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COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA TECH CEMENT LTD.
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February 1, 2018 |
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A E MOHAMMED Vs. STATE OF KERALA AND ORS
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February 19, 2018 |
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A. DHARMALINGAM (DEAD) Vs. V. LALITHAMBAL & ORS. ETC. ETC.
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April 27, 2018 |
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A. RANGARAJAN Vs. UNION OF INDIA
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November 28, 2018 |
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A. RANGARAJAN Vs. UNION OF INDIA
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February 23, 2018 |
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A.A. PADMANBHAN Vs. THE STATE OF KERALA & ORS.
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February 16, 2018 |
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A.J. ASANA Vs. SITTRARASU
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August 17, 2018 |
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April 23, 2018 |
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July 12, 2018 |
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August 2, 2018 |
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May 2, 2018 |
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September 13, 2018 |
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March 8, 2018 |
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November 14, 2018 |
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March 12, 2018 |
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ACHPAL @ RAMSWAROOP & ANOTHER Vs. STATE OF RAJASTHAN
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September 24, 2018 |
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ADARSH COOPERATIVE HOUSING SOCIETY LTD Vs. UNION OF INDIA
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February 16, 2018 |
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ADARSH COOPERATIVE HOUSING SOCIETY LTD Vs. CENTRAL BUREAU OF INVESTIGATION
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July 31, 2018 |
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ADDL. COMMISSIONER OF INCOME TAX Vs. BHARAT V. PATEL
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April 24, 2018 |
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ADESH KAUR Vs. EICHER MOTORS LIMITED AND ORS.
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July 3, 2018 |
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ADESH MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
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May 1, 2018 |
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May 9, 2018 |
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August 16, 2018 |
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November 26, 2018 |
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November 2, 2018 |
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AJAY @ NEETU Vs. STATE OF HARYANA
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May 23, 2018 |
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AJAY AGRAWAL Vs. INTEGRATED FINANCE COMPANY LIMITED
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April 20, 2018 |
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AJAY KUMAR BHARDWAJ Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
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March 9, 2018 |
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August 9, 2018 |
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July 12, 2018 |
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February 5, 2018 |
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February 5, 2018 |
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October 23, 2018 |
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April 27, 2018 |
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December 14, 2018 |
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February 21, 2018 |
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February 1, 2018 |
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January 31, 2018 |
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May 1, 2018 |
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October 12, 2018 |
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November 30, 2018 |
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October 26, 2018 |
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ALL ESCORTS EMPLOYEES UNION Vs. THE STATE OF HARYANA
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March 23, 2018 |
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ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA & ORS.
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March 27, 2018 |
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August 2, 2018 |
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May 9, 2018 |
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January 16, 2018 |
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August 14, 2018 |
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March 22, 2018 |
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November 27, 2018 |
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October 26, 2018 |
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July 2, 2018 |
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January 15, 2018 |
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August 3, 2018 |
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August 9, 2018 |
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October 31, 2018 |
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September 25, 2018 |
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September 26, 2018 |
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July 4, 2018 |
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May 3, 2018 |
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April 20, 2018 |
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July 11, 2018 |
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December 10, 2018 |
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November 13, 2018 |
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AMRISH RANA Vs. STATE OF HIMACHAL PRADESH
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September 28, 2018 |
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May 17, 2018 |
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November 15, 2018 |
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ANAND PRAKASH DODDAMANI Vs. STATE OF MAHARASHTRA
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April 2, 2018 |
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August 21, 2018 |
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March 6, 2018 |
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ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED AND OTHERS Vs. S N RAJ KUMAR AND ANOTHER
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April 10, 2018 |
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ANIL Vs. NEW INDIA ASSURANCE CO. LTD.
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January 19, 2018 |
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ANIL KUMAR Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD & ANR
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August 31, 2018 |
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ANIL KUMAR NEHRU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 3, 2018 |
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ANIL KUMAR P P Vs. STATE OF KERALA AND ORS
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September 25, 2018 |
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July 31, 2018 |
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ANILKUMAR JINABHAI PATEL Vs. PRAVINCHANDRA JINABHAI PATEL
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March 27, 2018 |
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February 2, 2018 |
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January 19, 2018 |
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ANITTA JOB & ORS Vs. STATE OF KERALA & ORS
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April 20, 2018 |
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ANSAL HOUSING AND CONSTRUCTION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
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May 4, 2018 |
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ANTARRASHTRIYA MANAV ADHIKAAR NIGRAANI PARISHAD Vs. UNION OF INDIA (UOI) AND ORS.
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December 4, 2018 |
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ANU BHANDARI Vs. PRADIP BHANDARI
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March 5, 2018 |
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ANUPAMA PATIL Vs. NATARAJ VEERANAGOUDA PATIL
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March 26, 2018 |
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August 13, 2018 |
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August 24, 2018 |
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ANWAR HUSENA BAMMANALI Vs. UMA MAHADEVAN
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July 26, 2018 |
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May 17, 2018 |
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April 10, 2018 |
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April 20, 2018 |
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APSRTC Vs. K SATHAIAH
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December 7, 2018 |
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APSRTC & ORS Vs. A SANJEEV REDDY
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December 7, 2018 |
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December 7, 2018 |
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December 7, 2018 |
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October 4, 2018 |
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ARCHANA RATHORE AND ORS Vs. STATE OF MADHYA PRADESH AND ORS
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September 26, 2018 |
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ARCHIT SAINI AND ANR. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
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February 9, 2018 |
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April 27, 2018 |
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ARJUN GOPAL Vs. UNION OF INDIA
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October 30, 2018 |
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ARJUN GOPAL Vs. UNION OF INDIA
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October 31, 2018 |
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October 23, 2018 |
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ARUMUGAM SERVAI Vs. STATE OF TAMIL NADU
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January 11, 2018 |
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May 16, 2018 |
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November 1, 2018 |
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February 2, 2018 |
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February 21, 2018 |
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August 13, 2018 |
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October 24, 2018 |
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September 27, 2018 |
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May 14, 2018 |
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ASHIM RANJAN DAS Vs. SHIBU BODHAK & ORS
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April 5, 2018 |
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April 3, 2018 |
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ASHISH KUMAR Vs. THE STATE OF UTTAR PRADESH & ORS.
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January 31, 2018 |
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ASHOK Vs. STATE OF MAHARASHTRA
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October 4, 2018 |
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ASHOK KUMAR & ORS. Vs. STATE OF JHARKHAND & ORS.
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May 11, 2018 |
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ASHOK KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
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May 14, 2018 |
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ASHOK SINGH Vs. STATE OF U.P.
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September 11, 2018 |
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ASHWANI KUMAR & ANR. Vs. THE STATE OF PUNJAB
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November 28, 2018 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ORS
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July 10, 2018 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND OTHES
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July 2, 2018 |
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ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ANR
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September 25, 2018 |
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ASIAN RESURFACING OF ROAD AGENCY P. LTD. AND ANR. Vs. CENTRAL BUREAU OF INVESTIGATION
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April 25, 2018 |
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ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION
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March 28, 2018 |
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ASOK PANDE Vs. SUPREME COURT OF INDIA THR ITS REGISTRAR
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April 11, 2018 |
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January 5, 2018 |
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September 28, 2018 |
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December 13, 2018 |
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ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2 AND ANOTHER Vs. RADHASWAMI SALT WORKS
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March 16, 2018 |
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ATCOM TECHNOLOGIES LIMITED Vs. Y.A. CHUNAWALA AND CO. & ORS.
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May 7, 2018 |
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ATUL THAKUR Vs. STATE OF HIMACHAL PRADESH
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January 19, 2018 |
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May 17, 2018 |
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January 30, 2018 |
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February 15, 2018 |
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April 12, 2018 |
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AVINASH C & ORS Vs. STATE OF KARNATAKA & ORS
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April 4, 2018 |
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B HIMMATLAL AGRAWAL Vs. COMPETITION COMMISSION OF INDIA & ANR
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May 18, 2018 |
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B K EDUCATIONAL SERVICES PRIVATE LIMITED Vs. PARAG GUPTA AND ASSOCIATES
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October 11, 2018 |
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April 24, 2018 |
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October 3, 2018 |
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February 23, 2018 |
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May 8, 2018 |
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April 25, 2018 |
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October 12, 2018 |
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March 27, 2018 |
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November 1, 2018 |
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August 9, 2018 |
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December 13, 2018 |
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February 12, 2018 |
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August 20, 2018 |
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May 3, 2018 |
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January 18, 2018 |
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August 2, 2018 |
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January 5, 2018 |
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September 20, 2018 |
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August 3, 2018 |
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November 27, 2018 |
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February 13, 2018 |
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March 12, 2018 |
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March 13, 2018 |
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May 8, 2018 |
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October 1, 2018 |
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April 10, 2018 |
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September 18, 2018 |
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February 2, 2018 |
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October 23, 2018 |
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May 3, 2018 |
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August 14, 2018 |
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September 19, 2018 |
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April 2, 2018 |
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July 2, 2018 |
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December 13, 2018 |
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March 20, 2018 |
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August 28, 2018 |
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March 6, 2018 |
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April 9, 2018 |
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March 26, 2018 |
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August 27, 2018 |
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April 5, 2018 |
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July 23, 2018 |
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April 26, 2018 |
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January 30, 2018 |
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August 29, 2018 |
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July 10, 2018 |
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March 7, 2018 |
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December 12, 2018 |
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January 30, 2018 |
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October 9, 2018 |
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August 2, 2018 |
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March 27, 2018 |
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BILAL HAJAR @ ABDUL HAMEED Vs. STATE REP BY INSPECTOR OF POLICE
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October 10, 2018 |
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May 11, 2018 |
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BIMAL GURUNG Vs. UNION OF INDIA
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March 16, 2018 |
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August 13, 2018 |
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August 28, 2018 |
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August 30, 2018 |
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January 25, 2018 |
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July 9, 2018 |
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September 25, 2018 |
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March 26, 2018 |
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May 11, 2018 |
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March 15, 2018 |
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August 9, 2018 |
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December 14, 2018 |
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September 4, 2018 |
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October 3, 2018 |
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September 25, 2018 |
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September 5, 2018 |
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December 11, 2018 |
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July 23, 2018 |
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February 19, 2018 |
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April 20, 2018 |
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October 29, 2018 |
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February 2, 2018 |
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November 27, 2018 |
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March 12, 2018 |
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June 27, 2018 |
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January 29, 2018 |
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July 26, 2018 |
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CHADDU @ SHAILESH Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
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February 9, 2018 |
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CHAIRMAN Vs. AREBEE STAR MARITIME AGENCIES PVT LTD
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March 7, 2018 |
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CHAIRMAN CUM MANAGING DIRECTOR Vs. V. MANOHARAN
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February 15, 2018 |
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CHAIRMAN V O CHIDAMBARANAR PORT TRUST & ORS Vs. CAPT PAUL NADAR BENNET SINGH
|
December 6, 2018 |
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CHAIRMAN, BOARD OF TRUSTEE Vs. S. RAJYALAXMI (DEAD) & ORS.
|
December 10, 2018 |
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CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES AND OTHERS Vs. MEGHALAYA CO. OPERATIVE APEX BANK LTD. AND OTHERS
|
March 19, 2018 |
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CHAMPA LAL Vs. STATE OF RAJASTHAN AND ORS.
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April 26, 2018 |
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CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA
|
March 20, 2018 |
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CHANDER KANT Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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January 12, 2018 |
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CHANDRA BHAWAN SINGH Vs. STATE OF UTTAR PRADESH
|
May 1, 2018 |
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CHANDRA SHEKHAR Vs. STATE OF KARNATAKA
|
August 8, 2018 |
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CHANDRABOSH TRIPATHI Vs. MADHYA PRADESH ELECTRICITY BOARD
|
April 2, 2018 |
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CHANDRAKANT NAGSHETTY BIRADAR Vs. STATE OF MAHARASHTRA
|
September 4, 2018 |
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CHENNAI PORT TRUST Vs. CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION AND ORS.
|
April 27, 2018 |
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CHERAN PROPERTIES LIMITED Vs. KASTURI AND SONS LIMITED AND ORS
|
April 24, 2018 |
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CHHABILDAS Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 6, 2018 |
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CHHANNU LAL VERMA Vs. THE STATE OF CHHATTISGARH
|
November 28, 2018 |
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CHHOTANBEN AND ANR Vs. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS
|
April 10, 2018 |
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CHIEF ENGINEER (GENERAL) PUBLIC WORKS DEPARTMENT & ORS Vs. S. PATRAJAN
|
September 20, 2018 |
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CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. VINOD KUMAR SHARMA
|
September 25, 2018 |
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CHINTALAPATI SRINIVASA RAJU Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 14, 2018 |
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CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. STATE OF PUNJAB & ORS.
|
July 3, 2018 |
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CHITRA SHARMA AND ORS Vs. UNION OF INDIA AND ORS
|
August 9, 2018 |
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CHITRA SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 16, 2018 |
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CHITRA SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 21, 2018 |
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COAL INDIA LTD & ANR Vs. NAVIN KUMAR SINGH
|
September 25, 2018 |
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COL IVS GAHLOT Vs. UNION OF INDIA & ORS
|
April 6, 2018 |
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COL IVS GAHLOT Vs. UNION OF INDIA AND ORS
|
August 6, 2018 |
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COL. PAWAN KUMAR SHARMA (RETD) Vs. SMT. BHAVAN SHARMA
|
November 30, 2018 |
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COMMISSIONER Vs. MAHINDRA AND MAHINDRA LTD. THRG. M.D.
|
April 24, 2018 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M/S BHEL
|
February 7, 2018 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M/S SINGH TRANSPORTERS
|
April 27, 2018 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADHAN AGRO INDUSTRIES (I) PVT LTD
|
April 13, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. M/S. SANJIVANI NON-FERROUS TRADING PVT. LTD
|
December 10, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. VASAVADATTA CEMENTS LTD
|
January 17, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. BGR MINING & INFR. (P.) LTD.
|
March 5, 2018 |
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COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. M/S GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY
|
May 11, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. M/S. KENT CHEMICALS P. LTD.
|
May 7, 2018 |
|
COMMISSIONER OF CUSTOMS Vs. VARIETY LUMBERS PVT. LTD.
|
April 24, 2018 |
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COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. DILIP KUMAR AND COMPANY
|
July 30, 2018 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE) MUMBAI Vs. ZENIT LTD & ANR ETC
|
December 5, 2018 |
|
COMMISSIONER OF CUSTOMS AND C.EX., GOA Vs. ADANI EXPORTS LTD.
|
March 14, 2018 |
|
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX Vs. M/S. THE ANDHRA SUGARS LTD.
|
February 5, 2018 |
|
COMMISSIONER OF INCOME Vs. KANPUR PLASTICPACK LTD.
|
July 3, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. DAULAT ENTERPRISES
|
July 2, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S DAULAT ENTERPRISES
|
May 17, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S JAMNAGAR DISTRICT COOPERATIVE BANK LTD.
|
May 7, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. LEO FASTENERS
|
March 28, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. SUMITOMO CORPORATION
|
August 6, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. BABU RAM EDUCATION SOCIETY
|
July 23, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. ESSAR TELEHOLDING LTD.MANAGER
|
January 31, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. CLASSIC BINDING INDUSTRIES
|
August 20, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
March 26, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. GLENMARK PHARMACEUTICALS LTD.
|
December 11, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. VIRTUAL SOFT SYSTEMS LTD.
|
April 24, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. JALAN HARD COKE LTD.
|
May 15, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMBAL FERTILIZERS AND CHEMICALS LTD. MANAGER
|
May 1, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. OM KOTHARI FOUNDATION
|
July 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. KAMAL GALANI
|
December 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HOSPITAL
|
September 14, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. INTEL TECHNOLOGY INDIA (P.) LTD.
|
September 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. PLAZA HOTELS (P.) LTD.
|
March 16, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. BHAI MOHAN SINGH FOUNDATION
|
July 2, 2018 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.
|
July 2, 2018 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR Vs. RANJEET SINGH YADAV
|
July 3, 2018 |
|
COMMISSIONER OF INCOME TAX (E) JAIPUR Vs. M/S SANTOKBA DURLABHJI TRUST FUND, JAIPUR
|
April 23, 2018 |
|
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. NORTAL NETWORK INDIA INTERNATIONAL INC.
|
December 10, 2018 |
|
COMMISSIONER OF INCOME TAX GHAZIABAD Vs. M/S BABBAR CHARITABLE TRUST
|
September 10, 2018 |
|
COMMISSIONER OF INCOME TAX KOLKATA XII Vs. M/S CALCUTTA EXPORT COMPANY
|
April 24, 2018 |
|
COMMISSIONER OF INCOME TAX(EXEMPTION) Vs. SUBROS EDUCATIONAL SOCIETY
|
April 16, 2018 |
|
COMMISSIONER OF INCOME TAX(TDS) KANPUR AND ANR Vs. CANARA BANK
|
July 2, 2018 |
|
COMMISSIONER OF INCOME TAX, CENTRAL Vs. HCL TECHNOLOGIES LTD.
|
April 24, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S. AJIT KUMAR
|
May 2, 2018 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. M/S CONTAINER CORPORATION OF INDIA LTD.
|
April 24, 2018 |
|
COMMISSIONER OF INCOME TAX, EXEMPTION Vs. BHARATI VIDYAPEETH
|
July 23, 2018 |
|
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. HAPUR PILKHUWA DEVELOPMENT AUTHORITY
|
August 27, 2018 |
|
COMMISSIONER OF INCOME TAX, JAIPUR II Vs. M/S. MAHARAJA SAWAI MAN SINGH II, THROUGH SECRETARY
|
May 4, 2018 |
|
COMMISSIONER OF INCOME TAX, KARNAL (HARYANA) Vs. M/S CARPET INDIA, PANIPAT (HARYANA)
|
April 27, 2018 |
|
COMMISSIONER OF INCOME TAX, KARNATAKA Vs. SADIQ SHEIKH
|
August 31, 2018 |
|
COMMISSIONER OF INCOME TAX, KOCHI Vs. M/S HOTEL AND ALLIED TRADES (P) LTD.
|
September 17, 2018 |
|
COMMISSIONER OF INCOME TAX-I Vs. INDO CONTINENTAL HOTELS AND RESORTS LTD.
|
March 16, 2018 |
|
COMMISSIONER OF INCOME TAX-XVII, DELHI Vs. DOORDARSHAN COMMERCIAL SERVICES
|
February 7, 2018 |
|
COMMISSIONER OF INCOME TAXIV, AHMEDABAD Vs. SHREE RAMA MULTI TECH LTD
|
April 24, 2018 |
|
COMMISSIONER OF SALES TAX, M.P Vs. PUNJAB NATIONAL BANK
|
December 11, 2018 |
|
COMMISSIONER OF SERVICE TAX Vs. LAKSHMINARAYANA MINING COMPANY
|
January 24, 2018 |
|
COMMISSIONER OF SERVICE TAX ETC Vs. BHAYANA BUILDERS P LTD ETC
|
February 19, 2018 |
|
COMMISSIONER OF SERVICE TAX, MUMBAI VI Vs. M/S A.T.E. ENTERPRISES PVT. LTD.
