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A SHOP STYLED IN THE NAME OF BAKATRAM NANURAM BY ITS OWNER MINALAL SHADIRAM Vs. KHARSETJI JIVAJISHET
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June 24, 1903 |
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ABDUL KARIM FATEH MAHOMED Vs. MUNICIPAL OFFICER, ADEN
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July 7, 1903 |
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ACHUTA BHATTA Vs. MANJUNATHAYYA
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July 14, 1903 |
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ACHUTAN NAIR Vs. KUNJUNNI NAIR
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September 14, 1903 |
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ACTING SESSIONS JUDGE Vs. KALAGARA BAPIAH
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March 3, 1903 |
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AHMEDABAD MUNICIPALITY Vs. SULEMANJI ISMALJI
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July 16, 1903 |
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ALI MOHAMMAD BEPARI Vs. NAYAN RAJAH BHUIYA
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April 20, 1903 |
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AMARCHAND LAKHMAJI Vs. KILA MORAR
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June 30, 1903 |
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AMIRDAM, MINOR BY HER GUARDIAN AND MATERNAL UNCLE MUTHUKUMARA CHETTY Vs. MUTHUKUMARA CHETTY
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February 2, 1903 |
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APPAVU UDAYAN ALIAS SAVARIMUTHU UDAYAN Vs. SUSAI UDAYAN
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October 23, 1903 |
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APPAYYA BHATTAR Vs. VENGU BHATTA
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March 5, 1903 |
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BALAJI NARAYAN GOKHALE Vs. NANA BIN BABAJI GHATGE
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January 13, 1903 |
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BALVANT BABAJI DHONDGE Vs. HIRACHAND GULABCHAND GUJAR
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February 2, 1903 |
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BASANTA LAL Vs. PARBATI KOER
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July 3, 1903 |
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BASHYAKARLU NAIDU Vs. GUNDAPANENI SUBBANNA
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October 13, 1903 |
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BEHRAM KAIKHUSHRU IRANI Vs. ARDESHIR KAVASJI
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July 7, 1903 |
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BHAGWAN DAS Vs. CREET
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May 25, 1903 |
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BHARATA PISHARODI Vs. VASUDEVAN NAMBUDRI
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October 16, 1903 |
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BHIKABHAI RATANCHAND Vs. BAI BHURI
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April 1, 1903 |
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BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. DORABJI CURSETJI SHROFF
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March 20, 1903 |
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BUTCHIRAJU Vs. RAMALINGAMURTY
