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A. DHARMARAJ Vs. CHIEF EDUCATIONAL OFFICER, PUDUKKOTTAI
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February 18, 2022 |
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A. PRAKASH Vs. CLAIMS MANAGER M/S IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
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October 17, 2022 |
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A. VENUGOPAL Vs. TELANGANA HOUSING BOARD
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April 4, 2022 |
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A.G. PERARIVALAN Vs. STATE OF TAMIL NADU
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May 18, 2022 |
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A.L. KOTEESWARAN Vs. MCCOY CLOTHING
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September 29, 2022 |
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AARAV JAIN Vs. BIHAR PUBLIC SERVICE COMMISSION
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May 23, 2022 |
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AASTHA MANOJ SONWANE Vs. MANOJ TUKARAM SONWANE
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September 5, 2022 |
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ABDUL MATIN MALLICK Vs. SUBRATA BHATTACHARJEE (BANERJEE)
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May 5, 2022 |
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ABDUL VAHAB Vs. STATE OF MADHYA PRADESH
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March 4, 2022 |
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ABHAY JAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
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March 15, 2022 |
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ABHIMANYU PARTAP SINGH Vs. NAMITA SEKHON
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July 6, 2022 |
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ABHINITAM UPADHYAY Vs. HONBLE ALLAHABAD HIGH COURT
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January 11, 2022 |
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ABHISHEK Vs. STATE OF MAHARASHTRA
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May 20, 2022 |
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ABHISHEK BANERJEE Vs. DIRECTORATE OF ENFORCEMENT
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May 17, 2022 |
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ABHISHEK KUMAR Vs. STATE OF DELHI
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March 7, 2022 |
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ABHISHEK SINGH CHAUHAN Vs. UNION OF INDIA
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July 13, 2022 |
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ABHYANAND SHARMA Vs. STATE OF BIHAR
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May 10, 2022 |
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ABHYUDAYA KUMAR SHAHI Vs. BHARAT PRADHAN FILLING CENTRE
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March 7, 2022 |
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ABID-UL-ISLAM Vs. INDER SAIN DUA
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April 7, 2022 |
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ABINASH DIXIT Vs. STATE OF MADHYA PRADESH
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February 22, 2022 |
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ABU SALEM ABDUL KAYYUM ANSARI Vs. STATE OF MAHARASHTRA
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July 11, 2022 |
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ABU SALEM ABDUL KAYYUM ANSARI Vs. STATE OF MAHARASHTRA
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April 21, 2022 |
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ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT AUTHORITY
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September 5, 2022 |
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ADANI POWER RAJASTHAN LTD. Vs. SUBODH AGARWAL
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February 25, 2022 |
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ADIRAJ MANPOWER SERVICES PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
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February 18, 2022 |
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ADVOCATE ASSOCIATION BENGALURU Vs. ANOOP KUMAR MENDIRATTA
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May 17, 2022 |
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AGGARSAIN SPINNERS LIMITED Vs. RAJIV KHURANA (FORMERLY MR SUMAT GUPTA)
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December 9, 2022 |
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AGMATEL INDIA PRIVATE LIMITED Vs. RESOURSYS TELECOM
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January 31, 2022 |
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AGRA DEVELOPMENT AUTHORITY, AGRA Vs. ANEK SINGH
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May 20, 2022 |
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AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE Vs. STATE OF KARNATAKA
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March 22, 2022 |
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AHMEDNAGAR MAHANAGAR PALIKA Vs. AHMEDNAGAR MAHANAGAR PALIKA KAMGAR UNION
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September 5, 2022 |
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AIRPORT AUTHORITY OF INDIA Vs. CENTRE FOR AVIATION POLICY, SAFETY & RESEARCH (CAPSR)
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September 30, 2022 |
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AISHAT SHIFA Vs. STATE OF KARNATAKA
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October 13, 2022 |
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AISHWARYA N.C.V. Vs. A.S. SARAVANA KARHIK SHA
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July 18, 2022 |
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AJANTA LLP Vs. CASIO KEISANKI KABUSHIKI KAISHA D/B/A CASIO COMPUTER CO. LTD
|
February 4, 2022 |
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AJAY GUPTA Vs. PRAMOD KUMAR SHARMA
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February 25, 2022 |
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AJAY KUMAR PANDEY Vs. STATE OF U.P.
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August 1, 2022 |
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AJAY KUMAR RATHEE Vs. SEEMA RATHEE
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March 10, 2022 |
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AJAY LOHIA Vs. CENTRAL BUREAU OF INVESTIGATION
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September 16, 2022 |
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AJAYA KUMAR DAS Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO .LTD
|
January 24, 2022 |
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AJHOLA DEVI Vs. STATE OF JHARKHAND
|
August 10, 2022 |
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AJIT SINGH Vs. PADMA BHANDARI
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February 4, 2022 |
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AJMAL Vs. STATE OF KERALA
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July 12, 2022 |
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AJMER VIDYUT VITRAN NIGAM LIMITED Vs. HINDUSTAN ZINC LTD.
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February 17, 2022 |
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AJWAR Vs. NIYAJ AHMAD
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September 30, 2022 |
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AKELLA LALITHA Vs. KONDA HANUMANTHA RAO
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July 28, 2022 |
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AKHILESH PRASAD Vs. JHARKHAND PUBLIC SERVICE COMMISSION
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April 26, 2022 |
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AKKIREDDY NIHAARIKA Vs. AKKIREDDY KARTEEK KUMAR
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January 27, 2022 |
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ALL INDIA FOOTBALL FEDERATION Vs. RAHUL MEHRA
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August 22, 2022 |
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ALL INDIA FOOTBALL FEDERATION Vs. RAHUL MEHRA
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May 18, 2022 |
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ALL INDIA HAJ UMRAH TOUR ORGANIZER ASSOCIATION MUMBAI Vs. UNION OF INDIA
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July 26, 2022 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
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April 19, 2022 |
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ALL KERALA DISTRIBUTORS ASSOCIATION, KOTTAYAM UNIT Vs. STATE OF KERALA
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July 27, 2022 |
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ALLAHABAD BANK Vs. AVTAR BHUSHAN BHARTIYA
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April 22, 2022 |
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AMAN SHARMA Vs. UMESH
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July 5, 2022 |
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AMANULLAH KHAN Vs. STATE OF HARYANA
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September 8, 2022 |
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AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
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November 22, 2022 |
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AMAR NATH Vs. GIAN CHAND
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January 28, 2022 |
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AMAR VIVEK AGGARWAL Vs. HIGH COURT OF PUNJAB AND HARYANA
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May 4, 2022 |
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AMARENDRA KUMAR PANDEY Vs. UNION OF INDIA
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July 14, 2022 |
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AMBALAL BABULAL PATEL Vs. GROUP GENERAL MANAGER, ONGC
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January 19, 2022 |
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AMINUDDIN Vs. STATE OF UTTAR PRADESH
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September 30, 2022 |
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AMINUDDIN Vs. STATE OF UTTAR PRADESH
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September 23, 2022 |
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AMIT KATYAL Vs. MEERA AHUJA AND OTHERS
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March 3, 2022 |
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AMIT SINGH Vs. RAVINDRA NATH PANDEY
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November 11, 2022 |
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AMRIK SINGH Vs. STATE OF PUNJAB
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July 11, 2022 |
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AMRITLAL Vs. SHANTILAL SONI
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February 28, 2022 |
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AMY MEHTA Vs. STATE OF KARNATAKA
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November 17, 2022 |
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ANA PARVEEN Vs. UNION OF INDIA
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April 29, 2022 |
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ANAMIKA VARUN RATHORE Vs. VARUN PRATAP SINGH RATHORE
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February 1, 2022 |
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ANAND K.N. Vs. BIJU PRABHAKAR
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May 19, 2022 |
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ANAND MURTI Vs. SONI INFRATECH PRIVATE LIMITED
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April 27, 2022 |
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ANANYA TYAGI Vs. REGISTRAR GENERAL, DELHI HIGH COURT
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June 8, 2022 |
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ANAR DEVI (D) THROUGH LR Vs. VASUDEV MANGAL
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March 10, 2022 |
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ANIL KUMAR MODI Vs. TARSEM KUMAR GUPTA
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September 14, 2022 |
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ANIL KUMAR RAWAT Vs. CENTRAL BUREAU OF INVESTIGATION EOW
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July 26, 2022 |
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ANIL KUMAR UPADHYAY Vs. DIRECTOR GENERAL, SSB
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April 20, 2022 |
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ANIL RAZDAN Vs. NISHA SARAF ETC
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April 21, 2022 |
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ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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May 31, 2022 |
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ANJALI Vs. LOKENDRA RATHOD
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December 6, 2022 |
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ANJALI BHARDWAJ Vs. CPIO, SUPREME COURT OF INDIA, (RTI CELL)
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December 9, 2022 |
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ANJANA NARAYAN KAMBLE Vs. BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED
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August 4, 2022 |
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ANJANA SARAIYA Vs. STATE OF U.P.
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May 12, 2022 |
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ANJU GARG Vs. DEEPAK KUMAR GARG
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September 28, 2022 |
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ANJU KALSI Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
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February 21, 2022 |
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ANJU@ CHAND KHAN Vs. STATE OF M.P.
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March 22, 2022 |
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ANSAAR MOHANNAD Vs. STATE OF RAJASTHAN
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July 14, 2022 |
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ANUJ SINGH @ RAMANUJ SINGH @ SETH SINGH Vs. STATE OF BIHAR
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April 22, 2022 |
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ANUPAM GHOSH Vs. FAIZ MOHAMMED
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September 2, 2022 |
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ANURAG SAXENA Vs. UNION OF INDIA
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May 17, 2022 |
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APRAJITA CHAKRABORTY Vs. ANIRBAN BISWANGRI
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September 5, 2022 |
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ARAVALI POWER CO. PVT. LTD Vs. VEDPRAKASH AND ANR.
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May 10, 2022 |
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ARAVINTH R.A. Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE
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May 2, 2022 |
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ARCHANA Vs. KALYAN SINGH
|
September 14, 2022 |
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ARCHANA GOINDI KHANDELWAL Vs. RAJESH BALKRISHNAN MENON
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March 4, 2022 |
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ARDHENDU KUMAR DAS Vs. STATE OF ODISHA
|
June 3, 2022 |
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ARJAB JENA Vs. UTSA JENA
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January 5, 2022 |
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ARJUN MURMU Vs. STATE OF ODISHA
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September 23, 2022 |
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ARJUN PRAKASH Vs. SHYAM SAHANI
|
August 30, 2022 |
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ARJUN S/O. RAMANNA @ RAMU Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
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February 16, 2022 |
|
ARJUN SINGH Vs. R.D. DHIMAN
|
April 20, 2022 |
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ARMED FORCES EX OFFICERS MULTISERVICES COOPERATIVE SOCIETY LTD. Vs. RASHTRIYA MAZDOOR SANGH (INTUC)
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August 11, 2022 |
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AROON PURIE Vs. STATE OF NCT OF DELHI
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October 31, 2022 |
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ARUN BHATIYA Vs. HDFC BANK
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August 8, 2022 |
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ARUNACHALA GOUNDER (DEAD) Vs. PONNUSAMY
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January 20, 2022 |
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ARVIND Vs. STATE OF MADHYA PRADESH
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January 4, 2022 |
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ASEAN CABLESHIP PTE. LIMITED Vs. COMMISSIONER OF CUSTOMS
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March 15, 2022 |
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ASHA RAM YADAV Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LTD.
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February 21, 2022 |
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ASHA RANI GUPTA Vs. VINEET KUMAR
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July 11, 2022 |
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ASHISH SHELAR Vs. MAHARASHTRA LEGISLATIVE ASSEMBLY
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January 28, 2022 |
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ASHOK G. RAJANI Vs. BEACON TRUSTEESHIP LTD
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September 22, 2022 |
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ASHOK KUMAR BANSAL Vs. STATE OF MADHYA PRADESH
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August 12, 2022 |
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ASHOK KUMAR SINGH CHANDEL Vs. STATE OF U.P.
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November 4, 2022 |
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ASHOKA INVESTMENT CO Vs. UNITED TOWERS INDIA (PVT.) LTD
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October 11, 2022 |
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ASHUROSH KUMAR Vs. FILM AND TELEVISION INSTITUTE OF INDIA
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April 12, 2022 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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August 26, 2022 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
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May 10, 2022 |
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ASIAN HOTELS (NORTH) LTD Vs. ALOK KUMAR LODHA
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July 12, 2022 |
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ASIAN RESURFACING OF ROAD AGENCY P. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
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April 25, 2022 |
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ASSET RECONSTRUCTION CO. (INDIA) LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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April 26, 2022 |
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ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. S.P. VELAYUTHAM
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May 4, 2022 |
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ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. TULIP STAR HOTELS LIMITED
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August 1, 2022 |
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ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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October 19, 2022 |
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ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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November 3, 2022 |
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ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. KAMAL AHSAN
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October 20, 2022 |
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ASST.DIRECTOR ENFORCEMENT DIRECTORATE Vs. V.C.MOHAN
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January 4, 2022 |
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ASTHA GOEL Vs. MEDICAL COUNSELLING COMMITTEE
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June 10, 2022 |
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ATBIR Vs. STATE OF NCT OF DELHI
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April 29, 2022 |
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ATLANTA LIMITED Vs. UNION OF INDIA
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January 18, 2022 |
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AUGUSTAN TEXTILE COLOURS LIMITED (NOW AUGUSTAN TEXTILE COLOURS PRIVATE LIMITED) Vs. DIRECTOR OF INDUSTRIES
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April 8, 2022 |
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AUTHORITY FOR CLARIFICATION AND ADVANCE RULING Vs. AAKAVI SPINNING MILLS (P) LIMITED
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January 12, 2022 |
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AXIS BANK LIMITED Vs. VIDARBHA INDUSTRIES POWER LIMITED
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September 22, 2022 |
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AYILLYATH YADUNATH NAMBIAR Vs. P. SREEDHARAN
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August 18, 2022 |
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AYODHYA FAIZABAD DEVELOPMENT AUTHORITYAND Vs. RAM NEWAJ
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May 20, 2022 |
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AZGAR BARID (D) BY LRS. Vs. MAZAMBI @ PYAREMABI
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February 21, 2022 |
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B. BORAIAH REP. THR. LRS. Vs. M.G. THIRTHAPRASAD
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February 7, 2022 |
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B. RAMACHANDRA CST VOLTAIRE Vs. AMULYA KUMAR JENA
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October 11, 2022 |
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B.A. UMESH Vs. UNION OF INDIA
|
November 4, 2022 |
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B.B. PATEL & ORS Vs. DLF UNIVERSAL LTD
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January 25, 2022 |
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B.L. KASHYAP AND SONS LTD. Vs. M/S. JMS STEELS AND POWER CORPORATION
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January 18, 2022 |
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B.L.A INDUSTRIES PVT. LTD Vs. UNION OF INDIA
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August 17, 2022 |
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B.R. PATIL Vs. TULSA Y. SAWKAR
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February 9, 2022 |
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B.R.K. AATHITHAN Vs. SUN GROUP
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November 29, 2022 |
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B.S. MURTHY Vs. A. RAVINDER SINGH
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March 15, 2022 |
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BABANRAO RAJARAM PUND Vs. SAMARTH BUILDERS AND DEVELOPERS
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September 7, 2022 |
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BABASAHEB RAOSAHEB KOBARNE Vs. PYROTEK INDIA PRIVATE LIMITED
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May 9, 2022 |
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BABU KHAN Vs. NATIONAL INSURANCE CO. LIMITED
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September 7, 2022 |
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BABU VENKATESH Vs. STATE OF KARNATAKA
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February 18, 2022 |
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BABUJI RAWJI SHAH Vs. S. HUSSAIN ZAIDI
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February 24, 2022 |
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BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
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September 19, 2022 |
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BAHADUR SINGH Vs. JASPREET KAUR TALWAR
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August 16, 2022 |
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BAIJU K G Vs. DR V P JOY
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May 13, 2022 |
|
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. RAMBHA DEVI
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March 8, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DNYANRAJ
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September 5, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
February 10, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PRIVATE LTD. Vs. UNION OF INDIA
|
July 28, 2022 |
|
BAJAJ AUTO LIMITED Vs. AJANTA PRESS AND MECHANICAL WORKS
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September 13, 2022 |
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BALAJI VENTURES PRIVATE LIMITED Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED
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January 24, 2022 |
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BALAJI VENTURES PVT. LTD. Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD.
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February 11, 2022 |
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BALAKRAM Vs. STATE OF UTTAR PRADESH
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February 21, 2022 |
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BALARAM Vs. STATE OF CHHATTISGARH
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September 15, 2022 |
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BALASORE ALLOYS LIMITED Vs. STATE OF ODISHA
|
June 6, 2022 |
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BALKRISHNA RAMA TARLE DEAD THR LRS Vs. PHOENIX ARC PRIVATE LIMITED
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September 26, 2022 |
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BALRAM GARG Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 19, 2022 |
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BALRAM SINGH Vs. KELO DEVI
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September 23, 2022 |
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BALU KRISHNA CHAVAN Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
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November 3, 2022 |
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BALWAN SINGH (DEAD) Vs. STATE OF HARYANA
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May 18, 2022 |
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BALWANT SINGH Vs. UNION OF INDIA
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May 2, 2022 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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January 20, 2022 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. R. JAYAKUMAR
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March 9, 2022 |
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BANK OF BARODA Vs. MBL INFRASTRUCTURES LIMITED
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January 18, 2022 |
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BANK OF BARODA Vs. PARASAADILAL TURSIRAM SHEETGRAH PVT. LTD
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August 11, 2022 |
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BANK OF BARODA Vs. SUSMITA SAHA
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April 7, 2022 |
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BANK OF BARODA Vs. KARWA TRADING COMPANY
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February 10, 2022 |
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BANK OF RAJASTHAN LTD Vs. VCK SHARES & STOCK BROKING SERVICES LTD
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November 10, 2022 |
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BAR COUNCIL OF INDIA Vs. TWINKLE RAHUL MANGAONKAR
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August 2, 2022 |
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BARUN CHANDRA THAKUR Vs. MASTER BHOLU
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July 13, 2022 |
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BARUN KUMAR Vs. STATE OF JHARKHAND
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August 25, 2022 |
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BATA INDIA LIMITED Vs. WORKMEN OF BATA INDIA LIMITED
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March 29, 2022 |
|
BBR (INDIA) PRIVATE LIMITED Vs. S.P. SINGLA CONSTRUCTIONS
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May 18, 2022 |
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BEBI GIRI Vs. NATIONAL INSURANCE CO. LIMITED
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September 6, 2022 |
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BEERBAL PRASAD RAJORIYA Vs. STATE OF MADHYA PRADESH
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September 5, 2022 |
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BENAZEER HEENA Vs. UNION OF INDIA
|
August 16, 2022 |
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BENGAL SECRETARIAT COOPERATIVE LAND MORTGAGE BANK AND HOUSING SOCIETY LTD Vs. SRI ALOKE KUMAR
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October 13, 2022 |
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BENGAL SECRETARIAT COOPERATIVE LAND MORTGAGE BANK AND HOUSING SOCIETY LTD. Vs. ALOKE KUMAR
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October 18, 2022 |
|
BENSON GEORGE Vs. RELIANCE GENERAL INS. CO. LTD
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February 25, 2022 |
|
BHADAR RAM (D) THR. LRS Vs. JASSA RAM
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January 5, 2022 |
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BHAG SINGH Vs. UNION OF INDIA
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May 5, 2022 |
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BHAGAT SINGH Vs. INDER PAL SINGH
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September 9, 2022 |
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BHAGWANDAS B. RAMCHANDANI Vs. BRITISH AIRWAYS
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July 29, 2022 |
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BHAGWANI Vs. STATE OF MADHYA PRADESH
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January 18, 2022 |
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BHAGYODAY COOPERATIVE BANK LTD Vs. RAVINDRA BALKRISHNA PATEL
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November 16, 2022 |
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BHARAT BHUSHAN GUPTA Vs. PRATAP NARAIN VERMA
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June 16, 2022 |
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BHARAT COKING COAL LTD Vs. MAHENDRA PAL BHATIA
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April 1, 2022 |
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BHARAT KALRA Vs. RAJ KISHAN CHABRA
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May 9, 2022 |
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BHARAT PETROLEUM CORPORATION LTD Vs. NISAR AHMED GANAI
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October 12, 2022 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. SANDEEP CHOUDHARY
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April 28, 2022 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. NEMICHAND DAMODARDAS
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July 11, 2022 |
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BHARAT SANCHAR NIGAM LTD Vs. TATA COMMUNICATIONS LTD
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September 22, 2022 |
|
BHARATI BHATTACHARJEE Vs. QUAZI MD. MAKSUDUZZAMAN
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March 23, 2022 |
|
BHARMAPUTRA BIOCHEM PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY
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February 21, 2022 |
|
BHATTACHARJEE MAHASYA Vs. STATE OF WEST BENGAL
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October 17, 2022 |
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BHAVESHBHAI KHODABHAI SAVALIYA Vs. STATE OF GUJARAT
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November 11, 2022 |
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BHOJ RAJ GARG Vs. GOYAL EDUCATION AND WELFARE SOCIETY
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November 18, 2022 |
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BHOLA KUMHAR Vs. STATE OF CHHATTISGARH
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May 9, 2022 |
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BHUPINDER SINGH Vs. UNITECH LIMITED
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April 27, 2022 |
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BHUPINDER SINGH Vs. UNITECH LIMITED
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May 18, 2022 |
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BHUPINDER SINGH Vs. UNITECH LTD.
