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BABURAM GAUTAM Vs. STATE OF U.P.
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December 18, 2025 |
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JITENDER KUMAR Vs. SANJAY PRASAD
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May 22, 2025 |
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KRISHNA CAMPUS PVT. LTD. Vs. STATE OF KARNATAKA
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December 8, 2025 |
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MEENA A. JAGTAP Vs. BAR COUNCIL OF INDIA
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September 5, 2025 |
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RATTANINDIA POWER LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
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December 10, 2025 |
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A A ESTATES PRIVATE LIMITED Vs. KHER NAGAR SUKHSADAN CO-OPERATIVE
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November 28, 2025 |
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March 24, 2025 |
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December 10, 2025 |
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December 4, 2025 |
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August 12, 2025 |
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May 6, 2025 |
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April 4, 2025 |
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August 14, 2025 |
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February 24, 2025 |
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August 19, 2025 |
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May 20, 2025 |
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April 28, 2025 |
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November 3, 2025 |
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October 16, 2025 |
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May 13, 2025 |
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August 6, 2025 |
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January 7, 2025 |
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February 28, 2025 |
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September 22, 2025 |
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August 18, 2025 |
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December 3, 2025 |
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February 17, 2025 |
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June 5, 2025 |
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February 10, 2025 |
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December 5, 2025 |
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April 17, 2025 |
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August 20, 2025 |
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November 13, 2025 |
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AEJAZ AHMAD SHEIKH Vs. STATE OF UTTAR PRADESH
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April 22, 2025 |
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AGNIRAJ Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE CB-CID
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May 23, 2025 |
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AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF SERVICE TAX
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September 23, 2025 |
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AIRPORTS AUTHORITY OF INDIA Vs. PRADIP KUMAR BANERJEE
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February 4, 2025 |
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AJAI KUMAR CHAUHAN Vs. STATE OF UTTAR PRADESH
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January 29, 2025 |
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AJAY MALIK Vs. STATE OF UTTARAKHAND
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January 29, 2025 |
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AJAY RAJ SHETTY Vs. DIRECTOR
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April 17, 2025 |
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AJAY SINGH Vs. KHACHERU
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January 2, 2025 |
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AJMERA SHYAM Vs. KOVA LAXMI
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August 14, 2025 |
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March 28, 2025 |
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September 10, 2025 |
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December 8, 2025 |
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March 25, 2025 |
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AKULA NARAYANA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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November 10, 2025 |
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February 11, 2025 |
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ALAN MERVYN ARTHUR STEPHENSON Vs. J. XAVIER JAYARAJAN
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October 14, 2025 |
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ALCHEMIST HOSPITALS Vs. ICT HEALTH TECHNOLOGY
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November 6, 2025 |
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ALEEM ULLA KHAN Vs. PONNU SWAMY
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May 6, 2025 |
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January 3, 2025 |
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ALL INDIA FOOTBALL FEDERATION Vs. RAHUL MEHRA
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September 19, 2025 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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November 19, 2025 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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May 20, 2025 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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May 16, 2025 |
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ALOK KUMAR GHOSH Vs. THE NEW INDIA ASSURANCE COMPANY LTD
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October 9, 2025 |
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AMAL KUMAR Vs. STATE OF JHARKHAND
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December 9, 2025 |
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AMAN SIDDIQUI Vs. STATE OF UTTARAKHAN
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May 19, 2025 |
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AMAN BHATIA Vs. STATE (GNCT OF DELHI)
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May 2, 2025 |
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AMANJOT SINGH CHADHA Vs. UNION OF INDIA
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September 4, 2025 |
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AMARAGOUDA L. PATIL Vs. UNION OF INDIA
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February 12, 2025 |
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AMARVEER KAUR Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
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April 29, 2025 |
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AMIT KUMAR Vs. NIHAL SINGH
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April 23, 2025 |
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AMIT KUMAR Vs. UNION OF INDIA
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March 24, 2025 |
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AMIT NEHRA Vs. PAWAN KUMAR GARG
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September 9, 2025 |
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AMLESH KUMAR Vs. STATE OF BIHAR
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June 9, 2025 |
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AMOL BHAGWAN NEHUL Vs. STATE OF MAHARASHTRA
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May 26, 2025 |
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AMRESH SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
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April 1, 2025 |
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AMRIT YADAV Vs. STATE OF JHARKHAND
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February 10, 2025 |
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AMRITPAL JAGMOHAN SETHI Vs. HARIBHAU PUNDLIK INGOLE
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April 1, 2025 |
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AMRUDDIN ANSARI Vs. AFAJAL ALI
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April 22, 2025 |
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AMUDHAVALLI Vs. HDFC ERGO GENERAL INS. CO.
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September 26, 2025 |
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ANAND KUMAR JAISWAL Vs. STATE OF UTTARAKHAND
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April 1, 2025 |
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ANAND SHESHMAN PATEL Vs. REGISTRAR NORTH MAHARASHTRA UNIVERSITY
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May 7, 2025 |
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ANANTHA PRABHU Vs. SUJATHA BALAKRISHNA
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April 22, 2025 |
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ANDHRA PRADESH GRAMEENA VIKAS BANK Vs. UNION OF INDIA
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September 3, 2025 |
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ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED Vs. TECPRO SYSTEMS LIMITED
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December 17, 2025 |
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ANGADI CHANDRANNA Vs. SHANKAR
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April 22, 2025 |
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ANIL KHANDELWAL ETC. Vs. PHOENIX INDIA
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August 28, 2025 |
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ANIL KUMAR Vs. STATE OF JHARKHAND
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July 29, 2025 |
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ANILKUMAR @ LAPETU RAMSHAKAL SHARMA Vs. STATE OF MAHARASHTRA
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October 7, 2025 |
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September 1, 2025 |
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ANKIT MISHRA Vs. STATE OF MADHYA PRADESH
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April 17, 2025 |
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ANMOL Vs. UNION OF INDIA
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February 21, 2025 |
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ANNA WAMAN BHALERAO Vs. STATE OF MAHARASHTRA
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September 12, 2025 |
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ANNAMALAI Vs. VASANTHI
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October 29, 2025 |
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April 8, 2025 |
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June 27, 2025 |
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February 25, 2025 |
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ANOOP MAHESHWARI Vs. ORIENTAL INSURANCE COMPANY LTD.
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September 4, 2025 |
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ANRAJ DEVI Vs. DEEPAK KUMAR
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January 8, 2025 |
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ANUKUL SINGH Vs. STATE OF UTTAR PRADESH
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September 24, 2025 |
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ANURAG BHATNAGAR Vs. STATE (NCT OF DELHI)
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July 25, 2025 |
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ANURAG VIJAYKUMAR GOEL Vs. STATE OF MAHARASHTRA
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August 5, 2025 |
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APEEJAY SCHOOL Vs. DHRITI DUGGAL
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August 5, 2025 |
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APRUVA KIRTI MEHTA Vs. STATE OF MAHARASHTRA
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January 31, 2025 |
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May 6, 2025 |
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April 29, 2025 |
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May 28, 2025 |
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ARIFA Vs. ABHIMAN APARTMENT CO-OP HOUSING SOC.
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July 14, 2025 |
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ARJUN JALBA ICHKE Vs. STATE OF MAHARASHTRA
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January 17, 2025 |
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ARMOUR SECURITY (INDIA) LTD Vs. COMMISSIONER, CGST, DELHI EAST COMMISSIONERATE
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August 14, 2025 |
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ARSHAD NEYAZ KHAN Vs. STATE OF JHARKHAND
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September 24, 2025 |
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ARSHNOOR KAUR Vs. UNION OF INDIA
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August 11, 2025 |
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ARUN Vs. STATE OF MADHYA PRADESH
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March 27, 2025 |
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ARUN KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
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July 14, 2025 |
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February 28, 2025 |
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ARUNKUMAR H. SHAH HUF Vs. AVON ARCADE PREMISES CO-OPERATIVE SOCIETY LIMITED
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April 21, 2025 |
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ARVIND KUMAR BHATI Vs. STATE OF UTTAR PRADESH
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February 25, 2025 |
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ASF BUILDTECH PRIVATE LIMITED Vs. SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
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May 2, 2025 |
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ASHDAN PROPERTIES PVT. LTD. Vs. DSK GLOBAL EDUCATION AND RESEARCH PVT. LTD.
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August 12, 2025 |
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March 25, 2025 |
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November 18, 2025 |
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ASHOK DHANKAD Vs. STATE OF NCT OF DELHI
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August 13, 2025 |
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April 4, 2025 |
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December 9, 2025 |
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May 1, 2025 |
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January 30, 2025 |
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April 2, 2025 |
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ASHRAF Vs. STATE OF KARNATAKA
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November 26, 2025 |
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February 4, 2025 |
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July 14, 2025 |
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April 24, 2025 |
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March 27, 2025 |
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October 14, 2025 |
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August 8, 2025 |
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ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. TANYA ENERGY ENTERPRISES
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September 15, 2025 |
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ATOMBERG TECHNOLOGIES PRIVATE LTD. Vs. EUREKA FORBES LIMITED
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October 17, 2025 |
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October 8, 2025 |
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January 6, 2025 |
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AUROVILLE FOUNDATION Vs. NATASHA STOREY
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March 17, 2025 |
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March 17, 2025 |
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October 9, 2025 |
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March 7, 2025 |
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February 7, 2025 |
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January 2, 2025 |
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April 21, 2025 |
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B.V. RAM KUMAR Vs. STATE OF TELANGANA
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February 10, 2025 |
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BABAN SHANKAR DAPHAL Vs. STATE OF MAHARASHTRA
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January 22, 2025 |
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BABASAHEB RAMDAS SHIROLE Vs. ROHIT ENTERPRISES
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November 17, 2025 |
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BABOO KHAN Vs. STATE OF RAJASTHAN
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November 27, 2025 |
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BAIDYA NATH CHOUDHARY Vs. DR. SREE SURENDRA KUMAR SINGH
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January 8, 2025 |
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BAL KUMAR PATEL Vs. STATE OF U.P
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December 3, 2025 |
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BALAI CHANDRA MONDAL Vs. LAXMIPRIYA DEY
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February 18, 2025 |
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BALAJI STEEL TRADE Vs. FLUDOR BENIN S.A.
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November 21, 2025 |
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January 17, 2025 |
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July 16, 2025 |
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May 16, 2025 |
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February 20, 2025 |
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March 18, 2025 |
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May 23, 2025 |
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July 25, 2025 |
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September 24, 2025 |
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April 22, 2025 |
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July 31, 2025 |
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May 29, 2025 |
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BELIDE SWAGATH KUMAR Vs. STATE OF TELANGANA
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December 19, 2025 |
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July 24, 2025 |
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January 2, 2025 |
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November 25, 2025 |
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July 18, 2025 |
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January 29, 2025 |
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August 29, 2025 |
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December 18, 2025 |
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August 4, 2025 |
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January 6, 2025 |
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November 20, 2025 |
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December 18, 2025 |
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January 20, 2025 |
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BHASKAR GOVIND GAVATE (NOW DECEASED) THROUGH HIS LEGAL HEIRS Vs. STATE OF MAHARASHTRA & ORS.
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December 4, 2025 |
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BHIKA RAM Vs. STATE OF RAJASTHAN
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December 19, 2025 |
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January 17, 2025 |
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January 9, 2025 |
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BHUPINDERPAL SINGH GILL Vs. STATE OF PUNJAB
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January 20, 2025 |
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BIJENDER SINGH Vs. UNION OF INDIA
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April 23, 2025 |
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BINDU KAPUREA Vs. SUBHASHISH PANDA
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May 28, 2025 |
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December 16, 2025 |
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February 7, 2025 |
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BINOD PATHAK Vs. SHANKAR CHOUDHARY
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July 14, 2025 |
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July 16, 2025 |
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January 7, 2025 |
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January 16, 2025 |
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April 7, 2025 |
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December 5, 2025 |
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December 4, 2025 |
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May 21, 2025 |
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May 14, 2025 |
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August 8, 2025 |
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August 6, 2025 |
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July 16, 2025 |
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January 31, 2025 |
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March 4, 2025 |
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December 5, 2025 |
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March 3, 2025 |
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May 21, 2025 |
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November 20, 2025 |
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September 3, 2025 |
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September 30, 2025 |
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February 11, 2025 |
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May 9, 2025 |
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February 11, 2025 |
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September 2, 2025 |
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October 9, 2025 |
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December 18, 2025 |
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December 16, 2025 |
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January 9, 2025 |
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September 17, 2025 |
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November 11, 2025 |
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September 22, 2025 |
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December 11, 2025 |
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October 9, 2025 |
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April 22, 2025 |
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April 25, 2025 |
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May 29, 2025 |
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August 1, 2025 |
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May 22, 2025 |
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February 13, 2025 |
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September 15, 2025 |
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August 25, 2025 |
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CHANDAN PASI Vs. STATE OF THE BIHAR
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December 1, 2025 |
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May 28, 2025 |
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CHANDRA BHAN SINGH Vs. STATE OF UTTAR PRADESH
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May 23, 2025 |
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September 26, 2025 |
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CHANDRA PRAKASH GUPTA Vs. SHANTI DEVI (DEAD)
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November 28, 2025 |
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CHANDRA SHEKHAR SINGH Vs. STATE OF JHARKHAND
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March 20, 2025 |
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CHANDRABHAN SUDAM SANAP Vs. STATE OF MAHARASHTRA
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January 28, 2025 |
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CHANDRASHEKAR C Vs. STATE OF KARNATAKA
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December 16, 2025 |
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CHELLAMMAL Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
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April 22, 2025 |
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CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. DR. KAMALA SELVARAJ
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October 8, 2025 |
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CHETAN Vs. STATE OF KARNATAKA
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May 30, 2025 |
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CHETAN Vs. STATE OF KARNATAKA
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April 30, 2025 |
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CHHATTISGARH DENTAL COLLEGE AND RESEARCH INSTITUTE Vs. SHWETA KABRA
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May 6, 2025 |
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November 10, 2025 |
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CHIEF MANAGER OF RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HANEEF KHAN
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February 13, 2025 |
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CHIEF MANAGER, CENTRAL BANK OF INDIA Vs. AD BUREAU ADVERTISING PVT. LTD
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February 28, 2025 |
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CHIEF OFFICER, NAGPUR HOUSING AND AREA DEVELOPMENT BOARD (A MHADA UNIT) Vs. MANOHAR BURDE
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March 26, 2025 |
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CHIEF REVENUE CONTROLLING OFFICER CUM INSPECTOR GENERAL OF REGISTRATION Vs. P. BABU
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January 3, 2025 |
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October 7, 2025 |
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July 28, 2025 |
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CHOWDAMMA Vs. VENKATAPPA
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August 25, 2025 |
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April 28, 2025 |
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CITY HOUNDED BY STRAYS, KIDS PAY PRICE, IN RE Vs. CITY HOUNDED BY STRAYS, KIDS PAY PRICE, IN RE
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July 28, 2025 |
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CMJ FOUNDATION Vs. STATE OF MEGHALAYA
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February 13, 2025 |
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September 12, 2025 |
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December 2, 2025 |
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November 10, 2025 |
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COMMISSIONER, NAGPUR MUNICIPAL CORPORATION Vs. LALITA
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October 29, 2025 |
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COMMUNIDADE OF TIVIM, TIVIM, BARDEZ GOA Vs. STATE OF GOA
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July 14, 2025 |
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COMPETITION COMMISSION OF INDIA Vs. SCHOTT GLASS INDIA PVT. LTD
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May 13, 2025 |
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COMPETITION COMMISSION OF INDIA Vs. KERALA FILM EXHIBITORS FEDERATION
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September 26, 2025 |
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September 12, 2025 |
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CONFEDERATION OF REAL ESTATE DEVELOPERS OF INDIA Vs. VANASHAKTI
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November 18, 2025 |
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CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED Vs. SOFTWARE TECHNOLOGY PARKS OF INDIA
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April 28, 2025 |
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CONST. AMAR SINGH Vs. UNION OF INDIA
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August 29, 2025 |
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CONSTABLE 907 SURENDRA SINGH Vs. STATE OF UTTARAKHAND
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January 28, 2025 |
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CORRESPONDENCE, RBANMS EDUCATIONAL INSTITUTION Vs. B. GUNASHEKAR
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April 16, 2025 |
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COSMOS CO-OP BANK LTD Vs. CENTRAL BANK OF INDIA
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February 4, 2025 |
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CRYOGAS EQUIPMENT PRIVATE LIMITED Vs. INOX INDIA LIMITED
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April 15, 2025 |
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CUDDALORE POWERGEN CORPORATION LTD Vs. M/S CHEMPLAST CUDDALORE VINYLS LIMITED
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January 15, 2025 |
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D.B. RAVIKUMAR Vs. G.S. SURESH
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April 17, 2025 |
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February 4, 2025 |
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November 13, 2025 |
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DADU @ ANKUSH Vs. STATE OF MADHYA PRADESH
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December 8, 2025 |
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DAIVSHALA Vs. ORIENTAL INSURANCE COMPANY LTD
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July 28, 2025 |
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DALIP RAM Vs. STATE OF PUNJAB
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January 2, 2025 |
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November 12, 2025 |
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January 2, 2025 |
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DANESH SINGH Vs. HAR PYARI (DEAD) THR. LRS.
