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ABDUL AZIZ MOLLA Vs. EBRAHIM MOLLA
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June 9, 1904 |
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ABINASH CHANDRA ADITYA Vs. ANANDA CHANDRA PAL
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February 16, 1904 |
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ADMINISTRATOR-GENERAL OF BENGAL Vs. KRISTO KAMINI DASSEE
|
March 11, 1904 |
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AKLEMANNESSA BIBI Vs. MAHOMED HATEM
|
July 7, 1904 |
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AMIRULLAH MAHOMED Vs. NAZIR MAHOMED
|
July 5, 1904 |
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AMMAYI AMMAL Vs. RATHNA PATHAN
|
September 7, 1904 |
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AMRITA LAL KALAY Vs. NIBARAN CHANDRA NAYEK
|
January 8, 1904 |
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ANANTHA GOUNDAN Vs. KING-EMPEROR
|
January 7, 1904 |
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ANANTHAYA KAMTHI Vs. LAXMINARAYANAPPAYA
|
December 22, 1904 |
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ANNAKUMARU PILLAI Vs. MUTHUPAYAL
|
January 12, 1904 |
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ANNAMALAI CHETTIAR Vs. PITCHU AIYAR
|
August 30, 1904 |
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ANWAR HOSSEIN Vs. SECRETARY OF STATE FOR INDIA
|
June 21, 1904 |
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ARIP MANDAL Vs. RAM RATAN MANDAL
|
March 21, 1904 |
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ATHANGARAYAN Vs. GOPALAN CHETTY
|
March 29, 1904 |
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ATMAKURU NARASAMMA Vs. ATMAKURU VENKATA NARASAYYA CHETTY
|
July 26, 1904 |
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BALDEO PARSHAD SAHU Vs. ABMILLER
|
March 30, 1904 |
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BALKISHEN SAHU Vs. KHUGNU
|
March 21, 1904 |
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BANKALA VITTIL USMAN KOYA Vs. CHIDRIAMOKKAUSA AKOTH
|
August 19, 1904 |
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BEHARI LALL SHAHA Vs. JAGODISH CHUNDER SHAHA
|
May 30, 1904 |
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BEPIN CHANDRA BISWAS Vs. CORPORATION OF CALCUTTA
|
February 24, 1904 |
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BHASKER WAMAN RANADE Vs. SHRIDHAR KRISHNA KOTHAVLE
|
October 7, 1904 |
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BIBIJAN BIBI Vs. SACHI BEWAH
|
June 17, 1904 |
