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A B MILLER, OFFICIAL ASSIGNEE OF BENGAL AND ASSIGNEE TO THE ESTATE OF AMBICA CHARAN DUTT Vs. LUKHIMANI DUTT
|
March 28, 1901 |
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A CASPEBSZ Vs. KADER NATH SABBADHIKARI
|
July 12, 1901 |
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A SUNDARARAMAYYA Vs. CSITAMMA
|
March 23, 1901 |
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ABALU DAS Vs. KING-EMPEROR
|
April 16, 1901 |
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ACHUTHARAMARAJU Vs. VENKATA SUBBARAJA
|
August 12, 1901 |
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AHAMOD KUTTI Vs. RAMAN NAMBUDRI
|
October 4, 1901 |
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AHINSA BIBI Vs. ABDUL KADER SAHEB
|
August 20, 1901 |
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AHMAD YAR KHAN Vs. SECRETARY OF STATE FOR INDIA
|
May 11, 1901 |
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AHMED Vs. MOIDIN
|
March 18, 1901 |
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AKBAR ALI Vs. BELA BIBI
|
August 13, 1901 |
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AKKANNA Vs. VENKIAH
|
December 10, 1901 |
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ALABI KOYA Vs. MUSSA KOYA
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May 2, 1901 |
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ALAYAKKAMMAL Vs. ARUNACHALA CHETTY
|
December 6, 1901 |
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AMDOO MIYAN Vs. MAHAMED DAVOOD KHAN BAHADUR
|
August 2, 1901 |
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AMEER AMMAL Vs. SANKARANARAYANAN CHETTY
|
December 18, 1901 |
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AMIRUL HOSSAIN Vs. KHAIRUNNESSA
|
March 25, 1901 |
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AMRITAA LAL BOSE Vs. NEMAI CHAND MUKHOPADEYA
|
February 13, 1901 |
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AMRITO LAL MUKHERJEE Vs. RAM CHANDRA ROY
|
December 13, 1901 |
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ANESH MOLLAH Vs. EJAHARUDDI MOLLAH
|
January 18, 1901 |
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ANNASAMY AIYAR Vs. MAHADEVA SASTRY
|
September 10, 1901 |
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ANNODA MOHINI ROY CHOWDHRY Vs. BHUBAN MOHINI DEBI
|
March 28, 1901 |
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ANNODA PROSAD GHOSE Vs. RAJENDRA KUMAR GHOSE
|
December 13, 1901 |
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APPA RAO Vs. KRISHNA AYYANGAR
|
December 3, 1901 |
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APPATHURA PATTAR Vs. GOPALA PANIKKAR
|
December 5, 1901 |
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APPU RAO Vs. RAMAKR1SHNA CHETTIAR
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July 26, 1901 |
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AROGYA UDAYAN Vs. APPACHI ROWTHEN
|
December 3, 1901 |
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ASGHAR ALI KHAN Vs. KHURSHED ALI KHAN AND ANRAND TWO ORS
|
July 27, 1901 |
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ASHUTOSH NATH RAY Vs. ABDOOL
|
August 6, 1901 |
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ATUL CHUNDER MOOKERJEE Vs. SOSHI BHUSHAN MULLICK
|
December 6, 1901 |
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AYYADORAI PILLAI Vs. SOLAI AMMAL
|
February 1, 1901 |
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BAHIR DAS CHAKRAVARTI Vs. NOBIN CHUNDER PAL
|
November 27, 1901 |
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BAKAR ALI Vs. ABU SAYID KHAN
|
December 21, 1901 |
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BALDEO DAS Vs. HAJI KHAN
|
August 3, 1901 |
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BARAOORA TEA CO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
May 8, 1901 |
