUR BAP Vs. EMPEROR
|
July 30, 1917 |
SHEIKH FAZAL AHMAD Vs. MUSAMMAT RAHIM BIBI
|
December 5, 1917 |
SHEIKH JUMAN Vs. MOHAMMAD NABINEOAZ
|
April 19, 1917 |
SHEIKH KAMAARDDI Vs. SRIMATI MONMOHINI DASYA
|
March 2, 1917 |
SHEIKH NASIRUDDIN MIDDA Vs. SHEIKH SIDHOO MIA
|
July 31, 1917 |
SHEIKH SAHEBJAN KHANSAMA Vs. SHEIKH ABDUL JALIL
|
July 2, 1917 |
SHEIKH SAJUDDI MANDAL Vs. FLCORK AND ENFORBES
|
December 20, 1917 |
SHEIKH SAMIRUDDIN Vs. SHEIKH ABDUL SYED
|
December 18, 1917 |
SHENBAGAMUTHU PILLAI Vs. VADUGANATHAN CHETTY
|
August 13, 1917 |
SHEO CHARAN LAL Vs. TAJ BHAI ALI BHAI AND SONS
|
February 8, 1917 |
SHEO PRASAD Vs. BAKHTAWAR LAL
|
June 28, 1917 |
SHEO PRASAD Vs. NARSINGH SAHAI
|
July 16, 1917 |
SHEO PRASAD SINGH Vs. MUSAMMAT PREMMA KUAR
|
November 30, 1917 |
SHEO PRASAD SINGH Vs. PREMNA KUNWAR
|
November 30, 1917 |
SHEOBANS SINGH Vs. EMPEROR
|
September 25, 1917 |
SHEOPAL SINGH Vs. BADRI SINGH
|
February 6, 1917 |
SHEORAJ SINGH Vs. LALTA PRASAD
|
March 28, 1917 |
SHIB CHANDRA BANERJEE Vs. SURENDRA CHANDRA MONDAL AND MAHAHARANNESSA BIBI, WIFE OF KARU MUJA
|
May 3, 1917 |
SHIBA PRASAD ROY CHOWDHURY Vs. SAMARBNDRA NATH BOSE
|
July 4, 1917 |
SHIBBA MAL Vs. NAURANG MAL
|
February 24, 1917 |
SHYAM LAL Vs. RAM CHARAN
|
November 30, 1917 |
SHYAMA CHARAN BHATTACHARJEE Vs. MUSTAFIZAR RAHAMAN
|
July 12, 1917 |
SIDDHAN LAL Vs. GAURI SHANKAR
|
May 2, 1917 |
SIDDIQA BIBI Vs. RAM AUTAR PANDE
|
June 14, 1917 |
SIKHAMANI PANDITHAR Vs. AMMANI AMMAL
|
March 1, 1917 |
SING PILLAI Vs. AYYANERI GOVINDA REDDI
|
July 27, 1917 |
SINGA PILLAY Vs. AYYANERI GOVINDA REDDY
|
July 27, 1917 |
SIR DORABJI JAMSETJI TATA, Vs. EDWARD FLANCE
|
July 3, 1917 |
SITA NATH SAHA BONIK Vs. MADAN MOHON DAS
|
August 10, 1917 |
SITA RAM Vs. EMPEROR
|
March 29, 1917 |
SITAL Vs. EMPEROR THROUGH GOBIND RAM
|
July 28, 1917 |
SITARAM BHAURAO DESHMUKH Vs. SAYAD SIRAJUL KHAN
|
February 5, 1917 |
SIVANARAYAN MUKHOPADHYA Vs. BHUTNATH GUCHAIT AND ANR; RASIK PATRA
|
May 30, 1917 |
SIVANUPANDIA THEVAR Vs. MEENAKSHISUNDARA VINAYAGA VISAKAPERUMAL SETHURAYAR AVERGAL MINOR ZAMINDAR OF URKAD REPRESENTED BYMRRYKRISHNA ROW AVL, MANAGER IN CHARGE OF THE ESTATE UNDER THE COURT OF WARDS
