|
ABBOO CHETTY Vs. KUPPUSAMI CHETTY
|
April 30, 1902 |
|
ABDUL GHANI Vs. EMPEROR
|
January 22, 1902 |
|
ABDUL SERANG Vs. PUTEE BIBI
|
July 15, 1902 |
|
ABED MOLLAH Vs. DILJAN MOLLAH
|
May 28, 1902 |
|
ACHUTAN NAMBUDRI Vs. KOMAN NAIR
|
September 15, 1902 |
|
ADILAKSHMI Vs. VENKATARAMAYYA
|
September 26, 1902 |
|
ADMINISTRATOR GENERAL Vs. AGHORE NATH MOOKERJEE
|
February 28, 1902 |
|
AIYYAGARI VENKATARAMAYYA Vs. AIYYAGARI RAMAYYA
|
August 28, 1902 |
|
AKHOY KUMAR SOOR Vs. BEJOY CHAND MOHATAP
|
July 17, 1902 |
|
AKILANDAMMAL Vs. RATNAM ASARI
|
October 15, 1902 |
|
AKKINERI SEEERAMULU Vs. MULLAPUDI RAMAYYA AND EIGHT ORS
|
February 4, 1902 |
|
ALAGAPPA CHETTI Vs. SARATHAMBAL, MINOR, BY MOTHER AND GUARDIAN KRISHNAMMAL
|
January 23, 1902 |
|
ALAGAPPA CHETTIAR Vs. TIRUNAGAVALLI
|
October 2, 1902 |
|
ALIMUDDIN HOWLADAR Vs. EMPEROR
|
February 5, 1902 |
|
AMBALATHILAKATH MOIDIN KUTTI Vs. AMBALATHILAKATH KUNHI KUTTI ALI
|
January 21, 1902 |
|
AMOLAK RAM Vs. CHANDAN SINGH
|
June 10, 1902 |
|
ANNAMMAL Vs. VENKATARAGAVACHARI
|
October 2, 1902 |
|
ARUNACHELA REDDI Vs. CHIDAMBARA REDDI
|
October 29, 1902 |
|
ARYAN BANK OF VIZAGAPATAM (UNLIMITED) BY THE AG MANAGING DIRECTOR, T APPALANARASIAH PATRUDUGARU Vs. VENKATA NARASAYYAMMA
|
April 15, 1902 |
|
BAIDA NATH MAJUMDAR Vs. NIBARAN CHUNDER GHOSE
|
January 16, 1902 |
|
BALA Vs. SHIVA
|
December 19, 1902 |
|
BALABAI LEGAL REPRESENTATIVE OF DECEASED MAHADEV NARAYAN Vs. GANESH SHANKAR PANDIT
|
December 5, 1902 |
|
BALAJI RAGHUNATH PHADKE Vs. RAMCHANDRA KASHI PATKAR
|
December 9, 1902 |
|
BALAJI RAMCHANDRA DESHPANDE Vs. DATTO RAMCHANDRA
|
September 16, 1902 |
|
BALAKRISHTNAMMA SUBUDHI Vs. VINAYAKA RAMA SINGI
|
March 3, 1902 |
|
BALBHADDAR NATH Vs. SHEODIHAL
|
June 20, 1902 |
|
BALDEO SONAR Vs. MOBARAK ALI KHAN
|
March 3, 1902 |
|
BARODA KANTA BOSE Vs. CHUNDER KANTA GHOSE
|
June 25, 1902 |
|
BATUL BIBI Vs. SHAM DAS
|
July 4, 1902 |
|
BEAUCHAMP Vs. SIR GEORGE MOORE
|
February 24, 1902 |
|
BEHARI LAL Vs. RAM GHULAM
|
May 12, 1902 |
|
BEHARI LAL Vs. GHISA LAL
|
June 14, 1902 |
|
BEJOY SINGH DUDHURIA Vs. HUKUM CHAND
|
June 6, 1902 |
|
BELL Vs. MUNICIPAL COMMISSIONERS FOR THE CITY OF MADRAS
|
January 9, 1902 |
|
BENODE LAL PAKRASHI Vs. BRAJENDRA KUMAR SAHA
|
June 4, 1902 |
|
BHAI LAL CHOWDHRY Vs. EMPEROR
|
February 6, 1902 |
|
BHUGWAN CHUNDER KRITIRATNA Vs. CHUNDRA MALA GUPTA
|
January 15, 1902 |
|
BIBHUTY MOHUT ROY Vs. DASIMONIDASSI
|
December 22, 1902 |
|
BISHU SHAIK Vs. SABER MOLLAH
|
February 5, 1902 |
|
BOISOGOMOFF Vs. NAHAPIET JUTE COMPANY
|
March 4, 1902 |
|
BOMANJI JAMSETJI MISTRI AND BAI NAWAJBAI MINOR BY HER FATHER AND NEXT FRIEND, THE SAID BOMANJI MISTRI Vs. NUSSERWANJI RUSTOMJI MISTRI
|
November 27, 1902 |
|
BROJENDRA NATH MULLICK Vs. LUCKHIMONI DASSEE
|
April 15, 1902 |
|
BUTA Vs. MUNICIPAL COMMITTEE OF LAHORE
|
August 2, 1902 |
|
BYRAMJI JAMSETJI Vs. CHUNILAL LALCHAND
|
December 16, 1902 |
|
C SRINIVASAN Vs. KING EMPEROR
|
January 28, 1902 |
|
CHABELI RAM Vs. TEJ SINGH
|
February 24, 1902 |
|
CHAJMAL DAS Vs. LAL DHARAM SINGH
|
May 31, 1902 |
|
CHAKRAPANI AIYANGAR Vs. KING EMPEROR
|
April 23, 1902 |
|
CHALABAN THOLAN Vs. KUNHAMBU
|
February 3, 1902 |
|
CHALADOM THOLAN Vs. KAKKATH KUNHAMBU
|
February 3, 1902 |
|
CHEHNAUTHA ATTEKUNNATH LAKSHMI AMMA Vs. PALAKUZHU THUPPAN NAMBUDRI
|
January 3, 1902 |
|
CHEMON GARO Vs. EMPEROR
|
February 5, 1902 |
|
CHIDAMBARA PILLAI Vs. SWAMINATHAN
|
September 8, 1902 |
|
CHINTAMAN Vs. SITA RAM
|
May 27, 1902 |
|
CHOWDHRY KESEI SAHAY Vs. GIANI ROY
|
May 8, 1902 |
|
COLLECTOR OF AHMEDABAD Vs. SAVCHAND LADUKCHAND
|
December 1, 1902 |
|
COLLECTOR OF JAUNPUR Vs. BITHAL DAS
|
February 17, 1902 |
|
DAMPANABOYINA GANGI Vs. ADDALA RAMASWAMI
|
February 21, 1902 |
|
DARBARI MAL Vs. AMIR KAZIM
|
May 1, 1902 |
|
DATTAGIRI GURU SHANKARGIRI GOSAVI Vs. DATTATRAYA KRISHNA SINDE
|
August 21, 1902 |
|
DAULAT RAM Vs. PARMANAND
