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63 MOONS TECHNOLOGIES LTD Vs. UNION OF INDIA
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April 30, 2019 |
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72 BPM PRIVATE LIMITED COMPANY & ORS Vs. SYNERGY CO
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March 1, 2019 |
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A ASHOKANAND Vs. STATE REP BY ITS INSPECTOR OF POLICE
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February 11, 2019 |
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A MURUGESAN Vs. JAMUNA RANI
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February 7, 2019 |
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A NATARAJAN & ANR Vs. T R RAJENDRAN
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January 28, 2019 |
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A RAMU NAIK Vs. STATE OF TELANGANA
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February 21, 2019 |
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A. RAJAGOPALAN ETC Vs. THE DISTRICT COLLECTOR, THIRUCHIRAPALLI DISTRICT AND OTHERS
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March 12, 2019 |
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A.M.C.S SWAMY Vs. MEHDI AGAH KARBALAI
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July 23, 2019 |
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A.R. RADHA KRISHNA Vs. DASARI DEEPTHI
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February 28, 2019 |
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AAKASH LAVLESH LEISURE PVT LTD Vs. INCOME TAX OFFICER 9(1)(1)
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February 22, 2019 |
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AARISH ASGAR QURESHI Vs. FAREED AHMED QURESHI & ANR
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February 26, 2019 |
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ABCD Vs. UNION OF INDIA
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December 10, 2019 |
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ABDUL ARIF Vs. RANI AMUTHA K & ANR
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February 22, 2019 |
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ABDUL HAKEEM M.A. AND OTHERS Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
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February 28, 2019 |
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ABDUL KUDDUS Vs. UNION OF INDIA
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May 17, 2019 |
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ABDULLAKOYA HAJI Vs. RUBIS THARAYIL
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August 20, 2019 |
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January 8, 2019 |
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April 2, 2019 |
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January 30, 2019 |
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ACCUSED X Vs. STATE OF MAHARASHTRA
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April 12, 2019 |
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ACHAL INDUSTRIES Vs. STATE OF KARNATAKA
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March 28, 2019 |
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ADANI GAS LIMITED Vs. UNION OF INDIA
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January 29, 2019 |
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ADANI POWER (MUNDRA) LTD Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION
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July 2, 2019 |
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ADARSH CREDIT CO-OPERATIVE SOCIETY LTD. Vs. JOINT DIRECTOR OF INCOME TAX (INVESTIGATION) AND ORS.
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January 28, 2019 |
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ADARSH ESTATE SAHAKARI GRIHA NIRMAN SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
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August 8, 2019 |
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ADDITIONAL COMMISSIONER (LEGAL) Vs. LOHIYA AGENCIES
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January 8, 2019 |
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November 18, 2019 |
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ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA Vs. BHAVESH PABARI
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February 28, 2019 |
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ADMINISTRATOR, TARA BAI DESI CHARITABLE OPTHALMIC TRUST Vs. MANAGING DIRECTOR, SUPREME ELEVATORS INDIA PVT. LTD.
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October 4, 2019 |
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April 1, 2019 |
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AHUJA DHABA Vs. DELHI DEVELOPMENT AUTHORITY
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January 24, 2019 |
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October 3, 2019 |
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August 22, 2019 |
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AJAY BHATT Vs. STATE OF UTTARAKHAND
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October 14, 2019 |
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AJAY KUMAR Vs. LATA
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April 8, 2019 |
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AJAY SINGH Vs. TATA MOTORS & ANR
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February 22, 2019 |
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January 8, 2019 |
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April 4, 2019 |
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AJIT SINGH Vs. STATE OF PUNJAB
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January 9, 2019 |
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AJITH K. Vs. ANEESH K. S.
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August 21, 2019 |
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February 22, 2019 |
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AKSHAY KUMAR SINGH Vs. STATE (NCT OF DELHI)
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December 18, 2019 |
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February 8, 2019 |
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ALI HUSSAIN Vs. RABIYA
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September 17, 2019 |
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February 12, 2019 |
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February 12, 2019 |
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August 1, 2019 |
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ALKEM LABORATORIES LTD Vs. STATE OF MADHYA PRADESH
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November 29, 2019 |
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November 8, 2019 |
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February 1, 2019 |
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February 15, 2019 |
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July 11, 2019 |
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February 25, 2019 |
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January 8, 2019 |
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August 19, 2019 |
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January 29, 2019 |
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October 4, 2019 |
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AMBI RAM Vs. STATE OF UTTARAKHAND
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February 5, 2019 |
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February 5, 2019 |
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August 7, 2019 |
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AMIRUDDIN Vs. STATE (DELHI ADMN.)
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September 17, 2019 |
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AMIT KUMAR ROY Vs. UNION OF INDIA
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July 3, 2019 |
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March 29, 2019 |
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February 18, 2019 |
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January 7, 2019 |
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March 1, 2019 |
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January 18, 2019 |
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August 6, 2019 |
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November 18, 2019 |
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March 7, 2019 |
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ANANT KAJARE Vs. EKNATH AHER & ANR
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February 12, 2019 |
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April 2, 2019 |
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January 11, 2019 |
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September 25, 2019 |
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July 22, 2019 |
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ANDHRA PRADESH POWER GENERATION CORPORATION LTD (APGENCO) Vs. SANDPLAST (INDIA) LTD & ORS
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March 8, 2019 |
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December 11, 2019 |
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ANEES Vs. STATE OF UTTAR PRADESH
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January 16, 2019 |
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July 30, 2019 |
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ANIL KUMAR Vs. UNION OF INDIA & ORS
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February 22, 2019 |
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ANIL KUMAR Vs. UNION OF INDIA
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January 21, 2019 |
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April 22, 2019 |
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February 6, 2019 |
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January 29, 2019 |
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ANIL VORA Vs. KAVYA BUILDCON PVT LTD & ORS
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February 11, 2019 |
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March 1, 2019 |
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ANJALAI AND ORS. Vs. THIRUMURUGAN AND ORS.
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December 9, 2019 |
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ANJALI ARORA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
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February 11, 2019 |
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February 15, 2019 |
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ANJANA MITTAL Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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July 30, 2019 |
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October 4, 2019 |
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May 10, 2019 |
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ANKUSH JAIN Vs. PR. COMMISSIONER OF INCOME TAX
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November 29, 2019 |
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ANKUSH MARUTI SHINDE AND OTHERS Vs. STATE OF MAHARASHTRA
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March 5, 2019 |
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ANOKHILAL Vs. STATE OF MADHYA PRADESH
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December 18, 2019 |
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April 9, 2019 |
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May 29, 2019 |
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January 18, 2019 |
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August 9, 2019 |
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ANUJ Vs. STATE OF UTTAR PRADESH
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August 26, 2019 |
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September 30, 2019 |
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ANURAG SONI Vs. STATE OF CHHATTISGARH
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April 9, 2019 |
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ARAVALI POWER COMPANY PRIVATE LIMITED Vs. SANDPLAST (INDIA) LTD & ORS
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January 28, 2019 |
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AREFEH CHEGENI Vs. UNION OF INDIA
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September 30, 2019 |
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ARJUN PANDITRAO KHOTKAR Vs. KAILASH KUSHANRAO GORANTYAL
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July 26, 2019 |
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ARJUN PRASAD Vs. STATE OF JHARKHAND & ANR
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February 18, 2019 |
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January 15, 2019 |
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July 1, 2019 |
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May 7, 2019 |
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ARUN KUMAR Vs. ANITA MISHRA
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October 18, 2019 |
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ARUN KUMAR MANGLIK Vs. CHIRAYU HEALTH AND MEDICARE PRIVATE LTD & ANR
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January 9, 2019 |
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ARUN KUMAR SWAIN ETC Vs. MANAGING DIRECTOR ORISSA FOREST DEVELOPMENT CORPORATION LIMITED
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January 18, 2019 |
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ARUNA Vs. MUKUND
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October 3, 2019 |
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ARYAN MINING AND TRADING CORPORATION PVT LTD & ANR Vs. STATE OF CHHATTISGARH & ORS
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February 6, 2019 |
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ASGAR & ORS Vs. MOHAN VARMA & ORS
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February 5, 2019 |
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ASHARFI DEVI (DEAD) THROUGH LRS. Vs. STATE OF U.P. AND OTHERS
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February 1, 2019 |
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April 16, 2019 |
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ASHI KUMAR Vs. ASEEM AGARWAL
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December 16, 2019 |
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ASHISH JAIN Vs. MAKRAND SINGH AND ORS.
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January 14, 2019 |
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ASHOK KUMAR Vs. DEPINDER SINGH DHESI
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August 13, 2019 |
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ASHOK KUMAR AWASTHI Vs. STATE OF UTTAR PRADESH
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March 1, 2019 |
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ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH
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February 6, 2019 |
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ASHOK KUMAR KALRA Vs. WING CDR SURENDRA AGNIHOTRI
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November 19, 2019 |
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ASHOK KUMAR KAPUR AND ORS Vs. ASHOK KHANNA AND ORS
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February 7, 2019 |
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ASHOK KUMAR MEHRA AND ANOTHER Vs. THE STATE OF PUNJAB
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April 15, 2019 |
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ASHOK SAXENA Vs. STATE (NCT OF DELHI)
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January 7, 2019 |
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July 19, 2019 |
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May 7, 2019 |
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ASHWANI KUMAR Vs. UNION OF INDIA
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September 5, 2019 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ANR
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February 11, 2019 |
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March 5, 2019 |
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ASIM SHARIFF Vs. NATIONAL INVESTIGATION AGENCY
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July 1, 2019 |
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November 28, 2019 |
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July 23, 2019 |
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ASSAM PUBLIC WORKS Vs. UNION OF INDIA & ORS
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February 5, 2019 |
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ASSAM PUBLIC WORKS Vs. UNION OF INDIA & ORS
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January 24, 2019 |
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ASSAM PUBLIC WORKS Vs. UNION OF INDIA
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August 13, 2019 |
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February 25, 2019 |
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August 26, 2019 |
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October 21, 2019 |
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ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI Vs. IPCA LABORATORIES LTD.
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July 3, 2019 |
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ASSISTANT DIRECTOR OF INCOME TAX, NOIDA Vs. HONDA MOTORS CO. LTD.
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July 18, 2019 |
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February 20, 2019 |
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March 25, 2019 |
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February 1, 2019 |
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August 19, 2019 |
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February 4, 2019 |
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August 14, 2019 |
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ATMA RAM AND OTHER Vs. STATE OF RAJASTHAN
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April 11, 2019 |
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April 4, 2019 |
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May 6, 2019 |
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November 21, 2019 |
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September 23, 2019 |
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March 5, 2019 |
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September 6, 2019 |
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January 3, 2019 |
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January 28, 2019 |
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AWADHESH KUMAR Vs. STATE OF U. P.
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November 8, 2019 |
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March 5, 2019 |
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B K PAVITRA & ORS Vs. UNION OF INDIA & ORS
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March 1, 2019 |
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B K PAVITRA AND ORS Vs. UNION OF INDIA AND ORS
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May 10, 2019 |
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September 30, 2019 |
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January 8, 2019 |
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March 7, 2019 |
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February 26, 2019 |
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January 30, 2019 |
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January 14, 2019 |
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January 4, 2019 |
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July 16, 2019 |
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September 24, 2019 |
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November 19, 2019 |
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August 1, 2019 |
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March 27, 2019 |
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September 11, 2019 |
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January 8, 2019 |
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April 16, 2019 |
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BALAJI Vs. STATE OF MAHARASHTRA
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March 14, 2019 |
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August 27, 2019 |
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April 12, 2019 |
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August 8, 2019 |
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February 5, 2019 |
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February 6, 2019 |
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September 4, 2019 |
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February 19, 2019 |
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August 6, 2019 |
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July 31, 2019 |
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March 11, 2019 |
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January 11, 2019 |
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February 25, 2019 |
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April 8, 2019 |
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BANSAL CONSTRUCTION Vs. STATE OF UTTARAKHAND
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January 21, 2019 |
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November 5, 2019 |
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October 17, 2019 |
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February 12, 2019 |
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October 21, 2019 |
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April 9, 2019 |
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January 23, 2019 |
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August 20, 2019 |
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February 12, 2019 |
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May 9, 2019 |
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July 9, 2019 |
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December 10, 2019 |
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July 8, 2019 |
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August 7, 2019 |
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April 4, 2019 |
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February 27, 2019 |
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September 30, 2019 |
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March 11, 2019 |
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April 16, 2019 |
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February 20, 2019 |
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February 22, 2019 |
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October 23, 2019 |
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February 4, 2019 |
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August 19, 2019 |
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BHARAT SINGH & ANR Vs. STATE OF MADHYA PRADESH
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January 28, 2019 |
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BHARAT WATCH COMPANY THROUGH ITS PARTNER Vs. NATIONAL INSURANCE CO LTD THROUGH ITS REGIONAL MANAGER
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April 12, 2019 |
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BHARATBHAI BHIMABHAI BHARWAD Vs. STATE OF GUJARAT
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July 30, 2019 |
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January 8, 2019 |
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January 15, 2019 |
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January 21, 2019 |
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BHASKAR Vs. STATE OF KARNATAKA
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February 20, 2019 |
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February 26, 2019 |
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September 12, 2019 |
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January 4, 2019 |
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December 3, 2019 |
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January 9, 2019 |
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January 31, 2019 |
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January 18, 2019 |
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February 15, 2019 |
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December 5, 2019 |
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October 22, 2019 |
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September 13, 2019 |
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April 15, 2019 |
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July 23, 2019 |
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May 8, 2019 |
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May 9, 2019 |
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January 9, 2019 |
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March 7, 2019 |
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January 7, 2019 |
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February 21, 2019 |
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April 1, 2019 |
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August 27, 2019 |
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December 9, 2019 |
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July 25, 2019 |
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March 26, 2019 |
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February 15, 2019 |
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January 24, 2019 |
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January 24, 2019 |
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February 18, 2019 |
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December 5, 2019 |
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February 12, 2019 |
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January 8, 2019 |
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February 25, 2019 |
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January 28, 2019 |
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November 29, 2019 |
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March 5, 2019 |
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February 26, 2019 |
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August 14, 2019 |
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July 24, 2019 |
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January 3, 2019 |
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September 23, 2019 |
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January 31, 2019 |
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April 9, 2019 |
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April 5, 2019 |
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August 20, 2019 |
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December 18, 2019 |
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February 14, 2019 |
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February 14, 2019 |
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April 11, 2019 |
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February 15, 2019 |
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July 31, 2019 |
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February 27, 2019 |
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November 19, 2019 |
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September 25, 2019 |
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October 17, 2019 |
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May 24, 2019 |
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July 5, 2019 |
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January 3, 2019 |
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December 17, 2019 |
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November 13, 2019 |
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May 17, 2019 |
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November 27, 2019 |
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CHAIRMAN AND MANAGING DIRECTOR, THE FERTILIZERS AND CHEMICALS TRANVANCORE LTD. AND ANOTHER Vs. GENERAL SECRETARY FACT EMPLOYEES ASSOCIATION AND OTHERS
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April 11, 2019 |
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December 9, 2019 |
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November 20, 2019 |
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January 24, 2019 |
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July 16, 2019 |
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September 4, 2019 |
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January 4, 2019 |
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December 10, 2019 |
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March 28, 2019 |
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September 25, 2019 |
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January 8, 2019 |
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February 15, 2019 |
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August 6, 2019 |
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December 4, 2019 |
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December 17, 2019 |
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October 24, 2019 |
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August 27, 2019 |
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April 15, 2019 |
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February 12, 2019 |
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January 11, 2019 |
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February 6, 2019 |
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November 7, 2019 |
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August 27, 2019 |
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July 29, 2019 |
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December 11, 2019 |
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January 2, 2019 |
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April 24, 2019 |
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January 18, 2019 |
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March 5, 2019 |
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March 8, 2019 |
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July 11, 2019 |
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July 31, 2019 |
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August 22, 2019 |
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January 21, 2019 |
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January 10, 2019 |
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February 20, 2019 |
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February 1, 2019 |
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July 5, 2019 |
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November 6, 2019 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA & ANR
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January 25, 2019 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. STATE OF MAHARASHTRA & ORS
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January 11, 2019 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. STATE OF MAHARASHTRA & ORS
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February 1, 2019 |
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February 14, 2019 |
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COLONEL SHRAWAN KUMAR JAIPURIYAR Vs. KRISHNA NANDAN SINGH
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September 2, 2019 |
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COMMERCIAL TAX OFFICER, MANDAVELI ASSES CIRCLE Vs. KONE ELEVATORS INDIA PVT LTD REP BY ITS SECRETARY
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February 5, 2019 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BANGALORE Vs. M/S JSW STEEL LTD. (FORMERLY KNOWN AS JINDAL VIJAYANAGAR STEEL LTD.)
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April 9, 2019 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. MAN TRUCKS INDIA (P.) LTD.
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March 5, 2019 |
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COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. J R ORGANICS LTD
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February 15, 2019 |
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COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. KRISHNA WAX (P) LTD
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November 14, 2019 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA-II Vs. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD.
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December 3, 2019 |
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COMMISSIONER OF CUSTOMS Vs. M/S. ATUL AUTOMATIONS PVT. LTD.
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January 24, 2019 |
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COMMISSIONER OF CUSTOMS Vs. ADANI EXPORTS LTD.
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April 8, 2019 |
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COMMISSIONER OF CUSTOMS Vs. MOTOROLA INDIA LTD
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September 5, 2019 |
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COMMISSIONER OF CUSTOMS (EXPORT) NHAVA SHEVA Vs. PUNJ LLOYD LTD
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January 14, 2019 |
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COMMISSIONER OF CUSTOMS MUNDRA Vs. CARGILL INDIA PVT. LTD
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January 7, 2019 |
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COMMISSIONER OF INCOME TAX Vs. CLP INDIA (P.) LTD.
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February 22, 2019 |
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COMMISSIONER OF INCOME TAX Vs. SHANGHAI ELECTRIC GROUP CO. LTD.
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February 22, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LTD.
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March 1, 2019 |
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COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GUPTA
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July 22, 2019 |
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COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.
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July 2, 2019 |
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COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK
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July 2, 2019 |
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COMMISSIONER OF INCOME TAX Vs. LAXMAN DAS KHANDELWAL
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August 13, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RANJIT PROJECTS (P.) LTD.
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March 5, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RUBIX TRADING (P.) LTD.
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July 8, 2019 |
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COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GUPTA
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July 15, 2019 |
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COMMISSIONER OF INCOME TAX Vs. SHARAD MOHANLAL SHAH
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July 19, 2019 |
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COMMISSIONER OF INCOME TAX Vs. H.P. INFRASTRUCTURE DEVELOPMENT BOARD
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September 11, 2019 |
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COMMISSIONER OF INCOME TAX Vs. TRIDENT MINERALS
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July 4, 2019 |
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COMMISSIONER OF INCOME TAX Vs. MILLENNIA DEVELOPERS (P.) LTD.
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July 8, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RAM KISHAN DASS
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March 26, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RUSSAN PHARMA LTD
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May 9, 2019 |
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COMMISSIONER OF INCOME TAX Vs. M/S MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
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March 15, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RANJIT PROJECTS PVT LTD
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March 15, 2019 |
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COMMISSIONER OF INCOME TAX Vs. PHOENIX LAMPS LTD
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April 22, 2019 |
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COMMISSIONER OF INCOME TAX Vs. M/S ASSOCIATED CABLES PVT. LTD.
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March 8, 2019 |
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COMMISSIONER OF INCOME TAX Vs. M/S COMPAQ ELECTRIC LTD.
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January 3, 2019 |
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COMMISSIONER OF INCOME TAX Vs. MSD PHARMACEUTICALS
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March 15, 2019 |
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COMMISSIONER OF INCOME TAX Vs. ZILA SAHKARI BANK
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February 15, 2019 |
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COMMISSIONER OF INCOME TAX Vs. M/S. RANJIT PROJECTS PVT. LTD.
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March 5, 2019 |
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COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
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December 6, 2019 |
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COMMISSIONER OF INCOME TAX Vs. ODEON BUILDERS PVT. LTD.
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August 21, 2019 |
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COMMISSIONER OF INCOME TAX (CENTRAL-4) Vs. AQUATIC REMEDIES
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November 29, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. RURAL EDUCATION AND WOMEN WELFARE SOCIETY
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January 25, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. PRAXIS INSTITUTE FOR PARTICIPATORY PRACTICES
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July 1, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. SETH VINOD KUMAR SOMANI CHARITABLE TRUST
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January 3, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. URBAN IMPROVEMENT TRUST
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January 25, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. JAGANNATH GUPTA FAMILY TRUST
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February 1, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. GS1 INDIA
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July 3, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. PRATHAM INSTITUTE FOR LITERACY EDUCATION AND VOCATIONAL TRAINING
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July 15, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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April 15, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. BOCHASANWASI SHRI AKSHAR PURSHOTTAM PUBLIC CHARITABLE TRUST
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March 25, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. PARAMOUNT CHARITY TRUST
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March 8, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE Vs. PROGRESSIVE EDUCATION SOCIETY
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January 14, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE Vs. PROGRESSIVE EDUCATION SOCIETY
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January 7, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. AMBALA PUBLIC EDUCATIONAL SOCIETY
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November 22, 2019 |
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COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. INTELSAT CORPORATION
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November 29, 2019 |
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COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT) Vs. RELIANCE INDUSTRIES LTD
|
January 2, 2019 |
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COMMISSIONER OF INCOME TAX (LTU) Vs. ACC LTD.
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September 13, 2019 |
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COMMISSIONER OF INCOME TAX (TDS)-I Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
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February 22, 2019 |
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COMMISSIONER OF INCOME TAX III Vs. MPHASIS LTD.
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November 13, 2019 |
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COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. SHANGHAI ELECTRIC GROUP CO. LTD
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February 1, 2019 |
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COMMISSIONER OF INCOME TAX, (IT) 2 Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LTD.
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August 23, 2019 |
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COMMISSIONER OF INCOME TAX, (TDS) 1 Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
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March 15, 2019 |
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COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. GUJARAT CYPROMET LTD
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February 21, 2019 |
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COMMISSIONER OF INCOME TAX, AHMEDABAD-III Vs. NIRMA LTD.
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November 4, 2019 |
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COMMISSIONER OF INCOME TAX, CENTRAL IV Vs. AJANTA PHARMA LTD.
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April 5, 2019 |
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COMMISSIONER OF INCOME TAX, CHENNAI Vs. TAMILNADU URBAN DEVELOPMENT FUND
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November 8, 2019 |
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COMMISSIONER OF INCOME TAX, CHENNAI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN. LTD.
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July 4, 2019 |
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COMMISSIONER OF INCOME TAX, GANDHINAGAR Vs. SUVAS HITENDRA BAROT
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May 9, 2019 |
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COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. BENDY NEVADA LLC
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September 6, 2019 |
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COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION I Vs. ANDRITZ AG
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August 5, 2019 |
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COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2 Vs. NORTEL NETWORK SINGAPORE
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July 22, 2019 |
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COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S GOPAL SHRI SCRIPS PRIVATE LIMITED
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March 12, 2019 |
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COMMISSIONER OF INCOME TAX, KARNAL Vs. CARPET INDIA, PANIPAT
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August 27, 2019 |
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COMMISSIONER OF INCOME TAX, KOLKATA III Vs. SAHARA INDIA MUTUAL BENEFIT CO. LTD.
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July 12, 2019 |
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COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. AMBO AGRO PRODUCTS (P.) LTD.
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April 22, 2019 |
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COMMISSIONER OF INCOME TAX, LTU Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
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July 12, 2019 |
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COMMISSIONER OF INCOME TAX, LTU Vs. RELIANCE INDUSTRIES LTD.
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September 16, 2019 |
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COMMISSIONER OF INCOME TAX, TDS-2 Vs. NIMBUS COMMUNICATIONS LTD.
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July 22, 2019 |
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COMMISSIONER OF INCOME TAX-2, MUMBAI Vs. HONGKONG AND SHANGHAI BANKING CORPN. LTD.
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August 16, 2019 |
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COMMISSIONER OF INCOME TAX-6 Vs. MARIA SOCIAL SERVICE SOCIETY
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February 11, 2019 |
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COMMISSIONER OF INCOME TAX-I Vs. M/S RASHTRADOOT (HUF)
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February 27, 2019 |
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COMMISSIONER OF INCOME TAX-III Vs. YODLEE INFOTECH (P.) LTD.
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September 6, 2019 |
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COMMISSIONER OF INCOME TAX-XIII, DELHI Vs. MEREENA CREATIONS
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March 26, 2019 |
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COMMISSIONER OF MUNICIPAL ADMINISTRATION Vs. M. C. SHEELA EVANJALIN
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August 22, 2019 |
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COMMISSIONER OF POLICE Vs. DEVENDER ANAND
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August 8, 2019 |
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COMMISSIONER OF SERVICE TAX (CST) DELHI Vs. DISCOVERY COMMUNICATION INDIA
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February 8, 2019 |
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COMMISSIONER OF TRADE AND TAXES AND ANOTHER Vs. M/S ASIAN POLYMERS
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April 16, 2019 |
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COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY Vs. S S SARVESH
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February 5, 2019 |
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COMMITTEE OF CREDITORS OF AMTEK AUTO LTD. Vs. DINKAR T. VENKATSUBRAMANIAN
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September 24, 2019 |
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COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED Vs. SATISH KUMAR GUPTA
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November 15, 2019 |
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COMMON CAUSE & ANR Vs. UNION OF INDIA & ANR
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February 6, 2019 |
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COMMON CAUSE AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
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February 19, 2019 |
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COMPETENT AUTHORITY CALCUTTA Vs. DAVID MANTOSH AND OTHERS
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February 26, 2019 |
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COMPETITION COMMISSION OF INDIA Vs. JCB INDIA LTD & ORS
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January 15, 2019 |
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CONSERVATOR OF FORESTS Vs. MAHADEV SITARAM SINAI KAKODKAR AND HIS WIFE (EXPIRED) THROUGH LRS & ORS
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March 7, 2019 |
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COSMOS COOPERATIVE BANK LTD Vs. PEARL OIL INDIA PVT LTD
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January 25, 2019 |
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CRAFT INTERIORS(P) LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (INTELLIGENCE)
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July 2, 2019 |
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CTO, ANTI EVASION Vs. PRASOON ENTERPRISES
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March 26, 2019 |
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D C BANSAL Vs. PUSHPA DEVI & ORS
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February 5, 2019 |
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D J DE SOUZA Vs. MANAGING DIRECTOR CPC DIAGNOSTICS PVT LTD
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April 1, 2019 |
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D J MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
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April 9, 2019 |
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D. A. V. COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
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September 17, 2019 |
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D. ATCHUTHANAND Vs. UNION OF INDIA
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September 30, 2019 |
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D. SASI KUMAR Vs. SOUNDARARAJAN
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September 23, 2019 |
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DAATA MINORITY EDUCATIONAL AND WELFARE ORGANIZATION Vs. STATE OF MAHARASHTRA
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August 16, 2019 |
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DAFFODILLS PHARMACEUTICALS LTD. Vs. STATE OF U. P.
