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A A V PERIAKARUPPAN CHETTY Vs. CHIDAMBARA TAMBIRAN ALIAS SIVAGNANA DESIKA GNANASAMBANDA PANDARA SANNADHI
|
March 1, 1916 |
|
A BHAGIRATHI NETHIAR AMMA Vs. MMMINAKSHI NETHIAR AMMA
|
August 9, 1916 |
|
A J S JOSEPH Vs. CORPORATION OF CALCUTTA
|
June 26, 1916 |
|
A K A KHAN GHUZNAVI Vs. NATIONAL BANK OF INDIA, LTD
|
January 4, 1916 |
|
A K T K M NARAYANAN NAMBUDRIPAD Vs. TAWKER JMEGAJI SEIT
|
January 11, 1916 |
|
A R P NARAYANAN CHETTI Vs. KANA PANA VEEANNA RANA VIRAPPA CHETTI
|
August 16, 1916 |
|
A R P NARAYANAN CHETTIAR AND SEVEN ORS Vs. KPVRVEERAPPA CHETTIAR
|
August 16, 1916 |
|
A S AIYA NADAR Vs. TENAMMAL BY GUARDIAN SANGANNA NADAR
|
August 9, 1916 |
|
A S N NAINA PILLAI MARAKAYAR Vs. TARARMRAMANATHAN CHETTIAR
|
December 22, 1916 |
|
A S N NAINA PILLAI MARAKAYAR; GOPALA THEVAN; PAZANITHEVAN Vs. TAR ARMRAMANATHAN CHETTIAR; RAMANATHAN CHETTIAR; RAMANATHAN CHETTIAR
|
December 22, 1916 |
|
A S RODERIGUES Vs. NPRMPRMRAMASAMI CHETTIAR
|
December 6, 1916 |
|
A S RODERIQUES Vs. NPRMPRMRAMASWAMI CHETTIAR AND THEOFFICIAL RECEIVER OF TINNEVELLY
|
December 6, 1916 |
|
A S S SUBBAIYA PANDARAM Vs. MAHAMAD MUSTHAPA MARACAYAR
|
August 31, 1916 |
|
A T RAGHAVA CHARIAR Vs. OASRINIVASA RAGHAVA CHARIAR
|
April 5, 1916 |
|
A V BASHYAM REDDI Vs. SOMASUNDARAM CHETTI
|
February 16, 1916 |
|
ABA WAKU GONDHALI Vs. EMPEROR
|
February 21, 1916 |
|
ABDUL AZIZ Vs. EMPEROR
|
December 21, 1916 |
|
ABDUL AZIZ Vs. EMPEROR
|
September 23, 1916 |
|
ABDUL AZIZ BEPARI AND MUKUNDA CHANDRA SAHA; MUKUNDA CHANDRA SAHA Vs. JOGENDRA KRISHNA RAY; JOGENDRA KRISHNA RAY
|
April 7, 1916 |
|
ABDUL BABY SADAGAR Vs. BELAY ALI SADAGAR
|
January 15, 1916 |
|
ABDUL HAKIM GAZI Vs. PANCHI DASI
|
February 10, 1916 |
|
ABDUL HAMID Vs. UDOY CHANDRA ACHARJEE
|
January 11, 1916 |
|
ABDUL HAMID Vs. ABDUL MIJI
|
January 27, 1916 |
|
ABDUL HASIM Vs. SRIMATI MALEA KHATUN
|
January 25, 1916 |
|
ABDUL HUSSAIN ROWTHAN Vs. MAHOMAD IBRAHIM ROWTHAR
|
February 10, 1916 |
|
ABDUL KARIM Vs. EMPEROR
|
November 29, 1916 |
|
ABDUL KARIM Vs. EMPEROR
|
January 28, 1916 |
|
ABDUL KARIM Vs. ISLAMUN-NISSA BIBI
|
February 28, 1916 |
|
ABDUL KARIM Vs. MUSAMMAT ISLAMUNNISSA BIBI
|
February 28, 1916 |
|
ABDUL KASIM Vs. THAMBUSAMI PILLAI
|
September 15, 1916 |
|
ABDUL LATIFF AND SHAIK HOSSAIN Vs. PAULING AND COLD
|
November 9, 1916 |
|
ABDUL MAJEETH KHAN SAHIB Vs. CKRISHNAMACHARIAR
|
November 21, 1916 |
|
ABDUL MAJID Vs. BEDYADHAR SARAN DAS
|
July 14, 1916 |
|
ABDUL QADER KHALIFA Vs. FRITZ KAPP
|
April 11, 1916 |
|
ABDUL RAHIM SAHIB Vs. PGANGATHARA AIYAR
|
September 13, 1916 |
|
ABDULALLI BADRUDIN Vs. EANCHODLAL TRIKAMLAL
|
September 27, 1916 |
|
ABDULLABHAI LALJI Vs. EXECUTIVE COMMITTEE
|
February 23, 1916 |
|
ABDUR RAHMAN Vs. EMPEROR
|
May 31, 1916 |
|
ABID HUSAIN Vs. AHMAD RAZA
|
July 21, 1916 |
|
ABU HAMID ZAHIR ALA Vs. GOLAM SARWAR
|
August 18, 1916 |
|
ACHRATLAL JEKISONDAS Vs. CHIMANLAL PARBHUDAS
|
April 14, 1916 |
|
ADIKESAVAN NAIDU Vs. MVGURUNATHA CHETTI
|
November 2, 1916 |
|
ADU MALO Vs. NAGAR BASHI MALO
|
March 22, 1916 |
|
AFILADDI Vs. SATISH CHANDRA BANERJI
|
March 23, 1916 |
|
AFSAR SHAIK Vs. SAURAVA SUNDARI DASI
|
July 12, 1916 |
|
AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGACHURN MUKHERJI; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OFLATE DURGA CHURN MUKHERJEE; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGA CHURN MUKHERJI; DEWAN DAS SAUDAG Vs. AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGACHURN MUKHERJI; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OFLATE DURGA CHURN MUKHERJEE; AFTABUDDIN CHOWDHURY, ADMINISTRATOR TO THE ESTATE OF LATE DURGA CHURN MUKHERJI; DEWAN DAS SAUDAG
|
July 7, 1916 |
|
AGA MAHOMED SHIRAZI Vs. SYED MAHOMED SHOOSTRY
|
November 21, 1916 |
|
AGHORE NATH MUKHOPADHYA Vs. ABHOY CHARAN NATH
|
March 9, 1916 |
|
AHAMMAD ALI Vs. BISSESWAR MUKHOTI
|
February 29, 1916 |
|
AHMAD ASMAL MUSE Vs. BAI BIBI
|
November 27, 1916 |
|
AHMAD RAZA Vs. SAIYID ABID HUSAIN
|
July 21, 1916 |
|
AHMED ALI Vs. ABDUL MAJID
|
May 9, 1916 |
|
AIJAZ HUSAIN Vs. EMPEROR
|
May 26, 1916 |
|
AINULLA PRAMANIK; RAHIMULLA PRAMANIK Vs. NASIBULLA KHAN
|
November 24, 1916 |
|
AIYASAMIER (DEAD) Vs. VENKATACHELA MUDALI
|
August 17, 1916 |
|
AKSHOY CHANDRA MAJHI Vs. MANMATHA NATH CHATTERJEE
|
June 15, 1916 |
|
AKSHOY SINGH Vs. RAMESWAR BAGDI
|
May 29, 1916 |
|
ALAGAPPA CHETTY Vs. ANNAMALAI CHETTY
|
March 31, 1916 |
|
ALI AHMAD Vs. KALKA PRASAD
|
July 12, 1916 |
|
ALI HUSAIN Vs. HAKIM-UL-LAH
|
February 7, 1916 |
|
ALI KHAN Vs. NAWAB MUHAMMAD MUSHTAQ HUSAIN
|
April 3, 1916 |
|
ALI SHEIKH; IMAM ALI SARKAR Vs. IMAM ALI SARKAR AND ANR; KALAM SHEIK
|
June 6, 1916 |
|
ALLAHABAD BANK LIMITED Vs. MOTI LAL BARMAN
|
June 15, 1916 |
|
ALLURI SUBBARAJU AND ALLURI VENKATASOMARAJU Vs. ALLURI RAMBHADRA RAJU ALIAS VARAHALU RAJU
|
September 6, 1916 |
|
AMANCHI SESHAMMA Vs. AMANCHI PADMANABHA RAO
|
February 9, 1916 |
|
AMBALAVANA PANDARASANNADHI THROUGH HIS AUTHORISED AGENTDAKSHINAM KARUWAR VYTHILINGA THAMBIRAN Vs. KUPPACHI JANAKI AMMAL; NSUBBIER AND RGOPAL KRISHNA IYAR
|
February 18, 1916 |
|
AMBIKA PRASAD Vs. JAG PRASAD SINGH
|
November 21, 1916 |
|
AMIR Vs. MAHADEO PRASAD
|
December 5, 1916 |
|
AMIR HASAN KHAN Vs. EMPEROR
|
December 22, 1916 |
|
AMIR KAZIM Vs. MUSI IMRAN
|
October 30, 1916 |
|
AMJAD ALI HAZI Vs. ISMAIL
|
May 11, 1916 |
|
AMRITA LAL SHAHA Vs. GOSSAIN GANPAT GIR
|
September 1, 1916 |
|
ANADI KRISHNA DUTTA Vs. PRIYA SANKAR MAJUMDAR
|
July 3, 1916 |
|
ANANDA KUMAR BHATTACHARJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 31, 1916 |
|
ANANDA MOHAN SAOA Vs. ANANDA CHANDRA SAHA
|
May 17, 1916 |
|
ANANDRAM Vs. NITYANANDA BARHAM
|
January 31, 1916 |
|
ANNA LAXMAN BHINTADE Vs. EMPEROR
|
March 9, 1916 |
|
ANNADA MOHUN ROY CHOWDHURY Vs. MANIRUDDIN MAHOMED
|
August 22, 1916 |
|
ANNAMALAI PATHAN Vs. MUTHU VIJAYA RAGHUNATH MUTHUKUMARA VANANGAMUDI VELUVETTI THEVAR
|
September 18, 1916 |
|
ARAKKALAKATH KOYATTO Vs. PANIGALATT KUNHAMMAD
|
August 15, 1916 |
|
ARASAYEE AMMAL Vs. SOKKALINGA MUDALI
|
February 2, 1916 |
|
ARINDRA RAJBANSHI Vs. EMPEROR
|
July 14, 1916 |
|
ARJUN RAMJI MHANKAL Vs. RAMABAI RAOJI VITHOBA
|
April 12, 1916 |
|
ARJUNA REDDI Vs. VENKATACHALA ASARI
|
January 5, 1916 |
|
ASAD ALI CHOWDHURY Vs. SYED MOHAMED HUSAIN CHOWDHURY
|
February 29, 1916 |
|
ASADALI CHOWDHURY Vs. SYED MAHAMMAD HOSSAIN CHOWDHURY
|
February 2, 1916 |
|
ASHARFI LAL Vs. UDIT NARAIN MISIR; AKHRAJ LAL
|
May 23, 1916 |
|
ASHARFI LAL Vs. EMPEROR
|
July 13, 1916 |
|
ASHUTOSH MOOKHERJEE Vs. AKHOY KUMARI DEBI
|
May 26, 1916 |
|
ASHUTOSH SADUKHAN Vs. CORPORATION OF CALCUTTA
|
August 16, 1916 |
|
ASITA MOHAN GHOSE MOULIK; NERODE MOHAN GHOSE MOULIK Vs. NERODE MOHAN GHOSE MOULIK; ASITA MOHAN GHOSE MOULIK
|
May 8, 1916 |
|
ASNA BIBI Vs. JAIGUNNISSA BIBI
|
July 14, 1916 |
|
ASUTOSH GOSWAMI Vs. UPENDRA PROSAD MITRA
|
August 22, 1916 |
|
ASWINI KUMAR AICH Vs. SARADA CHARAN BASU
|
May 24, 1916 |
|
ASWINI KUMAR SAMADDAR Vs. BANAMALI CHAKRABARTY
|
July 24, 1916 |
|
ATARMONI DASI Vs. BEPIN BEHARI DHUR
|
May 8, 1916 |
|
ATUL HAZRA Vs. UMA CHARAN CHANGDAR
|
March 10, 1916 |
|
AUDIMULA MUDALI MINOR BY HIS NEXT FRIEND DORAISWAMY MUDALI Vs. ALAMALAMMAL
|
July 10, 1916 |
|
AUT BEHARY GUI Vs. RAMESWAR MITRA
|
June 19, 1916 |
|
AYIROOR SWAROOPATHINKAL AYIROOR MALIKA KOVILAKATH RANDAMAN KUNHUNNI ALIAS RAVI VARMA RAJAH AVERGAL Vs. KANNAMKULATH MADHATHIL RAMASUBRAMANIA PATTAR
|
August 8, 1916 |
|
AYYASAMY PILLAI Vs. GURUSAMI NAICKEN
|
January 27, 1916 |
|
AZIZ-UD-DIN Vs. HUMMI
|
October 20, 1916 |
|
B K MOTISHAW & CO Vs. MERCANTILE BANK OF INDIA LIMITED
|
March 23, 1916 |
|
B RAJA RAJESWARA SETHUPATI AVERGAL ALIAS MUTHU RAMALINGA SKTHUPATI AVERGAL, RAJAH OF RAMNAD Vs. SELLACHAMI TEVAR
|
March 10, 1916 |
|
BABU BINDESHRI PERSHAD CHAND Vs. BABU GIRDHAR DAS
|
March 31, 1916 |
|
BABU GANESH DESHMUKH Vs. SITAKAM MARTAND DESHMUKH
|
August 16, 1916 |
|
BABU KRISHNA PRASAD Vs. BABU RAM PERSHAD SINGH
|
February 14, 1916 |
|
BABU LAL Vs. JALAKIA
|
June 27, 1916 |
|
BABU RAM PRASAD Vs. COLLECTOR OF ALIGARH
|
November 15, 1916 |
|
BABU SARJU PARSHAD Vs. MAHANT UMANPATGIR
|
June 9, 1916 |
|
BADRI PRASAD Vs. EMPEROR
|
May 17, 1916 |
|
BAGALA SUNDARI DEBI Vs. PROSANNA NATH MOOKERJEE
|
July 14, 1916 |
|
BAI DIWALI Vs. UMEDBHAI BHULABHAI PATEL
|
June 16, 1916 |
|
BAI GANGA Vs. EMPEROR
|
November 1, 1916 |
|
BAIJ NATH Vs. SYED WALI HASAN
|
February 1, 1916 |
|
BAIJ NATH RAI Vs. DHARAM DEO TEWARI
|
February 25, 1916 |
|
BAIJNATH MARWARI Vs. WSSTREET
|
February 11, 1916 |
|
BAIJNATH PRASAD SINGH Vs. BABU TEJ BALI SINGH
|
May 30, 1916 |
|
BAIKANTHA NATH DEY Vs. MOHESH CHANDRA DEY
|
August 17, 1916 |
|
BAJRANGI LAL Vs. GHURA RAI
|
February 10, 1916 |
|
BAKIR SAHEB AMIR SAHEB Vs. EMPEROR
|
February 18, 1916 |
|
BAL GANGADHAR TILAK Vs. EMPEROR
|
November 9, 1916 |
|
BALAI LALL MOOKERJEE Vs. PASHUPATI CHATTERJEE
|
July 21, 1916 |
|
BALAK Vs. ALEY HASAN
|
October 31, 1916 |
|
BALBIR PRASAD Vs. KARAN SINGH
|
August 1, 1916 |
|
BALDEO PERSHAD Vs. NARAIN HALWAI
|
April 20, 1916 |
|
BALDEO PRASAD Vs. MUSAMMAT BHAGWANTI
|
February 9, 1916 |
|
BALIDE KAMAYYA Vs. PRAGADA PAPAYYA
|
November 28, 1916 |
|
BALLI Vs. NAND LAL
|
March 6, 1916 |
|
BALUSU VEERARAGHAVALU Vs. BOPPNA MANIKYAM
|
March 23, 1916 |
|
BAMANDAS BHATTACHARYYA Vs. NILMADHAB SAHA
|
June 21, 1916 |
|
BANDHU LALL MUNSHI Vs. SREEMUTTY LAGIN
|
July 12, 1916 |
|
BANGSHI BADAN BISWAS Vs. KAMALA KANTA POROHIT
|
May 24, 1916 |
|
BANK OF MULTAN, LIMITED Vs. KAMTA PRASAD
|
June 21, 1916 |
|
BANKU CHANDRA BOSE Vs. MARIUM BEGUM
|
February 10, 1916 |
|
BAPU APAJI POTDAR Vs. KASHINATH SADOBA GULMIRE
|
December 22, 1916 |
|
BAPUJI JAGANNATH Vs. GOVINDLAL KASANDAS SHAH
|
February 14, 1916 |
|
BASANGAVDA CHANNAPPAGAVDA Vs. GANGAVA KUMMANGAVDA
|
March 7, 1916 |
|
BASANTA KUMAR DAS Vs. KUSUM KUMARI DASI
|
April 17, 1916 |
|
BASANTA KUMAR SARVAGYA Vs. JOGENDRA NATH DUTTA
|
April 11, 1916 |
|
BASLINGAPPA VIRBHADRAPPA HUDDAR Vs. CHANDRAPPA BASAWANTRAO DESAI
|
August 2, 1916 |
|
BAYYANA RAMAYYA Vs. NIDAMARTHI KRISHNAMURTHI
|
January 11, 1916 |
|
BEATRICE ALICE DE STE CROIX Vs. PHILLIP DE STE CROIX
|
May 8, 1916 |
|
BEDYADHAR SARAN DAS Vs. ABDUL MAJID
|
July 14, 1916 |
|
BEG Vs. ALLAH DITTA
|
December 18, 1916 |
|
BEG Vs. ALLAH DITTA
|
November 2, 1916 |
|
BENI MADHAB SARKAR Vs. GOBINDA CHANDRA SARKAR
|
March 28, 1916 |
|
BENI MADHO Vs. BASANTO KUNBI
|
March 28, 1916 |
|
BENI PRASAD Vs. LAJJA RAM
|
April 1, 1916 |
|
BENI RAI Vs. NATABAR SIRKAR
|
March 23, 1916 |
|
BEPIN BEHARI SAHA Vs. ABDUL BARIK
|
June 27, 1916 |
|
BEPIN BEHARY MOZUMDAR Vs. JOGENDRA CHANDRA GHOSH
|
August 29, 1916 |
|
BEPIN KRISHNA KUMAR Vs. HARI DAS GHOSE
|
June 23, 1916 |
|
BEST AND CO LTD Vs. DEPUTY COLLECTOR; THE NATIONAL BANK OF INDIA LTD
|
August 29, 1916 |
|
BHAGANATHI SERVAI Vs. VALAYEE
|
April 7, 1916 |
|
BHAGELU SAHAI Vs. RAM AUTAR SHUKUL
|
November 23, 1916 |
|
BHAGGABHOR MONDAL Vs. MOHINI MOHAN BANERJEE
|
March 14, 1916 |
|
BHAGVANT GOPAL GALAPURE Vs. APPAJI GOVIND GALAPURE
|
August 29, 1916 |
|
BHAGWAN DAS Vs. NANNU LAL
|
July 13, 1916 |
|
BHAGWAN DAYAL Vs. PARAM SUKH DAS
|
June 20, 1916 |
|
BHAGWAN DEI Vs. MURARI LAL
|
July 10, 1916 |
|
BHAGWANT Vs. ARJUN
|
January 22, 1916 |
|
BHAGWAT SARAN MISIR Vs. EMPEROR
|
March 11, 1916 |
|
BHAIGANTI BEWA Vs. HIMMAT BIDYAKAR
|
May 11, 1916 |
|
BHAIRON PRASAD Vs. MAHANT SAMARPURI
|
April 7, 1916 |
|
BHAIRON PRASAD Vs. AMINA BEGAM
|
June 12, 1916 |
|
BHARAT CHANDER GALUI Vs. PRAMOTHA NATH ROY
|
April 12, 1916 |
|
BHARAT CHANDRA DAS Vs. RAMANANDA DEB
|
February 11, 1916 |
|
BHARAT SINGH Vs. JAWALI
|
November 23, 1916 |
|
BHAVANI ALIAS RUKMANI AMMA Vs. ANANTHA KAMTHI
|
August 11, 1916 |
|
BHAWAN Vs. MADAN MOHAN LAL
|
May 31, 1916 |
|
BHAWANI DUTT Vs. EMPEROR
|
January 19, 1916 |
|
BHIM SEN Vs. EMPEROR
|
February 14, 1916 |
|
BHIRGEE NATH CHAUBE Vs. NARSINGH TEWARI
|
July 3, 1916 |
|
BHIRGU NATH CHAUBE Vs. NARBINGH TIWARI
|
July 3, 1916 |
|
BHOBATARINI DEBI MINOR BY HER HUSBAND AND NEXT FRIEND GANESH CHANDRA SARKHEL Vs. HARI CHARAN BANERJEE
|
March 31, 1916 |
|
BHOJ RAJ Vs. RAM NARAIN
|
May 30, 1916 |
|
BHOSAI (BEPARI) Vs. AMINUDDI
|
December 12, 1916 |
|
BHUBEN BEHARI NAG MAZUMDAR Vs. DHIRENDRA NATH BANERJEE
|
March 28, 1916 |
|
BHUPENDRA NATH BHOSE Vs. EDSASSON AND CO
|
January 10, 1916 |
|
BHUSAN CHANDRA GHOSH Vs. SRAKANTA BANERJEE
|
March 16, 1916 |
|
BHUVARAGHA IYENGAR Vs. NATESA IYER
|
August 3, 1916 |
|
BIDHUMUKHI CHOWDHURANI Vs. ASMATULLA
|
May 16, 1916 |
|
BIJAI NARAIN SINGH Vs. SRI MAHARAJA PARBHU NARAIN SINGH
|
November 2, 1916 |
|
BIJOY KUMAR ADDY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 16, 1916 |
|
BIKKINA RAMAYYA Vs. ADABALA SESHAYYA
|
February 9, 1916 |
|
BINDESHRI Vs. BABU SOMNATH BHADRY
|
March 13, 1916 |
|
BIRDICHAND JIVRAJ Vs. STANDARD BANK LIMITED
|
November 9, 1916 |
|
BIRJ BHUKAN LAL Vs. LALA MAHADEO PERSHAD MINOR THROUGH MUSAMMAT CHAMPA
|
June 26, 1916 |
|
BISHAMBHAR Vs. SUKH LAL
|
November 23, 1916 |
|
BISHESHAR AHIR Vs. DUKHARAN AHIR
|
January 11, 1916 |
|
BISHESSUR CHUCKERBUTTY Vs. EMPEROR
|
March 17, 1916 |
|
BOHRA PHUL CHAND Vs. ROSHAN LAL
|
February 29, 1916 |
|
BOLLA BRAHMADU ALIAS BAPANNA Vs. RUDDARAJU VENKATARAJU
