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A. ARAVIND Vs. R. ALAGU SUNDARAM
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January 31, 2023 |
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A. KRISHNA SHENOY Vs. GANGA DEVI G.
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September 11, 2023 |
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A. SREENIVASA REDDY Vs. RAKESH SHARMA
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August 8, 2023 |
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A. SRINIVASULU Vs. STATE
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June 15, 2023 |
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A. VALLIAMMAI Vs. K.P. MURALI
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September 12, 2023 |
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A. WILSON PRINCE Vs. THE NAZAR
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May 15, 2023 |
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AARIF Vs. STATE OF RAJASTHAN
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October 19, 2023 |
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ABC Vs. UNION OF INDIA
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October 18, 2023 |
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ABDUL ANSAR Vs. STATE OF KERALA
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July 5, 2023 |
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ABHISHEK Vs. STATE OF MADHYA PRADESH
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August 31, 2023 |
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ABHISHEK SAXENA Vs. STATE OF UTTAR PRADESH
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November 28, 2023 |
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ABHISHEK SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)
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October 18, 2023 |
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ABHISHEK SINGH Vs. HUHTAMAKI PPL LIMITED
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March 28, 2023 |
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ADARSH C.B. Vs. ASWATHY SIDHARTHAN
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October 3, 2023 |
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ADARSH PRAVA PURI Vs. STATE OF ODISHA
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August 11, 2023 |
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ADDITIONAL TAHSILDAR Vs. URMILA G.
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November 30, 2023 |
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November 6, 2023 |
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ADITYA KHAITAN Vs. IL AND FS FINANCIAL SERVICES LIMITED
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October 3, 2023 |
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ADIVASIS FOR SOCIAL AND HUMAN RIGHTS ACTION Vs. UNION OF INDIA
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May 10, 2023 |
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AFJAL ALI SHA @ ABJAL SHAUKAT SHA Vs. STATE OF WEST BENGAL
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March 17, 2023 |
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AFJAL ANSARI Vs. STATE OF U.P.
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December 14, 2023 |
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AISH MOHAMMAD Vs. STATE OF HARYANA
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June 14, 2023 |
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AJAI ALIAS AJJU Vs. STATE OF UTTAR PRADESH
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February 15, 2023 |
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AJAY DABRA Vs. PYARE RAM
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January 31, 2023 |
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AJAY KUMAR RADHEYSHYAM GOENKA Vs. TOURISM FINANCE CORPORATION OF INDIA LIMITED
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March 15, 2023 |
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AJAY SHANKAR SRIVASTAVA Vs. BAR COUNCIL OF INDIA
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April 10, 2023 |
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AJEET GURJAR Vs. STATE OF MADHYA PRADESH
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September 26, 2023 |
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AJMER SINGH Vs. STATE OF HARYANA
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April 11, 2023 |
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AKHIL GOGOI Vs. STATE (NATIONAL INVESTIGATION AGENCY)
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April 18, 2023 |
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ALI HUSSAIN ISHAQ ALI VOHRA Vs. STATE OF GUJARAT
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April 24, 2023 |
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ALI KUNHI Vs. ABDU SALIM
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May 9, 2023 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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May 19, 2023 |
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ALPHA G184 OWNERS ASSOCIATION Vs. MAGNUM INTERNATIONAL TRADING COMPANY PVT. LTD
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May 15, 2023 |
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ALPINE HOUSING DEVELOPMENT CORPORATION PVT. LTD. Vs. ASHOK S. DHARIWAL
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January 19, 2023 |
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February 27, 2023 |
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AMANAT ALI Vs. STATE OF KARNATAKA
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December 11, 2023 |
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AMANDEEP SINGH SARAN Vs. STATE OF CHHATTISGARH
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November 29, 2023 |
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AMANDEEP SINGH SARAN Vs. STATE OF DELHI
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November 6, 2023 |
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AMBALAL PARIHAR Vs. STATE OF RAJASTHAN
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October 16, 2023 |
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AMD INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX,LUCKNOW
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January 9, 2023 |
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AMEENA BEGUM Vs. STATE OF TELANGANA
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September 4, 2023 |
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AMOD KUMAR KANTH Vs. ASSOCIATION OF VICTIM OF UPHAAR TRAGEDY
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April 20, 2023 |
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AMRESH KUMAR SINGH Vs. STATE OF BIHAR
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April 25, 2023 |
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ANADI DIXIT Vs. UNION OF INDIA
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January 23, 2023 |
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ANAMIKA Vs. JAIPAL SINGH
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January 18, 2023 |
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ANANT THANUR KARMUSE Vs. STATE OF MAHARASHTRA
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February 24, 2023 |
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ANANTA CHANDRAKANT BHONSULE(D) Vs. TRIVIKRAM ATMARAM KORJUENKAR(D)
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February 9, 2023 |
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ANBAZHAGAN Vs. STATE
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July 20, 2023 |
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ANIL AGARWAL FOUNDATION ETC. ETC. Vs. STATE OF ORISSA
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April 12, 2023 |
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ANIL KUMAR Vs. STATE OF KERALA
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November 1, 2023 |
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ANIL KUMAR Vs. STATE OF HARYANA
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March 24, 2023 |
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ANIL MINDA Vs. COMMISSIONER OF INCOME TAX
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March 24, 2023 |
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ANIMAL WELFARE BOARD OF INDIA Vs. UNION OF INDIA
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May 18, 2023 |
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ANKITA BHATI Vs. DEV RAJ SINGH BHATI
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July 13, 2023 |
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ANKITA THAKUR Vs. H.P. STAFF SELECTION COMMISSION
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November 9, 2023 |
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ANNA MATHEWS Vs. SUPREME COURT OF INDIA
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February 10, 2023 |
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ANOOP BARANWAL Vs. UNION OF INDIA
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March 2, 2023 |
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ANOOP BARTARIA Vs. DY. DIRECTOR ENFORCEMENT DIRECTORATE
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April 21, 2023 |
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ANSAL THEATRES AND CLUBOTELS P. LTD Vs. STATE THROUGH CBI
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April 27, 2023 |
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ANSAR AHMAD Vs. STATE OF UTTAR PRADESH
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April 18, 2023 |
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ANUSHKA RENGUNTHWAR Vs. UNION OF INDIA
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February 3, 2023 |
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ANWAR @ BHUGRA Vs. STATE OF HARYANA
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March 29, 2023 |
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APARNA AJINKYA FIRODIA Vs. AJINKYA ARUN FIRODIA
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February 20, 2023 |
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APPAIYA Vs. ANDIMUTHU
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September 20, 2023 |
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ARCHANA Vs. STATE OF WEST BENGAL
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August 28, 2023 |
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ARN INFRASTRUCTURE INDIA LIMITED Vs. HARA PRASAD GHOSH
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September 4, 2023 |
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ARNAB ROY Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
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March 17, 2023 |
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May 18, 2023 |
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ARUN DEV UPADHYAYA Vs. INTEGRATED SALES SERVICE LTD
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July 5, 2023 |
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ARUN KUMAR Vs. STATE OF BIHAR
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February 9, 2023 |
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January 20, 2023 |
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ARUP BHUYAN Vs. STATE OF ASSAM
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March 24, 2023 |
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ARVIND KUMAR Vs. STATE OF NCT, DELHI
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July 17, 2023 |
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ARVIND KUMAR JAISWAL (D) Vs. DEVENDRA PRASAD JAISWAL VARUN
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February 13, 2023 |
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ASHISH MISHRA ALIAS MONU Vs. STATE OF U. P.
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January 25, 2023 |
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ASHOK GULABRAO BONDRE Vs. VILAS MADHUKARRAO DESHMUKH
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April 12, 2023 |
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ASHOK KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
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July 31, 2023 |
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ASHOK KUMAR MEWARI Vs. UNION OF INDIA
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December 5, 2023 |
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ASHOK PANDEY Vs. UNION OF INDIA
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January 2, 2023 |
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ASHOK RAM PARHAD Vs. STATE OF MAHARASHTRA
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March 15, 2023 |
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ASHOK SHEWAKRAMANI Vs. STATE OF ANDHRA PRADESH
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August 3, 2023 |
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ASHUTOSH SAMANTA (D) BY LRS. Vs. SM. RANJAN BALA DASI
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March 14, 2023 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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November 9, 2023 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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February 27, 2023 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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February 2, 2023 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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January 13, 2023 |
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ASIAN AVENUES PVT LTD Vs. SYED SHOUKAT HUSSAIN
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April 28, 2023 |
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ASMA SHAW Vs. ISLAMIA COLLEGE OF SCIENCE AND COMMERCE SRINAGAR KASHMIR
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August 8, 2023 |
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ASSESSING OFFICER CIRCLE (INTERNATIONAL TAXATION) Vs. NESTLE SA
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October 19, 2023 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. G4S SECURITY SERVICES (INDIA) LTD
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August 17, 2023 |
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ASSISTANT WILD LIFE WARDEN Vs. K. K. MOIDEEN
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August 9, 2023 |
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ASSOCIATION FOR DEMOCRATIC REFORMS Vs. UNION OF INDIA
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November 2, 2023 |
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ASSOCIATION FOR DEMOCRATICS REFORMS Vs. UNION OF INDIA
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October 16, 2023 |
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ASSOCIATION OF OLD SETTLERS OF SIKKIM Vs. UNION OF INDIA
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January 13, 2023 |
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ASSOCIATION OF OLD SETTLERS OF SIKKIM PRESIDENT SHRI RAM CHANDRA MUNDRA Vs. UNION OF INDIA MINISTRY OF FINANCE SECRETARY GENERAL
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February 8, 2023 |
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ASSOCIATION OF VASANTH APARTMENTS OWNERS Vs. V. GOPINATH
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February 13, 2023 |
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ATULBHAI VITHALBHAI BHANDERI Vs. STATE OF GUJARAT
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May 4, 2023 |
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AURELIANO FERNANDES Vs. STATE OF GOA
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May 12, 2023 |
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AUTHORISED OFFICER STATE BANK OF INDIA Vs. C. NATARAJAN
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April 10, 2023 |
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AUTHUM INVESTMENT AND INFRASTRUCTURE LIMITED Vs. R.K. MOHATTA FAMILY TRUST
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March 3, 2023 |
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AVTAR SINGH Vs. STATE OF PUNJAB
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March 23, 2023 |
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AVTAR SINGH Vs. STATE OF PUNJAB
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August 2, 2023 |
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AXIS BANK LIMITED Vs. NAREN SHETH
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September 12, 2023 |
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B AND T AG Vs. MINISTRY OF DEFENCE
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May 18, 2023 |
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B R AMBEDKAR UNIVERSITY Vs. DEVARSH NATH GUPTA
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February 14, 2023 |
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B. RAVI PRAKASH ETC. Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
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January 31, 2023 |
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B. S. HARI COMMANDANT Vs. UNION OF INDIA
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April 13, 2023 |