|
April 16, 2018 |
|
COMMISSIONER, VALUE ADDED TAX Vs. PUNJ LLYOD LTD
|
December 3, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. ESSAR TELEHOLDINGS LTD.
|
January 31, 2018 |
|
COMMODORE P.K. BANERJEE Vs. UNION OF INDIA AND OTHERS
|
February 12, 2018 |
|
COMMON CAUSE Vs. UNION OF INDIA & ORS (IN RE
|
November 12, 2018 |
|
COMMON CAUSE Vs. HIGH COURT OF ALLAHABAD & ANR.
|
March 20, 2018 |
|
COMMON CAUSE Vs. AJAY MITTAL
|
July 17, 2018 |
|
COMMON CAUSE Vs. AJAY MITTAL
|
July 24, 2018 |
|
COMMON CAUSE (A REGD SOCIETY) & ORS Vs. UNION OF INDIA & ORS
|
July 2, 2018 |
|
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA AND ANOTHER
|
March 9, 2018 |
|
COMPAQ INTERNATIONAL & ANR. Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. & ANR.
|
March 27, 2018 |
|
COMPETITION COMMISSION OF INDIA Vs. CO ORDINATION COMMITTEE OF ARTIST AND TECHNICIANS OF WEST BENGAL FILM AND TELEVISION INDUSTRY
|
May 7, 2018 |
|
COMPETITION COMMISSION OF INDIA Vs. THOMAS COOK (INDIA) LTD & ANR
|
April 17, 2018 |
|
COMPETITION COMMISSION OF INDIA Vs. FAST WAY TRANSMISSION PVT LTD & ORS
|
January 24, 2018 |
|
COMPETITION COMMISSION OF INDIA Vs. BHARTI AIRTEL LIMITED AND OTHERS
|
December 5, 2018 |
|
COMPETITION COMMISSION OF INDIA Vs. THOMAS COOK (INDIA) LTD. & ANR.
|
April 18, 2018 |
|
CONVENTIONAL FASTNERS Vs. COMMISSIONER OF INCOME TAX, DEHRADUN & ANR.
|
May 16, 2018 |
|
CORPORATION OF MADRAS & ANR Vs. M PARTHASARATHY & ORS
|
August 10, 2018 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. GURVINDER SINGH & ANR
|
November 16, 2018 |
|
CRICKET ASSOCIATION OF BIHAR, PATNA Vs. AMITABH CHOUDHARY
|
May 1, 2018 |
|
CURRENCY NOTE PRESS & ANR. Vs. N.N. SARDESAI & ORS
|
July 20, 2018 |
|
D ESWARA NAIDU & ORS Vs. SPECIAL DEPUTY COLLECTOR (L A)
|
November 20, 2018 |
|
D SUBBA RAO (D) BY LRS & ORS Vs. D SADASHIVA RAO & ORS
|
May 15, 2018 |
|
D. SUBBA RAO (D) BY LRS. & ORS. Vs. D. SADASHIVA RAO & ORS.
|
April 15, 2018 |
|
D.B.POWER GENERATION (CHHATTISGARH) Vs. D.B.POWER LIMITED
|
September 25, 2018 |
|
D.RAMALINGAM Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
August 8, 2018 |
|
D.SARAVANAN Vs. SUPERINTENDING ENGINEER TANGEDCO TNEB
|
April 12, 2018 |
|
D.SRINIVAS Vs. SBI LIFE INSURANCE CO. LTD
|
February 16, 2018 |
|
DAHISAR SARASWATI CO-OP HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA & OTHERS
|
October 12, 2018 |
|
DALIP KAUR Vs. RAM KISHAN
|
September 27, 2018 |
|
DALIP SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 25, 2018 |
|
DALIP SINGH Vs. BHUPINDER KAUR
|
February 23, 2018 |
|
DAMODAR VALLEY CORPORATION Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION & OTHERS
|
December 3, 2018 |
|
DANAMMA@SUMAN SURPUR AND ANOTHER Vs. AMAN AND OTHER
|
February 1, 2018 |
|
DASHRATH @ JOLO Vs. STATE OF CHHATTISGARH
|
January 23, 2018 |
|
DASHRATH SINGH CHAUHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 9, 2018 |
|
DATARAM SINGH Vs. STATE OF UTTAR PRADESH & ANR.
|
February 6, 2018 |
|
DEBABRATA MOHANTY Vs. RABINDRA KUMAR MISHRA
|
October 25, 2018 |
|
DEEPAK Vs. STATE OF UTTAR PRADESH (NOW UTTARAKHAND)
|
August 1, 2018 |
|
DEEPU Vs. STATE OF MADHYA PRADESH
|
December 14, 2018 |
|
DEGA VENKATA HARSHA VARDHAN & ORS. Vs. AKULA VENTAKA HARSHAVARDHAN & ORS.
|
August 24, 2018 |
|
DELHI ADMINISTRATION Vs. VIDYA GUPTA
|
April 24, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MUNNI LAL & ORS
|
February 21, 2018 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KARTAR SINGH & ORS
|
February 16, 2018 |
|
DEPOT MANAGER Vs. R. K. REDDY
|
December 7, 2018 |
|
DEPOT MANAGER & ORS Vs. S KRISHNA
|
December 7, 2018 |
|
DEPOT MANAGER, APSRTC Vs. M MARUTHI
|
December 7, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. WIPRO LTD.
|
March 28, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALPESH GOKULBHAI KOTADIA
|
May 16, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. COCHIN INTERNATIONAL AIRPORT LTD.
|
July 27, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS Vs. RALLIS INDIA LTD
|
September 24, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI Vs. T. JAYACHANDRAN
|
April 24, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX, DELHI Vs. CONTROL RISKS INDIA (P.) LTD.
|
March 16, 2018 |
|
DEPUTY COMMISSIONER OF INCOME TAX, KANPUR Vs. CENTRAL U.P. GAS LTD.
|
September 4, 2018 |
|
DEV KANYA TIWARI Vs. THE STATE OF U.P.
|
March 12, 2018 |
|
DEVENDER SINGH Vs. STATE OF HARYANA & ORS.
|
April 20, 2018 |
|
DEVI SINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2018 |
|
DEVIDAS LOKA RATHOD Vs. STATE OF MAHARASHTRA
|
July 2, 2018 |
|
DEVINDERPAL Vs. STATE OF PUNJAB
|
February 22, 2018 |
|
DHAMENDRA KUMAR SHARMA Vs. SOMENDRA BABU (SINCE DECEASED)
|
July 31, 2018 |
|
DHANRAJ Vs. STATE OF MAHARASHTRA
|
July 30, 2018 |
|
DHARAMPAL SINGH YADAV @ D P YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 16, 2018 |
|
DHARAMVEER PRASAD @ DHARMBIR PRASAD Vs. STATE OF BIHAR & ANR
|
September 5, 2018 |
|
DHEERAJ KUMAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
May 18, 2018 |
|
DHEERAJ MOR Vs. HONBLE HIGH COURT OF DELHI
|
January 23, 2018 |
|
DHRUVARAM MURLIDHAR SONAR Vs. STATE OF MAHARASHTRA
|
November 22, 2018 |
|
DILAWAR Vs. THE STATE OF HARYANA & ANR.
|
May 1, 2018 |
|
DILBAG RAI Vs. STATE OF HARYANA
|
December 3, 2018 |
|
DILIP CH. KALITA Vs. THE STATE OF ASSAM
|
February 6, 2018 |
|
DILIP KUMAR KURMI Vs. STATE OF CHHATTISGARH
|
October 4, 2018 |
|
DINABANDHU PANDA Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
|
May 14, 2018 |
|
DINESH Vs. STATE OF UTTAR PRADESH
|
June 13, 2018 |
|
DINESH KUMAR GUPTA Vs. GENERAL MANAGER , STATE BANK OF INDIA & ORS.
|
March 20, 2018 |
|
DINESH KUMAR KALIDAS PATEL Vs. THE STATE OF GUJARAT
|
February 12, 2018 |
|
DINESH KUMAR KASHYAP Vs. SOUTH EAST CENTRAL RAILWAY
|
November 27, 2018 |
|
DINESH SHAHRA Vs. STATE BANK OF INDIA & ANR
|
August 17, 2018 |
|
DINESH SINGH THAKUR Vs. SONAL THAKUR
|
April 17, 2018 |
|
DINESHBHAI CHANDUBHAI PATEL Vs. STATE OF GUJARAT
|
January 5, 2018 |
|
DIRECTOR Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2018 |
|
DIRECTOR ARYABHATTA RESEARCH INSTITUTE OF OBSERVATIONAL SCIENCES Vs. DEVENDRA JOSHI
|
March 19, 2018 |
|
DIRECTOR GENERAL, CRPF & ORS. Vs. JANARDAN SINGH & ORS.
|
July 2, 2018 |
|
DIRECTOR OF INCOME TAX (IT) Vs. M/S. ATOMSTROYEXPORT
|
May 17, 2018 |
|
DIRECTOR OF INCOME TAX (IT)-II Vs. BLACK AND VEATCH PRICHARD, INC.
|
September 14, 2018 |
|
DISHA PANCHAL AND OTHERS Vs. UNION OF INDIA SECRETARY AND OTHERS
|
June 13, 2018 |
|
DISTRICT BASIC EDUCATION OFFICER ALLAHABAD Vs. SUSHILA JAISWAL (DEAD)
|
May 17, 2018 |
|
DIVISIONAL MANAGER, APSRTC & ANR Vs. B VENKATAIAH
|
December 7, 2018 |
|
DIYORA AND BHANDERI CORPORATION THROUGH ITS PARTNER AND ORS Vs. SARINE TECHNOLOGIES LTD
|
July 30, 2018 |
|
DLF HOMES PANCHKULA PVT. LTD. Vs. HIMANSHU ARORA
|
November 19, 2018 |
|
DOLA @ DOLAGOBINDA PRADHAN & ANR Vs. STATE OF ODISHA
|
August 29, 2018 |
|
DOLMA DEVI & ORS. Vs. MOHINDER KUMAR GOEL & ORS.
|
October 9, 2018 |
|
DORIS JOHN & ANR Vs. JANE WESLEY
|
September 19, 2018 |
|
DR AKSHYA BISOI AND ANOTHER Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES & OTHERS
|
February 6, 2018 |
|
DR. AMIT KUMAR Vs. DR. SONILA & ORS.
|
October 26, 2018 |
|
DR. ASHWANI KUMAR Vs. UNION OF INDIA & ORS.
|
December 13, 2018 |
|
DR. BABLOO SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 27, 2018 |
|
DR. BENOY IDICULA BABU REP BY P.O.A HOLDER P.I BABU & ORS. ETC. Vs. DR. NISHA SAIRA BENOY & ANR. ETC.
|
November 22, 2018 |
|
DR. G. PARMESHWARA AND ANOTHER Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
|
May 17, 2018 |
|
DR. KRISHNA KUMAR SAXENA Vs. CBI
|
April 26, 2018 |
|
DR. RAMESH BADLANI Vs. STATE OF M.P.
|
November 2, 2018 |
|
DR. SUBHASH KASHINATH MAHAJAN Vs. STATE OF MAHARASHTRA
|
March 20, 2018 |
|
DR. T. MURUGAN Vs. CHAIRMAN NAVODAYA VIDYALAYA SAMITI AND ORS.
|
January 31, 2018 |
|
DR. VINAYAK VARMA Vs. MEDICAL COUNSELLING COMMITTEE
|
November 28, 2018 |
|
DTC SECURITY STAFF UNION (REGD.) Vs. DTC AND ANOTHER
|
May 11, 2018 |
|
DURJAN SINGH (DEAD) THR. LR. & ANR. Vs. VIR SINGH & ORS.
|
September 6, 2018 |
|
DWARIKA DAS RATHI Vs. STATE OF CHHATTISGARH
|
May 8, 2018 |
|
DWARIKA DAS RATHI Vs. STATE OF CHHATTISGARH
|
October 9, 2018 |
|
DWARIKA PRASAD Vs. STATE OF U.P .
|
March 6, 2018 |
|
DWARKABHAI GOPALBHAI PATEL Vs. DR. SONALIBEN AMRUTBHAI NAYAK
|
November 26, 2018 |
|
DY. COMMISSIONER OF INCOME TAX Vs. INDUS MOTOR COMPANY PVT. LTD.
|
July 23, 2018 |
|
DY. COMMISSIONER OF INCOME TAX Vs. INDUS MOTOR COMPANY PVT. LTD.
|
July 6, 2018 |
|
DY. COMMR. OF CENTRAL EXCISE, SILIGURI Vs. M/S KISHAN BIRI MFG. CO.
|
January 10, 2018 |
|
E A ABOOBACKER & ORS Vs. STATE OF KERALA & ORS
|
September 27, 2018 |
|
E K NARAYANAN Vs. UNION OF INDIA & ORS
|
May 16, 2018 |
|
E SIVAKUMAR Vs. UNION OF INDIA AND ORS
|
May 18, 2018 |
|
EASTERN COALFIELDS LTD Vs. BIBHAS CHANDRA BAKSHI & ORS
|
October 25, 2018 |
|
ELITE ENGINEERING AND CONSTRUCTION (HYD.) PRIVATE LIMITED Vs. TECHTRANS CONSTRUCTION INDIA PRIVATE LIMITED
|
February 23, 2018 |
|
ELUMALAI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION VELLORE DISTRICT TAMIL NADU
|
May 3, 2018 |
|
EMAAR MGF LAND LIMITED Vs. AFTAB SINGH
|
December 10, 2018 |
|
EMMANUEL LALITH KUMAR Vs. ORTHODOX SYRIAN CATHOLIC EDUCATIONAL SOCIETY
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August 27, 2018 |
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EMMANUEL LALITH KUMAR Vs. THE ORTHODOX SYRIAN CATHOLIC EDUCATIONAL SOCIETY
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March 12, 2018 |
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EMMANUEL LALITH KUMAR Vs. THE ORTHODOX SYRIAN CATHOLIC EDUCATIONAL SOCIETY (R)
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July 9, 2018 |
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ESSAR BULK TERMINIAL LIMITED Vs. STATE OF GUJARAT
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February 22, 2018 |
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April 19, 2018 |
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February 15, 2018 |
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EUREKA BUILDERS & ORS Vs. GULABCHAND S/O VELJEE DAND SINCE DECEASED BY L RS & ORS ETC ETC
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May 3, 2018 |
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EX NAVY DIRECT ENTRY ARTIFICERS ASSOCIATION & ORS. Vs. THE UNION OF INDIA & ORS.
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May 8, 2018 |
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EX SIG MAN KANHAIYA KUMAR Vs. UNION OF INDIA & ORS
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January 9, 2018 |
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EX. LT. COL. R.K. RAI Vs. UNION OF INDIA & ORS.
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February 16, 2018 |
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EXTRA JUDICIAL EXECUTION VICTIM Vs. UNION OF INDIA
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July 27, 2018 |
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EXTRA JUDICIAL EXECUTION VICTIM Vs. UNION OF INDIA
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July 5, 2018 |
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EXTRA JUDICIAL EXECUTION VICTIM Vs. UNION OF INDIA
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July 30, 2018 |
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EXTRA JUDICIAL EXECUTION VICTIM & ANR Vs. UNION OF INDIA & ORS
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March 12, 2018 |
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EXTRA JUDICIAL EXECUTION VICTIM FAMILIES ASSN. Vs. U.O.I.
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January 16, 2018 |
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EXTRA JUDICIAL EXECUTION VICTIM FAMILIES ASSN. Vs. U.O.I.
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February 12, 2018 |
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December 4, 2018 |
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December 7, 2018 |
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November 2, 2018 |
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September 27, 2018 |
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May 2, 2018 |
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November 15, 2018 |
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January 25, 2018 |
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FOOD CORPORATION OF INDIA Vs. GEN. SECY, FCI INDIA EMPLOYEES UNION & ORS.
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August 20, 2018 |
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July 11, 2018 |
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G PARMESHWARA & ANR Vs. UNION OF INDIA THROUGH ITS SECRETARY & ORS
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May 18, 2018 |
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September 13, 2018 |
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May 19, 2018 |
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February 15, 2018 |
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March 27, 2018 |
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November 27, 2018 |
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October 23, 2018 |
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October 11, 2018 |
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March 27, 2018 |
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GANESH S/O KISHANRAO KALAPAD Vs. KISHAN BALIRAM WANKHEDE & ORS.
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August 31, 2018 |
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December 10, 2018 |
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November 16, 2018 |
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October 11, 2018 |
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November 1, 2018 |
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May 8, 2018 |
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October 23, 2018 |
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September 20, 2018 |
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November 16, 2018 |
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September 7, 2018 |
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October 9, 2018 |
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October 25, 2018 |
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July 4, 2018 |
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October 23, 2018 |
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March 21, 2018 |
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May 10, 2018 |
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GULAB Vs. STATE OF MADHYA PRADESH
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September 11, 2018 |
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May 17, 2018 |
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May 11, 2018 |
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December 14, 2018 |
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November 16, 2018 |
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April 27, 2018 |
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February 16, 2018 |
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December 13, 2018 |
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May 15, 2018 |
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January 9, 2018 |
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May 8, 2018 |
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July 24, 2018 |
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December 3, 2018 |
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December 14, 2018 |
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June 15, 2018 |
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October 29, 2018 |
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July 4, 2018 |
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November 27, 2018 |
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November 16, 2018 |
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September 4, 2018 |
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April 10, 2018 |
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September 20, 2018 |
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March 28, 2018 |
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January 17, 2018 |
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October 25, 2018 |
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HARPAL SINGH Vs. STATE OF RAJASTHAN
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January 8, 2018 |
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April 23, 2018 |
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November 13, 2018 |
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HCL TECHNOLOGIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 13, 2018 |
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HDFC BANK LTD Vs. ANURAG GUPTA
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December 14, 2018 |
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January 8, 2018 |
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July 2, 2018 |
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April 13, 2018 |
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HEMUDAN NANBHA GADHVI Vs. STATE OF GUJARAT
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September 28, 2018 |
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July 11, 2018 |
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HETCHIN HAOKIP Vs. STATE OF MANIPUR
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July 20, 2018 |
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December 6, 2018 |
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November 2, 2018 |
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November 1, 2018 |
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HINDUSTAN ANTIBIOTICS LIMITED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY (MHADA) & ORS
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October 4, 2018 |
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HIYA ASSOCIATES & ORS Vs. NAKSHATRA PROPERTIES PVT LTD
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September 26, 2018 |
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HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH REGISTRAR GENERAL Vs. STATE OF UTTAR PRADESH
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March 28, 2018 |
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HONBLE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH Vs. STATE OF PUNJAB AND ORS
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October 3, 2018 |
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HONDA MOTOR CO. LTD. Vs. ASSTT. DIRECTOR OF INCOME
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March 14, 2018 |
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HUKUM CHANDRA (D) THR LRS Vs. NEMI CHAND JAIN & ORS
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December 14, 2018 |
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HYDERABAD URBAN DEVT. AUTH.(HUDA) Vs. S.B. KIRLOSKAR
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September 13, 2018 |
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I.C. SHARMA Vs. THE ORIENTAL INSURANCE CO. LTD.