|
March 7, 1917 |
SIVANUPANDIA THEVAR AND TEN ORS Vs. MEENAKSHI SUNDARA VINAYAKA VISAKAPERUMAL SETHURAYAR AVARGAL MINOR ZAMINDAR OF URKAD REPRESENTED BY KRISHNA RAO MANAGER OF THE ESTATE UNDER THE COURT OF WARDS
|
March 7, 1917 |
SOLOMON JACOB Vs. NATIONAL BANK OF INDIA LTD
|
July 23, 1917 |
SOMASHASTRI VISHWANATH SHASTRI KASHIKAR Vs. SWAMIRAO KASHINATH NADGIR
|
October 3, 1917 |
SOMASHASTRI VISHWANATHSHASTRI KASHIKAR Vs. SWAMIRAO KASHINATH NADGIR
|
October 2, 1917 |
SOMWARPURI Vs. BHAIRON PRASAD
|
January 5, 1917 |
SONOO NARAYEN Vs. DINKAR JAGANNATH MARATHE
|
September 12, 1917 |
SOWBAGIA AMMAL Vs. MANICKA MUDALIAR
|
September 10, 1917 |
SREE RAJA MANYAM MAHALAKSHMAMMA GARU Vs. MUCHIKA APPALARAJU
|
November 18, 1917 |
SREE RAJAH VENKATA RAMAYYA APPA RAO BAHADUR ZEMINDAR VARU Vs. CHAKALI VEERASWAMIGADU (DEAD)
|
December 19, 1917 |
SREEMATI AKIYANNESSA Vs. ABDUL GANI SADAGAR
|
February 13, 1917 |
SRI MAHANT PRAYAGA DOSS JEE VARU Vs. VENKAMA NAIDU,; PGURAPPA NAIDU,;MUNIAPPA NAIDU AND ARANGAPPA NAIDU
|
October 16, 1917 |
SRI NARAIN Vs. JAGANNATH
|
June 29, 1917 |
SRI SETHURAMASWAMIAR Vs. SRI MERUSWAMIAR
|
October 23, 1917 |
SRI VIDHYA THEERTHA SWAMIGAL; M RAGVENDRA ROW Vs. VENKATARAMA IYER
|
September 19, 1917 |
SRI VIDHYA VARUTHI THEERTHA SWAMIGAL THROUGH HIS AUTHORISED AGENT, M RAGAVENDRA ROW Vs. VENKATARAMA AIYAR
|
September 19, 1917 |
SRI VIKRAMA DEO GARU Vs. SRI SRI SRI VIKRAMA DEO MAHARAJULUGARU
|
April 27, 1917 |
SRIKAKOLAPUR VENKATARAJU Vs. GUDIVADA RAMANUJAM
|
December 5, 1917 |
SRIMATI ANILA DEBI Vs. MONI MOHAN MUKERJEE
|
June 8, 1917 |
SRIMATI KARIMUNNESSA CHOWDHURANI WIDOW OF SYED MIR ALUM; SYED BADRUL HYDER CHOWDHURY Vs. SRIMATI EKIWA; ALI ASHRAF CHOWDHURY
|
January 5, 1917 |
SRIMATI KIRPA DEVI Vs. RAM CHANDER SARUP
|
November 7, 1917 |
SRIMATI NAGENDRA BALA DASSI WIFE OF NABAKUMAR HAZRA Vs. DEBENDRA NATH MAHIS
|
August 29, 1917 |
SRIMATI NARAINMOYI DASI; UMESH CHANDRA DEY Vs. UMESH CHANDRA DEY; SRIMATI NARAINMOYI DASI
|
February 2, 1917 |
SRIMATI RAJABALA DASI Vs. SHYAMA CHARAN BANERJEE
|
November 21, 1917 |
SRIMATI SYAM PEARY DASSYA WIDOW OF MADHUSUDAN DASS Vs. EASTERN MORTGAGE AND AGENCY COMPANY LTD,