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December 13, 2019 |
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DAL CHANDRA RASTOGI Vs. CENTRAL BOARD OF DIRECT TAXES
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February 7, 2019 |
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DALBIR SINGH Vs. UNION OF INDIA
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July 2, 2019 |
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DALIP SINGH (DEAD) Vs. STATE OF HARYANA & ORS
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March 1, 2019 |
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DALMIA POWER LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1
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December 18, 2019 |
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DANIAL KUMAR Vs. STATE OF BIHAR AND OTHERS
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January 28, 2019 |
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DARA SINGH @ DHARA BANJARA Vs. SHYAM SINGH VARMA
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May 1, 2019 |
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DARSHAN KUMAR GARG Vs. UNION OF INDIA & ANR
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January 28, 2019 |
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DARSHAN SINGH Vs. STATE OF PUNJAB
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December 6, 2019 |
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DASARI SREE RAMA REDDY (DIED) THR HIS LRS Vs. DASARI LAKSHMANA RAO (DIED) THR HIS LRS & ORS ETC
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January 3, 2019 |
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DATTATRAYA Vs. STATE OF MAHARASHTRA
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February 21, 2019 |
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DAUWALAL @ GANESH DEVANGAN AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
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March 15, 2019 |
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DAV PUBLIC SCHOOL Vs. SENIOR MANAGER, INDIAN BANK, MIDNAPUR BRANCH
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December 18, 2019 |
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DAYA RANI Vs. SHABBIR AHMED
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August 22, 2019 |
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DAYARAM Vs. STATE OF MADHYA PRADESH
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November 7, 2019 |
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DBS BANK LTD SINGAPORE Vs. SHARAD SANGHI
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April 15, 2019 |
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DEBANJANA BANERJEE @ DEBANJANA BHATTACHARYA Vs. SUROJIT BANERJEE
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March 6, 2019 |
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DEENA JEE SANSTHAN & ORS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
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January 2, 2019 |
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DEENDAYAL PORT TRUST Vs. STATE OF GUJARAT & ORS
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January 21, 2019 |
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DEEP INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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November 28, 2019 |
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DEEP NARAYAN CHOURASIA Vs. STATE OF BIHAR
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February 25, 2019 |
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DEEPAK SARAN Vs. A C B ,C B I
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February 19, 2019 |
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DEEPAK TANDON AND ANOTHER Vs. RAJESH KUMAR GUPTA
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February 7, 2019 |
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DEEPALI W/O MAULIK TRIVEDI Vs. MAULIK GAUTAM TRIVEDI
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February 5, 2019 |
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DEEPANKAR HALDAR Vs. STATE OF JHARKHAND & ANR
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February 12, 2019 |
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DEEPIKA CHABBRA Vs. SACHIN KUMAR TANEJA
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January 15, 2019 |
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DELHI DAYALBAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. HASH REGISTRAR COOPERATIVE SOCIETIES AND OTHERS
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January 30, 2019 |
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DELHI DAYALBAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES
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January 30, 2019 |
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DELHI DEVELOPMENT AUTHORITY Vs. NALWA SONS INVESTMENT LTD.
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April 24, 2019 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIRENDER LAL BAHRI & ORS
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February 27, 2019 |
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DELHI DEVELOPMENT AUTHORITY Vs. KARAMDEEP FINANCE & INVESTMENT (I) PVT LTD & ORS
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February 12, 2019 |
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DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. PR. COMMISSIONER OF INCOME TAX
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January 25, 2019 |
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DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-3
|
February 25, 2019 |
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DELHI TRANSPORT CORPORATION Vs. BALWAN SINGH AND OTHERS
|
February 26, 2019 |
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DEORAO Vs. CENTRAL BUREAU OF INVESTIGATION
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January 2, 2019 |
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DEPARTMENT OF CUSTOMS Vs. SHARAD GANDHI
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February 27, 2019 |
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DEPARTMENT OF MINES & GEOLOGY, STATE OF PUNJAB Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
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November 18, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. PANDESARA INFRASTRUCTURE LTD.
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March 11, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. MANIPAL SOWBHAGYA NIDHI LTD.
|
July 23, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN CONSOLIDATED INDUSTRIAL LTD.
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July 3, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. JALIL ABDULBHAI SHAIKH
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January 3, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 18(1) AND ANOTHER Vs. RADHIKA ROY
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March 29, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. AJAY SURENDRA PATEL
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April 5, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2) Vs. DELOITTE HASKINS AND SELLS
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July 2, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(2) Vs. MSEB HOLDING CO. LTD.
|
August 16, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. PRECILION HOLDINGS LTD.
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September 23, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1(1) Vs. WABCO INDIA LTD.
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July 2, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, LTU Vs. ASIAN PAINTS LTD.
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October 4, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR Vs. GODAVARI TIE-UP (P.) LTD.
|
July 4, 2019 |
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DEPUTY DIRECTOR OF INCOME TAX (INV.) I Vs. KUNDAN CARE PRODUCTS LTD.
|
October 4, 2019 |
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DEPUTY EXECUTIVE ENGINEER Vs. KUBERBHAI KANJIBHAI
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January 7, 2019 |
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DEV KARAN @ LAMBU Vs. STATE OF HARYANA
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August 6, 2019 |
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DEV WATI AND ORS Vs. STATE OF HARYANA AND ANR
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January 24, 2019 |
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DEVENDRA PRASAD SINGH Vs. STATE OF BIHAR
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April 2, 2019 |
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DEVI DAS Vs. ABHAI GOVIND PRASAD (D) TH LRS AND ANR
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February 6, 2019 |
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DEVI LAL Vs. STATE OF RAJASTHAN
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January 8, 2019 |
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DHANALAKSHMI BANK LTD. Vs. COMMISSIONER OF INCOME TAX
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July 12, 2019 |
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DHARAM SINGH (D) THR LRS & ORS Vs. PREM SINGH (D) THR LRS
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February 5, 2019 |
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DHARAMRAJ NIVRUTTI KASTURE Vs. CHIEF EXECUTIVE OFFICER
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July 31, 2019 |
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DHARAMVIR Vs. STATE OF HARYANA & ANR
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January 25, 2019 |
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DHARANI SUGARS AND CHEMICALS LTD Vs. UNION OF INDIA
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April 2, 2019 |
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DHARMAJI SHANKAR SHINDE AND OTHERS Vs. RAJARAM SHRIPAD JOSHI (DEAD) THROUGH LRS. AND OTHERS
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April 23, 2019 |
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DHARMENDRA & ANR Vs. STATE OF MAHARASHTRA
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February 6, 2019 |
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DHARMENDRA PRASAD Vs. SUNIL KUMAR
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December 6, 2019 |
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DHARMENDRA SINGH YADAV AND OTHERS Vs. STATE OF U P AND OTHERS
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January 22, 2019 |
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DHEERAJ KUMAR DUBEY Vs. STATE OF UTTAR PRADESH
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November 5, 2019 |
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DHEERAJ MOR Vs. HONBLE HIGH COURT OF DELHI
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May 10, 2019 |
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DHEERU POWERGEN LTD Vs. JEET SINGH KANWAR & ORS
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January 3, 2019 |
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DHELAN MAHTO Vs. STATE OF BIHAR
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February 27, 2019 |
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DIGAMBER Vs. KACHRU DEAD
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December 2, 2019 |
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DIGAMBER VAISHNAV AND ANOTHER Vs. STATE OF CHHATTISGARH
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March 5, 2019 |
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DIGI CABLE NETWORK (INDIA) PVT LTD Vs. UNION OF INDIA & ORS
|
January 7, 2019 |
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DILEEP BANKAR Vs. STATE OF M.P.
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July 10, 2019 |
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DILIP MANI DUBEY Vs. M/S SIEL LTD. AND ANOTHER
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March 12, 2019 |
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DINA NATH Vs. SUBHASH CHAND SAINI
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September 24, 2019 |
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DINESH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, CALICUT
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February 28, 2019 |
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DINKAR MAROTRAO BOMBLE Vs. STATE OF MAHARASHTRA
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January 2, 2019 |
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DIPAKBHAI JAGDISHCHANDRA PATEL Vs. STATE OF GUJARAT AND ANOTHER
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April 24, 2019 |
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DIRECTOR (BEE KEEPING) H P & ORS Vs. SANJEEV KUMAR
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January 10, 2019 |
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DIRECTOR GENERAL OF POLICE Vs. M. JEYANTHI
|
December 13, 2019 |
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DIRECTOR OF ELEMENTARY EDUCATION, ODISHA Vs. PRAMOD KUMAR SAHOO
|
September 26, 2019 |
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DIRECTOR OF HORTICULTURE, ODISHA Vs. PRAVAT KUMAR DASH
|
August 9, 2019 |
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DIRECTOR OF INCOME TAX Vs. SOCIETY FOR APPLIED MICROWAVE ELECTRONIC ENGINEERING AND RESEARCH
|
March 29, 2019 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST
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July 26, 2019 |
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DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. ISPAT KHANDAN JANTA MAZDOOR UNION
|
July 5, 2019 |
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DIRECTOR TRANSPORT DEPARTMENT UNION TERRITORY ADMINISTRATION OF DADRA AND NAGAR HAVELI SILVASSA & ORS Vs. ABHINAV DIPAKBHAI PATEL
|
May 7, 2019 |
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DIRECTOR, CENTRAL BUREAU OF INVESTIGATION Vs. KRISHNA KUMAR MISHRA & ORS
|
February 18, 2019 |
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DIRECTOR, DIRECTORATE OF SCHOOL EDUCATION Vs. V. RANGANATHAN
|
December 6, 2019 |
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DISAKA ELLIOTTE LALOO Vs. MEGHALAYA PUBLIC SERVICE COMMISSION & ORS
|
January 15, 2019 |
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DIST COLLECTOR SATARA Vs. MANGESH NIVRUTTI KASHID
|
October 1, 2019 |
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DIVINE MEADOWS BUYERS ASSOCIATION Vs. DIVINE INDIA INFRASTRUCTURE PVT LTD & ORS
|
February 11, 2019 |
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DIVISIONAL FOREST OFFICER AND ANOTHER Vs. GURCHARAN SINGH
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March 7, 2019 |
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DIVYA RAJEEVA BHARGAVA Vs. KUNAL HARESH HINDUJA
|
January 29, 2019 |
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DIWAN SINGH & ANR Vs. UNION OF INDIA & ORS
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February 11, 2019 |
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DLF HOME DEVELOPERS LTD Vs. SHAILESH KUMAR & ANR
|
February 22, 2019 |
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DLF HOMES PANCHKULA (P) LTD THROUGH ITS AUTHORISED SIGNATORY MR SHIV KUMAR Vs. SUSHILA DEVI AND ANR ETC
|
February 26, 2019 |
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DLF HOMES PANCHKULA PVT LTD & ANR Vs. D S DHANDA, ETC ETC
|
May 10, 2019 |
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DNYANESHWAR SURESH BORKAR Vs. STATE OF MAHARASHTRA
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February 20, 2019 |
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DODDAMUNIYAPPA(DEAD) Vs. MUNISWAMY
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July 1, 2019 |
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DR RS GREWAL AND OTHERS Vs. CHANDER PARKASH SONI AND ANOTHER
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April 16, 2019 |
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DR. H.K. SHARMA Vs. SHRI RAM LAL
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January 28, 2019 |
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DR. PROFESSOR RAJENDRA CHAUDHARY Vs. STATE OF UTTAR PRADESH
|
August 28, 2019 |
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DRAVIDA MUNNETRA KAZHAGAM Vs. SECRETARY GOVERNORS SECRETARIAT
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December 6, 2019 |
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DSC LIMITED Vs. DADA JEETU BUILDCON PVT. LTD.
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November 29, 2019 |
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DSG Vs. AKG
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December 16, 2019 |
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DUNCANS INDUSTRIES LTD. Vs. A. J. AGROCHEM
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October 4, 2019 |
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DURGA SINGH Vs. DEO KUMAR SINGH
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January 15, 2019 |
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DURGABAI DESHMUKH MEMORIAL SR SEC SCHOOL & ANR Vs. J A J VASU SENA
|
February 1, 2019 |
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DURGABAI DESHMUKH MEMORIAL SR. SEC. SCHOOL Vs. J. A. J. VASU SENA
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August 21, 2019 |
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DURGAWATI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
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October 4, 2019 |
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DUVVU RAJA SEKHAR @ RAJU & ANR Vs. STATE OF ANDHRA PRADESH
|
January 15, 2019 |
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DY G M(HR)INDIAN OIL CORP LTD(MD) AND ANR Vs. ANUP KUMAR PANDA & ANR
|
February 21, 2019 |
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DYNA TECHNOLOGIES PVT. LTD. Vs. CROMPTON GREAVES LTD.
|
December 18, 2019 |
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DYNAMIC MACHINES AND SYSTEMS & ORS Vs. CENTRAL POLLUTION CONTROL BOARD & ORS
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January 4, 2019 |
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EASTERN COALFIELDS LTD. Vs. RAM SAMUGH YADAV
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May 27, 2019 |
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EBHA ARJUN JADEJA Vs. STATE OF GUJARAT
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October 16, 2019 |
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EDAPADDI K. PALANISWAMI Vs. T.T.V. DHINAKARAN AND OTHERS
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February 7, 2019 |
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EDUCATION PROMOTION SOCIETY FOR INDIA Vs. UNION OF INDIA
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June 21, 2019 |
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ELDRES ANTHONY NICHOLAS LOBO Vs. GERALD JOSEPH ALMEIDA & ANR
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March 6, 2019 |
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ELIZABATH RAJU Vs. JOHN MURIYATTIL SIMON
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January 15, 2019 |
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ELMVALE HOLDINGS LIMITED Vs. HIGH COURT OF JUDICATURE AT BOMBAY & ORS
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March 5, 2019 |
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ELSEETEE AGRO MACHINES INDIA PVT LTD Vs. TAMILNADU AGRICULTURAL UNIVERSITY
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January 11, 2019 |
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EMBASSY PROPERTY DEVELOPMENTS PVT. LTD. Vs. STATE OF KARNATAKA
|
December 3, 2019 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SUNIL KUMAR B
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April 1, 2019 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. VENUS ALLOY PVT. LTD.
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February 5, 2019 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. EMPEE INTERNATIONAL HOTELS & RESORTS LTD
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February 11, 2019 |
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ESI CORPORATION Vs. FCI WORKERS UNION
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November 19, 2019 |
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ESPIRE INFOLABS PVT LTD Vs. SADHANA FOUNDATION
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December 9, 2019 |
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ESSAR SHIPPING LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
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February 15, 2019 |
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ESTATE OFFICER EXCISE AREA & ORS Vs. KULBHUSHAN WINDLAS & ORS
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February 14, 2019 |
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ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. GOPI CHAND ATREJA
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March 12, 2019 |
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EUROTECH MARITIME ACADEMY (P.) LTD. Vs. COMMISSIONER OF INCOME TAX (TDS)
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January 25, 2019 |
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EX LT GEN AVADHESH PRAKASH Vs. UNION OF INDIA & ANR
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January 24, 2019 |
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EX SEP CHHATAR PAL Vs. UNION OF INDIA
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August 22, 2019 |
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EX-HAV ASHOK KUMAR Vs. UNION OF INDIA
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July 24, 2019 |
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EX-SEPOY (WASHERMAN) RAM KHILAWAN Vs. UNION OF INDIA
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September 2, 2019 |
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EX. SEPOY SURENDRA SINGH YADAV Vs. CHIEF RECORD OFFICER
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September 6, 2019 |
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EXECUTIVE DIRECTOR FCI & ORS Vs. SUBHASH PARAMANIK & ORS
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February 12, 2019 |
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EXECUTIVE ENGINEER, M.I.W. Vs. VITTHAL DAMODAR PATIL
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July 1, 2019 |
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EXECUTIVE OFFICER DIGHA SANKARPUR DEVELOPMENT AUTHORITY & SPECIAL OFFICER U.D. (T & C.P.) DEPARTMENT Vs. SUSHANTA ADAK
|
July 9, 2019 |
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EXPORT CREDIT GUARANTEE CORPN OF INDIA LTD & ANR Vs. M S CREATIONS & ANR
|
March 13, 2019 |
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EZAJHUSSAIN SABDARHUSSAIN & ANR Vs. STATE OF GUJARAT
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February 15, 2019 |
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FACEBOOK INC Vs. UNION OF INDIA & ORS.
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September 24, 2019 |
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FACTORY MANAGER KIRLOSKAR BROTHERS LTD Vs. LAXMAN
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April 25, 2019 |
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FAINUL KHAN Vs. STATE OF JHARKHAND AND ANOTHER
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October 4, 2019 |
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FAZALULLAH KHAN Vs. M AKBAR CONTRACTOR
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July 22, 2019 |
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FAZLUR REHMAN SUFI @ SHAMIM Vs. STATE OF RAJASTHAN & ORS
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February 22, 2019 |
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FED. OF BANK OF INDIA STAFF UNIONS AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
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March 1, 2019 |
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FEDERATION HAJ PTOS OF INDIA Vs. UNION OF INDIA
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February 4, 2019 |
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FEDERATION OF OBSTETRICS AND GYNECOLOGICAL SOCIETIES OF INDIA (FOGSI) Vs. UNION OF INDIA
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May 3, 2019 |
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FIROZ MUNSHI Vs. ROJINA BEGAM & ORS
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February 5, 2019 |
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FOOD CORPORATION OF INDIA Vs. RIMJHIM
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April 9, 2019 |
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FOOD CORPORATION OF INDIA Vs. NATIONAL COLLATERAL MANAGEMENT SERVICES LIMITED
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November 4, 2019 |
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FOOD CORPORATION OF INDIA Vs. PRATAP KUNDU
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November 29, 2019 |
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FORECH INDIA LTD Vs. EDELWEISS ASSETS RECONSTRUCTION CO LTD
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January 22, 2019 |
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FOUNDATION FOR ORGANIZATIONAL RESEARCH Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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June 21, 2019 |
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FR ISSAC MATTAMMEL COR-EPISCOPA Vs. ST MARYS ORTHODOX SYRIAN CHURCH
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September 6, 2019 |
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G S C RAO Vs. STATE OF U P & ORS
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February 11, 2019 |
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G VADIVEL Vs. UNION OF INDIA & ANR
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March 5, 2019 |
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G. J. RAJA Vs. TEJRAJ SURANA
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July 30, 2019 |
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G. RAMESH Vs. KANIKE HARISH KUMAR UJWAL
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April 5, 2019 |
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G. RATNA RAJ (D) BY LRS. Vs. SRI MUTHUKUMARASAMY PERMANENT FUND LTD. AND ANOTHER
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February 1, 2019 |
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G. SHASHIKALA (DIED) THROUGH L.RS. Vs. G. KALAWATI BAI(DIED) THROUGH L.R. & ORS.
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April 16, 2019 |
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GABADOO @ LALJIT SINGH Vs. STATE OF U P
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February 1, 2019 |
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GADDAM RAMULU AND ANOTHER Vs. JOINT COLLECTOR, ADILABAD DISTRICT AND OTHERS
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February 27, 2019 |
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GAFRYA Vs. STATE OF MAHARASHTRA
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May 29, 2019 |
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GAGAN KUMAR Vs. STATE OF PUNJAB
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February 14, 2019 |
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GANESAN (D) Vs. KALANJIAM
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July 11, 2019 |
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GANESAN REP BY ITS POWER AGENT G. RUKMANI GANESAN Vs. THE COMMISSIONER, THE TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
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May 3, 2019 |
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GANESH Vs. SUDHIRKUMAR SHRIVASTAVA
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April 22, 2019 |
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GANESH SHAMRAO ANDEKAR & ANR Vs. STATE OF MAHARASHTRA
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February 7, 2019 |
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GANGA BHAVANI CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
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August 28, 2019 |
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GANGA PRASAD MAHTO Vs. STATE OF BIHAR
|
March 26, 2019 |
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GANGA VISHAN GUJRATI Vs. STATE OF RAJASTHAN
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August 21, 2019 |
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GANGARAM Vs. STATE OF MADHYA PRADESH
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May 1, 2019 |
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GANGARAM Vs. STATE OF RAJASTHAN AND ORS
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January 24, 2019 |
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GANGARAM Vs. STATE OF RAJASTHAN AND ORS
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February 4, 2019 |
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GANPATI BABJI ALAMWAR Vs. DIGAMBARRAO VENKATRAO BHADKE
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September 12, 2019 |
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GANPATI RAMNATH Vs. STATE OF BIHAR & ANR
|
January 15, 2019 |
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GARGI Vs. STATE OF HARYANA
|
September 19, 2019 |
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GARIMA NIGAM Vs. PULKIT NIGAM
|
February 19, 2019 |
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GARWARE WALL ROPES LTD Vs. COASTAL MARINE CONSTRUCTIONS & ENGINEERING LTD
|
April 10, 2019 |
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GATI LIMITED Vs. T NAGARAJAN PIRAMIAJEE
|
May 6, 2019 |
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GAURAV HARGOVINDBHAI DAVE Vs. ASSET RECONSTRUCTION COMPANY
|
September 18, 2019 |
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GAURAV KUMAR @ MONU Vs. THE STATE OF HARYANA
|
February 15, 2019 |
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GAURAV KUMAR BANSAL Vs. DINESH KUMAR & ORS
|
February 25, 2019 |
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GEETHA LAKSHMI K Vs. STATE OF KERALA & ORS
|
January 8, 2019 |
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GENDALAL Vs. NARCOTICS CONTROL BUREAU INDORE REGIONAL UNIT
|
February 1, 2019 |
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GENENTECH INC. Vs. DRUG CONTROLLER GENERAL OF INDIA
|
December 17, 2019 |
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GENERAL MANAGER, ELECTRICAL RENGALI HYDRO ELECTRIC PROJECT, ORISSA Vs. GIRIDHARI SAHU
|
September 12, 2019 |
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GENERAL MANAGER, INDIAN OIL CORPORATION Vs. LALA BHAIRO PRASAD SARAF AND SONS
|
September 19, 2019 |
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GENPACT INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 22, 2019 |
|
GEO MILLER & CO. PVT. LTD. Vs. CHAIRMAN, RAJASTHAN VIDYUT UTPADAN NIGAM LTD
|
September 3, 2019 |
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GEORGE Vs. STATE OF KERALA
|
November 19, 2019 |
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GHAFFAR Vs. STATE OF U.P.
|
February 20, 2019 |
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GIRIDHAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
March 6, 2019 |
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GIRIRAJ GARG Vs. COAL INDIA LTD. AND OTHERS
|
February 15, 2019 |
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GIRISH KUMAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
May 10, 2019 |
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GIRISH MITTAL Vs. PARVATIV. SUNDARAM
|
April 26, 2019 |
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GIRISH SINGH Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
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GLOBAL ESTATES Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2019 |
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GLOBE GROUND INDIA EMPLOYEES UNION Vs. LUFTHANSA GERMAN AIRLINES AND ANOTHER
|
April 23, 2019 |
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GOA STATE CO-OPERATIVE BANK LTD. Vs. KRISHNA NATH A.
|
August 20, 2019 |
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GODREJ AND BOYCE MANUFACTURING CO LTD Vs. STATE OF RAJASTHAN & ORS
|
February 1, 2019 |
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GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. RAMESHWAR P. GAWADE
|
August 5, 2019 |
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GOEL GANGA DEVELOPERS INDIA PVT LTD Vs. UNION OF INDIA
|
September 11, 2019 |
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GOLI VIJAYALAKSHMI & ORS. Vs. YENDRU SATHIRAJU(DEAD) BY LRS. & ORS.
|
April 26, 2019 |
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GOODYEAR INDIA LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI
|
October 16, 2019 |
|
GOOGLE INDIA PRIVATE LIMITED Vs. VISAKHA INDUSTRIES AND ANOTHER
|
December 10, 2019 |
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GOPAL JHA Vs. HONBLE SUPREME COURT OF INDIA
|
January 31, 2019 |
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GOPAL SABU AND ORS. Vs. RAJKUMAR SABU
|
July 18, 2019 |
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GOPALAKRISHNA Vs. NARAYANAGOWDA
|
April 3, 2019 |
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GOPINATH Vs. HARISCHANDRA
|
January 24, 2019 |
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GOVERDHAN DASS Vs. CHAMAN LAL
|
March 25, 2019 |
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GOVERNMENT OF ANDHRA PRADESH Vs. GRACE SATHYAVATHY SHASHIKANT
|
October 1, 2019 |
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GOVERNMENT OF ANDHRA PRADESH Vs. GRACE SATHYAVATHY SHASHIKANT
|
February 27, 2019 |
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GOVERNMENT OF HARYANA Vs. G.F.TOLL ROAD PVT LTD
|
January 3, 2019 |
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GOVERNMENT OF INDIA Vs. SURESH GOPAL MANAGE AND OTHERS
|
January 8, 2019 |
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GOVERNMENT OF TAMIL NADU Vs. ARULMIGHU KALLALAGAR THIRUKOIL ALAGAR KOIL
|
November 6, 2019 |
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GOVERNMENT OF TAMIL NADU & ANR ETC Vs. REGISTRATION DEPARTMENT SC/ST AND M B C EMPLOYEES GENERAL WELFARE SANGAM AND ANR ETC
|
March 5, 2019 |
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GOVIND SINGH Vs. THE STATE OF CHHATTISGARH
|
April 29, 2019 |
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GOVINDBHAI CHHOTABHAI PATEL Vs. PATEL RAMANBHAI MATHURBHAI
|
September 23, 2019 |
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GOVT OF INDIA & AN R Vs. P VENKATESH
|
March 1, 2019 |
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GOVT OF NCT OF DELHI Vs. UNION OF INDIA
|
February 14, 2019 |
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GOVT OF NCT OF DELHI Vs. MOOL CHAND SHARMA (DEAD) BY LRS
|
February 19, 2019 |
|
GOVT. OF NCT DELHI Vs. PRADEEP KUMAR
|
October 24, 2019 |
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GOWRAMMA & ORS Vs. KONDAPPA (DEAD) THR LRS & ANR
|
February 22, 2019 |
|
GOWRAMMA AND ANR Vs. KALINGAPPA (D) REPRESENTED BY LRS & ORS
|
February 8, 2019 |
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GREAT EASTERN SHIPPING CO. LTD. Vs. STATE OF KARNATAKA
|
December 4, 2019 |
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GREATER MOHALI AREA DEVELOPMENT AUTHORITY (GMDA) THR ITS ESTATE OFFICER Vs. ARMINDERJIT KAUR & ANR
|
February 26, 2019 |
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GUJARAT URJA VIKAS NIGAM LIMITED AND OTHERS Vs. RENEW WIND ENERGY (RAJKOT) PVT LTD AND OTHERS
|
February 15, 2019 |
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GULAB SINGH Vs. STATE OF HARYANA & ORS
|
February 8, 2019 |
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GUMAN SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2019 |
|
GUNEET KAUR Vs. SAVNEET SINGH
|
January 18, 2019 |
|
GUNTUR DISTRICT COOPERATIVE CENTRAL BANK LTD Vs. PAVULURI SREERAMA MURTHY (DEAD)
|
January 2, 2019 |
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GURDEEP SINGH Vs. STATE OF PUNJAB
|
January 11, 2019 |
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GURDEV SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 12, 2019 |
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GURJIT SINGH Vs. STATE OF PUNJAB
|
November 26, 2019 |
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GURMAIL CHAND Vs. STATE OF PUNJAB
|
October 23, 2019 |
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GURMINDER SINGH & ORS Vs. MANGAT RAM
|
January 25, 2019 |
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GURMIT SINGH BHATIA Vs. KIRAN KANT ROBINSON
|
July 17, 2019 |
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GURNAM SINGH (D) BY LRS. AND OTHERS Vs. LEHNA SINGH (D) BY LRS
|
March 13, 2019 |
|
GURU @ GURUBARAN Vs. STATE REP BY INSP OF POLICE
|
September 27, 2019 |
|
GURUVIAH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 20, 2019 |
|
GWALIOR DISTILLERIES PVT. LTD. Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
February 15, 2019 |
|
GYAN PRAKASH SINGH, DISTRICT INSPECTOR OF SCHOOLS Vs. RAKESH MOHAN MISHRA & ANR
|
January 14, 2019 |
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GYARSILAL (DEAD) THROUGH L RS & ANR Vs. MAL SINGH (DEAD) THR L RS & ORS
|
February 6, 2019 |
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H RAMANJINI & ORS Vs. STATE OF KARNATAKA & ANR
|
January 25, 2019 |
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H. S. YADAV Vs. SHAKUNTALA DEVI PARAKH
|
October 15, 2019 |
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H.K. SHARMA Vs. RAM LAL
|
January 28, 2019 |
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H.S. RAMCHANDRA RAO Vs. COMMISSIONER OF INCOME TAX, BANGALORE
|
November 21, 2019 |
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H.S. YADAV Vs. SHAKUNTALA DEVI PARAKH
|
July 5, 2019 |
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HAIDER ALI Vs. STATE OF CHHATTISGARH
|
February 26, 2019 |
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HAMIRPUR DISTRICT CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX, KANPUR
|
November 6, 2019 |
|
HAMMAD AHMED Vs. ABDUL MAJEED
|
April 3, 2019 |
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HAMMAD AHMED Vs. ABDUL MAJEED
|
July 9, 2019 |
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HANDE WAVARE Vs. RAMCHANDRA VITTHAL DONGRE
|
July 10, 2019 |
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HANIF KHAN Vs. CENTRAL BUREAU OF NARCOTICS
|
August 20, 2019 |
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HANSRAJ Vs. MEWALAL
|
January 9, 2019 |
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HANUMAN LAXMAN AROSKAR Vs. UNION OF INDIA
|
March 29, 2019 |
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HANUMANT DINKAR ARJUN Vs. SURESH R ANDHARE & ANR
|
May 3, 2019 |
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HANUMANT DINKAR ARJUN Vs. SURESH R ANDHARE & ANR
|
April 3, 2019 |
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HANUMESH Vs. CHANNAMMA
|
February 14, 2019 |
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HARBANS KAUR Vs. IQBAL SINGH AND ANR.