|
January 19, 1916 |
|
BOLLAPRAGADA RAMAMURTHY TRADING UNDER THE NAME AND STYLE OF BOLLAPRAGADA RAMAMURTHI AND CO Vs. THAMMANA GOPAYYA
|
April 28, 1916 |
|
BOMBAY AND AFRICA STEAM NAVIGATION CO LTD Vs. HAJI AZUM GULAM HUSSEIN
|
January 24, 1916 |
|
BOMBAY AND AFRICA STEAM NAVIGATION CO LTD Vs. HAJI AJUM GOOLAM HOOSEIN
|
January 26, 1916 |
|
BROJENDRA KUMAR DAS Vs. GOBINDA MOHAN DAS
|
March 17, 1916 |
|
BUDHU LAL Vs. CHATTU GOPE
|
November 27, 1916 |
|
C B SWAMI CHETTY Vs. STETHIRAJULU NAYUDU
|
April 4, 1916 |
|
C B SWAMI CHETTY Vs. STETHIRAJULU NAIDU
|
April 5, 1916 |
|
C S SESHA IYER Vs. ARIMUTHU VATHYAR
|
February 25, 1916 |
|
CAROLINA DOS SANTOS Vs. DOMINIC JOSEPH PINTO
|
July 3, 1916 |
|
CASSIM AHMED MOLLA Vs. EUSUF HAJI AJAM PEPARDI
|
February 11, 1916 |
|
CHAIRMAN OF THE COMMISSIONER OF THE NOAVADWIP MUNICIPALITY Vs. GOUR CHANDRA GOSWAMI
|
December 13, 1916 |
|
CHAITA DASSYA Vs. MADAN CHANDRA DAS SARKAR
|
February 25, 1916 |
|
CHAMPA LAL Vs. MANGAL CHAND ANR
|
October 24, 1916 |
|
CHANDABHAI JANUBHAI Vs. GANPATI PATILBOA
|
August 24, 1916 |
|
CHANDRA KANTA BHATTACHARJEE Vs. LAKSHMAN CHANDRA CHAKRAVARTY
|
July 19, 1916 |
|
CHANDRA KANTA BHATTACHARJYA Vs. LAKSHAN CHANDRA CHAKRABARTTY
|
July 7, 1916 |
|
CHANDRA KANTA CHAKRABARTTY Vs. RAM KRISHNA MAHALNABIS
|
June 1, 1916 |
|
CHANDRA KANTA GANGULY Vs. SRIMATI SAROJINI DEBI
|
January 24, 1916 |
|
CHANDRA KANTA KANJILAL Vs. EMPEROR ON THE COMPLAINT OF PARBATI SARKAR
|
May 18, 1916 |
|
CHANDRA KISHORE RAY Vs. EMPEROR
|
November 22, 1916 |
|
CHANDRA KUMAR GHOSE Vs. MOHENDRA KUMAR GHOSE
|
August 16, 1916 |
|
CHANDRA MANDAL Vs. RAM MANDAL
|
August 4, 1916 |
|
CHANDRIKA BAKHSH SINGH Vs. INDAR BIKRAM SINGH
|
June 22, 1916 |
|
CHANDULAL DALSUKHRAM Vs. JESHANGBHAI CHHOTALAL
|
December 15, 1916 |
|
CHARAPATTADA SIDDHALINGA SWAMULU Vs. SONDUR RAMACHANDRACHARLU
|
February 1, 1916 |
|
CHARU CHANDRA MAJUMDAR Vs. EMPEROR
|
December 4, 1916 |
|
CHARUSILA DASI Vs. JYOTISH CHANDRA SIRKAR
|
February 18, 1916 |
|
CHAUDHRI MUHAMMAD YUNUS ALI KHAN Vs. KAIAN SINGH
|
April 18, 1916 |
|
CHAUDHRI NIADER SINGH Vs. MUSAMMAT GANGA DEI
|
June 5, 1916 |
|
CHEDA LAL Vs. LACHMAN PRASAD
|
December 12, 1916 |
|
CHEDI LAL Vs. SAADAT-UN-NISSA BIBI
|
June 21, 1916 |
|
CHENGALVALA GURRAJU Vs. MADAPATHY VENKATESWARA ROW PANTULU GARU
|
January 19, 1916 |
|
CHET RAM Vs. KHAWANI SINGH AND UDA KUAR
|
June 14, 1916 |
|
CHETTIAR ALIAS VAIRAVAN CHETTIAR; ARAMANAI RANGASAMI CHETTIAR; GOVINDASAMI CHETTIAR (DEAD); KOLANDAVELU UDAYAN; SRINIVASA AIYAR; VAITHILINGA MUDALIAR; T V GOPALASAMI MUDALIAR Vs. VAITHILINGA MUDALIAR; VAITHILINGA MUDALIAR; SRIRANGATHANNI; VAITHILINGA MUDA
|
November 15, 1916 |
|
CHHAGMAL CHOPRA Vs. EMPEROR
|
August 10, 1916 |
|
CHHATRAPAT SINGH DUGAR Vs. KHARAG SINGH LACHMIRAM
|
November 20, 1916 |
|
CHHATRAPAT SINGH DUGAR Vs. KHARAG SINGH LACHMIRAM
|
November 1, 1916 |
|
CHHATTAR SINGH Vs. AMIR SINGH
|
January 21, 1916 |
|
CHHIIDDU Vs. RAJA SHEO MANGAL SINGH
|
November 21, 1916 |
|
CHHITA BHULA Vs. BAI JAMNI DAUGHTER OF BHIMA BHULA
|
February 15, 1916 |
|
CHHOTEY LAL Vs. LAKHMI CHAND MAGAN LAL
|
April 13, 1916 |
|
CHINNA MEERA ROWTHER Vs. CKUMARACHAKRAVARTHI AIYANGAR
|
September 5, 1916 |
|
CHINTA HARARAN DAS Vs. RADHA CHARAN PODDAR
|
December 6, 1916 |
|
CHINTAMONI PATNI Vs. TARAK CHANDRA GOSWAMI MINOR REPRESENTED BY HIS GUARDIAN AD LITEM MOTHER NAGENDRA BALA DEBI
|
June 5, 1916 |
|
CHIRUNJI LAL Vs. AJODHIA PRASAD
|
October 20, 1916 |
|
CHITTA BHULA Vs. BAI JAMNI
|
February 15, 1916 |
|
CHOUDHURY BHAGABAN MAHAPATRA Vs. PALTURAM SINGH
|
January 6, 1916 |
|
CHUNDURY KRISHNAYYA, HAVING DIED HIS WIFE AND LEGAL REPRESENTATIVE CHUNDURY SITHAMMA Vs. KORIPALLI RAJU
|
March 22, 1916 |
|
CHUNNI LAL Vs. EMPEROR
|
March 16, 1916 |
|
CHUNNILAL Vs. HABIB ALI
|
May 23, 1916 |
|
COLLECTOR OF JAUNPUR Vs. CHAMPA LAL
|
July 1, 1916 |
|
CORPORATION OF CALCUTTA Vs. SRIMATI NRITYA KALI DASSEY
|
November 27, 1916 |
|
D L SOORYAPRAKASALINGAM GARU Vs. SHAW TRIKAMLAL
|
April 17, 1916 |
|
D T KEYMER Vs. PVISWANATHAM REDDI
|
November 14, 1916 |
|
DADABHAI MUSSE VALLI Vs. NIWAJKHAN NATHANKHAN
|
September 14, 1916 |
|
DALOHAND SINGHI Vs. SECRETARY OF STATE FOR INDIA
|
January 11, 1916 |
|
DALUCHAD FULCHAND GANDHI Vs. GULABBHAI KANTHADJI
|
February 9, 1916 |
|
DANESH MOLLA, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES ABDUL AUDOOD Vs. DHANANJOY BISWAS
|
March 16, 1916 |
|
DANPATI MAHTO Vs. MIDNAPUR ZAMINDARY CO LTD
|
June 16, 1916 |
|
DARBARI LAL Vs. LACHMI NARAIN
|
March 14, 1916 |
|
DATTATRAYA SAKHARAM DEVLI Vs. GOVIND SAMBHAJI KULKARNI
|
February 1, 1916 |
|
DAULATA SHUKLAIN Vs. DEBI SARAN SHUKUL
|
December 9, 1916 |
|
DEBENDRA NATH DE Vs. TULSIMONI DASI
|
August 11, 1916 |
|
DEBI SARAN SHUKUL Vs. DAULATA SHUKLAIN
|
December 9, 1916 |
|
DEERI NARASIMHACHARYULU Vs. CHALASANI SUBBAYYA (DIED), TUMMULAPALLI GOPALAKRISHNAMURTHI
|
February 18, 1916 |
|
DEO NARAIN SINGH Vs. SITLA BAKSH SINGH
|
May 25, 1916 |
|
DEODHARI PANDEY Vs. DAYANAND PANDEY
|
June 7, 1916 |
|
DEONANDAN PRASHAD Vs. JANKI SINGH
|
December 7, 1916 |
|
DEONANDAN PRASHAD SINGH Vs. RAMDHARI CHOWDHRI
|
December 11, 1916 |
|
DHANDEI KUNWAR Vs. CHOTU LAL
|
December 11, 1916 |
|
DHANRAJ SINGH Vs. MUSAMMAT LAKHRANI KUAR
|
May 26, 1916 |
|
DHANUKODI ASARI Vs. MUTHUSWAMY AIYAR
|
July 14, 1916 |
|
DHARAM DEO TIWARI Vs. BAIJNATH RAI; RAJ NARAIN TIWARI
|
February 25, 1916 |
|
DHARAMDEO SINGH Vs. EMPEROR
|
May 31, 1916 |
|
DHARANIDHAR MUKHERJI Vs. RAKHAL DAS BHATTACHARJEE
|
June 19, 1916 |
|
DHAUNKAL SINGH Vs. NAUBAT RAI, SHEORAJ SINGH
|
January 7, 1916 |
|
DHIRENDRA NATH SARKAR Vs. NISCHINTAPORE COMPANY BY THEIR ATTORNEY AND MANAGER MRKMHAMILTON
|
August 17, 1916 |
|
DHUPATI SRINIVASACHARLU; ANDOOR RANGASWAMI, MINOR, BY HIS GUARDIAN CHILAKAPATI RANGACHARLU Vs. ANDOOR PERINDEVAMMA; ANDOOR PERINDEVAMMA
|
February 18, 1916 |
|
DINA NATH DAS Vs. SARAT CHANDRA CHACKERBUTTY
|
April 18, 1916 |
|
DINABANDHU NANDI Vs. CHAMIRADDI MIJI
|
April 18, 1916 |
|
DINVAHI LAKSHMIPATI Vs. PINGAL1 NARASIMHAM
|
April 18, 1916 |
|
DIVI PUNNIAH Vs. GORUNTLA KOTAMMA (DEAD)
|
November 24, 1916 |
|
DIWAKAR Vs. CHANDANLAL
|
July 24, 1916 |
|
DIWAN CHAND Vs. MURLIDHAR
|
January 24, 1916 |
|
DOKARIJ ODDAR Vs. NILMANI KUNDU
|
July 12, 1916 |
|
DUKKHI Vs. GHURHU
|
March 16, 1916 |
|
DULLA Vs. SHIB LAL
|
June 23, 1916 |
|
DUNDAPPA MALLAPPA SIGANDHI Vs. SECRETARY OF STATE FOR INDIA
|
February 23, 1916 |
|
DURAISWAMI REDDIAR Vs. RAJAGOPALA REDDIAR AND GOVINDA REDDIAR
|
March 28, 1916 |
|
DURGA BAKSH SINGH Vs. FATEH BAHADUR SINGH
|
February 1, 1916 |
|
DURGA DAS KHAN Vs. ISHAN CHANDRA DEY
|
May 16, 1916 |
|
DURGA PRASANNA ROY Vs. ISHAN CHANDRA SHAHA
|
August 29, 1916 |
|
DURGAMMA Vs. LINGAPPA
|
January 24, 1916 |
|
DURGAPADA PANJA Vs. BHUSAN CHANDRA GHOSE
|
May 10, 1916 |
|
DWARIKA NATH DEY CHOWDHURY Vs. SAILAJA KANTA MALLICK
|
March 3, 1916 |
|
DWARIKA NATH ROY CHOWDHURY Vs. MATHURA NATH ROY CHOWDHURY
|
May 15, 1916 |
|
DWARKA NATH ASH Vs. PRIYA NATH MALKI
|
August 28, 1916 |
|
DWARKANATH CHOWDHURY Vs. TAFAZAR RAHAMAN SARKAR
|
May 23, 1916 |
|
DWIJENDRA NATH ROY CHAUDHURI; NARENDRA NATH MITRA Vs. AFTABUDDI SARDAR; DWIJENDRA NATH ROY CHAUDHURI
|
August 25, 1916 |
|
DYAM KHAN Vs. SARAT CHANDRA DE
|
July 14, 1916 |
|
EJAZ AHMAD Vs. KHATUN BEGAM
|
December 19, 1916 |
|
EMPEROR Vs. YAKUB ALI
|
December 15, 1916 |
|
EMPEROR Vs. JAGARDEO
|
April 27, 1916 |
|
EMPEROR Vs. MURLI DHAR
|
January 28, 1916 |
|
EMPEROR Vs. A DEAF AND DUMB
|
March 31, 1916 |
|
EMPEROR Vs. MAHOMED NATHU
|
September 7, 1916 |
|
EMPEROR Vs. BHAGAVA GIRIYAPPA
|
November 1, 1916 |
|
EMPEROR Vs. SHEIK ABDUL
|
March 21, 1916 |
|
EMPEROR Vs. AUSHI BIBI
|
February 10, 1916 |
|
EMPEROR Vs. BHIMA
|
February 21, 1916 |
|
EMPEROR Vs. SUKHDEO
|
January 28, 1916 |
|
EMPEROR Vs. BHAWANI DAT
|
January 19, 1916 |
|
EMPEROR Vs. JEOLI
|
November 1, 1916 |
|
EMPEROR Vs. CHHABA DOLSANG
|
November 23, 1916 |
|
EMPEROR Vs. KAREEM RANJAN KHOJI
|
November 23, 1916 |
|
EMPEROR Vs. BAL GANGADHAR TILAK
|
November 9, 1916 |
|
EMPEROR Vs. RACHAPA GURAPPA HATTARVAT
|
June 5, 1916 |
|
EMPEROR Vs. JOHN FRANCIS LOBO
|
September 4, 1916 |
|
EMPEROR Vs. KHALPA RANCHOD
|
June 14, 1916 |
|
EMPEROR Vs. SARDARKHAN JARIDKHAN
|
August 24, 1916 |
|
EMPEROR Vs. KRISHNA LAL
|
July 25, 1916 |
|
EMPEROR Vs. LAL BIHARI
|
March 29, 1916 |
|
EMPEROR Vs. LAL SINGH
|
April 10, 1916 |
|
EMPEROR Vs. MUNNA
|
August 15, 1916 |
|
EMPEROR Vs. ABDUL AZIZ
|
September 23, 1916 |
|
EMPEROR Vs. AIJAZ HUSAIN
|
May 25, 1916 |
|
EMPEROR Vs. GAYA BHAR
|
May 26, 1916 |
|
EMPEROR Vs. ABDUR RAHMAN
|
May 31, 1916 |
|
EMPEROR Vs. BAI GANGA
|
November 1, 1916 |
|
EMPEROR Vs. SHIVBHARAN AYODHYAPRASAD
|
July 13, 1916 |
|
EMPEROR Vs. BLANCHI CONSTANT CRIPPS
|
September 7, 1916 |
|
EMPEROR Vs. LATIF
|
July 25, 1916 |
|
EMPEROR Vs. HUSAIN KHAN
|
March 11, 1916 |
|
EMPEROR Vs. SHAMBHU NATH
|
May 12, 1916 |
|
EMPEROR Vs. JAWAHIR THAKUR
|
April 13, 1916 |
|
EMPEROR Vs. GHAMMAN
|
April 14, 1916 |
|
EMPEROR Vs. BECHAN PANDE
|
April 27, 1916 |
|
EMPEROR Vs. ANNADA CHARAN ROY
|
August 10, 1916 |
|
EMPEROR Vs. HUSAIN KHAN
|
December 21, 1916 |
|
EMPEROR Vs. KASHI SHUKUL
|
June 13, 1916 |
|
EMPEROR Vs. BALGOBIND
|
August 29, 1916 |
|
EMPEROR Vs. SREENATH MAHAPATRA
|
March 8, 1916 |
|
EMPEROR Vs. NANDA GOPAL ROY
|
June 23, 1916 |
|
EMPEROR Vs. ADHIN
|
May 9, 1916 |
|
EMPEROR Vs. DONALDSON
|
March 13, 1916 |
|
EMPEROR Vs. SANKAR NARAYANA CHETTI, PROPRIETOR OF ASWIN AND CO, CHEMISTS AND DRUGGISTS, BROADWAY
|
July 14, 1916 |
|
ESTHER ISAAC EZEKIEL MORDECAI Vs. MORTHU MULL
|
December 4, 1916 |
|
ETIM HAJI Vs. HAMID
|
May 18, 1916 |
|
EUSTACE CHARLES PALMER Vs. CARMELINE MARY PALMER
|
August 29, 1916 |
|
F A BROWN Vs. ANANDA LAL MULLICK
|
August 3, 1916 |
|
FAKHURUDDIN Vs. MOHAMMAD RAFIQ
|
February 4, 1916 |
|
FAKIR MULLILCK Vs. EMPEROR
|
August 28, 1916 |
|
FANI BHUSAN SARKAR Vs. PULIN CHANDRA MANDAL
|
July 3, 1916 |
|
FATEH CHAND Vs. PANDIT RUP CHAND
|
June 23, 1916 |
|
FATEH CHAND AGARWALLA Vs. EMPEROR
|
August 29, 1916 |
|
FATEH LAL Vs. MRCHARLES EDWARD GRAY
|
July 26, 1916 |
|
FAZAL AHMAD Vs. WESAL-UD-DIN
|
May 15, 1916 |
|
FREDERICK EDMED HOOPER Vs. KING-EMPEROR
|
April 28, 1916 |
|
FULSUMMANNESSA BIBEE Vs. HALAMADDI MOLLA
|
June 22, 1916 |
|
G C SETT Vs. MADHORAM HURDEODASS
|
February 14, 1916 |
|
G I P RAILWAY COMPANY Vs. MTNANNHI BAI
|
May 21, 1916 |
|
G SAM Vs. TRAMALINGA MUDALIAR
|
February 18, 1916 |
|
GADADHAR BHATTA Vs. SARAT CHANDRA MUKHERJEE
|
June 15, 1916 |
|
GAJADHAR PROSAD Vs. MUSAMMAT LOHIA ALIAS LOBHIA
|
June 1, 1916 |
|
GAJRAJ MATI TIWARIN Vs. SWAMI NATH RAI
|
June 20, 1916 |
|
GAMARTI VENKATACHELLAM Vs. GAMARTI SITHAYAMMA
|
February 7, 1916 |
|
GANESH KRISHNA KULKARNI Vs. DAMOO NATHU SHIMPI
|
August 25, 1916 |
|
GANESH NARAYAN KHARE Vs. GOPAL VISHNU APTE
|
September 28, 1916 |
|
GANESH VINAYAK JOSHI Vs. SITABAI NARAYAN JOSHI
|
September 11, 1916 |
|
GANGA CHARAN DAS Vs. AKHIL CHANDRA SAHA ON THE DEATH OF RADHA RAMAN SAHA
|
June 23, 1916 |
|
GANGA DAHAL RAI Vs. MUSAMMAT GAURA
|
May 12, 1916 |
|
GANGA DAS SIL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 21, 1916 |
|
GANGA DEI Vs. NIADAR SINGH
|
June 30, 1916 |
|
GANGA NARAYAN DUTTA Vs. INDRA NARAYAN SAHA
|
May 12, 1916 |
|
GANGA PRASAD Vs. HIRA LAL
|
July 12, 1916 |
|
GANGA PRASAD Vs. HARNARAIN
|
May 11, 1916 |
|
GANGA RAM Vs. MAHANT RAM SARAN ALIAS RISBIJI
|
May 19, 1916 |
|
GANGA SINGH Vs. RAM SARUP
|
January 31, 1916 |
|
GANGADARA MUDALI Vs. SAMBASIVA MUDALI
|
November 1, 1916 |
|
GANGADAS MULJI Vs. HAJI ALI MAHOMED JALAL SAJI
|
August 31, 1916 |
|
GANGADHAR KARMAKAR Vs. SHEKHARBASINI DASYA
|
May 1, 1916 |
|
GANGARAM GANPATI BHOPALE Vs. LAXMAN GANOBA SHET
|
March 15, 1916 |
|
GANGARAM VALAD GANPATI BHOPALE Vs. LAXMAN GANOBA SHET CHANDOLE
|
March 15, 1916 |
|
GANPAT RAI Vs. MULTAN
|
February 1, 1916 |
|
GAURI DATT BASDEO Vs. NANIK RAM CHAUTHMAL
|
April 19, 1916 |
|
GAURI SHANKAR Vs. SUSHIL CHANDAR DAS
|
July 11, 1916 |
|
GAUTAM JAYACHAND GUAR Vs. MALHARI BAPU BHONG
|
February 16, 1916 |
|
GAUTAM JAYACHAND GUJAR Vs. MALHARI BIN BAPU BHONG
|
February 16, 1916 |
|
GAYA BHAR Vs. EMPEROR
|
May 26, 1916 |
|
GAYANI Vs. EMPEROR
|
August 15, 1916 |
|
GEORGE BANERJI Vs. EMPEROR
|
June 21, 1916 |
|
GHASITU Vs. SODHAN SINGH
|
January 19, 1916 |
|
GIRDHARI CHAUBE Vs. RAM BARAN MISIR
|
January 5, 1916 |
|
GIRIDHAREE LAL SAROWGEE Vs. EMPEROR
|
November 14, 1916 |
|
GIRIJA PROSUNNO ROY Vs. BECHARAM PATRA
|
June 28, 1916 |
|
GIRISH CHANDRA BIT Vs. BIPIN BEHARI KHAN
|
August 6, 1916 |
|
GOBIND CHANDRA PAL Vs. KAILASH CHANDRA PAL
|
January 19, 1916 |
|
GOBIND SINGH Vs. KALYAN DASS
|
November 2, 1916 |
|
GODAVARTHY SUNDARAMMA Vs. GODAVARTHY MANGAMMA
|
November 15, 1916 |
|
GODAVARTI MANGAMMA Vs. GODAVARTI SUNDARAMMA
|
February 10, 1916 |
|
GODAVARTY SUNDARAMMA Vs. GODAVARTY MANGAMMA
|
November 15, 1916 |
|
GODIMELLA RANGAMMA Vs. PANCHANGAM NARASIMHACHARYULU
|
March 1, 1916 |
|
GOKALDAS MOTIRAM SURTI Vs. PARTAB KABHAI BAROT
|
June 27, 1916 |
|
GOKUL SINGH Vs. EMPEROR
|
May 18, 1916 |
|
GOKUL SINGH Vs. SAHEB SINGH
|
December 12, 1916 |
|
GOKULA VENKAMMA Vs. GOKULA NARASIMHAM
|
September 5, 1916 |
|