|
April 3, 1917 |
SRIMATY TARANGINI DEI WIFE OF ABINASH CHANDRA BERA Vs. BAIKUNTHA NATH MANDAL
|
March 27, 1917 |
SRINIVASA RANGA ROW PANTULU (DIED) BY THE OFFICIAL ASSIGNEE, HIGH COURT Vs. RAJA KUMARA VENKATA PERUMAL RAJAH BAHADUR VARU, MINOR RAJAH OF KARVETNAGAR BY HIS GUARDIAN MRWAVARADACHARIAR
|
September 19, 1917 |
SRINIVASA RUNGA ROW PANTULU (DEAD) (REPRESENTED BY THE OFFICIAL ASSIGNEE HIGH COURT) Vs. RAJAH OF KARVETNAGAR BY HIS GUARDIAN VARADACHARIAR
|
September 19, 1917 |
SRINIVASA UPADYA Vs. RANGANNA BHATTA (DIED)
|
November 29, 1917 |
SRIRAM CHANDRA NAIK Vs. HRIDOY NATH GUPTA
|
March 13, 1917 |
SRIRAM SRIRAL NAYUDUAND L KRISHNASWAMI NAYUDU Vs. SRIRAMULU NAYUDU BY AGENT ARMUJHA MUDALIAR
|
October 1, 1917 |
SUBAL CHANDRA CHOWDHURY Vs. MOSARAF ALI
|
January 29, 1917 |
SUBBA RAO Vs. PSWAMIA PILLAI
|
September 17, 1917 |
SUBBARATNA MUDALI Vs. BALAKRISHNASWAMI NAIDU
|
April 3, 1917 |
SUBBARAYA CHETTIAR (DEAD) Vs. PAPATHI AMMAL ALIAS LAKSHMI AMMAL
|
November 2, 1917 |
SUBBARAYA CHETTY Vs. NACHIAR AMMAL
|
December 20, 1917 |
SUBBI GANPATIBHATTA NEELMANE Vs. RAMKRISHNABHATTA SHANKARBHATTA
|
September 5, 1917 |
SUBRAMANIA AIYAR Vs. NAMASIVAYA ASARI
|
December 11, 1917 |
SUBRAMANIA AIYAR Vs. ALVRRMMUTHIA CHETTIAR (DEAD)
|
August 18, 1917 |
SUBRAMANIA AIYAR Vs. NARAYANASWAMI VANDAYAR ALIAS NARAYANASWAMI TEVAR
|
October 30, 1917 |
SUBRAMANIA AYYAR Vs. ALVRRMMUTHIA CHETTIAR
|
September 18, 1917 |
SUBRAMANIAN CHETTY Vs. VIJIA RAGHUNATHA PILLAI
|
September 4, 1917 |
SUBROYA GOUNDAN Vs. PERUMAL CHETTIAR
|
July 23, 1917 |
SUDHANYA KUMAR PODDAR Vs. GOURANGA CHANDRA SAHA CHOWDHURY
|
April 19, 1917 |
SUDHIR CHANDRA DAS Vs. KAMAL CHANDRA DUTTA
|
July 5, 1917 |
SUDHIR CHUNDER SETT Vs. SPED ABDULLA-UL-MUSAVI
|
July 6, 1917 |
SUGHRA BIBI Vs. KAMR-UN-NISSA BIBI AND MUHAMMAD ISMAIL
|
April 11, 1917 |
SUJAL BISWAS Vs. SAMIRUDDIN MANDAL
|
June 6, 1917 |
SUKHLAL RAI Vs. LACHMI NARAYAN RAI
|
February 13, 1917 |
SULTAN AHMAD Vs. SRIMATI SAFRA KHATUN
|
July 5, 1917 |
SUNDAR NATH Vs. MALLU
|
April 2, 1917 |
SUNDARA SINGH Vs. PAZHAMALAI PADAYACHI
|
December 10, 1917 |
SUNDARAM AYYAR Vs. KING-EMPEROR
|
November 21, 1917 |