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B. V. SESHAIAH Vs. STATE OF TELANGANA
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February 1, 2023 |
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January 5, 2023 |
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B.C. NAGARAJ Vs. STATE OF KARNATAKA
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September 13, 2023 |
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B.P. NAAGAR Vs. RAJ PAL SHARMA
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July 28, 2023 |
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BABITA SINGH Vs. NEW INDIA ASSURANCE CO. LIMITED
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October 9, 2023 |
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BACHHU YADAV Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
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September 6, 2023 |
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BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
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August 18, 2023 |
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BAHARUL ISLAM Vs. INDIAN MEDICAL ASSOCIATION
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January 24, 2023 |
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BAINI PRASAD (D) THR. LRS. Vs. DURGA DEVI
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February 2, 2023 |
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BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. RAMBHA DEVI
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September 13, 2023 |
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BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. RAMBHA DEVI
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November 22, 2023 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. MUKUL AGGARWAL
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November 20, 2023 |
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BALAJI Vs. UNITED INDIA INSURANCE CO. LTD
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January 11, 2023 |
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BALARAM Vs. STATE OF MADHYA PRADESH
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November 8, 2023 |
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BALLA @ FARHAT Vs. STATE OF MADHYA PRADESH
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August 10, 2023 |
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BALRAM SINGH Vs. UNION OF INDIA
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October 20, 2023 |
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BALU SUDAM KHALDE Vs. STATE OF MAHARASHTRA
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March 29, 2023 |
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BALVIR SINGH Vs. STATE OF UTTARAKHAND
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October 6, 2023 |
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BALWANT SINGH Vs. UNION OF INDIA
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May 3, 2023 |
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BALWANTBHAI SOMABHAI BHANDARI Vs. HIRALAL SOMABHAI CONTRACTOR
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September 6, 2023 |
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BALWINDER SINGH (BINDA) Vs. NARCOTICS CONTROL BUREAU
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September 22, 2023 |
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BANI AMRIT KAUR Vs. STATE OF HARYANA
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November 30, 2023 |
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BANK OF BARODA Vs. BALJIT SINGH
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June 21, 2023 |
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BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE
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February 10, 2023 |
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BAR COUNCIL OF INDIA Vs. RABI SAHU
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June 9, 2023 |
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BASAVARAJ Vs. PADMAVATHI
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January 5, 2023 |
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BATLIBOI ENVIRONMENTAL ENGINEERS LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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September 21, 2023 |
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BELGAUM URBAN DEVELOPMENT AUTHORITY Vs. DHRUVA
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April 28, 2023 |
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November 24, 2023 |
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August 23, 2023 |
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July 13, 2023 |
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Vs. DILIP KUMAR @ DEEPU @ DEPAK
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August 23, 2023 |
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BHAGYASHREE ANANT GAONKAR Vs. NARENDRA@ NAGESH BHARMA HOLKAR
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August 7, 2023 |
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BHAKTU GORAIN Vs. STATE OF WEST BENGAL
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September 12, 2023 |
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November 30, 2023 |
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BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF CHHATTISGARH
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September 21, 2023 |
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BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. JET AIRWAYS LTD
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July 25, 2023 |
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BHARTIBEN CHANDRAKANTBHAI THAKOR Vs. STATE OF GUJARAT
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February 27, 2023 |
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BHASIN INFOTECH AND INFRASTRUCTURE PRIVATE LTD. Vs. STATE OF UTTAR PRADESH
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March 17, 2023 |
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May 10, 2023 |
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February 17, 2023 |
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October 18, 2023 |
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July 24, 2023 |
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April 10, 2023 |
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October 30, 2023 |
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BHUBANESWAR DEVELOPMENT AUTHORITY Vs. MADHUMITA DAS
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May 2, 2023 |
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BHUPINDER SINGH Vs. UNITECH LIMITED
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March 23, 2023 |
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October 11, 2023 |
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BIJOY SHANKAR MISHRA Vs. STATE OF JHARKHAND
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September 12, 2023 |
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BIKRAM CHATTERJI Vs. UNION OF INDIA
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February 28, 2023 |
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BIKRAM SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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August 29, 2023 |
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BIMLA TIWARI Vs. STATE OF BIHAR
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January 16, 2023 |
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BIRBAL NATH Vs. STATE OF RAJASTHAN
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October 30, 2023 |
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April 20, 2023 |
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August 4, 2023 |
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BOBY Vs. STATE OF KERALA
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January 12, 2023 |
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April 28, 2023 |
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BOINI MAHIPAL Vs. STATE OF TELANGANA
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July 19, 2023 |
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April 26, 2023 |
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September 14, 2023 |
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September 18, 2023 |
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BUDDHADEB SAHA Vs. STATE OF WEST BENGAL
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September 13, 2023 |
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C. ANIL CHANDRAN Vs. M.K. RAGHAVAN
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October 30, 2023 |
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January 13, 2023 |
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C. RAJENDRAN Vs. HE UNIVERSITY OF CALICUT
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October 30, 2023 |
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C. YAMINI Vs. THE HIGH COURT FOR THE STATE OF ANDHRA PRADESH AT AMRAVATHI
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February 23, 2023 |
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C. YAMINI Vs. HIGH COURT FOR THE STATE OF ANDHRA PRADESH AT AMRAVATHI
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February 24, 2023 |
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C.C.E. AND S.T Vs. BILFINDER NEO STRUCTO CONTRUCTION LTD
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February 6, 2023 |
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C.C.E. AND S.T. Vs. BILFINDER NEO STRUCTO CONTRUCTION LTD
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April 17, 2023 |
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C.I.T., DELHI Vs. BHARTI HEXACOM LTD
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October 16, 2023 |
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C.S. GOPALAKRISHNAN ETC. Vs. STATE OF TAMIL NADU
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May 9, 2023 |
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CALCUTTA STATE TRANSPORT CORPORATION Vs. ASHIT CHAKRABORTY
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May 8, 2023 |
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CAPTAIN MANJIT SINGH VIRDI (RETD.) Vs. HUSSAIN MOHAMMED SHATTAF
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May 18, 2023 |
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CAPTAIN PRAMOD KUMAR BAJAJ Vs. UNION OF INDIA
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March 3, 2023 |
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CARDINAL MAR GEORGE ALENCHERRY Vs. STATE OF KERALA
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March 17, 2023 |
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CAREER INSTITUTE EDUCATIONAL SOCIETY Vs. OM SHREE THAKURJI EDUCATIONAL SOCIETY
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April 24, 2023 |
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CBI Vs. R.R. KISHORE
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September 11, 2023 |
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CC AND CE AND ST, NOIDA Vs. M/S. INTERARCH BUILDING PRODUCTS PVT. LTD.
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May 2, 2023 |
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CCE, AURANGABAD Vs. M/S VIDEOCON INDUSTRIES LTD. THR. ITS DIRECTOR
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March 29, 2023 |
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CELIR LLP Vs. BAFNA MOTORS (MUMBAI) PVT. LTD.
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September 21, 2023 |
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CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY Vs. STATE OF MAHARASHTRA
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February 10, 2023 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SHYAM BIHARI
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July 17, 2023 |
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CENTRAL BUREAU OF INVESTIGATION Vs. DESHRAJ SINGH
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January 12, 2023 |
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CENTRAL BUREAU OF INVESTIGATION Vs. VIKAS MISHRA
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April 10, 2023 |
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CENTRAL BUREAU OF INVESTIGATION Vs. ARYAN SINGH ETC.
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April 10, 2023 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SANTOSH KARNANI
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April 17, 2023 |
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CENTRAL BUREAU OF INVESTIGATION Vs. NAROTTAM DHAKAD
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August 25, 2023 |
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CENTRAL COUNCIL FOR RESEARCH IN AYURVEDIC SCIENCES Vs. BIKARTAN DAS
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August 16, 2023 |
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CENTRAL GST DELHI Vs. DELHI INTERNATIONAL AIRPORT LTD
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May 19, 2023 |
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CENTRAL WAREHOUSING CORPORATION Vs. THAKUR DWARA KALA UL-MARUF BARAGLAN WALA (DEAD)
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October 19, 2023 |
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CHAIRMAN AND MANAGING DIRECTOR, CITY UNION BANK LTD Vs. R. CHANDRAMOHAN
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March 27, 2023 |
|
CHAIRMAN CUM MANAGING DIRECTOR Vs. LATE SURGEON VICE ADMIRAL GP PANDA
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August 22, 2023 |
|
CHAIRMAN-CUM-M. D. ITI LIMITED Vs. K. MUNISWAMY
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March 2, 2023 |
|
CHANCHALPATI DAS Vs. STATE OF WEST BENGAL
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May 18, 2023 |
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CHANDAN SURAJ JAIWAR Vs. STATE OF MAHARASHTRA
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January 27, 2023 |
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CHANDMAL Vs. STATE OF MADHYA PRADESH
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February 7, 2023 |
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CHANDRA PRATAP SINGH Vs. STATE OF M.P.
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October 9, 2023 |
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CHANDRASEKHAR PATEL Vs. SURESH
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November 30, 2023 |
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CHARAN SINGH Vs. STATE OF UTTARAKHAND
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April 20, 2023 |
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CHAUS TAUSHIF ALIMIYA Vs. MEMON MAHMMAD UMAR ANWARBHAI
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February 16, 2023 |
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CHEN KHOI KUI Vs. LIANG MIAO SHENG
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September 13, 2023 |
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CHENNAI METRO RAIL LIMITED ADMINISTRATIVE BUILDING Vs. TRANSTONNELSTROY AFCONS (JV)
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October 19, 2023 |
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CHENNUPATI KRANTHI KUMAR Vs. STATE OF ANDHRA PRADESH
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July 25, 2023 |
|
CHHOTE LAL Vs. ROHTASH
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December 14, 2023 |
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CHIEF ENGINEER, WATER RESOURCES DEPARTMENT Vs. RATTAN INDIA POWER LIMITED
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January 13, 2023 |
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COAL INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
June 15, 2023 |
|
COMMANDING OFFICER, RAILWAY PROTECTION SPECIAL FORCE Vs. BHAVNABEN DINSHBHAI BHABHOR
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September 26, 2023 |
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COMMERCIAL OF CENTRAL EXCISE AHMEDABAD Vs. URMIN PRODUCTS P. LTD
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October 20, 2023 |
|
COMMERCIAL TAX OFFICER Vs. NEERAJA PIPES PRIVATE LIMITED
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March 15, 2023 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, KANPUR Vs. M/S. A.R. POLYMERS PVT. LTD.
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March 21, 2023 |
|
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. J. R. ORGANICS LTD.
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March 1, 2023 |
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COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. M/S. MORARJEE GOKULDAS SPG. & WVG. CO.LTD.
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March 24, 2023 |
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COMMISSIONER OF CGST & CENTRAL EXCISE (J&K) Vs. SARASWATI AGRO CHEMICALS PVT. LTD
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July 4, 2023 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. ADANI POWER MAHARASHTRA LTD.
