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ANIL KUMAR SETHI AND ORS Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT, U T , CHANDIGARH AND ORS
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November 2, 2011 |
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ANKUR MALHOTRA Vs. JTPL TOWNSHIP PVT LTD
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January 31, 2011 |
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BALDEV KRISHAN Vs. PUNJAB STATE ELECTRICITY BOARD
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February 28, 2011 |
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BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. VENUS
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August 16, 2011 |
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CHAIRMAN, GURU NANAK AYURVEDIC MEDICAL COLLEGE AND RESEARCH INSTITUTE AND ANR Vs. AMAN UPPAL
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February 2, 2011 |
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DASHMESH PAPER BOARD MILLS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
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September 16, 2011 |
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GULATI TRAVEL SERVICES AND ORS Vs. VARUN UTREJA & ORS
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December 14, 2011 |
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HARMINDER KAUR Vs. S D O ELCY/OPS DIVISION
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March 30, 2011 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN SINGH
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March 18, 2011 |
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INDERJIT SINGH BUTTAR Vs. H S BAKSHI, BAKSHI ORTHO AND MATERNITY CENTRE
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March 18, 2011 |
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INDIA EDUCATIONAL CONSULTANCY Vs. MANJIT SINGH
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November 9, 2011 |
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ISHAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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March 16, 2011 |
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JAG MOHAN BAJAJ C/O JASWANT RAI Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 9, 2011 |
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KULWINDER PAL SINGH Vs. ANITA SINGH
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March 8, 2011 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ASHWANI KUMAR & ANR
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April 6, 2011 |
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MAA SHAKTI COOPERATIVE GROUP HOUSING LIMITED Vs. BALBIR GOEL
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April 26, 2011 |
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MANJIT SINGH SON OF SHADI SINGH AND ORS Vs. CIVIL HOSPITAL, PAYAL AND ORS
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February 3, 2011 |
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NARINDER KUMAR NARANG Vs. KOSMO AUTOMOBILES
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March 16, 2011 |
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NATIONAL INSURANCE CO LTD Vs. RAKESH KUMAR
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March 1, 2011 |
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NATIONAL INSURANCE COMPANY Vs. MANJIT SHARMA
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March 11, 2011 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MONA OHRI
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March 25, 2011 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SAGAR TRADE LINKS
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April 20, 2011 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MUNISH MOHAN
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July 14, 2011 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. JATINDER KUMAR SHARMA
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February 25, 2011 |
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NITISH DHAMEJA Vs. PUNJABI UNIVERSITY
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February 28, 2011 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. VINOD KUMAR BANSAL SON OF BANARSI DASS
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February 1, 2011 |
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PARAMJIT KAUR Vs. STATE OF PUNJAB
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February 17, 2011 |
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PAVITAR SINGH SON OF SEWA SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
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February 17, 2011 |
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PAWAN KUMAR Vs. KOTAK MAHINDRA PRIME LTD & ANR
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September 14, 2011 |
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PUNJAB KHAPATKAR SANGH REGD Vs. PUNJAB STATE ELECTRICITY BOARD
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March 29, 2011 |
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PUNJAB NATIONAL BANK Vs. AMAR DASS
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March 8, 2011 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SUKHMINDER SINGH
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July 11, 2011 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MOHINDER SINGH
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March 11, 2011 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MANBIR SINGH
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March 18, 2011 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MUKHTIAR SINGH
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March 16, 2011 |
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PUNJAB STATE ELECTRICITY BOARD & ORS Vs. ALLAHABAD BANK
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September 16, 2011 |
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RAGHUBIR SARUP Vs. SUPREME TUBEWELL ENGINEERS
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August 4, 2011 |
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RAJESH KUMAR Vs. NATIONAL INSURANCE CO. LTD.
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February 1, 2011 |
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RECKITT BENCKISER (INDIA) LIMITED Vs. MANISH KUMAR
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March 7, 2011 |
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RUP CHAND BHARDWAJ Vs. S C ANAND & ANR
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November 30, 2011 |
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SOFAT INFERTILITY & WOMEN CARE CENTRE Vs. PHILOMINA WIFE OF R K MASIH
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February 1, 2011 |
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TEJ PAL SINGH SANDHU Vs. GURMIT KAUR
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January 24, 2011 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BATALA CO-OP SUGAR MILLS LTD
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August 11, 2011 |
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VARDAN SINGH RANA Vs. UNIT TRUST OF INDIA
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December 20, 2011 |
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VIJAY SINGLA Vs. SURINDER KAUR
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February 17, 2011 |
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