SUNKURU SURYANARAYANA ALIAS LAKSHMINARAYANA, BEING A MINOR BY HIS MOTHER AND GUARDIAN SUNKURU BHIMALA Vs. SUNKURU RAMADOSS
|
August 29, 1917 |
SUNNASI KUDUMBAN Vs. SIVASUBRAMANIA KONE
|
March 21, 1917 |
SUPPU SOKKAYYA BHATTAR Vs. SUPPU BHATTAR ALIAS SKALYANA BHATTAR, MINOR BY HIS GUARDIAN KARPURA SUNDARA BHATTAR
|
October 11, 1917 |
SURAJMAL B MEHTA Vs. BGHORNIMAN
|
November 5, 1917 |
SURAJUBALA DASSI Vs. JAGESWAR RAI
|
June 21, 1917 |
SURENDRA KRISHNA ROYCHOUDHURY Vs. PEARY MOHAN ROY
|
June 18, 1917 |
SURENDRA MOHAN SINHA Vs. RJENDRA NATH ROY
|
August 28, 1917 |
SURENDRA NATH BHAUMIK Vs. GAYESHUDDIN
|
July 9, 1917 |
SURENDRA NATH GHOSH; KALI GOPAL MOZOOMDAR Vs. KALIGOPAL MOZOOMDAR; SURENDRA NATH GHOSE
|
July 3, 1917 |
SURENDRA NATH GOSWAMY Vs. RAJANI KANTA DAS
|
March 12, 1917 |
SURENDRANATH DEY Vs. RAJINDRA CHANDRA CHANDRA AND ANRMINORS BY THEIR GRANDFATHER AND GUARDIAN JIBAN CHANDRA CHANDRA
|
July 30, 1917 |
SURI MARKANDEYA SASTRI Vs. GOTTUMUKKALA SUBHANADHRA CHARYULU
|
July 24, 1917 |
SURJA DATTA SARMA DOLOI Vs. EKADAHIA KOCH; LAKHIRAM THAKURIA; SONI KOLITA; BHOKHURA KOCH
|
February 14, 1917 |
SURYANARAYANA ALIAS LAKSHMI NARAYANA (MINOR BY HIS MOTHER AND GUARDIAN S BHIMALA) Vs. RAMADOSS
|
August 29, 1917 |
SWAMINATHA MUDALI Vs. MSARAVANA MUDALI
|
February 28, 1917 |
SWARNA MOYI DASI Vs. GAYRATULLA SARDAR AND SRIDHAR MANDAL
|
April 22, 1917 |
SYED ALI MOHAMMAD SHAH Vs. RAM NARAIN
|
March 29, 1917 |
SYED ALI SARKAR Vs. SRIMATI MANIKJAN BIBI, WIDOW OF WAJADDI SARKAR
|
August 15, 1917 |
SYEDUNNESSA KHATUN Vs. AMIRUDDI
|
April 23, 1917 |
T A CHIDAMBARAM CHETTY Vs. MLMRAMANATHAM CHETTY
|
January 25, 1917 |
T KRISHNAMACHARLU Vs. APPAN GOVINDA RAMANUJA PEDDA JIYANGARLU VARU
|
March 13, 1917 |
T KRISHNAMURTHI IYER Vs. PARVATHI AMMAL
|
July 30, 1917 |
T P GOVINDAN NAIR Vs. KCHERUVAMMA ALIAS KALLIANI AMMA
|
October 5, 1917 |
T RANGAYYA REDDY Vs. VSSUBRAMANYA AIYAR
|
January 16, 1917 |
T S MURUGESAM PILLAI Vs. MANICKAVASAKA DESIKA
|
January 23, 1917 |
T W HIGGINS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF CHITTAGONG
|
December 18, 1917 |
TADEPALLI PEDA NAGABHUSHANAM; TADEPALLI SUBBAROW; TADEPALLI KRISHNAYYA Vs. TADEPALLI PITCHAYYA; TADEPALLI PITCHAYYA; TADEPALLI PITCHAYYA
