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BABOO LEKHRAJ ROY Vs. KUNHYA SINGH
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July 6, 1877 |
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BARON FORESTER AND WIFE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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April 18, 1877 |
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BRIJ INDAR BAHADUR SINGH; LAL SHUNKUR BUX AND LAL SEETLA BUX Vs. RANEE JANKI KOER
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November 20, 1877 |
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DELHI AND LONDON BANK, LIMITED Vs. MELMOTH A. D. ORCHARD
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May 14, 1877 |
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GAJAPATHI NILAMANI PATTA MAHA DEVI GARU Vs. GAJAPATHI RADHAMANI PATTA MAHA DEVI GARU
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July 3, 1877 |
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JUGDEEP NARAIN SINGH Vs. DEENDYAL LAL
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July 25, 1877 |
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MAHARAJAH PERTAB NARAIN SINGH Vs. MAHARANEE SUBHAO KOOER
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July 19, 1877 |
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MOHAMMED EWAZ Vs. BIRJ LALL
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June 13, 1877 |
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NORENDER NARAIN SINGH Vs. DWARKA LAL MUNDUR
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November 22, 1877 |
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PARASRAM SINGH AND BHOLONATH AND ROODER NARAIN SINGH Vs. PREM NARAIN SINGH
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March 24, 1877 |
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PAULIEM VALLOO CHETTY Vs. PAULIEM SOORYAH CHETTY
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February 16, 1877 |
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PIRTHEE SINGH Vs. SHEO SOONDAEY
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May 3, 1877 |
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THAKOOR HARDEO BUX Vs. THAKOOR JAWAHIR SINGH
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June 9, 1877 |
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UNION BANK OF AUSTRALIA Vs. WILLIAM IRVINE
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March 10, 1877 |
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VASUDEV SADASHIV MODAK Vs. COLLECTOR OF RATNAGIRI
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March 2, 1877 |
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