GOPAL CHANDRA BANERJEE Vs. MOHAMMAD SOLEMAN MULLICK
|
June 30, 1916 |
|
GOPALAIYAR Vs. TIRUVENGADAM PILLAI, LATE A MINOR BY HIS GUARDIAN AND MATERNAL UNCLE KENDASAMI PILLAI, BUT NOW DECLARED A MAJOR BY ORDER OF THIS COURT DATED THIS 22ND DECEMBER 1916
|
December 22, 1916 |
|
GOPAMMAL Vs. VSRINIVASA AIYANGAR
|
March 9, 1916 |
|
GOPINATH BHAGAT Vs. RAJA LAKSHINARAIN SINGH
|
February 28, 1916 |
|
GOPISETTI NARAYANASWAMI NAIDU GARU, RECEIVER, NIDADAVOLE, ESTATE Vs. GANGISETTI BANGARAYYA
|
August 11, 1916 |
|
GOPISETTI NARAYANASWAMY NAIDU GARU, RECEIVER, NIDADAVOLE AND MEDUR ESTATES Vs. KUNAPARAJU CHINA VENKATA RAJU
|
February 17, 1916 |
|
GOSTA BEHARI BISWAS Vs. SANKAR NATH MUKERJEE
|
August 22, 1916 |
|
GOSWAMI SRI RAMAN LALJI MAHARAJ Vs. HARI DAS
|
May 13, 1916 |
|
GOUR CHANDRA CHAKRABURTTY Vs. MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR
|
November 29, 1916 |
|
GOUR GOPAL SINHA Vs. GOSTA BEHARI PRAMANICK
|
April 28, 1916 |
|
GOUR SUNDAR BHOUMIK Vs. RAKHAL RAJ BHOUMIK
|
May 3, 1916 |
|
GOVIND BALVANT LAGHATE Vs. EMPEROR
|
January 13, 1916 |
|
GOVIND BHIKAJI MAHAJAN Vs. BHAU GOPAL LAD
|
December 4, 1916 |
|
GOVIND RAM Vs. GIPRAILWAY
|
March 7, 1916 |
|
GOVINDASAMI NAIDU Vs. ETHIRAJAMMAL
|
January 31, 1916 |
|
GOVINDASAWMI PILLAI Vs. RAMASAWMI AIYAR
|
March 7, 1916 |
|
GOVINDASWAMY PILLAI Vs. RAMASWAMI AIYAR
|
March 7, 1916 |
|
GULAB Vs. KHWAJA MUHAMMAD ISMAIL
|
May 23, 1916 |
|
GULAB RAI Vs. EMPEROR
|
December 6, 1916 |
|
GULAB SINGH Vs. EMPEROR THROUGH MUNICIPAL BOARD
|
June 24, 1916 |
|
GULABCHAND BALARAM MARWADI Vs. NARAYAN RAMA
|
August 28, 1916 |
|
GULZARI LAL Vs. LATIF HUSAIN
|
January 3, 1916 |
|
GUNDAN ALIAS CHENROYAN Vs. KAMAKHA RAMA CHETTI
|
February 21, 1916 |
|
GUR DAYAL SINGH Vs. KARM SINGH
|
February 19, 1916 |
|
GURAPPA SHIVGENAPPA PUTTI Vs. TAYAWA SHIDDAPPA KALASANNAVAR
|
March 6, 1916 |
|
GURU CHARAN SARKAR Vs. UMA CHARAN SARKAR
|
May 21, 1916 |
|
GURURAO SHRINIVAS HEBLIKAR Vs. SECRETARY OF STATE FOR INDIA
|
December 22, 1916 |
|
H SITARAMAYA Vs. MRAMAPPAYA (DECEASED)
|
November 14, 1916 |
|
H W PARMER Vs. CAWASJEE
|
January 19, 1916 |
|
HAFIZ MUHAMMAD SHAFI Vs. DOST MUHAMMAD
|
June 7, 1916 |
|
HAFIZADDI Vs. PROSANNA KUMAR KAPALI
|
November 29, 1916 |
|
HAJEE SIDDICK HAJEE SUMAR SAIT Vs. MAHOMED HUSSAIN SAIT, MINOR, BY HIS NEXT FRIEND ZACCHARIA ISMAIL SAIT
|
August 28, 1916 |
|
HAKIM NASRAT HUSAIN Vs. ADIA SARAN
|
December 4, 1916 |
|
HAMIRA BIBI; AMINA BIBI Vs. ZUBAIDA BIBI
|
August 1, 1916 |
|
HANSRAJ Vs. BIJAI RAM SINGH
|
October 17, 1916 |
|
HAR BILAS Vs. SHANKAR LAL
|
April 4, 1916 |
|
HAR CHANDI LAL Vs. SHEORAJ SINGH
|
December 18, 1916 |
|
HAR CHANDI LAL Vs. SHEORAJ SINGH
|
December 19, 1916 |
|
HAR DUTT PANDA Vs. EMPEROR
|
February 10, 1916 |
|
HAR PRASAD Vs. EMPEROR
|
July 27, 1916 |
|
HARDWARI LAL Vs. MUHAMMAD SALAMAT ULLAH KHAN
|
March 14, 1916 |
|
HARDWARI LAL Vs. SALAMAT-ULLAH KHAN; AMAN-ULLAH KHAN
|
March 14, 1916 |
|
HARENDRA CHANDRA BHATTACHARJEE Vs. GAGAN CHANDRA DAS
|
June 5, 1916 |
|
HARENDRA KUMAR ROY CHOWDHURY Vs. DEBENDRA KUMAR DAS
|
August 26, 1916 |
|
HARI DAS Vs. GOSWAMI SRI RAMAN LALJI
|
August 13, 1916 |
|
HARI GANU BHAGADE Vs. GANGADHAR VITHAL GULAVNI
|
February 17, 1916 |
|
HARI KUNWAR Vs. LAKHMI RAM JANI
|
January 17, 1916 |
|
HARI SINGH Vs. SANT PROSAD SINGH
|
February 11, 1916 |
|
HARIBANGSA SHIBDAS RAKSHIT Vs. NALINI MOHAN SHAHA
|
December 11, 1916 |
|
HARISH CHANDRA BOSE Vs. RAM GOBINDA NANDY
|
May 19, 1916 |
|
HARPAL Vs. RAM SARUP
|
November 24, 1916 |
|
HARPAL Vs. RAM SARUP
|
April 28, 1916 |
|
HASHMAT ALI Vs. EMPEROR THROUGH AMBAR
|
August 23, 1916 |
|
HAZARILAL Vs. MUSAMMAT LARETI
|
March 16, 1916 |
|
HEM CHANDRA BISWAS Vs. PURNA CHANDRA MOOKERJEE
|
June 26, 1916 |
|
HIMMAT BAHADUR Vs. DHANPAT RAI
|
February 25, 1916 |
|
HIRA DEVI Vs. DIGBIJAI SINGH
|
February 28, 1916 |
|
HIRA LAL Vs. MAHARAJ SINGH
|
February 1, 1916 |
|
HIRAMATI DASSYA Vs. ANNADA PRASAD GHOSH
|
January 31, 1916 |
|
HIRANMOY KUMAR SAHA Vs. BANKA BEHARI GHOSE
|
November 22, 1916 |
|
HON BLE MAHARAJA RANAJIT SINHA Vs. SAJJAD-AHMAD CHOWDHARY
|
February 10, 1916 |
|
HON BLE MAHARAJA SIR RAMESHWAR PERSHAD SINGH BAHADUR Vs. NAUHKU MOD
|
January 24, 1916 |
|
HON BLE MAHARAJADHIRAJ SIR BEJOY CHAND MAHATAB BAHADUR Vs. MAMEZEDAR RAHMAN
|
July 19, 1916 |
|
HON BLE NAWAB SALIMULLAH BAHADUR, K C I E G C I E , Vs. PROVAT CHANDRA SEN; SRIMATI GOBINDA RANI DASYA
|
February 28, 1916 |
|
HRIDAY NATH PARAI Vs. AKSHAY LAL CHAUDHURI
|
June 30, 1916 |
|
HRISHI KESH MANDAL Vs. ABADHAUT MANDAL
|
August 9, 1916 |
|
HUKAM SINGH Vs. UTTAM SINGH
|
February 12, 1916 |
|
HUSAIN KHAN Vs. EMPEROR
|
December 21, 1916 |
|
HUSSAIN KHAN Vs. EMPEROR
|
March 11, 1916 |
|
I BALU MUDALI Vs. VDURVASALU PILLAI
|
February 25, 1916 |
|
IBRAHIM BHURA JAMNU Vs. ISA RASUL JAMNU
|
August 4, 1916 |
|
IMAM Vs. EMPEROR AT THE PROSECUTION OF KASIMUDDI
|
November 28, 1916 |
|
IMAM ALI PATWARI Vs. SRIMATI ARFATUNNESSA
|
January 14, 1916 |
|
IMAM BEE Vs. MOLLA KHASIM SAHIB
|
September 6, 1916 |
|
IMAMI Vs. MUSAMMAT KALLU
|
May 2, 1916 |
|
IMBIOHI Vs. ACHAMPAT AVUKOYA HAJI
|
September 21, 1916 |
|
IN RE: A PLEADER Vs. STATE
|
January 4, 1916 |
|
IN RE: A VAKIL OF THE HIGH COURT Vs. STATE
|
August 28, 1916 |
|
IN RE: ABDUL RAHIMAN Vs. STATE
|
December 6, 1916 |
|
IN RE: ABDUL RAHIMAN KHAN SAHIB Vs. STATE
|
September 8, 1916 |
|
IN RE: ANIPE PALLADU Vs. STATE
|
September 27, 1916 |
|
IN RE: APPAVU KAVUNDAN Vs. STATE
|
November 21, 1916 |
|
IN RE: BABU JOGENDRA CHANDRA NANDY Vs. STATE
|
July 24, 1916 |
|
IN RE: BABU RASIK LAL AND NAG, A MUKTEAR Vs. STATE
|
July 4, 1916 |
|
IN RE: BAKIR ALLI KHAN SAHIB Vs. STATE
|
August 18, 1916 |
|
IN RE: BHAGWANTI Vs. STATE
|
May 23, 1916 |
|
IN RE: BOB DORE Vs. STATE
|
April 5, 1916 |
|
IN RE: BONOMALLY GUPTA Vs. STATE
|
August 31, 1916 |
|
IN RE: CHARU CHANDRA Vs. STATE
|
July 20, 1916 |
|
IN RE: DAKSHINAMOORTHI Vs. STATE
|
December 14, 1916 |
|
IN RE: E E W MEIK Vs. STATE
|
December 4, 1916 |
|
IN RE: GOBARDHAN SEAL; SRIMATI LAKHI PRIYA DASSI Vs. SRIMATI RAI KISSORI DASSI
|
February 2, 1916 |
|
IN RE: GOKAVARAPU PERAYYA Vs. STATE
|
August 11, 1916 |
|
IN RE: HARIPADA RAKSHIT; EX PARTE BINODINT DASSEE Vs. STATE
|
July 20, 1916 |
|
IN RE: INDIAN ARBITRATION ACT (IX OF 1899); JOY LAL AND CO Vs. MONMOTHA NATH MULLICK
|
January 10, 1916 |
|
IN RE: JEWA NATHOO Vs. STATE
|
July 20, 1916 |
|
IN RE: KAKUMARA ANJANEYALU Vs. STATE
|
August 17, 1916 |
|
IN RE: KATARI VEERANNA Vs. STATE
|
July 14, 1916 |
|
IN RE: KAYAMBU TEVAN Vs. STATE
|
January 10, 1916 |
|
IN RE: KISSORY MOHAN ROY SHAHA Vs. STATE
|
June 27, 1916 |
|
IN RE: KOLANDAIVELU Vs. STATE
|
April 17, 1916 |
|
IN RE: LINGARAJA MISRO Vs. STATE
|
January 6, 1916 |
|
IN RE: MADDELA RAMANIYAMMA Vs. STATE
|
March 28, 1916 |
|
IN RE: MANNAR KRISHNAN CHETTY; IN RE: ARUNACHELLAM PILLAI; IN RE: RANGIAH CHETTY Vs. STATE
|
September 4, 1916 |
|
IN RE: MUKUNDRAI ATMARAM DESAI Vs. STATE
|
June 23, 1916 |
|
IN RE: MUSA Vs. STATE
|
July 14, 1916 |
|
IN RE: NENNUR RAMI REDDI Vs. STATE
|
March 10, 1916 |
|
IN RE: PANDU NAMAJI GAVANDE Vs. STATE
|
November 23, 1916 |
|
IN RE: PERUMAL NAIK Vs. STATE
|
August 31, 1916 |
|
IN RE: RAMA BAPU PUJARI Vs. STATE
|
August 17, 1916 |
|
IN RE: RANI JAGDAMBA KUMARI Vs. RAJA SRI NIL KANTH NARAYAN SINGH
|
January 26, 1916 |
|
IN RE: RATHNA PADAYACHI Vs. STATE
|
March 31, 1916 |
|
IN RE: REGINA GUHA Vs. STATE
|
August 29, 1916 |
|
IN RE: S RAJA RAO Vs. STATE
|
August 18, 1916 |
|
IN RE: SAMBA PILLAI Vs. STATE
|
July 13, 1916 |
|
IN RE: SARAJBASHINI DEBI Vs. STATE
|
June 30, 1916 |
|
IN RE: SAVARIMUTHU PILLAI Vs. STATE
|
April 5, 1916 |
|
IN RE: SELLAMANI Vs. STATE
|
March 15, 1916 |
|
IN RE: SHEIK ABDUL KHADIR SAHEB Vs. STATE
|
February 4, 1916 |
|
IN RE: SITAL PRASAD Vs. STATE
|
June 16, 1916 |
|
IN RE: SITAL PROSAD; BADRINARAIN AGARWALLA Vs. BRIJNARAIN ROY
|
December 14, 1916 |
|
IN RE: T NAGALINGA MUDALIAR Vs. STATE
|
August 8, 1916 |
|
IN RE: T S KRISHNAMURTHI AYYER Vs. STATE
|
August 11, 1916 |
|
IN RE: TURIMELLA KURMANNA Vs. STATE
|
January 28, 1916 |
|
INDIAN EXCHANGE BANK Vs. SANTI LAL
|
May 31, 1916 |
|
INDIAN SPECIE BANK LTD Vs. NAGINDAS HURJIVANDAS NANAVATI
|
August 8, 1916 |
|
IQBAL HUSAIN Vs. WILAYAT HUSAIN
|
January 4, 1916 |
|
ISMAIL ALLARAKKHIA Vs. DATTATRAYA RGANDHI
|
February 1, 1916 |
|
J B ROSS AND CO Vs. CRSCRIVEN
|
April 19, 1916 |
|
J I J HYAM Vs. BENGAL STONE COLD
|
January 27, 1916 |
|
J KRISHNA RAO Vs. PRESIDENT OF THE CORPORATION OF MADRAS
|
March 29, 1916 |
|
J KRISHNA ROW Vs. PRESIDENT MUNICIPAL CORPORATION
|
March 29, 1916 |
|
J SUBBA ROW Vs. JRAMA ROW
|
January 6, 1916 |
|
JADAB SARDAR Vs. GOBINDA CHANDRA MONDAL
|
May 25, 1916 |
|
JADAV CHANDRA SARKAR Vs. KAILASH CHANDRA SINGH AND KSHETRA NATH SARKAR
|
June 7, 1916 |
|
JADDU RAM Vs. KANHAIA RAM
|
January 27, 1916 |
|
JADU KANTA SARMA Vs. HEMA KANTA GOSWAMI
|
August 23, 1916 |
|
JAFAR Vs. EMPEROR
|
May 31, 1916 |
|
JAGAN LAL Vs. TAJ SINGH
|
February 11, 1916 |
|
JAGANNATH Vs. EMPEROR
|
June 1, 1916 |
|
JAGANNATH PANJA Vs. MAHESH CHANDRA PAL
|
July 10, 1916 |
|
JAGANNATH PRASAD Vs. UPFLOUR AND OIL MILLS COMPANY LIMITED
|
February 29, 1916 |
|
JAGAR DEO GIR Vs. MAHADEO PRASAD; SUNDAR CHAUDHARI
|
January 29, 1916 |
|
JAGAT BIJOY BHATTACHARJEE Vs. TOMIJUDDI HOWLADAR
|
May 18, 1916 |
|
JAGDEO Vs. EMPEROR
|
October 19, 1916 |
|
JAGESHAR RAI Vs. EMPEROR
|
November 25, 1916 |
|
JAGRANI Vs. BISHESHAR DUBE
|
March 24, 1916 |
|
JAI RAM Vs. PURNA
|
June 13, 1916 |
|
JAI RAM Vs. GULZARI MAL
|
May 23, 1916 |
|
JAMINI MOHAN GUPTA Vs. RAM NARAYAN PAREY
|
December 13, 1916 |
|
JAMIR FAKIR Vs. RAM LAL GHOSE CHOWDHURY
|
January 31, 1916 |
|
JAMNA BAI Vs. VASANTA RAO
|
March 21, 1916 |
|
JAMNA DAS Vs. RAM AUTAR PANDE
|
January 24, 1916 |
|
JANAKI AMMAL Vs. NARAYANASAMI AIYER
|
July 20, 1916 |
|
JANAKI AMMAL Vs. NARAYANASAMI AIYER
|
July 10, 1916 |
|
JANKI DAS Vs. EMPEROR
|
December 9, 1916 |
|
JARWA BAI Vs. PITAMBAR NILAMBAR SHAH
|
January 31, 1916 |
|
JATINDRA NATH BASU Vs. PEYER DEYE DEBI
|
March 28, 1916 |
|
JAWAHIR THAKUR Vs. EMPEROR
|
April 18, 1916 |
|
JEKISONDAS AND HARKISONDAS Vs. RANCHODDAS BHAGVANDAS
|
September 5, 1916 |
|
JHABBA LAL Vs. SHIB CHARAN DAS
|
October 24, 1916 |
|
JHAMMAN Vs. EMPEROR
|
April 14, 1916 |
|
JHAMMAN LAL Vs. MANNI RAM
|
October 17, 1916 |
|
JHANDA SINGH Vs. SHEIKH WAHID-UD-DIN
|
July 27, 1916 |
|
JHARA BISWAS Vs. AMRITAMOYI DASI
|
November 27, 1916 |
|
JHUNKOO LAL Vs. PEARY LAL
|
November 30, 1916 |
|
JHUNKU LAL Vs. PIARU LAL
|
November 30, 1916 |
|
JIVAPPA TAMAPPA Vs. JEERJI MURGEAPPA
|
March 28, 1916 |
|
JIVAPPA TIMMAPPA BIJAPUR Vs. JEERGI MURGEAPPA VIRBHADRAPPA
|
March 28, 1916 |
|
JNANADA SUNDARI GHOWDHURANI Vs. ABDUR RAHMAN BHAIA; ADU SHEIK
|
February 7, 1916 |
|
JOGENDRA MOHAN DAS Vs. JANAKI NATH SAHA; PANCHANON SAHA
|
August 26, 1916 |
|
JOGENDRA NARAIN ROY CHOUDHURY Vs. PJFORBES
|
February 1, 1916 |
|
JOGENDRA NARAIN ROY CHOWDHURY Vs. MANMATHA NATH CHATTERJEE
|
April 12, 1916 |
|
JOGENDRA NATH DATTA CHOWDHURY Vs. HARIDAS CHONG ,; NAYAN RAM CHONG AND NIMAI CHONG
|
March 8, 1916 |
|
JOGENDRA NATH HALDAR Vs. JOGGESWAR MONDAL
|
February 29, 1916 |
|
JOGESH CHANDRA SARKAR Vs. ABDUL GANI
|
August 16, 1916 |
|
JOHN CARAPIET GALSTAUN Vs. WOOMESH CHANDRA BANNERJEE
|
July 21, 1916 |
|
JOSEPH Vs. CALCUTTA CORPORATION
|
July 17, 1916 |
|
JOSHI DAMODARJI Vs. JOSHI RAM NATH
|
February 19, 1916 |
|
JOTINDRA NATH BARAL Vs. EMPEROR
|
July 31, 1916 |
|
JWALA RAM Vs. BUCHI RAM
|
December 11, 1916 |
|
K A N CHIDAMBARAM CHETTIAR Vs. KRISHNA VATHIYAR
|
August 15, 1916 |
|
K ANAVARDA KHAN PANI SAHIB Vs. MISIRI KHAN PANI SAHIB
|
March 14, 1916 |
|
K M P R PALANIAPPA CHETTIAR Vs. VRMMRAMASWAMI CHETTIAR
|
November 14, 1916 |
|
K P ALAGAPPA IYENGAR Vs. MANGATHAI AMMANGAR
|
February 29, 1916 |
|
K P ALAGPAPPA AYYANGAR Vs. MANGATHAI AMMANGAR AND ELEVEN ORS
|
February 29, 1916 |
|
K SIMHACHALAM Vs. RATI KANTA LAHA
|
December 12, 1916 |
|
K VENKATRAO SETHUPATHY Vs. KHIMJI ASSUR VIRJI
|
July 31, 1916 |
|
KADIRVELU CHETTY ALIAS MANAPPA CHETTY Vs. NANJUNDAIYAR
|
February 10, 1916 |
|
KAILAS CHANDRA AICH Vs. ROMESH CHANDRA SEN
|
January 5, 1916 |
|
KAILASAM PILLAI Vs. NATARAJA TAMBIRAN
|
December 5, 1916 |
|
KALI CHANDRA CHAKRAVARTY Vs. KALI KUMAR MAJUMDAR
|
April 18, 1916 |
|
KALI CHARAN SINHA Vs. ASHUTOSH SINHA AND ON HIS DEATH HIS LEGAL REPRESENTATIVE SUSHILABALA DEBI
|
June 9, 1916 |
|
KALI DASSEE DASSEE Vs. NOBOKUMARI DASSEE
|
April 6, 1916 |
|
KALI KANTA CHUCKERBUTTY Vs. SHYAM LAL DAS BASU
|
August 25, 1916 |
|
KALI KUMAR SAHA Vs. KALI PRASANNA MAJUMDAR
|
January 5, 1916 |
|
KALI PRASANNA SIL Vs. PANCHANAN NANDI CHOWDHURY
|
March 17, 1916 |
|
KALI SHETTATHI Vs. SHAMA RAU
|
August 11, 1916 |
|
KALIPADA SIRKAR Vs. HARIMOHAN DALAL
|
June 27, 1916 |
|
KALKA PRASAD Vs. BABU MANMOHAN LAL
|
February 17, 1916 |
|
KALLYAN SINGH Vs. KANHIYA LAL
|
November 17, 1916 |
|
KALYANA VENKATARAMANA AIYANGAR Vs. KASTURI RANGA AIYANGAR
|
August 15, 1916 |
|
KALYANA VENKATARAMANA AYYANGAR; KASTURIRANGA AYYANGAR Vs. KASTURIRANGA AYYANGAR; NCNARASIMHACHARIAR AND THIRTEEN ORS
|
August 16, 1916 |
|
KAMAKSHI AMMAL Vs. PITCHU AIYAR
|
July 19, 1916 |
|
KAMAL MANDAL Vs. EMPEROR
|
May 12, 1916 |
|
KAMALA DEVI Vs. GUR DAYAL