|
July 9, 1902 |
|
DE SILVA Vs. DE SILVA AND DEVKARAN NANJI
|
September 12, 1902 |
|
DEBI DAT Vs. JADU RAI
|
May 9, 1902 |
|
DEBI PRASAD Vs. JAI KARAN SINGH
|
May 28, 1902 |
|
DEO NARAIN RAI Vs. KUKUR BIND
|
June 20, 1902 |
|
DHANRAM RAGHO Vs. GANPAT SADASHIV
|
October 15, 1902 |
|
DHAPO Vs. BANSI LAL
|
February 5, 1902 |
|
DHONDIRAM BIN LAXMON Vs. TABA SAVADAN
|
December 22, 1902 |
|
DIWAN Vs. KALLU
|
June 10, 1902 |
|
DRIG BIJAI SINGH Vs. DEPUTY COMMISSIONER OF GONDA
|
May 2, 1902 |
|
EMPEROR Vs. VARJIVANDAS ALIAS KALIDAS BHAIDAS
|
September 25, 1902 |
|
EMPEROR Vs. KALI CHARAN
|
January 10, 1902 |
|
EMPEROR Vs. NABBU KHAN
|
May 17, 1902 |
|
EMPEROR Vs. KADHU SINGH
|
February 27, 1902 |
|
EMPEROR Vs. PREO NATH CHOWDHRY
|
March 7, 1902 |
|
EMPEROR Vs. ZAWAR RAHMAN
|
July 17, 1902 |
|
EMPEROR Vs. SHERUFALLI ALLIBHOY
|
November 27, 1902 |
|
EMPEROR Vs. HARPAL RAI
|
May 5, 1902 |
|
EMPEROR Vs. BAL KISHAN
|
April 29, 1902 |
|
EMPEROR Vs. BIRCH
|
March 11, 1902 |
|
EMPEROR Vs. WAZIR AHMAD
|
March 17, 1902 |
|
EMPEROR Vs. CJSULLIVAN
|
June 18, 1902 |
|
EMPEROR Vs. NURI SHEIKH
|
January 31, 1902 |
|
EMPEROR Vs. BHELEKA AHAM
|
January 28, 1902 |
|
EMPEROR Vs. MALGOWDA BASGOWDA
|
September 4, 1902 |
|
EMPEROR Vs. GULZARI LAL
|
February 7, 1902 |
|
FISCHER Vs. BAPU
|
February 3, 1902 |
|
FREDERICK PEACOCK Vs. MADAN GOPAL
|
May 2, 1902 |
|
FUZLUR RAHMAN Vs. KRISHNA PRASAD
|
May 22, 1902 |
|
GANDHAM VEERASWAMI Vs. MANAGER, PITTAPUR ESTATE
|
December 17, 1902 |
|
GEORGUCOPULAS Vs. GEORGUCOPULAS
|
April 29, 1902 |
|
GHANSHAM SINGH Vs. BADIYA LAL
|
July 7, 1902 |
|
GHULAM GHOUSE SHA AND SAHIB KADIRI AERGAL Vs. VENKATACHALAM PILLAI
|
September 29, 1902 |
|
GIRISH CHUNDER GHOSE Vs. EMPEROR
|
January 31, 1902 |
|
GOBIND KOERI Vs. EMPEROR
|
February 7, 1902 |
|
GOBIND RAM Vs. CHEDA LAL
|
April 5, 1902 |
|
GOOROO DAS MUSTAFI Vs. SARAT CHUNDER MUSTAFI
|
May 7, 1902 |
|
GOPAL CHUNDER BOSE Vs. KARTICK CHUNDER DEY
|
May 2, 1902 |
|
GOPALADASU GARU Vs. PERRAJU
|
March 6, 1902 |
|
GOURHARI GOPE Vs. ALAY GOPINI
|
March 22, 1902 |
|
GOVINDA HAZRA Vs. PROTAP NARAIN MUKHOPADHYA
|
June 23, 1902 |
|
GOVINDA SETTI Vs. SRINIVASA ROW SAHIB
|
September 23, 1902 |
|
HAMID ALI Vs. MUJAWAR HUSAIN KHAN
|
February 11, 1902 |
|
HANUMAN PRASAD Vs. BHAGWATI PRASAD
|
January 30, 1902 |
|
HAR KISHAN DAS Vs. BHURA MAL
|
April 4, 1902 |
|
HINGU LAL Vs. BALDEO RAM
|
July 10, 1902 |
|
HOSSEIN SARDAR Vs. KALU SARDAR
|
February 5, 1902 |
|
IMAM BANDI BIBI Vs. UDIT UPADHIA
|
April 24, 1902 |
|
IN RE: ARUMUGA SENGUNDAN Vs. STATE
|
September 2, 1902 |
|
IN RE: BEHARI LAL Vs. STATE
|
April 29, 1902 |
|
IN RE: BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. STATE
|
October 17, 1902 |
|
IN RE: CHUNI LAL OSWAL Vs. STATE
|
May 7, 1902 |
|
IN RE: CHUNI LAL OSWAL Vs. STATE
|
April 24, 1902 |
|
IN RE: DUKSHINA MOHUN ROY Vs. STATE
|
January 16, 1902 |
|
IN RE: GOVERDHANDAS MEGHJI Vs. STATE
|
November 27, 1902 |
|
IN RE: HORACE LYALL Vs. STATE
|
January 9, 1902 |
|
IN RE: KALU MAL KHETRI Vs. STATE
|
April 30, 1902 |
|
IN RE: KRISHNAMACHARIAR Vs. STATE
|
March 10, 1902 |
|
IN RE: L P D BROUGHTON Vs. STATE
|
March 6, 1902 |
|
IN RE: LAKSHIMINARAYANA AMMAL Vs. STATE
|
February 14, 1902 |
|
IN RE: NATHU MAL Vs. STATE
|
March 18, 1902 |
|
IN RE: PACHAI AMMAL Vs. STATE
|
September 1, 1902 |
|
IN RE: PADMA DAT JOSHI Vs. STATE
|
April 2, 1902 |
|
IN RE: REFERENCE UNDER SECTION 57 OF ACT NO II OF 1899 Vs. STATE
|
March 14, 1902 |
|
IN RE: SHEIKH AMIN-UD-DIN Vs. STATE
|
March 18, 1902 |
|
IN RE: T MURUGESA MUDALIAR Vs. STATE
|
June 4, 1902 |
|
IN RE: VERUPUTTI PENCHALUGADDI Vs. STATE
|
December 11, 1902 |
|
INNASSI MUTHU PILLAI AND THOMAS PILLAI Vs. SAVUTHIA PILLAI
|
September 9, 1902 |
|
IQBAL HUSEN Vs. NAND KISHORE
|
February 18, 1902 |
|
ISHVAR TIMAPPA HEGDE Vs. DEVAR VENKAPPA SHANBOG
|
December 2, 1902 |
|