|
July 26, 1917 |
TAHER KHAN Vs. EMPEROR
|
August 14, 1917 |
TAJBI ABALAL DESAI Vs. MOWLAKHAN ALIKHAN DESAI
|
February 6, 1917 |
TAKARUNNESSA CHOWDHURANI WIFE OF MAJIUDDIN CHOWDHURY; TARINI CHARAN SARKAR Vs. TARINI CHARAN SARKAR AND ANRAND ON HIS DEATH HIS HEIR AND REGAL REPRESENTATIVE HIS SON JYOTISH CHANDRA SARKAR; TAKARUNNESSA CHOWDHURANI WIFE OF MAJIUDDIN CHOWDHURY
|
July 10, 1917 |
TAPSI SINGH Vs. HARDEO SINGH
|
July 17, 1917 |
TAPTI PRASAD Vs. EMPEROR
|
May 26, 1917 |
TARINI CHARAN SARKAR; BISHUN CHAND Vs. BISHUN CHAND; SRI KISHUN LAL
|
November 26, 1917 |
TEJ SINGH Vs. BANWARI LAL
|
May 18, 1917 |
TEKAT MAL OSWAL Vs. ANANDA MOY BASU
|
January 9, 1917 |
TENJERLA SURYANARAYANA Vs. PRABHALA SUBBAYYA
|
October 16, 1917 |
THACHARATH PARKUM ETATHATTA KANNAN RAMAN KURUP (DEAD) Vs. THAYATH VEETIL PARKUM KAYATHIRAKKAL CHAPPAN NAIR
|
August 14, 1917 |
THAKUR DAMBAR SINGH Vs. MOHAMMAD MUNAWAR ALI
|
November 10, 1917 |
THAKUR DAMBER SINGH Vs. KALYAN SINGH
|
November 12, 1917 |
THAKUR DAS Vs. EMPEROR
|
October 1, 1917 |
THAKUR DAS Vs. EMPEROR
|
April 19, 1917 |
THAKUR SRI SRI RADHA KRISHNA CHANDERJI Vs. RAM BAHADUR
|
August 30, 1917 |
THAKURDAS MOTI LAL Vs. JOSEPH ISKENDER
|
January 3, 1917 |
THATHAMANGALAM PARAKAT SAMU MENON Vs. VENGANNAT SWAROOPAM RAJA VASUDEVA RAVI VARMA STYLED VALIA NAMBIDI
|
November 6, 1917 |
THAVASI AMMAL ALIAS MAHALAKSHMI AMMAL Vs. SALAI AMMAL
|
October 2, 1917 |
THEMA Vs. KUNHI PATHUMA
|
March 20, 1917 |
THENAL AMMAL Vs. SOKKAMMAL AND FORTY-SIX ORS
|
April 11, 1917 |
THIRAVIYAM PILLAI Vs. LAKSHMANA PILLAI
|
November 19, 1917 |
THODAPUZHA RUBBER COMPANY LIMITED Vs. REGISTRAR AND ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES
|
July 16, 1917 |
TIKA RAM Vs. BAID RAM
|
January 3, 1917 |
TILAK BRITTIAL Vs. RUDESWAR
|
April 4, 1917 |
TIMAJI KRISHNA POTDAR Vs. RAMA PIRAJI BHATKHANDE
|
September 25, 1917 |
TIRUMALAI KANDAMA KONDALA NAGAYYA RAMAKRISHNA KADIRVELUSAMINAICKER, MINOR BY HIS MOTHER AND GUARDIAN, VELUTHAYAMMAL Vs. EASTERN DEVELOPMENT CORPORATION LTDTHROUGH ITS AUTHORISED AGENT, PWPARTRIDGE WITH GENERAL POWER OF ATTORNEY FROM HDDRUMMOND, THE DIRECT