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July 27, 2022 |
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BHURI BAI Vs. STATE OF MADHYA PRADESH
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November 11, 2022 |
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BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. RAMA KANT SINGH
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March 15, 2022 |
|
BIJAY KUMAR SINHA Vs. TRIPURARI SHARAN
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January 18, 2022 |
|
BIJU K.K Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI
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July 11, 2022 |
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BIKRAM CHATTERJI Vs. UNION OF INDIA
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November 7, 2022 |
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BILTU BHATTACHARYA Vs. STATE OF WEST BENGAL
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May 10, 2022 |
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BIMAL CHANDRA GHOSH Vs. STATE OF TRIPURA
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February 11, 2022 |
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BINAY KUMAR DALEI Vs. STATE OF ODISHA
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March 2, 2022 |
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BIRD AIRPORT HOTEL PVT. LTD. Vs. BHAYANA BUILDERS PVT. LTD.
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September 29, 2022 |
|
BISWANATH BANIK Vs. SULANGA BOSE
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March 14, 2022 |
|
BISWANATH JENA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 22, 2022 |
|
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
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September 14, 2022 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
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August 18, 2022 |
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BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA Vs. PRIYAMBADA SHARMA
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October 17, 2022 |
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BOHATTI DEVI Vs. STATE OF UTTAR PRADESH
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September 30, 2022 |
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BOMBAY CHEMICAL INDUSTRIES Vs. DEPUTY LABOUR COMMISSIONER
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February 4, 2022 |
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BRIJ BHUSHAN Vs. STATE OF UTTAR PRADESH
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March 14, 2022 |
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BRIJ RAJ OBEROI Vs. SECRETARY, TOURISM AND CIVIL AVIATION DEPARTMENT
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August 18, 2022 |
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BRIJESH CHANDRA DWIVEDI (DEAD) THR. LRS Vs. SANYA SAHAYAK
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January 25, 2022 |
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BRIJESH KUMAR Vs. STATE OF UTTAR PRADESH
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April 1, 2022 |
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BSES RAJDHANI POWER LTD Vs. DELHI ELECTRICITY REGULATORY COMMISSION
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October 18, 2022 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
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May 19, 2022 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
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September 2, 2022 |
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BUDHIYARIN BAI Vs. STATE OF CHATTISGARH
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August 10, 2022 |
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C. MANJAMMA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
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March 29, 2022 |
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C.C. C.E. AND S.T. BANGALORE (ADJUDICATION) Vs. NORTHERN OPERATING SYSTEMS PVT. LTD
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May 19, 2022 |
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C.L. HARIKUMAR Vs. M. PAZHANISWAMY
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September 2, 2022 |
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C.S. RAMASWAMY Vs. V.K. SENTHIL
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September 30, 2022 |
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CANARA BANK Vs. G.S.JAYARAMA
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May 19, 2022 |
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CDR AMIT KUMAR SHARMA Vs. UNION OF INDIA
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October 20, 2022 |
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CENTRAL BANK OF INDIA Vs. DRAGENDRA SINGH JADON
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August 2, 2022 |
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CENTRAL BANK OF INDIA Vs. NITIN
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August 3, 2022 |
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CENTRAL BUREAU OF INVESTIGATION Vs. P.S. JAYAPRAKASH
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December 2, 2022 |
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CENTRAL COUNCIL FOR INDIAN MEDICINE Vs. KARNATAKA AYURVEDA MEDICAL COLLEGE
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April 11, 2022 |
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CENTRAL INDUSTRIAL SECURITY FORCE Vs. HC (GD) OM PRAKASH
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February 4, 2022 |
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CENTRAL WAREHOUSING CORPORATION Vs. ADANI PORTS SPECIAL ECONOMIC ZONE LIMITED
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October 13, 2022 |
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CENTRUM FINANCIAL SERVICES LIMITED Vs. STATE OF NCT OF DELHI
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January 28, 2022 |
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CHAIRMAN KISAN SAHKARI CHINI MILLS LIMITED Vs. POST MASTER GENERAL BAREILLY
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June 1, 2022 |
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CHAIRMANCUMMANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LTD. Vs. RAJESH CHANDRA SHRIVASTAVA
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April 7, 2022 |
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CHAITU GOWALA Vs. STATE OF ASSAM
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September 7, 2022 |
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CHANDER PRAKASH WADHWA Vs. STATE (NCT OF DELHI)
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October 22, 2022 |
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CHANDI PULIYA Vs. STATE OF WEST BENGAL
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December 12, 2022 |
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CHANDIGARH NURSING HOME Vs. SUKHDEEP KAUR
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September 9, 2022 |
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CHANDRA PRAKASH MISHRA Vs. FLIPKART INDIA PVT. LTD.
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March 30, 2022 |
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CHANDRA SEKHAR JHA Vs. UNION OF INDIA
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February 28, 2022 |
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CHANDRABHAN (DECEASED) Vs. SARASWATI
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September 22, 2022 |
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CHANDRAMMA Vs. MANAGER, REGIONAL OFFICE, NCC LIMITED
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December 9, 2022 |
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CHANDRAPAL Vs. STATE OF CHHATTISGARH (EARLIER M.P.)
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May 27, 2022 |
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CHARANJEET SINGH CHANDERPAL Vs. VASANT D. SALUNKHE
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May 20, 2022 |
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CHARANJEET SINGH CHNDERPAL Vs. VASANT D. SALUNKHE
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September 29, 2022 |
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CHARANJIT KAUR Vs. GOBIND
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September 16, 2022 |
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CHARU KISHOR MEHTA Vs. PRAKASH PATEL
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June 22, 2022 |
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CHATRAPATI SHIVAJI GAUSHALA Vs. STATE OF MAHARASHTRA
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September 30, 2022 |
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CHAUHAN BUILDERS RAIBARELI Vs. STATE OF UTTAR PRADESH
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August 16, 2022 |
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CHEBROLU LEELA PRASAD RAO Vs. STATE OF A.P.
|
June 7, 2022 |
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CHECKMATE SERVICES P. LTD Vs. COMMISSIONER OF INCOME TAX-1
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October 12, 2022 |
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CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
|
May 12, 2022 |
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CHHERTURAM @ CHAINU Vs. STATE OF CHHATTISGARH
|
September 13, 2022 |
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CHIEF EXECUTIVE OFFICER, BHILAI STEEL PLANT, BHILAI Vs. MAHESH KUMAR GONNADE
|
July 11, 2022 |
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CHIEF EXECUTIVE OFFICER, ZILA PARISHAD, THANE Vs. SANTOSH TUKARAM TIWARE
|
November 24, 2022 |
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CHIEF PERSONNEL OFFICER Vs. A.NISHANTH GEORGE
|
January 25, 2022 |
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CHIOMA MONICA AUSTIN OGUERI Vs. UNION OF INDIA
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June 6, 2022 |
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CHOPRA FABRICATORS Vs. BHARAT PUMPS AND COMPRESSORS LIMITED
|
May 18, 2022 |
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CHOPRA FABRICATORS AND MANUFACTURERS PRIVATE LIMITED Vs. BHARAT PUMPS AND COMPRESSORS LIMITED
|
May 19, 2022 |
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CHOPRA FABRICATORS AND MANUFACTURERS PRIVATE LIMITED Vs. BHARAT PUMPS AND COMPRESSORS LIMITED
|
April 28, 2022 |
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CHOPRA FABRICATORS AND MANUFACTURERS PVT. LTD. Vs. BHARAT PUMPS AND COMPRESSORS LTD.
|
April 1, 2022 |
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CHOTKAU Vs. STATE OF UTTAR PRADESH
|
September 28, 2022 |
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CHOUKSEY COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
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May 31, 2022 |
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CHOWGULE & COMPANY LIMITED Vs. ASSISTANT DIRECTOR GENERAL OF FOREIGN TRADE
|
November 4, 2022 |
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CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. STATE OF TAMIL NADU
|
August 10, 2022 |
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CISF AND OTHERS Vs. SANTOSH KUMAR PANDEY
|
December 16, 2022 |
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CIVIL HOSPITAL Vs. MANJIT SINGH
|
September 6, 2022 |
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CLAIN JULIE Vs. ORIENTAL INSURANCE CO. LIMITED
|
August 3, 2022 |
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COL. VINEET RAMAN SHARDA Vs. UNION OF INDIA
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July 14, 2022 |
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COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, ROHTAK Vs. MERINO PANEL PRODUCT LTD
|
December 5, 2022 |
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COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
|
July 11, 2022 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA Vs. JYOTI LIMITED
|
August 24, 2022 |
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COMMISSIONER OF CUSTOMS CENTRAL EXCISE, AMRITSAR (PUNJAB) Vs. D.L. STEELS
|
July 11, 2022 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. SUNCITY STRIPS AND TUBES P. LTD.
|
January 20, 2022 |
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COMMISSIONER OF INCOME TAX Vs. MANSUKH DYEING AND PRINTING MILLS
|
November 24, 2022 |
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COMMISSIONER OF SALES TAX ODISHA Vs. ESSEL MINING AND INDUSTRIES LTD
|
July 11, 2022 |
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COMMISSIONER OF SERVICE TAX DELHI Vs. QUICK HEAL TECHNOLOGIES LIMITED
|
August 5, 2022 |
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COMMISSIONER OF TRADE TAX , U.P. Vs. SANTOSH KUMAR KUSHWAHA
|
March 2, 2022 |
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COMMISSIONER, TRADE TAX, U.P. Vs. RADICO KHETAN LTD
|
September 19, 2022 |
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COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
|
May 19, 2022 |
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COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
|
May 17, 2022 |
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COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
|
May 20, 2022 |
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COMPETITION COMMISSION OF INDIA Vs. STATE OF MIZORAM
|
January 19, 2022 |
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CONTINENTAL INDIA PRIVATE LIMITED Vs. GENERAL MANAGER NORTHERN RAILWAY
|
July 27, 2022 |
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COUNCIL OF ARCHITECTURE Vs. ACADEMIC SOCIETY OF ARCHITECTS (TASA)
|
February 14, 2022 |
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COX AND KINGS LIMITED Vs. SAP INDIA PRIVATE LIMITED
|
May 6, 2022 |
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D. KRISHNA MOHAN Vs. HON’BLE SECRETARY HON’BLE SUPREME COURT LEGAL SERVICE COMMITTEE
|
November 1, 2022 |
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D. LAXMAMMA Vs. S. HALAPPA
|
November 1, 2022 |
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D. SWAMY Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
|
September 22, 2022 |
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D.N. KRISHNAPPA Vs. DEPUTY GENERAL MANAGER
|
December 12, 2022 |
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DAIICHI SANKYO COMPANY LIMITED Vs. OSCAR INVESTMENTS LIMITED
|
September 22, 2022 |
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DALJIT SINGH Vs. ARVIND SAMYAL
|
April 1, 2022 |
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DALPAT SINGH NARUKA Vs. KARUNA BANSAL
|
April 21, 2022 |
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DARSHAN KAUR BHATIA Vs. RAMESH GANDHI
|
February 28, 2022 |
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DARSHNA KUMARI Vs. SOHAN SINGH
|
May 4, 2022 |
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DASHRATHBHAI TRIKAMBHAI PATEL Vs. HITESH MAHENDRABHAI PATEL
|
October 11, 2022 |
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DAUVARAM NIRMALKAR Vs. STATE OF CHHATTISGARH
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August 2, 2022 |
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DAXABEN Vs. STATE OF GUJARAT
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July 29, 2022 |
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DAYALU KASHYAP Vs. STATE OF CHHATTISGARH
|
January 25, 2022 |
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DEBANANDA TAMULI Vs. SMT. KAKUMONI KATAKY
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February 15, 2022 |
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DEENADAYAL NAGARI SAHAKARI BANK LTD. Vs. MUNJAJI
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February 16, 2022 |
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DEEPAK S/O LAXMAN DONGRE Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
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DEEPAK SHARMA Vs. STATE OF HARYANA
|
January 12, 2022 |
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DEEPAK SHRIKANT AGGARWAL Vs. STATE OF MAHARASHTRA
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March 2, 2022 |
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DEEPAK YADAV Vs. STATE OF U.P
|
May 20, 2022 |
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DEEPENDRA SINGH RATHORE Vs. UNION OF INDIA
|
March 3, 2022 |
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DEEPIKA SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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August 16, 2022 |
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DELHI ADMINISTRATION Vs. PAWAN KUMAR
|
May 6, 2022 |
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DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION
|
May 5, 2022 |
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DELHI AIRTECH SERVICES PVT. LTD Vs. STATE OF U.P.
|
October 14, 2022 |
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DELHI COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. UNION OF INDIA
|
January 25, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. GODFREY PHILLIPS (I) LTD
|
May 6, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHIV KUMAR
|
September 26, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. DIWAN CHAND ANAND
|
July 11, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. BHIM SAIN GOEL AND ORS.
|
April 25, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJ SINGH
|
December 9, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. DAYANAND
|
December 9, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJAN SOOD
|
March 29, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUNIL KHATRI
|
May 19, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. BHAGWAT SINGH
|
November 2, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. DAMINI WADHWA
|
November 4, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN LAL ARORA
|
November 2, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. ASHA JAIN
|
November 9, 2022 |
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DELHI DEVELOPMENT AUTHORITY / GOVT. OF NCT OF DELHI Vs. CHANDERMAL
|
December 15, 2022 |
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DELHI INTERNATIONAL AIRPORT LTD Vs. AIRPORT ECONOMIC REGULATORY AUTHORITY OF INDIA
|
July 11, 2022 |
|
DELHI JAL BOARD Vs. NIRMALA DEVI
|
October 19, 2022 |
|
DELHI TRANSPORT CORPORATION Vs. SANDEEP KAUSHIK
|
August 3, 2022 |
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DENTAL COUNCIL OF INDIA Vs. SAILENDRA SHARMA
|
October 21, 2022 |
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DENTAL COUNCIL OF INDIA Vs. BIYANI SHIKSHAN SAMITI
|
April 12, 2022 |
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DEPUTY COMMISSIONER OF GIFT TAX Vs. BPL LIMITED
|
October 13, 2022 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. M. R. SHAH LOGISTICS PVT. LTD
|
March 28, 2022 |
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DESH DEEPAK KUMAR VIHANGAM Vs. STATE OF BIHAR
|
March 8, 2022 |
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DESH RAJ Vs. ROHTASH SINGH
|
December 14, 2022 |
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DESH RAJ RAMAN Vs. STATE OF BIHAR
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April 4, 2022 |
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DEV NATH SINGH Vs. STATE OF U.P
|
February 21, 2022 |
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DEVADASSAN Vs. SECOND CLASS EXECUTIVE MAGISTRATE,RAMANATHAPURAM
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March 9, 2022 |
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DEVARAJAN RAMAN Vs. BANK OF INDIA LIMITED
|
January 5, 2022 |
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DEVARAKONDA SURYA SESHA MANI Vs. CARE HOSPITAL, INSTITUTE OF MEDICAL SCIENCES
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August 26, 2022 |
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DEVAS MULTIMEDIA PRIVATE LTD Vs. ANTRIX CORPORATION LTD.
|
January 17, 2022 |
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DEVENDER SINGH Vs. STATE OF UTTARAKHAND
|
April 21, 2022 |
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DEVENDRA NATH SINGH Vs. STATE OF BIHAR
|
October 12, 2022 |
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DEVESH CHOURASIA Vs. DISTRICT MAGISTRATE, JABALPUR
|
January 24, 2022 |
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DHANANJAY RAI @ GUDDU RAI Vs. STATE OF BIHAR
|
July 14, 2022 |
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DHARMESH S. JAIN Vs. URBAN INFRASTRUCTURE REAL ESTATE FUND
|
January 25, 2022 |
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DHEERAJ BHADVIYA Vs. STATE OF RAJASTHAN
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March 7, 2022 |
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DIBAKER NUNIA Vs. STATE OF ASSAM
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August 30, 2022 |
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DILIP (DEAD) THROUGH LRS Vs. SATISH & OTHERS
|
May 13, 2022 |
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DILIP HARIRAMANI Vs. BANK OF BARODA
|
May 9, 2022 |
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DINESH CHANDRA SHUKLA Vs. STATE OF U.P.
|
March 24, 2022 |
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DINESH CHOUDHARY Vs. THE HONBLE HIGH COURT OF JHARKHAND
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September 7, 2022 |
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DIRECTOR OF PRINTING, MINISTRY OF URBAN AFFAIRS & EMPLOYMENT Vs. UDAY JAMBAWALIKAR
|
May 5, 2022 |
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DIRECTOR OF TEACHERS TRAINING RESEARCH EDUCATION Vs. O.M. JESSYMOL
|
August 30, 2022 |
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DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. K. SUDHEESH KUMAR
|
January 28, 2022 |
|
DIRECTORATE OF ENFORCEMENT Vs. PADMANABHAN KISHORE
|
October 31, 2022 |
|
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KALAWATI PANDURANG FULZELE
|
January 31, 2022 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MARAN CHANDRA DAS
|
July 12, 2022 |
|
DIVYA Vs. NATIONAL INSURANCE CO. LTD
|
October 18, 2022 |
|
DKG BUILDCON PRIVATE LTD Vs. ADJUDICATING AND ENQUIRY OFFICER, S.E.B.I.
|
September 14, 2022 |
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DOKALA HARI BABU Vs. KOTRA APPA RAO
|
March 28, 2022 |
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DR. A. PARTHASARATHY Vs. E SPRINGS AVENUES PRIVATE LTD
|
February 18, 2022 |
|
DR. A. SELVARAJ Vs. C.B. M. COLLEGE
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March 4, 2022 |
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DR. ABRAHAM PATANI OF MUMBAI Vs. STATE OF MAHARASHTRA
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September 2, 2022 |
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DR. AJIT KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
October 21, 2022 |
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DR. ASTHA GOEL Vs. MEDICAL COUNSELLING COMMITTEE
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June 10, 2022 |
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DR. CHANDA RANI AKHOURI Vs. DR. M.A. METHUSETHUPATHI
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April 20, 2022 |
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DR. GAJENDRA SINGH Vs. UNION OF INDIA
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July 11, 2022 |
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DR. J. VIJAYAN Vs. STATE OF KERALA
|
August 2, 2022 |
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DR. JOE JOSEPH Vs. STATE OF TAMIL NADU
|
April 8, 2022 |
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DR. K.M. SHARMA & ORS. Vs. STATE OF CHHATTISGARH
|
May 20, 2022 |
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DR. MANIK BHATTACHARYA
Vs. RAMESH MALIK
|
October 18, 2022 |
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DR. N. KARTHIKEYAN Vs. STATE OF TAMIL NADU
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March 16, 2022 |
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DR. SEEMA SIKKA Vs. DR. PRANAV SIKKA
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September 5, 2022 |
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DR. Y. IBEHAIBI DEVI (D) Vs. STATE OF MANIPUR
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March 31, 2022 |
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DR.JACOB K. DANIEL Vs. MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS
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May 11, 2022 |
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DR.JACOB THUDIPARA Vs. STATE OF MADHYA PRADESH
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April 21, 2022 |
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DURGA WELDING WORKS Vs. CHIEF ENGINEER, RAILWAY ELECTRIFICATION
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January 4, 2022 |
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EASTERN COAL FIELDS Vs. RABINDRA KUMAR BHARTI
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April 7, 2022 |
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ECGC LIMITED Vs. MOKUL SHRIRAM EPC JV
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February 15, 2022 |
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EEGA SOUMYA Vs. M. MAHENDER REDDY
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November 1, 2022 |
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EIH LIMITED Vs. NADIA A VIRJI
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August 1, 2022 |
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ELLORA PAPER MILLS LIMITED Vs. STATE OF MADHYA PRADESH
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January 4, 2022 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SUNIL KUMAR B.
