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A (MOTHER OF X) Vs. STATE OF MAHARASHTRA
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April 29, 2024 |
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A. B. GOVARDHAN Vs. P. RAGOTHAMAN
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August 29, 2024 |
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A. GANESH RAO Vs. UNITED INDIA INSURANCE CO. LTD.
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March 13, 2024 |
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A.K. SARKAR AND CO. Vs. STATE OF WEST BENGAL
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March 7, 2024 |
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A.M. MOHAN Vs. STATE
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March 20, 2024 |
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A.S. PHARMA PVT. LTD Vs. NAYATI MEDICAL PVT. LTD.
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July 23, 2024 |
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AABID KHAN Vs. DINESH
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April 9, 2024 |
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ABDUL JABBAR Vs. STATE OF HARYANA
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February 5, 2024 |
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ABDUL REJAK LASKAR Vs. MAFIZUR RAHMAN
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December 20, 2024 |
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ABHIMEET SINHA Vs. HIGH COURT OF JUDICATURE AT PATNA
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May 6, 2024 |
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ABHISHEK BANERJEE Vs. DIRECTORATE OF ENFORCEMENT
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September 9, 2024 |
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ACHIN GUPTA Vs. STATE OF HARYANA
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May 3, 2024 |
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ACME PAPERS LTD Vs. CHINTAMAN DEVELOPERS PVT. LTD
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March 22, 2024 |
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ADHIRAJ SINGH Vs. YOGRAJ SINGH
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December 2, 2024 |
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ADITYA BUS SERVICES PVT. LTD Vs. NATIONAL INSURANCE CO. LTD
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February 14, 2024 |
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ADV BABASAHEB WASADE Vs. MANOHAR GANGADHAR MUDDESHWAR
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January 23, 2024 |
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AHMEDNAGAR DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
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September 27, 2024 |
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AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA Vs. DELHI INTERNATIONAL AIRPORT LTD.
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October 18, 2024 |
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AJAY AJIT PETER KERKAR Vs. DIRECTORATE OF ENFORCEMENT
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May 16, 2024 |
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AJAY ISHWAR GHUTE Vs. MEHER K. PATEL
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April 30, 2024 |
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AJAY KUMAR BHALLA Vs. PRAKASH KUMAR DIXIT
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July 29, 2024 |
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AJAY KUMAR GUPTA Vs. UNION OF INDIA
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August 22, 2024 |
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AJAY KUMAR JAIN Vs. STATE OF UTTAR PRADESH
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December 9, 2024 |
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AJAY KUMAR YADAV Vs. STATE OF UTTAR PRADESH
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March 12, 2024 |
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AJAY MADHUSUDAN PATEL Vs. JYOTRINDRA S. PATEL
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September 20, 2024 |
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AJAY PROTECH PVT. LTD Vs. GENERAL MANAGER
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November 22, 2024 |
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AJEET SINGH Vs. STATE OF UTTAR PRADESH
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January 3, 2024 |
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AJITH G. DAS Vs. STATE OF KERALA
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December 19, 2024 |
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AJITSINH CHEHUJI RATHOD Vs. STATE OF GUJARAT
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January 29, 2024 |
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AJWAR Vs. WASEEM
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May 17, 2024 |
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AKANKSHA ARORA Vs. TANAY MABEN
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December 4, 2024 |
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August 29, 2024 |
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AL-CAN EXPORT PVT. LTD Vs. PRESTIGE H.M. POLYCONTAINERS LTD
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July 9, 2024 |
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ALAGAMMAL Vs. GANESAN
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January 10, 2024 |
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ALAUDDIN Vs. STATE OF ASSAM
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May 3, 2024 |
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ALI HOSSAIN MANDAL Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
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May 9, 2024 |
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ALIFIYA HUSENBHAI KESHARIYA Vs. SIDDIQ ISMAIL SINDHI
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May 27, 2024 |
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ALIGARH MUSLIM UNIVERSITY Vs. NARESH AGARWAL
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November 8, 2024 |
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ALL INDIA BANK OFFICERS CONFEDERATION Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA
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May 7, 2024 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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January 4, 2024 |
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ALLAHABAD UNIVERSITY ETC Vs. GEETANJALI TIWARI
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December 18, 2024 |
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ALLARAKHA HABIB MEMON ETC Vs. STATE OF GUJARAT
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August 8, 2024 |
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AMANATULLAH KHAN Vs. COMMISSIONER OF POLICE
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May 7, 2024 |
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AMIT KUMAR DAS Vs. SHRIMATI HUTHEESINGH TAGORE CHARITABLE TRUST
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January 30, 2024 |
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AMIT RANA @ KOKA Vs. STATE OF HARYANA
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July 22, 2024 |
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AMRO DEVI Vs. JULFI RAM (DECEASED)
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July 15, 2024 |
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AMUDHA Vs. STATE
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March 22, 2024 |
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AMUTHA Vs. A.R. SUBRAMANIAN
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December 19, 2024 |
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ANANTDEEP SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
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September 6, 2024 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V.V. BRAHMA REDDY
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September 6, 2024 |
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ANEES Vs. STATE GOVT. OF NCT
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May 3, 2024 |
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ANGAD TIWARI Vs. NATIONAL INSURANCE COMPANY LIMITED
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October 1, 2024 |
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ANIL BHAVARLAL JAIN Vs. STATE OF MAHARASHTRA
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December 20, 2024 |
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ANIL KISHORE PANDIT Vs. STATE OF BIHAR
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February 2, 2024 |
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ANIL KUMAR J. BAVISHI Vs. MAHENDRA KUMAR JALAN @ M.K. JALAN
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December 19, 2024 |
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ANIL MISHRA Vs. STATE OF U.P
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March 1, 2024 |
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ANIRUDDHA KHANWALKAR Vs. SHARMILA DAS
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April 26, 2024 |
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ANISH M RAWTHER Vs. HAFEEZ UR RAHMAN
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June 14, 2024 |
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ANJU Vs. UNITED INDIA INSURANCE CO
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November 5, 2024 |
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ANJUM ARA Vs. STATE OF BIHAR
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January 8, 2024 |
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ANJUM KADARI Vs. UNION OF INDIA
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November 5, 2024 |
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ANKUR CHAUDHARY Vs. STATE OF M.P.
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May 28, 2024 |
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ANKUSH VIPAN KAPOOR Vs. NATIONAL INVESTIGATION AGENCY
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December 16, 2024 |
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ANNAPURNA B. UPPIN Vs. MALSIDDAPPA
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April 5, 2024 |
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ANOOP M. Vs. GIREESHKUMAR T.M.
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November 4, 2024 |
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ANSAL CROWN HEIGHTS FLATS BUYERS ASSOCIATION Vs. ANSAL CROWN INFRABUILD INDIA PVT. LTD
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January 17, 2024 |
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ANUN DHAWAN Vs. UNION OF INDIA
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February 22, 2024 |
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APOORVA ARORA Vs. STATE (GOVT. OF NCT OF DELHI)
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March 19, 2024 |
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APURVA Vs. DOLLY
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December 10, 2024 |
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AQEEL AHMAD Vs. STATE OF UTTAR PRADESH
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April 5, 2024 |
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ARCADIA SHIPPING LTD. Vs. TATA STEEL LIMITED
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April 16, 2024 |
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ARIF AZIM CO. LTD Vs. APTECH LTD.