|
March 27, 1917 |
TIRUMALAI MUTHUVEERA PARAMASIVA VENKITASAMI NAICKER Vs. MUTHUSAMI PILLAI
|
October 25, 1917 |
TIRUMALAI MUTHUVEERA PARAMASIVA VENKITASWAMI NAICKER Vs. MUTHUSAMY PILLAI
|
October 25, 1917 |
TITTU GOPALACHARIAR Vs. MAIYAPPA CHETTY
|
November 14, 1917 |
TUB COLLECTOR OF MUTTRA Vs. BALDEO SINGH
|
April 16, 1917 |
UDAI NARAIN GAIN Vs. RAMANATH MIDDA
|
May 24, 1917 |
UMAR KHAN Vs. EMPEROR
|
February 23, 1917 |
UMESH CHANDRA DUTTA, MINOR BY HIS FATHER AND NEXT FRIEND JUGAL KISHORE DUTTA Vs. JOY NATH DAS
|
August 24, 1917 |
UMESH CHANDRA ROY Vs. SURENDRA CHANDRA DUTTA ALIAS GEDU DUTTA
|
March 2, 1917 |
UMESH CHANDRA ROY Vs. SATIS CHANDRA ROY
|
June 29, 1917 |
UNNAMALAI AMMAL Vs. MATHAN ALIAS ARUNACHALAM
|
July 20, 1917 |
UPENDRA NARAIN ROY Vs. JANAKI NATH ROY
|
July 4, 1917 |
UPENDRALAL GUPTA Vs. JOGESH CHANDRA ROY
|
January 7, 1917 |
V A CHELLAM AIYAR Vs. CORPORATION OF MADRAS
|
March 30, 1917 |
V KRISHNAIYAH Vs. CGAJENDRA NAIDU
|
March 20, 1917 |
V PERUMAL PILLAI Vs. RMMRMRAMAN CHETTIAR
|
April 28, 1917 |
V RANGA RAO Vs. KITHORI AMMAL
|
August 14, 1917 |
V SUBRAMANIA IYER Vs. RATHNAVELU CHETTY
|
May 4, 1917 |
VADDADI SANNAMMA Vs. KODUGANTI RADHABHAYI
|
November 21, 1917 |
VADLA NAGIAH Vs. VALURU DIVAKARA MUDALIAR, DECEASED, BY HIS LEGALREPRESENTATIVE VALURU PDRDSHOTHAMA
|
February 12, 1917 |
VADLAMANY VENKATESAM (DECEASED); Vs. MANGIPUDI VISWANADHAM
|
August 10, 1917 |
VADLAMUDI GOPALAKRISHNAYYAAND VADLAMUDI SUBBA RAO MINOR, BY NATURAL FATHER AND GUARDIAN VADLAMUDI SEETHARAMASWAMY; VADLAMUDI GANGAYYA; VADLAMUDI MANIKYAM AND VADLAMUDI VENKATASUBBA ROW Vs. VADLAMUDI GANGAYYA; BOBBA PADMANABHYYA; VADLAMUDI LINGAYYA
|
January 15, 1917 |
VADLUR CHINNA NAGI REDDY Vs. DEVINENI VENKATRAMANIAH
|
November 21, 1917 |
VAIDYANATHA SASTRI Vs. SAVITHRI AMMAL
|
July 26, 1917 |
VAIGUNTATHAMMAL Vs. VALLIAMMAN AMMAL
|
May 1, 1917 |
VAIRAPPA THEVAN Vs. SUBBIAH THEVAN
|
December 20, 1917 |
VAITHILINGA ODAYAR Vs. ATYATHORAI ODAYAR
|
January 16, 1917 |
VAITHILINGAM CHETTY Vs. KALIAPERUMAL MUDALI
|
December 18, 1917 |
VANJAPURI GOUNDAN Vs. PACHAMUTHU GOUNDAN
|
September 18, 1917 |
VANKAMAMIDI MAHALAKSHMAMMA Vs. VENKAMAMIDI RAJAMMA ALIAS RAJA LAKASHMAMMA