|
January 29, 2019 |
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HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
December 4, 2019 |
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HARDEEP KAUR Vs. MUKESH KUMAR
|
January 18, 2019 |
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HARDEEP SINGH & ORS Vs. STATE OF PUNJAB
|
January 18, 2019 |
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HARDEEP SINGH AND ORS. Vs. GURBACHAN SINGH AND ORS.
|
December 2, 2019 |
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HARDEV SINGH Vs. HARPREET KAUR
|
November 7, 2019 |
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HARI NIWAS GUPTA Vs. STATE OF BIHAR
|
November 8, 2019 |
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HARI SINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2019 |
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HARI STEEL AND GENERAL INDUSTRIES LTD & ANR Vs. DALJIT SINGH & ORS
|
April 24, 2019 |
|
HARI SANKARAN Vs. UNION OF INDIA
|
June 4, 2019 |
|
HARINDER SINGH @ HIRA Vs. STATE OF PUNJAB
|
December 17, 2019 |
|
HARISH DAHIYA @ HARISH Vs. STATE OF PUNJAB
|
October 23, 2019 |
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HARMINDER SINGH HORA Vs. RAMESH KUMAR MISHRA & ANR
|
January 28, 2019 |
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HARPAL SINGH Vs. BALWANT SINGH
|
January 4, 2019 |
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HARSH MANDER Vs. UNION OF INDIA (UOI)
|
February 19, 2019 |
|
HARVEER SINGH AND ANOTHER Vs. STATE OF U.P.
|
March 15, 2019 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. DARB SINGH GILL & ANR
|
February 25, 2019 |
|
HAV (OFC) RWMWI BORGOYARY Vs. UNION OF INDIA
|
December 6, 2019 |
|
HEERALAL & ORS Vs. STATE OF MADHYA PRADESH
|
February 14, 2019 |
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HEMA CHANDRAKAR & ANR Vs. STATE OF CHHATTISGARH
|
January 28, 2019 |
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HEMAREDDI (D) THROUGH LRS. Vs. RAMACHANDRA YALLAPPA HOSMANI
|
May 7, 2019 |
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HEMKUNWAR BAI Vs. SUMER SINGH
|
September 25, 2019 |
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HEMLATA VERMA Vs. ICICI PRUDENTIAL LIFE INSURANCE
|
July 1, 2019 |
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HERO MOTOCORP LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 30, 2019 |
|
HET RAM Vs. C D CO-OPERATIVE CREDIT SOCIETY
|
February 4, 2019 |
|
HIGH COURT OF HYDERABAD FOR STATE OF TELANGANA AND STATE OF ANDHRA PRADESH Vs. P. MURALI MOHANA REDDY
|
January 25, 2019 |
|
HIGH COURT OF TRIPURA THR REGISTRAR GENERAL Vs. TIRTHA SARATHI MUKHERJEE & ORS
|
February 6, 2019 |
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HIMACHAL GRIT UDYOG & ORS Vs. UNION OF INDIA & ORS
|
January 7, 2019 |
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HIMACHAL ROAD TRANSPORT CORPORATION Vs. LEKH RAM ETC ETC
|
February 8, 2019 |
|
HIMANI (CORPUS) Vs. STATE OF UTTAR PRADESH
|
July 22, 2019 |
|
HIMANSHU Vs. B SHIVAMURTHY
|
January 17, 2019 |
|
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA
|
November 27, 2019 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF HARYANA & ORS
|
January 29, 2019 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PAONTA HP CENTER
|
January 18, 2019 |
|
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD. AND OTHERS Vs. THE STATE OF HARYANA
|
April 29, 2019 |
|
HINDUSTAN ZINC LIMITED Vs. AJMER VIDYUT VITRAN NIGAM LIMITED
|
December 4, 2019 |
|
HIRABAI (D) THR. L.RS. Vs. RAMNIWAS BANSILAL LAKHOTIYA (D) BY L.RS.
|
April 25, 2019 |
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HIRANDRA KUMAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR
|
January 29, 2019 |
|
HIRANYAKESHI COOPERATIVE SUGAR FACTORY LIMITED Vs. RAOSAHEB GUNDU JAMDAR(D) THR LRS & ORS
|
February 7, 2019 |
|
HITESH & ANR Vs. DEEPA & ANR
|
February 11, 2019 |
|
HONBLE HIGH COURT AT CALCUTTA Vs. MINTU MALLICK AND ORS.
|
November 15, 2019 |
|
HOOGHLY MILLS COMPANY LTD. Vs. STATE OF WEST BENGAL
|
October 17, 2019 |
|
HORI LAL Vs. STATE OF UTTAR PRADESH & ORS
|
February 5, 2019 |
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HUCHANA GOUDA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
July 30, 2019 |
|
HUKAM SINGH ETC Vs. STATE OF HARYANA
|
February 8, 2019 |
|
I. K. MANIK Vs. STATE OF KARNATAKA
|
January 7, 2019 |
|
IBRAHIM & ORS Vs. STATE OF UTTAR PRADESH
|
February 15, 2019 |
|
ICOMM TELE LTD Vs. PUNJAB STATE WATER SUPPLY & SEWERAGE BOARD & ANR
|
March 11, 2019 |
|
IDBI BANK LIMITED Vs. OFFICIAL LIQUIDATOR
|
October 17, 2019 |
|
IFCI LTD Vs. SANJAY BEHARI
|
September 17, 2019 |
|
ILLOTH VALAPPIL AMBUNHI Vs. KUNHAMBU KARANAVAN
|
September 19, 2019 |
|
IMRAT SINGH Vs. STATE OF MADHYA PRADESH
|
November 24, 2019 |
|
IMRAT SINGH Vs. STATE OF MADHYA PRADESH
|
October 24, 2019 |
|
IN RE Vs. ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
August 1, 2019 |
|
IN RE : ASSESSMENT OF THE CRIMINAL JUSTICE SYSTEM IN RESPONSE TO SEXUAL OFFENCES Vs. STATE
|
December 18, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
July 25, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
October 1, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
September 25, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
August 13, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
August 19, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
December 16, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
July 15, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
July 31, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
October 3, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
November 13, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
September 2, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
September 6, 2019 |
|
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
|
August 5, 2019 |
|
IN RE: FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) Vs. IN RE: FELLING OF TREES IN AAREY FOREST (MAHARASHTRA)
|
October 7, 2019 |
|
IN RE: MATTER OF GREAT PUBLIC IMPORTANCE TOUCHI Vs. IN RE: MATTER OF GREAT PUBLIC IMPORTANCE TOUCHI
|
April 24, 2019 |
|
IN RE: MISSING OF AN LLM STUDENT AT SWAMI SHUKDEVANAND LAW COLLEGE (SS LAW COLLEGE) FROM SHAHJAHANPUR U.P. (02.09.2019) Vs. IN RE: MISSING OF AN LLM STUDENT AT SWAMI SHUKDEVANAND LAW COLLEGE
|
September 2, 2019 |
|
IN RE: VIJAY KURLE AND ORS. Vs. IN RE: VIJAY KURLE AND ORS.
|
November 4, 2019 |
|
IN RE: VIJAY KURLE AND ORS. Vs. IN RE: VIJAY KURLE AND ORS.
|
September 30, 2019 |
|
IN RE: VIJAY KURLE AND ORS. Vs. IN RE: VIJAY KURLE AND ORS.
|
September 2, 2019 |
|
INCOME TAX OFFICER Vs. SMARTCHEM TECHNOLOGIES LTD.
|
March 5, 2019 |
|
INCOME TAX OFFICER Vs. SANJEEV GHEI
|
March 8, 2019 |
|
INCOME TAX OFFICER Vs. V.R. GLOBAL ENERGY
|
November 5, 2019 |
|
INCOME TAX OFFICER Vs. ZAIN CONSTRUCTIONS
|
October 4, 2019 |
|
INCOME TAX OFFICER, WARD 1(2), THANE Vs. MOHANLAL CHARMPALAL JAIN
|
September 4, 2019 |
|
INCOME TAX OFFICER, WARD 1(3)(7) Vs. DURLABHBHAI KANUBHAI RAJPARA
|
October 18, 2019 |
|
INCOME TAX SETTLEMENT COMMISSION Vs. AKSHAR DEVELOPERS
|
August 19, 2019 |
|
INDER SINGH Vs. STATE OF PUNJAB & ORS
|
February 21, 2019 |
|
INDERDEV PRASAD SINGH AND ORS. Vs. STATE
|
October 4, 2019 |
|
INDIAN BANK Vs. PROMILA
|
December 5, 2019 |
|
INDIAN BODY BUILDERS FEDERATION THR ITS SECRETARY Vs. SANJAY MORE
|
January 10, 2019 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH & ANR Vs. S R GAUR & ORS
|
January 14, 2019 |
|
INDIAN HOTEL AND RESTAURANT Vs. STATE OF MAHARASHTRA
|
January 17, 2019 |
|
INDIAN OIL CORPORATION Vs. LALA BHAIRO PRASAD SARAF
|
September 19, 2019 |
|
INDIAN OIL CORPORATION LIMITED Vs. ADITYA N PRASAD & ORS
|
February 14, 2019 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF U.P. AND OTHERS
|
April 22, 2019 |
|
INDIAN OIL CORPORATION LTD. Vs. R.M. SERVICE CENTRE
|
November 7, 2019 |
|
INDIAN STATISTICAL INSTITUTE Vs. BYRAVA CIVIL ENG WORKS & ORS
|
January 23, 2019 |
|
INDIBILITY CREATIVE PVT LTD AND OTHERS Vs. GOVT OF WEST BENGAL AND OTHERS
|
April 11, 2019 |
|
INDORE DEVELOPMENT AUTHORITY Vs. MANOHAR LAL & ORS
|
October 23, 2019 |
|
INDSIL HYDRO POWER & MANGANESE LTD Vs. STATE OF KERALA
|
July 30, 2019 |
|
INDU MISHRA Vs. STATE OF UTTAR PRADESH
|
March 15, 2019 |
|
INDU SHAILAR Vs. TAHIR KHAN & ORS
|
February 13, 2019 |
|
INDUSIND MEDIA & COMMUNICATIONS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 27, 2019 |
|
INFINEON TECHNOLOGIES INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 2019 |
|
INSTITUTE OF COMPANIES SECRETARIES OF INDIA Vs. PARAS JAIN
|
April 11, 2019 |
|
INSTITUTION OF MECHANICAL ENGINEERS Vs. STATE OF PUNJAB
|
August 13, 2019 |
|
INTERGLOBE AVIATION LIMITED Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE SECRETARY
|
November 29, 2019 |
|
INTERGLOBE AVIATION LIMITED Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE SECRETARY ETC.
|
July 16, 2019 |
|
INTERGLOBE AVIATION LIMITED Vs. UNION OF INDIA, THR. SECRETARY, MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE SECRETARY ETC.
|
July 2, 2019 |
|
INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2019 |
|
IREO GRACE REALTECH PVT LTD Vs. SUNITA SEHGAL & ORS
|
February 11, 2019 |
|
IREO GRACE REALTECH PVT LTD Vs. SUBODH PAWAR ETC
|
January 28, 2019 |
|
IREO VICTORY VALLEY PVT. LTD. Vs. SHAMSHUL HODA KHAN
|
October 15, 2019 |
|
ISHA DISTRIBUTION HOUSE PRIVATE LIMITED Vs. ADITYA BIRLA NUVO LIMITED AND ANOTHER
|
March 7, 2019 |
|
ISHWARI LAL YADAV Vs. STATE OF CHHATTISGARH
|
October 3, 2019 |
|
ISSAC T M Vs. IDUKKI DISTRICT CO-OPERATIVE BANK LTD
|
July 12, 2019 |
|
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA IV
|
September 18, 2019 |
|
ITI Vs. EDELWEISS BROKING LIMITED
|
January 15, 2019 |
|
J MAHESH GOWDA Vs. STATE OF KARNATAKA
|
February 22, 2019 |
|
J. DINAKARAN Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
|
August 19, 2019 |
|
J.M.J. ESSENTIAL OIL CO. Vs. COMMISSIONER OF INCOME TAX
|
August 23, 2019 |
|
J.P. ISCON LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 17, 2019 |
|
JABBAR Vs. MAHARSHTRA STATE ROAD TRANSPORT CORPORATION
|
November 13, 2019 |
|
JAGADISH Vs. STATE OF KARNATAKA
|
August 29, 2019 |
|
JAGBIR SINGH Vs. STATE (NCT OF DELHI)
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September 4, 2019 |
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JAGBIR SINGH Vs. STATE OF U T CHANDIGARH & ANR
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January 21, 2019 |
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JAGDEEP SINGH PURI Vs. UNION OF INDIA & ORS
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February 19, 2019 |
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JAGDISH Vs. STATE OF MADHYA PRADESH
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February 21, 2019 |
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JAGDISH Vs. STATE OF HARYANA
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August 6, 2019 |
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JAGDISH BANSAL Vs. STATE OF CHHATTISGARH & ANR
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January 3, 2019 |
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JAGDISH CHAND Vs. STATE OF HARYANA
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January 7, 2019 |
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JAGDISH CHANDER Vs. SATISH CHANDER AND OTHERS
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February 27, 2019 |
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JAGDISH PRASAD PATEL (DEAD) THROUGH LRS. AND ANOTHER Vs. SHIVNATH AND OTHERS
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April 9, 2019 |
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JAGDISHRAJ KHATTA Vs. STATE OF HIMACHAL PRADESH
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April 26, 2019 |
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JAGISHA ARORA Vs. STATE OF UTTAR PRADESH
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June 11, 2019 |
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JAGJEET SINGH LYALLPURI Vs. UNITOP APARTMENTS & BUILDERS LTD.
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December 3, 2019 |
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JAGJIWAN CO.OP. GROUP HOUSING SOCIETY LTD Vs. LT GOVERNOR, NCT OF DELHI
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October 24, 2019 |
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JAHANGIR HUSSAIN Vs. STATE OF WEST BENGAL
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March 29, 2019 |
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JAI BALAJI INDUSTRIES LIMITED Vs. STATE BANK OF INDIA & ORS
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March 8, 2019 |
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JAI PRAKASH Vs. STATE OF UTTAR PRADESH
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November 28, 2019 |
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JAIPRAKASH ASSOCIATES LTD. Vs. IDBI BANK LTD.
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November 6, 2019 |
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JAIPRAKASH ASSOCIATES LTD. (JAL) THROUGH ITS DIRECTOR Vs. TEHRI HYDRO DEVELOPMENT CORPORATION INDIA LTD.
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February 7, 2019 |
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JAKIR MALI Vs. STATE OF RAJASTHAN
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July 19, 2019 |
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JANAM SINGH KUDADA Vs. STATE OF BIHAR
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August 27, 2019 |
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JANARDAN DAGDU KHOMANE Vs. EKNATH BHIKU YADAV
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September 18, 2019 |
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JANHIT ABHIYAN Vs. UNION OF INDIA
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May 30, 2019 |
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JASMEET KAUR Vs. STATE (NCT OF DELHI)
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December 12, 2019 |
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JASWANT SINGH Vs. JASPAL SINGH
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May 7, 2019 |
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JATINDER KUMAR Vs. STATE OF HARYANA
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December 17, 2019 |
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JAVED ABDUL RAJJAQ SHAIKH Vs. STATE OF MAHARASHTRA
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November 6, 2019 |
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JAWED KHAN @ TINGRYA Vs. STATE OF MAHARASHTRA
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February 6, 2019 |
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JAWED URDU PRIMARY SCHOOL THROUGH ITS SECRETARY AND ANR Vs. COLLECTOR OF MUMBAI & ORS
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April 9, 2019 |
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JAYANTIBHAI RAOJIBHAI PATEL Vs. MUNICIPAL COUNCIL, NARKHED
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August 21, 2019 |
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JAYESH H. PANDYA Vs. SUBHTEX INDIA LTD.
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August 27, 2019 |
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JESSORE INDUSTRIES (INDIA) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 29, 2019 |
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JET LITE (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX, CENTRAL-I, NEW DELHI
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September 11, 2019 |
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JEYARAMAN Vs. STATE REP BY INSPECTOR OF POLICE
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February 12, 2019 |
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JHABBU & ORS Vs. STATE OF MADHYA PRADESH
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January 30, 2019 |
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JHARKHAND PUBLIC SERVICE COMMISSION Vs. MANOJ KUMAR GUPTA
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December 18, 2019 |
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JIGEESHA THAKORE Vs. DILIP SUMANLAL SHAH
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February 19, 2019 |
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JIGNESH SHAH Vs. UNION OF INDIA
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September 25, 2019 |
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JIT RAM Vs. SATNAM SINGH
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November 28, 2019 |
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JITEN K. AJMERA Vs. M/S TEJAS CO-OPERATIVE HOUSING SOCIETY
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May 6, 2019 |
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JITENDER KUMAR @ JITENDER SINGH Vs. STATE OF BIHAR
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May 10, 2019 |
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JITENDRA KUMAR KARSANDAS VED & ORS Vs. UNION OF INDIA & ORS
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February 11, 2019 |
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JITENDRA SINGH Vs. MINISTRY OF ENVIRONMENT
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November 25, 2019 |
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JK JUTE MILL MAZDOOR MORCHA Vs. JUGGILAL KAMLAPAT JUTE MILLS COMPANY LTD
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April 30, 2019 |
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JODHRAJ Vs. STATE OF RAJASTHAN
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November 29, 2019 |
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JOGINDER SINGH Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY
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August 14, 2019 |
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JOHN DSOUZA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
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October 16, 2019 |
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JOINT COMMISSIONER OF INCOME TAX (OSD) Vs. DEVENDRASINH CHHATRASINH VAGHELA
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July 8, 2019 |
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JOSE PAULO COUTINHO Vs. MARIA LUIZA VALENTINA PEREIRA
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September 13, 2019 |
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JOSEPH EASWARAN WAPSHARE & ORS Vs. SHIRLEY KATHELEEN WHEELER
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February 26, 2019 |
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JPIONEER URBAN LAND & INFRASTRUCTURE LTD. Vs. GPVOMDAM RAGHAVAN
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April 2, 2019 |
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JSW CEMENT LTD Vs. UNION OF INDIA
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January 28, 2019 |
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JUMANI BEGAM Vs. RAM NARAYAN
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December 11, 2019 |
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JYOTHIR R. Vs. SUNISHA N. S.
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September 5, 2019 |
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JYOTI GAJANAN RUMKAR Vs. GAJANAN RAMDAS RUMKAR ETC ETC
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March 1, 2019 |
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JYPD SCHEME WELFARE TRUST Vs. CHIEF OFFICER
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April 9, 2019 |
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K ARJUN DAS Vs. COMMISSIONER OF ENDOWMENTS
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September 17, 2019 |
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K ARUMUGAM Vs. V BALAKRISHNAN & ORS
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February 6, 2019 |
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K C SUBRAMANYAM(D) THROUGH LRS Vs. ORIENTAL INSURANCE CO LTD & ANR
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January 15, 2019 |
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K N SOMASHEKAR Vs. GOVERNMENT OF KARNATAKA & ORS
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January 3, 2019 |
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K R RAMASAMI Vs. SARASWATHI & ORS
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January 10, 2019 |
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K RAHEJA CORP PVT LTD & ANR Vs. FRANKY MONTEIRO & ORS
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January 29, 2019 |
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K S RAVI Vs. STATE THROUGH THE DEPUTY SUPERINTENDENT OF POLICE
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January 21, 2019 |
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K SASHIDHAR Vs. INDIAN OVERSEAS BANK & ORS
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February 5, 2019 |
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K VELAYUDHAN Vs. SUMATHI & ANR
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January 21, 2019 |
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K. AMARNATH REDDY AND OTHERS Vs. CHAIRMAN & MANAGING DIRECTOR, A.P.S.P.D.C.L. AND OTHERS
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February 25, 2019 |
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K. ANANDA RAO ETC Vs. SRI S.S. RAWAT, IAS AND OTHERS ETC.
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March 7, 2019 |
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K. ANJANEYULU Vs. T. ASHOK RAJU
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July 24, 2019 |
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K. H. NAZAR Vs. MATHEW K. JACOB
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September 30, 2019 |
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K. MARAPPAN Vs. SUPERINTENDING ENGINEER
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March 27, 2019 |
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K. MEGHACHANDRA SINGH Vs. NINGAM SIRO
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November 19, 2019 |
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K. PRABHAKARAN Vs. STATE OF KERALA
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February 27, 2019 |
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K. SREEDHAR RAO Vs. UNION OF INDIA
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September 6, 2019 |
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K.S. MUHAMMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
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September 16, 2019 |
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KAIKHOSROU (CHICK) KAVASJI FRAMJI AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
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March 15, 2019 |
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KAILASH Vs. STATE OF RAJASTHAN
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February 8, 2019 |
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KAKADIA BUILDERS PVT. LTD. AND ANOTHER Vs. INCOME TAX OFFICER WARD 1(3) AND ANOTHER
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March 5, 2019 |
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KALABAI Vs. STATE OF MADHYA PRADESH
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April 30, 2019 |
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KALI PRASAD SINGH ETC Vs. STATE OF UTTAR PRADESH
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March 28, 2019 |
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KALPANA BANIK & ORS Vs. SWAPAN KUMAR PAUL & ORS
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January 28, 2019 |
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KALPANA SINGH Vs. PRIYANKAR SINGH
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January 8, 2019 |
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KALU ALIAS LAXMINARAYAN Vs. STATE OF MADHYA PRADESH
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November 7, 2019 |
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KALUA @ KOSHAL KISHORE Vs. STATE OF RAJASTHAN
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January 31, 2019 |
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KAMAL KUMAR Vs. PREMLATA JOSHI
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January 7, 2019 |
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KAMAL SHIVAJI POKARNEKAR Vs. STATE OF MAHARASHTRA
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February 12, 2019 |
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KAMALJIT SINGH @ PAPPU Vs. STATE OF PUNJAB
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January 31, 2019 |
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KAMLA LOWE Vs. UNION OF INDIA & ORS
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January 29, 2019 |
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KAMLAKAR Vs. STATE OF MAHARASHTRA
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May 31, 2019 |
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KAMLESH Vs. STATE OF MAHARASHTRA & ANR
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January 15, 2019 |
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KAMLESH Vs. STATE OF RAJASTHAN
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July 9, 2019 |
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KAMLESH Vs. SHRIRAM GENERAL INSURANCE COMPANY LTD.