|
July 10, 1916 |
|
KAMATCHI AMMAL Vs. PICHU IYER
|
July 19, 1916 |
|
KAMESHAR DAYAL Vs. MISRI LAL
|
November 3, 1916 |
|
KAMLA CHARAN SHUKAL Vs. SHEO SHANKER
|
July 27, 1916 |
|
KAMTA Vs. PARBHU DAYAL
|
November 3, 1916 |
|
KAMULAMMAL AVARGAL Vs. VAVU ROWTHAR
|
February 2, 1916 |
|
KANDUKURI KOTIAH Vs. DEVINENI REDDAMMA AND CHELASANI BHADRAYYA
|
February 10, 1916 |
|
KANGALI DHUBI Vs. ICHHAMOYI DEBI
|
June 26, 1916 |
|
KANGALI MOLLA Vs. BENI MADHAB BISWAS
|
May 24, 1916 |
|
KANHAYA LAL Vs. KISHORI LAL
|
June 6, 1916 |
|
KANIZ MUSTAFA Vs. MUSI IMRAN
|
October 30, 1916 |
|
KANNIAH NAIDU Vs. CHENGAMA NAIDU
|
February 18, 1916 |
|
KANNUSAMI THANJIROYAN Vs. MUTHUSAMI PILLAI, DECEASED
|
September 29, 1916 |
|
KANTA MOHINI DASI MINOR BY HER NEXT FRIEND, KAMINI DASI Vs. NANICHORA SOBA AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE HIS WIDOW BRAJA SUNDARI DASI
|
March 17, 1916 |
|
KAPINI GOUNDAN Vs. SARANGAPANI
|
January 26, 1916 |
|
KARALI PRASAD GURU Vs. EMPEROR
|
June 14, 1916 |
|
KARAM ILAHI Vs. SHARF-UD-DIN
|
January 29, 1916 |
|
KARAM SINGH Vs. GUR DAYAL SINGH
|
February 19, 1916 |
|
KARAN SINGH Vs. EMPEROR
|
June 1, 1916 |
|
KAREEM RANJAN KHOJI Vs. EMPEROR
|
November 23, 1916 |
|
KARIYA MAHTO KURMI Vs. RAM SARUP
|
May 3, 1916 |
|
KARTIC CHANDRA MONDAL Vs. NILMANI MONDAL
|
January 26, 1916 |
|
KARUNKARA MENON Vs. KUTTI KRISHNA MENON (DIED) BY HIS LEGAL REPRESENTATIVES GOVINDA MONON
|
December 5, 1916 |
|
KASARAVENI RAMASWAMI Vs. SRI RAJA BOMMADEVARA VENKATA NARASIMHA NAIDU BAHADUR ZAMINDAR VARU
|
January 25, 1916 |
|
KASHI Vs. SHEONANDAN
|
December 4, 1916 |
|
KASHI SHUKAL Vs. EMPEROR
|
June 13, 1916 |
|
KASHIBAI RAMCHANDRA GHATGE Vs. TATYA GENU PAWAR
|
August 10, 1916 |
|
KASHINATH KRISHNA JOSHI Vs. DHONDSHET BHAWANSHET SHETYE
|
August 14, 1916 |
|
KASHINATH VINAYAK BHAVE Vs. RAMA DAJI KALE
|
February 28, 1916 |
|
KASIM ALI Vs. CHAIRMAN OF MUNICIPAL COMMISSIONERS
|
June 29, 1916 |
|
KATHAN MUTHIRIAN Vs. SIVABAGHIATHAMMAL
|
April 17, 1916 |
|
KATTALAI MICHAEL PILLAI Vs. RIGHT REVEREND JMBARTHE, SJBISHOP OF TRICHINOPOLY
|
January 25, 1916 |
|
KAVANOOR VELAYUDA REDDI Vs. REDDYVARI NARASIMHA REDDY
|
September 11, 1916 |
|
KAVASJI SORABJI AIBADA Vs. BAI DINBAI
|
August 8, 1916 |
|
KAZHUNGUM PARAMBATH PARKUM PUTHIARAKKAL ETAPPARA KUNHI KATHIAH Vs. KUNNUMMA KANDIYAL ITTANPARAMBAN KUNHI SOOPPI
|
August 11, 1916 |
|
KERAMAT ALI PATWARI Vs. NAGENDRA (NABENDRA IN VAKALATNAMA) KISHORE ROY
|
December 1, 1916 |
|
KETOKEY CHURAN BANERJEE Vs. SREEMUTTY SARAT KUMARI DABEE
|
January 24, 1916 |
|
KHAWANI SINGH Vs. CHET RAM
|
June 6, 1916 |
|
KHETRA MOHAN GIRI Vs. DARPA NARAIN GIRI
|
June 21, 1916 |
|
KHIALI RAM Vs. TAIK RAM
|
June 1, 1916 |
|
KHIRODE CHANDRA ROY Vs. SRIMATI ASHTULLA BEE
|
April 12, 1916 |
|
KHOHUA MORAN Vs. EMPEROR
|
May 8, 1916 |
|
KHURSHED ALI Vs. ABDUL MAJID
|
March 17, 1916 |
|
KHUSHHAL SINGH Vs. NIHAL SINGH; GIRDHARI SINGH
|
February 15, 1916 |
|
KING EMPEROR Vs. KARRI VENKANNA PATRUDU
|
August 18, 1916 |
|
KING EMPEROR Vs. MUSA
|
July 14, 1916 |
|
KISHEN DAYAL PANDE Vs. CHANDER DEO PANDE
|
April 26, 1916 |
|
KISHORI LAL Vs. KANHAIYA LAL; DULI CHAND
|
June 6, 1916 |
|
KISSENDOYAL JITSARIA Vs. ASKARAN CHOWTHMULL
|
January 28, 1916 |
|
KOBBAT ALI Vs. EMPEROR
|
May 18, 1916 |
|
KODALI BAPAYYA Vs. KODALI AKAMMA
|
March 7, 1916 |
|
KOLLA GANGAMA NAIDU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF CHITTOOR
|
February 17, 1916 |
|
KONDAPI SESHAYYA Vs. GRANDHI VENKATA SUBBAYYA CHETTY
|
February 1, 1916 |
|
KOTA BALABADRA PATRO Vs. KHETRA DOSS
|
July 17, 1916 |
|
KOTAM REDDI SEETAMMA Vs. VANNELAKANTI KRISHNASWAMI RAO
|
April 18, 1916 |
|
KOTAMREDDI SEETAMMA Vs. VANNELAKANTI KRISHNASWAMY ROW
|
April 18, 1916 |
|
KOTIGARI RANGIAH CHETTI Vs. CHINTALAPALLI NARASAYYA
|
February 1, 1916 |
|
KOVOURI BASIVIREDDI Vs. NIDUMOORI RAMAYYA; GEDDALA PULLIGADU; VUNNAMATLU RAMUDU; CHINTHAPALLI CHANDRIGADU
|
August 7, 1916 |
|
KOVVURI BASIVI REDDI AND FIVE ORS Vs. NIDUMOORI RAMAYYA ET AL
|
August 7, 1916 |
|
KOVVURI BASIVIREDDI (DIED) Vs. NIDUMOORI RAMAYYA
|
August 17, 1916 |
|
KOVVURI THIRUJPATHI RAJU Vs. KOVVURI VENKATARAJU, MINOR BY HIS MOTHER AND GUARDIAN SANYASAMMA
|
September 21, 1916 |
|
KRISHNA CHANDRA GHOSE Vs. RASIK LAL KHAN
|
February 11, 1916 |
|
KRISHNA CHARAN BARMAN Vs. SANAT KUMAR DAS
|
May 17, 1916 |
|
KRISHNA KERING AND CO Vs. JRMILLER
|
August 24, 1916 |
|
KRISHNA LAL Vs. EMPEROR
|
July 25, 1916 |
|
KRISHNAPPA MUDALI Vs. PERIASAMI MUDALI
|
December 21, 1916 |
|
KRISHNAPPA MUDALY Vs. PERIASWAMY MUDALY
|
December 21, 1916 |
|
KRISTADHAN GHOSE Vs. GOLAM MANDAL
|
December 6, 1916 |
|
KRISTO LALL MALLIK Vs. CHAIRMAN OF HOOGHLY CHINSURAH, MUNICIPALITY
|
April 14, 1916 |
|
KSHETRA MOHAN GHOSH Vs. CORPORATION OF CALCUTTA
|
July 11, 1916 |
|
KSHETRA NATH BHUIYA Vs. KALI DASI DASI
|
July 10, 1916 |
|
KSHUM CHAND BHUTURIA Vs. GHANE MUHAMMAD SAHA
|
May 4, 1916 |
|
KUAR NEHAL SINGH Vs. KUAR KHUSHHAL SINGH
|
February 15, 1916 |
|
KUBER SAITHWAR RAM TAHAL UPADHIA Vs. GUPTAI SAITHWAR
|
May 6, 1916 |
|
KUDAPA VENKAYAMMA, MINOR BY HER FATHER AND GUARDIAN MALLINA KRISTNAMMA Vs. KAKARLA NARASIMMA
|
March 15, 1916 |
|
KUDOPA VENKAYAMMA (MINOR BY HER FATHER AND GUARDIAN MALLINA KRISTAMMA) Vs. KAKARLA NARSAMMA AND FIVE ORS
|
March 15, 1916 |
|
KUER NEHAL SINGH Vs. LALA SEWA RAM
|
November 13, 1916 |
|
KULLAPPA GOUNDAN Vs. ABDUL RAHIM SAHIB
|
November 9, 1916 |
|
KUMAR PRAFULLA KRISHNA DEB Vs. NOSIBANNESSA BIBI
|
July 12, 1916 |
|
KUMAR SORADINDU ROY Vs. GIRISH MOHINI DEVI CHOWDHURANI
|
July 31, 1916 |
|
KUMARAPPA CHETTIAR BY HIS AGENT VELLIAPPA CHETTI Vs. MURUGAPPA CHETTIAR
|
September 5, 1916 |
|
KUNCHITHAPATHAM PILLAI Vs. PALAMALIA PILLAI (DECEASED)
|
August 29, 1916 |
|
KUNCHITHAPATHAM PILLAI; DORAISAML PILLAI Vs. PALAMALAI PILLAI
|
August 29, 1916 |
|
KUNDAN SINGH Vs. MUSAMMAT SURJA KUAR
|
July 7, 1916 |
|
KUNDAN SINGH Vs. SURJA KUNWAR
|
July 7, 1916 |
|
KUNHALLOOR PUTHIA VEETIL RAYARAPPA ATIOTI Vs. VATHUKOILATH PARKUM PUNNISSERI KELAPPA KURUP
|
November 30, 1916 |
|
KUNWAR DIGBIJAI SINGH Vs. HIRA DEVI
|
February 28, 1916 |
|
KUNWAR SEN Vs. DARBARI LAL
|
April 10, 1916 |
|
KUPPUNNI Vs. PARASU PATTER
|
September 22, 1916 |
|
KUPPUSAMY AIYAR (DEAD) Vs. ALVRPSVEERAPPA CHETTIAR
|
November 9, 1916 |
|
KURE Vs. JHINGURIA
|
May 3, 1916 |
|
L S KRISHNA IYER Vs. MURINGA MALAYIL KUNNATH GOPALAN NAIR
|
February 11, 1916 |
|
LACHMI NARAIN Vs. DARBARI LAL
|
March 13, 1916 |
|
LACHMI NARAIN Vs. SARJU PRASAD
|
December 8, 1916 |
|
LADU RAM Vs. MAHABIR PRASAD
|
November 20, 1916 |
|
LAJJA RAM Vs. BENI PRASAD
|
April 1, 1916 |
|
LAKHAMSEY LADHA AND CO Vs. LAKSHMICHAND PADAMSEY
|
November 5, 1916 |
|
LAKHIMI RAM GAOOI Vs. EMPEROR
|
May 2, 1916 |
|
LAKHMI RAM JAIN Vs. HARI KUNWAR
|
January 17, 1916 |
|
LAKHPAT PANDEY Vs. JANG BAHADUR PANDEY
|
December 9, 1916 |
|
LAKHPAT SINGH Vs. BABU RAM
|
July 18, 1916 |
|
LAKHPAT THAKURAI, MAJOR Vs. GURSARAN THAKURAI
|
May 4, 1916 |
|
LAKHRANI KUNWAR Vs. DHANRAJ SINGH
|
May 26, 1916 |
|
LAKURKA COAL COMPANY LTD Vs. JUMNADASS BHAGWANDASS
|
February 11, 1916 |
|
LAL BEHARI Vs. EMPEROR
|
March 29, 1916 |
|
LAL SINGH Vs. EMPEROR
|
April 1, 1916 |
|
LAL SINGH Vs. SURJAN SINGH
|
December 21, 1916 |
|
LALA BALMUKAND Vs. SETH BIRJ LAL
|
October 16, 1916 |
|
LALA DEO SARAN LAL Vs. BALESWAR MANDAL
|
February 23, 1916 |
|
LALA JAI NARAIN Vs. LALA BANKEY LAL
|
November 23, 1916 |
|
LALA JOYTI PROKASH NANDE Vs. LALA MUTI PROKASH NANDE
|
March 21, 1916 |
|
LALA RAM Vs. JAMNA DEI
|
July 11, 1916 |
|
LALIT MOHUN NUNDY Vs. HARIDAS MUKHERJEE
|
April 14, 1916 |
|
LALJI SAHU; GULJAN MAHTO Vs. SHAMLAL
|
January 6, 1916 |
|
LASKARI Vs. ABBAS BEPARI
|
May 26, 1916 |
|
LATIF MIYAN Vs. EMPEROR THROUGH HAR DEO DAS
|
July 25, 1916 |
|
LAXMIBAI Vs. HUSAINBHAI AHMEDBHAI
|
August 22, 1916 |
|
LAXMIBAI Vs. HUSSAINBHAI
|
August 22, 1916 |
|
LAXMINARAYAN RAMDAYAL Vs. CHIMNIRAM GIRDHARILAL
|
September 8, 1916 |
|
LAXMIPATHAYA Vs. RAMACHENDRA
|
April 18, 1916 |
|
LAXMIPATIRAO SHRINIVAS DESHPANDE Vs. VENKATESH TIRMAL DESHPANDE
|
July 21, 1916 |
|
LINGAM KRISHNA BHUPATT DEVU GARU Vs. JOGANI VENKATASWAMY
|
January 4, 1916 |
|
LINOTYPE AND MACHINERY CO AND WINDSOR PRESS Vs. STATE
|
June 14, 1916 |
|
LOCHAN BHINMALI Vs. ADHAR CHANDRA MAHANTA
|
July 4, 1916 |
|
M GOVINDA PILLAI Vs. BEST AND COMPANY LTD
|
April 6, 1916 |
|
M K RAMASWAMI PATTAR Vs. GOPALAN STYLED KALLAMPALLI VALIA NAYAR AVERGAL (DEAD)
|
September 20, 1916 |
|
M R P R S SHANMUGANATHA CHETTIAR Vs. KSRINIVASA AIYAR AND KSUBBA RAO
|
March 22, 1916 |
|
M RANGACHARIAR Vs. SOURI BATTACHARIAR AND SOMA BATTACHARIAR
|
February 15, 1916 |
|
MADALA MADAVARAYUDU Vs. TANIKALLA SUBBAMMA
|
April 28, 1916 |
|
MADAN MOHAN DE SARKAR Vs. REBATI MOHAN PODDAR
|
March 12, 1916 |
|
MADAPPA GOUNDAN Vs. EMPEROR
|
August 11, 1916 |
|
MADDALA MADHAYARAYUDU Vs. TANIKALLA SUBBAMMA
|
April 25, 1916 |
|
MADDALI VENKATASWAMY Vs. VELAMPALLI SUBBARAYUDU
|
March 7, 1916 |
|
MADHAB CHANDRA MANDAL Vs. NAGENDRA NATH SEN
|
June 8, 1916 |
|
MADHAVJI DHARAMSEY MANUFACTURING CO LTD Vs. CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD
|
January 18, 1916 |
|
MADHAVJI DHARAMSEY MANUFACTURING, CO LTD Vs. CENTRAL INDIA SPINNING,WEAVING AND MANUFACTURING CO LTD
|
January 18, 1916 |
|
MADHAVRAO HARIHARRAO Vs. ANUSUYABAI EKNATH JAPE
|
June 15, 1916 |
|
MADHU MATI DEBI Vs. HARENDRA LAL ROY CHOWDHURY
|
March 10, 1916 |
|
MADHU SUDAN PAL Vs. PARBATI SUNDARI DASYA
|
June 30, 1916 |
|
MADHU SUDAN SINHA Vs. KALI CHARAN SINHA
|
June 30, 1916 |
|
MADURU BRAHMAYYA Vs. VEDULA VELLAMMA (DIED)
|
July 24, 1916 |
|
MAGUNTA VEERARAGHAVA REDDI Vs. MAGUNTA VEERARAGHAVA REDDI
|
January 26, 1916 |
|
MAGUNTA VEERARAGHAVA REDDI Vs. MAGUNTA KOTA REDDI
|
January 26, 1916 |
|
MAHABIR KASAIMDHAN Vs. MAKHDUM BAKHSH
|
January 4, 1916 |
|
MAHABIR PRASAD Vs. MAHADEO PRASAD
|
March 16, 1916 |
|
MAHABIR SINGH Vs. EMPEROR
|
February 27, 1916 |
|
MAHABIR SINGH Vs. BHAGWANTI
|
February 9, 1916 |
|
MAHABIR THAKUR; RAM KUMAR PATLAIK Vs. EMPEROR ON THE COMPLAINT OF MAHMUD ALAM; EMPEROR ON THE COMPLAINT OF MAHMUD ALAM
|
February 23, 1916 |
|
MAHADEO PRASAD Vs. RAMJAS
|
October 21, 1916 |
|
MAHADEO PRASAD Vs. JAGAR DEO GIR
|
January 29, 1916 |
|
MAHAMAD MEERAN BIBI Vs. SHEIK MAHAMAD ROWTHER
|
November 26, 1916 |
|
MAHAMAD NATHU Vs. EMPEROR
|
September 7, 1916 |
|
MAHANT DAYALPURI Vs. NARAYAN DUTT
|
March 29, 1916 |
|
MAHANT SOMWARPURI Vs. MATABADAL
|
March 10, 1916 |
|
MAHARAJ KUMAR SHOSHI KANTA ACHARJI CHOWDHURY BAHADUR Vs. RAJA SARAT CHANDRA ROY CHOWDHURY
|
July 12, 1916 |
|
MAHARAJA ADHIRAJ SIR BIJOY CHAND MOHATAB BAHADUR Vs. ISWAR CHANDRA DAS
|
May 19, 1916 |
|
MAHARAJA OF BOBBILI Vs. SREE RAJAH NARASARAYA
|
July 24, 1916 |
|
MAHARAJA RAM NARAYAN SINGH Vs. ADHINDRA NATH MUKHURJI
|
May 12, 1916 |
|
MAHARAJA RAM NARAYAN SINGH Vs. ADHINDRA NATH MUKERJI
|
November 16, 1916 |
|
MAHARAJA SRI RAM CHANDRA BHANJ DEO Vs. SECRETARY OF STATE FOR INDIA
|
June 22, 1916 |
|
MAHARAJAH OF BOBBILI Vs. NARASARAJU PEDA BALIARA SIMHULU BAHADUR
|
July 14, 1916 |
|
MAHARAJAH RAM NARAYAN SINGH Vs. ADHINDRA NATH MUKERJI
|
December 16, 1916 |
|
MAHARAJAPURAM A SUBRAMANIA AIYAR Vs. PALLASANA GRAMONI
|
March 9, 1916 |
|
MAHARAJAPURAM A SUBRAMANIA AYYAR Vs. PALLASANA GRAMAM SSUBRAMANIA PATTAR
|
March 9, 1916 |
|
MAHARAJKUMAR SHOSHIKANTA ACHARJYA CHOWDHURY Vs. RAJA SARAT CHUNDRA ROY CHOWDHURY
|
July 18, 1916 |
|
MAHENDRA NARAIN SAHA Vs. GURUDAS BAIRAGI
|
February 18, 1916 |
|
MAHMUD HUSAIN Vs. ENAYET HUSAIN
|
February 14, 1916 |
|
MAHOMED GHOUSE RAHMAN SAHIB Vs. NATHU VALLABHJI
|
November 9, 1916 |
|
MAHOMED GHOUSE RAHMAN SAHIB (OF T A RAHMAN AND SONS) Vs. NATHU VELLABJI
|
November 9, 1916 |
|
MAHOMED HAJI ESSACK ELIAS Vs. ABDUL RAHIMAN SHAIK ABDUL AZIZ
|
January 24, 1916 |
|
MAHOMED HANIF SAHIB Vs. ANAGAPPA MUDALI
|
March 7, 1916 |
|
MAHOMED ISMAIL ARIFF Vs. HAJEE AHMED MOOLA DAWOOD AND MAHOMED SULEIMAN ISMAILJEE
|
May 15, 1916 |
|
MAHOMED SILAR SAHIB AND CO BY MAHOMED SILAR SAHIB Vs. NABI KHAN SAHIB
|
April 17, 1916 |
|
MAHOMED SYEDOL ARIFFIN Vs. YEOH OOI GARK
|
July 20, 1916 |
|
MAKHLACHOR RAHMAN Vs. FAIZUR RAHMAN CHAUDHURY
|
June 7, 1916 |
|
MAKUND RAM Vs. RAMRAJ
|
February 12, 1916 |
|
MALAIMEL THIRUVENKATACHARIAR Vs. PARI SESHADRI IYENGAR
|
March 13, 1916 |
|
MALCHAND Vs. GOPAL CHANDRA GHOSAL
|
November 17, 1916 |
|
MALIYAKKAL KATHIRI MUTTE MUSALIAR Vs. PURATHAYIL PUTHIYAKATH KUTTI CHEKKUTTI MUSALIAR
|
November 16, 1916 |
|
MALLA SURIAH Vs. CHOUDHRI SURAN NAIDU
|
February 3, 1916 |
|
MALRAJU LAKSHMI VENKAYYAMMA; PARTHASARADHI APPA RAO Vs. VENKATA NARSINHA APPA RAO; MALRAJU LAKSHMI VENKAYYAMMA
|
May 15, 1916 |
|
MANEPALLI MANGAMMA Vs. MANEPALLI SATHIRAJU
|
November 14, 1916 |
|
MANIKKAM PILLAI Vs. THANIKACHALAM PILLAI (DEAD)
|
April 17, 1916 |
|
MANILAL BRIJLAL SHAH Vs. GORDHAN SPINNING AND MANUFACTURING CO LTD
|
September 7, 1916 |
|
MANJUNATHA CHETTY Vs. APPAYA ALIAS MANUEL SOUZA
|
April 11, 1916 |
|
MANMATHA NATH BOSE Vs. SREEMATI KRISHNA PRAMADA DASI
|
January 5, 1916 |
|
MANMOHAN LAL Vs. KALKA PRASAD
|
February 17, 1916 |
|
MANMOTHA NATH CHATTERJEE Vs. GANGA GIRI GOSSAIN
|
May 12, 1916 |
|
MANNU LAL AND AFTER HIS DEATH JHUNNI LAL Vs. SRI THAKUR RADAH KISHENJI MAHARAJ THROUGH ITS MANAGER NARAIN DAS