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November 4, 2022 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KEY DEE COLD STORAGE PVT. LTD
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May 19, 2022 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. VINAY KUMAR
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May 18, 2022 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNION OF INDIA
|
January 20, 2022 |
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ESSAR HOUSE PRIVATE LIMITED Vs. ARCELLOR MITTAL NIPPON STEEL INDIA LIMITED
|
September 14, 2022 |
|
ESTEEM PROPERTIES PVT. LTD. Vs. CHETAN KAMBLE
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February 28, 2022 |
|
EVERGREEN LAND MARK PVT. LTD Vs. JOHN TINSON AND COMPANY PVT. LTD
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April 19, 2022 |
|
EX. CT. MAHADEV Vs. DIRECTOR GENERAL, BOARDER SECURITY FORCE
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June 14, 2022 |
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EX. HAVILDAR BHOOP SINGH Vs. UNION OF INDIA
|
August 30, 2022 |
|
EXECUTIVE ENGINEER (R AND B) Vs. GOKUL CHANDRA KANUNGO (DEAD) THR. HIS LRS.
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September 30, 2022 |
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EXPERION DEVELOPERS PVT. LTD. Vs. SUSHMA ASHOK SHIROOR
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April 7, 2022 |
|
EXPORT CREDIT GUARANTEE CORPORATION (ECGC) LIMITED Vs. HARIS MARINE PRODUCTS
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August 30, 2022 |
|
F. LIANSANGA Vs. UNION OF INDIA
|
March 2, 2022 |
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FAIZABAD AYODHYA DEVELOPMENT AUTHORITY Vs. DR. RAJESH KUMAR PANDEY
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May 20, 2022 |
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FAROOQI BEGUM (D) Vs. STATE OF UTTAR PRADESH
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July 12, 2022 |
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FASHION WORLD Vs. BANSHIDHAR MULTI BUILDERS PVT. LTD.
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October 17, 2022 |
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FERTILIZERS AND CHEMICALS TRAVANCORE LTD. Vs. ANUSREE K.B.
|
September 30, 2022 |
|
FOOD CORPORATION OF INDIA Vs. ABHIJIT PAUL
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November 18, 2022 |
|
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED Vs. AMRUTA GARG
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August 12, 2022 |
|
FROST INTERNATIONAL LIMITED Vs. MILAN DEVELOPERS AND BUILDERS (P) LIMITED
|
April 1, 2022 |
|
FUTURE COUPONS PRIVATE LIMITED Vs. AMAZON.COM NV INVESTMENT HOLDINGS LLC
|
February 15, 2022 |
|
FUTURE COUPONS PRIVATE LIMITED Vs. AMAZON.COM NV INVESTMENT HOLDINGS LLC
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February 1, 2022 |
|
G. NARSING RAO Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
June 8, 2022 |
|
G. VIVEK Vs. NATIONAL INSURANCE CO. LIMITED
|
October 12, 2022 |
|
G.N.R. BABU Vs. B.C. MUTHAPPA
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September 6, 2022 |
|
G.S.MANI Vs. UNION OF INDIA
|
May 19, 2022 |
|
G.T. GIRISH Vs. Y. SUBBA RAJU (D)
|
January 18, 2022 |
|
GADADHAR CHANDRA Vs. STATE OF WEST BENGAL
|
March 15, 2022 |
|
GAJANAND BURANGE Vs. LAXMI CHAND GOYAL
|
August 12, 2022 |
|
GAJUBHA JADEJA JESAR Vs. UNION OF INDIA
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August 10, 2022 |
|
GALI JANARDHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
October 10, 2022 |
|
GAMBHIRDAN K. GADHVI Vs. STATE OF GUJARAT
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March 3, 2022 |
|
GANESH PATEL Vs. UMAKANT RAJORIA
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March 7, 2022 |
|
GANGADHAR NARAYAN NAYAK @ GANGADHAR HIREGUTTI Vs. STATE OF KARNATAKA
|
March 21, 2022 |
|
GANGU RAM Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED
|
May 5, 2022 |
|
GARMENT CRAFT Vs. PRAKASH CHAND GOEL
|
January 11, 2022 |
|
GAURAV KUMAR BANSAL Vs. UNION OF INDIA
|
March 24, 2022 |
|
GAYABAI DIGAMBAR PURI (DIED) Vs. EXECUTIVE ENGINEER
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January 3, 2022 |
|
GAYATRI PRASAD PRAJAPATI Vs. STATE OF UTTAR PRADESH
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February 21, 2022 |
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GEETA Vs. RAJESHWARI
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October 12, 2022 |
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GEETA DEVI Vs. STATE OF U.P
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January 18, 2022 |
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GENERAL MANAGER EAST COAST RAILWAY RAIL SADAN Vs. HINDUSTAN CONSTRUCTION CO. LTD
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July 22, 2022 |
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GENERAL MANAGER(OPERATION-1)/ APPELLATE AUTHORITY, UCO BANK Vs. KRISHNA KUMAR BHARDWAJ
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February 18, 2022 |
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GHANASHYAM MISHRA AND SONS PRIVATE LIMITED Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
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August 17, 2022 |
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GHULAM HASSAN BEIGH Vs. MOHAMMAD MAQBOOL MAGREY
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July 26, 2022 |
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GIASI RAM Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
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September 29, 2022 |
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GIREESAN NAIR Vs. STATE OF KERALA
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November 11, 2022 |
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GIRIJAKUMARI Vs. LAKSHMI SREENI
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September 20, 2022 |
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GITABAI MARUTI RAUT (DEAD) Vs. PANDURANG MARUTI RAUT (DEAD)
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August 11, 2022 |
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GOA PUBLIC SERVICE COMMISSION Vs. PANKAJ RANE
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April 6, 2022 |
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GOHAR MOHAMMED Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
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December 15, 2022 |
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GOKAL CHAND (D) THR. LRS. Vs. AXIS BANK LTD.
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December 15, 2022 |
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GOMANTAK MAZDOOR SANGH Vs. STATE OF GOA
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May 10, 2022 |
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GOPAL VERMA Vs. STATE OF UTTAR PRADESH
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May 19, 2022 |
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GOPALBHAI PANCHABHAI ZALAVADIA (DEAD) Vs. STATE OF GUJARAT
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September 5, 2022 |
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GOPI @ GOVERDHANNATH (D) Vs. SRI BALLABH VYAS
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September 22, 2022 |
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GOPINATHAN Vs. STATE OF KERALA
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June 22, 2022 |
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GOPISETTY HARIKRISHNA Vs. STATE OF ANDHRA PRADESH
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May 9, 2022 |
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GORABAI Vs. STATE OF MADHYA PRADESH
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July 20, 2022 |
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GOVERNMENT OF NCT OF DELHI Vs. BSK REALTORS LLP
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July 21, 2022 |
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December 2, 2022 |
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December 2, 2022 |
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GOVERNMENT OF NCT OF DELHI Vs. MOHD. ZUBAIR
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December 2, 2022 |
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GOVERNMENT OF NCT OF DELHI Vs. SUBHASH JAIN
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December 2, 2022 |
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GOVERNMENT OF NCT OF DELHI Vs. KRISHNA SAINI
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December 2, 2022 |
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January 6, 2022 |
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GOVERNMENT OF NCT OF DELHI Vs. BHEEM SINGH MEENA
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March 31, 2022 |
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GOVINDARAJ Vs. NADARAJAN
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January 3, 2022 |
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GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT Vs. RAM PRAKASH SEHRAWAT
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December 15, 2022 |
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GOVT. OF NCT OF DELHI Vs. MOHD. MAQBOOL
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December 15, 2022 |
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GOVT. OF NCT OF DELHI Vs. UNION OF INDIA
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May 6, 2022 |
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GOVT. OF NCT OF DELHI Vs. SHIV DUTT SHARMA
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November 24, 2022 |
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GOWRAMMA C. Vs. MANAGER (PERSONNEL), HINDUSTAN AERONAUTICAL LTD.
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February 23, 2022 |
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GREGORY PATRAO Vs. MANGALORE REFINERY AND PETROCHEMICALS LIMITED
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July 11, 2022 |
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GUHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
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June 1, 2022 |
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GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. MAHAKALI FOODS PRIVATE LIMITED
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October 31, 2022 |
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GULF OIL CORPORATION LTD Vs. STATE OF TELANGANA
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September 13, 2022 |
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GURDEV SINGH Vs. HARVINDER SINGH
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November 9, 2022 |
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GURMAIL SINGH Vs. STATE OF UTTAR PRADESH
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October 17, 2022 |
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GURMEL SINGH Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD
|
May 20, 2022 |
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GURPREET KAUR Vs. UNITED INDIA INSURANCE COMPANY LTD.
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September 27, 2022 |
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GURUKANWARPAL KIRPAL SINGH Vs. SURYA PRAKASAM
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May 12, 2022 |
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GWALIOR DEVELOPMENT AUTHORITY GWALIOR Vs. SUBHASH SAXENA
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March 14, 2022 |
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GYANDENDRA KUMAR Vs. BIHAR LEGISLATIVE ASSEMBLY, PATNA ETC.
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September 28, 2022 |
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H.S. DEEKSHIT Vs. METROPOLI OVERSEAS LIMITED
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August 16, 2022 |
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HAJABHAI RAJASHIBHAI ODEDARA Vs. STATE OF GUJARAT
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July 11, 2022 |
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HAR NARAINI DEVI Vs. UNION OF INDIA
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September 20, 2022 |
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HARBHAJAN SINGH Vs. STATE OF HARYANA
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September 20, 2022 |
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HARDEV SINGH Vs. PRESCRIBED AUTHORITY, KASHIPUR
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January 10, 2022 |
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HARDIAL SINGH Vs. BALBIR KAUR
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March 10, 2022 |
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HARDIK BHARATBHAI PATEL Vs. STATE OF GUJARAT
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April 12, 2022 |
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HARGOVIND Vs. STATE OF UTTAR PRADESH
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August 12, 2022 |
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HARI OM CONST Vs. NATIONAL INSURANCE COMPANY LIMITED
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October 13, 2022 |
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HARI RAM Vs. LAND ACQUISITION COLLECTOR CUM DISTRICT REVENUE OFFICER GURGAON
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October 20, 2022 |
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HARIHARAN Vs. HARSH VARDHAN SINGH RAO
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December 14, 2022 |
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HARIS MARINE PRODUCTS Vs. EXPORT CREDIT GUARANTEE CORPORATION
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April 25, 2022 |
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HARISH CHANDRA SHRIVASTAVA Vs. STATE OF BIHAR
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April 13, 2022 |
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HARISH ISHWARBHAI PATEL Vs. JATIN ISHWARBHAI PATEL
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October 21, 2022 |
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HARISH KUMAR Vs. PANKAJ KUMAR GARG
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January 7, 2022 |
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HARISH KUMAR (SINCE DECEASED) Vs. PANKAJ KUMAR GARG
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March 7, 2022 |
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HARKIRAT SINGH GHUMAN Vs. PUNJAB AND HARYANA HIGH COURT
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August 29, 2022 |
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HARMINDER SINGH(D) Vs. SURJIT KAUR(D)
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April 27, 2022 |
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HARNEK SINGH Vs. GURMIT SINGH
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May 18, 2022 |
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HARPAL SINGH Vs. SURENDER SINGH
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December 13, 2022 |
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HARPAL SINGH Vs. STATE OF PUNJAB
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July 5, 2022 |
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HARPAL SINGH AND ANR. ETC. ETC. Vs. STATE OF PUNJAB ETC. ETC.
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September 23, 2022 |
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HARPREET KAUR Vs. MOHINDER YADAV
|
December 15, 2022 |
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HARSH AJAY SINGH Vs. UNION OF INDIA
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July 19, 2022 |
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HARSH R. KILACHAND Vs. STATE OF UTTARAKHAND
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May 31, 2022 |
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HARSHIT FOUNDATION SEHMALPUR JALALPUR JAUNPUR Vs. COMMISSIONER OF INCOME TAX FAIZABAD
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April 22, 2022 |
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HARYANA MINING COMPANY Vs. STATE OF HARYANA
|
May 9, 2022 |
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HARYANA STAFF SELECTION COMMISSION Vs. PRIYANKA
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May 9, 2022 |
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HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. DEEPAK AGGARWAL
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July 28, 2022 |
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HARYANA TOURISM LIMITED Vs. M/S. KANDHARI BEVERAGES LIMITED
|
January 11, 2022 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MEHTA CONSTRUCTION COMPANY
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March 30, 2022 |
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HASMUKHLAL D. VORA Vs. STATE OF TAMIL NADU
|
December 16, 2022 |
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HAZRAT DEEN Vs. STATE OF UTTAR PRADESH
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January 6, 2022 |
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HCMI EDUCATION Vs. NARENDRA PAL SINGH
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July 11, 2022 |
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HDFC BANK LTD. Vs. UNION OF INDIA
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September 30, 2022 |
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HEERA TRADERS Vs. KAMLA JAIN
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February 22, 2022 |
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HEERALAL Vs. RAMPRASAD
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October 13, 2022 |
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HEMANT KUMAR VERMA Vs. EMPLOYEES STATE INSURANCE CORPORATION
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July 22, 2022 |
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HEMANT NARAYAN RASNE Vs. COMMISSIONER AND ADMINISTRATOR OF PUNE MUNICIPAL CORPORATION
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October 19, 2022 |
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HEMANTHA KUMAR Vs. R. MAHADEVAIAH
|
July 11, 2022 |
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HEMLATA Vs. SHRI RAM GENERAL INSURANCE CO. LIMITED
|
October 11, 2022 |
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HERO MOTO CORP. LIMITED Vs. VIJAY KUMAR MUNJAL
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March 14, 2022 |
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HIGH COURT OF DELHI Vs. DEVINA SHARMA
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March 14, 2022 |
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HIMALAYA DISTILLERIES LIMITED Vs. URMILA PRADHAN
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February 25, 2022 |
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HIMANSHU KUMAR Vs. STATE OF CHHATTISGARH
|
July 14, 2022 |
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HIMMAT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 8, 2022 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. AJAY BHATIA
|
September 22, 2022 |
|
HONEY M. VARGHESE Vs. STATE OF KERALA
|
August 5, 2022 |
|
HONNAIAH T.H Vs. STATE OF KARNATAKA
|
August 4, 2022 |
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HORTICULTURE EXPERIMENT STATION GONIKOPPAL, COORG Vs. REGIONAL PROVIDENT FUND ORGANIZATION
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February 23, 2022 |
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HOTEL PRIYA, A PROPRIETORSHIP Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
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HSBC PI HOLDINGS (MAURITIUS) LIMITED Vs. PRADEEP SHANTIPERSHAD JAIN
|
July 11, 2022 |
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HUKUM CHAND GARG Vs. STATE OF UTTAR PRADESH
|
February 7, 2022 |
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HYUNDAI MOTOR INDIA LIMITED Vs. SHAILENDRA BHATNAGAR
|
April 20, 2022 |
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I-PAY CLEARING SERVICES PRIVATE LIMITED Vs. ICICI BANK LIMITED
|
January 3, 2022 |
|
IBRAT FAIZAN Vs. OMAXE BUILDHOME PRIVATE LIMITED
|
May 13, 2022 |
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IC-56663X COL ANIL KUMAR GUPTA Vs. UNION OF INDIA
|
November 7, 2022 |
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ICE TV PRIVATE LIMITED Vs. SREEDEVI DIGITAL SYSTEMS PRIVATE LIMITED
|
August 30, 2022 |
|
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. Vs. NEW INDIA DETERGENTS LTD.
|
May 6, 2022 |
|
IMLIKOKLA LONGCHAR Vs. STATE OF NAGALAND
|
October 11, 2022 |
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IMPERIA STRUCTURE LTD. Vs. BRIG. HARIT PANT
|
March 28, 2022 |
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IMRAN Vs. MOHAMMED BHAVA
|
April 22, 2022 |
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IN RE : CHILDREN IN STREET SITUATIONS Vs. IN RE : CHILDREN IN STREET SITUATIONS
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May 19, 2022 |
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IN RE EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881 Vs. IN RE EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881
|
May 19, 2022 |
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IN RE FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) Vs. IN RE FELLING OF TREES IN AAREY FOREST (MAHARASHTRA)
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November 29, 2022 |
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IN RE: Vs. COGNIZANCE FOR EXTENSION OF LIMITATION
|
January 10, 2022 |
|
IN RE: FRAMING GUIDELINES REGARDING POTENTIAL Vs. IN RE: FRAMING GUIDELINES REGARDING POTENTIAL
|
September 19, 2022 |
|
IN RE: INACTION OF THE GOVERNMENTS Vs. UNION OF INDIA
|
April 12, 2022 |
|
IN RE: PERRY KANSAGRA Vs. IN RE: PERRY KANSAGRA
|
November 3, 2022 |
|
IN RE: PERRY KANSAGRA Vs. IN RE: PERRY KANSAGRA
|
July 11, 2022 |
|
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS
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July 21, 2022 |
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IN RE: T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
June 3, 2022 |
|
INAYATH ALI Vs. STATE OF TELANGANA
|
September 15, 2022 |
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INDEPENDENT SCHOOLS ASSOCIATION CHANDIGARH Vs. UNION OF INDIA
|
May 11, 2022 |
|
INDEPENDENT SCHOOLS FEDERATION OF INDIA (REGD.) Vs. UNION OF INDIA
|
August 29, 2022 |
|
INDIA POWER CORPORATION LTD Vs. EASTERN COALFIELDS LIMITED
|
March 15, 2022 |
|
INDIAN EX SERVICEMEN MOVEMENT Vs. UNION OF INDIA
|
March 16, 2022 |
|
INDIAN OIL CORPORATION LIMITED Vs. NCC LIMITED
|
July 20, 2022 |
|
INDIAN OIL CORPORATION LTD Vs. SUDERA REALTY PRIVATE LIMITED
|
September 6, 2022 |
|
INDIAN OIL CORPORATION LTD Vs. SHRI RAJENDRA D. HARMALKAR
|
April 21, 2022 |
|
INDIAN OIL CORPORATION LTD Vs. SHREE GANESH PETROLEUM RAJGURUNAGAR
|
February 1, 2022 |
|
INDIAN OVERSEAS BANK Vs. RCM INFRASTRUCTURE LTD
|
May 18, 2022 |
|
INDIAN OVERSEAS BANK Vs. OM PRAKASH LAL SRIVASTAVA
|
January 19, 2022 |
|
INDRA DEO TIWARI Vs. STATE OF U.P.
