REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. CHITRA Vs. N. BHUVANESHWARI	January 24, 2020
A.MAHALAKSHMI Vs. BALA VENKATRAM	January 7, 2020
AARIFABEN YUNUSBHAI PATEL Vs. MUKUL THAKOREBHAI AMIN	March 17, 2020
ABHILASHA Vs. PARKASH AND OTHERS	September 15, 2020
ACTION ISPAT AND POWER PRIVATE LIMITED Vs. SHYAM METALICS AND ENERGY LIMITED	December 15, 2020
ADANI GAS LIMITED Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD	February 17, 2020
ADDISSERY RAGHAVAN Vs. CHERUVALATH KRISHNADASAN	June 8, 2020
ADDITIONAL COMMISSIONER REVENUE Vs. AKHALAQ HUSSAIN	March 3, 2020
ADITYA KASHYAP Vs. RACHITA TANEJA	December 18, 2020
AGRA DIOCESAN TRUST ASSOCIATION Vs. ANIL DAVID	February 19, 2020
AHMAD ALI QURAISHI Vs. STATE OF UTTAR PRADESH	January 30, 2020
AISHWARYA ATUL PUSALKAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	April 27, 2020
AJOY DEBBARMA Vs. STATE OF TRIPURA	August 5, 2020
AKSHAY KUMAR SINGH Vs. UNION OF INDIA	March 19, 2020
AKSHAY KUMAR SINGH Vs. THE STATE OF N.C.T. OF DELHI	January 30, 2020
ALAPATI JYOTSNA AND OTHERS Vs. UNION OF INDIA	May 26, 2020
ALEMBIC PHARMACEUTICALS LIMITED Vs. ROHIT PRAJAPATI	April 1, 2020
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	February 28, 2020
AMAR NATH CHAUBEY Vs. UNION OF INDIA AND OTHERS	December 14, 2020
AMAR SINGH AND OTHERS Vs. STATE (NCT OF DELHI)	October 12, 2020
AMBALAL SARABHAI ENTERPRISE LIMITED Vs. KS INFRASPACE LLP LIMITED	January 6, 2020
AMBICA MEDICAL STORES Vs. THE SURAT PEOPLES CO-OPERATIVE BANK LIMITED	January 28, 2020
AMBIENCE INFRASTRUCTURE PRIVATE LIMITED Vs. AMBIENCE ISLAND APARTMENT OWNERS	August 28, 2020
AMICUS CURIAE Vs. PRASHANT BHUSHAN & ANR.	August 17, 2020
AMISH DEVGAN Vs. UNION OF INDIA	June 26, 2020
AMISH DEVGAN Vs. UNION OF INDIA AND OTHERS	December 7, 2020
AMIT BATHLA Vs. CENTRAL BOARD OF SECONDARY EDUCATION	June 26, 2020
AMIT SAHNI Vs. COMMISSIONER OF POLICE	October 7, 2020
AMRIT MEHTA Vs. NORTH DELHI MUNICIPAL CORPORATION	February 13, 2020
AMYRA DWIVEDI (MINOR) Vs. ABHINAV DWIVEDI	March 6, 2020
ANAND TELTUMBDE Vs. STATE OF MAHARASHTRA	March 16, 2020
ANAND YADAV Vs. STATE OF UTTAR PRADESH	October 12, 2020
ANANDA SOCIAL AND EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX	February 19, 2020
ANANTA KAMILYA Vs. STATE OF WEST BENGAL	January 7, 2020
ANEESH KUMAR V.S. AND OTHERS Vs. STATE OF KERALA	April 24, 2020
ANGLO AMERICAN METALLURGICAL COAL PTY LIMITED Vs. MMTC LIMITED	December 17, 2020
ANIL Vs. SHIVANAND GURUPADAYYA HIREMATH	January 8, 2020
ANIL BHARDWAJ Vs. HONBLE HIGH COURT OF MADHYA PRADESH	October 13, 2020
ANIL KUMAR SINGH ALIA ANIL SINGH Vs. HIGH COURT OF JUDICATURE AT PATNA	October 9, 2020
ANITA SHARMA AND OTHERS Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER	December 8, 2020
ANJANA AGNIHOTRI Vs. STATE OF HARYANA	February 6, 2020
ANJUMAN E SHIATE ALI Vs. GULMOHAR AREA SOCIETIES WELFARE GROUP	April 17, 2020
ANKIT ASHOK JALAN Vs. UNION OF IDNIA	March 4, 2020
ANKITA KAILASH KHANDELWAL Vs. STATE OF MAHARASHTRA	October 8, 2020
ANOOP KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.	January 15, 2020
ANUJ JAIN INTERIM RESOLUTION Vs. AXIS BANK LIMITED	February 26, 2020
ANUN DHAWAN Vs. UNION OF INDIA	February 17, 2020
ANUN DHAWAN Vs. UNION OF INDIA	February 10, 2020
ANURADHA BHASIN Vs. UNION OF INDIA	January 10, 2020
ANWAR ALI AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	September 25, 2020
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND ANOTHER Vs. JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY AND OTHERS	December 10, 2020
APS FOREX SERVICES PVT. LTD. Vs. SHAKTI INTERNATIONAL FASHION LINKERS	January 14, 2020
APS FOREX SERVICES PVT. LTD. Vs. SHAKTI INTERNATIONAL FASHION LINKERS	February 14, 2020
ARJUN PANDITRAO KHOTKAR Vs. KAILASH KUSHANRAO GORANTYAL	July 14, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA	November 11, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA	November 27, 2020
ARNAB RANJAN GOSWAMI Vs. UNION OF INDIA	May 19, 2020
ARNAB RANJAN GOSWAMI Vs. UNION OF INDIA	April 24, 2020
ARUN KUMAR GUPTA Vs. STATE OF JHARKHAND	February 27, 2020
ARUN KUMAR KAMAL KUMAR AND ORS. Vs. SELECTED MARBLE HOME AND ORS.	October 1, 2020
ARUN SINGH Vs. STATE OF U.P.	February 10, 2020
ARUNA OSWAL Vs. PANKAJ OSWAL	July 6, 2020
ARVIND SINGH Vs. STATE OF MAHARASHTRA	April 24, 2020
ARYAN RAJ Vs. CHANDIGARH ADMINISTRATION	July 8, 2020
ASHISH SETH Vs. SUMIT MITTAL	October 9, 2020
ASHISH SETH AND ORS. Vs. SUMIT MITTAL AND ORS.	April 24, 2020
ASHOK KUMAR GUPTA Vs. SITALAXMI SAHUWALA MEDICAL TRUST	March 3, 2020
ASHOK KUMAR KALRA Vs. SURENDRA AGNIHOTRI AND ORS.	January 8, 2020
ASHOO SURENDRANATH TEWARI Vs. THE DEPUTY SUPERINTENDENT OF POLICE, EOW, CBI AND ORS.	September 8, 2020
ASHWANI KUMAR Vs. UNION OF INDIA	August 4, 2020
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA	July 17, 2020
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD Vs. CENTRAL BUREAU OF INVESTIGATION	October 15, 2020
ASIM Vs. STATE OF GUJARAT	January 28, 2020
ASSAM PUBLIC WORKS Vs. UNION OF INDIA	January 6, 2020
ASSISTANT COMMISSIONER (CT) LTU, KAKINADA Vs. GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED	May 6, 2020
ASSISTANT COMMISSIONER OF INCOME TAX 12(3) (2) & ORS. Vs. MARICO LIMITED	June 1, 2020
ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE Vs. ASHOK RAMCHANDER CHUGANI	February 18, 2020
ASSISTANT ENGINEER (D1), AJMER VIDYUT VITRAN NIGAM LIMITED Vs. RAHAMATULLAH KHAN	February 18, 2020
ASSISTANT GENERAL MANAGER Vs. RADHEY SHYAM PANDEY	March 2, 2020
ASVA POWER SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER, DIRECTORATE OF LOGISTICS	March 17, 2020
ASWATHY R.S. KARTHIKA Vs. ARCHANA M.	July 29, 2020
ATMA RAM Vs. CHARANJIT SINGH	February 10, 2020
ATUL ARUN GONEL Vs. PRIYA ATUL GONEL	May 19, 2020
AVIATION TRAVELS PVT. LTD. Vs. BHAVESHA SURESH GORADIA	March 2, 2020
AVITEL POST STUDIOZ LIMITED Vs. HSBC PI HOLDINGS (MAURITIUS) LIMITED	August 19, 2020
B. K. RAVICHANDRA AND OTHERS Vs. UNION OF INDIA AND OTHERS	November 24, 2020
B. SANGEETHA AND ORS. Vs. OMR TRAVEL ACCESS PVT. LTD. AND ORS.	June 5, 2020
B. SANTOSHAMMA AND ANOTHER Vs. D. SARALA AND ANOTHER	September 18, 2020
B.B.M ENTERPRISES Vs. STATE OF WEST BENGAL	July 30, 2020
B.K. PAVITHRA Vs. UNION OF INDIA	March 19, 2020
BABULAL VARDHARJI GURJAR Vs. VEER GURJAR ALUMINIUM INDUSTRIES PRIVATE LIMITED	August 14, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. STATE OF MADHYA PRADESH	April 24, 2020
BAJE SINGH Vs. STATE OF MADHYA PRADESH	October 29, 2020
BAJRANG LAL SHARMA Vs. C.K. MATHEW	January 23, 2020
BALAJI BALIRAM MUPADE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	October 29, 2020
BALASORE ALLOYS LIMITED Vs. MEDIMA LLC	September 16, 2020
BALKRISHNA RAM Vs. UNION OF INDIA	January 9, 2020
BALWANT SINGH Vs. DUNGAR SINGH	February 12, 2020
BANGALORE MYSORE INFRASTRUCTURE CORRIDOR AREA PLANNING AUTHORITY Vs. NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED	May 19, 2020
BANK OF BARODA Vs. KOTAK MAHINDRA BANK LTD.	March 17, 2020
BANK OF INDIA Vs. BRINDAVAN AGRO INDUSTRIES PVT. LTD.	February 28, 2020
BANK OF INDIA Vs. AGRAWAL INDOTEX LTD.	February 13, 2020
BARAK VALLEY CEMENT LTD. Vs. UNION OF INDIA & ORS.	April 22, 2020
BASHEERA BEGAM Vs. MOHAMMED IBRAHIM	January 31, 2020
BASIR AHMED SISODIYA Vs. INCOME TAX OFFICER	April 24, 2020
BASPA ORGANICS LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD.	February 14, 2020
BCH ELECTRIC LIMITED Vs. DIBYENDU BHATTACHARJEE	April 29, 2020
BCH ELECTRIC LIMITED Vs. PRADEEP MEHRA	April 29, 2020
BEACON TRUSTEESHIP LTD. Vs. EARTHCON INFRACON	February 18, 2020
BELI RAM Vs. RAJINDER KUMAR AND ANOTHER	September 23, 2020
BENEDICT DENIS KINNY Vs. TULIP BRIAN MIRANDA	March 19, 2020
BENGALURU DEVELOPMENT AUTHORITY Vs. SUDHAKAR HEGDE	March 17, 2020
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND	March 18, 2020
BHAGWAT SHARAN Vs. PURUSHOTTAM	April 3, 2020
BHARAT COKING COAL LTD. Vs. AMR DEV PRABHA	March 18, 2020
BHARAT COKING COAL LTD. Vs. SHYAM KISHORE SINGH	February 5, 2020
BHARAT PETROLEUM CORPORATION LIMITED Vs. R. CHANDRAMOULEESWARAN	January 28, 2020
BHARAT PETROLEUM CORPORATION LIMITED Vs. ANIL PADEGAONKAR	March 17, 2020
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. PRIYA PAUL	February 7, 2020