|
March 24, 1916 |
|
MANSA PURI, MINOR, THROUGH BHOPAL- Vs. HARBHAGAT PURI ALIAS SHANKAR PURI
|
June 23, 1916 |
|
MANSARAM DAS Vs. AHAMAD HOSAIN PRADHAN
|
March 16, 1916 |
|
MAQBUL AHMAD Vs. MURLA
|
January 15, 1916 |
|
MARIAM BIBEE Vs. SHAIKH MUHAMMAD IBRAHIM
|
June 14, 1916 |
|
MARSHALL AND CO Vs. NAGINCHAND FULCHAND
|
July 24, 1916 |
|
MARUDANAYAKAM PILLAI Vs. SYED MOHAMMAD ROWTHEN
|
April 7, 1916 |
|
MARUTHAI GOUNDAN Vs. DASAPPA GOUNDAN
|
April 18, 1916 |
|
MARWADI MOTHIRAM (DIED) Vs. MSAMNAJI (DIED)
|
August 10, 1916 |
|
MATHU K R V ARUNACHALAM CHETTY Vs. MRRMMURUGAPPA CHETTY
|
August 3, 1916 |
|
MATHURA KUER Vs. DHARAM SAMAJ
|
July 15, 1916 |
|
MAUNG SHWE GOH Vs. MAUNG INN
|
November 23, 1916 |
|
MAUNG TUN THA Vs. MA THIT
|
November 13, 1916 |
|
MEAH VZIR ALI SARDAR Vs. SAVAI BEHARA
|
January 25, 1916 |
|
MEAJAN MATBOR Vs. ALIMUDDIN MEA
|
May 10, 1916 |
|
MEDURU BRAHMAYYA Vs. VEDULU YELLAMMA
|
July 24, 1916 |
|
MEENAKSHI AMMAL Vs. RGORR
|
January 31, 1916 |
|
MEGHRAJ Vs. EMPEROR
|
August 16, 1916 |
|
MEYAJAN BUIAN Vs. SRIMATI JOYMALA
|
March 7, 1916 |
|
MIAN SAIB LEVVAI Vs. GOPALIER
|
March 7, 1916 |
|
MIDNAPUR ZEMINDARY COMPANY Vs. SECRETARY OF STATE FOR INDIA
|
June 8, 1916 |
|
MINA KUMARI BIBI Vs. RAJA BIJOY SINGH DUDHURIA
|
December 11, 1916 |
|
MIRZA SADIK HUSAIN KHAN Vs. NAWAB SAIYED HASHIM ALI KHAN
|
July 11, 1916 |
|
MISS ISABELLA JACKSON Vs. SARJIT SINGH
|
October 17, 1916 |
|
MOHAMAD ROWTHER Vs. PICHAI ROWTHER
|
July 18, 1916 |
|
MOHAMED ALI Vs. BABU MAHABIR PRASAD
|
May 24, 1916 |
|
MOHAMED ALI Vs. JNANADA SUNDARI CHOWDHARANI
|
January 14, 1916 |
|
MOHAMMAD BEAJUDDIN AHMAD Vs. BASUDA SUNDARI DASI
|
May 18, 1916 |
|
MOHAMMAD FASAHAT ULLAH Vs. MUSAMMAT TAHIRA BIBI
|
December 4, 1916 |
|
MOHAMMAD HAFIZULLAH KHAN Vs. CHITHRU KHAN
|
April 26, 1916 |
|
MOHAMMAD KAZI Vs. EMPEROR
|
June 30, 1916 |
|
MOHAMMAD KAZI Vs. EMPEROR
|
July 25, 1916 |
|
MOHAMMAD MARAIKKAR Vs. OFFICIAL RECEIVER
|
August 8, 1916 |
|
MOHAMMAD SHAKUR Vs. GOPI
|
May 18, 1916 |
|
MOHAMMAD YUSUF Vs. RAJA RAM
|
June 22, 1916 |
|
MOHAMMED HOSAIN Vs. FARLEY
|
September 22, 1916 |
|
MOHAN LAL Vs. INDOMATI
|
December 11, 1916 |
|
MOHAN LAL Vs. LEKHRAJ SINGH
|
February 15, 1916 |
|
MOHAN SINGH Vs. LACHMAN DAS
|
January 19, 1916 |
|
MOHANLAL NAGJI Vs. BAI KASHI
|
February 2, 1916 |
|
MOHIM CHANDRA DEB CHOWDHURY Vs. PYARI LAL DAS
|
May 30, 1916 |
|
MOHINI MOHAN MOZUMDAR CHOUDHURY Vs. SURENDRA CHANDRA DEY
|
January 10, 1916 |
|
MONMOTHO NATH MITRA Vs. DISTRICT JUDGE, 24-PERGANAS
|
August 28, 1916 |
|
MOOTHETUTH KANARI Vs. HARI SHENOY
|
February 21, 1916 |
|
MORGAN AND SON Vs. NPFERNANDEZ
|
February 22, 1916 |
|
MOTA HOLIAPPA Vs. VITHAL GOPAL HABBU
|
August 7, 1916 |
|
MOTI BOULI Vs. BHAGAWAN MISRI
|
July 3, 1916 |
|
MOTI CHAND Vs. IKRAM ULLAH KHAN
|
December 11, 1916 |
|
MOTI RAIJI Vs. LALDAS JIBHAI
|
September 3, 1916 |
|
MOTIBHAI JIJIBHAI Vs. DESAIBHAI GOKALBHAI
|
September 18, 1916 |
|
MOTURI SESHAYYA Vs. SRI RAJAH VENKATADRI APPA ROW BAHADUR, ZEMINDAR
|
April 18, 1916 |
|
MR J KRISHNA ROW Vs. PRESIDENT OF THE CORPORATION OF MADRAS
|
March 29, 1916 |
|
MR JAMES E POWELL Vs. MRLBPOWELL
|
May 20, 1916 |
|
MR JATINDRA NATH ROY Vs. SABIDANNESSA KHATUN
|
May 31, 1916 |
|
MR V G ANANTARAMA AIYAR (RECEIVER) Vs. YUSSUFJI OOMER SAHIB
|
February 11, 1916 |
|
MUASMMAT JAMNADEI Vs. PANDIT LALA RAM
|
July 11, 1916 |
|
MUHAMMAD ABDUL JALIL; SHAMS-UL-ULEMA Vs. BABU RAM DAYAL
|
May 15, 1916 |
|
MUHAMMAD ABDUL QADIR Vs. JNAN CHANDRA-PAL
|
January 21, 1916 |
|
MUHAMMAD AHMAD SAID KHAN Vs. MADHO PRASAD
|
July 31, 1916 |
|
MUHAMMAD HABIB-ULLAH Vs. MUSHTAQ HUSAIN
|
July 14, 1916 |
|
MUHAMMAD HABIBULLAH Vs. MUSHTAQ HUSAIN
|
July 14, 1916 |
|
MUHAMMAD KHALIL Vs. MUHAMMAD IBRAHIM
|
January 13, 1916 |
|
MUHAMMAD MARUF Vs. SULTAN AHMAD
|
March 31, 1916 |
|
MUHAMMAD SIDDIQ Vs. MAHMUD-UN-NISSA BIBI
|
January 10, 1916 |
|
MUHAMMAD YAKUB KHAN Vs. MUSAMMAT NAZIRAN
|
July 27, 1916 |
|
MUKTA PRASAD Vs. MAHADEO PRASAD
|
February 22, 1916 |
|
MULAMBATH KUNHAMMAD Vs. ACHARATH PARAKAT KATHIRI KUTTI
|
September 25, 1916 |
|
MULLA VEETTIL USSAIN Vs. SUBRAMANIA AIYAR
|
July 27, 1916 |
|
MULLANGI VENKATASUBBAMMA Vs. MULLANGI VENKATARANGAM CHETTY
|
July 25, 1916 |
|
MULUGU KOTAYYA Vs. MUDIGONDA CHANDRAMOWLI SASTRI
|
March 29, 1916 |
|
MUNI LAL Vs. JAGANNATH, MINOR, THROUGH SUMIRTA KUAR
|
March 7, 1916 |
|
MUNICIPALITY OF BELGAUM Vs. RUDRAPPA SUBRAO SUTAR
|
February 29, 1916 |
|
MUNISWAMI GOUDU Vs. JUNJADU ALIAS MUNI ELLUGUDU
|
March 9, 1916 |
|
MUNNA LAL Vs. RAM DEI
|
July 18, 1916 |
|
MUNSHI BRIJ KUMAR LAL Vs. MUNSHI MAJLIS SAHAI
|
May 29, 1916 |
|
MUNSHI PRAG NARAIN Vs. CHAUBEY PRAG NARAIN
|
April 26, 1916 |
|
MURALI DOSS BRIJARATNA DOSS Vs. OFFICIAL ASSIGNEE OF MADRAS
|
September 18, 1916 |
|
MURLI DHAR Vs. EMPEROR
|
January 28, 1916 |
|
MURLIDHAR Vs. DEWAN CHAND
|
January 24, 1916 |
|
MURTAZA HUSAIN KHAN Vs. MOHAMMAD YASIN ALI KHAN
|
July 21, 1916 |
|
MURUGA PILLAY Vs. KRISHNAMOORTHY CHETTY
|
February 2, 1916 |
|
MURUGAYYA MANIYAKARAN Vs. PALANIYANDI MANIYAKARAN, MINOR THROUGH HIS MOTHER AND GUARDIAN SUNDARALAKSHMI AMMAL
|
March 21, 1916 |
|
MUSAMMAT ANANDI Vs. EMPEROR
|
January 31, 1916 |
|
MUSAMMAT BAGESHRA Vs. SHEO NATH
|
January 4, 1916 |
|
MUSAMMAT BISMILLAH BEGAM Vs. HIRA LAL
|
December 15, 1916 |
|
MUSAMMAT GAJRAJ MATI TEWARIN Vs. SHAMI NATH
|
June 20, 1916 |
|
MUSAMMAT GAURA Vs. GANGA DAHAL RAI
|
May 12, 1916 |
|
MUSAMMAT GIRJA BAI Vs. SADASHIV DHUNDIRAJ
|
May 19, 1916 |
|
MUSAMMAT HAMIRA BIBI AND MUSAMMAT AMINA BIBI Vs. MUSAMMAT ZUBAIDA BIBI
|
August 1, 1916 |
|
MUSAMMAT HUMMI Vs. AZIZ-UD-DIN
|
October 20, 1916 |
|
MUSAMMAT INDRI Vs. BALKISHEN
|
November 24, 1916 |
|
MUSAMMAT ISLAM FATIMA Vs. ZAINUDDIN
|
November 30, 1916 |
|
MUSAMMAT JEONI OR JEOLI Vs. EMPEROR
|
November 1, 1916 |
|
MUSAMMAT KAMALA DEVI Vs. GUR DIAL
|
July 10, 1916 |
|
MUSAMMAT KASTURI Vs. PANNA LAL
|
May 27, 1916 |
|
MUSAMMAT KHATUN BEGAM Vs. EJAZ AHMAD
|
December 19, 1916 |
|
MUSAMMAT KIRPIA Vs. HARDEO
|
April 13, 1916 |
|
MUSAMMAT LAKHRANI KUAR Vs. DHANRAJ SINGH
|
January 8, 1916 |
|
MUSAMMAT MUTESARI Vs. NAND KUMAR SINGH
|
January 21, 1916 |
|
MUSAMMAT PALIA Vs. MATHURA PERSHAD
|
January 21, 1916 |
|
MUSAMMAT RADHA KUMVAR Vs. THAKUR REOTI SINGH
|
June 26, 1916 |
|
MUSAMMAT RAMANANDI Vs. CHHAJJU SINGH
|
March 31, 1916 |
|
MUSAMMAT SARSWATI KUNWAR Vs. DRBADRI PRASAD
|
July 6, 1916 |
|
MUSAMMAT SHAHJAHAN BEGUM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 10, 1916 |
|
MUSAMMAT SUBBA Vs. HAJI MAQBOOL HUSSAIN
|
January 22, 1916 |
|
MUSAMMAT SUKHA Vs. RAGHUNATH DAS
|
December 1, 1916 |
|
MUSTAFA BEGAM Vs. MUSAMMAT SIRAJ-UL-NISSA
|
January 17, 1916 |
|
MUTHAYA PILLAI Vs. TINNEVELLY SOUTH INDIA BANK, LTD, THROUGH ITS AGENT GVSUBRAMANIA AYYAR
|
November 24, 1916 |
|
MUTHU KUMARASAMI ODAYAR; SUBRAMANIA IYER Vs. SUBRAMANIA IYER; ALAMELU AMMAL
|
January 25, 1916 |
|
MUTHU RAMAN CHETTY Vs. CHINNA VELLAYAN CHETTI ALIAS CHINNA KARUPPAN CHETTY
|
January 28, 1916 |
|
MUTHU REDDI Vs. MUTHU VENKATAPATHI EDDI
|
July 18, 1916 |
|
MUTHU REDDI ALIAS DURAISWAMY REDDI Vs. VELU ASARI
|
April 14, 1916 |
|
MUTHUKUMARASAMY ODAYAR; SUBRAMANIA IYER Vs. SUBRAMANIA IYER; ALLAMELU AMMAL
|
January 25, 1916 |
|
MUTHUSAMI NADAN Vs. KALINGA MOOPAN
|
December 19, 1916 |
|
MUTHUSWAMI NADAN Vs. KALINGA MUPPAN
|
September 14, 1916 |
|
MUTSADDI LAL Vs. TARIF
|
December 6, 1916 |
|
MUTU K A RAMANADHAM CHETTIAR Vs. VADA LEVVAI MARAKAYAR
|
December 1, 1916 |
|
MYGAPULA GANGANNA Vs. SRI RAJAH UPPALAPATI VENKATA VIJAYA GOPALARAJU GARU BAFHIYAT BASHAND
|
August 15, 1916 |
|
MYLAPORE PERMANENT BENEFIT FUND LIMITED IN LIQUIDATION BY ITS LIQUIDATORS A V ENKATARAYALIAH Vs. TAROGIASWAMI PILLAY
|
November 21, 1916 |
|
MYLAPORE PERMANENT BENEFIT FUND LTD IN LIQUIDATION BY ITS LIQUIDATORS MR A VENKATARAYALIAH Vs. TAROGIASAMI PILLAI
|
November 21, 1916 |
|
NABADIP CHANDRA NANDI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 3, 1916 |
|
NABAKUMAR CHAKRABURTTY Vs. SYED ABDUL JABBAR MIAN
|
July 18, 1916 |
|
NABIBHAI VAZIRBHAI Vs. DAYABHAI AMULAKH
|
March 17, 1916 |
|
NABIN CHANDRA AICH Vs. NOAKHALI MUNICIPALITY
|
May 10, 1916 |
|
NABIN CHANDRA GHOSE Vs. NILKAMAL MUKHOPADHYAYA
|
May 22, 1916 |
|
NABIN CHANDRA NATH Vs. DEBENDRA MOHUN MUKHOPADYA
|
July 12, 1916 |
|
NACHIAPPA CHETTY Vs. THANGAVELU CHETTY
|
March 16, 1916 |
|
NACHIAPPA CHETTY MINOR BY HIS GUARDIAN N V E CHINNA NACHIAPPA CHETTY Vs. CHINNAIAH AMBALAM
|
March 13, 1916 |
|
NAFAR CHANDRA PAL CHOWDHURY Vs. RAHAMAN SHEIKH
|
March 30, 1916 |
|
NAGAPPA CHETTIAR Vs. CHIDAMBARAM CHETTIAR
|
September 12, 1916 |
|
NAGENDRA LAL CHOWDHURY Vs. HAMDOO MIA
|
November 22, 1916 |
|
NAGENDRA NATH SEN Vs. JVAS ESQRICSDISTRICT MAGISTRATE AND CHAIRMAN DISTRICT BOARD
|
March 28, 1916 |
|
NAGOJI ROW Vs. SUBBARAYULU NAIDU
|
November 2, 1916 |
|
NAJAF KHAN Vs. GIRDHARIA
|
January 10, 1916 |
|
NAJM-UN-NISSA BIBI Vs. AMINA BIBI
|
January 7, 1916 |
|
NALLAPPARAJU YENKATARAMARAJU Vs. MEDISETTI ACHAYYA
|
March 28, 1916 |
|
NALLAVADIVA AMMAL Vs. SUBRAMANIA PILLAI AND EIGHT ORS
|
April 13, 1916 |
|
NANDA LAL DHUR BISWAS Vs. JAGAT KISHORE ACHARJYA CHOWDHURI
|
July 17, 1916 |
|
NANDA LAL ROY Vs. KAZI SYED ABDUL AZIZ
|
February 28, 1916 |
|
NANDARANI DASI Vs. HARI CHARAN GANGOPADHYA
|
June 22, 1916 |
|
NANNU LAL Vs. BHAGWAN DAS
|
July 13, 1916 |
|
NARA REDDIAR Vs. DORAISWAMI REDDI
|
April 14, 1916 |
|
NARAIN CHANDRA DALAL Vs. MAHARAJA MANINDRA CHANDRA NANDI
|
December 13, 1916 |
|
NARANAPPA ALIAS BUCHANNA Vs. VENKATARAMAN
|
August 11, 1916 |
|
NARAPRATH KUMMALI KANDUNGO KURUP Vs. PARAMBOLI KANDI THAVAZHAYIL AYAVATAN KRISHNA KURUP
|
March 14, 1916 |
|
NARASINGA ROW GADAY ROW SAHIB Vs. RANGASAMI THEVAN
|
July 27, 1916 |
|
NARASINGHA BANA GOSWAMI Vs. PROLHODMAN TEVARI
|
June 12, 1916 |
|
NARAYAN DAS Vs. KHUNNI LAL
|
December 6, 1916 |
|
NARAYAN RAMKRISHNA PANDIT Vs. VIGHNESHWAR GANAP HEGDE
|
January 6, 1916 |
|
NARAYANA BHARATIGAL ALIAS KAPPIYUR SWAMIYAR AVERGAL; RAMA BHARATIGAL ALIAS PALLIPAT SWAMIYAR AVERGAL Vs. ITTULI AMMA
|
November 2, 1916 |
|
NARAYANASAMY AIYAR Vs. KUPPUSAMY AIYAR
|
November 17, 1916 |
|
NARAYANASWAMY NAIDU MINOR BY HIS MOTHER AND NEXT FRIENDSAYAMMA; G SUBBIAH CHETTY Vs. MATHUSRI RAJAI RAMAKRISHNAMBA GARU; RAJAI VENKATAMBA GARU
|
January 20, 1916 |
|
NARHAR DAMODAR VAIDYA Vs. BHAU MORESHWAR JOSHI
|
July 24, 1916 |
|
NARNA, MINOR BY FATHER AND GUARDIAN VITTAPPA SHANBHOGA, LEGAL REPRESENTATIVE OF THE DECEASED PLAINTIFF, BHAGIRATHI AMMA Vs. AMMANI AMMA
|
April 27, 1916 |
|
NARO GOPAL KULKARNI Vs. PARAGOWDA BASAGOWDA
|
September 28, 1916 |
|
NAROTAM MORARJI GOKULDAS Vs. INDIAN SPECIE BANK
|
November 17, 1916 |
|
NASIR ALI Vs. KHER CHAND ALIAS KHEM
|
October 23, 1916 |
|
NASIRUDDIN SIRCAR Vs. GOFURUDDIN MOHAMED
|
March 10, 1916 |
|
NATABAR SARKAR Vs. NATABAR MANDAL
|
March 9, 1916 |
|
NATARAJA NAICKEN Vs. AYYASAWMI PILLAI
|
November 30, 1916 |
|
NATESA PILLAI Vs. GANAPATHIA PILLAI
|
December 5, 1916 |
|
NATESA UDAYAN Vs. ANNASAMI UDAYAN
|
March 29, 1916 |
|
NAUBAT RAI Vs. THAKUR DHAUNKAL SINGH
|
January 7, 1916 |
|
NAUNIHAL SINGH Vs. RAM RATAN
|
July 25, 1916 |
|
NAWAB BAHADUR OF MURSHIDABAD Vs. AHMAD HUSSAIN
|
June 22, 1916 |
|
NEELAKANTA RAO Vs. NARAYANASWAMI AIYAR
|
August 3, 1916 |
|
NELLAVADIVU AMMAL Vs. SUBRAMANIYA PILLAI
|
April 13, 1916 |
|
NIDAMARTHI KRISHNAMOORTHY Vs. GARIGIPARTI GANAPATILINGAM
|
February 25, 1916 |
|
NIDDHA LAL Vs. COLLECTOR OF BULANDSHAHR
|
April 25, 1916 |
|
NIHAL SINGH Vs. SEWA RAM
|
February 12, 1916 |
|
NIHAL SINGH Vs. COLLECTOR OF BULANDSHAHR
|
February 10, 1916 |
|
NILMADHAB MAHAPATRA Vs. KESHAB LAL MAHAPATRA
|
May 4, 1916 |
|
NIMMALA MAHANKALI, MINOR BY GUARDIAN GORRI GANGYYA Vs. KALLAKURI SEETHARAMIAH
|
December 8, 1916 |
|
NIROD KRISHNA GHOSE Vs. MAHARAJA BAHADUR SIR PRODUT KUMAR TAGORE
|
February 10, 1916 |
|
NISHI KANTA LAHIRI Vs. EMPEROR
|
April 4, 1916 |
|
NISHI KANTA PAL Vs. EMPEROR
|
March 31, 1916 |
|
NIVAJKHAN NATHANKHAN Vs. DADABHAI MUSSE VALLI
|
September 23, 1916 |
|
NOBIN CHANDRA BARUA Vs. CHANDRA MADHAB BARUA
|
July 14, 1916 |
|
NOCHAT KIZHAKKE MADATHIL VENKATESWARA AIYAR;MANATTILPARKUM EACHARATHIL ACHUTHAN NAIR Vs. KALLOOR ILLATH RAMAN NAMBUDRI; KOTALI RAMUNNY NAIR AND ANR; RAMAN ALIASTHEK KETATH NAIR ALIAS KOMATPIUNNAVAL; THALIYIL VELIYANCHERI ALIAS VELUTHETATH MODHATHIL THAMAS
|
February 18, 1916 |
|
NOCHULLIYIL EUZHUVAN THEETHI S SON THETHALAN Vs. ERALPAD RAJAH STYLED ELAYA RAJAH AVARGAL OF PATINHARA KOVILAGAM IN CALICUT AND FIFTY ORS
|
January 17, 1916 |
|
NOOR MAHOMMED Vs. EMPEROR
|
July 1, 1916 |
|
NURI MIAH Vs. AMBICA SINGH
|
May 11, 1916 |
|
NURI MIAN Vs. AMBICA SINGH
|
January 17, 1916 |
|
OFFICIAL ASSIGNEE OF MADRAS; K BALKRISHNA NAIDU AND C ABDUL KHADER SAHIB Vs. VADAVALLI AMMAL AND CKESAVA PILLAI; THE OFFICIAL ASSIGNEE OF MADRAS
|
August 7, 1916 |
|
OFFICIAL RECEIVER OF TRICHINOPOLY Vs. SASOMASUNDARAM CHETTIAR
|
February 1, 1916 |
|
OTTAPURAKKAL THAYATH SUPPI Vs. SAYID ALABI MASABER ALIAS KOYA KUNHI KOYA
|
March 15, 1916 |
|
P A L A ANNAMALAI CHETTY Vs. RMAMRAMASAMI CHETTY
|
February 1, 1916 |
|
P A RAGHUNATHA CHARI Vs. NSARAVAMUTHAIYANGAR
|
February 29, 1916 |
|
P KRISHNASWAMI PILLAI Vs. DORAISAMI AMMAL