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January 10, 2018 |
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IBI CONSULTANCY INDIA PRIVATE LIMITED Vs. DSC LIMITED
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April 16, 2018 |
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ICICI BANK LTD ETC ETC Vs. UMAKANTA MOHAPATRA ETC ETC
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October 5, 2018 |
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ICICI BANK LTD. ETC.ETC Vs. UMAKANTA MOHAPATRA ETC.ETC
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October 5, 2018 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. AJAY KUMAR MOHANTY
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March 6, 2018 |
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IDBI TRUSTEESHIP SERVICES LTD Vs. HUBTOWN LTD
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November 22, 2018 |
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IEL SUPREVISOR ASSOCIATION ETC. ETC. Vs. DUNCAN INDUSTRIES LTD. & ORS.
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February 23, 2018 |
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IMTIYAZ A RAHIMAN INAMDAR Vs. STATE OF MAHARASHTRA
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April 3, 2018 |
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IMTIYAZ RAMZAN KHAN Vs. STATE OF MAHARASHTRA
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August 14, 2018 |
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IN RE Vs. PRAJWALA LETTER DATED 18 2 2015 VIDEOS OF SEXUAL VIOLENCE
|
January 8, 2018 |
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IN RE Vs. PRAJWALA LETTER DATED 18 2 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS
|
May 18, 2018 |
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IN RE Vs. PRAJWALA LETTER DATED 18 2 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS
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April 16, 2018 |
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IN RE Vs. INHUMAN CONDITIONS IN 1382 PRISONS
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December 13, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
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August 30, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
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July 16, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
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August 31, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
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July 10, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
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July 12, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE
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April 24, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
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March 27, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
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February 6, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
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March 7, 2018 |
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IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
|
September 5, 2018 |
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IN RE: PRAJWALA Vs. STATE
|
May 18, 2018 |
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IN RE: PRAJWALA L-ETTER DATED 18. 2. 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS Vs. IN RE: PRAJWALA L-ETTER DATED 18. 2. 2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS
|
March 12, 2018 |
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IN RE: UNITED INDIA INSURANCE CO. LTD. AND ORS. (02.07.2018 - SC) Vs. IN RE: UNITED INDIA INSURANCE CO. LTD. AND ORS.
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July 2, 2018 |
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INCOME TAX OFFICER Vs. DHARAM NARAIN
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February 19, 2018 |
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INCOME TAX OFFICER Vs. CANYON FINANCIAL SERVICES LTD.
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February 19, 2018 |
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INCOME TAX OFFICER Vs. CHINTAN JADAVBHAI PATEL
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February 9, 2018 |
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INCOME TAX OFFICER Vs. URBAN IMPROVEMENT TRUST KOTA
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October 12, 2018 |
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INCOME TAX OFFICER Vs. M/S. CANYON FINANCIAL SERVICES LTD.
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January 11, 2018 |
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INCOME TAX OFFICER WARD 23 (4), NEW DELHI Vs. SKY VIEW CONSULTANTS PVT. LTD.
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August 17, 2018 |
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INCOME TAX OFFICER WARD NO 16(2) Vs. TECHSPAN INDIA PRIVATE LTD & ANR
|
April 24, 2018 |
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INCOME TAX OFFICER, MUMBAI Vs. VENKATESH PREMISES COOPERATIVE SOCIETY LTD.
|
March 12, 2018 |
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INDIABULLS HOUSING FINANCE LIMITED Vs. M/S. DECCAN CHRONICLE HOLDINGS LIMITED AND OTHERS
|
February 23, 2018 |
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INDIAN BANK & ANR Vs. K PAPPIREDDIYAR & ANR
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July 20, 2018 |
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INDIAN EVANGELICAL LUTHERAN CHURCH NAGERCOIL SYNOD Vs. S MUTHURAJ
|
July 6, 2018 |
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INDIAN OIL CORPORATION LTD Vs. T. NATARAJAN
|
July 17, 2018 |
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INDIAN OVERSEAS BANK Vs. REGIONAL LABOUR COMMISSIONER (C) AND APPELLATE AUTHORITY
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November 29, 2018 |
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INDIAN YOUNG LAWYERS ASSOCIATION & ORS Vs. STATE OF KERALA & ORS
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September 28, 2018 |
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INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. V N RAJASEKHARAN PILLAI
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February 19, 2018 |
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INDORE DEVELOPMENT AUTHORITY Vs. SHAILENDRA
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February 8, 2018 |
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INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. Vs. SHYAM VERMA AND ORS. ETC. & ORS.
|
March 6, 2018 |
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INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION(GWALIOR) M.P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 16, 2018 |
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INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS, KNOWN AS ISKCON & ANR. Vs. SULOCHANA POTTI & ORS.
|
August 9, 2018 |
|
INTERNATIONAL UNION OF FOOD AGR. & ORS. Vs. UNION OF INDIA & ORS. RESPONDENTS
|
April 4, 2018 |
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IQ CITY FOUNDATION & ANR. Vs. UNION OF INDIA & ORS.
|
February 6, 2018 |
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IQBAL Vs. STATE OF UTTAR PRADESH
|
October 11, 2018 |
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ISSAC @ KISHOR Vs. RONALD CHERIYAN
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January 23, 2018 |
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ITC LIMITED Vs. BLUE COAST HOTELS LTD. & ORS.
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March 19, 2018 |
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J. LINET Vs. ASSISTANT MANAGER (DEPOT) FOOD CORPORATION OF INDIA (SC)
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February 8, 2018 |
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J.S. LUTHRA ACADEMY & ANOTHER Vs. STATE OF JAMMU AND KASHMIR & OTHERS
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October 30, 2018 |
|
JAFEL BISWAS & ORS. Vs. STATE OF WEST BENGAL
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September 12, 2018 |
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JAGANNATH AND ORS. Vs. STATE OF MADHYA PRADESH
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July 26, 2018 |
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JAGDISH Vs. MOHAN & ORS.
|
March 6, 2018 |
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JAGDISH KUMAR SOOD Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
March 6, 2018 |
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JAGDISH PATNI Vs. NIKITA PRAKASH PATNI
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May 7, 2018 |
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JAGDISH PRASAD & ORS Vs. STATE OF UTTAR PRADESH & ANR
|
December 3, 2018 |
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JAGJIT SINGH Vs. STATE OF PUNJAB
|
September 26, 2018 |
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JAGJIT SINGH (D) THR. LRS. Vs. AMARJIT SINGH
|
September 13, 2018 |
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JAGTAR SINGH & ORS. Vs. STATE OF UTTARAKHAND & ORS.
|
February 2, 2018 |
|
JAI SINGH AND ORS. Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
|
September 24, 2018 |
|
JAIPUR METALS AND ELECTRICALS EMPLOYEES ORGANIZATION Vs. JAIPUR METALS AND ELECTRICALS LTD.
|
December 12, 2018 |
|
JAKHOTIA PLASTICS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)
|
May 18, 2018 |
|
JALALUDHEEN T & ANR Vs. MEDICAL COUNCIL OF INDIA & ORS
|
November 29, 2018 |
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JALENDRA PADHIARY Vs. PRAGATI CHHOTRAY
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April 17, 2018 |
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JAMILA BEGUM Vs. SHAMI MOHD.
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December 14, 2018 |
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JAN MOHAMAD Vs. STATE OF HARYANA
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December 14, 2018 |
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JANABAI Vs. ADDITIONAL COMMISSIONER AND OTHERS
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September 19, 2018 |
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JANGIR SINGH Vs. STATE OF PUNJAB
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October 31, 2018 |
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JANHIT MANCH Vs. STATE OF MAHARASHTRA & ORS.
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December 14, 2018 |
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JANHIT MANCH AND ANR. Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 5, 2018 |
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JARNAIL SINGH & OTHERS Vs. LACHHMI NARAIN GUPTA & OTHERS
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September 26, 2018 |
|
JARNAIL SINGH & ANR. Vs. BHAGWANTI (D) THR. LRS. & ORS.
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November 29, 2018 |
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JASMEET KAUR Vs. NAVTEJ SINGH
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February 20, 2018 |
|
JASWANT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
|
August 27, 2018 |
|
JASWANT SINGH Vs. UNION OF INDIA & ANR
|
December 10, 2018 |
|
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY REGISTRAR Vs. THE CHAIRMAN AND MANAGING DIRECTOR TRANSMISSION CORPORATION OF TELANGANA LTD AND OTHERS
|
April 10, 2018 |
|
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY REGISTRAR Vs. SANGAM LAXMI BAI VIDYAPEET & ORS
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October 29, 2018 |
|
JAYANT VERMA AND OTHERS Vs. UNION OF INDIA
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February 16, 2018 |
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JAYANTIBHAI MOHANBHAI PATEL (PADARIA) Vs. STATE OF GUJARAT
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September 12, 2018 |
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JAYAPRAKASH & ANR. Vs. T.S. DAVID & ORS.
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January 25, 2018 |
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JAYASWAMY Vs. STATE OF KARNATAKA
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June 1, 2018 |
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JAYENDRA VIJAY AYARE & ORS. Vs. PRIYANKA ANKUSH CHAVAN @ RUCHITRA & ANR.
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September 10, 2018 |
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JEBA TABASSUM Vs. MD. KHALIL AHMED @ M.K. AHMED AND ORS.
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March 9, 2018 |
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JHARKHAND STATE HOUSING BOARD Vs. DIDAR SINGH & ANR
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October 9, 2018 |
|
JHARKHAND STATE HOUSING BOARD Vs. ANIRUDH KUMAR SAHU & ORS
|
October 9, 2018 |
|
JHARKHAND STATE HOUSING BOARD Vs. DIDAR SINGH
|
October 10, 2018 |
|
JITENDRA @ JEETU Vs. STATE OF MADHYA PRADESH & ORS
|
November 1, 2018 |
|
JITENDRA @ KALLA Vs. STATE OF GOVT. OF NCT OF DELHI
|
October 25, 2018 |
|
JOHRA & ORS Vs. STATE OF HARYANA & ORS
|
December 3, 2018 |
|
JOINT COMMISSIONER OF INCOME TAX AND OTHERS Vs. GRIHALAKSH FILMS AND ANOTHER
|
July 2, 2018 |
|
JOSEPH SHINE Vs. UNION OF INDIA
|
September 27, 2018 |
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JOSHINE ANTONY Vs. BARAFWALA COLD STORAGE & AGRO PROCESSOR
|
December 11, 2018 |
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JUSTICE K. S. PUTTASWAMY (RETD) Vs. UNION OF INDIA
|
September 26, 2018 |
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JYOTI KUMAR MALVIYA Vs. INDIAN FARMERS FER. CO
|
April 19, 2018 |
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K K GUPTA & ORS Vs. HIMACHAL PRADESH PETROLEUM DEALERS ASSOCIATION & ANR
|
April 11, 2018 |
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K K MISHRA Vs. STATE OF MADHYA PRADESH & ANR
|
April 13, 2018 |
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K RAHEJA CORPORATION PVT LTD & ANR Vs. FRANKY MONTEIRO & ORS
|
July 31, 2018 |
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K RAMALINGAM Vs. ANJALAI
|
July 27, 2018 |
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K S RAJAN (D) Vs. STATE OF KERALA & ANR
|
August 10, 2018 |
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K SUBBA RAO & ORS Vs. STATE OF TELANGANA
|
August 21, 2018 |
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K. ANBAZHAGAN AND ANOTHER Vs. REGISTER GENERAL HIGH COURT OF MADRAS AND ANOTHER
|
August 13, 2018 |
|
K. JAGADISH Vs. STATE OF KARNATAKA & ANR
|
July 10, 2018 |
|
K. KISHAN Vs. M/S VIJAY NIRMAN COMPANY PVT. LTD.
|
August 14, 2018 |
|
K. LAKSHMINARAYANAN; S. DHANALAKSHMI Vs. UNION OF INDIA
|
December 6, 2018 |
|
K. MANI Vs. INSPECTOR OF POLICE, SPECIAL CBI, KOCHI
|
January 19, 2018 |
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K. RAVICHANDRA & ORS. Vs. STATE OF KARNATAKA
|
September 6, 2018 |
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K.A.ANNAMMA Vs. THE SECRETARY, COCHIN
|
January 12, 2018 |
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K.K. SURESH & ANR.ETC. Vs. FOOD CORPORATION OF INDIA & ORS. ETC.
|
August 20, 2018 |
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K.K.JHA KAMAL Vs. JHARKHAND HIGH COURT & ANR
|
July 10, 2018 |
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K.S. KALINGA RAYAN @ KALINGARAJU Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
May 18, 2018 |
|
K.S. PUTTASWAMY (RETD) AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 13, 2018 |
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K.V. MOHAMMED ZAKIR Vs. COMMISSIONER OF INCOME TAX, THRISSUR
|
March 5, 2018 |
|
KAILASH & ANR. Vs. SANTOSH & ANR.
|
November 2, 2018 |
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KAILASH SINGH Vs. MANAGING COMMITTEE, MAYO COLLEGE, AJMER & ORS
|
August 31, 2018 |
|
KALAWATI (D) THROUGH LRS. & ORS. Vs. RAKESH KUMAR & ORS.
|
February 16, 2018 |
|
KALIM KHAN & OTHERS Vs. FIMIDABEE & OTHERS
|
July 3, 2018 |
|
KALLURI VENKATA NARASIMHA RAO @ NARSINGA RAO & ANR Vs. LAND ACQUISITION OFFICER AND SUB-COLLECTOR
|
August 9, 2018 |
|
KALPANA Vs. EDUCATION OFFICER (SECONDARY) & ORS.
|
February 16, 2018 |
|
KALPANA MAJUMDER & ORS Vs. LAKSHMI PRIYA SHAW & ORS
|
July 17, 2018 |
|
KALPANA MEHTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 9, 2018 |
|
KALPANA VYAS Vs. RAJ KUMAR RANGWANI
|
October 29, 2018 |
|
KALYAN SINGH Vs. RAVINDER KAUR (D) THR. LRS.
|
September 11, 2018 |
|
KAMAL NATH Vs. ELECTION COMMISSION OF INDIA AND OTHERS
|
October 12, 2018 |
|
KAMALA AND OTHERS Vs. M.R. MOHAN KUMAR
|
October 24, 2018 |
|
KAMESHWAR SINGH Vs. STATE OF BIHAR & ORS
|
April 9, 2018 |
|
KAMIL Vs. STATE OF UTTAR PRADESH
|
October 31, 2018 |
|
KANAILAL SARKAR Vs. STATE OF WEST BENGAL
|
October 4, 2018 |
|
KANAKLATA DAS & ORS. Vs. NABA KUMAR DAS & ORS.
|
January 25, 2018 |
|
KANDLA EXPORT CORPORATION Vs. M/S OCI CORPORATION
|
February 7, 2018 |
|
KANIKA GOEL Vs. STATE OF NCT OF DELHI
|
December 4, 2018 |
|
KANNAN Vs. STATE REP. BY INSPECTOR OF POLICE
|
September 12, 2018 |
|
KANUBHAI BHAGVANBHAI NAYAK Vs. STATE OF GUJARAT
|
December 3, 2018 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
December 10, 2018 |
|
KARNAIL SINGH & ANR. Vs. STATE OF PUNJAB
|
August 14, 2018 |
|
KARNATAKA LIVE BAND RESTAURANTS ASSOCIATION Vs. STATE OF KARNATAKA
|
January 25, 2018 |
|
KARSHANBHAI RAMJIBHAI JALADIYA Vs. DISTRICT DEVELOPMENT OFFICER AND ANR.
|
March 19, 2018 |
|
KASHMI BHAGTANI Vs. STATE OF MADHYA PRADESH & ORS
|
April 25, 2018 |
|
KAVITA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY & ORS
|
September 5, 2018 |
|
KAVITA CHANDRAKANT LAKHANI Vs. STATE OF MAHARASHTRA & ANR.
|
April 24, 2018 |
|
KEDAR NATH KOHLI (DEAD) BY LRS. Vs. BALDEV SINGH
|
March 27, 2018 |
|
KEHAR SINGH (D) THR.L.RS. & ORS. Vs. NACHITTAR KAUR & ORS.
|
August 20, 2018 |
|
KELVIN JUTE CO LTD WORKERS PROVIDENT FUND AND ANR Vs. KRISHNA KUMAR AGARWALA AND OTHERS
|
October 25, 2018 |
|
KEMPA @ KEMPEGOWDA Vs. STATE OF KARNATAKA, BY BANNUR POLICE
|
August 8, 2018 |
|
KERALA ASSISTANT PUBLIC PROSECUTORS ASSOCIATION Vs. STATE OF KERALA AND ORS
|
May 17, 2018 |
|
KERALA AYURVEDA PARAMPARYA VAIDYA FORUM Vs. STATE OF KERALA AND OTHERS
|
April 13, 2018 |
|
KERALA STATE ELECTRICITY BOARD AND ANR. Vs. KURIEN E. KALATHIL AND ANR.
|
March 9, 2018 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. BABY P. P.
|
May 16, 2018 |
|
KETHU PENCHAL REDDY & ORS Vs. SPECIAL DEPUTY COLLECTOR (LA)
|
November 13, 2018 |
|
KHAJAN SINGH (D) THR LRS Vs. BANKEY (DEAD) BY LRS & ORS
|
July 25, 2018 |
|
KHATOON & ORS. Vs. THE STATE OF U.P.
|
February 15, 2018 |
|
KHODIYAAR ROLLING MILLS Vs. PASCHIM GUJARAT VIJ COMPANY LTD.
|
November 20, 2018 |
|
KHURSHID AHMED Vs. STATE OF JAMMU AND KASHMIR
|
May 15, 2018 |
|
KIRAN PAL SINGH Vs. STATE OF UTTAR PRADESH & ORS
|
May 17, 2018 |
|
KIRAN PATIDAR Vs. SANJAY PATIDAR AND OTHERS
|
May 15, 2018 |
|
KISHAN DEVI Vs. ORIENTAL INSURANCE CO. LTD
|
August 14, 2018 |
|
KISHAN RAO Vs. SHANKARGOUDA
|
July 2, 2018 |
|
KISHANLAL BHOLURAM KUMBHAR @ KISHAN PRAJAPATI Vs. STATE OF GUJARAT
|
May 2, 2018 |
|
KODUNGALLUR FILM SOCIETY & ANR Vs. UNION OF INDIA & ORS
|
October 1, 2018 |
|
KOHINOOR TRANSPORTERS Vs. STATE OF UTTAR PRADESH
|
August 21, 2018 |
|
KONARK STRUCTURAL ENGINEERS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX 9(2) & ANR.
