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CAPTAIN PRAMOD KUMAR BAJAJ Vs. UNION OF INDIA
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January 30, 2026 |
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RUPESH KUMAR MEENA Vs. UNION OF INDIA
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February 4, 2026 |
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3S AND OUR HEALTH SOCIETY Vs. UNION OF INDIA
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September 10, 2026 |
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42605-B CDR YOGESH MAHLA Vs. UNION OF INDIA
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January 20, 2026 |
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A (MOTHER OF X) Vs. STATE OF MAHARASHTRA
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February 6, 2026 |
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A. BALAKUMAR Vs. PROF. MOHANRAJ
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April 17, 2026 |
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A. JOHN KENNEDY Vs. STATE OF TAMIL NADU
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May 29, 2026 |
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A. SHAHUL HAMEED Vs. N. MALLIGARJUNA
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May 27, 2026 |
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A.K. GHOSH & COMPANY Vs. BIMAN BOSE
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July 13, 2026 |
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A.P. STATE WAKF BOARD Vs. JANAKI BUSAPPA
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April 24, 2026 |
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AAA Vs. LINDA SEMA
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July 9, 2026 |
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ABDUL KHALEK Vs. STATE OF ASSAM
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February 10, 2026 |
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ABDUR RAHMAN Vs. UNION OF INDIA
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May 26, 2026 |
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ABHAY KUMAR PATEL Vs. STATE OF BIHAR
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January 6, 2026 |
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ABHIJIT PANDEY Vs. STATE OF MADHYA PRADESH
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January 23, 2026 |
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ABHISHEK SHARMA Vs. THE STATE OF JAMMU AND KASHMIR
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March 9, 2026 |
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ABU SALEM ABDUL QAYOOM ANSARI Vs. STATE OF MAHARASHTRA
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September 10, 2026 |
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ACCAMMA SAM JACOB Vs. STATE OF KARNATAKA
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April 13, 2026 |
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ADALAT YADAV Vs. STATE OF BIHAR
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April 22, 2026 |
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ADANI POWER LTD. Vs. UNION OF INDIA
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January 5, 2026 |
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ADARSH MISHRA Vs. STATE OF U.P.
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January 27, 2026 |
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AGRICULTURE PRODUCE MARKET COMMITTEE Vs. NATIONAL HORTICULTURE BOARD
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April 17, 2026 |
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AHSAN Vs. SHAMBHU LAL VAISHNAV
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February 17, 2026 |
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AIRPORT AUTHORITY OF INDIA Vs. SHAM KRISHNA B
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January 16, 2026 |
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AJAY KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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February 10, 2026 |
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AJAY VIJH Vs. INDIAN BANKS ASSOCIATION
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July 7, 2026 |
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AJIT SINGH Vs. STATE OF RAJASTHAN
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July 13, 2026 |
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AKHILENDRA PRATAP SINGH Vs. MONU CHOUHAN
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February 2, 2026 |
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AKKIRAJU PANDURANGA RAO Vs. GUNDLAPALLY RANGA RAO
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April 16, 2026 |
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ALKA AGRAWAL Vs. STATE OF MAHARASHTRA
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May 15, 2026 |
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ALKA SHRIRANG CHAVAN Vs. HEMCHANDRA RAJARAM BHONSALE
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January 12, 2026 |
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ALOK KOTAHWALA Vs. JAIPUR METRO RAIL CORPORATION LIMITED
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July 13, 2026 |
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ALPHA CORP DEVELOPMENT PRIVATE LIMITED Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
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May 5, 2026 |
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AMAD NOORMAMAD BAKALI Vs. STATE OF GUJARAT
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February 23, 2026 |
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AMAN SINGH Vs. STATE OF BIHAR
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April 27, 2026 |
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AMAR SINGH Vs. RAJENDRA SINGH
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March 11, 2026 |
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AMAZON.COM NV INVESTMENT HOLDINGS LLC Vs. COMPETITION COMMISSION OF INDIA
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May 27, 2026 |
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AMIT KATYAL Vs. STATE OF HARYANA
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May 21, 2026 |
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AMIT KATYAL Vs. STATE OF HARYANA
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May 18, 2026 |
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AMIT KATYAL Vs. UNION OF INDIA
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July 14, 2026 |
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AMIT KUMAR Vs. UNION OF INDIA
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January 15, 2026 |
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AMIT KUMAR Vs. UNION OF INDIA
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February 6, 2026 |
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AMRAVATI MUNICIPAL CORPORATION Vs. GANESH DADARAO ANASANE
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August 4, 2026 |
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ANAMIKA JAIN Vs. ATUL JAIN
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January 28, 2026 |
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ANAND JAKKAPPA PUJARI Vs. STATE OF KARNATAKA
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April 27, 2026 |
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ANAND KUMAR @ SANJAY LALWANI Vs. THE STATE OF MADHYA PRADESH
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August 31, 2026 |
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ANAND NARAYAN SHUKLA Vs. JAGAT DHARI
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May 8, 2026 |
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ANANDA CHANDRA PANDA Vs. COLLECTOR, KEONJHAR
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January 22, 2026 |
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ANANDBEN MANUBHAI DEVAYATBHAI JALU Vs. NEW INDIA ASSURANCE CO. LTD.
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February 9, 2026 |
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ANDANAYYA Vs. DEPUTY CHIEF ENGINEER
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March 25, 2026 |
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ANGELWOODS APARTMENT ALLOTTEES ASSOCIATION Vs. M. LALITHA
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May 12, 2026 |
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ANIL DAIMA ETC. Vs. STATE OF RAJASTHAN
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January 19, 2026 |
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ANIL KUMAR Vs. PRAVEEN
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April 13, 2026 |
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ANJANI SINGH Vs. THE STATE OF UTTAR PRADESH
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January 5, 2026 |
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ANJANI TECHNOPLAST LTD. Vs. SHUBH GAUTAM
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April 23, 2026 |
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ANKHIM HOLDINGS PVT. LTD. Vs. ZAVERI CONSTRUCTION PVT. LTD.
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February 4, 2026 |
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ANN SAURABH DUTT Vs. LIEUTENANT COLONEL SAURABH IQBAL BAHADUR DUTT
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May 12, 2026 |
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ANNU KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
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September 8, 2026 |
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ANOSH EKKA Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION
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April 13, 2026 |
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ANSAL CROWN HEIGHTS FLAT BUYERS ASSOCIATION Vs. ANSAL CROWN INFRABUILD PRIVATE LIMITED
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January 12, 2026 |
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ANURAG KRISHNA SINHA Vs. STATE OF BIHAR
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March 10, 2026 |
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ARIZ HASNAIN Vs. STATE OF JHARKHAND
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April 30, 2026 |
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ARJUN DASS Vs. STATE OF ANDHRA PRADESH
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May 29, 2026 |
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ARJUN JANI Vs. STATE OF ORISSA
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August 4, 2026 |
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ARJUN JANI @ TUNTUN Vs. STATE OF ORISSA
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May 7, 2026 |
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ARTI MEHTA Vs. STATE OF MADHYA PRADESH
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May 25, 2026 |
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ARVIND DHAM Vs. DIRECTORATE OF ENFORCEMENT
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January 6, 2026 |
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ARVIND KUMAR Vs. STATE OF U.P.
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July 24, 2026 |
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ASHISH DAVE Vs. STATE OF RAJASTHAN
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February 27, 2026 |
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ASHOK Vs. PADAM CHAND
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May 29, 2026 |
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ASHOK KUMAR TIWARI Vs. VIVEK KUMAR CHATURVEDI
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August 7, 2026 |
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ASHOK UPADHYAY Vs. THE STATE OF BIHAR
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September 8, 2026 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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April 29, 2026 |
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ASIA SUGAR & CHEMICAL CO., DEVANGERE Vs. STATE OF KARNATAKA
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July 13, 2026 |
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ASKARI HUSSAIN Vs. DINESH KUMAR
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August 24, 2026 |
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ASPINWALL AND CO. LTD. Vs. INSPECTING ASSISTANT COMMISSIONER
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April 13, 2026 |
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ASSOCIATION FOR DEMOCRATIC REFORMS Vs. ELECTION COMMISSION OF INDIA
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May 27, 2026 |
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ATHARV CHATURVEDI Vs. STATE OF M.P.
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February 10, 2026 |
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ATUL CHAUHAN Vs. STATE OF HARYANA
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June 11, 2026 |
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AUDI AUTOMOBILES Vs. COMMISSIONER OF CENTRAL EXCISE
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August 13, 2026 |
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AUTHORISED REPRESENTATIVE FOR GRANITE GATE PROPERTIES PRIVATE LIMITED, MS. RAKESH VERMA Vs. M/S NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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September 3, 2026 |
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AUTHORITY FOR ADVANCE RULINGS Vs. TIGER GLOBAL INTERNATIONAL II HOLDINGS
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January 15, 2026 |
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B. PRASHANTH HEGDE Vs. STATE BANK OF INDIA
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February 12, 2026 |
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B. YERRAJI Vs. STATE OF ANDHRA PRADESH
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May 8, 2026 |
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B.NAGAMANI Vs. M.NIRAIPANDI
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March 11, 2026 |
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B.S. LALITHA Vs. BHUVANESH
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May 15, 2026 |
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B.S. SOLANKI Vs. STATE OF MADHYA PRADESH
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July 24, 2026 |
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BABU SINGH Vs. CONSOLIDATION OFFICER
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April 21, 2026 |
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BABU SINGH Vs. JALANDHAR IMPROVEMENT TRUST
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February 17, 2026 |
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BAI AVABAI HORMUSJI TATA TRUST Vs. SHERNAZ FAROUKH LAWYER
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May 25, 2026 |
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BAIS SURGICAL AND MEDICAL INSTITUTE PVT. LTD. Vs. DHANANJAY PANDE
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May 4, 2026 |
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BAKSISH AHMAD Vs. UNION OF INDIA
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June 9, 2026 |
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BALAJI JAISWAL Vs. STATE OF CHATTISGARH
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April 16, 2026 |
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BALAJI MADHUKAR KONKANWAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATTION
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April 20, 2026 |
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BALAJI SHIVAJI SURWASE Vs. THE STATE OF MAHARASHTRA
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April 2, 2026 |
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BALESH KUMAR KURAITI Vs. STATE OF CHHATTISGARH
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August 12, 2026 |
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BALKU ORAM Vs. STATE OF ODISHA
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August 13, 2026 |
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BALMUKUND SINGH GAUTAM Vs. STATE OF MADHYA PRADESH
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February 13, 2026 |
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BAPPA BARAI Vs. UNION OF INDIA
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August 18, 2026 |
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BASAMMA Vs. RANGAPPA
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April 16, 2026 |
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BASAMMA Vs. GOPARAPPA
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July 16, 2026 |
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BASAPPA Vs. M.D.MOHAN
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April 10, 2026 |
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BASSANNA SINCE DECEASED Vs. BHIMANNA
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August 12, 2026 |
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BASUDEV Vs. SANJAY KUMAR
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August 11, 2026 |
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BEJLA ORAON Vs. KALI DAS ORAON
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July 9, 2026 |
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BENCY JOHN Vs. KERALA STATE ELECTRICITY BOARD LTD.
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May 26, 2026 |
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BERI MANOJ Vs. STATE OF ANDHRA PRADESH
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January 20, 2026 |
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BERNARD LYNGDOH PHAWA Vs. STATE OF MEGHALAYA
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January 27, 2026 |
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BHADRA INTERNATIONAL (INDIA) PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
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January 5, 2026 |
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BHAG SINGH Vs. BASANT KAUR
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September 10, 2026 |
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BHAGABAN GANTYAYAT Vs. THE STATE OF ORISSA
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February 13, 2026 |
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BHAGAT SINGH Vs. STATE OF UTTAR PRADESH
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May 22, 2026 |
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BHAGHEERATHA ENGINEERING LTD. Vs. STATE OF KERALA
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January 5, 2026 |
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BHAGYALAXMI CO-OPERATIVE BANK LTD. Vs. BABALDAS AMTHARAM PATEL
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February 27, 2026 |
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BHARAT KUMAR BADLANI Vs. SEEMA CHAUDHARY
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May 29, 2026 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. DISTRICT REVENUE OFFICER (STAMPS)
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September 7, 2026 |
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BHARAT UDYOG LTD. Vs. AMBERNATH MUNICIPAL COUNCIL THROUGH COMMISSIONER
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March 24, 2026 |
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BHARATIYA VIDYA BHAVAN’S PUBLIC SCHOOL Vs. M. VIMALA
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August 6, 2026 |
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BHARTIYA MAZDOOR SANGH, U.P. Vs. STATE OF U.P.
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April 15, 2026 |
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BHATLIBEN Vs. NATIONAL INSURANCE CO. LTD.
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April 23, 2026 |
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BHIKHANI DEVI Vs. UNION OF INDIA
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June 1, 2026 |
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BHIKHUBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
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May 22, 2026 |
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BHOLA MAHTO Vs. STATE OF JHARKHAND
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March 16, 2026 |
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BHOLA NATH Vs. STATE OF JHARKHAND
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January 30, 2026 |
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BHUMIKA TRUST Vs. UNION OF INDIA
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August 21, 2026 |
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BHUPESH BHAYANA Vs. KUNAL SETH
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May 26, 2026 |
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BHUPESHKUMAR JAYANTILAL PRAJAPATI Vs. RUNALI BHUPESHKUMAR PRAJAPATI
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January 20, 2026 |
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BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. SCOPE SALES PRIVATE LIMITED
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January 23, 2026 |
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BIHAR STATE ARDH SARKARI ARAJPATI KARAMCHARI MAHA SANGH Vs. STATE OF BIHAR
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May 29, 2026 |
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BIHAR STATE FINANCIAL CORPORATION Vs. BHUSHAN SINGH
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July 9, 2026 |
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BIJENDRA Vs. REKHA
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September 2, 2026 |
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BIKRAM CHAND RANA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
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April 7, 2026 |
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BIKRAM SINGH MAJITHIA Vs. STATE OF PUNJAB
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February 2, 2026 |
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BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
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February 10, 2026 |
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BISHEN PRASAD TIWARI Vs. SHEELA DEVI
|
July 17, 2026 |
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BONATRANS INDIA (PVT.) LTD. Vs. BONATRANS EMPLOYEES UNION
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April 29, 2026 |
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BRAJESH KUMAR Vs. STATE OF BIHAR
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July 13, 2026 |
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BRIHANMUMBAI MUNICIPAL CORPORATION Vs. VIJAY NAGAR APARTMENTS
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May 20, 2026 |
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BRITISH MOTOR CAR COMPANY (1939) LTD Vs. M/S HINDUSTAN COMMERCIAL BANK LTD.