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March 27, 2023 |
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COMMISSIONER OF CUSTOMS (IMPORTS), MUMBAI Vs. GANPATI OVERSEAS
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October 6, 2023 |
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April 10, 2023 |
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May 4, 2023 |
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September 26, 2023 |
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December 6, 2023 |
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April 6, 2023 |
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April 24, 2023 |
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August 14, 2023 |
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March 2, 2023 |
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COMMISSIONER, CENTRAL EXCISE AND CUSTOMS Vs. RELIANCE INDUSTRIES LTD
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July 4, 2023 |
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COMMISSIONER, CUSTOMS CENTRAL EXCISE AND SERVICE TAX, PATNA Vs. SHAPOORJI PALLONJI AND COMPANY PVT. LTD
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October 13, 2023 |
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May 3, 2023 |
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COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID, VARANASI Vs. RAKHI SINGH
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August 4, 2023 |
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January 24, 2023 |
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COMPACK ENTERPRISES INDIA PRIVATE LIMITED Vs. JITENDRA IMPEX PRIVATE LIMITED
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April 18, 2023 |
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COX AND KINGS LTD Vs. SAP INDIA PVT LTD
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December 6, 2023 |
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CPL ASHISH KUMAR CHAUHAN Vs. COMMANDING OFFICER
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September 26, 2023 |
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March 16, 2023 |
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October 20, 2023 |
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May 16, 2023 |
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April 21, 2023 |
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October 9, 2023 |
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May 4, 2023 |
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August 23, 2023 |
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DARVELL INVESTMENT AND LEASING (INDIA) PVT. LTD Vs. STATE OF WEST BENGAL
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December 8, 2023 |
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October 19, 2023 |
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June 22, 2023 |
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February 9, 2023 |
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DEBASISH PAUL Vs. AMAL BORAL
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October 18, 2023 |
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DEBIDUTTA MOHANTY Vs. RANJAN KUMAR PATTNAIK
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March 3, 2023 |
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DEEPAK ANANDA PATIL Vs. STATE OF MAHARASHTRA
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January 4, 2023 |
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January 2, 2023 |
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February 24, 2023 |
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February 24, 2023 |
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August 2, 2023 |
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January 20, 2023 |
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March 22, 2023 |
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January 16, 2023 |
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January 16, 2023 |
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January 16, 2023 |
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January 20, 2023 |
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January 20, 2023 |
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DELHI DEVELOPMENT AUTHORITY Vs. ASHA PRAKASH
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January 20, 2023 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAMBIR
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January 20, 2023 |
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January 20, 2023 |
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January 20, 2023 |
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January 20, 2023 |
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February 9, 2023 |
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DELHI DEVELOPMENT AUTHORITY Vs. MGS (INDIA) PRIVATE LIMITED
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February 17, 2023 |
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February 17, 2023 |
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July 13, 2023 |
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DELHI DEVELOPMENT AUTHORITY Vs. NARENDRA KUMAR JAIN
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May 4, 2023 |
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DELHI DEVELOPMENT AUTHORITY Vs. ANITA SINGH
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May 1, 2023 |
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April 11, 2023 |
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April 19, 2023 |
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December 4, 2023 |
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April 18, 2023 |
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September 1, 2023 |
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DEV GUPTA Vs. PEC UNIVERSITY OF TECHNOLOGY
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August 9, 2023 |
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January 25, 2023 |
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DEVENDRA SINGH Vs. GENERAL MANAGER MANAGING DIRECTOR KSRTC
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May 12, 2023 |
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August 11, 2023 |
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May 9, 2023 |
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October 6, 2023 |
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July 25, 2023 |
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DHARMA @ DHARAM SINGH Vs. STATE OF HARYANA
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October 5, 2023 |
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August 16, 2023 |
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March 1, 2023 |
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July 4, 2023 |
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August 28, 2023 |
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April 28, 2023 |
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November 29, 2023 |
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DILIP B JIWRAJKA Vs. UNION OF INDIA
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November 9, 2023 |
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DILIP KUMAR Vs. BRAJRAJ SHRIVASTAVA
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July 26, 2023 |
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DINESH B.S. Vs. STATE OF KARNATAKA
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July 27, 2023 |
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May 4, 2023 |
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DINGANGLUNG GANGMEI Vs. MUTUM CHURAMANI MEETEI
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August 7, 2023 |
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DIRECTOR GENERAL OF POLICE TAMILNADU Vs. J. RAGHUNEES
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October 20, 2023 |
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DIRECTOR GENERAL, DOORDARSHAN PRASAR BHARTI CORPORATION OF INDIA Vs. SMT. MAGI H DESAI
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March 24, 2023 |
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DIRECTOR OF AGRICULTURE Vs. M.V. RAMACHANDRAN
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March 17, 2023 |
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DIRECTORATE OF ENFORCEMENT Vs. ADITYA TRIPATHI
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May 12, 2023 |
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February 24, 2023 |
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DISTRICT BAR ASSOCIATION DEHRADUN Vs. ISHWAR SHANDILYA
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April 20, 2023 |
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DIVYA Vs. UNION OF INDIA
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October 9, 2023 |
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April 5, 2023 |
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DR. JAYA THAKUR Vs. UNION OF INDIA
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July 11, 2023 |
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DR. PRAKASAN M.P. Vs. STATE OF KERALA
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August 25, 2023 |
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DR. S.M. MANSOORI Vs. SUREKHA PARMAR
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April 12, 2023 |
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DR. V.R. SANAL KUMAR Vs. UNION OF INDIA
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May 12, 2023 |
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DULU DEKA Vs. STATE OF ASSAM
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August 22, 2023 |
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E. JEEVANANDAM Vs. N. KOTESWARA RAO
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January 23, 2023 |
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August 2, 2023 |
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March 24, 2023 |
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November 30, 2023 |
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January 25, 2023 |
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ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA Vs. KAPIL WADHAWAN
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April 24, 2023 |
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ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA Vs. KAPIL WADHAWAN
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March 27, 2023 |
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ESI CORPORATION Vs. RADHIKA THEATRE
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January 20, 2023 |
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May 1, 2023 |
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September 6, 2023 |
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November 20, 2023 |
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EX L/NK RAJPUT AJIT SINGH Vs. UNION OF INDIA
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September 12, 2023 |
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July 28, 2023 |
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EX-CONST/DVR MUKESH KUMAR RAIGAR Vs. UNION OF INDIA
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January 16, 2023 |
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EXPERION DEVELOPERS PRIVATE LIMITED Vs. HIMANSHU DEWAN AND SONALI DEWAN
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August 18, 2023 |
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April 18, 2023 |
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September 21, 2023 |
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January 24, 2023 |
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FORD INDIA PRIVATE LIMITED Vs. MEDICAL ELEBORATE CONCEPT PRIVATE LIMITED
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July 5, 2023 |
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September 4, 2023 |
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March 2, 2023 |
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G. NAGARAJ Vs. B.P. MRUTHUNJAYANNA
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April 11, 2023 |
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G. VIKRAM KUMAR Vs. STATE BANK OF HYDERABAD
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May 2, 2023 |
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G.T.C. INDUSTRIES LTD (NOW KNOWN AS GOLDEN TOBACCO LIMITED) THR. MANAGER LEGAL Vs. COLLECTOR OF CENTRAL EXCISE
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February 9, 2023 |
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April 18, 2023 |
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July 4, 2023 |
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February 8, 2023 |
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January 19, 2023 |
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September 12, 2023 |
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March 14, 2023 |
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July 11, 2023 |
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GAS POINT PETROLEUM INDIA LIMITED Vs. RAJENDRA MAROTHI
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February 10, 2023 |
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GEETA Vs. FINANCIAL COMMISSIONER GOVT. OF NCT DELHI
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March 29, 2023 |
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May 18, 2023 |
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May 19, 2023 |
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April 20, 2023 |
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May 8, 2023 |
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July 28, 2023 |
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May 19, 2023 |
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August 9, 2023 |
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July 20, 2023 |
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February 9, 2023 |
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February 17, 2023 |
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November 29, 2023 |
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January 20, 2023 |
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January 20, 2023 |
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January 20, 2023 |
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May 18, 2023 |
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May 11, 2023 |
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March 24, 2023 |
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February 9, 2023 |
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February 9, 2023 |
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March 13, 2023 |
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March 13, 2023 |
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March 13, 2023 |
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March 13, 2023 |
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June 12, 2023 |
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May 4, 2023 |
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April 11, 2023 |
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April 28, 2023 |
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January 20, 2023 |
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January 13, 2023 |
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January 13, 2023 |
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February 17, 2023 |
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February 10, 2023 |
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March 13, 2023 |
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March 17, 2023 |
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February 9, 2023 |
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March 23, 2023 |
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March 20, 2023 |
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GREATER ASHOKA AND LAND DEVELOPMENT COMPANY Vs. KANTI PRASAD JAIN (DECEASED)
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December 6, 2023 |
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GRIDCO LTD
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October 5, 2023 |
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January 3, 2023 |
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May 1, 2023 |
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April 13, 2023 |
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March 16, 2023 |
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July 24, 2023 |
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March 3, 2023 |
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July 4, 2023 |
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May 4, 2023 |
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April 19, 2023 |
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September 26, 2023 |
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August 18, 2023 |
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August 16, 2023 |
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February 13, 2023 |
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August 8, 2023 |
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August 8, 2023 |
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April 25, 2023 |
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November 29, 2023 |
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July 5, 2023 |
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September 5, 2023 |
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November 7, 2023 |
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December 4, 2023 |
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October 9, 2023 |
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October 13, 2023 |
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April 6, 2023 |
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HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. SATPAL
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February 9, 2023 |
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HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. ASHISH JAIN
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August 1, 2023 |
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April 11, 2023 |
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June 15, 2023 |
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April 26, 2023 |
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October 4, 2023 |
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May 4, 2023 |
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July 25, 2023 |
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March 14, 2023 |
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March 24, 2023 |
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September 11, 2023 |
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January 17, 2023 |
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December 1, 2023 |
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HIND FILTERS LTD Vs. HIND FILTER EMPLOYEES UNION
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August 17, 2023 |
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August 9, 2023 |
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August 24, 2023 |
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HITESH Vs. STATE OF GUJARAT
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January 24, 2023 |
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HORNBILL CONSULTANTS Vs. STATE OF PUNJAB
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March 2, 2023 |
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March 17, 2023 |
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January 4, 2023 |
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November 9, 2023 |
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October 30, 2023 |
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February 17, 2023 |
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August 28, 2023 |
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April 17, 2023 |
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February 28, 2023 |
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IN RE : T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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April 28, 2023 |
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January 31, 2023 |
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July 25, 2023 |
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April 20, 2023 |
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December 11, 2023 |
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March 24, 2023 |
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April 17, 2023 |
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December 13, 2023 |
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April 26, 2023 |
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INCOME TAX OFFICER Vs. VIKRAM SUJITKUMAR BHATIA
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April 6, 2023 |
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November 6, 2023 |
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May 11, 2023 |
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May 17, 2023 |
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March 17, 2023 |
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July 4, 2023 |
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October 19, 2023 |
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August 18, 2023 |
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October 19, 2023 |
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October 19, 2023 |
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August 8, 2023 |
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August 23, 2023 |
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January 17, 2023 |
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November 6, 2023 |
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February 22, 2023 |
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April 28, 2023 |
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August 29, 2023 |
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March 23, 2023 |
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November 2, 2023 |
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August 9, 2023 |
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November 28, 2023 |
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September 4, 2023 |
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January 19, 2023 |
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March 28, 2023 |
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January 13, 2023 |
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January 16, 2023 |
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May 17, 2023 |
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July 10, 2023 |
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April 17, 2023 |
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May 16, 2023 |
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April 24, 2023 |
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June 2, 2023 |
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January 19, 2023 |
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April 12, 2023 |
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September 21, 2023 |
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January 31, 2023 |
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May 1, 2023 |
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February 21, 2023 |
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November 6, 2023 |
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May 19, 2023 |
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October 6, 2023 |
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February 1, 2023 |
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November 7, 2023 |
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February 24, 2023 |
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May 15, 2023 |
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May 16, 2023 |
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December 6, 2023 |
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August 17, 2023 |
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October 9, 2023 |
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August 17, 2023 |
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August 2, 2023 |
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August 17, 2023 |
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December 5, 2023 |
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September 5, 2023 |
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February 24, 2023 |
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March 13, 2023 |
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March 13, 2023 |
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February 9, 2023 |
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February 17, 2023 |
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August 11, 2023 |
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July 27, 2023 |
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June 14, 2023 |
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August 25, 2023 |
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April 11, 2023 |
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September 6, 2023 |
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February 9, 2023 |
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March 27, 2023 |
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November 6, 2023 |
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September 6, 2023 |
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March 29, 2023 |
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October 5, 2023 |
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August 28, 2023 |
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May 11, 2023 |
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October 19, 2023 |
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May 3, 2023 |
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February 1, 2023 |
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March 15, 2023 |
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April 10, 2023 |
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April 10, 2023 |
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March 1, 2023 |
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February 8, 2023 |
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March 14, 2023 |
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May 9, 2023 |
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March 22, 2023 |
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November 9, 2023 |
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April 10, 2023 |
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May 9, 2023 |
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November 9, 2023 |
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November 9, 2023 |
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April 5, 2023 |
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July 6, 2023 |
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April 24, 2023 |
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March 24, 2023 |
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November 30, 2023 |
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January 20, 2023 |
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March 17, 2023 |
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March 24, 2023 |
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March 3, 2023 |
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November 9, 2023 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ADANI POWER MAHARASHTRA LIMITED
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April 20, 2023 |
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April 20, 2023 |
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March 27, 2023 |
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February 2, 2023 |
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March 20, 2023 |
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December 13, 2023 |
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August 8, 2023 |
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April 19, 2023 |
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September 5, 2023 |
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August 17, 2023 |
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September 26, 2023 |
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May 19, 2023 |
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April 5, 2023 |
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October 30, 2023 |
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July 12, 2023 |
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August 7, 2023 |
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December 14, 2023 |
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January 13, 2023 |
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October 30, 2023 |
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November 6, 2023 |
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October 20, 2023 |
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March 14, 2023 |
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August 11, 2023 |
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November 29, 2023 |
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April 10, 2023 |
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May 19, 2023 |
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January 20, 2023 |
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November 24, 2023 |
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November 3, 2023 |
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March 24, 2023 |
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MATHEW ALEXANDER Vs. MOHAMMED SHAFI
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July 13, 2023 |
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October 16, 2023 |
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October 12, 2023 |
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April 28, 2023 |
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July 3, 2023 |
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July 31, 2023 |
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September 21, 2023 |
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May 16, 2023 |
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March 16, 2023 |
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MINA PUN Vs. STATE OF UTTAR PRADESH
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August 22, 2023 |
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MITA INDIA PVT. LTD. Vs. MAHENDRA JAIN
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February 20, 2023 |
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MODI NATURALS LTD Vs. COMMISSIONER OF COMMERCIAL TAX UP
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November 6, 2023 |
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MODI RUBBER LIMITED Vs. CONTINENTAL CARBON INDIA LTD
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March 17, 2023 |
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MOHAMED IBRAHIM Vs. CHAIRMAN AND MANAGING DIRECTOR
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October 16, 2023 |
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MOHAMMAD AZAM KHAN Vs. NAWAB KAZIM ALI KHAN
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February 7, 2023 |
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MOHAMMAD WAJID Vs. STATE OF U.P.