|
July 6, 2018 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN & ANR
|
August 28, 2018 |
|
KRISHAN KUMAR MADAN AND ORS Vs. ASHOK KUMAR AND ORS
|
August 29, 2018 |
|
KRISHI UPAJ MANDI SAMITI SIKAR Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
April 23, 2018 |
|
KRISHNA DEVELOPERS AND CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX II
|
February 8, 2018 |
|
KRISHNA DEVI Vs. KESHRI NANDAN
|
March 21, 2018 |
|
KRISHNA KUMAR Vs. STATE OF UTTAR PRADESH & ORS
|
November 20, 2018 |
|
KRISHNAKANT TAMRAKAR Vs. STATE OF MADHYA PRADESH
|
March 28, 2018 |
|
KRITI LAKHINA Vs. STATE OF KARNATAKA
|
April 4, 2018 |
|
KUDRAT S Vs. UNION OF INDIA AND ANR
|
February 22, 2018 |
|
KUDRAT SANDHU Vs. UNION OF INDIA AND ANR.
|
March 20, 2018 |
|
KUDRAT SANDHU Vs. UNION OF INDIA
|
July 16, 2018 |
|
KUDRAT SANDHU Vs. UNION OF INDIA
|
February 9, 2018 |
|
KUDRAT SANDHU Vs. UNION OF INDIA AND ANR.
|
August 21, 2018 |
|
KUKI RAVINDRAN Vs. CHENDRIMADA SOMAYA MADAPPA
|
January 11, 2018 |
|
KUKKIKATTE KRISHNAMOORTY Vs. UNION OF INDIA & ORS
|
November 20, 2018 |
|
KULDEEP MANSUKHANI Vs. COURT ON ITS OWN MOTION, HIGH COURT OF DELHI AT NEW DELHI AND ANR
|
August 1, 2018 |
|
KUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
May 11, 2018 |
|
KUMUDA Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE
|
August 20, 2018 |
|
KURUKSHETRA UNIVERSITY Vs. PRITHVI SINGH
|
February 15, 2018 |
|
KUSAL TOPPO AND ANOTHER Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
L. PONNAYAL @ LAKSHMI Vs. KARUPPANNAN
|
September 17, 2018 |
|
LABHUJI AMRATJI THAKOR & ORS Vs. STATE OF GUJARAT & ANR
|
November 13, 2018 |
|
LACHHMAN DASS Vs. RESHAM CHAND KALER
|
January 23, 2018 |
|
LAJPAT & ORS. Vs. STATE OF UTTAR PRADESH & ANR.
|
December 6, 2018 |
|
LAKSHMI @ LAKSHMAMMA Vs. CHAMUNDAMMA
|
April 2, 2018 |
|
LAKSHMI CHAND AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
August 24, 2018 |
|
LAKSHMI NARAIN DUBEY Vs. STATE OF UTTAR PRADESH
|
April 2, 2018 |
|
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR & ORS
|
May 8, 2018 |
|
LAKSHMI SREENIVASA COOPERATIVE BUILDING SOCIETY Vs. PUVVADA RAMA
|
July 31, 2018 |
|
LALIT YADAV Vs. STATE OF CHHATTISGARH
|
July 5, 2018 |
|
LALITA TOPPO Vs. STATE OF JHARKHAND & ANR.
|
October 30, 2018 |
|
LALJIBHAI MAGANBHAI VASAVA Vs. THE STATE OF GUJARAT
|
January 15, 2018 |
|
LALLI PATEL Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 14, 2018 |
|
LARSEN AND TOUBRO LIMITED SCOMI ENGINEERING BHD Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
|
October 3, 2018 |
|
LATESH @ DADU BABURAO KARLEKAR Vs. THE STATE OF MAHARASHTRA
|
January 30, 2018 |
|
LAVGHANBHAI DEVJIBHAI VASAVA Vs. STATE OF GUJARAT
|
January 10, 2018 |
|
LAXMIRAJ DISTRIBUTORS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA I
|
April 20, 2018 |
|
LEENA VIVEK MASAL Vs. STATE OF MAHARASHTRA
|
January 5, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KALAPPA M SANKAD (D) THR LRS & ORS
|
October 12, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. NANDINI J. SHAH & ORS.
|
February 20, 2018 |
|
LION ENGINEERING CONSULTANTS Vs. STATE OF M P
|
March 22, 2018 |
|
LOHIT Vs. STATE OF HARYANA (SC)
|
February 9, 2018 |
|
LOK PRAHARI THROUGH ITS GENERAL SECRETARY Vs. STATE OF UTTAR PRADESH
|
May 7, 2018 |
|
LOK PRAHARI THROUGH ITS GENERAL SECRETARY S N SHUK Vs. UNION OF INDIA THROUGH ITS SECRETARY & OTHERS
|
April 16, 2018 |
|
LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S N SHUKLA Vs. ELECTION COMMISSION OF INDIA & ORS
|
September 26, 2018 |
|
LOK PRAHARI,THROUGH ITS GENERAL SECRETARY S.N.SHUKLA Vs. UNION OF INDIA
|
February 16, 2018 |
|
LOKAMANI. AND ORS. Vs. MAHADEVAMMA AND ORS.
|
December 7, 2018 |
|
LOUREMBAM DEBEN SINGH & ORS Vs. UNION OF INDIA & ORS ETC
|
November 12, 2018 |
|
LOVELEEN KUMAR ETC Vs. STATE OF HARYANA & ORS
|
May 16, 2018 |
|
LT COL VIJAYNATH JHA Vs. UNION OF INDIA & ORS
|
May 18, 2018 |
|
LT GEN MANOMOY GANGULY, VSM Vs. UNION OF INDIA AND OTHERS
|
October 29, 2018 |
|
LT. CDR. M. RAMESH Vs. UNION OF INDIA & ORS.
|
April 17, 2018 |
|
M AAMIRA FATHIMA AND OTHERS Vs. ANNAMALAI UNIVERSITY AND OTHERS
|
July 13, 2018 |
|
M ARJUNAN Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
December 4, 2018 |
|
M C MEHTA Vs. UNION OF INDIA & ORS
|
May 24, 2018 |
|
M C MEHTA Vs. UNION OF INDIA & ORS
|
October 9, 2018 |
|
M C MEHTA Vs. UNION OF INDIA & ORS
|
January 15, 2018 |
|
M DAKSHAYANI Vs. STATE OF KARNATAKA & ANR
|
April 20, 2018 |
|
M DURGA SINGH & ORS Vs. YADAGIRI & ORS
|
April 18, 2018 |
|
M K JAIN (DEAD) THR LRS Vs. PRINCIPAL SECRETARY, STATE OF UTTAR PRADESH & ORS
|
July 12, 2018 |
|
M L SINGLA Vs. PUNJAB NATIONAL BANK AND ANR
|
September 20, 2018 |
|
M P POORVA KSHETRA VIDYUT VITARAN CO LTD & ORS Vs. UMA SHANKAR DWIVEDI
|
September 5, 2018 |
|
M P POWER GENERATION CO LTD & ANR Vs. ANSALDO ENERGIA SPA & ANR
|
April 16, 2018 |
|
M P POWER MANAGEMENT COMPANY LTD Vs. M P BIOMASS ENERGY DEVELOPERS ASSOCIATION & ORS
|
April 26, 2018 |
|
M SIDDIQ (D) THR LRS Vs. MAHANT SURESH DAS AND OTHERS
|
September 27, 2018 |
|
M. C. MEHTA Vs. UNION OF INDIA & ORS.
|
October 24, 2018 |
|
M. KUPPASWAMY (D) TR LRS Vs. R. VANDANA
|
April 2, 2018 |
|
M. VARA KUMARI Vs. KOVILKAR LAKSHMOJI RAO
|
August 8, 2018 |
|
M.A. ANTONY @ ANTAPPAN Vs. STATE OF KERALA
|
December 12, 2018 |
|
M.C. EHTA Vs. UNION OF INDIA
|
April 4, 2018 |
|
M.C. MEHTA Vs. UNION OF INDIA AND ORS.
|
January 29, 2018 |
|
M.C. MEHTA Vs. UNION OF INDIA & ORS.
|
November 22, 2018 |
|
M.C. MEHTA Vs. UNION OF INDIA & ORS.
|
September 11, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
April 24, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
August 24, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
March 6, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
May 15, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
May 8, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
February 15, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
July 18, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
February 9, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
September 7, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
March 14, 2018 |
|
M.C.MEHTA Vs. UNION OF INDIA
|
May 18, 2018 |
|
M.P. POWER MANAGEMENT COMPANY Vs. RENEW CLEAN ENERGY PVT. LTD
|
April 5, 2018 |
|
M.V. AMREETH Vs. K. VENKATA KRISHNA & ANR.
|
May 15, 2018 |
|
M/S ALAGU PHARMACY AND OTHERS Vs. N. MAGUDESWARI
|
August 14, 2018 |
|
M/S ARTISTIC ART FORUM PVT. LTD. Vs. B. SITA MAHA LAKSHMI
|
September 10, 2018 |
|
M/S EMKAY GLOBAL FINANCIAL SERVICES LTD. Vs. GIRDHAR SONDHI
|
August 20, 2018 |
|
M/S EMPEE DISTILLERIES LIMITED & ORS. Vs. M/S GIMPEX PRIVATE LTD. & ANR.
|
September 24, 2018 |
|
M/S EUREKA BUILDERS Vs. GULABCHAND S/O VELJEE DAND SINCE DECEASED BY L.RS.
|
May 3, 2018 |
|
M/S HYUNDAI HEAVY INDUSTRIES CO. LTD. Vs. DIRECTOR INCOME TAX (INTERNATIONAL TAXATION)
|
September 24, 2018 |
|
M/S INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED Vs. M/S BHADRA PRODUCTS
|
January 23, 2018 |
|
M/S MANGALAM HOMES & RESORTS PVT. LTD.& ORS. Vs. JOY KALIYAVUMKAL & ANR.
|
January 10, 2018 |
|
M/S MAYA APPLIANCES (P) LTD Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES & ORS
|
February 6, 2018 |
|
M/S MMC PROJECTS INDIA PVT. LTD. Vs. GUJARAT STATE ELECTRICITY CORPORATION LTD. & ANR.
|
March 22, 2018 |
|
M/S NATURAL SUGAR AND ALLIED INDUSTRIES LTD. Vs. COMMISSIONER (APPEALS)
|
March 5, 2018 |
|
M/S NEERJA REALTORS PVT LTD Vs. JANGLU (DEAD) THR. LR.
|
January 29, 2018 |
|
M/S ONGC MANGALORE PETROCHEMICALS LTD. Vs. M/S ANS CONSTRUCTIONS LTD. & ANR.
|
February 7, 2018 |
|
M/S PSA MUMBAI INVESTMENTS PTE. LIMITED Vs. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST AND ANR.
|
September 11, 2018 |
|
M/S RAVEECHEE AND CO. Vs. UNION OF INDIA
|
July 3, 2018 |
|
M/S SHRIRAM EPC LIMITED Vs. RIOGLASS SOLAR SA
|
September 13, 2018 |
|
M/S ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
April 24, 2018 |
|
M/S. FORTUNE INFRASTRUCTURE (NOW KNOWN AS M/S. HICON INFRASTRUCTURE) & ANR. Vs. TREVOR DLIMA & ORS.
|
March 12, 2018 |
|
M/S. GEOMYSORE SERVICES (I) PVT. LTD.& ANR. Vs. M/S. HUTTI GOLDMINES CO. LTD. & ORS.
|
May 8, 2018 |
|
M/S. GHAI CONSTRUCTION ENGINEERS AND CONTRACTORS Vs. GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
|
January 16, 2018 |
|
M/S. GULAB GUNDHI TOBACCO CO. ETC. Vs. C.C.E. DELHI
|
January 9, 2018 |
|
M/S. HARYANA SURAJ MALTING LTD. Vs. PHOOL CHAND
|
May 18, 2018 |
|
M/S. HOME FINDERS HOUSING LTD. Vs. INCOME TAX OFFICER, CORPORATE WARD 2(3)
|
May 18, 2018 |
|
M/S. HONDA SIEL CARS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 14, 2018 |
|
M/S. INDIAN COFFEE WORKERS COOP.SOC.LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2018 |
|
M/S. INOX WIND LTD. Vs. M/S THERMOCABLES LTD.
|
January 5, 2018 |
|
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
|
July 30, 2018 |
|
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
|
May 2, 2018 |
|
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
|
May 17, 2018 |
|
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
|
April 11, 2018 |
|
M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
|
May 9, 2018 |
|
M/S. RAJA RAM RAJENDRA BHANDARI & PARTY (AJMER GROUP) ETC. Vs. COMMISSIONER OF INCOME TAX
|
August 20, 2018 |
|
M/S. SPACEMAKERS AND ANOTHER Vs. M/S. MANSI TRADING CO.
|
March 9, 2018 |
|
M/S. SUPER SALES INDIA LTD.(FORMERLY KNOWN AS M/S. SUPER SALES AGENCIES LTD.) Vs. COMMISSIONER OF CENTRAL EXCISE, COIMBATORE
|
March 28, 2018 |
|
M/S. SUPERTECH LTD. Vs. RAJNI GOYAL
|
October 23, 2018 |
|
M/S. VED PRAKASH MITHAL AND SONS Vs. UNION OF INDIA
|
August 8, 2018 |
|
M/S. ZHEJIANG BONLY ELEVATOR GUIDE RAIL MANUFACTURE CO. LTD. Vs. M/S. JADE ELEVATOR COMPONENTS
|
September 14, 2018 |
|
M/S.ADVANTA INDIA LTD. Vs. B.N.SHIVANNA
|
February 21, 2018 |
|
MAA VAISHNO DEVI MAHIL MAHAVIDYALAYA Vs. STATE OF UTTAR PRADESH & ORS
|
July 18, 2018 |
|
MACKINTOSH BURN LIMITED Vs. SARKAR AND CHOWDHURY ENTERPRISES PRIVATE LIMITED
|
March 27, 2018 |
|
MADAN ALIAS MADHU PATEKAR Vs. STATE OF MAHARASHTRA
|
February 6, 2018 |
|
MADAN MOHAN Vs. JAWAHAR LAL (DEAD) THROUGH LRS & ORS
|
October 5, 2018 |
|
MADAN MOHAN Vs. KAMAL PARKASH GOYA & ORS.
|
July 6, 2018 |
|
MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY & ANR Vs. L G CHAUDHARY ENGINEERS AND CONTRACTORS
|
March 8, 2018 |
|
MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY AND ANR Vs. BACKBONE ENTERPRISES LIMITED AND ANR
|
April 18, 2018 |
|
MADIRAJU VENKATA RAMANA RAJU Vs. PEDDIREDDIGARI RAMACHANDRA REDDY
|
March 21, 2018 |
|
MAGMA GENERAL INSURANCE CO LTD Vs. NANU RAM ALIAS CHUHRU RAM & ORS
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September 18, 2018 |
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MAHABIR INDUSTRIES Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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May 18, 2018 |
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MAHABIR PROSAD CHOUDHARY Vs. OCTAVIUS TEA AND INDUSTRIES LTD AND ANR
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December 4, 2018 |
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MAHANT LALITA SHARANJI Vs. DEOKI DEVI
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February 16, 2018 |
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MAHANTH SATYANAND @ RAMJEE SINGH Vs. SHYAM LAL CHAUHAN AND OTHERS
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February 8, 2018 |
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MAHARAJI EDUCATION TRUST Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ORS.
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April 24, 2018 |
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MAHARASHTRA HOUSING DEVELOPMENT Vs. SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED
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February 12, 2018 |
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MAHARASHTRA STATE ELECTICITY DISTRIBUTION COMPANY LTD. Vs. DATAR SWITCHGEAR LTD
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January 18, 2018 |
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MAHARASHTRA STATE ELECTRICITYCDISTRIBUTION CO.LTD. Vs. THE APPELLATE AUTHORITY & ANR.
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February 15, 2018 |
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MAHAVEER KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX, JAIPUR
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April 19, 2018 |
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MAHAVIR INSTITUTE OF MEDICAL SCIENCES AND ANR. Vs. UNION OF INDIA & ANR.
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August 6, 2018 |
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MAHENDER CHAWLA Vs. UNION OF INDIA
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December 5, 2018 |
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MAHENDRA PRATAP DUBEY Vs. MANAGING OFFICER, EVACUEE PROPERTY & ORS.
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November 16, 2018 |
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MAHENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
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November 15, 2018 |
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MAHESH Vs. STATE OF RAJASTHAN & ORS.
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March 27, 2018 |
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MAHESH CHANDRA VERMA Vs. STATE OF JHARKHAND THROUGH: ITS CHIEF SECRETARY & ORS.
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May 11, 2018 |
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MAJ AMOD KUMAR Vs. UNION OF INDIA & ANR
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September 6, 2018 |
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MALIK MAZHAR SULTAN & ANR Vs. U P PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY & ORS
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November 15, 2018 |
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MALLANNA & ORS Vs. STATE OF KARNATAKA & ANR
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November 19, 2018 |
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MALLAPPA DEAD BY L RS & ORS Vs. SPECIAL LAND ACQUISITION OFFICER & ANR
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December 3, 2018 |
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MALLIKARJUN KODAGALI Vs. STATE OF KARNATAKA
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October 12, 2018 |
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MAMTA ROHIT Vs. PRAFULLA RANJAN & ORS
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September 26, 2018 |
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MANAGEMENT OF REGIONAL CHIEF ENGINEER P H E D RANCHI Vs. THEIR WORKMEN REP BY DISTRICT SECRETARY
|
September 20, 2018 |
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MANAGEMENT, HINDUSTAN MACHINE TOOLS LTD. Vs. GHANSHYAM SHARMA
|
October 30, 2018 |
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MANASH MOHAN CHATTERJEE Vs. Y. RATNAKAR RAO
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July 2, 2018 |
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MANASH MOHAN CHATTERJEE ANR ANR Vs. Y RATNAKAR RAO AND ORS
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November 13, 2018 |
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MANEESH VASHISTHA Vs. HIGH COURT OF PUNJAB AND HARYANA
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November 12, 2018 |
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MANGAMAL @ THULASI AND ANR Vs. T B RAJU AND ORS
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April 19, 2018 |
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MANGLA RAM Vs. ORIENTAL INSURANCE CO LTD & ORS
|
April 6, 2018 |
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MANIMEGALAI Vs. SPECIAL TAHSILDAR (LAND ACQUISITION OFFICER) ADI D
|
April 16, 2018 |
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MANJU KUMARI SINGH @ MANJU SINGH Vs. AVINASH KUMAR SINGH
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July 25, 2018 |
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MANJU SAXENA Vs. UNION OF INDIA & ANR
|
December 3, 2018 |
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MANJU SURANA Vs. SUNIL ARORA & ORS.
