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A. B. MILLER, OFFICIAL ASSIGNEE, HIGH COURT Vs. SHEO PERSHAD
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March 15, 1883 |
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ABDOOL HYE Vs. MIR MOHAMED MOZUFFER HOSSEIN
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November 30, 1883 |
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ACHAL RAM Vs. UDAI PARTAB ADDIYA DAT SINGH
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November 30, 1883 |
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AJUDHIA BUKSH Vs. MUSSAMUT RUKMIN KUAR AND GUJADHAR BUKSH
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November 17, 1883 |
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BABOO HURDEY NARAIN SAHU Vs. PUNDIT BABOO ROODER PERKASH MISSER
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December 5, 1883 |
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BALWANT RAO BISHWANT CHANDRA CHOR Vs. PURUN MAL CHAUBE
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February 27, 1883 |
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BURJORE AND BHAWANI PERSHAD Vs. MUSSUMAT BHAGANA
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November 23, 1883 |
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CHAND BIBI Vs. NAJBAN BIBI
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July 10, 1883 |
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CHAUDHRI HIRA SING Vs. CHAUDHRI GUNGA SAHAI
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December 1, 1883 |
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IDUT KOER Vs. HANSBUTTI KOERAIN
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July 11, 1883 |
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KALI KOMUL MOZOOMDAR Vs. UMA SHUNKUR MOITRA
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June 30, 1883 |
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KUMAR TARAKESWAR ROY Vs. KUMAR SHOSHI SHIKHARESWAR
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March 17, 1883 |
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LALLA SHEOPARSHAD ... Vs. JUGGERNATH
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March 20, 1883 |
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MINA KONWARI Vs. JUGGAT SETANI
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June 30, 1883 |
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MOHESH LAL Vs. MOHANT BAWAN DAS
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March 15, 1883 |
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NIHALUDDIN KHAN Vs. AHMUD HOSSEIN KHAN
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March 16, 1883 |
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RAI BALKISHEN DASS Vs. RAJA RUN BAHADOOR SINGH
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July 11, 1883 |
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RAJAH NILMONI SINGH DEO BAHADOOR; BHOYHARINI DEBIA Vs. UMANATH MOOKERJEE AND OTHERS; RAJAH NILMONI SINGH DEO BAHADOOR
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April 4, 1883 |
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RAM SARUP Vs. MUSSUMAT BELA
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November 14, 1883 |
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SITUL PERSHAD Vs. LUCHMI PERSHAD SINGH
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June 29, 1883 |
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SURENDRANATH BANERJEA Vs. CHIEF JUSTICE AND JUDGES OF THE HIGH COURT OF BENGAL
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July 18, 1883 |
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SYED SADAKUT HOSSEIN Vs. SYED MAHOMED YUSOOF
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December 6, 1883 |
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