| Case Title | Date |
|---|---|
| BABOO DOORGA PERSHAD Vs. MUSSUMUT KUNDAN KOOWAR | December 19, 1873 |
| BUNWAREE LALL SAHOO Vs. MOHABEER PROSHAD SINGH | December 18, 1873 |
| KRISTO INDRO SAHA AND ISSUR CHUNDER SAHA Vs. HUROMONEE DASSEE | November 22, 1873 |
| MAHARANA FATTEHSANGJI JASWATSANGJI Vs. DESSAI KALLIANRAIJI HEKOOMUTRAIJI | December 4, 1873 |
| MEER REASUT HOSSEIN Vs. HADJEE ABDOOLLAH | November 22, 1873 |
| MIRZA HIMMUT BAHADOOR Vs. MUSSUMAT SAHEBZADEE BEGUM | November 28, 1873 |
| MUNNOO LALL Vs. LALLA CHOONEE LALL | November 5, 1873 |
| OLIVIA H. THERY Vs. KRISTODHUN BOSE | November 22, 1873 |
| RUNJEET SINGH; GOOMAN SINGH AND DOOND SINGH Vs. KOOER GUJRAJ SINGH | November 8, 1873 |
| WIDOW OF SHUNKER SAHAI Vs. RAJAH KASHI PERSHAD | July 29, 1873 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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