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August 8, 2023 |
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MOHAMMED ABDUL WAHID Vs. NILOFER
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December 14, 2023 |
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MOHAN SHETTY Vs. DIVISIONAL CONTROLLER, KSRTC
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January 19, 2023 |
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MOHAR SINGH (DEAD) Vs. STATE OF UTTAR PRADESH COLLECTOR
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November 7, 2023 |
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MOHD MUSLIM @ HUSSAIN Vs. STATE (NCT OF DELHI)
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March 28, 2023 |
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MOHD. MUSLIM Vs. STATE OF UTTAR PRADESH (NOW UTTARAKHAND)
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June 15, 2023 |
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MOHD. NAUSHAD Vs. STATE (GOVT. OF NCT OF DELHI)
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July 6, 2023 |
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MOHD. RIJWAN Vs. STATE OF HARYANA
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October 13, 2023 |
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MOHD. SHARIQ Vs. PUNJAB NATIONAL BANK
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April 11, 2023 |
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MOHIDEEN ABDUL KHADAR Vs. RAHMATH BEEVI
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November 1, 2023 |
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MOHINDER PAL Vs. STATE OF J&K
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January 12, 2023 |
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MOHINDER SINGH(DEAD) Vs. NARAIN SINGH
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March 14, 2023 |
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MOHIT SINGHAL Vs. STATE OF UTTARAKHAND
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December 1, 2023 |
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MOHMOOD ALI Vs. STATE OF U.P.
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August 8, 2023 |
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MOORTHY Vs. STATE OF TAMIL NADU
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August 18, 2023 |
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MOSER BAER KARAMCHARI UNION Vs. UNION OF INDIA
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May 2, 2023 |
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MOTURU NALINI KANTH Vs. GAINEDI KALIPRASAD
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November 20, 2023 |
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MS. INDIRA JAISING Vs. SUPREME COURT OF INDIA
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May 12, 2023 |
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MS. X Vs. STATE OF MAHARASHTRA
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March 17, 2023 |
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MUKEEM AHMAD Vs. STATE OF U.P.
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May 9, 2023 |
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MUKESH KUMAR Vs. S. KULDEEP SINGH
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October 5, 2023 |
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MUKESH SINGH Vs. STATE (NCT OF DELHI)
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August 24, 2023 |
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MUKESHBHAI VALLABHBHAI ABHANGI Vs. STATE OF GUJARAT
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May 4, 2023 |
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MUKUL AGARWAL Vs. STATE OF UTTAR PRADESH
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April 26, 2023 |
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MUMTAZ YARUD DOWLA WAKF Vs. BADAM BALAKRISHNA HOTEL PVT. LTD
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October 20, 2023 |
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MUNICIPAL COMMISSIONER, JAMNAGAR MUNICIPAL CORPORATION Vs. R.M. DOSHI
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May 2, 2023 |
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October 20, 2023 |
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MUNISHAMAPPA Vs. M.RAMA REDDY
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November 2, 2023 |
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MUNNA LAL Vs. STATE OF UTTAR PRADESH
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January 24, 2023 |
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MUNNA PANDEY Vs. STATE OF BIHAR
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September 4, 2023 |
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MUNSHI Vs. STATE OF UTTAR PRADESH
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March 23, 2023 |
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MUNSHI SAH Vs. STATE OF BIHAR
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October 13, 2023 |
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MURSALEEN TYAGI Vs. STATE OF UTTAR PRADESH
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August 23, 2023 |
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MURTI SHRI DURGA BHAWANI (HETUWALI) TRUST Vs. SH. DIWAN CHAND (DEAD)
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April 11, 2023 |
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MURULY M. S. Vs. STATE OF KARNATAKA
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March 3, 2023 |
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MUTHOOT LEASING AND FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 3, 2023 |
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N. RAMKUMAR Vs. STATE
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September 6, 2023 |
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N.K. SADASHIVAPPA Vs. BRANCH MANAGER, M/S BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
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March 20, 2023 |
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N.N. GLOBAL MERCANTILE PRIVATE LIMITED Vs. INDO UNIQUE FLAME LTD
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April 25, 2023 |
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N.S. BALAJI Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL
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October 3, 2023 |
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November 24, 2023 |
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NABHA POWER LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED
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October 9, 2023 |
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NAGARAJ REDDY Vs. STATE OF TAMIL NADU
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March 21, 2023 |
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NAGARATHINAM Vs. STATE
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May 4, 2023 |
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NAGARMAL MODI SEWA SADAN Vs. PREM PRAKASH RAJAGARIA
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April 20, 2023 |
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NAIM AHAMED Vs. STATE (NCT OF DELHI)
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January 30, 2023 |
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NAINA SINGH Vs. AVINASH KUMAR SINGH
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April 6, 2023 |
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NAND LAL Vs. STATE OF CHHATTISGARH
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March 14, 2023 |
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NANHE Vs. STATE OF UTTAR PRADESH
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November 21, 2023 |
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NARAYAN CHETANRAM CHAUDHARY Vs. STATE OF MAHARASHTRA
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March 27, 2023 |
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NARENDRASINH KESHUBHAI ZALA Vs. STATE OF GUJARAT
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March 16, 2023 |
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NARESH Vs. STATE OF HARYANA
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October 9, 2023 |
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NARMADI BAI Vs. TRIUPATI AROLU
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February 8, 2023 |
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NARSI CREATION PVT. LTD Vs. STATE OF UTTAR PRADESH
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April 18, 2023 |
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NATIONAL CAPITAL TERRITORY OF DELHI Vs. SUBHASH CHANDER KHATRI
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April 10, 2023 |
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NATIONAL CAPITAL TERRITORY OF DELHI Vs. SUBHASH CHANDER KHATRI
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February 24, 2023 |
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NATIONAL INSTITUTE OF RURAL DEVELOPMENT Vs. SHYAM SUNDER PRASAD SHARMA
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February 28, 2023 |
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NATIONAL INSURANCE CO. LTD Vs. HARSOLIA MOTORS
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April 13, 2023 |
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NATIONAL INSURANCE COMPANY LTD Vs. VEDIC RESORTS AND HOTELS PVT. LTD
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May 17, 2023 |
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NATIONAL INSURANCE COMPANY LTD Vs. CHIEF ELECTORAL OFFICER
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February 8, 2023 |
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NATIONAL INSURANCE COMPANY LTD Vs. NATIONAL BUILDING CONSTRUCTION INDIA LTD
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September 12, 2023 |
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NATIONAL MEDICAL COMMISSION Vs. ANNASAHEB CHUDAMAN PATIL MEMORIAL MEDICAL COLLEGE
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February 10, 2023 |
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NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. ROYAL CONSTRUCTION COMPANY PRIVATE LTD
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October 10, 2023 |
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NATIONAL TECHNICAL RESEARCH ORGANIZATION Vs. DIPTI DEODHARE
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February 17, 2023 |
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NATTHU SINGH Vs. STATE OF UTTAR PRADESH
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January 19, 2023 |
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NAVAL DIPAKKUMAR THAKKAR Vs. STATE OF GUJARAT
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April 18, 2023 |
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NAVEEN @ AJAY Vs. STATE OF MADHYA PRADESH
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October 19, 2023 |
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NEELA Vs. MANAGER BHARATII AXA GENERAL INS. CO. LTD.
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January 18, 2023 |
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NEELAM PANDEY Vs. RAHUL SHUKLA
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February 22, 2023 |
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NEERAJ DUTTA Vs. STATE (GOVT. OF N.C.T. OF DELHI)
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March 17, 2023 |
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NEERAJ KUMAR Vs. STATE OF HARYANA
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July 3, 2023 |
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NEVILLE DADI MASTER Vs. STATE OF WEST BENGAL
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May 19, 2023 |
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NEW INDIA ASSURANCE CO. LTD Vs. MUDIT ROADWAYS
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November 24, 2023 |
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NEW INDIA ASSURANCE CO. LTD. Vs. ASHISH RAVINDRA KULKARNI
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March 23, 2023 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANAND PAL
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December 4, 2023 |
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NHPC LTD Vs. STATE OF HIMACHAL PRADESH SECRETARY
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September 6, 2023 |
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NIKESH KUMAR Vs. SUMAN DEVI
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October 20, 2023 |
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NIKHIL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
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March 3, 2023 |
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NIRANJAN DAS @ NIRU DAS @ MAHANTO Vs. STATE OF WEST BENGAL
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August 29, 2023 |
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NIRMAL SINGH PANESAR Vs. PARAMJIT KAUR PANESAR
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October 10, 2023 |
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NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH
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August 1, 2023 |
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NITIN KUMAR JULAH Vs. TAHIR HUSSAIN KHAN
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May 16, 2023 |
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NITISH CHAUHAN Vs. STATE OF U.P.