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March 2, 1903 |
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CHANDI CHARAN DHAR Vs. BOISTAB CHARAN DHAR
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September 3, 1903 |
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CHANDRAMONI MOHANTI Vs. MANMATHA NATH MITTER
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July 3, 1903 |
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CHHAGANLAL HARIBHAI Vs. DHONDU CHUDAMAN RANGRI
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July 8, 1903 |
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CHHAGANLAL SHALIGRAM SHET Vs. EAST INDIAN RAILWAY COMPANY
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June 24, 1903 |
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CHIDAMBARA MUDALIAR Vs. KOOTHAPERUMAL, BY HIS GUARDIAN RENGANATHA KONAN
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August 28, 1903 |
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CHIDAMBARA PATTER Vs. RAMASAMI PATTER
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April 23, 1903 |
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CHINNA NARASIAH Vs. MANGAMMA
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December 15, 1903 |
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CHINNAMMAL Vs. MAHOMED MADARSA RAVUTHER
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September 14, 1903 |
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CHINNATHAMBI SAHIB ALIAS SAIYID GULAM MUHIUDDIN SAHIB Vs. MUHAMMAD GHOUSE SAHIB
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November 9, 1903 |
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CHINNIPAKAM RAJAGOPALACHARI (DECEASED) Vs. LAKSHMIDOSS
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November 16, 1903 |
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CHINTAMAN NILKANT Vs. GANGABAI
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January 9, 1903 |
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DACCA LOAN OFFICE COMPANY Vs. ANANDA CHANDRA ROY
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June 24, 1903 |
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DAMODAR SHALIGRAM Vs. SONJI
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July 16, 1903 |
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DARMAKARTA OF SRI BHAKTAVATSALA SWAMI TEMPLE Vs. TLUCHIMI DOSS
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March 10, 1903 |
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DEBENDRA NATH BISWAS Vs. HEM CHANDRA ROY
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August 14, 1903 |
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DEEP NARAIN SINGH Vs. DIETERT
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December 2, 1903 |
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DENO BUNDHU NUNDY Vs. HARI MATI DASSEE
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February 25, 1903 |
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DHONDHAI SINGH Vs. FOLLET
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July 11, 1903 |
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DORASAMI PILLAI ALIAS AKANTACHIA PILLAI Vs. MUTHUSAMI MOOPPAN
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August 6, 1903 |
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DORASAMY PILLAI ALIAS KARUPA PILLAI (MINOR) BY HIS MOTHER AND NEXT FRIEND KALIMUTHAMMAL Vs. THUNGASAMI PILLAI ALIAS KURUNATHA PILLAI
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November 6, 1903 |