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July 9, 2026 |
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C. VELUSAMY Vs. K. INDHERA
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February 3, 2026 |
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C.S. PRASAD Vs. C. SATYAKUMAR
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January 8, 2026 |
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CA RAMCHANDRA DALLARAM CHOUDHARY Vs. ADANI INFRASTRUCTURE AND DEVELOPERS PVT. LTD.
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June 1, 2026 |
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CANARA BANK Vs. KAVITA CHOWDHARY
|
April 15, 2026 |
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CANARA BANK Vs. PREM LATHA UPPAL
|
May 12, 2026 |
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CANARA BANK OVERSEAS BRANCH Vs. ARCHEAN INDUSTRIES PRIVATE LIMITED
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March 17, 2026 |
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CAPTAIN SINGH Vs. STATE OF PUNJAB
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January 13, 2026 |
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CARESTREAM HEALTH INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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August 12, 2026 |
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CATALYST TRUSTEESHIP LTD. Vs. ECSTASY REALTY PVT. LTD.
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February 24, 2026 |
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CENTRAL BUREAU OF INVESTIGATION Vs. BALJEET SINGH
|
March 10, 2026 |
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CENTRAL TRANSMISSION UTILITY OF INDIA LIMITED Vs. SUMIT BINANI
|
March 23, 2026 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
|
January 13, 2026 |
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CHAITANYA BAHUUDDESHIYA SHIKSHAN PRASARAK MANDAL Vs. AUXILO FINSERVE PVT. LTD.
|
April 22, 2026 |
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CHALLANI GINNING Vs. KAMAL
|
April 23, 2026 |
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CHANDRIKABEN KISHOR DAFDA Vs. STATE OF GUJARAT
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July 1, 2026 |
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CHANNAPPA (D) THR. LRS. Vs. PARVATEWWA (D) THR. LRS.
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April 9, 2026 |
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CHARAN PREET SINGH Vs. MUNICIPAL CORPORATION CHANDIGARH
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March 17, 2026 |
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CHARUL SHUKLA Vs. STATE OF U.P.
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March 25, 2026 |
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CHATURBHUJ PRADHAN Vs. AMAR PRADHAN
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May 29, 2026 |
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CHAYA Vs. STATE OF MAHARASHTRA
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March 23, 2026 |
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CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. DHARMALINGAM
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March 10, 2026 |
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CHETAN DASHRATH GADE Vs. STATE OF MAHARASHTRA
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May 21, 2026 |
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CHETNA SHARMA Vs. PAWAN SHARMA
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July 8, 2026 |
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CHINTAN RAJUBHAI PANSERIYA Vs. STATE OF MAHARASHTRA
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January 28, 2026 |
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CHINTHADA ANAND Vs. STATE OF ANDHRA PRADESH
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March 24, 2026 |
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CHITHRA P. NAIR Vs. RAVI PRASAD
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March 24, 2026 |
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CHITRA Vs. C. NATARAJAN
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July 28, 2026 |
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CHOWDAPPA Vs. HANUMANTHARAYAPPA
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August 6, 2026 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV Vs. XEROX INDIA LTD
|
August 5, 2026 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. M/S WELKIN FOODS
|
January 6, 2026 |
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COMMISSIONER OF CUSTOMS, KANDLA, GUJARAT Vs. RELIANCE INDUSTRIES LIMITED
|
May 25, 2026 |
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COMMISSIONER OF SERVICE TAX MUMBAI Vs. M/S BHARAT PETROLEUM CORPORATION LTD. ETC.
|
July 20, 2026 |
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COMMISSIONER OF SERVICE TAX, CHENNAI Vs. DIEBOLD SYSTEMS (P) LTD.
|
August 6, 2026 |
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COMMISSIONER, DELHI POLICE Vs. UTTAM KUMAR
|
April 2, 2026 |
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COMMISSIONER,BRUHAT BANGALORE MAHANAGARA PALIKE Vs. K.K.UMESH KUMAR
|
June 11, 2026 |
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CONTAINER CORPORATION OF INDIA LIMITED Vs. RISHI RANJAN MISHRA
|
July 29, 2026 |
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DABLU ETC. Vs. STATE OF MADHYA PRADESH
|
March 11, 2026 |
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DAKSCHINANCHAL VIDYUT VITRAN NIGAM LTD. Vs. VIDUT LOKPAL, UTTAR PRADESH
|
September 10, 2026 |
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DALSUKHBHAI BACHUBHAI SATASIA Vs. STATE OF GUJARAT
|
January 6, 2026 |
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DARUBAI Vs. KAMALABAI
|
June 1, 2026 |
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DAUDAYAL Vs. THE STATE OF RAJASTHAN
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May 29, 2026 |
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DEBOJIT PANKIKA CHARAIDEO SONARI Vs. STATE OF ASSAM
|
July 13, 2026 |
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DEBRAJ DUTTA Vs. STATE OF WEST BENGAL
|
April 7, 2026 |
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DEEPA JOSHI Vs. GAURAV JOSHI
|
April 16, 2026 |
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DEEPESH MAHESWARI Vs. RENU MAHESWARI
|
April 1, 2026 |
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DELHI ELECTRICITY REGULATORY COMMISSION Vs. TATA POWER DELHI DISTRIBUTION LIMITED
|
May 7, 2026 |
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DELHI TECHNOLOGICAL UNIVERSITY Vs. B.S. RAWAT
|
August 4, 2026 |
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DEO PRASAD Vs. STATE OF UTTAR PRADESH
|
July 15, 2026 |
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DEPUTY COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER Vs. S.V. GLOBAL MILL LIMITED
|
February 9, 2026 |
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DHAN JEE PANDEY Vs. STATE OF BIHAR
|
April 10, 2026 |
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DHANANJAY RATHI Vs. RUCHIKA RATHI
|
April 13, 2026 |
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DHANLAXMI BANK LIMITED Vs. MOHAMMED JAVED SULTAN
|
May 7, 2026 |
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DHANRAJ Vs. STATE OF RAJASTHAN
|
September 7, 2026 |
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DHARMENDRA KALRA Vs. KULVINDER SINGH BHATIA
|
May 15, 2026 |
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DHARMENDRA SHARMA Vs. M. ARUNMOZHI
|
January 5, 2026 |
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DHIRAJ DUTTA Vs. ANIRBAN SEN
|
May 29, 2026 |
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DHIRUBHAI NANJIBHAI PATEL LOTWALA Vs. STATE OF GUJARAT
|
March 10, 2026 |
|
DHRUB SINGH ETC. Vs. STATE OF BIHAR
|
September 1, 2026 |
|
DHRUV VARMA Vs. J.K. VARMA
|
May 6, 2026 |
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DIDAR SINGH @ DARI Vs. STATE OF HARYANA
|
July 14, 2026 |
|
DILIP AGARWAL Vs. RAJSHRI AGARWAL
|
July 22, 2026 |
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DINESH BIWAJI ASHTIKAR Vs. STATE OF MAHARASHTRA
|
January 13, 2026 |
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DINESH KUMAR Vs. STATE OF HARYANA
|
February 17, 2026 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
August 12, 2026 |
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DINESHCHAND SURANA Vs. UCO BANK
|
May 27, 2026 |
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DIRECTOR GENERAL, COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. ANIL EARNEST
|
July 10, 2026 |
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DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION) Vs. M/S STAR CRUISES (INDIA) P. LTD.
|
July 30, 2026 |
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DIRECTOR OF MINES AND GEOLOGY Vs. BMM ISPAT LTD
|
June 4, 2026 |
|
DIRECTORATE GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE Vs. GAMESKRAFT TECHNOLOGIES PRIVATE LIMITED
|
May 27, 2026 |
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DISTRICT MAGISTRATE AND DISTRICT ELECTION OFFICER AND COLLECTOR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
March 23, 2026 |
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DIVJOT SEKHON Vs. STATE OF PUNJAB
|
January 6, 2026 |
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DONIYAR VILDANOV Vs. STATE OF U.P.
|
January 30, 2026 |
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DORAIRAJ Vs. DORAISAMY THROUGH LRS
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February 5, 2026 |
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DR. ABDUL HAMEED Vs. STATE OF RAJASTHAN
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July 21, 2026 |
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DR. ANAND RAI Vs. STATE OF MADHYA PRADESH
|
February 10, 2026 |
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DR. JIJI K.S. Vs. SHIBU K.
|
February 27, 2026 |
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DR. NARESH KUMAR GARG Vs. STATE OF HARYANA
|
February 23, 2026 |
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DR. RAKESH KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
June 9, 2026 |
|
DR. RAMESH Vs. STATE OF MAHARASHTRA
|
June 11, 2026 |
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DR. SUSHIL KUMAR PURBEY Vs. STATE OF BIHAR
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March 9, 2026 |
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DURGAPUR STEEL PLANT Vs. BIDHAN CHANDRA CHOWDHURY
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May 7, 2026 |
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DWARKA Vs. BHAIRAM
|
February 9, 2026 |
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E. MUTHURATHINASABATHY Vs. SRI INTERNATIONAL
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April 1, 2026 |
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|
September 2, 2026 |
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EHSAAN Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
|
July 20, 2026 |
|
ELECON ENGINEERING COMPANY LIMITED Vs. BHARTIYA RAIL BIJLEE COMPANY LIMITED
|
May 7, 2026 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. UV ASSET RECONSTRUCTION COMPANY LIMITED
|
January 6, 2026 |
|
ELEGNA CO-OP. HOUSING AND COMMERCIAL SOCIETY LTD. Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
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January 15, 2026 |
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EX. SQN. LDR. R. SOOD Vs. UNION OF INDIA
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April 15, 2026 |
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FAKIR MAMAD SULEMAN SAMEJA Vs. ADANI PORTS AND SPECIAL ECONOMIC ZONES LTD.
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May 12, 2026 |
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FEROZE BASHA Vs. STATE OF TAMIL NADU
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April 13, 2026 |
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FIROZ MANSURI Vs. STATE OF BIHAR
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January 16, 2026 |
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FISHERMAN CARE Vs. GOVERNMENT OF INDIA DEPARTMENT OF ANIMAL HUSBANDRY, DAIRYING AND FISHERIES
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September 2, 2026 |
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G. GANESH Vs. STATE OF TAMIL NADU
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May 22, 2026 |
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G. GANESH Vs. STATE OF TAMIL NADU
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August 5, 2026 |
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G. SAMINATHAN Vs. STATE, REPRESENTED BY THE SUB-INSPECTOR OF POLICE
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July 31, 2026 |
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G. SATHYANARAYANA BOTHRA Vs. M.D. LOKESWARI
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August 22, 2026 |
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G. SITA RAM CHANDER Vs. TUMMALA SURESH CHANDRA CHATTERJEE
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August 5, 2026 |
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GABBAR SINGH Vs. STATE OF U.P.
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March 20, 2026 |
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GAJANAN Vs. PRALHAD
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March 18, 2026 |
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GAJULA THIRUPATHI Vs. TELANGANA STATE LEVEL POLICE RECRUITMENT BOARD
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May 21, 2026 |
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GANDADHIPA SAHU Vs. STATE OF ODISHA
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May 26, 2026 |
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GAURAV MEHLA Vs. STATE OF HARYANA
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June 11, 2026 |
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GAUTAM SATNAMI Vs. STATE OF CHHATTISGARH
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April 7, 2026 |
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GAYATREE PATTNAIK FOR SHREEJITA PATTNAIK Vs. ARUNDHATI SAHOO
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August 3, 2026 |
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GENERAL MANAGER Vs. K. POOVARASAN
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May 19, 2026 |
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GENERAL MANAGER, BANK OF BARODA Vs. ASHOK KUMAR SINGH
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May 29, 2026 |
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GENERAL SECRETARY, VIVEKANANDA KENDRA Vs. PRADEEP KUMAR AGARWALLA
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February 26, 2026 |
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GHANSHYAM MANDAL Vs. STATE OF BIHAR
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February 25, 2026 |
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GLOSTER LIMITED Vs. GLOSTER CABLES LIMITED
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January 22, 2026 |
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GLS FILMS INDUSTRIES PRIVATE LIMITED Vs. CHEMICAL SUPPLIERS INDIA PRIVATE LIMITED
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April 9, 2026 |
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GOBIND SINGH Vs. UNION OF INDIA
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March 9, 2026 |
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GOLDEN FOOD PRODUCTS INDIA Vs. STATE OF UTTAR PRADESH
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January 6, 2026 |
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GOODLUCK INDIA LIMITED Vs. UNION OF INDIA
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August 6, 2026 |
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GOPALA AGRI FARMS PVT. LTD. Vs. STATE OF HARYANA
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May 29, 2026 |
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GOPALAIAH Vs. K. MANJUNATH
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July 16, 2026 |
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GOPI @ SAHAYA PURUNA Vs. STATE, REP. BY INSPECTOR OF POLICE
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August 18, 2026 |
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GOPI CHAND @ PAPPU Vs. STATE (NCT OF DELHI)
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May 29, 2026 |
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GOUR ACHARJEE Vs. STATE OF TRIPURA
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May 25, 2026 |
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GOURAB MONDAL @ SHANU Vs. STATE OF WEST BENGAL
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February 18, 2026 |
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GOVERNMENT OF INDIA Vs. SRI DEVRAJ URS MEDICAL COLLEGE
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August 4, 2026 |
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GUDIPALLI SIDDHARTHA REDDY Vs. STATE C.B.I.