BHAVESH @ LALLO CHANDRAKANT PATEL Vs. STATE OF GUJARAT	January 7, 2020
BHOLA PRASAD SHUKLA AND ORS. Vs. UNION OF INDIA	January 16, 2020
BHUPINER SINGH Vs. UNITECH LIMITED	January 20, 2020
BIHAR STAFF SELECTION COMMISSION Vs. ARUN KUMAR	May 6, 2020
BIHAR STATE ELECTRICITY BOARD Vs. M/S ICEBERG INDUSTRIES LTD	April 27, 2020
BIKRAM CHATTERJI Vs. UNION OF INDIA	June 10, 2020
BIKRAMJIT SINGH Vs. STATE OF PUNJAB	October 12, 2020
BIRAJI @ BRIJRAJI Vs. SURYA PRATAP	November 3, 2020
BRAHAMPAL Vs. NATIONAL INSURANCE COMPANY	August 7, 2020
BRAHMA SINGH Vs. UNION OF INDIA	February 5, 2020
BRANCH MANAGER, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. AND ORS. Vs. DALBIR KAUR	October 9, 2020
BRIG. NALIN KUMAR BHATIA Vs. UNION OF INDIA	February 11, 2020
C. BRIGHT Vs. DISTRICT COLLECTOR	November 5, 2020
C. DODDANARAYANA REDDY Vs. C. JAYARAMA REDDY	February 14, 2020
C. JAYACHANDRAN Vs. STATE OF KERALA	March 4, 2020
C.S. VENKATESH Vs. A.S.C. MURTHY	February 7, 2020
CAB SECURITIES LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED	February 17, 2020
CANARA BANK Vs. UNITED INDIA INSURANCE CO. LTD	February 6, 2020
CANARA BANK Vs. KAMESHWAR SINGH	January 8, 2020
CANARA BANK Vs. P. SELATHAL	February 28, 2020
CANARA BANK Vs. LEATHEROID PLASTICS PVT. LTD	May 20, 2020
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	August 18, 2020
CENTROTRADE MINERALS AND METALS INC. Vs. HINDUSTAN COPPER LTD	June 2, 2020
CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LIMITED Vs. RABINDRANATH CHOUBEY	May 27, 2020
CHAIRMAN/MANAGING DIRECTOR U.P. POWER CORPORATION LTD. Vs. RAM GOPAL	January 30, 2020
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH	December 3, 2020
CHANABASAPPA Vs. KARNATAKA NEERAVARI NIGAM LTD.	January 21, 2020
CHANDA DEEPAK KOCHHAR Vs. ICICI BANK LIMITED	December 1, 2020
CHANDER MOHAN NEGI Vs. STATE OF HIMACHAL PRADESH	April 17, 2020
CHANDESHWAR SAW Vs. BRIJ BHUSHAN PRASAD	January 28, 2020
CHANDIGARH CONSTRUCTION CO. PVT. LTD. Vs. STATE OF PUNJAB	February 14, 2020
CHANDIGARH HOUSING BOARD Vs. TARSEM LAL AND ANOTHER	December 11, 2020
CHANDRA MOHAN VARMA Vs. STATE OF UTTAR PRADESH	January 21, 2020
CHANDRABHAN SINGH Vs. STATE OF RAJASTHAN	October 16, 2020
CHANDRAKANTA TIWARI Vs. NEW INDIA ASSURANCE CO. LTD.	June 8, 2020
CHANDRAKUMAR @ KALI Vs. STATE OF MADHYA PRADESH	March 3, 2020
CHEBROLU LEELA PRASAD RAO AND OTHERS Vs. STATE OF A.P. AND OTHERS	April 22, 2020
CHELLAPPA Vs. STATE	May 4, 2020
CHHOTA AHIRWAR Vs. STATE OF MADHYA PRADESH	February 6, 2020
CHIEF DIRECTOR, HIGHWAYS DEPARTMENT Vs. ER. C. MURUGESAN	March 4, 2020
CHIEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MARITIME BOARD Vs. ASIATIC STEEL INDUSTRIES LTD	November 24, 2020
CHIEF INFORMATION COMMISSIONER Vs. HIGH COURT OF GUJARAT	March 4, 2020
CHIEF MANAGER, PUNJAB NATIONAL BANK Vs. ANIT KUMAR DAS	November 3, 2020
CHOUDHARY TRANSPORT COMPANY Vs. INCOME TAX OFFICER	July 29, 2020
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. GOA FOUNDATION	January 30, 2020
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. GOA FOUNDATION	October 13, 2020
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. UNION OF INDIA	April 29, 2020
CHUNTHURAM Vs. STATE OF CHHATTISGARH	October 29, 2020
CLP INDIA PRIVATE LIMITED Vs. GUJARAT URJA VIKAS NIGAM LTD	May 6, 2020
COAL INDIA LIMITED Vs. M/S. VASUNDHARA COAL CARRIERS PRIVATE LIMITED	December 11, 2020
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 4, 2020
COLLECTOR Vs. REDSTONE REALTORS	January 22, 2020
COMMERCIAL TAX OFFICER Vs. MOHAN BREWARIES AND DISTRILLERIES LIMITED	June 29, 2020
COMMERCIAL TAXES OFFICER Vs. M/S. BOMBAY MACHINERY STORE	April 27, 2020
COMMISSIONER DIRECTORATE OF LOGISTICS Vs. ALMIGHTY TECHSERV	February 28, 2020
COMMISSIONER OF CENTRAL EXCISE Vs. UNIVERSAL FERRO & ALLIED CHEMICALS LTD.	March 6, 2020
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, CALICUT Vs. M/S. CERA BOARDS AND DOORS, KANNUR KERALA	August 19, 2020
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. UNI PRODUCTS INDIA LIMITED	May 1, 2020
COMMISSIONER OF CUSTOMS (PORT) KOLKATA Vs. STEEL AUTHORITY OF INDIA LTD.	April 27, 2020
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA Vs. ADANI EXPORTS LTD	February 11, 2020
COMMISSIONER OF INCOME TAX Vs. CHETAK ENTERPRISES PVT. LTD.	March 5, 2020
COMMISSIONER OF INCOME TAX Vs. ZEE ENTERTAINMENT ENTERPRISES LTD.	January 6, 2020
COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI Vs. DELHI BUREAU OF TEXT BOOKS	January 14, 2020
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. ANSAL HOUSING AND CONSTRUCTION LTD.	January 21, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ELNET TECHNOLOGIES LTD.	January 27, 2020
COMMISSIONER OF INCOME TAX, JAIPUR-II Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.	January 9, 2020
COMMISSIONER OF INCOME TAX, TDS Vs. OFFICIAL ASSIGNEE, HIGH COURT, MADRAS	January 15, 2020
COMMISSIONER OF INCOME TAX, TDS-2, MUMBAI Vs. DISNEY BROADCASTING	January 6, 2020
COMMISSIONER OF POLICE AND ANOTHER Vs. UMESH KUMAR	October 7, 2020
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. ADANI GAS LIMITED	August 28, 2020
COMMON CAUSE Vs. UNION OF INDIA & ORS	January 15, 2020
COMMON CAUSE Vs. UNION OF INDIA	August 11, 2020
CONNECTWELL INDUSTRIES PVT. LTD. Vs. UNION OF INDIA	March 6, 2020
CONTAGION OF COVID-19 VIRUS IN CHILDREN PROTECTION HOMES, IN RE Vs. CONTAGION OF COVID-19 VIRUS IN CHILDREN PROTECTION HOMES, IN RE	June 11, 2020
COUNCIL OF ARCHITECTURE Vs. MUKESH GOYAL	March 17, 2020
D. DEVARAJA Vs. OWAIS SABEER HUSSAIN	June 18, 2020
D. K. CHANDEL Vs. M/S WOCKHARDT LTD.	January 20, 2020
D. RAGHU Vs. R. BASAVESWARUDU	February 5, 2020
D.B. BASNETT Vs. COLLECTOR EAST DISTRICT	March 2, 2020
DAHIBEN Vs. ARVINDBHAI KALYANJI BHANUSALI	July 9, 2020
DALBIR SINGH Vs. STATE OF NCT OF DELHI	August 28, 2020
DAULAT SINGH (D) THR. LRS. Vs. THE STATE OF RAJASTHAN & OTHERS	December 8, 2020
DECCAN PAPER MILLS COMPANY LIMITED Vs. REGENCY MAHAVIR PROPERTIES	August 19, 2020
DEEPAK CHANDRAKANT JHAVERI Vs. JOHNSON DYE WORKS PVT. LTD.	March 3, 2020
DEPOT MANAGER APSRTC (NOW KNOWN AS TSRTC) Vs. N. DANAIAH	January 9, 2020
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANZ GRINDLAYS BANK	January 7, 2020
DEPUTY CONSERVATOR OF FORESTS Vs. TIMBLO IRMAOS LTD.	December 18, 2020
DESH RAJ Vs. BALKISHAN	January 20, 2020
DESIGNATED AUTHORITY Vs. M/S. THE ANDHRA PETROCHEMICALS LIMITED	September 1, 2020
DHANPAL Vs. STATE NCT OF DELHI	April 27, 2020
DHANPAT Vs. SHEO RAM (DECEASED)	March 19, 2020
DHANSAI SAHU Vs. STATE OF CHHATTISGARH AND ORS.	January 21, 2020
DHARMARATNAKARA RAI Vs. BHASKAR RAJU	February 14, 2020
DHARMENDRA KUMAR SINGH Vs. STATE OF UTTAR PRADESH	October 28, 2020
DHEERAJ MOR Vs. HIGH COURT OF DELHI	February 19, 2020
DILIP SHAW @ SANATAN Vs. STATE OF WEST BENGAL	March 2, 2020
DINESH KUMAR GUPTA Vs. HONBLE HIGH COURT FOR JUDICATURE OF RAJASTHAN	July 21, 2020
DINESH KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE OF RAJASTHAN	April 29, 2020
DIPTI RANJAN MOHAPATRA Vs. MAYADHAR NAYAK	June 19, 2020
DIRECTOR GENERAL (ROAD DEVELOPMENT) NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AAM AADMI LOKMANCH	July 14, 2020
DIRECTOR GENERAL OF POLICE, RAILWAY PROTECTION FORCE AND OTHERS Vs. RAJENDRA KUMAR DUBEY	November 25, 2020
DIRECTOR GENERAL, E.S.I.C. Vs. PARVATHY	September 18, 2020
DIRECTOR OF INCOME TAX Vs. LUFTHANSA GERMAN AIRLINES	January 7, 2020
DIRECTOR OF INCOME TAX-II (INTERNATIONAL TAXATION) NEW DELHI Vs. M/S SAMSUNG HEAVY INDUSTRIES CO. LIMITED	July 22, 2020
DISTRICT BAR ASSOCIATION Vs. ISHWAR SHANDILYA	February 28, 2020
DISTRICT BAR ASSOCIATION DEHRADUN Vs. ISHWAR SHANDILYA	February 20, 2020
DLF HOME DEVELOPERS LTD. Vs. CAPITAL GREENS FLAT BUYERS ASSOCIATION AND ORS.	December 14, 2020
DOWNTOWN TEMPTATIONS PVT.LTD Vs. THE STATE OF WEST BENGAL	February 24, 2020
DR. AKB SADBHAVANA MISSION SCHOOL OF HOMEO PHARMACY Vs. THE SECRETARY, MINISTRY OF AYUSH AND OTHERS	December 15, 2020
DR. ASWATHY R.S. KARTHIKA Vs. ARCHANA M.	July 29, 2020
DR. JAISHRI LAXMANRAO PATIL Vs. THE CHIEF MINISTER AND ANOTHER	September 9, 2020
DR. JITENDRA GUPTA Vs. DR. C. CHANDRAMOULI, IAS	September 25, 2020
DR. NARESH KUMAR MANGLA Vs. SMT. ANITA AGARWAL AND OTHERS ETC	December 17, 2020
DR. THINGUJAM ACHOUBA SINGH Vs. DR. H. NABACHANDRA SINGH	April 17, 2020