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November 19, 2019 |
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KAMLESH DEVI Vs. JAIPAL
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October 4, 2019 |
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KAMLESH GUPTA Vs. MANGAT RAI
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September 23, 2019 |
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KANCHAN DUA Vs. UNION OF INDIA
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September 23, 2019 |
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KANCHAN SHARMA Vs. PRADEEP SHARMA
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January 29, 2019 |
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KANDASWAMY RAMARAJ Vs. THE STATE BY INSPECTOR OF POLICE, CBCID
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November 7, 2019 |
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KANDLA PORT WORKERS UNION Vs. FCI
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December 6, 2019 |
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KANNA TIMMA KANAJI MADIWAL Vs. RAMACHANDRA TIMMAYA HEGDE
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September 27, 2019 |
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KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
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January 16, 2019 |
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KANTA YADAV Vs. OM PRAKASH YADAV
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July 24, 2019 |
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KANTABAI VASANT AHIR Vs. SLUM REHABILITATION AUTHORITY
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October 18, 2019 |
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KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION
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November 14, 2019 |
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KANTILAL Vs. STATE OF GUJARAT
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October 4, 2019 |
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KANWALJIT SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
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August 14, 2019 |
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KANWAR PAL SINGH Vs. STATE OF UTTAR PRADESH
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December 18, 2019 |
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KAPILABEN Vs. ASHOK KUMAR JAYANTILAL SHETH
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November 25, 2019 |
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KARAN SINGH Vs. DELHI TRANSPORT CORPORATION
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October 22, 2019 |
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KARBHARI Vs. DEEPAK V. CHENGEDE
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July 30, 2019 |
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KARINA JANE CREED Vs. UNION OF INDIA
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June 10, 2019 |
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KARMVIR BUILDERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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March 28, 2019 |
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KARNATAKA HOUSING BOARD Vs. K. A. NAGAMANI
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May 6, 2019 |
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KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. C NAGARAJU
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September 16, 2019 |
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KARNATAKA STATE POLLUTION CONTROL BOARD Vs. B. HEERA NAIK
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November 26, 2019 |
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KARUNA KANSAL Vs. HEMANT KANSAL
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May 9, 2019 |
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KARUPPANNA GOUNDER Vs. STATE REP BY INSPECTOR OF POLICE
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September 17, 2019 |
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KASTURIBAI SUKHARAM KHANDELWAL TRUST Vs. INDORE DEVELOPMENT AUTHORITY & ORS
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October 3, 2019 |
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KATHI DAVID RAJU Vs. STATE OF ANDHRA PRADESH
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August 5, 2019 |
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KATTAVELLAI @ DEVAKAR Vs. STATE OF TAMIL NADU
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April 16, 2019 |
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KAUSHALIYA Vs. JODHA RAM
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November 25, 2019 |
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KAUSHALYA Vs. MUKESH JAIN
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July 24, 2019 |
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KERALA CRICKET ASSOCIATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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April 8, 2019 |
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KERALA CRICKET ASSOCIATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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May 8, 2019 |
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KERALA STATE BEVERAGES (M AND M) CORPORATION LIMITED Vs. P. P. SURESH
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October 4, 2019 |
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KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY Vs. STATE OF KERALA MARADU MUNICIPALITY
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May 8, 2019 |
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KERALA STATE ROAD TRANSPORT CORPORATION Vs. AKHILESH V. S
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April 1, 2019 |
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KESORAM INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE, MANCHERIAL DIVISION
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June 10, 2019 |
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KETAN SURESH PAWAR Vs. YUVRAJ SANDEEPAN SAWANT
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August 27, 2019 |
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KEWAL SINGH PANESAR Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS
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January 2, 2019 |
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KEYSTONE REALTORS PVT. LTD. Vs. ANIL V. THARTHARE
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December 3, 2019 |
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KHAJA BILAL AHMED Vs. STATE OF TELANGANA
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December 18, 2019 |
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KHANDESH FRANCHISEES PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
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February 14, 2019 |
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KHETRI VIKAS SAMITI Vs. DIRECTOR COLLEGE EDUCATION, GOVERNMENT OF RAJASTHAN & ORS
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May 9, 2019 |
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KHODAY DISTILLERIES LTD. Vs. SRI MAHADESHWARASAHAKARA SAKKARE KARKHANE LTD
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March 1, 2019 |
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KHUMAN SINGH Vs. STATE OF MADHYA PRADESH
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August 27, 2019 |
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KHUSBU SHARMA Vs. BIHAR POLICE
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September 27, 2019 |
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KHUSHWINDER SINGH Vs. STATE OF PUNJAB
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March 5, 2019 |
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KINSHIP SERVICES INDIA (P) LTD Vs. M J FITHALY FERNANDO & ORS
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January 15, 2019 |
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KIRAN P Vs. STATE OF KARNATAKA
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January 18, 2019 |
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KIRODI Vs. RAM PARKASH
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May 10, 2019 |
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KISAN AGRO MART (P.) LTD. Vs. INCOME TAX OFFICER
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July 26, 2019 |
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KISAN INTER COLLEGE MANAGER Vs. STATE OF UTTAR PRADESH
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October 4, 2019 |
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KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, BAREILLY
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September 6, 2019 |
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KISHAN KHUBCHAND KORANI & ANR Vs. STATE OF GUJARAT & ANR
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January 22, 2019 |
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KISHAN SINGH ALIAS ACTOR Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND) & ANR
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February 26, 2019 |
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KISHORE SHARMA Vs. SACHIN DUBEY
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September 3, 2019 |
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KOLKATA WEST INTERNATIONAL CITY PVT LTD Vs. DEVASIS RUDRA
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March 25, 2019 |
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KOOLI SASEENDRAN Vs. STATE OF KERALA
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December 17, 2019 |
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KOTAK MAHINDRA BANK LIMITED Vs. SANJIV GUPTA
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September 23, 2019 |
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KOTTANGADA B. MOTAIAH Vs. MACHIMADA BELLIAPPA
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August 28, 2019 |
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KRIPAL SINGH Vs. STATE OF RAJASTHAN
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February 15, 2019 |
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KRISHAN CHANDER Vs. STATE OF HARYANA
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September 17, 2019 |
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KRISHAN KUMAR Vs. INCOME TAX OFFICER, PATIALA
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May 9, 2019 |
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KRISHAN PAL & ORS Vs. COMMISSIONER
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January 4, 2019 |
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KRISHI UTPADAN MANDI SAMITI SAHARANPUR & ANR ETC Vs. ITC LTD & ETC
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January 23, 2019 |
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KRISHNA BAHADUR SINGH Vs. STATE OF M.P.
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April 3, 2019 |
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KRISHNA DEVI MAHESHWARI Vs. SURENDRA SUREKHA
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October 1, 2019 |
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KRISHNA KUMAR RAWAT Vs. UNION OF INDIA
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July 29, 2019 |
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KRISHNA NAND SHUKLA Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD AND OTHERS
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March 6, 2019 |
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KRISHNA PRASAD VERMA Vs. STATE OF BIHAR &
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September 26, 2019 |
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KRISHNAMURTHY S SETLUR Vs. O. V. NARASIMHA SETTY
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August 8, 2019 |
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KRISHNAMURTHY S. SETLUR Vs. O. V. NARASIMHA SETTY
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September 26, 2019 |
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KUMAR GHIMIREY Vs. THE STATE OF SIKKIM
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April 22, 2019 |
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KUMUD DEVI Vs. STATE OF BIHAR & ORS
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February 15, 2019 |
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KUMUD W/O MAHADEORAO SALUNKE Vs. PANDURANG NARAYAN GANDHEWAR THROUGH LRS & ORS
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May 10, 2019 |
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KUNJAN SADANA Vs. MAHESH KUMAR
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December 10, 2019 |
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KUSHUMA DEVI Vs. SHEOPATI DEVI (DEAD) AND OTHERS
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April 8, 2019 |
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KUSUM BHATIA Vs. SAGAR SETHI
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September 16, 2019 |
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KUSUM LAMBA Vs. COMMISSIONER CENTRAL EXCISE
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February 25, 2019 |
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KUSUMBEN INDERSINH DHUPIA Vs. SUDHABEN BIHARILALJI BHAIYA AND ANOTHER
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January 9, 2019 |
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KUT ENERGY PVT. LTD. Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK
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August 20, 2019 |
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L BOBBY JOSEPH Vs. UNION OF INDIA
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October 4, 2019 |
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LABHYASHEEL SPEYA AND ORS & ORS Vs. SONALI KANWAR & ANR
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January 9, 2019 |
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LAHARI SAKHAMURI Vs. SOBHAN KODALI
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March 15, 2019 |
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LAKHANLAL @ LAKHAN SINGH Vs. STATE OF MADHYA PRADESH
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April 4, 2019 |
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LAKHWINDER SINGH Vs. STATE OF PUNJAB
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February 6, 2019 |
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LAKSHMAN Vs. STATE OF KARNATAKA
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October 17, 2019 |
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LAKSHMI SUGAR MILL,UTTARANCHAL Vs. STATE OF UTTAR PRADESH & ORS
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January 30, 2019 |
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LAL BAHADUR GAUTAM Vs. STATE OF U. P.
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May 8, 2019 |
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LALICHAN Vs. STATE OF KERALA
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January 7, 2019 |
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LALTU GHOSH Vs. STATE OF WEST BENGAL
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February 19, 2019 |
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LANCE NAYAK PNO NO 980510777 RAJ BAHADUR & ORS Vs. STATE OF UTTAR PRADESH & ORS
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May 9, 2019 |
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LANCO HILLS TECHNOLOGY PARK PVT LTD Vs. MANISHA BALKRISHNA KULKARNI
|
December 17, 2019 |
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LAXMAN PRAJAPATI WAGHAYE Vs. RANI LAXMIOBAI KARMACHARI SAHAKARI PAT SANSTHA MARYADIT, LAKHNI & ORS
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February 25, 2019 |
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LAXMI CHAUDHARY Vs. SAHIB SINGH CHAUDHARY
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April 3, 2019 |
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LAXMINATH Vs. STATE OF CHHATTISGARH
|
September 5, 2019 |
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LBER LALOO Vs. ALL DIMASA STUDENTS UNION HASAO DISTRICT COMMITTEE & ORS
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May 10, 2019 |
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LEELA BAI AND ANOTHER Vs. SEEMA CHOUHAN AND ANOTHER
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January 22, 2019 |
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LEELADHAR Vs. VIJAY KUMAR
|
September 26, 2019 |
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LIFE INSURANCE CORPORATION & ORS Vs. MRINMOY DUTTA & ANR
|
February 7, 2019 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MANISH GUPTA
|
April 15, 2019 |
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LILAVATI KIRTILAL MEHTA MEDICAL TRUST Vs. UNIQUE SHANTI DEVELOPERS
|
November 14, 2019 |
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LMJ INTERNATIONAL LTD. Vs. SLEEPWELL INDUSTRIES CO. LTD.
|
February 20, 2019 |
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LOKESH KUMAR SHARMA ETC Vs. URMILA ETC
|
February 22, 2019 |
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LOKPATI TRIPATHI Vs. ASHWIN GIRIRAJ KUMAR AGRAWAL & ANR
|
January 8, 2019 |
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LOVELY DEBI CHOWHAN @ LOVELY CHOWHAN & ORS Vs. SHRIRAM GENERAL INSURANCE CO LTD
|
January 8, 2019 |
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LT GEN RAVI DASTANE, AVSM, VSM Vs. UNION OF INDIA, MINISTRY OF DEFENCE, THROUGH THE SECRETARY AND OTHERS
|
March 1, 2019 |
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LT GOVERNOR, GOVT OF NCT OF DELHI & ANR Vs. SUMITRA DEVI
|
February 7, 2019 |
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LT. COL. PARAMJIT SINGH DHILLON Vs. HARINDER SINGH GHUMAN
|
October 24, 2019 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. GOPAL DAS (DECEASED)
|
July 24, 2019 |
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LULLU VAS (SINCE DECEASED) THROUGH LRS Vs. STATE OF MAHARASHTRA AND OTHERS
|
February 22, 2019 |
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LUNAWAT CONSTRUCTION COMPANY, A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER MANIKLAL PEERCHAND LUNAWAT Vs. UNION OF INDIA AND ANOTHER
|
April 16, 2019 |
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M K STHAPAK Vs. PRASHANT MEHTA & ANR
|
February 8, 2019 |
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M RAMALINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE SBE/CBI/ACB, MADRAS
|
October 3, 2019 |
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M S BHATI Vs. NATIONAL INSURANCE COMPANY LTD
|
March 29, 2019 |
|
M S MAHESH ETC Vs. UNION OF INDIA & ANR
|
January 21, 2019 |
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M SIDDIQ (D) THR LRS Vs. MAHANT SURESH DAS & ORS
|
March 8, 2019 |
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M SIDDIQ (D) THR LRS Vs. MAHANT SURESH DAS & ORS
|
February 26, 2019 |
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M SUNDARARAMAN Vs. INSPECTOR GENERAL OF REGISTRATION & ORS
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February 25, 2019 |
|
M VAIDEGI Vs. S PRADEEP
|
March 6, 2019 |
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M. ABBAS HAJI Vs. T. N. CHANNAKESHAVA
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September 19, 2019 |
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M. C. MEHTA Vs. UNION OF INDIA
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September 2, 2019 |
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M. D. DHANAPAL Vs. STATE REP BY THE INSPECTOR OF POLICE
|
June 11, 2019 |
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M. HARIHARASUDHAN Vs. R. KARMEGAM
|
October 17, 2019 |
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M. J. THULASIRAMAN Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT ADMINISTRATION
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September 3, 2019 |
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M. JAYANTHI Vs. K.R. MEENAKSHI AND ORS.
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December 2, 2019 |
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M. REVANNA Vs. ANJANAMMA (DEAD) BY LRS. AND OTHERS
|
February 14, 2019 |
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M. SIDDIQ Vs. MAHANT SURESH DAS
|
July 11, 2019 |
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M. SIDDIQ (D) THR. L.RS. Vs. SURESH DAS AND ORS.
|
January 10, 2019 |
|
M. TECH DEVELOPERS PVT LTD Vs. STATE OF NCT OF DELHI
|
July 30, 2019 |
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M.B. COMMERCIAL CO. LIMITED Vs. PUSHPA DEVI BANGUR
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July 15, 2019 |
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M.C. MEHTA Vs. UNION OF INDIA
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December 6, 2019 |
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M.C. MEHTA Vs. UNION OF INDIA
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November 4, 2019 |
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M.C. MEHTA Vs. UNION OF INDIA AND ORS.
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November 15, 2019 |
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M.C. MEHTA Vs. UNION OF INDIA AND ORS.
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November 6, 2019 |
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M.C. MEHTA Vs. UNION OF INDIA
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November 13, 2019 |
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M.C. MEHTA Vs. UNION OF INDIA AND ORS.
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November 25, 2019 |
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M.R. KRISHNA MURTHI Vs. NEW INDIA ASSURANCE CO. LTD.
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March 5, 2019 |
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M.SIDDIQ Vs. MAHANT SURESH DAS
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November 9, 2019 |
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M.SRIKANTH Vs. STATE OF TELANGANA
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October 21, 2019 |
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M/S ANJANEYA JEWELLERY Vs. NEW INDIA ASSURANCE CO.LTD. AND OTHERS
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March 7, 2019 |
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M/S BHARAT MOTORS Vs. SAVITRI @ SAVITRI DEVI BHAWSINKA
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September 20, 2019 |
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M/S MAYUR SHEET GRAH (P) LTD. AGRA Vs. COMMISSIONER OF INCOME TAX, AGRA
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April 1, 2019 |
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M/S NEW INDIA ASSURANCE CO. LTD Vs. M/S LUXRA ENTERPRISES PVT. LTD
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May 1, 2019 |
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M/S SESHASAYEE STEELS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE VI(2), CHENNAI
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December 4, 2019 |
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M/S SHRI VISHNU RICE MILL Vs. COMMISSIONER TRADE TAX, U.P
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March 29, 2019 |
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M/S. MODEL ECONOMIC TOWNSHIP LTD Vs. LAND ACQUISITION COLLECTOR
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February 26, 2019 |
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M/S. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. MANDALA YADAGARI GOUD AND OTHER
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April 9, 2019 |
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M/S. SICAGEN INDIA LTD. Vs. MAHINDRA VADINENI & ORS.
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January 8, 2019 |
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M/S. SINGAL UDYOG Vs. NATIONAL INSURANCE COMPANY LTD.
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December 2, 2019 |
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M/S. TATA MOTORS LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (SPL) AND ANOTHER
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February 5, 2019 |
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M/S. VIJAY INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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March 1, 2019 |
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MAARS SOFTWARE INTERNATIONAL LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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April 22, 2019 |
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MADAN LAL Vs. STATE OF RAJASTHAN
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August 27, 2019 |
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MADAN PRASAD SINHA Vs. UNION OF INDIA
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April 8, 2019 |
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MADHAV HARI JOSHI Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA & ANR
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January 4, 2019 |
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MADHAV PRASAD AGGARWAL Vs. AXIS BANK LTD
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July 1, 2019 |
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MADHOOR BUILDWELL PVT LTD Vs. YEOLA MUNICIPAL COUNCIL
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October 4, 2019 |
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MADHU RANI Vs. STATE (GOVT. OF NCT OF DELHI)
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October 21, 2019 |
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MADHUKAR BALIRAM UKEY Vs. CENTRAL BUREAU OF INVESTIGATION
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February 25, 2019 |
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MADHUKAR NIVRUTTI JAGTAP Vs. PRAMILABAI CHANDULAL PARANDEKAR
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August 13, 2019 |
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MADHUR VEGOILS (P.) LTD. Vs. INCOME TAX OFFICER, WARD 1(1)
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November 8, 2019 |
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MADHUSUDAN BHANUPRASAD PANDYA Vs. STATE OF GUJARAT
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August 1, 2019 |
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MADHYA PRADESH POWER GENERATING COMPANY LTD Vs. SANDPLAST (INDIA) LTD & ORS
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January 25, 2019 |
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MADHYA PRADESH POWER MANAGEMENT CO. LTD. Vs. DHAR WIND POWER PROJECTS PVT. LTD.
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July 25, 2019 |
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MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ORS.
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March 27, 2019 |
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MAGANBHAI VAGHABHI BHARVAD AND OTHERS Vs. STATE OF GUJARAT
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February 25, 2019 |
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MAHABIR Vs. STATE OF HARYANA
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June 18, 2019 |
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MAHADEV P. KAMBEKAR Vs. SHREE KRISHNA WOOLEN MILLS PVT LTD
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January 31, 2019 |
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MAHADEVAPPA Vs. STATE OF KARNATAKA
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January 7, 2019 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. TATA COMMUNICATIONS LTD
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February 27, 2019 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. CANARA BANK
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August 8, 2019 |
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MAHANAGAR TELEPHONE NIGAM LTD. Vs. CANARA BANK
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October 17, 2019 |
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MAHANTI DEVI Vs. JAIPRAKASH ASSOCIATES LTD & ANR
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February 8, 2019 |
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MAHARAJA AGRASEN HOSPITAL Vs. MASTER RISHABH SHARMA
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December 16, 2019 |
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MAHARASHTRA ARCHERY ASSOCIATION Vs. RAHUL MEHRA
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May 1, 2019 |
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MAHARASHTRA CHESS ASSOCIATION Vs. UNION OF INDIA
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July 29, 2019 |
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MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. SANDEEP SHRIRAM WARADE AND OTHERS
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April 3, 2019 |
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MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. SANDEEP SHRIRAM WARADE
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May 3, 2019 |
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MAHARASHTRA RAJYA MADHYAMIK VA UCCHA MADHYAMIK SHALA KRUTI SAMITEE, DATTATRAY NARAYAN PATIL Vs. STATE OF MAHARASHTRA & ORS
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February 1, 2019 |
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MAHARASHTRA STATE CO-OPERATIVE BANK LTD. Vs. BABULAL LADE
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December 4, 2019 |
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MAHAVEER YADAV Vs. INCOME TAX OFFICER WARD-1
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April 5, 2019 |
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MAHAVIR ROAD AND INFRASTRUCTURE PVT LTD Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
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March 25, 2019 |
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MAHAVIR ROAD AND INFRASTRUCTURE PVT. LTD. Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
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March 26, 2019 |
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MAHENDRAN Vs. THE STATE OF TAMIL NADU
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February 21, 2019 |
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MAHESH DUBE Vs. SHIVBODH AND OTHERS
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February 12, 2019 |
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MAHESH KUMAR Vs. STATE OF HARYANA
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August 7, 2019 |
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MAHESH KUMAR AGARWAL Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS
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February 8, 2019 |
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MAHESH KUMAR PAWAR Vs. NEELAM SINGH AND ORS.
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April 5, 2019 |
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MAHESHWARY HANDLING AGENCY PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF KANDLA PORT TRUST
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September 17, 2019 |
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MAHILA ROOMABAI JATAV Vs. STATE OF MADHYA PRADESH
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September 26, 2019 |
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MAHILA ROOMABAI JATAV Vs. STATE OF MADHYA PRADESH
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November 26, 2019 |
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MAHIPAL Vs. RAJESH KUMAR @ POLIA
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December 5, 2019 |
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MALA SINGH AND OTHERS Vs. STATE OF HARYANA
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February 12, 2019 |
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MALAICHAMY & ANR Vs. STATE OF TAMIL NADU
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January 23, 2019 |
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MALARVIZHI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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December 9, 2019 |
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MALIK MAZHAR SULTAN Vs. U P PUBLIC SERVICE COMMISSION
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February 28, 2019 |
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MALKIT SINGH & ORS Vs. RAJESH CHAUDHARY EXECUTIVE OFFICER, JALANDHAR IMPROVEMENT TRUST
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February 12, 2019 |
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MALLIKARJUN Vs. STATE OF KARNATAKA
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August 8, 2019 |
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MALLIKARJUNAIAH Vs. NANJAIAH
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April 26, 2019 |
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MANAGEMENT OF THE BARARA COOPERATIVE MARKETING CUM PROCESSING SOCIETY LTD Vs. WORKMAN PRATAP SINGH
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January 2, 2019 |
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MANAGER, THE MAHARASHTRA STATE COOPERATIVE BANK LTD Vs. FARMER BANK EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD
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November 14, 2019 |
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MANAGING DIRECTOR, KERALA TOURISM DEVELOPMENT CORPORATION LTD Vs. DEEPTI SINGH & ORS
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March 15, 2019 |
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MANAGING DIRECTOR, UTTAR PRADESH SAHKARI GRAM VIKAS BANK LIMITED AND ORS. Vs. CHANDRA BHAN SINGH AND ORS.
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December 6, 2019 |
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MANASH MOHAN CHATTERJEE & ANR Vs. Y RATNAKAR RAO & ORS
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January 14, 2019 |
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MANGATHAI AMMAL (DIED) Vs. RAJESWARI & OTHERS
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May 9, 2019 |
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MANI Vs. STATE OF KERALA
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April 1, 2019 |
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MANI PUSHPAK JOSHI Vs. STATE OF UTTARAKHAND
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October 17, 2019 |
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MANIK KUTUM Vs. JULIE KUTUM
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March 7, 2019 |
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MANISH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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March 11, 2019 |
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MANISH KUMAR & ANR Vs. JISHA R PILLAI
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January 7, 2019 |
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MANISH S PARDASANI Vs. INSPECTOR STATE EXCISE, P-1, DIVISION, MUMBAI
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January 7, 2019 |
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MANISH SOLANKI @ BANSI Vs. STATE OF RAJASTHAN
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January 24, 2019 |
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MANISHA KAUSHAL & ORS Vs. S V P BUILDERS (INDIA) LTD & ORS
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January 3, 2019 |
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MANISHITA MISHRA Vs. STATE OF JAMMU KASHMIR
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August 19, 2019 |
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MANJINDER SINGH Vs. STATE OF PUNJAB & ANR
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February 14, 2019 |
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MANJIT SINGH Vs. STATE OF PUNJAB
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July 22, 2019 |
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MANJIT SINGH Vs. STATE OF PUNJAB
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September 3, 2019 |
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MANJU Vs. STATE OF DELHI
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December 17, 2019 |
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MANJU DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
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April 16, 2019 |
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MANJU PURI Vs. RAJIV SINGH HANSPAL
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November 14, 2019 |
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MANOHAR GANAPATHI RAVANKAR; H GURUNANDA RAIKAR Vs. H GURUNANDA RAIKAR
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April 15, 2019 |
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MANOHAR M GALANI Vs. STATE OF GUJARAT & ORS
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May 8, 2019 |
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MANOHARAN Vs. STATE BY INSPECTOR OF POLICE
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November 7, 2019 |
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MANOHARAN Vs. STATE BY INSPECTOR OF POLICE
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August 1, 2019 |
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MANOJ Vs. STATE OF MAHARASHTRA
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June 14, 2019 |
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MANOJ GUPTA Vs. HASEEN BANO AND ORS.
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May 8, 2019 |
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MANOJ KUMAR Vs. STATE OF UTTARAKHAND
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April 5, 2019 |
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MANOJ PRASAD & ANR Vs. STATE OF BIHAR
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February 7, 2019 |
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MANTRI TECHZONE PRIVATE LIMITED Vs. FORWARD FOUNDATION AND OTHERS
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March 5, 2019 |
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MANTU KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
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October 1, 2019 |
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MANWAR Vs. SAHARPAL
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January 4, 2019 |
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MARIAMBEN DAUGHTER OF RASULBHAI Vs. CHANDRAKANT RATILAL KALAL (D) THROUGH HIS LEGAL HEIRS
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February 25, 2019 |
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MARKET COMMITTEE, PATRAN & ANR Vs. SUKHDEV SINGH
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February 26, 2019 |
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MARVEL OMEGA BUILDERS PVT. LTD. Vs. SHRIHARI GOKHALE
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July 30, 2019 |
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MARWARI BALIKA VIDYALAYA Vs. ASHA SRIVASTAVA & ORS
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February 14, 2019 |
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MARWARI RELIEF SOCIETY Vs. AMULYA KUMAR SINGH
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March 14, 2019 |
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MATHUR MARKETING (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
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July 2, 2019 |
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MAUJI RAM Vs. STATE OF UTTAR PRADESH
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July 29, 2019 |
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MAVILAYI SERVICE CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX, CALICUT
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September 16, 2019 |
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MAXIMUS ARC LIMITED Vs. SRI DEVI KARUMARIAMMAN EDUCATIONAL TRUST
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June 18, 2019 |
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MAYANDI Vs. PANDARACHAMY
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August 19, 2019 |
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MAYANK N SHAH Vs. STATE OF GUJARAT
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December 18, 2019 |
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MAYAVTI TRADING PVT. LTD. Vs. PRADYUAT DEB BURMAN
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September 5, 2019 |
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MAYOR JAIPUR MUNICIPAL CORPORATION Vs. THAKUR SHIV RAJ SINGH
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August 5, 2019 |
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MD ABRAR Vs. MEGHALAYA BOARD OF WAKF
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September 26, 2019 |
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MD FAIZ AKHTAR Vs. STATE OF BIHAR & ORS
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January 14, 2019 |
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MD SAHAR ALI Vs. STATE OF ASSAM
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February 14, 2019 |
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MD SAHZADA ALIAS NOORUL OLA (SINCE DECEASED) THROUGH LEGAL REPRESENTATIVE MST NOOR
JAHAN (WIFE) Vs. AMIT KUMAR CHOUDHARY @ MADHAV & ORS
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February 6, 2019 |
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MD. ALLAUDDIN KHAN Vs. THE STATE OF BIHAR AND OTHERS
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April 15, 2019 |
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MD. MANNAN ALIAS ABDUL MANNAN Vs. STATE OF BIHAR
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February 14, 2019 |
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MD. ROJALI ALI AND OTHERS Vs. THE STATE OF ASSAM
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February 19, 2019 |
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MDDA RAMKY ISBT LTD Vs. OMBIR SINGH TOMAR
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January 4, 2019 |
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MEDICAL COUNCIL OF INDIA Vs. ST JOHNS MEDICAL COLLEGE AND ORS ETC
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February 21, 2019 |
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MEENA SHARMA Vs. STATE OF JAMMU AND KASHMIR
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December 3, 2019 |
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MEENAKSHI JUNEJA & ANR Vs. STATE OF NCT OF DELHI THROUGH SECRETARY & ORS
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February 1, 2019 |
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MEERA Vs. PRATHMESH
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February 6, 2019 |
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MEERUT DEVELOPMENT AUTHORITY & ANR Vs. BABITA DEVI & ANR
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January 3, 2019 |
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MEERUT ROLLER FLOUR MILLS (P.) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, MEERUT
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December 2, 2019 |
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MEETA SAHAI Vs. STATE OF BIHAR
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December 17, 2019 |
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MEG RAJ (DEAD) THR. L.RS. AND OTHERS Vs. MANPHOOL (DEAD) THR. L.RS. AND OTHERS
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March 15, 2019 |
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MEGA MOTORS (CVD) Vs. TATA MOTORS LTD.