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BARLOW Vs. CHUNNI LALL NEOGHI
|
January 3, 1901 |
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BARU MAL Vs. NIADAR
|
November 7, 1901 |
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BATUL BEGAM Vs. MANSUR ALI KHAN
|
July 13, 1901 |
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BHIMARAJU CHETTI Vs. SRI KUNJA BEHARI GAJENDRA DEVU
|
August 23, 1901 |
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BHOONI MONEY DOSSEE Vs. NATOBAR BISWAS
|
May 1, 1901 |
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BHUJANGA RAO Vs. VENKANNA
|
April 22, 1901 |
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BLSHNU PRIYA CHOWDHURANI Vs. BHABA SUNDARL DEBYA
|
January 16, 1901 |
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BOISOGOMOFF Vs. NAHAPIET JUTE COMPANY
|
June 20, 1901 |
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BRIJ MOHAN LAL Vs. SHIAM SINGH
|
November 27, 1901 |
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BUTCHANNA Vs. VARAHALU
|
February 5, 1901 |
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C E GREY Vs. WOOGRAMOHUN THAKUR
|
August 2, 1901 |
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CHARLES BENTINCK BARCLAY Vs. ROBERT STANES
|
February 6, 1901 |
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CHELAPATHI Vs. SURAYYA
|
November 15, 1901 |
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CHENNU MENON Vs. KRISHNAN
|
September 13, 1901 |
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CHHIDDU Vs. NAUBAT
|
July 17, 1901 |
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CHINNASAMI MUDALI Vs. TIRUMALAI PILLAI AND THE RIGHT HONOURABLE THE SECRETARY OF STATE FOR INDIA
|
October 10, 1901 |
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CHITTA SINGH Vs. DEBI DIN
|
December 5, 1901 |
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COLLECTOR OF DACCA Vs. JAGAT CHUNDER GOSWAMI
|
July 3, 1901 |
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DARGAVARAPU SARBAPU Vs. RAMPRATAPU
|
December 3, 1901 |
|
DEBI PRASAD Vs. SAIYID ALI KHAN
|
February 5, 1901 |
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DELHI AND LONDON BANK LIMITED Vs. BHIKARI DAS
|
December 19, 1901 |
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DILWAR ALI Vs. RAM TARUCK HAZRA
|
July 5, 1901 |
|
DINENDRA NATH DUTT (A MINOR) Vs. THWILSON
|
February 6, 1901 |
|
DINOMONI CHOWDHRANI Vs. BROJO MOHINI CHOWDHRANI
|
December 18, 1901 |
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DORASAMI Vs. VENKATASESHAYYAR
|
September 23, 1901 |
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DOYAL KRISHNA NASKAR Vs. AMRITA LAL DAS
|
May 16, 1901 |
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DURAISAMI Vs. VENKATASESHAIYAR
|
September 23, 1901 |
|
DURGA CHURN LAW Vs. HATEEN MANDAL
|
March 12, 1901 |
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DURGA PRASADA NAIDU Vs. MALLIKARJUNA PRASADA NAIDU
|
January 21, 1901 |
|
DWAEKA NATH MONDUL Vs. BENI MADHAB BANERJEE
|
February 18, 1901 |
|
E J ROOKE Vs. BENGAL COAL COMPANY LD
|
January 4, 1901 |
|
EBRAHIM SIRCAR Vs. EMPEROR
|
November 15, 1901 |
|
EMPEROR Vs. LYALL
|
December 2, 1901 |
|
ETHIRAJULU Vs. SREERAMULU
|
October 25, 1901 |
|
GANGA BAKHSH SINGH Vs. DALIP SINGH
|
June 20, 1901 |
|
GANODA PRASAD ROY Vs. SHIB NARAIN MUKERJEE
|
May 31, 1901 |
|
GAYA PRASAD Vs. BANSIDHAR
|
December 10, 1901 |
|
GHATU PRAMANIK Vs. KING EMPEROR
|
June 1, 1901 |
|
GHULAM KHAN Vs. MUHAMMAD HASSAN
|
December 3, 1901 |
|
GOBIND PRASAD Vs. MOHAN LAL
|
November 20, 1901 |
|
GOPAL CHANDRA PAL Vs. RAM CHANDRA PRAMANIK
|
January 15, 1901 |
|
GOPAL DEI Vs. BHARTPUR STATE
|
November 21, 1901 |
|
GOPAL MONDAL Vs. ESHAN CHUNDER BANERJEE
|
May 17, 1901 |
|
GOPINATH BISWAS Vs. RADHA SHYAM PODDAR
|
January 10, 1901 |
|
GURMUK ROY Vs. TULARAM
|
June 3, 1901 |
|
GURURAJAMMAH Vs. VENKATAKRISHNAMA CHETTI
|
January 8, 1901 |
|
GURUSAM1 CHETTI Vs. KRISHNASAMI NAIKAR