DR. VIJAYAKUMARAN Vs. CENTRAL UNIVERSITY OF KERALA	January 28, 2020
DR.PRERIT SHARMA Vs. DR.BILU B.S.	November 27, 2020
DULESHWAR Vs. STATE OF M.P.	January 21, 2020
EDELWEISS ASSET CONSTRUCTION COMPANY LIMITED Vs. R. PERUMALSWAMY AND ORS.	February 6, 2020
ERUDHAYA PRIYA Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED	July 27, 2020
ESS INVESTMENTS P. LTD. Vs. LOKHANDWALA INFRASTRUCTURE P. LTD. AND ORS.	January 31, 2020
EXECUTIVE ENGINEER, NIMNA DUDHNA PROJECT, SELU, DISTRICT PARBHANI, MAHARASHTRA Vs. STATE OF MAHARASHTRA ETC.	January 15, 2020
EXGUNNER VIRENDER PRASAD Vs. UNION OF INDIA	March 18, 2020
EXPORT CREDIT GUARANTEE CORPORATION LTD. Vs. BHARAT ENTERPRISES	November 16, 2020
FAIR COMMUNICATION AND CONSULTANTS Vs. SURENDRA KERDILE	January 20, 2020
FERRODOUS ESTATES (PVT.) LIMITED Vs. P. GOPIRATHNAM	October 12, 2020
FICUS PAX PRIVATE LTD. Vs. UNION OF INDIA	June 12, 2020
FIRM RAJASTHAN UDYOG Vs. HINDUSTAN ENGINEERING & INDUSTRIES LTD.	April 24, 2020
FIROZ IQBAL KHAN Vs. UNION OF INDIA	September 15, 2020
FIROZ IQBAL KHAN Vs. UNION OF INDIA	August 28, 2020
FOOD CORPORATION OF INDIA Vs. BRIHANMUMBAI MAHANAGAR PALIKA	March 19, 2020
FOOD CORPORATION OF INDIA Vs. V.K. TRADERS	March 6, 2020
FOUNDATION FOR MEDIA PROFESSIONALS Vs. UNION TERRITORY OF JAMMU AND KASHMIR	May 11, 2020
G. SELVAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.	October 1, 2020
G.S. GUPTA Vs. G. PITCHI REDDY	August 28, 2020
GAJARABA BHIKHUBHA VADHER Vs. SUMARA UMAR AMAD	January 14, 2020
GAJENDRA SHARMA Vs. UNION OF INDIA	November 27, 2020
GANESAN Vs. STATE REPRESENTED BY ITS INSPECTOR OF POLICE	October 14, 2020
GANGADHAR ALIAS GANGARAM Vs. STATE OF MADHYA PRADESH	August 5, 2020
GE POWER INDIA LTD. Vs. A. AZIZ	January 30, 2020
GELUS RAM SAHU Vs. DR. SURENDRA KUMAR SINGH	February 18, 2020
GHANSHYAM UPADHYAY Vs. STATE OF UTTAR PRADESH	July 22, 2020
GHANSHYAM UPADHYAY Vs. STATE OF U.P.	August 19, 2020
GHAT TALAB KAULAN WALA Vs. BABA GOPAL DASS CHELA SURTI DASS	January 31, 2020
GIRRAJ Vs. NARENDRA @ MUNDER	December 11, 2020
GLAXO SMITHKLINE CON. HEALTH CARE. LTD Vs. JAGJIT SINGH	February 26, 2020
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. RAMESHWAR P. GAWADE	February 3, 2020
GOLDEN EARTH GROVES LTD Vs. ION EXHANGE ENVIRO FARMS LTD	February 11, 2020
GOPAL PRASAD Vs. BIHAR SCHOOL EXAMINATION BOARD	May 28, 2020
GOPAL PRASAD Vs. BIHAR SCHOOL EXAMINATION BOARD	May 27, 2020
GOPI RAM Vs. THE STATE OF RAJASTHAN AND ANOTHER	December 11, 2020
GOVERNING BODY SWAMI SHRADDHANAND COLLEGE Vs. AMAR NATH JHA	January 23, 2020
GOVERNMENT OF INDIA Vs. SITAKANT S. DUBHASHI	February 11, 2020
GOVERNMENT OF INDIA Vs. ISRO DRIVERS ASSOCIATION	August 10, 2020
GOVERNMENT OF INDIA Vs. VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.)	September 16, 2020
GOVERNMENT OF TAMIL NADU Vs. ER. C. MURUGESAN	March 4, 2020
GOVIND PRASAD KEJRIWAL Vs. STATE OF BIHAR	January 31, 2020
GOVINDA CHANDRA TIRIA Vs. SIBAJI CHARAN PANDA	February 5, 2020
GRANULES INDIA LTD Vs. UNION OF INDIA	January 23, 2020
GUJARAT MAZDOOR SABHA AND ANOTHER Vs. STATE OF GUJARAT	October 1, 2020
GURCHARAN SINGH Vs. STATE OF PUNJAB	October 1, 2020
GURCHARAN SINGH Vs. ANGREZ KAUR	March 19, 2020
GURMAIL CHAND Vs. STATE OF PUNJAB	January 23, 2020
GURSHINDER SINGH Vs. SHRIRAM GENERAL INSURANCE CO.LTD.	January 24, 2020
GURU NANAK INDUSTRIES, FARIDABAD Vs. AMAR SINGH	May 26, 2020
GURUSIMRAN SINGH NARULA Vs. UNION OF INDIA	November 5, 2020
H.P.PUTTASWAMY Vs. THIMMAMMA	January 24, 2020
HANUMAN LAXMAN AROSKAR Vs. UNION OF INDIA	January 16, 2020
HANUMAPPA Vs. STATE OF KARNATAKA	October 13, 2020
HARI KRISHNA MANDIR TRUST Vs. STATE OF MAHARASHTRA	August 7, 2020
HARYANA POWER PURCHASE CENTRE Vs. MAGNUM POWER GENERATION LIMITED AND ORS.	January 21, 2020
HEMIBEN LADHABHAI BHANDERI Vs. SAURASHTA GRAMIN BANK	February 3, 2020
HIGH RANGE COFFEE CURING PVT. LTD. Vs. STATE OF KARNATAKA	February 5, 2020
HIMALAYA SELF FARMING GROUP Vs. GOYAL FEED SUPPLIERS	September 16, 2020
HIMMAT SINGH Vs. PRIYANKA SINGH	September 15, 2020
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. NHPC LTD.AND ANOTHER	March 4, 2020
HINDUSTAN UNILEVER LIMITED Vs. STATE OF MADHYA PRADESH	November 5, 2020
HIRA LAL Vs. STATE OF BIHAR	February 18, 2020
HIRA SINGH AND ANOTHER Vs. UNION OF INDIA	April 22, 2020
HITESH VERMA Vs. STATE OF UTTARAKHAND	November 5, 2020
HOME SECRETARY (PRISON) & ORS. Vs. H. NILOFER NISHA	January 23, 2020
HOSPITALITY ASSOCIATION OF MUDUMALAI Vs. IN DEFENCE OF ENVIRONMENT AND ANIMALS	October 14, 2020
HUKUM CHAND DESWAL Vs. SATISH RAJ DESWAL	May 6, 2020
I.C.D.S. LTD. Vs. COMMISSIONER OF INCOME TAX	February 12, 2020
IDOL OF SRI RENGANATHASWAMY REPRESENTED BY ITS EXECUTIVE OFFICER Vs. P.K. THOPPULAN CHETTIAR	February 19, 2020
ILANGOVAN Vs. STATE OF TAMIL NADU	September 2, 2020
IN RE Vs. IN RE: THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.	December 18, 2020
IN RE Vs. COGNIZANCE FOR EXTENSION OF LIMITATION	March 23, 2020
IN RE Vs. COGNIZANCE FOR EXTENSION OF LIMITATION	June 6, 2020
IN RE : COGNIZANCE FOR EXTENSION OF LIMITATION Vs. IN RE : COGNIZANCE FOR EXTENSION OF LIMITATION	May 6, 2020
IN RE : CONTAGION OF COVID 19 VIRUS IN PRISONS Vs. STATE	April 13, 2020
IN RE : MATHEWS NEDUMPARA Vs. IN RE : MATHEWS NEDUMPARA	January 31, 2020
IN RE : THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC. Vs. IN RE : THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.	June 19, 2020
IN RE : VIJAY KURLE Vs. IN RE : VIJAY KURLE	May 4, 2020
IN RE CONTAGION OF COVID 19 VIRUS IN CHILDREN PROTECTION HOMES Vs. STATE	April 3, 2020
IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID 19 PANDEMIC Vs. IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID 19 PANDEMIC	October 26, 2020
IN RE MANDAR DESHPANDE Vs. IN RE MANDAR DESHPANDE	July 20, 2020
IN RE PRASHANT BHUSHAN Vs. IN RE PRASHANT BHUSHAN	August 20, 2020
IN RE.: VIJAY KURLE AND ORS Vs. IN RE.: VIJAY KURLE AND ORS.	April 27, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS	January 8, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS	January 31, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS	January 17, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS	March 6, 2020
IN RE: CONTAGION OF COVID 19 VIRUS IN PRISONS Vs. IN RE: CONTAGION OF COVID 19 VIRUS IN PRISONS	April 7, 2020
IN RE: CONTAGION OF COVID-19 VIRUS IN PRISONS Vs. IN RE: CONTAGION OF COVID-19 VIRUS IN PRISONS	March 16, 2020
IN RE: GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID-19 PANDEMIC Vs. STATE	April 6, 2020
IN RE: MANDAR DESHPANDE Vs. IN RE: MANDAR DESHPANDE	June 11, 2020
IN RE: MANDAR DESHPANDE Vs. IN RE: MANDAR DESHPANDE	June 18, 2020
IN RE: PRASHANT BHUSHAN AND ANOTHER Vs. IN RE: PRASHANT BHUSHAN AND ANOTHER	August 31, 2020
IN RE: PRASHANT BHUSHAN AND ANOTHER Vs. IN RE: PRASHANT BHUSHAN AND ANOTHER	August 14, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS	June 9, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS	July 9, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS	May 28, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS	May 26, 2020
IN RE: RASHID KHAN PATHAN AND ORS Vs. IN RE: RASHID KHAN PATHAN AND ORS.	September 3, 2020
IN RE: REGARDING CLOSURE OF MID-DAY MEAL SCHEME Vs. IN RE: REGARDING CLOSURE OF MID-DAY MEAL SCHEME	March 18, 2020
IN RE: THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC Vs. IN RE: THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.	June 12, 2020
INCOME TAX OFFICER Vs. REVOLUTION FOREVER MARKETING	January 13, 2020
INDERJIT SINGH SODHI AND OTHERS Vs. THE CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD AND ANOTHER	December 3, 2020
INDIAN BANK Vs. PROMILA	January 8, 2020
INDIAN COMMODITY EXCHANGE LIMITED Vs. NEPTUNE OVERSEAS LIMITED AND ORS.	November 27, 2020
INDIAN SOCIAL ACTION FORUM Vs. UNION OF INDIA	March 6, 2020
INDORE DEVELOPMENT AUTHORITY Vs. MANOHARLAL ETC.	March 6, 2020
INDU BAI Vs. STATE OF TELANGANA	January 21, 2020
INFINITY INFOTECH PARKS LIMITED Vs. SHIVA JUTE MILLS PRIVATE LIMITED	February 7, 2020
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA Vs. LALIT KUMAR JAIN	October 29, 2020
INSPECTOR GENERAL OF REGISTRATION, TAMIL NADU Vs. K.BASKARAN	June 15, 2020
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHAJI POULOSE	December 9, 2020
