ABDUL RAZAK Vs. AGA MAHOMED JAFFER BINDANIM
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November 11, 1893 |
ABDUL WAHID KHAN Vs. SHALUKA BIBI
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December 9, 1893 |
BALGOBIND DAS Vs. NARAIN LAL
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April 28, 1893 |
DAKSHINA MOHUN ROY CHOWDHRY Vs. SARODA MOHUN ROY CHOWDHRY
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July 15, 1893 |
DELHI AND LONDON BANK LIMITED Vs. OLDHAM
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June 17, 1893 |
GOSWAMI 108 GIRDHARIJI GOVINDRAIJI MAHARAJ Vs. GOVERDHANLALJI GIRDHARIJI MAHARAJ
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November 14, 1893 |
GUNGA PERSHAD SAHU Vs. LAND MORTGAGE BANK OF INDIA LIMITED
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November 8, 1893 |
HURRINATH CHATTERJI Vs. MOHUNT MOTHOOR MOHUN GOSWAMI
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June 17, 1893 |
ISMAIL ARIFF Vs. MAHOMED GHOUSE
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February 18, 1893 |
KUNWAR RAM LAL Vs. NIL KANTH
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February 25, 1893 |
MACREA Vs. STATE
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May 13, 1893 |
MAHANT GAJRAJ PURI Vs. ACHAIBAR PURI
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December 16, 1893 |
MAHOMED ABDOOL HAI Vs. GAJRAJ SAHAI
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February 11, 1893 |
MUSSUMAT HASIN BANU Vs. MAHOMED RIASAT ALI
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July 22, 1893 |
NARINDAR BAHADUR SINGH Vs. ACHAL RAM
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February 3, 1893 |
NAWAB MEHDI BEGAM SURREYA BAHU Vs. PRINCE MIRZA SULEMAN KADR
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July 8, 1893 |
RAJAH GOBIND LAL ROY Vs. RAMJANAM MISSER
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July 8, 1893 |
RAJAH MOKHAM SINGH Vs. RAJAH RUP SINGH
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April 28, 1893 |
RAJAH NILMONI SINGH Vs. KIRTI CHUNDER CHOWDHRY
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April 28, 1893 |
RAMALINGAM PILLAI Vs. VYTHILINGAM PILLAI
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July 15, 1893 |
SARJU PARSHAD Vs. BIR BHADDAR SEWAK PANDAY
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February 11, 1893 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SHANMUGARAYA MUDALIAR
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February 18, 1893 |
SYED ASHGAR REZA Vs. SYED MEDHI HOSSEIN KHAN
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January 30, 1893 |
TASADDUK RASUL KHAN Vs. AHMAD HUSAIN
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June 24, 1893 |
TEWARI JASWANT SINGH Vs. LALA SHEO NARAIN LAL AND CROSS-APPEAL
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December 16, 1893 |
UMRAO JAN AND ANOTHER AND JAGGU Vs. GHASITI
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July 22, 1893 |