|
March 19, 1901 |
|
HAKIM MUHAMMAD ASHRUFF HUSSAIN SAHEB Vs. SYED MUHAMMAD ALI SAHEB
|
April 25, 1901 |
|
HARA LALL BANERJEE Vs. NITAMBINI DEBI
|
June 24, 1901 |
|
HARENDRA LAL RAI CHOWDHRI Vs. MAHARANI DASI
|
February 22, 1901 |
|
HARISCHANDRA DEO Vs. NARAYANA
|
March 14, 1901 |
|
HARRIS Vs. BROWN
|
June 22, 1901 |
|
HEM CHANDRA BAKSHI Vs. JADUB CHANDRA BAKSHI
|
June 25, 1901 |
|
HEMANGINI CHOWDHRANI Vs. SRIGOBINDA CHOWDHURY
|
November 22, 1901 |
|
IDU MIAN Vs. RAHMAT ULLAH
|
July 6, 1901 |
|
IMBICHUNNI NAYAR Vs. LALJI RAM DOSS SAIT
|
April 22, 1901 |
|
IN RE: M A SHARD Vs. STATE
|
June 25, 1901 |
|
IN RE: PONNUSAMI Vs. STATE
|
October 24, 1901 |
|
IN RE: REFERENCE UNDER COURT FEES ACT, 1870, SECTION 5 Vs. STATE
|
August 16, 1901 |
|
IN RE: RUDRA NARAIN ROY Vs. STATE
|
June 7, 1901 |
|
IN RE: TELENA Vs. STATE
|
September 25, 1901 |
|
JAGANNADHA RAO PANTULU GARU Vs. VELLANKI VENKATARAMA RAO
|
August 23, 1901 |
|
JAGANNATH KHAN Vs. BROJONATH PAL
|
December 10, 1901 |
|
JAGANNATH MANJHI Vs. JUMMAN ALI PUTWARI
|
December 5, 1901 |
|
JAGOMOHAN PAL Vs. RAM KUMAR GOPE
|
April 16, 1901 |
|
JANKI DASS Vs. RAM GOLAM SAHU
|
August 2, 1901 |
|
JEHANGIR MANECKJI CURSETJI Vs. SECRETARY OF STATE FOR INDIA
|
April 16, 1901 |
|
JHAMMAN LAL Vs. HIMANCHAL SINGH
|
August 17, 1901 |
|
JOHN MARTIN SEQUEIRA Vs. LUJA BAI
|
February 14, 1901 |
|
JUGAL KISSORE Vs. SEWMUK ROY
|
February 7, 1901 |
|
KACHI YUVA OODAYAR Vs. KACHI KALIYANA OODAYAR
|
March 22, 1901 |
|
KACHI YUVA RANGAPPA KALAKKA THOLA UDAYAR Vs. KACHI KALYANA RANGAPPA KALAKKA THOLA UDAYAR
|
May 2, 1901 |
|
KADALA REDDI Vs. NARISI
|
February 12, 1901 |
|
KADIR BACHA SAHEB Vs. ABDUL RAHIMAN SAHEB
|
April 23, 1901 |
|
KALAI HALDAR Vs. EMPEROR
|
April 17, 1901 |
|
KALIAN RAI Vs. RAM CHANDAR
|
August 15, 1901 |
|
KALIDAS MUKERJEE Vs. EAST INDIAN RAILWAY COMPANY
|
February 21, 1901 |
|
KALIL MUNDA Vs. KING-EMPEROR
|
July 19, 1901 |
|
KALU KHABIR Vs. JAN MEAH
|
July 24, 1901 |
|
KAMAL KUTTI Vs. IBRAYI
|
May 2, 1901 |
|
KAMALA PRASAD Vs. SITAL PRASAD
|
January 31, 1901 |
|
KANNAN Vs. PAZHANIANDI
|
March 11, 1901 |
|
KANTHU PUNJA Vs. VITTAMMA
|
August 8, 1901 |
|
KARIM NENSEY Vs. HEINRICHS
|
June 13, 1901 |
|
KARUNAKARAKURUP Vs. MUNIPERANAN
|
January 15, 1901 |
|
KARUPPA GOUNDAN Vs. KUMARASAMI GOUNDAN
|
October 18, 1901 |
|
KARUPPANAN SERVAI Vs. SRINIVASAN CHETTI
|
December 3, 1901 |
|
KASHI PROSAD SINGH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
July 12, 1901 |
|
KASINATHA AIYAR Vs. UTHUMANSA ROWTHEN
|
November 15, 1901 |
|
KASINATHA AYYAR Vs. UTHUMANSA ROWTHAN
|
November 15, 1901 |
|
KAZI ZEAMUDDIN AHMED Vs. QUEEN-EMPBESS
|
June 19, 1901 |
|
KEDAR NATH BANERJEE Vs. ARDHA CHUNDER ROY
|
July 31, 1901 |
|
KELAPPAN Vs. MADHAVI
|
October 28, 1901 |
|
KHADEM HOSSEIN Vs. EMDAD HOSSEIN
|
March 20, 1901 |
|
KHAJEH SALIMULLAH Vs. ABUL KHAIR MMUSTAFA
|
August 30, 1901 |
|
KINA KARMAKAR Vs. PREO NATH DUTT
|
February 4, 1901 |
|
KING EMPEROR Vs. TIRUMAL REDDI AND SUBBI REDDI
|
May 1, 1901 |
|
KING EMPEROR Vs. TAKASI NUKAYYA
|
May 3, 1901 |
|
KING EMPEROR Vs. ALEXANDER ALLAN
|
August 7, 1901 |
|
KING-EMPEROR Vs. KALIJI ALIAS KALI SINGH
|
August 25, 1901 |
|
KING-EMPEROR Vs. KRISHNAYYA
|
November 25, 1901 |
|
KING-EMPEROR Vs. AYYA ANNASAMY AIYAR AND NINE ORS
|
September 10, 1901 |
|
KING-EMPEROR Vs. MOTI LAL
|
November 15, 1901 |
|
KING-EMPEROR Vs. MUNNA
|
November 4, 1901 |
|
KING-EMPEROR Vs. THAMMANA REDDI
|
January 18, 1901 |
|
KING-EMPEROR Vs. ANTAKKE
|
July 18, 1901 |
|
KING-EMPEROR Vs. AYYAN AND VELLAYAPPA UDAYAN
|
July 30, 1901 |
|
KING-EMPEROR Vs. KRISHNA AYYAR
|
April 24, 1901 |
|
KING-EMPEROR Vs. MOHIUDDIN SAHIB
|
September 27, 1901 |
|
KING-EMPEROR Vs. BALU KUPPAYYAN
|
October 28, 1901 |
|
KING-EMPEROR Vs. ALAGARISAMI PATHAN
|
November 22, 1901 |
|
KING-EMPEROR Vs. ALEXANDER ALLAN
|
October 18, 1901 |
|
KISHAN PRASAD Vs. BENI RAM
|
July 29, 1901 |
|
KISHEN DAI Vs. SATYENDRA NATH DUTT
|
May 31, 1901 |
|