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. J.R. WILLIAM SINGH	January 24, 2020
INTERNET AND MOBILE ASSOCIATION OF INDIA Vs. RESERVE BANK OF INDIA	March 4, 2020
IQBAL BASITH AND OTHERS Vs. N. SUBBALAKSHMI AND OTHERS	December 14, 2020
ISSAK NABAB SHAH Vs. STATE OF MAHARASHTRA	December 3, 2020
JAGMAIL SINGH Vs. KARAMJIT SINGH	May 13, 2020
JAIPUR VIDYUT VITARAN NIGAM LIMITED Vs. ADANI POWER RAJASTHAN LIMITED	August 31, 2020
JAIRAJ Vs. STATE OF MAHARASHTRA	July 17, 2020
JAMA CORPORATION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	March 5, 2020
JANHIT ABHIYAN Vs. UNION OF INDIA	August 5, 2020
JATINDERVEER ARORA AND OTHERS Vs. STATE OF PUNJAB	November 25, 2020
JAYANT ETC Vs. STATE OF MADHYA PRADESH	December 3, 2020
JAYANTILAL VERMA Vs. STATE OF M.P. (NOW CHHATTISGARH)	November 19, 2020
JAYEETA DAS Vs. TANISHQ TRADERS	August 21, 2020
JEET RAM Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH	September 15, 2020
JEETENDRA Vs. STATE OF MADHYA PRADESH	March 18, 2020
JERRYL BANAIT Vs. UNION OF INDIA	April 27, 2020
JERRYL BANAIT Vs. UNION OF INDIA	April 8, 2020
JINOFER KAWASJI BHUJWALA Vs. STATE OF GUJARAT	June 19, 2020
JMC PROJECTS (INDIA) LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION	January 10, 2020
JOINT COMMISSIONER OF INCOME TAX Vs. HATSUN AGRO PRODUCTS LTD.	January 7, 2020
JOINT LABOUR COMMISSIONER AND REGISTERING OFFICER Vs. KESAR LAL	March 17, 2020
JOSE Vs. JOHNSON	March 2, 2020
JUGUT RAM Vs. STATE OF CHHATTISGARH	September 16, 2020
JYOTI AND ORS. Vs. TRILOK SINGH CHOUHAN	June 19, 2020
K. JAGADISH Vs. UDAYA KUMAR G.S.	January 10, 2020
K. LUBNA Vs. BEEVI	January 13, 2020
K. SIVARAMAN Vs. P. SATHISHKUMAR	February 13, 2020
K. VIRUPAKSHA Vs. STATE OF KARNATAKA	March 3, 2020
K.P. RAMASAMY Vs. R. DHARMALINGAM	January 24, 2020
K.S. VARGHESE Vs. ST. PETERS AND PAULS SYRIAN ORTHODOX CHURCH	June 19, 2020
KAJAL Vs. JAGDISH CHAND	February 5, 2020
KALINDI DAMODAR GARDE Vs. MANOHAR LAXMAN KULKARNI	February 7, 2020
KAMLESH Vs. UNION OF INDIA	January 20, 2020
KAMLESH KALRA Vs. SHILPIKA KALRA	April 24, 2020
KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION THR. ITS GENERAL SECRETARY MS. BHAKTI PASRIJA	February 10, 2020
KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION	May 11, 2020
KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION	January 13, 2020
KANWAL TANUJ Vs. STATE OF BIHAR	April 24, 2020
KAPICO KERALA RESORTS PVT. LTD. Vs. STATE OF KERALA	January 10, 2020
KAPILABEN AMBALAL PATEL Vs. STATE OF GUJARAT	May 6, 2020
KARAD URBAN COOPERATIVE BANK LIMITED Vs. SWWAPNIL BHINGARDEVAY	September 4, 2020
KARN SINGH YADAV Vs. GOVT. OF NCT OF DELHI	January 24, 2020
KARNATAKA STATE SEEDS DEVELOPMENT CORPORATION LIMITED Vs. H.L. KAVERI	January 21, 2020
KARTHICK AND OTHERS Vs. THE STATE REPRESENTED BY INSPECTOR OF POLICE, KANCHEEPURAM DISTRICT, TAMIL NADU	August 26, 2020
KARULAL Vs. STATE OF MADHYA PRADESH	October 9, 2020
KASHMIRA DEVI Vs. STATE OF UTTARAKHAND	January 28, 2020
KAUSHAL VERMA Vs. STATE OF CHHATTISGARH	December 8, 2020
KAUSHIK CHATTERJEE Vs. STATE OF HARYANA	September 30, 2020
KAVITA KANWAR Vs. PAMELA MEHTA	May 19, 2020
KEISHAM MEGHACHANDRA SINGH Vs. THE HONBLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY	January 21, 2020
KERALA STATE ELECTRICITY BOARD Vs. PRINCIPAL SIR SYED INSTITUTE FOR TECHNICAL STUDIES	February 20, 2020
KIRPA RAM (DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. SURENDRA DEO GAUR AND OTHERS	November 16, 2020
KIRPAL SINGH Vs. KAMLA DEVI	January 28, 2020
KIRTI VIJAYVARGIYA Vs. RAHUL VIJAYVARGIYA	February 28, 2020
KRISHAN KUMAR Vs. KRISHNA NATH	February 6, 2020
KRISHNAVENI RAI Vs. PANKAJ RAI	February 19, 2020
KRISHNAVENI RAI Vs. PANKAJ RAI	November 3, 2020
KRITIKA Vs. ROHIT GURBAKSH LAL BHOLA	December 11, 2020
KUDRAT SANDHU Vs. UNION OF INDIA MINISTRY OF FINANCE SECRETARY	August 4, 2020
KUNJUMUHAMMED AND ORS. Vs. MARIYUMMA	July 17, 2020
KUSH KALRA Vs. UNION OF INDIA	December 9, 2020
LALAN D. @ LAL AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LIMITED	September 17, 2020
LALIT DAVE Vs. STATE OF MADHYA PRADESH	October 16, 2020
LAXMI SINGH Vs. REKHA SINGH	June 19, 2020
LAXMIBAI Vs. COLLECTOR	February 14, 2020
LG POLYMERS INDIA PRIVATE LIMITED Vs. ANDHRA PRADESH POLLUTION CONTROL BOARD AND ORS.	May 19, 2020
LG POLYMERS INDIA PVT. LTD. Vs. STATE OF ANDHRA PRADESH	May 26, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKESH POONAMCHAND SHAH	February 25, 2020
M. ARUMUGAM Vs. AMMANIAMMAL	January 8, 2020
M. C. MEHTA Vs. UNION OF INDIA	June 15, 2020
M. RADHA HARI SESHU Vs. STATE OF TELANGANA	August 14, 2020
M. RAVINDRAN Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE	October 26, 2020
M. SUBRAMANIAM Vs. S. JANAKI	March 20, 2020
M. VANAJA Vs. M. SARLA DEVI	March 6, 2020
M.C. MEHTA Vs. UNION OF INDIA	January 13, 2020
M.C. MEHTA Vs. U.O.I. & ORS.	September 18, 2020
M.C. MEHTA Vs. UNION OF INDIA	August 14, 2020
M.C. MEHTA Vs. UNION OF INDIA	November 2, 2020
M.C. MEHTA Vs. UNION OF INDIA	March 27, 2020
M.E. SHIVALINGAMURTHY Vs. CENTRAL BUREAU OF INVESTIGATION, BENGALURU	January 7, 2020
M.H. UMA MAHESHWARI Vs. UNITED INDIA INSURANCE CO. LTD.	June 12, 2020
M.S. BHAVANI Vs. M.S. RAGHU NANDAN	March 5, 2020
M.S. JOSEPH Vs. BAJAJ ELECTRICALS LIMITED	May 19, 2020
M/S RADHA EXPORTS (INDIA) PVT. LIMITED. Vs. K.P. JAYARAM AND ANOTHER	August 28, 2020
M/S STEEL AUTHORITY OF INDIA LTD. Vs. RAGHBENDRA SINGH & ORS.	December 15, 2020
M/S. ARUN KUMAR KAMAL KUMAR AND OTHERS Vs. M/S. SELECTED MARBLE HOME AND OTHERS	October 1, 2020
M/S. BANDEKAR BROTHERS PVT. LTD. Vs. PRASAD VASSUDEV KENI	September 2, 2020
M/S. BANGALORE CLUB Vs. COMMISSIONER OF WEALTH TAX AND ANOTHER	September 8, 2020
M/S. EXL CAREERS Vs. FRANKFINN AVIATION SERVICES PRIVATE LIMITED	August 5, 2020
M/S. FERTICO MARKETING AND INVESTMENT PVT. LTD. AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION	November 17, 2020
M/S. GALAXY TRANSPORT AGENCIES, CONTRACTORS, TRADERS, TRANSPORTS AND SUPPLIERS Vs. M/S. NEW J.K. ROADWAYS, FLEET OWNERS AND TRANSPORT CONTRACTORS AND OTHERS	December 18, 2020
M/S. IMPERIA STRUCTURES LIMITED Vs. ANIL PATNI AND ANOTHER	November 2, 2020
M/S. KALEDONIA JUTE AND FIBRES PRIVATE LIMITED Vs. M/S. AXIS NIRMAN AND INDUSTRIES LIMITED	November 19, 2020
M/S. L&T HOUSING FINANCE LIMITED Vs. M/S. TRISHUL DEVELOPERS AND ANOTHER	October 27, 2020
M/S. L. R. BROTHERS INDO FLORA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	September 1, 2020
M/S. MSD REAL ESTATE LLP Vs. THE COLLECTOR OF STAMPS	September 17, 2020
M/S. PANTHER SECURITY SERVICE PRIVATE LIMITED Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ANOTHER	December 2, 2020
M/S. TAMIL NADU STATE MARKETING CORPORATION LIMITED Vs. UNION OF INDIA	November 25, 2020
M/S. TRIPOWER ENTERPRISES (PRIVATE) LIMITED Vs. STATE BANK OF INDIA	April 24, 2020
M/S. ZEE TELEFILMS LTD.(NOW KNOWN AS ZEE ENTERTAINMENT ENTERPRISES LTD.) Vs. SURESH PRODUCTIONS & ORS.	February 25, 2020
MADAN TIWARI Vs. YASHWANT KUMAR SAHU	January 13, 2020
MADHAVI Vs. CHAGAN	December 9, 2020
MADHYA PRADESH HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs. VIJAY BODANA	March 4, 2020
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER	November 27, 2020
MAGMA FINCORP LTD. Vs. RAJESH KUMAR TIWARI	October 1, 2020
MAGMA HDI GENERAL INSURANCE CO. LTD Vs. KULWINDER KAUR	June 1, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. UNION OF INDIA	February 28, 2020
MAHARASTHRA SEAMLESS LIMITED Vs. PADMANABHAN VENKATESH	January 22, 2020
MAHESHWAR TIGGA Vs. STATE OF JHARKHAND	September 28, 2020
MAHTAB ALAM Vs. STATE OF BIHAR	August 28, 2020
MAKWANA MANGALDAS TULSIDAS Vs. STATE OF GUJARAT	March 5, 2020
MAKWANA MANGALDAS TULSIDAS Vs. STATE OF GUJARAT	April 16, 2020
MALIK MAZHAR SULTAN Vs. U. P. PUBLIC SERVICE COMMISSION	September 22, 2020
MALLURU MALLAPPA Vs. KURUVATHAPPA	February 12, 2020
MANAGING COMMITTEE Vs. STATE OF WEST BENGAL	March 18, 2020
MANAGING DIRECTOR CHHATTISGARH STATE CO-OPERATIVE BANK Vs. ZILA SAHKARI KENDRIYA BANK MARYADIT	March 4, 2020
MANGAYAKARASI Vs. M. YUVARAJ	March 3, 2020
MANGILAL KAJODIA Vs. UNION OF INDIA	January 8, 2020
MANISH JAIN Vs. HARYANA STATE POLLUTION CONTROL BOARD	November 20, 2020
MANKASTU IMPEX PRIVATE LIMITED Vs. AIRVISUAL LIMITED	March 5, 2020