ITTAPPAN KUTHIRAVATTATH NAIR Vs. NANU SASTRI
|
February 13, 1902 |
|
JADU MANI BOISTABEE Vs. RAM KUMAR CHAKRAVARTI
|
February 6, 1902 |
|
JADU NANDAN GOSWAMI Vs. ASHUTOSH GOSWAMI
|
July 7, 1902 |
|
JAI RAM Vs. DUNGAR MAL
|
April 7, 1902 |
|
JAMBU CHETTY Vs. NPLNPALANIAPPA CHETTIAR
|
December 5, 1902 |
|
JAMIRUDDI MASALLI Vs. EMPEROR
|
March 4, 1902 |
|
JAMNA BIBI Vs. SHEIKH JHAU
|
May 15, 1902 |
|
JAMNA KUNWAR Vs. NASIB ALI
|
March 18, 1902 |
|
JAYANTI SUBBIAH Vs. MANGAMMA
|
April 22, 1902 |
|
JEHANGIR M CURSETJI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
December 9, 1902 |
|
JOGINEE MOHUN CHATTERJEE Vs. BHOOT NATH GHOSAL
|
April 29, 1902 |
|
JOITARAM RAMKRISHNA Vs. RAMKRISHNA MANDAL
|
September 12, 1902 |
|
KADIR MOHIDEEN MARAKKAYAR Vs. MUTHUKRISHNA AIYAR
|
April 24, 1902 |
|
KALABARIGA SIVAMMA Vs. RAVIKANTY VENKATRAMANA MOORTHY
|
October 16, 1902 |
|
KALLIYANASUNDARAM PILLAI, MINOR, BY HIS NATURAL FATHER AND GUARDIAN CHIDAMBARA PILLAI Vs. SUBBA MOOPANAR ALIAS CHINNATHAMBI MOOPANAR
|
October 21, 1902 |
|
KAMESHAR NATH Vs. SHEORAJ SINGH
|
February 14, 1902 |
|
KANDASAMI ASARI Vs. SUBRAMANIA PILLAI
|
November 21, 1902 |
|
KANIZ RASUL Vs. RAGHUNATH PRASAD
|
May 14, 1902 |
|
KASHIRAM Vs. PANDU
|
August 21, 1902 |
|
KASSIM MAMOOJEE Vs. ISUF MAHOMED SULLIMAN
|
May 14, 1902 |
|
KASTURI Vs. ANANTHARAM THIVARI
|
November 25, 1902 |
|
KESHWAR LAL SHAHA Vs. GIRISH CHUNDER DUTT
|
February 4, 1902 |
|
KING-EMPEROR Vs. CSRINIVASAN
|
January 28, 1902 |
|
KINOO SHEIKH Vs. DARASTULLAH MOLLAH
|
February 5, 1902 |
|
KRISHNA GOPAL SADHANI Vs. ABMILLER
|
July 10, 1902 |
|
KRISHNOVA NAYAK Vs. KESHAV BALKRISHNA
|
August 7, 1902 |
|
KUMARASAMI GOUNDAN Vs. NANJAPPA GOUNDAN
|
August 5, 1902 |
|
KUNHUNHA UMMA Vs. VALOTH ASSENAR
|
February 13, 1902 |
|
KUTTAN NAYAR Vs. KRISHNAN MUSSAD
|
March 11, 1902 |
|
LACHMAN RAM Vs. MATHURA DAS
|
February 2, 1902 |
|
LACHMI NARAIN SINGH Vs. NAND KISHORE LAL DAS
|
March 19, 1902 |
|
LAKSHMI AMMAL Vs. SUBRAMANIA PILLAI
|
October 24, 1902 |
|
LAKSHMINARAYANA REDDYAR Vs. SUBHADRI AMMAL
|
August 15, 1902 |
|
LALTA PRASAD Vs. SADIQ HUSEN
|
February 15, 1902 |
|
LALU Vs. CHHEDI
|
March 4, 1902 |
|
LALU SAHU Vs. GHUNARIA URAON
|
April 29, 1902 |
|
LOKENATH SHAH CHOWDHRY Vs. NEDU BISWAS
|
February 3, 1902 |
|
MADAN MOHAN LAL Vs. DILDAR HUSAIN
|
May 14, 1902 |
|
MADHAVAYA Vs. KERALA VARMA ARASU
|
April 17, 1902 |
|
MAHADEVA PANDIA Vs. RAMA NARAYANA PANDIA
|
August 26, 1902 |
|
MAHALINGA NADAR Vs. GANAPATI SUBBIEN
|
December 12, 1902 |
|
MAHAMMAD FAIZ CHOWDHURY Vs. EFSANDYS
|
July 25, 1902 |
|
MAHARAJA OF JEYPORE Vs. NELADEVI
|
December 17, 1902 |
|
MAHARAJA OF VIZIANAGARAM Vs. LINGAM KRISHNA BHUPATI
|
August 1, 1902 |
|
MAHARAJA OF VIZIANAGARAM BY HIS GUARDIAN AND NEXT FRIEND, F W GILLMAN Vs. SRI RAJAH SETRUCHERLA SOMASEKHARARAZ BAHADUR AND RAMABHADRARAZ BAHADUR
|
December 23, 1902 |
|
MAHARANI BENI PERSHAD KOERI Vs. RAJ KUMAR CHOWBEY
|
February 25, 1902 |
|
MAHOMED WAHIDUDDIN Vs. HAKIMAN
|
February 21, 1902 |
|
MALKARJUN SHIDAPA Vs. SOUTHERN MARATHA RAILWAY COMPANY
|
November 12, 1902 |
|
MALLIKARJANUDU SETTI Vs. LINGAMURTI PANTULU
|
April 17, 1902 |
|
MALLIKARJUNADU SETTI AND NARAYANAMURTI AYYAR; KARUPPAN CHETTI Vs. LINGAMURTI PANTULU AND VALLIAPPA CHETTI; TANDAVARAYA DESIKAR
|
February 10, 1902 |
|
MANGAB THUPPAN Vs. KADIR KUTTI
|
March 12, 1902 |
|
MANGAN DAS Vs. EMPEROR
|
January 16, 1902 |
|
MANI CHANDER CHAKERBUTTY Vs. BAIKANTA NATH BISWAS
|
January 31, 1902 |
|
MANJUNATHA KAMTI Vs. DEVAMMA ALIAS GUNTHIAMMA
|
August 21, 1902 |
|
MARIMUTHU UDAIYAN Vs. SUBBARAYA PILLAI
|
November 24, 1902 |
|
MATHURA PRASAD Vs. DUDHNATH KANDU
|
March 20, 1902 |
|
MATHURESWARA BHATTAR Vs. KARPURA KUTTI BHATTAR
|
October 27, 1902 |
|
MAZHAR ALI KHAN Vs. SAJJAD HUSAIN KHAN
|
April 2, 1902 |
|
MEENATCHEE ACHI Vs. ANANTHANARAYANA AIYAR
|
April 16, 1902 |
|
MEIYALLU NADAN Vs. ANJALAY