KONG YEE LONE & CO Vs. LOWJEE NANJEE
|
June 13, 1901 |
|
KOTAPPA Vs. VALLUR ZAMINDAR
|
March 20, 1901 |
|
KRISHNA AIYAR Vs. MUTHUSAMI AIYAR
|
November 26, 1901 |
|
KRISHNA AYYAR Vs. MUTHUSAMI AYYAR
|
November 26, 1901 |
|
KRISHNAMA CHARIAR Vs. APPASAMI MOODALIAR
|
December 3, 1901 |
|
KRISHNAMACHARIAR Vs. SESHADRI AIYANGAR
|
September 4, 1901 |
|
KRISHNAN NAYAR Vs. ITTINAN NAYAR
|
April 16, 1901 |
|
KRISHNASWAMY PANNIKONDAR Vs. MUTHUKRISHNA PANNIKONDAR
|
February 12, 1901 |
|
KRISTNAMA NAICKEN Vs. SRINIVASAVARATHACHARI
|
April 24, 1901 |
|
KULDIP SAHAI Vs. BUDHAN MAHTON
|
December 3, 1901 |
|
KUNJA BEHARI DAS Vs. KHETRA PAL SING
|
July 31, 1901 |
|
KUPPUSAMI CHETTI Vs. RATHNAVELU CHETTI
|
April 17, 1901 |
|
KURBAN ALI Vs. JAFAR ALI
|
May 22, 1901 |
|
KUTTI UMMA Vs. MADHAVA MENON
|
February 8, 1901 |
|
LAKSHMANAN CHETTI Vs. KUTTAYAN CHETTI
|
July 26, 1901 |
|
LAKSHMINARASAYYA SETTI Vs. VENKANNA SETTI
|
October 8, 1901 |
|
LALA SURAJ PROSAD (MINOR) Vs. GOLAB CHAND
|
March 21, 1901 |
|
LALIT MOHAN BHUTTACHARJEE Vs. NAVADIP CHANDRA KAPARIA
|
May 30, 1901 |
|
LOLIT MOHAN MOITRA Vs. SURJA KANTA ACHARJEE
|
July 9, 1901 |
|
MAGUNI DEVAN BAKSHI MAHAPATRULU GARU Vs. VASUDEVA PADHI KHADANGA GARU
|
March 23, 1901 |
|
MAHARAJA MAHENDRA MAHENDRA SINGH Vs. CHANDI PRASAD
|
August 13, 1901 |
|
MAHARAJAH OF JEYPORE Vs. JAYAKOTA JAMMANADORA
|
January 8, 1901 |
|
MAHOMED ALI HOSSEIN Vs. NAZAR ALI
|
February 20, 1901 |
|
MAILATHI ANNI Vs. SUBBARAYA MUDALIAR
|
April 25, 1901 |
|
MALLIKARJUNA SASTRI Vs. NARASIMHA RAO
|
February 15, 1901 |
|
MANAVIKRAMAN ETTAN THAMBURAN Vs. AMMU
|
April 16, 1901 |
|
MAQBUL HUSAIN Vs. LALTA PRASAD
|
May 11, 1901 |
|
MARUDAMUTHU PILLAI Vs. RANGASAMI MOOPPAN
|
January 21, 1901 |
|
MATANGINI DEBI Vs. MOKRURA BIBI
|
February 12, 1901 |
|
MATI MAHTO Vs. HCSTUDD
|
March 25, 1901 |
|
MEENATCHI AMMAL Vs. RAJAM AIYAR
|
March 12, 1901 |
|
METHURAM DASS Vs. JAGANNATH DASS
|
July 26, 1901 |
|
MILATHAI AMIR ALIAS MANONMANI AMIR Vs. SUBBARAYA MUDALIAR
|
April 25, 1901 |
|
MINAKSHIACHI Vs. CHINNAPPA UDAYAN AND SADASIVA UDAYAN
|
August 2, 1901 |
|
MITHIRAM BHAT Vs. SOMANATHA NAICKAR
|
January 18, 1901 |
|
MOAZZIM HOSSEIN KHAN Vs. RAPHAEL ROBINSON
|
July 18, 1901 |
|
MOHAMMAD KHUMARALI Vs. RANGA RAO
|
April 29, 1901 |
|
MOHENDRA NATH SARKAR Vs. BISWANATH HALDAR
|
December 13, 1901 |
|
MOHESH CHANDRA DASS Vs. JAMIRUDDIN MOLLAH
|
January 18, 1901 |
|
MOKHADA DASSEE Vs. NUNDO LALL HALDAR
|
February 8, 1901 |
|
MUHAMMAD MOHIDIN SAIT Vs. MUNICIPAL COMMISSIONERS FOR THE CITY OF MADRAS
|
September 24, 1901 |
|
MUNICIPAL COMMISSIONERS FOR THE CITY OF MADRAS Vs. MAJOR BELL
|
August 16, 1901 |
|
MUNICIPAL COUNCIL OF CHIDAMBARAM Vs. VENKATANARAYANA PILLAI
|
April 24, 1901 |
|
MURLIDHAR Vs. LALI
|
December 21, 1901 |
|
MURUGESA CHETTI Vs. CHINNATHAMBI GOUNDAN
|
March 29, 1901 |
|
MUTHAYYA Vs. VENKATARATNAM
|
March 5, 1901 |
|
MUTHAYYA RAJAGOPALA THEVAR Vs. MINAKSHISUNDARA NACHIAR
|
August 30, 1901 |
|
MUTHUSAMI PILLAI Vs. DORASAMI PILLAI
|
March 12, 1901 |
|
NAGALINGAM PILLAI Vs. RAMACHANDRA TEVAR
|
March 4, 1901 |
|
NALAM BHEEMARAJU Vs. KUNJA BEHARI GAJENDRA DEVU
|
August 23, 1901 |
|
NAMBI AIYANGAR Vs. NARAYANA
|
August 12, 1901 |
|
NARAIN MULLICK Vs. BADI ROY
|
June 6, 1901 |
|
NARAIN UDDIN Vs. SRIMANTA GHOSE
|
August 23, 1901 |
|
NARASIMHA CHARIAR Vs. MUTHUKUMARASAMY MUDALIAR
|
February 7, 1901 |
|
NARAYANA CHETTIAR Vs. CHOKKAPPA MUDALIAR
|
December 17, 1901 |
|
NARAYANA KAMTI Vs. HANDU SHETTY
|
March 14, 1901 |
|
NARAYANASAMI REDDI Vs. OSURU REDDI
|
September 3, 1901 |
|
NATARAJA PILLAI Vs. VENKATACHELLA PILLAI
|
October 17, 1901 |
|
NATESA AYYAR Vs. ANNASAML AYYAR
|
October 15, 1901 |
|
NEEL COMUL MOOKERJEE Vs. BIPRO DASS MOOKERJEE
|
June 3, 1901 |
|
NISHI KANTA BANERJEE Vs. HARISH CHUNDER NEOGY
|
June 11, 1901 |
|
NITYANANDA GANTAYAT Vs. GAJAPATI VASUDEVA DEVU
|
July 31, 1901 |
|
NITYANANDA GANTAYET Vs. GAJAPATI VASUDEVA DEVU
|
July 29, 1901 |
|