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February 17, 2026 |
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GUJARAT PUBLIC SERVICE COMMISSION Vs. GNANESHWARY DUSHYANTKUMAR SHAH
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January 19, 2026 |
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GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. SARYU PLASTICS PVT. LTD.
|
May 26, 2026 |
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GULFISHA FATIMA Vs. STATE (GOVT. OF NCT OF DELHI)
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January 5, 2026 |
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GUNJAN @ GIRIJA KUMARI Vs. STATE (NCT OF DELHI)
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May 11, 2026 |
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GURUPADA BERA Vs. BINOD KUMAR
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January 6, 2026 |
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H.D.F.C. BANK LIMITED Vs. KISHORE K. MEHTA
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July 13, 2026 |
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HABBAN SHAH Vs. SHERUDDIN
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May 6, 2026 |
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HABIB ALLADIN Vs. MOHAMMED AHMED
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January 28, 2026 |
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HAFIZ RASHID AHMED CHOUDHURY Vs. KRIPANATH MALLAH
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August 24, 2026 |
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HAMDARD (WAKF) LABORATORIES Vs. COMMISSIONER, COMMERCIAL TAX, U.P. COMMERCIAL
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February 25, 2026 |
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HAMSAANANDINI NANDURI Vs. UNION OF INDIA
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March 17, 2026 |
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HANSRAJ Vs. MUKESH NATH
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May 6, 2026 |
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HARBINDER SINGH SEKHON Vs. THE STATE OF PUNJAB
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February 13, 2026 |
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HARI RAM Vs. STATE OF RAJASTHAN
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April 10, 2026 |
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HARINDER SINGH SODHI Vs. STATE OF RAJASTHAN
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August 24, 2026 |
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HARISH RANA Vs. UNION OF INDIA
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March 11, 2026 |
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HARJINDRA SINGH ETC. Vs. STATE OF U.P.
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May 27, 2026 |
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HARPREET SAWHNEY Vs. PUNEET SHARMA
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August 10, 2026 |
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HEM RAJ Vs. STATE OF HIMACHAL PRADESH
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April 8, 2026 |
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HEMALATHA Vs. TUKARAM
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January 22, 2026 |
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HEMANT KUMAR Vs. STATE OF HARYANA
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August 18, 2026 |
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HEMLATA EKNATH PISE Vs. SHUBHAM BAHU-UDDESHIYA SANSTHA WADDHAMNA
|
February 11, 2026 |
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HERO CYCLES LIMITED Vs. HERO ECOTECH LIMITED
|
February 10, 2026 |
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HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. ABHAY JAIN
|
July 29, 2026 |
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HIMAKSHI Vs. RAHUL VERMA
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April 20, 2026 |
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HIMANSHU CHORDIA Vs. STATE OF RAJASTHAN
|
July 31, 2026 |
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HINDUSTAN MEDICAL INSTITUTION Vs. BIRLA CORPORATION LIMITED
|
May 26, 2026 |
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HIRANI DEVELOPERS Vs. NEHRU NAGAR SAMRUDDHI CHS LTD.
|
May 13, 2026 |
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HOME CARE RETAIL MARTS PVT. LTD. Vs. HARESH N. SANGHAVI
|
April 24, 2026 |
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HT MEDIA LIMITED Vs. PRINCIPAL COMMISSIONER DELHI SOUTH GOODS AND SERVICE TAX
|
January 16, 2026 |
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ICICI BANK LIMITED Vs. ERA INFRASTRUCTURE (INDIA) LIMITED
|
February 26, 2026 |
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IFGL REFRACTORIES LTD. Vs. ORISSA STATE FINANCIAL CORPORATION
|
January 6, 2026 |
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IJM CORPORATION BERHAD Vs. LAKSHMI SAI CONSTRUCTIONS COMPANY
|
July 28, 2026 |
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ILABEN Vs. STATE OF GUJARAT
|
August 17, 2026 |
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IN RE: “CITY HOUNDED BY STRAYS, KIDS PAY PRICE Vs. IN RE: “CITY HOUNDED BY STRAYS, KIDS PAY PRICE
|
May 19, 2026 |
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IN RE: 2 MILLION LIVES AT RISK, CONTAMINATION IN JOJARI RIVER, RAJASTHAN Vs. IN RE: 2 MILLION LIVES AT RISK, CONTAMINATION IN JOJARI RIVER, RAJASTHAN
|
August 7, 2026 |
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IN RE: ILLEGAL SAND MINING IN THE NATIONAL CHAMBAL SANCTUARY AND THREAT TO ENDANGERED AQUATIC WILDLIFE Vs. IN RE: ILLEGAL SAND MINING IN THE NATIONAL CHAMBAL SANCTUARY AND THREAT TO ENDANGERED AQUATIC WILDLIFE
|
April 17, 2026 |
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IN RE: ILLEGAL SAND MINING IN THE NATIONAL CHAMBAL SANCTUARY AND THREAT TO ENDANGERED AQUATIC WILDLIFE Vs. IN RE: ILLEGAL SAND MINING IN THE NATIONAL CHAMBAL SANCTUARY AND THREAT TO ENDANGERED AQUATIC WILDLIFE
|
July 22, 2026 |
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IN RE: ILLEGAL SAND MINING IN THE NATIONAL CHAMBAL SANCTUARY AND THREAT TO ENDANGERED AQUATIC WILDLIFE Vs. IN RE: ILLEGAL SAND MINING IN THE NATIONAL CHAMBAL SANCTUARY AND THREAT TO ENDANGERED AQUATIC WILDLIFE
|
May 26, 2026 |
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IN RE: ORDER DATED 17.03.2025 PASSED BY THE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. IN RE: ORDER DATED 17.03.2025 PASSED BY THE HIGH COURT OF JUDICATURE AT ALLAHABAD
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July 14, 2026 |
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IN RE: PHALODI ACCIDENT Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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April 13, 2026 |
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INDIAN KAYAKING AND CANOEING ASSOCIATION Vs. UNION TERRITORY OF J&K
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September 10, 2026 |
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INDIAN OIL CORPORATION LIMITED Vs. M/S. ADITYA H.P. CENTRE
|
January 22, 2026 |
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INDIAN OIL CORPORATION LTD. Vs. DEEPAK SHARMA
|
March 23, 2026 |
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INDIAN RAILWAYS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
May 8, 2026 |
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INDIRA SARANATH Vs. UNION OF INDIA
|
May 26, 2026 |
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INDO ENGINEERING WORKS Vs. RASHTRIYA ISPAT NIGAM LIMITED
|
August 13, 2026 |
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INDRAVADAN N.ADHVARYU PIPALA FALI MONHVADA Vs. LAXMINARAYAN DEV TRUST
|
January 29, 2026 |
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IPCA LABORATORIES LIMITED Vs. LAGHU UDYOG MAZDOOR UNION
|
April 10, 2026 |
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ISHA ABBASBHAI Vs. SBI GENERAL INS. CO.
|
February 10, 2026 |
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ISHWAR CHAND SHARMA Vs. STATE OF UTTAR PRADESH
|
May 29, 2026 |
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ISRAFIL @ PAPPU @ NAIMUDDIN KHAN Vs. STATE OF MADHYA PRADESH
|
June 23, 2026 |
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ISRAR AHMAD KHAN Vs. AMARNATH PRASAD
|
February 24, 2026 |
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ITC LIMITED Vs. AASHNA ROY
|
February 6, 2026 |
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J&K ECONOMIC RECONSTRUCTION AGENCY Vs. RASH BUILDERS INDIA PRIVATE LIMITED
|
April 15, 2026 |
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J. MUTHURAJAN & ANR. Vs. S. VAIKUNDARAJAN
|
February 10, 2026 |
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J. SRI NISHA Vs. SPECIAL DIRECTOR
|
April 1, 2026 |
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JAGDEEP CHOWGULE Vs. SHEELA CHOWGULE
|
January 29, 2026 |
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JAGDEV PURIA Vs. STATE OF PUNJAB
|
February 2, 2026 |
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JAGDISH PRASAD Vs. P.M. MANOJ KUMAR
|
May 27, 2026 |
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JAI PRAKASH SAINI Vs. MANAGING DIRECTOR, U.P. COOPERATIVE FEDERATION LTD.
|
April 1, 2026 |
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JALIM SINGH Vs. NAND KISHORE
|
March 17, 2026 |
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JAMNABAI Vs. VASUDEV
|
August 20, 2026 |
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JAN DE NUL DREDGING INDIA PVT. LTD. Vs. TUTICORIN PORT TRUST
|
January 7, 2026 |
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JANE KAUSHIK Vs. UNION OF INDIA
|
February 6, 2026 |
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JASPAL SINGH Vs. ASHWANI KUMAR
|
July 14, 2026 |
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JASWINDER SINGH @ SHINDER SINGH Vs. STATE OF PUNJAB
|
January 6, 2026 |
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JAY PRAKASH YADAV Vs. STATE OF JHARKHAND
|
April 6, 2026 |
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JAYA THAKUR Vs. GOVERNMENT OF INDIA
|
January 30, 2026 |
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JAYESH KANNA Vs. ASSISTANT COMMISSIONER
|
May 7, 2026 |
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JENNIFER MESSIAS Vs. LEONARD G. LOBO
|
May 18, 2026 |
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JOINT DIRECTOR ANTI-CORRUPTION BUREAU Vs. DAYAM PEDA RANGA RAO ETC.
|
January 8, 2026 |
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JUPUDI SURESH Vs. STATE OF ANDHRA PRADESH
|
August 11, 2026 |
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JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA
|
April 28, 2026 |
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JUVENILE DELINQUENT Vs. STATE OF U.P.
|
April 6, 2026 |
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JYOTSNA ROY Vs. NATIONAL INSURANCE CO, LTD.
|
March 10, 2026 |
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K. BHARATHAMMA Vs. BANDARU SAKKU BAI
|
August 4, 2026 |
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K. RAHEJA CORP. PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
May 26, 2026 |
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K. RAJAIAH Vs. STATE OF TELANGANA
|
February 11, 2026 |
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K. RANGANAYAKULU Vs. STATE OF TELANGANA
|
May 12, 2026 |
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K. SUMAN CHANDRA Vs. UNION OF INDIA
|
August 20, 2026 |
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K.G. SESHADRI Vs. TRUSTEES OF STATE BANK OF INDIA
|
April 8, 2026 |
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K.M. SHAJI Vs. M. V. NIKESH KUMAR
|
January 29, 2026 |
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KABRA AND ASSOCIATES Vs. REKHA RAJKUMAR HEMDEV
|
February 4, 2026 |
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KADIRKHAN AHMEDKHAN PATHAN Vs. MAHARASHTRA STATE WAREHOUSING CORPORATION
|
January 6, 2026 |
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KAILASH CHANDRA KAPRI Vs. STATE OF UTTAR PRADESH
|
April 20, 2026 |
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KAILASH RAM Vs. STATE OF RAJASTHAN
|
August 13, 2026 |
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KAMAL PRASAD DUBEY Vs. STATE OF MADHYA PRADESH
|
April 10, 2026 |
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KAMAL SINGH Vs. KAILASH
|
February 2, 2026 |
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KAMINIBEN Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 11, 2026 |
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KANAD SAHA Vs. STATE OF WEST BENGAL
|
August 17, 2026 |
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KANCHANA RAI Vs. GEETA SHARMA
|
January 13, 2026 |
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KANTA Vs. SOMA DEVI (DEAD)
|
February 6, 2026 |
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KARNATAKA LOKAYUKTHA BAGALKOTE DISTRICT, BAGALKOT Vs. CHANDRASHEKAR
|
January 6, 2026 |
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KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. REKHA
|
August 12, 2026 |
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KASHI BHUMIA Vs. IFFCO TOKIO GENERAL INSURANCE CO.
|
February 27, 2026 |
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KASHMIR RAM Vs. STATE OF PUNJAB
|
August 12, 2026 |
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KAVITHA KURUGANTI Vs. PEPSICO INDIA HOLDINGS PVT. LTD.
|
August 5, 2026 |
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KESHAW MAHTO @ KESHAW KUMAR MAHTO Vs. STATE OF BIHAR
|
January 12, 2026 |
|
KESHVENDRA SINGH Vs. SHANKAR SINGH
|
August 17, 2026 |
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KHALIL PASHA Vs. ABDUL RASHEED
|
July 28, 2026 |
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KHANINDRA KR. DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 8, 2026 |
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KIRAN DESHMUKH Vs. STATE OF MADHYA PRADESH
|
August 11, 2026 |
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KIRLOSKAR FERROUS INDUSTRIES LTD Vs. UNION OF INDIA
|
July 13, 2026 |
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KIRTY AGARWAL Vs. CHIEF OPERATING OFFICER
|
July 28, 2026 |
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KISHAN CHAND Vs. GAUTAM GAUR HITKARAK SABHA
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April 9, 2026 |
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KISHOREKUMAR MOHAN KALE Vs. KASHMIRA KALE
|
January 15, 2026 |
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KISHORILAL (D) THROUGH LRS. Vs. GOPAL
|
January 12, 2026 |
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KKH FINVEST PVT. LTD. Vs. ASHIESH SHUKLA
|
August 5, 2026 |
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KOKILA VANI K.J. Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
|
March 11, 2026 |
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KONDAPAKA SRIDHAR Vs. STATE OF TELANGANA
|
September 3, 2026 |
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KOTAK MAHINDRA BANK LIMITED Vs. TRUPTI SANJAY MEHTA
|
September 2, 2026 |
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KRISHNA KUMAR OJHA Vs. JITENDRA CHAUDHARY
|
July 1, 2026 |
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KRISHNAN NARAYANA Vs. STATE OF ANDHRA PRADESH
|
July 27, 2026 |
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KULSUM NISHA Vs. STATE OF U.P.
