ADLAKHA HOSPITAL Vs. MANDEEP KAUR
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December 16, 2009 |
AIR DECCAN Vs. V.K. SAREEN
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March 6, 2009 |
AMANDEEP SINGH SABHARWAL S/O S GURINDER SINGH SABHARWAL Vs. PUNJAB TECHNICAL UNIVERSITY (PTU) AND ORS
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September 29, 2009 |
AMAR NATH Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY
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May 24, 2009 |
AMARJIT SINGH Vs. P S E B & ORS
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June 4, 2009 |
AMRITSAR DELHI GOODS CARRIERS AND ORS Vs. LUCKY ENTERPRISES, DANA MANDI, GATE BHAGATANWALA, AMRITSAR AND ORS
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October 20, 2009 |
ATUL BHATIA, PROPRIETOR, ATROBHA COMPUTER SERVICE Vs. SUBHASH SINGLA, SINGLA CHILDREN & MATERNITY HOSPITAL
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September 8, 2009 |
AVTAR SINGH & ORS Vs. PUNJAB MANDI BOARD & ORS
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April 29, 2009 |
BABA JASWANT SINGH DENTAL COLLEGE, HOSPITAL AND RESEARCH INSTITUTE Vs. PREET INDER KHEHRA
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April 30, 2009 |
BABITA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
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April 9, 2009 |
BALBIR S MATERNITY & CHILDREN CARE CENTRE Vs. RAKESH KUMAR
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April 30, 2009 |
BHUPINDER SINGH Vs. SHIVALIK INFRASTRUCTURE DEVELOPERS PVT.LTD.
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October 30, 2009 |
BHUPINDRA MATERNITY HOME Vs. JAGDISH RAI SHARMA
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July 27, 2009 |
BRANCH MANAGER, LIC OF INDIA Vs. JASBIR KAUR
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November 9, 2009 |
CHARANJIV LAL Vs. PUNJAB STATE ELECTRICITY BOARD
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January 2, 2009 |
CITI BANK N A Vs. GUNJAN MEHTA
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April 19, 2009 |
DHANWANTRI AYURVEDIC PHARMACY Vs. CHAMBA-SHIMLA ROAD LINES PVT.LTD.
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October 13, 2009 |
GIANI JAIL SINGH COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. RITTU PARAM MITTAL
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June 12, 2009 |
GODREJ AGROVET LTD. Vs. DR. RANJIT SINGH
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November 18, 2009 |
GULSHAN KUMAR Vs. RAJAN
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July 21, 2009 |
GULSHAN KUMAR Vs. DEEPAK HOSPITAL & ORS
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July 21, 2009 |
GURDEEP KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
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July 3, 2009 |
GURLAL SINGH Vs. ORIENTAL INSURANCE CO.LTD.
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May 27, 2009 |
GURMEET KAUR Vs. STATE BANK OF PATIALA
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May 31, 2009 |
GURMEET KAUR Vs. STATE BANK OF PATIALA,
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March 31, 2009 |
HARDEV SINGH Vs. RAM SINGH
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August 7, 2009 |
HARDIP SINGH SANDHU Vs. MOHINDER KAUR
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October 29, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. SNEH LATA
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December 23, 2009 |
HYUNDAI MOTOR INDIA LTD Vs. OM PRAKASH KIDAR NATH & ORS
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May 29, 2009 |
JAGSBIR SINGH Vs. INTERNATIONAL ENGINEERS
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May 14, 2009 |
JARNAIL SINGH Vs. HAPPY ANAND BHAWAN
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November 30, 2009 |
JASBIR SINGH MAHI, TEHSILDAR-CUM-SUB-REGISTRAR, NAWANSHAHR Vs. KARAMJIT SINGH GILL
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October 26, 2009 |
JASWINDER SINGH Vs. BAMBHIA PESTICIDES, HYBIRD FOUNDATION AND CERTIFIED SEEDS MERCHANTS
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November 9, 2009 |
KAKKAR PHOTOSTAT & TYPE COLLEGE (RAJU) Vs. HARPREET SINGH
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May 18, 2009 |
KAPAL SINGLA S/O SAT PAUL SINGLA Vs. PUNJAB TECHNICAL UNIVERSITY AND ORS
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November 17, 2009 |
KISAN BEEZ BHANDAR, GUR BAZAR, MALOUT Vs. CHAUDHARY AMAR KUMAR
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August 31, 2009 |
KRISHAN KANT Vs. G M I INDIA LTD
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November 27, 2009 |
KRISHAN KUMAR Vs. UNITED INDIA INSURANCE CO.LTD.