|
November 8, 1916 |
|
P L S PALANIAPPA CHETTY ALIAS SHANMUGAM CHETTY Vs. PLPPLPALANIAPPA CHETTY
|
November 15, 1916 |
|
P M A MUTHIA CHETTY Vs. PVKOTHANDARAMASWAMI NAIDU
|
August 7, 1916 |
|
P M A RM MUTHIAH CHETTIAR Vs. AVACHITAMBARAM CHETTI
|
September 18, 1916 |
|
P NUSSERVANJI AND CO Vs. SSWARTENFELS
|
January 20, 1916 |
|
P RADHAKRISHNA MUDALIAR Vs. PSUBRAYA MUDALIAR
|
April 7, 1916 |
|
P T CHAMI Vs. AANA PATTAR
|
February 3, 1916 |
|
P V SRIRAMULU NAIDU Vs. KOLANDAIVELU MUDALI
|
August 23, 1916 |
|
P VISWANATHAN Vs. PBRAHMANADHAN
|
March 9, 1916 |
|
PACHAN SINGH Vs. JANGJIT SINGH
|
November 20, 1916 |
|
PACHEN SINGH Vs. JANGJIT SINGH
|
January 20, 1916 |
|
PADAM SINGH Vs. RAM RUP
|
June 6, 1916 |
|
PAKARI PRAMANIK Vs. SARAT SUNDARI DEBYA
|
November 24, 1916 |
|
PAKARIA Vs. RANJITA
|
April 19, 1916 |
|
PALANIANDI CHETTY Vs. MVAPPAVU CHETTIAR
|
March 21, 1916 |
|
PALANIAPPA MUDALI Vs. OFFICIAL RECEIVER OF TRICHINOPOLY
|
July 11, 1916 |
|
PALANIAPPA UDAYAR Vs. ARUMUGA PANDARAM
|
February 8, 1916 |
|
PALAVALASA APPALASWAMY Vs. SRI DANTALURI NARAYANA GAJAPATHIRAJU
|
February 15, 1916 |
|
PALIKANDY MAMMAD Vs. CHINGORON KELOTH VALIA APPA ALIAS KRISHNAN NAIR
|
February 9, 1916 |
|
PALLIA Vs. MATHURA PRASAD
|
January 21, 1916 |
|
PAMULAPATI VENKATAKRISHNIAH (MINOR REPRESENTED BY MOTHER AND NEXT FRIEND MANGAMMA) Vs. KONDAMUDI SUBBARAYUDU
|
April 14, 1916 |
|
PAMULAPATI VENKATAKRISHNIAH BEING MINOR BY MOTHER AND NEXT FRIEND MANGAMMA Vs. KONDAMUDI SUBBRAYUDU
|
April 14, 1916 |
|
PANA LANA ANA ALAGAPPA CHETTIAR Vs. RAVANNA MANA PANA CHANA MUTHIAH CHETTIAR
|
April 25, 1916 |
|
PANAKKAL IYYAPPAN Vs. ELACHAR CHAKKUNNT
|
August 17, 1916 |
|
PANCHANON CHOUDHURY Vs. RAMENDRA SUNDAR TRIBEDI
|
December 5, 1916 |
|
PANCHANON MAJUMDAR Vs. BINOY KRISHNA BANERJEE
|
December 21, 1916 |
|
PANCHKORI GHOSH Vs. HARI DAS JATI
|
May 9, 1916 |
|
PANDILLAPALLI SINGA REDDI Vs. YEDDULA SUBBA REDDI
|
February 22, 1916 |
|
PANDIT CHEDA LAL Vs. LACHMAN PARSHAD
|
December 12, 1916 |
|
PANDIT KISHORI LAL Vs. SETH BADRI DAS
|
June 21, 1916 |
|
PANDURANG LAXMAN UPHADE Vs. GOVINDA DADA UPHADE
|
April 5, 1916 |
|
PANKAJAMMAL Vs. SECRETARY OF STATE FOR INDIA BY THE COLLECTOR OF NORTH ARCOT
|
November 24, 1916 |
|
PANNA LAL Vs. KASTURI
|
May 27, 1916 |
|
PARAKKAL ARIPPAYIL KADER Vs. PARAKKAL ARIPPAYIL PAKKREMMAR
|
January 3, 1916 |
|
PARAM HANS Vs. RANDHIR SINGH
|
May 8, 1916 |
|
PARAMASIVAM PILLAI Vs. PERIYANAYAGATH AMMAL
|
March 1, 1916 |
|
PARBHU DAYAL Vs. KAMTA
|
November 3, 1916 |
|
PARBHU NARAIN SINGH, KASHI NARESHI Vs. HARBANS LAL
|
February 12, 1916 |
|
PARSHOTTAM VERIBHAI Vs. CHHATRASANGJI MADHAVSANGJI THAKOR
|
December 18, 1916 |
|
PEAREY LAL Vs. HANIFUNNIRSA BIBI
|
February 11, 1916 |
|
PEARI MOHAN KUNDU Vs. MOHINI KANTA SAHA CHOUDHURY
|
May 15, 1916 |
|
PEARY LAL Vs. EMPEROR
|
December 7, 1916 |
|
PELLUR MASTENREDDI Vs. KUNAMREDDI MALAKONDA REDDI
|
January 20, 1916 |
|
PENUGONDA RATTAM Vs. KORASIKA THATHA
|
March 24, 1916 |
|
PERALA KRISHNAYYAN CHETTIV Vs. GPADMANATHAN CHETTIAR
|
July 11, 1916 |
|
PERUMAL NAICKER Vs. SHEIK DAVOOD ROWTHER
|
January 7, 1916 |
|
PETHU AIYAR Vs. MSANKARANARAYANA PILLAI
|
December 20, 1916 |
|
PETHU AYYAR Vs. SANKARANARAYANA PILLAI
|
December 20, 1916 |
|
PHOENIX MILLS LTD Vs. MADHAVDAS RUPCHAND
|
November 16, 1916 |
|
PIARE LAL Vs. MADAN LAL
|
November 21, 1916 |
|
PIARI LAL Vs. HANIF-UN-NISSA BIBI
|
February 21, 1916 |
|
PICHU VADHIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
November 2, 1916 |
|
PILAKKATAN CHETTTOTAN THARAMAL KUNHAMMA Vs. VAZHAKARAMBATH MOIDIN KUTTI
|
March 22, 1916 |
|
PITARAM Vs. JHUJHAR SINGH
|
March 10, 1916 |
|
PODURU LAKSHMI NARAYANA Vs. PONNADA PALLAMRAJU
|
July 17, 1916 |
|
PONNAMBALA MOOTHAN Vs. MAHADEVA PATTAR
|
July 17, 1916 |
|
PONNAMBALA PILLAI (DIED) Vs. MUTHU CHETTIAR
|
January 27, 1916 |
|
PONNIATHA KATHOOT PARAMESWARAM MUNPU Vs. MOOTHEDATH MALLISSERI ILLATH NARAYANAN NAMBUDRI
|
January 25, 1916 |
|
PONNIATHA KATHOOT PARAMESWARAN MUNPEE AND FOUR ORS Vs. MOOTHEDATH MALLISSERI ILLATH NARAYANAN NAMBODRI
|
January 25, 1916 |
|
PONNIATHAKATHOOT PARAMESWAREM MUNPU Vs. MOOTHEDATH MALLSERI ILLATH NARAYANAN NAMBOODRI
|
January 25, 1916 |
|
PONNURANGAM PILLAI; CHAKRAPANI AIYAR Vs. LAL KHAN SAHIB AND ANR; LAL KHAN SAHIB
|
August 24, 1916 |
|
PONNUSAMI PILLAI Vs. SAMU AMMAL
|
March 16, 1916 |
|
POOMALAI UDAYAN Vs. KARUPPA SERVAI
|
April 17, 1916 |
|
POORAN SINGH Vs. MUSAMMAT HAIDRI
|
June 27, 1916 |
|
POPOORU VENKATA NARASIMMA Vs. JAYANTI LAKSHMI NARASIHAM
|
January 7, 1916 |
|
PORNA KOER Vs. CHUNNI LAL
|
May 9, 1916 |
|
PRABHU LAL Vs. KUMAR KRISHNA DUTT
|
January 3, 1916 |
|
PRAMOTHA NATH ROY CHOUDHRY Vs. RANI DINOMONI CHOUDHURANI
|
February 4, 1916 |
|
PRAN KRISHNA SAHA AND OFAT PRAMANIK Vs. KRIPA NATH CHOWDHURY; KHUDIRAM SAHA; MADAN BISWAS
|
June 6, 1916 |
|
PRANJIVANDAS JAGJIVANDAS MEHTA Vs. CHAN MAH PHEE
|
March 21, 1916 |
|
PRANJIWANDAS KALIDAS Vs. SHAMKOREBAI
|
February 8, 1916 |
|
PRESIDENT OF THE DISTRICT BOARD Vs. KANNUSWAMI THONDAMAN,; RAMASWAMI SETHURAN AND VEERASWAMY THONDAMAN
|
April 7, 1916 |
|
PRIYANATH MITTER Vs. ANATH NATH DEV
|
December 12, 1916 |
|
PRIYANATH PAL Vs. TARINI CHARAN ROY
|
May 9, 1916 |
|
PROFULLA KUMAR GHOSE Vs. HARENDRA NATH CHATTERJEE
|
August 10, 1916 |
|
PROMOTHA NATH ROY Vs. KISHORE LAL SAHA
|
May 23, 1916 |
|
PROTAB CHANDRA MONDAL Vs. MOHENDRA LAL MONDAL
|
February 11, 1916 |
|
PUBLIC PROSECUTOR Vs. MADHAVA BHONJO SANTOS
|
July 25, 1916 |
|
PUBLIC PROSECUTOR Vs. MANTRIPRAGADA MARKONDEYULU
|
December 12, 1916 |
|
PUBLIC PROSECUTOR Vs. MUSA SAKHARAM
|
July 14, 1916 |
|
PUNNU Vs. MUSAMMAT KOUSA
|
December 8, 1916 |
|
PUNUGU SUBBIAH Vs. NUKALAPATI RAMI REDDI
|
January 12, 1916 |
|
PURAN Vs. EMPEROR
|
February 2, 1916 |
|
PURNA CHANDRA CHABRI Vs. TARA PROSAD MAITI
|
August 18, 1916 |
|
PURNA CHANDRA CHAKRAVARTY Vs. EMPEROR
|
January 28, 1916 |
|
PURNA CHANDRA SARKAR Vs. RASSORAJ PRAMANIK
|
February 28, 1916 |
|
PUTHENPURAYIL BAVACHUTTY Vs. PUTHENPURAYIL KUNHI PATHUMMA
|
February 3, 1916 |
|
PUTHENPURAYIL PARKUM CHATHU CHOYICHIMKANDIYAL PARKUM POOVAMULLA Vs. KANDIYAL KOOVAN VENGADAM PAKKIRI
|
March 22, 1916 |
|
PUTHISSERI MANIYANNOOR PUTHAMVITTIL NARAYANA NAIR Vs. THOZUKKAT PULLANIYIL NARAYANNA NAMBIER
|
November 29, 1916 |
|
PUTHUR TARWAD KARNAVAN AND MANAGER KUNHAN ALIAS THASSAN MENON Vs. MUTHIYALLUR KUMARAN RARICHAN ALIAS RAMAN ALIAS MUTHIYALAT MOOPIL NAIR
|
December 20, 1916 |
|
PUTIKAHARINI Vs. VICE-CHAIRMAN OF THE VISHNUPUR MUNICIPALITY
|
May 18, 1916 |
|
PUTTU MAL Vs. BHARAT INDU
|
July 15, 1916 |
|
PUZHAKKAL THIRUPURATH VELUTHAKKAL CHIRUDEVI DAUGHTERS Vs. PUZHAKKAL THIRUPURAH VELUTHAKAL TARWAD KARNAVAN AND MANAGER THILLU AMMA S SON KELAPPAN NAIR
|
March 6, 1916 |
|
QASIM ALI Vs. EMPEROR
|
August 17, 1916 |
|
QAZI ABDUR RAZZAQ Vs. SETH PARTAB SINGH
|
June 14, 1916 |
|
R K MOTISHAW AND CO Vs. MERCANTILE BANK OF INDIA
|
March 23, 1916 |
|
R M M S T SOMASUNDARAM CHETTIAR ALIAS VAIRAVAN CHETTIAR Vs. VAITHILINGA MUDALIAR
|
November 15, 1916 |
|
R M P S MUTHIAH CHETTI Vs. MARMPERIANNAN CHETTI
|
February 29, 1916 |
|
R RAGHAVACHARI Vs. MAPAKKIRI MAHOMED ROWTHER
|
February 16, 1916 |
|
RADHA KANTA GUIN Vs. KARTIC GUIN
|
July 14, 1916 |
|
RADHA SHAM BASAK Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
April 11, 1916 |
|
RADHE SHIAM Vs. CHUNNI
|
March 4, 1916 |
|
RADHICA MOHAN ROY Vs. MANMOTHA NATH MITTER
|
April 6, 1916 |
|
RADHIKA PRASAD BAPULI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 3, 1916 |
|
RAGHAVENDRA RAOJI KATHAWATE Vs. YALGURAD RAMCHANDRA PADKI
|
September 15, 1916 |
|
RAGHUBAR DAYAL Vs. EMPEROR
|
November 16, 1916 |
|
RAGHUBHUSHANA TIRTHASWAMI Vs. VIDIAVARIDHI TIRTHASWAMI
|
February 29, 1916 |
|
RAGHUMULL Vs. LUCHMONDAS
|
February 11, 1916 |
|
RAGHUNATH DAS Vs. SUKHA
|
December 1, 1916 |
|
RAHAS BIHARI LAL MINOR THROUGH L SITAL PERSHAD Vs. MUNICIPAL BOARD
|
June 22, 1916 |
|
RAHIMA BIBI Vs. HAMIDA BIBI
|
March 9, 1916 |
|
RAHIMAN BEEBI Vs. KHATOON BEE
|
January 3, 1916 |
|
RAHIMAN BIBI Vs. MOBARAK MONDAL
|
March 17, 1916 |
|
RAI BAHADUR LALIT MOHAN SINHA ROY Vs. HARAN CHAND KHAMRUI
|
July 18, 1916 |
|
RAI CHARAN MAHANTI Vs. KANAI KAMAR
|
April 4, 1916 |
|
RAI NALINAKHYA BASU BADADUR Vs. HON BLE MAHARAJADHIRAJ, SIR BIJOY CHAND MAHATAP BAHADUR
|
June 23, 1916 |
|
RAIMOHAN KARMOKAR Vs. EMPEROR
|
June 7, 1916 |
|
RAJ CHANDRA BHUIYA Vs. EMPEROR
|
September 1, 1916 |
|
RAJA Vs. ALLAHDIYA
|
February 16, 1916 |
|
RAJA BRIJ NARAIN RAI Vs. RAM DHARI RAI
|
July 24, 1916 |
|
RAJA DAMARA KUMARA THIMMA NAYANI BAHADURGARU, ZEMINDAR OFKALAHASTI AND TRUSTEE OF THE KALAHASTI TEMPLE Vs. PRGANAPATHI IYER, SECRETARY, DHARMARAKSHANA SABHA
|
November 1, 1916 |
|
RAJA DEBI BAKHSH SINGH Vs. SHADI LAL
|
March 14, 1916 |
|
RAJA MAHAMMAD ABUL HUSAN KHAN Vs. RAM PARGASH
|
November 30, 1916 |
|
RAJA OF COCHIN (REPRESENTED BY THE DIWAN MR J W BHORE, I C S ) Vs. KIZHAYIL KOTHANATH KITTUNNI NAIR (KARNAVAN)
|
January 12, 1916 |
|
RAJA RAM SINGH Vs. RAJA NARAIN LAL MINOR UNDER THEGUARDIANSHIP OF RAGHUNANDAN LAL
|
May 12, 1916 |
|
RAJA SHASHI SHEKHARESWAR ROY BAHADUR Vs. NANDA LAL MANDAL
|
March 3, 1916 |
|
RAJA SRINATH ROY Vs. PROBHAT CHANDRA CHATTERJEE
|
December 15, 1916 |
|
RAJAH OF COCHIN REPRESENTED BY THE DEWAN J W BHORE, ESQUIRE, I C S Vs. KIZHAYIL KOTHANATH KITTUNNI NAIR (KARNAVAN)
|
December 12, 1916 |
|
RAJAH OF KALAHASTI Vs. SREE MAHANT PRAYAG DOSSJEE VARU
|
February 2, 1916 |
|
RAJAH OF VIZAYANAGARAM, REPRESENTED BY HIS MUKYAR G APPAYYA PANTULU GARU Vs. POOSAPATI APPALA NARASIMHA RAJU
|
April 4, 1916 |
|
RAJAIN SINGH Vs. EMPEROR
|
December 2, 1916 |
|
RAJANI KANTA MUKHERJEE Vs. YUSUF ALI
|
March 17, 1916 |
|
RAJANI NATH DAS Vs. OFAJUDD1 MULLAH
|
May 9, 1916 |
|
RAJANI NATH KAPALI Vs. KALI MOHAN DAS KAPALI
|
November 22, 1916 |
|
RAJENDRA KUMAR ROY Vs. HON BLE MAHARAJA MANINDRA CHANDRA NANDY
|
May 10, 1916 |
|
RAJENDRA LAL SUR Vs. ATAL BIHARI SUR
|
June 23, 1916 |
|
RAJESWARI DASI Vs. BENODA SUNDARI DASI
|
December 21, 1916 |
|
RALLABANDI VENKATARATNAM Vs. RALLABANDI RAJA RAM MOHANA RAO, MINOR BY HIS NEXT FRIEND MALLADI VISVANATHA SASTRI
|
July 11, 1916 |
|
RALLABHANDI VENKATA RATNAM Vs. RALLABHANDI RAJA RAM MOHANA RAO, MINOR BY HIS NEXT FRIEND MALLADI VISWANADHA SASTRI
|
July 11, 1916 |
|
RAM AUTAR SHUKUL Vs. BHAGELU SAHAI
|
March 24, 1916 |
|
RAM BHAROSE Vs. EMPEROR
|
February 14, 1916 |
|
RAM CHANDAR Vs. GANGA SARAN
|
July 14, 1916 |
|
RAM CHANDAR SAHAI Vs. EMPEROR
|
May 12, 1916 |
|
RAM CHANDRA DAS Vs. HACHUNIA FAKIR ALIAS SACHUNIA FAKIR
|
June 30, 1916 |
|
RAM CHANDRA MISRA Vs. GANESH CHANDRA GANGOPADHYA
|
June 30, 1916 |
|
RAM CHARAN LAL Vs. RAHIM BAKSH
|
April 12, 1916 |
|
RAM DAS SINGH Vs. EMPEROR
|
July 28, 1916 |
|
RAM DEI Vs. MUNNA LAL
|
July 18, 1916 |
|
RAM HARAKH Vs. RAM LAL
|
January 24, 1916 |
|
RAM KISHUN DAS Vs. MAHESHAR PRASAD
|
January 19, 1916 |
|
RAM KRISTO CHAKRABURTTY Vs. NARENDRA KISHORE ROY
|
June 5, 1916 |
|
RAM LAL Vs. RAM HARAKH; JAGANNATH
|
January 24, 1916 |
|
RAM NARAIN Vs. BHOJ RAJ
|
May 30, 1916 |
|
RAM PARKASH DAS Vs. ANAND DAS
|
March 16, 1916 |
|
RAM PARSHAD Vs. EMPEROR
|
August 24, 1916 |
|
RAM PARSON UPADHIA Vs. SHEIKH KALAB HUSAIN
|
June 5, 1916 |
|
RAM RATAN Vs. NAUNIHAL SINGH
|
July 25, 1916 |
|
RAM SARUP Vs. HARPAL
|
November 24, 1916 |
|
RAM SARUP SAHU Vs. RAJAH RATAN SEN SINGH
|
April 25, 1916 |
|
RAM SUNDAR KARMOKAR Vs. SHEIKH LOCHAN
|
November 20, 1916 |
|
RAM SUNDER GOPE SIKDAR Vs. HARIBALA DHUBI
|
July 18, 1916 |
|
RAMA RAO Vs. KUTHIYA KOUNDAN ALIAS MARAPPA GOUNDAN
|
February 1, 1916 |
|
RAMA ROW Vs. KUTTIYA GOUNDEN
|
February 1, 1916 |
|
RAMACHANDRA NAIDU Vs. TIRUPATHI NAIDU
|
July 18, 1916 |
|
RAMAN MENON Vs. MAMMALI
|
February 22, 1916 |
|
RAMAN PANDITHAN Vs. SATHA CUDUMBAN
|
August 23, 1916 |
|
RAMANATHAN CHATTY, MINOR THROUGH HIS NEXT FRIEND VALLIAMMAIACHI Vs. KASI ALIAS KATHIRESAN CHETTY
|
September 12, 1916 |
|
RAMANATHAN CHETTY, MINOR, BY HIS NEXT FRIEND SEETHAI ACHI Vs. ARARSMSOMASUNDARAM CHETTIAR
|
November 16, 1916 |
|
RAMANI MOHAN ROY Vs. JAGUBANDHU KARMAKAR AND, ORS
|
December 13, 1916 |
|
RAMASAMI AIYANGAR Vs. GOVINDA IYER
|
September 15, 1916 |
|
RAMASAMI NAIDU Vs. GOMATHI ALIAS AVUDAI AMMAL
|
February 2, 1916 |
|
RAMASWAMI AIYAR Vs. ABDUL AZIZ SAIB
|
January 25, 1916 |
|
RAMASWAMI NAICKER Vs. SUBBARAYULU NAICKER
|
January 5, 1916 |
|
RAMASWAMY CHETTY BY THEIR AUTHORISED AGENT AIYASWAMI PILLAI Vs. MADURA MILLS CO, LTD, THROUGH THEIR AUTHORIZED AGENT, DWGILLESPIE
|
January 5, 1916 |
|
RAMBRICHH RAM Vs. TARAK TEWARI, MINOR, THROUGH PAHLAD TEWARI
|
March 7, 1916 |
|
RAMCHANDRA DHONDO KULKARNI Vs. MALKAPA NARSAPA DEVARE
|
August 18, 1916 |
|
RAMDAS VITHALDAS DURBAR Vs. CHHAGANLAL PITAMBER AND SAMEERCHAND AND CO
|
June 22, 1916 |
|
RAMJAS Vs. MAHADEO PERSHAD AND AFTER HIS DEATH PANNA LAL
|
October 21, 1916 |
|
RAMJI Vs. KOMAN DAS
|
April 12, 1916 |
|
RAMPAT MOHATO; GOLAP CHAND MOHATO Vs. RAM GOLAM SINGH
|
January 3, 1916 |
|
RAMSARUP Vs. GANGA SINGH
|
January 31, 1916 |
|
RAMU PAL Vs. PRAKASH CHANDRA SARMA PURKAYESTHA
|
January 20, 1916 |
|
RAMU SHETTITHI; HOOVAYYA SHETTITHI Vs. MANIAPPU SHETTITHI; RAMU SHETTITHI
|
January 6, 1916 |
|
RANDHIR SINGH Vs. PARAM HANS; ORSAND SAHODRA