|
June 2, 2026 |
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KUMUD LALL Vs. SURESH CHANDRA ROY
|
May 4, 2026 |
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KUNAL RAMESHBHAI KALYANI Vs. STATE OF GUJARAT
|
September 7, 2026 |
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KUNTEGOWDA Vs. THURUBAIAH
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August 4, 2026 |
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L.K. TRUST Vs. COMMISSIONER OF INCOME TAX
|
May 7, 2026 |
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LACHCHAPPA Vs. SPECIAL LAND ACQUISITION OFFICER UKP, BAGALKOT
|
August 7, 2026 |
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LAHRA BAI TAMRE Vs. STATE OF CHATTISGARH
|
August 12, 2026 |
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LAKKAWWA Vs. UNITED INDIA INSURANCE CO. LTD.
|
May 5, 2026 |
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LAKSHMI Vs. GOPI
|
July 15, 2026 |
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LAKSHMI MOHAN Vs. M/S. AIRTECH PROJECTS ENGINEERS PVT. LTD.
|
August 21, 2026 |
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LAMBA EXPORTS PVT. LTD. Vs. DHIR GLOBAL INDUSTRIES PVT. LTD.
|
March 23, 2026 |
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LATA Vs. UNION OF INDIA
|
July 17, 2026 |
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LILLY GOYAL Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2026 |
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LOKENDRA KUMAR TIWARI Vs. UNION OF INDIA
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May 13, 2026 |
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LOKESH B.H. Vs. STATE OF KARNATAKA
|
August 3, 2026 |
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LT. COL. POOJA PAL Vs. UNION OF INDIA
|
March 24, 2026 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
|
August 21, 2026 |
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LUCKNOW PUBLIC SCHOOL, ELDICO Vs. STATE OF UTTAR PRADESH
|
April 28, 2026 |
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M. GANESHAN Vs. UNION OF INDIA
|
August 4, 2026 |
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M. PARAMESH Vs. VRL LOGISTICS LTD.
|
June 23, 2026 |
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M. R. VASUMATHI Vs. AUTHORIZED OFFICER
|
June 9, 2026 |
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M. SABITHA Vs. BRAHMA SWAMULU
|
July 13, 2026 |
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M. THANIGIVELU Vs. TAMIL NADU ELECTRICITY BOARD
|
March 11, 2026 |
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M.C. MEHTA Vs. UNION OF INDIA
|
March 11, 2026 |
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M.R.R. SETTY Vs. GOVERNMENT OF KARNATAKA
|
September 2, 2026 |
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M.V. RAMACHANDRASA Vs. MAHENDRA WATCH COMPANY
|
April 10, 2026 |
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M/S A.K.G. CONSTRUCTION AND DEVELOPERS PVT. LTD Vs. STATE OF JHARKHAND
|
April 2, 2026 |
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M/S AARSUDAY PROJECTS & INFRASTRUCTURE (P) LTD Vs. JOGEN CHOWDHURY
|
January 29, 2026 |
|
M/S ABC EXPRESS Vs. STATE OF GUJARAT
|
September 2, 2026 |
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M/S ABS MARINE SERVICES Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
March 23, 2026 |
|
M/S ALUPRO BUILDING SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE-II
|
May 27, 2026 |
|
M/S BAJAJ TRADING COMPANY Vs. UNION OF INDIA
|
July 16, 2026 |
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M/S BIRLA CORPORATION LIMITED Vs. STATE OF MADHYA PRADESH
|
July 23, 2026 |
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M/S CHOPRA HOTELS PRIVATE LIMITED Vs. HARBINDER SINGH SEKHON
|
April 8, 2026 |
|
M/S CIRCAR PAPER MILLS LTD. Vs. DISTRICT COLLECTOR, NELLORE DISTT.
|
August 25, 2026 |
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M/S EMINENT COLONIZERS PRIVATE LIMITED Vs. RAJASTHAN HOUSING BOARD
|
February 4, 2026 |
|
M/S JINDAL EQUIPMENT LEASING CONSULTANCY SERVICES LTD Vs. COMMISSIONER OF INCOME TAX DELHI – II
|
January 9, 2026 |
|
M/S MANSI FINANCE (CHENNAI) LTD. Vs. M. LALITHA
|
May 26, 2026 |
|
M/S NIRMAL UJJWAL CREDIT CO-OPERATIVE SOCIETY LTD. Vs. RAVI SETHIA
|
April 9, 2026 |
|
M/S OTIS ELEVATOR CO. (INDIA) LTD. Vs. RASHMI HANDA
|
July 29, 2026 |
|
M/S PREMIUM TRANSMISSION PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
|
M/S PUNAHCHAKRAN PRIVATE LIMITED Vs. INDOTECH WASTE SOLUTION
|
September 7, 2026 |
|
M/S SHIVHARE ROADLINES PVT. LTD. Vs. MADHYA PRADESH ELECTRICITY BOARD
|
May 26, 2026 |
|
M/S SHYAM BEEJ BHANDAR Vs. SURESH
|
February 5, 2026 |
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M/S STL NETWORKS LIMITED Vs. CASPIAN INDIA ENGICON PVT. LTD.
|
September 7, 2026 |
|
M/S TARINI PRASAD MOHANTY Vs. M/S SUNFLAG IRON AND STEEL COMPANY LIMITED
|
May 27, 2026 |
|
M/S TATA STEEL LIMITED Vs. UNION OF INDIA
|
August 25, 2026 |
|
M/S TVS MOTOR COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-III
|
August 19, 2026 |
|
M/S. ADISHAKTI DEVELOPERS Vs. STATE OF MAHARASTRA
|
February 25, 2026 |
|
M/S. AMALGAM STEELS AND POWER LTD. Vs. ENERGY WATCHDOG
|
September 3, 2026 |
|
M/S. GVV CONSTRUCTIONS PRIVATE LIMITED Vs. THE UNION OF INDIA
|
September 8, 2026 |
|
M/S. HIMADRI STEEL PVT.LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
August 12, 2026 |
|
M/S. LEVITATE MOBILE TECHNOLOGIES PVT. LTD. Vs. M/S. STANDARD CHARTERED BANK
|
July 9, 2026 |
|
M/S. PIAGGIO VEHICLES PVT. LTD. Vs. STATE OF U.P.
|
April 6, 2026 |
|
M/S. SAUDI ARABIAN AIRLINES Vs. UNION OF INDIA
|
September 1, 2026 |
|
M/S. SBS BIOTECH Vs. STATE OF HIMACHAL PRADESH
|
February 20, 2026 |
|
MADAN GOPAL Vs. STATE OF U.P.
|
May 14, 2026 |
|
MADAN MOHAN Vs. THAKAR DASS
|
July 21, 2026 |
|
MADAN SINGH Vs. STATE OF HARYANA
|
April 16, 2026 |
|
MADHAV VIDARBHA ESTATE PVT. LTD. Vs. PRAHARSH CORPORATION PVT. LTD.
|
August 19, 2026 |
|
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LTD. Vs. M/S JABALPUR CORRIDOR PVT. LTD.
|
May 29, 2026 |
|
MADURAI FAROOQ AHMED Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 21, 2026 |
|
MAGEBA BRIDGE PRODUCTS PRIVATE LIMITED Vs. TRADE CENTRE
|
August 12, 2026 |
|
MAHADEVANNA D.M. Vs. STATE OF KARNATAKA
|
May 18, 2026 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. R.Z. MALPANI
|
April 9, 2026 |
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MAHAVIR @ AVNISH Vs. STATE OF MADHYA PRADESH
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September 2, 2026 |
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MAHENDRA PRASAD AGARWAL Vs. ARVIND KUMAR SINGH
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February 10, 2026 |
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MAHENDRA RAI Vs. STATE OF BIHAR
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May 26, 2026 |
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MAHENDRA SINGH Vs. STATE OF CHHATTISGARH
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July 31, 2026 |
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MAHESH Vs. STATE OF MADHYA PRADESH
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April 20, 2026 |
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MAHINDER Vs. PURAN SINGH
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July 14, 2026 |
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MAKARDHWAJ RAM Vs. JAGDISH RAI (DEAD) TH. LRS.
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June 11, 2026 |
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MALKIT SINGH Vs. STATE OF U.T.
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July 1, 2026 |
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MALKIT SINGH Vs. STATE OF U.T.
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April 9, 2026 |
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MALLIKA Vs. R. NALLATHAMBI
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May 22, 2026 |
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MAMTA DEVI Vs. SANJAY KUMAR
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April 10, 2026 |
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MANAGEMENT OF STEEL AUTHORITY OF INDIA Vs. SHAMBHU PRASAD SINGH
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March 18, 2026 |
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MANAGING DIRECTOR, KSRTC Vs. P. CHANDRAMOULI
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March 16, 2026 |
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MANASH KAMAL BEZBORUAH Vs. M/S BOKAHOLA TEA COMPANY PRIVATE LIMITED
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July 14, 2026 |
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MANAV BHANOT Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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September 8, 2026 |
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MANGAL RAJENDRA KAMTHE Vs. TAHSILDAR, PURANDHAR
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February 20, 2026 |
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MANI @ SUBRAMANIYAM Vs. STATE
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July 17, 2026 |
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MANI MANGLA Vs. ABHYUDAYA PALIWAL
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May 25, 2026 |
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MANIYAR ILIYAZ Vs. P. AYYAPPAN
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June 19, 2026 |
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MANJU SINGH Vs. AVINASH SINGH
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July 13, 2026 |
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MANJULA Vs. D.A. SRINIVAS
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May 8, 2026 |
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MANJULA KAPOOR Vs. THE STATE OF HIMACHAL PRADESH
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July 29, 2026 |
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MANOHAR LAL Vs. COMMISSIONER OF POLICE
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March 12, 2026 |
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MANOJ Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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MANOJ GOYAL Vs. RAJASTHAN HIGH COURT
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July 13, 2026 |
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MANOJ KUMAR MUTTA Vs. STATE OF ANDHRA PRADESH
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March 10, 2026 |
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MANOJ KUMAR RAWAT Vs. STATE OF U.P.
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May 19, 2026 |
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MANOMATI CHOUHAN Vs. ORIENTAL INSURANCE COMPANY LTD
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February 17, 2026 |
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MARAGADHAM Vs. PERIYARAJA
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July 29, 2026 |
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MARG LIMITED Vs. SUSHIL LALWANI
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April 21, 2026 |
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MARIA MARTINS Vs. NOEL ZUZARTE
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April 16, 2026 |
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MARIETTA D SILVA Vs. RUDOLF CLOTHAN LACERDA
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May 15, 2026 |
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MATHU ALIAS JAGDISH Vs. STATE OF UTTARAKHAND
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June 25, 2026 |
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MAURICE W. INNIS Vs. LILY KAZROONI @ LILY ARIF SHAIKH
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April 9, 2026 |
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MCM WORLDWIDE PRIVATE LIMITED Vs. CONSTRUCTION INDUSTRY DEVELOPMENT COUNCIL
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April 21, 2026 |
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MD IMRAN @ D.C.GUDDU Vs. STATE OF JHARKHAND
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January 7, 2026 |
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MD. MASHOOD Vs. STATE OF U.P.
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February 25, 2026 |
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MEENAKSHI Vs. STATE OF HARYANA
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January 7, 2026 |
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MEENAKSHI NATARAJAN Vs. ELECTION COMMISSION OF INDIA
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June 12, 2026 |
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MEHBOOB SHAH Vs. STATE OF MADHYA PRADESH
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July 21, 2026 |
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MEHTAB Vs. STATE OF UTTARAKHAND
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May 27, 2026 |
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MESSER GRIESHEIM GMBH Vs. GOYAL MG GASES PRIVATE LIMITED
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April 21, 2026 |
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MILIND S/O ASHRUBA DHANVE Vs. STATE OF MAHARASHTRA
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April 10, 2026 |
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MITESH @ T.V. VAGHELA Vs. STATE OF GUJARAT
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May 11, 2026 |
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MITHU SINGH Vs. PAWAN KUMAR
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February 9, 2026 |
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MIZO CHIEF COUNCIL MIZORAM Vs. UNION OF INDIA
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March 13, 2026 |
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MOHAMMAD HANIF JAINUM KHALIFA Vs. STATE OF KARNATAKA
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May 27, 2026 |
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MOHAMMAD KALEEM Vs. STATE OF UTTAR PRADESH
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March 17, 2026 |
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MOHAMMADALI ANSARAHMAD KHAN Vs. STATE OF GUJARAT
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July 24, 2026 |
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MOHAMMED HANISH Vs. KADAKAMPALLY MANOJ
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May 15, 2026 |
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MOHAMMED KHALEEL Vs. JAYAMMA
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June 23, 2026 |
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MOHINDER KAUR Vs. BRIJ LAL ARORA
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May 12, 2026 |
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MOHIT GARG Vs. HARI RAM
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January 13, 2026 |
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MOHSEEN Vs. STATE OF UTTAR PRADESH
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May 22, 2026 |
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MOHTASHEM BILLAH MALIK Vs. SANA AFTAB
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February 4, 2026 |
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MONDIRA GHOSH Vs. CHAITALI GHOSH
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May 26, 2026 |
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MONIVEDA CONSULTANTS LLP Vs. SHAJAS DEVELOPERS PRIVATE LIMITED
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March 11, 2026 |
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MONTY GOYAL Vs. NAVRANG SINGH
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January 29, 2026 |
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MOTILAL OSWAL FINANCIAL SERVICES LIMITED Vs. SANTOSH CORDEIRO AND ANOTHER
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January 5, 2026 |
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MRS. MAHABANOO CONTRACTOR Vs. M/S. KALIKUND DEVELOPERS
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July 23, 2026 |
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MUDDAM RAJU YADAV Vs. B. RAJA SHANKER
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March 10, 2026 |
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MUKESH KUMAR YADAV Vs. STATE (UT OF ANDAMAN & NICOBAR ISLANDS)
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May 26, 2026 |
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MUKESH SINGH Vs. THE ORIENTAL INSURANCE CO. LTD.
|
April 20, 2026 |
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MUKKERA VENKATA RATNAM Vs. VANTASALA CHINA VENKATESWARLU
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August 6, 2026 |
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MUMBAI PORT AUTHORITY Vs. NATIONAL COMMISSION FOR SCHEDULED CASTE
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July 28, 2026 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. R.V. ANDERSON ASSOCIATES LIMITED
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March 11, 2026 |
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MUNNA MOYUDDIN SHAIKH Vs. STATE OF GUJARAT
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May 26, 2026 |
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MUNNI DEVI Vs. STATE OF UTTAR PRADESH
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January 29, 2026 |
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MUNU SEN Vs. STATE OF CHHATTISGARH
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July 29, 2026 |
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MUSLIMVEETIL CHALAKKAL AHAMMED HAJI Vs. SAKEENA BEEVI
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January 7, 2026 |
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N. DAMODARAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
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July 24, 2026 |
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N. MANOHARAN Vs. ADMINISTRATIVE OFFICER
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February 11, 2026 |
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N.ASHA DEVI Vs. R.ARAVIND KUMAR
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August 17, 2026 |
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NAGREEKA INDCON PRODUCTS PVT. LTD. Vs. CARGOCARE LOGISTICS (INDIA) PVT. LTD.
