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BARNES PEACOCK, MONTAGUE E. SMITH Vs. MUSSUMMAT BEBEA SAHODRA AND LUTCHMAN SAHAI CHOWDHRY
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June 12, 1881 |
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CHAUDHRI UJAGUR SINGH Vs. CHAUDHRI PITAM SINGH
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June 17, 1881 |
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DOOLI CHAND Vs. RAM KISHEN SINGH
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April 5, 1881 |
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FAKHARUDDIN MAHOMED AHSAN CHOWDHRY Vs. OFFICIAL TRUSTEE OF BENGAL
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June 16, 1881 |
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HAJI MAHOMMED FAIZ AHMED KHAN Vs. HAJI GHULAM AHMED KHAN
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January 27, 1881 |
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MAHARAVAL MOHANSINGJI JEYSINGJI Vs. GOVERNMENT OF BOMBAY
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March 8, 1881 |
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MUNGUL PERSHAD DICHIT Vs. GRIJA KANT LAHIRI CHOWDHRY
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June 18, 1881 |
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MUTTA VADUGANADHA TEVAR AND OTHERS SON AND DAUGHTERS OF RANI KATTAMA NATCHIAR Vs. DORASINGA TEVAR
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May 14, 1881 |
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PRINCE SULEMAN KADR Vs. DARAB ALI KHAN
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May 24, 1881 |
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PUDMA COOMARI DEBI Vs. THE COURT OF WARDS
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November 12, 1881 |
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PULUKDHARI ROY Vs. RAJAH RADHA PERSHAD SINGH
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June 23, 1881 |
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RAJAH NILMONI SINGH Vs. RAM BUNDHOO ROY
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March 9, 1881 |
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RAJAH UDAYA ADITYA DEB Vs. JADUB LAL ADITYA DEB
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July 1, 1881 |
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RAJENDRONATH DUTT Vs. SHAIK MAHOMED LAL
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May 13, 1881 |
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RAM LAL MOOKERJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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March 1, 1881 |
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SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RANI ANUNDMOYI DEBI
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July 9, 1881 |
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SETH JAIDIAL Vs. SETH SITA RAM
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July 9, 1881 |
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SUDISHT LAL Vs. MUSSUMMAT SHEOBARAT KOER
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February 4, 1881 |
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THE "BRENHILDA Vs. BRITISH INDIA STEAM NAVIGATION COMPANY
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March 15, 1881 |
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VENKATESWARA IYAN Vs. SHEKHARI VARMA, VALIYA RAJAH AVERGAL OF PALGHAUTCHERRY
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June 18, 1881 |
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