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May 4, 2023 |
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NITISHA Vs. UNION OF INDIA
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November 3, 2023 |
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NITU DEVI SOMVANSHI Vs. RAJENDRA SINGH SOMVANSHI
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May 1, 2023 |
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NO.15138812Y L/NK GURSEWAK SINGH Vs. UNION OF INDIA
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July 27, 2023 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. RAM CHANDER SINGH
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February 9, 2023 |
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NORTH EASTERN CHEMICALS INDUSTRIES (P) LTD Vs. ASHOK PAPER MILL(ASSAM) LTD
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December 11, 2023 |
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NTPC LTD. Vs. M/S SPML INFRA LTD
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April 10, 2023 |
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NUTAN KUMARI Vs. B.R.A. BIHAR UNIVERSITY
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October 12, 2023 |
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ODI JERANG Vs. NABAJYOTI BARUAH
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August 22, 2023 |
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OFFICE OF THE ODISHA LOKAYUKTA Vs. DR. PRADEEP KUMAR PANIGRAHI
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February 23, 2023 |
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OFFICIAL LIQUIDATOR Vs. UJJAIN NAGAR PALIKA NIGAM
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May 4, 2023 |
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OM GURUSAI CONSTRUCTION COMPANY Vs. V.N. REDDY
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August 23, 2023 |
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OM PRAKASH AHUJA Vs. RELIANCE GENERAL INSURANCE CO. LTD
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July 4, 2023 |
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OM PRAKASH BANERJEE Vs. STATE OF WEST BENGAL
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May 19, 2023 |
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OMPRAKASH SAHNI Vs. JAI SHANKAR CHAUDHARY
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May 2, 2023 |
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ORBIT ELECTRICALS PRIVATE LIMITED Vs. DEEPAK KISHAN CHHABRIA
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October 30, 2023 |
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ORISSA ADMINISTRATIVE TRIBUNAL BAR Vs. UNION OF INDIA
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March 21, 2023 |
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OSWAL PLASTIC INDUSTRIES Vs. MANAGER, LEGAL DEPTT N.A.I.C.O. LTD
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January 13, 2023 |
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P Vs. UNION OF INDIA
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February 21, 2023 |
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P. KANDAMMAL Vs. V SUBBIAH
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February 2, 2023 |
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P. KISHORE KUMAR Vs. VITTAL K. PATKAR
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November 20, 2023 |
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P. MADHU Vs. K. NANTHAKUMAR
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April 18, 2023 |
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P. SARANGAPANI Vs. STATE OF ANDHRA PRADESH
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September 21, 2023 |
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P. SHYAMALA Vs. GUNDLUR MASTHAN
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February 24, 2023 |
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P. V. NIDHISH Vs. KERALA STATE WAKF BOARD
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April 28, 2023 |
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P. YUVAPRAKASH Vs. STATE
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July 18, 2023 |
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P.C. MODI Vs. JAWAHARLAL NEHRU VISHWA VIDYALAYA
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December 13, 2023 |
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P.N. SHUKLA Vs. UNION OF INDIA
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November 30, 2023 |
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P.SIVAKUMAR Vs. STATE
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February 9, 2023 |
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PACL Vs. CENTRAL BUREAU OF INVESTIGATION
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September 5, 2023 |
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PALLAVI Vs. UNION OF INDIA
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September 1, 2023 |
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PANCHAM LAL PANDEY Vs. NEERAJ KUMAR MISHRA
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February 15, 2023 |
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PANCHAYAT QURESHIAN Vs. STATE OF RAJASTHAN
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September 13, 2023 |
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PANCHRAM Vs. STATE OF CHHATTISGARH
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April 11, 2023 |
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PANKAJ BANSAL Vs. UNION OF INDIA
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October 3, 2023 |
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PANKAJ KUMAR TIWARI Vs. INDIAN OVERSEAS BANK ASSET RECOVERY MANAGEMENT BRANCH
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October 13, 2023 |
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PANNEER SELVAM Vs. STATE OF TAMIL NADU
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March 21, 2023 |
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PARANAGOUDA Vs. STATE OF KARNATAKA
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October 19, 2023 |
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PARSHURAM Vs. STATE OF M.P.
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November 3, 2023 |
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PARSVNATH DEVELOPERS LTD Vs. GAGANDEEP BRAR
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April 13, 2023 |
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PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD Vs. RAMAN ISPAT PRIVATE LIMITED
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July 17, 2023 |
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PAUL RUBBER INDUSTRIES PRIVATE LIMITED Vs. AMIT CHAND MITRA
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September 25, 2023 |
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PAVANA DIBBUR Vs. DIRECTORATE OF ENFORCEMENT
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November 29, 2023 |
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PAVNESH KUMAR Vs. UNION OF INDIA
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November 28, 2023 |
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PAWAN BHASIN Vs. STATE OF U.P.
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July 7, 2023 |
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PAWAN KHERA Vs. STATE OF ASSAM
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February 23, 2023 |
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PAWAN KUMAR Vs. STATE OF UTTAR PRADESH
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November 21, 2023 |
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PAWAN KUMAR CHOURASIA Vs. STATE OF BIHAR
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March 14, 2023 |
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PEETHAMBARAN Vs. STATE OF KERALA
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May 3, 2023 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA
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September 13, 2023 |
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PESALA NOOKARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
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August 16, 2023 |
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PHULEL SINGH Vs. STATE OF HARAYANA
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September 27, 2023 |
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PINAK PANI MOHANTY Vs. UNION OF INDIA
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March 29, 2023 |
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POONAM ANKUR PAWAR Vs. ANKUR ASHOKBHAI PAWAR
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July 27, 2023 |
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POP SINGH Vs. STATE OF MADHYA PRADESH
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November 29, 2023 |
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April 20, 2023 |
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July 10, 2023 |
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PR. COMMISSIONER OF INCOME TAX(EXEMPTIONS) DELHI Vs. SERVANTS OF PEOPLE SOCIETY
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January 31, 2023 |
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PRABHATBHAI AATABHAI DABHI Vs. STATE OF GUJARAT
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November 8, 2023 |
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PRADEEP Vs. STATE OF HARYANA
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July 5, 2023 |
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PRADEEP KUMAR Vs. STATE OF CHHATTISGARH
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March 16, 2023 |
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PRADEEP MEHRA Vs. HARIJIVAN J. JETHWA
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October 30, 2023 |
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PRADEEP RAMESHWAR SHARMA Vs. NATIONAL INVESTIGATING AGENCY
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August 23, 2023 |
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PRADEEP RAMESHWAR SHARMA Vs. NATIONAL INVESTIGATING AGENCY
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September 5, 2023 |
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PRADHANI JANI Vs. STATE OF ODISHA
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May 15, 2023 |
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PRADIP SAHU Vs. STATE OF ASSAM
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August 24, 2023 |
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PRADYUMAN BISHT Vs. UNION OF INDIA
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August 11, 2023 |
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PRAFFUL SHUKLA Vs. GOVERNMENT OF MADHYA PRADESH
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December 12, 2023 |
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PRAKASH (DEAD) Vs. G. ARADHYA
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August 18, 2023 |
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April 28, 2023 |
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September 5, 2023 |
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March 17, 2023 |
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PRAKASH KUMAR JENA Vs. STATE OF ODISHA
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May 17, 2023 |
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PRAKASH NAYI @ SEN Vs. STATE OF GOA
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January 12, 2023 |
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May 19, 2023 |
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PRAMOD KUMAR MISHRA Vs. STATE OF U.P
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September 4, 2023 |
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PRAMOD SINGLA Vs. UNION OF INDIA
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April 10, 2023 |
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PRAMOD SINHA Vs. SURESH SINGH CHAUHAN
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July 31, 2023 |
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PRASAD PRADHAN Vs. STATE OF CHHATTISGARH
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January 24, 2023 |
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PRASANNA Vs. MUDEGOWDA (D)
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April 27, 2023 |
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PRASANTA KUMAR SAHOO Vs. CHARULATA SAHU
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March 29, 2023 |
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July 7, 2023 |
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May 15, 2023 |
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April 19, 2023 |
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March 29, 2023 |
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PREM SINGH Vs. STATE OF NCT OF DELHI
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January 2, 2023 |
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November 30, 2023 |
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PREMCHAND Vs. STATE OF MAHARASHTRA
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March 3, 2023 |
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September 15, 2023 |
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April 24, 2023 |
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May 12, 2023 |
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July 5, 2023 |
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November 20, 2023 |
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July 11, 2023 |
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October 13, 2023 |
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PRIYANKA MISHRA Vs. STATE OF MADHYA PRADESH
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May 8, 2023 |
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PUBLIC INTEREST COMMITTEE FOR SCHEDULING SPECIFIC AREAS Vs. UNION OF INDIA
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November 23, 2023 |
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PULEN PHUKAN Vs. STATE OF ASSAM
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March 28, 2023 |
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PUNJAB AND SIND BANK Vs. FRONTLINE CORPORATION LTD
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April 18, 2023 |
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October 30, 2023 |
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September 4, 2023 |
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April 10, 2023 |
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March 17, 2023 |
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April 10, 2023 |
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September 13, 2023 |
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September 6, 2023 |
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June 5, 2023 |
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February 24, 2023 |
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R.KRISHNA KUMAR Vs. R.VATSALA (DEAD)
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September 5, 2023 |
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RABI PRAKASH Vs. STATE OF ODISHA
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July 13, 2023 |
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RADHEY SHYAM Vs. STATE OF RAJASTHAN
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April 12, 2023 |
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RAHEEM SHAH Vs. GOVIND SINGH
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July 24, 2023 |
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RAHIMAL BATHU Vs. ASHIYAL BEEVI
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September 26, 2023 |
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RAHUL GANDHI Vs. PURNESH ISHWARBHAI MODI
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August 4, 2023 |
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July 5, 2023 |
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RAHUL GUPTA Vs. STATE OF RAJASTHAN
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May 4, 2023 |
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RAHUL SHARMA Vs. STATE OF UTTAR PRADESH
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January 20, 2023 |
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RAJ KUMAR Vs. STATE (NCT OF DELHI)
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May 11, 2023 |
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RAJALAKSHMI Vs. THE SPECIAL TAHSILDAR (LA) KOYILANDY
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April 10, 2023 |
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RAJARAM Vs. MARUTHACHALAM
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January 18, 2023 |
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RAJENDRA KUMAR SHRIVAS Vs. STATE OF MADHYA PRADESH
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March 13, 2023 |
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RAJENDRA PRASAD Vs. STATE OF UTTAR PRADESH
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September 4, 2023 |
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RAJESH Vs. STATE OF MADHYA PRADESH
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September 21, 2023 |
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RAJESH JAIN Vs. AJAY SINGH
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October 9, 2023 |
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RAJESWARI Vs. UNION OF INDIA
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October 30, 2023 |
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RAJIB KUMAR ROY Vs. SUSHMITA SAHA
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August 21, 2023 |
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RAJIV KUMAR JINDAL Vs. BCI STAFF COLONY RESIDENTIAL WELFARE ASSOCIATION
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April 27, 2023 |
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RAJKUMAR Vs. STATE OF U.P.
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January 5, 2023 |
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RAJKUMAR Vs. STATE OF UTTAR PRADESH
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February 6, 2023 |
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RAJKUMAR AGRAWAL Vs. VEHICLE TEA VENTURE
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January 19, 2023 |
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RAJNISH KUMAR RAI Vs. UNION OF INDIA
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September 6, 2023 |
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RAJO @ RAJWA @ RAJENDRA MANDAL Vs. STATE OF BIHAR
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August 25, 2023 |
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RAJU RAM Vs. STATE OF BIHAR
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January 31, 2023 |
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RAKESH SWARUP SAXENA Vs. VINOD KUMAR
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September 12, 2023 |
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RAM GOPAL S/O MANSHARAM Vs. STATE OF MADHYA PRADESH
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February 17, 2023 |
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RAM KISHAN Vs. MANISH KUMAR
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July 24, 2023 |
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RAM KISHAN Vs. DAYA NAND(D)
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October 10, 2023 |
|
RAM KISHOR ARORA Vs. DIRECTORATE OF ENFORCEMENT
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December 15, 2023 |
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RAM KUMAR Vs. STATE OF UTTARAKHAND
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July 19, 2023 |
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RAM LAL Vs. STATE OF RAJASTHAN
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December 4, 2023 |
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RAM MANOHAR SINGH Vs. STATE OF UTTAR PRADESH
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August 24, 2023 |
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RAM NARESH Vs. STATE OF U.P.