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April 17, 2026 |
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NAJMA KHATUN Vs. STATE OF WEST BENGAL
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July 13, 2026 |
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NAK ENGINEERING COMPANY PVT. LTD. Vs. TARUN KESHRICHAND SHAH AND ORS.
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January 5, 2026 |
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NAKHAT SINGH Vs. UNION OF INDIA
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July 29, 2026 |
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NANDI INFRASTRUCTURE CORRIDOR ENTERPRISES LTD. Vs. B. GURAPPA NAIDU
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April 30, 2026 |
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NANDKISHORE MISHRA Vs. STATE OF MADHYA PRADESH
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May 22, 2026 |
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NARAYAN Vs. STATE OF MADHYA PRADESH
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April 22, 2026 |
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NARAYANA HEALTH Vs. STATE OF WEST BENGAL
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May 12, 2026 |
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NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
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April 30, 2026 |
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NARESH GUPTA Vs. NEW INDIA INSURANCE COMPANY LIMITED
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May 26, 2026 |
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NARGIS SIDDIQUI Vs. ORIENTAL INSURANCE CO. LTD.
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April 24, 2026 |
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NASEEMA Vs. RAJENDRA SINGH
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February 24, 2026 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. T. YOUNIS
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June 2, 2026 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. TARSEM SINGH
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March 25, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. MASTER FREWIN SEBY DE MELO
|
January 5, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. THUNGALA DHANA LAXMI
|
August 4, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. RATHLAVATH CHANDULAL
|
January 23, 2026 |
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NATIONAL INSURANCE COMPANY LTD. Vs. GAURI GURUDAS GAONKAR
|
March 19, 2026 |
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NATIONAL LEGAL SERVICES AUTHORITY Vs. UNION OF INDIA
|
July 16, 2026 |
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NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. Vs. ISHVAKOO (INDIA) PVT. LTD.
|
August 11, 2026 |
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NATIONAL SKILL DEVELOPMENT CORPORATION Vs. SURYA WIRES PRIVATE L IMITED
|
September 8, 2026 |
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NAV NIRMAN BUILDERS & DEVELOPERS PVT. LTD. Vs. UNION OF INDIA
|
February 6, 2026 |
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NAVEEN SOLANKI Vs. RAIL LAND DEVELOPMENT AUTHORITY
|
March 20, 2026 |
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NAVIN Vs. STATE OF MADHYA PRADESH
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April 20, 2026 |
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NAWAL KISHORE MEENA Vs. STATE OF RAJASTHAN
|
January 19, 2026 |
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NAZIM SHAIKH HASAN Vs. NASIR MUSHTAQ SHAIKH
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August 13, 2026 |
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NEELAM Vs. GANGA SINGH
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May 15, 2026 |
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NEELAM SHARMA Vs. AMITA PASSAN
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August 21, 2026 |
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NEELU @ NILESH KOSHTI Vs. STATE OF MADHYA PRADESH
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February 20, 2026 |
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NEERAJ GUPTA Vs. PARDEEP KUMAR BANSAL
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July 1, 2026 |
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NEERAJ KUMAR Vs. UNION OF INDIA
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March 24, 2026 |
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NEETU SOLVENTS Vs. VINEET NAGAR
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May 6, 2026 |
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NEHA LAL Vs. ABHISHEK KUMAR
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January 20, 2026 |
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NEHA SANDEEP TODI Vs. SANDEEP KHEMRAJ TODI
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April 7, 2026 |
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NEO DEVELOPERS PRIVATE LIMITED Vs. RAHUL BHARGAVA
|
August 11, 2026 |
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NEPAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 17, 2026 |
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NEW DELHI NATURE SOCIETY Vs. DIRECTOR HORTICULTURE DDA
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April 27, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. REKHA CHAUDHARY
|
February 23, 2026 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. LOUIS DREYFUS COMMODITIES INDIA PVT. LTD.
|
August 18, 2026 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DOLLY SATISH GANDHI
|
May 15, 2026 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. M/S SUNSHINE TRADE TOWER PRIVATE LIMITED
|
September 8, 2026 |
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NIGAM PRAKASH NARAIN Vs. NATIONAL MEDICAL COMMISSION
|
May 6, 2026 |
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NIKHAT PARVEEN Vs. RAFIQUE
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April 21, 2026 |
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NILESH C. OJHA Vs. HIGH COURT OF JUDICATURE AT BOMBAY THROUGH SECRETARY
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April 20, 2026 |
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NILESH SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 13, 2026 |
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NIRAJ JAIN Vs. COMPETENT AUTHORITY-CUM-ADDITIONAL COLLECTOR, JAGDALPUR
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January 27, 2026 |
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NIRBHAY SINGH SULIYA Vs. STATE OF MADHYA PRADESH
|
January 5, 2026 |
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NIRMALA BAI Vs. MANSINGH
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January 13, 2026 |
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NIRMALA BAI DEVIDAS CHAVHAN Vs. STATE OF MAHARASHTRA
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August 3, 2026 |
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NISHA Vs. MUNICIPAL COUNCIL SANGRUR
|
July 31, 2026 |
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NITENDRA KUMAR TOMER, SUSPENDED DIRECTOR AMBRO ASIA PRIVATE LIMITED Vs. UNOX S.P.A.
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April 10, 2026 |
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NITU THAPLIYAL Vs. UNION OF INDIA
|
March 24, 2026 |
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OGEPPA (D) THROUGH LRS. Vs. SAHEBGOUDA (D) THROUGH LRS.
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February 25, 2026 |
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OM PRAKASH CHHAWNIKA Vs. STATE OF JHARKHAND
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April 23, 2026 |
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OM SAKTHI SEKAR Vs. V. SUKUMAR
|
March 13, 2026 |
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OMKARA ASSETS RECONSTRUCTION PRIVATE LIMITED Vs. AMIT CHATURVEDI
|
February 24, 2026 |
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ORIENTAL INSURANCE CO. Vs. SATWINDER SINGH
|
January 8, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. DURG ROADWAYS PRIVATE LIMITED
|
July 20, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. GANGA BAI SAHU
|
April 8, 2026 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. KALU RAM
|
June 23, 2026 |
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ORIENTAL INSURANCE COMPANY LIMITED. Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED
|
February 24, 2026 |
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P. ELAIYAPPAN Vs. NATARAJAN
|
February 24, 2026 |
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P. JASHWANTH Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
April 20, 2026 |
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P.SURESH Vs. D.KALAIVANI
|
February 3, 2026 |
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PADAM MEHTA Vs. STATE OF RAJASTHAN
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May 12, 2026 |
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PAHLAD Vs. JAGATPAL
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February 19, 2026 |
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PALINISWAMY VEERARAJA Vs. STATE OF KARNATAKA
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May 26, 2026 |
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PANGANTI VIJAYA Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
January 5, 2026 |
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PANNALAL BHANSALI Vs. BHARTI TELECOM LIMITED
|
March 10, 2026 |
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PAPAN SARKAR @ PRANAB Vs. STATE OF WEST BENGAL
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May 22, 2026 |
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PARAG KISHORE SATOSKAR Vs. STATE OF JHARKHAND
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August 12, 2026 |
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PARAMESHWARI Vs. STATE OF TAMIL NADU
|
February 17, 2026 |
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PARBATSINH DOLATSANG DODIYA Vs. RAMESHBHAI HARJIBHAI MAKWANA
|
August 20, 2026 |
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PARDEEP KUMAR @ BANU Vs. STATE OF PUNJAB
|
March 13, 2026 |
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PARMILA Vs. RAJENDER
|
April 23, 2026 |
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PARSHARVANATH WELD WIRES PVT LTD Vs. STATE OF CHHATTISGARH
|
May 27, 2026 |
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PARSVNATH DEVELOPERS LTD. Vs. MOHIT KHIRBAT
|
February 20, 2026 |
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PARVATHI NAIRTHI Vs. LAXMI NAIRTHY
|
May 21, 2026 |
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PARVEEN KUMAR Vs. STATE OF HARYANA
|
July 1, 2026 |
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PARVINDER SINGH Vs. DIRECTORATE OF ENFORCEMENT
|
May 19, 2026 |
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PATEL INFRASTRUCTURE LIMITED Vs. ADITYA CONSTRUCTION
|
August 5, 2026 |
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PATEL JADAVBHAI KUVARJIBHAI Vs. ENGINEER POWERGRID KHAVDA IIB TRANSMISSION LTD.
|
January 9, 2026 |
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PATEL JOSHNABEN PRAVINKUMAR PATEL Vs. STATE OF GUJARAT
|
August 18, 2026 |
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PAWAN GARG Vs. SOUTH DELHI MUNICIPAL CORPORATION
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April 20, 2026 |
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PAWAN KHERA Vs. STATE OF ASSAM
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April 30, 2026 |
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PAWAN KUMAR Vs. UNION OF INDIA
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February 13, 2026 |
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PAWAN KUMAR SHARMA Vs. MANOJ KUMAR
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May 25, 2026 |
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PAZHANATHAL Vs. ALAMATHAL
|
August 13, 2026 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA
|
January 15, 2026 |
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PILA PAHAN @ PEELA PAHAN Vs. STATE OF JHARKHAND
|
May 29, 2026 |
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POGADADABNDA REVATHI Vs. STATE OF TELANGANA
|
January 9, 2026 |
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POOJA RAMESH SINGH Vs. JAMMU AND KASHMIR BANK LTD.
|
July 2, 2026 |
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POONAM CHARANDAS KHANNA Vs. STATE OF MAHARASHTRA
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February 6, 2026 |
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POONAM DEVI Vs. UNITED INDIA INSURANCE CO.
|
February 6, 2026 |
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POONAM DWIVEDI Vs. STATE OF U.P.
|
April 10, 2026 |
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POORANMAL Vs. STATE OF RAJASTHAN
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March 10, 2026 |
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POWER TRUST (PROMOTER OF HIRANMAYE ENERGY LTD.) Vs. BHUVAN MADAN (INTERIM RESOLUTION PROFESSIONAL OF HIRANMAYE ENERGY).
|
February 18, 2026 |
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PRABHAKAR YESHWANT MASRAM Vs. SOU TULA NAMDEORAO JAIPURKAR
|
July 21, 2026 |
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PRABHU KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2026 |
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PRACTICAL SOLUTIONS INC. Vs. STATE OF TELANGANA
|
January 19, 2026 |
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PRADEEP Vs. JAGADISHWARI
|
August 20, 2026 |
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PRAHLAD SAHAI Vs. HARYANA ROADWAYS
|
April 21, 2026 |
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PRAJWALA Vs. UNION OF INDIA
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May 29, 2026 |
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PRAKASH Vs. STATE OF RAJASTHAN
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February 12, 2026 |
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PRAKASH ATLANTA (JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 20, 2026 |
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PRAKASH KUMAR DIXIT Vs. AJAY KUMAR BHALLA
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July 21, 2026 |
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PRAMOD KUMAR Vs. STATE OF U.P.