NORTH-WESTERN COMMERCIAL BANKING CORPORATION THROUGH BABURAGHUBIR SARAN, OFFICIAL LIQUIDATOR Vs. MUHAMMAD ISMAIL KHAN
|
December 12, 1901 |
|
ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED Vs. NARASIMHA CHARRY
|
October 17, 1901 |
|
ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY, LIMITED Vs. NARASIMHA CHARI
|
October 17, 1901 |
|
PAMU SANYASI Vs. ZAMINDAR OF JAYAPUR
|
December 3, 1901 |
|
PANCHOO GAZI Vs. EMPEROR
|
November 14, 1901 |
|
PARBATI NATH DUTT Vs. RAJMOHUN DUTT
|
November 27, 1901 |
|
PARESH NATH SINGHA Vs. NABOGOPAL CHATTOPADHYA
|
July 31, 1901 |
|
PASUPATI NATH BOSE Vs. NANDA LAL BOSE
|
April 26, 1901 |
|
PATHAMBI Vs. MYTHEEN BIBI
|
December 4, 1901 |
|
PROMOTHO NATH MITTER Vs. KALI PRASANNA CHOWDHRY
|
May 8, 1901 |
|
PUHAN MAL Vs. JANKI PERSHAD SINGH
|
July 22, 1901 |
|
PUNINTHAVELU MUDALIAR Vs. BHASHYAM AYYANGAR
|
October 9, 1901 |
|
PUNITHAVELU MUDALIAR Vs. BHASHYAM AIYANGAR
|
October 9, 1901 |
|
PYDAL NAMBIAR Vs. KANNAN NAMBIAR
|
August 22, 1901 |
|
QUEEN-EMPRESS Vs. DORASAMI AYYAR
|
February 15, 1901 |
|
QUEEN-EMPRESS Vs. GANGAYYA
|
March 13, 1901 |
|
QUEEN-EMPRESS Vs. SURENDRA NATH SABKAR
|
January 22, 1901 |
|
RADHA KRISHN DAS Vs. RAI KRISHN CHAND
|
June 18, 1901 |
|
RAJ NARAIN MOOKERJEE Vs. FUL KUMARI DEBI
|
July 9, 1901 |
|
RAJA PUDMANUND SINGH BAHADOOR Vs. HAYES
|
July 13, 1901 |
|
RAJAGOPALA TEVAR Vs. SUNDARA NACHIAR
|
August 30, 1901 |
|
RAJAH M BHASKARA SETHUPATHI; IRULAPPA NADAN Vs. NARAYANASAMY GURUKKAL
|
September 25, 1901 |
|
RAJARAM DEVAI Vs. LAKSHMI SANKARA
|
November 6, 1901 |
|
RAM LOCHAN SARCAR Vs. QUEEN-EMPRESS
|
December 12, 1901 |
|
RAM NARAIN ROY Vs. BAIJ NATH MALLA
|
September 4, 1901 |
|
RAM RATUN SINGH Vs. SHEW NANDAN SINGH
|
July 26, 1901 |
|
RAM TARUCK HAZRA Vs. DILWAR ALI
|
February 14, 1901 |
|
RAMACHANDRA PADAYACHI Vs. KONDAYYA CHETTI
|
April 18, 1901 |
|
RAMALINGA MUPPAN Vs. PAYADAI GOUNDEN
|
October 24, 1901 |
|
RAMAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
January 29, 1901 |
|
RAMANATHAN CHETTY Vs. NUR MUHAMAD MARAKAYAR
|
February 4, 1901 |
|
RAMASAMI CHETTI Vs. PARAMAN CHETTI
|
October 25, 1901 |
|
RAMASAMI KICHILAPPA NAICK Vs. RAMANUJAM PILLAI
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October 18, 1901 |
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RAMASWAMI PATTAR Vs. CHINNAN ASARI
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April 3, 1901 |
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RAMESWAR PROSAD SINGH Vs. RAI SHAM KISHEN
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May 29, 1901 |
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RANGAYYA GOUNDAN Vs. NANJAPPA RAO
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July 13, 1901 |
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REILY Vs. KING-EMPEROR
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April 26, 1901 |
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ROJOMOYEE DASSEE Vs. TROYLUKHO MOHINEY DASSEE
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August 12, 1901 |
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ROYAL INSURANCE COMPANY Vs. AUKHOY COOMAR DUTT
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January 8, 1901 |
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RUP CHAND MAHTON Vs. GURDAN SINGH
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November 21, 1901 |
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S SUNDARAM AYYAR Vs. MUNICIPAL COUNCIL OF MADURA AND THE SECRETARY OF STATE FOR INDIA IN COUNCIL
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December 13, 1901 |
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SABHAPATHI CHETTI Vs. NARAYANASAMI CHETTI
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September 10, 1901 |
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SADAI NAIK Vs. SERAI NAIK AND MATANGINI DASI
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January 9, 1901 |
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SAMBASIVA AYYAR Vs. VYDINADASAMI