|
February 28, 1902 |
|
MEIYYALU NADAN Vs. ANJALAY
|
February 20, 1902 |
|
MIR AHWAD HOSSEIN Vs. MAHOMED ASKARI
|
April 30, 1902 |
|
MOHAMEDSHA KHAN SAHIB Vs. SRINIVASULU ALIAS SRINIVASA RAO
|
October 23, 1902 |
|
MOHENDRO NATH DAS GUPTA Vs. EMPEROR
|
February 7, 1902 |
|
MOHESH CHUNDER DHAL Vs. SATRUGHAN DHAL
|
February 22, 1902 |
|
MOIDIN KUTTI Vs. ABDULLA
|
August 26, 1902 |
|
MOIDIN KUTTY Vs. KUNHI KUTTY ALY
|
January 21, 1902 |
|
MOIDU HAJI Vs. KUNHI MOIDU
|
September 2, 1902 |
|
MONMOHINEY DASSEE Vs. RADHA KRISTO DASS
|
April 23, 1902 |
|
MOYNA BIBI Vs. BANKU BEHARI BISWAS
|
March 19, 1902 |
|
MUDIT NARAYAN SINGH Vs. RANGLAL SINGH
|
June 16, 1902 |
|
MUHAMMAD HADI Vs. ISHRI ALIAS HATIM ALI
|
April 30, 1902 |
|
MUHAMMAD KANI ROWTHAN Vs. VISVANATHA AIYAR
|
July 24, 1902 |
|
MUKUND KOERI Vs. DEPUTY COMMISSIONER OF CHOTA NAGPUR
|
May 7, 1902 |
|
MUNICIPAL COUNCIL OF MANGALORE, BY THEIR CHAIRMAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 21, 1902 |
|
MURKANAT ALIAS KATTAYAT PATTUMAYI INSANE BY GUARDIAN AND HUSBAND MURKANAT UMMAN KUTTI Vs. PALAKHAL RAMAN MENON
|
November 27, 1902 |
|
MURLIDHAR Vs. MATHURA DAS
|
June 23, 1902 |
|
MUTHUSAMI MUDALY Vs. AYYALU BATHADU
|
March 12, 1902 |
|
MUTHUSAMI PILLAI Vs. SRINIVASIER
|
March 26, 1902 |
|
NAGASAWMY AIYAR Vs. RAMAIYAR
|
August 15, 1902 |
|
NANDO LAL Vs. CHUTTERPUT SING
|
February 15, 1902 |
|
NANDUBAI AYAL MANGALDAS BHANJI Vs. GAU BIN HALIA BAGAL
|
December 4, 1902 |
|
NARAIN DAS Vs. SHEO KUMAR
|
June 14, 1902 |
|
NARAIN DAS Vs. RAM ADHAR
|
June 24, 1902 |
|
NARASINGA ROW Vs. MUTHAYA PILLAI
|
July 23, 1902 |
|
NARAYANA AYYAR Vs. VENKATARAMANA AYYAR
|
January 20, 1902 |
|
NARAYANA IYENGAR Vs. RGORR
|
April 3, 1902 |
|
NARAYANA ROW Vs. DHARMACHAR
|
October 7, 1902 |
|
NARAYANASAMI GURUKKAL; VELLASAMY TEVERAND; RAJAH RAJESWARA DORAI Vs. IRULAPPA NADAN AND 13 ORS
|
September 18, 1902 |
|
NARENDEA NATH SARKAR Vs. RAI CHARAN HALDAR
|
March 18, 1902 |
|
NAWAL KUNWAR Vs. BAKHTAWAR SINGH
|
November 17, 1902 |
|
NAZIRAN BIBI Vs. ALI AHMAD
|
July 5, 1902 |
|
NUND KISHORE LAL Vs. KANEE RAM TEWARY
|
January 10, 1902 |
|
PAKURU DASU Vs. BHEEMUDU
|
September 1, 1902 |
|
PANDURANG BABU PARAB Vs. MAHADAJI MORESHVAR GOKHALE
|
September 8, 1902 |
|
PARAMESHRI Vs. VITTAPPA SHANBHAGA
|
March 25, 1902 |
|
PARBATI KUMARI DEBI Vs. JAGADIS CHUNDER DHABAL
|
November 14, 1902 |
|
PEAMATHA CHANDRA ROY Vs. KHETRA MOHAN GHOSE
|
July 1, 1902 |
|
PERIAKARUPPAN Vs. PALANIAPPA
|
November 13, 1902 |
|
PERIASAMI Vs. KRISHNA AYYAN
|
March 26, 1902 |
|
PERIASAMI THALAVAR Vs. SUBRAMANIAN ASARI
|
November 24, 1902 |
|
PONNAMMAL Vs. KALITHITHA MOODELLY
|
October 14, 1902 |
|
PONNAMMAL Vs. RATNAM ASARI
|
October 15, 1902 |
|
POTTIVADU Vs. VEERAYYA
|
February 19, 1902 |
|
PRAHLAD DAS Vs. AMIR BEGAM
|
March 11, 1902 |
|
PROTAP CHUNDER DEY Vs. TOOLSEY DASS DEY
|
July 1, 1902 |
|
PURUSHOTTAMA PATNAIK Vs. CHOITANA NAIKO
|
February 21, 1902 |
|
PUTHIA VALAPPIL BARGA ALIAS KUNHUNHA UMMA Vs. VELOTH ASSENAR
|
February 13, 1902 |
|
RAHIMUDDI SIRKAR Vs. LOLL MEAH
|
May 22, 1902 |
|
RAJA SIMHADRI APPA ROW Vs. RAMACHANDRUDU
|
August 15, 1902 |
|
RAJAMANNAR; VENKATAKRISHNAYYA Vs. VENKATAKRISHNAYYA AND ANR; RAJAMANNAR
|
January 15, 1902 |
|
RAJAMANNAR; VENKATAKRISTNAYYA Vs. VENKATAKRISTNAYYA; RAJAMANNAR
|
January 15, 1902 |
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RAJMAL MOTIRAM Vs. SHIVAJI ANANDRAV
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December 2, 1902 |
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RAM RATAN LAL Vs. SRI NATH SAHAI
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April 24, 1902 |
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RAM SARUP LAL Vs. SHAH LATAFAT HOSSEIN
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June 18, 1902 |