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December 15, 2025 |
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DASARI ANIL KUMAR Vs. CHILD WELFARE PROJECT DIRECTOR
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August 12, 2025 |
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DASHRATH Vs. STATE OF MAHARASHTRA
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April 24, 2025 |
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May 8, 2025 |
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DASHWANTH Vs. STATE OF TAMIL NADU
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October 8, 2025 |
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DASTAGIRSAB Vs. SHARANAPPA
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September 16, 2025 |
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January 16, 2025 |
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September 9, 2025 |
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DEEP SHIKHA Vs. NATIONAL INSURANCE COMPANY LTD
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May 13, 2025 |
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DEEPAK KUMAR SAHU Vs. STATE OF CHHATTISGARH
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August 5, 2025 |
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DEEPAK KUMAR TALA Vs. STATE OF ANDHRA PRADESH
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March 25, 2025 |
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DEEPAK SINGH Vs. MUKESH KUMAR
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February 10, 2025 |
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DEEPAK YADAV Vs. STATE OF U.P.
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September 17, 2025 |
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DEEPANKAR TIKEDAR Vs. STATE OF CHHATISGARH
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November 25, 2025 |
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DELHI AGRICULTURAL MARKETING BOARD Vs. BHAGWAN DEVI (DEAD)
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March 20, 2025 |
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DELHI DEVELOPMENT AUTHORITY Vs. S.G.G. TOWERS (P) LTD
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March 7, 2025 |
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DELHI DEVELOPMENT AUTHORITY Vs. CORPORATION BANK
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September 25, 2025 |
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DELHI POLLUTION CONTROL COMMITTEE Vs. LODHI PROPERTY CO. LTD. ETC.
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August 4, 2025 |
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DENASH Vs. STATE OF TAMIL NADU
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October 27, 2025 |
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DEVAN GOPE @ DEVNANDAN YADAV Vs. PAVITRI DEVI
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November 19, 2025 |
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DEVENDRA KUMAR Vs. STATE (NCT OF DELHI)
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August 20, 2025 |
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DEVENDRA KUMAR TRIPATHI Vs. THE ORIENTAL INSURANCE COMPANY LTD.
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December 15, 2025 |
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DEVINDER KUMAR BANSAL Vs. STATE OF PUNJAB
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March 3, 2025 |
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DHANASINGH PRABHU Vs. CHANDRASEKAR
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July 14, 2025 |
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DHANLAXMI URF SUNITA MATHURIA Vs. STATE OF RAJASTHAN
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February 12, 2025 |
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DHANNALAL ALIAS DHANRAJ Vs. NASIR KHAN
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September 26, 2025 |
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DHANYA M Vs. STATE OF KERALA
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June 6, 2025 |
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DHARAM SINGH Vs. STATE OF U.P.
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August 19, 2025 |
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DHARMENDRA KUMAR SINGH Vs. THE HON’BLE HIGH COURT OF JHARKHAND
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January 15, 2025 |
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DHARMENDRA POPATLAL PATEL Vs. IDFC FIRST BANK
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November 11, 2025 |
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DHARMRAO SHARANAPPA SHABADI Vs. SYEDA ARIFA PARVEEN
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October 7, 2025 |
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DHIRENDRA KUMAR Vs. DEEPAK KUMAR
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January 8, 2025 |
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DHIRUBHAI BHAILALBHAI CHAUHAN Vs. STATE OF GUJARAT
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March 21, 2025 |
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DIGVIJAY LAXHAMSINH GAEKWAD Vs. SAPNA GOVIND RAO
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February 7, 2025 |
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DILEEP KUMAR PANDEY Vs. UNION OF INDIA
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May 21, 2025 |
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DILEEPBHAI NANUBHAI SANGHANI Vs. STATE OF GUJARAT
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February 27, 2025 |
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DILIP KUMAR Vs. STATE OF UTTARANCHAL
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January 16, 2025 |
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DILIP MEHTA Vs. RAKESH GUPTA
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November 18, 2025 |
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DINESH CHANDER Vs. STATE OF HARYANA
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July 7, 2025 |
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DINESH CHANDRA SHARMA Vs. BHARTIYA PARYATAN VIKAS NIGAM LIMITED
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December 15, 2025 |
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DINESH D PANCHAL Vs. UNION OF INDIA
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May 1, 2025 |
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DINESH KUMAR JALDHARI Vs. STATE OF CHHATTISGARH
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November 13, 2025 |
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DINESH KUMAR MATHUR Vs. STATE OF M.P
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January 2, 2025 |
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DINESH KUMAR SINGH Vs. R. K. MAHAJAN
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January 8, 2025 |
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DINESH SHARMA Vs. EMGEE CABLES AND COMMUNICATION LTD
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April 23, 2025 |
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DIRECTOR OF INCOME TAX (IT)-I, MUMBAI Vs. AMERICAN EXPRESS BANK LTD.
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December 15, 2025 |
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DIRECTOR OF TOWN PANCHAYAT Vs. M. JAYABAL
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December 12, 2025 |
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DIRECTORATE OF ENFORCEMENT Vs. SUBHASH SHARMA
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January 21, 2025 |
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DIRECTORATE OF ENFORCEMENT Vs. ROOP KUMAR BANSAL
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May 27, 2025 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAJ KUMAR ARORA
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April 17, 2025 |
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DISHA KAPOOR Vs. STATE OF UTTAR PRADESH
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May 8, 2025 |
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DISORTHO S.A.S. Vs. MERIL LIFE SCIENCES PRIVATE LIMITED
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March 18, 2025 |
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DISTRICT APPROPRIATE AUTHORITY Vs. KAUSHIK BABULAL SHAH
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May 6, 2025 |
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DISTRICT MAGISTRATE/COLLECTOR Vs. HEERA LAL
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February 24, 2025 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. Vs. SHAANABASAPPA
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April 24, 2025 |
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DIVYAGNAKUMARI HARISINH PARMAR Vs. UNION OF INDIA
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September 24, 2025 |
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DOGIPARTHI VENKATA SATISH Vs. PILLA DURGA PRASAD
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August 26, 2025 |
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DOLLY AGGARWAL Vs. STATE OF U.P.
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September 16, 2025 |
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DR. AMIT ARYA Vs. KAMLESH KUMARI
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December 19, 2025 |
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DR. ANITA Vs. INDRESH GOPAL KOHLI
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November 14, 2025 |
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DR. I.S.TOMAR Vs. INVERTIS UNIVERSITY
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May 23, 2025 |
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DR. MOHAN Vs. STATE OF TAMIL NADU
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February 12, 2025 |
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DR. POORNIMA ADVANI Vs. GOVERNMENT OF NCT
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February 18, 2025 |
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DR. PRIYAMBADA SHARMA Vs. BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA
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January 28, 2025 |
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DR. SHYAM NARAYAN SINGH Vs. SANJAY KUMAR
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January 8, 2025 |
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DR. TANVI BEHL Vs. SHREY GOEL
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January 29, 2025 |
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DR. YUGESHWAR YADAV Vs. SANJAY KUMAR
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January 8, 2025 |
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DRAVIDA MUNNETRA KAZHAGAM Vs. THIRU. C. VE. SHANMUGAM
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August 6, 2025 |
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DURGA PRASAD Vs. GOVT. OF NCT OF DELHI
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April 23, 2025 |
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EBY CHERIAN Vs. JEREMA JOHN
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May 15, 2025 |
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EDAKKANDI DINESHAN @ P. DINESHAN Vs. STATE OF KERELA
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January 6, 2025 |
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ELECTROSTEEL STEEL LIMITED Vs. ISPAT CARRIER PRIVATE LIMITED
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April 21, 2025 |
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EPC CONSTRUCTIONS INDIA LIMITED Vs. MATIX FERTILIZERS AND CHEMICALS LIMITED
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October 28, 2025 |
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ESAKKIMUTHU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
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July 22, 2025 |
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ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIRMALA DEVI \ SHANKAR CHOUDHARY
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July 14, 2025 |
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ESWARANATHAN Vs. STATE
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July 23, 2025 |
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EXECUTIVE TRADING COMPANY PRIVATE LIMITED Vs. GROW WELL MERCANTILE PRIVATE LIMITED
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September 25, 2025 |
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FARUKH @ KABIR DESHMUKH Vs. STATE OF UTTAR PRADESH
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February 21, 2025 |
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FERRO CONCRETE CONSTRUCTION (INDIA) PVT. LTD Vs. STATE OF RAJASTHAN
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April 2, 2025 |
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FILOMENA SALDANHA Vs. SUNIL KOHLI
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April 29, 2025 |
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FIROZ KHAN AKBARKHAN Vs. STATE OF MAHARASHTRA
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March 24, 2025 |
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FOOD COURT THE COMPANY GARDEN SOCIETY Vs. UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.
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November 18, 2025 |
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FRANK VITUS Vs. NARCOTICS CONTROL BUREAU
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January 6, 2025 |
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G. KALAWATHI BAI Vs. G. SHASHIKALA
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July 15, 2025 |
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G. MOHANDAS Vs. STATE OF KERALA
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July 15, 2025 |
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G. PRASAD RAGHAVAN Vs. UNION TERRITORY OF PUDUCHERRY
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October 10, 2025 |
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G.C. MANJUNATH Vs. SEETARAM
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April 3, 2025 |
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G.R. SELVARAJ Vs. K.J. PRAKASH KUMAR
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November 25, 2025 |
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G.V. ADHIMOOLAM Vs. INSPECTOR OF POLICE
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April 4, 2025 |
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GAJANAN DATTATRAY GORE Vs. STATE OF MAHARASHTRA
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July 28, 2025 |
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GAJENDRA SINGH Vs. REENA BALMIKI
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March 26, 2025 |
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GAMBHIR SINGH Vs. STATE OF UTTAR PRADESH
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January 28, 2025 |
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GANESAN Vs. STATE OF TAMILNADU
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February 7, 2025 |
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GANESHKUMAR RAJESHWARRAO SELUKAR Vs. MAHENDRA BHASKAR LIMAYE
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May 21, 2025 |
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GANGUBAI RAGHUNATH AYARE Vs. GANGARAM SAKHARAM DHURI
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March 17, 2025 |
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GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED Vs. GRSE LIMITED WORKMENS UNION
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February 25, 2025 |
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GASTRADE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
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March 28, 2025 |
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GAURAV KOHLI Vs. STATE OF HARYANA
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October 28, 2025 |
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GAYATRI BALASAMY Vs. ISG NOVASOFT TECHNOLOGIES LIMITED
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April 30, 2025 |
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GBJ HOTELS PRIVATE LIMITED Vs. SRIHARAN SRIPATHMANATHAN
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April 28, 2025 |
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GEDDAM JHANSI Vs. STATE OF TELANGANA
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February 7, 2025 |
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GEETA Vs. STATE OF KARNATAKA
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September 9, 2025 |
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GEETA @ REETA MISHRA Vs. AJAY KUMAR MISHRA
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September 12, 2025 |
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GEETA DEVI Vs. ASHISH KUMAR CHOPRA
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April 24, 2025 |
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GEETHA V.M. Vs. RETHNASENAN K
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January 3, 2025 |
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GENERAL MANAGER (P) CANARA BANK Vs. GANGANARASIMHAIAH
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September 9, 2025 |
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GENERAL MANAGER BUSINESS NETWORK PLANNING (RETAIL) BHARAT PETROLEUM CORPORATION LIMITED Vs. P. SOUNDARYA
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April 2, 2025 |
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GENERAL MANAGER PERSONNEL SYNDICATE BANK Vs. B.S.N. PRASAD
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January 21, 2025 |
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GENERAL MANAGER, U.P. COOPERATIVE BANK LTD. Vs. ACHCHEY LAL
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September 11, 2025 |
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September 1, 2025 |
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GHANSHYAM SONI Vs. STATE (GOVT. OF NCT OF DELHI)
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June 4, 2025 |
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GIAN CHAND GARG Vs. HARPAL SINGH
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August 11, 2025 |
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GLENCORE INTERNATIONAL AG Vs. M/S. SHREE GANESH METALS
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August 25, 2025 |
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GODREJ PROJECTS DEVELOPMENT Vs. ANIL KARLEKAR
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February 3, 2025 |
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GODWIN CONSTRUCTION PVT. LTD. Vs. COMMISSIONER, MEERUT
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October 8, 2025 |
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GOKUL LAMP WORKS PRIVATE LIMITED ETC Vs. MYSORE LAMP WORKS LIMITED
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February 7, 2025 |
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GOLLA NARAESH KUMAR YADAV Vs. KOTAK MAHINDRA BANK
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November 13, 2025 |
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GOPAL DIKSHIT Vs. UNITED INDIA INSURANCE COMPANY LTD
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May 19, 2025 |
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May 6, 2025 |
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GOPAL KRISHAN Vs. DAULAT RAM
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January 2, 2025 |
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GOPAL PRADHAN Vs. STATE OF CHHATTISGARH
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March 17, 2025 |
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GOPAL SHARAN SINGH Vs. DEEPAK KUMAR
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January 8, 2025 |
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GOPAL SINGH Vs. STATE OF UTTARAKHAND
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February 6, 2025 |
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GOVERDHAN Vs. STATE OF CHHATTISGARH
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January 9, 2025 |
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GOVERNMENT OF TAMIL NADU Vs. P.R. JAGANATHAN
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November 19, 2025 |
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GOVIND Vs. STATE OF HARYANA
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November 14, 2025 |
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GOVIND MANDAVI Vs. STATE OF CHATTISGARH
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December 8, 2025 |
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September 10, 2025 |
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GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. ANUPAM GARG
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June 4, 2025 |
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February 7, 2025 |
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GUJARAT URJA VIKAS NIGAM LIMITED Vs. ESSAR POWER LIMITED
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September 25, 2025 |
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GUJARAT URJA VIKAS NIGAM LIMITED Vs. GREEN INFRA CORPORATE WIND PRIVATE LIMITED
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August 4, 2025 |
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GULSHAN KUMAR Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
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February 3, 2025 |
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GURDEEP SINGH Vs. STATE OF PUNJAB
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August 11, 2025 |
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July 17, 2025 |
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GURSEWAK SINGH Vs. STATE OF PUNJAB
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September 3, 2025 |
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GURVINDER SINGH Vs. JASBIR SINGH @ JASVIR SINGH
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September 15, 2025 |
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GYAN PRAKASH Vs. UNION OF INDIA
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May 21, 2025 |
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GYANENDRA SINGH @ RAJA SINGH Vs. STATE OF U.P.