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CHANDAN SINGH Vs. RAMDENI SINGH
|
February 17, 1904 |
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CHANDI CHARAN ROY CHOWDHRY Vs. AMBIKA CHARAN DUTT
|
July 1, 1904 |
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CHEKKA VENKATASWAMY Vs. GAJJILA NAGABHUSHANAM
|
April 21, 1904 |
|
CHENDRASEKHARA DALAI Vs. EMPEROR
|
August 16, 1904 |
|
CHIARMAN, MUNICIPAL COUNCIL Vs. SUSERLA VENKETESWARULU ALIAS VENKATAKRISHNA BRAHMIN SASTRI
|
August 10, 1904 |
|
CHIDAMBARAM PILLAI Vs. SIVATHASAMY THEVER
|
August 4, 1904 |
|
CHINNAPPA CHETTIAR BY HIS AGENT CHELLAPPA CHETTIAR Vs. THULASI AMMAL
|
March 10, 1904 |
|
CHINTALAPUDI NEELACHALAM ADU Vs. CHINTALAPUDI KAMARAZU
|
January 8, 1904 |
|
COVENTRY Vs. TULSHI PERSHAD NARAYAN SINGH
|
May 16, 1904 |
|
DULAL CHANDRA DEB Vs. RAM NARAIN DEB
|
August 16, 1904 |
|
DURGA PRASAD KALWAR Vs. EMPEROR
|
February 19, 1904 |
|
DURGA PROSAD SUREKA Vs. BHAJAN LALL LOHEA
|
March 23, 1904 |
|
DWARKA NATH RAI CHOWDHRY Vs. EMPEROR
|
May 17, 1904 |
|
EMAMAN Vs. EMPEROR
|
June 7, 1904 |
|
EMPEROR Vs. DHONDU
|
February 4, 1904 |
|
EMPEROR Vs. LUCHMUN SINGH
|
April 27, 1904 |
|
EMPEROR Vs. PRASANNA KUMAR DAS
|
June 1, 1904 |
|
EMPEROR Vs. CHARTJ GHUNDER MUKERJEE
|
March 16, 1904 |
|
EMPEROR Vs. ARJAN PRAMANIK
|
April 27, 1904 |
|
EMPEROR Vs. ROBERT STEWART
|
May 10, 1904 |
|
EMPREOR Vs. BAKAULLAH MALLIK
|
January 19, 1904 |
|
GAURI SHANKAR Vs. MAIDA KOER
|
March 29, 1904 |
|
GHANA KANTA MAHANTA Vs. MUSAMMAT GERELA
|
December 19, 1904 |
|
GHOLAM MOHIUDDIN HOSSEIN Vs. KHAIRAN
|
January 6, 1904 |
|
GIRIBALA DASSI Vs. BIJOY KRISHNA HALDAR
|
May 4, 1904 |
|
GNANA SAMBANDA PANDARA SANNADHI Vs. DAVID NADAR
|
August 3, 1904 |
|
GOMATHI AMMAL Vs. KUPPUTHAYI AMMAL
|
February 29, 1904 |
|
GOPAL LAL Vs. BENARASI PERSHAD CHOWDHRY
|
February 16, 1904 |
|
GOVINDA PILLAI, MINOR BY HIS NEXT FRIEND MUTHUSAMI PILLAI Vs. THAYAMMAL
|
March 2, 1904 |
|
GULAB KHAN Vs. ABDUL WAHAB KHAN
|
January 6, 1904 |
|
GURUSAMI AIYAR Vs. KAVERI BOYEE AMMAL
|
September 15, 1904 |
|
HALIMANNISSA CHOWDHRANI Vs. SECRETARY OF STATE FOR INDIA
|
August 5, 1904 |
|
HARENDRA LAL ROY CHOWDHRY Vs. TARINI CHARAN CHAKRAVARTI
|
June 10, 1904 |
|
HARI KISORE BARNA SARMA Vs. BARADA KISORE ACHARJYA CHOWDHURI
|
July 7, 1904 |
|
HARI SINGH Vs. JADU NANDAN SINGH
|
February 19, 1904 |
|
HAYES Vs. HARENDRA NARAIN
|
January 11, 1904 |
|
HIRA LAL THAKUR Vs. EMPEROR
|
June 10, 1904 |
|
IN RE: KORA RANGAN Vs. STATE
|
November 14, 1904 |
|
IN RE: KOSA KUMARAN Vs. STATE
|
August 23, 1904 |
|
IN RE: SUBBARAYA VATHYAR Vs. STATE
|
September 28, 1904 |
|