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RAMAKISHORE DOSJEE Vs. COIMBATORE SPINNING AND WEAVING CO, LIMITED
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February 21, 1902 |
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RAMALINGA CHETTY Vs. PACHAIAPPA MUDALY
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September 18, 1902 |
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RAMALINGAM CHETTIAR Vs. RAMASAMI AIYAR
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November 20, 1902 |
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RAMAMURTHI AIYAR Vs. SUBRAMANIA AIYAR
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July 23, 1902 |
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RAMANATHAN CHETTIAR Vs. SUBRAMANIA SASTRIAL
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February 27, 1902 |
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RAMARAJU Vs. RAMALINGAM
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March 7, 1902 |
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RAMASAMI CHETTIAR Vs. RGORR
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February 25, 1902 |
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RAMASWAMY BHAGAVATHAR Vs. SUNDARARAJA CHETTI
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April 3, 1902 |
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RAMASWAMY IYAH Vs. KUPPUSAWMI IYAH
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November 3, 1902 |
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RAMJI HARIBHAI Vs. BAI PARVATI
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September 30, 1902 |
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RAN BAHADUR RAI Vs. PARMESHAR BHARTHI
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June 10, 1902 |
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RANGAN PATTAR Vs. LAKSHMI NEITHIAR AND 3 ORS
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December 11, 1902 |
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RANGASAMI KONAN Vs. SELLAPERUMAL PADAYACHI
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August 1, 1902 |
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RANGASAMY NAICKEN Vs. JELLIBODI NAICKEN
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September 1, 1902 |
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RANIJULLA Vs. ISHAB DHALI
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May 1, 1902 |
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RANJIT SINGH Vs. NAUBAT
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June 16, 1902 |
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RATAN MAHANTI Vs. KHATOO SAHOO
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May 1, 1902 |
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RATHNAM PILLAI Vs. PAPPA PILLAI ALIAS SUNDARAM PILLAI
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July 31, 1902 |
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RATNAMASARI Vs. AKILANDAMMAL
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October 3, 1902 |
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SABAPATHY CHETTY Vs. RANGAPPA NAICKEN
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November 7, 1902 |
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SAKHARAM SHANKAR Vs. RAMCHANDRA BABU MOHIRE
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December 22, 1902 |
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SAKINA Vs. GAURI SAHAI
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March 11, 1902 |
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SAMI AIYA Vs. KING EMPEROR
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December 10, 1902 |
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SAMINATHA PANDARAM Vs. KUPPU UDAYAN
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September 19, 1902 |
