| Case Title | Date |
|---|---|
| ADRISHAPPA BIN GADGIAPPA Vs. GURUSHIDAPPA BIN GADGIAPPA | March 5, 1880 |
| BABOO KAMESWAR PERSHAD Vs. RUN BAHADOOR SINGH | November 23, 1880 |
| DINENDRONATH SANNYAL Vs. RAMCOOMAR GHOSE | December 4, 1880 |
| HIRA LAL Vs. BADRI DAS | March 9, 1880 |
| KARUNABDHI GANESA RATNAMAIYAR; KARUNABDHI GANESA RATNAMAIYAR Vs. GOPALA RATNAMAIYAR AND RANGAIYAR; RAMARATNAMAIYAR | February 20, 1880 |
| LAKSHMAN DADA NAIK Vs. RAMCHANDRA DADA NAIK | May 11, 1880 |
| LULLOOBHOY BAPPOOBHOY, CASSIDASS MOOLCHUND Vs. CASSIBAI | June 24, 1880 |
| MAHARANI RAJROOP KOER Vs. SYED ABUL HOSSEIN | July 14, 1880 |
| MAHASHOYA SHOSINATH GHOSE Vs. SRIMATI KRISHNA SOONDARI DASI | July 8, 1880 |
| MONIRAM KOLITA Vs. KERRY KOLITANY | March 13, 1880 |
| PEDDA RAMAPPA NAYANIVARU Vs. BANGARI SESHAMMA NAYANIVARU | November 11, 1880 |
| RAM KRISHNA DAS SURROWJI Vs. SURFUNNISSA BEGUM, RICHARD HENDRY | February 28, 1880 |
| RANI ANUND KOER Vs. COURT OF WARDS ON BEHALF OF CHUNDRA SHEKHAR AN INFANT | November 19, 1880 |
| SOPHIA ORDE AND JAMES SKINNER Vs. ALEXANDER SKINNER | June 22, 1880 |
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