IN RE: WILLIAM WATSON Vs. STATE
|
May 9, 1904 |
|
JADAB CHANDRA BAKSHI Vs. BHAIRAB CHANDRA CHUCKERBUTTY
|
January 13, 1904 |
|
JAGANNATHA PANDIAJIAR Vs. TSMUTHIA PILLAI
|
September 6, 1904 |
|
JALIM SINGH KOTARY Vs. SECRETARY OF STATE FOR INDIA
|
June 9, 1904 |
|
JHALAN JHA Vs. BUCHAR GOPE
|
April 13, 1904 |
|
JNAENDRA MOHAN CHOWDHRY Vs. GOPAL DAS CHOWDHRY
|
August 16, 1904 |
|
JOGESH CHANDRA ROY Vs. ANNODA CHARAN CHOUDHURY
|
December 8, 1904 |
|
JOHARUDDIN SARKAR Vs. EMPEROR
|
May 10, 1904 |
|
JOTINDRA MOHUN LAHIRI Vs. GURU PROSUNNO LAHIRI
|
March 23, 1904 |
|
JOTONI CHOWDHURANI Vs. AMOR KRISHNA SAHA
|
August 5, 1904 |
|
JUNAB ALI Vs. EMPEROR
|
May 10, 1904 |
|
KANDASAMI CHETTY Vs. ANNAMALAI CHETTY
|
August 3, 1904 |
|
KARUPPAN SERVAI Vs. ALAGARA KOUNDAN
|
February 29, 1904 |
|
KARUR MUNICIPAL COUNCIL Vs. KSRINIVASA AIYANGAR
|
September 6, 1904 |
|
KASHI PERSHAD SINGH Vs. JAMUNA PERSHAD SAHU
|
February 4, 1904 |
|
KASI SUNDAR ROY Vs. EMPEROR
|
February 10, 1904 |
|
KESAVA PILLAY Vs. KANNUSAMY PILLAY
|
August 11, 1904 |
|
KHAGENDRA NARAIN SINGH Vs. SHASHADHAR JHA
|
March 25, 1904 |
|
KOKIL SINGH Vs. EDAL SINGH
|
February 22, 1904 |
|
KRISHNA BEHARI SEN Vs. CORPORATION OF CALCUTTA
|
July 14, 1904 |
|
KRISHNA BEHARY SEN Vs. CORPORATION OF CALCUTTA
|
February 25, 1904 |
|
KRISHNA KAMINI DEBI Vs. DINO MONY CHOWDHURANI
|
March 29, 1904 |
|
KRISHNAMACHARIAR (MINOR) BY HIS NEXT FRIEND, ANDALAMMAL Vs. RUKMANI AMMAL
|
July 6, 1904 |
|
KRISHNIER Vs. ARAPPULI IYER
|
September 19, 1904 |
|
KULAIKADA PILLAI Vs. VISWANATHA PILLAI
|
November 28, 1904 |
|
KURRI VEERAREDDI Vs. KURRI BAPIREDDI
|
March 9, 1904 |
|
KUTTISSERI ILLATH RAMAN NAMBOODRI Vs. ACHUTHA PISHURODI
|
April 15, 1904 |
|
LAKSHMAMMA Vs. KRISHNIAH
|
September 30, 1904 |
|
LAKSHMI NARAIN BANERJEE Vs. TARA PROSANNA BANERJEE
|
June 28, 1904 |
|
LATCHMANAN CHETTY Vs. RAMANATHAN CHETTY (MINOR) THROUGH HIS MOTHER AND NEXT FRIEND ALAMELU ACHI
|
August 10, 1904 |
|
LINGA REDDY Vs. HUSSAIN REDDY
|
August 8, 1904 |
|
M S GOPALASAMI CHETTIAR Vs. ROBERT FISCHER
|
November 11, 1904 |
|
M SUBRAYA CHETTY Vs. ASRAJAMMAL
|
September 14, 1904 |
|
MAHABIR PERSHAD SINGH Vs. DHANUKDHARI SINGH
|
June 17, 1904 |
|
MAHADEVA ROW SUBBAN RAO MOHITE Vs. SETHURAM SAHIB
|
July 18, 1904 |
|
MAHANANDA CHAKRAVARTI Vs. MONGALA KEOTANI
|
July 5, 1904 |
|
MAHARAJ BAHADUR SINGH Vs. PARESH NATH SINGH
|
June 17, 1904 |
|
MAHARAJAH OF VIZIANAGRAM BEING MINOR, BY COLLECTOR AND GUARDIAN H F A GILMAN, ESQ Vs. CHELLIAH
|
August 10, 1904 |
|
MAHOMED ABDULLA SAHIB; GULAM HUSSAIN SAHIB Vs. GULAM HUSSAIN SAHIB; MAHOMED KADIR SAHIB
|
March 14, 1904 |