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SAPPANI ASARI Vs. COLLECTOR OF COIMBATORE FOR THE SECRETARY OF STATE FOR INDIA IN COUNCIL AND KRISHNASAWMY ASARI
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April 25, 1902 |
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SARAT CHUNDER ROY Vs. BEPIN CHANDRA ROY
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January 21, 1902 |
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SATISH CHUNDER GIRI Vs. HEM CHUNDER MOOKHOPADHYA
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June 24, 1902 |
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SAVARIMUTHU PILLAI Vs. ALAGIAM PILLAI
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January 10, 1902 |
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SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. JANARDAN GANPATRAO
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November 11, 1902 |
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SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CHINGLEPUT Vs. KASTURI REDDI
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April 25, 1902 |
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SENI CHETTIAR Vs. SANTHANATHAN CHETTIAR
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August 21, 1902 |
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SERAJUL HUQ KHAN Vs. ABDUL RAHAMAN
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January 30, 1902 |
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SESHAMMA SHETTATI Vs. CHICKAYA HEGADE
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February 14, 1902 |
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SHAMSHER MUNDUL Vs. GANENDRA NARAIN MITTER
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March 11, 1902 |
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SHANMUGA MUDALY Vs. PALNATI KUPPU CHETTY
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August 8, 1902 |
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SHARFUDIN VALAD TAJUDIN HEIRS OF THE DECEASED TAJUDIN Vs. GOVIND BHIKAJI BADE
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December 23, 1902 |
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SHOILOJANUND OJHA Vs. PEARY CHARAN DEY
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May 16, 1902 |
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SHOURI ANNA Vs. ANTHONI MUTHU AND 6 ORS
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October 22, 1902 |
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SHYAMA CHARAN BANERJI Vs. MRINMAYI DEBI
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August 27, 1902 |
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SIDDESSURY DASSEE Vs. JANARDAN SARKAR
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April 9, 1902 |
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SINNU PANDARAM Vs. SANTHOJI ROW
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August 14, 1902 |
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SINNU SASTRYAL ALIAS RAMASWAMY SASTRYAL AND VENKATRAMA SASTRYAL Vs. SUBRAMANIA SASTRYAL
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November 10, 1902 |
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SITA RAM Vs. BHIM SEN
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April 24, 1902 |
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SIVARAMAN CHETTY Vs. KUPPUMUTHU CHETTY
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August 22, 1902 |
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SOSHI BHUSAN GHOSE Vs. GONESH CHUNDER GHOSE
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April 30, 1902 |
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SREEPADA BRAHMAYYA PANTULU Vs. PARASURAMAYYA
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February 20, 1902 |