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March 27, 2018 |
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MANJULA SINGH CHOUHAN Vs. VISHAL SINGH CHOUHAN
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November 27, 2018 |
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MANOHAR LAL SHARMA Vs. NARENDRA DAMODARDAS MODI & ORS
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December 14, 2018 |
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MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY & OTHERS
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January 15, 2018 |
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MANOHARAN & ANR. Vs. STATE REP. BY INSPECTOR OF POLICE
|
May 9, 2018 |
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MANOJ KUMAR Vs. STATE OF UTTAR PRADESH AND ANOTHER
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November 13, 2018 |
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MANOJ KUMAR Vs. STATE OF UTTAR PRADESH
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October 29, 2018 |
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MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
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May 15, 2018 |
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MANOJ KUMAR BABULAL AGRAWAL Vs. THE SECRETARY INCOME TAX SETTLEMENT COMMISSION AND ANOTHER
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March 26, 2018 |
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MANOJ SURESH JADHAV AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 7, 2018 |
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MANPHOOL SINGH & ORS. Vs. STATE OF HARYANA
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August 16, 2018 |
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MAQBOOL Vs. STATE OF UTTAR PRADESH AND ANOTHER
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September 7, 2018 |
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MARI Vs. STATE OF TAMIL NADU
|
October 31, 2018 |
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MARWADI RAJASTHAN EDUCATION SOCIETY, LATUR Vs. STATE OF MAHARASHTRA & ANR
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July 23, 2018 |
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MASROOR AHMAD KHAN Vs. STATE OF UTTARAKHAND & ORS
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December 3, 2018 |
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MATHEW DAVID Vs. THE STATE OF KERALA
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March 13, 2018 |
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MATHEWS MAR KOORILOS (DEAD) AND ANR ETC Vs. M. PAPPY (DEAD) AND ANOTHER ETC
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August 28, 2018 |
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MAUVIN GODINHO Vs. STATE OF GOA
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January 17, 2018 |
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MAUVIN GODINHO Vs. STATE OF GOA
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February 19, 2018 |
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MAWIZUALI AND ANR. Vs. K. LALTHAENGI AND ANR.
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February 13, 2018 |
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MAXOPP INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
|
February 12, 2018 |
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MAYA DEVI (D) THROUGH LRS & ORS. Vs. THE STATE OF HARYANA
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January 25, 2018 |
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MAYURESH NANDKUMAR PUROHIT Vs. KAUSHIK MANNA AND ANR.
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February 19, 2018 |
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MAZDOOR KISAN SHAKTI SANGATHAN Vs. UNION OF INDIA
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July 23, 2018 |
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MD ABDUL QADIR SIDDIQUE Vs. STATE OF ARUNACHAL PRADESH & ORS
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April 4, 2018 |
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MD. AFSAR HUSSAIN PARVEZ & ORS. Vs. STATE OF BIHAR & ANR.
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November 16, 2018 |
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MD. AKRAM SIDDIQUI Vs. STATE OF BIHAR
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October 3, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. LORD BUDDHA EDUCATIONAL SOCIETY & ORS
|
October 9, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. N.C. MEDICAL COLLEGE AND HOSPITAL AND ORS.
|
July 30, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE JAIPUR AND ANOTHER
|
July 4, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. CHAIRMAN, S.R. EDUCATIONAL AND CHARITABLE TRUST & ANR
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October 29, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. N.C. MEDICAL COLLEGE AND HOSPITAL AND ORS.
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July 4, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. STATE OF KERALA & ORS.
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September 12, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. N.C. MEDICAL COLLEGE & HOSPITAL & ORS.
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September 13, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. THE PRINCIPAL KMCT MEDICAL COLLEGE & ANR.
|
August 21, 2018 |
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MEDICAL COUNCIL OF INDIA Vs. VEDANTAA INSTITUTE OF ACADEMIC EXCELLENCE PVT. LTD. AND ORS.
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June 1, 2018 |
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MEDICAL COUNCIL OF INDIA & ORS Vs. AIMAN KAMAL & ORS
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April 18, 2018 |
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MEENA VERMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
September 19, 2018 |
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MEENAKSHI Vs. HEMANT
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November 20, 2018 |
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MEENAKSHI JUNEJA & ANR Vs. STATE OF NCT OF DELHI & ORS
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November 26, 2018 |
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MEENAKSHI SAXENA & ANR Vs. ECGC LTD
|
May 18, 2018 |
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MEENAL BHARGAVA Vs. NAVEEN SHARMA
|
May 9, 2018 |
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MEERA MISHRA Vs. SATISH KUMAR & ORS
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December 3, 2018 |
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MEERA V. MATHEW Vs. VIVEK K. JOHN
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November 13, 2018 |
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MEHBOOB & ANR Vs. STATE OF MAHARASHTRA
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October 11, 2018 |
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MENOKA MALIK AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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August 28, 2018 |
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MINASINGH MAJHI Vs. COLLECTOR, NUAPADA & ANR ETC.
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October 24, 2018 |
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MINISTRY OF AYUSH Vs. VANITHA R & ANR
|
September 27, 2018 |
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MOHAMMAD MIYAN AND ORS. Vs. THE STATE OF UTTAR PRADESH AND ANR.
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August 21, 2018 |
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MOHAMMAD YUSUF AND OTHERS ETC ETC Vs. STATE OF HARYANA AND OTHERS
|
April 16, 2018 |
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MOHAMMED AMIN Vs. STATE OF RAJASTHAN & ORS
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August 6, 2018 |
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MOHAMMED IMRAN Vs. THE STATE OF MAHARASHTRA
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March 23, 2018 |
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MOHAMMED IMRAN Vs. STATE OF MAHARASHTRA AND OTHERS
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October 12, 2018 |
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MOHAMMED ZAKIR Vs. SHABANA & ORS
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July 23, 2018 |
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MOHAN KUMARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 10, 2018 |
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MOHAN LAL Vs. THE STATE OF RAJASTHAN AND ANR.
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May 10, 2018 |
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MOHAN LAL Vs. NAND LAL
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March 21, 2018 |
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MOHAN LAL Vs. STATE OF PUNJAB
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August 16, 2018 |
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MOHAR SAI AND ANR. Vs. GAYATRI DEVI AND ORS.
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April 27, 2018 |
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MOHD AKHTAR Vs. STATE OF J&K
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May 7, 2018 |
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MOHD AKHTAR Vs. STATE OF BIHAR & ANR
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December 4, 2018 |
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MOHD ALI Vs. STATE OF H P AND OTHERS
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April 16, 2018 |
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MOHD. AKHTAR Vs. STATE OF JAMMU & KASHMIR
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July 9, 2018 |
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MOHD. AKHTAR Vs. THE STATE OF JAMMU AND KASHMIR
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April 16, 2018 |
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MOHD. ANWAR Vs. THE ORIENTAL INSURANCE COMPANY LTD. & ANR.
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February 19, 2018 |
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MOHD. IBRAHIM Vs. STATE OF KARNATAKA
|
July 5, 2018 |
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MOHD. JAVED Vs. THE STATE OF CHHATTISGARH
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February 13, 2018 |
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MOHD. SAHID AND OTHERS Vs. RAZIYA KHANAM (D) THR. LRS AND ANOTHER
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October 10, 2018 |
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MOHINDER SINGH Vs. PARAMJIT SINGH
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March 28, 2018 |
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MOHINDER SINGH Vs. STATE OF PUNJAB
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August 14, 2018 |
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MOHINI DANG Vs. STATE OF U P & ORS
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May 10, 2018 |
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MOHMED RAFIQ ABDUL RAHIM SHAIKH Vs. STATE OF GUJARAT
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September 13, 2018 |
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MOTIRAM PADU JOSHI AND OTHERS Vs. THE STATE OF MAHARASHTRA
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July 10, 2018 |
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MRADUL MISHRA Vs. CHAIRMAN U.P. PUBLIC SERVICE COMMISSION ALLAHABAD & ANR.
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July 16, 2018 |
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MRINALINI PADHI Vs. UNION OF INDIA
|
July 5, 2018 |
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MRINALINI PADHI Vs. UNION OF INDIA & ORS.
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June 8, 2018 |
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MRS. KANIKA GOEL Vs. STATE OF DELHI
|
July 20, 2018 |
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MS. X Vs. STATE OF HARYANA & ANR. ETC. ETC.
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February 15, 2018 |
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MST. ANUSUIYA @ SARASWATIBAI Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
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MUBIN SHAIKH Vs. STATE OF MAHARASHTRA AND ANOTHER
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February 8, 2018 |
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MUKESH Vs. STATE OF NCT OF DELHI
|
July 9, 2018 |
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MUKESH KUMAR Vs. STATE OF CHHATTISGARH
|
July 18, 2018 |
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MUKESH KUMAR & ORS Vs. STATE OF BIHAR & ORS
|
February 13, 2018 |
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MUKHTYAR JABBAR TADVI Vs. STATE OF MAHARASHTRA
|
October 31, 2018 |
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MUKUL KUMAR TYAGI Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
October 1, 2018 |
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MULTIPLEX ASSOCIATION OF INDIA Vs. STATE OF JAMMU & KASHMIR
|
August 10, 2018 |
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MUMMANENI VENKATARAMUDU & ORS Vs. STATE OF ANDHRA PRADESH & ORS
|
March 12, 2018 |
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MUNAWWAR ALI Vs. UNION OF INDIA
|
May 18, 2018 |
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MUNCIPAL COUNCIL Vs. NATIONAL FEETILIZER LTD.OTHER
|
January 30, 2018 |
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MUNI REDDY & ANR. Vs. C. NAGARAJU & ORS.
|
September 20, 2018 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PANKAJ ARORA (SECRETARY) AND OTHERS
|
January 23, 2018 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRATIBHA INDUSTRIES LTD
|
December 4, 2018 |
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MUNICIPAL CORPORATION, UJJAIN & ANR Vs. BVG INDIA LIMITED AND ORS
|
March 28, 2018 |
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MUNICIPAL CORPORATION, UJJAIN & ANR Vs. BVG INDIA LIMITED AND ORS
|
March 27, 2018 |
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MUNICIPAL COUNCIL BAWAL & ANR Vs. BABU LAL & ORS
|
January 10, 2018 |
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MUNNA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
February 8, 2018 |
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MUNSHIRAM Vs. STATE OF RAJASTHAN AND ANR ETC
|
April 9, 2018 |
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MUNUSAMY & ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
|
February 9, 2018 |
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MURTHI SHRI LAXMHINARAYANJI MAHARAJ AND ORS. Vs. RAMSWAROOP TRIPATHI AND ORS.
|
February 13, 2018 |
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MURUGAN Vs. STATE OF TAMIL NADU
|
May 2, 2018 |
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MURUGESAN & ORS Vs. P SIVANANDAM & ORS
|
April 3, 2018 |
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MUSKAN ABDUL RAHIM SHAIKH Vs. STATE OF GUJARAT
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September 18, 2018 |
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MYSORE URBAN DEVELOPMENT AUTHORITY Vs. K M CHIKKATHAYAMMA & ORS
|
September 7, 2018 |
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N P MURUGESAN Vs. C KRISHNAMURTHY
|
July 4, 2018 |
|
N RADHAKRISHNAN @ RADHAKRISHNAN VARENICKAL Vs. UNION OF INDIA AND OTHERS
|
September 5, 2018 |
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N. C. MEDICAL COLLEGE AND HOSPITAL PRINCIPAL Vs. UNION OF INDIA SECRETARY
|
January 17, 2018 |
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N. SRINIVAS GOUD Vs. THE STATE OF TELANGANA & ORS.
|
July 13, 2018 |
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N.C. BANSAL Vs. UTTAR PRADESH FINANCIAL CORPORATION & ANR.
|
January 25, 2018 |
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N.N.GODFRED & OTHERS Vs. UNION OF INDIA & OTHERS
|
July 11, 2018 |
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NABA PARJAY WEST BENGAL PRIMARY ORGANIZER TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL AND ORS.
|
May 3, 2018 |
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NACHHATAR SINGH ETC ETC Vs. STATE OF PUNJAB & ORS
|
January 22, 2018 |
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NAGAIAH Vs. CHOWDAMMA (DEAD) BY LRS.
|
January 8, 2018 |
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NAGORAO SHIVAJI CHAVAN Vs. SUNIL PURUSHOTTAM BHAMRE
|
November 15, 2018 |
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NAGPUR IMPROVEMENT TRUST Vs. SHEELA RAMCHANDRA TIKHE
|
October 31, 2018 |
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NAMAN SINGH ALIAS NAMAN PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
December 13, 2018 |
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NANAK (DECEASED) THROUGH LRS Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ANR
|
September 26, 2018 |
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NANDAKUMAR & ANR. Vs. STATE OF KERALA & ORS.
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April 20, 2018 |
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NANDHINI DELUXE Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LTD
|
July 26, 2018 |
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NARAYAN MALHARI THORAT Vs. VINAYAK DEORAO BHAGAT AND ANR.
|
November 28, 2018 |
|
NARAYANA GRAMANI Vs. MARIAMMAL
|
September 11, 2018 |
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NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY & ORS. Vs. BHUPENDRA SINGH RAWAT & ANR.
|
May 18, 2018 |
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NARENDRA KUMAR TIWARI & ORS. Vs. STATE OF JHARKHAND & ORS.
|
August 1, 2018 |
|
NARESH Vs. STATE OF MADHYA PRADESH
|
February 15, 2018 |
|
NARESH & ORS Vs. STATE OF UTTARAKHAND & ORS
|
April 25, 2018 |
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NATIONAL ALUMINUM COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
November 19, 2018 |
|
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA
|
March 19, 2018 |
|
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. RAJESH KUMAR
|
January 4, 2018 |
|
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. RAJESH KUMAR
|
March 19, 2018 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. M/S. PROGRESSIVEMVR (JV)
|
February 23, 2018 |
|
NATIONAL HIGHWAYS AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD Vs. PRAKASH CHAND PRADHAN & ORS
|
May 16, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GWALIOR JHANSI EXPRESSWAY LIMITED
|
July 13, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ASHALATA BHOWMIK AND ORS
|
August 31, 2018 |
|
NATIONAL INSURANCE SPECIAL VOLUNTARY Vs. UNITED INDIA INSURANCE
|
October 26, 2018 |
|
NATIONAL KAMGAR UNION Vs. KRAN RADER PVT. LTD.
|
January 5, 2018 |
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NATIONAL TRAVEL SERVICES Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2018 |
|
NAVANEETHAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
|
April 16, 2018 |
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NAVEEN KUMAR Vs. VIJAY KUMAR AND ORS
|
February 6, 2018 |
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NAVTEJ SINGH JOHAR Vs. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE
|
September 6, 2018 |
|
NAVTEJ SINGH JOHAR Vs. UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY
|
January 8, 2018 |
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NAYAN PRASAD & ORS. Vs. STATE OF BIHAR & ANR
|
July 20, 2018 |
|
NEEL ENTERPRISES & ANR Vs. STATE BANK OF INDIA & ANR
|
May 10, 2018 |
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NEENA V. PATEL AND ANOTHER Vs. MRS. JYOTSANABEN P. PATEL AND OTHERS
|
March 13, 2018 |
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NEERAJ KUMAR Vs. ARVIND KUMAR MINHAS
|
January 19, 2018 |
|
NEHRU GRAM BHARATI UNIVERSITY Vs. STATE OF U.P. & ORS.
|
October 24, 2018 |
|
NETRAM SAHU Vs. STATE OF CHHATTISGARH
|
March 23, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VINISH JAIN AND ORS.
|
February 23, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJESHWAR SHARMA AND ORS
|
December 7, 2018 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX APPEALS & ORS
|
July 2, 2018 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE
|
September 26, 2018 |
|
NGT BAR ASSOCIATION (WESTERN ZONE) Vs. UNION OF INDIA (SC)
|
March 27, 2018 |
|
NHPC LIMITED Vs. PATEL ENGINEERING LIMITED
|
November 30, 2018 |
|
NILESH MANSUKHLAL PATEL & ANR Vs. MUKESH MANSUKHLAL KOHTARI & ORS
|
November 20, 2018 |
|
NIPUN SAXENA Vs. UNION OF INDIA
|
December 11, 2018 |
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NIPUN SAXENA Vs. UNION OF INDIA
|
May 11, 2018 |
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NIPUN SAXENA Vs. UNION OF INDIA
|
August 10, 2018 |
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NIPUN SAXENA & ANR. Vs. UNION OF INDIA & ORS.
|
September 5, 2018 |
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NISHAN SINGH & ORS. Vs. ORIENTAL INSURANCE COMPANY LTD. THROUGH REGIONAL MANAGER & ORS.
|
April 27, 2018 |
|
NITIN BALKISAN GAIKWAD Vs. STATE OF MAHARASHTRA
|
July 9, 2018 |
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NITINCHANDRA SOMNATH RAVAL Vs. STATE OF GUJARAT
|
November 14, 2018 |
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NIVEDITA JHA Vs. STATE OF BIHAR & ORS
|
September 20, 2018 |
|
NKG INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, GHAZIABAD
|
March 27, 2018 |
|
NOKIA INDIA PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX AND ANR.
|
April 9, 2018 |
|
NONIHAL SINGH Vs. MAYA DEVI
|
April 5, 2018 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SMT. SUJATHA
|
November 2, 2018 |
|
NUTAN RANI AND ANR Vs. GURMAIL SINGH AND ORS
|
July 20, 2018 |
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ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. PITABASA MISHRA & ORS.
|
February 19, 2018 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 19, 2018 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
October 4, 2018 |
|
OM PRAKASH AGARWAL SINCE DECEASED THR LRS & ORS Vs. VISHAN DAYAL RAJPOOT & ANR
|
October 12, 2018 |
|
OM PRAKASH SINGH Vs. STATE OF BIHAR & ORS
|
July 11, 2018 |
|
OMPRAKASH @ MANTA Vs. STATE OF MADHYA PRADESH
|
October 1, 2018 |
|
OMVEER SINGH Vs. STATE OF UTTAR PRADESH & ANR
|
December 3, 2018 |
|
ONGC MANGALORE PETROCHEMICALS LTD Vs. ANS CONSTRUCTIONS LTD & ANR
|
February 7, 2018 |
|
ONGC PURBANCHAL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA & ORS
|
April 3, 2018 |
|
ORIENTAL BANK OF COMMERCE Vs. VIJAY BHAI GOVINDBHAI PATNI
|
July 5, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. USHA BHAGCHANDANI & ORS
|
February 13, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. M/S NARBHERAM POWER AND STEEL PVT. LTD.
|
May 2, 2018 |
|
ORISSA LIFT IRRIGATION CORP. LTD Vs. RABI SANKAR PATRO & ORS
|
January 22, 2018 |
|
OSAMA AZIZ AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 27, 2018 |
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OSWAL WOOLLEN MILLS LTD Vs. OSWAL AGRO MILLS LTD
|
April 13, 2018 |
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P E C LIMITED Vs. AUSTBULK SHIPPING SDN BHD
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November 14, 2018 |
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P J MATHEW Vs. STATE OF KERALA
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October 4, 2018 |
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P K NARAYANAN RAJA Vs. AMBIKA AND ANR
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August 10, 2018 |
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P MEENAKSHISUNDARAM Vs. P VIJAYAKUMAR
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March 28, 2018 |
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P RADHA BAI AND ORS Vs. P ASHOK KUMAR AND ANR
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September 26, 2018 |
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P S AYUB Vs. ASIF JAGIRDAR
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September 28, 2018 |
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P. V. RAMANA & ANR Vs. STATE OF MAHARASHTRA & ORS
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July 6, 2018 |
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P.RAMADAS Vs. STATE OF KERALA AND ANOTHER
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February 19, 2018 |
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P.SREEKUMAR Vs. STATE OF KERALA
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March 19, 2018 |
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P.VIJAYAKUMARI Vs. INDIAN BANK REPRESENTED
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January 17, 2018 |
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PADMINI SINGHA Vs. STATE OF ASSAM & OTHERS
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September 27, 2018 |
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PALANI Vs. STATE OF TAMIL NADU
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November 27, 2018 |
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PANKAJ JAIN Vs. UNION OF INDIA & ANR.