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August 19, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KARAMJIT KAUR
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January 29, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KULDEEP SINGH
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May 19, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HARDIP SINGH
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March 19, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DEVINDER SINGH
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November 10, 2009 |
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. AGYA KAUR
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August 25, 2009 |
MANJEET SINGH Vs. FATEHGARH SAHIB PRIMARY AGRICULTURE DEVELOPMENT BANK LTD.
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November 27, 2009 |
MONTGOMERY GURU NANAK PUBLIC SCHOOL Vs. OBERAISON PRINTERS
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December 22, 2009 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDER KANTA GUPTA
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November 18, 2009 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHIVA ENTERPRISES
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April 29, 2009 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DALJIT SINGH LONGIA
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August 4, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. KARNAIL KAUR
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December 7, 2009 |
NATIONAL TRAVELS Vs. PANCHALI SHIV BHAGAT SEWA SAMITI
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November 27, 2009 |
NEESHA RANI Vs. KANTA RANI
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May 29, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED & ANR Vs. ARUN KUMAR MANGAL
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July 24, 2009 |
OFFICER INCHARGE, GARRISON ENGINEER Vs. FAQIR CHAND
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August 26, 2009 |
ORIENT CERAMICS AND INDUSTRIES LIMITED Vs. SATISH SIBBAL
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December 7, 2009 |
PARAMJIT KAUR Vs. VIJAY SOOD
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February 16, 2009 |
PATEL HOSPITAL PRIVATE LIMITED Vs. PAWAN KUMAR
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February 4, 2009 |
PATIALA CENTRAL COOPERATIVE BANK Vs. KULDEEP SINGH
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July 15, 2009 |
PAWAN KUMAR Vs. SECRETARY, PUNJAB STATE ELECTRICITY BOARD
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February 25, 2009 |
PSEB Vs. DEVGAN SOLVEX PVT LTD
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April 22, 2009 |
PSEB & ANR Vs. BUDHA MAL
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January 29, 2009 |
PUNJAB & SIND BANK, BRANCH OFFICE, FATEHGARH SAHIB THROUGH ITS BRANCH MANAGER Vs. MOHINDER SINGH
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October 16, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. SURINDER SINGH
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February 6, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. SANDEEP WOOLLEN MILLS
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August 20, 2009 |
PUNJAB TECHNICAL UNIVERSITY Vs. ANU BALA
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April 24, 2009 |
PUNJAB UNIVERSITY Vs. LATA SHARMA
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June 12, 2009 |
RAVINDER SINGH, SON OF WAZIR SINGH Vs. GENERAL MANAGER, STATE BANK OF PATIALA AND ORS
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October 26, 2009 |
ROSHAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
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May 29, 2009 |
ROSHAN LAL GARG Vs. N D AGGARWAL
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November 19, 2009 |
SAGGU AGRO INDUSTRIES Vs. RAGHBIR SINGH
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January 27, 2009 |
SHAKUNTALA DEVI SAINI Vs. HARYANA SANITATION & ORS
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October 6, 2009 |
STATE BANK OF INDIA Vs. SANDEEP KUMAR GOYAL
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June 11, 2009 |
STATE BANK OF INDIA Vs. DARSHAN SINGH
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April 23, 2009 |
STATE BANK OF INDIA Vs. INDER SINGH
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October 26, 2009 |
STATE BANK OF PATIALA AND ORS Vs. GOPAL KRISHAN SINGLA S/O RAM DASS
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September 11, 2009 |
SUKH RAM HANS RAJ KATARIA Vs. ASSA RAM
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April 21, 2009 |
SUKHJINDER SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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February 3, 2009 |
SWARAN SINGH MULTANI Vs. L I C OF INDIA
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April 30, 2009 |
TALWARS NURSING HOME Vs. MANJIT SINGH & ORS
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November 27, 2009 |
TARSEM CHAND Vs. ASSISTANT EXECUTIVE ENGINEER (SDO), PSEB
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August 11, 2009 |
TATA FINANCE LIMITED Vs. RAJINDER SINGH AND ANR
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July 23, 2009 |
TILAK RAJ Vs. PSEB
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May 20, 2009 |
TRIPUTI TELECOM SERVICE Vs. REETA
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March 6, 2009 |
VED PARKASH Vs. STATE BANK OF INDIA
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October 26, 2009 |
VIJAY SUKHIJA Vs. SWAMI GEETA GIRI
|
October 20, 2009 |
VIRK HOSPITAL Vs. PARMINDER KAUR
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May 26, 2009 |
ZIMIDARA AGRO CENTRE Vs. ANGREZ SINGH
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November 9, 2009 |