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ACHUMBIT LAL Vs. RAJ BAHADOOR SINGH
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February 6, 1879 |
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BADRI PARSHAD Vs. BABU MURLIDHUR
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November 27, 1879 |
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BISSESSUR LALL SAHOO Vs. MAHARAJAH LUCHMESSUR SINGH
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July 15, 1879 |
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COLLECTOR OF MADURA Vs. RAMASAWMI CHETTI
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May 8, 1879 |
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DEWAN MANWAR ALI Vs. UNNODA PERSHAD ROY
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November 14, 1879 |
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DINOMOYI DEBI Vs. ROY LUCHMIPUT SINGH
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December 3, 1879 |
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DOORGA CHURN CHATTERJEE Vs. ASHUTOSH DUTT
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July 26, 1879 |
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GOURI NACHIAR Vs. CHIDAMBARAM CHETTIAR
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May 27, 1879 |
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IN RE: F. W. QUARRY Vs. STATE
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November 25, 1879 |
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INDROMONI CHOWDHRANI Vs. BEHARI LAL MULLICK
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December 11, 1879 |
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J. P. WISE Vs. AMEERUNNISSA KHATOON
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December 19, 1879 |
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JODOO LAL MULLICK Vs. KALI KISHEN TAGORE
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June 11, 1879 |
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MAHARAJAH DRIG BIJAI SINGH Vs. GOPAL DATT PANDAY
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December 5, 1879 |
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NAGARDHAS SAUBHAGYADAS Vs. THE CONSERVATOR OF FORESTS AND THE SUB-COLLECTOR
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November 21, 1879 |
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NEW BEERBHOOM COAL COMPANY Vs. BULARAM MAHATA
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February 6, 1879 |
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PALLIKELAGATHA MARCAR Vs. JOHN GOTHFRIED SIGG
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February 21, 1879 |
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RAJAH MUMTAZ ALI KHAN Vs. RAJAH KISHENDATT RAM
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March 28, 1879 |
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RAJAH VENKATA NARASIMHA APPA ROW BAHADUR; RAJAH VENKATA NARASIMHA APPA ROW Vs. RAJAH NARAYYA APPA ROW BAHADUR
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December 13, 1879 |
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RAMABAI WIDOW OF RAMCHANDRA PANT Vs. NARAYANRAO RAMCHANDRA PANT
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March 18, 1879 |
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RANI LEKRAJ KUAR; RANI RUGHUBUNS KUAR Vs. BABOO MAHPAL SINGH; BABOO MAHPAL SINGH
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November 25, 1879 |
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RUGHOOBUR DYAL SAHOO Vs. MAHARAJAH KISHEN PERTAB SAHEE
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June 25, 1879 |
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SAYAD MIR UJMUDIN KHAN VALAD MIR KHAMRUDIN KHAN Vs. ZIA-UL-NISSA BEGAM
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March 27, 1879 |
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SETH SAMUR MULL Vs. CHOGA LALL
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July 18, 1879 |
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STUART SKINNER ALIAS NAWAB MIRZA Vs. WILLIAM ORDE
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March 21, 1879 |
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SURAJ BUNSI KOER Vs. SHEO PROSHAD SINGH
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February 1, 1879 |
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THAKOOR HURDEO BUX Vs. THAKOOR JOWAHIR SINGH
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March 1, 1879 |
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TIRU KRISHNAMA CHARIAR Vs. KRISHNASAWMI TATA CHARIAR
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March 18, 1879 |
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VENCATARAMAIYAN Vs. RAMASAWMI AIYAN
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June 14, 1879 |
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