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SREERAMULU Vs. KRISTAMMA
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March 26, 1902 |
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SRI RAJAH VENKATA NARASIMHA APPA ROW BAHADUR ZEMINDAR Vs. NOOTULAPATI PARVATULU
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September 2, 1902 |
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SRIRAMAMOORTHY CHETTY Vs. PANDARA GOUNDAN
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February 24, 1902 |
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SUB-COLLECTOR OF NORTH ARCOT (THROUGH THE COLLECTOR OF NORTH ARCOT) Vs. VCSESHACHARIAR, 2ND GRADE PLEADER
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September 17, 1902 |
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SUBBA NAIDU Vs. BADSHA SAHIB
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April 25, 1902 |
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SUBBAMMAL Vs. MUTHU PATHAN
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November 11, 1902 |
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SUBBARAMI REDDI Vs. RAJAMANNAR AIYANGAR
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February 6, 1902 |
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SUBRAMANIA IYER Vs. DORAISAMI TEVAR
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August 6, 1902 |
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SUBRAMANIAN CHETTIAR Vs. ARUNACHALAM CHETTIAR
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July 9, 1902 |
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SUBUDHI RANTHO AND 14 ORS Vs. BALARAM PADHI (DECEASED)
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December 11, 1902 |
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SUGAPPA, MINOR, BY HIS NEXT FRIEND AND GUARDIAN CHENGALAPPA Vs. GOVINDAPPA
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April 25, 1902 |
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SUKHDEO PRASAD Vs. LACHMAN SINGH
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May 6, 1902 |
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SURAT LALL CHOWDHRY Vs. EMPEROR
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January 21, 1902 |
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SURI VENKATA SUBBARAYA SASTRI Vs. DARAPPAREDDI KRISTNAYA
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August 20, 1902 |
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SURI VENKATA SUBBARAYYA SASTRI Vs. DARAPPAREDDI KRISTNAIYA
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August 20, 1902 |
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SURJA PERSHAD NARAIN SINGH Vs. REID
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February 11, 1902 |
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SYEDA BIBI Vs. MUGHAL JAN
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January 24, 1902 |
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TARUBAI Vs. VENKATRAO
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September 12, 1902 |
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THAKUR DAS Vs. GULAB KUNWAR
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May 14, 1902 |
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THATHACHARIAR Vs. VENKATESA TAWKER
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March 25, 1902 |
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THOMAS SOUZA Vs. GULAM MOIDIN BEARI, PURCHASER FROM ANDREPRESENTATIVE OF THE JUDGMENT-DEBTOR
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September 11, 1902 |
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TIKAM SINGH Vs. DHAN KUNWAR
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May 1, 1902 |
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TRIBHOVAN CHUNILAL Vs. AHMEDABAD MUNICIPALITY