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February 4, 2026 |
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PRAMOD KUMAR NAVRATNA Vs. STATE OF CHHATTISGARH
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February 5, 2026 |
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PRAMOD KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
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August 19, 2026 |
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PRAMOD SHROFF Vs. MOHAN SINGH CHOPRA
|
April 16, 2026 |
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PRANESH M.K. Vs. A.V. GAYATHRI
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July 16, 2026 |
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PRANTIK KUMAR Vs. STATE OF JHARKHAND
|
February 3, 2026 |
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PRASAD PANDURANG TAPKIR Vs. ASSISTANT DIRECTOR OF TOWN PLANNING PUNE DISTRICT
|
July 13, 2026 |
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PRASANNA KASINI Vs. STATE OF TELANGANA
|
January 6, 2026 |
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PRATIMA DAS Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2026 |
|
PREM CHAND Vs. STATE OF PUNJAB
|
March 16, 2026 |
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PREMIUM TRANSMISSION PRIVATE LIMITED Vs. KISHAN SUBHASH RATHOD
|
January 27, 2026 |
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PRIYANKA KUMARI Vs. STATE OF BIHAR
|
February 18, 2026 |
|
PRIYANKA SARKARIYA Vs. UNION OF INDIA
|
April 16, 2026 |
|
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ALFA REMIDIS LTD
|
May 12, 2026 |
|
PROPERTY COMPANY (P) LTD. Vs. ROHINTEN DADDY MAZDA
|
January 7, 2026 |
|
PULKIT @ MONU Vs. STATE OF MADHYA PRADESH
|
May 20, 2026 |
|
PUNE BAR ASSOCIATION Vs. UNION OF INDIA
|
May 22, 2026 |
|
PUNJAB & SIND BANK Vs. RAJ KUMAR
|
April 2, 2026 |
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PUNJAB NATIONAL BANK Vs. SHREE JYOTI EDUCATION AND MANAGEMENT TRUST WORLD
|
August 12, 2026 |
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PUNJAB SCHOOL EDUCATION BOARD Vs. SATNAM SINGH
|
September 8, 2026 |
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PUNJAB STATE POWER CORPORATION LIMITED Vs. TALWANDI SABO POWER LIMITED
|
May 20, 2026 |
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PUNJAB WAKF BOARD Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS
|
August 19, 2026 |
|
PUSHPA Vs. DAYAWATI
|
May 29, 2026 |
|
PYNCHEMALANGAKI BAREH Vs. STATE OF MEGHALAYA
|
September 10, 2026 |
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R. GANESH Vs. STATE OF TAMIL NADU
|
April 27, 2026 |
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R. HALLE Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
March 18, 2026 |
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R. IYYAPPAN Vs. UNION OF INDIA
|
April 29, 2026 |
|
R. MANIMARAN Vs. STATE OF TAMIL NADU
|
August 24, 2026 |
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R. SAVITHRI NAIDU Vs. M/S THE COTTON CORPORATION OF INDIA LIMITED
|
February 12, 2026 |
|
R. VERONICA Vs. RUDRAYANI DEVAKI
|
July 14, 2026 |
|
R.J. GAJENDRA KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
August 22, 2026 |
|
R.K. YADAV Vs. UNION OF INDIA
|
August 12, 2026 |
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RACHANA GANGU Vs. UNION OF INDIA
|
March 10, 2026 |
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RAFIKMIYA AHMEDMIYA MALEK Vs. STATE OF GUJARAT
|
August 19, 2026 |
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RAHUL Vs. STATE OF UTTAR PRADESH
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August 11, 2026 |
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RAHUL GUPTA Vs. STATION HOUSE OFFICER
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April 16, 2026 |
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RAHUL S/O. RAMNARAYAN MADANKAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 16, 2026 |
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RAJ BAHADUR SINGH Vs. STATE OF UTTARAKHAND
|
March 13, 2026 |
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RAJ KUMAR DAS Vs. NATIONAL INSURANCE CO. LTD.
|
May 25, 2026 |
|
RAJ KUMAR SANTOSHI Vs. PRASHANT MALIK
|
April 6, 2026 |
|
RAJ KUMAR SANTOSHI Vs. PRASHANT MALIK
|
February 16, 2026 |
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RAJ SINGH GEHLOT Vs. AMITABHA SEN
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January 20, 2026 |
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RAJADURAI Vs. STATE OF TAMIL NADU
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May 5, 2026 |
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RAJANI Vs. MUKESH
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July 1, 2026 |
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RAJASAB Vs. HULAGAPPA
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July 17, 2026 |
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RAJASTHAN PUBLIC SERVICE COMMISSION Vs. LAVANSHU SANKHLA
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May 4, 2026 |
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RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER Vs. YATI JAIN
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January 15, 2026 |
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RAJAT KUMAR Vs. S D ADARSH JAIN KANYA MAHA VIDYALAYA SADHAURA
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June 19, 2026 |
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RAJEEV MEHTA @ RAJIV KISHOR KIRTILAL MEHTA Vs. PARAM BIR SINGH
|
April 10, 2026 |
|
RAJEEV SINGH Vs. STATE OF UTTAR PRADESH
|
August 31, 2026 |
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RAJENDRA Vs. STATE OF UTTARAKHAND
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March 13, 2026 |
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RAJENDRA PRASAD Vs. STATE OF GOA
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August 18, 2026 |
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RAJENDRA SINGH BORA Vs. UNION OF INDIA
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April 22, 2026 |
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RAJESH GOYAL Vs. LAXMI CONSTRUCTIONS
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March 25, 2026 |
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RAJESH SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
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June 17, 2026 |
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RAJIA BEGUM Vs. BARNALI MUKHERJEE
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February 2, 2026 |
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RAJINDER RAJAN Vs. UNION OF INDIA
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April 1, 2026 |
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RAJIV GADDH Vs. SUBODH PARKASH
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April 1, 2026 |
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RAKESH JAIN Vs. STATE
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January 21, 2026 |
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RAKESH MITTAL Vs. AJAY PAL GUPTA
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February 17, 2026 |
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RAM CHANDRA CHOUDHARY Vs. ROOP NAGAR DUGDH UTPADAK SAHAKARI SAMITI LIMITED
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April 10, 2026 |
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RAM NARAIN Vs. SUB DIVISIONAL OFFICER
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February 25, 2026 |
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RAM SINGH Vs. RAJENDRA PRATAP SINGH @ MOTI SINGH
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January 29, 2026 |
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RAM SINGH Vs. STATE OF HIMACHAL PRADESH
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August 11, 2026 |
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RAMADEBI RAUTRAY Vs. STATE OF ODISHA
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March 10, 2026 |
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RAMADOSS Vs. RELIANCE GENERAL INSURANCE CO. LTD.
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January 12, 2026 |
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RAMASREY @ FAKKAD Vs. STATE OF UTTAR PRADESH
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July 29, 2026 |
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RAMBALAK Vs. STATE OF U.P.
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May 19, 2026 |
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RAMBALI SAHNI Vs. STATE OF BIHAR
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January 7, 2026 |
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RAMKRISHNA CHAUHAN Vs. STATE OF U.P.
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August 20, 2026 |
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RAMPHAL Vs. HARYANA STATE INDUSTRIAL
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January 13, 2026 |
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RAMSHAD P. Vs. AFSAL
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June 2, 2026 |
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RANGA NAIK Vs. UNITED INDIA INSURANCE CO. LTD.
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April 8, 2026 |
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RANJITA D. S. Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
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January 30, 2026 |
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RAS AL KHAIMAH INVESTMENT AUTHORITY Vs. MATRIX PHARMACORP PRIVATE LIMITED
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September 1, 2026 |
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RASHMIREKHA TRIPATHY Vs. BRANCH MANAGER (LEGAL CLAIMS), SRIRAM GENERAL INSURANCE COMPANY LIMITED
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July 1, 2026 |
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RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
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March 24, 2026 |
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RASPELLI BHAGYA KISHAIYA Vs. GENERAL MANAGER, WESTERN COALFIELDS LIMITED
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August 12, 2026 |
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RATTAN SINGH Vs. ASHOK KUMAR
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February 13, 2026 |
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RAVI KALA Vs. M/S CASABLANCA ESTATE
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April 16, 2026 |
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RAVI KANT GUPTA Vs. STATE OF UTTAR PRADESH
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August 4, 2026 |
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RAVI KHOKHAR Vs. UNION OF INDIA
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March 12, 2026 |
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RAVI KUMAR SINGH MALHOTRA Vs. STATE OF MADHYA PRADESH
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August 20, 2026 |
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RAZIYA BEGUM Vs. NAFISA BEGUM ABDUL HAMID
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August 7, 2026 |
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REENA Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
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August 19, 2026 |
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REGENTA HOTELS PRIVATE LIMITED Vs. M/S HOTEL GRAND CENTRE POINT
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January 7, 2026 |
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REGINAMARY CHELLAMANI Vs. STATE REP BY SUPERINTENDENT OF CUSTOMS
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February 5, 2026 |
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REGISTRAR CANE COOPERATIVE SOCIETIES Vs. GURDEEP SINGH NARVAL
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March 10, 2026 |
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REHANA KHAN Vs. RIZWAN SIDDHIQUEE
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August 21, 2026 |
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REJI BABY Vs. SUBI MARY
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August 24, 2026 |
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REKHA Vs. DINESH PORWAL
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July 1, 2026 |
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RELIANCE EMINENT TRADING AND COMMERCIAL PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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April 29, 2026 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KANIKA
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February 24, 2026 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PRIYANKA DAS
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September 3, 2026 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. OM PARKASH
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July 30, 2026 |
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RELIANCE INDUSTRIES LIMITED Vs. NTPC LIMITED
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August 14, 2026 |
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RELIANCE INDUSTRIES LIMITED Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
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May 29, 2026 |
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RENUKA Vs. STATE OF MAHARASHTRA
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April 7, 2026 |
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RHYTHM COUNTY Vs. SATISH SANJAY HEGDE
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January 30, 2026 |
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RIFILIS ENGINEERING PVT. LTD. Vs. ARJUN GUPTA
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May 22, 2026 |
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RINKU Vs. UMER MOHAMMAD
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February 9, 2026 |
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RISHI MALHOTRA Vs. UNION OF INDIA
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August 18, 2026 |
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ROHIT CHATURVEDI Vs. STATE OF UTTARAKHAND
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May 15, 2026 |
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ROHIT JANGDE Vs. STATE OF CHHATTISGARH
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February 17, 2026 |
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ROMA AHUJA Vs. STATE
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April 9, 2026 |
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ROSHAN LAL Vs. STATE OF HARYANA
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May 22, 2026 |
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ROSHINI DEVI Vs. STATE OF TELANGANA
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January 8, 2026 |
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RR CONSTRUCTIONS AND INFRASTRUCTURE INDIA PVT. LTD. Vs. GAYATRI VENTURES
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May 20, 2026 |
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RUPESH R. GAONKAR Vs. STATE OF GOA
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August 4, 2026 |
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RUSSI FISHERIES P. LTD. Vs. BHAVNA SETH
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April 9, 2026 |
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RUTVIJ BHAGAT SINGH WAKHARE Vs. STATE OF MAHARASHTRA
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July 24, 2026 |
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S. ANAND Vs. STATE OF TAMIL NADU
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April 21, 2026 |
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April 6, 2026 |
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April 21, 2026 |
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January 30, 2026 |
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January 6, 2026 |
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S. P. CHANDRAKAR Vs. STATE OF CHHATTISGARH
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July 30, 2026 |
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February 24, 2026 |
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August 7, 2026 |
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S. SENTHIL KUMARAN BOSE Vs. STATE OF TAMIL NADU
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June 15, 2026 |
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January 6, 2026 |
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S. SUBRAMANIAM Vs. MURUGESAN
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March 24, 2026 |
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S. VALLIAMMAI Vs. S. RAMANATHAN
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April 16, 2026 |
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S.S. DAS Vs. UNION OF INDIA
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September 9, 2026 |
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SABITRI DEY Vs. UNION OF INDIA
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July 13, 2026 |
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SADACHARI SINGH TOMAR Vs. UNION OF INDIA
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April 28, 2026 |
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SADEK ALI @ MD. SADEK Vs. STATE OF ASSAM
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April 28, 2026 |
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SAGAR Vs. STATE OF HARYANA
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July 13, 2026 |
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SAHAB SINGH ALIAS SAT PAL Vs. STATE OF HARYANA
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September 2, 2026 |
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June 4, 2026 |
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SAHIL MANOJ MACHARE Vs. STATE OF MAHARASHTRA
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May 4, 2026 |
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January 30, 2026 |
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SAJAL BOSE Vs. STATE OF WEST BENGAL
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April 6, 2026 |
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May 27, 2026 |
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April 1, 2026 |
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August 14, 2026 |
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SAMSUN BEE Vs. UNITED INDIA INSURANCE CO. LTD.
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February 24, 2026 |
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SANAND PROPERTIES P. LTD Vs. JT. COMMR. OF I.T. RANGE
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May 12, 2026 |
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May 8, 2026 |
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SANDEEP RAJENDRAN Vs. A.NASAR
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February 9, 2026 |
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SANDEEP S. GHANDAT Vs. RESERVE BANK OF INDIA
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September 3, 2026 |
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SANDEEP SHUKLA Vs. STATE OF U.P.
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August 5, 2026 |
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February 2, 2026 |
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SANDEEP YADAV Vs. SATISH
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March 25, 2026 |
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SANJAY DAVE Vs. ANDHRA BANK LTD.
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May 27, 2026 |
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SANJAY KUMAR Vs. STATE OF BIHAR
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February 12, 2026 |
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SANJAY KUMAR Vs. STATE OF BIHAR
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July 21, 2026 |
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SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
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September 3, 2026 |
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SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
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March 11, 2026 |
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January 15, 2026 |
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July 15, 2026 |
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SANJAY SINGH Vs. STATE OF MADHYA PRADESH
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May 8, 2026 |
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July 27, 2026 |
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SANOFI INDIA LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
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September 7, 2026 |
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March 19, 2026 |
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SANTHOSH Vs. UNITED INDIA INSURANCE COMPANY LTD.