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November 25, 1901 |
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SANGILIA PILLAI Vs. DISTRICT MAGISTRATE OF TRICHINOPOLY
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December 18, 1901 |
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SANKARANARAYANA VADHYA Vs. SANKARANARAYANA IYER
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November 14, 1901 |
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SANKARANARAYANA VADHYAR Vs. SANKARANARAYANA AYYAR
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November 14, 1901 |
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SAUNEY KOTAPPA Vs. VENKATA NARASIMHAM NAIDU
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March 20, 1901 |
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SAVARIMUTHU Vs. AITHURUSU ROWTHAR
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October 17, 1901 |
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SECRETARY OF STATE FOR INDIA Vs. VENKATAREDDY
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February 1, 1901 |
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SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. JAGAT MOHINI DASS
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June 26, 1901 |
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SECRETARY TO THE COMMISSIONER OF SALT, ABKARI AND SEPARATE REVENUE, BOARD OF REVENUE Vs. MRSUTHERLAND ORR
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August 9, 1901 |
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SEETAMRAJU KONDALROW Vs. COLLECTOR OF GODAVARI ON BEHALF OF THE SECRETARY OF STATE FOR INDIA
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December 4, 1901 |
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SELLAM Vs. CHINNAMMAL
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March 8, 1901 |
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SELLAMUTHU SERVAGAR Vs. RAMASWAMI PILLAI
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December 10, 1901 |
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SESHACHALA NAICKER Vs. VARADA CHARIAR
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April 23, 1901 |
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SHANKAR SARUP Vs. MEJO MAL
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May 16, 1901 |
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SHEO PRASAD SINGH Vs. JALEHA KUNWAR
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December 19, 1901 |
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SHEOBARAT SINGH Vs. NAWRANGDEO NARAIN SINGH
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April 24, 1901 |
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SHEOPRAKASH SINGH Vs. WDRAWLINS
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March 12, 1901 |
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SHUJAT ALI Vs. BHIKU
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July 16, 1901 |
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SIR RAMASAMI MUDALIAR Vs. ANNADORAI AYYAR
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October 31, 1901 |
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SITA RAM Vs. MADHO LAL
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July 11, 1901 |
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SIVA PANDA Vs. JUJUSTI PANDA
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December 13, 1901 |
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SIVASAMI CHETTI Vs. SEVUGAN CHETTI
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August 22, 1901 |
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SIVASWAMI CHETTY Vs. SEVUGAN CHETTY
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August 22, 1901 |
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SRI RAM Vs. MAKKA
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August 2, 1901 |