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February 14, 2019 |
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MEGHA SRIVASTAV Vs. ARPIT KUMAR
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February 6, 2019 |
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MEGHNA SHRIVASTAVA Vs. AMAN MATHUR
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February 6, 2019 |
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MEHAR SINGH MANHAS Vs. UNION OF INDIA
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July 2, 2019 |
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MEHBOOB-UR-REHMAN (DEAD) THROUGH LRS Vs. AHSANUL GHANI
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February 15, 2019 |
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MEHRAJBEE (DEAD) BY LRS Vs. JAMILABEE
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January 8, 2019 |
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MENKA GUPTA Vs. UMASHREE DEVI
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August 7, 2019 |
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METALLIC SOAPS & CHEMICALS (PVT.) LTD. Vs. MANAGER, KARNATAKA STATE FINANCIAL CORPORATION
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February 6, 2019 |
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MINISTRY OF WATER RESOURCES AND OTHERS Vs. SHREEPAT RAO KAMDE
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November 6, 2019 |
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MINTU KUMAR Vs. MANAGEMENT OF PUNJAB NATIONAL BANK ZONAL OFFICE
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January 25, 2019 |
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MISSING LLM STUDENT AT SWAMI SHUKDEVANAND LAW COLLEGE FROM SHAHJAHANPUR, UTTAR PRADESH, IN RE (30.08.2019) Vs. MISSING LLM STUDENT AT SWAMI SHUKDEVANAND LAW COLLEGE FROM SHAHJAHANPUR, UTTAR PRADESH, IN RE
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August 30, 2019 |
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MITHILESH KUMAR SHARMA Vs. STATE OF BIHAR & ORS
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January 11, 2019 |
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MITRA GUHA BUILDERS Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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November 8, 2019 |
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MMTC LTD Vs. M/S VEDANTA LTD
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February 18, 2019 |
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MODERN TRANSPORTATION CONSULTATION SERVICES PVT. LTD Vs. CENTRAL PROVIDENT FUND COMMISSIONER
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March 26, 2019 |
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MOHAMAD HANIF Vs. STATE OF GUJARAT
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January 31, 2019 |
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MOHAMMAD SIDDIQ Vs. MAHANT SURESH DAS
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August 2, 2019 |
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MOHAMMAD ZAFAR IMAM Vs. UNION OF INDIA & ORS
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February 11, 2019 |
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MOHAMMED FASRIN Vs. STATE REP BY THE INTELLIGENCE OFFICER
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September 4, 2019 |
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MOHAMMED SALIM (D) THROUGH LRS & ORS Vs. SHAMSUDEEN (D) THROUGH LRS & ORS
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January 22, 2019 |
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MOHAMMED SHAMSUDDIN Vs. STATE OF RAJASTHAN & ORS
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January 17, 2019 |
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MOHAN CHANDRA TAMTA Vs. ALI AHMAD
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September 12, 2019 |
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MOHAN LAL AGRAWAL & ANR Vs. KRISHAN KUMAR AGRAWAL & ORS
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January 31, 2019 |
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MOHANLAL AGARWAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL)-I, KOLKATA
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September 6, 2019 |
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MOHD ARIF @ ASHFAQ Vs. REGISTRAR, SUPREME COURT OF INDIA
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November 19, 2019 |
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MOHD ASHRAF & ANR Vs. STATE OF JAMMU AND KASHMIR
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March 5, 2019 |
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MOHD AZHER AHMED Vs. STATE OF A P
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February 19, 2019 |
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MOHD ILIYAS KHAN & ORS Vs. PURAN CHAND & ANR
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February 21, 2019 |
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MOHD ISRAPHIL Vs. STATE OF JHARKHAND & ANR
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February 1, 2019 |
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MOHD.IDRIS Vs. STATE OF ANDHRA PRADESH
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July 23, 2019 |
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MOHINDER KAUR Vs. SANT PAUL SINGH
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October 1, 2019 |
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MOHINDER SINGH Vs. STATE OF HARYANA
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June 18, 2019 |
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MOHINDER SINGH Vs. JASWANT KAUR
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September 11, 2019 |
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MONSANTO TECHNOLOGY LLC Vs. NUZIVEEDU SEEDS LTD
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January 8, 2019 |
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MONTHI MENEZES (D) BY LR. Vs. DEVAKI AMMA (D) BY LR. AND ANOTHER
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April 23, 2019 |
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MONU Vs. STATE OF U P & ANR
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January 7, 2019 |
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MRINALINI PADHI Vs. UNION OF INDIA
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November 4, 2019 |
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MRS. NEERAJ DUTTA Vs. STATE (GOVT. OF NCT OF DELHI)
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February 28, 2019 |
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MUKESH AND ANR Vs. STATE OF U P AND ANR
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January 10, 2019 |
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MUKESH CHAND Vs. THE STATE(NCT) OF DELHI AND ANOTHER
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March 12, 2019 |
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MUKESH KUMAR Vs. STATE OF BIHAR & ANR
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January 10, 2019 |
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MUKESH KUMAR Vs. MANORANJAN
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January 18, 2019 |
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MUKESH RAMDEVJI AGARWAL Vs. BALMUKUND DHRUVANARAYAN LOHIYA
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October 25, 2019 |
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MUKESH SINGH Vs. STATE
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September 12, 2019 |
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MUKESH SINGH Vs. STATE (NARCOTIC BRANCH OF DELHI)
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January 17, 2019 |
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MUKESH TYAGI Vs. FORTIS ESCORTS HEART INSTITUTE
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April 8, 2019 |
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MUKUL KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
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December 16, 2019 |
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MUNAWWAR Vs. STATE OF UTTAR PRADESH
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July 16, 2019 |
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MUNICIPAL CORPN OF GREATER MUMBAI Vs. HARISH LAMBA OF BOMBAY
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October 22, 2019 |
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MUNICIPAL CORPORATION Vs. MODERN SCHOOL
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February 8, 2019 |
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MUNICIPAL CORPORATION OF DELHI Vs. SURENDER SINGH
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August 1, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ABHILASH LAL
|
November 15, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SUNBEAM HIGH TECH DEVELOPERS PRIVATE LTD
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October 24, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS Vs. RAFIQUNNISA M. KHALIFA(DECEASED) THROUGH HIS LEGAL HEIR MR. MOHD.MUQUEEN QURESHI AND ANOTHER
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February 18, 2019 |
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MUNICIPAL COUNCIL NEEMUCH Vs. MAHADEO REAL ESTATE
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September 17, 2019 |
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MUNICIPAL COUNCIL THANESAR AND ORS Vs. VIRENDER KUMAR AND ORS
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February 19, 2019 |
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MUNISH KAKKAR Vs. NIDHI KAKKAR
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December 17, 2019 |
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MUNISHAMAPPA & ORS Vs. STATE OF KARNATAKA
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January 24, 2019 |
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MUNNA MANJHI Vs. STATE OF BIHAR
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January 31, 2019 |
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MURARI & ORS Vs. STATE OF MADHYA PRADESH
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February 19, 2019 |
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MURTAZA JAHAN @ MUSSARRAT JHAN BEGUM Vs. MOHAN CHANDRA TAMTA
|
September 1, 2019 |
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MURTI BHAWANI MATA MANDIR Vs. RAMESH
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January 21, 2019 |
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MURUGAN Vs. STATE OF TAMIL NADU
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January 21, 2019 |
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MURUGAN AND OTHERS Vs. KESAVA GOUNDER
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February 25, 2019 |
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MUSTAFA Vs. STATE OF UTTAR PRADESH
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August 20, 2019 |
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MUTHU Vs. STATE REP BY THE INSPECTOR OF POLICE, TAMIL NADU
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January 30, 2019 |
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N AND N CHOPRA CONSULTANTS (P.) LTD. Vs. PRINCIPAL COMMISSIONER OF GOODS AND SERVICES TAX AND CENTRAL EXCISE
|
January 3, 2019 |
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N CHANDRABABU NAIDU Vs. UNION OF INDIA
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April 8, 2019 |
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N K JANU, DEPUTY DIRECTOR SOCIAL FORESTARY DIVISION, AGRA AND OTHERS Vs. LAKSHMI CHANDRA
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April 10, 2019 |
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N RAMACHANDRA REDDY Vs. STATE OF TELANGANA
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August 28, 2019 |
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N RAMAMURTHY Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
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April 26, 2019 |
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N SANKARANARAYANAN Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
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January 31, 2019 |
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N YADAIAH Vs. CHRISTIN JOB
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March 6, 2019 |
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N. MOHAN Vs. R. MADHU
|
November 21, 2019 |
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N.R. PORTFOLIO (P.) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
July 2, 2019 |
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N.V. INTERNATIONAL Vs. STATE OF ASSAM
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December 6, 2019 |
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NAGAR AYUKT NAGAR NIGAM Vs. MUJIBULLAH KHAN
|
April 2, 2019 |
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NAGAR PALIKA PARISHAD, VRINDAVAN & ORS Vs. MADHUMANGAL SHUKLA & ORS
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January 21, 2019 |
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NAGARAJ Vs. UNION OF INDIA
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February 21, 2019 |
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NAGARAJA Vs. STATE OF KARNATAKA
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December 6, 2019 |
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NAGJI ODHAVJI KUMBHAR AND ANOTHER Vs. STATE OF GUJARAT
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April 23, 2019 |
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NAGPUR IMPROVEMENT TRUST & ORS Vs. BOMBAYWALA & ORS
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January 22, 2019 |
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NALIRABANU & ORS Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED & ANR
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February 6, 2019 |
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NAMDEO SHANKAR GOVARDHANE Vs. STATE OF MAHARASHTRA
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July 17, 2019 |
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NAND KISHORE Vs. STATE OF MADHYA PRADESH
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January 18, 2019 |
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NAND KISHORE PRASAD Vs. MOHIB HAMIDI & OTHERS
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May 10, 2019 |
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NAND KUMAR MANJHI & ANR ETC Vs. STATE OF BIHAR & ORS ETC
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April 22, 2019 |
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NANDAN SINGH Vs. UNION OF INDIA
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July 19, 2019 |
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NANDITA SINGH Vs. SHAILESH SINGH & ANR
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January 2, 2019 |
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NANDLAL Vs. THE STATE OF MAHARASHTRA
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March 15, 2019 |
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NARAD PATEL Vs. STATE OF CHHATTISGARH
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May 10, 2019 |
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NARAIN SINGH Vs. UNION OF INDIA
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September 20, 2019 |
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NARAYANAMMA Vs. GOVINDAPPA
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September 26, 2019 |
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NARENDER KUMAR Vs. UNION OF INDIA AND OTHERS
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April 8, 2019 |
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NARENDRA KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR, SYNDICATE BANK
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April 30, 2019 |
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NARENDRA KUMAR GAUTAM Vs. URBAN IMPROVEMENT TRUSTLAWSUITDOWNLOAD
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March 1, 2019 |
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July 31, 2019 |
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February 4, 2019 |
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NARENDRA KUMAR TRIPATHI Vs. KARUNA AUDDY
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December 9, 2019 |
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NARESH Vs. HEMANT
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November 19, 2019 |
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NARESH CHANDRA BHARDWAJ Vs. BANK OF INDIA AND OTHERS
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April 22, 2019 |
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NARESH CHANDRA DUTTA @ NAREN DUTTA Vs. STATE OF WEST BENGAL
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March 8, 2019 |
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NARESH KUMAR Vs. GOVT OF NCT OF DELHI
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October 17, 2019 |
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NARESHBHAI BHAGUBHAI Vs. UNION OF INDIA
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August 13, 2019 |
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NARSINGH PAL Vs. STATE OF UTTAR PRADESH
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November 26, 2019 |
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NARSINGH YADAV Vs. UNION OF INDIA
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October 3, 2019 |
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NARUBHAI AMARSINH MAKWANA Vs. STATE OF GUJARAT
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November 4, 2019 |
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NASIMA NAQI Vs. TODI TEA COMPANY LTD
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November 26, 2019 |
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January 28, 2019 |
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NATESAN AGENCIES Vs. STATE REP BY SECRETARY TO GOVERNMENT ENVIRONMENT AND FORESTS DEPARTMENT
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August 20, 2019 |
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August 23, 2019 |
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January 21, 2019 |
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August 7, 2019 |
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July 10, 2019 |
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August 27, 2019 |
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NATIONAL INSURANCE CO. LTD Vs. SATISH KUMAR VERMA
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September 3, 2019 |
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July 3, 2019 |
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January 3, 2019 |
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February 14, 2019 |
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April 23, 2019 |
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April 2, 2019 |
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March 12, 2019 |
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January 25, 2019 |
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NAVAL KISHORE MISHRA Vs. STATE OF U.P.
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July 5, 2019 |
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January 3, 2019 |
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February 1, 2019 |
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January 22, 2019 |
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February 6, 2019 |
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April 30, 2019 |
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July 3, 2019 |
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February 14, 2019 |
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January 29, 2019 |
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January 18, 2019 |
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February 4, 2019 |
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February 26, 2019 |
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February 20, 2019 |
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January 3, 2019 |
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NEVADA PROPERTIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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September 24, 2019 |
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NEW DELHI MUNICIPAL COUNCIL ETC Vs. ASSOCIATION OF CONCERNED CITIZENS OF NEW DELHI AND OTHERS ETC
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January 22, 2019 |
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NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA KUMAR PANDEY
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December 6, 2019 |
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February 8, 2019 |
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March 5, 2019 |
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February 18, 2019 |
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November 25, 2019 |
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May 8, 2019 |
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February 25, 2019 |
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December 13, 2019 |
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July 4, 2019 |
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July 1, 2019 |
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July 8, 2019 |
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July 9, 2019 |
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February 5, 2019 |
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April 16, 2019 |
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July 23, 2019 |
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August 5, 2019 |
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January 10, 2019 |
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February 12, 2019 |
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February 15, 2019 |
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February 4, 2019 |
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November 22, 2019 |
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October 4, 2019 |
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April 5, 2019 |
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ODISHA FOREST DEVELOPMENT CORPORATION Vs. ANUPAM TRADERS
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November 28, 2019 |
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July 24, 2019 |
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February 6, 2019 |
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October 3, 2019 |
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OM PARKASH Vs. AMAR SINGH
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October 21, 2019 |
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OM PRAKASH & ANR Vs. STATE OF HARYANA
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March 29, 2019 |
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OM PRAKASH RAM Vs. THE STATE OF BIHAR AND OTHERS
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April 15, 2019 |
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OM PRAKASH SINGH PANWAR Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
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February 1, 2019 |
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OMANAKUTTAN Vs. THE STATE OF KERALA
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May 9, 2019 |
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OMKAR SINGH Vs. STATE OF UTTAR PRADESH
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July 16, 2019 |
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October 17, 2019 |
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February 20, 2019 |
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October 1, 2019 |
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October 3, 2019 |
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February 8, 2019 |
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January 14, 2019 |
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April 1, 2019 |
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November 6, 2019 |
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July 3, 2019 |
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January 22, 2019 |
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September 5, 2019 |
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P K SHARMA Vs. STATE OF UTTAR PRADESH & ORS
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January 11, 2019 |
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April 9, 2019 |
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January 8, 2019 |
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March 29, 2019 |
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January 10, 2019 |
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March 29, 2019 |
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January 24, 2019 |
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March 15, 2019 |
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P. CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT
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December 4, 2019 |
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October 22, 2019 |
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October 23, 2019 |
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August 21, 2019 |
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December 18, 2019 |
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P. SUBRAMANIYAM Vs. UNION OF INDIA AND OTHERS
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March 15, 2019 |
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P.CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT
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August 23, 2019 |
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P.CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT
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August 26, 2019 |
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P.CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT
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August 29, 2019 |
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November 29, 2019 |
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July 9, 2019 |
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August 16, 2019 |
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May 27, 2019 |
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February 7, 2019 |
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February 26, 2019 |
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April 9, 2019 |
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January 29, 2019 |
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February 20, 2019 |
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July 12, 2019 |
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September 25, 2019 |
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March 8, 2019 |
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July 10, 2019 |
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February 14, 2019 |
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January 21, 2019 |
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February 5, 2019 |
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February 20, 2019 |
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March 6, 2019 |
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February 21, 2019 |
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February 12, 2019 |
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February 12, 2019 |
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February 8, 2019 |
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July 1, 2019 |
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February 18, 2019 |
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May 27, 2019 |
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PARSURAM Vs. STATE OF MADHYA PRADESH
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February 19, 2019 |
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February 22, 2019 |
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March 29, 2019 |
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July 12, 2019 |
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March 25, 2019 |
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April 2, 2019 |
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March 6, 2019 |
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February 1, 2019 |
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February 22, 2019 |
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July 24, 2019 |
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April 9, 2019 |
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July 9, 2019 |
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March 14, 2019 |
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November 26, 2019 |
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February 15, 2019 |
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July 2, 2019 |
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March 13, 2019 |
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February 6, 2019 |
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April 30, 2019 |
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April 2, 2019 |
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August 9, 2019 |
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December 6, 2019 |
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November 8, 2019 |
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October 24, 2019 |
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February 14, 2019 |
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January 29, 2019 |
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April 30, 2019 |
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March 14, 2019 |
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April 15, 2019 |
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September 2, 2019 |
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July 24, 2019 |
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May 9, 2019 |
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PR COMMISSIONER OF INCOME TAX Vs. MARUTI SUZUKI INDIA LIMITED
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July 25, 2019 |
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January 28, 2019 |
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April 26, 2019 |
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PR. COMMISSIONER OF INCOME TAX 17 MUMBAI Vs. JITENDRA J. MEHTA
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March 1, 2019 |
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April 12, 2019 |
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April 16, 2019 |
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February 20, 2019 |
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April 22, 2019 |
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April 8, 2019 |
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July 2, 2019 |
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August 21, 2019 |
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February 18, 2019 |
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PRABHASH KUMAR SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
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September 12, 2019 |
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January 15, 2019 |
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December 13, 2019 |
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July 1, 2019 |
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July 19, 2019 |
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September 17, 2019 |
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April 9, 2019 |
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October 16, 2019 |
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August 27, 2019 |
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July 3, 2019 |
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September 2, 2019 |
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January 16, 2019 |
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March 13, 2019 |
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January 8, 2019 |
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May 10, 2019 |
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August 21, 2019 |
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December 13, 2019 |
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May 3, 2019 |
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April 29, 2019 |
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July 25, 2019 |
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July 17, 2019 |
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July 12, 2019 |
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September 16, 2019 |
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October 17, 2019 |
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May 1, 2019 |
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February 25, 2019 |
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September 2, 2019 |
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October 17, 2019 |
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April 16, 2019 |
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PRERNA SARIN Vs. RAJAT SARIN
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January 15, 2019 |
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PRINCE KUMAR @ PREM SHANKAR KUMAR SINGH @ PRINCE SINGH @ PREM SHANKAR SINGH Vs. STATE OF BIHAR
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February 20, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VEMAN (P.) TRUST
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July 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MANZIL DINESH KUMAR SHAH
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January 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KESHAV POWER LTD.
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August 16, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA
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July 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. JINDAL STEEL AND POWER LTD.
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November 29, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GREEN ASSOCIATES
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March 29, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHREE GAYATRI ASSOCIATES
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March 1, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE CO. LTD.
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October 18, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NATIONAL DAIRY DEVELOPMENT BOARD
|
October 21, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAJESH EXPORTS LTD.
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August 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SBS BIOTECH UNIT-I
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August 13, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SYNBIOTICS LTD.
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March 11, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHARAT SECURITIES
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September 11, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. AGRIBIOTECH INDUSTRIES LTD.
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August 23, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRABHJOT KAUR CHHABRA
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July 2, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. I-VEN INTERACTIVE LIMITED
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October 18, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. S. G. ASIA HOLDINGS (INDIA) PVT. LTD.
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August 13, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DECCAN MINING SYNDICATE (P.) LTD.
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February 25, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CHAIN HOUSE INTERNATIONAL (P.) LTD.
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February 18, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CITRIX R&D INDIA (P.) LTD.
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March 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CADILA HEALTHCARE LTD.
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February 25, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GUJARAT PAGHUTHAN ENERGY CORPORATION (P.) LTD.
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February 8, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SUN PHARMACEUTICAL INDUSTRIES LTD.
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February 22, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. JAYANT K. FURNISHERS
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July 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ROHTAK CHAIN CO. (P.) LTD.
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August 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PATEL ALLOY STEEL CO. (P.) LTD.
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March 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRAKASHCHANDRA S. SONI
|
April 26, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GVK PROJECT AND TECHNICAL SERVICES LTD.
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May 3, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DECCAN MINING SYNDICATE (P.) LTD.
|
March 8, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD.
|
February 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. JANAM STEEL AND ALLOYS
|
July 12, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. B.G. SHIRKE CONSTRUCTION TECHNOLOGY (P.) LTD.
|
July 16, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHAGWANBHAI K. PATEL
|
April 26, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VEMBU VAIDYANATHAN
|
July 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PUNJAB AND SIND BANK
|
July 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. HP EXCISE AND TAXATION TECHNICAL SERVICE AGENCY
|
July 1, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VIJAY S. POOJARI
|
July 22, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NRA IRON & STEEL PVT. LTD.
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October 25, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 Vs. NRA IRON AND STEEL PVT. LTD.
|
March 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. FERTILIZER ASSOCIATION OF INDIA
|
December 2, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX 2 Vs. BANK OF INDIA
|
September 30, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX 8 Vs. SISTEMA SHYAM TELESERVICES LTD.
|
July 12, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX GURGAON Vs. BMW INDIA PVT. LTD
|
April 16, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, AGRA Vs. DEVI DASS GARG
|
September 16, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU Vs. DECCAN MINING SYNDICATE (P.) LTD
|
April 15, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL 2 Vs. USHDEV INTERNATIONAL LTD.
|
July 26, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL 3 Vs. CAPRIHANS INDIA LTD.
|
September 30, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL 4 Vs. FINANCIAL TECHNOLOGIES INDIA LTD.
|
July 3, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, NAGPUR Vs. RAJKUMAR GULAB BADGUJAR
|
September 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. RAJ BUILDWORTH
|
October 14, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2 Vs. TRISHA KRISHNAN
|
April 1, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-4 Vs. DHANANJAY INTERNATIONAL LTD.
|
September 16, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA Vs. BASANTI PROPERTIES
|
December 2, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI Vs. LEMON TREE HOTELS (P.) LTD.
|
February 18, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-5 Vs. JINDAL STAINLESS LTD.
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July 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8 Vs. SHIVAAI INDUSTRIES
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February 18, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR Vs. ZIRCONIA CERA TECH GLAZES
|
February 22, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. CHUNI LAL BHAGAT
|
February 18, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
April 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, MEERUT Vs. EMM VEE INFRASTRUCTURES
|
November 8, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI Vs. TATA COMMUNICATIONS LTD.
|
August 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, SHIMLA Vs. H.P. INFRASTRUCTURE DEVELOPMENT BOARD
|
August 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, SHIMLA Vs. H.P. EXCISE AND TAXATION TECHNICAL SERVICE AGENCY
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August 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-1 Vs. BMC SOFTWARE INDIA (P.) LTD.
|
July 29, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-1 Vs. SANGEETA AGRAWAL
|
March 8, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. L&T LTD.
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November 22, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. BANK OF INDIA
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September 13, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. CARAF BUILDERS AND CONSTRUCTIONS
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August 30, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-2, VADODARA Vs. GUJARAT CO-OP. MILK MARKETING FEDERATION LTD.
|
April 1, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-25 Vs. VAMAN ESTATE
|
November 29, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. DLF HOME DEVELOPERS LTD.
|
August 26, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. BLACKSTONE ADVISORS INDIA
|
October 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA Vs. MICROFILM CAPITAL
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November 22, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. ZYDUS WELLNESS LTD.
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February 11, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. INDUCTIS INDIA
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November 29, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. KEWAL REAL ESTATE DEVELOPERS
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November 25, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD.
|
October 14, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. KEWAL REAL ESTATE
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August 2, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. MOSER BAER INDIA LTD.
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October 25, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. SANTECH SOLUTIONS (P.) LTD.
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March 15, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. ZEE MEDIA CORPN. LTD.