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December 9, 1902 |
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TRILOCHANA BAKSHI Vs. BROJO PATRO
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February 17, 1902 |
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TRIMBAK TUKARAM NAIK Vs. BHAGCHAND
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September 1, 1902 |
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V R R RAMANATHA CHETTIAR Vs. KAMVATHA ANTHONI UDAYAN
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October 22, 1902 |
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VADILAL LALLUBHAI Vs. SHAH KHUSHAL DALPATRAM
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December 3, 1902 |
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VAIKUNTAM AMMANGAR Vs. KALLAPIRAN AIYANGAR
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November 5, 1902 |
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VALAMBAL AMMAL Vs. VYTHILINGA MUDALIAR
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January 3, 1902 |
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VEDAPURATTI Vs. VALLABHA VALIYA RAJA
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February 14, 1902 |
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VEERASOKKARA A MINOR REPRESENTED BY THE COLLECTOR OF SALEM AS AGENT TO THE COURT OF WARDS Vs. PAPIAH
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December 9, 1902 |
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VELU RENGASAMI CHETTY Vs. BALAKRISHNA REDDI
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April 11, 1902 |
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VENKATA NARASIMHA APPA ROW Vs. SOBHANADRI APPA ROW
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September 18, 1902 |
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VENKATA NARASIMHA NAIDU Vs. BHASHYAKARLU NAIDU
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April 18, 1902 |
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VENKATA PAPAYYA ROW Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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March 6, 1902 |
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VENKATA SUBBA ROW Vs. PURUSHOTTAM
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February 11, 1902 |
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VENKATARAMANUJA REDDIAR Vs. SUBBARAYA PILLAI
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November 7, 1902 |
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VENKATASAMY NAIDU Vs. RANGASAMY NAIDU
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October 2, 1902 |
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VENKATASUBRAMANY IYER Vs. KORAN KUNNAN AMMAD
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February 21, 1902 |
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VENKATRAYUDU Vs. SUBBAMMA
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September 1, 1902 |
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VENKAYYAMMA GARU; VENKATARAMANAYYAMMA BAHADUR GARU Vs. VENKATARAMANAYYAMMA BAHADUR GARU; VENKAYYAMMA GARU
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June 18, 1902 |
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VIRARAGHAVA PERUMALAYYA Vs. SITARAMAYYA
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July 25, 1902 |
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W C KENNEY Vs. NANDAN PRASAD
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April 2, 1902 |
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WALIULLAH Vs. WAJIH-UD-DIN; KUDRAT-UL-LAH
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April 8, 1902 |
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ZEMINDAR OF TARLA Vs. LATCHIAH
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November 18, 1902 |