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March 1, 2024 |
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ARJUN S/O RATAN GAIKWAD Vs. STATE OF MAHARASHTRA
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December 11, 2024 |
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ARJUN S/O RATAN GAIKWAD Vs. STATE OF MAHARASHTRA
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December 12, 2024 |
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ARMY WELFARE EDUCATION SOCIETY NEW DELHI Vs. SUNIL KUMAR SHARMA
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July 9, 2024 |
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AROCKIASAMY Vs. STATE OF TAMIL NADU
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September 10, 2024 |
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ARUN JAIN Vs. STATE OF NCT OF DELHI
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April 1, 2024 |
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ARUN SHANKAR Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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ARUNA DHANYAKUMAR DOSHI Vs. STATE OF TELANGANA
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November 7, 2024 |
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ARVIND KEJRIWAL Vs. DIRECTORATE OF ENFORCEMENT
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May 10, 2024 |
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ARVIND KEJRIWAL Vs. DIRECTORATE OF ENFORCEMENT
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July 12, 2024 |
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ARVIND KEJRIWAL Vs. CENTRAL BUREAU OF INVESTIGATION
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September 13, 2024 |
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ARVIND KUMAR PANDEY Vs. GIRISH PANDEY
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February 16, 2024 |
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ASHA DUBEY Vs. STATE OF MADHYA PRADESH
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November 12, 2024 |
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ASHOK Vs. STATE OF UTTAR PRADESH
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December 2, 2024 |
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ASHOK DAGA Vs. DIRECTORATE OF ENFORCEMENT
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July 12, 2024 |
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ASHOK KUMAR Vs. STATE OF UNION TERRITORY CHANDIGARH
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March 1, 2024 |
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ASHOK KUMAR SHARMA Vs. UNION OF INDIA
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September 9, 2024 |
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ASHOK KUMAR SHARMA, INDIAN FOREST SERVICE (RETIRED) Vs. UNION OF INDIA
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February 19, 2024 |
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ASHOK VERMA Vs. STATE OF CHHATTISGARH
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December 19, 2024 |
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ASIM AKHTAR Vs. STATE OF WEST BENGAL
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October 18, 2024 |
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ASLAM ISMAIL KHAN DESHMUKH Vs. ASAP FLUIDS PVT. LTD
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November 7, 2024 |
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ASMA LATEEF Vs. SHABBIR AHMAD
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January 12, 2024 |
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ASSOCIATION FOR DEMOCRATIC REFORMS Vs. UNION OF INDIA
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February 15, 2024 |
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ASSOCIATION FOR DEMOCRATIC REFORMS Vs. ELECTION COMMISSION OF INDIA
|
April 26, 2024 |
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ASSOCIATION OF DEMOCRATIC REFORMS Vs. UNION OF INDIA
|
March 15, 2024 |
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ASSOCIATION OF ENGINEERS Vs. STATE OF TAMIL NADU
|
April 16, 2024 |
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ATAMJIT SINGH Vs. STATE (NCT OF DELHI)
|
January 22, 2024 |
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ATHAR PARWEZ Vs. UNION OF INDIA
|
December 17, 2024 |
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ATUL @ ASHUTOSH Vs. STATE OF MADHYA PRADESH
|
February 2, 2024 |
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ATUL KUMAR Vs. CHAIRMAN (JOINT SEAT ALLOCATION AUTHORITY)
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September 30, 2024 |
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AUTHORISED OFFICER, CENTRAL BANK OF INDIA Vs. SHANMUGAVELU
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February 2, 2024 |
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AVITEL POST STUDIOZ LIMITED Vs. HSBC PI HOLDINGS (MAURITIUS) LIMITED
|
March 4, 2024 |
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AWUNGSHI CHIRMAYO Vs. GOVERNMENT OF NCT OF DELHI
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March 22, 2024 |
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AXIS BANK LIMITED Vs. NAREN SHETH
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January 19, 2024 |
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AYSHA Vs. A M HUSSAINAR
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February 19, 2024 |
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AYUB KHAN Vs. STATE OF RAJASTHAN
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December 17, 2024 |
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BABA NATARAJAN PRASAD Vs. M. REVATHI
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July 15, 2024 |
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BABAN BALAJI MORE (DEAD) Vs. BABAJI HARI SHELAR (DEAD)
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March 14, 2024 |
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BABASAHEB DHONDIBA KUTE Vs. RADHU VITHOBA BARDE
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February 15, 2024 |
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BABU SAHEBAGOUDA RUDRAGOUDAR Vs. STATE OF KARNATAKA
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April 19, 2024 |
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BABY SAKSHI GREOLA Vs. MANZOOR AHMAD SIMON
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December 11, 2024 |
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BACCAROSE PERFUMES AND BEAUTY PRODUCTS PVT. LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 6, 2024 |
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BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
|
September 24, 2024 |
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BADSHAH MAJID MALIK Vs. DIRECTORATE OF ENFORCEMENT
|
October 18, 2024 |
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BAITULLA ISMAIL SHAIKH Vs. KHATIJA ISMAIL PANHALKAR
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January 30, 2024 |
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BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. RAMBHA DEVI
|
November 6, 2024 |
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BALASAHEB KESHAWRAO BHAPKAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 15, 2024 |
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BALJINDER SINGH @ LADOO Vs. STATE OF PUNJAB
|
September 25, 2024 |
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BALLU @ BALRAM @ BALMUKUND Vs. STATE OF MADHYA PRADESH
|
April 2, 2024 |
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BALVEER BATRA Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 8, 2024 |
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BALWINDER KAUR Vs. PUNJAB STATE
|
December 2, 2024 |
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BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Vs. HIREHALLI SOLAR POWER PROJECT LLP
|
August 27, 2024 |
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BANK OF RAJASTHAN LTD Vs. COMMISSIONER OF INCOME TAX
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October 16, 2024 |
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BANO SAIYED PARWAZ Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR
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May 17, 2024 |
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BANSHIDHAR CONSTRUCTION PVT. LTD. Vs. BHARAT COKING COAL LIMITED
|
October 4, 2024 |
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BANWARI Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
December 10, 2024 |
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BAR OF INDIAN LAWYERS Vs. D. K. GANDHI PS NATIONAL INSTITUTE OF COMMUNICABLE DISEASES
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May 14, 2024 |
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BASAVARAJ Vs. INDIRA
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February 29, 2024 |
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BASTIRAM Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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December 2, 2024 |
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BASUDEV DUTTA Vs. STATE OF WEST BENGAL
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December 5, 2024 |
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BASUDHA CHAKRABORTY Vs. NEETA CHAKRABORTY
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May 20, 2024 |
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BEENA Vs. CHARAN DAS (D)
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September 11, 2024 |
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BENZO CHEM INDUSTRIAL PRIVATE LIMITED Vs. ARVIND MANOHAR MAHAJAN
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November 27, 2024 |
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BHAGGI @ BHAGIRATH @ NARAN Vs. STATE OF MADHYA PRADESH
|
February 5, 2024 |
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BHAGWAN SINGH Vs. STATE OF U.P
|
September 20, 2024 |
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BHARAT SHER SINGH KALSIA Vs. STATE OF BIHAR
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January 31, 2024 |
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BHARTI AIRTEL LIMITED Vs. VIJAYKUMAR V. IYER
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January 3, 2024 |
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BHARTI AIRTEL LIMITED Vs. A.S. RAGHAVENDRA
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April 2, 2024 |
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BHARTI ARORA Vs. STATE OF HARYANA
|
December 13, 2024 |
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BHARTI CELLULAR LIMITED (NOW BHARTI AIRTEL LIMITED) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 28, 2024 |
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BHERULAL Vs. STATE OF M.P.
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July 3, 2024 |
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BHERULAL BHIMAJI OSWAL Vs. MADHUSUDAN N.KUMBHARE
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December 19, 2024 |
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BHIKCHAND S/O DHONDIRAM MUTHA (DECEASED) Vs. SHAMABAI DHANRAJ GUGALE (DECEASED)
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May 14, 2024 |
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BHUMIKABEN N. MODI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 8, 2024 |
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BHUPATBHAI BACHUBHAI CHAVDA Vs. STATE OF GUJARAT
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April 10, 2024 |
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BHUPATJI SARTAJJI JABRAJI THAKOR Vs. STATE OF GUJARAT
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July 5, 2024 |
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BIDYUT SARKAR Vs. KANCHILAL PAL
|
August 28, 2024 |
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BIHAR STAFF SELECTION COMMISSION Vs. HIMAL KUMARI
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July 16, 2024 |
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BIHAR STATE ELECTRICITY BOARD Vs. DHARAMDEO DAS
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July 23, 2024 |
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BIJAY AGARWAL Vs. MEDILINES
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October 21, 2024 |
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BIJAY KUMAR MANISH KUMAR HUF Vs. ASHWIN BHANULAL DESAI
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May 17, 2024 |
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BIJENDER Vs. STATE OF HARYANA
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March 6, 2024 |
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BIJOY KUMAR MONI Vs. PARESH MANNA
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December 20, 2024 |
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BILKIS YAKUB RASOOL Vs. UNION OF INDIA
|
January 8, 2024 |
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BINA BASAK Vs. SRI BIPUL KANTI BASAK
|
March 21, 2024 |
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BIRLA CORPORATION LIMITED Vs. BHANWAR SINGH
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January 12, 2024 |
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BIRMA DEVI Vs. SUBHASH
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December 6, 2024 |
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BISCO LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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March 20, 2024 |
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BLOOMBERG TELEVISION PRODUCTION SERVICES INDIA PRIVATE LIMITED Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED
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March 22, 2024 |
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BLUE DREAMZ ADVERTISING PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
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August 7, 2024 |
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BOMBAY MERCANTILE COOPERATIVE BANK LTD Vs. U.P GUN HOUSE
|
January 22, 2024 |
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BOMBAY SLUM REDEVELOPMENT CORPORATION PRIVATE LIMITED Vs. SAMIR NARAIN BHOJWANI
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July 8, 2024 |
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BRAHMAPUTRA CONCRETE PIPE INDUSTRIES Vs. ASSAM STATE ELECTRICITY BOARD
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February 26, 2024 |
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BRIJ NARAYAN SHUKLA (D) Vs. SUDESH KUMAR ALIAS SURESH KUMAR (D)
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January 3, 2024 |
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BRS VENTURES INVESTMENTS LTD Vs. SREI INFRASTRUCTURE FINANCE LIMITED
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July 23, 2024 |
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C. KUMAR Vs. P. RAJASEKARAN
|
December 16, 2024 |
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C. SELVARANI Vs. SPECIAL SECRETARY- CUM-DISTRICT COLLECTOR
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November 26, 2024 |
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C. SUBBIAH @ KADAMBUR JAYARAJ Vs. SUPERINTENDENT OF POLICE
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May 15, 2024 |
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C.N. SHANTHA KUMAR Vs. M.S. SRINIVAS
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September 2, 2024 |
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C.RAJASEKAR Vs. TAMIL NADU STATE TRANSPORT CORP.
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March 15, 2024 |
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CBI BS AND FC MUMBAI Vs. MANOJDEV GOKULCHAND SEKSARIA
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August 22, 2024 |
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CDR SEEMA CHAUDHARY Vs. UNION OF INDIA
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February 26, 2024 |
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CELIR LLP Vs. MR. SUMATI PRASAD BAFNA
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December 13, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. JAGAT RAM
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December 3, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. DILIP MULANI
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September 20, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SRINIVAS D. SRIDHAR
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October 16, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. ASHOK SIRPAL
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October 24, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. KAPIL WADHAWAN
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January 24, 2024 |
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CENTRAL INFORMATION COMMISSION Vs. D.D.A
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July 10, 2024 |
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CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION Vs. M/S ECI SPIC SMO MCML (JV) A JOINT VENTURE COMPANY
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November 8, 2024 |
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CENTRAL WAREHOUSING CORPORATION Vs. SIDHARTHA TILES & SANITARY PVT. LTD
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October 21, 2024 |
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CHABI KARMAKAR Vs. STATE OF WEST BENGAL
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August 29, 2024 |
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CHADURANGA KANTHRAJ Vs. P. RAVI KUMAR
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December 10, 2024 |
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CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ARVIND KUMAR THAKUR
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July 24, 2024 |
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CHAITRA NAGAMMANAVAR Vs. STATE OF KARNATAKA
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May 2, 2024 |
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CHALASANI UDAYA SHANKAR Vs. LEXUS TECHNOLOGIES PVT. LTD
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September 9, 2024 |
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CHANDAN Vs. STATE (DELHI ADMN)
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April 5, 2024 |
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CHANDER BHAN (D) Vs. MUKHTIAR SINGH
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May 3, 2024 |
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CHANDIGARH ADMINISTRATOR Vs. MANJIT KUMAR GULATI
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December 10, 2024 |
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CHANDIGARH HOUSING BOARD Vs. TARSEM LAL
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February 7, 2024 |
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CHANDRABHAN RUPCHAND DAKALE Vs. STATE OF MAHARASHTRA
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December 19, 2024 |
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CHANDRAMANI NANDA Vs. SARAT CHANDRA SWAIN
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October 15, 2024 |
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CHATRAPAL Vs. STATE OF UTTAR PRADESH
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February 15, 2024 |
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CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR Vs. MONIKA
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November 29, 2024 |
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CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. M/S SAFARI RETREATS PRIVATE LTD.