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December 1, 2023 |
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RAMADHAR SAHU Vs. STATE OF MADHYA PRADESH
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October 16, 2023 |
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RAMAKANT SINGH Vs. STATE OF JHARKHAND
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November 7, 2023 |
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RAMAKRISHNAN KADINHIPALLY Vs. P.T. KARUNAKARAN NAMBIAR
|
January 19, 2023 |
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RAMATHAL Vs. K. RAJAMANI (DEAD)
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August 17, 2023 |
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RAMESH CHAND Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
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July 5, 2023 |
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RAMESH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH
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February 20, 2023 |
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RAMESH CHANDRA VAISHYA Vs. STATE OF UTTAR PRADESH
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May 19, 2023 |
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RAMESH KUMAR Vs. STATE OF NCT OF DELHI
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July 4, 2023 |
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RAMESHJI AMARSING THAKOR Vs. STATE OF GUJARAT
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September 13, 2023 |
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RAMISETTY VENKATANNA Vs. NASYAM JAMAL SAHEB
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April 28, 2023 |
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RAMKRISHNA FORGINGS LIMITED Vs. RAVINDRA LOONKAR, RESOLUTION PROFESSION OF ACIL LIMITED
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November 21, 2023 |
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RANA AYYUB Vs. DIRECTORATE OF ENFORCEMENT
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February 7, 2023 |
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RANGAPPA JAVOOR Vs. STATE OF KARNATAKA
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January 30, 2023 |
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RANI Vs. SHRIRAM GENERAL INS. CO.
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February 21, 2023 |
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RANJAN KUMAR CHADHA Vs. STATE OF HIMACHAL PRADESH
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October 6, 2023 |
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RANJEET SINGH Vs. STATE OF CHHATTISGARH
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July 13, 2023 |
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RANJIT DIGAL Vs. STATE OF ODISHA
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September 4, 2023 |
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RANVIR SINGH Vs. STATE OF MADHYA PRADESH
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January 12, 2023 |
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RAVASAHEB Vs. STATE OF KARNATAKA
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March 16, 2023 |
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RAVI DHINGRA Vs. STATE OF HARYANA
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March 1, 2023 |
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RAVI KHANDELWAL Vs. TALUKA STORES
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July 11, 2023 |
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RAVI MANDAL Vs. STATE OF UTTARAKHAND
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May 18, 2023 |
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RAVIKUMAR DHANSUKHLAL MAHETA Vs. HIGH COURT OF GUJARAT
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May 12, 2023 |
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RAVINDER KUMAR GOEL Vs. STATE OF HARYANA
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February 15, 2023 |
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RAVINDER SINGH Vs. STATE GOVT. OF NCT OF DELHI
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April 25, 2023 |
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RAZIA KHAN Vs. STATE OF M.P.
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August 3, 2023 |
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RE-INHUMAN CONDITIONS IN 1382 PRISONS Vs. DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICES
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August 29, 2023 |
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RE-INHUMAN CONDITIONS IN 1382 PRISONS Vs. DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICES
|
August 29, 2023 |
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REHIYANATHU BEEVI Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD
|
December 1, 2023 |
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RELIANCE INFRASTRUCTURE LTD Vs. STATE OF GOA
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May 10, 2023 |
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RELIGARE FINVEST LIMITED Vs. STATE OF NCT OF DELHI
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September 11, 2023 |
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RESERVE BANK OF INDIA Vs. A.K. NAIR
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July 4, 2023 |
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RESIDENTS WELFARE ASSOCIATION Vs. UNION TERRITORY OF CHANDIGARH
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January 10, 2023 |
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REVANASIDDAPPA Vs. MALLIKARJUN
|
September 1, 2023 |
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RISHAB SINGH CHANDEL Vs. PARSVNATH DEVELOPERS LTD
|
April 24, 2023 |
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RITIKA AWASTY Vs. STATE OF U.P.
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April 24, 2023 |
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RITU CHHABARIA Vs. UNION OF INDIA
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April 26, 2023 |
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RITU TOMAR Vs. STATE OF U.P.
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April 21, 2023 |
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RIYA BAWRI Vs. MARK ALEXANDER DAVIDSON
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August 23, 2023 |
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ROCKLINE CONSTRUCTION COMPANY Vs. DOHA BANK QSC
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April 24, 2023 |
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ROHAN DHUNGAT Vs. STATE OF GOA
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January 5, 2023 |
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ROHIT BISHNOI Vs. STATE OF RAJASTHAN
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July 24, 2023 |
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ROHIT CHAUDHARY Vs. VIPUL LTD
|
September 6, 2023 |
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ROOPA SONI Vs. KAMALNARAYAN SONI
|
September 6, 2023 |
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ROOPWANTI Vs. STATE OF HARYANA
|
February 24, 2023 |
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ROPPEN TRANSPORTATION SERVICES PVT. LTD. Vs. UNION OF INDIA
|
February 7, 2023 |
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ROYDEN HAROLD BUTHELLO Vs. STATE OF CHHATTISGARH
|
February 28, 2023 |
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RPS INFRASTRUCTURE LTD Vs. MUKUL KUMAR
|
September 11, 2023 |
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RUCHIR RASTOGI Vs. PANKAJ RASTOGI
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October 19, 2023 |
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RUPESH MANGER (THAPA) Vs. STATE OF SIKKIM
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September 13, 2023 |
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S. ATHILAKSHMI Vs. STATE
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March 15, 2023 |
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S. MUJIBAR RAHMAN Vs. STATE
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November 21, 2023 |
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S. MURALI SUNDARAM Vs. JOTHIBAI KANNAN
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February 24, 2023 |
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S. NARAHARI Vs. S.R. KUMAR
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July 5, 2023 |
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S.D. SHINDE TR. PARTNER Vs. GOVT. OF MAHARASHTRA
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August 22, 2023 |
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S.K. KHAJA Vs. STATE OF MAHARASHTRA
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August 23, 2023 |
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S.M. PASHA Vs. STATE OF MAHARASHTRA
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February 17, 2023 |
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S.S. COLD STORAGE INDIA PVT. LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
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August 8, 2023 |
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SABARMATI GAS LIMITED Vs. SHAH ALLOYS LIMITED
|
January 4, 2023 |
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SABBIR (DEAD) Vs. ANJUMAN (SINCE DECEASED)
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September 22, 2023 |
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SABIR ALI KHAN Vs. SYED MOHD. AHMAD ALI KHAN
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April 13, 2023 |
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SABIR HUSSAIN (DEAD) Vs. SYED MOHAMMAD HASSAN (DEAD)
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November 6, 2023 |
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SACHIDHANANDAM Vs. E. VANAJA
|
November 6, 2023 |
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SACHIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 28, 2023 |
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SAJEEV Vs. STATE OF KERALA
|
November 9, 2023 |
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SAJJAN SINGH Vs. JASVIR KAUR
|
July 6, 2023 |
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SAKHARAM Vs. KARAN DEVELOPMENT SERVICE PVT LTD
|
August 18, 2023 |
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SAKSHI ARHA Vs. RAJASTHAN HIGH COURT
|
May 18, 2023 |
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SALAM SAMARJEET SINGH Vs. HIGH COURT OF MANIPUR
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July 12, 2023 |
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SALEM MUSLIM BURIAL GROUND PROTECTION COMMITTEE Vs. STATE OF TAMIL NADU
|
May 18, 2023 |
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SALIB @ SHALU @ SALIM Vs. STATE OF U.P.
|
August 8, 2023 |
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SAMIR KUMAR MAJUMDER Vs. UNION OF INDIA
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September 20, 2023 |
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SANDEEP KUMAR Vs. STATE OF HARYANA
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July 28, 2023 |
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SANJAY BABU LAL Vs. STATE OF HARYANA
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November 8, 2023 |
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SANJAY DUBEY Vs. STATE OF MADHYA PRADESH
|
May 11, 2023 |
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SANJAY KUMAR AGARWAL Vs. STATE TAX OFFICER
|
October 31, 2023 |
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SANJAY PANDURANG KALATE Vs. VISTRA ITCL (INDIA) LIMITED
|
December 4, 2023 |
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SANJAY RAGHUNATH AGARWAL Vs. DIRECTORATE OF ENFORCEMENT
|
April 20, 2023 |
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SANJIV KUMAR RAJENDRABHAI BHATT Vs. STATE OF GUJARAT
|
May 10, 2023 |
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SANJIV KUMAR SINGH Vs. STATE OF BIHAR
|
January 24, 2023 |
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SANKET KUMAR AGARWAL Vs. APG LOGISTICS PRIVATE LIMITED
|
May 1, 2023 |
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SANTHAKUMARI Vs. STATE OF TAMIL NADU
|
May 12, 2023 |
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SANTHOSH MAIZE AND INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
|
July 4, 2023 |
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SANTHOSH NARASIMHA MURTHY Vs. M/S MANTRI CASTLES PRIVATE LIMITED
|
July 25, 2023 |
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SANTOSH Vs. STATE (G.N.C.T.) OF DELHI
|
April 28, 2023 |
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SANTOSH GUPTA Vs. SURJIT SINGH
|
May 8, 2023 |
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SANVIRA INDUSTRIES Vs. RAIN CII CARBON (VIZAG) LTD
|
July 3, 2023 |
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SANWARLAL AGRAWAL Vs. ASHOK KUMAR KOTHARI
|
February 21, 2023 |
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SANYOKTA DEVI Vs. UNION OF INDIA
|
February 2, 2023 |
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SAP LABS INDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER, CIRCLE 6, BANGALORE
|
April 19, 2023 |
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SARABJIT KAUR Vs. STATE OF PUNJAB
|
March 1, 2023 |
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SARNAM SINGH Vs. SHRIRAM GENERAL INSURANCE CO. LTD
|
July 4, 2023 |
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SAROJ DEVI Vs. BALBIR SINGH
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September 26, 2023 |
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SAROJ DEVI Vs. NARENDRA SINGH
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May 8, 2023 |
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SARVESH MATHUR Vs. REGISTRAR GENERAL HIGH COURT OF PUNJAB AND HARYANA
|
October 6, 2023 |
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SASIKALA DEVI. P Vs. STATE OF KERALA
|
April 28, 2023 |
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SATBIR SINGH Vs. STATE OF HARYANA
|
August 29, 2023 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 3, 2023 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 21, 2023 |
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SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 2, 2023 |
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SATHYAN Vs. STATE OF KERALA
|
August 11, 2023 |
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SAUMYA CHAURASIA Vs. DIRECTORATE OF ENFORCEMENT
|
December 14, 2023 |
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SAURAV DAS Vs. UNION OF INDIA
|
January 20, 2023 |
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SAVITHRIBAI Vs. DIVISIONAL MANAGER
|
April 21, 2023 |
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SAYUNKTA SANGARSH SAMITI Vs. STATE OF MAHARASHTRA
|
December 15, 2023 |
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SEBASTIAN DOMINIC Vs. K.HARRIS
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November 30, 2023 |
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SEBIL ELANJIMPALLY Vs. STATE OF ODISHA
|
May 18, 2023 |
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SECRETARY MINISTRY OF CONSUMER AFFAIRS Vs. MAHINDRA BHASKAR LIMAYE
|
March 3, 2023 |
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SECRETARY, LAND & BUILDING DEPARTMENT GOVT. OF NCT OF DELHI Vs. OM PRAKASH
|
January 20, 2023 |
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SECUNDRABAD CLUB ETC Vs. C.I.T.-V ETC
|
August 17, 2023 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. V SHANKAR
|
February 8, 2023 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
|
January 9, 2023 |
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SECURITY PRINTING AND MINTING CORPORATION OF INDIA LTD Vs. VIJAY D. KASBE
|
April 18, 2023 |
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SEEMA KAUSHAL Vs. DHEERAJ KUMAR
|
February 10, 2023 |
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SEEMANT KUMAR SINGH / J. MANJUNATH Vs. MAHESH PS / STATE OF KARNATAKA
|
March 21, 2023 |
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SEETHAMAL Vs. NARAYANASAMY
|
April 12, 2023 |
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SEKARAN Vs. STATE OF TAMIL NADU
|
December 12, 2023 |
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SELVARAJ Vs. REVATHI
|
December 6, 2023 |
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SENTHILBALAJI V. Vs. A.P. GEETHA
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May 19, 2023 |
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SHAH NEWAZ KHAN Vs. STATE OF NAGALAND
|
February 28, 2023 |
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SHAH ORIGINALS Vs. COMMISSIONER OF INCOME TAX
|
November 21, 2023 |
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SHAHEEN ABDULLA Vs. UNION OF INDIA
|
February 3, 2023 |
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SHAHRUKH Vs. STATE OF M. P.