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July 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. ROYAL WESTERN INDIA TURF CLUB LTD.
|
November 25, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. YES BANK LTD
|
March 15, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-8, MUMBAI Vs. SUMATICHAND TOLAMAL GOUTI
|
August 19, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. TOPS SECURITY LTD.
|
March 15, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD.
|
April 1, 2019 |
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PRINCIPAL SECRETARY TO GOVT HOME DEPT Vs. A SETHUPATHY
|
January 22, 2019 |
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PRITAM KAUR (DECEASED) THROUGH LRS & ORS Vs. KUNDAN SINGH (D) THR HIS LEGAL HEIRS JAGJIT SINGH & ORS
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April 30, 2019 |
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PRITI KUMARI Vs. STATE OF BIHAR
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September 13, 2019 |
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PRITILATA PARAMANIK Vs. KARTICK PARAMANIK
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January 10, 2019 |
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PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. INDIAN NURSING COUNCIL & ORS
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January 22, 2019 |
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PRIYA SHARMA Vs. STATE OF UTTARAKHAND
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February 21, 2019 |
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PRIYA VENKATACHALAM Vs. NURANI VENKATKRISHNAN VENKATACHALAM
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January 15, 2019 |
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PRIYANKA Vs. SANJAY SINGH & ORS
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January 14, 2019 |
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PRIYANKA KAMAL YADAV Vs. KAMAL ROHITASHWA YADAV
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January 8, 2019 |
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PROF R K VIJAYASARATHY & ANR Vs. SUDHA SEETHARAM & ANR
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February 15, 2019 |
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PRRSAAR Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
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July 22, 2019 |
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PRUTHVIRAJSINH NODHUBHA JADEJA Vs. JAYESHKUMAR CHHAKADDAS SHAH
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October 4, 2019 |
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PT. BATESWARI DAYAL MISHR SHIKSHA SAMITI Vs. MADHYA PRADESH NURSES REGISTRATION COUNCIL AND OTHERS
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March 15, 2019 |
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PUNEET DALMIA Vs. CENTRAL BUREAU OF INVESTIGATION
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December 16, 2019 |
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PUNI DEVI & ORS Vs. TULSI RAM
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February 13, 2019 |
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PUNITHA LODHA Vs. VIVEK KUMAR JAIN
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February 22, 2019 |
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PUNJAB FINANCIAL CORPORATION Vs. PAULBRO LEATHERS PVT LTD
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January 7, 2019 |
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PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. KRISTAM ENGINEERS (P) LTD
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February 25, 2019 |
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PUNJAB STATE ELECTRICITY BOARD Vs. THANA SINGH
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January 8, 2019 |
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PUNJAB STATE POWER CORPORATION Vs. RAJESH KUMAR JINDAL
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January 8, 2019 |
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PUNJAB STATE POWER CORPORATION LIMITED Vs. NIRVAL SINGH
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May 6, 2019 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. VIDYA CHETAL
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September 16, 2019 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER Vs. KARAMJIT SINGH
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April 15, 2019 |
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PUNJAB WAKF BOARD Vs. SHAM SINGH HARIKE
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February 7, 2019 |
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PURSHOTTAM KHATRI Vs. COMMISSIONER OF INCOME TAX, BHOPAL
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July 9, 2019 |
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PUSHPA Vs. STATE OF UTTARAKHAND & ORS
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February 22, 2019 |
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PUSPA KUMARI Vs. PAPPU KUMAR
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January 10, 2019 |
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PYARELAL Vs. SHUBHENDRA PILANIA (MINOR)
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January 29, 2019 |
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R ALEXANDER Vs. REGISTRAR GENERAL HIGH COURT & ANR
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February 19, 2019 |
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R S SOHANE Vs. STATE OF MADHYA PRADESH AND ORS
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May 7, 2019 |
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R V PRASANNAKUMAAR & ORS Vs. MANTRI CASTLES PVT LTD & ANR
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February 11, 2019 |
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R. DHANASUNDARI @ R. RAJESWARI Vs. A.N. UMAKANTH AND OTHERS
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March 6, 2019 |
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R. JAYAPAL Vs. STATE OF TAMIL NADU
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August 9, 2019 |
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R. K. INDUSTRIES Vs. S. C./S. T. SHIPBREAKERS ASSOCIATION
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July 16, 2019 |
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R. MUTHUKRISHNAN Vs. REGISTRAR GENERAL OF THE HIGH COURT OF JUDICATURE AT MADRAS
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January 28, 2019 |
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R. R. INAMDAR Vs. STATE OF KARNATAKA
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November 28, 2019 |
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R. SRINIVAS KUMAR Vs. R. SHAMETHA
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October 4, 2019 |
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R.LAKSHMIKANTHAM Vs. DEVARAJI
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July 10, 2019 |
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R.S. ANJAYYA GUPTA Vs. THIPPAIAH SETTY
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July 1, 2019 |
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R.S.GREWAL Vs. CHANDER PARKASH SONI
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April 16, 2019 |
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RABINDRA KUMAR SHAW Vs. UNION OF INDIA, MINISTRY OF DEFENCE
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August 28, 2019 |
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RADHA BAI Vs. RAM NARAYAN
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November 22, 2019 |
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RADHAKRISHNA & ANR Vs. STATE OF MAHARASHTRA & ORS
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March 5, 2019 |
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RADHAMMA Vs. H.N. MUDDUKRISHNA
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January 23, 2019 |
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RADHESHYAM Vs. STATE OF MADHYA PRADESH
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February 19, 2019 |
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RADHEY SHYAM PANDEY Vs. KANPUR DEVELOPMENT AUTHORITY
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July 18, 2019 |
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RADHIKA DEVI Vs. UNION OF INDIA
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September 23, 2019 |
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RAFIQ AHMEDBHAI PALIWALA Vs. STATE OF GUJARAT AND OTHERS
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March 15, 2019 |
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RAFIQ QURESHI Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
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May 7, 2019 |
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RAGHAVENDRASWAMY MUTT Vs. UTTARADI MUTT
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February 25, 2019 |
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RAGHVIR SYNTHETICS PVT LTD Vs. RAJBALI SUKHDEV (D)
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February 14, 2019 |
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RAGHWENDRA SHARAN SINGH Vs. RAM PRASANNA SINGH (DEAD) BY LRS
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March 13, 2019 |
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RAGINI SINHA Vs. STATE OF BIHAR & ORS
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January 7, 2019 |
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RAHUL @ LAMBU SHANKARPRASADSING RAJPUT Vs. STATE OF GUJARAT
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February 27, 2019 |
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RAHUL DUTTA & ORS Vs. STATE OF BIHAR & ORS
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February 14, 2019 |
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RAHUL GUPTA Vs. SHIKHA GUPTA
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January 18, 2019 |
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RAHUL JAIN Vs. RAVE SCANS PVT. LTD.
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November 8, 2019 |
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RAHUL SUDHAKAR ANANTWAR Vs. SHIVKUMAR KANHIYALAL SHRIVASTAV
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October 21, 2019 |
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RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD Vs. MANGEY RAM
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September 12, 2019 |
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RAJ BALLAM YADAV Vs. STATE OF BIHAR
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February 27, 2019 |
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RAJ KUMAR Vs. STATE OF UTTAR PRADESH
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October 4, 2019 |
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RAJ KUMARI Vs. SURINDER PAL SHARMA
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December 17, 2019 |
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RAJ NARAIN Vs. UNION OF INDIA
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April 1, 2019 |
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RAJA Vs. STATE BY THE INSPECTOR OF POLICE
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December 10, 2019 |
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RAJA RAM Vs. JAI PRAKASH SINGH
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September 11, 2019 |
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RAJA SINGH Vs. STATE OF U.P
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May 6, 2019 |
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RAJAN Vs. THE HOME SECRETARY, HOME DEPARTMENT OF TAMIL NADU
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April 25, 2019 |
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RAJASHEKARAIAH Vs. NEW INDIA ASSURANCE CO LTD & ANR
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January 15, 2019 |
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RAJASTHAN HIGH COURT, JODHPUR Vs. NEETU HARSH
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August 29, 2019 |
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RAJASTHAN HOUSING BOARD Vs. ROSHAN LAL SAINI
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July 29, 2019 |
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RAJASTHAN HOUSING BOARD Vs. RATAN DEVI
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July 22, 2019 |
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RAJASTHAN PUBLIC SERVICE COMMISSION Vs. SHIKUN RAM FIRUDA
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October 25, 2019 |
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RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED Vs. GANESH CONTAINERS MOVERS SYNDICATE
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January 23, 2019 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DANISH KHAN
|
October 4, 2019 |
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RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION Vs. PARAMJEET SINGH
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May 3, 2019 |
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RAJASTHAN STATE SPORTS COUNCIL & ANR Vs. UMA DADHICH
|
January 21, 2019 |
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RAJBIR SURAJBHAN SINGH Vs. THE CHAIRMAN, INSTITUTE OF BANKING PERSONNEL SELECTION, MUMBAI
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April 29, 2019 |
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RAJEEV Vs. STATE OF KERALA
|
July 11, 2019 |
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RAJEEV SURI Vs. DELHI DEVELOPMENT AUTHORITY & ORS
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February 18, 2019 |
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RAJENDER @ RAJESH @ RAJU Vs. STATE (NCT OF DELHI)
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October 24, 2019 |
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RAJENDRA Vs. NAND LAL
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August 6, 2019 |
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RAJENDRA DIWAN Vs. PRADEEP KUMAR RANIBALA
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December 10, 2019 |
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RAJENDRA LALITKUMAR AGRAWAL Vs. RATNA ASHOK MURANJAN
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January 31, 2019 |
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RAJENDRA SINGH TOMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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December 3, 2019 |
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RAJESH Vs. STATE OF KERALA & ORS
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January 11, 2019 |
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RAJESH Vs. STATE OF HARYANA
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January 18, 2019 |
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RAJESH Vs. STATE OF MAHARASHTRA
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July 19, 2019 |
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RAJESH & ORS Vs. STATE OF HARYANA
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May 1, 2019 |
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RAJESH KSHETRY Vs. SOMPITA KSHETRY
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November 15, 2019 |
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RAJESH KUMAR DWIVEDI Vs. STATE OF U.P.
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December 6, 2019 |
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RAJESH PONNADA Vs. SATYANARAYANA SRIRANGAM & ANR
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January 29, 2019 |
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RAJESH S/O MADHUKARRAOJI TOTE Vs. KAMAL S/O CHATURBHUJJI MANDHANIA
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January 8, 2019 |
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RAJINDER TIWARI Vs. KEDAR NATH
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March 28, 2019 |
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RAJIV KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
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October 21, 2019 |
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RAJIV VOHRA Vs. STATE OF HARYANA
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February 21, 2019 |
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RAJNISH BHANDARI Vs. UNION OF INDIA (UOI) AND ORS.
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August 2, 2019 |
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RAJNISH KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
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December 13, 2019 |
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RAJU Vs. THE STATE OF HARYANA
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February 22, 2019 |
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RAJU AMBADAS GANGEKAR Vs. STATE OF MAHARASHTRA
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January 24, 2019 |
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RAJU JAGDISH PASWAN Vs. STATE OF MAHARASHTRA
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January 17, 2019 |
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RAJU RAM & ANR Vs. STATE OF BIHAR
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March 6, 2019 |
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RAJU SURESH SINGH THAKUR Vs. STATE OF MAHARASHTRA
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February 8, 2019 |
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RAKESH @ TATTU Vs. STATE OF MADHYA PRADESH
|
November 15, 2019 |
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RAKESH AND OTHERS Vs. BOARD OF REVENUE U.P. AND OTHERS
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March 8, 2019 |
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RAKESH BAKSHI & ANR Vs. STATE OF JAMMU AND KASHMIR
|
January 22, 2019 |
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RAKESH KUMAR Vs. STATE OF BIHAR & ANR
|
January 29, 2019 |
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RAKESH TIWARI, ADVOCATE Vs. ALOK PANDEY, C J M
|
May 10, 2019 |
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RAM CHET VERMA & ANR Vs. STATE OF UTTAR PRADESH & ORS
|
January 11, 2019 |
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RAM GOPAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 22, 2019 |
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RAM KRISHAN GROVER Vs. UNION OF INDIA
|
November 14, 2019 |
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RAM LAL AND OTHERS Vs. SALIG RAM AND OTHERS
|
February 4, 2019 |
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RAM MURTI YADAV Vs. STATE OF UTTAR PRADESH
|
December 10, 2019 |
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RAM PARSHOTAM MITTAL & ORS Vs. HOTEL QUEEN ROAD PVT LTD & ORS
|
May 10, 2019 |
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RAM PRAKASH AND ANOTHER Vs. PUTTAN LAL AND OTHERS
|
April 12, 2019 |
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RAM SHANKER DUBEY Vs. STATE OF UTTAR PRADESH
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January 25, 2019 |
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RAM SIROMANI TRIPATHI & ORS Vs. STATE OF U P & ORS
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February 7, 2019 |
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RAMAKRISHNA MISSION & ANR Vs. KAGO KUNYA & ORS
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February 28, 2019 |
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RAMALINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
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October 3, 2019 |
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RAMAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
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July 8, 2019 |
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RAMASAMY (PURCHASER) Vs. VENKATACHALAPATHI (DECREE HOLDER) & ANR
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January 22, 2019 |
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RAMBHAU GANPATI NAGPURE Vs. GANESH NATHUJI WARBE
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September 17, 2019 |
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RAMBIR Vs. STATE OF NCT
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May 6, 2019 |
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RAMDEO CHOUDHARY (D) THR LR Vs. JAI KISHUN CHOUDHARY (D) BY LRS & ORS
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February 7, 2019 |
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RAMDEO YADAV Vs. STATE OF BIHAR & ORS
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February 18, 2019 |
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RAMESH DAS Vs. STATE OF M.P.
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July 22, 2019 |
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RAMESH DASU CHAUHAN Vs. THE STATE OF MAHARASHTRA
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July 4, 2019 |
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RAMESH KUMAR SINGH Vs. CHIEF SECURITY COMMISSIONER & ANR
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January 25, 2019 |
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RAMESH NIVRUTTI BHAGWAT Vs. SURENDRA MANOHAR PARAKHE
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October 4, 2019 |
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RAMESH PARSRAM MALANI Vs. STATE OF TELANGANA
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October 22, 2019 |
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RAMESH RAM AND ORS. Vs. THE STATE OF UTTARAKHAND
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August 16, 2019 |
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RAMESH SANKA Vs. UNION OF INDIA
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January 25, 2019 |
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RAMESHCHANDRA DAULAL SONI Vs. DEVICHAND HIRALAL GANDHI
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November 14, 2019 |
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RAMESHWAR Vs. STATE OF MADHYA PRADESH
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August 21, 2019 |
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RAMESHWAR DASS Vs. THE STATE OF PUNJAB
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March 14, 2019 |
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RAMESHWAR YADAV @ UMESH SINGH Vs. STATE OF BIHAR
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January 28, 2019 |
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RAMJI SINGH Vs. STATE OF UTTAR PRADESH
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December 11, 2019 |
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RAMKALI THAKUR & ORS Vs. PANCHARAM & ORS
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February 6, 2019 |
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RAMSWAROOP SONI Vs. STATE OF MADHYA PRADESH
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April 8, 2019 |
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RANA PRATAP SINGH Vs. VITTIYA EVAM LEKHA ADHIKARI
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December 18, 2019 |
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RANA RANDEEP SINGH Vs. UNION OF INDIA & ORS
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February 1, 2019 |
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RANBIR SINGH AND ORS. Vs. STATE OF UTTARAKHAND
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November 4, 2019 |
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RANDHIR KAUR Vs. PRITHVI PAL SINGH
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July 24, 2019 |
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RANDHIR KAUR (DECEASED) Vs. BALWINDER KAUR
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May 6, 2019 |
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RANDHIR SINGH Vs. UNION OF INDIA
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July 8, 2019 |
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RANI KAUR AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
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August 6, 2019 |
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RANI NARASIMHA SASTRY Vs. RANI SUNEELA RANI
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November 19, 2019 |
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RANJIT KUMAR HALDAR Vs. STATE OF SIKKIM
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July 25, 2019 |
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RANJIT KUMAR KARMAKAR @ DULAL KARMAKAR Vs. HARI SHANKAR DAS
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April 16, 2019 |
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RANJIT SINGH Vs. STATE OF PUNJAB & ANR
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January 28, 2019 |
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RANJIT SINGH AND ORS Vs. KUNDAN SINGH (D) THR HIS LEGAL HEIRS & ORS
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April 30, 2019 |
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RANU @ CHANDRABHAGA HELONDE Vs. SATISH HELONDE
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January 10, 2019 |
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RASHID RAZA Vs. SADAF AKHTAR
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September 4, 2019 |
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RASHMI CHOPRA Vs. STATE OF UTTAR PRADESH
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April 30, 2019 |
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RATHIN GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
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July 29, 2019 |
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RATHNAMMA Vs. SUJATHAMMA
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November 15, 2019 |
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RAVEENDAR BOHAT Vs. DALITH MANAVA UTTAN SANSTHA BANGALORE
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February 11, 2019 |
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RAVI AGRAWAL Vs. UNION OF INDIA AND ANOTHER
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January 3, 2019 |
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RAVI S/O ASHOK GHUMARE Vs. STATE OF MAHARASHTRA
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October 3, 2019 |
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RAVI SETIA Vs. MADAN LAL AND OTHERS
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October 4, 2019 |
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RAVINDER KAUR Vs. MANJEET SINGH
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August 21, 2019 |
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RAVINDER KAUR GREWAL Vs. MANJIT KAUR
|
August 7, 2019 |
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RAVINDER SAHI Vs. STATE OF HIMACHAL PRADESH
|
August 16, 2019 |
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RAVINDER SINGH AND OTHERS Vs. KHAZAN SINGH AND OTHERS
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January 14, 2019 |
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RAVINDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 6, 2019 |
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RAVISHANKAR @ BABA VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
October 3, 2019 |
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RB DEALERS PRIVATE LIMITED Vs. METRO RAILWAY
|
July 17, 2019 |
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RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. REYNDERS LABEL PRINTING INDIA PRIVATE LIMITED
|
July 1, 2019 |
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REGIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. DINESH SINGH
|
March 26, 2019 |
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REGIONAL MANAGER, U.P.S.R.T.C. AND ANOTHER Vs. MASLAHUDDIN (DEAD)
|
April 16, 2019 |
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REGIONAL TRANSPORT OFFICER Vs. K. JAYACHANDRA
|
January 9, 2019 |
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REKHA JOSHI Vs. DHIRAJ VYAS
|
February 19, 2019 |
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REKHA MURARKA Vs. STATE OF WEST BENGAL
|
November 20, 2019 |
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RELIANCE COMMUNICATION LIMITED AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
February 20, 2019 |
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RELIANCE INFRASTRUCTURE LIMITED Vs. STATE OF MAHARASHTRA AND ORS
|
January 21, 2019 |
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RELIANCE LIFE INSURANCE CO LTD Vs. REKHABEN NARESHBHAI RATHOD
|
April 24, 2019 |
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REMYA P. Vs. K.M.ABRAHAM
|
July 3, 2019 |
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RENGAN AMBALAM AND ANR Vs. SHEIK DAWOOD AND ORS
|
May 9, 2019 |
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RENU DEVI Vs. UNION OF INDIA
|
July 3, 2019 |
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RENU RANI SHRIVASTAVA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 23, 2019 |
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RIPUDAMAN SINGH Vs. BALKRISHNA
|
March 13, 2019 |
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RISHABH KUMAR JAIN Vs. GYANCHAND JAIN & ANR
|
February 12, 2019 |
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RITESH AJMERA Vs. DAINIK BHASKAR AND ORS.
|
August 6, 2019 |
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RITESH SINHA Vs. STATE OF UTTAR PRADESH
|
August 2, 2019 |
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RITIKA DUTT Vs. SAMEER CHANDNA
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March 6, 2019 |
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RITU BHATIA Vs. MINISTRY OF CIVIL SUPPLIES CONSUMER AFFAIRS & PUBLIC DISTRIBUTION AND OTHERS
|
February 5, 2019 |
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RITU JAIN Vs. RAVI JAIN
|
January 8, 2019 |
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RITU SAXENA Vs. J. S. GROVER
|
September 17, 2019 |
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RIYA GEORGE Vs. KANNUR MEDICAL COLLEGE AND OTHERS
|
February 21, 2019 |
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ROBIN THAPA Vs. ROHIT DORA
|
July 8, 2019 |
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ROHAN VIRANI Vs. STATE OF MAHARASHTRA
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September 2, 2019 |
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ROHIT BANSAL AND ORS Vs. STATE OF UTTARAKHAND & ORS
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February 20, 2019 |
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ROHIT CHOUDHURY Vs. UNION OF INDIA & ORS
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February 18, 2019 |
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ROHIT MIYA Vs. STATE OF ASSAM
|
January 25, 2019 |
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ROHITBHAI JIVANLAL PATEL Vs. STATE OF GUJARAT AND ANOTHER
|
March 15, 2019 |
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ROHTAS Vs. STATE OF HARYANA
|
November 5, 2019 |
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ROHTASH Vs. STATE OF UTTAR PRADESH
|
February 4, 2019 |
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ROJER MATHEW Vs. SOUTH INDIAN BANK LTD.
|
November 13, 2019 |
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ROSHNI Vs. VISHAL SETHI
|
February 6, 2019 |
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ROYAL CALCUTTA TURF CLUB Vs. SUBHAS DATTA & ORS
|
February 22, 2019 |
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RUDARAM & ORS Vs. SAROJ DEVI & ORS
|
February 4, 2019 |
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RUDRA BUILDWEL CONSTRUCTIONS PVT LTD & ANR Vs. DHARAMPAL
|
March 1, 2019 |
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RUKMA DEVI AND ORS. Vs. HARYANA STATE AGRICULTURE MARKETING BOARD AND ORS.
|
March 8, 2019 |
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RUPA ROY Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
July 29, 2019 |
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RUPALI AGARWAL Vs. AMIT AGARWAL
|
February 20, 2019 |
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RUPALI DEVI Vs. STATE OF UTTAR PRADESH AND OTHERS
|
April 9, 2019 |
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RUPJI CONSTRUCTIONS Vs. VIJAY SAKHARAM PAWAR
|
January 14, 2019 |
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RYATAR SAHAKARI SAKKARRE KARKHANE NIYAMIT Vs. ASST. COMMISSIONER OF INCOME TAX C-1
|
May 1, 2019 |
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S BABU KUMAR Vs. STATE REP BY THE INSPECTOR OF POLICE
|
February 26, 2019 |
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S G SAMBANDAN & CO REPRESENTED BY T S RAJESHWARAN Vs. UNITED INDIAN INSURANCE COMPANY LIMITED, A SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA & ORS
|
February 22, 2019 |
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S KARTHIKA Vs. SRIKANT
|
January 10, 2019 |
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S P NETHRAVATHI Vs. O VENKATA SHIVA SHANKAR
|
February 6, 2019 |
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S R VIDYAA Vs. STATE REP BY THE INSPECTOR OF POLICE
|
February 26, 2019 |
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S SUBRAMANIAN Vs. S RAMASAMY ETC ETC
|
May 1, 2019 |
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S. BHASKARANS BHASKARAN Vs. SEBASTIAN
|
September 13, 2019 |
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S. DHANASEKARAN Vs. COMMANDANT
|
September 5, 2019 |
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S. E. GRAPHITES PRIVATE LIMITED Vs. STATE OF TELANGANA
|
July 10, 2019 |
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S. KRISHNA SRADHA Vs. STATE OF ANDHRA PRADESH
|
December 13, 2019 |
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S. KUMAR Vs. THE COMMISSIONER AND OTHERS
|
April 8, 2019 |
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S. KUMAR Vs. S. RAMALINGAM
|
July 16, 2019 |
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S. KUMAR (DEAD) BY LRS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
February 18, 2019 |
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S. MAHENDRA Vs. UNION OF INDIA (UOI)
|
February 19, 2019 |
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S. RAMESH Vs. STATE REP. BY INSPECTOR OF POLICE
|
April 2, 2019 |
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S. SREESANTH Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND OTHERS
|
March 15, 2019 |
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S.B.L. (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 28, 2019 |
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S.C. NAREGAL Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
October 23, 2019 |
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S.K. HYDER Vs. THE STATE OF ODISHA
|
April 3, 2019 |
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S.K. MIGLANI Vs. STATE NCT OF DELHI
|
April 30, 2019 |
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S.P.MISRA Vs. MOHD LAIQUDDIN KHAN
|
October 18, 2019 |
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S3 ELECTRICALS AND ELECTRONICS (P.) LTD. Vs. BRIAN LAU AND ORS.
|
August 5, 2019 |
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SABA @ NIKKI SABA Vs. MOHD MOHFOOZ ALAM
|
January 9, 2019 |
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SACHIN KUMAR SINGHRAHA Vs. STATE OF MADHYA PRADESH
|
March 12, 2019 |
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SADAYAPPAN @ GANESAN Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
April 26, 2019 |
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SAEEDA KHATOON ARSHI Vs. STATE OF U.P.
|
December 10, 2019 |
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SAGAR DAMODAR SARDA Vs. STATE OF MAHARASHTRA
|
June 4, 2019 |
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SAGAR SHARMA & ANR Vs. PHOENIX ARC PVT LTD & ANR
|
September 30, 2019 |
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SAHIB SINGH Vs. STATE OF PUNJAB
|
July 31, 2019 |
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SAI BABU Vs. CLARIYA STEELS PVT LTD
|
May 1, 2019 |
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SAJJAN SINGH Vs. STATE OF HARYANA
|
February 1, 2019 |
|
SAKETA VAKSANA LLP Vs. KAUKUTLA SARALA
|
December 17, 2019 |
|
SALEEM AHMED Vs. STATE
|
August 19, 2019 |
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SAM INDUSTRIES Vs. R RAMANATHAN
|
January 8, 2019 |
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SAMARESH PRASAD CHOWDHURY Vs. UCO BANK AND ORS.
|
October 21, 2019 |
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SAMAYDEEN Vs. STATE OF UTTAR PRADESH
|
May 28, 2019 |
|
SAMEER KAPOOR AND ANOTHER Vs. THE STATE THROUGH SUB-DIVISION MAGISTRATE SOUTH, NEW DELHI AND OTHERS
|
April 29, 2019 |
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SAMPADA YOGESH WAGHDHARE Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
April 22, 2019 |
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SAMPAT BABSO KALE AND ANOTHER Vs. THE STATE OF MAHARASHTRA
|
April 9, 2019 |
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SAMSUL HAQUE Vs. STATE OF ASSAM
|
August 26, 2019 |
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SANDEEP KAUR & ORS Vs. MURTAZA HASAN & ORS
|
February 14, 2019 |
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SANGITA SAHA Vs. ABHIJIT SAHA & ORS
|
January 28, 2019 |
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SANJAI KUMAR Vs. PRABHAT KUMAR
|
December 13, 2019 |
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SANJAY BANSAL Vs. VIPUL LTD (FORMERLY KNOWN AS VIPUL INFRASTRUCTURE DEVELOPERS LTD ) & ANR
|
April 12, 2019 |
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SANJAY GEOFFREY Vs. ALEMBIC PHARMACEUTICAL LTD & ANR
|
January 25, 2019 |
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SANJAY K. DIXIT AND OTHERS Vs. THE STATE OF UTTAR PRADESH AND OTHERS
|
February 22, 2019 |
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SANJAY KUMAR & ORS ETC Vs. STATE OF HARYANA & ORS
|
February 11, 2019 |
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SANJAY RAJAK Vs. STATE OF BIHAR
|
July 22, 2019 |
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SANJAY SINGH AND ANOTHER Vs. CENTRAL HIMALAYAN LAND DEVELOPMENT CO. LTD
|
February 21, 2019 |
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SANJEEV KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
July 25, 2019 |
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SANJIV KUMAR Vs. STATE OF PUNJAB
|
February 20, 2019 |
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SANJU Vs. LAYAK SINGH & ANR
|
February 22, 2019 |
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SANKALP RECREATION PRIVATE LIMITED Vs. UNION OF INDIA
|
September 19, 2019 |
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SANT DNYANESHWAR SHIKSHAN SANSTHA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 5, 2019 |
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SANT GAJANAN MAHARAJ EDUCATION AND SOCIAL WELFARE SOCIETY & ANR Vs. STATE OF MAHARASHTRA & ORS
|
January 15, 2019 |
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SANT LAL GUPTA & ORS Vs. UMESH KUMAR JAIN & ORS
|
May 8, 2019 |
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SANTOSH & ANR Vs. STATE OF KARNATAKA
|
February 1, 2019 |
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SANTOSH CHATURVEDI Vs. KAILASH CHANDRA
|
November 15, 2019 |
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SANTOSH KUMAR Vs. STATE OF BIHAR & ANR
|
February 11, 2019 |
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SANTOSH KUMAR AGRAWAL Vs. THE STATE OF M.P.
|
December 13, 2019 |
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SANTOSH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
February 19, 2019 |
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SANTOSH KUMAR SINGH Vs. BRIJESH KUMAR
|
February 8, 2019 |
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SANTOSH MARUTI MANE Vs. STATE OF MAHARASHTRA
|
January 9, 2019 |
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SANTOSH SHARMA Vs. VISHNU MAHESWARI AND ORS.
|
December 3, 2019 |
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SARANG YADWADKAR & ORS Vs. PUNE MUNICIPAL CORPORATION & ORS
|
February 15, 2019 |
|
SARASWATIBAI Vs. LALITABAI & ORS
|
January 22, 2019 |
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SARAVANAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 30, 2019 |
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SARDARA SINGH Vs. LAND ACQUISITION COLLECTOR
|
April 24, 2019 |
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SARINE TECHNOLOGIES LIMITED Vs. DIYORA AND BHANDERI CORPORATION AND ORS.