|
May 4, 2022 |
|
INDRAJEET YADAV Vs. SANTOSH SINGH
|
April 19, 2022 |
|
INDRANI PATNAIK Vs. ENFORCEMENT DIRECTORATE
|
November 3, 2022 |
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INDRANI PRATIM MUKERJEA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 18, 2022 |
|
INDRESH KUMAR Vs. STATE OF UTTAR PRADESH
|
July 12, 2022 |
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INDRESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
April 13, 2022 |
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INDUSIND BANK LIMITED Vs. SIMARJIT SINGH
|
February 3, 2022 |
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INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR, SALEM Vs. S. ARICHANDRAN
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September 23, 2022 |
|
INSTITUTE OF COMPANY SECRETARIES OF INDIA Vs. BIMAN DEBNATH
|
November 7, 2022 |
|
INTELLIGENCE OFFICER, THIRUVANANTAPURAM Vs. NAUSHAD K.K.
|
November 17, 2022 |
|
INTERCONTINENTAL HOTELS GROUP (INDIA) PVT. LTD. Vs. WATERLINE HOTELS PVT. LTD
|
January 25, 2022 |
|
INTERNATIONAL MERCHANDISING COMPANY, LLC Vs. COMMISSIONER, SERVICE TAX, NEW DELHI
|
November 1, 2022 |
|
INVENT ASSET SECURITISATION AND RECONSTRUCTION PVT. LTD. Vs. GIRNAR FIBRES LTD.
|
April 25, 2022 |
|
IQRAM Vs. STATE OF UTTAR PRADESH
|
December 16, 2022 |
|
IREO PRIVATE LIMITED Vs. ALOKE ANAND
|
January 21, 2022 |
|
ISHWAR Vs. GRAM PANCHAYAT PARLI KHURD
|
October 19, 2022 |
|
ISHWARJI NAGAJI MALI Vs. STATE OF GUJARAT
|
January 18, 2022 |
|
ISTKAR Vs. STATE OF UTTAR PRADESH
|
November 11, 2022 |
|
ITFAQ SINGH Vs. STATE OF MADHYA PRADESH
|
June 10, 2022 |
|
J. VEDHASINGH Vs. R.M. GOVINDAN
|
August 11, 2022 |
|
J.SEKAR @ SEKAR REDDY Vs. DIRECTORATE OF ENFORCEMENT
|
May 5, 2022 |
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JACOB PULIYEL Vs. UNION OF INDIA
|
May 2, 2022 |
|
JAFARUDHEEN Vs. STATE OF KERALA
|
April 22, 2022 |
|
JAGAN SINGH AND CO Vs. LUDHIANA IMPROVEMENT TRUST
|
September 2, 2022 |
|
JAGATHY RAJ V.P. Vs. RAJITHA KUMAR S
|
February 7, 2022 |
|
JAGDISH MAVJI TANK (DEAD) Vs. HARRESH NAVNITRAI MEHTA
|
April 19, 2022 |
|
JAGDISH PRASAD SAINI Vs. STATE OF RAJASTHAN
|
September 26, 2022 |
|
JAGDISH SHRIVASTAV Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
|
JAGJEET SINGH Vs. ASHISH MISHRA @ MONU
|
April 18, 2022 |
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JAGJIT SINGH Vs. STATE OF PUNJAB
|
August 26, 2022 |
|
JAGMOHAN SINGH Vs. VIMLESH KUMAR
|
May 5, 2022 |
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JAHIR HAK Vs. STATE OF RAJASTHAN
|
April 11, 2022 |
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JAI BHAVANI SHIKSHAN PRASARAK MANDAL Vs. RAMESH
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March 29, 2022 |
|
JAI BHOLENATH CONSTRUCTION Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, NANDED
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May 18, 2022 |
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JAI KARAN YADAV Vs. STATE (NCT OF DELHI)
|
November 23, 2022 |
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JAI NARAIN VYAS UNIVERSITY Vs. MUKESH SHARMA
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March 28, 2022 |
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JAI PARKASH Vs. UNION TERRITORY, CHANDIGARH
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March 10, 2022 |
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JAI PRAKASH TIWARI Vs. STATE OF MADHYA PRADESH
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August 4, 2022 |
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JAIBUNISHA Vs. MEHARBAN / JUMMA
|
January 18, 2022 |
|
JAIN P. JOSE Vs. SANTOSH
|
November 10, 2022 |
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JAINA CONSTRUCTION COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 11, 2022 |
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JAMEEL AHMAD Vs. MOHAMMED UMAIR MOHAMMAD HAROON
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February 15, 2022 |
|
JANABAI WD/O DINKARRAO GHORPADE Vs. I.C.I.C.I. LAMBORD INSURANCE COMPANY LTD
|
August 10, 2022 |
|
JANHIT ABHIYAN Vs. UNION OF INDIA
|
November 7, 2022 |
|
JARNAIL SINGH Vs. LACHHMI NARAIN GUPTA
|
January 28, 2022 |
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JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 7, 2022 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
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July 12, 2022 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
April 11, 2022 |
|
JASDEEP SINGH @ JASSU Vs. STATE OF PUNJAB
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January 7, 2022 |
|
JASMAIR SINGH Vs. STATE OF HARYANA
|
September 5, 2022 |
|
JASPAL SINGH Vs. STATE OF HARYANA
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October 20, 2022 |
|
JASWINDER SINGH (DEAD) Vs. NAVJOT SINGH SIDHU
|
May 19, 2022 |
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JATIN AGARWAL Vs. STATE OF TELANGANA
|
March 21, 2022 |
|
JAY DHANDE Vs. UNION OF INDIA
|
May 20, 2022 |
|
JAYABEN Vs. TEJAS KANUBHAI ZALA
|
January 10, 2022 |
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JAYAHARI Vs. STATE OF KERALA
|
January 25, 2022 |
|
JAYASHREE Vs. DIRECTOR COLLEGIATE EDUCATION
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February 22, 2022 |
|
JAYASWAL NECO INDUSTRIES LIMITED Vs. RESERVE BANK OF INDIA
|
May 4, 2022 |
|
JAYCEE HOUSING PVT. LTD Vs. REGISTRAR (GENERAL), ORISSA HIGH COURT,CUTTACK
|
October 19, 2022 |
|
JEETU KHATIK Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
|
JEETUBHA KHANSANGJI JADEJA Vs. KUTCHH DISTRICT PANCHAYAT
|
September 23, 2022 |
|
JERSEY DEVELOPERS (P) LIMITED Vs. CANARA BANK
|
April 13, 2022 |
|
JIGAR @ JIMMY PRAVINCHANDRA ADATIYA Vs. STATE OF GUJARAT
|
September 23, 2022 |
|
JIGYASA TIWARI Vs. STATE OF UTTAR PRADESH
|
May 27, 2022 |
|
JINDAL STEEL AND POWER LIMITED Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
|
September 29, 2022 |
|
JOGI RAM Vs. SURESH KUMAR
|
February 1, 2022 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
March 3, 2022 |
|
JORD ENGINEERS INDIA LIMITED Vs. VALIA AND CO. (D)
|
March 28, 2022 |
|
JOSEPH JOHNSON N. MAITHKURI Vs. SUBRAHMANYA
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September 9, 2022 |
|
JOSEPH STEPHEN Vs. SANTHANASAMY
|
January 25, 2022 |
|
JSK INDUSTRIES PVT. LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 18, 2022 |
|
JSW STEEL LIMITED Vs. SOUTH WESTERN RAILWAY
|
August 16, 2022 |
|
JYOTI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 6, 2022 |
|
JYOTIKA Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED
|
March 16, 2022 |
|
K DHANDAPANI Vs. STATE BY THE INSPECTOR OF POLICE
|
May 9, 2022 |
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K. ARUMUGA VELAIAH Vs. P.R. RAMASAMY
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January 27, 2022 |
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K. KUMARA GUPTA Vs. SRI MARKENDAYA AND SRI OMKARESWARA SWAMY TEMPLE
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February 18, 2022 |
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K. MADAN MOHAN RAO Vs. BHEEMRAO BASWANTHRAO PATIL
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September 26, 2022 |
|
K. PARAMASIVAM Vs. KARUR VYSYA BANK LTD
|
September 6, 2022 |
|
K. RAGUPATHI Vs. STATE OF UTTAR PRADESH
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May 12, 2022 |
|
K. RAMYA Vs. NATIONAL INSURANCE CO. LTD.
|
September 30, 2022 |
|
K. S. SAHU Vs. UNION OF INDIA
|
August 5, 2022 |
|
K. SHANTHAMMA Vs. STATE OF TELANGANA
|
February 21, 2022 |
|
K. SREE KRISHNA Vs. STATE OF TELANGANA
|
September 19, 2022 |
|
K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION
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June 9, 2022 |
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K. SRINIVASAPPA Vs. M. MALLAMMA
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May 18, 2022 |
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K.C. LAXMANA Vs. K.C. CHANDRAPPA GOWDA
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April 19, 2022 |
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K.M. MANJUNATH Vs. ERAPPA G. DEAD
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June 24, 2022 |
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K.S. MURALIDHAR Vs. R. SUBBULAKSHMI
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August 8, 2022 |
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KAHKANSHA ANJUM KHAN Vs. MOHAMMAD WAMIQUE ANSARI
|
September 5, 2022 |
|
KAHKASHAN KAUSAR @ SONAM Vs. STATE OF BIHAR
|
February 8, 2022 |
|
KAITHUAMI [L] Vs. RALLIANI
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April 26, 2022 |
|
KALAM Vs. DINESH
|
October 20, 2022 |
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KALAVATI Vs. MIRZA KAISAR BAIG
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September 23, 2022 |
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KALICHARAN Vs. STATE OF UTTAR PRADESH
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December 14, 2022 |
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KALLOO (DECEASED) Vs. ORIENTAL INSURANCE CO. LTD.
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September 13, 2022 |
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KALYAN DOMBIVALI MUNICIPAL CORPORATION Vs. SANJAY GAJANAN GHARAT
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March 31, 2022 |
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KALYANI (DEAD) Vs. SULTHAN BATHERY MUNICIPALITY
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April 26, 2022 |
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KAMAL KHUDAL Vs. STATE OF ASSAM
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July 14, 2022 |
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KAMATCHI Vs. LAKSHMI NARAYANAN
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April 13, 2022 |
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KAMGAR SWA SADAN COOPERATIVE HOUSING SOCIETY LTD Vs. MR. VIJAYKUMAR VITTHALRAO SARVADE
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February 8, 2022 |
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KAMLA DEVI Vs. STATE OF RAJASTHAN
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March 11, 2022 |
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KAMLA NETI (DEAD) Vs. SPECIAL LAND ACQUISITION OFFICER
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December 9, 2022 |
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KANCHAN KUMAR Vs. STATE OF BIHAR
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September 14, 2022 |
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KANCHAN KUMARI Vs. STATE OF BIHAR
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July 25, 2022 |
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KANGARO INDUSTRIES Vs. JAININDER JAIN
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April 6, 2022 |
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KANGRA CENTRAL COOPERATIVE BANK PENSIONERS WELFARE ASSOCIATION (REGISTERED) Vs. STATE OF HIMACHAL PRADESH
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August 12, 2022 |
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KANHAIYA KUMAR Vs. CENTRAL ZOO AUTHORITY
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August 16, 2022 |
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KANNI AMMAL Vs. NATIONAL INSURANCE COMPANY LIMITED
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September 14, 2022 |
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KANTHA VIBHAG YUVA KOLI SAMAJ PARIVARTAN TRUST Vs. STATE OF GUJARAT
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January 21, 2022 |
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KANWARJIT SINGH KANG Vs. ICICI LOMBARD GENEERAL INS. CO. LTD
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March 29, 2022 |
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KAPIL GUPTA Vs. STATE OF NCT OF DELHI
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August 10, 2022 |
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KAPIL KUMAR Vs. RAJ KUMAR
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October 14, 2022 |
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KARAN Vs. STATE OF MADHYA PRADESH
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May 20, 2022 |
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KARAN GOYAL Vs. REGISTRAR GENERAL, DELHI HIGH COURT
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June 8, 2022 |
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KARAN KAPOOR Vs. MADHURI KUMAR
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July 6, 2022 |
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KARAN SINGH Vs. STATE OF UTTAR PRADESH
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March 2, 2022 |
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KARN SINGH YADAV Vs. GOVT. OF NCT OF DELHI
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September 28, 2022 |
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KARNATAKA HOUSING BOARD Vs. STATE OF KARNATAKA
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July 28, 2022 |
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KARNATAKA INDUSTRIAL CORPORATION Vs. SRI LANKAPPA
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March 29, 2022 |
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KARNATAKA POWER CORPORATION LIMITED Vs. EMTA COAL LIMITED
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May 20, 2022 |
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KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. JSW ENERGY LIMITED (EARLIER KNOWN AS JINDAL THERMAL POWER COMPANY LIMITED & JINDAL TRACTABEL POWER COMPANY LIMITED)
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November 22, 2022 |
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KASABAI TUKARAM KARVAR Vs. NIVRUTI (DEAD)
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July 20, 2022 |
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KATTA SUJATHA REDDY Vs. SIDDAMSETTY INFRA PROJECTS PVT. LTD
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August 25, 2022 |
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KATTUKANDI EDATHIL KRISHNAN Vs. KATTUKANDI EDATHIL VALSAN
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June 13, 2022 |
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KAUSALYA BHOI Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
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May 12, 2022 |
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KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
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February 7, 2022 |
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KAVI ARORA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 14, 2022 |
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KAZI MOINUDDIN KAZI BASHIRODDIN Vs. MAHARASHTRA TOURISM DEVELOPMENT CORPORATION
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September 30, 2022 |
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KELKAR AND KELKAR Vs. HOTEL PRIDE EXECUTIVE PVT. LTD
|
May 4, 2022 |
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KERALA LAND REFORMS & DEVELOPMENT CO-OPERATIVE SOCIETY LIMITED Vs. THE DISTRICT REGISTRAR (GENERAL)
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October 14, 2022 |
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KERALA STATE BEVERAGES MANUFACTURING AND MARKETING CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
|
January 3, 2022 |
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KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY MEMBER SECRETARY Vs. MARADU MUNICIPALITY
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May 13, 2022 |
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KERALA STATE ELECTRICITY BOARD Vs. THOMAS JOSEPH ALIAS THOMAS M. J.
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December 16, 2022 |
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KERALA STATE ELECTRICITY BOARD LTD Vs. RUBFILA INTERNATIONAL LIMITED
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November 15, 2022 |
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KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED Vs. BASIL T.K.
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January 31, 2022 |
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KESAR BAI Vs. GENDA LAL
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October 14, 2022 |
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KESHAV Vs. GIAN CHAND
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January 24, 2022 |
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KETAN KANTILAL SETH Vs. STATE OF GUJARAT
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September 9, 2022 |
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KHASGI (DEVI AHILYABAI HOLKAR CHARITIES) TRUST, INDORE Vs. VIPIN DHANAITKAR
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July 21, 2022 |
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KHEMA @ KHEM CHANDRA Vs. STATE OF UTTAR PRADESH
|
August 10, 2022 |
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KIRAN TOMAR Vs. STATE OF UTTAR PRADESH
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October 31, 2022 |
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KIRLOSKAR BROTHERS LIMITED Vs. RAMCHARAN
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December 5, 2022 |
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KIRPAL KAUR Vs. RITESH
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March 22, 2022 |
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KISHOR GHANSHYAMSA PARALIKAR Vs. BALAJI MANDIR SANSTHAN MANGRUL
|
May 9, 2022 |
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KISHOR MADHUKAR PINGLIKAR Vs. AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA
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February 10, 2022 |
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KNIT PRO INTERNATIONAL Vs. STATE OF NCT OF DELHI
|
May 20, 2022 |
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KOLHAPUR MUNICIPAL CORPORATION Vs. VASANT MAHADEV PATIL (DEAD)
|
February 14, 2022 |
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KOLLI SATYANARAYANA (DEAD) BY LRS. Vs. VALURIPALLI KESAVA RAO CHOWDARY
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September 27, 2022 |
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KOMAL SONI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
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April 28, 2022 |
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KORES (INDIA) LTD. Vs. VITTHAL LAXMAN PATIL
|
July 19, 2022 |
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KORUKANTI KUMAR Vs. STATE OF ANDHRA PRADESH
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November 1, 2022 |
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KOTAK MAHINDRA BANK LIMITED Vs. NARENDRA JAYANTILAL TRIVEDI
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May 13, 2022 |
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KOTAK MAHINDRA BANK LIMITED Vs. A. BALAKRISHNAN
|
May 30, 2022 |
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KOTAK MAHINDRA BANK LIMITED Vs. KEW PRECISION PARTS PRIVATE LIMITED
|
August 5, 2022 |
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KOTAK MAHINDRA BANK LIMITED Vs. DILIP BHOSALE
|
May 11, 2022 |
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KRISHAN LAL Vs. VINI MAHAJAN SECRETARY
|
January 17, 2022 |
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KRISHI UPAJ MANDI SAMITI, NEW MANDI YARD, ALWAR Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, ALWAR
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February 23, 2022 |
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KRISHNA RAI (DEAD) Vs. BANARAS HINDU UNIVERSITY
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June 16, 2022 |
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KRISHNAMURTHY Vs. STATE
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September 1, 2022 |
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KRISHNAMURTHY @ GUNODU Vs. STATE OF KARNATAKA
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February 16, 2022 |
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KUMARI LAXMI SAROJ Vs. STATE OF U.P.
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December 15, 2022 |
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KUNAL Vs. UNION OF INDIA
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April 29, 2022 |
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KUNDAN BURNWAL Vs. ALOK JAIN
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January 28, 2022 |
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KUNTI KUMARI Vs. STATE OF JHARKHAND
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April 8, 2022 |
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L AND T INFRASTRUCTURE FINANCE COMPANY LIMITED Vs. UNION OF INDIA
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July 14, 2022 |
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L. NARASIMHAIAH Vs. DIVISION CONTROLLER MYSORE URBAN DIVISION
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November 1, 2022 |
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LAKHAN SINGH Vs. AMARJEET SINGH
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December 6, 2022 |
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LALANKUMAR SINGH Vs. STATE OF MAHARASHTRA
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October 11, 2022 |
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LAND ACQUISITION COLLECTOR (SOUTH EAST) Vs. DHARAMVIR
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December 9, 2022 |
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LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI Vs. SURESH B. KAPUR
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December 2, 2022 |
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LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI Vs. MAHIPAL SINGH
|
December 2, 2022 |
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LATE SHRI GYAN CHAND JAIN Vs. COMMISSIONER OF INCOME TAX1
|
April 19, 2022 |
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LAWYERS VOICE Vs. STATE OF PUNJAB
|
January 12, 2022 |
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LAWYERS VOICE Vs. STATE OF PUNJAB
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January 7, 2022 |
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LAXMI GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 12, 2022 |
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LAXMIKANT Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
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LEVAKU PEDDA REDDAMMA Vs. GOTTUMUKKALA VENKATA SUBBAMMA
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May 17, 2022 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SANJEEV BUILDERS PRIVATE LIMITED
|
September 1, 2022 |
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LINET NUNES Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
September 9, 2022 |
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LINGESWARAN Vs. THIRUNAGALINGAM
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February 25, 2022 |
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LOOP TELECOM AND TRADING LIMITED Vs. UNION OF INDIA
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March 3, 2022 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. MEHDI HASAN (DECEASED) THR. LRS.