|
April 27, 2023 |
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SHAIFUDDIN (DEAD) Vs. KANHAIYA LAL (DEAD)
|
April 17, 2023 |
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SHAIFUDDIN (DEAD) Vs. KANHAIYA LAL (DEAD)
|
April 24, 2023 |
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SHAKEEL AHMED Vs. SYED AKHLAQ HUSSAIN
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November 1, 2023 |
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SHAKTI Vs. ANITA
|
November 2, 2023 |
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SHAKTI YEZDANI Vs. JAYANAND JAYANT SALGAONKAR
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December 14, 2023 |
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SHAKUNTALA Vs. STATE OF KARNATAKA
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April 28, 2023 |
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SHAMBHUBHAI KALABHAI RAVAL Vs. STATE OF GUJARAT
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November 2, 2023 |
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SHANKAR Vs. STATE OF MAHARASHTRA
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March 15, 2023 |
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SHANTA RANI WIDOW OF AMRIT LAL Vs. NASIB KAUR WIDOW OF HARBHAJAN SINGH
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October 5, 2023 |
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SHANTABAI ANANDA JAGTAP Vs. JAYRAM GANPATI JAGTAP
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July 4, 2023 |
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SHANTI BHUSHAN (D) Vs. STATE OF U.P.
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April 25, 2023 |
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SHANTI PRASAD (D) Vs. THAKUR DASS (D)
|
March 1, 2023 |
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SHARANAPPA @ SHARANAPPA Vs. STATE OF KARNATAKA
|
October 4, 2023 |
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SHASHI DHAWAL HYDRAULICS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2023 |
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SHASHIKANT SHARMA Vs. STATE OF UTTAR PRADESH
|
December 1, 2023 |
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SHATRUGHAN Vs. STATE OF CHHATTISGARH
|
July 20, 2023 |
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SHEKHAR RESORTS LIMITED(UNIT HOTEL ORIENT TAJ Vs. UNION OF INDIA
|
January 5, 2023 |
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SHELLY OBEROI Vs. OFFICE OF LIEUTENANT GOVERNOR OF DELHI
|
February 17, 2023 |
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SHEO RAJ SINGH Vs. UNION OF INDIA
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October 9, 2023 |
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SHILPA SAILESH Vs. VARUN SREENIVASAN
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May 1, 2023 |
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SHINHAN BANK PETITIONER Vs. CAROL INFO SERVICES LIMITED RESPONDENT
|
March 13, 2023 |
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SHIRAMABAI Vs. CAPTAIN, RECORD OFFICER FOR O.I.C. RECORDS
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August 18, 2023 |
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SHIRDI NAGAR PANCHAYAT Vs. KISHOR SHARAD BORAWAKE
|
September 22, 2023 |
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SHIV KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
October 30, 2023 |
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SHIV MANGAL AHIRWAR Vs. STATE OF MADHYA PRADESH
|
April 13, 2023 |
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SHIVA KUMAR Vs. STATE OF KARNATAKA
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March 28, 2023 |
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SHIVANNA Vs. B.S.PUTTAMADAIAH
|
November 8, 2023 |
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SHIVSHANKARA Vs. H.P. VEDAVYASA CHAR
|
March 29, 2023 |
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SHRAMJEEVI COOPERATIVE HOUSING SOCIETY LTD. Vs. DINESH JOSHI
|
March 22, 2023 |
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SHRI NASHIK PANCHAVATI PANJARPOL TRUST Vs. THE CHAIRMAN
|
August 22, 2023 |
|
SHRI RAKESH RAMAN Vs. SMT. KAVITA
|
April 26, 2023 |
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SHRI RAM GENERAL INSURANCE CO. LTD Vs. BHAGAT SINGH RAWAT
|
March 27, 2023 |
|
SHRI RAM SHRIDHAR CHIMURKAR Vs. UNION OF INDIA
|
January 17, 2023 |
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SHRI SUKHBIR SINGH BADAL Vs. BALWANT SINGH KHERA
|
April 28, 2023 |
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SHYAM KUMAR GUPTA Vs. SHUBHAM JAIN
|
February 2, 2023 |
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SIBY THOMAS Vs. SOMANY CERAMICS LTD
|
October 10, 2023 |
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SIDDAPPA Vs. BRANCH MANAGER ORIENTAL INSURANCE CO. LTD.
|
February 20, 2023 |
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SIDDARUDA Vs. STATE OF KARNATAKA
|
February 22, 2023 |
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SIDHA NEELKANTH PAPER INDUSTRIES PRIVATE LIMITED Vs. PRUDENT ARC LIMITED
|
January 5, 2023 |
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SIJU KURIAN Vs. STATE OF KARNATAKA
|
April 17, 2023 |
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SIMARNJIT SINGH Vs. STATE OF PUNJAB
|
May 9, 2023 |
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SINDHU JANAK NAGARGOJE Vs. STATE OF MAHARASHTRA
|
August 8, 2023 |
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SINGRAULI SUPER THERMAL POWER STATION Vs. ASHWANI KUMAR DUBEY
|
July 5, 2023 |
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SIRAJUDHEEN Vs. ZEENATH
|
February 27, 2023 |
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SITA RAM Vs. STATE OF UTTAR PRADESH
|
April 12, 2023 |
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SITA SOREN Vs. UNION OF INDIA
|
September 20, 2023 |
|
SIVAMANI Vs. STATE
|
November 28, 2023 |
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SIVANANDAN C.T. Vs. HIGH COURT OF KERALA
|
July 12, 2023 |
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SMRITI DEBBARMA (DEAD) Vs. PRABHA RANJAN DEBBARMA
|
January 4, 2023 |
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SNEHASIS GIRI Vs. SUBHASIS MITRA
|
February 2, 2023 |
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SOLARIS CHEM TECH INDUSTRIES LIMITED Vs. ASSISTANT EXECUTIVE ENGINEER KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD
|
October 10, 2023 |
|
SOORI @ T.V. SURESH Vs. STATE OF KARNATAKA
|
May 15, 2023 |
|
SOUNDARAJAN Vs. STATE
|
April 17, 2023 |
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SOUTH EASTERN COALFIELD LIMITED Vs. AVINASH SOLOMAN
|
February 20, 2023 |
|
SOUTH EASTERN COALFIELD LTD. Vs. GULSHAN PRAKASH
|
February 20, 2023 |
|
SOUTH EASTERN COALFIELDS LTD Vs. STATE OF MADHYA PRADESH
|
September 21, 2023 |
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SOUTH INDIAN BANK LTD Vs. NAVEEN MATHEW PHILIP
|
April 17, 2023 |
|
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. DR. MANU
|
May 16, 2023 |
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SREEJITH KRISHNAN Vs. ANU JAYAPAL
|
January 27, 2023 |
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SREI MULTIPLE ASSET INVESTMENT TRUST VISION INDIA FUND Vs. DECCAN CHRONICLE MARKETEERS
|
March 17, 2023 |
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SRI GULAM MUSTAFA Vs. STATE OF KARNATAKA
|
May 10, 2023 |
|
SRI MAHAVIR AGENCY Vs. STATE OF WEST BENGAL
|
April 17, 2023 |
|
STALIN @ SATALIN SAMUVEL Vs. STATE
|
January 18, 2023 |
|
STATE Vs. M. MARIDOSS
|
January 9, 2023 |
|
STATE Vs. HEMENDHRA REDDY
|
April 28, 2023 |
|
STATE BANK OF INDIA Vs. KAMAL KISHORE PRASAD
|
January 9, 2023 |
|
STATE BANK OF INDIA Vs. RAJESH AGARWAL
|
March 27, 2023 |
|
STATE BANK OF INDIA Vs. A.G.D. REDDY
|
August 24, 2023 |
|
STATE BANK OF INDIA Vs. P. ZADENGA
|
October 3, 2023 |
|
STATE OF A.P. Vs. NARA CHANDRA BABU NAIDU
|
November 28, 2023 |
|
STATE OF ANDHRA PRADESH Vs. VIJAYANAGARAM CHINNA REDDAPPA
|
April 28, 2023 |
|
STATE OF ANDHRA PRADESH Vs. VARLA RAMAIAH
|
May 3, 2023 |
|
STATE OF BIHAR Vs. JAWAHAR LAL RAM
|
April 10, 2023 |
|
STATE OF CHATTISGARH \ UCHIT SHARMA Vs. AMAN KUMAR SINGH \ STATE OF CHATTISGARH
|
March 1, 2023 |
|
STATE OF DELHI Vs. RAHUL
|
March 2, 2023 |
|
STATE OF GOA Vs. SUMMIT ONLINE TRADE SOLUTIONS (P) LTD
|
March 14, 2023 |
|
STATE OF GUJARAT Vs. JAYANTIBHAI ISHWARBHAI PATEL
|
March 17, 2023 |
|
STATE OF GUJARAT Vs. H. B. KAPADIA EDUCATION TRUST
|
February 21, 2023 |
|
STATE OF GUJARAT Vs. DILIPSINH KISHORSINH RAO
|
October 9, 2023 |
|
STATE OF GUJARAT Vs. MULTIPLEX ASSN. OF GUJARAT
|
February 2, 2023 |
|
STATE OF GUJARAT Vs. SAW PIPES LTD. (KNOWN AS JINDAL SAW LTD.)