|
December 12, 2019 |
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SARV JAN KALYAN SEWA SAMITI Vs. UNION OF INDIA & ORS
|
April 16, 2019 |
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SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
|
January 17, 2019 |
|
SARVEPALLI RAMAIAH (DIED) AS PER LRS AND OTHERS Vs. THE DISTRICT COLLECTOR, CHITTOOR DISTRICT AND OTEHRS
|
March 14, 2019 |
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SARYUG KUMAR Vs. STATE OF BIHAR
|
January 29, 2019 |
|
SASIKALA PUSHPA Vs. STATE OF TAMIL NADU
|
May 7, 2019 |
|
SATINDER KAPUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 11, 2019 |
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SATINDER SINGH BHASIN Vs. GOVERNMENT OF NCT OF DELHI
|
November 6, 2019 |
|
SATISH CHANDRA VERMA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 9, 2019 |
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SATISH KUMAR Vs. STATE OF HARYANA
|
October 3, 2019 |
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SATISH SHARMA AND ANOTHERS Vs. STATE (NCT OF DELHI) AND OTHERS
|
February 8, 2019 |
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SATISH UKEY Vs. DEVENDRA GANGADHARRAO FADNAVIS
|
October 1, 2019 |
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SATISHCHANDRA RATANLAL SHAH Vs. STATE OF GUJARAT AND ANOTHER
|
January 3, 2019 |
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SATNAM SINGH Vs. STATE OF NCT OF DELHI AND ORS.
|
December 13, 2019 |
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SATVINDER SINGH Vs. STATE OF BIHAR
|
July 1, 2019 |
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SATYA RAJ SINGH Vs. STATE OF MADHYA PRADESH
|
January 28, 2019 |
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SATYABHAMA SAHOO Vs. DAKA AND ORS.
|
November 13, 2019 |
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SATYADEO CHOUDHARY Vs. ARUN CHOUDHARY & ORS
|
March 1, 2019 |
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SATYAN Vs. DEPUTY COMMISSIONER
|
April 30, 2019 |
|
SAU DIMPLE @ ANJU Vs. GHANSHYAM
|
January 10, 2019 |
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SAU. KAMALSHIVAJI POKARNEKAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
February 12, 2019 |
|
SAUGATA SWAPAN BISWAS Vs. SUBHASHREE
|
February 5, 2019 |
|
SAURASHTRA CHEMICALS LTD. Vs. NATIONAL INSURANCE CO. LTD
|
December 13, 2019 |
|
SAVITA Vs. STATE OF DELHI
|
October 14, 2019 |
|
SAVITABEN Vs. STATE OF GUJARAT
|
March 11, 2019 |
|
SCG CONTRACTS INDIA PVT LTD Vs. K S CHAMANKAR INFRASTRUCTURE PVT LTD & ORS
|
February 12, 2019 |
|
SEA LORD CONTAINERS LTD Vs. CHARUDATT PANDURANG KOLI & ORS
|
March 5, 2019 |
|
SECRETARY MANAGING COMMITTEE BSMPG COLLEGE ROORKEE Vs. SAMRAT SHARMA
|
August 8, 2019 |
|
SECRETARY TO GOVERNOR, GOA RAJ BHAVAN, PANAJI Vs. CHIEF INFORMATION COMMISSIONER & ANR
|
February 4, 2019 |
|
SECRETARY, GOVERNMENT OF INDIA Vs. A.T.S.V.S. SIDDHA MEDICAL COLLEGE
|
February 8, 2019 |
|
SECRETARY, GOVERNMENT OF INDIA Vs. DHARAMBIR SINGH
|
September 20, 2019 |
|
SECRETARY, MINISTRY OF COMMERCE Vs. VINOD & COMPANY
|
July 11, 2019 |
|
SECRETARY, UNION PUBLIC SERVICE COMMISSION Vs. LEELA SHARMA AND OTHERS
|
January 31, 2019 |
|
SECRETARY/CORRESPONDENT Vs. S WILSON AND ORS ETC
|
January 9, 2019 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. IL&FS SECURITIES SERVICES LTD.
|
August 27, 2019 |
|
SEEMA Vs. SUNIL KUMAR
|
January 10, 2019 |
|
SEEMA SAPRA Vs. COURT ON ITS OWN MOTION
|
August 14, 2019 |
|
SEEMA SARKAR Vs. EXECUTIVE OFFICER
|
May 1, 2019 |
|
SEENIVASAN Vs. STATE BY INSPECTOR OF POLICE
|
August 23, 2019 |
|
SENIOR BHOSALE ESTATE (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 7, 2019 |
|
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. SHREE LAL MEENA
|
March 15, 2019 |
|
SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE KOLKATA ZONAL UNIT Vs. SUDESH KUMAR SONTHALIA & ANR
|
January 9, 2019 |
|
SENTHIL & ANR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 26, 2019 |
|
SEP. SATGUR SINGH Vs. UNION OF INDIA
|
September 2, 2019 |
|
SERIOUS FRAUD INVESTIGATION OFFICE Vs. NITTIN JOHARI
|
September 12, 2019 |
|
SERIOUS FRAUD INVESTIGATION OFFICE Vs. RAHUL MODI
|
March 27, 2019 |
|
SEVOKE PROPERTIES LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
April 11, 2019 |
|
SGS CONSTRUCTIONS AND DEVELOPERS PVT LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD & ORS
|
February 4, 2019 |
|
SHABEER AHMED Vs. JABEEN & ANR
|
February 7, 2019 |
|
SHAF BROADCAST PVT. LTD. Vs. DOORDARSHAN - A CONSTITUENT OF PRASAR BHARTI
|
November 7, 2019 |
|
SHAHI AND ASSOCIATES Vs. STATE OF U. P.
|
August 8, 2019 |
|
SHAILENDRA RAJDEV PASVAN Vs. STATE OF GUJARAT
|
December 13, 2019 |
|
SHAILNDRA KUMAR JAIN AND OTHERS Vs. MAYA PRAKASH JAIN AND OTHERS
|
April 9, 2019 |
|
SHAKEENA Vs. BANK OF INDIA
|
August 20, 2019 |
|
SHAKUNTALA Vs. BALRAJ AND ORS.
|
October 4, 2019 |
|
SHAM LAL Vs. STATE OF HARYANA ETC
|
April 9, 2019 |
|
SHAMSHER SINGH Vs. LT COL NAHAR SINGH
|
July 29, 2019 |
|
SHANKAR Vs. STATE OF MAHARASHTRA
|
July 23, 2019 |
|
SHANKAR & ORS Vs. STATE OF MAHARASHTRA & ANR
|
February 26, 2019 |
|
SHANTI CONDUCTORS (P) LTD. Vs. ASSAM STATE ELECTRICITY BOARD
|
December 18, 2019 |
|
SHANTI CONDUCTORS(P) LTD & ANR Vs. ASSAM STATE ELECTRICITY BOARD & ORS
|
January 23, 2019 |
|
SHANTIBAI SHRICHAND KSHYATRIYA Vs. STATE OF MAHARASHTRA
|
February 19, 2019 |
|
SHAPALI SRIVASTAVA Vs. NITIN SRIVASTAVA
|
January 29, 2019 |
|
SHARAD Vs. STATE OF MAHARASHTRA
|
August 8, 2019 |
|
SHARDA PAREEK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 11, 2019 |
|
SHASHI BHUSAN PRASAD Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
August 1, 2019 |
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SHASHI GARG Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
July 4, 2019 |
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SHASHI PRAKASH KHEMKA (DEAD) Vs. NEPC MICON (NOW CALLED NEPC INDIA LTD ) AND OTHERS
|
January 8, 2019 |
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SHASHIDHAR M Vs. POORNIMA C
|
March 11, 2019 |
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SHASHIKALA & ORS Vs. GANGALAKSHMAMMA & ANR
|
February 14, 2019 |
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SHAUKATHUSSAIN MOHAMMED PATEL Vs. KHATUNBEN MOHAMMEDBHAI POLARA
|
October 22, 2019 |
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SHEELA MISHRA Vs. STATE (GOVT OF NCT) DELHI & ANR
|
March 7, 2019 |
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SHEETLA DEVI AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
March 12, 2019 |
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SHEILA DHODY Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY & ORS
|
February 25, 2019 |
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SHEOLI HATI Vs. SOMNATH DAS
|
July 11, 2019 |
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SHEWANTABAI Vs. ARUN
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May 28, 2019 |
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SHIA CENTRAL BOARD OF WAQF U. P. Vs. SUNNI CENTRAL BOARD OF WAKF
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November 9, 2019 |
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SHILABEN ASHWINKUMAR RANA Vs. BHAVIN K SHAH & ANR
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February 4, 2019 |
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SHIO SHANKAR DUBEY Vs. STATE OF BIHAR
|
May 9, 2019 |
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SHISHUPAL SINGH Vs. STATE OF UTTAR PRADESH
|
September 3, 2019 |
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SHIUR SAKHAR KARKHANA PVT. LTD. Vs. STATE BANK OF INDIA
|
December 4, 2019 |
|
SHIV DARSHAN SINGH Vs. RAKESH TIWARI, DIRECTOR GENERAL
|
July 9, 2019 |
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SHIV KUMAR Vs. UNION OF INDIA
|
October 14, 2019 |
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SHIV KUMAR JATIA Vs. STATE OF NCT OF DELHI
|
August 23, 2019 |
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SHIV PRAKASH MISHRA Vs. STATE OF U.P.
|
July 23, 2019 |
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SHIV RAM Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2019 |
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SHIV SENA Vs. UNION OF INDIA
|
November 26, 2019 |
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SHIV SENA Vs. UNION OF INDIA
|
November 24, 2019 |
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SHIV SHANKAR GUPTA Vs. STATE OF UTTAR PRADESH
|
January 7, 2019 |
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SHIV SHANKAR PRASAD SINGH Vs. THE STATE OF BIHAR
|
February 28, 2019 |
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SHIVAM KUMAR Vs. STATE OF UTTAR PRADESH
|
January 21, 2019 |
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SHIVKISHAN Vs. SUJATA TARACHAND MAKHIJA
|
September 27, 2019 |
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SHIVNARAYAN (D) BY LRS Vs. MANIKLAL (D)THR LRS & ORS
|
February 6, 2019 |
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SHIVRAJ RAJESH JAGTAP & ANR Vs. STATE OF MAHARASHTRA & ANR
|
March 5, 2019 |
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SHIVRAJ VEER Vs. STATE OF UTTAR PRADESH
|
January 4, 2019 |
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SHODA DEVI Vs. DDU/RIPON HOSPITAL SHIMLA AND OTHERS
|
March 7, 2019 |
|
SHOME NIKHIL DANANI Vs. TANYA BANON DANANI
|
July 22, 2019 |
|
SHREE BHERAV DIAMOND TOOLS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
July 4, 2019 |
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SHREE CHAITANYA CONSTRUCTIONS Vs. SUDHIR POONAMCHAND PARAKH
|
July 17, 2019 |
|
SHREE DANESHWARI TRADERS Vs. SANJAY JAIN
|
August 21, 2019 |
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SHREE RAM URBAN INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA
|
October 24, 2019 |
|
SHREE SHREE RAM JANKI JI ASTHAN TAPOVAN MANDIR Vs. STATE OF JHARKHAND
|
May 1, 2019 |
|
SHREE VISHAL PRINTERS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 12, 2019 |
|
SHREERAM GRAM VIKAS SHIKSHAN SANSTHA ,NAGPUR & ANR Vs. DILIP S/O KISANRAO DIWATE & ORS
|
February 12, 2019 |
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SHRI GOWRAMMA Vs. SHRI KALINGAPPA
|
February 8, 2019 |
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SHRI KRISHAN (D) Vs. STATE OF HARYANA AND ORS
|
January 2, 2019 |
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SHRI RAM MANDIR INDORE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 27, 2019 |
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SHRI REVANSIDDESHWAR PATTAN SAHAKARI BANK NIYAMIT Vs. TALUKA TOKREKOLI (AMBIGA SAMAJI C VIKAS SANGH INDI) (EARLIER GANGAMATH SANGHA) AND ANOTHER
|
February 25, 2019 |
|
SHRI SAIBABA SANSTHAN TRUST(SHIRDI) Vs. UNION OF INDIA
|
January 18, 2019 |
|
SHRIMANTH BALASAHEB PATIL Vs. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY
|
November 13, 2019 |
|
SHRIRAM Vs. STATE OF MAHARASHTRA & ORS
|
February 8, 2019 |
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SHRIRAM TOMAR AND ANOTHER ETC Vs. PRAVEEN KUMAR JAGGI AND OTHERS
|
April 9, 2019 |
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SHRIRANG YADAVRAO WAGHMARE Vs. STATE OF MAHARASHTRA
|
September 16, 2019 |
|
SHYAM CHAND Vs. STATE OF HARYANA & ORS
|
February 22, 2019 |
|
SHYAM MADAM MOHAN RUIA Vs. MESSER HOLDINGS LIMITED
|
December 13, 2019 |
|
SHYAM PRASHAD Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2019 |
|
SHYAM SUNDER Vs. STATE OF HARYANA
|
February 1, 2019 |
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SICAGEN INDIA LTD. Vs. MAHINDRA VADINENI
|
January 8, 2019 |
|
SIDDHAPPA ANDAPPA ANDOLGI Vs. STATE OF MAHARASHTRA
|
May 29, 2019 |
|
SIDDHARTH GUPTA Vs. STATE OF CHHATTISGARH
|
April 30, 2019 |
|
SILPPI CONSTRUCTIONS CONTRACTORS Vs. UNION OF INDIA
|
June 21, 2019 |
|
SILUMULA RAVI SHANKAR Vs. S KRISHNAVENI
|
January 25, 2019 |
|
SIR SOBHA SINGH AND SONS PVT. LTD Vs. SHASHI MOHAN KAPUR(DECEASED)
|
July 15, 2019 |
|
SIRAJ AHMAD Vs. STATE OF UTTAR PRADESH
|
December 13, 2019 |
|
SIRAJUL HOQUE Vs. STATE OF ASSAM & ORS
|
February 14, 2019 |
|
SIRDAR K. B. RAMACHANDRA RAJ Vs. SARAH C. URS
|
October 24, 2019 |
|
SITA RAM Vs. STATE OF NCT OF DELHI
|
July 9, 2019 |
|
SITA RAM Vs. BHARAT SINGH
|
September 17, 2019 |
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SITA SOREN Vs. UNION OF INDIA
|
March 7, 2019 |
|
SITARAM Vs. STATE OF UTTAR PRADESH & ANR
|
January 3, 2019 |
|
SIYA RAM Vs. STATE OF MADHYA PRADESH
|
June 20, 2019 |
|
SKS POWER GENERATION (CHHATTISGARH) LIMITED Vs. SANJAY MALHOTRA & ORS
|
January 21, 2019 |
|
SMT. ALKA SHUKLA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 24, 2019 |
|
SMT. SHANTABEN AND OTHERS Vs. NATIONAL POWER TRANSPORT AND ANOTHER
|
March 6, 2019 |
|
SMT. SUNITA DEVI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 20, 2019 |
|
SNEH LATA GOEL Vs. PUSHPLATA & ORS
|
January 7, 2019 |
|
SNEHADEEP STRUCTURES PVT LTD Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
February 27, 2019 |
|
SNOWTEX INVESTMENT LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 30, 2019 |
|
SOHAIB AHMAD Vs. STATE OF BIHAR & ANR
|
February 7, 2019 |
|
SOLEMEN SK Vs. STATE OF WEST BENGAL
|
July 12, 2019 |
|
SOM RAJ Vs. GOVERNMENT OF INDIA
|
August 28, 2019 |
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SONALI KUMARI Vs. STATE OF BIHAR & ANR
|
January 30, 2019 |
|
SONAM Vs. MAYANK RANJAN
|
February 26, 2019 |
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SONI KUMARI Vs. ABHINAV KUMAR GUPTA
|
February 27, 2019 |
|
SONIYA Vs. SANJEEV KUMAR
|
February 12, 2019 |
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SONIYA AGARWAL Vs. RAJESH AGARWAL
|
March 6, 2019 |
|
SOPAN (DEAD) Vs. SYED NABI
|
July 16, 2019 |
|
SOPANRAO Vs. SYED MEHMOOD
|
July 3, 2019 |
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SOU PRIYANKA MANOJ VERMA Vs. MANOJ RAJVIR VERMA
|
March 6, 2019 |
|
SOURABH BRALA Vs. UNION OF INDIA
|
January 23, 2019 |
|
SOURABH BRALA Vs. UNION OF INDIA
|
February 19, 2019 |
|
SOURABH BRALA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 7, 2019 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.
|
August 19, 2019 |
|
SOUTHERN PETROCHEMICAL INDUSTRIES CORPN LTD Vs. S JOEL & ORS
|
February 4, 2019 |
|
SR. SUPERINTENDENT OF POST OFFICES Vs. GURSEWAK SINGH AND OTHERS
|
March 15, 2019 |
|
SREEDEVI & ORS Vs. SAROJAM & ORS
|
January 30, 2019 |
|
SRI GANAPATHI DEV TEMPLE TRUST Vs. BALAKRISHNA BHAT AND ORS.
|
September 17, 2019 |
|
SRI GANAPATHI DEV TEMPLE TRUST Vs. BALAKRISHNA BHAT
|
September 17, 2019 |
|
SRIDIP CHATTERJEE Vs. GOPA CHAKRABORTY
|
August 6, 2019 |
|
SRILEKHA SENTILKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 1, 2019 |
|
SRINIVASAN IYENGER AND ANOTHER Vs. BIMLA DEVI AGARWAL AND OTHERS
|
February 15, 2019 |
|
SSANGYONG ENGINEERING & CONSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
|
May 8, 2019 |
|
ST. MARYS ORTHODOX CHURCH Vs. STATE POLICE CHIEF
|
July 2, 2019 |
|
STANDARD CHARTERED BANK Vs. HEAVY ENGINEERING CORPORATION LTD.
|
December 18, 2019 |
|
STAR WIRE (INDIA) VIDYUT PVT. LTD. Vs. HARYANA ELECTRICITY REGULATORY COMMISSION
|
July 2, 2019 |
|
STATE BANK OF INDIA Vs. MOHAMMAD BADRUDDIN
|
July 16, 2019 |
|
STATE BANK OF INDIA Vs. ATINDRA NATH BHATTACHARYYA
|
July 25, 2019 |
|
STATE BANK OF INDIA Vs. JAH DEVELOPERS PVT LTD & ORS
|
May 8, 2019 |
|
STATE BANK OF INDIA Vs. ACCORD LIFE SPEC
|
December 6, 2019 |
|
STATE BANK OF INDIA Vs. INDER MOHAN SHARMA & ORS ETC
|
February 5, 2019 |
|
STATE BANK OF INDIA Vs. SHEO SHANKAR TEWARI
|
February 8, 2019 |
|
STATE BANK OF INDIA & ORS Vs. RAVINDRA NATH & ORS
|
February 12, 2019 |
|
STATE BY KARNATAKA LOKAYUKTA POLICE STATION, BENGALURU Vs. M R HIREMATH
|
May 1, 2019 |
|
STATE BY LOKAYUKTA POLICE HOME DEPARTMENT Vs. H SRINIVAS
|
January 17, 2019 |
|
STATE BY THE SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, KOCHI Vs. SHAKUL HAMEED
|
May 7, 2019 |
|
STATE OF ANDHRA PRADESH Vs. B.RANGA REDDY
|
August 9, 2019 |
|
STATE OF ARUNACHAL PRADESH Vs. RAMCHANDRA RABIDAS
|
October 4, 2019 |
|
STATE OF ASSAM Vs. MD HUSSAIN ALI
|
February 11, 2019 |
|
STATE OF BIHAR Vs. PHULPARI KUMARI
|
December 6, 2019 |
|
STATE OF BIHAR Vs. RIGA SUGAR CO. LTD.
|
October 18, 2019 |
|
STATE OF BIHAR Vs. DEVENDRA SHARMA
|
October 17, 2019 |
|
STATE OF BIHAR Vs. DILIP KUMAR
|
July 18, 2019 |
|
STATE OF BIHAR Vs. CHAITRAYA KUMAR SINGH
|
July 19, 2019 |
|
STATE OF BIHAR Vs. MEERA TIWARY
|
June 11, 2019 |
|
STATE OF BIHAR & ORS Vs. BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE, MUNGER & ORS
|
May 10, 2019 |
|
STATE OF BIHAR (NOW STATE OF JHARKHAND) THROUGH SUB DIVISIONAL OFFICER Vs. TATA IRON
|
May 9, 2019 |
|
STATE OF GOA Vs. ALVARO ALBERTO MOUSINHO DE NORONHA FERREIRA
|
September 24, 2019 |
|
STATE OF GUJARAT Vs. KALUSINH
|
May 2, 2019 |
|
STATE OF GUJARAT Vs. AFROZ MOHAMMED HASANFATTA
|
February 5, 2019 |
|
STATE OF GUJARAT Vs. PWD AND FOREST EMPLOYEES UNION & ORS
|
February 15, 2019 |
|
STATE OF GUJARAT Vs. ANWAR OSMAN SUMBHANIYA AND ORS
|
February 27, 2019 |
|
STATE OF GUJARAT AND ORS. Vs. MUNTA AALAMKHAN NURBEG
|
May 2, 2019 |
|
STATE OF GUJARAT AND OTHERS ETC Vs. JAYESHBHAI KANJIBHAI KALATHIYA ETC
|
March 1, 2019 |
|
STATE OF HARYANA Vs. BHAG RAM
|
January 21, 2019 |
|
STATE OF HARYANA Vs. GURDEV SINGH & ORS
|
January 9, 2019 |
|
STATE OF HARYANA Vs. SANDEEP SINGH
|
May 6, 2019 |
|
STATE OF HARYANA Vs. ROHIT KHASA & ETC ETC
|
January 2, 2019 |
|
STATE OF HARYANA Vs. SUNDER LAL
|
July 22, 2019 |
|
STATE OF HARYANA Vs. ANGOORI DEVI
|
June 13, 2019 |
|
STATE OF HARYANA & ORS Vs. OM PARKASH GROVER
|
March 7, 2019 |
|
STATE OF HIMACHAL PRADESH Vs. PINJU RAM ETC.
|
January 22, 2019 |
|
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
|
January 17, 2019 |
|
STATE OF HIMACHAL PRADESH Vs. SHASHI KUMAR
|
January 16, 2019 |
|
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
|
August 14, 2019 |
|
STATE OF HIMACHAL PRADESH Vs. GANESH DUTT
|
January 22, 2019 |
|
STATE OF HIMACHAL PRADESH & ORS Vs. RAJESH KUMAR & ORS
|
February 15, 2019 |
|
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. HEM RAJ AND ANOTHER
|
March 7, 2019 |
|
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. VIJAY KUMAR ALIAS PAPPU AND ANOTHER
|
March 15, 2019 |
|
STATE OF JAMMU AND KASHMIR AND ORS Vs. FARID AHMAD TAK
|
May 2, 2019 |
|
STATE OF JHARKHAND Vs. SURENDRA KUMAR SRIVASTAVA
|
January 3, 2019 |
|
STATE OF JHARKHAND Vs. AJANTA BOTTLERS & BLENDERS PVT LTD
|
July 2, 2019 |
|
STATE OF JHARKHAND Vs. HSS INTEGRATED SDN
|
October 18, 2019 |
|
STATE OF JHARKHAND Vs. GOPAL PRASAD MANDAL
|
August 14, 2019 |
|
STATE OF JHARKHAND Vs. AMRESH NARAYAN SINHA
|
July 22, 2019 |
|
STATE OF JHARKHAND & ORS Vs. AKASH COKE INDUSTRIES PVT LTD
|
May 10, 2019 |
|
STATE OF KARNATAKA Vs. KRISHNA KUMAR
|
April 23, 2019 |
|
STATE OF KERALA & ORS Vs. MATHEW ALEXANDER & ANR
|
February 15, 2019 |
|
STATE OF KERALA AND ANR Vs. MOHAMMED BASHEER
|
January 22, 2019 |
|
STATE OF KERALA AND ANR Vs. PADALODIYIL MARY ANTONY & ORS
|
January 22, 2019 |
|
STATE OF M. P. Vs. DUNGAJI
|
July 16, 2019 |
|
STATE OF MADHYA PRADESH Vs. BUNTY
|
March 14, 2019 |
|
STATE OF MADHYA PRADESH Vs. LAFARGE DEALERS ASSOCIATION
|
July 9, 2019 |
|
STATE OF MADHYA PRADESH Vs. MOHAR SINGH
|
August 7, 2019 |
|
STATE OF MADHYA PRADESH Vs. UDHAM
|
October 22, 2019 |
|
STATE OF MADHYA PRADESH Vs. MAN SINGH
|
November 4, 2019 |
|
STATE OF MADHYA PRADESH Vs. MURTI SHRI CHATURBHUJNATH
|
October 25, 2019 |
|
STATE OF MADHYA PRADESH Vs. KILLU @ KAILASH
|
November 19, 2019 |
|
STATE OF MADHYA PRADESH Vs. KALYAN SINGH
|
January 4, 2019 |
|
STATE OF MADHYA PRADESH Vs. DHARMENDRA RATHORE
|
January 29, 2019 |
|
STATE OF MADHYA PRADESH Vs. KANHA @ OMPRAKASH
|
February 4, 2019 |
|
STATE OF MADHYA PRADESH Vs. AMAR LAL
|
December 10, 2019 |
|
STATE OF MADHYA PRADESH Vs. VIKRAM DAS
|
February 8, 2019 |
|
STATE OF MADHYA PRADESH Vs. HARJEET SINGH AND ANOTHER
|
February 19, 2019 |
|
STATE OF MADHYA PRADESH Vs. BINOD MILLS CO PVT LTD
THROUGH OFFICIAL LIQUIDATOR & ANR
|
February 27, 2019 |
|
STATE OF MADHYA PRADESH Vs. NAVAL SINGH
|
January 3, 2019 |
|
STATE OF MADHYA PRADESH Vs. ANIL KUMAR MISHRA
|
February 8, 2019 |
|
STATE OF MADHYA PRADESH Vs. DEEPAK
|
March 13, 2019 |
|
STATE OF MADHYA PRADESH Vs. UDAY SINGH
|
March 26, 2019 |
|
STATE OF MADHYA PRADESH Vs. KALICHARAN
|
May 31, 2019 |
|
STATE OF MADHYA PRADESH & ORS Vs. RAJ KUMAR JAIN
|
February 15, 2019 |
|
STATE OF MADHYA PRADESH & ORS Vs. ARATI SAXENA
|
September 26, 2019 |
|
STATE OF MAHARASHTRA Vs. MOTI RATAN ESTATE
|
September 4, 2019 |
|
STATE OF MAHARASHTRA Vs. BALU
|
November 13, 2019 |
|
STATE OF MAHARASHTRA Vs. MAHARASHTRA HYBRID SEEDS CO PVT. LTD.