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March 7, 2025 |
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H. ANJANAPPA Vs. A. PRABHAKAR
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January 29, 2025 |
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H. ANJANAPPA Vs. A. PRABHAKAR
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January 29, 2025 |
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H. N. PANDAKUMAR Vs. STATE OF KARNATAKA
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January 7, 2025 |
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H. S. OBEROI BUILDTECH PVT. LTD Vs. MSN WOODTECH
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September 9, 2025 |
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H.GURUSWAMY Vs. A. KRISHNAIAH
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January 8, 2025 |
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H.P. POWER TRANSMISSION CORPORATION LTD. Vs. M/S. BRUA HYDROWATT PVT. LTD.
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May 14, 2025 |
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H.S. PUTTASHANKARA Vs. YASHODAMMA
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September 9, 2025 |
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HAKIM Vs. STATE OF NCT OF DELHI
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May 19, 2025 |
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HALDHAR PRASAD GUPTA Vs. DEEPAK KUMAR
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January 8, 2025 |
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HANSA DEVI Vs. SBI GENERAL INSURANCE COMPANY LIMITED
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May 15, 2025 |
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HANSRAJ Vs. STATE OF CHHATTISGARH
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February 10, 2025 |
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HANSRAJ Vs. STATE OF U.P.
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October 9, 2025 |
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HANSURA BAI Vs. STATE OF MADHYA PRADESH
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May 15, 2025 |
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HANUMANTHARAJU B. Vs. M. AKRAM PASHA
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May 13, 2025 |
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HARBANS SINGH @ MD.MUJTABA Vs. STATE (NCT OF DELHI)
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May 20, 2025 |
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HARE KRUSHNA MAHANTA Vs. HIMADARI SAHU
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February 7, 2025 |
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HARI NANDAN SINGH Vs. STATE OF JHARKHAND
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February 11, 2025 |
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October 29, 2025 |
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HARINAGAR SUGAR MILLS LTD (BISCUIT DIVISION) Vs. STATE OF MAHARASHTRA
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June 4, 2025 |
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HARIS FAIZANULLAH KHAN Vs. UNION OF INDIA
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May 19, 2025 |
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HARISH KUMAR Vs. AMAR NATH
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August 5, 2025 |
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HARJINDER SINGH Vs. STATE OF PUNJAB
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May 6, 2025 |
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HARMANPREET SINGH Vs. STATE OF PUNJAB
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April 1, 2025 |
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HARPREET SINGH TALWAR Vs. STATE OF GUJARAT TH. NATIONAL INVESTIGATING AGENCY
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May 13, 2025 |
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HARSHBIR SINGH PANNU Vs. JASWINDER SINGH
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December 8, 2025 |
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HARSHIT HARISH JAIN Vs. STATE OF MAHARASHTRA
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January 24, 2025 |
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HARYANA POWER PURCHASE CENTRE Vs. GMR KAMALANGA ENERGY LIMITED
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September 8, 2025 |
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HASEENA Vs. UNITED INDIA INSURANCE CO. LTD.
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September 4, 2025 |
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HASINA YASMIN Vs. NATIONAL INSURANCE CO. LTD.
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December 17, 2025 |
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HDFC BANK LIMITED Vs. STATE OF MAHARASHTRA
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May 22, 2025 |
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HEAD CONSTABLE RAJ KUMAR Vs. STATE OF PUNJAB
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April 29, 2025 |
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HEMAVATHI Vs. UNITED INDIA INSURANCE CO.
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January 15, 2025 |
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HEMLATA SHAKYA Vs. STATE OF M.P.
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April 3, 2025 |
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HIGH COURT OF MADHYA PRADESH Vs. JYOTSNA DOHALIA
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September 23, 2025 |
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HIND SAMACHAR LTD.(DELHI UNIT) Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
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October 8, 2025 |
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HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. BIHAR RAJYA PUL NIRMAN NIGAM LIMITED
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November 28, 2025 |
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HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BCL SECURE PREMISES PVT. LTD.
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December 9, 2025 |
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HIRALAL BABULAL SONI Vs. STATE OF MAHARASHTRA
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February 25, 2025 |
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HIRALAL MOTILAL PARIKH Vs. SPL. LAQ OFFICER
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March 27, 2025 |
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HITESH NAGJIBHAI PATEL Vs. BABUBHAI NAGJIBHAI RABARI
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August 8, 2025 |
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HITESH UMESHBHAI MASHRU Vs. STATE OF GUJARAT
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February 18, 2025 |
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January 29, 2025 |
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September 24, 2025 |
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April 23, 2025 |
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November 4, 2025 |
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April 7, 2025 |
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July 24, 2025 |
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April 8, 2025 |
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April 1, 2025 |
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May 15, 2025 |
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January 2, 2025 |
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May 27, 2025 |
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July 30, 2025 |
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January 20, 2025 |
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March 28, 2025 |
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May 15, 2025 |
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August 11, 2025 |
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November 11, 2025 |
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April 3, 2025 |
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August 11, 2025 |
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May 29, 2025 |
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May 15, 2025 |
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IN RE ORDER DATED 17.03.2025 PASSED BY THE HIGH COURT OF JUDICATURE AT ALLAHABAD IN CRIMINAL REVISION NO. 14492024 AND ANCILLARY ISSUES Vs. IN RE ORDER DATED 17.03.2025 PASSED BY THE HIGH COURT OF JUDICATURE AT ALLAHABAD IN CRIMINAL REVISION NO. 14492024 AND ANCILLARY ISSUES
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February 10, 2025 |
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May 8, 2025 |
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October 27, 2025 |
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November 3, 2025 |
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November 7, 2025 |
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August 22, 2025 |
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November 21, 2025 |
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November 20, 2025 |
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April 22, 2025 |
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May 15, 2025 |
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December 29, 2025 |
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August 28, 2025 |
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November 10, 2025 |
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May 21, 2025 |
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February 18, 2025 |
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March 3, 2025 |
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May 19, 2025 |
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May 23, 2025 |
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October 31, 2025 |
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IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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August 25, 2025 |
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IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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November 20, 2025 |
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IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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November 13, 2025 |
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September 15, 2025 |
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May 22, 2025 |
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July 23, 2025 |
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January 29, 2025 |
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November 24, 2025 |
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March 21, 2025 |
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March 20, 2025 |
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January 8, 2025 |
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July 14, 2025 |
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January 7, 2025 |
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October 7, 2025 |
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November 7, 2025 |
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November 19, 2025 |
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January 3, 2025 |
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May 6, 2025 |
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September 18, 2025 |
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January 30, 2025 |
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January 9, 2025 |
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IQBAL AHMED Vs. ABDUL SHUKOOR
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August 22, 2025 |
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January 16, 2025 |
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January 17, 2025 |
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April 16, 2025 |
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May 15, 2025 |
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February 11, 2025 |
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ITC LIMITED Vs. STATE OF KARNATAKA
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September 12, 2025 |
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January 28, 2025 |
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March 25, 2025 |
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June 5, 2025 |
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September 17, 2025 |
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September 22, 2025 |
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February 17, 2025 |
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April 7, 2025 |
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JAGE RAM Vs. VED KAUR
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January 28, 2025 |
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January 27, 2025 |
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JAI BALAJI INDUSTRIES LTD. Vs. M/S HEG LTD.
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November 28, 2025 |
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JAI KRISHNA PRASAD YADAV Vs. DEEPAK KUMAR
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January 8, 2025 |
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July 16, 2025 |
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February 3, 2025 |
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February 18, 2025 |
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April 29, 2025 |
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May 23, 2025 |
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November 20, 2025 |
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September 15, 2025 |
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March 6, 2025 |
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August 6, 2025 |
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October 17, 2025 |
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April 15, 2025 |
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January 30, 2025 |
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April 7, 2025 |
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December 18, 2025 |
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February 17, 2025 |
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May 13, 2025 |
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February 12, 2025 |
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February 25, 2025 |
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December 16, 2025 |
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January 28, 2025 |
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July 15, 2025 |
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JAYSHREE KANABAR Vs. STATE OF MAHARASHTRA
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January 2, 2025 |
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October 29, 2025 |
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April 15, 2025 |
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May 7, 2025 |
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February 20, 2025 |
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February 7, 2025 |
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January 30, 2025 |
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January 31, 2025 |
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JOGESWAR SAHOO Vs. THE DISTRICT JUDGE, CUTTACK
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April 4, 2025 |
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March 17, 2025 |
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April 2, 2025 |
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December 11, 2025 |
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March 24, 2025 |
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March 6, 2025 |
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JSW STEEL LIMITED Vs. PRATISHTHA THAKUR HARITWAL
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March 27, 2025 |
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October 7, 2025 |
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February 14, 2025 |
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August 20, 2025 |
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September 10, 2025 |
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February 25, 2025 |
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December 10, 2025 |
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January 20, 2025 |
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December 2, 2025 |
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September 11, 2025 |
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September 22, 2025 |
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September 25, 2025 |
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December 15, 2025 |
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April 7, 2025 |
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May 20, 2025 |
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October 28, 2025 |
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February 13, 2025 |
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October 29, 2025 |
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April 28, 2025 |
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August 21, 2025 |
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August 19, 2025 |
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March 3, 2025 |
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January 27, 2025 |
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April 16, 2025 |
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November 11, 2025 |
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September 15, 2025 |
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February 13, 2025 |
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May 30, 2025 |
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January 20, 2025 |
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February 27, 2025 |
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May 7, 2025 |
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November 11, 2025 |
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October 7, 2025 |
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September 16, 2025 |
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February 11, 2025 |
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January 31, 2025 |
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April 3, 2025 |
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May 23, 2025 |
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July 14, 2025 |
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August 14, 2025 |
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April 30, 2025 |
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August 12, 2025 |
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August 22, 2025 |
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July 31, 2025 |
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October 14, 2025 |
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July 21, 2025 |
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January 2, 2025 |
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October 31, 2025 |
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September 1, 2025 |
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May 21, 2025 |
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December 18, 2025 |
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March 17, 2025 |
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KIROSATA DEVI Vs. RAM JI LAL
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November 17, 2025 |
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September 9, 2025 |
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April 1, 2025 |
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August 8, 2025 |
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November 14, 2025 |
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September 16, 2025 |
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October 14, 2025 |
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July 23, 2025 |
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November 25, 2025 |
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KOPARGAON SAHAKARI SAKHAR KARKHANA LTD Vs. NATIONAL INSURANCE CO. LTD.
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November 13, 2025 |
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October 17, 2025 |
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April 4, 2025 |
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December 19, 2025 |
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July 15, 2025 |
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May 7, 2025 |
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February 17, 2025 |
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KRISHNA DEVI @ SABITRI DEVI (RANI) Vs. UNION OF INDIA
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January 3, 2025 |
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KRISHNA KUMAR KEDIA Vs. UNION OF INDIA
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April 30, 2025 |
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July 16, 2025 |
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January 29, 2025 |
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August 8, 2025 |
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January 6, 2025 |
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January 31, 2025 |
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March 28, 2025 |
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August 8, 2025 |
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July 14, 2025 |
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May 6, 2025 |
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July 29, 2025 |
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April 7, 2025 |
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May 9, 2025 |
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July 15, 2025 |
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November 28, 2025 |
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April 16, 2025 |
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December 19, 2025 |
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November 18, 2025 |
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May 22, 2025 |
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May 14, 2025 |
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January 30, 2025 |
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December 9, 2025 |
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April 21, 2025 |
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March 5, 2025 |
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September 10, 2025 |
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LAXMI DAS Vs. STATE OF WEST BENGAL
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January 21, 2025 |
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December 4, 2025 |
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LEELA Vs. MURUGANANTHAM
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January 2, 2025 |
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October 16, 2025 |
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February 4, 2025 |
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October 16, 2025 |
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March 3, 2025 |
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December 11, 2025 |
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February 25, 2025 |
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LIFESTYLE EQUITIES C.V. Vs. AMAZON TECHNOLOGIES INC.
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October 7, 2025 |
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LILABEN Vs. STATE OF GUJARAT
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April 21, 2025 |
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January 2, 2025 |
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November 10, 2025 |
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LIVEIN AQUA SOLUTIONS PRIVATE LIMITED Vs. HDFC BANK LIMITED
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November 24, 2025 |
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LOK MAL @ LOKU Vs. STATE OF UTTAR PRADESH
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March 7, 2025 |
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LOK PRAHARI Vs. UNION OF INDIA
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January 30, 2025 |
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LOKESH B. Vs. SURYANARAYANA RAJU JAGGARAJU
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August 6, 2025 |
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LT. COL NK GHAI (RETD.) Vs. UNION OF INDIA
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May 21, 2025 |
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October 15, 2025 |
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September 22, 2025 |
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M. S. ANANTHAMURTHY Vs. J. MANJULA
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February 27, 2025 |
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July 17, 2025 |
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May 8, 2025 |
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M. VENKATESWARAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
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January 24, 2025 |
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M.C. MEHTA Vs. UNION OF INDIA
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October 31, 2025 |
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M.C. MEHTA Vs. UNION OF INDIA
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March 5, 2025 |
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M.C. RAVIKUMAR Vs. D.S. VELMURUGAN
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July 23, 2025 |
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M.K. RANJITSINH Vs. UNION OF INDIA
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December 19, 2025 |
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M.S. NAGABHUSHAN Vs. D.S. NAGARAJA
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March 4, 2025 |
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M.S. SANJAY Vs. INDIAN BANK
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January 29, 2025 |
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September 12, 2025 |
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August 18, 2025 |
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February 27, 2025 |
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October 8, 2025 |
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M/S ASP TRADERS Vs. STATE OF UTTAR PRADESH
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July 24, 2025 |
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M/S C.L. GUPTA EXPORT LTD. Vs. ADIL ANSARI
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August 22, 2025 |
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M/S CHITHRA WOODS MANORS WELFARE ASSOCIATION Vs. SHAJI AUGUSTINE
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April 24, 2025 |
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M/S CITICORP FINANCE (INDIA) LIMITED Vs. SNEHASIS NANDA
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March 20, 2025 |
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M/S EDELWEISS ASSET RECONSTRUCTION LIMITED Vs. REGIONAL PF COMMISSIONER II AND RECOVERY OFFICER, RO BENGALURU
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August 26, 2025 |
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M/S FAIME MAKERS PVT. LTD. Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
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April 1, 2025 |
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M/S GAYATRI PROJECT LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED
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May 15, 2025 |
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M/S OSWAL PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
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April 28, 2025 |
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M/S PATANJALI FOODS LIMITED Vs. UNION OF INDIA
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May 19, 2025 |
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M/S POLY MEDICURE LTD. Vs. M/S BRILLIO TECHNOLOGIES PVT. LTD
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November 13, 2025 |
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M/S QUIPPO ENERGY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD – II
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September 19, 2025 |
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M/S S.R.S. TRAVELS Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION WORKERS
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February 6, 2025 |
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July 17, 2025 |
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April 25, 2025 |
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May 22, 2025 |
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July 15, 2025 |
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January 7, 2025 |
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M/S. A.J. SHETTY AND CO. PVT. LTD. Vs. ST. ANTONY’S CHARITY INSTITUTES
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April 23, 2025 |
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M/S. ABCI INFRASTRUCTURES PVT. LTD. Vs. UNION OF INDIA
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February 14, 2025 |
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M/S. AIREN AND ASSOCIATES Vs. M/S. SANMAR ENGINEERING SERVICES LIMITED
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July 24, 2025 |
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October 7, 2025 |
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February 14, 2025 |
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June 5, 2025 |
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April 8, 2025 |
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April 8, 2025 |
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May 1, 2025 |
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M/S. DHANBAD FUELS PRIVATE LIMITED Vs. UNION OF INDIA
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May 15, 2025 |
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M/S. HARCHARAN DASS GUPTA Vs. UNION OF INDIA
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May 14, 2025 |
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M/S. INTERSTATE CONSTRUCTION Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.