MANOHAR LAL JAT AND OTHERS ETC Vs. THE STATE OF RAJASTHAN AND OTHERS ETC	November 26, 2020
MANOJ SURYAVANSHI Vs. STATE OF CHHATTISGARH	March 5, 2020
MANU SOLANKI Vs. VINAYAKA MISSION UNIVERSITY	October 15, 2020
MARTHANDA VARMA Vs. STATE OF KERALA	July 13, 2020
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF INCOME TAX	February 7, 2020
MARUTI TUKARAM BAGAWE Vs. STATE OF MAHARASHTRA	February 27, 2020
MAULANA ALA HADRAMI Vs. UNION OF INDIA	August 6, 2020
MAYOR MUNICIPAL CORPORATION Vs. GOVIND BAJIRAO NAVPUTE	April 17, 2020
MD. ALI IMAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.	February 4, 2020
MD. YOUNUS ALI TARAFDAR Vs. STATE OF WEST BENGAL	February 20, 2020
MEDIPOL PHARMACEUTICAL INDIA PRIVATE LIMITED Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH	August 5, 2020
MISS A Vs. STATE OF UTTAR PRADESH	October 8, 2020
MOHAK CARPETS PVT. LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD.	November 18, 2020
MOHAMED FAROOQUE Vs. UNION OF INDIA	December 18, 2020
MOHAMMADE YUSUF Vs. RAJKUMAR	February 5, 2020
MOHAMMED SIDDIQUE Vs. NATIONAL INSURANCE COMPANY LTD.	January 8, 2020
MOHAMMED YOUSUFF Vs. STATE OF KARNATAKA	July 22, 2020
MOHAN Vs. STATE OF MADHYA PRADESH	September 24, 2020
MOHANDAS Vs. STATE OF MAHARASHTRA	January 29, 2020
MOHD INAM Vs. SANJAY KUMAR SINGHAL	June 26, 2020
MOHD. ANWAR Vs. STATE (N.C.T. OF DELHI)	August 19, 2020
MOHD. ASIF NASEER Vs. WEST WATCH COMPANY	April 24, 2020
MOHD. RASHID Vs. DIRECTOR, LOCAL BODIES, NEW SECRETARIAT	January 15, 2020
MONU KUMAR & ORS Vs. METROMAX INFRASTRUCTURE PVT. LTD. ( M/S.)	February 14, 2020
MOTAMARRI APPANNA VEERRAJU Vs. THE STATE OF WEST BENGAL	February 20, 2020
MOTILAL Vs. DISTRICT COLLECTOR	September 11, 2020
MRS. RITIKA SHARAN Vs. MR. SUJOY GHOSH	October 28, 2020
MUKESH Vs. STATE OF NCT OF DELHI	March 19, 2020
MUKESH KUMAR Vs. STATE OF UTTARAKHAND	February 7, 2020
MUKESH KUMAR Vs. UNION OF INDIA	January 29, 2020
MUKESH SINGH Vs. STATE (NARCOTIC BRANCH OF DELHI)	August 31, 2020
MUKESHBHAI RANGINDAS GONDALIA Vs. RAJKOT MUNICIPAL CORPORATION	January 8, 2020
MUKUL AGRAWAL Vs. STATE OF U.P.	February 10, 2020
MUNICIPAL COMMISSIONER Vs. PANNA MAHESH CHANDRA DAVE	January 31, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. UDAY N. MURUDKAR	October 15, 2020
MUNIRAJU GOWDA P.M. Vs. MUNIRATHNA	October 13, 2020
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.	May 19, 2020
MUNNA Vs. STATE OF UTTAR PRADESH	August 21, 2020
MUSKAN SAMIR MODASIA Vs. UNION OF INDIA	December 24, 2020
MUSTAK @ KANIO AHMED SHAIKH Vs. STATE OF GUJARAT	June 18, 2020
MYAKALA DHARMARAJAM Vs. STATE OF TELANGANA	January 7, 2020
N. MOTILAL Vs. FAISAL BIN ALI	January 30, 2020
N. SANKARANARAYANAN Vs. THE CHAIRMAN, TAMIL NADU HOUSING BOARD AND ORS.	January 31, 2020
N.C. SANTHOSH Vs. STATE OF KARNATAKA	March 4, 2020
NAGAR PANCHAYAT, KYMORE Vs. HANUMAN PRASAD DWIVEDI	February 20, 2020
NALLAPAREDDY SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH	January 21, 2020
NAND RAM (D) THROUGH LRS. & ORS. Vs. JAGDISH PRASAD (D) THROUGH LRS.	March 19, 2020
NANDAN BIOMATRIX LTD. Vs. S. AMBIKA DEVI	March 6, 2020
NANDKISHORE SHRAVAN AHIRRAO Vs. KOSAN INDUSTRIES (P) LTD.	January 10, 2020
NARASAMMA AND OTHERS Vs. A. KRISHNAPPA (DEAD) THROUGH LRS	August 26, 2020
NARAYAN YADAV Vs. STATE OF BIHAR	February 25, 2020
NATESAN AGENCIES Vs. STATE	February 5, 2020
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA Vs. ALIMENTA S.A.	April 22, 2020
NATIONAL ALLIANCE FOR PEOPLES MOVEMENTS Vs. STATE OF MAHARASHTRA	September 22, 2020
NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX, DELHI-V	September 11, 2020
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. RAJESH KUMAR	January 13, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. BIRENDER	January 13, 2020
NATIONAL INVESTIGATION AGENCY Vs. GAUTAM NAVLAKHA	July 6, 2020
NATIONAL MEDICAL COMMISSION Vs. MOTHUKURU SRIYAH KOUMUDI AND OTHERS	December 7, 2020
NAVIN CHANDRA DHOUNDIYAL Vs. STATE OF UTTARAKHAND	October 16, 2020
NAVJOT SINGH Vs. HARPREET SINGH	January 13, 2020
NAWAB Vs. STATE OF UTTARAKHAND	January 22, 2020
NAYARA ENERGY LIMITED Vs. THE STATE OF GUJARAT AND OTHERS	December 18, 2020
NAZIR MOHAMED Vs. J. KAMALA	August 27, 2020
NEEHARIKA INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.	October 12, 2020
NEELAM CHATURVEDI Vs. STATE OF UTTAR PRADESH	September 24, 2020
NEELAM CHATURVEDI Vs. STATE OF UTTAR PRADESH	August 5, 2020
NEELAM GUPTA Vs. MAHIPAL SHARAN GUPTA	April 29, 2020
NEELAM MANMOHAN ATTAVAR Vs. MANMOHAN ATTAVAR	September 3, 2020
NEETU KUMAR NAGAICH Vs. STATE OF RAJASTHAN	September 16, 2020
NEETU YADAV Vs. SACHIN YADAV	September 30, 2020
NEW DELHI TELEVISION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 2020
NEW ERA FABRICS LTD Vs. BHANUMATI KESHRICHAND JHAVERI	March 3, 2020
NEW INDIA ASSURANCE CO. LTD Vs. HILLI MULTIPURPOSE COLD STORAGE PVT. LTD	March 4, 2020
NEW INDIA ASSURANCE CO. LTD Vs. SRI BUCHIYYAMMA RICE MILL	January 21, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. PARESH MOHANLAL PARMAR	February 4, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SOMWATI AND OTHERS	September 7, 2020
NIKHIL BHARTI Vs. STATE OF M.P.	October 28, 2020
NILANJAN BHATTACHARYA Vs. THE STATE OF KARNATAKA AND ORS.	September 23, 2020
NILAY GUPTA Vs. CHAIRMAN NEET PG MEDICAL AND DENTAL ADMISSION/COUNSELLING BOARD 2020 AND PRINCIPAL GOVT. DENTAL COLLEGE	October 9, 2020
NIMAY SAH Vs. STATE OF JHARKHAND	December 2, 2020
NIRBHAY KUMAR Vs. STATE OF BIHAR	June 11, 2020
NIRMAL KUMAR PARSAN Vs. COMMISSIONER OF COMMERCIAL TAXES	January 21, 2020
NIRMALA KOTHARI Vs. UNITED INDIA INSURANCE CO. LTD	March 4, 2020
NISHA PRIYA BHATIA Vs. UNION OF INDIA	April 24, 2020
NITESH KUMAR PANDEY Vs. STATE OF MADHYA PRADESH	February 7, 2020
NOLA RAM DULICHAND DAL MILLS Vs. UNION OF INDIA	February 14, 2020
NORTH DELHI MUNICIPAL CORPORATION Vs. KAVINDER	July 21, 2020
NOY VALLESINA ENGINEERING SPA, (NOW KNOWN AS NOY AMBIENTE S.P.A) Vs. JINDAL DRUGS LIMITED AND OTHERS	November 26, 2020
NRA IRON AND STEEL (P) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	February 4, 2020
NTPC LIMITED (SIMHADRI PROJECT) Vs. RAJIV CHAKRABORTY	November 16, 2020
ODISHA VIKASH PARISHAD Vs. UNION OF INDIA	June 18, 2020
ODISHA VIKASH PARISHAD Vs. UNION OF INDIA	June 22, 2020
OIL AND NATURAL GAS CORPORATION Vs. KRISHAN GOPAL	February 7, 2020
OM PAL SINGH Vs. DISCIPLINARY AUTHORITY	January 14, 2020
OM PRAKASH Vs. SURESH KUMAR	January 30, 2020
OMANAKKUTTAN AND OTHERS Vs. STATE OF KERALA	November 20, 2020
OMBIR SINGH Vs. STATE OF UTTAR PRADESH	May 26, 2020
ONGC EMPLOYEES MAZDOOR SABHA Vs. EXECUTIVE DIRECTOR BASIN MANAGER, OIL & NATURAL GAS CORPORATION (INDIA) LTD.	February 13, 2020
ORIENTAL INSURANCE CO. LIMITED Vs. ZAIXHU XIE AND ORS.	December 11, 2020
ORIENTAL INSURANCE CO. LTD. Vs. NATIONAL BULK HANDLING CORPORATION PVT. LTD.	February 12, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. J.K. CEMENT WORKS	January 28, 2020
OSIANS CONNOISSEURS OF ART PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.	February 12, 2020
OUDH SUGAR MILLS LTD. Vs. UNION OF INDIA	February 7, 2020
P. GOPINATHAN PILLAI Vs. UNIVERSITY OF KERALA	April 8, 2020
PADMA MISHRA Vs. STATE OF UTTARAKHAND	February 13, 2020
PADUM KUMAR Vs. STATE OF UTTAR PRADESH	January 14, 2020
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PARVAT SINGH Vs. STATE OF MADHYA PRADESH	March 2, 2020
PARVEEN Vs. STATE OF HARYANA	November 16, 2020
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PARVINDER KANSAL Vs. STATE OF NCT OF DELHI	August 28, 2020
PATEL ENGINEERING LTD Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD	May 22, 2020
PATRAM Vs. GRAM PANCHAYAT KATWAR	March 4, 2020
PAUL Vs. T. MOHAN	April 24, 2020
PAUL Vs. STATE OF KERALA	January 21, 2020
PAWAN HANS LIMITED Vs. AVIATION KARMACHARI SANGHATANA	January 17, 2020
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PAWAN KUMAR GUPTA Vs. STATE OF NCT OF DELHI	March 20, 2020
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PERIYAR DISTRICT CONSUMER COOPERATIVE WHOLESALE STORES LTD. Vs. B. BALAGOPAL	March 2, 2020
PHARMACY COUNCIL OF INDIA Vs. S.K. TOSHNIWAL EDUCATIONAL TRUSTS	March 5, 2020
PILCOM Vs. C.I.T. WEST BENGAL	April 29, 2020