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May 12, 2026 |
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SANTOSH ASSOCIATE PRIVATE LIMITED Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
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August 17, 2026 |
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SANTOSH SINGH Vs. THE STATE OF MADHYA PRADESH
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September 8, 2026 |
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SARAFAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARIDWAR
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June 23, 2026 |
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July 6, 2026 |
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May 26, 2026 |
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SAROJ PANDEY Vs. GOVT. OF NCT OF DELHI
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April 7, 2026 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
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January 15, 2026 |
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SATENDRA SINGH Vs. URVIJAY PRASAD UPADHYAYA
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April 23, 2026 |
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SATHYAN NARAVOOR Vs. UNION OF INDIA
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April 21, 2026 |
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SATINDER SINGH BHASIN Vs. GOVERNMENT OF NCT OF DELHI
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April 2, 2026 |
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SATINDER SINGH BHASIN Vs. COL. GAUTAM MULLICK
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February 2, 2026 |
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SATINDER SINGH BHASIN Vs. COL.GAUTAM MULLICK
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January 2, 2026 |
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SATYA NARAYAN SHUKLA Vs. STATE OF UTTAR PRADESH
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May 26, 2026 |
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SATYJEET BHOI Vs. STATE OF CHHATTISGARH
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March 16, 2026 |
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SAURABH AGRAWAL Vs. STATE OF UTTAR PRADESH
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May 26, 2026 |
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SAVE MON REGION FEDERATION Vs. STATE OF ARUNACHAL PRADESH
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April 6, 2026 |
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SAYARA KHATOON @ SHAYARA KHATOON Vs. STATE OF BIHAR
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July 23, 2026 |
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SECRETARY, GOVERNMENT OF TAMIL NADU Vs. S. RAJA
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April 22, 2026 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. TERRASCOPE VENTURES LIMITED ETC.
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March 17, 2026 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAJEEV VASANT SHETH
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August 11, 2026 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. VEDANTA LIMITED
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September 9, 2026 |
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SEEMA BHATTI Vs. SAT PAL GUPTA
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January 8, 2026 |
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SEESA SANTOSH Vs. STATE OF TELANGANA
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June 4, 2026 |
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SEETHAMMA Vs. STATE OF KARNATAKA
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May 7, 2026 |
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SHABU KN ACHARY Vs. DHARAMPAL PREMCHAND LIMITED
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August 7, 2026 |
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SHAHJAD ALI @ ALI UR REHMAN Vs. STATE OF UTTARAKHAND
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May 6, 2026 |
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SHAILENDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH
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August 20, 2026 |
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SHAKUNTALA Vs. ROBERT ANTHONY
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July 30, 2026 |
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SHALINI BHATEJA Vs. STATE OF U.P.
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January 6, 2026 |
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SHALLY MAHANT @ SANDEEP Vs. STATE OF PUNJAB
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February 9, 2026 |
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SHANKAR Vs. STATE OF RAJASTHAN
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April 2, 2026 |
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SHANKAR DUTT Vs. UNITED INDIA INSURANCE CO. LTD.
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June 24, 2026 |
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SHANKAR KHANDELWAL Vs. OMKARA ASSET RECONSTRUCTION PVT. LTD
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April 29, 2026 |
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SHANKAR MAHTO Vs. STATE OF BIHAR
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April 16, 2026 |
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SHARADA SANGHI Vs. ASHA AGARWAL
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March 25, 2026 |
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SHARDABEN BHIKHUBHAI VEKARIYA Vs. MAYURBHAI VITHTHALBHAI MOVALIYA
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May 14, 2026 |
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SHARLA BAZLIEL Vs. BALDEV THAKUR
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March 17, 2026 |
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SHASHIN PATEL Vs. UDAY DALAL
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February 5, 2026 |
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SHATRUGHN YADAV Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD.
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August 11, 2026 |
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SHAURYA SUNIL KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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July 1, 2026 |
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SHEELA GEHLOT Vs. MOHINI HARDAYAL SINGH
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August 14, 2026 |
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SHEETAL VASANT THAKUR Vs. CHIRAG ARORA
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June 11, 2026 |
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May 7, 2026 |
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SHEPHALI CHAKRABORTY Vs. STATE OF WEST BENGAL
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June 3, 2026 |
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SHINY C.J. Vs. SHALINI SREENIVASAN
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March 16, 2026 |
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SHIRISH PANDHARINATH PATIL Vs. STATE OF MAHARASHTRA
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September 3, 2026 |
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SHISHU PAL @ SHISH RAM Vs. SURJEET
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June 11, 2026 |
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SHIV PRATAP SINGH ALIAS CHINU Vs. STATE OF U.P.
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August 20, 2026 |
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SHIVAPPA Vs. SHANTAVVA
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August 13, 2026 |
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SHOBHA NAMDEV SONAVANE Vs. SAMADHAN BAJIRAO SONVANE
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February 23, 2026 |
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SHOBHA VASANT BHOIR Vs. SONI @ VANDANA GURUMUKHDAS JAGIASI
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July 1, 2026 |
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SHRI PRAKASH NARAIN SHARMA Vs. M/S. BURMAH SHELL CO-OPERATIVE HOUSING SOCIETY
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August 31, 2026 |
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SHRIKANT OJHA Vs. STATE OF UP
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May 12, 2026 |
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SHRIKRISHNA Vs. STATE OF MADHYA PRADESH
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January 9, 2026 |
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SHRUTI MANAV SHARMA Vs. SUNANINA SINGH
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August 12, 2026 |
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SHUVENDU SAHA Vs. STATE OF WEST BENGAL
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April 9, 2026 |
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SIB NATH CHATTERJEE Vs. TULSIDAS CHATTERJEE
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April 9, 2026 |
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SINGAPOGU BABU RAO Vs. SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION)
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August 19, 2026 |
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SITARAM KUCHHBEDIA Vs. VIMAL RANA
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February 23, 2026 |
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SIVAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
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April 6, 2026 |
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SIVARAMAN NAIR Vs. STATE OF KERALA
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April 24, 2026 |
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SMALL SCALE ENTERPRENEURS ASSOCIATION Vs. STATE OF MAHARASHTRA
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May 27, 2026 |
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SONAL TALPADA Vs. VEERBHAN SINGH
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June 2, 2026 |
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SONIA SHARMA Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
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May 20, 2026 |
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SOUMYA RANJAN PANDA Vs. SUBHALAXMI DASH
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May 14, 2026 |
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SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED Vs. GREEN INFRA WIND SOLUTIONS LIMITED
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March 25, 2026 |
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SPECIAL POLICE ESTABLISHMENT Vs. KAMTA PRASAD MISHRA
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June 15, 2026 |
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SPO/CONSTABLE IRB SATPAL SINGH Vs. STATE OF PUNJAB
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August 4, 2026 |
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SRI Vs. STATE REP. BY THE INSPECTOR OF POLICE,
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May 20, 2026 |
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SRI MUKUND MAHESWAR Vs. AXIS BANK LTD.
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January 23, 2026 |
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SRIGANESH CHANDRASEKARAN Vs. M/S UNISHIRE HOMES LLP
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February 20, 2026 |
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SRINIVASA REDDY VELAGALA Vs. SRAVANTHI INFRATECH PVT. LTD.
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August 12, 2026 |
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STANDARD CHARTERED BANK Vs. ENFORCEMENT OFFICER MINISTRY OF HOME AFFAIRS
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July 21, 2026 |
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STATE BANK OF INDIA Vs. UNION OF INDIA
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February 13, 2026 |
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STATE BANK OF INDIA Vs. DOHA BANK Q.P.S.C.
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April 28, 2026 |
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STATE BANK OF INDIA Vs. AMIT IRON PRIVATE LIMITED
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April 7, 2026 |
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STATE BY LOKAYUKTHA POLICE Vs. K. RANGAYYA
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May 26, 2026 |
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STATE OF ANDHRA PRADESH Vs. SUDA SURESH VEERA VENKATA NAGA RAJU
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July 27, 2026 |
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STATE OF ANDHRA PRADESH Vs. PONTHATI SIVA RAMI REDDY
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August 10, 2026 |
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STATE OF ASSAM Vs. MOINUL HAQUE @ MONU
|
April 16, 2026 |
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STATE OF ASSAM Vs. SHALINI KHAN
|
May 12, 2026 |
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STATE OF BIHAR Vs. SUDHA SINGH
|
March 20, 2026 |
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STATE OF CHHATTISGARH Vs. PARIKSHIT SINGH GUPTA
|
June 19, 2026 |
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STATE OF HARYANA Vs. KRISHAN KUMAR
|
January 13, 2026 |
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STATE OF HARYANA Vs. M/S FARIDABAD GURGAON MINERALS
|
July 13, 2026 |
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STATE OF HARYANA Vs. M/S. JAI DURGAA FINVEST P. LTD.
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July 13, 2026 |
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STATE OF HIMACHAL PRADESH Vs. HUKUM CHAND ALIAS MONU
|
March 24, 2026 |
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STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL
|
January 15, 2026 |
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STATE OF HIMACHAL PRADESH Vs. SURAT SINGH
|
March 16, 2026 |
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STATE OF HIMACHAL PRADESH Vs. M/S KUNDLAS LOH UDYOG
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May 25, 2026 |
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STATE OF HIMACHAL PRADESH Vs. JAMEET SINGH
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August 11, 2026 |
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STATE OF JHAKHAND Vs. JAGDISH LAKRA
|
July 13, 2026 |
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STATE OF JHARKHAND Vs. RANJAN KUMAR
|
May 8, 2026 |
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STATE OF KARNATAKA Vs. SANTHOSH KUMAR C.
|
March 23, 2026 |
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STATE OF KARNATAKA Vs. PRABHU SHANKAR
|
July 30, 2026 |
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STATE OF KARNATAKA Vs. PRATHIK PARASRAMPURIA
|
August 17, 2026 |
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STATE OF KERALA Vs. M/S. PANACEA BIOTEC LTD.
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February 26, 2026 |
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STATE OF KERALA Vs. K.A. ABDUL RASHEED
|
April 15, 2026 |
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STATE OF KERALA Vs. M. VIJAYAKUMAR
|
April 10, 2026 |
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STATE OF MADHYA PRADESH Vs. RAVI SHANKAR SINGH
|
June 10, 2026 |
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STATE OF MADHYA PRADESH Vs. RAJKUMAR YADAV
|
March 11, 2026 |
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STATE OF MAHARASHTRA Vs. MONIKA KIRAN SURYAWANSHI
|
July 13, 2026 |
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STATE OF MAHARASHTRA Vs. RELIANCE INDUSTRIES LTD.
|
March 25, 2026 |
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STATE OF MAHARASHTRA Vs. RAHUL DATTA BHOSALE
|
May 27, 2026 |
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STATE OF MAHARASHTRA Vs. SUDHAKAR SHIVARAM TEKE
|
August 11, 2026 |
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STATE OF ODISHA Vs. MANAGING COMMITTEE OF NAMATARA GIRLS HIGH SCHOOL
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February 9, 2026 |
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STATE OF ODISHA Vs. SREEPATI RANJAN DASH
|
May 18, 2026 |
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STATE OF PUNJAB Vs. SUKHWINDER SINGH
|
April 24, 2026 |
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STATE OF PUNJAB Vs. BALRAJ SINGH @ BILLA
|
June 2, 2026 |
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STATE OF PUNJAB Vs. AVTAR SINGH
|
August 25, 2026 |
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STATE OF RAJASTHAN Vs. DEV KANT MEENA
|
July 23, 2026 |
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STATE OF TAMIL NADU Vs. STATE OF KARNATAKA
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February 2, 2026 |
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STATE OF TAMIL NADU Vs. PONNUSAMY
|
May 19, 2026 |
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STATE OF TAMIL NADU Vs. JUNGLEE GAMES INDIA PVT. LTD.
|
May 27, 2026 |
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STATE OF TAMIL NADU Vs. R. SASIPRIYA
|
May 4, 2026 |
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STATE OF TRIPURA Vs. PANNA AHMED
|
May 26, 2026 |
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STATE OF U.P. Vs. DINESH KUMAR
|
January 12, 2026 |
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STATE OF U.P. Vs. ANJUMAN ISHAAT-E-TALEEM TRUST
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May 29, 2026 |
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STATE OF U.P. Vs. RAGHVENDRA NATH SRIVASTAVA
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May 29, 2026 |
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STATE OF U.P. Vs. ZAFAR ALI
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July 28, 2026 |
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STATE OF UTTAR PRADESH Vs. RAM SWAROOP
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March 18, 2026 |
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STATE OF UTTAR PRADESH Vs. AJAY KUMAR MALIK
|
April 20, 2026 |
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STATE OF UTTAR PRADESH Vs. ANURUDH
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January 9, 2026 |
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STATE OF UTTAR PRADESH Vs. BRIJ PAL SINGH
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August 20, 2026 |
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STATE OF UTTAR PRADESH Vs. BHAWANA MISHRA
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January 8, 2026 |
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STATE OF UTTAR PRADESH Vs. JAI BIR SINGH
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August 20, 2026 |
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STATE OF UTTAR PRADESH Vs. RELIANCE INDUSTRIES LIMITED
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May 15, 2026 |
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STATE OF UTTAR PRADESH Vs. A.K. GABA ETC.
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May 27, 2026 |
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STATE OF UTTARAKHAND Vs. SARITA SINGH
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April 9, 2026 |
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STATE OF UTTARAKHAND Vs. JAGDISH CHANDRA KANDPAL
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July 29, 2026 |
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STATE OF WEST BENGAL Vs. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES, WEST BENGAL
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February 5, 2026 |
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STATE OF WEST BENGAL Vs. KADER KHAN
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July 17, 2026 |
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STATE OF WEST BENGAL Vs. JAI HIND PVT. LTD.
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February 6, 2026 |
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STATE OF WEST BENGAL Vs. B.B.M. ENTERPRISES
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April 9, 2026 |
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STEAG ENERGY SERVICES (INDIA) PVT. LTD. Vs. GSPC PIPAVAV POWER COMPANY LTD.
