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ADMINISTRATIVE BLOCK Vs. GURDEEP SINGH
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April 22, 2010 |
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ADMINISTRATOR, NEW MANDI TOWNSHIP, PUNJAB Vs. HARI RAM GARG
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December 17, 2010 |
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AIR INDIA LIMITED Vs. GURDIP SINGH
|
March 5, 2010 |
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ARUN KUMAR KAUSHAL Vs. SUNIL BHARTI MITTAL, BHARTI AIRTEL LIMITED
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April 23, 2010 |
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ASHA RANI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
September 1, 2010 |
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ASHU MARKAN AND ORS Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS
|
December 16, 2010 |
|
ASHWANI JAIN @ SUNNY JAIN Vs. HEWLETT-PACKARD INDIA SALES PVT LTD
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February 23, 2010 |
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BALWINDER SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 11, 2010 |
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DADA MOTORS LIMITED Vs. MAKHAN SINGH
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July 12, 2010 |
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GGS COLLEGE OF MODERN TECHNOLOGY Vs. KUSUM ARORA
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August 3, 2010 |
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GURMEET KAUR Vs. LIC OF INDIA
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January 22, 2010 |
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HARSOHIT BIR SINGH & ANR Vs. GURU NANAK DEV ENGINEERING COLLEGE & ANR
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August 3, 2010 |
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HARVINDER SINGH Vs. INTERNATIONAL AUTOMOBILES
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September 1, 2010 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. MANJIT SINGH SON OF TEJA SINGH
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May 31, 2010 |
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ICICI HOME FINANCE COMPANY LTD Vs. ASHWANI KUMAR JOSHI
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September 7, 2010 |
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IFFKO TOKIO GENERAL INSURANCE CO. LTD. Vs. IQBAL SINGH
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August 20, 2010 |
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IMPROVEMENT TRUST Vs. ASHWANI KUMAR
|
February 23, 2010 |
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IMPROVEMENT TRUST Vs. ANIL KUMAR
|
December 23, 2010 |
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IMPROVEMENT TRUST, BARNALA Vs. MEENA MODI
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August 30, 2010 |
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JAJBIR SINGH SANDHU Vs. DHARAM SINGH
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August 31, 2010 |
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JOGINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 26, 2010 |
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KARNAIL SINGH KOOKA S/O BHAGWAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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December 13, 2010 |
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KEWAL SINGH Vs. P S E B
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May 25, 2010 |
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KOTAK MAHINDRA PRIMUS LTD Vs. YUSUF MASIH
|
August 31, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. JASBIR KAUR
|
April 8, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BIMLA RANI
|
September 1, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PREM PARKASH
|
May 31, 2010 |
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MAGMA FINCORP LIMITED Vs. SUKHWINDER SINGH SON OF SURJIT SINGH
|
December 10, 2010 |
|
MAKHAN SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
|
May 26, 2010 |
|
MALLA DEVI Vs. DIVISIONAL MANAGER,
LIC OF INDIA
|
April 23, 2010 |
|
MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SAROJ BALA
|
December 10, 2010 |
|
MANDEEP MAAN Vs. FORTUNE INTERNATIONAL
|
February 24, 2010 |
|
MUNCIPAL CORPORATION, JALANDHAR Vs. MANMOHAN SINGH
|
January 21, 2010 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ARJUN SINGH SON OF DALJEET SINGH
|
January 19, 2010 |
|
NAVNEET CHHINA Vs. SUNRISE IMMIGRATION CONSULTANTS PVT LTD
|
April 29, 2010 |
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NEW INDIA ASSURANCE CO. LTD. Vs. CEIGALLS BUILDERS PVT.LTD.
|
January 19, 2010 |
|
NEW INDIA ASSURANCE COMPANY Vs. CHAMKAUR SINGH
|
September 14, 2010 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JASBIR SINGH
|
May 25, 2010 |
|
ORIENTAL INSURANCE COMPANY LIMITED & ANR Vs. NARESH KUMAR VIJ & ORS
|
November 8, 2010 |
|
PAWAN GARG Vs. DISCOVERIES AND DESTINATIONS
|
September 6, 2010 |
|
PB STATE ELECTRICITY BOARD Vs. MOHINDER SINGH
|
February 11, 2010 |
|
PREMIER GAS SERVICE Vs. RAJESHWARI TRIPATHI
|
October 21, 2010 |
|
PSEB THROUGH ITS ADDITIONAL SE Vs. HARDEEP SINGH
|
January 25, 2010 |
|
PUNJAB AGRICULTURAL UNIVERSITY Vs. SANDEEP PAL SINGH
|
August 3, 2010 |
|
PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD Vs. SHIV OM GRAM UDYOG SAMITI
|
February 23, 2010 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. HARPAL SINGH
|
July 12, 2010 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. CHARAN SINGH
|
October 11, 2010 |
|
PUNJAB STATE ELECXTRICITY BOARD Vs. SHAHEED BHAGAT SINGH COLLEGE
|
December 20, 2010 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs. PREET BAINS
|
January 29, 2010 |
|
RAJ BAGGA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 7, 2010 |
|
RAJESH SIDANA S/O BODH RAJ SIDANA AND ORS Vs. LALA LAJPAT RAI MEMORIAL AYURVEDIC MEDICAL COLLEGE AND HOSPITAL AND ORS
|
August 25, 2010 |
|
RAJPURA GLASS HOUSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
December 22, 2010 |
|
RALLIS INDIA LIMITED Vs. KULBIR SINGH
|
July 13, 2010 |
|
RISIGA AGRO (INDIA) PRIVATE LIMITED Vs. LAKHVEER SINGH
|
September 14, 2010 |
|
SAFARI SALES PVT. LTD. Vs. SURJIT GOODS CARRIER
|
January 29, 2010 |
|
SANJIVNI TRUST Vs. BALJEET SINGH
|
August 19, 2010 |
|
SEHGAL MOBILE HOUSE Vs. BALDEV KRISHAN
|
May 25, 2010 |
|
SHAMSHER SINGH Vs. POPULAR AUTOMOBILE ENGINEERING, MORINDA
|
May 31, 2010 |
|
SONY WORLD Vs. AMAN JAIN @ AMIT JAIN
|
May 31, 2010 |
|
SQUARDEN LEADER, VIRENDER SINGH MALIK SON OF LATE PURAN SINGH MALIK Vs. ICICI BANK LIMITED AND ORS
|
December 9, 2010 |
|
SURINDER K. BAJAJ Vs. DTDC COURIERS AND CARGO LTD.
|
January 27, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SATISH KUMAR
|
August 18, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REETA SHARMA
|
November 1, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL MODI OIL INDUSTRIES LTD
|
December 23, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAVDEEP KUMAR
|
December 23, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJAY K SHARMA
|
July 14, 2010 |
|
VIDYA SAGAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 26, 2010 |
|
VISHAL COATERS LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
December 22, 2010 |
|
YASHPAL CHHABRA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 25, 2010 |
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