PLR PROJECTS PVT. LTD. Vs. MAHANADI COALFIELDS LIMITED	February 17, 2020
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POOJA MITTAL Vs. RAKESH KUMAR	November 5, 2020
POONAM DEVI Vs. ORIENTAL INSURANCE CO. LTD.	March 6, 2020
POPATRAO VYANKATRAO PATIL Vs. STATE OF MAHARASHTRA	February 14, 2020
PRABHA TYAGI Vs. NATIONAL INSURANCE CO. LTD.	February 28, 2020
PRABHAKAR TEWARI Vs. STATE OF U.P.	January 24, 2020
PRADEEP GANDHY Vs. STATE OF MAHARASHTRA	May 4, 2020
PRADEEP KUMAR SONTHALIA Vs. DHIRAJ PRASAD SAHU @ DHIRAJ SAHU AND ANOTHER	December 18, 2020
PRAHLADBHAI JAGABHAI PATEL Vs. STATE OF GUJARAT	January 28, 2020
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PRANEETH K. Vs. UNIVERSITY GRANTS COMMISSION	August 28, 2020
PRATHVI RAJ CHAUHAN Vs. UNION OF INDIA	February 10, 2020
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PRAVASI LEGAL CELL AND OTHERS Vs. UNION OF INDIA	October 1, 2020
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PREET PAL SINGH Vs. STATE OF UTTAR PRADESH	August 14, 2020
PREM CHAND Vs. STATE OF HARYANA	July 30, 2020
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PUNJAB AND SIND BANK AND OTHERS Vs. MRS. DURGESH KUWAR	February 25, 2020
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PYARE LAL Vs. STATE OF HARYANA	July 17, 2020
QUIPPO CONSTRUCTION EQUIPMENT LIMITED Vs. JANARDAN NIRMAN PVT. LIMITED	April 29, 2020
R. PALANISAMY Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	July 24, 2020
R. POORNIMA Vs. UNION OF INDIA	September 4, 2020
R.MANIMEHALAL Vs. BANUMATHI	February 10, 2020
RAGHAV GUPTA Vs. STATE (NCT OF DELHI)	September 4, 2020
RAGHUNATH Vs. RADHA MOHAN	October 13, 2020
RAHNA JALAL Vs. STATE OF KERALA AND ORS.	December 17, 2020
RAHUL Vs. THE STATE OF RAJASTHAN	May 15, 2020
RAJ PAL SINGH Vs. COMMISSIONER OF INCOME-TAX, HARYANA, ROHTAK	August 25, 2020
RAJA @ AYYAPPAN Vs. STATE OF TAMIL NADU	April 1, 2020
RAJANKUMAR AND BROTHERS Vs. ORIENTAL INSURANCE COMPANY LTD.	February 7, 2020
RAJASTHAN HIGH COURT Vs. VED PRIYA	March 18, 2020
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM Vs. SKS POWER GENERATION	September 28, 2020
RAJASTHAN STATE ELECTRICITY BOARD Vs. UNION OF INDIA	February 18, 2020
RAJASTHAN STATE ELECTRICITY BOARD Vs. DY. COMMISSIONER OF INCOME TAX	March 19, 2020
RAJASTHAN STATE ROAD DEVELOPMENT AND CONSTRUCTION CORPORATION LIMITED Vs. PIYUSH KANT SHARMA	October 15, 2020
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. GOVERDHAN LAL SONI AND ANOTHER	September 9, 2020
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD Vs. MOHANI DEVI	April 15, 2020
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, MANAGING DIRECTOR AND ORS. Vs. RAMESH KUMAR SHARMA	January 16, 2020
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. STAR AGRIWAREHOUSING AND COLLATERAL MANAGEMENT LIMITED	June 24, 2020
RAJEEV GANDHI MEMORIAL COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF ANDHRA PRADESH	July 14, 2020
RAJEEV KOURAV Vs. BAISAHAB	February 11, 2020
RAJEEV SURI Vs. UNION OF INDIA AND OTHERS	December 7, 2020
RAJENDRA K. BHUTTA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	February 19, 2020
RAJENDRA SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS	June 18, 2020
RAJESH @ SARKARI Vs. STATE OF HARYANA	November 3, 2020
RAJESH DHIMAN Vs. STATE OF HIMACHAL PRADESH	October 26, 2020
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RAKESH KUMAR AGARWALLA Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY, BENGALURU	September 11, 2020
RAKESH KUMAR AGARWALLA AND ANOTHER Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY, BENGALURU	September 21, 2020
RAKESH KUMAR YADAV Vs. STATE OF CHHATTISGARH	February 18, 2020
RAKESH MALHOTRA Vs. KRISHNA MALHOTRA	February 7, 2020
RAKESH VAISHNAV AND OTHERS Vs. UNION OF INDIA	December 17, 2020
RAM CHANDRA PRASAD SINGH Vs. SHARAD YADAV	March 19, 2020
RAM SHARAN MAURYA Vs. STATE OF U.P. AND OTHERS	November 18, 2020
RAMA NAND Vs. CHIEF SECRETARY, GOVT. OF NCT OF DELHI	August 6, 2020
RAMBABU SINGH THAKUR Vs. SUNIL ARORA	February 13, 2020
RAMESAN Vs. STATE OF KERALA	January 21, 2020
RAMESH SINGH Vs. STATE OF UTTAR PRADESH	March 3, 2020
RAMJIT SINGH KARDAM Vs. SANJEEV KUMAR	April 8, 2020
RAMKHILADI Vs. UNITED INDIA INSURANCE COMPANY	January 7, 2020
RAMNATH & CO. Vs. COMMISSIONER OF INCOME TAX	June 5, 2020
RAMNATH AGRAWAL Vs. FOOD CORPORATION OF INDIA	May 13, 2020
RANA NAHID Vs. SAHIDUL HAQ CHISTI	June 18, 2020
RATNAGIRI NAGAR PARISHAD Vs. GANGARAM NARAYAN AMBEKAR	May 6, 2020
RATTAN SINGH Vs. NIRMAL GILL	November 16, 2020
RAVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH	October 26, 2020
RAVINDER KAUR GREWAL Vs. MANJIT KAUR	July 31, 2020
RE EXPLOITATION OF CHILDREN IN ORPHANAGES IN THE STATE OF TAMIL NADU Vs. UNION OF INDIA	February 10, 2020
REEPAK KANSAL Vs. UNION OF INDIA	April 27, 2020
REEPAK KANSAL Vs. SECRETARY GENERAL, SUPREME COURT OF INDIA	July 6, 2020
REGALAGADDA VENKATESH Vs. STATE OF ANDHRA PRADESH	December 30, 2020
REGISTRAR, KARNATAKA UNIVERSITY AND ANOTHER Vs. DR. PRABHUGOUDA AND ANOTHER	December 17, 2020
RHEA CHAKRABORTY Vs. STATE OF BIHAR	August 19, 2020
RISHAD MURTAZA Vs. UNION OF INDIA & ORS.	April 21, 2020
RIZWAN KHAN Vs. STATE OF CHHATTISGARH	September 10, 2020
ROHTAS AND ANOTHER Vs. STATE OF HARYANA	December 10, 2020
ROOPSI VARUN GUPTA Vs. VARUN VIKRAM GUPTA	February 11, 2020
ROSHNI BISWAS Vs. STATE OF WEST BENGAL	October 28, 2020
RUHI Vs. ANEES AHMAD AND ORS.	January 6, 2020
RUSODAY SECURITIES LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED AND OTHERS	November 20, 2020
S.D. CONTAINERS Vs. M/S. MOLD TEK PACKAGING LTD	December 1, 2020
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S.KASI Vs. STATE THROUGH THE INSPECTOR OF POLICE SAMAYNALLUR POLICE STATION MADURAI DISTRICT	June 19, 2020
SADHNA CHAUDHARY Vs. STATE OF U.P.	March 6, 2020
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SAHIR SOHAIL Vs. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY	September 7, 2020
SAI WARDHA POWER GENERATION LIMITED Vs. TATA POWER COMPANY LIMITED DISTRIBUTION	April 3, 2020
SAJAN Vs. STATE OF MAHARASHTRA	March 17, 2020
SAJAN SETHI Vs. RAJAN SETHI	March 2, 2020
SAKKUBAI Vs. STATE OF KARNATAKA	February 11, 2020
SAMIR AGRAWAL Vs. COMPETITION COMMISSION OF INDIA AND OTHERS	December 15, 2020
SAMTA NAIDU Vs. STATE OF MADHYA PRADESH	March 2, 2020
SANDEEP GOYAL Vs. UNION OF INDIA	April 17, 2020
SANDEEP KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	December 2, 2020
SANGRUR SALES CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ANR	January 17, 2020
SANJAI TIWARI Vs. THE STATE OF UTTAR PRADESH AND ANOTHER	December 16, 2020
SANJAY MARUTIRAO PATIL Vs. UNION OF INDIA	January 24, 2020
SANJEEV KAPOOR Vs. CHANDANA KAPOOR	February 19, 2020
SANKATH PRASAD Vs. STATE OF UTTAR PRADESH	January 10, 2020
SANTOSH PRASAD Vs. STATE OF BIHAR	February 14, 2020
SARAVANAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	October 15, 2020
SARDAR ALI KHAN Vs. STATE OF UTTAR PRADESH	January 24, 2020
SARDAR BAHGINDER SINGH S/O GURUCHARAN SINGH Vs. SARDAR MANJIEETH SINGH JAGAN SINGH	August 20, 2020
SARIKA Vs. ADMINISTRATOR, MAHAKALESHWAR MANDIR COMMITTEE, UJJAIN	September 1, 2020
SARITHA S. NAIR Vs. HIBI EDEN	December 9, 2020
SATISH @ SABBE Vs. STATE OF UTTAR PRADESH	September 30, 2020
SATISH CHANDER AHUJA Vs. SNEHA AHUJA	October 15, 2020
SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
SATISHKUMAR NYALCHAND SHAH Vs. STATE OF GUJARAT	March 2, 2020
SATPAL AND ORS. Vs. BANK OF INDIA AND ORS.	January 17, 2020
SATYA DEO @ BHOOREY Vs. STATE OF UTTAR PRADESH	October 7, 2020
SATYABRAT GUPTA Vs. THE STATE OF JHARKHAND	July 29, 2020
SATYAMA DUBEY Vs. UNION OF INDIA	October 27, 2020
SAURAV YADAV Vs. STATE OF UTTAR PRADESH	December 18, 2020
SAVITHA Vs. CHODAMANDALAM M.S. GENERAL INSURANCE CO. LTD	June 16, 2020
SECRETARY, MINISTRY OF DEFENCE Vs. BABITA PUNIYA	February 17, 2020
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. UDAYANT MALHOUTRA	November 18, 2020
SEELAN @ JEYASEELAN Vs. THE INSPECTOR OF POLICE	December 16, 2020
SHAH FAESAL Vs. UNION OF INDIA	March 2, 2020
SHAIK MUKTHAR Vs. STATE OF ANDHRA PRADESH NOW STATE OF TELANGANA	February 4, 2020
SHAILENDRA SWARUP Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE	July 27, 2020