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October 3, 2024 |
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CHIEF CONSERVATOR OF FOREST Vs. VIRENDRA KUMAR
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July 10, 2024 |
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CHIEF ENGINEER (NH) PWD Vs. BSC & C & C JV
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May 13, 2024 |
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CHIEF SECRETARY GOVERNMENT OF ODISHA Vs. BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED
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May 17, 2024 |
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CHILD IN CONFLICT WITH LAW THROUGH HIS MOTHER Vs. STATE OF KARNATAKA
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May 7, 2024 |
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CHINA DEVELOPMENT BANK Vs. DOHA BANK Q.P.S.C.
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December 20, 2024 |
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CHINU RANI GHOSH Vs. SUBHASH GHOSH
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December 11, 2024 |
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CHIRAG BHANU SINGH Vs. HIGH COURT OF HIMACHAL PRADESH
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September 6, 2024 |
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CHOUDAPPA Vs. CHOUDAPPA
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September 3, 2024 |
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CITY MONTESSORI SCHOOL Vs. STATE OF U.P.
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August 2, 2024 |
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COL. RAMNEESH PAL SINGH Vs. SUGANDHI AGGARWAL
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May 8, 2024 |
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COMMISSIONER OF CENTRAL EXCISE BELAPUR Vs. JINDAL DRUGS LTD
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April 30, 2024 |
|
COMMISSIONER OF CENTRAL EXCISE JAIPUR -II Vs. MIRAJ PRODUCTS PVT. LTD
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July 8, 2024 |
|
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. MADHAN AGRO INDUSTRIES (INDIA) PRIVATE LTD
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December 18, 2024 |
|
COMMISSIONER OF CUSTOMS Vs. M/S. CANON INDIA PVT. LTD
|
November 7, 2024 |
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COMMISSIONER OF GST AND CENTRAL EXCISE Vs. CITIBANK N.A
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October 16, 2024 |
|
COMMISSIONER OF TRADE AND TAXES Vs. FEMC PRATIBHA JOINT VENTURE
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May 1, 2024 |
|
COMMON CAUSE Vs. UNION OF INDIA
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August 2, 2024 |
|
CONTAINER CORPORATION OF INDIA LTD Vs. AJAY KHERA
|
January 11, 2024 |
|
COX AND KINGS LTD Vs. SAP INDIA PVT. LTD
|
September 9, 2024 |
|
CRYSTAL TRANSPORT PRIVATE LIMITED Vs. A FATHIMA FAREEDUNISA
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November 8, 2024 |
|
D. KHOSLA AND COMPANY Vs. UNION OF INDIA
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August 7, 2024 |
|
D.C. MALVIYA (SINCE DECEASED) Vs. DR. A.H. MEMON (SINCE DECEASED)
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October 15, 2024 |
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DABLU KUJUR Vs. STATE OF JHARKHAND
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March 12, 2024 |
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DAIMLER CHRYSLER INDIA PVT. LTD Vs. CONTROLS AND SWITCHGEAR COMPANY LTD
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July 9, 2024 |
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DALIBEN VALJIBHAI Vs. PRAJAPATI KODARBHAI KACHRABHAI
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December 11, 2024 |
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May 16, 2024 |
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KARNATAKA EMTA COAL MINES LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
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August 23, 2024 |
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KASTHURIPANDIAN S. Vs. RBL BANK LIMITED
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June 24, 2024 |
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KAUSHIK NARSINHBHAI PATEL Vs. S.J.R. PRIME CORPORATION PRIVATE LIMITED
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July 22, 2024 |
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KAUSHIK PREMKUMAR MISHRA Vs. KANJI RAVARIA @ KANJI
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July 19, 2024 |
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KAVITA BALOTHIYA Vs. SANTOSH KUMAR
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July 22, 2024 |
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KAVITA NAGAR Vs. ORIENTAL INSURANCE CO LTD
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September 18, 2024 |
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KAZI AKILODDIN Vs. STATE OF MAHARASHTRA
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July 10, 2024 |
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KERALA AGRICULTURAL UNIVERSITY Vs. T.P. MURALI @ MURALI THAVARA PANEN
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September 4, 2024 |
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KERALA STATE ELECTRICITY BOARD LTD Vs. JHABUA POWER LIMITED
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September 30, 2024 |
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KHALSA UNIVERSITY Vs. STATE OF PUNJAB
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October 3, 2024 |
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KHENGARBHAI LAKHABHAI DAMBHALA Vs. STATE OF GUJARAT
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April 8, 2024 |
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KIMNEO HAOKIP HANGSHING Vs. KENN RAIKHAN
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September 13, 2024 |
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KIRAN JYOT MAINI Vs. ANISH PRAMOD PATEL
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July 15, 2024 |
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KIRLOSKAR FERROUS INDUSTRIES LIMITED Vs. UNION OF INDIA
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November 7, 2024 |
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KIRPAL SINGH Vs. STATE OF PUNJAB
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April 18, 2024 |
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KIRPAL SINGH Vs. GOVERNMENT OF INDIA
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November 21, 2024 |
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KISHOR KARMAKAR Vs. STATE OF ODISHA
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July 1, 2024 |
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KISHORCHANDRA CHHANGANLAL RATHOD Vs. UNION OF INDIA
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July 23, 2024 |
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KISHORE Vs. STATE OF PUNJAB
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February 7, 2024 |
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KIZHAKKE VATTAKANDIYIL MADHAVAN Vs. THIYYURKUNNATH MEETHAL JANAKI
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April 9, 2024 |
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KOLKATA MUNICIPAL CORPORATION Vs. BIMAL KUMAR SHAH
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May 16, 2024 |
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KOZYFLEX MATTRESSES PRIVATE LIMITED Vs. SBI GENERAL INSURANCE COMPANY LIMITED
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March 20, 2024 |
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KRISHAN Vs. STATE OF HARYANA
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January 25, 2024 |
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KRISHNA Vs. TEK CHAND
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February 5, 2024 |
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KRISHNA SHARMA Vs. STATE OF WEST BENGAL
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January 24, 2024 |
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KRISHNADATT AWASTHY Vs. STATE OF MADHYA PRADESH
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April 4, 2024 |
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KRISHNAVENI Vs. M.A. SHAGUL HAMEED
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February 15, 2024 |
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KUKREJA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
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September 13, 2024 |
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KULDEEP KUMAR Vs. U.T. CHANDIGARH
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February 20, 2024 |
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KULDEEP KUMAR Vs. U.T. CHANDIGARH
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February 19, 2024 |
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KULDEEP KUMAR Vs. U.T. CHANDIGARH
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February 5, 2024 |
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KUMAR @ SHIVA KUMAR Vs. STATE OF KARNATAKA
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March 1, 2024 |
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KUMUD GUPTA Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
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January 31, 2024 |
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KUNHIMUHAMMED Vs. STATE OF KERALA
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December 6, 2024 |
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KUSHA DURUKA Vs. STATE OF ODISHA
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January 19, 2024 |
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LAKHA SINGH Vs. BALWINDER SINGH
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September 27, 2024 |
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LAKSHMESH M Vs. P. RAJALAKSHMI (DEAD BY LRS.)
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September 11, 2024 |
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LAL MOHAMMAD MANJUR ANSARI Vs. STATE OF GUJRAT
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July 8, 2024 |
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LALIT CHATURVEDI & OTHERS Vs. STATE OF UTTAR PRADESH
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February 6, 2024 |
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LALU YADAV Vs. STATE OF UTTAR PRADESH
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October 16, 2024 |
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LAV KUMAR @ KANHIYA Vs. STATE OF UTTAR PRADESH
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September 12, 2024 |
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LEELA AGRAWAL Vs. SARKAR
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November 19, 2024 |
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LEHNA SINGH Vs. GURNAM SINGH
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May 16, 2024 |
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LENIN KUMAR RAY Vs. EXPRESS PUBLICATIONS (MADURAI) LTD
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October 21, 2024 |
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LEONARD XAVIER VALDARIS Vs. JITENDRA RAMNAYARAN RATHOD
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April 22, 2024 |
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LEVEL 9 BIZ PVT. LTD Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY
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April 2, 2024 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
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April 30, 2024 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. OM PARKASH
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November 13, 2024 |
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LIFEFORCE CRYOBANK SCIENCES INC Vs. CRYOVIVA BIOTECH PVT. LTD
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November 8, 2024 |
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LT. COL. SUPRITA CHANDEL Vs. UNION OF INDIA
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December 9, 2024 |
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LUCKNOW NAGAR NIGAM Vs. KOHLI BROTHERS COLOUR LAB PVT. LTD
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February 22, 2024 |
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M. K. RANJITSINH Vs. UNION OF INDIA
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March 21, 2024 |
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M. RADHESHYAMLAL Vs. V SANDHYA
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March 18, 2024 |
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M. VIJAYAKUMAR Vs. STATE OF TAMIL NADU
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February 21, 2024 |
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M.R. AJAYAN Vs. STATE OF KERALA
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November 20, 2024 |
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M/S BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
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November 20, 2024 |
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M/S. ARIF AZIM CO. LTD Vs. M/S. MICROMAX INFORMATICS FZE
|
November 7, 2024 |
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M/S. HPCL BIO-FUELS LTD Vs. M/S. SHAHAJI BHANUDAS BHAD
|
November 7, 2024 |
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M/S. SHRIRAM INVESTMENTS Vs. COMMISSIONER OF INCOME TAX III CHENNAI
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October 4, 2024 |
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M/S. SIDDAMSETTY INFRA PROJECTS PVT. LTD. Vs. KATTA SUJATHA REDDY
|
November 8, 2024 |
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MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED Vs. BAPUNA ALCOBREW PRIVATE LIMITED
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November 4, 2024 |
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MADURA COATS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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April 25, 2024 |
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MAFABHAI MOTIBHAI SAGAR Vs. STATE OF GUJARAT
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October 21, 2024 |
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MAHAKALI SUJATHA Vs. BRANCH MANAGER, FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LIMITED
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April 10, 2024 |
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MAHANADI COALFIELDS LTD Vs. BRAJRAJNAGAR COAL MINES WORKERS UNION
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March 12, 2024 |
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MAHARAJ SINGH Vs. KARAN SINGH (DEAD)
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July 9, 2024 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. JSW STEEL LTD
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May 17, 2024 |
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MAHENDRA KAUR ARORA Vs. HDFC BANK LTD.