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December 12, 2022 |
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LUCKOSE ZACHARIAH @ ZAK Vs. JOSEPH JOSEPH
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February 18, 2022 |
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M N G BHARATEESH REDDY Vs. RAMESH RANGANATHAN
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August 18, 2022 |
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M. CHINNAMUTHU (DEAD) Vs. KAMALESHAN @ SHANMUGAM (DEAD)
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February 18, 2022 |
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M. GOPALAKRISHNAN Vs. PASUMPON MUTHURAMALINGAM
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March 11, 2022 |
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M. KENDRA DEVI Vs. GOVERNMENT OF TAMIL NADU
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March 10, 2022 |
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M. MOHAN Vs. STATE GOVERNMENT OF TAMIL NADU
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September 2, 2022 |
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M. NAGESWARA REDDY Vs. STATE OF ANDHRA PRADESH
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March 7, 2022 |
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M. V. CHANDRAKANTH Vs. SANGAPPA
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July 29, 2022 |
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M. VENKATESHWAHERLU Vs. M. PUSHPALATHA
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April 20, 2022 |
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M.C. MEHTA Vs. UNION OF INDIA
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September 30, 2022 |
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M.K. KHAMBATTA Vs. VENKATRAMA NURSING HOME
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June 15, 2022 |
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M.K. RANJITSINH Vs. UNION OF INDIA
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April 21, 2022 |
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M.L. PATIL (DEAD) Vs. STATE OF GOA
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May 20, 2022 |
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M.P. HOUSING BOARD Vs. SATISH KUMAR BATRA
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February 10, 2022 |
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M.P. MEDICAL OFFICERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
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August 26, 2022 |
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M.P. POWER MANAGEMENT COMPANY LIMITED Vs. M/S. SKY POWER SOUTHEAST SOLAR INDIA PRIVATE LIMITED
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November 16, 2022 |
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M.P. RAJYA TILHAN UTPADAK SAHAKARI SANGH MARYADIT Vs. MODI TRANSPORT SERVICE
|
May 11, 2022 |
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M.P. RAMANI Vs. STATE OF KERALA
|
August 11, 2022 |
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M.S.P.L. LIMITED Vs. STATE OF KARNATAKA
|
October 11, 2022 |
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M/S APEX LABORATORIES PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 2022 |
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M/S BAWA PAULINS PVT. LTD. Vs. UPS FREIGHT SERVICES (INDIA) PVT. LTD.
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November 10, 2022 |
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M/S LAXMI SRINIVASA R AND P BOILED RICE MILL Vs. STATE OF ANDHRA PRADESH
|
November 14, 2022 |
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M/S. AGMATEL INDIA PVT. LTD Vs. M/S. RESOURSYS TELECOM
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January 31, 2022 |
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M/S. CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED Vs. M/S. HITRO ENERGY SOLUTIONS PRIVATE LIMITED
|
February 4, 2022 |
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M/S. EMAAR INDIA LTD. Vs. TARUN AGGARWAL PROJECTS LLP
|
September 30, 2022 |
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M/S. HERO MOTOCORP LTD. Vs. UNION OF INDIA
|
October 17, 2022 |
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M/S. N.G. PROJECTS LIMITED Vs. M/S. VINOD KUMAR JAIN
|
March 21, 2022 |
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M/S. PAHWA PLASTICS PVT. LTD. Vs. DASTAK NGO
|
March 25, 2022 |
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M/S. POLYFLEX (INDIA) PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 17, 2022 |
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M/S. RAMNATH EXPORTS PVT. LTD. Vs. VINITA MEHTA
|
July 5, 2022 |
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M/S. RUCHI SOYA INDUSTRIES LTD Vs. UNION OF INDIA
|
February 17, 2022 |
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M/S. SREE SURYA DEVELOPERS AND PROMOTERS / M/S. RAJA PUSHPA PROPERTIES PVT. LTD. Vs. N. SAILESH PRASAD
|
February 9, 2022 |
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M/S. TRL KROSAKI REFRACTORIES LTD. Vs. M/S. SMS ASIA PRIVATE LIMITED
|
February 22, 2022 |
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M/S. VAISHNO ENTERPRISES Vs. HAMILTON MEDICAL AG
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March 24, 2022 |
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MADAN LAL Vs. NEW DELHI MUNICIPAL COUNCIL
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April 11, 2022 |
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MADHUKAR S/O GOVINDRAO KAMBLE Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
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January 31, 2022 |
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MADHYA PRADESH HIGH COURT ADVOCATES BAR ASSOCIATION Vs. UNION OF INDIA
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May 18, 2022 |
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MADHYA PRADESH JAN VIKASH PARTY Vs. ELECTION COMMISSION OF INDIA
|
September 30, 2022 |
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MAFAT LAL Vs. STATE OF RAJASTHAN
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March 28, 2022 |
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MAHA P Vs. STATE OF KERALA
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May 18, 2022 |
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MAHA P. Vs. STATE OF KERALA AND OTHER
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July 22, 2022 |
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MAHA P. Vs. STATE OF KERALA
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April 29, 2022 |
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MAHADEO Vs. SOVAN DEVI
|
August 30, 2022 |
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MAHANADI COAL FIELDS LTD. Vs. MATHIAS ORAM
|
November 3, 2022 |
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MAHANADI COALFIELDS LTD Vs. IVRCL AMR JOINT VENTURE
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July 25, 2022 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. ASSISTANT COMMISSIONER
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April 28, 2022 |
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MAHARANI DEEPINDER KAUR Vs. RAJKUMARI AMRIT KAUR
|
September 7, 2022 |
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MAHARASHTRA RAJYA VADAR SAMAJ SANGH Vs. UNION OF INDIA
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November 24, 2022 |
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MAHARASHTRA STATE BOARD OF WAKFS Vs. SHAIKH YUSUF BHAI CHAWLA
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October 20, 2022 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DILIP UTTAM JAYABHAY
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January 3, 2022 |
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MAHARISHI MARKANDESHWAR UNIVERSITY Vs. AKRITI SHARMA
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September 19, 2022 |
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MAHATMA GANDHI UNIVERSITY Vs. RINCYMOL MATHEW
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November 10, 2022 |
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MAHAVEER STONE CRUSHING CO. Vs. TATA MOTOTHERS LIMITED
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March 24, 2022 |
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MAHENDRA Vs. STATE OF M.P.
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January 5, 2022 |
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MAHENDRA GHANSHYAM MARKAM Vs. DIRECTOR GENERAL OF HEALTH SERVICES
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February 9, 2022 |
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MAHENDRA KUMAR JAJODIA Vs. STATE BANK OF INDIA
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May 6, 2022 |
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MAHENDRA SINGH Vs. STATE OF M.P
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June 3, 2022 |
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MAHESH GOVINDJI TRIVEDI Vs. BAKUL MAGANLAL VYAS
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October 12, 2022 |
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MAHESH KUMAR KEJRIWAL Vs. BHANUJ JINDAL
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April 18, 2022 |
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MAHESHWARI Vs. RAMACHANDRAN
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December 13, 2022 |
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MAHIMA DATLA Vs. RENUKA DATLA
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April 6, 2022 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. STATE OF U.P.
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February 22, 2022 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. NIZAMUDDIN
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November 4, 2022 |
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MAITREYA DOSHI Vs. ANAND RATHI GLOBAL FINANCE LTD
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September 22, 2022 |
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MAJOR SINGH Vs. STATE OF PUNJAB
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June 16, 2022 |
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MAKHAN SINGH Vs. STATE OF HARYANA
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August 16, 2022 |
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MALAYA NANDA SETHY Vs. STATE OF ORISSA
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May 20, 2022 |
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MALKEET SINGH GILL Vs. STATE OF CHHATTISGARH
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July 5, 2022 |
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MALLADA K SRI RAM Vs. STATE OF TELANGANA
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April 4, 2022 |
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MALLAPPA Vs. STATE OF KARNATAKA
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April 11, 2022 |
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MALTI SAHU Vs. RAHUL
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July 11, 2022 |
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MAMTA Vs. STATE (NCT OF DELHI)
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May 24, 2022 |
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MAMTA Vs. BHAV SINGH
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October 11, 2022 |
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MAMTAZ Vs. GULSUMA ALIAS KULUSUMA
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January 18, 2022 |
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MAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 31, 2022 |
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MANAGER, INDUSIND BANK LIMITED Vs. SANJAY GHOSH
|
May 17, 2022 |
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MANAGING DIRECTOR, AJMER VIDHYUT VITRAN NIGAM LIMITED Vs. CHIGGAN LAL
|
March 7, 2022 |
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MANDAR DEEPAK PAWAR Vs. STATE OF MAHARASHTRA
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July 27, 2022 |
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MANDEEP KUMAR Vs. U.T. CHANDIGARH
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March 9, 2022 |
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MANENDRA PRASAD TIWARI Vs. AMIT KUMAR TIWARI
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August 12, 2022 |
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MANGILAL VISHNOI Vs. NATIONAL INSURANCE CO. LTD
|
January 10, 2022 |
|
MANHARLAL SHIVLAL PANCHAL Vs. DEPUTY COLLECTOR & SPECIAL LAND ACQUISITION OFFICER
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December 12, 2022 |
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MANIBEN MAGANBHAI BHARIYA Vs. DISTRICT DEVELOPMENT OFFICER DAHOD
|
April 25, 2022 |
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MANICKAM @ THANDAPANI Vs. VASANTHA
|
April 5, 2022 |
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MANIK BHATTACHARYA Vs. RAMESH MALIK
|
October 20, 2022 |
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MANISH GUPTA Vs. JAN BHAGIDARI SAMITI
|
April 21, 2022 |
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MANISHA Vs. STATE OF RAJASTHAN
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April 19, 2022 |
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MANISHA JAIN Vs. RAJEEV JINDAL
|
February 25, 2022 |
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MANJIT KAUR Vs. PRADEEP KUMAR
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February 4, 2022 |
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MANJIT SINGH SODHI Vs. THE CUSTODIAN
|
August 4, 2022 |
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MANJU SHARMA Vs. STATE OF UTTAR PRADESH
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March 21, 2022 |
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MANNO LAL JAISWAL Vs. STATE OF UTTAR PRADESH
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January 25, 2022 |
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MANNO LAL JAISWAL Vs. STATE OF UTTAR PRADESH
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September 21, 2022 |
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MANOJ Vs. STATE OF MADHYA PRADESH
|
May 20, 2022 |
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MANOJ @ MONU @ VISHAL CHAUDHARY Vs. STATE OF HARYANA
|
February 15, 2022 |
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MANOJ KUMAR ACHARYA Vs. STATE OF RAJASTHAN
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January 18, 2022 |
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MANOJ KUMAR KHOKHAR Vs. STATE OF RAJASTHAN
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January 11, 2022 |
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MANOJ KUMAR TIWARI Vs. MANISH SISODIA
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October 17, 2022 |
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MANOJ PARIHAR Vs. STATE OF JAMMU AND KASHMIR
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June 27, 2022 |
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MANOJ PRATAP SINGH Vs. STATE OF RAJASTHAN
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June 24, 2022 |
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MANOJ SEVANI Vs. STATE OF CHHATTISGARH
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February 15, 2022 |
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MANORAMA NAIK Vs. STATE OF ODISHA
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March 14, 2022 |
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MANUSHA SREEKUMAR Vs. UNITED INDIA INSURANCE CO. LTD
|
October 17, 2022 |
|
MARAYAMMAL Vs. K.S. VENKIDUSAMY
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August 30, 2022 |
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MARIANO ANTO BRUNO Vs. INSPECTOR OF POLICE
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October 12, 2022 |
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MARINGMEI ACHAM Vs. M MARINGMEI KHURIPOU
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November 3, 2022 |
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MARTIN AND HARRIS PRIVATE LIMITED Vs. RAJENDRA MEHTA
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July 6, 2022 |
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MASTER AYUSH Vs. BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD
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March 29, 2022 |
|
MASTER BHOLU (IMAGINARY NAME) Vs. CENTRAL BUREAU OF INVESTIGATION
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October 20, 2022 |
|
MASTER GAURAV Vs. UNION OF INDIA
|
October 11, 2022 |
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MATA PRASAD Vs. STATE OF U.P.
|
January 31, 2022 |
|
MBL AND COMPANY LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 26, 2022 |
|
MD. ANOWAR HUSSAIN Vs. STATE OF ASSAM
|
October 13, 2022 |
|
MD. ASLAM Vs. STATE OF JHARKHAND
|
February 4, 2022 |
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MD. ISLAM Vs. BIHAR STATE ELECTRICITY BOARD
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August 23, 2022 |
|
MD. JABBAR ALI Vs. STATE OF ASSAM
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October 17, 2022 |
|
MD. RAJA Vs. STATE OF WEST BENGAL
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August 22, 2022 |
|
MEENA Vs. MAGMA HDI GENERAL INSURANCE COMPANY LIMITED
|
September 6, 2022 |
|
MEENA DEVI Vs. STATE OF U.P
|
May 13, 2022 |
|
MEENA DEVI Vs. NUNU CHAND MAHTO
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October 13, 2022 |
|
MEENAKSHI SOLAR POWER PVT. LTD Vs. ABHYUDAYA GREEN ECONOMIC ZONES PVT. LTD
|
November 23, 2022 |
|
MEENAXI Vs. ORIENTAL INSURANCE COM. LIMITED GENERAL MANAGER
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September 20, 2022 |
|
MEERA Vs. STATE BY THE INSPECTOR OF POLICE, THIRUVOTRIYUR POLICE STATION
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January 11, 2022 |
|
MEHMOOD PRACHA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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August 10, 2022 |
|
MEHMOODA BEE Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 15, 2022 |
|
MEKALA SIVAIAH Vs. STATE OF ANDHRA PRADESH
|
July 15, 2022 |
|
MEKHA RAM Vs. STATE OF RAJASTHAN
|
March 29, 2022 |
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MENON EKKA @ SMT. MENON UJJANA EKKA Vs. UNION OF INDIA
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October 14, 2022 |
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MESSER GRIESHEIM GMBH (NOW CALLED AIR LIQUIDE DEUTSCHLAND GMBH) Vs. GOYAL MG GASES PVT. LTD.
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January 28, 2022 |
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MIHAN INDIA LTD Vs. GMR AIRPORTS LTD
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May 9, 2022 |
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MILAN RANA Vs. GOVT. OF NCT OF DELHI
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April 5, 2022 |
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MISSU NASEEM Vs. STATE OF ANDHRA PRADESH DEPARTMENT OF HOME
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February 1, 2022 |
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MITRA S.P. (P) LTD Vs. DHIREN KUMAR
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August 4, 2022 |
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MOHAMAD ILIYAS MOHAMAD BILAL KAPADIYA Vs. STATE OF GUJARAT
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May 30, 2022 |
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MOHAMED ALI Vs. V. JAYA
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July 11, 2022 |
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MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
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May 27, 2022 |
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MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
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May 19, 2022 |
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MOHAMMAD IRFAN Vs. STATE OF KARNATAKA
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July 11, 2022 |
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MOHAMMAD LATIEF MAGREY Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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September 12, 2022 |
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MOHAMMED MASROOR SHAIKH Vs. BHARAT BHUSHAN GUPTA
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February 2, 2022 |
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MOHAMMED MUJAHID UDDIN SIDDIQUE Vs. STATE OF TELANGANA
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May 17, 2022 |
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MOHAMMED SADIQ Vs. DEEPAK MANGLANI
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November 1, 2022 |
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MOHAMMED ZUBAIR Vs. STATE OF U. P.
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July 8, 2022 |
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MOHAMMED ZUBAIR Vs. STATE OF NCT OF DELHI
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July 18, 2022 |
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MOHAMMED ZUBAIR Vs. STATE OF NCT OF DELHI
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July 20, 2022 |
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MOHAN CHANDRA P. Vs. STATE OF KERALA
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November 11, 2022 |
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MOHANA KRISHNAN S. Vs. K. BALASUBRAMANIYAM
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August 25, 2022 |
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MOHD. ABDULLAH AZAM KHAN Vs. NAWAB KAZIM ALI KHAN
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November 7, 2022 |
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MOHD. ABID Vs. RAVI NARESH
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November 1, 2022 |
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MOHD. ARIF @ ASHFAQ Vs. STATE (NCT OF DELHI)
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November 3, 2022 |
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MOHD. FIROZ Vs. STATE OF MADHYA PRADESH
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October 21, 2022 |
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MOHD. FIROZ Vs. STATE OF MADHYA PRADESH
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April 19, 2022 |
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MOHD. JAFFAR Vs. M.A. KHALEEL
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October 18, 2022 |
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MOHD. SABEER Vs. REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION
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December 9, 2022 |
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MOHD. SHAKIR Vs. STATE OF UTTAR PRADESH
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August 26, 2022 |
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MOHINDER SINGH (D) Vs. MAL SINGH (D)
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March 9, 2022 |
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MOHIT BATHLA Vs. CENTRAL GOODS AND SERVICE TAX
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March 31, 2022 |
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MONA BAGHEL Vs. SAJJAN SINGH YADAV
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August 30, 2022 |
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MONGIA REALTY AND BUILDWELL PRIVATE LIMITED Vs. MANIK SETHI
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January 31, 2022 |
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MONIKA KUMARI Vs. ABHISHEK YADAV
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September 5, 2022 |
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MORESHAR YADAORAO MAHAJAN Vs. VYANKATESH SITARAM BHEDI (D)THR. LRS.