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May 15, 2025 |
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April 22, 2025 |
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M/S. KKK HYDRO POWER LIMITED Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
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August 29, 2025 |
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M/S. LANCOR HOLDINGS LIMITED Vs. PREM KUMAR MENON
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October 31, 2025 |
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M/S. MOTILAL AGARWAL Vs. STATE OF WEST BENGAL
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August 28, 2025 |
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M/S. NARESH KUMAR GUPTA Vs. STATE OF PUNJAB
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May 1, 2025 |
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August 20, 2025 |
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December 10, 2025 |
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M/S. SHIKHAR CHEMICALS Vs. STATE OF UTTAR PRADESH
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August 8, 2025 |
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December 10, 2025 |
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April 17, 2025 |
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August 29, 2025 |
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September 1, 2025 |
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MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION Vs. UNION OF INDIA
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February 19, 2025 |
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MACHHINDRANATH S/O KUNDLIK TARADE Vs. RAMCHANDRA GANGADHAR DHAMNE
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June 2, 2025 |
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MADAN LAL Vs. STATE OF RAJASTHAN
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March 7, 2025 |
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MADHUKAR Vs. STATE OF MAHARASHTRA
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July 14, 2025 |
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January 24, 2025 |
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March 27, 2025 |
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MADIVALAPPA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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March 17, 2025 |
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MADRAS BAR ASSOCIATION Vs. UNION OF INDIA
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November 19, 2025 |
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MAHA MINERAL MINING & BENEFICATION PVT. LTD. Vs. MADHYA PRADESH POWER GENERATING CO. LTD.
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September 9, 2025 |
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MAHABIR Vs. STATE OF HARYANA
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January 29, 2025 |
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MAHANADI COAL FIELDS LTD Vs. MATHIAS ORAM
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January 3, 2025 |
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April 23, 2025 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUBHASH S/O LAXMANRAO BRAMHE
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February 27, 2025 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHADEO KRISHNA NAIK
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February 14, 2025 |
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MAHAVEER Vs. STATE OF MAHARASHTRA
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October 8, 2025 |
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February 25, 2025 |
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MAHENDRA AWASE Vs. STATE OF MADHYA PRADESH
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January 17, 2025 |
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MAHENDRA MAGRURAM GUPTA Vs. RAJDAI SHAW
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May 8, 2025 |
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MAHENDRA VISHWANATH Vs. UNION OF INDIA
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September 2, 2025 |
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MAHESH Vs. SANGRAM
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January 2, 2025 |
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MAHESH CHAND Vs. BRIJESH KUMAR
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August 19, 2025 |
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MAHESH KUMAR AGARWAL Vs. UNION OF INDIA
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December 19, 2025 |
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MAHNOOR FATIMA IMRAN Vs. VISWESWARA INFRASTRUCTURE PVT. LTD
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May 7, 2025 |
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MAIMMONAMMAL ARIF Vs. PONNAM M.A.
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May 21, 2025 |
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MALA CHOUDHARY Vs. STATE OF TELANGANA
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July 18, 2025 |
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MALA DEVI Vs. UNION OF INDIA
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July 16, 2025 |
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MALAKAPPA Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
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April 29, 2025 |
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MALLEESWARI Vs. K. SUGUNA
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September 8, 2025 |
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MALLESH M. Vs. LINGARAJU M.
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September 26, 2025 |
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MAMMAN KHAN Vs. STATE OF HARYANA
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September 12, 2025 |
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MAMTA KAUR Vs. STATE OF PUNJAB
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January 9, 2025 |
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MANAGING DIRECTOR BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LIMITED Vs. SANJAY KUMAR
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August 5, 2025 |
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MANAGING DIRECTOR, M.P. STATE AGRICULTURAL MARKETING BOARD AND ORS. Vs. HARPAL SINGH
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November 28, 2025 |
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MANCHU MOHAN BABU Vs. STATE OF ANDHRA PRADESH
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July 31, 2025 |
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MANDEEP SINGH Vs. STATE OF PUNJAB
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July 14, 2025 |
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MANEETA SINGH Vs. VIRENDRA PRATAP SINGH
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December 10, 2025 |
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MANGE RAM Vs. STATE OF MADHYA PRADESH
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August 12, 2025 |
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MANIKLAL SAHU Vs. STATE OF CHHATTISGARH
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September 12, 2025 |
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MANILAL SHAMALBHAI PATEL Vs. OFFICER ON SPECIAL DUTY (LAND ACQUISITION)
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March 25, 2025 |
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MANISH Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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MANISH YADAV Vs. STATE OF UTTAR PRADESH
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January 22, 2025 |
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MANJEET SINGH Vs. STATE OF U.P.
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August 7, 2025 |
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MANJULA Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD.
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September 9, 2025 |
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MANJUNATH TIRAKAPPA MALAGI Vs. GURUSIDDAPPA TIRAKAPPA MALAGI
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April 21, 2025 |
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MANJUSHA Vs. UNITED INDIA ASSURANCE COMPANY LIMITED
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July 25, 2025 |
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MANOHAR Vs. STATE OF MAHARASHTRA
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July 28, 2025 |
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MANOJ Vs. SATHEESH KUMAR
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November 13, 2025 |
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MANOJ @ MUNNA Vs. STATE OF CHHATTISGARH
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December 18, 2025 |
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MANOJ DHANKAR Vs. NEEHARIKA
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September 2, 2025 |
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February 27, 2025 |
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MANOJ TEJRAJ JAIN Vs. STATE OF GUJARAT
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August 28, 2025 |
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MANOJBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
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December 15, 2025 |
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MANORMA SINHA Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
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October 15, 2025 |
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MANSI BRAR FERNANDES Vs. SHUBHA SHARMA
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September 12, 2025 |
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MANSOOR ALI FARIDA IRSHAD ALI Vs. TAHSILDARI,
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February 27, 2025 |
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MANURKULA DEVANGA VASAGA SALAI Vs. INSPECTOR GENERAL OF REGISTRATION
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January 7, 2025 |
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MANURKULA DEVANGA VASAGA SALAI Vs. INSPECTOR GENERAL OF REGISTRATION
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February 7, 2025 |
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MARAM NIRMALA Vs. STATE OF TELANGANA
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December 16, 2025 |
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MARAM NIRMALA Vs. STATE OF TELANGANA
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November 16, 2025 |
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MARIPPAN Vs. STATE
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January 24, 2025 |
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MAUKAM SINGH Vs. STATE OF MADHYA PRADESH
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April 2, 2025 |
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MAXIM INDIA INTEGRATED CIRCUIT DESIGN (P) LTD Vs. ANDAPPA (D) BY LRS & ORS
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January 2, 2025 |
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MAYA P.C. Vs. STATE OF KERALA
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May 23, 2025 |
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MAYA SINGH Vs. ORIENTAL INSURANCE CO. LTD
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February 7, 2025 |
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MAYANKKUMAR NATWARLAL Vs. STATE OF GUJARAT
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December 19, 2025 |
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MD. BANI ALAM MAZID @ DHAN Vs. STATE OF ASSAM
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February 24, 2025 |
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MD. FIROZ AHMAD KHALID Vs. STATE OF MANIPUR
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April 22, 2025 |
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MD. GULZAR Vs. STATE OF BIHAR
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March 27, 2025 |
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MEENA Vs. PRAYAGRAJ
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July 14, 2025 |
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MEENA A. JAGTAP Vs. BAR COUNCIL OF INDIA
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May 9, 2025 |
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MEENAKSHI Vs. STATE OF HARYANA
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November 27, 2025 |
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MEERA BAI & ORS Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
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April 30, 2025 |
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MEERA SINGH Vs. DEEPAK KUMAR
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January 8, 2025 |
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MEHATAR Vs. STATE OF MAHARASHTRA
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February 11, 2025 |
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METPALLI LASUM BAI Vs. METAPALLI MUTHAIH
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July 21, 2025 |
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MIHIR RAJESH SHAH Vs. STATE OF MAHARASHTRA
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November 6, 2025 |
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MINI Vs. CBI/SPE COCHIN
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August 13, 2025 |
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MISSION ACCESSIBILITY Vs. UNION OF INDIA
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December 3, 2025 |
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MITC ROLLING MILLS PRIVATE LIMITED Vs. M/S. RENUKA REALTORS
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November 10, 2025 |
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MITESHBHAI J.PATEL Vs. DRUG INSPECTOR
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July 29, 2025 |
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MMTC LIMITED Vs. ANGLO AMERICAN METALLURGICALCOAL PVT. LIMITED
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November 3, 2025 |
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MOH. KAMIL PATEL Vs. STATE OF CHHATTISGARH
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November 25, 2025 |
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MOHAMED SAMEER KHAN Vs. STATE
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October 29, 2025 |
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MOHAMMAD AFZAL MOHAMMAD SHARIF Vs. STATE OF MAHARASHTRA
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September 11, 2025 |
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MOHAMMAD ALI Vs. SHARANAPPA
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July 14, 2025 |
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MOHAMMADHANIF MOHAMMADIBRAHIM PATEL & ORS. Vs. PALLAVIBEN RAJENDRAKUMAR PATEL
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November 18, 2025 |
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MOHAMMED ASARUDEEN Vs. UNION OF INDIA
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May 6, 2025 |
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MOHAMMED ENTERPRISES (TANZANIA) LTD Vs. FAROOQ ALI KHAN
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January 3, 2025 |
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MOHAMMED MASOOD Vs. NEW INDIA ASSURANCE CO. LTD.
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September 26, 2025 |
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MOHAMMED MUKHTAR M.D. Vs. ABDUL MOIDDIN
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December 9, 2025 |
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MOHAMMED RASAL Vs. STATE OF KERALA
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September 8, 2025 |
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MOHAN LAL FATEHPURIA Vs. M/S BHARAT TEXTILES
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December 10, 2025 |
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MOHD. TAHIR HUSSAIN Vs. STATE OF NCT OF DELHI
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January 22, 2025 |
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MOHIT KUMAR Vs. STATE OF UTTAR PRADESH
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May 15, 2025 |
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MOHIT SURESH HARCHANDRAI Vs. HINDUSTAN ORGANIC CHEMICALS LIMITED
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May 6, 2025 |
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MOIDEENKUTTY Vs. ABRAHAM GEORGE
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December 15, 2025 |
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MONU JAYRAMBHAI TAJPARIYA Vs. STATE OF GUJARAT
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January 20, 2025 |
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MOOL CHAND Vs. STATE GOVT. OF NCT OF DELHI
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November 28, 2025 |
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MORTUZA HUSSAIN CHOUDHARY Vs. STATE OF NAGALAND
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March 5, 2025 |
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MRS. VARSHATAI W/O. SH. SANJAY BAGADE Vs. STATE OF MAHARASHTRA
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April 15, 2025 |
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MUKESH KUMAR Vs. STATE
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January 17, 2025 |
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MUKESH KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
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April 24, 2025 |
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MUKESH PRASAD SINGH Vs. THEN RAJENDRA AGRICULTURAL UNIVERSITY
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March 4, 2025 |
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May 30, 2025 |
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November 6, 2025 |
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December 10, 2025 |
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December 15, 2025 |
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May 15, 2025 |
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February 11, 2025 |
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September 25, 2025 |
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November 26, 2025 |
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April 28, 2025 |
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May 14, 2025 |
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December 16, 2025 |
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October 27, 2025 |
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April 7, 2025 |
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RAJJAN LAL Vs. STATE OF UTTAR PRADESH
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December 9, 2025 |
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RAJNESH SHARMA Vs. M/S. BUSINESS PARK TOWN PLANNERS LTD.
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September 24, 2025 |
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RAJNI Vs. STATE OF UTTAR PRADESH
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May 20, 2025 |
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RAJNI AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
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October 8, 2025 |
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RAJNISH SINGH Vs. STATE OF U.P.
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March 3, 2025 |
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RAJO DEVI Vs. MANJEET KAUR
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May 19, 2025 |
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RAJPUT VIJAYSINH NATWARSINH Vs. STATE OF GUJARAT
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September 18, 2025 |
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RAJU @ NIRPENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
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February 27, 2025 |
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RAJU @ UMAKANT Vs. STATE OF MADHYA PRADESH
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May 1, 2025 |
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RAJU NAIDU Vs. CHENMOUGA SUNDRA
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March 19, 2025 |
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RAJU NARYANA SWAMY Vs. STATE OF KERALA
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April 23, 2025 |
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RAJUL MANOJ SHAH Vs. KIRANBHAI SHAKRABHAI PATEL
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September 12, 2025 |
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RAJUMON T.M. Vs. UNION OF INDIA
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May 7, 2025 |
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RAJWANT SINGH Vs. STATE OF HARYANA
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January 9, 2025 |
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RAKESH BHANOT Vs. GURDAS AGRO PVT. LTD
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April 1, 2025 |
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RAKESH DUTT SHARMA Vs. STATE OF UTTARAKHAND
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August 28, 2025 |
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RAKESH KUMAR CHARMAKAR Vs. STATE OF MADHYA PRADESH
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January 31, 2025 |
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RAKESH KUMAR RAGHUVANSHI Vs. STATE OF MADHYA PRADESH
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January 16, 2025 |
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RAKESH KUMAR VERMA Vs. HDFC BANK LTD
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April 8, 2025 |
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RAKHI SADHUKHAN Vs. RAJA SADHUKHAN
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May 29, 2025 |
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RAKSHA DEVI Vs. PARKASH CHAND
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September 24, 2025 |
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RAM CHARAN Vs. SUKHRAM
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July 17, 2025 |
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RAM KISHAN Vs. STATE OF HARYANA
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April 3, 2025 |
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RAM LAL Vs. JARNAIL SINGH
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February 25, 2025 |
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RAM PYAREY Vs. STATE OF UTTAR PRADESH
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January 9, 2025 |
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RAM SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
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September 9, 2025 |
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RAMA BAI Vs. AMIT MINERALS
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September 24, 2025 |
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RAMACHANDRAIAH Vs. M. MANJULA
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April 23, 2025 |
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RAMANUJ KUMAR Vs. PRIYANKA
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April 22, 2025 |
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RAMAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.