|
May 8, 1916 |
|
RANGA ROW Vs. RAMATHILAKAMA
|
March 13, 1916 |
|
RANGANADHA MUDALIAR Vs. BAGHIRATHI AMMALL
|
March 20, 1916 |
|
RANGAPPA NAICKER Vs. APPALA RAJA
|
February 16, 1916 |
|
RANGASAMI UDAYAN Vs. MANICKAM PILLAI
|
December 4, 1916 |
|
RANGASWAMY BHATTAR Vs. KSESHADRI AIYENGAR
|
April 7, 1916 |
|
RANGI LAL Vs. JASSA
|
February 11, 1916 |
|
RANGPAL Vs. EMPEROR
|
November 17, 1916 |
|
RANI DEBENDRABALA DASI, EXECUTRIX TO THIS ESTATE OF LATE KUMAR SRISH CHANDRA SINGHA BAHADUR Vs. LALIT MOHAN GHOSE
|
March 15, 1916 |
|
RAOJI FAKIRA Vs. DAGDU HANMATA MAHAR
|
August 24, 1916 |
|
RASMUT ALI Vs. ASAB ALI
|
December 14, 1916 |
|
RASUL GAZI Vs. ABDUL JALIL KHAN
|
February 18, 1916 |
|
RATAN LAL Vs. MUSAMMAI BIBA KUNRIA
|
April 17, 1916 |
|
RAVUR MUNISAMI NAIDU Vs. PANDALA MUTHIAL NAIDU
|
January 24, 1916 |
|
RAYAN KHAN Vs. EMPEROR
|
May 24, 1916 |
|
RAYARATH PARKUM KURUMAN KANDIYAL KOMBILAN AMMOTTI Vs. KOTTEKULATH KUNHI SANKARAN ADIODI
|
July 14, 1916 |
|
REAJUDDIN BEPARI Vs. CHAND BAKSHA HAJI
|
May 25, 1916 |
|
REGUNA NAGENDRAN CHETTY Vs. KUPPUSAMI AIYEN
|
July 24, 1916 |
|
REOTI SINGH Vs. RADHA KUNWAR
|
June 26, 1916 |
|
REYAZADDIN Vs. ASHRAF ALI PAL
|
February 14, 1916 |
|
ROKHIA BI Vs. SARAM BI
|
August 28, 1916 |
|
ROSE D SOUZA Vs. JOSEPH JOAQUIM SERPES
|
August 30, 1916 |
|
RUBAB BANO Vs. NAJABAT KHAN
|
November 30, 1916 |
|
RUP CHAND Vs. FATEH CHAND
|
June 23, 1916 |
|
RUTTONSEY ROWJI Vs. BOMBAY UNITED SPINNING AND MANUFACTURING CO LTD
|
March 23, 1916 |
|
RUTTONSI ROWJI Vs. BOMBAY UNITED SPINNING AND WEAVING COMPANY LTD
|
March 23, 1916 |
|
S M K R MEYAPPA CHETTY Vs. SNSUPRAMANIAN CHETTY
|
March 2, 1916 |
|
S R M S NARAYANAN CHETTYAR Vs. RMPRVELLAYAPPA CHETTYAR
|
January 21, 1916 |
|
S RUDRAPPA ACHARY Vs. CORPORATION OF MADRAS
|
March 31, 1916 |
|
S SUBBA RAO Vs. NPERITMAL REDDY; PMUNIAPPA REDDY
|
September 11, 1916 |
|
S VENKATAKRISHNA PATTAR; R KRISHNA PATTAR Vs. RVENKATAKRISHNA PATTAR
|
September 21, 1916 |
|
S VENKATIKRISHNA PATTAR Vs. RKRISHNA PATTAR
|
September 21, 1916 |
|
SADIK HUSAIN KHAN; HASHIM ALI KHAN Vs. HASHIM ALI KHAN; SADIK HUSAIN KHAN
|
July 11, 1916 |
|
SADULLA MRIDHA Vs. JOYNABUNNBSSA BIBI
|
January 19, 1916 |
|
SAGAR MAL Vs. RAO GIRRAJ SINGH
|
July 21, 1916 |
|
SAHARULLA CHOWDHURY Vs. KENDUA SANTHAL
|
September 13, 1916 |
|
SAHDEO OJHA Vs. MUSAMMAT LACHHMINA KUAR
|
April 25, 1916 |
|
SAHEBZAD SINGH Vs. LALSA SINGH
|
February 14, 1916 |
|
SAI SIKANDAR ROWTHER Vs. GHOUSE MOHIDIN MARAKAYAR
|
December 16, 1916 |
|
SAIYED NAZIR HUSAIN Vs. KANHAYA LAL
|
July 15, 1916 |
|
SAKHAWAT ALI Vs. SURAJ PRASAD
|
January 17, 1916 |
|
SALIMULLAH Vs. BIRJHAN SINGH
|
November 16, 1916 |
|
SAMBASIVA AYYAR Vs. SUBRAMANIA AYYAR
|
August 22, 1916 |
|
SAMINATHA ASARL Vs. GGOPALAKRISHNA AIYENGAR
|
August 9, 1916 |
|
SANI KOMMU VELIGONDAREDDI Vs. ANDRA NARAYYA
|
January 25, 1916 |
|
SANKARALINGA TEVAN Vs. AVUDAI AMMAL
|
August 17, 1916 |
|
SANT PRASAD SINGH Vs. BABU HARI SINGH
|
December 20, 1916 |
|
SANTI LAL Vs. INDIAN EXCHANGE BANK THROUGH RAI SAHIB LALA MURLIDHAR
|
May 31, 1916 |
|
SARADA PRASAD ROY CHOUDHURY Vs. NAWAB KHAN BAHADUR KHAJA MUHAMMAD YUSUF
|
April 17, 1916 |
|
SARAT CHANDRA BASU Vs. SREEMATI SWARNOMOYE GHOSE
|
August 22, 1916 |
|
SARAT CHANDRA MADAK Vs. MOBARAK MALLIK
|
August 17, 1916 |
|
SARAT CHANDRA ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 6, 1916 |
|
SARAT CHUNDRA DUTTA Vs. JADAB CHUNDRA GOSWAMI
|
May 23, 1916 |
|
SARAVANA PILLAI Vs. ARUNACHALAM CHETTIAR
|
November 15, 1916 |
|
SARUP Vs. KUNDAR
|
May 9, 1916 |
|
SARWAN Vs. EMPEROR
|
February 4, 1916 |
|
SASHI BHUSAN HAZRAH Vs. SRIMATI DENO MOYEE DASI
|
May 18, 1916 |
|
SASHI BHUSHAN MISRA Vs. RAJA JYOTI PRASHAD SINGH DEO
|
December 8, 1916 |
|
SASHISHI MOHAN SHAHA Vs. KUMUD KUMAR BISWAS
|
June 16, 1916 |
|
SASI BHUSHAN BOSE Vs. MAHARAJA SIR MANINDRA CHANDRA NANDY
|
August 29, 1916 |
|
SATIKANTHA BANERJEE Vs. RAM CHANDRA CHATTERJEE
|
May 29, 1916 |
|
SATINDRA KUMAR CHAUDHURY Vs. KRISHNA KUMARI CHAUDHURANI
|
November 22, 1916 |
|
SATIS CHANDRA BOSE Vs. TAKURDAS MANDAL
|
June 22, 1916 |
|
SATIS RANJAN DAS Vs. NASARADDI PATWARI
|
March 27, 1916 |
|
SATISH CHANDRA MITRA Vs. JOGENDRA NATH MAHALANOBIS
|
May 26, 1916 |
|
SATISH CHUNDRA SINHA Vs. ANANDA GOPAL DAS
|
March 13, 1916 |
|
SATYA CHARAN MUKHERJEE Vs. DINANATH BISWAS
|
July 10, 1916 |
|
SATYENDRA NATH BANERJEE Vs. KRISHNADHAN ADHIKARI
|
April 28, 1916 |
|
SATYENDRA NATH DEY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 7, 1916 |
|
SAVARIMUTHU PILLAI (DIED) Vs. MUTHU PILLAI
|
April 5, 1916 |
|
SAYAD AMIN SAHEB Vs. SHEIKH MASLEUDIN
|
February 28, 1916 |
|
SAYAD AMIR SAHEB VALAD SAYAD SAIDUMIA KADRI Vs. SHEKH MASLEUDIN VALAD GULAM-MOHIUDIN BY HIS GUARDIAN AD LITEM THE TALUKDARI SETTLEMENT OFFICER OF GUJARAT
|
February 28, 1916 |
|
SECRETARY OF STATE FOR INDIA Vs. GULAM RUSUL GAYASUDIN KUWARI
|
January 24, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GULAM RASUL GYASUDIN KUWARI
|
January 24, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PEMMARAJU VENKAYYA GARU (DIED)
|
February 18, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. UNDE RAJAHA RAJE SIR RAJA VELUGOTI SRI RAJAGOPALA KRISHNA YACHENDRA, BAHADUR VARU, PANCHAHAZAR MUNSABDAR, MAHA RAJAH OF VENKATAGIRI
|
March 29, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRINIVASA CHARIAR
|
August 7, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ILLIKKAL ASSAN
|
January 14, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. JADAV CHANDRA MISRA; SIVA PRASAD MISRA; SASHI BHUSAN KAR; KASHI NATH DAS; KAMALA KANTA MANNA; DURGA PROSAD ACHARJYA; RAGHU NATH MISRA; ASUTOSH SINHA
|
June 20, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GOBINDA PRASAD BARIK
|
July 4, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. CHELIKANI RAMA RAO
|
July 7, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SRI SRI SRI MEERJA SRI PASUPATI VIJAYARAMA GAJAPATHI RAJU MAHARAJAH MANYA SULTAN BAHADUR RAJAH OF VIZIANAGARAM
|
November 15, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJAH OF VENKATAGIRI
|
March 2, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL (REPRESENTED BY THE COLLECTOR OF TANJORE) Vs. RANGASAMY AYYANGAR
|
January 3, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. RANGASAMI IYENGAR
|
April 19, 1916 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. RANGASAMY AIYANGAR
|
January 3, 1916 |
|
SECRETARY OF STATE FOR INDIA IN OCUNCIL Vs. CAMAHADEVA SASTRIAL
|
August 7, 1916 |
|
SECRETARY OF STATE FOR INDIA; MAHARAJA RADHA KISHORE MANIKYA BAHADUR Vs. MAHARAJA RADHA KISHORE MANIKYA BAHADUR; THE SECRETARY OF STATE FOR INDIA
|
August 1, 1916 |
|
SELAMBAYI Vs. SANGU PANDITHAN
|
April 14, 1916 |
|
SESHACHALA CHETTY Vs. PARA CHINNASAMI
|
February 17, 1916 |
|
SESHAGIRI Vs. TENKAMAKKI SANKAYYA SETTI
|
August 22, 1916 |
|
SESHAPPIER Vs. SUBRAMANIA CHETTIAR
|
February 29, 1916 |
|
SETH DOOLY CHAND Vs. MAMUJI MUSAJI
|
November 28, 1916 |
|
SHADI LAL Vs. DEBI BAKHSH SINGH
|
March 14, 1916 |
|
SHAFIAN Vs. HAMID-UL-LAH KHAN
|
January 19, 1916 |
|
SHAIK DAVUD ROWTHER Vs. PARAMASAMI PILLAI
|
March 21, 1916 |
|
SHAIK SAHED Vs. KRISHNA MOHAN BASAK
|
June 23, 1916 |
|
SHAMA KANTA CHATTERJEE AND CO Vs. KUSUM KUMARI
|
March 31, 1916 |
|
SHAMBHU NATH Vs. EMPEROR
|
May 12, 1916 |
|
SHAMBHU SINGH Vs. DALJIT SINGH
|
February 17, 1916 |
|
SHANKAR LAL Vs. LATAFAT ALI
|
May 25, 1916 |
|
SHARF-UD-DIN Vs. KARAM ILAHI; NANHEY LAL
|
January 29, 1916 |
|
SHASHI BHUSHAN BANERJEE Vs. CHARUSHILA DEBI
|
August 3, 1916 |
|
SHAVAKSHA DINSHA DAVAR Vs. TYAB HAJI AYUB
|
January 17, 1916 |
|
SHEIK DOULATUDDIN Vs. DHANIRAM CHHUTIA
|
January 12, 1916 |
|
SHEIKH AKLU Vs. SHEIKH EMAMAN
|
March 15, 1916 |
|
SHEIKH ALLA-UD-DIN HADI Vs. GIPRAILWAY COMPANY
|
April 7, 1916 |
|
SHEIKH FAZIL Vs. HARI KISHORE CHAKRAVARTI
|
March 13, 1916 |
|
SHEIKH JOHAN BUKSH Vs. SHEIKH MOHAMMAD TASLIM
|
February 11, 1916 |
|
SHEIKH RATAN BIPARI Vs. HIRA LAL SARAKAR
|
May 8, 1916 |
|
SHEIKH SACHEENI Vs. SHEIKH KANTA HAZI
|
November 21, 1916 |
|
SHEIKH UMAR ALI Vs. JADU RAM KAPALI
|
February 10, 1916 |
|
SHEIKH UZIR Vs. HARI CHARAN PAL
|
June 21, 1916 |
|
SHEIKH YAKUB Vs. TAZIMUDDI MULLICK
|
May 31, 1916 |
|
SHEO GHULAM Vs. SHIB DAYAL AND LACHMAN PRASAD
|
December 2, 1916 |
|
SHEO MANGAL SINGH Vs. CHHIDDU
|
November 21, 1916 |
|
SHEO PUJAN TEWARI Vs. SOHBAT TEWARI
|
July 25, 1916 |
|
SHEO SHANKER KAULAPURI Vs. CHUNNI LAL
|
June 2, 1916 |
|
SHEONANDAN Vs. KASHI
|
December 4, 1916 |
|
SHEOPARSAN SINGH Vs. RAMNANDAN PRASHAD NARAYAN SINGH
|
March 16, 1916 |
|
SHEORANI Vs. BAIJ NATH
|
January 12, 1916 |
|
SHIAM BIHARI LAL Vs. MALHI
|
July 17, 1916 |
|
SHIAM LAL Vs. ROSHAN LAL
|
February 11, 1916 |
|
SHIB DAYAL Vs. SHEO GHULAM
|
December 9, 1916 |
|
SHRINIVASDAS BAVRI Vs. MAHERBAI
|
December 7, 1916 |
|
SIMRIK LAL BHAKAT Vs. RADHARAMAN KALIDAHA; PURNA CHANDRA MANDAL
|
February 21, 1916 |
|
SINDIGI LINGAPPA ALIAS SIDDA LINGAPPA, MINOR BY GUARDIAN AND BROTHER SIDDAPPA Vs. SINDIGI SIDDA BASAPPA
|
November 8, 1916 |
|
SIR S SUBRAMANIA AIYAR Vs. SRI MAHANT PRAYAG DOSSJEE VARU
|
February 15, 1916 |
|
SITLA BAKHSH SINGH Vs. DEO NARAIN SINGH
|
May 25, 1916 |
|
SIVAKOLUNDU PILLAI Vs. GANAPATHI IYYAR
|
March 3, 1916 |
|
SIVASUBRAMANIA AIYAR Vs. SUBRAMANIA AIYAR
|
August 15, 1916 |
|
SOMASUNDARAM PILLAI Vs. CHOKKALINGAM PILLAI
|
November 13, 1916 |
|
SOMWARPURI Vs. MATA BADAL
|
March 10, 1916 |
|
SONAI SINGH Vs. RANDHIR SINGH
|
May 24, 1916 |
|
SOUNDARAJAN, MINOR BY NEXT FRIEND KRISHNA PILLAI ALIAS KRISHNASWAMI PILLAI Vs. SARAVANA PILLAI
|
March 6, 1916 |
|
SOUTH INDIAN MILLS COMPANY LIMITED BY ITS MANAGING DIRECTOR T SRIMAN KANTHIMATHINATHA PILLAI Vs. RAJA BAHADUR SHIVALAL MOTILAL BY AGENT GOVINDALAL PITTIE
|
August 14, 1916 |
|
SOUTH INDIAN MILLS COMPANY LTD BY ITS MANAGING DIRECTOR, T SRIMAN KANTHIMATHINATHA PILLAI Vs. RAJA BAHADUR SHIVALAL MOTILAL BY AGENT GOVINDLAL PITHIE
|
August 14, 1916 |
|
SREE MAHANT PRAYAG DOSS JEE VARU Vs. RAVUR CHENGAMA NAIDU
|
August 10, 1916 |
|
SREEKAKULAM RAMIAH SETTI Vs. KAPULOORU CHINNIAH
|
February 15, 1916 |
|
SREEMAN MAHA MANDALESWARA KATARI SALAWA MAHARAJA OOMADARAJAH MAHARAJA RAJ BOMMARAJU BAHADUR DEVA MAHARAJULINGARU RAJAH OF KARVETNAGAR Vs. ECHAMPADI SARAVANA PILLAI
|
February 14, 1916 |
|
SREENATH HALDAR Vs. BEPIN BEHARI MAL
|
February 25, 1916 |
|
SRI DEO Vs. EMPEROR
|
June 17, 1916 |
|
SRI PEDDA VIKRAMA DEO GARU Vs. MAHARAJA OF JEYPORE
|
August 24, 1916 |
|
SRI RAGHUNATHA DOSS Vs. SRI SRI SIR VIKRAMA DEO, MAHARAJA OF JEYPORE
|
July 25, 1916 |
|
SRI RAJAH SETHRUCHERLA RAMA CHADDRA RAJU BAHADUR GARU Vs. SRI SRI SRI VIKRAMA DEO MAHARAJULUNGARU, MAHARAJAH OF JEYPORE
|
March 3, 1916 |
|
SRI RAVU SESHAYYA GARU Vs. RAJAH OF PITTAPPUR, SRI RAJA RAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR VARU
|
March 24, 1916 |
|
SRI SRI SRI RAMACHENDRA MARDA RAJA DEO GARU MINOR BY HIS AGENT AND NEXT FRIEND THE MANAGER OF KALLIKOTA AND ATTAGADA ESTATES Vs. MULI PODHANO,; GOVINDA PODHANO,; KALU PODHANO AND HARI SAO
|
August 8, 1916 |
|
SRIMANTES LAL MAITY Vs. SIBU RAUL
|
July 20, 1916 |
|
SRIMANTH SETHURAMA SAHIB POWAR, THROUGH HIS AUTHORISED AGENT G B BAKSHI OF TANJORE Vs. SRIMANTHA CHOTTA RAJA SAHIB MOHITOY ALIAS CHIMMA SAHIB
|
August 24, 1916 |
|
SRIMATI BHUBANESWARI DEBI, WIDWO OF BHUBANESWAR BHATTACHARJYA Vs. HARADHAN BHATTACHARJYA
|
June 27, 1916 |
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SRIMATI BIBIJAN BIBI Vs. ABDUL JABBAR DAFTARY
|
August 3, 1916 |
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SRIMATI JAGATTARINI DASI Vs. PRAFULLA CHANDRA GHOSE
|
June 1, 1916 |
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SRIMATI NARAYANI Vs. NABIN CHANDRA CHOWDHARI
|
August 30, 1916 |
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SRIMATI PRIYA SAKHI DEBI Vs. BIRESHWAR SAMANTA
|
June 6, 1916 |
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SRIMATI RAMADA SUNDARI MANDAL Vs. SHYAMA KANTA CHAKRABARTTY
|
December 5, 1916 |
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SRIMATI SHYAMA SUNDARI GHOSE Vs. ASWINI KUMAR CHAKRAVARTI
|
June 21, 1916 |
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SRIMATI THAKAMOYI DASSI Vs. NADIAR CHAND PALMAL
|
August 3, 1916 |
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SRIPAT SINGH Vs. SIR P. K. TAGORE
|
November 10, 1916 |
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SRIPAT SINGH DUGAR Vs. MAHARAJA SIR PKTAGORE
|
December 10, 1916 |
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SUBBA NAICK Vs. RAMA AIYAR
|
November 15, 1916 |
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SUBBAI GOUNDAN Vs. PALANI GOUNDAN
|
March 24, 1916 |
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SUBBANNA ACHARIAR Vs. GOPALAKRISHNA ACHARIAR
|
February 25, 1916 |
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SUBBAROYAR Vs. KOTTAYA GOUNDAN
|
January 21, 1916 |
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SUBBIAH CHETTY ALIAS SUBRAMANIAM CHETTY Vs. KUPPAMMAL
|
April 17, 1916 |
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SUBHADRA SUNDARI CHOUDHURANI EXECUTRIX TO THE ESTATE OF ANANDA CHANDRA CHOUDHURI Vs. KARIMULLA BEPARI