|
MANMATHA NATH MITTER Vs. BARODA PROSAD ROY CHOWDHRY
|
April 26, 1904 |
|
MARIA SUSAI MUDALIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 5, 1904 |
|
MATUK DHARI TEWARI Vs. HARI MADHAB DAS
|
June 2, 1904 |
|
MINAKSHISUNDARAM PILLAI Vs. CHOCKALINGA ROYER, MINOR THROUGH HIS MOTHER AND GUARDIAN, AMMAKUTTI AMMAL
|
September 8, 1904 |
|
MOHINI MOHAN CHOWDHRY Vs. HARENDRA CHANDRA CHOWDHRY
|
March 21, 1904 |
|
MOTHU RANGAYA CHETTY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
September 29, 1904 |
|
MUNISAMI NAIDU Vs. AMMANI AMMAL
|
August 18, 1904 |
|
MUTHANA KONE Vs. KUMARASAMI PILLAI
|
September 23, 1904 |
|
N KRISHNASWAMI IYENGAR Vs. SIVASWAMI UDAYAR
|
September 12, 1904 |
|
NARASAYYA Vs. SUBBAYYA
|
August 1, 1904 |
|
NARAYANA PATTER Vs. GOPALAKRISHNA PATTER
|
December 20, 1904 |
|
NEPAL CHANDRA GHOSE Vs. MOHENDRA NATH ROY CHOWDHURY
|
April 20, 1904 |
|
PALANIANDY CHETTY Vs. VERAMALAI ASARI
|
December 19, 1904 |
|
PARBATI BIBEE Vs. RAM BARUN UPADHYA
|
May 27, 1904 |
|
PERDASH LAL Vs. RAMESHWAR NATH SINGH
|
February 10, 1904 |
|
PERIYA AIYA ALIAS MUTHU VIJAYA RAGHUNATHA PATTATHU MURUGAPPA VACHAMAYALI THEVAR Vs. MUTHU KANA RANA VENA VENKATACHELLUM CHETTIAR
|
September 8, 1904 |
|
PURNA CHANDRA CHAKRAVARTI Vs. SAROJINI DEBI
|
April 27, 1904 |
|
RADHA CHARAN RAY CHOWDHRY Vs. GOLAK CHANDRA GHOSE
|
April 25, 1904 |
|
RAJ KUMAR SARKAR Vs. NAYA CHATOO BIBI
|
July 15, 1904 |
|
RAJARUTHNA NAIDU Vs. NARASIMHACHARIAR
|
December 7, 1904 |
|
RAJENDRA MULLICK Vs. NANDA LALL GUPTA
|
July 15, 1904 |
|
RAKHOHARI CHATTARAJ Vs. BIPRA DAS DEY
|
June 17, 1904 |
|
RAM KUMAR BHATTACHARJEE Vs. RAM NEWAJ RAJGURU
|
June 28, 1904 |
|
RAM LALL MISTRY Vs. RTGREER
|
June 13, 1904 |
|
RAM NARAIN SAHOO Vs. BANDI PERSHAD
|
April 22, 1904 |
|
RAMALINGA MUDALY Vs. AIYADORAI NAINAR
|
September 21, 1904 |
|
RAMANADHAN CHETTI Vs. NARAYANAN CHETTI ALIAS RANGANADHAN CHETTI
|
February 25, 1904 |
|
RAMANUJA AIYANGAR, MINOR BY HIS GUARDIAN AND ADOPTIVE MOTHER SESHAMMAL Vs. SADAGOPA AIYANGAR
|
September 14, 1904 |
|
RAMASWAMY PANTULU Vs. NARAYANAMOORTHY PANTULU
|
September 27, 1904 |
|
RANGASAMY NAICKEN Vs. TIRUPATI NAICKEN
|
July 15, 1904 |
|
RICHARD ROSS SKINNER; THOMAS WILLIAM SKINNER Vs. DURGA PRASAD AND THOMAS WILLIAM SKINNER AND ANR; DURGA PRASAD
|
October 17, 1904 |
|
RUP JAUN BIBEE Vs. ABDUL KADIR BHUYAN
|
March 16, 1904 |
|
SABAPATHI MUDALI Vs. KUPPUSAMI MUDALI
|
January 7, 1904 |
|
SADASOOK AGARWALLA Vs. BAIKANTA NATH BASUNIA
|
July 11, 1904 |
|
SAMIRUDDIN SARKAR Vs. NIBARAN CHANDRA GHOSE
|
May 27, 1904 |
|
SANDU SAKUL MITHU THARAGANAR Vs. HUSSAIN SAHIB
|