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September 26, 2025 |
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RAMAYANA ISPAT PVT. LTD. Vs. STATE OF RAJASTHAN
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April 1, 2025 |
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RAMESH Vs. STATE OF RAJASTHAN
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January 9, 2025 |
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RAMESH A. NAIKA Vs. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA
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February 13, 2025 |
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RAMESH BAGHEL Vs. STATE OF CHHATTISGARH
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January 27, 2025 |
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RAMESH CHAND Vs. SURESH CHAND
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September 1, 2025 |
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RAMESH KUMAR JAIN Vs. BHARAT ALUMINIUM COMPANY LTD.
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December 18, 2025 |
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RAMESH KUMARAN Vs. STATE THROUGH THE INSPECTOR OF POLICE
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March 27, 2025 |
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RAMESH MISHRIMAL JAIN Vs. AVINASH VISHWANATH PATNE
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February 14, 2025 |
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RAMJI PRASAD JAISWAL Vs. STATE OF BIHAR
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May 20, 2025 |
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RAMKIRAT MUNILAL GOUD Vs. STATE OF MAHARASHTRA ETC.
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May 7, 2025 |
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RAMPAL GAUTAM Vs. STATE
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January 28, 2025 |
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RAMPAT AZAD (R.P. AZAD) Vs. UNION OF INDIA
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May 20, 2025 |
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RAMPHOOL MEENA Vs. STATE OF RAJASTHAN
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November 19, 2025 |
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RAMU APPA MAHAPATAR Vs. STATE OF MAHARASHTRA
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February 4, 2025 |
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RAMYASH Vs. STATE OF UTTAR PRADESH
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April 23, 2025 |
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RANI @ RAJ KUMARI Vs. KAMLAKAT GUPTA
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December 5, 2025 |
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RANIMOL Vs. STATE OF KERALA
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November 18, 2025 |
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RANJEET Vs. ABDUL KAYAM NEB
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February 25, 2025 |
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RANJEET BABURAO NIMBALKAR Vs. STATE OF MAHARASHTRA
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December 18, 2025 |
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RANJIT SARKAR Vs. RAVI GANESH BHARDWAJ
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March 17, 2025 |
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RANJIT SINGH BATH Vs. UNION TERRITORY CHANDIGARH
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March 6, 2025 |
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RANJITSINH Vs. UNION OF INDIA
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December 19, 2025 |
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RASMITA SAHU Vs. DIVISIONAL MANAGER
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May 20, 2025 |
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RATHEESHKUMAR @ BABU Vs. STATE OF KERALA
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January 9, 2025 |
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RATNANK MISHRA Vs. HIGH COURT OF JUDICATURE A ALLAHABAD
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December 19, 2025 |
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RAVI Vs. STATE OF PUNJAB
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February 10, 2025 |
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RAVI ORAON Vs. THE STATE OF JHARKHAND
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October 9, 2025 |
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RAVI PRAKASH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
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November 7, 2025 |
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RAVINDER KUMAR Vs. STATE OF PUNJAB
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March 25, 2025 |
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RAVINDER SINGH SIDHU Vs. STATE OF PUNJAB
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May 19, 2025 |
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RAVINDRA PRATAP SHAHI Vs. STATE OF U.P.
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August 25, 2025 |
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RAVISH SINGH RANA Vs. STATE OF UTTARAKHAND
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April 28, 2025 |
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REENA BANERJEE Vs. GOVERNMENT OF NCT OF DELHI
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September 12, 2025 |
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REETESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
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August 12, 2025 |
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REJANISH K.V. Vs. K. DEEPA
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October 9, 2025 |
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REJANISH K.V. Vs. K. DEEPA
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August 12, 2025 |
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REJI KUMAR Vs. STATE OF KERALA
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April 22, 2025 |
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REKHA K.C. Vs. JYOTHIBAI
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December 16, 2025 |
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REKHA MINOCHA Vs. AMIT SHAH MINOCHA
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October 29, 2025 |
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REKHA SHARAD USHIR Vs. SAPTASHRUNGI MAHILA NAGARI SAHKARI PATSANSTA LTD
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March 26, 2025 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SWATI SHARMA
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April 16, 2025 |
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RENUKA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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RENUKA PRASAD Vs. THE STATE REPRESENTED BY ASSISTANT SUPERINTENDENT OF POLICE
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May 9, 2025 |
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RESERVE BANK OF INDIA Vs. M.T. MANI
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May 23, 2025 |
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RESHMA Vs. DAJIBA KRISHNA LAD
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October 14, 2025 |
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REVENUE DIVISIONAL OFFICER CHEVELLA DIVISION Vs. MOHD. SYEED ATHER
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January 2, 2025 |
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RIKHAB BIRANI Vs. STATE OF UTTAR PRADESH
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April 16, 2025 |
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RIKHAB CHAND JAIN Vs. UNION OF INDIA
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November 12, 2025 |
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RIMJHIM ISPAT LIMITED Vs. UNION OF INDIA
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July 24, 2025 |
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RIMPA SAHA Vs. DISTRICT PRIMARY SCHOOL COUNCIL
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January 20, 2025 |
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RINA KUMARI @ RINA DEVI @ REENA Vs. DINESH KUMAR MAHTO @ DINESH KUMAR MAHATO
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January 10, 2025 |
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RINA RANI MALLICK Vs. SUSIM KANTI MOHANTY
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April 30, 2025 |
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RISA Vs. MANAGER, UNITED INDIA INSURANCE CO.
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November 18, 2025 |
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RITESH KUMAR Vs. STATE OF BIHAR
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March 17, 2025 |
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RITU GARG Vs. BOARD OF GOVERNORS BOG
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October 29, 2025 |
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RIYAS Vs. P. N. SHINOSH
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November 10, 2025 |
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ROBERT LALCHUNGNUNGA Vs. STATE OF BIHAR
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November 20, 2025 |
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ROCKY Vs. STATE OF TELANGANA
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December 4, 2025 |
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ROCKY ABHRAHAM Vs. UNION OF INDIA
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October 13, 2025 |
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ROFIQUL HOQUE Vs. UNION OF INDIA
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May 19, 2025 |
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ROHAN VIJAY NAHAR Vs. STATE OF MAHARASHTRA
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November 7, 2025 |
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ROUSANARA BEGUM Vs. S.K. SALAHUDDIN
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December 2, 2025 |
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RUHI AGRAWAL Vs. NIMISH S. AGRAWAL
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January 22, 2025 |
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RUHI KHAN Vs. RAPARTHIBOGI RAJU
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April 23, 2025 |
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RUPA AND CO. LIMITED Vs. FIRHAD HAKIM
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February 12, 2025 |
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RUPINDER KAUR Vs. RELIANCE GENERAL INS. CO
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May 15, 2025 |
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RUTU MIHIR PANCHAL Vs. UNION OF INDIA
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April 29, 2025 |
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S SHOBHA Vs. MUTHOOT FINANCE LTD
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January 24, 2025 |
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S. ETTIAPPAN Vs. D. KUMAR
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October 16, 2025 |
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S. JANAKI IYER Vs. UNION OF INDIA
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May 20, 2025 |
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S. MOHAMMED HAKKIM Vs. NATIONAL INSURANCE CO. LTD.
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July 29, 2025 |
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S. N. VIJAYALAKSHMI Vs. STATE OF KARNATAKA
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July 31, 2025 |
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S. RAJASEEKARAN Vs. UNION OF INDIA
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January 8, 2025 |
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S. SANTHANA LAKSHMI Vs. D. RAJAMMAL
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October 7, 2025 |
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S. VISHNU GANGA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 29, 2025 |
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S.C. GARG Vs. STATE OF UTTAR PRADESH
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April 16, 2025 |
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S.C. NARANG Vs. STATE (NCT OF DELHI)
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April 22, 2025 |
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S.D. JAYAPRAKASH Vs. UNION OF INDIA
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April 29, 2025 |
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S.K. JAIN Vs. UNION OF INDIA
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October 10, 2025 |
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S.RAJASEEKARAN Vs. UNION OF INDIA AND ORS.
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October 7, 2025 |
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S.RAJASEEKARAN Vs. UNION OF INDIA
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November 20, 2025 |
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SACHIN Vs. STATE OF MAHARASHTRA
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April 21, 2025 |
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SACHIN JAISWAL Vs. HOTEL ALKA RAJE
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February 27, 2025 |
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SACHIN YALLAPPA USULKAR Vs. VIJAYATA
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February 28, 2025 |
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SADASHIV DHONDIRAM PATIL Vs. STATE OF MAHARASHTRA
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January 9, 2025 |
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SADHANA TOMAR Vs. ASHOK KUSHWAHA
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January 24, 2025 |
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SADIQ B. HANCHINMANI Vs. STATE OF KARNATAKA
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November 4, 2025 |
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SAGAR Vs. STATE OF UP
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November 28, 2025 |
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SAHAB SINGH (D) THROUGH LRS. Vs. DIRECTOR GENERAL, RPF,RAIL BHAWAN & OTHERS
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November 26, 2025 |
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SAHAKARMAHARSHI BHAUSAHEB THORAT SAHAKARI SAKHAR KARKHANA LTD Vs. THYSSEN KRUPP INDUSTRIES INDIA PVT.LTD
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February 14, 2025 |
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SAJID KHAN Vs. L. RAHMATHULLAH
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February 20, 2025 |
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SAJIMON PARAYIL Vs. STATE OF KERALA
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February 7, 2025 |
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SAJITHABAI Vs. KERALA WATER AUTHORITY
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March 18, 2025 |
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SAKHAWAT Vs. STATE OF UTTAR PRADESH
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May 23, 2025 |
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SAKINA SULTANALI SUNESARA (MOMIN) Vs. SHIA IMAMI ISMAILI MOMIN JAMAT SAMAJ
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April 23, 2025 |
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SAKSHI ARHA Vs. RAJASTHAN HIGH COURT
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April 8, 2025 |
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SAKSHI CHAUHAN Vs. DR. YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE & FORESTRY, NAUNI
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July 22, 2025 |
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SALDANHA REAL ESTATE PRIVATE LIMITED Vs. BISHOP JOHN RODRIGUES
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August 22, 2025 |
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SALIL MAHAJAN Vs. AVINASH KUMAR
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December 8, 2025 |
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SAMADHAN Vs. STATE OF MAHARASTHRA
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November 24, 2025 |
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SAMEER SANDHIR Vs. CENTRAL BUREAU OF INVESTIGATION
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May 23, 2025 |
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SAMIULLAH Vs. STATE OF BIHAR
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November 7, 2025 |
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SAMTOLA DEVI Vs. STATE OF UTTAR PRADESH
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March 27, 2025 |
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SAMYAK JAIN Vs. KESRILAL MEHTA
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September 24, 2025 |
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SANDEEP SINGH THAKUR Vs. STATE OF MADHYA PRADESH
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December 5, 2025 |
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SANGITA SINHA Vs. BHAWANA BHARDWAJ
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April 4, 2025 |
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SANJABIJ TARI Vs. KISHORE S. BORCAR
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September 25, 2025 |
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SANJAY Vs. STATE OF UTTAR PRADESH
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February 6, 2025 |
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SANJAY COLARO Vs. STATE OF KARNATAKA
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April 21, 2025 |
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SANJAY D. JAIN Vs. STATE OF MAHARASHTRA
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September 26, 2025 |
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SANJAY DUTT Vs. STATE OF HARYANA
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January 2, 2025 |
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SANJAY KUMAR Vs. STATE OF BIHAR
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February 27, 2025 |
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SANJAY KUMAR JANGID Vs. MUKESH KUMAR AGARWAL
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May 2, 2025 |
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SANJAY KUMAR MISHRA Vs. DISTRICT JUDGE, AMBEDKAR NAGAR (U.P.)
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October 17, 2025 |
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SANJAY KUMAR UPADHYAY Vs. STATE OF JHARKHAND
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December 16, 2025 |
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SANJAY KUMAR UPADHYAY / SRINIBAS GORADIA Vs. ARVIND KUMAR SAHU
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December 17, 2025 |
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SANJAY PRAKASH Vs. UNION OF INDIA
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May 23, 2025 |
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SANJAY RAJPOOT Vs. RAM SINGH
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February 11, 2025 |
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SANJAY SADASHIV BENDRE Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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SANJAY TIWARI Vs. YUGAL KISHORE PRASAD SAO
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November 12, 2025 |
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SANJIT SINGH SALWAN Vs. SARDAR INDERJIT SINGH SALWAN
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August 14, 2025 |
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SANJU BAI PRAJAPATI Vs. NEW INDIA ASSURANCE COMPANY LTD.
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July 14, 2025 |
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SANKAR PADAM THAPA Vs. VIJAYKUMAR DINESHCHANDRA AGARWAL
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October 9, 2025 |
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SANTHOSH KARUNAKARAN Vs. OMBUDSMAN CUM ETHICS OFFICER, KERALA CRICKET ASSOCIATION
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July 29, 2025 |
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SANTOSH DEVI Vs. SUNDER
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May 2, 2025 |
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SANTOSH MALLUR NAGRAJ @ SANTOSH Vs. STATE
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January 17, 2025 |
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SANTOSH SAHADEV KHAJNEKAR Vs. STATE OF GOA
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August 26, 2025 |
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SARANGA ANILKUMAR AGGARWAL Vs. BHAVESH DHIRAJLAL SHETH
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March 4, 2025 |
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SARASWATABAI MOTIRAM TAYADE Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
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August 18, 2025 |
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SARASWATI DEVI Vs. SANTOSH SINGH
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May 16, 2025 |
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SARITA CHOUDHARY Vs. HIGH COURT OF MADHYA PRADESH
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February 28, 2025 |
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SARLA GUPTA Vs. DIRECTORATE OF ENFORCEMENT
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May 7, 2025 |
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SAROJ SALKAN Vs. HUMA SINGH
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May 6, 2025 |
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SATAURAM MANDAVI Vs. STATE OF CHHATTISGARH
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July 25, 2025 |
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SATBIR SINGH Vs. RAJESH KUMAR
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April 1, 2025 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
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January 21, 2025 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
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July 16, 2025 |
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SATHEESH V.K. Vs. FEDERAL BANK LTD.
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September 23, 2025 |
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SATHYAN NARAVOOR Vs. UNION OF INDIA
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December 2, 2025 |
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SATISH CHANDER SHARMA Vs. STATE OF HIMACHAL PRADESH
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April 16, 2025 |
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SAU. JIYA Vs. KULDEEP
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January 31, 2025 |
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SAVITA Vs. SATYABHAN DIXIT
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November 7, 2025 |
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SAYAR Vs. RAMKARAN
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November 7, 2025 |
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SD. SHABUDDIN Vs. STATE OF TELANGANA
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August 19, 2025 |
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SEBATI NATH Vs. SHRIRAM GENERAL INS.
