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PORT CANNING LAND, INVESTMENT, RECLAMATION AND DOCK COMPANY LIMITED Vs. A. SMITH
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February 5, 1874 |
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BRINDABUN CHUNDER SIRCAR CHOWDHRY AND SRISH CHUNDER SIRCAR CHOWDHRY Vs. BRINDABUN CHUNDER DEY CHOWDHRY
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March 5, 1874 |
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BYJNATH LALL Vs. RAMOODEEN CHOWDRY
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January 31, 1874 |
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CHEDAMBARA CHETTY Vs. RENGA KRISHNA MUTHU VIRA PUCHAIYA NAICKAR, ZEMINDAR OF MARUNGAPURI
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May 8, 1874 |
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COLLECTOR OF TRICHINOPOLY Vs. LEKKAMANI
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March 13, 1874 |
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DHONENDER CHUNDER MOOKERJEE Vs. MUTTY LALL MOOKERJEE
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November 5, 1874 |
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GANENDRO MOHUN TAGORE Vs. RAJAH JUTTENDRO MOHUN TAGORE
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July 24, 1874 |
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HURSUHAI SINGH Vs. SYUD LOOTF ALI KHAN
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November 6, 1874 |
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JUGGERNATH SAHOO, SHEOSAHOY SAHOO Vs. SYUD SHAH MAHOMED HOSSEIN
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November 20, 1874 |
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LUCHMUN SINGH; AJIT SINGH AND RAMDEEN SINGH Vs. SHUMSHERE SINGH
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December 11, 1874 |
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MADRAS RAILWAY COMPANY Vs. ZEMINDAR OF CARVATENAGARUM
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July 3, 1874 |
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MEER MAHOMED HOSSEIN Vs. A. J. FORBES
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July 24, 1874 |
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MOHUMMUD BUHADOOR KHAN AND MOHUMMUD ALLY BUHADOOR KHAN Vs. COLLECTOR OF BAREILLY
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February 27, 1874 |
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MOULVIE MAHOMED SHUMSOOL HOODA Vs. SHEWUKRAM ALIAS ROY DOGRA PERSHAD
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July 15, 1874 |
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MUSSUMAT CHAHEE KOWAR Vs. SETHS GUJMULL; JEITHMULL AND; THANMULL
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November 18, 1874 |
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OOLAGAPPA CHETTY Vs. HON. D. ARBUTHNOT
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March 15, 1874 |
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RAJAH CHAITANYA CHUNDRA HARISCHANDANA JAGADEVU BAHADOOR Vs. COLLECTOR OF GANJAM ON BEHALF OF THE GOVERNOR OF FORT ST. GEORGE AND NARAYANA MAHARAJA DEVU
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June 5, 1874 |
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RAJAH MUTTU RAMALINGA SETUPATI Vs. PERINAYAGUM PILLAI
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March 18, 1874 |
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RAJAH NILMONY SINGH Vs. KALLY CHURN BATTACHARJEE
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December 15, 1874 |
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RAM SABUK BOSE Vs. MONMOHINI DOSSEE
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December 12, 1874 |
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RANI MEWA KUWAR Vs. RANI HULAS KUWAR
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February 3, 1874 |
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SIRDAR BHAGWAN SINGH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
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November 12, 1874 |
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TACOORDEEN TEWARRY Vs. NAWAB SYED ALI HOSSEIN KHAN
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March 6, 1874 |
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TOONDUN SINGH Vs. POKHNARAIN SINGH
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June 9, 1874 |
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