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SRIMANTU RAJA YARLAGADDA DURGA PRASADA NAYADU Vs. SRIMANTU RAJA YARLAGADDA MALLIKARJUNA PRASADA NAYADU
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January 21, 1901 |
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SRIMOHAN THAKUR Vs. WOMACGREGORY
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February 8, 1901 |
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SRIRAMULU Vs. CHINNA VENKATASAMI
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August 30, 1901 |
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SUBBA NAIDU Vs. NAGAYYA
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October 10, 1901 |
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SUBBARAMA IYER Vs. NAGAMMAL
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August 1, 1901 |
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SUBBARAYA IYEN Vs. PADMANABHA VADHYAR
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October 16, 1901 |
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SUBHARAYA TAWKER Vs. RAJARAM TAWKER
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November 1, 1901 |
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SUBRAHMANIA AYYAR Vs. KING-EMPEROR
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August 2, 1901 |
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SUBYANAKAYANAMURTI Vs. TAMMANNA
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November 13, 1901 |
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SUDARSANAM MAISTRI Vs. NARASIMHULU MAISTEI
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September 20, 1901 |
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SUKALBUTTI MANDRANI Vs. BABULAL MANDAR
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February 5, 1901 |
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SUNDARAM AIYAR Vs. MADURA MUNICIPAL COUNCIL
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December 13, 1901 |
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SURAJBALI Vs. SRI PAL RAI AND RAGHUNATH RAI
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July 17, 1901 |
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SURJA KUMAR DUTT Vs. ARUN CHUNDERROY
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May 3, 1901 |
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SUTHERSANAM MAISTRI Vs. NARASIMHULU MAISTRI
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September 20, 1901 |
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SYED AHMED Vs. MUSSA KOYA
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May 2, 1901 |
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TAMASHA BIBI Vs. MATHURA NATH BHOWMIK
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June 18, 1901 |
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TARA PADO GHOSE Vs. KAMINI DASSI
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November 18, 1901 |
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TEKAIT MON MOHINI JEMADAI Vs. BASANTA KUMAR SINGH
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March 20, 1901 |
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THIRTHA SWAMI Vs. THIRTHA SWAMI
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December 16, 1901 |
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TIKA RAM Vs. MEGH SINGH
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August 14, 1901 |
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TOOLSI DAS KURMOKAR Vs. MADAN GOPAL DEY
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April 24, 1901 |
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UDOY KUMARI GHATWALIN Vs. HARI RAM SHAHA
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January 2, 1901 |
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UDWANT SINGH Vs. TOKHAN SINGH
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February 26, 1901 |
