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AMIT JHANJI Vs. PUNJAB STATE ELECTRICITY BOARD
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October 24, 2005 |
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ASHOK KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
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December 20, 2005 |
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BHAGWATI RICE COMPANY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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February 17, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. NAZAM SINGH
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May 19, 2005 |
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D D KUMAR Vs. GENERAL MANAGER, NORTHERN RAILWAYS
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January 25, 2005 |
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DOABA COLLEGE, JALANDHAR Vs. JITAN BHATIA
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January 1, 2005 |
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EAST INDIA TRANSPORT AGENCY Vs. NABHA INDUSTRIES LTD
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July 8, 2005 |
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GRIFFAN MASIH Vs. PUNJAB NATIONAL BANK
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February 2, 2005 |
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GURU NANAK DEV UNIVERSITY Vs. JAGJIT SINGH
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January 25, 2005 |
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GURVINDERJIT SINGH Vs. STATE OF PUNJAB
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September 19, 2005 |
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HARI SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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September 29, 2005 |
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IMPROVEMENT TRUST, BARNALA Vs. NARENDER KUMAR
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February 1, 2005 |
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KARNAIL SINGH Vs. DASHMESH ACADEMY
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February 2, 2005 |
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MADAN LAL CHAWLA Vs. CENTRAL BANK OF INDIA
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October 31, 2005 |
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MOHINDER KAUR Vs. PAWAN AGGARWAL
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July 13, 2005 |
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MUKESH Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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September 15, 2005 |
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NARINDER PURI Vs. RAVI KIRAN JAIN
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September 30, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DARSHAN SINGH
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July 22, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MUKESH KUMAR ARORA
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March 7, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SURAJ PARKASH
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February 15, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. J P JAIN
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November 3, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RANJIT SINGH
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February 18, 2005 |
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POST OFFICE, MODEL TOWN, JALANDHAR Vs. JASWALSONS INVESTMENT & FINANCE (P) LTD
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July 25, 2005 |
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PUDA Vs. GAJJAN SINGH
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July 27, 2005 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SURINDER MALHOTRA
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August 29, 2005 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. PUNJAB KHAPATKAR SANGH
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August 9, 2005 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHAM SUNDER TIWARI
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February 15, 2005 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SANTOSH KUMARI GUPTA
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November 3, 2005 |
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PURAN CHAND Vs. PIONEER FORESTS INDIA LTD
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August 22, 2005 |
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RAGHUBIR KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 10, 2005 |
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RAHUL JAIN Vs. ADESH INSTITUTE OF ENGG & TECH
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July 22, 2005 |
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RAJAN SETH Vs. UCO BANK
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January 20, 2005 |
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RELIANCE INFOCOMM SERVICES & ORS Vs. MANVINDERJIT SINGH
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November 2, 2005 |
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SHINGAR LAMPS LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
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July 25, 2005 |
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SUKHCHAIN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 4, 2005 |
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SUMAN BHATIA Vs. PUNJAB STATE ELECTRICITY BOARD
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January 25, 2005 |
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SUNITA RANI Vs. ZEE TELEFILMS LIMITED
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August 3, 2005 |
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SUPDT OF POST OFFICE, FEROZEPUR CANTT Vs. AJIT SINGH
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November 29, 2005 |
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UNION OF INDIA Vs. MOHINDER KUMAR BANSAL
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May 18, 2005 |
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UNITED INDIA INSURANCE COMPANY Vs. NEW INDIA RUBBER WORKS
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May 2, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL SEHGAL
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July 13, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. KEWAL SINGH
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March 10, 2005 |
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