|
June 19, 1916 |
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SUBRAHMANIAN CHETTIAR Vs. KADIRESAN CHETTIAR AND FIVE ORS
|
January 19, 1916 |
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SUBRAMANIA AYYAR AND SIX ORS Vs. RAJA RAJESWARA DORAI ALIAS MUTHURAMALINGA SETHUPATHI
|
December 22, 1916 |
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SUBRAMANIAM CHETTIAR Vs. ARJUNA PERUMAL, MINOR, BY HIS MOTHER AND GUARDIAN VELAMMAL
|
September 21, 1916 |
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SUBRAMANIAN Vs. EMPEROR
|
March 10, 1916 |
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SUBRAMANIAN CHETTIAR Vs. KADIRESEN CHETTIAR
|
January 19, 1916 |
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SUDARSHAN DAS Vs. BIRAJA SUNDARI DASI
|
December 15, 1916 |
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SUKH LAL Vs. BISHAMBHAR
|
November 23, 1916 |
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SULAIMAN Vs. BIYATHTHMMA
|
November 27, 1916 |
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SULTAN AHMAD ALI RAJAH AVERGAL OF CANNANORE Vs. ARAKKAL ADI RAJAH CHERIA AYISSA BIBI ALIAS AYICHI BIBI
|
January 24, 1916 |
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SUNDARA AIYAR Vs. KRISHNAMURTHI AIYAR (MINOR BY HIS GUARDIAN NATESA AIYAR)
|
April 28, 1916 |
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SUNDARA REDDI Vs. VARADHARAJA PILLAI
|
March 7, 1916 |
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SUNDARESA AIYAR Vs. KRISHNAMOORTHY AIYAR MINOR BY HIS GUARDIAN, NATESA AIYAR
|
April 28, 1916 |
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SUNKARA VENKATARATNAM Vs. SRI RAJAH VARADARAJAH APPA RAO BAHADUR, ZEMINDAR GARU
|
March 15, 1916 |
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SUNKARA VENKATARATNAM AND FOUR ORS Vs. SRI RAJAH VARADARAJAH APPA RAO BAHADUR ZAMINDAR GARU
|
March 15, 1916 |
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SUPPU NAYAKAN Vs. PERUMAL CHETTY
|
February 25, 1916 |
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SURAJ ALI Vs. ARFAN ALI
|
June 10, 1916 |
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SURAJ BHAN Vs. BOOT AND EQUIPMENT FACTORY
|
April 5, 1916 |
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SURENDRA LAL CHAUDHURI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 29, 1916 |
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SURENDRA NATH BISWAS Vs. SHYAMA CHARAN MANDAL
|
April 18, 1916 |
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SURENDRA NATH GOSWAMI Vs. BANSI BADAN GOSWAMI
|
August 30, 1916 |
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SURENDRA NATH ROY Vs. DWARKA NATH CHAKRABUTTY
|
May 2, 1916 |
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SURENDRALAL CHOWDHURY AND SATISH CHANDRA CHOWDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
August 29, 1916 |
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SURESH CHANDRA ROY CHOWDHURY; SURENDRA CHANDRA ROY CHOWDHURY Vs. SURENDRA CHANDRA ROY CHOWDHURY; SURESH CHANDRA ROY CHOWDHURY
|
December 7, 1916 |
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SURYADEVARA SEETARAMAYYA Vs. SURYADEVARA KOTAYYA
|
April 28, 1916 |
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SUSTHIR BALA DUTTA Vs. CHANDRA KUMAR ALIAS AKHOY KUMAR BHATTACHARJEE
|
December 1, 1916 |
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SWAMINATHA AIYAR Vs. SRINIVASA AIYAR
|
November 2, 1916 |
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SWAMINATHA MUDALY Vs. VELU MUDALY
|
March 28, 1916 |
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SWARNAMOYI DEBI Vs. SHEIKH ADU
|
December 18, 1916 |
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SYAM MANDAL Vs. SATI NATH BANERJEE
|
August 3, 1916 |
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SYED HASAN RAZA SAHIB SHAMSUL ULAMA Vs. MIR HASAN ALI SAHIB
|
December 5, 1916 |
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T KR CT CHIDAMBARAM CHETTY AND K A CT CHIDAMBARAM CHETTY Vs. VRKRKARUTHAN CHETTY
|
April 14, 1916 |
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T N CHADHA Vs. EMPEROR
|
June 30, 1916 |
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T P KANTHIMATHINATHA PILLAI Vs. PUGAL SUBRAMANIA NADAN
|
December 22, 1916 |
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T S ARI CHETTY Vs. THEERTHAMALAI CHETTY
|
March 16, 1916 |
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TADEPALLI PITCHAYYA Vs. TADEPALLI SUBBA RAO
|
March 14, 1916 |
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TAIK RAM Vs. KHIALI RAM; PARSOTAM
|
June 1, 1916 |
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TAJ BEGAM Vs. SARVI BEGAM
|
June 30, 1916 |
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TAJ SINGH Vs. JAGAN LAL
|
February 11, 1916 |
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TALLAPARAGADA SUBBA ROW Vs. GOPISETTI NARAYANASWAMI NAIDU GARU RECEIVER NIDDADAVOLE ESTATE
|
April 14, 1916 |
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TALLAPRAGADA SUBBA ROW Vs. GOPISETTI NARAYANASWAMI NAIDU GARU
|
April 14, 1916 |
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TALUK BOARD THROUGH THE PRESIDENT Vs. JANAKIAMMAL
|
August 22, 1916 |
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TANGATUR SUBBARAYUDU Vs. YERRAM SETTI SESHASANI
|
January 11, 1916 |
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TANGUTUR SUBRAYUDU Vs. YERRAMSETTI SESHASANI
|
January 11, 1916 |
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TANGUTURI JAGANNADHAM ALIAS HANUMANTHA RAO Vs. KSESHAGIRI RAO
|
August 30, 1916 |
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TANGUTURI SUBBARAYUDU Vs. YERRAMSETHI SESHASANI
|
January 11, 1916 |
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TANGYA FALA Vs. TRIMBAK DAGA
|
July 25, 1916 |
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TAPESHRI PRASAD Vs. EMPEROR
|
December 19, 1916 |
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TARAK NATH ROY CHOWDHURY Vs. SYAMA CHARAN CHOWDHURY
|
June 30, 1916 |
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TARAN KRISHNA BHOWMIK Vs. MUNSHI SAMIRUDDIN
|
March 10, 1916 |
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TARAPADA GHOSE Vs. JAGAT MOHINI DASI
|
August 29, 1916 |
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TARU BABU ALIAS TARAK DAS MOITRA Vs. EMPEROR
|
July 21, 1916 |
|
TAVAKALBHAI SULTANBHAI Vs. IMTIYAJBEGAM MIRBANESAHEB
|
November 21, 1916 |
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TAVAKALBHAI WALAD SULTANBHAI Vs. IMATIYAJ BEGAM JAVJE MIRBANESAHEB
|
November 21, 1916 |
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TAYABULLAH Vs. EMPEROR
|
May 31, 1916 |
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TEHILRAM GIRDHARIDAS Vs. LONGIN D MELLO
|
January 21, 1916 |
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TEJ BALI SINGH Vs. BAIJNATH PRASAD SINGH
|
May 30, 1916 |
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THACHANGOT CHERUVANI NARAYANI AMMA Vs. MALAMMALKOOTANCHERI KUNCHUKUTTI AMMA
|
September 22, 1916 |
|
THAKUR GULAB SINGH Vs. EMPEROR
|
May 9, 1916 |
|
THANGAVELU MUDALIAR Vs. MAHOMED IBRAHIM SAHIB
|
March 7, 1916 |
|
THE MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. THE GREAT INDIAN PENINSULA RAILWAY COMPANY
|
October 26, 1916 |
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THEETHAN KANDI S SON CHAMI; ANA PATTAR S SON ANA PATTAR Vs. ANA PATTAR S SON ANA PATTAR; THEETHAN KANDI S SON CHAMI
|
January 26, 1916 |
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THEVARAYA REDDY Vs. VENKATACHALA PANDITHAN
|
August 7, 1916 |
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THIRUMALAI ALWAR AIYANGAR SWAMIGAL Vs. LAKSHMI SADAGOPA AIYANGAR
|
August 24, 1916 |
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THONOKADAVATH AWALLA; VALIAPARAMBATH KORUMBAN Vs. AMMIAN MANNIL KUTTIALI; KOROTH KANDIYIL KRISHNA KURUP
|
July 26, 1916 |
|
TIKAIT KRISHNA PROSAD SINGH Vs. BABU MATI CHAND
|
January 5, 1916 |
|
TIRTHABASI SING ROY Vs. BEPIN KRISHNA ROY
|
March 14, 1916 |
|
TIRUMALAISAMI NAIDU Vs. SUBRAMANIAM CHETTIAR
|
December 15, 1916 |
|
TODAN MIR ALIAS ABDUL KADIR Vs. EMPEROR
|
June 30, 1916 |
|
TOMEJUDDI Vs. MULAI CHOWKIDAR
|
June 20, 1916 |
|
TORAP ALI Vs. EMPEROR
|
July 20, 1916 |
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TRICOMDAS COOVERJI BHOJA Vs. SRI SRI GOPINATH JIU THAKUR
|
December 20, 1916 |
|
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. CHANDRA KANTA GHOSH
|
August 22, 1916 |
|
TULJARAM ROW Vs. GOPALA AIYAN
|
December 1, 1916 |
|
TURSI Vs. MOHAN
|
May 16, 1916 |
|
UDHISHTER SINGH Vs. KAUSILLA
|
April 5, 1916 |
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UDHO SINGH Vs. MULCHAND
|
May 24, 1916 |
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UDIT NARAIN MISIR Vs. ASHARFI LAL
|
May 23, 1916 |
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UMA CHARAN SEN GUPTA Vs. CHINTA ROY
|
November 21, 1916 |
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UMAKUNTA SEN CHOWDHURY; DURGA KUNTA SEN CHOWDHURY Vs. HIRA LAL ROY AND ANR; KEHETRA MOHAN SAHA
|
April 4, 1916 |
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UMRAI LAL Vs. MUSAMMAT RUKMIN KUAR
|
June 17, 1916 |
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UMRAO SINGH Vs. CHHEDA LAL
|
April 28, 1916 |
|
UNDE RAJAHA RAJE SIR RAJAH VELUGOTI SRI RAJAGOPALA KRISHNA YACHENDRA BAHADUR, PANCHAHAZAR, MUASUDAR MAHARAJAH OF VENKATAGIRI Vs. VELIKANTI RAMI REDDI
|
March 7, 1916 |
|
UPENDRA CHANDRA DE Vs. GIRISH CHANDRA DE
|
January 17, 1916 |
|
UPENDRA LAL GUPTA Vs. ATAULLA
|
July 3, 1916 |
|
UPENDRA MOHANSAHA CHOWDHARY Vs. BRINDABAN BEHARI SAHA PROMANIK
|
February 4, 1916 |
|
UPENDRA NATH CHOUDHURY Vs. EMPEROR
|
August 17, 1916 |
|
UPENDRA NATH GHOSE Vs. GOPI CHARAN SAHA
|
December 12, 1916 |
|
UPENDRA NATH GHOSE Vs. SARADA SUNDARI GHOSE
|
December 6, 1916 |
|
UPENDRA NATH GHOSE Vs. DWARKANATH BISWAS
|
December 18, 1916 |
|
UTTAM SINGH Vs. HUKUM SINGH
|
February 12, 1916 |
|
V C T N CHIDAMBARAM CHETTIAR Vs. AYYASAWMI THEVAN
|
August 23, 1916 |
|
V G ANANTHARAMA IYER Vs. VETTATH KUTTIMALU KOVILAMMA ALIAS NANGACHI KOVILAMMA
|
February 27, 1916 |
|
V NAVANEETHA KRISHNA THEVAR Vs. RAMASAMI PANDIA THALAVAR
|
November 24, 1916 |
|
V P L R M PALANIAPPA CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS
|
August 13, 1916 |
|
V R ALEXANDER Vs. RWCONNOR
|
February 18, 1916 |
|
V RAMABADRA NAIDU; A L A R ARUNACHALAM CHETTIAR Vs. SIR SSUBRAMANIA IYER
|
January 27, 1916 |
|
V RAMASWAMI AIYAR Vs. GNANAMANI NACHIAR
|
August 17, 1916 |
|
V RAMASWAMI AIYAR Vs. MADRAS TIMES PRINTING AND PUBLISHING COMPANY LIMITED
|
September 13, 1916 |
|
V RANGASAMI NAIDU Vs. SUNDARAJULU NAIDU
|
April 18, 1916 |
|
V VENKATARAMIAH PILLAI Vs. PVSUBRAMANIA PILLAI
|
August 30, 1916 |
|
VADAKKE PEEDIYAKKAL UNNIANKUTTY Vs. VALLAPALLY GOVINDAN NAIR
|
August 28, 1916 |
|
VALLURI NARASIMHA RAO PANTULU GARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA
|
March 3, 1916 |
|
VANHERI MANAKKAL PURUSHOTHAMAN NAMBUDRI Vs. PURUMPULANIL SANKUNNI MENON
|
July 31, 1916 |
|
VANNISAMI THEVARCOUNTER-PETITIONER AND NEWLY ADDED PARTY Vs. PERIAYASWAMI THEVAR
|
February 2, 1916 |
|
VARDAJI KASTURJI MARWADI Vs. CHANDRAPPA PIRAJI KSHIRSAGAR
|
August 31, 1916 |
|
VATAKA CHATHILINGATH THAVAZHI KARNAVAN AND MANAGER SANKARAN NAIR Vs. RAMASWAMY PATTAR
|
January 5, 1916 |
|
VEERABHADRAH IYER Vs. PRESIDENT, CORPORATION OF MADRAS
|
July 24, 1916 |
|
VEERAKKAL Vs. THIRUMAKKAL
|
March 10, 1916 |
|
VEEYANNA SINA THANA NAVANNA CHIDAMBARAM CHETTIAR Vs. AYYASAMI THEVAN
|
August 23, 1916 |
|
VENA SUBBARAYULU NAIDU Vs. MKSUBBARAYALU NAIDU
|
April 5, 1916 |
|
VENGU NAIDU Vs. DEPUTY COLLECTOR OF MADURA DIVISION
|
September 19, 1916 |
|
VENGU NAIDU Vs. DEPUTY COLLECTOR OF MADURA DIVISION
|
February 19, 1916 |
|
VENKATA CHETTY Vs. AIYANNA GOUNDAN
|
August 7, 1916 |
|
VENKATASWAMI NAIDU Vs. SHANMUGAM PILLAI
|
January 6, 1916 |
|
VENKATI RAMA REDDI Vs. PILLATI RAMA REDDI
|
July 19, 1916 |
|
VENKITAMMAL Vs. ALANGAT RAMAN NAIR
|
January 19, 1916 |
|
VINAYAKRAO BALASAHEB INAMDAR Vs. SHAMRAO VITHAL KALKUNDRI
|
August 17, 1916 |
|
VITOBA RAO Vs. TNARASINGA RAO
|
July 13, 1916 |
|
VODIANA KAMAYYA Vs. GUDISA MAMAYYA
|
April 28, 1916 |
|
VUPPALA BAPANNA Vs. PABBISETTI BHEEMALINGAM
|
January 12, 1916 |
|
VUTUCHURU RAMACHANDRA REDDI Vs. KAKUTUR AUDEMMA
|
November 22, 1916 |
|
W E MC GOWAN Vs. JOHN GEORGE MC GOWAN
|
June 7, 1916 |
|
W E MCGOWAN Vs. JGMCGOWAN
|
June 7, 1916 |
|
WAJID ALI Vs. KHURSHED ASSAM
|
July 31, 1916 |
|
WARIS ALI Vs. EMPEROR
|
July 26, 1916 |
|
WESAL-UD-DIN Vs. FAZAL AHMAD
|
May 15, 1916 |
|
WILFRED R PADGETT Vs. JAMSHETJI HORMUSJI CHOTHIA
|
January 31, 1916 |
|
WILFRED R PADGETT Vs. JAMSHETJI HORMUSJI CHOTHIA
|
February 20, 1916 |
|
YADDANAPUDI LAKSHMI NARASIMHA RAO Vs. REPALLE SEETHARAMASWAMI
|
March 1, 1916 |
|
YAMARTI VENKATACHALLAM Vs. YAMARTI SITHAYAMMA
|
February 7, 1916 |
|
YELLAMPALLE VENKATAPPA Vs. MATAM NANJAPPA
|
July 17, 1916 |
|
ZAIR HUSAIN KHAN Vs. MUSAMMAT KANIZ FATIMA BIBI
|
December 2, 1916 |
LOGIN