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November 12, 2025 |
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SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE Vs. K.C. DEVAKI
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March 25, 2025 |
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SECRETARY TO GOVERNMENT, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME Vs. P. PERUMAL
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December 11, 2025 |
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SECRETARY, ALL INDIA SHRI SHIVAJI MEMORIAL SOCIETY Vs. STATE OF MAHARASHTRA
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April 1, 2025 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAM KISHORI GUPTA
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April 7, 2025 |
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SEEMA RANI Vs. ORIENTAL INSURANCE CO. LTD
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February 11, 2025 |
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SELVAN Vs. STATE OF KERALA
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October 8, 2025 |
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SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. GMR KAMALANGA ENERGY LTD.
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September 26, 2025 |
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SERIOUS FRAUD INVESTIGATION OFFICE Vs. ADITYA SARDA
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April 9, 2025 |
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SEROSOFT SOLUTIONS PVT. LTD Vs. DEXTER CAPITAL ADVISORS PVT. LTD
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January 3, 2025 |
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SETHIA INFRASTRUCTURE PVT. LTD. Vs. MAFATLAL MANGILAL KOTHARI
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August 14, 2025 |
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SEVENTH DAY ADVENTIST SENIOR SECONDARY SCHOOL Vs. ISMAT AHMED
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August 13, 2025 |
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SEWANG REAL ESTATE DEVELOPERS Vs. STATE OF GUJARART
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March 18, 2025 |
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SH.DAYANANDA SARASWATI SWAMIJI (DEAD) Vs. STATE OF TAMIL NADU
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April 1, 2025 |
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SHABEEN AHMAD Vs. STATE OF UTTAR PRADESH
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March 3, 2025 |
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SHAH NANJI NAGSI EXPORTS PVT. LTD. Vs. UNION OF INDIA
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August 19, 2025 |
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SHAH SAMIR BHARATBHAI Vs. STATE OF GUJARAT
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August 22, 2025 |
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SHAHED KAMAL Vs. M/S A. SURTI DEVELOPERS PVT. LTD.
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April 17, 2025 |
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SHAHJAHAN Vs. STATE OF UTTAR PRADESH
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February 4, 2025 |
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SHAIFALI GUPTA \ DEEPAK LALCHANDANI Vs. VIDYA DEVI GUPTA
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May 20, 2025 |
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SHAIK SHABUDDIN Vs. STATE OF TELANGANA
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December 17, 2025 |
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SHAIKH SADIK SHAIKH RAFIQUE Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
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May 13, 2025 |
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SHAIL KUMARI Vs. STATE OF CHHATTISGARH
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August 6, 2025 |
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SHAILAJA Vs. PAVAN B. UDUPUDI
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January 20, 2025 |
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SHAILESH KUMAR SINGH Vs. STATE OF U.P.
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July 14, 2025 |
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SHAILJA KRISHNA Vs. SATORI GLOBAL LIMITED
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September 2, 2025 |
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SHAILYAMANYU SINGH Vs. STATE OF MAHARASHTRA
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July 22, 2025 |
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SHAKUNTLA DEVI Vs. STATE OF UTTAR PRADESH
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April 25, 2025 |
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SHANKAR LAL SHARMA Vs. RAJESH KOOLWAL
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January 29, 2025 |
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SHANMUGAM @ LAKSHMINARAYANAN Vs. HIGH COURT OF MADRAS
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May 2, 2025 |
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SHANTI Vs. NATIONAL INSURANCE COMPANY
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February 17, 2025 |
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SHANTI CONSTRUCTION PVT. LTD. Vs. STATE OF ODISHA
|
November 7, 2025 |
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SHANTI DEVI Vs. JAGAN DEVI
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September 12, 2025 |
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SHANTI DEVI Vs. STATE OF HARYANA
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August 6, 2025 |
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SHARAD ROSHAN SINGH Vs. STATE OF UTTAR PRADESH
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November 6, 2025 |
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SHARAD SINGH Vs. H. D. NARANG
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September 26, 2025 |
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SHARDHAMMA Vs. THE DY. COMMISSIONER
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April 29, 2025 |
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SHARMAD Vs. STATE OF KERALA
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January 10, 2025 |
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SHARMILA VELAMUR Vs. V. SANJAY
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March 3, 2025 |
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SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR MR. YOSHIHISA MIZUNO Vs. COMMISSIONER OF INCOME TAX-III N.D.
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December 19, 2025 |
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SHASHI BALA Vs. DIRECTORATE OF ENFORCEMENT
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January 15, 2025 |
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SHAURABH KUMAR TRIPATHI Vs. VIDHI RAWAL
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May 19, 2025 |
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SHEELA DEVI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 17, 2025 |
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SHEIKH IRSHAD @ MONU Vs. STATE OF MAHARASHTRA
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December 5, 2025 |
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SHEKHAR PRASAD MAHTO Vs. REGISTRAR GENERAL, JHARKHAND HIGH COURT
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February 7, 2025 |
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SHENBAGAVALLI Vs. INSPECTOR OF POLICE, KANCHEEPURAM DISTRICT
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April 30, 2025 |
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SHINE VARGHESE KOIPURATHU Vs. STATE OF KERALA
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December 8, 2025 |
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SHITAL FIBERS LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 20, 2025 |
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SHIV BARAN Vs. STATE OF U.P.
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July 16, 2025 |
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SHIV KUMAR SHAW Vs. REKHA SHAW
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September 26, 2025 |
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SHIV STEELS Vs. STATE OF ASSAM
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September 11, 2025 |
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SHIVALEELA Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
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March 17, 2025 |
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SHIVAMMA Vs. KARNATAKA HOUSING BOARD
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September 12, 2025 |
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SHIVANGI BANSAL Vs. SAHIB BANSAL
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July 22, 2025 |
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SHIVAPPA REDDY Vs. S. SRINIVASAN
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May 19, 2025 |
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SHIVKUMAR @ BALESHWAR YADAV Vs. STATE OF CHHATTISGARH
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October 14, 2025 |
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SHOBHIT KUMAR MITTAL Vs. STATE OF UTTAR PRADESH
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September 24, 2025 |
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SHREE NAGANI SILK MILLS PVT. LTD. Vs. L.D. INDUSTRIES LTD.
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September 2, 2025 |
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SHRI BINOD KUMAR SINGH Vs. NATIONAL INSURANCE COMPANY LTD
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February 7, 2025 |
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SHRI DIGANT Vs. M/S. P.D.T. TRADING CO.
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November 18, 2025 |
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SHRI JAIN SHWETAMBER SHRI SANGH PANJIKRIT SANSTHA Vs. STATE OF RAJASTHAN
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January 6, 2025 |
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SHRI KHERESHWAR MAHADEV VA DAUJI MAHARAJ SAMITI, ALIGARH Vs. STATE OF UTTAR PRADESH
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March 5, 2025 |
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SHRI SENDHUR AGRO & OIL INDUSTRIES Vs. KOTAK MAHINDRA BANK
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March 6, 2025 |
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SHRI SHRI SWAMI SAMARTH CONSTRUCTION & FINANCE SOLUTION Vs. BOARD OF DIRECTORS OF NKGSB CO-OP. BANK LTD. & ORS.
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July 28, 2025 |
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SHRI. MASAIDEVI VIVIDH KARYAKARI SAHAKARI SEVA SANSTHA MARYADIT WAREWADI Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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SHRICHAND RAJARAM KUKREJA Vs. STATE OF MAHARASHTRA
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May 14, 2025 |
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SHRIKANTH N.S. Vs. K. MUNIVENKATAPPA
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April 23, 2025 |
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SHRIPAL Vs. NAGAR NIGAM, GHAZIABAD
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January 31, 2025 |
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SHRIRAM URAV Vs. STATE OF C.G.
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January 30, 2025 |
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SHUBHAM GANPATI @ GANESH RATHOD Vs. STATE OF TELANGANA
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December 4, 2025 |
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SHUBHKARAN SINGH Vs. ABHAYRAJ SINGH
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May 5, 2025 |
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SHYAM KALI DUBEY Vs. STATE OF MADHYA PRADESH
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August 8, 2025 |
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SHYAM LAL Vs. SHRIRAM GENERAL INSURANCE CO. LTD.
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September 4, 2025 |
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SHYAM NANDAN MEHTA Vs. SANTOSH KUMAR
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April 29, 2025 |
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SHYAM PRASAD NAGALLA Vs. ANDHRA PRADESH STATE BOARD TRANSPORT CORPORATION
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February 11, 2025 |
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SIBA NIAL @ TRILOCHAN Vs. STATE OF ODISHA
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February 11, 2025 |
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SIDDHANT MAHAJAN Vs. STATE OF RAJASTHAN
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December 18, 2025 |
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SIDDHARTH Vs. STATE OF MADHYA PRADESH
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September 9, 2025 |
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SIDDHARTH DALMIA Vs. UNION OF INDIA
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March 4, 2025 |
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SIDDHI SANDEEP LADDA Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
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May 7, 2025 |
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SINCERE SECURITIES PRIVATE LIMITED Vs. CHANDRAKANT KHEMKA
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August 5, 2025 |
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SINGAMASETTY BHAGAVATH GUPTHA Vs. ALLAM KARIBASAPPA (D) BY LRS./ALLAM DODDABASAPPA (D) BY LRS.
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September 25, 2025 |
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SITA RAM Vs. STATE OF HIMACHAL PRADESH
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March 6, 2025 |
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SITHARA N.S. Vs. SAI RAM GENERAL INSURANCE COMPANY LIMITED
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December 12, 2025 |
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SIVAKUMAR Vs. INSPECTOR OF POLICE
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April 23, 2025 |
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SIVANMALAI SUBRAMANIASWAMY DEVASTHANAM REP. BY ITS EXECUTIVE OFFICER Vs. S. MUTHUSAMY GOUNDER
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November 26, 2025 |
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SK. MD. ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
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November 26, 2025 |
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SMT. M. SABITHA Vs. BRAHMA SWAMULU
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April 30, 2025 |
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SMT. N. USHA RANI Vs. MOODUDULA SRINIVAS
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January 30, 2025 |
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SOHAIL MALIK Vs. UNION OF INDIA
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December 10, 2025 |
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SOHANVIR Vs. STATE OF U.P.
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December 8, 2025 |
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SOHOM SHIPPING PVT. LTD Vs. M/S. THE NEW INDIA ASSURANCE CO. LTD.
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April 7, 2025 |
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SOM NATH Vs. RAVINDER KUMAR
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March 25, 2025 |
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SOMDATT BUILDERS-NCC-NEC(JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 27, 2025 |
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SONI SHARMA Vs. ORIENTAL INSURANCE CO.
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December 5, 2025 |
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SONIA VIRK Vs. ROHIT VATS
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December 5, 2025 |
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SOUMEN PAUL Vs. SHRABANI NAYEK
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April 4, 2025 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. BHARAT BHUSHAN JAIN
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November 6, 2025 |
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SOUTH DELHI MUNICIPAL CORPORATION OF DELHI Vs. SMS LIMITED
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May 15, 2025 |
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SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LTD Vs. B RAMESH
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February 17, 2025 |
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SOVARAN SINGH PRAJAPATI Vs. STATE OF U.P.
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February 4, 2025 |
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SPORTS AUTHORITY OF INDIA Vs. KULBIR SINGH RANA
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March 4, 2025 |
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SRI MUNSHI LAL MAHTO Vs. SRI SUDHIR TRIPATHY
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January 8, 2025 |
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SRI OM SALES Vs. ABHAY KUMAR @ ABHAY PATEL
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December 19, 2025 |
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SRI SHANKAR DONGARISAHEB BHOSALE Vs. STATE OF KARNATAKA
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January 9, 2025 |
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SRIKANT KUMAR Vs. STATE OF BIHAR
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January 6, 2025 |
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SRIKRISHNA KANTA SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
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March 25, 2025 |
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STATE Vs. G. EASWARAN
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March 26, 2025 |
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STATE (CBI) Vs. MOHD. SALIM ZARGAR
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March 20, 2025 |
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STATE (NCT) OF DELHI Vs. RAJEEV SHARMA
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April 3, 2025 |
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STATE BANK OF INDIA Vs. RAMADHAR SAO
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August 20, 2025 |
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STATE BANK OF INDIA Vs. PALLABH BHOWMICK
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January 3, 2025 |
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STATE BY DEPUTY SUPERINTENDENT OF POLICE Vs. B.T. RAMESH
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July 14, 2025 |
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STATE ELECTION COMMISSION Vs. SHAKTI SINGH BARTHWAL
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October 28, 2025 |
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STATE OF ANDHRA PRADESH Vs. N. SANJAY
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July 31, 2025 |
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STATE OF ARUNACHAL PRADESH Vs. MIHIN LALING
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September 16, 2025 |
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STATE OF ASSAM Vs. ARABINDA RABHA
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March 7, 2025 |
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STATE OF BIHAR NOW JHARKHAND Vs. NILU GANJHU
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August 6, 2025 |
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STATE OF CHHATTISGARH Vs. AMIT AISHWARYA
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November 6, 2025 |
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STATE OF CHHATTISGARH Vs. ASHOK BHOI
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February 27, 2025 |
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STATE OF GOA Vs. NAMITA TRIPATHI
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March 3, 2025 |
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STATE OF HARYANA Vs. AALAMGIR
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March 18, 2025 |
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STATE OF HARYANA Vs. SUBHASH CHANDER DUTT (DEAD)
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April 21, 2025 |
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STATE OF HARYANA Vs. JAI SINGH
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September 16, 2025 |
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STATE OF HIMACHAL PRADESH Vs. JSW HYDRO ENERGY LIMITED
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July 16, 2025 |
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STATE OF HIMACHAL PRADESH Vs. M/S OASYS CYBERNATICS PVT. LTD.