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UMA CHARAN SINGH Vs. EMPEROR
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November 14, 1901 |
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UMED RASUL SHAHA FAKIR Vs. ANATH BANDHU CHOWDHURI (A MINOR)
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July 30, 1901 |
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UMESH CHANDRA PRAMANICK Vs. MOTHURA MOHAN HALDAR
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January 15, 1901 |
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UTTAM CHANDRA KRITHY Vs. KHETRA NATH CHATTOPADHYA
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December 4, 1901 |
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VALAMBAL Vs. LOGAMBAL AMMAL
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November 29, 1901 |
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VAPPAKANDU MARAKAYAR Vs. ANNAMALAI CHETTI
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September 24, 1901 |
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VASUDEVA RAVI VARMAN Vs. NARAYANA PATTAR
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January 7, 1901 |
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VENKATA PAPAYYA RAO Vs. VENKATA SUBBAYYA
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October 29, 1901 |
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VENKATA RAO Vs. VAITHILINGA UDAYAN
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October 29, 1901 |
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VENKATAPATHI NAIDU Vs. TIRUMALAI CHETTI
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March 18, 1901 |
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VENKATAPPIAH Vs. JAGANNADHA RAO
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November 1, 1901 |
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VENKATARAMANA BHATTA Vs. BADARAYAN BHATTA
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August 22, 1901 |
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VENKATARATNAM NAIDU Vs. RAMARAJU
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January 21, 1901 |
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VENKATARAZU Vs. CHINNA RAMAYYA
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August 13, 1901 |
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VENKATESWARULU Vs. BRAHMARAVUTU RAJA KRISTNAJI
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December 12, 1901 |
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VIDHYAPURANA THIRTHASWAMI Vs. VIDYANIDHI THIRTHASWAMI VIDYANIDHI THIRTHASWAMI, A LUNATIC REPRESENTED BY HIS GUARDIAN AD LITEM KESHAVACHARYA AND FIVE ORS
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December 16, 1901 |
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VIRARAGHAVA AYYANGAR Vs. KANAGAVALLI AMMAL
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November 1, 1901 |
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VISVANATHAN CHETTI Vs. RAMANATHAN CHETTI
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April 24, 1901 |
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WATSON Vs. LLOYD
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September 25, 1901 |
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WAZIR-UN-NISSA Vs. ILAHI BAKHSH
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December 5, 1901 |
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YAMUNA BAI RANI SAHIBA Vs. SOLAYYA KAVUNDAN
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January 7, 1901 |
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YASIN Vs. KING-EMPEROR
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January 4, 1901 |
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ZAMINDAR OF VIZIANAGRAM Vs. SURYANARAYANA PATRULU
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November 28, 1901 |
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