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September 27, 2022 |
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MORGAN SECURITIES AND CREDITS PVT. LTD Vs. VIDEOCON INDUSTRIES LTD
|
September 1, 2022 |
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MP HIGH COURT ADV. BAR ASSOCN Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS
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May 18, 2022 |
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MRS. ETHEL LOURDES D’SOUZA LOBO Vs. LUCIO NEVILLE JUDE DE SOUZA
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September 19, 2022 |
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MRS. LEELAMMA MATHEW Vs. M/S INDIAN OVERSEAS BANK
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November 17, 2022 |
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MS. P Vs. STATE OF MADHYA PRADESH
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May 5, 2022 |
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MS. P XXX Vs. STATE OF UTTARAKHAND
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June 16, 2022 |
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MS. X Vs. REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH
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February 10, 2022 |
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MS. Y Vs. STATE OF RAJASTHAN
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April 19, 2022 |
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MUHAMMED Vs. UNITED INDIA INSURANCE CO. LTD
|
December 1, 2022 |
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MUHAMMED A.A. Vs. STATE OF KERALA
|
February 18, 2022 |
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MUKESH Vs. STATE OF MADHYA PRADESH
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January 18, 2022 |
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MUKESH BABU BHARDWAJ Vs. SHRIRAM GENERAL INSURANCE CO. LIMITED
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September 22, 2022 |
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MUKESH KUMAR Vs. UNION OF INDIA
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February 24, 2022 |
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MUKESH KUMAR Vs. STATE OF BIHAR
|
November 29, 2022 |
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MUKESH SINGH Vs. STATE OF UTTAR PRADESH
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September 30, 2022 |
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MUMBAI CITY DISTRICT GYMNASTICS ASSOCIATION Vs. DEPUTY CHARITY COMMISSIONER MUMBAI
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June 3, 2022 |
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MUNICIPAL COMMITTEE, BARWALA, DISTRICT HISAR, HARYANA Vs. JAI NARAYAN AND COMPANY
|
March 29, 2022 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PROPERTY OWNERS ASSOCIATION
|
November 7, 2022 |
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MUNICIPAL COUNCIL GONDIA Vs. DIVI WORKS AND SUPPLIERS, HUF
|
February 28, 2022 |
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MUNIKRISHNA @ KRISHNA ETC. Vs. STATE
|
September 30, 2022 |
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MUNILAL Vs. STATE OF JAMMU AND KASHMIR
|
September 28, 2022 |
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MUNJAL SHOWA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 23, 2022 |
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MUNNA PRASAD VERMA Vs. STATE OF U.P.
|
September 2, 2022 |
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MUNNI DEVI ALIAS NATHI DEVI (DEAD) Vs. RAJENDRA ALIAS LALLU LAL (DEAD)
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May 18, 2022 |
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MUNUWA @ SATISH Vs. STATE OF UTTAR PRADESH
|
August 26, 2022 |
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MURARI LODH Vs. AWANISH KUMAR AWASTHI
|
July 18, 2022 |
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MUSSTT REHANA BEGUM Vs. STATE OF ASSAM
|
January 21, 2022 |
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MUTHA CONSTRUCTIONS Vs. STRATEGIC BRAND SOLUTIONS (I) PRIVATE
|
February 4, 2022 |
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MUZAFFAR HUSAIN Vs. STATE OF UTTAR PRADESH
|
May 6, 2022 |
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MY PALACE MUTUALLY AIDED COOPERATIVE SOCIETY Vs. B. MAHESH
|
August 23, 2022 |
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N. KARTHIKEYAN Vs. STATE OF TAMIL NADU
|
March 22, 2022 |
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N. RAJENDRAN Vs. S. VALLI
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February 3, 2022 |
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N. SRINIVASA RAO Vs. RANJEEV R. ACHARYA
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September 5, 2022 |
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N. V. SHARMA Vs. UNION OF INDIA
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August 10, 2022 |
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N.C.C.F. EMPLOYEES UNION (REGD) (RECOGNIZED) Vs. UNION OF INDIA
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January 7, 2022 |
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N.C.V. AISHWARYA Vs. A.S. SARAVANA KARTHIK SHA
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July 18, 2022 |
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N.S. MADHANAGOPAL Vs. K. LALITHA
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October 10, 2022 |
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NADAKERAPPA SINCE DECEASED Vs. PILLAMMA SINCE DECEASED
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March 31, 2022 |
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NAGAR PANCHAYAT MOONAK Vs. STATE OF PUNJAB
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August 17, 2022 |
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NAGAR PANCHAYAT, KYMORE Vs. HANUMAN PRASAD DWIVEDI
|
January 10, 2022 |
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NAGENDRA Vs. ASHOK
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April 20, 2022 |
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NAGPUR METRO RAIL CORPORATION LIMITED Vs. ORBIT MOTELS AND INNS PRIVATE LIMITED, NAGPUR
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December 6, 2022 |
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NAHAR SINGH Vs. STATE OF UTTAR PRADESH
|
March 16, 2022 |
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NAMAN VERMA Vs. DIRECTOR, I.I.T
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May 11, 2022 |
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NANDA DULAL PRADHAN Vs. DIBAKAR PRADHAN
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July 11, 2022 |
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NANDINI MALLICK Vs. TAPAS KUMAR MALLICK
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July 14, 2022 |
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NANDINI SHARMA Vs. REGISTRAR SUPREME COURT OF INDIA
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November 16, 2022 |
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NANDU SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
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February 25, 2022 |
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NANJUNDAPPA Vs. STATE OF KARNATAKA
|
May 17, 2022 |
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NARAYAN Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INS. CO. LTD
|
September 22, 2022 |
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NARAYANA MEDICAL COLLEGE Vs. STATE OF ANDHRA PRADESH
|
November 7, 2022 |
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NARCOTICS CONTROL BUREAU Vs. MOHIT AGGARWAL
|
July 19, 2022 |
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NARENDER SINGH Vs. STATE OF HARYANA
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January 18, 2022 |
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NARENDRA HIRAWAT & CO. Vs. SHOLAY MEDIA ENTERTAINMENT PVT. LTD.
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March 7, 2022 |
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NARENDRA KUMAR A. BALDOTA Vs. STATE OF KARNATAKA
|
March 14, 2022 |
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NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 28, 2022 |
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NARENDRAN SONS Vs. NATIONAL INSURANCE CO. LIMITED
|
March 7, 2022 |
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NARINDER GARG Vs. KOTAK MAHINDRA BANK LTD.
|
March 28, 2022 |
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NARINDER SINGH Vs. DIVESH BHUTANI
|
July 21, 2022 |
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NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
|
September 22, 2022 |
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NARSINGH ISPAT LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 2, 2022 |
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NARSINGHDAS Vs. STATE OF MADHYA PRADESH
|
March 30, 2022 |
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NASEEMA KHAN Vs. RAHUL SINGH
|
February 25, 2022 |
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NASIMA Vs. STATE OF UTTAR PRADESH
|
April 21, 2022 |
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NATIONAL COMPANY LAW TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA
|
May 25, 2022 |
|
NATIONAL COMPANY LAW TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA
|
August 1, 2022 |
|
NATIONAL HIGH SPEED RAIL CORPORATION LIMITED Vs. MONTECARLO LIMITED
|
January 31, 2022 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. TRANSSTROY (INDIA) LIMITED
|
July 11, 2022 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRI P. NAGARAJU @ CHELUVAIAH
|
July 11, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHEETAL JAIDEV VADE
|
August 24, 2022 |
|
NATIONAL INSTITUTE OF TECHNOLOGY Vs. OM PRAKASH RAHI
|
March 30, 2022 |
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NATIONAL MEDICAL COMMISSION Vs. POOJA THANDU NARESH
|
April 29, 2022 |
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NATIONAL MEDICAL COMMISSION Vs. LOITONGBAM BIMOLCHANDRA SINGH
|
February 8, 2022 |
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NATIONAL PETROLEUM CONSTRUCTION COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 29, 2022 |
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NATIONAL SPOT EXCHANGE LIMITED Vs. UNION OF INDIA
|
May 4, 2022 |
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NAVEEN Vs. STATE OF HARYANA
|
November 1, 2022 |
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NAVIKA KUMAR Vs. UNION OF INDIA
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September 23, 2022 |
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NAWABUDDIN Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
|
NAZEER Vs. STATE
|
September 29, 2022 |
|
NAZMA NAZ Vs. RUKHSANA BANO
|
May 17, 2022 |
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NCR BRICK KILN ASSOCIATION Vs. CENTRAL POLLUTION CONTROL BOARD
|
April 8, 2022 |
|
NEDUMPILLI FINANCE COMPANY LIMITED Vs. STATE OF KERALA
|
May 10, 2022 |
|
NEELAM PARASHAR Vs. SHASHANK SHARMA
|
September 5, 2022 |
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NEERAJ DUTTA Vs. STATE (GOVT. OF N.C.T. OF DELHI)
|
December 15, 2022 |
|
NEETU SINGH Vs. STATE OF U.P.
|
March 7, 2022 |
|
NEIL AURELIO NUNES Vs. UNION OF INDIA
|
January 20, 2022 |
|
NEIL AURELIO NUNES Vs. UNION OF INDIA
|
January 7, 2022 |
|
NEILAN INTERNATIONAL CO. LTD. Vs. POWERICA LIMITED
|
July 6, 2022 |
|
NEMAI CHANDRA Vs. PRASANTA CHANDRA
|
April 19, 2022 |
|
NEMAI CHANDRA KUMAR (D) THR. LRS Vs. MANI SQUARE LTD
|
July 27, 2022 |
|
NEPA LIMITED THROUGH ITS SENIOR MANAGER (LEGAL) Vs. MANOJ KUMAR AGRAWAL
|
December 8, 2022 |
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NEPPALI SAI VIKASH & ORS Vs. UNION OF INDIA
|
May 2, 2022 |
|
NET RAM YADAV Vs. STATE OF RAJASTHAN
|
August 11, 2022 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. MINOSHA INDIA LIMITED
|
April 27, 2022 |
|
NEW INDIA ASSURANCE CO. LIMITED Vs. KRISHNA SAKHARAM BAING
|
May 12, 2022 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHASHIKALA J. AYACHI
|
July 13, 2022 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SATISH CHANDRA SHARNA
|
February 23, 2022 |
|
NEW NOBLE EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX 1
|
October 19, 2022 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ANAND SONBHADRA
|
May 17, 2022 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAMESHWAR @ RAMESH CHANDRA SHARMA (DEAD) THROUGH LEGAL HEIR AND ANOTHER
|
November 17, 2022 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR SINGHVI (DEAD)
|
February 15, 2022 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARAMCHARI SEHKARI G.N. SAMITI
|
September 22, 2022 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. OMVIR SINGH
|
December 15, 2022 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) Vs. YUNUS
|
February 3, 2022 |
|
NIMS UNIVERSITY Vs. UNION OF INDIA AND ORS.
|
May 9, 2022 |
|
NIPUN TAWARI Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
|
NIRENDRA NATH KAR Vs. GOPAL NAVIN BHAI DAVE
|
September 29, 2022 |
|
NITISH SHANKAR Vs. UNION OF INDIA
|
January 21, 2022 |
|
NITU KUMAR Vs. GULVEER
|
September 16, 2022 |
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NKD MARITIME LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
|
September 22, 2022 |
|
NKGSB COOPERATIVE BANK LIMITED Vs. SUBIR CHAKRAVARTY
|
February 25, 2022 |
|
NOEL HARPER Vs. UNION OF INDIA
|
April 8, 2022 |
|
NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR
|
May 9, 2022 |
|
NOOR MOHAMMED Vs. KHURRAM PASHA
|
August 2, 2022 |
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NTR UNIVERSITY OF HEALTH SCIENCES Vs. YERRA TRINADH
|
November 4, 2022 |
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O.S. KANNAN Vs. A. ALIMA
|
February 10, 2022 |
|
OCL INDIA LTD Vs. STATE OF ORISSA
|
November 4, 2022 |
|
ODISHA STATE FINANCIAL CORPORATION Vs. ODISHA STATE FINANCIAL CORPORATION EMPLOYEES UNION
|
April 5, 2022 |
|
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PRESIDENT, OIL FIELD EMPLOYEES ASSOCIATION
|
February 4, 2022 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. DISCOVERY ENTERPRISES PVT. LTD
|
April 27, 2022 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. AFCONS GUNANUSA JV
|
August 30, 2022 |
|
OLX INDIA B.V Vs. STATE OF HARYANA
|
March 8, 2022 |
|
OMKAR SINGH Vs. JAIPRAKASH NARAIN SINGH
|
February 9, 2022 |
|
OMKAR SINHA Vs. SAHADAT KHAN
|
April 29, 2022 |
|
OMKAR SWAMY Vs. STATE OF KARNATAKA
|
April 18, 2022 |
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ORIENTAL BANK OF COMMERCE Vs. PRABODH KUMAR TEWARI
|
August 16, 2022 |
|
ORIENTAL INSURANCE CO. LIMITED Vs. SHAKUNTLA
|
January 3, 2022 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJESH
|
March 11, 2022 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. K. NARASIMHA REDDY
|
July 9, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. K. NARASIMHA REDDY
|
June 9, 2022 |
|
OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. POLARIS GALAXY Vs. BANQUE CANTONALE DE GENEVE
|
September 23, 2022 |
|
OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V.POLARIS GALAXY Vs. BANQUE CANTONALE DE GENEVE
|
September 22, 2022 |
|
P MOHANDOSS Vs. NEW INDIA ASSURANCE CO. LIMITED
|
February 23, 2022 |
|
P R ADIKESAVAN Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
|
May 23, 2022 |
|
P. CHANDRIKA Vs. COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX
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March 15, 2022 |
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P. DAIVASIGAMANI Vs. S. SAMBANDAN
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October 12, 2022 |
|
P. DHARAMARAJ Vs. SHANMUGAM
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September 8, 2022 |
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P. MEENARAJ Vs. P. ADIGURUSAMY
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January 6, 2022 |
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P. NAZEER Vs. SALAFI TRUST
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March 30, 2022 |
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P. PONNUSAMY Vs. STATE OF TAMIL NADU
|
November 7, 2022 |
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P. RAMASUBBAMMA Vs. V. VIJAYALAKSHMI
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April 11, 2022 |
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P. RANJITHARAJ Vs. STATE OF TAMIL NADU
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April 25, 2022 |
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P. RASIYA Vs. ABDUL NAZER
|
August 12, 2022 |
|
P. SESHAREDDY (D) REP. BY HIS LR. CUM IRREVOCABLE GPA HOLDER AND ASSIGNEE KOTAMREDDY KODANDARAMI Vs. STATE OF KARNATAKA
|
November 9, 2022 |
|
P. VAIRAMUTHU (A) AMMAN P. VAIRAMUTHU Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM
|
July 29, 2022 |
|
P. VARAVARA RAO Vs. NATIONAL INVESTIGATION AGENCY
|
August 10, 2022 |
|
P. VIJAY NATARAJ Vs. STATE
|
September 5, 2022 |
|
P.S. PATEL Vs. STATE BANK OF SAURASHTRA
|
March 15, 2022 |
|
PADHIYAR PRAHLADJI CHENAJI (DECEASED) THROUGH L.R.S Vs. MANIBEN JAGMALBHAI (DECEASED) THROUGH L.R.S
|
March 3, 2022 |
|
PANI RAM (DECEASED) Vs. UNION OF INDIA
|
March 7, 2022 |
|
PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 22, 2022 |
|
PAPPU Vs. STATE OF UTTAR PRADESH
|
February 9, 2022 |
|
PAPPU TIWARY Vs. STATE OF JHARKHAND
|
January 31, 2022 |
|
PARAM PAL SHARDA Vs. DHANI RAM
|
September 19, 2022 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
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May 17, 2022 |
|
PARIVAR SEVA SANSTHA Vs. AHMEDABAD MUNICIPAL CORPORATION
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November 24, 2022 |
|
PARKASH KUMAR JHA Vs. STATE OF BIHAR
|
February 10, 2022 |
|
PARSI ZOROASTRIAN ANJUMAN, MHOW Vs. SUB DIVISIONAL OFFICER/THE REGISTRAR OF PUBLIC TRUSTS
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January 28, 2022 |
|
PARVATHI KOLLUR Vs. STATE
|
August 16, 2022 |
|
PARVEZ PARWAZ Vs. STATE OF UTTAR PRADESH
|
August 26, 2022 |
|
PATEL KODARBHAI MOHANBHAI Vs. SONATA CERAMICA PVT. LTD
|
September 23, 2022 |
|
PATIL AUTOMATION PRIVATE LIMITED Vs. RAKHEJA ENGINEERS PRIVATE LIMITED
|
August 17, 2022 |
|
PATITAPABAN PANDA Vs. ORISSA HIGH COURT
|
September 2, 2022 |
|
PATTALI MAKKAL KATCHI Vs. A. MAYILERUMPERUMAL
|
March 31, 2022 |
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PAWAN KUMAR Vs. UNION OF INDIA
|
May 2, 2022 |
|
PAWAN KUMAR GOEL Vs. STATE OF U.P.
|
November 17, 2022 |
|
PAWAN KUMARI Vs. SATPAL SINGH
|
September 7, 2022 |
|
PEACOCK INDUSTRIES LTD Vs. UNION OF INDIA
|
September 5, 2022 |
|
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
October 12, 2022 |
|
PERARIVALAN A. G. Vs. STATE, THROUGH SUPERINTENDENT OF POLICE CBI
|
May 18, 2022 |
|
PHARMACY COUNCIL OF INDIA Vs. RAJEEV COLLEGE OF PHARMACY
|
September 15, 2022 |
|
PHOENIX ARC PRIVATE LIMITED Vs. VISHWA BHARATI VIDYA MANDIR
|
January 12, 2022 |
|
PILLAMMA Vs. M. RAMAIAH REDDY
|
August 8, 2022 |
|
PILLU @ PRAHLAD Vs. STATE OF MADHYA PRADESH
|
September 7, 2022 |
|
PINKI Vs. ABHISHEK KUMAR SINGH
|
September 5, 2022 |
|
PM COLD STORAGE PRIVATE LIMITED Vs. MONOTRONE LEASING PRIVATE LIMITED
|
August 30, 2022 |
|
POOJA BHUNESHWAR PRASAD SHARMA Vs. ASHISH VINAYBHAI MISHRA
|
May 9, 2022 |
|
POONAM MISRA Vs. U.P.STATE ROAD TRAS. CORP.
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November 24, 2022 |
|
PR. COMMISSIONER OF INCOME TAX - I, CHANDIGARH Vs. ABC PAPERS LIMITED
|
August 18, 2022 |
|
PR. COMMISSIONER OF INCOME TAX 6 Vs. KHYATI REALTORS PVT. LTD.
|
August 25, 2022 |
|
PRABHA TYAGI Vs. KAMLESH DEVI
|
May 12, 2022 |
|
PRADEEP GOYAL Vs. UNION OF INDIA
|
July 18, 2022 |
|
PRADEEP KUMAR Vs. POST MASTER GENERAL
|
February 7, 2022 |
|
PRAGNESH SHAH Vs. ARUN KUMAR SHARMA
|
January 12, 2022 |
|
PRAGYA HIGHER SECONDARY SCHOOL Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING
|
May 27, 2022 |
|
PRAGYA TANDON Vs. DHEERAJ ARORA
|
May 23, 2022 |
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PRAHLAD Vs. STATE OF MADHYA PRADESH
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July 27, 2022 |
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PRAKASH CORPORATES Vs. DEE VEE PROJECTS LIMITED
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February 14, 2022 |
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PRAKASH KUMAR JENA Vs. STATE OF ODISHA
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May 12, 2022 |
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PRAMINA DEVI (DEAD) THR. LRS Vs. STATE OF JHARKHAND
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March 10, 2022 |
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PRAMOD SINGH KIRAR Vs. STATE OF MADHYA PRADESH
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December 2, 2022 |
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PRASANT KUMAR JAGDEV Vs. STATE OF ODISHA
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July 25, 2022 |
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PRAVEEN KUMAR C.P Vs. KERALA PUBLIC SERVICE COMMISSION
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January 28, 2022 |
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PREMA DEVI YADAV Vs. NATIONAL INSURANCE CO. LTD
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April 7, 2022 |
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PREMIER SEA FOODS EXIM PRIVATE LIMITED Vs. CARAVEL SHIPPING SERVICES PRIVATE LIMITED
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January 6, 2022 |
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PREMLATA @ SUNITA Vs. NASEEB BEE
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March 23, 2022 |
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PRIME PROPERTIES Vs. SANA LAKSHMI DEVI
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September 29, 2022 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MOTISONS ENTERTAINMENT INDIA PVT. LTD.
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March 7, 2022 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 Vs. M/S. MAHAGUN REALTORS (P) LTD.
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April 5, 2022 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-1 Vs. BAJAJ HERBALS PVT. LTD
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April 7, 2022 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-III,BANGALORE Vs. WIPRO LIMITED
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July 11, 2022 |
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PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION) Vs. LALJIBHAI KANJIBHAI MANDALIA
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July 13, 2022 |
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PRINCIPAL SECRETARY Vs. K. LAKSHMANAN
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December 9, 2022 |
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PRINCIPAL SECRETARY, REVENUE DEPARTMENT, STATE OF TELANGANA Vs. B. RANGASWAMY (DEAD)
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July 11, 2022 |
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PRIYANKA Vs. SANTOSHKUMAR
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December 8, 2022 |
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April 4, 2022 |
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PRIYANKA YADAV Vs. STATE OF UTTAR PRADESH
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February 28, 2022 |
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PRIYASHI AASHI DEVELOPERS PRIVATE LIMITED Vs. MITRAJYOTI DEKA
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February 18, 2022 |
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PROF. NARENDRA SINGH BHANDARI Vs. RAVINDRA JUGRAN
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November 10, 2022 |
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PROFESSOR (DR) SREEJITH P.S. Vs. DR. RAJASREE M.S.