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May 8, 2024 |
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MAHENDRA KUMAR SONKER Vs. STATE OF MADHYA PRADESH
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August 12, 2024 |
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MAHENDRA NATH SORAL Vs. RAVINDRA NATH SORAL
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May 3, 2024 |
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MAHESH CHAND BARETH Vs. STATE OF RAJASTHAN
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July 8, 2024 |
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MAHESH DAMU KHARE Vs. STATE OF MAHARASHTRA
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November 26, 2024 |
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MAHESHKUMAR CHANDULAL PATEL Vs. STATE OF GUJARAT
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August 14, 2024 |
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MAITREYEE CHAKRABORTY Vs. TRIPURA UNIVERSITY
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August 22, 2024 |
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MAJOR GEN. DARSHAN SINGH Vs. BRIJ BHUSHAN CHAUDHARY
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March 1, 2024 |
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MALLAPPA Vs. STATE OF KARNATAKA
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February 12, 2024 |
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MALLAVVA Vs. KALSAMMANAVARA KALAMMA
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December 20, 2024 |
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MALTI Vs. STATE OF M.P.
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February 16, 2024 |
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MAMIDI ANIL KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
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February 5, 2024 |
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MAMTA SHAILESH CHANDRA Vs. STATE OF UTTARAKHAND
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January 29, 2024 |
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MANDAKINI DIWAN Vs. HIGH COURT OF CHHATTISGARH
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September 6, 2024 |
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MANEESHA YADAV Vs. STATE OF UTTAR PRADESH
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April 9, 2024 |
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MANEESHA YADAV Vs. THE STATE OF UTTAR PRADESH
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April 9, 2024 |
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MANGALAM PUBLICATIONS, KOTTAYAM Vs. COMMISSIONER OF INCOME TAX, KOTTAYAM
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January 23, 2024 |
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MANHARAN RAJWADE Vs. STATE OF CHHATTISGARH
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July 25, 2024 |
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MANIK Vs. STATE OF MAHARASHTRA
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September 25, 2024 |
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MANIK MADHUKAR SARVE Vs. VITTHAL DAMUJI MEHER
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August 28, 2024 |
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MANIK PANJABRAO KALMEGH Vs. EXECUTIVE ENGINEER BEMBLA PROJECT DIVISION YAVATMAL
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November 6, 2024 |
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MANIKANDAN Vs. STATE
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April 5, 2024 |
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MANILAL Vs. STATE OF RAJASTHAN
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September 10, 2024 |
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MANISH KUMAR RAI Vs. UNION OF INDIA
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October 23, 2024 |
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MANISH SISODIA Vs. DIRECTORATE OF ENFORCEMENT
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August 9, 2024 |
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MANISHA MAHENDRA GALA Vs. SHALINI BHAGWAN AVATRAMANI
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April 10, 2024 |
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MANISHA NIMESH MEHTA Vs. BOARD OF DIRECTORS, ICICI BANK
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July 8, 2024 |
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MANISHA RAVINDRA PANPATIL Vs. STATE OF MAHARASHTRA
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September 27, 2024 |
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MANJIT SINGH Vs. DARSHANA DEVI
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November 21, 2024 |
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MANOJ DUBEY Vs. STATE
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March 1, 2024 |
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MANOJ KUMAR Vs. UNION OF INDIA
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February 20, 2024 |
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MANSOOR SAHEB Vs. SALIMA
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December 19, 2024 |
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MARIAM FASIHUDDIN Vs. STATE BY ADUGODI POLICE STATION
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January 22, 2024 |
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MARY PUSHPAM Vs. TELVI CURUSUMARY
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January 3, 2024 |
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MAYA GOPINATHAN Vs. ANOOP S.B
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April 24, 2024 |
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MAZHAR KHAN Vs. N.I.A. NEW DELHI
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January 18, 2024 |
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MD. RAHIM ALI @ ABDUR RAHIM Vs. STATE OF ASSAM
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July 11, 2024 |
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MD. TAUHID @ KALLU, MANOJ SINGH Vs. STATE OF BIHAR
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February 8, 2024 |
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MEEGADA VENKATAKRISHNA Vs. STATE OF ANDHRA PRADESH (NOW TELANGANA)
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February 16, 2024 |
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MEENAKSHI Vs. ORIENTAL INSURANCE CO. LTD.
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July 23, 2024 |
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MEERA DEVI (D) THR. LR Vs. DINESH CHANDRA JOSHI (D) THR. LRS
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September 19, 2024 |
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MEHER FATIMA HUSSAIN Vs. JAMIA MILIA ISLAMIA
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April 15, 2024 |
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MENDAR SINGH @ VIJAY SINGH Vs. STATE OF BIHAR
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December 10, 2024 |
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MHABEMO OVUNG Vs. M. MOANUNGBA
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August 28, 2024 |
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MILTAN KUMAR Vs. STATE OF BIHAR
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July 4, 2024 |
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MINERAL AREA DEVELOPMENT AUTHORITY Vs. STEEL AUTHORITY OF INDIA
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July 25, 2024 |
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MINERAL AREA DEVELOPMENT AUTHORITY Vs. STEEL AUTHORITY OF INDIA
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August 14, 2024 |
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MIR MUSTAFA ALI HASMI Vs. STATE OF A.P.
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July 10, 2024 |
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MODERN BUILDERS Vs. STATE OF MADHYA PRADESH
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August 30, 2024 |
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MODH.ENAMU HAQUE Vs. DIRECTOR OF ENFORCEMENT
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September 23, 2024 |
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MOHAMMED KHALID Vs. STATE OF TELANGANA
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March 1, 2024 |
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MOHD ABAAD ALI Vs. DIRECTORATE OF REVENUE PROSECUTION INTELLIGENCE
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February 20, 2024 |
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MOHD. ABDUL SAMAD Vs. STATE OF TELANGANA
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July 10, 2024 |
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MOHD. AHSAN Vs. STATE OF HARYANA
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April 25, 2024 |
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MOHD. JULFUKAR Vs. STATE OF UTTARAKHAND
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January 9, 2024 |
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MOOL CHANDRA Vs. UNION OF INDIA
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August 5, 2024 |
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MRINMOY MAITY Vs. CHHANDA KOLEY
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April 18, 2024 |
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MRUGENDRA INDRAVADAN MEHTA Vs. AHMEDABAD MUNICIPAL CORPORATION
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May 10, 2024 |
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MUKATLAL Vs. KAILASH CHAND (D)
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May 16, 2024 |
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MUKESH Vs. STATE OF MADHYA PRADESH
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December 20, 2024 |
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MUKESH Vs. STATE OF U.P.
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November 29, 2024 |
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MUKHTAR ZAIDI Vs. STATE OF UTTAR PRADESH
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April 18, 2024 |
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MUKUL KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
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November 5, 2024 |
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MULAKALA MALLESHWARA RAO Vs. STATE OF TELANGANA
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August 29, 2024 |
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MUNICIPAL COMMISSIONER Vs. APARNA ANIL KESARKAR
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February 13, 2024 |
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MUNICIPAL COMMITTEE KATRA Vs. ASHWANI KUMAR
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May 9, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. B. N. MAGON
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January 22, 2024 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. VIVEK V. GAWDE ETC.
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December 13, 2024 |
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MUNISH KUMAR GUPTA Vs. MITTAL TRADING COMPANY
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April 30, 2024 |
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MURARI LAL CHHARI Vs. MUNISHWAR SINGH TOMAR
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March 4, 2024 |
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MUSKAN ENTERPRISES Vs. STATE OF PUNJAB
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December 19, 2024 |
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MUTHUPANDI Vs. STATE
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December 10, 2024 |
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MUTHYALA SUNIL KUMAR Vs. UNION OF INDIA
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July 9, 2024 |
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N. MANOGAR Vs. INSPECTOR OF POLICE
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February 16, 2024 |
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N. THAJUDEEN Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
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October 24, 2024 |
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N.M. THEERTHEGOWDA Vs. Y.M. ASHOK KUMAR
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September 2, 2024 |
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NABHA POWER LIMITED Vs. PUNJAB STATE POWER COROPORATION LIMITED
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November 5, 2024 |
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NAEEM Vs. STATE OF UTTAR PRADESH
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March 5, 2024 |
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NAJMUNISHA Vs. STATE OF GUJARAT
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April 9, 2024 |
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NAJRUL SEIKH Vs. SUMIT BANERJEE
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February 22, 2024 |
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NALIN CHOKSEY Vs. COMMISSIONER OF CUSTOMS, KOCHI
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November 27, 2024 |
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NANHAK MANJHI Vs. STATE OF BIHAR
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October 24, 2024 |
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NANHE LAL VERMA Vs. STATE OF M.P.