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November 24, 2025 |
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STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
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April 23, 2025 |
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STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH
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April 17, 2025 |
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STATE OF JHARKHAND Vs. SUNNY KUMAR
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February 3, 2025 |
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STATE OF JHARKHAND Vs. INDIAN BUILDERS JAMSHEDPUR
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December 5, 2025 |
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STATE OF JHARKHAND Vs. VIKASH TIWARY
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January 17, 2025 |
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STATE OF JHARKHAND Vs. NISHKANT DUBEY
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January 21, 2025 |
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STATE OF JHARKHAND Vs. RUKMA KESH MISHRA
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March 28, 2025 |
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STATE OF KARNATAKA Vs. SRI CHANNAKESHAVA.H.D
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April 8, 2025 |
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STATE OF KARNATAKA Vs. T.N. SUDHAKAR REDDY
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February 17, 2025 |
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STATE OF KARNATAKA Vs. NAGESH
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April 16, 2025 |
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STATE OF KARNATAKA Vs. VINAY RAJASHEKHARAPPA KULKARNI
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June 6, 2025 |
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STATE OF KARNATAKA Vs. GANDHI JEEVAN COLLECTIVE FARMING CO-OPERATIVE SOCIETY LIMITED
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December 18, 2025 |
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STATE OF KARNATAKA Vs. TAGHAR VASUDEVA AMBRISH
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December 4, 2025 |
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STATE OF KARNATAKA Vs. DARSHAN
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August 14, 2025 |
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STATE OF KARNATAKA Vs. BATTEGOWDA
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January 9, 2025 |
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STATE OF KERALA Vs. ASIANET SATELLITE COMMUNICATIONS LTD
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May 22, 2025 |
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STATE OF KERALA Vs. PRINCIPAL, KMCT MEDICAL COLLEGE
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May 16, 2025 |
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STATE OF KERALA Vs. MOUSHMI ANN JACOB
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February 20, 2025 |
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STATE OF KERALA Vs. SUNI @ SUNIL
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October 28, 2025 |
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STATE OF LOKAYUKTHA POLICE, DAVANAGERE Vs. C B NAGARAJ
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May 19, 2025 |
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STATE OF MADHYA PRADESH Vs. JANVED SINGH
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October 14, 2025 |
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STATE OF MADHYA PRADESH Vs. BALVEER SINGH
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February 24, 2025 |
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STATE OF MADHYA PRADESH Vs. DINESH KUMAR
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April 8, 2025 |
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STATE OF MADHYA PRADESH Vs. SHYAMLAL
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March 20, 2025 |
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STATE OF MAHARASHTRA Vs. PRISM CEMENT LIMITED
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February 12, 2025 |
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STATE OF ODISHA Vs. SUDHANSU SEKHAR JENA
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February 21, 2025 |
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STATE OF ODISHA Vs. JITA LUHA
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May 2, 2025 |
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STATE OF PUNJAB Vs. TRISHALA ALLOYS PVT. LTD
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February 17, 2025 |
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STATE OF PUNJAB Vs. OM PRAKASH BRICK KILN OWNER
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January 21, 2025 |
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STATE OF PUNJAB Vs. HARI KESH
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January 7, 2025 |
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STATE OF PUNJAB Vs. EX. C. SATPAL SINGH
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August 29, 2025 |
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STATE OF RAJASTHAN Vs. GOPAL
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May 6, 2025 |
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STATE OF RAJASTHAN Vs. SURENDRA SINGH RATHORE
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February 19, 2025 |
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STATE OF RAJASTHAN Vs. INDRAJ SINGH
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March 7, 2025 |
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STATE OF RAJASTHAN Vs. CHATRA
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March 18, 2025 |
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STATE OF RAJASTHAN Vs. COMBINED TRADERS
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April 16, 2025 |
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STATE OF RAJASTHAN Vs. AJIT SINGH
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September 1, 2025 |
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STATE OF RAJASTHAN Vs. ANISUR RAHMAN
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October 17, 2025 |
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STATE OF RAJASTHAN Vs. BHANWAR SINGH ETC.
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September 26, 2025 |
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STATE OF RAJASTHAN Vs. PARMESHWAR RAMLAL
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October 8, 2025 |
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STATE OF SIKKIM Vs. DR. MOOL RAJ KOTWAL
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April 23, 2025 |
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STATE OF TAMIL NADU Vs. GOVERNOR OF TAMIL NADU
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April 8, 2025 |
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STATE OF TELANGANA Vs. JERUSALEM MATHAI
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September 26, 2025 |
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STATE OF TELANGANA Vs. DR. PASUPULETI NIRMALA HANUMANTHA RAO CHARITABLE TRUST
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May 14, 2025 |
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STATE OF TELANGANA Vs. KALLURI NAGA NARASIMHA ABHIRAM
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September 1, 2025 |
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STATE OF U.P. Vs. MOHD ARSHAD KHAN
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December 19, 2025 |
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STATE OF U.P. Vs. AJMAL BEG ETC.
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December 15, 2025 |
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STATE OF U.P. Vs. BHAVNA TIWARI
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April 29, 2025 |
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STATE OF UTTAR PRADESH Vs. GAURAV KUMAR
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May 8, 2025 |
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STATE OF UTTAR PRADESH Vs. RAM PRAKASH SINGH
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April 23, 2025 |
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STATE OF UTTAR PRADESH Vs. MILKIYAT SINGH
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December 15, 2025 |
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STATE OF UTTAR PRADESH Vs. KRISHNA MURARI SHARMA
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December 17, 2025 |
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STATE OF UTTAR PRADESH Vs. SATENDRA, ETC
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March 20, 2025 |
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STATE OF UTTAR PRADESH Vs. DINESH KUMAR SHARMA
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March 20, 2025 |
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STATE OF UTTAR PRADESH Vs. DR. RITU GARG
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March 24, 2025 |
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STATE OF UTTAR PRADESH Vs. R.K. PANDEY
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January 9, 2025 |
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STATE OF UTTAR PRADESH Vs. RAGHUVIR SINGH
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January 23, 2025 |
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STATE OF UTTARAKHAND Vs. SANJAY RAM TAMTA @ SANJU@PREM PRAKASH
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February 11, 2025 |
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STATE OF UTTARAKHAND Vs. NANKU @ PAPPU
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January 9, 2025 |
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STATE OF UTTARAKHAND Vs. ANIL
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September 18, 2025 |
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STATE OF UTTARAKHAND Vs. DEEPU VERMA @ DEVENDRA LAL
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February 6, 2025 |
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STATE OF WEST BENGAL Vs. ANIL KUMAR DEY
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December 10, 2025 |
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STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PRIVATE LIMITED
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January 9, 2025 |
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STATE OF WEST BENGAL Vs. BAISHAKHI BHATTACHARYYA
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April 3, 2025 |
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STATE OF WEST BENGAL Vs. SANTI CERAMICS PVT. LIMITED
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October 13, 2025 |
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STATE REPRESENTED BY INSPECTOR OF POLICE, CBI, ACB, VISAKHAPATNAM Vs. ELURI SRINIVASA CHAKRAVARTHI
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May 22, 2025 |
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STATE, CENTRAL BUREAU OF INVESTIGATION Vs. A. SATISH KUMAR
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January 2, 2025 |
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STEMCYTE INDIA THERAPEUTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, AHMEDABAD
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July 14, 2025 |
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SUA Vs. STATE OF RAJASTHAN
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July 23, 2025 |
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SUBHA PRASAD NANDI MAJUMDAR Vs. STATE OF WEST BENGAL SERVICE
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July 30, 2025 |
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SUBHASH AGGARWAL Vs. STATE OF NCT OF DELHI
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April 17, 2025 |
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SUBHELAL Vs. STATE OF CHHATTISGARH
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February 18, 2025 |
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SUBRAMANIAN Vs. TAMIL NADU STATE TRANS. CORP.
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September 26, 2025 |
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SUDAM PRABHAKAR ACHAT Vs. STATE OF MAHARASHTRA
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March 21, 2025 |
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SUDERSHAN SINGH WAZIR Vs. STATE (NCT OF DELHI)
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February 28, 2025 |
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SUDHEESH M. Vs. M.K.PURUSHOTHAMAN
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November 7, 2025 |
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SUHAGRANI Vs. MANAGER CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD
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July 14, 2025 |
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SUKDEB SAHA Vs. STATE OF ANDHRA PRADESH
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July 25, 2025 |
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SUKHDEV SINGH Vs. SUKHBIR KAUR
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February 12, 2025 |
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SUKHDEV YADAV Vs. STATE OF (NCT OF DELHI)
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August 12, 2025 |
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SULTHAN SAID IBRAHIM Vs. PRAKASAN
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May 23, 2025 |
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SUMAN MISHRA Vs. STATE OF UTTAR PRADESH
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February 12, 2025 |
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SUMITRABEN SINGABHAI GAMIT Vs. STATE OF GUJARAT
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April 21, 2025 |
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SUNEETI TOTEJA Vs. STATE OF U.P.
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February 25, 2025 |
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SUNIL KUMAR KHUSHWAHA Vs. KATRAGADDA SATYANARAYANA
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May 7, 2025 |
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SUNIL KUMAR SINGH Vs. BIHAR LEGISLATIVE COUNCIL
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February 25, 2025 |
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SUNIL SHARMA Vs. M/S HERO FINCORP LIMITED
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August 12, 2025 |
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SUNITA Vs. VINOD SINGH
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March 19, 2025 |
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SUNITA Vs. ABDUL SAMAD
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October 6, 2025 |
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SUNITA Vs. UNITED INDIA INSURANCE CO. LTD.
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July 17, 2025 |
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SUNITA DEVI Vs. SHAKTI SINGH
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November 3, 2025 |
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SUNKARI TIRUMALA RAO Vs. PENKI ARUNA KUMARI
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January 17, 2025 |
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SUNNY Vs. STATE OF H.P.
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August 29, 2025 |
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SUPERINTENDENT OF PRISON Vs. VENKATESAN
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April 22, 2025 |
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SUPREME COURT BAR ASSOCIATION Vs. STATE OF U.P.
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January 23, 2025 |
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SUPREME COURT BAR ASSOCIATION Vs. STATE OF UTTAR PRADESH
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March 19, 2025 |
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SURENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
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December 9, 2025 |
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SURENDRA G. SHANKAR Vs. ESQUE FINAMARK PVT. LTD
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January 22, 2025 |
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SURENDRA KHAWSE Vs. STATE OF M.P.
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September 22, 2025 |
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SURENDRA KOLI Vs. THE STATE OF U.P.
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November 11, 2025 |
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SURENDRA KUMAR JAIN Vs. SANTOBAI
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January 17, 2025 |
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SUREPALLY SRINIVAS Vs. STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA)
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March 25, 2025 |
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SURESH Vs. STATE REP. BY INSPECTOR OF POLICE
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March 4, 2025 |
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SURESH Vs. STATE OF UTTAR PRADESH
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August 1, 2025 |
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SURESH @ HANUMANT Vs. STATE (GOVT. OF NCT DELHI)
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March 5, 2025 |
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SURESH C. SINGAL Vs. STATE OF GUJARAT
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April 16, 2025 |
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SURESH CHANDRA Vs. PARASRAM
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July 18, 2025 |
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SURESH CHANDRA Vs. STATE OF UTTAR PRADESH
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January 30, 2025 |
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SURESH JATAV Vs. SUKHENDRA SINGH
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July 14, 2025 |
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SURESH KUMAR Vs. STATE OF HARYANA
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April 23, 2025 |
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SURESH KUMAR AGARWAL Vs. HALDIA STEELS LIMITED
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April 15, 2025 |
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SURESH SAHU Vs. STATE OF BIHAR
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November 27, 2025 |
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SURGUJA BRICKS INDUSTRIES Vs. STATE OF CHHATTISGARH
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December 18, 2025 |
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SURINDER DOGRA Vs. STATE THROUGH DIRECTOR CBI
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February 21, 2025 |
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SUSHANT SHARMA Vs. U.T. CHANDIGARH
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February 10, 2025 |
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SUSHIL KUMAR TIWARI Vs. HARE RAM SAH
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September 1, 2025 |
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SUSHILA Vs. STATE OF U.P.
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April 16, 2025 |
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SUSHILA Vs. MANNA LAL
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May 6, 2025 |
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SUVEJ SINGH Vs. RAM NARESH
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December 9, 2025 |
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SWACCH ASSOCIATION, NAGPUR Vs. STATE OF MAHARASHTRA
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October 7, 2025 |
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SYED BASHEER AHMED Vs. M/S. TINNI LABORATORIES PRIVATE LIMITED
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August 21, 2025 |
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SYED SHAHNAWAZ ALI Vs. STATE OF MADHYA PRADESH
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December 19, 2025 |
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T. MANJUNATH Vs. STATE OF KARNATAKA
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November 10, 2025 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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November 11, 2025 |
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T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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November 17, 2025 |
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T. RAJAMONI S/O THASON Vs. MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
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January 24, 2025 |
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T. UDAYKUMAR Vs. RAVICHANDRAN
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March 27, 2025 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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August 6, 2025 |
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T.S CONSTRUCTION Vs. HOWRAH ZILLA PARISHAD
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August 25, 2025 |
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TAHIR V. ISANI Vs. MADAN WAMAN CHODANKAR
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May 6, 2025 |
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TALLI GRAM PANCHAYAT Vs. UNION OF INDIA
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November 19, 2025 |
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TAMIL NADU CEMENTS CORPORATION LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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January 22, 2025 |
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TAMIL NADU GENERATION Vs. PENNA ELECTRICITY LIMITED
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December 16, 2025 |
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TAMIL NADU HOUSING BOARD Vs. S.GANESAN
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July 21, 2025 |
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TAMILAGA VETTRI KAZHAGAM Vs. P.H. DINESH
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October 13, 2025 |
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TANAJI SHAMRAO KALE Vs. STATE OF MAHARASHTRA
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March 5, 2025 |
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TANKADHAR TRIPATHY Vs. DIPALI DAS
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August 22, 2025 |
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TAPAS KUMAR PALIT Vs. STATE OF CHHATTISGARH
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February 14, 2025 |
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TARABAI NAGAR CO-OP. HOG. SOCIETY Vs. STATE OF MAHARASHTRA
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August 22, 2025 |
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TARABANU BEGUM Vs. UNION OF INDIA
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April 22, 2025 |
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TARACHANDRA Vs. BHAWARLAL
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December 19, 2025 |
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TARAPORE Vs. UNITED INDIA INSURANCE CO.
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February 12, 2025 |
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TARUN KUMAR MAJHI Vs. STATE OF WEST BENGAL
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March 3, 2025 |
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TARUN SHARMA Vs. STATE OF HARYANA
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September 1, 2025 |
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TATA AIG GENERAL INSURANCE CO. LTD. Vs. SURAJ KUMAR
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May 15, 2025 |
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TATA MOHAN RAO Vs. S. VENKATESWARLU
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May 9, 2025 |
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TATA STEEL LTD Vs. RAJ KUMAR BANERJEE
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May 7, 2025 |
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TECHNO PRINTS Vs. CHHATTISGARH TEXTBOOK CORPORATION
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February 12, 2025 |
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TELANGANA STATE LEVEL POLICE RECRUITMENT BOARD Vs. PENJARLA VIJAY KUMAR
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December 18, 2025 |
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THAMMARAYA Vs. STATE OF KARNATAKA
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January 22, 2025 |
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THAMMINENI BHASKAR Vs. STATE OF ANDHRA PRADESH
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September 17, 2025 |
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THANGAVEL Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
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August 8, 2025 |
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THANGAVEL Vs. STATE, THROUGH INSPECTOR OF POLICE
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May 22, 2025 |
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THARUNOJU ESHWARAMMA Vs. K. RAM REDDY
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October 7, 2025 |
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THE CHIEF EXECUTIVE OFFICER Vs. S. LALITHA
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April 24, 2025 |
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THE HYDERABAD CRICKET ASSOCIATION Vs. CHARMINAR CRICKET CLUB
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January 3, 2025 |
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THE MANAGEMENT OF WORTH TRUST Vs. SECRETARY, WORTH TRUST WORKERS UNION
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April 2, 2025 |
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THE MANAGING DIRECTOR KAMINENI HOSPITALS Vs. PEDDI NARAYANA SWAMI
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April 22, 2025 |
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THE PRINCIPAL CHIEF CONSERVATOR OF FOREST Vs. SURESH MATHEW
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April 25, 2025 |
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THE ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SMT. HONNAMMA
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May 5, 2025 |
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THE SOUTHERN NAGPUR CO-OPERATIVE SOCIETY LIMITED Vs. GANPATI YADAVRAO KUMBHARE
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October 9, 2025 |
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THE STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR @ MUNNU
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February 20, 2025 |
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THE STATE OF TELANGANA Vs. MIR JAFFAR ALI KHAN (DEAD) THR. LRS.