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February 23, 2018 |
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PANKAJ KR MISHRA & ORS Vs. UNION OF INDIA & ORS
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July 31, 2018 |
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PANKAJ KUMUDCH Vs. UNION OF INDIA MINISTRY OF LAW
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March 28, 2018 |
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PANKAJ MADHUKAR DEOLE @ SHASHI PANKAJ MADHUKAR Vs. THE STATE OF MAHARASHTRA AND ANOTHER
|
February 12, 2018 |
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PANKAJ SINHA Vs. UNION OF INDIA AND OTHERS
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September 14, 2018 |
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PAPPU Vs. VINOD KUMAR LAMBA
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January 19, 2018 |
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PAPPU @ HANS RAJ Vs. STATE OF PUNJAB & ANR
|
October 3, 2018 |
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PAPPU ALIAS SURENDRA Vs. STATE OF M.P.
|
May 8, 2018 |
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PARADEEP PHOSPHATES LIMITED Vs. STATE OF ORISSA & ORS
|
April 19, 2018 |
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PARAKH VANIJYA PRIVATE LIMITED Vs. BAROMA AGRO PRODUCT AND OTHERS
|
July 12, 2018 |
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PARAMOUNT DIGITAL COLOR LAB & ORS ETC Vs. AGFA INDIA PVT LTD & ORS ETC
|
February 15, 2018 |
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PARAS RAM & ORS Vs. STATE OF HARYANA & ORS
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September 19, 2018 |
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PARITOSH KUMAR Vs. STATE OF JHARKHAND & ANR
|
November 19, 2018 |
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PASUPATI NATH DAS (DEAD) Vs. CHANCHAL KUMAR DAS (DEAD) BY L RS AND ORS
|
September 25, 2018 |
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PATANJALI YOGPEETH TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
November 26, 2018 |
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PATEL AHMED MOHAMMAD Vs. BALWANT SINGH RAJPUT & ORS
|
September 26, 2018 |
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PATIALA URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. TARLOCHAN SINGH
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October 24, 2018 |
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PATNI HUSHENBHAI SIDIBHAI KOTVALA (DECEASED) THR LRS & ORS Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 14, 2018 |
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PATTIPATI VENKATESWARLY NAIDU Vs. SPECIAL DEPUTY COLLECTOR (L A )
|
September 27, 2018 |
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PHILIX & ORS Vs. PHILOMINA AND ORS ETC ETC
|
March 6, 2018 |
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PIMPRI CHINCHWAD NEW TOWNSHIP DEVELOPMENT AUTHORITY Vs. VISHNUDEV COOPERATIVE HOUSING SOCIETY & ORS
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August 3, 2018 |
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PINKU ETC Vs. STATE OF UTTAR PRADESH
|
October 11, 2018 |
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PLYWOOD ASSOCIATION Vs. STATE OF JHARKHAND AND OTHERS
|
November 15, 2018 |
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PODIYAMI LAKHO Vs. STATE OF CHHATTISGARH
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October 10, 2018 |
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POOJA BHATT Vs. VINAY KUMAR RAI AND ORS.
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May 17, 2018 |
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POPAT & KOTECHA PROPERTY & ORS Vs. ASHIM KUMAR DEY
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August 9, 2018 |
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POWAI PANCHSHEEL CO-OP HSG SOCIETY & ANR Vs. MAHARASHTRA HOUSING AREA DEVELOPMENT AUTHORITY (MHADA) & ORS
|
October 12, 2018 |
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PR COMMISSIONER OF INCOME TAX Vs. MONNET ISPAT AND ENERGY LTD
|
August 10, 2018 |
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PR. COMMISSIONER OF INCOME TAX Vs. M/S. KRISHAK BHARTI COOPERATIVE LTD.
|
January 19, 2018 |
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PR. COMMISSIONER OF INCOME TAX Vs. M/S. VEER GEMS
|
January 5, 2018 |
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PR. COMMISSIONER OF INCOME TAX Vs. SINTEX INDUSTRIES LIMITED
|
March 23, 2018 |
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PR. COMMISSIONER OF INCOME TAX 10, MUMBAI Vs. LIONBRIDGE TECHNOLOGIES PVT. LTD.
|
July 30, 2018 |
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PR. COMMISSIONER OF INCOME TAX 6 Vs. NTPC ELECTRICAL SUPPLY COMPANY LTD. DIRECTOR
|
April 23, 2018 |
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PR. COMMISSIONER OF INCOME TAX CENTRAL-1, KOLKATA Vs. JIS FOUNDATION
|
August 6, 2018 |
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PR. COMMISSIONER OF INCOME TAX CITY 1 Vs. BOMBAY BURMAH TRADING CORPORATION LTD.
|
July 3, 2018 |
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PR. COMMISSIONER OF INCOME TAX, 2 DELHI Vs. M/S. BEST INFRASTRUCTURE (INDIA) PVT. LTD.
|
May 14, 2018 |
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PR. COMMISSIONER OF INCOME TAX, ALWAR Vs. M/S GILLETTE INDIA LTD
|
September 14, 2018 |
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PR. COMMISSIONER OF INCOME TAX, CENTRAL II NEW DELHI Vs. MEETA GUTGUTIA
|
July 2, 2018 |
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PR. COMMISSIONER OF INCOME TAX, PANAJI Vs. M/S. PARADISE INLAND SHIPPING PVT. LTD.
|
April 23, 2018 |
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PR. COMMISSIONER OF INCOME TAX, VADODARA 2 Vs. NILA BAUART ENGINEERING LTD.
|
May 11, 2018 |
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PR.COMMISSIONER OF INCOME TAX CENTRAL Vs. M/S GREEN FIRE EXPORTS
|
August 10, 2018 |
|
PRABHAT RANJAN SINGH Vs. R K KUSHWAHA
|
May 3, 2018 |
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PRABHAT RANJAN SINGH & ANR Vs. R K KUSHWAHA & ORS
|
September 7, 2018 |
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PRABHU @ KULANDAIVELU Vs. STATE OF TAMIL NADU
|
September 18, 2018 |
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PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
July 4, 2018 |
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PRADEEP BISOI @ RANJIT BISOI Vs. STATE OF ODISHA
|
October 10, 2018 |
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PRADESHIYA INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. HINDUSTAN AERONAUTICS LTD
|
February 1, 2018 |
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PRADYUMAN BISHT Vs. UNION OF INDIA
|
February 13, 2018 |
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PRAHLAD Vs. STATE OF RAJASTHAN
|
November 14, 2018 |
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PRAKASH Vs. BASAVARAJ J. HALAPPANAVAR
|
July 12, 2018 |
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PRAKASH CHAND DAGA Vs. SAVETA SHARMA & ORS
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December 14, 2018 |
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PRAKASH CHAND MEENA Vs. STATE OF RAJASTHAN & ANR
|
October 9, 2018 |
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PRAKASH SINGH & ORS Vs. UNION OF INDIA
|
July 3, 2018 |
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PRALHAD SHANKARRAO TAJALE & ORS. Vs. STATE OF MAHARASHTRA
|
March 8, 2018 |
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PRAMOD LAXMAN GUDADHE Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
May 9, 2018 |
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PRANJAY PURUSHOTAMBHAI GORADIA Vs. STATE OF MAHARASHTRA
|
January 16, 2018 |
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PRASHANT, S/O GANESH GAWAI Vs. STATE OF MAHARASHTRA
|
January 11, 2018 |
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PRASHANTI MEDICAL SERVICES & RESEARCH FOUNDATION Vs. UNION OF INDIA
|
March 9, 2018 |
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PRATAP MEHTA Vs. SUNIL GUPTA & ORS.
|
November 2, 2018 |
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PRATIMA DAS @ ARATI DAS Vs. SUBUDH DAS
|
February 1, 2018 |
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PRAVESH KUMAR SACHDEVA Vs. STATE OF UTTAR PRADESH & ORS.
|
September 13, 2018 |
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PREM GIRI Vs. STATE OF RAJASTHAN
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May 2, 2018 |
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PREM SINGH Vs. STATE OF UTTARAKHAND
|
April 5, 2018 |
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PRESSY PINTO Vs. SHASHIKALA KOTIAN
|
January 23, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME Vs. MS. HARPREET KAUR, L/H OF VIRENDER SINGH KOCHAR
|
May 4, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHANUPRASAD D. TRIVEDI (HUF)
|
May 11, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. E SMART SYSTEMS PVT. LTD
|
December 3, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ACCURA POLYTECH P. LTD.
|
August 24, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SHREE AADHYASHAKTI ENTERPRISES & ANR.
|
March 19, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHREENATH BUILDCON
|
December 10, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAHENDRA SINGH ASOLIYA
|
August 31, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INFOSYS BPO LTD.
|
August 10, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. WELL WISHER CONSTRUCTION (P.) LTD.
|
September 14, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHAKTI FOUNDATION
|
March 16, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PANCHSHEEL COLONIZERS (P.) LTD.
|
December 14, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX 5 & ORS. Vs. M/S. LG ELECTRONICS INDIA PVT. LTD.
|
July 20, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX AND ANR. Vs. M/S. TESCO HINDUSTHAN SERVICE CENTRE PVT LTD.
|
May 3, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-III KOLKATA Vs. JIS FOUNDATION
|
July 23, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. ADAMINE CONSTRUCTION (P.) LTD.
|
September 14, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-IV Vs. GE INDIA INDUSTRIAL (P.) LTD.
|
December 3, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1 Vs. RAJNI DEVELOPERS PVT. LTD.
|
July 23, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT Vs. TEJUA ROHIT KUMAR KAPADIA
|
May 4, 2018 |
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PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. VAISHNODEVI REFOILS AND SOLVEX
|
July 9, 2018 |
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PRINCIPAL KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE & ORS
|
August 29, 2018 |
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PRINCIPAL OFFICER, L G ELECTRONICS SHENYANG INC Vs. ASSISTANT DIRECTOR OF INCOME TAX, NOIDA & ORS
|
January 16, 2018 |
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PRITAM SINGH & ORS. Vs. GURCHARAN KAUR & ORS.
|
October 9, 2018 |
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PRIYA PRAKASH VARRIER AND OTHERS Vs. STATE OF TELANGANA AND ANOTHER
|
August 31, 2018 |
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PRIYANKA NAGPAL Vs. STATE (GOVT. OF NCT OF DELHI)(
|
January 8, 2018 |
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PROF. CHINTAMANI MALVIYA Vs. HIGH COURT OF MADHYA PRADESH
|
April 27, 2018 |
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PUBLIC INTEREST FOUNDATION & ORS Vs. UNION OF INDIA & ANR
|
September 25, 2018 |
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PUDA Vs. VIDYA CHETAL
|
July 13, 2018 |
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PUNJAB AND HARYANA HIGH COURT Vs. STATE OF PUNJAB
|
October 3, 2018 |
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PUNJAB NATIONAL BANK Vs. PNB CANTEEN WORKERS UNION (CALCUTTA)&ORS
|
September 25, 2018 |
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PUNJAB NATIONAL BANK Vs. AJMER SINGH BHULLAR
|
September 25, 2018 |
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PUNJAB NATIONAL BANK Vs. SATINDER KAPUR & ANR.
|
March 27, 2018 |
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PUNJAB STATE Vs. HARBANS KAUR
|
April 9, 2018 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MEGH RAJ BANSAL
|
August 29, 2018 |
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PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY Vs. KANWALJIT SINGH AHLUWALIA
|
September 25, 2018 |
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PURI CONSTRUCTIONS PVT LTD Vs. STATE OF MADHYA PRADESH & ORS
|
April 18, 2018 |
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PURSWANI ASHUTOSH (MINOR) THROUGH DR. KAMLESH VIRUMAL PURSWANI Vs. UNION OF INDIA & ORS.
|
August 24, 2018 |
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PURUSHOTTAM S/O TULSIRAM BADWAIK Vs. ANIL
|
May 2, 2018 |
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PUTTAPAKA VENKATESHWARLU @ VENKATAIAH Vs. THE STATE OF ANDHRA PRADESH
|
May 9, 2018 |
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QUENCY BHASIN Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
January 16, 2018 |
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R BALAKRISHNA BHAT & ORS ETC Vs. BANK OF BARODA & ORS ETC
|
May 16, 2018 |
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R K ARORA GENERAL MANAGER & ANR Vs. ACE ENTERPRISES
|
February 7, 2018 |
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R S SEHRAWAT Vs. RAJEEV MALHOTRA & ORS
|
September 5, 2018 |
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R U PATEL - ASSISTANT TEACHER Vs. COMMISSIONER (SCHOOLS) GUJARAT STATE & ORS
|
November 26, 2018 |
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R. SRINIVASAN Vs. V. CHANDRASEKARAN
|
April 19, 2018 |
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R.KASTHURI Vs. M.KASTHURI
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January 16, 2018 |
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RABARI PRABHATBHAI GUGUBHAI & ORS. Vs. STATE OF GUJARAT & ORS.
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April 19, 2018 |
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RACHIT SINHA & ORS. Vs. UNION OF INDIA & ORS.
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May 3, 2018 |
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RACHIT SINHA & ORS. Vs. UNION OF INDIA & ORS.
|
May 11, 2018 |
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RADHA CHEMICALS Vs. UNION OF INDIA
|
October 10, 2018 |
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RAGHUBIR SINGH Vs. STATE OF RAJASTHAN & ORS.
|
October 26, 2018 |
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RAGHUNATH PRASAD PANDE Vs. STATE OF KARNATAKA
|
April 6, 2018 |
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RAGHUVIR Vs. THE STATE OF MAHARASHTRA AND ANR.
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July 13, 2018 |
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RAJ KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
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May 3, 2018 |
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RAJ KUMAR GANDHI Vs. CHANDIGARH ADMINISTRATION & ORS.
|
May 11, 2018 |
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RAJ SHARMA Vs. STATE OF UTTAR PRADESH
|
April 17, 2018 |
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RAJ SHARMA @ RAJ KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
July 9, 2018 |
|
RAJA Vs. STATE OF MAHARASHTRA
|
October 10, 2018 |
|
RAJAK MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
August 23, 2018 |
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RAJASTHAN CYLINDERS AND CONTAINERS LIMITED Vs. UNION OF INDIA AND ANOTHER
|
October 1, 2018 |
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RAJASTHAN FINANCIAL CORPORATION & ANR. Vs. SHASHI BALA
|
September 5, 2018 |
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RAJASTHAN HOUSING BOARD & ANR Vs. CHANDI BAI & ORS.
|
December 7, 2018 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. PHOOL CHAND(DEAD) THROUGH L RS
|
September 20, 2018 |
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RAJBIR SINGH AND ORS ETC ETC Vs. STATE OF HARYANA AND ORS ETC ETC
|
November 16, 2018 |
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RAJDEEP GHOSH Vs. STATE OF ASSAM & ORS
|
August 17, 2018 |
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RAJEEB KOTHARI Vs. STATE OF WEST BENGAL & ANR.
|
November 16, 2018 |
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RAJENDRA KUMAR VERMA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
February 8, 2018 |
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RAJENDRA PRALHADRAO WASNIK Vs. STATE OF MAHARASHTRA
|
December 12, 2018 |
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RAJENDRA RAJORIYA Vs. JAGAT NARAIN THAPAK
|
February 23, 2018 |
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RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
October 23, 2018 |
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RAJESH CHUGH & ANR. Vs. BATUK PRASAD JAITLY
|
April 25, 2018 |
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RAJESH KUMAR MISHRA Vs. STATE OF UTTAR PRADESH ETC. ETC.
|
February 8, 2018 |
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RAJESHWAR MAHTO Vs. ALOK KUMAR GUPTA
|
February 23, 2018 |
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RAJESHWAR MAHTO Vs. ALOK KUMAR GUPTA, G M , BIRLA CORPORATION LTD
|
January 24, 2018 |
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RAJESHWAR MAHTO Vs. ALOK KUMAR GUPTA, G.M. M/S BIRLA CORPORATION LTD.
|
September 24, 2018 |
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RAJIV @ RAJU Vs. STATE OF HARYANA
|
February 7, 2018 |
|
RAJIV VIJAYASARATHY RATNAM Vs. SAVITHA SEETHARAM
|
September 11, 2018 |
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RAJIVE RATURI Vs. UNION OF INDIA & ORS.
|
July 25, 2018 |
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RAJKOT COMMERCIAL COOPERATIVE BANK LTD Vs. KOTHARI RAMABEN DHIRAJLAL & ORS
|
September 4, 2018 |
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RAJMAL MOTILAL JHAVERI Vs. GUNMALA GHENDIMAL JHAVERI & ORS
|
April 4, 2018 |
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RAJO Vs. STATE OF HARYANA
|
August 9, 2018 |
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RAJO Vs. STATE OF HARYANA
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August 14, 2018 |
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RAJPAL Vs. STATE OF RAJASTHAN AND OTHERS
|
March 5, 2018 |
|
RAJPAL Vs. OM PRAKASH
|
October 30, 2018 |
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RAJU MANJHI Vs. STATE OF BIHAR
|
August 2, 2018 |
|
RAKESH Vs. STATE OF HARYANA
|
October 10, 2018 |
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RAKESH BIRANI (D) THROUGH LRS. Vs. PREM NARAIN SEHGAL & ANR.
|
March 21, 2018 |
|
RAKESH KUMAR @ RAKESH YADAV Vs. STATE OF MADHYA PRADESH
|
August 9, 2018 |
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RAKESH MALHOTRA Vs. KAMALJIT SINGH SANDHU & ORS.
|
November 16, 2018 |
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RAM BHAJAN DAS & ORS Vs. UNION OF INDIA & ORS
|
November 28, 2018 |
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RAM CHANDRA MEENA Vs. HIGH COURT OF RAJASTHAN AND ANOTHER
|
May 3, 2018 |
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RAM CHANDRA SINGH Vs. RAJRAM AND OTHERS
|
August 14, 2018 |
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RAM DEO TIWARI Vs. THE STATE OF U.P. AND ORS.