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November 25, 2024 |
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NARA CHANDRABABU NAIDU Vs. STATE OF ANDHRA PRADESH
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January 16, 2024 |
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NARCOTICS CONTROL BUREAU Vs. KASHIF
|
December 20, 2024 |
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NARESH CHANDRA AGRAWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
February 8, 2024 |
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NARESH KUMAR Vs. STATE OF KARNATAKA
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March 12, 2024 |
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NARESH KUMAR Vs. STATE OF HARYANA
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February 22, 2024 |
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NARESH KUMAR Vs. STATE OF DELHI
|
July 8, 2024 |
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NASEEM KAHNAM Vs. ZAHEDA BEGUM (DEAD)
|
July 9, 2024 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. G ATHIPATHI
|
December 9, 2024 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
|
May 7, 2024 |
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NATIONAL HOUSING BANK Vs. BHERUDAN DUGAR HOUSING FINANCE LTD
|
August 1, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. MAYA DEVI
|
September 2, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. NALINI
|
July 11, 2024 |
|
NATIONAL INVESTIGATION AGENCY NEW DELHI Vs. OWAIS AMIN @ CHERRY
|
May 17, 2024 |
|
NAVAS @ MULANAVAS Vs. STATE OF KERALA
|
March 18, 2024 |
|
NAVAYUGA ENGINEERING CO.LTD Vs. UNION OF INDIA
|
July 23, 2024 |
|
NAVIN KUMAR Vs. UNION OF INDIA
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August 28, 2024 |
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NAVIN KUMAR RAI Vs. SURENDRA SINGH
|
February 14, 2024 |
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NAVNEET KAUR HARBHAJANSING KUNDLES Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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NAVRATAN LAL SHARMA Vs. RADHA MOHAN SHARMA
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December 12, 2024 |
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NBCC (INDIA) LIMITED Vs. ZILLION INFRAPROJECTS PVT.LTD
|
March 19, 2024 |
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NEELAM GUPTA Vs. RAJENDRA KUMAR GUPTA
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October 14, 2024 |
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NEERAJ SHARMA Vs. STATE OF CHHATTISGARH
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January 3, 2024 |
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NEERAJ SUD Vs. JASWINDER SINGH
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October 25, 2024 |
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NEETA SINGH Vs. STATE OF U.P.
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October 15, 2024 |
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NEK PAL Vs. NAGAR PALIKA PARISHAD
|
July 26, 2024 |
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NENAVATH BUJJI ETC. Vs. STATE OF TELANGANA
|
March 21, 2024 |
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NEW DELHI MUNICIPAL COUNCIL Vs. MANJU TOMAR
|
August 28, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. VELU
|
December 12, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. URMILA HALDER
|
February 8, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. / VIJAY DIXIT Vs. HILLI MULTIPURPOSE COLD STORAGE / PAGADAL KRISHNA MOHAN
|
August 22, 2024 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. TATA STEEL LTD
|
April 30, 2024 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DARSHAN LAL BOHRA
|
July 10, 2024 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARNAND SINGH
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July 10, 2024 |
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NEW WIN EXPORT Vs. A.SUBRAMANIAM
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July 11, 2024 |
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NIKHIL Vs. STATE OF MAHARASHTRA
|
July 11, 2024 |
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NIPUN ANEJA Vs. STATE OF UTTAR PRADESH
|
October 3, 2024 |
|
NIPUN MALHOTRA Vs. SONY PICTURES FILMS INDIA PRIVATE LIMITED
|
July 8, 2024 |
|
NIRMAL PREMKUMAR Vs. STATE
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March 11, 2024 |
|
NIRMALA Vs. KULWANT SINGH
|
May 3, 2024 |
|
NIRMALA DEVI Vs. ORIENTAL INSURANCE CO.
|
November 4, 2024 |
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NISAR AHMAD Vs. SAMI ULLAH
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October 24, 2024 |
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NITIN MAHADEO JAWALE Vs. BHASKAR MAHADEO MUTKE
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November 22, 2024 |
|
NITYA NAND Vs. STATE OF U.P
|
September 4, 2024 |
|
NO.2809759H EX-RECRUIT BABANNA MACHCHED Vs. UNION OF INDIA
|
February 9, 2024 |
|
NOBLE M. PAIKADA Vs. UNION OF INDIA
|
March 21, 2024 |
|
NOIDA SPECIAL ECONOMIC ZONE AUTHORITY Vs. MANISH AGARWAL
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November 5, 2024 |
|
NOIDA TOLL BRIDGE COMPANY LTD. Vs. FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION
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December 20, 2024 |
|
NOORUL HASSAN Vs. NAHAKPAM INDRAJIT SINGH
|
May 8, 2024 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. M/S. S.A. BUILDERS LTD.
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December 17, 2024 |
|
NUSRAT PARWEEN Vs. STATE OF JHARKHAND
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December 10, 2024 |
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NUTAN BHARTI GRAM VIDYAPITH Vs. GOVERNMENT OF GUJARAT
|
December 2, 2024 |
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OACHIRA PARABRAHMA TEMPLE Vs. G. VIJAYANATHAKURUP
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December 3, 2024 |
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OM PRAKASH YADAV Vs. NIRANJAN KUMAR UPADHYAY
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December 13, 2024 |
|
OM RATHOD Vs. DIRECTOR GENERAL OF HEALTH SERVICES
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October 25, 2024 |
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OMDEO BALIRAM MUSALE Vs. PRAKASH RAMCHANDRA MAMIDWAR
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January 24, 2024 |
|
OMKAR Vs. UNION OF INDIA
|
September 2, 2024 |
|
OMKAR RAMCHANDRA GOND Vs. UNION OF INDIA
|
October 15, 2024 |
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OMKAR REALTORS AND DEVELOPERS PVT. LTD Vs. KUSHALRAJ LAND DEVELOPERS PVT. LTD
|
August 23, 2024 |
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OMSAIRAM STEELS & ALLOYS PVT. LTD Vs. DIRECTOR OF MINES AND GEOLOGY, BBSR
|
July 15, 2024 |
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OPERATION MOBILIZATION INDIA Vs. STATE OF TELANGANA
|
April 5, 2024 |
|
OPG POWER GENERATION PRIVATE LIMITED Vs. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED
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September 20, 2024 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. SUKANTI MOHAPATRA
|
March 21, 2024 |
|
P. MANIKANDAN Vs. CENTRAL BUREAU OF INVESTIGATION
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December 19, 2024 |
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P. RAVINDRANATH Vs. SASIKALA
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July 15, 2024 |
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P. SASIKUMAR Vs. STATE
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July 8, 2024 |
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P.C. JAIN Vs. R.P. SINGH
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January 29, 2024 |
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P.I.BABU Vs. C.B.I.
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January 18, 2024 |
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P.J. DHARMARAJ Vs. CHURCH OF SOUTH INDIA
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December 6, 2024 |
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P.N.D. PRASAD Vs. BILLA SATISH
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December 5, 2024 |
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P.N.GUPTA Vs. RAJINDER SINGH DOGRA
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September 5, 2024 |
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PALANI Vs. TAMIL NADU STATE
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February 14, 2024 |
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PAM DEVELOPMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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August 23, 2024 |
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PANKAJ SINGH Vs. STATE OF HARYANA
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March 21, 2024 |
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PARMESHWARDAS Vs. CHAMPABAI
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January 5, 2024 |
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PARSWANATH SAHA Vs. BANDHANA MODAK
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December 20, 2024 |
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PARTEEK BANSAL Vs. STATE OF RAJASTHAN
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April 19, 2024 |
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PARTHA CHATTERJEE Vs. DIRECTORATE OF ENFORCEMENT
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December 13, 2024 |
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PARVIN KUMAR JAIN Vs. ANJU JAIN
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December 10, 2024 |
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PARVINDER SINGH KHURANA Vs. DIRECTORATE OF ENFORCEMENT
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July 23, 2024 |
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PATHAPATI SUBBA REDDY (DIED) Vs. SPECIAL DEPUTY COLLECTOR (LA)
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April 8, 2024 |
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PATNA MUNICIPAL CORPORATION Vs. M/S TRIBRO AD BUREAU
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October 16, 2024 |
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PAWAN AGARWAL Vs. STATE OF UTTAR PRADESH
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March 1, 2024 |
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PAWAPURI RICE MILLS Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
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December 18, 2024 |
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PAYAL SHARMA Vs. STATE OF PUNJAB
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November 26, 2024 |
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PEOPLES RIGHTS AND SOCIAL RESEARCH CENTRE (PRASAR) Vs. UNION OF INDIA
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August 6, 2024 |
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PERIYASAMY Vs. STATE
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March 18, 2024 |
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PERNOD RICARD INDIA (P) LTD Vs. STATE OF MADHYA PRADESH
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April 19, 2024 |
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PERUMAL RAJA @ PERUMAL Vs. STATE, REP. BY INSPECTOR OF POLICE
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January 3, 2024 |
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PHR INVENT EDUCATIONAL SOCIETY Vs. UCO BANK
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April 10, 2024 |
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PRABHAT KUMAR MISHRA Vs. STATE OF U.P.
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March 5, 2024 |
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PRABHAVATHI @ PRABHAMANI Vs. LAKSHMEESHA M.C.
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August 12, 2024 |
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PRABIR PURKAYASTHA Vs. STATE(NCT OF DELHI)
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May 15, 2024 |
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PRADEEP KUMAR Vs. STATE OF HARYANA
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January 5, 2024 |
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PRAKASH Vs. STATE OF MAHARASHTRA
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December 20, 2024 |
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PRAKASHCHANDRA JOSHI Vs. KUNTAL PRAKASHCHANDRA JOSHI
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January 24, 2024 |
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PRAMILA Vs. STATE OF CHHATTISGARH
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January 17, 2024 |
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PRASHANT Vs. STATE OF NCT OF DELHI
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November 20, 2024 |
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PRASHANT SINGH Vs. MEENA
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April 25, 2024 |
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PREM LAL ANAND Vs. NARENDRA KUMAR
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August 7, 2024 |
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PREM PRAKASH Vs. UNION OF INDIA
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August 28, 2024 |
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PREM RAJ Vs. POONAMMA MENON
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April 2, 2024 |
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PRITI AGARWALLA Vs. STATE OF GNCT OF DELHI
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May 17, 2024 |
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PRIYANKA JAISWAL Vs. STATE OF JHARKHAND
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April 30, 2024 |
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PRIYANKA PRAKASH KULKARNI Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
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January 29, 2024 |
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PRO KNITS Vs. BOARD OF DIRECTORS OF CANARA BANK
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August 1, 2024 |
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PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
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November 5, 2024 |
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PROPOSED VAIBHAV CO-OP HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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September 12, 2024 |
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PROPOSED VAIBHAV COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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December 12, 2024 |
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PUKHRAJ Vs. STATE OF RAJASTHAN
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May 14, 2024 |
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PUNE MUNICIPAL CORPORATION Vs. SUS ROAD BANER VIKAS MANCH
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September 12, 2024 |
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PUNEET SABHARWAL Vs. CBI
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March 19, 2024 |
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PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. SANMAN RICE MILLS
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September 27, 2024 |
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PURNI DEVI Vs. BABU RAM
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April 2, 2024 |
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PYDI RAMANA Vs. DAVARASETY MANMADHA RAO
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July 10, 2024 |
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R. KANDASAMY (SINCE DEAD) Vs. T.R.K. SARAWATHY
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November 21, 2024 |
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R. RADHAKRISHNA PRASAD Vs. SWAMINATHAN
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July 8, 2024 |
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R. SHAMA NAIK Vs. G. SRINIVASIAH
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November 28, 2024 |
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R.GURUMURTHY Vs. STATE INSPECTOR OF POLICE
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July 4, 2024 |
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R.K. MUNSHI Vs. UNION TERRITORY OF JAMMU & KASHMIR
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May 2, 2024 |
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R.P.GARG Vs. CHIEF GENERAL MANAGER, TELECOM DEPT.