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December 18, 2025 |
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THE SUPERINTENDING ENGINEER Vs. CH. BHASKARA CHARY
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April 2, 2025 |
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THIRUNAGALINGAM Vs. LINGESWARAN
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May 13, 2025 |
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TILKU ALIAS TILAK SINGH Vs. STATE OF UTTARAKHAND
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February 6, 2025 |
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TIME CITY INFRASTRUCTURE AND HOUSING LIMITED LUCKNOW Vs. STATE OF U.P.
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August 11, 2025 |
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TOMORROWLAND LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
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February 13, 2025 |
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TORRENT POWER LIMITED Vs. U.P. ELECTRICITY REGULATORY COMMISSION
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July 14, 2025 |
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TOSH KUMAR SHARMA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
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July 16, 2025 |
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TR.A.BABU Vs. STATE OF TAMIL NADU
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March 18, 2025 |
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TRANSMISSION CORPORATION OF TELANGANA STATE LIMITED Vs. CHUKKALA KRANTHI KIRAN
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August 22, 2025 |
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TUHIN KUMAR BISWAS Vs. STATE OF WEST BENGAL
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December 2, 2025 |
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TUKESH SINGH Vs. STATE OF CHHATTISGARH
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May 14, 2025 |
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TUSHAR HIMATLAL JANI Vs. JASBIR SINGH VIJAN
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May 13, 2025 |
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U. SUDHEERA Vs. C. YASHODA
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January 17, 2025 |
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U.P. ASBESTOS LIMITED Vs. STATE OF RAJASTHAN
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September 24, 2025 |
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U.P. POWER CORPORATION LTD Vs. SATYA RAM
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March 5, 2025 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. KASHMIRI LAL BATRA
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November 4, 2025 |
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UCO BANK Vs. VIJAY KUMAR HANDA
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April 3, 2025 |
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UDHAW SINGH Vs. ENFORCEMENT DIRECTORATE
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February 17, 2025 |
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UMA DEVI Vs. ANAND KUMAR
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April 2, 2025 |
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UMA KANT Vs. STATE OF U.P.
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October 31, 2025 |
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UMA MAHESWARI Vs. THE STATE
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December 2, 2025 |
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UMASHANKAR YADAV Vs. STATE OF UTTAR PRADESH, THROUGH CHIEF SECRETARY
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May 8, 2025 |
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UMEDRAJ JAIN Vs. V. SUDARSANAN
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July 14, 2025 |
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UMESH YADAV Vs. STATE OF BIHAR
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October 30, 2025 |
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UMRI POOPH PRATAPPUR TOLLWAYS PVT. LTD. Vs. M.P. ROAD DEVELOPMENT CORPORATION
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July 30, 2025 |
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UNION OF INDIA Vs. R. SHANKARAPPA
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July 25, 2025 |
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UNION OF INDIA Vs. SALEEM KHAN
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August 20, 2025 |
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UNION OF INDIA Vs. SAJIB ROY
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September 9, 2025 |
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UNION OF INDIA Vs. ALOK KUMAR
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September 9, 2025 |
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UNION OF INDIA Vs. KAMAKHYA TRANSPORT PVT. LTD.
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May 5, 2025 |
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UNION OF INDIA Vs. NAMDEO ASHRUBA NAKADE
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November 7, 2025 |
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UNION OF INDIA Vs. PRANAB KUMAR NATH
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December 19, 2025 |
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UNION OF INDIA Vs. M/S KAMAKHYA TRANSPORT PVT. LTD.
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June 5, 2025 |
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UNION OF INDIA Vs. VIGIN K. VARGHESE
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November 13, 2025 |
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UNION OF INDIA Vs. INDRAJ
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November 13, 2025 |
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UNION OF INDIA Vs. SUBIT KUMAR DAS
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October 15, 2025 |
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UNION OF INDIA Vs. MAN SINGH VERMA
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February 28, 2025 |
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UNION OF INDIA Vs. FUTURE GAMING SOLUTIONS PVT. LTD
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February 11, 2025 |
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UNION OF INDIA Vs. TARSEM SINGH
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February 4, 2025 |
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UNION OF INDIA Vs. MEGHA TECHNICAL AND ENGINEERS PVT. LTD.
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May 20, 2025 |
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UNION OF INDIA THROUGH THE ASSISTANT DIRECTOR Vs. KANHAIYA PRASAD
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February 13, 2025 |
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UNION TERRITORY OF J & K Vs. RAJA MUZAFFAR BHAT
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August 22, 2025 |
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UNION TERRITORY OF JAMMU AND KASHMIR Vs. BRIJ BHUSHAN
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April 7, 2025 |
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UNION TERRITORY OF JAMMU AND KASHMIR Vs. ABDUL REHMAN KHANDAY
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March 7, 2025 |
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UNITED BANK OF INDIA Vs. SWAPAN KUMAR MULLICK
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July 22, 2025 |
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UNITED INDIA INSURANCE CO. Vs. MANJIT KAUR
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April 30, 2025 |
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UNITED INDIA INSURANCE CO. LTD Vs. PARK LEATHER INDUSTRIES LTD
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April 7, 2025 |
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UNITED INDIA INSURANCE CO. LTD Vs. BANSAL WOOD PRODUCTS PVT. LTD
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January 8, 2025 |
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UNITED SPIRITS LTD Vs. STATE OF MADHYA PRADESH
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July 14, 2025 |
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URBAN INFRASTRUCTURE REAL ESTATE FUND Vs. NEELKANTH REALTY PRIVATE LIMITED
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September 15, 2025 |
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URMILA CHAND Vs. SONU CHAND
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September 3, 2025 |
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URMILA DEVI Vs. BALRAM
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July 31, 2025 |
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URMILA DIXIT Vs. SUNIL SHARAN DIXIT
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January 2, 2025 |
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USHA KIRAN KSHATRI AND ORS. ETC. Vs. STATE OF TELANGANA
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September 26, 2025 |
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UTTAM RICE MILL Vs. ASHOK CONSTRUCTION COMPANY
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March 17, 2025 |
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V. KRISHNAMMA Vs. GARIMA BAIS
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October 28, 2025 |
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V. RAVIKUMAR Vs. S. KUMAR
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March 3, 2025 |
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V. S. R. MOHAN RAO Vs. K. S. R. MURTHY
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May 15, 2025 |
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V.M. SAUDAGAR Vs. DIVISIONAL COMMERCIAL MANAGER
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October 27, 2025 |
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VADDI RATNAM Vs. STATE OF A.P.
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September 17, 2025 |
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VAIBHAV Vs. STATE OF MAHARASHTRA
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June 4, 2025 |
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VAIBHAV GOEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 20, 2025 |
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VALSAMMA CHACKO Vs. M.A. TITTO
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February 13, 2025 |
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VANAPALLI SRINIVASA RAO Vs. MARGAM SRINIVASA RAO
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November 25, 2025 |
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VANASHAKTI Vs. UNION OF INDIA
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August 5, 2025 |
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VANASHAKTI Vs. UNION OF INDIA
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May 16, 2025 |
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VANDANA Vs. STATE OF MAHARASHTRA
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September 11, 2025 |
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VANEETA PATNAIK Vs. NIRMAL KANTI CHAKRABARTI
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September 12, 2025 |
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VARSHATAI SANJAY BAGDE Vs. STATE OF MAHARASHTRA
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April 15, 2025 |
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VARUN KUMAR ALIAS SONU Vs. STATE OF HIMACHAL PRADESH
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October 14, 2025 |
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VASANT @ GIRISH AKBARASAB SANAVALE Vs. STATE OF KARNATAKA
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February 11, 2025 |
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VASANTA SAMPAT DUPARE Vs. UNION OF INDIA
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August 25, 2025 |
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VELLORE DISTRICT ENVIRONMENT MONITORING COMMITTEE Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
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January 30, 2025 |
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VENKATESH Vs. STATE REPRESENTED BY THE INSPECTOR
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December 2, 2025 |
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VENKATESHA Vs. STATE OF KARNATAKA
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January 9, 2025 |
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VIBHOR GARG Vs. NEHA
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July 14, 2025 |
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VICTIM ‘X’ Vs. STATE OF BIHAR
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July 21, 2025 |
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VIGILANCE AND ANTI CORRUPTION Vs. G. EASWARAN
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March 26, 2025 |
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VIHAAN KUMAR Vs. STATE OF HARYANA
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February 7, 2025 |
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VIJAY @ VIJAYAKUMAR Vs. STATE
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January 16, 2025 |
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VIJAY BAHADUR Vs. SUNIL KUMAR
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March 6, 2025 |
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VIJAY KRISHNASWAMI Vs. DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION)
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August 28, 2025 |
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VIJAY KUMAR Vs. CENTRAL BANK OF INDIA
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July 15, 2025 |
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VIJAY KUMAR JOSHI Vs. AKASH TRIPATHI
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May 13, 2025 |
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VIJAY KUMAR PADALIA Vs. STATE OF UTTARAKHAND
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May 6, 2025 |
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VIJAY PAL YADAV Vs. MAMTA SINGH
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March 26, 2025 |
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VIJAY PRABHU Vs. S.T. LAJAPATHIE
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January 8, 2025 |
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VIJAYA BANK Vs. PRASHANT B. NARNAWARE
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May 14, 2025 |
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VIJAYA KUMARI S Vs. UNION OF INDIA
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October 9, 2025 |
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VIJAYALAXMI Vs. NATIONAL INSURANCE CO. LTD.
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February 11, 2025 |
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VIJAYLATHA Vs. TAMIL NADU STATE ROAD TRANS. CORPN.
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May 1, 2025 |
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VIKRAM BAKSHI Vs. R.P. KHOSLA
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August 20, 2025 |
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VIKRAM BHALCHANDRA GHONGADE Vs. HEADMISTRESS GIRLS HIGH SCHOOL AND JUNIOR COLLEGE, ANJI
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July 14, 2025 |
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VIKRAM BHALCHANDRA GHONGADE Vs. STATE OF MAHARASHTRA
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November 6, 2025 |
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VIKRAM MOTWANI Vs. SANTOSH SHARMA
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September 26, 2025 |
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VIMAL BABU DHUMADIYA Vs. STATE OF MAHARASHTRA
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January 17, 2025 |
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VIMAL SUKUMAR Vs. D. LAWRENCE
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May 2, 2025 |
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VINAY AGGARWAL Vs. STATE OF HARYANA
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April 2, 2025 |
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VINAYAK Vs. MANOHAR SINGH
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February 11, 2025 |
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VINEETA SRINANDAN Vs. HIGH COURT OF JUDICATURE AT BOMBAY ON ITS OWN MOTION
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December 10, 2025 |
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VINISHMA TECHNOLOGIES PVT. LTD. Vs. STATE OF CHHATTISGARH
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October 6, 2025 |
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VINITA Vs. SHRIRAM INSURANCE COMPANY LTD.
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September 4, 2025 |
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VINOBHAI Vs. STATE OF KERALA
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January 29, 2025 |
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VINOD Vs. STATE OF CHHATTISGARH
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February 14, 2025 |
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VINOD BIHARI LAL Vs. STATE OF UTTAR PRADESH
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May 23, 2025 |
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VINOD BOOB Vs. DODBALLAUR SPINNING MILLS PVT. LTD
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April 21, 2025 |
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VINOD INFRA DEVELOPERS LTD. Vs. MAHAVEER LUNIA
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May 23, 2025 |
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VINOD KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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February 13, 2025 |
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VINOD KUMAR PANDEY Vs. SEESH RAM SAINI
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September 10, 2025 |
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VINUBHAI MOHANLAL DOBARIA Vs. CHIEF COMMISSIONER OF INCOME TAX
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February 7, 2025 |
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VIPIN KUMAR Vs. STATE OF U.P.
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February 13, 2025 |
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VIPIN KUMAR Vs. JAYDEEP
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January 21, 2025 |
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VIRENDER PAL Vs. STATE OF HARYANA
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May 15, 2025 |
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VIRENDER SINGH DONGWAL Vs. MANJU AGGARWAL
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November 18, 2025 |
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VISA COKE LIMITED Vs. M/S MESCO KALINGA STEEL LIMITED
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April 29, 2025 |
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VISHAL DEEP Vs. CENTRAL BUREAU OF INVESTIGATION
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November 14, 2025 |
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VISHAL SHAH Vs. MONALISHA GUPTA
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February 20, 2025 |
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VISHAL TIWARI Vs. UNION OF INDIA
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May 5, 2025 |
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VISHAVJIT SINGH Vs. CHOLAMANDALAM MS GENERAL INS.
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May 21, 2025 |
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VISHNOO MITTAL Vs. SHAKTI TRADING COMPANY
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March 17, 2025 |
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VISHNU VARDHAN Vs. STATE OF UTTAR PRADESH
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July 23, 2025 |
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VISHWANATH Vs. STATE OF UTTARAKHAND
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March 5, 2025 |
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VIVEK KUMAR CHATURVEDI Vs. STATE OF U.P
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February 7, 2025 |
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WAHID Vs. STATE GOVT. OF NCT OF DELHI
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February 4, 2025 |
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WAKIA AFRIN (MINOR) Vs. M/S NATIONAL INSURANCE CO. LTD.
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August 1, 2025 |
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WARIS Vs. STATE OF MADHYA PRADESH
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May 8, 2025 |
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WAZAHAT KHAN Vs. UNION OF INDIA
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June 23, 2025 |
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WESTERN COAL FIELDS LTD. Vs. MANOHAR GOVINDA FULZELE
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February 17, 2025 |
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WIKIMEDIA FOUNDATION INC Vs. ANI MEDIA PRIVATE LIMITED
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May 9, 2025 |
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X Vs. STATE OF UTTARAKHAND
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January 20, 2025 |
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X ETC Vs. RAJESH KUMAR
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April 23, 2025 |
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XXX Vs. UNION OF INDIA
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August 7, 2025 |
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YADWINDER SINGH Vs. STATE OF PUNJAB
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October 27, 2025 |
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YADWINDER SINGH Vs. LAKHI ALIAS LAKHWINDER SINGH & ANR. ETC
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March 26, 2025 |
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YASHASVI JAIN Vs. STATE OF MADHYA PRADESH
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January 17, 2025 |
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YASHPAL CHAIL Vs. STATE OF UTTAR PRADESH & ANR
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February 12, 2025 |
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YASHWANT KRISHNA KUMBAR Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE
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November 25, 2025 |
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YERIKALA SUNKALAMMA Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE
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March 24, 2025 |
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YOGENDRA PAL SINGH Vs. RAGHVENDRA SINGH ALIAS PRINCE
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November 28, 2025 |
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YOGESH KUMAR Vs. STATE OF UTTAR PRADESH
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March 18, 2025 |
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YOGESH MADHAV MAKALWAD Vs. STATE OF MAHARASHTRA
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August 12, 2025 |
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YUVRAJ LAXMILAL KANTHER Vs. STATE OF MAHARASHTRA
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March 7, 2025 |
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ZAID SHEIKH Vs. STATE OF MADHYA PRADESH
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March 18, 2025 |
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ZAINUL Vs. STATE OF BIHAR
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October 7, 2025 |
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ZOHARBEE Vs. IMAM KHAN
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October 16, 2025 |
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ZON HOTELS PVT. LTD. Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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February 19, 2025 |
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ZULFIQUAR HAIDER Vs. STATE OF UTTAR PRADESH
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April 1, 2025 |
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