| Case Title | Date |
|---|---|
| DEPUTY DIRECTOR (PLI) OFFICE OF CHIEF POST MASTER GENERAL, PUNJAB CIRCLE Vs. GURMEET KAUR @ FURMEETO | May 17, 2007 |
| GIYA INTERNATIONAL-COMPLAINANT Vs. PUNJAB STATE ELECTRICITY BOARD | June 4, 2007 |
| GURDASPUR CENTRAL COOPERATIVE BANK LTD. Vs. PREM SINGH | March 28, 2007 |
| GURU JAMBHESHWAR UNIVERSITY Vs. DIMPLE BANSAL | May 11, 2007 |
| IMPROVEMENT TRUST, ROPER Vs. VISHAL KUMAR | June 1, 2007 |
| JASWANT SINGH Vs. NATIONAL INSURANCE COMPANY LTD. | May 31, 2007 |
| N.S. KOHLI Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY | June 5, 2007 |
| NEW INDIA ASSURANCE CO. LTD. Vs. SANT KUMAR PURI | May 9, 2007 |
| NEW INDIA ASSURANCE CO. LTD. Vs. COMMANDER (X) (P) KAMALDEEP SINGH SANDHU | May 17, 2007 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJINDER SINGH | May 25, 2007 |
| PARMINDER KAUR Vs. LIFE INSURANCE CORPORATION | December 4, 2007 |
| SOHAN SINGH Vs. ORIENTAL INSURANCE CO. LTD. | May 24, 2007 |
| UNION OF INDIA Vs. LAL BABU | April 20, 2007 |
| UNITED INDIA INSURANCE COMPANY LIMITED Vs. PAYAL GUPTA | January 29, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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