ABDUL WAHID KHAN Vs. MUSSUMAT NURAN BIBI
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March 4, 1885 |
AKHOY CHUNDER BACHI Vs. KALAPAHAR HAJI
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July 8, 1885 |
BHUBANESWARI DEBI Vs. NILCOMUL LAHIRI
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June 9, 1885 |
FANINDRA DEB RAIKAT Vs. RAJESWAR DAS
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February 14, 1885 |
KISHEN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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June 18, 1885 |
MANROOP KOER Vs. COOMARI RODESHWAR
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July 18, 1885 |
MITCHELL Vs. MATHURA DASS
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June 19, 1885 |
MOULVI MUHAMMAD ABDUL MAJID Vs. MUSSUMAT FATIMA BIBI
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June 24, 1885 |
MUSSAMUT NANOMI BABUASIN Vs. MODUN MOHUN
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December 18, 1885 |
NILAKANT BANERJI Vs. SURESH CHANDRA MULLICK
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July 9, 1885 |
OFFICIAL TRUSTEE OF BENGAL Vs. KRISHNA CHANDRA MOZUMDAR
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June 27, 1885 |
PRINCE MIRZA JEHAN KADR BAHADOOR Vs. NAWAB BADSHOO BAHOO SAHIBA
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March 17, 1885 |
RAI RAGUNATH BALI Vs. RAI MAHARAJ BALI
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March 12, 1885 |
RAJAH OF PITTAPUR Vs. RAJAH VENKATA MAHIPATI SURYA
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February 25, 1885 |
RANI CHANDAN Vs. RANI BHAGOTI
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February 7, 1885 |
SANGRAM SINGH Vs. RAJAN BAHI
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July 2, 1885 |
SOOKHMOY CHUNDER DASS Vs. SRIMATI MONOHURRI DASI
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March 6, 1885 |
SRIMATI KAMINI SOONDARI CHOWDHRANI Vs. KALI PROSUNNO GHOSE
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June 27, 1885 |
TEKAIT RAM CHUNDER SINGH Vs. SRIMATI MADHO KUMARI
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July 11, 1885 |
TOOLSHI PERSHAD SINGH Vs. RAJAH RAM NARAIN SINGH
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June 13, 1885 |
ZEMINDAR OF PALCONDAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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March 13, 1885 |