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March 25, 2026 |
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SUBHASH AGGARWAL Vs. MAHENDER PAL CHHABRA
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January 5, 2026 |
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SUBRAMANI Vs. STATE OF KARNATAKA
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March 17, 2026 |
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SUDESH PAL Vs. STATE OF UTTAR PRADESH
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July 15, 2026 |
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SUDHANSHU KARDAM Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
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March 12, 2026 |
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SUDHIR Vs. HEAD OF HUMAN RESOURCE, DAINIK BHASKAR GROUP (D.B. CORP. LTD.)
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August 11, 2026 |
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SUHAS CHAKMA Vs. UNION OF INDIA
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February 26, 2026 |
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SUJAL VISHWAS ATTAVAR Vs. STATE OF MAHARASHTRA
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May 4, 2026 |
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SUJATA BORA Vs. COAL INDIA LIMITED
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January 13, 2026 |
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SUJATA KUMARI Vs. RAHUL KUMAR
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August 20, 2026 |
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SUJOY GHOSH Vs. STATE OF JHARKHAND
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March 20, 2026 |
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SUKHA SINGH Vs. IFFCO-TOKIO GENERAL INSURANCE
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February 9, 2026 |
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SUKHENDU BHATTACHARJEE Vs. STATE OF ASSAM
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May 21, 2026 |
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SUMA Vs. SRISHAIL HOSKOTI
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January 7, 2026 |
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SUMIT Vs. STATE OF U.P.
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February 9, 2026 |
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SUMIT BANSAL Vs. M/S MGI DEVELOPERS AND PROMOTERS
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January 8, 2026 |
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SUNDER @ SURENDRA Vs. STATE OF UTTAR PRADESH
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February 19, 2026 |
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SUNIL KUMAR YADAV Vs. STATE OF JHARKHAND
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May 7, 2026 |
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SUNISHA ANAND Vs. STATE OF HARYANA
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May 11, 2026 |
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SUPREME COURT OF INDIA Vs. BALRAJ SINGH
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June 2, 2026 |
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SUPRIYA KUMARI M.C. Vs. STATE OF KERALA
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May 25, 2026 |
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SURAJ BHAN Vs. ASHVARYA ESTATE PVT. LTD.
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August 3, 2026 |
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SUREKHA DOMAJI BELE Vs. EXECUTIVE ENGINEER,TESTING DIVISION, MSEDCL
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June 11, 2026 |
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SURENDRA Vs. STATE OF UTTAR PRADESH
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April 13, 2026 |
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SUSANTA KUMAR DALEI Vs. STATE OF ODISHA
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May 18, 2026 |
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SUSHIL DEVI Vs. IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED
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May 7, 2026 |
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SUSHIL KAMALNAYAN BHARUKA Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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SUSHIL SHARMA Vs. UNION OF INDIA
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August 6, 2026 |
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SUSHILA Vs. SUDHAKAR
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March 10, 2026 |
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SUSHILA DHURVE Vs. SUKHLAL DHURVE
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February 11, 2026 |
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SYED IFTIKHAR ANDRABI Vs. NATIONAL INVESTIGATION AGENCY, JAMMU
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May 18, 2026 |
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SYED MOHAMMED GHOUSE PASHA KHADRI Vs. SYED MOHAMMED ADIL PASHA KHADRI
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April 2, 2026 |
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SYED MOHAMMED SHABBUDDIN Vs. UNION OF INDIA
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January 23, 2026 |
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T.K.A. PADMANABHAN Vs. ABHIYAN COOPERATIVE GROUP HOUSING SOCIETY LTD
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June 4, 2026 |
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TAHER VAJIYUDDIN RANGWALA Vs. STATE OF GUJARAT
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August 13, 2026 |
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TALARI NARESH Vs. STATE OF TELANGANA
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May 13, 2026 |
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TATA STEEL LTD. Vs. VARSHA
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July 17, 2026 |
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TEHRI HYDRO DEVELOPMENT CORPORATION LTD. Vs. S.P. SINGH
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July 31, 2026 |
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TEJAS J.SHAH & AMISHA T. SHAH Vs. MANTRI TECHNOLOGY CONSTELLATIONS PVT.LTD.
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July 27, 2026 |
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TELECOM REGULATORY AUTHORITY OF INDIA Vs. POLIMER CABLE NETWORK
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July 24, 2026 |
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THARAMMEL PEETHAMBARAN Vs. T. USHAKRISHNAN
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February 6, 2026 |
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THE KERALA WATER AUTHORITY Vs. T.I. RAJU
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February 9, 2026 |
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THE NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. ASSOCIATION OF NCTE APPROVED COLLEGES TRUST
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September 3, 2026 |
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THE STATE (NCT) OF DELHI Vs. KHIMJI BHAI JADEJA
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January 6, 2026 |
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THE STATE OF RAJASTHAN Vs. NAMONARAYAN SHARMA
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January 28, 2026 |
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TIKKA SHATRUJIT SINGH Vs. SUKJIT SINGH
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May 27, 2026 |
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TIRUCHIRAPPALLI DISTRICT CRICKET ASSOCIATION Vs. ANNA NAGAR CRICKET CLUB
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February 13, 2026 |
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TORRENT POWER LTD. Vs. ASHISH ARJUNKUMAR RATHI
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February 27, 2026 |
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TULASAREDDI @ MUDAKAPPA Vs. STATE OF KARNATAKA
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January 16, 2026 |
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U.P. JUNIOR HIGH SCHOOL COUNCIL INSTRUCTOR WELFARE ASSOCIATION Vs. STATE OF UTTAR PRADESH
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February 4, 2026 |
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UCO BANK Vs. S.K. SHRIVASTAVA
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April 7, 2026 |
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UJAAS ENERGY LTD. Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD.
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March 20, 2026 |
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ULTRATECH CEMENT LTD. Vs. STATE OF GUJARAT
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January 8, 2026 |
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UMA DHANKAR Vs. MAHABIR
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February 16, 2026 |
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UMMED DEVI Vs. THE STATE OF RAJASTHAN
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August 25, 2026 |
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UNCHGAON VILLAGE PANCHAYAT Vs. KOLHAPUR MUNICIPAL CORPORATION
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April 22, 2026 |
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UNION OF INDIA Vs. BALAKRISHNAN MULLIKOTE
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March 24, 2026 |
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UNION OF INDIA Vs. HEAVY VEHICLES FACTORY EMPLOYEES UNION
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January 20, 2026 |
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UNION OF INDIA Vs. PRAKASH INDUSTRIES LIMITED
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March 17, 2026 |
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UNION OF INDIA Vs. SIR SOBHA SINGH AND SONS PVT. LTD.
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April 22, 2026 |
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UNION OF INDIA Vs. ROHITH NATHAN
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March 11, 2026 |
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UNION OF INDIA Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
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August 25, 2026 |
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UNION OF INDIA Vs. LARSEN & TUBRO LIMITED
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February 27, 2026 |
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UNION OF INDIA Vs. G. KIRAN
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January 6, 2026 |
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UNION OF INDIA Vs. SISTEMA SHYAM TELESERVICES LIMITED
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February 20, 2026 |
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UNION OF INDIA Vs. SUNIL BIYANI
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August 12, 2026 |
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UNION OF INDIA Vs. SGT GIRISH KUMAR
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February 12, 2026 |
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UNION OF INDIA Vs. CHIDIEBERE KINGSLEY NAWCHARA
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August 17, 2026 |
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UNION OF INDIA Vs. BALI RAM NO.850808321
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July 13, 2026 |
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UNION OF INDIA Vs. HARBANS LAL VERMA
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July 23, 2026 |
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UNION OF INDIA Vs. SUNIL KUMAR RAI
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April 1, 2026 |
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UNION TERRITORY OF JAMMU AND KASHMIR Vs. SABA WANI
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April 30, 2026 |
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UNITED INDIA INSURANCE CO.LTD. Vs. SAYONA COLORS PVT. LTD.
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March 17, 2026 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. N.P. JOY
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April 24, 2026 |
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UNITED LABOUR FEDERATION Vs. GAGANDEEP SINGH BEDI
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January 29, 2026 |
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UPERNDRA KHARE Vs. STATE OF MADHYA PRADESH
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May 25, 2026 |
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URMILA DEVI Vs. STATE OF UTTAR PRADESH
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May 11, 2026 |
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USHA BAI KOSLE Vs. NANA SAHEB
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January 8, 2026 |
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USMAN ALI Vs. STATE OF UTTAR PRADESH
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January 30, 2026 |
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UTKARSH ENTERPRISES Vs. UNION OF INDIA
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August 18, 2026 |
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UV ASSET RECONSTRUCTION COMPANY LIMITED Vs. ELECTROSTEEL CASTINGS LIMITED
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January 6, 2026 |
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V. BALAKRISHNAN Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE
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September 1, 2026 |
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V. GANESAN Vs. STATE REP BY THE SUB INSPECTOR OF POLICE
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March 19, 2026 |
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V. PATHMAVATHI Vs. BHARTHI AXA GENERAL INSURANCE CO. LTD
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February 6, 2026 |
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V. SUMITRA REDDY Vs. K. RANGANADHA REDDY
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September 9, 2026 |
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V.ANIMA MALAR Vs. S. AADHAVAN
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January 20, 2026 |
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V.K. JOHN Vs. S. MUKANCHAND BOTHRA
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April 20, 2026 |
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V.K. SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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May 18, 2026 |
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V.N.A.S. CHANDRAN Vs. S. VENILA
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July 31, 2026 |
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VADIYALA PRABHAKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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May 6, 2026 |
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VAIBHAV SINGH Vs. STATE OF U.P.
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April 29, 2026 |
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VANASHAKTI Vs. UNION OF INDIA
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July 29, 2026 |
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VANDANA JAIN Vs. STATE OF UTTAR PRADESH
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February 25, 2026 |
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VASANTHA Vs. STATE OF TAMIL NADU
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May 15, 2026 |
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VAYYAETI SRINIVASARAO Vs. GAINEEDI JAGAJYOTHI
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January 15, 2026 |
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VED KANWAR Vs. BABULAL
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April 8, 2026 |
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VENKATESHA Vs. K.M. VENKATAMUNIYAPPA
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July 14, 2026 |
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VENU GOPALAKRISHNAN Vs. STATE OF KERALA
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April 16, 2026 |
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VICE CHANCELLOR, RAJIV GANDHI NATIONAL AVIATION UNIVERSITY Vs. JITENDRA SINGH
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May 21, 2026 |
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VIJAY GHANSHYAM GADIYA Vs. UNION OF INDIA
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September 2, 2026 |
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VIJAY KUMAR KELA Vs. CENTRAL BUREAU OF INVESTIGATION
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May 29, 2026 |
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VIJAY KUMAR RAJPOOT ALIAS VIJJU Vs. STATE OF CHHATTISGARH
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August 31, 2026 |
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VIJAYAKUMAR Vs. STATE OF TAMIL NADU,
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May 22, 2026 |
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VIJAYALAKSHMI R. Vs. C. L. BALAJI
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July 21, 2026 |
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VINAY KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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February 16, 2026 |
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VINAY RAGHUNATH DESHMUKH Vs. NATWARLAL SHAMJI GADA
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April 24, 2026 |
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VINEY KUMAR SHARMA Vs. IMPROVEMENT TRUST
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January 16, 2026 |
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VINIT BAHRI Vs. MGF DEVELOPERS LTD.
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February 4, 2026 |
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VINOD SHIVAKUMAR Vs. STATE OF MAHARASHTRA
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August 14, 2026 |
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VIRAJ IMPEX PVT. LTD. Vs. UNION OF INDIA
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January 21, 2026 |
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VIRINDER PAL SINGH Vs. PUNJAB AND SIND BANK
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March 19, 2026 |
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VISHNU KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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July 30, 2026 |
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VISHVJEET Vs. STATE OF UTTAR PRADESH
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March 17, 2026 |
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VPS HEALTHCARE PRIVATE LIMITED Vs. PRABHAT KUMAR SRIVASTAVA
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April 13, 2026 |
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VYAKTI VIKAS KENDRA INDIA Vs. MANOJ MISRA
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August 22, 2026 |
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WASIM AKRAM Vs. SANTOSH
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May 12, 2026 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. ADHUNIK POWER & NATURAL RESOURCE LTD.
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February 27, 2026 |
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WEST BENGAL STATE ELECTRICITY TRANSMISSION CO.LTD Vs. DIPENDU BISWAS
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April 7, 2026 |
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WG. CDR. SUCHETA EDN Vs. UNION OF INDIA
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March 24, 2026 |
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X Vs. O/O SPEAKER OF THE HOUSE OF PEOPLE
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January 16, 2026 |
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X Vs. STATE OF BIHAR
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July 21, 2026 |
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X Vs. STATE OF UTTAR PRADESH
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January 9, 2026 |
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XXX Vs. YYY
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April 7, 2026 |
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XXX Vs. STATE OF KERALA
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January 27, 2026 |
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XYZ Vs. STATE OF U.P.
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March 24, 2026 |
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YASH CHARITABLE TRUST Vs. UNION OF INDIA
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January 30, 2026 |
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YASH MAHESH GAIKWAD Vs. STATE OF MAHARASHTRA
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August 20, 2026 |
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YASHWINDER KUMAR Vs. STATE GOVT. OF NCT OF DELHI
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February 18, 2026 |
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YATENDRA SINGH Vs. STATE OF U.P.
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January 30, 2026 |
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YATIN NARENDRA OZA Vs. SUO MOTU, HIGH COURT OF GUJARATAND
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May 11, 2026 |
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YERRAM VIJAY KUMAR Vs. STATE OF TELANGANA
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January 9, 2026 |
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YOGENDRA KUMAR SINGH Vs. UNION OF INDIA
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March 24, 2026 |
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ZEBA KHAN Vs. STATE OF U.P.
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February 11, 2026 |
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ZUBAIR P. Vs. STATE OF KERALA
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February 13, 2026 |
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