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October 21, 2022 |
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PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SARASWATIBAI CHANDRAKANT SHINDE
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August 1, 2022 |
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PTC INDIA FINANCIAL SERVICES LIMITED Vs. VENKATESWARLU KARI
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May 12, 2022 |
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PUNJAB NATIONAL BANK Vs. UNION OF INDIA
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February 24, 2022 |
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PUNJAB NATIONAL BANK Vs. VIJAY SITARAM DANDNAIK
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August 30, 2022 |
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PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD Vs. REGISTRAR, COOPERATIVE SOCIETIES
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January 11, 2022 |
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January 3, 2022 |
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March 10, 2022 |
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February 23, 2022 |
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September 5, 2022 |
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August 24, 2022 |
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QURBAN ALI Vs. UNION OF INDIA
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May 19, 2022 |
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QURBAN ALI Vs. UNION OF INDIA
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April 26, 2022 |
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R. ABIRAMI Vs. D. SANTHANAM
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September 6, 2022 |
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R. DINESH KUMAR REDDY Vs. MEDICAL COUNSELLING COMMITTEE
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May 13, 2022 |
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R. KRSNA MURTII Vs. R. R. JAGADESAN
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July 21, 2022 |
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R. MUTHUKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO
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February 7, 2022 |
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December 15, 2022 |
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R. VALLI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
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February 10, 2022 |
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R.D. JAIN Vs. CAPITAL FIRST LTD
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July 27, 2022 |
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R.D. KAUSHAL Vs. UNION OF INDIA
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September 14, 2022 |
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R.K.INDUSTRIES Vs. H.R.COMMERCIALS PRIVATE LIMITED
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August 26, 2022 |
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R.M. SUNDARAM Vs. KAYAROHANASAMY AND NEELAYADHAKSHI AMMAN TEMPLE
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July 11, 2022 |
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R.P. RAVICHANDRAN Vs. STATE OF TAMIL NADU
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November 11, 2022 |
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R.S. INFRA TRANSMISSION LTD Vs. SAURININDUBHAI PATEL
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July 11, 2022 |
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RABINA GHALE Vs. UNION OF INDIA
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July 19, 2022 |
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RADHESHYAM BHAGWANDAS SHAH @ LALA VAKIL Vs. STATE OF GUJARAT
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May 13, 2022 |
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RADHEY SHAM Vs. STATE OF HARYANA
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October 17, 2022 |
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RADHEY SHYAM Vs. STATE OF HARYANA
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May 12, 2022 |
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August 12, 2022 |
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August 1, 2022 |
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November 1, 2022 |
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November 7, 2022 |
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RAHUL RAMESH WAGH Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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RAJ BALA Vs. RAKEJA BEGAM
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October 18, 2022 |
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RAJ KAPOOR Vs. RAM KISHOR ARORA
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January 27, 2022 |
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RAJ PROCESS EQUIPMENTS AND SYSTEMS PRIVATE LIMITED Vs. HONEST DERIVATIVES PRIVATE LIMITED
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November 3, 2022 |
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RAJ SHRI AGARWAL Vs. SUDHEER MOHAN
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October 13, 2022 |
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RAJAN Vs. ANIL VARGHESE
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December 2, 2022 |
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RAJANI Vs. ORIENTAL INSURANCE COMPANY LIMITED
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September 5, 2022 |
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RAJARAM Vs. STATE OF MADHYA PRADESH
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December 16, 2022 |
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November 4, 2022 |
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RAJASHREE Vs. SRI MAHAVEER KAKASO PATIL
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September 21, 2022 |
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RAJASTHAN FINANCIAL CORPORATION JAIPUR Vs. JAIN BANDHU SNEH RESORTS PRIVATE LIMITED
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April 27, 2022 |
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RAJASTHAN MARUDHARA GRAMIN BANK Vs. RAMESH CHANDRA MEENA
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January 4, 2022 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHARAT SINGH JHALA (DEAD) SON OF SHRI NATHU SINGH
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September 30, 2022 |
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February 4, 2022 |
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RAJBIR Vs. SURAJ BHAN
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February 28, 2022 |
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RAJBIR SINGH Vs. STATE OF PUNJAB
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August 24, 2022 |
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October 21, 2022 |
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October 13, 2022 |
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RAJENBHAI BALDEVBHAI SHAH Vs. BAIJIBEN KABHAIBHAI PATANWADIA
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August 25, 2022 |
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RAJENDRA BHAGAT Vs. STATE OF JHARKHAND
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January 3, 2022 |
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January 7, 2022 |
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February 21, 2022 |
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February 4, 2022 |
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July 14, 2022 |
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RAJHAN NARENDRA ROUT Vs. STATE OF MAHARASHTRA
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August 25, 2022 |
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July 21, 2022 |
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September 8, 2022 |
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March 11, 2022 |
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April 11, 2022 |
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May 18, 2022 |
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October 13, 2022 |
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RAJU @ RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
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September 19, 2022 |
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RAJWATI @ RAJJO AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LTD
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December 9, 2022 |
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RAKESH @ BHURA RAJAK Vs. STATE OF MADHYA PRADESH
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August 30, 2022 |
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RAKESH ARORA Vs. BHARTI AXA GENERAL INS. CO. LIMITED
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September 6, 2022 |
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RAKESH KUMAR Vs. SAVITA RANI
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May 6, 2022 |
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RAKESH KUMAR Vs. STATE OF BIHAR
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February 18, 2022 |
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RAM CHANDER Vs. STATE OF CHHATTISGARH
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April 22, 2022 |
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RAM CHANDRA Vs. STATE OF UTTAR PRADESH
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May 10, 2022 |
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RAM JANAM YADAV Vs. STATE OF U.P
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August 11, 2022 |
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RAM KRISHNA GHOSH Vs. STATE OF WEST BENGAL
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March 29, 2022 |
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RAM KUMAR Vs. STATE OF UTTAR PRADESH
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September 28, 2022 |
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RAM KUMAR Vs. STATE OF HARYANA
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January 19, 2022 |
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RAM MURTI Vs. PUNJAB STATE ELECTRICITY BOARD
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October 11, 2022 |
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RAM NIWAS Vs. STATE OF HARYANA
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August 11, 2022 |
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RAM PRATAP Vs. STATE OF HARYANA
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December 1, 2022 |
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RAM SHARAN CHATURVEDI Vs. STATE OF MADHYA PRADESH
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August 25, 2022 |
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RAMA NEGI Vs. UNION OF INDIA
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March 2, 2022 |
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RAMABORA @ RAMABORAIAH Vs. STATE OF KARNATAKA
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August 10, 2022 |
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RAMAN (DEAD) Vs. R. NATARAJAN
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September 13, 2022 |
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RAMANAND @ NANDLAL BHARTI Vs. STATE OF UTTAR PRADESH
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October 13, 2022 |
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RAMANI Vs. TAMIL NADU SLUM-CLEARANCE BOARD
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November 24, 2022 |
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RAMCHANDRA VISHNOI Vs. UNION OF INDIA
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October 10, 2022 |
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RAMCHARAN (DEAD) Vs. STATE OF MADHYA PRADESH
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December 7, 2022 |
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RAMDEV AGRAWAL Vs. RAJKISHORE
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September 13, 2022 |
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RAMESH Vs. KARAN SINGH
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September 16, 2022 |
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RAMESH CHANDRA GUPTA Vs. STATE OF U.P.
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November 28, 2022 |
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RAMESHWAR Vs. STATE OF HARYANA
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July 21, 2022 |
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RAMJHAN GANI PALANI Vs. NATIONAL INVESTIGATING AGENCY
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April 27, 2022 |
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RAMKUMARI YADAV Vs. STATE OF MADHYA PRADESH
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July 19, 2022 |
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RAMRAO SHANKAR TAPASE Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN
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April 19, 2022 |
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RAMVEER UPADHYAY Vs. STATE OF U.P
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April 20, 2022 |
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RANA NAHID Vs. SAHIDUL HAQ CHISTI
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September 22, 2022 |
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RANBIR SINGH Vs. SK ROY, CHAIRMAN, LIFE INSURANCE CORP. OF INDIA
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April 27, 2022 |
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RANDEEP SINGH Vs. STATE OF U. T. CHANDIGARH
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November 9, 2022 |
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RASHIDUL JAFAR Vs. STATE OF UTTAR PRADESH
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September 6, 2022 |
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RASHIDUL JAFAR Vs. STATE OF UTTAR PRADESH
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August 24, 2022 |
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RASHTREEYA SIKSHANA SAMITHI TRUST Vs. COMMITTEE FOR FIXATION OF FEE STRUCTURE OF PRIVATE PROFESSIONAL COLLEGES
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May 19, 2022 |
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RATAN LAL PATEL Vs. HARI SINGH GOUR VISHWAVIDYALAYA
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March 22, 2022 |
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RATHISH BABU UNNIKRISHNAN Vs. STATE (GOVT. OF NCT OF DELHI)
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April 26, 2022 |
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RATILAL S. PUJARA Vs. MUNICIPAL COMMISSIONER,MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 25, 2022 |
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RATNAMBAR KAUSHIK Vs. UNION OF INDIA
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December 5, 2022 |
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RAVI NAMBOOTHIRI Vs. K.A. BAIJU
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November 9, 2022 |
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RAVI RANJAN DEVELOPERS PRIVATE LIMITED Vs. ADITYA KUMAR CHATTERJEE
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March 24, 2022 |
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RAVI SHARMA Vs. STATE(GOVERNMENT OF N.C.T. OF DELHI)
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July 11, 2022 |
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RAVIKANT SRIVASTAVA Vs. STATE OF JHARKHAND
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October 18, 2022 |
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RAVINDER SINGH @ KAKU Vs. STATE OF PUNJAB
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May 4, 2022 |
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RAVINDER SINGH CHANA Vs. KHANNA PROPERTIES AND INFRASTRUCTURES PVT. LTD
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August 24, 2022 |
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RAVINDRA Vs. UNION OF INDIA
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February 11, 2022 |
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RAVINDRA SINGH Vs. RAJASTHAN STATE TRANSPORT CORPORATION
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February 3, 2022 |
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RAZA AHMAD Vs. STATE OF CHHATTISGARH
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March 7, 2022 |
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REDDY VEERANA Vs. STATE OF UTTAR PRADESH
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May 5, 2022 |
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REGIONAL MANAGER, UCO BANK Vs. KRISHNA KUMAR BHARDWAJ
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February 18, 2022 |
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REGIONAL TRANSPORT AUTHORITY Vs. SHAJU
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February 17, 2022 |
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REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS Vs. STATE
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February 23, 2022 |
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REGISTRAR OF ASSURANCES Vs. ASL VYAPAR PRIVATE LTD
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November 10, 2022 |
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REHANA BEGUM (MUSSTT.) Vs. STATE OF ASSAM
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January 21, 2022 |
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REKHA JAIN Vs. STATE OF KARNATAKA
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May 10, 2022 |
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RELIANCE INDUSTRIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 5, 2022 |
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RELIANCE INDUSTRIES LTD. Vs. VIJAYAN A.
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November 7, 2022 |
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RENAISSANCE HOTEL HOLDINGS INC Vs. B. VIJAYA SAI
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January 19, 2022 |
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RESERVE BANK OF INDIA Vs. RUPEE CO-OP BANK LTD
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September 30, 2022 |
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RESERVE BANK OF INDIA Vs. BIG KANCHEEPURAM COOPERATIVE TOWN BANK LTD
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October 14, 2022 |
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RESHMA SULTANA Vs. STATE OF KARNATAKA
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May 10, 2022 |
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REVENUE DIVISIONAL OFFICER \ FAKHRUDDIN ALI Vs. ISMAIL BHAI \ REVENUE DIVISIONAL OFFICER
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November 22, 2022 |
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RISHI PAL SINGH Vs. NEW INDIA ASSURANCE CO. LTD
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July 26, 2022 |
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RISHIPAL Vs. RAJU
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April 1, 2022 |
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RISHIRAJ @ TUTUL MUKHARJEE Vs. STATE OF CHHATTISGARH
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May 20, 2022 |
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RITU MAHESHWARI Vs. PROMOTIONAL CLUB
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May 5, 2022 |
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RITU RAI Vs. STATE OF UTTAR PRADESH
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September 29, 2022 |
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RIYA MUNJAL Vs. TAHIR HUSSAIN KHAN
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April 20, 2022 |
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RIYADH M. Vs. ORIENTAL INSURANCE CO. LIMITED
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September 1, 2022 |
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ROHIT RANJAN Vs. UNION OF INDIA
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July 8, 2022 |
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ROHITH THAMMANA GOWDA Vs. STATE OF KARNATAKA
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July 29, 2022 |
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ROHITH THAMMANA GOWDA Vs. RAJINI NALINI RAMESH
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September 14, 2022 |
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ROOPWATI Vs. RAM KISHAN
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October 14, 2022 |
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RUCHI RAWAT Vs. PRINCIPAL JUDGE, FAMILY COURT ETAH
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August 5, 2022 |
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RUPALI KAILAS MAMODE Vs. NATIONAL INSURANCE COMPANY LIMITED
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September 15, 2022 |
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RUSHIBHAI JAGDISHBHAI PATHAK Vs. BHAVNAGAR MUNICIPAL CORPORATION
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May 18, 2022 |
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S. AMUTHA Vs. GOVERNMENT OF TAMIL NADU
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January 5, 2022 |
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S. CHANDRASEKHARAN Vs. M. DINAKAR
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July 11, 2022 |
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S. KALEESWARAN Vs. STATE
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November 3, 2022 |
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S. KULDEEP SINGH Vs. S. PRITHPAL SINGH
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August 2, 2022 |
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S. MADHUSUDHAN REDDY Vs. V. NARAYANA REDDY
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August 18, 2022 |
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S. NALINI JAYANTHI Vs. M. RAMASUBBA REDDY
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October 19, 2022 |
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S. Q. MASOOD Vs. STATE OF TELANGANA
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April 27, 2022 |
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S. RAMACHANDRA RAO Vs. S. NAGABHUSHANA RAO
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October 19, 2022 |
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S. RUKMINI MADEGOWDA Vs. STATE ELECTION COMMISSION
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September 14, 2022 |
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S. SENTHIL KUMAR Vs. STATE OF TAMIL NADU
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March 11, 2022 |
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S. SHANKARAIAH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER PEDDAPALI KARIMNAGAR DIST.
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November 9, 2022 |
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S. VASANTHI Vs. ADHIPARASAKTHI ENGG. COLLEGE
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October 11, 2022 |
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S. VENKATESH Vs. UNION OF INDIA
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September 5, 2022 |
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S.J. SURYAH Vs. S.S. CHAKRAVARTHY
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April 25, 2022 |
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S.K. TONGIA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 27, 2022 |
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S.M. SHOBA Vs. INSPECTOR OF POLICE
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June 15, 2022 |
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S.P. MANI AND MOHAN DAIRY Vs. DR. SNEHALATHA ELANGOVAN
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September 16, 2022 |
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S.P. VELUMANI Vs. ARAPPOR IYAKKAM
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May 20, 2022 |
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S.S. ENGINEERS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
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July 15, 2022 |
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SABIR Vs. BHOORA @ NADEEM
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February 15, 2022 |
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SABITRI SAMANTARAY Vs. STATE OF ODISHA
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May 20, 2022 |
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SADHNA CHAUDHARY Vs. STATE OF RAJASTHAN
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July 12, 2022 |
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SAGAR Vs. STATE OF U.P
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March 10, 2022 |
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SAGAR BEHERA @ BANAMALI @ DAYANIDHI Vs. STATE OF WEST BENGAL
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February 4, 2022 |
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SAHAB ALAM Vs. STATE OF JHARKHAND
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August 24, 2022 |
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SAHEBRAO ARJUN HON Vs. RAOSAHEB S/O KASHINATH HON
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September 6, 2022 |
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SAINABA Vs. STATE OF KERALA
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November 18, 2022 |
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SAKHARAM Vs. KISHANRAO
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August 3, 2022 |
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SAKTIPADA MOHAPATRA Vs. STATE OF ORISSA
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February 2, 2022 |
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SALIM ALI CENTRE FOR ORNITHOLOGY & NATURAL HISTORY, COIMBATORE Vs. DR. MATHEW K. SEBASTIAN
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April 4, 2022 |
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SALONI AGRAWAL Vs. SURBHIT MITTAL
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September 5, 2022 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
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August 26, 2022 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
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May 20, 2022 |
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SAMARPAN VARISHTHA JAN PARISAR Vs. RAJENDRA PRASAD AGARWAL
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May 6, 2022 |
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SAMIKKUTTY Vs. CHANDRAN
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October 20, 2022 |
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SAMRUDDHI CO-OPERATIVE HOUSING SOCIETY LTD Vs. MUMBAI MAHALAXMI CONSTRUCTION PVT. LTD
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January 11, 2022 |
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SANCHIT ALAGH Vs. UNION OF INDIA
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March 28, 2022 |
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SANDEEP ALIAS KALA Vs. SUPREME COURT OF INDIA
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August 16, 2022 |
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SANDHYA PANT Vs. DEEPAK RUWALI
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August 11, 2022 |
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SANDOZ PRIVATE LIMITED Vs. UNION OF INDIA
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January 4, 2022 |
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SANGHAR ZUBER ISMAIL Vs. MINISTRY OF ENVIRONMENT, FORESTS AND CLIMATE CHANGE
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August 31, 2022 |
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SANGHI INDUSTRIES LIMITED Vs. RAVIN CABLES LTD.