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DORASWAMI PILLAI Vs. KING EMPEROR
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March 3, 1903 |
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DURGA NATH PRAMANIK Vs. CHINTAMONI DASSI
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August 25, 1903 |
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EDAMANNA Vs. KANNAN NAYAR AND MANYA UMMA
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February 27, 1903 |
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EMPEROR Vs. JOGESHWAR PASSI
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August 11, 1903 |
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EMPEROR Vs. WAMAN SHIVRAM DAMLE
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July 20, 1903 |
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EMPEROR Vs. JAMSETJI CAWASJI CAMA
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June 16, 1903 |
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EMPEROR Vs. MADHO DHOBI
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May 15, 1903 |
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ESHAHUQ MOLLA Vs. ABDUL BARI HALDAR
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August 19, 1903 |
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FALKUMARI Vs. GHANSHYAM MISRA
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December 10, 1903 |
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FATIMA BIBEE Vs. AHMAD BAKSH
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August 14, 1903 |
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GANESH DUTT THAKOOR Vs. JEWACH THAKOORAIN
|
November 12, 1903 |
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GANESH VAMAN KULKARNI Vs. WAGHU VALAD RAJARAM
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July 9, 1903 |
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GANGATHARA AIYAR Vs. VETA CHETTY
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September 22, 1903 |
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GELL Vs. TAJA NOORA
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February 2, 1903 |
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GIRJANATH RAY CHAUDHURI Vs. SURENDRA NATH RAY CHAUDHURI
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August 13, 1903 |
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GOBINDA CHANDRA SHAHA Vs. HEMANTA KUMARI DEBI
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August 19, 1903 |
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GOPALA CHETTY Vs. SUBBIER
|
February 3, 1903 |
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GOPI NATH CHOWDHRY Vs. BENODE LAL ROY CHOWDHRY
|
August 17, 1903 |
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GOVINDASAMI SOLINGA THEVAN Vs. GOPALASAMI SIVAJI MOHITHEI
|
September 9, 1903 |
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GUNUNDRA PROSAD Vs. BAIJNATH SINGH
|
November 25, 1903 |
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HARI MOHAN MISSER Vs. SURENDRA NARAIN SINGH
|
December 15, 1903 |
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HARI PANDURANG Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL AND THE TRUSTEES FOR THE IMPROVEMENT OF THE CITY OF BOMBAY AND JAMES MCNEILL, SPECIAL COLLECTOR UNDER THE LANDACQUISITION ACT FOR THE ACQUISITION OF LAND FOR THE PURPOSE OF THE CITY OF BOMBAY IMPR
|
April 7, 1903 |
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HASSAN ALI Vs. GAUZI ALI MIR
|
June 29, 1903 |