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September 10, 2024 |
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R.S. MADIREDDY Vs. UNION OF INDIA
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May 16, 2024 |
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RABBU @ SARVESH Vs. STATE OF MADHYA PRADESH
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September 12, 2024 |
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RABINA GHALE Vs. UNION OF INDIA
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September 17, 2024 |
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RABINDRA KUMAR CHHATOI Vs. STATE OF ODISHA
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December 5, 2024 |
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RADHA RANI Vs. MOHAR SINGH
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February 19, 2024 |
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RADHESHYAM Vs. STATE OF RAJASTHAN
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July 22, 2024 |
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RADHEY SHYAM YADAV Vs. STATE OF U.P.
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January 3, 2024 |
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RAGHUNATHA Vs. STATE OF KARNATAKA
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March 21, 2024 |
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RAGHUVEER SHARAN Vs. DISTRICT SAHAKARI KRISHI GRAMIN VIKAS BANK
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September 10, 2024 |
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RAGHVENDRA SINGH KAURAV Vs. STATE OF M.P.
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January 8, 2024 |
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RAHUL Vs. NATIONAL INSURANCE COMPANY LTD
|
August 9, 2024 |
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RAHUL KUMAR YADAV Vs. STATE OF BIHAR
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April 25, 2024 |
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RAJ REDDY KALLEM Vs. STATE OF HARYANA
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April 8, 2024 |
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RAJA GOUNDER Vs. M. SENGODAN
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January 19, 2024 |
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RAJA NAYKAR Vs. STATE OF CHHATTISGARH
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January 24, 2024 |
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RAJARAM SHARMA Vs. STATE OF UTTAR PRADESH
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January 4, 2024 |
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RAJASEKAR Vs. STATE OF TAMIL NADU
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February 5, 2024 |
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RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER Vs. DR. ZABAR SINGH SOLANKI
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August 6, 2024 |
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RAJCO STEEL ENTERPRISES Vs. KAVITA SARAFF
|
April 9, 2024 |
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RAJEEV KUMAR UPADHYAY Vs. SRIKANT UPADHYAY
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December 19, 2024 |
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RAJENDHIRAN Vs. MUTHAIAMMAL @ MUTHAYEE
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January 3, 2024 |
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RAJENDHIRAN Vs. MUTHAIAMMAL @ MUTHAYEE
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April 15, 2024 |
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RAJENDRA BHAGWANJI UMRANIYA Vs. STATE OF GUJARAT
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May 9, 2024 |
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RAJENDRA KUMAR BARJATYA Vs. U.P. AVAS EVAM VIKAS PARISHAD
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December 17, 2024 |
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RAJENDRA MEENA Vs. IFFCO-TOKIO GENERAL INS. CO.
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November 14, 2024 |
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RAJENDRA RAMDAS Vs. STATE OF MAHARASHTRA
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May 15, 2024 |
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RAJENDRASINH N. VADHER Vs. NATIONAL INSURANCE CO. LTD.
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February 21, 2024 |
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RAJESH KUMAR Vs. NATIONAL INSURANCE CO. LTD.
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December 17, 2024 |
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RAJESH KUMAR Vs. ANAND KUMAR
|
May 17, 2024 |
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RAJESH MITRA @ RAJESH KUMAR MITRA Vs. KARNANI PROPERTIES LTD
|
September 20, 2024 |
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RAJESH MONGA Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED
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March 4, 2024 |
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RAJESH TANDI Vs. STATE OF CHHATTISGARH
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November 12, 2024 |
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RAJESH VIREN SHAH Vs. REDINGTON (INDIA) LIMITED
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February 14, 2024 |
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RAJINDER KAUR Vs. GURBHAJAN KAUR
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July 23, 2024 |
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RAJIVE RATURI Vs. UNION OF INDIA
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November 8, 2024 |
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RAJKARAN SINGH Vs. UNION OF INDIA
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August 22, 2024 |
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RAJKOT MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
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August 9, 2024 |
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RAJKUMAR Vs. STATE OF KARNATAKA
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March 5, 2024 |
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RAJNEESH KUMAR Vs. VED PRAKASH
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November 21, 2024 |
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RAJNISH KUMAR BISWAKARMA Vs. STATE OF NCT OF DELHI
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November 21, 2024 |
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RAJU Vs. STATE OF UTTARAKHAND
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July 31, 2024 |
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RAJU KRISHNA SHEDBALKAR Vs. STATE OF KARNATAKA
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February 2, 2024 |
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RAKESH KUMAR Vs. STATE OF BIHAR
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March 19, 2024 |
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RAKESH RANJAN SHRIVASTAVA Vs. STATE OF JHARKHAND
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March 15, 2024 |
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RAKSHIT SHIVAM PRAKASH Vs. UNION OF INDIA
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August 2, 2024 |
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RAM @ RAMDAS SHESHRAO NEHARKAR Vs. SHESHRAO BABURAO NEHARKAR
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July 9, 2024 |
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RAM BALAK SINGH Vs. STATE OF BIHAR
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May 1, 2024 |
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RAM MURTI SHARMA Vs. STATE OF UTTAR PRADESH
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March 22, 2024 |
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RAM NATH Vs. STATE OF UTTAR PRADESH
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February 21, 2024 |
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RAM PRAKASH CHADHA Vs. STATE OF UTTAR PRADESH
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July 15, 2024 |
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RAM SINGH Vs. STATE OF U.P.
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February 21, 2024 |
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RAMA DEVI Vs. STATE OF BIHAR
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October 3, 2024 |
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RAMA KT. BARMAN Vs. MD.MAHIM ALI
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August 21, 2024 |
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RAMACHANDRA REDDY (DEAD) Vs. RAMULU AMMAL (DEAD)
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November 14, 2024 |
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RAMACHANDRAN Vs. VIJAYAN
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November 22, 2024 |
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RAMAKANT AMBALAL CHOKSI Vs. HARISH AMBALAL CHOKSI
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November 22, 2024 |
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RAMALINGAM Vs. N. VISWANATHAN
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January 18, 2024 |
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RAMAYAN SINGH Vs. STATE OF UTTAR PRADESH
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April 19, 2024 |
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RAMESH Vs. STATE OF KARNATAKA
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September 18, 2024 |
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RAMJI LAL BAIRWA Vs. STATE OF RAJASTHAN
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November 7, 2024 |
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RAMJI LAL JAT Vs. STATE OF RAJASTHAN
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February 20, 2024 |
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RAMKRIPAL MEENA Vs. DIRECTORATE OF ENFORCEMENT
|
July 30, 2024 |
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RAMKRISHNA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH
|
November 7, 2024 |
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RAMNARESH @ RINKU KUSHWAH Vs. STATE OF MADHYA PRADESH
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August 20, 2024 |
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RAMRATAN Vs. STATE OF MADHYA PRADESH
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October 25, 2024 |
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RAMVIR @ SAKET SINGH Vs. STATE OF MADHYA PRADESH
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April 16, 2024 |
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RANBEER BOSE Vs. ANITA DAS
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May 3, 2024 |
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RANDEEP SINGH @ RANA Vs. STATE OF HARYANA
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November 22, 2024 |
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RANI CHANDER KANTA (D) Vs. UNION OF INDIA
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January 24, 2024 |
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RANJIT SINGH Vs. STATE OF UTTARAKHAND
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September 12, 2024 |
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RASHMI KANT VIJAY CHANDRA Vs. BAIJNATH CHOUBEY & COMPANY
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September 13, 2024 |
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RATILAL JHAVERBHAI PARMAR Vs. STATE OF GUJARAT
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October 21, 2024 |
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RATNU YADAV Vs. STATE OF CHHATTISGARH
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July 9, 2024 |
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RAVI AGRAWAL Vs. UNION OF INDIA
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August 20, 2024 |
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RAVI DHINGRA Vs. STATE OF NCT OF DELHI
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December 19, 2024 |
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RAVIKUMAR DHANSUKHLAL MAHETA Vs. HIGH COURT OF GUJARAT
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May 17, 2024 |
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RAVINDER KUMAR Vs. STATE OF NCT OF DELHI
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March 6, 2024 |
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RAVINDER KUMAR Vs. STATE OF HARYANA
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September 12, 2024 |
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RAVINDRA KUMAR Vs. STATE OF U.P.