SHAKTI BHOG FOOD INDUSTRIES LTD. Vs. CENTRAL BANK OF INDIA	June 5, 2020
SHAKTI NATH Vs. ALPHA TIGER CYPRUS INVESTMENT	June 23, 2020
SHAKTI NATH Vs. ALPHA TIGER CYPRUS INVESTMENT NO.3 LTD.	February 18, 2020
SHAMITA SINGHA Vs. RASHMI AHLUWALIA	June 18, 2020
SHAMSHER SINGH SANDHU Vs. UNION OF INDIA	January 14, 2020
SHANKAR SAKHARAM KENJALE (DIED) Vs. NARAYAN KRISHNA GADE	April 17, 2020
SHANTI DEVI ALIAS SHANTI MISHRA Vs. UNION OF INDIA	November 5, 2020
SHASHANK DEO SUDHI Vs. UNION OF INDIA	April 13, 2020
SHASHANK DEO SUDHI Vs. UNION OF INDIA	April 8, 2020
SHATRUGHNA BABAN MESHRAM Vs. STATE OF MAHARASHTRA	November 2, 2020
SHILPA MITTAL Vs. STATE OF NCT OF DELHI	January 9, 2020
SHIRPUR EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	January 31, 2020
SHIV KUMAR ALIAS JAWAHAR SARAF Vs. RAMAVTAR AGARWAL	February 19, 2020
SHIV RAJ GUPTA Vs. COMMISSIONER OF INCOME-TAX, DELHI	July 22, 2020
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SHIVANI HEGDE Vs. RITHVIK RAMCRISHNA HEGDE	June 16, 2020
SHIVRAJ SINGH CHOUHAN Vs. SPEAKER MADHYA PRADESH LEGISLATIVE ASSEMBLY	April 13, 2020
SHOR Vs. STATE OF UTTAR PRADESH	August 5, 2020
SHREYAS SINHA Vs. WEST BENGAL NATIONAL UNIVERSITY OF JURIDICAL SCIENCES	September 9, 2020
SHRI PARESHBHAI AMRUTLAL PATEL Vs. STATE OF GUJARAT	February 28, 2020
SHRI RAM SAHU (DEAD) THROUGH LRS. Vs. VINOD KUMAR RAWAT	November 3, 2020
SHRIDHAR C. SHETTY Vs. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY	September 2, 2020
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SHRIRANG KATNESHWARKAR AND OTHERS Vs. KUNAL KAMRA	December 18, 2020
SHRUTI KAUSHAL BISHT Vs. KAUSHAL R. BISHT	November 6, 2020
SHUBHRA SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.	January 6, 2020
SHYAM LAL JAYASWAL Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED	January 8, 2020
SHYAM SAHNI Vs. ARJUN PRAKASH	March 19, 2020
SHYAMLAL DEVDA Vs. PARIMALA	January 22, 2020
SIDDARAJU Vs. STATE OF KARNATAKA	January 14, 2020
SIDDHARTH UDAIVEER Vs. STATE OF UTTAR PRADESH	October 7, 2020
SIRI CHAND (DECEASED) THR. LRS. Vs. SURINDER SINGH	June 17, 2020
SITABAI SHANTARAM TALAWNEKAR Vs. CUSTODIAN OF EVACUEE PROPERTY	February 25, 2020
SK JALALUDDIN Vs. STATE OF WEST BENGAL	April 24, 2020
SK. MD. RAFIQUE Vs. MANAGING COMMITTEE, CONTAI RAHAMANIA HIGH MADRASAH	January 6, 2020
SKILL LOTTO SOLUTIONS PVT. LTD. Vs. UNION OF INDIA & OTHERS	December 3, 2020
SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	November 26, 2020
SMRITI MADAN KANSAGRA Vs. PERRY KANSAGRA	December 8, 2020
SMRITI MADAN KANSAGRA Vs. PERRY KANSAGRA	October 28, 2020
SMT. RENUKA DEY Vs. NARESH CHANDRA GOPE (D) THR. LRS.	November 2, 2020
SMT. S VANITHA Vs. THE DEPUTY COMMISSIONER, BENGALURU URBAN DISTRICT AND OTHERS	December 15, 2020
SMT. SANGITA ARYA Vs. ORIENTAL INSURANCE CO. LTD	June 16, 2020
SOBHA HIBISCUS CONDOMINIUM Vs. MANAGING DIRECTOR	February 14, 2020
SOMASUNDARAM Vs. STATE	June 3, 2020
SONU @ SUNIL Vs. STATE OF MADHYA PRADESH	May 29, 2020
SOUMITRA KUMAR NAHAR Vs. PARUL NAHAR	February 18, 2020
SOUTH EAST ASIA MARINE ENGINEERING AND CONSTRUCTIONS LTD. Vs. OIL INDIA LIMITED	May 11, 2020
SREI EQUIPMENT FINANCE LIMITED Vs. RAJEEV ANAND AND ORS.	September 8, 2020
SRI ANTHONY Vs. MANAGING DIRECTOR, K.S.R.T.C	June 10, 2020
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SRIDHAR Vs. N. REVANNA	February 11, 2020
STALIN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	September 9, 2020
STANDARD CHARTERED BANK Vs. MSTC LIMITED	January 21, 2020
STAR INDIA (P) LTD. Vs. SOCIETY OF CATALYSTS	January 23, 2020
STATE BANK OF IDNIA Vs. KINGFISHER AIRLINES LTD	November 2, 2020
STATE BANK OF INDIA Vs. ACCORD LIFE SPEC P. LTD. AND ORS.	February 28, 2020
STATE BANK OF INDIA Vs. METENERE LTD.	August 19, 2020
STATE BANK OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	February 7, 2020
STATE OF ANDHRA PRADESH Vs. LINDE INDIA LTD. (FORMERLY BOC INDIA LTD.)	April 13, 2020
STATE OF GOA Vs. NARAYAN V. GAONKAR	March 4, 2020
STATE OF GUJARAT Vs. MANSUKHBHAI KANJIBHAI SHAH	April 27, 2020
STATE OF GUJARAT Vs. AMBER BUILDERS	January 8, 2020
STATE OF JAMMU AND KASHMIR Vs. PROVINCIAL POWER EMPLOYEES UNION	March 3, 2020
STATE OF KARNATAKA Vs. Y. MOIDEEN KUNHI (D) BY LRS.	April 27, 2020
STATE OF KARNATAKA Vs. N. GANGARAJ	February 14, 2020
STATE OF KERALA Vs. RAJESH	January 24, 2020
STATE OF KERALA AND ORS. Vs. RDS PROJECT LIMITED AND ORS.	September 22, 2020
STATE OF M.P. Vs. M.P. TRANSPORT WORKERS FEDN.	January 29, 2020
STATE OF M.P. Vs. RAKESH SETHI	August 26, 2020
STATE OF MADHYA PRADESH Vs. CENTRE FOR ENVIRONMENT PROTECTION RESEARCH AND DEVELOPMENT	August 28, 2020
STATE OF MADHYA PRADESH Vs. RANJEETA	October 27, 2020
STATE OF MADHYA PRADESH Vs. BABBU RATHORE	January 17, 2020
STATE OF MADHYA PRADESH Vs. YOGENDRA SINGH JADON	January 31, 2020
STATE OF MADHYA PRADESH Vs. BHERULAL	October 15, 2020
STATE OF MADHYA PRADESH AND ORS. Vs. AMIT SHRIVAS	September 29, 2020
STATE OF MAHARASHTRA Vs. PAN INDIA PARYATAN LIMITED	February 18, 2020
STATE OF MEGHALAYA Vs. MELVIN SOHLANGPIAW	February 11, 2020
STATE OF ODISHA Vs. SURENDRA MUNDA	September 8, 2020
STATE OF ODISHA Vs. GOBINDA BEHERA	January 31, 2020
STATE OF ODISHA Vs. JINDAL STEEL AND POWER LTD.	January 30, 2020
STATE OF ODISHA Vs. GANESH CHANDRA SAHOO	January 10, 2020
STATE OF ODISHA & ORS Vs. SATYA NARAYAN BEHURA	February 28, 2020
STATE OF ORISSA Vs. M/S. B. ENGINEERS & BUILDERS LTD.	June 5, 2020
STATE OF PUNJAB Vs. JASBIR SINGH	February 26, 2020
STATE OF PUNJAB Vs. DAVINDER SINGH	August 27, 2020
STATE OF RAJASTHAN Vs. MEHRAM	May 6, 2020
STATE OF RAJASTHAN Vs. HEEM SINGH	October 29, 2020
STATE OF TAMIL NADU Vs. K. FAZLUR RAHMAN	November 3, 2020
STATE OF TAMIL NADU Vs. UNION OF INDIA	October 26, 2020
STATE OF U.P. Vs. GAYATRI PRASAD PRAJAPATI	October 15, 2020
STATE OF U.P. Vs. SUDHIR KUMAR SINGH	October 16, 2020
STATE OF U.P. Vs. VIRENDRA KUMAR	February 10, 2020
STATE OF UTTAR PRADESH Vs. ALI HUSSAIN ANSARI	January 15, 2020
STATE OF UTTAR PRADESH Vs. VIJAY SHANKAR DUBEY	March 19, 2020
STATE OF WEST BENGAL Vs. SOROJ KUMAR MONDAL	June 19, 2020
STATE OF WEST BENGAL AND ORS. Vs. HINDUSTAN UNILEVER LTD.	February 5, 2020
STATE REP. BY THE INSPECTOR OF POLICE Vs. M. MURUGESAN	January 15, 2020
STEVEN SINGH Vs. STATE OF PUNJAB AND ORS.	January 31, 2020
SUBED ALI Vs. STATE OF ASSAM	September 30, 2020
SUBEDAR Vs. STATE OF UTTAR PRADESH	December 18, 2020
SUBHASH KUMAR Vs. STATE OF BIHAR	November 17, 2020
SUBHASH SAHEBRAO DESHMUKH Vs. SATISH ATMARAM TALEKAR	June 18, 2020
SUBHECHHA WELFARE SOCIETY Vs. EARTH INFRASTRUCTURE PRIVATE LIMITED	February 14, 2020
SUBODH KUMAR Vs. COMMISSIONER OF POLICE	March 17, 2020
SUBORNO BOSE Vs. ENFORCEMENT DIRECTORATE	March 5, 2020
SUBRATA BHATTACHARYA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	March 27, 2020
SUGANDHI (DEAD) BY L.RS. AND ORS. Vs. P. RAJKUMAR	October 13, 2020
SUJATA KOHLI Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI AND ORS.	April 24, 2020
SUJIT TIWARI Vs. STATE OF GUJARAT	January 28, 2020
SUKH SAGAR MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF MADHYA PRADESH	July 31, 2020
SUKHWINDER SINGH Vs. JAGROOP SINGH	January 28, 2020
SUMEDH SINGH SAINI Vs. STATE OF PUNJAB AND ANOTHER	December 3, 2020
SUNIL RATHEE Vs. STATE OF HARYANA	July 23, 2020
SUO MOTO Vs. IN RE COGNIZANCE FOR EXTENSION OF LIMITATION	July 10, 2020
SUPER MALLS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 8, NEW DELHI	March 5, 2020
SUPERINTENDENT OF POST OFFICE Vs. JAMBU KUMAR JAIN	March 2, 2020
SUREKHA AND ORS. Vs. SANTOSH AND ORS.	January 21, 2020
SURENDRA KUMAR BHILAWE Vs. NEW INDIA ASSURANCE COMPANY LIMITED	June 18, 2020
SURENDRA SINGH Vs. UNION OF INDIA	January 8, 2020
SURESH CHAND Vs. SURESH CHANDER	February 19, 2020
SURESH CHANDRA Vs. JOGA SINGH BISHT	October 26, 2020
SURESH SHAH Vs. HIPAD TECHNOLOGY INDIA PRIVATE LIMITED	December 18, 2020
SURESHA Vs. STATE OF KARNATAKA	February 5, 2020
SURINDER KUMAR Vs. STATE OF PUNJAB	January 6, 2020
SURINDER NATH KESAR Vs. BOARD OF SCHOOL EDUCATION	January 6, 2020
SURINDER PAL SINGH Vs. THE STATE OF PUNJAB	April 8, 2020
SURINDER SINGH DESWAL Vs. VIRENDER GANDHI	January 8, 2020
SUSHIL SETHI Vs. STATE OF ARUNACHAL PRADESH	January 31, 2020
SUSHILA AGGARWAL Vs. STATE	January 29, 2020
SUSHILABEN INDRAVADAN GANDHI Vs. NEW INDIA ASSURANCE COMPANY LIMITED	April 15, 2020