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HINGA BIBEE Vs. MUNNA BIBEE
|
November 30, 1903 |
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IN RE: ARI CHETTY Vs. STATE
|
January 26, 1903 |
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IN RE: MASHA SABJEE SAHIB Vs. STATE
|
September 16, 1903 |
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IN RE: PURNA CHANDRA DUTT Vs. STATE
|
January 26, 1903 |
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IN RE: S RAMASAMI REDDI Vs. STATE
|
November 30, 1903 |
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IN RE: SESSIONS JUDGE OF SOUTH ARCOT Vs. STATE
|
September 18, 1903 |
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IN RE: VIJIARAGHAVACHARIAR Vs. STATE
|
February 25, 1903 |
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INDIA GENERAL STEAM NAVIGATION COMPANY Vs. JAGAT CHANDRA KUNDU
|
July 1, 1903 |
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ISACK JESUDASEN PILLAI Vs. RAMASWAMY CHETTY
|
December 2, 1903 |
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ISMAI KANI ROWTHAN Vs. NAZARALI SAHIB
|
September 23, 1903 |
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JAGADINDRA NATH (SIC) Vs. CHANDRA NATH POD(SIC)
|
August 5, 1903 |
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JAGAMBA GOSWAMINI Vs. RAM CHANDRA GOSWAMI
|
December 1, 1903 |
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JAIRAMDAS GANESHDAS Vs. ZAMONLAL KISSORILAL
|
February 10, 1903 |
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JEHANGIR RUSTOMJI DIVECHA Vs. BAI KUKIBAI
|
January 15, 1903 |
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JOGESHWAR ROY; BENODE BEHARY MOOKERJEE Vs. RAJ NARAIN MITTER
|
December 3, 1903 |
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JOGINI MOHAN CHATTERJI Vs. BHOOT NATH GHOSAL
|
January 19, 1903 |
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JUNG BAHADUR Vs. MAHADEO PROSAD
|
August 24, 1903 |
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K THIRUVENGIDACHARIAR Vs. RANGANATHA AIYANGAR
|
September 14, 1903 |
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KADEGAN ALIAS SWAMI CHETTI Vs. PERIYA MUNUSAMI
|
July 24, 1903 |
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KALI KRISHNA SARKAR Vs. RAGHUNATH DEB
|
September 3, 1903 |
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KANDIYIL CHERIYA CHANDU Vs. ZAMORIN OF CALICUT
|
March 18, 1903 |
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KANGAY GURUKKAL Vs. KALIMUTHU ANNAVI
|
November 17, 1903 |
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KANHAYALAL BHIKARAM Vs. NARHAR LAXMANSHET VANI
|
January 23, 1903 |
|
KATTAI MAHAMMAD MEERA MOHIDEN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL RESPRESENTED BY THE COLLECTOR OF TINNEVELLY
|
January 23, 1903 |
|
KELU NEDUNGADI Vs. KRISHNAN NAIR
|
July 13, 1903 |
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KHONDIBA BIN BABAJI Vs. NANA SHIDRAO
|
March 16, 1903 |
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KISHORI LAL GOSWAMI Vs. RAKHAL DAS BANERJEE
|
August 19, 1903 |
|
KOTHANDARAMA ROUTH Vs. MURUGESA MUDALI
|
March 19, 1903 |
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KRISHNA PROSAD ROY Vs. BIPIN BEHARY ROY
|
September 2, 1903 |
|
KRISHNAMURTHI AIYAR Vs. NARAYANASAWMY AIYAR
|
July 31, 1903 |
|
KRISHNASAWMY MUDALIAR Vs. OFFICIAL ASSIGNEE TO THE ESTATE OF SRAGHAVALU NAIDU
|
February 5, 1903 |
|
KRISTRAYA Vs. VENKATARAMAYA
|
December 3, 1903 |
|
KUPPUSAMY AIYAR Vs. VENKATARAMIER
|