|
March 16, 2018 |
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RAM GOPAL GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 18, 2018 |
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RAM JEEVAN SAINI Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
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RAM LAL Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2018 |
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RAM MURTI SINGH Vs. BRIJESH SINGH & ANR
|
November 20, 2018 |
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RAM NAGINA RAI & ANR. Vs. DEO KUMAR RAI (DECEASED) BY LRS. & ANR.
|
August 21, 2018 |
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RAM PAL SINGH Vs. STATE OF U.P. & ORS.
|
April 24, 2018 |
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RAM PRATAP Vs. ANAND KANWAR & ORS
|
August 21, 2018 |
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RAM RAJ CHAURASIA Vs. SHARDA DEVI & ANR
|
November 20, 2018 |
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RAM SEWAK Vs. STATE OF UTTAR PRADESH
|
October 11, 2018 |
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RAMA AVATAR SONI Vs. MAHANTA LAXMIDHAR DAS
|
October 24, 2018 |
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RAMA DEVI NAYAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 18, 2018 |
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RAMA NATH JHA Vs. UNION OF INDIA
|
May 18, 2018 |
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RAMA VISHAWANATH DANDGE Vs. STATE OF MAHARASHTRA AND ANR
|
July 12, 2018 |
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RAMAKANTH V. Vs. PURNIMA & ANR.
|
March 19, 2018 |
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RAMBEER SHOKEEN Vs. STATE OF NCT OF DELHI
|
January 31, 2018 |
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RAMBHAU S/O TULSHIRAM GHUGE Vs. STATE OF MAHARASHTRA AND ORS.
|
April 10, 2018 |
|
RAMESH CHAND Vs. NAND LAL
|
April 24, 2018 |
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RAMESH KUMAR Vs. THE STATE OF PUNJAB
|
February 1, 2018 |
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RAMESH KUMAR Vs. STATE OF PUNJAB
|
May 16, 2018 |
|
RAMESH LALWANI & ANR Vs. PRATIBHA JAIN
|
September 4, 2018 |
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RAMESHWAR & OTHERS Vs. STATE OF HARYANA & OTHERS
|
March 12, 2018 |
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RAMESHWAR PRASAD SHRIVASTAVA Vs. DWARKADHIS PROJECTS PVT LTD
|
December 7, 2018 |
|
RAMESHWAR YADAV Vs. THE STATE OF BIHAR
|
March 16, 2018 |
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RAMJEE POWER CONSTRUCTION LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
September 19, 2018 |
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RAMJI Vs. STATE OF PUNJAB
|
November 27, 2018 |
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RAMJI SINGH PATEL Vs. GYAN CHANDRA JAISWAL
|
January 11, 2018 |
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RAMLA AND OTHERS Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
|
November 30, 2018 |
|
RAMRAJ & ORS. Vs. BADRI & ORS.
|
July 11, 2018 |
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RAMRAO LALA BORSE Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
January 19, 2018 |
|
RAMSINGHBHAI JERAMBHAI Vs. STATE OF GUJARAT
|
April 24, 2018 |
|
RAMVIR Vs. STATE OF UTTAR PRADESH
|
October 26, 2018 |
|
RANI Vs. NATIONAL INSURANCE COMPANY LTD
|
July 31, 2018 |
|
RANI @ SAHAYARANI Vs. THE STATE OF TAMIL NADU
|
August 8, 2018 |
|
RANJAN SHARMA Vs. DIPTI MALAKAR AND ORS.
|
May 15, 2018 |
|
RANJANA KUMARI Vs. STATE OF UTTARAKHAND & ORS.
|
November 1, 2018 |
|
RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
July 18, 2018 |
|
RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
May 16, 2018 |
|
RAVI Vs. STATE OF KARNATAKA
|
May 9, 2018 |
|
RAVI CHAND MANGLA Vs. DIMPAL SOLANIA & ORS
|
September 18, 2018 |
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RAVI VERMA AND ORS Vs. UNION OF INDIA AND ORS
|
March 13, 2018 |
|
RAVINDER Vs. SANT RAM
|
November 27, 2018 |
|
RAVINDER KAUR Vs. GAGANDEEP SINGH
|
September 6, 2018 |
|
RDB TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
February 13, 2018 |
|
RE Vs. STATE
|
May 8, 2018 |
|
RE- INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
|
September 25, 2018 |
|
RE: FILLING UP OF VACANCIES Vs. STATE
|
October 22, 2018 |
|
REEMA SALKAN Vs. SUMER SINGH SALKAN
|
September 25, 2018 |
|
REENA HAZARIKA Vs. STATE OF ASSAM
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October 31, 2018 |
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REGISTRAR, ORISSA UNIVERSITY OF AGRICULTURE & TECHNOLOGY & ANR Vs. UPENDRA NATH PATRA & ANR ETC
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April 23, 2018 |
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REJI THOMAS & ORS. Vs. STATE OF KERALA & ORS.
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April 19, 2018 |
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REKHA GURUNATH MHASHELKAR Vs. YASHWANT VICHARE
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September 19, 2018 |
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RELIANCE CELLULOSE PRODUCTS LTD Vs. OIL AND NATURAL GAS CORPORATION
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July 20, 2018 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SHALU SHARMA AND ORS
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February 2, 2018 |
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RESERVE BANK OF INDIA Vs. DHARANI SUGARS AND CHEMICALS LTD. & ORS. ETC.
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September 11, 2018 |
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REV. FR. SONY VARGHESE Vs. THE STATE OF KERALA
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July 26, 2018 |
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REV. FR. SONY VARGHESE Vs. THE STATE OF KERALA
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July 19, 2018 |
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RICHAL & ORS. ETC.ETC. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ORS. ETC. ETC.
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May 3, 2018 |
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RITESH KUMAR TARUN Vs. STATE OF BIHAR & ORS
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September 24, 2018 |
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RITHWIK ENERGY GENERATION PVT LTD Vs. BANGALORE ELECTRICITY SUPPLY CO LTD & ORS ETC
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February 6, 2018 |
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RITHWIK ENERGY GENERATION PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. & ORS. ETC.
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February 10, 2018 |
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ROHIT NAYAK Vs. NIKHIL KUMAR SAHA
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August 24, 2018 |
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ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED AND ORS.
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May 7, 2018 |
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ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED
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March 15, 2018 |
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ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED
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April 4, 2018 |
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ROJER MATHEW Vs. SOUTH INDIAN BANK LTD AND ORS.
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May 16, 2018 |
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ROMA SONKAR Vs. MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION & ANR
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July 31, 2018 |
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ROMILA THAPAR Vs. UNION OF INDIA
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September 17, 2018 |
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ROMILA THAPAR Vs. UNION OF INDIA
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September 6, 2018 |
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ROMILA THAPAR AND ORS Vs. UNION OF INDIA AND ORS
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September 28, 2018 |
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ROSHINA T Vs. ABDUL AZEEZ K.T. & ORS.
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December 3, 2018 |
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RUBY TOUR SERVICES PVT. LTD. Vs. UNION OF INDIA
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July 30, 2018 |
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RUKHSANA SHAHEEN KHAN Vs. UNION OF INDIA & ORS
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August 28, 2018 |
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RUPINDER SINGH SANDHU Vs. STATE OF PUNJAB & OTHERS
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May 15, 2018 |
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RUSSEL JOY Vs. UNION OF INDIA AND ORS.
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August 16, 2018 |
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RUSSEL JOY Vs. UNION OF INDIA CHIEF SECRETARY
|
August 17, 2018 |
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RUSSEL JOY Vs. UNION OF INDIA
|
January 11, 2018 |
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S C SINGH Vs. STATE OF UTTARAKHAND AND ORS
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December 5, 2018 |
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S G BARAPATRE & ORS Vs. ANANTA GAJANAN GAIKI & ORS
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October 10, 2018 |
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S GOVINDARAJAN (DIED) & ORS Vs. S THIRUMALAI
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April 5, 2018 |
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S H BAIG & ORS Vs. STATE OF MADHYA PRADESH & ORS
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September 25, 2018 |
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S K JHUNJHUNWALA Vs. DHANWANTI KUMAR & ANR
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October 1, 2018 |
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S SUKUMAR Vs. SECRETARY
|
February 23, 2018 |
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S TAMILARASAN Vs. GIRIJA VAIDYANATHAN
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May 14, 2018 |
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S V ASGAONKAR & ORS Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY & ORS
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April 9, 2018 |
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S. MAHESH Vs. CHAIRMAN CUM MANAGING DIRECTOR
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October 29, 2018 |
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S. NAMBI NARAYANAN Vs. SIBY MATHEWS & OTHERS ETC.
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September 14, 2018 |
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S. RAJASEEKARAN Vs. UNION OF INDIA
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July 12, 2018 |
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S. RAJASEEKARAN Vs. UNION OF INDIA
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July 20, 2018 |
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S. SAROJINI AMMA Vs. VELAYUDHAN PILLAI SREEKUMAR
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October 26, 2018 |
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S.P. PRASANNA Vs. STATE OF KARNATAKA
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April 19, 2018 |
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S.S. SANSTHAN Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, INDORE
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November 26, 2018 |
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S.THANGARAJ Vs. NATIONAL INSURANCE CO. LTD.
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March 6, 2018 |
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SABHA SHANKER DUBE Vs. DIVISIONAL FOREST OFFICER & ORS.
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November 14, 2018 |
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SACHIN DINANATH DHURI Vs. MRS. SNEHA SACHIN DHURI
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February 22, 2018 |
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SADHANA HAJELA AND ORS. Vs. ULAS GUPTA
|
November 14, 2018 |
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SAHAJADI BIBI Vs. THE STATE OF WEST BENGAL AND ANR.
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May 16, 2018 |
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SAJID Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 10, 2018 |
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SALEM MUNICIPALITY Vs. P. KUMAR & ORS
|
November 15, 2018 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
|
January 23, 2018 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
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May 10, 2018 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
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April 25, 2018 |
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SAMAJ PARIVARTANA SAMUDAYA & ORS Vs. STATE OF KARNATAKA & ORS
|
March 21, 2018 |
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SAMIR AHMED RAFIQ AHMED ANSARI Vs. STATE OF GUJARAT
|
October 4, 2018 |
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SAMIR NARAIN BHOJWANI Vs. AURORA PROPERTIES AND INVESTMENTS AND ANR
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August 21, 2018 |
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SAMPURNA BEHRUA Vs. UNION OF INDIA & ORS
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November 27, 2018 |
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SAMPURNA BEHURA Vs. UNION OF INDIA & ORS
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August 14, 2018 |
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SAMPURNA BEHURA Vs. UNION OF INDIA & ORS.
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February 9, 2018 |
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SANDEEP CHANDAK ETC. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KANPUR
|
April 23, 2018 |
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SANDEEP GUPTA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL
|
July 19, 2018 |
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SANDEEP SINGH Vs. STATE OF MADHYA PRADESH AND ANR.
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July 20, 2018 |
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SANDEEP SUNIL KUMAR LOHARIA Vs. SUMEET GANPATRAO BACHEWAR
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August 23, 2018 |
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SANDIP PANDEY @ SANDEEP KUMAR PANDEY Vs. SHIVAM BUILDERS AND DEVELOPERS & ANR
|
September 24, 2018 |
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SANGEETA & ORS Vs. KRISHAN KUMAR & ORS
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October 3, 2018 |
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SANGEETA AGRAWAL & ORS Vs. STATE OF UTTAR PRADESH & ANR
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December 3, 2018 |
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SANGEETA GERA Vs. RAMA GERA
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February 22, 2018 |
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SANGITA @ REKHA SAMBHAJI MALODE Vs. STATE OF MAHARASHTRA
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September 12, 2018 |
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SANGITABEN SHAILESHBHAI DATANTA Vs. STATE OF GUJARAT
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October 29, 2018 |
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SANJAI SINGH Vs. STATE OF UTTAR PRADESH
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November 26, 2018 |
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SANJAY Vs. SHAILESH & ORS
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December 12, 2018 |
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SANJAY JAIN Vs. NATIONAL AVIATION CO. OF INDIA LTD.
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November 1, 2018 |
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SANJAY KUMAR JHA Vs. PRAKASH CHANDRA CHAUDHARY & ORS.
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December 5, 2018 |
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SANJAY KUMAR SINHA Vs. ASHA KUMARI & ANR
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April 9, 2018 |
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SANJEET KUMAR Vs. STATE OF BIHAR & ORS
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October 5, 2018 |
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SANKALP CHARITABLE TRUST Vs. UNION OF INDIA
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January 25, 2018 |
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SANTLAL SHRIKISAN KUTIL @ KAALIA @ MOCHI Vs. STATE OF MAHARASHTRA
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January 8, 2018 |
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SANTOSH @ SANTOSH KUMAR Vs. STATE OF KERALA
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November 16, 2018 |
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SANTOSH DEVI AND ORS Vs. MAHAVEER SINGH AND ORS
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August 9, 2018 |
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SANTOSH KUMAR MISHRA Vs. NEERU MISHRA
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May 17, 2018 |
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SAPNA ARORA Vs. STATE OF PUNJAB
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October 12, 2018 |
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SARASAMMA @ SARASWATHIYAMMA Vs. THE STATE
|
May 9, 2018 |
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SARASWATI PALARIYA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 31, 2018 |
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SARASWATI SINGH AND ORS Vs. SHAILESH SINGH AND ORS
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April 10, 2018 |
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SARASWATI SINGH AND ORS Vs. SHAILESH SINGH AND ORS
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April 11, 2018 |
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SARASWATI SINGH AND ORS Vs. SHAILESH SINGH AND ORS
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March 6, 2018 |
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SARDAR BHAG SINGH (SINCE DECEASED) THROUGH LRS. Vs. VIKRAM SANDHU
|
February 23, 2018 |
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SARIKA Vs. ADMINISTRATOR, SHRI MAHAKALESHWAR MANDIR COMMITTEE, UJJAIN (M.P.) & ORS.
|
May 2, 2018 |
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SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
|
April 5, 2018 |
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SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
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July 3, 2018 |
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SATISH SAKHARAM MANGLE & ORS Vs. STATE OF MAHARASHTRA & ANR
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September 6, 2018 |
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SATLUJ JAL VIDYUT NIGAM Vs. RAJ KUMAR RAJINDER SINGH (DEAD) THROUGH LRS & ORS
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September 24, 2018 |
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SATPAL Vs. STATE OF HARYANA
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May 1, 2018 |
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SATPAL Vs. STATE OF HARYANA
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February 1, 2018 |
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SATPAL SINGH Vs. STATE OF PUNJAB
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March 27, 2018 |
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SATPAL SINGH Vs. STATE OF HARYANA
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August 17, 2018 |
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SATTAR @ SATTAR KHAN AND ANR Vs. HIGH SCHOOL BOARDNG COMMITTEE & ORS
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February 15, 2018 |
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SATYAJIT HAZARI ETC. Vs. THE STATE OF ASSAM
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February 15, 2018 |
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SATYANARAYAN MALLICK AND ANOTHER Vs. STATE OF ODISHA
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February 6, 2018 |
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SATYAVEER ETC. Vs. STATE OF RAJASTHAN
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April 20, 2018 |
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SATYENDRA KUMAR MEHRA @ SATENDERA KUMAR MEHRA Vs. STATE OF JHARKHAND
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March 23, 2018 |
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SAU SHARDA SURESH INGOLE Vs. ADDITIONAL COMMISSIONER, AMRAVATI, DIVISION & ORS
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March 28, 2018 |
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SAVATRAM RAMPRATAP MILLS Vs. RADHEYSHYAM S/O LAXMINARAYAN GOENKA
|
August 20, 2018 |
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SCHLUMBERGER ASIA SERVICES LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
August 9, 2018 |
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SCM SOLIFERT LIMITED & ANR Vs. COMPETITION COMMISSION OF INDIA
|
April 17, 2018 |
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SEBASTIANI LAKRA & ORS Vs. NATIONAL INSURANCE COMPANY LTD & ANR
|
October 12, 2018 |
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SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. KAMALA
|
April 10, 2018 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
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May 16, 2018 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
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April 19, 2018 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
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July 12, 2018 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAKHI TRADING PRIVATE LTD.
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February 8, 2018 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA AND OTHERS
|
February 7, 2018 |
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SEDCO FOREX INTERNATIONAL INC Vs. COMMISSIONER OF INCOME TAX & ANR.
|
May 10, 2018 |
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SEEMA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION & ANR
|
April 18, 2018 |
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SEEMA UPADHYAY Vs. UNION OF INDIA THR SECRETARY
|
April 5, 2018 |
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SELVARAJ AND ANOTHER Vs. STATE BY INSPECTOR OF POLICE
|
February 1, 2018 |
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SELVI Vs. GOPALAKRISHNAN NAIR (D) THR LRS AND ORS
|
May 15, 2018 |
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SERIOUS FRAUD INVESTIGATION OFFICE Vs. NEERAJ SINGAL &ANR.
|
September 4, 2018 |
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SHADAB AHMED KHAN & ANR Vs. PROF MUJAHID BEG & ORS
|
April 23, 2018 |
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SHAFEEK Vs. STATE OF KERALA & ORS
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November 12, 2018 |
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SHAFHI MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
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April 3, 2018 |
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SHAFHI MOHAMMAD Vs. THE STATE OF HIMACHAL PRADESH
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January 30, 2018 |
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SHAFIN JAHAN Vs. ASOKAN K.M. AND OTHERS
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March 8, 2018 |
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SHAFIN JAHAN Vs. ASOKAN K.M. & ORS.
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April 9, 2018 |
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SHAHEEN @ SHIVANI Vs. STATE OF NCT OF DELHI AND OTHERS
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January 19, 2018 |
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SHAHID JAMAL Vs. STATE OF U.P.
|
January 30, 2018 |
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SHAHNAWAZ Y RAIS Vs. ADIL KHALIL BHURE
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December 11, 2018 |
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SHAIKH OSMANALI CHOUS Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 16, 2018 |
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SHAILESH BANDU SWAMI AND ANOTHER Vs. DIPAK AND OTHERS
|
September 25, 2018 |
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SHAILESH MANUBHAI PARMAR Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER & ORS
|
August 21, 2018 |
|
SHAJAHAN Vs. STATE REP. BY INSPECTOR OF POLICE
|
February 16, 2018 |
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SHAKTI PRASAD BHATT ETC. ETC. Vs. STATE OF UTTARAKHAND AND ORS. ETC.
|
April 26, 2018 |
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SHAKTI VAHINI Vs. UNION OF INDIA AND OTHERS
|
March 27, 2018 |
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SHALIBHADRA DEVELOPERS Vs. SECRETARY, INCOME TAX SETTLEMENT COMMISSION AND OTHERS
|
February 23, 2018 |
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SHALU OJHA Vs. PRASHANT OJHA
|
July 23, 2018 |
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SHAM SINGH Vs. STATE OF HARYANA
|
August 21, 2018 |
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SHAMANNA AND ANOTHER Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD AND ORS
|
August 8, 2018 |
|
SHAMIM Vs. STATE (GNCT OF DELHI)
|
September 19, 2018 |
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SHAMO DEVI & ORS. ETC. Vs. STATE OF HARYANA & ORS. ETC.
|
May 11, 2018 |
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SHANKAR & ORS. Vs. SURENDRA SINGH RAWAT (D) THR. L.RS AND ANR.
