| Case Title | Date |
|---|---|
| EKTA ARORA Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN | December 5, 2013 |
| GURDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD | February 21, 2013 |
| GURPREET KAUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED | January 28, 2013 |
| HEMANT GOYAL MOTORS PVT LTD Vs. VARUN BHARTI | December 11, 2013 |
| JATINDER BANSAL Vs. USHA RANI AND ANR | March 7, 2013 |
| JINDAL HEART INSTITUTE & INFERTILITY CENTRE Vs. SUKHDEV SINGH AND ORS | August 23, 2013 |
| MUKESH KAPOOR Vs. BHARTI AXA GENERAL INSURANCE CO LTD | April 22, 2013 |
| NATIONAL INSURANCE CO LTD & ANR Vs. NITIKA BAWA & ANR | July 29, 2013 |
| ORIENTAL INSURANCE CO Vs. SURINDER SINGH AND ORS | March 1, 2013 |
| POST AND TELEGRAPH DEPARTMENT Vs. NARESH BHAMBRI SON OF MULAKH RAJ BHAMBRI | February 5, 2013 |
| SANDEEP MARBLES Vs. JAGDEV SINGH | August 23, 2013 |
| SUKHDEV SINGH Vs. HDFC ERGO GENERAL INSURANCE CO LTD | October 1, 2013 |
| VASDEV Vs. TATA MOTORS LIMITED | January 31, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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