|
March 2, 1917 |
VASUDEVA MUDALIAR Vs. MAVELAPPA NADAR
|
September 3, 1917 |
VELLAYAPPA MOOTHAN Vs. KRISHNA MOOTHAN
|
August 24, 1917 |
VEMA RANGIAH CHETTY Vs. VMVAJRAVELU MUDALIAR
|
September 12, 1917 |
VENKATASUBBA SASTRIAL; VENKATASUBBA SASTRIAL Vs. VSUBRAMANIA AITAR; VSUBRAMANIA AIYAR
|
March 20, 1917 |
VENKATASWAMI NAIDU Vs. SHANMUGAM PILLAI
|
January 10, 1917 |
VENKATESWARA AIYAR Vs. APRIEXECUTOR, ARARSOMASUNDRAM CHETTIAR THROUGH HIS AUTHORISED AGENT MAYANDI
|
November 14, 1917 |
VENKATRAMAN GANAP HEGDE Vs. SHANKARNARAYAN SITARAM BHAT
|
July 23, 1917 |
VICTORIA MILLS CO LTD Vs. BRIJ MOHAN LAL
|
February 2, 1917 |
VINJANAMPATI PEDA VENKANNA Vs. VADLAMANNATI SREENIVASA DEEKSHATULU
|
August 28, 1917 |
VISHNU NARAYAN VAIDYA Vs. DISTRICT DEPUTY COLLECTOR
|
October 2, 1917 |
VISHVANATH GANESH PARANJPE Vs. KONDAJI SAKHARAM
|
July 27, 1917 |
VISHVENDRA THIRTHA SWAMIER OF SODE MUTT Vs. NATIONAL INSURANCECOMPANY LIMITED; THE SUNLIFE COMPANY
|
January 29, 1917 |
VISHWANATH GANESH PARANJPE Vs. KONDAJI VALAD SAKHRAM
|
July 27, 1917 |
VISVANATHA PANDARA SANNADHI ALIAS SUNDARA PANDARA SANNADHI; SOUTHINDIA BANK, LTD TINNEVELLY, THROUGH ITS AUTHORISED AGENT S SUBBAIYAVIER Vs. SOUTH INDIA BANK, LTD, TINNEVELLY, THROUGH ITS AUTHORISED AGENT SSUBBAIYAVIER; VISVANATHA PANDARA SANNADHI ALIAS S
|
August 23, 1917 |
VITTA TAYARAMMA BY HER CONSTITUTED ATTORNEY KOPPARAPU CHINNA VENKATASUBBAYYA Vs. CHATAKONDU SIVAYYA
|
July 30, 1917 |
VYSRAVANATH MANAKAL RAMAN SOMAYAJIPAD Vs. MARAMPURE THALAKKODI MADHATHIL KARNAVATHI KUNHU KUTTI KOVILAMMA
|
November 15, 1917 |
W KALMATAPPA Vs. JOISH NARAYANA BHAT
|
April 18, 1917 |
WAZUDDI Vs. RAHIMUDDI
|
June 29, 1917 |
YAMAJALA SANJEVUDU Vs. NAKKA VENKADU
|
November 30, 1917 |
YAR MOHAMMAD SAHA Vs. HAYAT MOHAMMAD SAHA
|
July 27, 1917 |
YEGNARAMA DIKSHITAR Vs. GOPALA PATTAR
|
May 1, 1917 |
YELIKEPALLI VENKAYA Vs. SRI RAJA VENKATRAMAYYA APPARAO SINCE DECLARED MAJOR
|
August 16, 1917 |
ZAIB-UN-NISSA BIBI Vs. MAHARAJA PARBHU NARAIN SINGH
|
May 30, 1917 |
ZAMIR MUNSHI Vs. BISSESWARI DEBYA CHOWDHURAIN
|
January 30, 1917 |
ZIPRU TALHOO Vs. HARI SUPDUSHET VANI
|
July 10, 1917 |