August 30, 1904 |
|
SANKARAVADIVELU PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, THROUGH THE COLLECTOR
|
August 30, 1904 |
|
SARADA PROSAD RAY Vs. MAHANANDA RAY
|
January 6, 1904 |
|
SARAT CHANDRA ROY CHOWDHRY Vs. ASIMAN BIBI
|
May 9, 1904 |
|
SARAT SUNDARI BARMANI Vs. UMA PROSAD ROY CHOWDHRY
|
May 4, 1904 |
|
SATI PRASAD SEN Vs. JOGESH CHANDRA SEN
|
March 18, 1904 |
|
SEETARAMAYYA Vs. RAMACHANDRUDU
|
September 23, 1904 |
|
SHYAMANAND DAS PAHARAJ Vs. EMPEROR
|
June 3, 1904 |
|
SHYAMKISHEN Vs. SUNDAR KOER
|
January 20, 1904 |
|
SINGARAPPA Vs. SANJIVAPPA
|
November 16, 1904 |
|
SRIMANT ROY Vs. MAHADEO MAHATA
|
January 12, 1904 |
|
SUBBA REDDI Vs. KOTAMMA
|
August 17, 1904 |
|
SUBBARAYA MUDALIAR Vs. VEDANTACHARIAR
|
February 26, 1904 |
|
SUBRAMANIAN PATTER Vs. VEMBAMMAL
|
August 8, 1904 |
|
SUPPA REDDIAR Vs. AVUDAI AMMAL
|
September 20, 1904 |
|
SURI VENKATAPPAYYA SASTRI, AGENT OF SRI RAJAH RANGAYYA APPA ROW BAHADUR ZEMINDAR GARU Vs. MADULA VENKANNA
|
February 3, 1904 |
|
SURJYA KANTA ROY CHOWDHRY Vs. EMPEROR
|
January 8, 1904 |
|
T NOOROODEEN SAHIB Vs. CHARLES SOWDEN
|
April 22, 1904 |
|
TAMIZUDDIN Vs. ASHRUB ALI
|
March 29, 1904 |
|
THIRUVENKATA MUDALIAR Vs. MUTHU AIYAR ALIAS MAHADEVA AIYAR
|
August 10, 1904 |
|
UJALBI BIBI Vs. UMAKANTA KARMOKAR
|
July 6, 1904 |
|
UMESH CHANDRA DASS Vs. SHIB NARAIN MANDAL
|
July 6, 1904 |
|
UPENDRA CHNDRA SINGH Vs. MOHRI LAL MARWARI
|
May 2, 1904 |
|
V E N K R M A VENKATACHALAM CHETTIAR Vs. GAURIVALLABA THEVAR,MINOR ZAMINDAR OF SIVAGANGA, BY MRSNAGASAWMI IYER, MANAGER UNDER THE COURT OF WARDS
|
January 5, 1904 |
|
VEDANAYAGA MUDALIAR Vs. VEDAMMAL
|
April 12, 1904 |
|
VEGI RAMASAMI Vs. PENIMATSA ANANDRAZU GARU
|
December 1, 1904 |
|
VENKATA DIKSHATULU Vs. GAVARAMMA
|
April 20, 1904 |
|
VENKATA HANUMANULU GARU Vs. LACHCHAMMA
|
August 11, 1904 |
|
VENKATARAMA IYER Vs. DURAISAMI IYER
|
November 1, 1904 |
|
VENKATARAMANA CHARTAR Vs. MEENAT CHISUNDARARAM AIYER
|
July 27, 1904 |
|
VENKATASAMI PILLAI Vs. KUPPAYEE AMMAL
|
August 31, 1904 |
|
VIDYAPURNA THIRTHA SWAMI, MINOR, BY NEXT FRIEND VYASACHARYA Vs. VIDYANIDHI TIRTHA SWAMI (DIED), A LUNATIC ADJUDGED TO BE SO UNDER ACT XXXV OF 1858
|
January 6, 1904 |
|
VIRABADRAN CHETTY Vs. NATARAJA DESIKAR
|
July 22, 1904 |
|
VISALAKSHIAMMAL Vs. SIVARAMAN ALIAS VEERARAGHAVEN, MINOR, BY NEXT FRIEND VAIDINADHA IYER
|
March 29, 1904 |
|
VYTHILINGA MUDALIAR Vs. RAMACHENDRA NAICKER
|
August 2, 1904 |
|
WAMAN BAPUJI Vs. CHANGU HAS PATIL
|
October 12, 1904 |
|
WATKINS Vs. SARAT CHUNDER GHOSE MOULICK
|
April 13, 1904 |
|
ZEMINDAR OF ETTIAPURAM Vs. SUBBA REDDY
|
March 28, 1904 |
LOGIN