February 19, 1903 |
|
MADRAS CONSOLIDATED SUGAR AND SPIRIT FACTORIES, LIMITED Vs. WILLIAM SISSMORE SHAW
|
December 22, 1903 |
|
MAFIZUDDIN Vs. KORBAD ALI CHOWDHURI
|
September 3, 1903 |
|
MAGNIRAM Vs. MEHDI HOSSEIN KHAN
|
June 3, 1903 |
|
MAHOMED ISUB Vs. BASHOTAPPA BIN TAKAPPA
|
January 22, 1903 |
|
MANAVIKRAMAN Vs. MOYANKUTTI
|
September 2, 1903 |
|
MANEKSHAR SORABJI GANDHI Vs. DADABHAI JAMSHETJI
|
July 4, 1903 |
|
MANORAMA DASSI Vs. KALI CHARAN BANERJEE
|
September 3, 1903 |
|
MOHESH CHANDRA BANERJI Vs. PROSANNA LAL SINGH
|
August 14, 1903 |
|
MONMOHINI GUHA Vs. BANGA CHANDRA DAS
|
June 29, 1903 |
|
MUHAMMAD BAVU SAHIB Vs. DISTRICT JUDGE OF MADURA
|
January 29, 1903 |
|
MULJI DHANJI SEIT Vs. SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED, BY ITS AGENT AND MANAGER AT DHARWAR AND THE MADRAS RAILWAY COMPANY BY ITS AGENT AND MANAGER AT MADRAS
|
August 20, 1903 |
|
MUNICIPAL COUNCIL Vs. SUBBANNA CHETTY
|
August 6, 1903 |
|
MUNICIPAL COUNCIL OF MANGALORE BY ITS CHAIRMAN Vs. REVLDONEDA, MANAGER OF THE CORDIAL BAIL PRESS
|
December 3, 1903 |
|
MUTHUVAIEN REPRESENTED BY HIS AGENT, VENKATARAMIER Vs. PERIASAMI IYEN
|
September 11, 1903 |
|
NAGANADA DAVAY Vs. BAPPU CHETTIAR
|
September 8, 1903 |
|
NAGASAMY AIYAR Vs. PERUMAL AIYAR
|
March 23, 1903 |
|
NAGESHWAR PROSAD SINGH Vs. RUDRA PROKASH SINGH
|
August 27, 1903 |
|
NARASIMHA SHANKAR DESHPANDE Vs. BALWANT LAKSHMAN
|
August 4, 1903 |
|
NARASIMHA SHANKAR DESHPANDE Vs. IMAM VALAD MAHAMAD
|
August 4, 1903 |
|
NARASIMHAM Vs. MADHAVARAYUDU
|
March 20, 1903 |
|
NARAYAN BHAGWAN GANDHI Vs. SHAMRAO LAXUMAN
|
February 27, 1903 |
|
NARAYAN MANJAYA Vs. SHRI RAMCHANDRA DEVASTHAN, MOKTESARS GANPAYA GOVIND SHETTI
|
February 18, 1903 |
|
NARAYANA NAICKA Vs. VASUDEVA BHATTA
|
October 21, 1903 |
|
NARAYANA RAJA Vs. RAMACHANDRA RAJA
|
October 7, 1903 |
|
NARAYANASWAMI REDDIYAR Vs. MADRAS RAILWAY COMPANY (LIMITED)
|
August 4, 1903 |
|
NARSINGH DAS Vs. AJODHYA PROSAD SUKUL
|
August 27, 1903 |
|
NATHA KUPAJI Vs. MAGANCHAND MOTIJI
|
February 9, 1903 |
|
NATHU PIRAJI MARWADI Vs. BALWANT RAO BIN YESHWANTRAO
|
March 4, 1903 |
|
NELLAYAPPA PILLAIYAN Vs. AMBALAVANA PANDARA SANNADHI
|
December 7, 1903 |
|
NIKUNJA BEHARI CHUNDA Vs. MAHARAJA RADHA KISORE MANIKYA BAHADUR
|
February 5, 1903 |
|
NUZHATUDDOWLA ABBAS HOSSEIN Vs. MIRZA KURRATULAIN
|
August 6, 1903 |
|
OODAYANASAMY TEVAR Vs. ALAGAPPA CHETTY
|
September 4, 1903 |
|
PAKKIAM PILLAY Vs. SEETHARAMA VADHYAR
|
December 22, 1903 |
|
PALANIAPPA CHETTI Vs. ANNAMALAI CHETTI
|
November 11, 1903 |
|
PALLAYYA AND MALLAYYA Vs. RAMAVADHANULU
|
April 24, 1903 |
|
PANDHARINATH SAKHARAM Vs. SHANKAR NARAYAN JOSHI
|
July 21, 1903 |
|
PAPPI ANTERJANAM, THE PRESENT KARNAVATHI OF THE ILLOM Vs. TEYYAN NAYER
|
April 29, 1903 |
|
PARTHASARATHY APPA ROW Vs. RANGIAH APPA ROW
|
August 20, 1903 |
|
PATUMMA Vs. IDIVI BEARI
|
January 20, 1903 |
|
PERIASAMI MUDALIAR Vs. TSEETHARAMA CHETTIAR
|
December 7, 1903 |
|
PESTONJI JEHANGIRJI Vs. JAISINGDAS HANSRAJ
|
July 8, 1903 |
|
PONNUSAMI MUDALI Vs. MANDI SUNDARA MUDALI
|
October 15, 1903 |
|
PRAYAG KAPRI Vs. SHYAM LAL
|
June 12, 1903 |
|
PUBLIC PROSECUTOR Vs. THAVASLANDI THEVAN
|
March 11, 1903 |
|
PUNDI DORAISAMI TEVER Vs. LAKSHMANAN CHETTY
|
March 6, 1903 |
|
PUNNA BIBEE Vs. RADHA KISSEN DAS
|
December 18, 1903 |
|
RAGHUNATH CHARAN SINGH Vs. SHAMO KOERI
|
November 25, 1903 |
|
RAJAH OF VENKATAGIRI Vs. MUSANI CHENCHI REDDI
|
August 18, 1903 |
|
RAJARAM Vs. BAPPU CHETTIAR
|
August 24, 1903 |
|
RAJKISHORI KOER Vs. MADAN MOHAN SINGH
|
May 14, 1903 |
|
RAMACHANDRA AIYAR Vs. SUBRAMANIA CHETTIAR