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February 22, 2024 |
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RAVISHANKAR TANDON Vs. STATE OF CHHATTISGARH
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April 10, 2024 |
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REHAN AHMED (D) Vs. AKHTAR UN NISA (D)
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April 22, 2024 |
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REKHA SHARMA Vs. RAJASTHAN HIGH COURT, JODHPUR
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August 21, 2024 |
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RELIANCE LIFE INSURANCE COMPANY LTD Vs. JAYA WADHWANI
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January 3, 2024 |
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RENJITH K.G. Vs. SHEEBA
|
October 14, 2024 |
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REWA TOLLWAY P. LTD Vs. STATE OF MADHYA PRADESH
|
July 19, 2024 |
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RICARDO CONSTRUCTION PVT. LTD. Vs. RAVI KUCKIAN
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September 6, 2024 |
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RINKU BAHETI Vs. SANDESH SHARDA
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December 19, 2024 |
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RITA DWIVEDI Vs. STATE OF HIMACHAL PRADESH
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February 12, 2024 |
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ROHAN BUILDERS (INDIA) PRIVATE LIMITED Vs. BERGER PAINTS INDIA LIMITED
|
September 12, 2024 |
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ROHAN RAJESH KOTHARI Vs. STATE OF GUJARAT
|
August 5, 2024 |
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ROHINI SUDARSHAN GANGURDE Vs. STATE OF MAHARASHTRA
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July 10, 2024 |
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ROHIT KOCHHAR Vs. VIPUL INFRASTRUCTURE DEVELOPERS LTD
|
November 26, 2024 |
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ROJALINI NAYAK Vs. AJIT SAHOO
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August 7, 2024 |
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RUP BAHADUR MAGAR Vs. STATE OF WEST BENGAL
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October 4, 2024 |
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RUPASHREE H. R. Vs. STATE OF KARNATAKA
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February 12, 2024 |
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RUSHI Vs. ORIENTAL INSURANCE CO. LTD
|
November 5, 2024 |
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S. DAVID RAJKUMAR Vs. R. GEETHA
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February 1, 2024 |
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S. GUNASEKARAN Vs. UNDER SECRETARY TO GOVT
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December 17, 2024 |
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S. N. DUBEY Vs. RAMAN KHANDELWAL
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November 28, 2024 |
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S. NITHEEN Vs. STATE OF KERALA
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May 15, 2024 |
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S. P. PANDEY Vs. UNION OF INDIA
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October 21, 2024 |
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S. RAJASEEKARAN Vs. UNION OF INDIA
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January 12, 2024 |
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S. SHIVRAJ REDDY(DIED) Vs. S. RAGHURAJ REDDY
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May 16, 2024 |
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S. TIRUPATHI RAO Vs. M. LINGAMAIAH
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July 22, 2024 |
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S.D. MANOHARA Vs. KONKAN RAILWAY CORPORATION LIMITED
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September 13, 2024 |
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S.LATHA Vs. UNITED INDIA INSURANCE CO.
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November 25, 2024 |
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S.P. VELAYUTHAM Vs. M/S EMAAR MGF LAND LIMITED
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February 26, 2024 |
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S.RAJASEEKARAN Vs. UNION OF INDIA
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September 2, 2024 |
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S.V. SAMUDRAM Vs. STATE OF KARNATAKA
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January 4, 2024 |
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S.V.CHERIYAKOYA Vs. S.V.P. POOKOYA
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April 2, 2024 |
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SABITA PAUL Vs. STATE OF WEST BENGAL
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March 22, 2024 |
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SACHIN GARG Vs. STATE OF U.P
|
January 30, 2024 |
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SAFIYA BANO Vs. STATE OF U.P.
|
January 30, 2024 |
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SAGAR ASHOK SATKAR Vs. STATE OF MAHARASHTRA
|
July 12, 2024 |
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SAHEB, S/O MAROTI BHUMRE ETC Vs. STATE OF MAHARASHTRA
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September 18, 2024 |
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SAHIL BHARGAVA Vs. STATE OF UTTARAKHAND
|
September 9, 2024 |
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SAIBAJ NOORMOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
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November 4, 2024 |
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SAJEENA IKHBAL Vs. MINI BABU GEORGE
|
October 17, 2024 |
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SALAM SAMARJEET SINGH Vs. HIGH COURT OF MANIPUR AT IMPHAL
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August 22, 2024 |
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SALIL R. UCHIL Vs. VISHU KUMAR
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October 18, 2024 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
|
March 14, 2024 |
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SAMBHUBHAI RAISANGBHAI PADHIYAR Vs. STATE OF GUJARAT
|
December 17, 2024 |
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SANDEEP Vs. STATE OF UTTARAKHAND
|
October 14, 2024 |
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SANDEEP KUMAR Vs. GB PANT INSTITUTE OF ENGINEERING AND TECHNOLOGY GHURDAURI
|
April 16, 2024 |
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SANDEEP MONDAL Vs. STATE OF U.P
|
July 19, 2024 |
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SANGAM MILK PRODUCER COMPANY LTD Vs. AGRICULTURAL MARKET COMMITTEE
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March 5, 2024 |
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SANGRAM SADASHIV SURYAVANSHI Vs. STATE OF MAHARASHTRA
|
November 25, 2024 |
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SANJAY CHAUDHARY Vs. PIONEER URBAN LAND AND INFRASTRUCTURE LTD
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April 10, 2024 |
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SANJAY KUNDU Vs. REGISTRAR GENERAL, HIGH COURT OF HIMACHAL PRADESH
|
January 12, 2024 |
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SANJAY MARUTI JADHAV Vs. AMIT TATOBA SAWANT
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April 26, 2024 |
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SANJAY SHARMA Vs. KOTAK MAHINDRA BANK LTD
|
December 10, 2024 |
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SANJAY SINGH Vs. DIRECTORATE OF ENFORCEMENT
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April 2, 2024 |
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SANJAY UPADHYA Vs. ANAND DUBEY
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January 29, 2024 |
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SANJEEVKUMAR HARAKCHAND KANKARIYA Vs. UNION OF INDIA
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December 19, 2024 |
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SANJU RAJAN NAYAR Vs. JAYARAJ
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April 23, 2024 |
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SANT BHAGWAN BABA SHIKSHAN MANDAL Vs. GUNWANT
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April 3, 2024 |
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SANTOSH @ RAJESH @ GOPAL Vs. STATE OF MADHYA PRADESH
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September 19, 2024 |
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SANUJ BANSAL Vs. STATE OF U.P.
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July 12, 2024 |
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SAPNA NEGI Vs. CHAMAN SINGH
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October 24, 2024 |
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SARASWATHI (DEAD) Vs. S.A. PALANISAMY
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February 7, 2024 |
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SARDAR RAVI INDER SINGH Vs. STATE OF JHARKHAND
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July 8, 2024 |
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SAREE SANSAR Vs. GOVT. OF NCT OF DELHI
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March 21, 2024 |
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SARFARAZ ALAM Vs. UNION OF INDIA
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January 4, 2024 |
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SARITA DEVI Vs. NATIONAL INSURANCE CO. LTD.
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January 16, 2024 |
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SAROJ Vs. IFFCO-TOKIO GENERAL INSURANCE CO.
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October 24, 2024 |
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SAROJ SINGH Vs. MAHAVIR SINGH
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January 16, 2024 |
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SAS INFRATECH PVT. LTD Vs. STATE OF TELANGANA
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May 14, 2024 |
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SASEENDRAN Vs. K.M. CHERIAN (DIED)
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February 13, 2024 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
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February 13, 2024 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
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August 6, 2024 |
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SATISH P. BHATT Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
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SATYANAND SINGH Vs. UNION OF INDIA
|
March 20, 2024 |
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SATYENDAR KUMAR JAIN Vs. DIRECTORATE OF ENFORCEMENT
|
March 18, 2024 |
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SATYENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
November 18, 2024 |
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SAVITA DEVI Vs. SBI GENERAL INS. CO. LTD.
|
September 2, 2024 |
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SAVITRI BAI Vs. SAVITRI BAI
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February 29, 2024 |
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SBI GENERAL INSURANCE CO. LTD Vs. KRISH SPINNING
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July 18, 2024 |
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SECRETARY, PUBLIC WORKS DEPARTMENT Vs. TUKARAM PANDURANG SARAF
|
April 19, 2024 |
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SECRETARY, PUBLIC WORKS DEPARTMENT Vs. TUKARAM PANDURANG SARAF
|
September 19, 2024 |
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SEETHARAMA SHETTY Vs. MONAPPA SHETTY
|
September 2, 2024 |
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SELVAMANI Vs. STATE REP. BY THE STATE REP. BY THE
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May 8, 2024 |
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SHABNA ABDULLA Vs. UNION OF INDIA
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August 20, 2024 |
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SHADAKSHARI Vs. STATE OF KARNATAKA
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January 17, 2024 |
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SHAH ENTERPRISES Vs. VAIJAYANTIBEN RANJITSINGH SAWANT
|
March 6, 2024 |
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SHAHID ALI Vs. STATE OF UTTAR PRADESH
|
March 11, 2024 |
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SHAILENDRA KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
July 15, 2024 |
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SHAILESH KUMAR Vs. STATE OF U.P
|
February 26, 2024 |
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SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
December 10, 2024 |
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SHAJAN SKARIA Vs. STATE OF KERALA
|
August 23, 2024 |
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SHAJI POULOSE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
May 17, 2024 |
|
SHAMA SHARMA Vs. KISHAN KUMAR
|
January 10, 2024 |
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SHAMBHU CHAUHAN Vs. RAM KIRPAL ALIAS CHIRKUT
|
November 21, 2024 |
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SHAMBHU DEBNATH Vs. STATE OF BIHAR
|
December 20, 2024 |
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SHANKAR Vs. STATE OF UTTAR PRADESH
|
May 2, 2024 |
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SHANMUGASEKAR Vs. STATE OF TAMIL NADU
|
July 10, 2024 |
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SHARIF AHMED Vs. STATE OF UTTAR PRADESH
|
May 1, 2024 |
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SHARWAN KUMAR YADAV Vs. STATE OF BIHAR
|
July 1, 2024 |
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SHASHI BHUSHAN PRASAD SINGH Vs. STATE OF BIHAR
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October 4, 2024 |
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SHASHIDHAR Vs. ASHWINI UMA MATHAD
|
July 8, 2024 |
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SHATRUGHNA ATMARAM PATIL Vs. VINOD DODHU CHAUDHARY
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January 30, 2024 |
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SHAZIA AMAN KHAN Vs. STATE OF ORISSA
|
March 4, 2024 |
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SHEIKH ARIF Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
|
SHEIKH JAVED IQBAL @ ASHFAQ ANSARI @ JAVED ANSARI Vs. STATE OF UTTAR PRADESH
|
July 18, 2024 |
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SHEIKH NOORUL HASSAN Vs. NAHAKPAM INDRAJIT SINGH
|
May 8, 2024 |
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SHENTO VARGHESE Vs. JULFIKAR HUSEN
|
May 13, 2024 |
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SHIFANA P.S. Vs. STATE OF KERALA
|
August 6, 2024 |
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SHINGARA SINGH Vs. DALJIT SINGH
|
October 14, 2024 |
|
SHIV JATIA Vs. GIAN CHAND MALICK
|
February 23, 2024 |
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March 19, 2024 |
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July 8, 2024 |
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November 26, 2024 |
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April 5, 2024 |
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May 15, 2024 |
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September 26, 2024 |
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April 5, 2024 |
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September 20, 2024 |
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September 25, 2024 |
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July 24, 2024 |
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April 25, 2024 |
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December 20, 2024 |
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May 7, 2024 |
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May 10, 2024 |
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April 25, 2024 |
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November 12, 2024 |
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October 21, 2024 |
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May 16, 2024 |
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September 24, 2024 |
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March 22, 2024 |
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December 18, 2024 |
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November 19, 2024 |
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September 9, 2024 |
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March 4, 2024 |
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September 9, 2024 |
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September 10, 2024 |
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May 3, 2024 |
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December 11, 2024 |
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March 5, 2024 |
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October 18, 2024 |
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May 15, 2024 |
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February 27, 2024 |
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June 21, 2024 |
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October 14, 2024 |
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March 18, 2024 |
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September 6, 2024 |
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March 7, 2024 |
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November 22, 2024 |
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November 6, 2024 |
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February 16, 2024 |
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August 7, 2024 |
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March 13, 2024 |
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September 13, 2024 |
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August 13, 2024 |
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March 14, 2024 |
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March 4, 2024 |
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March 11, 2024 |
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November 19, 2024 |
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November 7, 2024 |
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January 18, 2024 |