T.K. DAVID Vs. KURUPPAMPADY SERVICE CO-OPERATIVE BANK LIMITED AND OTHERS	October 5, 2020
T.S.K. ASHWIN KUMAR Vs. TUBATI SRIVALLI	November 6, 2020
TAMIL NADU MEDICAL OFFICERS ASSOCIATION Vs. UNION OF INDIA	August 31, 2020
TEJ BAHADUR Vs. SHRI NARENDRA MODI	November 24, 2020
TELANGANA POWER GENERATION CORPORATION LTD. (TSGENCO) Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LTD.	December 7, 2020
TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LIMITED Vs. SRIGDHAA BEVERAGES	June 1, 2020
TELECOM REGULATORY AUTHORITY OF INDIA Vs. M/S. BHARTI AIRTEL LIMITED	November 6, 2020
THAN KUNWAR Vs. STATE OF HARYANA	March 2, 2020
THE BRANCH MANAGER INDIGO AIRLINES Vs. KALPANA RANI DEBBARMA	January 28, 2020
THE CHAIRMAN, BOARD OF TRUSTEES, COCHIN PORT TRUST Vs. M/S AREBEE STAR MARITIME AGENCIES PVT. LTD.	August 5, 2020
THE CHIEF REGIONAL OFFICER Vs. PRADIP	January 27, 2020
THE DIRECTOR, DEPARTMENT OF ARCHAEOLOGY AND MUSEUMS, JAIPUR Vs. ASHISH GAUTAM AND OTHERS	May 11, 2020
THE EXECUTIVE ENGINEER Vs. STATE OF MAHARASHTRA	January 15, 2020
THE PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT Vs. P.V. KRISHNAMOORTHY AND OTHERS	December 8, 2020
THE STATE OF JHARKHAND AND ORS Vs. BRAHMPUTRA METALLICS LTD., RANCHI AND ANR	December 1, 2020
THE STATE OF MADHYA PRADESH AND ANOTHER Vs. U.P. STATE BRIDGE CORPORATION LIMITED AND ANOTHER	December 8, 2020
THE STATE OF MAHARASHTRA AND ANOTHER Vs. KESHAO VISHWANATH SONONE AND ANOTHER	December 18, 2020
THE STATE OF PUNJAB AND ORS. Vs. DAVINDER SINGH AND ORS.	February 4, 2020
THINGUJAM ACHOUBA SINGH Vs. H. NABACHANDRA SINGH ETC.	April 17, 2020
THOMAS LAWRENCE Vs. STATE OF KERALA	October 29, 2020
TITTY ALIAS GEORGE KURIAN Vs. THE DEPUTY RANGE FOREST OFFICER	December 9, 2020
TODAY HOMES AND INFRASTRUCTURE PVT LTD Vs. AJAY NAGPAL	December 2, 2020
TODAY MERCHANDISE PVT. LTD. Vs. ANIL KUMAR LUTHRA	January 8, 2020
TOFAN SINGH Vs. STATE OF TAMIL NADU	October 29, 2020
TRILOKI NATH SINGH Vs. ANIRUDH SINGH(D) THR. LRS	May 6, 2020
TRIPOWER ENTERPRISES (PRIVATE) LIMITED Vs. STATE BANK OF INDIA	April 24, 2020
TRIVENI KODKANY Vs. AIR INDIA LIMITED	March 3, 2020
TRUSTEES OF H.C. DHANDA TRUST Vs. STATE OF MADHYA PRADESH	September 17, 2020
TULSA DEVI NIROLA Vs. RADHA NIROLA	March 4, 2020
U. P SAHKARI GRAM VIKAS BANK LIMITED Vs. LALLAN RAI	January 21, 2020
U.P. STATE ROAD TRANSPORT CORPORATION Vs. RAJENDERI DEVI	June 8, 2020
UCO BANK Vs. NATIONAL TEXTILE CORPORATION LTD.	March 5, 2020
ULTRATECH CEMENT LTD Vs. STATE OF RAJASTHAN	July 17, 2020
UMC TECHNOLOGIES PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA	November 16, 2020
UMEDSINH P. CHAVDA Vs. UNION OF INDIA	June 11, 2020
UMESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND	October 16, 2020
UNION BANK OF INDIA Vs. RAJAT INFRASTRUCTURE PVT. LTD.	March 2, 2020
UNION OF INDIA Vs. FEDERATION OF SELF-FINANCED AYURVEDIC COLLEGES	February 20, 2020
UNION OF INDIA Vs. M.V. MOHANAN NAIR	March 5, 2020
UNION OF INDIA Vs. LT. CDR ANNIE NAGARAJA	March 17, 2020
UNION OF INDIA Vs. G. RAMESH	January 9, 2020
UNION OF INDIA Vs. MUKESH	February 11, 2020
UNION OF INDIA Vs. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA	September 1, 2020
UNION OF INDIA Vs. ASHOK KUMAR SHARMA	August 28, 2020
UNION OF INDIA Vs. AGRICAS LLP	August 26, 2020
UNION OF INDIA Vs. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA	February 14, 2020
UNION OF INDIA Vs. R. THIYAGARAJAN	April 3, 2020
UNION OF INDIA Vs. V.V.F LIMITED	April 22, 2020
UNION OF INDIA Vs. EXIDE INDUSTRIES LIMITED	April 24, 2020
UNION OF INDIA Vs. RELIANCE COMMUNICATION LIMITED	January 7, 2020
UNION OF INDIA Vs. EX. NO. 3192684 W. SEP. VIRENDRA KUMAR	January 7, 2020
UNION OF INDIA Vs. S. RAJU	February 18, 2020
UNION OF INDIA Vs. U.A.E. EXCHANGE CENTRE	April 24, 2020
UNION OF INDIA Vs. LT. COL. S. S. BEDI	July 29, 2020
UNION OF INDIA Vs. N.K.SRIVASTA	July 23, 2020
UNION OF INDIA Vs. M/S. K.C. SHARMA AND CO.	August 14, 2020
UNION OF INDIA Vs. GOPALDAS BHAGWAN DAS	February 4, 2020
UNION OF INDIA Vs. ASSOCIATED CONTAINER TERMINAL LTD.	February 14, 2020
UNION OF INDIA Vs. DEEPAK NIRANJAN NATH PANDIT	February 7, 2020
UNION OF INDIA Vs. ROSAMMA BENNY	February 4, 2020
UNION OF INDIA Vs. R. KARTHIK	January 21, 2020
UNION OF INDIA Vs. CHANDRA BHUSHAN YADAV	January 17, 2020
UNION OF INDIA Vs. BRIG. BALBIR SINGH	January 16, 2020
UNION OF INDIA (UOI) Vs. MOOL CHAND INDUSTRIES ESTATE P. LTD.	January 15, 2020
UNION OF INDIA (UOI) Vs. ARJAN SINGH	January 14, 2020
UNION OF INDIA AND OTHERS Vs. M/S. G. S. CHATHA RICE MILLS AND ANOTHER	September 23, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SATINDER KAUR	June 30, 2020
UNITED NURSES ASSOCIATION THROUGH ITS PRESIDENT Vs. UNION OF INDIA & ORS.	April 15, 2020
URMILA DEVI Vs. BRANCH MANAGER	January 30, 2020
USHA ANANTHASUBRAMANIAN Vs. UNION OF INDIA	February 12, 2020
UTTAM CHAND Vs. NATHU RAM	January 15, 2020
UTTAR BHARTIYA RAJAK SAMAJ PANCHAYAT Vs. STATE OF MAHARASHTRA	January 31, 2020
V. KALYANASWAMY(D) BY LRS. AND ANOTHER Vs. L. BAKTHAVATSALAM	July 17, 2020
V. KRISHNAN Vs. UNION OF INDIA	July 31, 2020
V. SUKUMARAN Vs. STATE OF KERALA	August 26, 2020
V. SURENDRAN NAIR Vs. STATE OF KERALA AND ORS.	January 10, 2020
VAIJINATH Vs. AFSAR BEGUM	January 30, 2020
VARADARAJAN Vs. KANAKAVALLI	January 22, 2020
VASIREDDY GOVARDHANA SAI PRAKASH Vs. UNION PUBLIC SERVICES COMMISSION	September 30, 2020
VED PRAKASH GOEL Vs. S.D. SINGH	July 29, 2020
VENKATESAN BALASUBRAMANIYAN Vs. THE INTELLIGENCE OFFICER, D.R.I. BANGALORE	November 20, 2020
VETINDIA PHARMACEUTICALS LIMITED Vs. STATE OF UTTAR PRADESH	November 6, 2020
VICKY @ VIKAS Vs. STATE	January 31, 2020
VIDYA DEVI Vs. STATE OF HIMACHAL PRADESH	January 8, 2020
VIDYA DROLIA AND OTHERS Vs. DURGA TRADING CORPORATION	December 14, 2020
VIJAY KARIA Vs. PRYSMIAN CAVI E SISTEMI SRL	February 13, 2020
VIJAY KISHANRAO KURUNDKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	February 28, 2020
VIJAY MALLYA Vs. STATE BANK OF INDIA	August 31, 2020
VIKESH KUMAR GUPTA AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS	December 7, 2020
VIKRANT SINGH MALIK Vs. SUPERTECH LIMITED	August 24, 2020
VIKRANT SINGH MALIK AND ORS. Vs. SUPERTECH LIMITED AND ORS.	August 27, 2020
VINAY KUMAR MITTAL Vs. DEWAN HOUSING FINANCE CORPORATION LTD.	January 31, 2020
VINAY SHARMA Vs. UNION OF INDIA	February 14, 2020
VINEETA SHARMA Vs. RAKESH SHARMA	August 11, 2020
VINOD GIRI GOSWAMI Vs. STATE OF UTTARAKHAND	February 14, 2020
VINOD RAVJIBHAI RAJPUT Vs. STATE OF GUJARAT	February 14, 2020
VINODCHANDRA SAKARLAL KAPADIA Vs. STATE OF GUJARAT	June 15, 2020
VISHAL Vs. STATE (GNCT) OF DELHI	September 15, 2020
VISHAL VIJAY KALANTRI Vs. DBM GEOTECHNICS AND CONSTRUCTIONS PVT. LTD. AND ORS.	July 20, 2020
VITHALDAS JAGANNATH KHATRI Vs. STATE OF MAHARASHTRA	February 19, 2020
VODAFONE IDEA LIMITED (EARLIER KNOWN AS VODAFONE MOBILE SERVICES LIMITED) Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 26 (2)	April 29, 2020
VODAFONE IDEA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.	July 21, 2020
VUNDAVALLI RATNA MANIKYAM Vs. V.P.P.R.N. PRASADA RAO	February 6, 2020
WARAD MURTI MISHRA Vs. STATE OF MADHYA PRADESH	June 15, 2020
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. SONA PROMOTERS PVT. LTD.	March 18, 2020
WEST U.P. SUGAR MILLS ASSOCIATION AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	April 22, 2020
WG. CDR. ARIFUR RAHMAN KHAN AND ALEYA SULTANA Vs. DLF SOUTHERN HOMES PVT. LTD. (NOW KNOWN AS BEGUR OMR HOMES PVT. LTD.)	August 24, 2020
WONDER PROJECTS DEVELOPMENT PRIVATE LIMITED Vs. UNION OF INDIA	August 11, 2020
WORKMEN THROUGH THE CONVENER FCI LABOUR FEDERATION Vs. RAVUTHAR DAWOOD NASEEM	May 19, 2020
WRITERS AND PUBLISHER PVT LTD. Vs. A.K. MISHRA, OFFICIAL LIQUIDATOR THE COOPERATIVE STORES LTD. SUPER BAZAR	March 5, 2020
XXXX Vs. XXXX	April 24, 2020
YASHITA SAHU Vs. STATE OF RAJASTHAN	January 20, 2020
YASODHAR KAMAT Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE	January 8, 2020
YUM! RESTAURANTS (MARKETING) PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, DELHI	April 24, 2020
Z. ENGINEERS CONSTRUCTION PVT. LTD. Vs. BIPIN BIHARI BEHERA	February 14, 2020

Year 2020 of SUPREME COURT OF INDIA

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