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September 30, 2022 |
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SANGITA PRAKASH PAWAR Vs. MAHADEORAO R MAHADIK
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October 13, 2022 |
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SANJANA Vs. ARUN SHARMA
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December 1, 2022 |
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SANJAY Vs. STATE (NCT OF DELHI)
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June 20, 2022 |
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SANJAY GUPTA Vs. STATE OF UTTAR PRADESH
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April 12, 2022 |
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SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
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March 10, 2022 |
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SANJAY PATEL Vs. STATE OF UTTAR PRADESH
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April 13, 2022 |
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SANJAY PURAN BAGDE Vs. STATE OF MAHARASHTRA
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July 28, 2022 |
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SANJEET KUMAR SINGH @ MUNNA KUMAR SINGH Vs. STATE OF CHHATTISGARH
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August 30, 2022 |
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SANJEEV Vs. STATE OF HIMACHAL PRADESH
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March 9, 2022 |
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SANJU Vs. STATE OF UTTAR PRADESH
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August 29, 2022 |
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SANSERA ENGINEERING LIMITED Vs. DEPUTY COMMISSIONER, LARGE TAX PAYER UNIT, BENGALURU
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November 29, 2022 |
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SANTHOSH J. Vs. V. NARASIMHA MURTHY
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October 18, 2022 |
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SANTOSH Vs. STATE OF UTTAR PRADESH
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February 22, 2022 |
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SANTRAM DEWANGAN Vs. SHIVPRASAD
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April 18, 2022 |
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SARANPAL KAUR ANAND Vs. PRADUMAN SINGH CHANDHOK
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March 28, 2022 |
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SARDAR MEENA Vs. STATE OF RAJASTHAN
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February 22, 2022 |
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SAREPALLI SREENIVAS & ORS. Vs. STATE OF ANDHRA PRADESH
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April 6, 2022 |
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January 12, 2022 |
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November 21, 2022 |
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July 13, 2022 |
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September 22, 2022 |
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April 8, 2022 |
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March 24, 2022 |
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October 17, 2022 |
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July 11, 2022 |
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December 5, 2022 |
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February 23, 2022 |
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May 6, 2022 |
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September 19, 2022 |
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September 26, 2022 |
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May 17, 2022 |
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April 26, 2022 |
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April 26, 2022 |
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February 17, 2022 |
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February 15, 2022 |
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August 17, 2022 |
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August 8, 2022 |
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February 25, 2022 |
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May 10, 2022 |
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September 19, 2022 |
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May 4, 2022 |
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March 15, 2022 |
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November 24, 2022 |
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March 25, 2022 |
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April 11, 2022 |
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September 19, 2022 |
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October 13, 2022 |
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August 30, 2022 |
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July 11, 2022 |
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January 17, 2022 |
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September 19, 2022 |
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September 19, 2022 |
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May 26, 2022 |
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February 7, 2022 |
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September 6, 2022 |
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April 20, 2022 |
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February 10, 2022 |
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July 14, 2022 |
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October 21, 2022 |
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July 29, 2022 |
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June 22, 2022 |
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April 8, 2022 |
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November 4, 2022 |
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August 12, 2022 |
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April 20, 2022 |
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April 12, 2022 |
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July 29, 2022 |
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January 7, 2022 |
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February 10, 2022 |
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July 25, 2022 |
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January 18, 2022 |
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September 6, 2022 |
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April 18, 2022 |
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September 7, 2022 |
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January 20, 2022 |
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February 4, 2022 |
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April 5, 2022 |
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August 16, 2022 |
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August 5, 2022 |
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January 31, 2022 |
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October 21, 2022 |
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July 28, 2022 |
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September 2, 2022 |
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January 24, 2022 |
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March 11, 2022 |
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January 4, 2022 |
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April 26, 2022 |
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May 19, 2022 |
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January 5, 2022 |
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February 22, 2022 |
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March 30, 2022 |
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March 14, 2022 |
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November 15, 2022 |
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August 2, 2022 |
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February 7, 2022 |
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August 12, 2022 |
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September 9, 2022 |
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November 16, 2022 |
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November 14, 2022 |
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October 11, 2022 |
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March 10, 2022 |
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February 9, 2022 |
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January 3, 2022 |
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January 11, 2022 |
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April 8, 2022 |
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May 27, 2022 |
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February 3, 2022 |
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December 2, 2022 |
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April 4, 2022 |
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November 7, 2022 |
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November 17, 2022 |
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June 13, 2022 |
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August 17, 2022 |
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October 21, 2022 |
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February 2, 2022 |
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March 22, 2022 |
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March 7, 2022 |
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August 25, 2022 |
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February 25, 2022 |
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July 6, 2022 |
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February 16, 2022 |
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August 24, 2022 |
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STATE Vs. R. SOUNDIRARASU
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September 5, 2022 |
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STATE BANK OF INDIA Vs. AJAY KUMAR SOOD
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August 16, 2022 |
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April 18, 2022 |
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May 20, 2022 |
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July 11, 2022 |
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July 28, 2022 |
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November 4, 2022 |
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November 4, 2022 |
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May 20, 2022 |
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STATE BY (NCB) BENGALURU Vs. PALLULABID AHMAD ARIMUTTA
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January 10, 2022 |
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STATE OF ANDHRA PRADESH Vs. STATE OF KARNATAKA
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September 28, 2022 |
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STATE OF ANDHRA PRADESH Vs. RAGHU RAMAKRISHNA RAJU KANUMURU (M.P.)
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June 1, 2022 |
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January 3, 2022 |
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February 7, 2022 |
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STATE OF BIHAR Vs. RAJMATI DEVI
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May 20, 2022 |
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STATE OF BIHAR Vs. PAWAN KUMAR
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January 18, 2022 |
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May 5, 2022 |
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STATE OF CHHATTISGARH Vs. GURJINDER PAL SINGH
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May 31, 2022 |
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STATE OF GUJARAT Vs. CADILA HEALTHCARE LTD
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July 11, 2022 |
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STATE OF GUJARAT Vs. SANDIP OMPRAKASH GUPTA
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December 15, 2022 |
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January 21, 2022 |
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STATE OF GUJARAT Vs. PRAVINKUMAR R. PATEL
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November 1, 2022 |
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STATE OF GUJARAT Vs. R.J. PATHAN
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March 24, 2022 |
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STATE OF GUJARAT Vs. TALSIBHAI DHANJIBHAI PATEL
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February 18, 2022 |
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STATE OF HARYANA Vs. FARIDABAD INDUSTRIES ASSOCIATION
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February 17, 2022 |
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STATE OF HARYANA Vs. JAI SINGH
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April 7, 2022 |
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STATE OF HARYANA Vs. SAMARTH KUMAR
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July 20, 2022 |
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STATE OF HARYANA Vs. ANAND KINDO
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September 8, 2022 |
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STATE OF HIMACHAL PRADESH Vs. KARUNA SHANKER PURI
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February 9, 2022 |
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STATE OF HIMACHAL PRADESH Vs. ANGREJO DEVI
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November 23, 2022 |
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STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
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May 20, 2022 |
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STATE OF HIMACHAL PRADESH Vs. NIRMAL KAUR
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October 20, 2022 |
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STATE OF JAMMU AND KASHMIR Vs. SHUBAM SANGRA
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November 16, 2022 |
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STATE OF JHARKHAND Vs. LINDE INDIA LIMITED
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December 2, 2022 |
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STATE OF JHARKHAND Vs. SALAUDDIN KHAN
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September 9, 2022 |
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STATE OF JHARKHAND Vs. SHAILENDRA KUMAR RAI @ PANDAV RAI
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October 31, 2022 |
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STATE OF JHARKHAND Vs. SHIV SHANKAR SHARMA
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November 7, 2022 |
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STATE OF JHARKHAND Vs. SHIV SHANKAR SHARMA
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May 24, 2022 |
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STATE OF JHARKHAND DEPARTMENT OF HEALTH MEDICINE EDUCATION AND FAMILY WELFARE Vs. BANARAS PRASAD
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April 7, 2022 |
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STATE OF KARNATAKA Vs. M. SHIVARAJU
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May 20, 2022 |
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STATE OF KARNATAKA Vs. M.A. MOHAMAD SANAULLA
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September 20, 2022 |
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STATE OF KARNATAKA Vs. G. RAMANARAYANA JOSHI
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May 17, 2022 |
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STATE OF KARNATAKA Vs. STATE OF MEGHALAYA
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March 23, 2022 |
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STATE OF KARNATAKA Vs. UMESH
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March 22, 2022 |
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STATE OF KARNATAKA Vs. B.R. MURALIDHAR
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July 28, 2022 |
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STATE OF KERALA Vs. LAXMI VASANTH
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February 9, 2022 |
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February 1, 2022 |
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STATE OF KERALA Vs. SISTER AMALA
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August 5, 2022 |
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July 11, 2022 |
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STATE OF M.P. Vs. RAMJI LAL SHARMA
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March 9, 2022 |
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STATE OF MADHYA PRADESH Vs. SADIQUE
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March 15, 2022 |
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STATE OF MADHYA PRADESH Vs. M/S. SEW CONSTRUCTION LIMITED
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November 18, 2022 |
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STATE OF MADHYA PRADESH Vs. RADHESHYAM
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November 24, 2022 |
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STATE OF MADHYA PRADESH Vs. R.D. SHARMA
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January 27, 2022 |
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STATE OF MADHYA PRADESH Vs. SEEMA SHARMA
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May 12, 2022 |
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STATE OF MADHYA PRADESH Vs. NANDU @ NANDUA
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September 2, 2022 |
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STATE OF MADHYA PRADESH Vs. M/S. COMMERCIAL ENGINEERS AND BODY BUILDING COMPANY LIMITED
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October 14, 2022 |
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STATE OF MADHYA PRADESH Vs. JOGENDRA
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January 11, 2022 |
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STATE OF MAHARASHTRA Vs. BHAGWAN
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January 10, 2022 |
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STATE OF MAHARASHTRA Vs. SHRI VILE PARLE KELVANI MANDAL
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January 7, 2022 |
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STATE OF MAHARASHTRA Vs. GREATSHIP (INDIA) LIMITED
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September 20, 2022 |
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STATE OF MAHARASHTRA Vs. ASPI CHINOY
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September 30, 2022 |
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STATE OF MAHARASHTRA Vs. MADHURI MARUTI VIDHATE (SINCE AFTER MARRIAGE SMT. MADHURI SANTOSH KOLI)
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September 30, 2022 |
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STATE OF MAHARASHTRA Vs. 63 MOONS TECHNOLOGIES LTD
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April 22, 2022 |
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STATE OF MAHARASHTRA Vs. SHAIKH MAHEMUD
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April 6, 2022 |
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STATE OF MAHARASHTRA Vs. MAHESH KARIMAN TIRKI
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October 15, 2022 |
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STATE OF MAHARASHTRA Vs. DR. MAROTI S/O KASHINATH PIMPALKAR
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November 2, 2022 |
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STATE OF MAHARASHTRA Vs. MADHUKAR ANTU PATIL
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March 21, 2022 |
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STATE OF MANIPUR Vs. SURJAKUMAR OKRAM
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February 1, 2022 |
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STATE OF MANIPUR Vs. BUYAMAYUM ABDUL HANAN
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October 19, 2022 |
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STATE OF NAGALAND Vs. NISHEVI ACHUMI
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July 11, 2022 |
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STATE OF ODISHA Vs. SULEKH CHANDRA PRADHAN
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April 20, 2022 |
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STATE OF ODISHA Vs. SAMAL BARRAGE EMPLOYEES UNION
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March 7, 2022 |
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STATE OF ODISHA Vs. M/S. PANDA INFRAPROJECT LIMITED
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February 24, 2022 |
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STATE OF ORISSA Vs. M/S. UTKAL DISTILLERIES LTD.
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March 3, 2022 |
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STATE OF PUNJAB Vs. DEV BRAT SHARMA
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March 16, 2022 |
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STATE OF PUNJAB Vs. MEHAR DIN
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March 2, 2022 |
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STATE OF PUNJAB Vs. JASBIR SINGH
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September 15, 2022 |
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STATE OF PUNJAB Vs. ANSHIKA GOYAL
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January 25, 2022 |
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STATE OF RAJASTHAN Vs. CHETAN JEFF
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May 11, 2022 |
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STATE OF RAJASTHAN Vs. ASHOK KHETOLIYA
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March 10, 2022 |
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STATE OF RAJASTHAN Vs. BANWARI LAL
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April 8, 2022 |
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STATE OF RAJASTHAN Vs. GURBACHAN SINGH
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December 7, 2022 |
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STATE OF RAJASTHAN Vs. O.P. GUPTA
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September 19, 2022 |
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STATE OF RAJASTHAN Vs. ANJU RINI SAINI
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February 2, 2022 |
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STATE OF RAJASTHAN Vs. MANGAT LAL SIDANA
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March 23, 2022 |
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STATE OF RAJASTHAN Vs. PHOOL SINGH
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September 2, 2022 |
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STATE OF RAJASTHAN Vs. ULTRATECH CEMENT LTD
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August 26, 2022 |
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STATE OF RAJASTHAN Vs. KISTOORA RAM
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July 28, 2022 |
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STATE OF SIKKIM Vs. JASBIR SINGH
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February 1, 2022 |
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STATE OF TAMIL NADU Vs. LALY @ MANIKANDAN & ANOTHER
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October 14, 2022 |
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STATE OF TELANGANA Vs. B. SUBBA RAYUDU
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September 14, 2022 |
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STATE OF TRIPURA Vs. ANJANA BHATTACHARJEE
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August 24, 2022 |
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STATE OF U.P. Vs. IQBAL SINGH
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June 1, 2022 |
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STATE OF U.P. Vs. VEERPAL
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February 1, 2022 |
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STATE OF U.P. Vs. JAI DUTT
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January 19, 2022 |
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STATE OF U.P. Vs. VIRENDRA KUMAR
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November 25, 2022 |
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STATE OF U.P. Vs. KARUNAKAR KHARE
|
July 26, 2022 |
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STATE OF U.P. THR. SECRETARY Vs. PREM CHOPRA
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March 25, 2022 |
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STATE OF UP Vs. MCDOWELL AND COMPANY LIMITED
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January 5, 2022 |
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STATE OF UTTAR PRADESH Vs. ATUL KUMAR DWIVEDI
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January 7, 2022 |
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STATE OF UTTAR PRADESH Vs. PRABHAT KUMAR
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September 1, 2022 |
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STATE OF UTTAR PRADESH Vs. SATISH CHAND SHIVHARE AND BROTHERS
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April 4, 2022 |
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STATE OF UTTAR PRADESH Vs. KARUNESH KUMAR
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December 12, 2022 |
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STATE OF UTTAR PRADESH Vs. RAJMATI SINGH
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December 7, 2022 |
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STATE OF UTTAR PRADESH Vs. UDAY EDUCATION AND WELFARE TRUST
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April 22, 2022 |
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STATE OF UTTAR PRADESH Vs. AKHIL SHARDA
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July 11, 2022 |
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STATE OF UTTAR PRADESH Vs. ANAND ENGINEERING COLLEGE
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July 12, 2022 |
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STATE OF UTTAR PRADESH Vs. SHANTI DEVI
|
August 8, 2022 |
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STATE OF UTTAR PRADESH Vs. MOHD REHAN KHAN
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August 8, 2022 |
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STATE OF UTTAR PRADESH Vs. PRAHALAD SINGH
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November 18, 2022 |
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STATE OF UTTAR PRADESH Vs. SUBHASH @ PAPPU
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April 1, 2022 |
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STATE OF UTTAR PRADESH Vs. RAJIT SINGH
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March 22, 2022 |
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November 10, 2022 |
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August 5, 2022 |
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February 18, 2022 |
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July 11, 2022 |
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July 15, 2022 |
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May 30, 2022 |
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February 11, 2022 |
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June 2, 2022 |
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September 13, 2022 |
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October 11, 2022 |
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August 24, 2022 |
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October 11, 2022 |
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November 24, 2022 |
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September 7, 2022 |
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April 19, 2022 |
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January 19, 2022 |
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November 4, 2022 |
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March 8, 2022 |
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July 12, 2022 |
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September 7, 2022 |
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VIGYASHREE INFRASTRUCTURE LTD. Vs. STATE OF MADHYA PRADESH
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September 6, 2022 |
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VIJAY KUMAR Vs. NANAG RAM
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December 1, 2022 |
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VIJAY KUMAR GHAI Vs. STATE OF WEST BENGAL
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March 22, 2022 |
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VIJAY KUMAR GOYAL (DEAD) Vs. NEENA RANI
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September 16, 2022 |
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VIJAY KUMAR SINGH Vs. ORIENTAL INSURANCE CO. LIMITED
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September 22, 2022 |
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VIJAY MADANLAL CHOUDHARY Vs. UNION OF INDIA
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July 27, 2022 |
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VIJAY PRATAP YADAV Vs. STATE OF UTTAR PRADESH
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February 23, 2022 |
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VIJAY RAJMOHAN Vs. STATE
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October 11, 2022 |
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VIJAYA Vs. STATE
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September 15, 2022 |
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VIJAYKUMAR GOPICHAND RAMCHANDANI Vs. AMAR SADHURAM MULCHANDANI
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December 5, 2022 |
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VIKAS SINGH Vs. GOVT. OF NCT OF DELHI
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August 11, 2022 |
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VIKKI SARATHI Vs. STATE OF CHHATTISGARH
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March 4, 2022 |
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VIKRAM SINGH Vs. SHYOJI RAM
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February 18, 2022 |
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VIKRAMJIT KAKATI Vs. STATE OF ASSAM
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August 4, 2022 |
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VIKRANT BALOURIA Vs. ASHISH KUMAR
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June 3, 2022 |
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VILLAGE OFFICER Vs. CHUNAYAMAKKAL JOSEPH
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January 19, 2022 |
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VINAY PRAKASH SINGH Vs. SAMEER GEHLAUT
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November 14, 2022 |
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VINOD KATARA Vs. STATE OF UTTAR PRADESH
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September 12, 2022 |
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VIPAN AGGARWAL Vs. RAMAN GANDOTRA
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April 29, 2022 |
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VIPUL RASIKBHAI KOLI JANKHER Vs. STATE OF GUJARAT
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March 11, 2022 |
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VIRAJ TRA DESAI Vs. STATE OF GUJARAT
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August 30, 2022 |
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VIRENDRA Vs. STATE OF M.P.
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July 11, 2022 |
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VISALATCHI Vs. NAGARAJAN
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September 1, 2022 |
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VISHAL Vs. YUGRAJ SINGH DHINDSA
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September 14, 2022 |
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VISHAL ASHWIN PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
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March 28, 2022 |
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VISHAL VIJAY KALANTRI Vs. SHAILEN SHAH (RESOLUTION PROFESSIONAL OF DIGHI PORT LIMITED)
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May 4, 2022 |
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VISHRAM VARU AND CO Vs. UNION OF INDIA
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April 21, 2022 |
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VISHWANATH PRATAP SINGH Vs. ELECTION COMMISSION OF INDIA
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September 9, 2022 |
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VIVEKANAND MISHRA Vs. STATE OF U.P.
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July 29, 2022 |
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VODAFONE IDEA CELLULAR LTD. Vs. AJAY KUMAR AGRAWAL
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February 16, 2022 |
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VOMBATKERE S. G. Vs. UNION OF INDIA
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May 11, 2022 |
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WAHEED-UR-REHMAN PARRA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
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February 25, 2022 |
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WALCHANDNAGAR INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
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February 4, 2022 |
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WAQF BOARD, RAJASTHAN Vs. JINDAL SAW LIMITED
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April 29, 2022 |
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WAVE INDUSTRIES PVT. LTD. Vs. STATE OF U.P.
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December 15, 2022 |
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WEATHERFORD OIL TOOL MIDDLE EAST LIMITED Vs. BAKER HUGHES SINGAPORE PTE
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October 20, 2022 |
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WG CDR AU TAYYABA (RETD) Vs. UNION OF INDIA
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November 16, 2022 |
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WIDESCREEN HOLDINGS PRIVATE LIMITED Vs. RELIGARE FINVEST LIMITED
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April 22, 2022 |
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WIPRO FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 12, 2022 |
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WIZAMAN IMPEX PVT. LTD. Vs. KEDRION BIOPHARMA INC.
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February 7, 2022 |
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WYETH LIMITED Vs. STATE OF BIHAR
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August 11, 2022 |
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X Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF NCT OF DELHI
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September 29, 2022 |
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X Vs. PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
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July 21, 2022 |
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X (MINOR) Vs. STATE OF JHARKHAND
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February 21, 2022 |
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XXX Vs. VIJAY BABU
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July 6, 2022 |
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XYZ Vs. ABHISHEIK
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September 2, 2022 |
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XYZ Vs. STATE OF MADHYA PRADESH
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August 5, 2022 |
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Y. SAI SATYA PRASAD Vs. D. PRABHAKARA RAO
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October 11, 2022 |
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YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SHAKUNTLA EDUCATION AND WELFARE SOCIETY
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May 19, 2022 |
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YASHODA (ALIAS SODHAN) Vs. SUKHWINDER SINGH
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September 12, 2022 |
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YASHODAMMA S. Vs. REGIONAL MANAGER RELIANCE GENERAL INSURANCE CO. LIMITED
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September 13, 2022 |
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YASHPAL SINGH Vs. STATE OF UTTAR PRADESH
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September 15, 2022 |
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YATENDRASINGH AJABSINGH CHAUHAN Vs. STATE OF MAHARASHTRA
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August 4, 2022 |
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YENDAPALLI SRINIVASULU REDDY Vs. VEMIREDDY PATTABHIRAMI REDDY
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October 19, 2022 |
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YERUVA SAYIREDDY Vs. STATE OF ANDHRA PRADESH
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March 7, 2022 |
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YES BANK LIMITED Vs. 63 MOONS TECHNOLOGIES LIMITED
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February 1, 2022 |
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YOGESH JAIN Vs. SUMESH CHADHA
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October 10, 2022 |
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ZAKIA AHSAN JAFRI Vs. STATE OF GUJARAT
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June 24, 2022 |
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ZAKIR ABDUL MIRAJKAR Vs. STATE OF MAHARASHTRA
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August 24, 2022 |
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