|
April 17, 2023 |
|
STATE OF GUJARAT Vs. DR. P. A. BHATT
|
April 26, 2023 |
|
STATE OF GUJRAT Vs. CHOODAMANI PARMESHWARN IYER
|
July 17, 2023 |
|
STATE OF HARYANA Vs. NIRANJAN SINGH
|
February 24, 2023 |
|
STATE OF HARYANA Vs. SATPAL
|
March 3, 2023 |
|
STATE OF HARYANA Vs. DHARAMRAJ
|
August 29, 2023 |
|
STATE OF HARYANA Vs. HIRA SINGH
|
May 2, 2023 |
|
STATE OF HARYANA Vs. SUSHILA
|
January 13, 2023 |
|
STATE OF HARYANA Vs. SUBHASH CHANDER
|
February 10, 2023 |
|
STATE OF HARYANA Vs. DARSHAN SINGH
|
August 8, 2023 |
|
STATE OF HIMACHAL PRADESH Vs. GOEL BUS SERVICE KULLU
|
January 13, 2023 |
|
STATE OF HIMACHAL PRADESH Vs. MEER BAKSH
|
July 19, 2023 |
|
STATE OF HIMACHAL PRADESH Vs. A.J. INFRASTRUCTURES PVT. LTD
|
April 28, 2023 |
|
STATE OF HIMACHAL PRADESH Vs. CHANDERVIR SINGH NEGI
|
February 24, 2023 |
|
STATE OF HIMACHAL PRADESH Vs. RAJIV
|
February 24, 2023 |
|
STATE OF JHARKHAND Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD
|
November 20, 2023 |
|
STATE OF JHARKHAND Vs. DHANANJAY GUPTA
|
November 7, 2023 |
|
STATE OF KARNATAKA Vs. M/S. ECOM GILL COFFEE TRADING PRIVATE LIMITED
|
March 13, 2023 |
|
STATE OF KARNATAKA Vs. T. NASEER
|
November 6, 2023 |
|
STATE OF KARNATAKA Vs. BHARATHI S
|
May 19, 2023 |
|
STATE OF KARNATAKA LOKAYUKTA POLICE Vs. S. SUBBEGOWDA
|
August 3, 2023 |
|
STATE OF KERALA Vs. AKAY FLAVOURS AND AROMATICS LTD
|
February 2, 2023 |
|
STATE OF M.P. Vs. SAHABSINGH
|
April 19, 2023 |
|
STATE OF MADHYA PRADESH Vs. JAD BAI
|
February 24, 2023 |
|
STATE OF MADHYA PRADESH Vs. BHUPENDRA YADAV
|
September 20, 2023 |
|
STATE OF MADHYA PRADESH Vs. PHOOLCHAND RATHORE
|
April 28, 2023 |
|
STATE OF MEGHALAYA Vs. UNION OF INDIA
|
May 11, 2023 |
|
STATE OF ODISHA Vs. RADHESHYAM AGRAWAL
|
March 24, 2023 |
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STATE OF ORISSA Vs. ORISSA KHADI AND VILLAGE INDUSTRIES BOARD KARMACHARI SANGH
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March 17, 2023 |
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STATE OF ORISSA Vs. LAXMI NARAYAN DAS (DEAD)
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July 12, 2023 |
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STATE OF PUNJAB Vs. KEWAL KRISHAN
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June 21, 2023 |
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February 28, 2023 |
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November 10, 2023 |
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STATE OF PUNJAB Vs. DIL BAHADUR
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March 28, 2023 |
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August 25, 2023 |
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August 2, 2023 |
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September 5, 2023 |
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August 1, 2023 |
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October 11, 2023 |
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January 13, 2023 |
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March 14, 2023 |
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April 28, 2023 |
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April 17, 2023 |
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April 24, 2023 |
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October 20, 2023 |
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March 24, 2023 |
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February 9, 2023 |
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August 23, 2023 |
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October 13, 2023 |
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November 9, 2023 |
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July 5, 2023 |
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April 27, 2023 |
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July 18, 2023 |
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April 19, 2023 |
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May 18, 2023 |
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March 3, 2023 |
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June 20, 2023 |
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September 12, 2023 |
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July 24, 2023 |
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August 22, 2023 |
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January 16, 2023 |
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June 15, 2023 |
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April 26, 2023 |
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SUBHASH CHOUHAN Vs. UNION OF INDIA
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January 20, 2023 |
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SUBHASH DESAI Vs. PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA
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May 11, 2023 |
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SUBHASH DESAI Vs. PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA
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February 17, 2023 |
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SUCHETA MISHRA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE
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March 28, 2023 |
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SUCHISMITA MISRA Vs. HIGH COURT OF ORISSA
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May 17, 2023 |
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April 17, 2023 |
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September 21, 2023 |
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October 30, 2023 |
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March 3, 2023 |
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April 27, 2023 |
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April 10, 2023 |
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March 21, 2023 |
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April 24, 2023 |
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April 18, 2023 |
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April 28, 2023 |
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September 21, 2023 |
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August 3, 2023 |
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October 3, 2023 |
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January 30, 2023 |
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January 4, 2023 |
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March 2, 2023 |
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May 16, 2023 |
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March 23, 2023 |
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SUPRIYA JAIN Vs. STATE OF HARYANA
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July 4, 2023 |
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October 17, 2023 |
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SURENDRA SINGH Vs. STATE OF RAJASTHAN
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April 11, 2023 |
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SURESH Vs. STATE OF KERALA
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February 14, 2023 |
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November 24, 2023 |
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SURESH LATARUJI RAMTEKE Vs. SAU. SUMANBAI PANDURANG PETKAR
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September 21, 2023 |
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SURESH THIPMPPA SHETTY Vs. STATE OF MAHARASHTRA
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July 26, 2023 |
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SURESHKUMAR LALITKUMAR PATEL Vs. STATE OF GUJARAT
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February 20, 2023 |
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SURINDER PAL SINGH Vs. VIJAYA BANK
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October 17, 2023 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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December 7, 2023 |
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SUSHIL PANDEY Vs. STATE OF U.P.
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January 16, 2023 |
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SUSHIL RAGHAV Vs. UNION OF INDIA
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February 20, 2023 |
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SUSHILA Vs. RAM SWAROOP
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May 1, 2023 |
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SUSHMA SHIVKUMAR DAGA Vs. MADHURKUMAR RAMKRISHNAJI BAJAJ
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December 15, 2023 |
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SUYASH ASHOKKUMAR SINGHANIA Vs. VARSHA SUYASH SINGHANIA
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August 7, 2023 |
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SWEETY KUMARI Vs. STATE OF BIHAR
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September 22, 2023 |
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November 10, 2023 |
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SWETAB KUMAR Vs. MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE
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March 27, 2023 |
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SYED REHAMAT PASHA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE
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June 8, 2023 |
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T. VALSAN (D) Vs. K. KANAGARAJ
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May 8, 2023 |
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T.D. VIVEK KUMAR Vs. RANBIR CHAUDHARY
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April 28, 2023 |
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T.G.KRISHNAMURTHY Vs. STATE OF KARNATAKA
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August 17, 2023 |
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TAJVIR SINGH SODHI Vs. STATE OF JAMMU AND KASHMIR
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March 28, 2023 |
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TALAT SANVI Vs. STATE OF JHARKHAND
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January 24, 2023 |
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October 20, 2023 |
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TARAK NATH KESHARI Vs. STATE OF WEST BENGAL
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May 10, 2023 |
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November 20, 2023 |
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TATA MOTORS LIMITED Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
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May 19, 2023 |
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May 15, 2023 |
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TATA SONS PVT. LTD. Vs. SIVA INDUSTRIES AND HOLDINGS LTD.
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January 5, 2023 |
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TEESTA ATUL SETALVAD Vs. STATE OF GUJARAT
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July 19, 2023 |
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TEESTA ATUL SETALVAD Vs. STATE OF GUJARAT
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July 1, 2023 |
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THANESAR SINGH SODHI Vs. UNION OF INDIA
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November 9, 2023 |
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THANGJAM ARUNKUMAR Vs. YUMKHAM ERABOT SINGH
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August 23, 2023 |
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THANKAMMA BABY Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KOCHI
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November 7, 2023 |
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April 11, 2023 |
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THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. M. NARASIMHA PRASAD
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April 10, 2023 |
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THEIR WORKMEN Vs. EMPLOYER IN RELATION TO THE MANAGEMENT
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July 3, 2023 |
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THIRU K. PALANISWAMY Vs. M. SHANMUGAM
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February 23, 2023 |
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TOTARAM Vs. STATE OF MADHYA PRADESH
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April 6, 2023 |
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TOTTEMPUDI SALALITH Vs. STATE BANK OF INDIA
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October 18, 2023 |
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TRILOK SINGH Vs. MANAGER CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD
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July 18, 2023 |
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May 4, 2023 |
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June 15, 2023 |
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October 9, 2023 |
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July 5, 2023 |
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U. P. STATE ROAD TRANS. CORPN. Vs. NEHA CHAUHAN
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February 2, 2023 |
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U.P. SINGH Vs. PUNJAB NATIONAL BANK
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December 14, 2023 |
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UBER INDIA SYSTEMS PRIVATE LIMITED Vs. UNION OF INDIA
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February 13, 2023 |
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UCO BANK Vs. M.B. MOTWANI (DEAD)
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October 12, 2023 |
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UDAY PRATAP THAKUR Vs. STATE OF BIHAR
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April 28, 2023 |
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March 16, 2023 |
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July 3, 2023 |
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May 15, 2023 |
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October 19, 2023 |
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October 4, 2023 |
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March 14, 2023 |
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February 22, 2023 |
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March 3, 2023 |
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October 11, 2023 |
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November 6, 2023 |
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November 29, 2023 |
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November 9, 2023 |
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July 17, 2023 |
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July 18, 2023 |
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August 11, 2023 |
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September 1, 2023 |
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September 5, 2023 |
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March 28, 2023 |
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March 21, 2023 |
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March 23, 2023 |
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May 3, 2023 |
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April 28, 2023 |
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May 12, 2023 |
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August 29, 2023 |
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December 14, 2023 |
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January 19, 2023 |
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January 16, 2023 |
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March 13, 2023 |
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September 6, 2023 |
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July 26, 2023 |
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March 28, 2023 |
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December 12, 2023 |
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August 16, 2023 |
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October 19, 2023 |
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January 30, 2023 |
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April 20, 2023 |
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April 20, 2023 |
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UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. ADANI POWER (MUNDRA) LIMITED
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April 20, 2023 |
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August 7, 2023 |
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VAHITHA Vs. STATE OF TAMIL NADU
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February 22, 2023 |
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February 22, 2023 |
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February 7, 2023 |
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October 31, 2023 |
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September 13, 2023 |
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January 5, 2023 |
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August 24, 2023 |
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November 29, 2023 |
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April 28, 2023 |
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July 28, 2023 |
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February 8, 2023 |
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March 14, 2023 |
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VIJAY Vs. UNION OF INDIA
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November 29, 2023 |
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VIJAY Vs. STATE OF MADHYA PRADESH
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January 11, 2023 |
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VIJAY KUMAR GHAI Vs. STATE OF WEST BENGAL
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April 26, 2023 |
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August 28, 2023 |
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VIKAS CHAUDHARY Vs. STATE OF DELHI
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April 21, 2023 |
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March 1, 2023 |
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October 10, 2023 |
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September 5, 2023 |
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July 7, 2023 |
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July 25, 2023 |
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October 9, 2023 |
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April 17, 2023 |
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May 8, 2023 |
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October 6, 2023 |
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March 2, 2023 |
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VISHALAKSHI AMMA Vs. STATE OF KERALA
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March 17, 2023 |
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November 28, 2023 |
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August 21, 2023 |
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May 4, 2023 |
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November 20, 2023 |
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January 2, 2023 |
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WAZIR KHAN Vs. STATE OF UTTARAKHAND
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August 2, 2023 |
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X Vs. UNION OF INDIA
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October 16, 2023 |
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XXX Vs. UNION TERRITORY OF ANDAMAN & NICOBAR ISLANDS
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August 24, 2023 |
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XYZ Vs. STATE OF GUJARAT
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August 21, 2023 |
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May 16, 2023 |
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August 16, 2023 |
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YADAIAH AND ANOTHER Vs. STATE OF TELANGANA
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August 1, 2023 |
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August 9, 2023 |
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May 4, 2023 |
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October 13, 2023 |
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YASHODHAN SINGH Vs. STATE OF UTTAR PRADESH
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July 18, 2023 |
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YASHPAL JAIN Vs. SUSHILA DEVI
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October 20, 2023 |
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YASHPAL SINGH Vs. STATE OF UTTAR PRADESH
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March 28, 2023 |
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YEDALA SUBBA RAO Vs. UNION OF INDIA
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April 17, 2023 |
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YOGENDRA PRASAD SINGH Vs. RAM BACHAN DEVI
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July 31, 2023 |
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April 25, 2023 |
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YOGESH UPADHYAY Vs. ATLANTA LIMITED
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February 21, 2023 |
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YUSEN LOGISTICS (INDIA) PVT. LTD Vs. STATE OF WEST BENGAL
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September 26, 2023 |
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YUSUF @ ASIF Vs. STATE
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October 13, 2023 |
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YUVRAJ @ MUNNA PRALHAD JAGDALE Vs. JANARDAN SUBAJIRAO WIDE
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March 21, 2023 |
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ZUNAID Vs. STATE OF U.P.
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August 29, 2023 |