|
August 22, 2019 |
|
STATE OF MAHARASHTRA Vs. SHANKAR MAYAPPA KAMBLE (SINCE DECEASED)
THROUGH LRS & ORS
|
February 15, 2019 |
|
STATE OF MAHARASHTRA Vs. SHANKAR GANAPATI RAHATOL & ORS
|
January 31, 2019 |
|
STATE OF MAHARASHTRA & ANR Vs. SANGRAM & ORS
|
February 20, 2019 |
|
STATE OF MAHARASHTRA & ORS Vs. NATHA PIRAJI INGOLE
|
February 15, 2019 |
|
STATE OF MAHARASHTRA AND ORS. Vs. NANDA
|
December 2, 2019 |
|
STATE OF MANIPUR Vs. TAKHELMAYUM KHELENDRO MEITEI
|
January 17, 2019 |
|
STATE OF MANIPUR Vs. KOTING LAMKANG
|
October 22, 2019 |
|
STATE OF MEGHALAYA Vs. ALL DIMASA STUDENTS UNION
|
July 3, 2019 |
|
STATE OF MIZORAM Vs. POOJA FORTUNE PRIVATE LIMITED
|
November 15, 2019 |
|
STATE OF NCT OF DELHI Vs. SHIV CHARAN BANSAL
|
December 5, 2019 |
|
STATE OF ODISHA Vs. MANJU NAIK
|
December 4, 2019 |
|
STATE OF ODISHA Vs. BICHITRANANDA DAS
|
December 18, 2019 |
|
STATE OF ODISHA Vs. CHANDRA NANDI
|
April 1, 2019 |
|
STATE OF ODISHA Vs. ANUP KUMAR SENAPATI
|
September 16, 2019 |
|
STATE OF ODISHA Vs. ORISSA TRUST OF TECHNICAL EDUCATION AND ORS.
|
July 15, 2019 |
|
STATE OF ORISSA Vs. MAMATA SAHOO
|
July 16, 2019 |
|
STATE OF ORISSA Vs. DHIRENDRA SUNDAR DAS
|
May 6, 2019 |
|
STATE OF ORISSA & ANR Vs. ANWAR JAMIL
|
January 8, 2019 |
|
STATE OF PUNJAB Vs. BALJINDER SINGH
|
October 15, 2019 |
|
STATE OF PUNJAB Vs. RANJIT KAUR
|
October 14, 2019 |
|
STATE OF PUNJAB Vs. ANSHIKA GOYAL
|
August 27, 2019 |
|
STATE OF PUNJAB & ORS Vs. JASBIR SINGH (DEAD) THR LRS
|
February 11, 2019 |
|
STATE OF PUNJAB AND OTHERS Vs. GURBARAN SINGH
|
March 1, 2019 |
|
STATE OF RAJASTHAN Vs. GRAM VIKAS SAMITI, SHIVDASPURA
|
January 7, 2019 |
|
STATE OF RAJASTHAN Vs. JAGDISH
|
February 7, 2019 |
|
STATE OF RAJASTHAN Vs. KANHAIYA LAL
|
April 10, 2019 |
|
STATE OF RAJASTHAN Vs. NEMI CHAND MAHELA
|
April 30, 2019 |
|
STATE OF RAJASTHAN Vs. MAHESH KUMAR
|
July 16, 2019 |
|
STATE OF RAJASTHAN Vs. TRILOK RAM
|
September 12, 2019 |
|
STATE OF RAJASTHAN Vs. SAHI RAM
|
September 27, 2019 |
|
STATE OF RAJASTHAN Vs. THAWARA RAM
|
December 11, 2019 |
|
STATE OF RAJASTHAN Vs. LORD NORTHBROOK
|
August 28, 2019 |
|
STATE OF RAJASTHAN Vs. SHIV DAYAL
|
August 14, 2019 |
|
STATE OF RAJASTHAN & ORS Vs. SUBHASH CHANDRA & ORS
|
February 25, 2019 |
|
STATE OF RAJASTHAN & ORS Vs. ANIL VYAS
|
February 1, 2019 |
|
STATE OF RAJASTHAN AND ORS. Vs. POPAT LAL AND ORS.
|
December 11, 2019 |
|
STATE OF RAJASTHAN AND ORS. Vs. RAMESH CHANDRA MUNDRA AND ORS.
|
July 11, 2019 |
|
STATE OF RAJASTHAN AND OTHERS Vs. MUKESH SHARMA AND OTHERS
|
April 22, 2019 |
|
STATE OF TAMIL NADU Vs. C K MISHRA & ORS
|
February 11, 2019 |
|
STATE OF TAMIL NADU Vs. G. HEMALATHAA
|
August 28, 2019 |
|
STATE OF TAMIL NADU Vs. A. KALAIMANI
|
August 8, 2019 |
|
STATE OF TAMIL NADU Vs. STATE OF KARNATAKA
|
November 14, 2019 |
|
STATE OF TAMIL NADU Vs. VASANTHI VEERASEKARAN
|
July 1, 2019 |
|
STATE OF TAMIL NADU & ORS Vs. P VEERA BHAARATHI
|
January 22, 2019 |
|
STATE OF TAMIL NADU & ORS ETC ETC Vs. K KATHIRESAN & ORS ETC ETC
|
February 18, 2019 |
|
STATE OF TELANGANA Vs. MANAGIPET @ MANGIPET SARVESHWAR REDDY
|
December 6, 2019 |
|
STATE OF U.P. Vs. VINOD KUMAR KATHERIA
|
September 23, 2019 |
|
STATE OF UTTAR PRADESH Vs. AMAN MITTAL
|
September 4, 2019 |
|
STATE OF UTTAR PRADESH Vs. SUDARSHANA CHATTERJEE
|
December 10, 2019 |
|
STATE OF UTTAR PRADESH Vs. BIRLA CORPORATION LIMITED
|
November 20, 2019 |
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February 11, 2019 |
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December 18, 2019 |
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November 22, 2019 |
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February 12, 2019 |
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December 3, 2019 |
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February 12, 2019 |
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January 7, 2019 |
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December 6, 2019 |
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November 7, 2019 |
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February 19, 2019 |
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January 22, 2019 |
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October 14, 2019 |
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March 15, 2019 |
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October 18, 2019 |
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March 12, 2019 |
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May 7, 2019 |
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March 7, 2019 |
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March 12, 2019 |
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December 5, 2019 |
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May 8, 2019 |
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February 22, 2019 |
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February 12, 2019 |
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May 17, 2019 |
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February 11, 2019 |
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July 30, 2019 |
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February 14, 2019 |
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December 13, 2019 |
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January 25, 2019 |
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September 16, 2019 |
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February 27, 2019 |
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January 11, 2019 |
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October 16, 2019 |
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September 11, 2019 |
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July 23, 2019 |
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August 2, 2019 |
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January 10, 2019 |
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February 18, 2019 |
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September 19, 2019 |
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January 15, 2019 |
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February 20, 2019 |
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March 5, 2019 |
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August 19, 2019 |
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September 18, 2019 |
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February 8, 2019 |
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February 20, 2019 |
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April 15, 2019 |
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February 26, 2019 |
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November 29, 2019 |
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July 19, 2019 |
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July 9, 2019 |
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December 10, 2019 |
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October 1, 2019 |
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April 25, 2019 |
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August 30, 2019 |
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February 7, 2019 |
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April 1, 2019 |
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January 25, 2019 |
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February 26, 2019 |
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July 22, 2019 |
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September 3, 2019 |
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September 3, 2019 |
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December 6, 2019 |
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December 9, 2019 |
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November 29, 2019 |
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November 27, 2019 |
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December 2, 2019 |
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November 21, 2019 |
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April 12, 2019 |
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July 26, 2019 |
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August 21, 2019 |
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November 22, 2019 |
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January 29, 2019 |
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January 29, 2019 |
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January 3, 2019 |
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January 29, 2019 |
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January 4, 2019 |
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February 26, 2019 |
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February 4, 2019 |
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March 29, 2019 |
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January 23, 2019 |
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October 23, 2019 |
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March 14, 2019 |
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September 3, 2019 |
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September 13, 2019 |
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September 19, 2019 |
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UNION OF INDIA Vs. LT. COL. KULDEEP YADAV
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September 25, 2019 |
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UNION OF INDIA Vs. UNICORN INDUSTRIES
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September 19, 2019 |
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UNION OF INDIA Vs. HARANANDA
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October 18, 2019 |
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UNION OF INDIA Vs. STATE OF MAHARASHTRA
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October 1, 2019 |
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UNION OF INDIA Vs. GAUTAM KHAITAN
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October 15, 2019 |
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UNION OF INDIA Vs. DIMPLE HAPPY DHAKAD
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July 18, 2019 |
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UNION OF INDIA Vs. SITARAM MISHRA
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July 11, 2019 |
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UNION OF INDIA Vs. SANT LAL ETC. ETC.
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January 8, 2019 |
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UNION OF INDIA Vs. K. LAKSHMINARAYANAN
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June 4, 2019 |
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UNION OF INDIA Vs. RANJIT KUMAR SAHA
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July 1, 2019 |
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UNION OF INDIA Vs. RAJ KUMAR ANAND
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April 8, 2019 |
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UNION OF INDIA Vs. JUNU GAYARY
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July 26, 2019 |
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UNION OF INDIA Vs. YASMEEN MOHAMMAD ZAHID
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August 2, 2019 |
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UNION OF INDIA Vs. MOHIUDDIN MASOOD
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August 19, 2019 |
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UNION OF INDIA Vs. NISAR PALLATHUKADAVIL ALIYAR
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August 21, 2019 |
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UNION OF INDIA Vs. BGP PRODUCTS OPERATIONS GMBH AND HAGENE IMMERMATT WEG
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August 22, 2019 |
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UNION OF INDIA Vs. BRIG DEVINDER SINGH
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August 23, 2019 |
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UNION OF INDIA Vs. GANDIBA BEHERA
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November 8, 2019 |
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UNION OF INDIA Vs. PRADEEP VINOD CONSTRUCTION COMPANY
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November 14, 2019 |
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UNION OF INDIA Vs. LT COL OM DUTT SHARMA
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November 5, 2019 |
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UNION OF INDIA Vs. SEPOY PRAVAT KUMAR BEHURIA
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November 6, 2019 |
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UNION OF INDIA Vs. V.R. NANUKUTTAN NAIR
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November 7, 2019 |
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UNION OF INDIA Vs. 794898 T EX CORPORAL ABHISHEK PANDEY
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November 8, 2019 |
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UNION OF INDIA Vs. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA
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October 24, 2019 |
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UNION OF INDIA & ANR Vs. SANPREET SINGH AJMANI
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January 3, 2019 |
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UNION OF INDIA & ORS Vs. G DHANARAJ & ORS
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March 7, 2019 |
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UNION OF INDIA & ORS Vs. T K DAS
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February 20, 2019 |
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UNION OF INDIA & ORS Vs. LALIT KUMAR
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February 18, 2019 |
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UNION OF INDIA & ORS Vs. WG CDR POOJA THAKUR
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February 19, 2019 |
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UNION OF INDIA & ORS Vs. P P HARITH
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February 13, 2019 |
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UNION OF INDIA & ORS Vs. ASHOK KUMAR SHARMA
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February 12, 2019 |
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UNION OF INDIA & ORS Vs. MAJ GEN V K SINGH
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January 25, 2019 |
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UNION OF INDIA & ORS Vs. EX SEP SATYA NARAYAN
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January 28, 2019 |
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UNION OF INDIA & ORS Vs. MAJOR GENERAL ARUN ROYE & ORS
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April 9, 2019 |
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UNION OF INDIA & ORS Vs. SHANKAR PRASAD DEEP ETC ETC
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March 14, 2019 |
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UNION OF INDIA & ORS Vs. EX NO 6492086A SEP/ASH KULBEER SINGH
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March 11, 2019 |
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UNION OF INDIA & ORS Vs. MAHESH KUMAR K PATEL
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January 15, 2019 |
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UNION OF INDIA & ORS Vs. MARINE FINS
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January 16, 2019 |
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UNION OF INDIA & ORS Vs. LT COLONEL DHARAMVIR SINGH
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February 15, 2019 |
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UNION OF INDIA & ORS Vs. KRISHNA KUMAR & ORS
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January 14, 2019 |
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UNION OF INDIA & ORS Vs. SHREYA SEN & ANR
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February 4, 2019 |
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UNION OF INDIA & ORS Vs. C GIRIJA & ORS
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February 13, 2019 |
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UNION OF INDIA & ORS Vs. HARANANDA & ORS
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February 5, 2019 |
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UNION OF INDIA & ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS ETC ETC
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January 8, 2019 |
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UNION OF INDIA & ORS ETC ETC Vs. S MAADASAMY AND ANR ETC ETC
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May 1, 2019 |
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UNION OF INDIA (UOI) Vs. SAPNA JAIN
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May 29, 2019 |
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UNION OF INDIA (UOI) AND ORS. Vs. ABHISHEK PANDEY
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November 8, 2019 |
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UNION OF INDIA (UOI) AND ORS. Vs. GAUTAM KHAITAN
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May 21, 2019 |
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UNION OF INDIA AND ANOTHER Vs. AVTAR CHAND ETC. ETC.
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February 19, 2019 |
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UNION OF INDIA AND ANOTHER Vs. ANKUR GUPTA AND OTHERS
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February 25, 2019 |
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UNION OF INDIA AND ORS Vs. DHARAM PAL
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April 24, 2019 |
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UNION OF INDIA AND ORS Vs. BIOLOGICAL E LTD AND ORS ETC ETC
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February 24, 2019 |
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UNION OF INDIA AND OTHER Vs. COASTAL CONTAINER TRANSPORTERS ASSOCIATION AND OTHERS
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February 26, 2019 |
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UNION OF INDIA AND OTHERS Vs. MD. SAMIM AZAD
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February 1, 2019 |
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UNION OF INDIA AND OTHERS Vs. ALL INDIA TRADE UNION CONGRESS AND OTHERS
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March 15, 2019 |
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UNION OF INDIA THR CABINET SECRETARY & ORS Vs. CAPTAIN GURDEV SINGH & ANR
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February 11, 2019 |
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UNION PUBLIC SERVICE COMMISSION Vs. SHRISTI SINGH
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August 26, 2019 |
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UNION PUBLIC SERVICE COMMISSION Vs. JAWAHAR SANTHKUMAR
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November 15, 2019 |
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UNION PUBLIC SERVICE COMMISSION Vs. MAYANK RAI ETC
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August 2, 2019 |
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UNITED BANK OF INDIA Vs. AMIYA KUMAR BISWAS (D) THR L RS
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January 9, 2019 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ANTIQUE ART EXPORTS PRIVATE LIMITED
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March 28, 2019 |
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UNITED PHARMACEUTICALS & ANR Vs. CENTRAL POLLUTION CONTROL BOARD & ORS
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February 18, 2019 |
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UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF INCOME TAX, JABALPUR
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December 12, 2019 |
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UNIVERSITY GRANTS COMMISSION Vs. VIVEKANAND TIWARI
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February 27, 2019 |
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UNIVERSITY OF DELHI Vs. UNION OF INDIA
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December 17, 2019 |
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UNIVERSITY OF KERALA & ANR Vs. ZAINUDHIN SAHIB S
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February 21, 2019 |
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UP HOUSING AND DEVELOPMENT BOARD Vs. RAMESH CHANDRA AGARWAL
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May 1, 2019 |
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UP ZILA NIRVACHAN ADHIKARI COLLECTORATE & ORS Vs. LALLOO JI AND SONS
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January 21, 2019 |
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UPENDRA KUMAR PRAJAPATI Vs. RAJANI SINGH & ORS
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February 12, 2019 |
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URMILA Vs. RAJ KUMAR
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March 6, 2019 |
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URVASHI AGGARWAL (SINCE DECEASED) THROUGH LRS AND ANOTHER Vs. KUSHAGR ANSAL (SUCCESSOR IN INTEREST OF ERSTWHILE DEFENDANT NO.1 MRS. SURAJ KUMARI) AND OTHERS
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March 6, 2019 |
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USHA DEVI Vs. NEW INDIA INSURANCE COMPANY LIMITED
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November 4, 2019 |
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USHA DEVI Vs. BIBHA DEVI & ORS
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February 15, 2019 |
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USHA JAIN Vs. SATISH CHAND JAIN
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February 22, 2019 |
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UTTAM RAM Vs. DEVINDER SINGH HUDAN
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October 17, 2019 |
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UTTAR HARYANA BIJLI VITRAN NIGAM LTD. [UHBVNL] AND ANOTHER Vs. ADANI POWER LTD AND OTHERS
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February 25, 2019 |
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UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD Vs. MAHENDRA SINGH & ORS
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February 22, 2019 |
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UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED Vs. NORTHERN COAL FIELD LIMITED
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November 27, 2019 |
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UTTARAKHAND TRANSPORT CORPORATION AND ORS. Vs. HIRA SINGH PARIHAR
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December 18, 2019 |
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V M USHA RANI Vs. UNION OF INDIA AND ANOTHER
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February 12, 2019 |
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V N TRIPATHI Vs. PUNJAB UNIVERSITY AND ANOTHER
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February 20, 2019 |
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V P NANJAPPA Vs. M R SETHURAM & ORS
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February 20, 2019 |
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V. RAJARAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
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November 26, 2019 |
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V.K. JAIN Vs. STATE OF RAJASTHAN AND ORS.
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August 8, 2019 |
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V.KRISHNAMURTHY Vs. STATE OF TAMIL NADU
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March 26, 2019 |
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V.SURENDRA MOHAN Vs. STATE OF TAMIL NADU
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January 22, 2019 |
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VAISHNORANI MAHILA BACHAT GAT Vs. STATE OF MAHARASHTRA & ORS
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February 26, 2019 |
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VANI AGRO ENTERPRISES Vs. STATE OF GUJARAT
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September 5, 2019 |
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VANISHREE Vs. PREETAM A EKLASPUR
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February 22, 2019 |
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VAPI INDUSTRIES ASSOCIATION Vs. ARYAVART FOUNDATION & ORS
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February 22, 2019 |
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VARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
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February 11, 2019 |
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VARUN PAHWA Vs. MRS. RENU CHAUDHARY
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March 1, 2019 |
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VASANT CHEMICALS LIMITED Vs. MANAGING DIRECTOR, HYDERABAD METROPOLITIAN WATER SUPPLY AND SEWERAGE BOARD AND OTHERS
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February 13, 2019 |
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VASANT GANPAT PADAVE Vs. ANANT MAHADEV SAWANT
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September 18, 2019 |
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VASAVI ENGINEERING COLLEGE PARENTS ASSOCIATION Vs. STATE OF TELANGANA
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July 1, 2019 |
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VASHDEO R. BHOJWANI Vs. ABHYUDAYA CO-OPERATIVE BANK LTD.
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September 2, 2019 |
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VED PRAKASH VADERA & ORS Vs. IREO FIVE RIVER PRIVATE LTD
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February 26, 2019 |
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VEDANTH EXIM Vs. AMERICAN PRESIDENT LINES LTD
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February 19, 2019 |
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VEER GURJAR & ANR Vs. STATE OF U P
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March 1, 2019 |
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VEER SINGH VERMA Vs. STATE OF UTTAR PRADESH
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January 28, 2019 |
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VENKAT Vs. STATE OF MAHARASHTRA
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March 12, 2019 |
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VENKITALAKSHMI Vs. K. RAJU
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August 13, 2019 |
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VIBHA BAKSHI GOKHALE & ANR Vs. GRUHASHILP CONSTRUCTIONS & ORS
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May 10, 2019 |
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VIBHA DEVI Vs. RAMA SHANKAR CHAUBAY
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February 27, 2019 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. ANOJ KUMAR GARWALA
|
January 23, 2019 |
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VIDHI HIMMAT KATARIYA Vs. STATE OF GUJARAT
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October 4, 2019 |
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VIDYA DROLIA & ORS Vs. DURGA TRADING CORPORATION
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February 28, 2019 |
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VIDYALAKSHMI @ VIDYA Vs. STATE OF KERALA
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February 15, 2019 |
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VIJAY A. MITTAL AND OTHERS Vs. KULWANT RAI (DEAD) THROUGH LRS. AND ANOTHER
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January 28, 2019 |
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VIJAY GOPALA LOHAR Vs. PANDURANG RAMCHANDRA GHORPADE
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April 5, 2019 |
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VIJAY GUPTA Vs. ESTATE OFFICER (H), GREATER MOHALI AREA DEVELOPMENT AUTHORITY
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February 20, 2019 |
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VIJAY HATHISING SHAH AND ANOTHER Vs. GITABEN PARSHOTTAMDAS MUKHI AND OTHERS
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February 25, 2019 |
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VIJAY KUMAR JAIN Vs. STANDARD CHARTERED BANK
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January 31, 2019 |
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VIJAY MOHAN SINGH Vs. STATE OF KARNATAKA
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April 10, 2019 |
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VIJAY NATHALAL GOHIL Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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VIJAY PANDEY Vs. STATE OF UTTAR PRADESH
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July 30, 2019 |
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VIJAY RAIKWAR Vs. STATE OF MADHYA PRADESH
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February 5, 2019 |
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VIJAY TRADING Vs. CENTRAL WAREHOUSING CORPORATION
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November 7, 2019 |
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VIJAYAN Vs. SAHADEVAN
|
December 9, 2019 |
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VIJENDRA Vs. STATE OF UTTAR PRADESH
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July 31, 2019 |
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VIKRAM JOHAR Vs. THE STATE OF UTTAR PRADESH
|
April 26, 2019 |
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VIKRAM KRISHNA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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October 18, 2019 |
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VIKRAM SINGH Vs. COMMISSIONER OF INCOME TAX
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September 11, 2019 |
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VINAY EKNATH LAD Vs. CHIU MAO CHEN
|
December 18, 2019 |
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VINAY PRAKASH SINGH Vs. SAMEER GEHLAUT
|
November 15, 2019 |
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VINAYAK HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
|
August 26, 2019 |
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VINIT GARG Vs. UNIVERSITY GRANTS COMMISSION
|
August 29, 2019 |
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VINOD @ MANOJ Vs. STATE OF HARYANA
|
October 23, 2019 |
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VINOD BHAIYALAL JAIN Vs. WADHWANI PARMESHWARI COLD STORAGE PVT. LTD.
|
July 24, 2019 |
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VINOD JAIN Vs. SANTOKBA DURLABHJI MEMORIAL HOSPITAL AND ANOTHER
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February 25, 2019 |
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VINOD KUMAR Vs. ASHOK KUMAR GANDHI
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August 5, 2019 |
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VINOD KUMAR GARG Vs. STATE
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November 27, 2019 |
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VINOD SINGH NEGI Vs. STATE OF UTTAR PRADESH
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August 14, 2019 |
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VINOD VERMA Vs. UNION OF INDIA
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April 2, 2019 |
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VINUBHAI HARIBHAI MALAVIYA Vs. STATE OF GUJARAT
|
April 24, 2019 |
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VINUBHAI HARIBHAI MALAVIYA Vs. STATE OF GUJARAT
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October 16, 2019 |
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VIRENDER Vs. STATE OF HARYANA
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December 16, 2019 |
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VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH & ANR
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February 4, 2019 |
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VIRUDHUNAGAR HINDU NADARGAL DHARMA PARIBALANA SABAI Vs. TUTICORIN EDUCATIONAL SOCIETY
|
October 3, 2019 |
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VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. CHAVVA SHEELA REDDY
|
April 30, 2019 |
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VISHAL ASHOK THORAT Vs. RAJESH SHRIRAMBAPU FATE
|
July 19, 2019 |
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VISHNU KUMAR BHAIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 21, 2019 |
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VISHNU KUMAR TIWARI Vs. STATE OF UTTAR PRADESH
|
July 9, 2019 |
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VISHRAM Vs. STATE OF RAJASTHAN & ORS
|
February 14, 2019 |
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VISHWA NATH GUPTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL
|
February 4, 2019 |
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VITHALDAS JAGANNATH KHATRI Vs. STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT
|
August 29, 2019 |
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VOLKSWAGEN INDIA PVT LTD & ORS Vs. SATVINDERJEET SINGH SODHI & ORS
|
January 21, 2019 |
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VST INDUSTRIES LIMITED Vs. THE STATE OF UTTAR PRADESH & ORS.
|
April 22, 2019 |
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VURIMI PULLARAO Vs. VEMARI VYANKATA RADHARANI W/O DHANKOTESHWARRAO
|
November 27, 2019 |
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W.N.ALLAL SUNDARAM Vs. COMMISSIONER H.R.& C.E. ADMN DEPARTMENT
|
November 22, 2019 |
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WAINGANGA BAHUUDDESHIYA VIKAS SANSTHA THROUGH PRESIDENT B.B.KARANJEKAR Vs. JAYA
|
August 9, 2019 |
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WALAITI RAM CHARAN DASS Vs. STATE OF PUNJAB
|
October 16, 2019 |
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WAPCOS LTD Vs. SALMA DAM JOINT VENTURE
|
November 14, 2019 |
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WASIM Vs. STATE NCT OF DELHI
|
July 18, 2019 |
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WASIM AHMED Vs. STATE OF WEST BENGAL
|
May 20, 2019 |
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WATERMARKE ESTATES PVT LTD Vs. HYDERABAD METROPOLITAN DEV AUTHORITY & ANR
|
January 8, 2019 |
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WAZIR AND OTHERS Vs. STATE OF HARYANA
|
January 11, 2019 |
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WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs. ABDUL HALIM
|
July 24, 2019 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ORION METAL PVT. LTD.
|
August 21, 2019 |
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WESTERN COALFIELDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY/MADURAI
|
February 20, 2019 |
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WOMB LABORATORIES PVT LTD Vs. VIJAY AHUJA
|
September 11, 2019 |
|
XYZ Vs. STATE OF GUJARAT
|
October 25, 2019 |
|
Y SAVARIMUTHU Vs. STATE OF TAMIL NADU & ORS
|
April 30, 2019 |
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YADWINDER SINGH & ANR Vs. NACHATTAR SINGH (D) THR LRS & ANR
|
January 28, 2019 |
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YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 10, 2019 |
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YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 14, 2019 |
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YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2019 |
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YASHWANT SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 30, 2019 |
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YASMEEN ZUBER AHMAD PEERZADE AND ORS. Vs. UNION OF INDIA
|
November 5, 2019 |
|
YATINDER KUMAR AGGARWAL & ORS Vs. MUKUND SWARUP & ORS
|
January 22, 2019 |
|
YATINKUMAR JASUBHAI PATEL Vs. STATE OF GUJARAT
|
October 4, 2019 |
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YOGENDRA @ JOGENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
January 17, 2019 |
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YOGENDRA SAW Vs. STATE OF JHARKHAND
|
April 4, 2019 |
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YOGESH M. VYAS Vs. REGISTRAR, HIGH COURT OF GUJARAT
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September 3, 2019 |
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YOGESH NAGRAOJI UGALE Vs. STATE OF MAHARASHTRA
|
August 26, 2019 |
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YOGESH PATHANIA Vs. UNION OF INDIA
|
January 8, 2019 |
|
YOGIRAJ SHIKSHAN PRASARAK MANDAL Vs. VIDYA
|
July 9, 2019 |
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YUSUF JAMIR KAZI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 1, 2019 |
|
ZAHUR HAIDER ZAIDI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 5, 2019 |
|
ZENITH DRUGS & ALLIED AGENCIES PVT. LTD. Vs. NICHOLAS PIRAMAL INDIA LTD.
|
July 30, 2019 |
|
ZENLAB INDIA AND ORS. Vs. IATROS PHARMACEUTICALS PRIVATE LIMITED
|
December 17, 2019 |
|
ZILA PARISHAD, CHITTORGARH THROUGH CHIEF EXECUTIVE OFFICER Vs. OM PRAKASH
|
February 12, 2019 |
|
ZONAL MANAGER, BANK OF INDIA Vs. AARYA K. BABU
|
August 8, 2019 |
LOGIN