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BHOOBUN MOHINI DEBYA Vs. HURRISH CHUNDER CHOWDHRY
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April 13, 1878 |
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BURMAH TRADING CORPORATION, LIMITED Vs. MIRZA MAHOMED ALLY SHERAZEE AND THE BURMAH COMPANY LIMITED
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April 13, 1878 |
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CHUNNO LALL Vs. CHOTAY LALL
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November 23, 1878 |
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DOOLI CHUND AND OTHERS; MAHOMED WAJID Vs. BAZAYET HOSSEIN AND OTHERS; TAYYUBAN
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November 9, 1878 |
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DORAB ALLY KHAN Vs. ABDOOL AZEEZ
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April 13, 1878 |
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GOURI SHUNKER Vs. MAHARAJAH OF BULRAMPORE
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November 21, 1878 |
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GULABDAS JUGJIVANDAS Vs. COLLECTOR OF SUKAT
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December 13, 1878 |
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HER MAJESTY THE QUEEN Vs. BURAH
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June 5, 1878 |
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HURROPERSAUD ROY CHOWDHRY Vs. SHAMAPERSAUD ROY CHOWDHRYTL
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January 19, 1878 |
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JARDINE, SKINNER AND COMPANY Vs. RANI SURUT SOONDARI DEBI
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May 29, 1878 |
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JOY NARAIN GIRI Vs. GRISH CHUNDER MYTI
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November 19, 1878 |
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LALLA CHABEEL CHAND Vs. DOOLAR CHAND SAHOO
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December 6, 1878 |
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MAHARAJAH OF BULRAMPUR Vs. UMAN PAL SINGH AND GANESH SINGH
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November 19, 1878 |
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MAHARAJAH PERTAB NARAIN SINGH; EX. PARTE TRILOKINATH Vs. MAHARANEE SUBHAO KOER
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May 31, 1878 |
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NAWAB MALKA JAHAN SAHIBA Vs. DEPUTY COMMISSIONER OF LUCKNOW IN CHARGE OF THE NAZUL DEPARTMENT
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June 23, 1878 |
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PERIASAMI AND OTHERS SONS OF SALUGAI TEVAR Vs. PERIASAMI AND ANOTHER; RAMASAMI CHETTI
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February 12, 1878 |
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PRINCE MIRZA JEHAN KUDR BAHADUR Vs. NAWAB AFSUR BAHU BEGUM
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November 16, 1878 |
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RAMESHUR PERSHAD NARAIN SINGH Vs. KOONJ BEHARI PATTUK
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December 3, 1878 |
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RAMJISDAS AND IMTIAZ ALI Vs. RAJAH BHAGWAN BAX
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June 22, 1878 |
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SAHIBZADA ZEINULABDIN KHAN Vs. SAHIBZADA AHMED RAZA KHAN
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November 22, 1878 |
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SETH GOKULDASS GOPULDASS Vs. MURLI AND ZALIM
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March 12, 1878 |
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SHEO SINGH RAI Vs. MUSSUMUT DAKHO AND MOORARI LALL
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April 13, 1878 |
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SREEMUTTY NITTOKISSOREE DOSSEE Vs. JOGENDRO NAUTH MULLICK
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February 5, 1878 |
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SRIMATI UMA DEVI Vs. GOKOOLANUND DAS MAHAPATRA
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February 5, 1878 |
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TEKAIT DOORGA PERSAD SINGH Vs. TEKAITNI DOORGA KONWARI
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May 17, 1878 |
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ZEMINDAR OF PITTAPURAM Vs. PROPRIETORS OF THE MUTTA OF KOLANKA
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July 2, 1878 |
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