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February 12, 2024 |
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July 10, 2024 |
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November 25, 2024 |
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April 18, 2024 |
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January 18, 2024 |
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May 17, 2024 |
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August 2, 2024 |
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March 12, 2024 |
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March 11, 2024 |
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March 22, 2024 |
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January 12, 2024 |
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November 19, 2024 |
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January 11, 2024 |
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May 15, 2024 |
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February 20, 2024 |
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July 9, 2024 |
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March 6, 2024 |
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November 26, 2024 |
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April 3, 2024 |
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April 2, 2024 |
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April 1, 2024 |
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January 2, 2024 |
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September 23, 2024 |
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November 29, 2024 |
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October 25, 2024 |
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April 5, 2024 |
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April 18, 2024 |
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April 5, 2024 |
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December 9, 2024 |
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July 16, 2024 |
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December 2, 2024 |
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January 3, 2024 |
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December 10, 2024 |
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April 26, 2024 |
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May 10, 2024 |
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December 19, 2024 |
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November 19, 2024 |
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February 6, 2024 |
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November 12, 2024 |
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July 15, 2024 |
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July 10, 2024 |
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July 8, 2024 |
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July 9, 2024 |
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August 1, 2024 |
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February 12, 2024 |
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February 13, 2024 |
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April 18, 2024 |
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December 3, 2024 |
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May 3, 2024 |
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October 23, 2024 |
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December 19, 2024 |
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December 17, 2024 |
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January 3, 2024 |
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July 15, 2024 |
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July 10, 2024 |
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July 8, 2024 |
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July 8, 2024 |
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November 25, 2024 |
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September 24, 2024 |
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April 22, 2024 |
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April 18, 2024 |
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September 27, 2024 |
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April 10, 2024 |
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July 9, 2024 |
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November 5, 2024 |
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August 2, 2024 |
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February 7, 2024 |
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December 20, 2024 |
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October 23, 2024 |
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October 3, 2024 |
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May 7, 2024 |
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February 26, 2024 |
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March 15, 2024 |
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March 5, 2024 |
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February 20, 2024 |
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July 15, 2024 |
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February 2, 2024 |
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May 17, 2024 |
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March 11, 2024 |
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September 24, 2024 |
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May 17, 2024 |
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November 20, 2024 |
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August 30, 2024 |
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November 28, 2024 |
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July 8, 2024 |
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January 9, 2024 |
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March 15, 2024 |
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February 16, 2024 |
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February 1, 2024 |
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September 19, 2024 |
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February 23, 2024 |
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April 30, 2024 |
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August 22, 2024 |
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December 19, 2024 |
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May 3, 2024 |
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September 13, 2024 |
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May 17, 2024 |
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May 6, 2024 |
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March 19, 2024 |
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October 3, 2024 |
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May 16, 2024 |
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March 13, 2024 |
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February 20, 2024 |
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December 9, 2024 |
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November 7, 2024 |
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February 13, 2024 |
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March 5, 2024 |
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February 22, 2024 |
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April 22, 2024 |
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March 4, 2024 |
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July 9, 2024 |
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March 22, 2024 |
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November 13, 2024 |
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December 19, 2024 |
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March 6, 2024 |
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May 15, 2024 |
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March 4, 2024 |
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July 1, 2024 |
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August 7, 2024 |
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March 5, 2024 |
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August 28, 2024 |
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July 9, 2024 |
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September 20, 2024 |
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October 22, 2024 |
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October 18, 2024 |
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October 18, 2024 |
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September 24, 2024 |
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October 3, 2024 |
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November 6, 2024 |
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August 22, 2024 |
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December 3, 2024 |
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December 13, 2024 |
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December 12, 2024 |
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February 5, 2024 |
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January 25, 2024 |
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March 21, 2024 |
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April 3, 2024 |
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March 15, 2024 |
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May 8, 2024 |
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May 10, 2024 |
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May 22, 2024 |
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July 8, 2024 |
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July 23, 2024 |
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September 9, 2024 |
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August 1, 2024 |
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May 16, 2024 |
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July 10, 2024 |
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July 26, 2024 |
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December 13, 2024 |
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April 1, 2024 |
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August 5, 2024 |
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August 2, 2024 |
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September 26, 2024 |
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September 30, 2024 |
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August 28, 2024 |
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September 3, 2024 |
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March 20, 2024 |
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July 23, 2024 |
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August 2, 2024 |
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February 13, 2024 |
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January 2, 2024 |
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February 29, 2024 |
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January 30, 2024 |
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February 6, 2024 |
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February 22, 2024 |
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March 6, 2024 |
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September 20, 2024 |
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July 29, 2024 |
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February 22, 2024 |
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October 22, 2024 |
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May 8, 2024 |
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September 2, 2024 |
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October 4, 2024 |
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September 25, 2024 |
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November 25, 2024 |
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September 10, 2024 |
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February 22, 2024 |
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VIKAS KANAUJIA Vs. SARITA
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July 10, 2024 |
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VIKAS KUMAR GUPTA Vs. STATE OF BIHAR
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September 11, 2024 |
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VIMALAKKA RAMAPPA KOLI Vs. STATE OF KARNATAKA
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October 16, 2024 |
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VINAYAK PURSHOTTAM DUBE Vs. JAYASHREE PADAMKAR BHAT
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March 1, 2024 |
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VINEET TANEJA Vs. RITU JOHARI
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July 22, 2024 |
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VINOD JASWANTRAY VYAS(DEAD) Vs. STATE OF GUJARAT
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July 9, 2024 |
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VINOD KANJIBHAI BHAGORA Vs. STATE OF GUJARAT
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February 2, 2024 |
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VINOD KATARA Vs. STATE OF U.P
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March 5, 2024 |
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VINOD KUMAR Vs. UNION OF INDIA
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January 30, 2024 |
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VIPIN SAHNI Vs. CENTRAL BUREAU OF INVESTIGATION
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April 8, 2024 |
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VIRENDRA KUMAR CHAMAR Vs. STATE OF UTTAR PRADESH
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August 7, 2024 |
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VISHAL NOBLE SINGH Vs. STATE OF UTTAR PRADESH
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January 24, 2024 |
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VISHAL TIWARI Vs. UNION OF INDIA
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January 3, 2024 |
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VISHWAJEET KERBA MASALKAR Vs. STATE OF MAHARASHTRA
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October 17, 2024 |
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VISHWANATHA Vs. STATE OF KARNATAKA
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July 8, 2024 |
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VITHAL Vs. STATE OF KARNATAKA
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January 30, 2024 |
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VITTHAL DAMUJI MEHER Vs. MANIK MADHUKAR SARVE
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October 15, 2024 |
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VITTHALRAO MAROTIRAO NAVKHARE Vs. NANIBAI (DEAD)
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April 8, 2024 |
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VVF LTD. EMPLOYEES UNION Vs. VVF INDIA LIMITED
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April 10, 2024 |
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VVF LTD. EMPLOYEES UNION Vs. VVF INDIA LIMITED
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April 9, 2024 |
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WADLA BHEEMARAIDU Vs. STATE OF TELANGANA
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December 3, 2024 |
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WG CDR A. U. TAYYABA (RETD.) Vs. UNION OF INDIA
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April 15, 2024 |
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WILLIAM STEPHEN Vs. STATE OF TAMIL NADU
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February 21, 2024 |
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X Vs. A
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March 18, 2024 |
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X Vs. STATE OF RAJASTHAN
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November 27, 2024 |
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X Vs. UNION OF INDIA
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December 4, 2024 |
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X Vs. STATE OF U.P.
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December 13, 2024 |
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X Vs. Y
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July 8, 2024 |
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XXXX Vs. STATE OF MADHYA PRADESH
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March 6, 2024 |
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XYZ Vs. STATE OF GUJARAT
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November 5, 2024 |
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YADAV S. Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
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March 5, 2024 |
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YAGWATI @ POONAM Vs. GHANSHYAM
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January 29, 2024 |
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YASH DEVELOPERS Vs. HARIHAR KRUPA CO-OPERATIVE HOUSING SOCIETY LIMITED
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July 30, 2024 |
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YASH RAJ FILMS PRIVATE LIMITED Vs. AFREEN FATIMA ZAIDI
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April 22, 2024 |
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YASH TUTEJA Vs. UNION OF INDIA
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April 8, 2024 |
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YASHODEEP BISANRAO VADODE Vs. STATE OF MAHARASHTRA
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October 21, 2024 |
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YOGARANI Vs. STATE BY THE INSPECTOR OF POLICE
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September 23, 2024 |
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YOGESH @ SONU THARU Vs. STATE
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April 4, 2024 |
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YOGESH GOYANKA Vs. GOVIND
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July 10, 2024 |
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ZEESHAN HAIDER Vs. DIRECTORATE OF ENFORCEMENT
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December 11, 2024 |
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