|
November 10, 1903 |
|
RAMAKRISHNA CHETTIAR Vs. APPA RAO
|
September 9, 1903 |
|
RAMANATHAN CHETTI Vs. MURUGAPPA CHETTI
|
August 12, 1903 |
|
RAMANI PERSHAD NARAIN SINGH Vs. MAHANTH ADAIYA GOSSAIN
|
December 18, 1903 |
|
RAMANUJA REDDIAR, MINOR, BY HIS GUARDIAN KRISHNAMMAL Vs. RANGASWAMI AIYANGAR
|
October 13, 1903 |
|
RAMASAMI CHETTI Vs. ALAGIRISAMI CHETTI
|
September 4, 1903 |
|
RAMASAMY AIYAR Vs. THIRUPATHI NAICK
|
April 22, 1903 |
|
RAMASWAMI AIYAR Vs. VYTHINATHA AIYAR
|
July 15, 1903 |
|
RAMASWAMI GOUNDEN Vs. KING EMPEROR
|
November 17, 1903 |
|
RAMAYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 2, 1903 |
|
RAMCHANDRA VINAYAK KULKARNI Vs. NARAYAN BALAJI
|
July 14, 1903 |
|
RAMESHWAR PROSHAD SINGH Vs. LACHMI PROSAD SINGH
|
May 15, 1903 |
|
RUNGIAH GOUNDAN Vs. GNANJAPPA ROW
|
July 6, 1903 |
|
SABAPATHY PATTER Vs. MURUKHAN
|
January 20, 1903 |
|
SAGUN BALKRISHNASET KANEKAR Vs. KAJI HUSSEN VALAD KAJI ALI
|
February 24, 1903 |
|
SAMARAM SINGARACHARIAR Vs. KRISHNA SWAMI IYENGAR
|
October 15, 1903 |
|
SAMINATHA AIYAR Vs. VENKATASUBBA AIYAR
|
April 7, 1903 |
|
SANKARACHARIAR OF KUMBAKONAM BY HIS AGENT, A PATTABHIRAMIER Vs. MURUGESA MUDALIAR
|
August 14, 1903 |
|
SANKARACHARIAR OF KUMBAKONAM BY HIS AGENT, PATTABHIRAMA AIYAR Vs. VARADA PILLAI
|
August 14, 1903 |
|
SANKARARAMIER Vs. SUBRAMANIA AIYAR
|
July 27, 1903 |
|
SAPPANI ASARI Vs. COLLECTOR OF COIMBATORE
|
January 30, 1903 |
|
SESHA AIYAR Vs. NAGARATHNA LALA, MINOR BY HIS NEXT, BHAVANI BAI AMMAL
|
July 15, 1903 |
|
SIDLINGAPPA BIN IRAPPA Vs. SHANKARAPPA BIN KARIBASAPPA
|
June 23, 1903 |
|
SINGARAVELU UDAYAN Vs. RAMAYER
|
January 28, 1903 |
|
SITARAM APAJI KODE Vs. SHRIDHAR ANANT PRABHU
|
January 15, 1903 |
|
SIVAGAMI ACHI Vs. SUBRAMANIA AIYAR
|
November 16, 1903 |
|
SOMASUNDARA MUDALY BY HIS GUARDIAN, SALAKSHI ANNE Vs. DURAISAMI MUDALIAR
|
February 13, 1903 |
|
SRINIVASA RAMANUJACHARIAR Vs. SUBBACHARIAR BY HIS NEXT FRIEND, SRINIVASACHARIAR
|
January 21, 1903 |
|
SUBBA PILLAI Vs. RAMASAMY AIYAR
|
November 3, 1903 |
|
SUBBAROW Vs. VENKATA NARASIMHAN
|
October 6, 1903 |
|
SUBRAHMANYAM Vs. VENKAMMA
|
February 18, 1903 |
|
SUNDARA MUDALI Vs. PONNUSAMI MUDALI
|
February 2, 1903 |
|
SURENDRA NARAIN SINGH Vs. HARI MOHAN MISSER
|
June 1, 1903 |
|
SURYANARAYANA Vs. VENKATARAMA ALIAS KANNEPALLY RAMAVADHAUNLU
|
March 13, 1903 |
|
SURYAPRAKASA ROW Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 6, 1903 |
|
TAMIJUDDI Vs. ASGAR HOWLADAR
|
November 10, 1903 |
|
TARAN SINGH HAZARI Vs. RAMRATAN TEWARI
|
May 26, 1903 |
|
THAKORE FATESINGJI DIPSANGJI Vs. BAMANJI ARDESHIR DALAL
|
February 26, 1903 |
|
THOLASIRAM Vs. DURAJI
|
November 3, 1903 |
|
UMESH CHANDRA KHASNA VIS Vs. GOLAP LAL MUSTAFI
|
June 12, 1903 |
|
UPENDRA NARAIN BHUTTACHARJEE Vs. PRATAP CHUNDER PARDHAN
|
November 24, 1903 |
|
VASUDEVAN NAMBUDRI Vs. KRISHNA PISHAROTI KARNAVAN AND MANAGER OF THE TARWAD
|
February 12, 1903 |
|
VEERANNA PILLAI Vs. MUTHUKUMARU ASARI
|
August 14, 1903 |
|
VENGAN POOSARI Vs. CHINNU ALIAS PATCHAMUTHU
|
July 13, 1903 |
|
VENKATA NARASIMHA APPA ROW Vs. NALLA KONDAYYA AND LAKSHMANNA
|
November 30, 1903 |
|
VENKATA SATYANARAYANA, MINOR, BY FATHER AND GUARDIAN KALLE RAMAMURTHY Vs. VENKATA RANGAYYA
|
April 2, 1903 |
|
VENKATASUBBIAH Vs. PICHAMMA
|
March 25, 1903 |
|
VENKAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF KISTNA
|
October 27, 1903 |
|
WAJIHUDDIN Vs. SYED MAZHAR HOSSAIN
|
June 12, 1903 |
|
WALI AHMED CHOWDHRY Vs. TOTA MEAH CHOWDHRY
|
August 24, 1903 |
|
YENATHI NAIDU Vs. KUJJALIGAN
|
November 9, 1903 |
LOGIN