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October 11, 2018 |
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SHANKAR S/O RAGHUNATH DEVRE (PATIL) Vs. STATE OF MAHARASHTRA & ORS
|
August 23, 2018 |
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SHANKER Vs. STATE OF MADHY PRADES
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April 18, 2018 |
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SHANTARAM BHIVA PATIL (D) BY LR. Vs. HARISHCHANDRA RAMBHAU PATIL(D) BY LRS.
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November 15, 2018 |
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SHANTHAMALLESHAPPA Vs. STATE OF KARNATAKA
|
December 10, 2018 |
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SHANTHI Vs. T.D. VISHWANATHAN AND OTHERS
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October 24, 2018 |
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SHANTI BHUSHAN Vs. SUPREME COURT OF INDIA THROUGH ITS REGISTRAR AND ANOTHER
|
July 6, 2018 |
|
SHANTI DEVI & ORS Vs. STATE OF HARYANA
|
April 2, 2018 |
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SHARAD HIRU KOLAMBE Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 20, 2018 |
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SHARANAPPA Vs. STATE OF KARNATAKA (SC)
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February 15, 2018 |
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SHARDA Vs. STATE OF UTTAR PRADESH
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August 9, 2018 |
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SHASHIKANT GANPAT JOGAL RABIN MAJUMDER Vs. STATE OF MAHARASHTRA & ORS.
|
November 19, 2018 |
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SHEIKH YAKUB(D) BY LRS Vs. SAKINABI (D) BY LRS
|
July 11, 2018 |
|
SHEILA SEBASTIAN Vs. R. JAWAHARAJ & ANR. ETC.
|
May 11, 2018 |
|
SHIV DEVI & ORS ETC ETC Vs. STATE OF HARYANA & ORS ETC ETC
|
October 5, 2018 |
|
SHIV SINGH & ORS. Vs. STATE OF HIMACHAL PRADESH & ORS.
|
April 25, 2018 |
|
SHIVA KANT JHA Vs. UNION OF INDIA
|
April 13, 2018 |
|
SHIVAJI AND ANR Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD AND ORS
|
August 9, 2018 |
|
SHIVAJI YALLAPPA PATIL Vs. RANAJEET APPASAHEB PATIL & OTHERS
|
April 16, 2018 |
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SHIVAM KANT Vs. UNION OF INDIA & ORS
|
July 11, 2018 |
|
SHIVANGOUDA NINGANAGOUDA KERI SINCE DECEASED BY HIS LRS Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 29, 2018 |
|
SHIVANNA Vs. STATE BY MAGADI POLICE STATION
|
August 9, 2018 |
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SHIVANNA BHIMSEN LOKHANDE Vs. THE STATE OF MAHARASHTRA
|
June 15, 2018 |
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SHIVARAJ Vs. RAJENDRA & ANR
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September 5, 2018 |
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SHIVAWWA AND ANR Vs. BRANCH MANAGER, NATIONAL INDIA INSURANCE CO LTD AND ANR
|
March 28, 2018 |
|
SHIVKANT NANDWANA Vs. STATE OF RAJASTHAN
|
November 14, 2018 |
|
SHIVSHANKAR @ SHIVA Vs. STATE OF KARNATAKA & ANR.
|
April 6, 2018 |
|
SHIVSHANKAR BHATT Vs. STATE OF CHHATTISGARH
|
May 8, 2018 |
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SHOBHA DEVI Vs. STATE OF BIHAR & ANR
|
November 2, 2018 |
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SHOBHANA BHARTIA Vs. THE STATE OF BIHAR AND ANR.
|
July 11, 2018 |
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SHRI AMBADEVI SANSTHA & ORS. Vs. JOINT CHARITY COMMISSIONER & ORS.
|
September 5, 2018 |
|
SHRI NAGAR MAL Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
January 19, 2018 |
|
SHRI RAMALINGA MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., BIBIKULAM
|
April 13, 2018 |
|
SHRIKANT Vs. NARAYAN SINGH (DEAD) THR. LRS. & ORS.
|
October 23, 2018 |
|
SHRIKANT MISHRA Vs. STATE OF UTTAR PRADESH
|
November 20, 2018 |
|
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA & OTHERS
|
January 9, 2018 |
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SHYAM NARAYAN PRASAD Vs. KRISHNA PRASAD AND ORS.
|
July 2, 2018 |
|
SHYAM SUNDER AGARWAL Vs. P NAROTHAM RAO AND ORS
|
July 23, 2018 |
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SHYAMALI CHATTEREJEE Vs. MUNICIPAL CORPORATION, BHILAI
|
May 14, 2018 |
|
SICAGEN INDIA LTD. Vs. MAHINDRA VADINENI
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January 8, 2018 |
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SIDDAGANGAIAH (D) THR LRS Vs. N K GIRIRAJA SHETTY (D) THR LRS
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May 11, 2018 |
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SIDDALING Vs. STATE, THROUGH KALAGI POLICE STATION
|
August 9, 2018 |
|
SIDDESHWAR TEMPLE TRUST Vs. MALINGARAYA TEMPLE CHARITABLE TRUST
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May 17, 2018 |
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SIDHHU MISHRA Vs. STATE OF U.P. AND OTHERS
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July 6, 2018 |
|
SIKAR KENDRIYA SAHKARI BANK LIMITED Vs. BHAGIRATH SINGH (DEAD)
|
September 24, 2018 |
|
SIMPLEX INFRASTRUCTURE LTD Vs. UNION OF INDIA
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December 5, 2018 |
|
SINGARENI COLLIERIES COMPANY LTD & ANR Vs. G SURENDER & ORS
|
April 11, 2018 |
|
SINGH RAM Vs. NIRMALA
|
March 6, 2018 |
|
SIRI NIVASAM MUTUAL AIDED HOUSE BUILDING SOCIETY LTD. & ORS. Vs. STATE OF ANDHRA PRADESH & ORS.
|
April 19, 2018 |
|
SISTERS OF ST JOSEPH OF CLUNY Vs. STATE OF WEST BENGAL & ORS
|
April 18, 2018 |
|
SITA RAM BHAMA Vs. RAMVATAR BHAMA
|
March 23, 2018 |
|
SITARAM Vs. RADHEY SHYAM VISHNAV & ORS.
|
March 6, 2018 |
|
SIVAKAMI & ORS. Vs. STATE OF TAMIL NADU & ORS.
|
March 12, 2018 |
|
SIVASANKAR V.K. Vs. V.K. SIVAN AND OTHERS
|
November 2, 2018 |
|
SK RAJU @ ABDUL HAQUE @ JAGGA Vs. STATE OF WEST BENGAL
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September 5, 2018 |
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SK. KHABIR Vs. STATE OF WEST BENGAL
|
October 10, 2018 |
|
SK. TAMISUDDIN Vs. JOY JOSEPH CREADO AND ANOTHER
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September 25, 2018 |
|
SKY LIGHT HOSPITALITY LLP Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 6, 2018 |
|
SMT. BIRWATI CHAUDHARY & ORS. Vs. STATE OF HARYANA & ORS.
|
August 20, 2018 |
|
SMT. KALA DEVI Vs. JAGDISH CHAND
|
February 15, 2018 |
|
SMT. LAKSHMAMMA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ANR
|
March 28, 2018 |
|
SMT. SUDAMA DEVI & ORS. Vs. VIJAY NATH GUPTA & ANR.
|
April 17, 2018 |
|
SMT. TEBHA BAI & ORS. Vs. RAJ KUMAR KESHWANI & ORS.
|
July 9, 2018 |
|
SNEHA PARIKH Vs. MANIT KUMAR
|
January 16, 2018 |
|
SOCIAL ACTION FORUM FOR MANAV ADHIKAR AND ANOTHER Vs. UNION OF INDIA MINISTRY OF LAW AND JUSTICE AND OTHERS
|
September 14, 2018 |
|
SOMPAL & ANR. Vs. STATE OF UTTAR PRADESH &ANR.
|
August 24, 2018 |
|
SONELL CLOCKS AND GIFTS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
August 21, 2018 |
|
SONI GERRY Vs. GERRY DOUGLAS
|
January 5, 2018 |
|
SONVIR @ SOMVIR Vs. THE STATE OF NCT OF DELHI
|
July 2, 2018 |
|
SOU. MANGALABAI Vs. THE STATE OF MAHARASHTRA
|
May 9, 2018 |
|
SOUMITRA KUMAR SEN Vs. SHYAMAL KUMAR SEN & ORS
|
February 21, 2018 |
|
SOURABH BRALA AND ORS Vs. UNION OF INDIA AND ORS
|
December 6, 2018 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. SMS AAMW TOLLWAYS PRIVATE LTD.
|
November 22, 2018 |
|
SOW CHHAYA Vs. STATE OF MAHARASHTRA
|
August 3, 2018 |
|
SP SINGLA CONSTRUCTIONS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 4, 2018 |
|
SQN LDR (RETD ) NAVTEJ SINGH Vs. UNION OF INDIA AND ORS
|
December 5, 2018 |
|
SQN LDR MUKUND SHARMA Vs. UNION OF INDIA & ORS
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November 20, 2018 |
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SREE ANANDHAKUMAR MILLS LTD Vs. INDIAN OVERSEAS BANK & ORS
|
May 3, 2018 |
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SRI Y.P. SUDHANVA REDDY & ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, KARNATAKA MILK FEDERATION ETC.
|
April 25, 2018 |
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STANDARD ESSENTIAL OIL INDUSTRIES & ANR Vs. FOREST RANGE OFFICER KASARGOD & ORS
|
April 19, 2018 |
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STAR INDIA PRIVATE LIMITED Vs. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION & ORS
|
October 30, 2018 |
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STATE (GOVT OF NCT OF DELHI) Vs. PANKAJ CHAUDHARY AND ORS
|
October 30, 2018 |
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STATE BANK OF INDIA Vs. V. RAMAKRISHNAN & ANR.
|
August 14, 2018 |
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STATE BANK OF INDIA Vs. ERICSSON INDIA PRIVATE LIMITED & ORS
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April 5, 2018 |
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STATE BANK OF PATIALA & ORS Vs. KANWAL NAIN SINGH
|
April 3, 2018 |
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STATE BY LOKAYUKTHA POLICE Vs. H. SRINIVAS
|
May 18, 2018 |
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STATE ELECTION COMMISSIONER, BIHAR PATNA & OTHERS Vs. JANAKDHARI PRASAD AND OTHERS
|
July 3, 2018 |
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STATE OF ANDHRA PRADESH Vs. PULLAGUMMI KASI REDDY KRISHNA REDDY @ RAMA KRISHNA REDDY & ORS.
|
July 3, 2018 |
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STATE OF ASSAM Vs. UNION OF INDIA AND ORS
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July 20, 2018 |
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STATE OF BIHAR Vs. MEDICAL COUNCIL OF INDIA
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June 14, 2018 |
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STATE OF BIHAR Vs. MEDICAL COUNCIL OF INDIA & ANR.
|
June 18, 2018 |
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STATE OF BIHAR Vs. BALIRAM SINGH
|
October 29, 2018 |
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STATE OF BIHAR Vs. BRAHMAPUTRA INFRASTRUCTURE LIMITED
|
March 22, 2018 |
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STATE OF BIHAR & ORS. Vs. BIHAR RAJYA BHUMI VIKAS BANK SAMITI
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July 30, 2018 |
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STATE OF CHHATTISGARH AND ANR Vs. KMC CONSTRUCTION LIMITED
|
April 18, 2018 |
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STATE OF GUJARAT Vs. RAJUBHAI DHAMIRBHAI BARIA AND ORS.
|
August 29, 2018 |
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STATE OF GUJARAT Vs. BHARAT PEST CONTROL
|
January 30, 2018 |
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STATE OF GUJARAT Vs. NAVINBHAI CHANDRAKANT JOSHI
|
December 7, 2018 |
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STATE OF GUJARAT & ORS Vs. UTILITY USERS WELFARE ASSOCIATION & ORS
|
April 12, 2018 |
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STATE OF HARYANA Vs. SAROJ
|
July 2, 2018 |
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STATE OF HARYANA Vs. ISHWAR CHAND
|
September 10, 2018 |
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STATE OF HARYANA Vs. RAJESH AGGARWAL & ANR.
|
August 20, 2018 |
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STATE OF HARYANA Vs. SUNDER PAL AND ORS
|
October 31, 2018 |
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STATE OF HARYANA Vs. SIRI NIWAS ETC. ETC.
|
July 25, 2018 |
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STATE OF HARYANA & ANR Vs. L R BAHMANI & ORS ETC
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April 3, 2018 |
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STATE OF HARYANA & ORS Vs. PARVEEN KUMAR ETC
|
May 16, 2018 |
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STATE OF HARYANA & ORS ETC Vs. UNITED RICELAND PVT LTD & ANR ETC
|
April 11, 2018 |
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STATE OF HARYANA AND ORS. ETC. Vs. BANT LAL ETC.
|
August 10, 2018 |
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STATE OF HARYANA AND OTHER Vs. G.D.GOENKA TOURISM CORPORATION LIMITED AND ANOTHER
|
February 21, 2018 |
|
STATE OF HIMACHAL PRADESH Vs. HANSH RAJ
|
January 16, 2018 |
|
STATE OF HIMACHAL PRADESH Vs. MANGA SINGH
|
November 28, 2018 |
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STATE OF HIMACHAL PRADESH Vs. NAVEEN KUMAR
|
October 4, 2018 |
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STATE OF HIMACHAL PRADESH Vs. TRILOK CHAND
|
January 17, 2018 |
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STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR SANKHAYAN (DEAD) AND ORS.
|
March 28, 2018 |
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STATE OF HIMACHAL PRADESH Vs. PARDEEP KUMAR ETC
|
February 16, 2018 |
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STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
January 8, 2018 |
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STATE OF JAMMU AND KASHMIR AND ANOTHER Vs. SHAMIM AHMAD LAHARWAL
|
January 15, 2018 |
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STATE OF KARNATAKA Vs. KAISARBAIG & ORS
|
February 2, 2018 |
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STATE OF KARNATAKA Vs. YENKAREDDY & ORS.
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September 6, 2018 |
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STATE OF KARNATAKA Vs. PRAKASH & ORS
|
August 30, 2018 |
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STATE OF KARNATAKA Vs. SHANKAR BABURAO KANGRALKAR
|
February 6, 2018 |
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STATE OF KARNATAKA Vs. A B MAHESHA & ORS
|
August 14, 2018 |
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STATE OF KARNATAKA Vs. SRINIVASA
|
August 14, 2018 |
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STATE OF KARNATAKA Vs. STATE OF TAMIL NADU
|
February 16, 2018 |
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STATE OF KARNATAKA Vs. KARNATAKA PAWN BROKERS ASSN.
|
March 15, 2018 |
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STATE OF KARNATAKA Vs. P. RAVIKUMAR @ RAVI ETC.
|
August 16, 2018 |
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STATE OF KARNATAKA Vs. SATNAM SINGH & ANR.
|
August 30, 2018 |
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STATE OF KARNATAKA . Vs. M/S DURGA PROJECTS INC
|
March 6, 2018 |
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STATE OF KERALA Vs. MYTHRI VIDYA BHAVAN ENGLISH M. SCH.
|
May 2, 2018 |
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STATE OF KERALA Vs. A A ALI
|
August 14, 2018 |
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STATE OF KERALA Vs. RASHEED
|
October 30, 2018 |
|
STATE OF KERALA & ANR Vs. JOSEPH & ANR
|
September 25, 2018 |
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STATE OF KERALA & ANR Vs. GOURI & ORS
|
September 25, 2018 |
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STATE OF M P Vs. RATAN SINGH & ORS
|
September 5, 2018 |
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STATE OF MADHYA PRADESH Vs. CHHAAKKI LAL AND ANOTHER
|
September 26, 2018 |
|
STATE OF MADHYA PRADESH Vs. SHRIRAM & ANR
|
September 5, 2018 |
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STATE OF MADHYA PRADESH Vs. ABHIJIT SINGH PAWAR
|
September 26, 2018 |
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STATE OF MADHYA PRADESH Vs. NANDE ALIAS NAMDKISHORE SINGH
|
January 23, 2018 |
|
STATE OF MADHYA PRADESH Vs. ABDUL LATIF
|
March 12, 2018 |
|
STATE OF MADHYA PRADESH Vs. SHABANA BI
|
August 29, 2018 |
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STATE OF MADHYA PRADESH Vs. PREETAM
|
August 29, 2018 |
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STATE OF MADHYA PRADESH Vs. RAJARAM
|
October 24, 2018 |
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STATE OF MADHYA PRADESH Vs. GANGABISHAN @ VISHNU & ORS
|
July 27, 2018 |
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STATE OF MADHYA PRADESH & ANR Vs. ASHOKA INFRAWAYS LTD & ANR
|
April 18, 2018 |
|
STATE OF MADHYA PRADESH AND ANR Vs. KETI CONSTRUTION
|
April 18, 2018 |
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STATE OF MADHYA PRADESH AND OTHERS Vs. ABHIJIT SINGH PAWAR
|
November 26, 2018 |
|
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE
|
June 5, 2018 |
|
STATE OF MAHARASHTRA Vs. DINESH
|
February 7, 2018 |
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STATE OF MAHARASHTRA & ANR Vs. SAYYED HASSAN SAYYED SUBHAN & ORS
|
September 20, 2018 |
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STATE OF MAHARASHTRA & ORS Vs. TASNEEM RIZWAN SIDDIQUEE
|
September 5, 2018 |
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STATE OF MAHARASHTRA AND OTHERS Vs. DR. SHARVIL THATTE AND OTHERS
|
April 5, 2018 |
|
STATE OF MEGHALAYA & ANR. ETC. Vs. PHIKIRBHA KHARIAH & ORS. ETC.
|
April 6, 2018 |
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STATE OF MIZORAM Vs. DR. C. SANGNGHINA
|
October 30, 2018 |
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STATE OF ORISSA Vs. MAHIMANANDA MISHRA
|
September 18, 2018 |
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STATE OF ORISSA Vs. DASARATHI MEHER
|
September 27, 2018 |
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STATE OF ORISSA AND OTHERS Vs. STATE (TRYSEM) LIVE STOCK INSPECTOR SANGHA AND OTHERS
|
August 14, 2018 |
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STATE OF ORISSA ORS Vs. SASWATI SWAIN & ANR
|
August 24, 2018 |
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STATE OF PUNJAB Vs. RAKESH KUMAR
|
December 3, 2018 |
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STATE OF PUNJAB & ORS Vs. SOMA DEVI(DEAD) THROUGH LRS
|
July 2, 2018 |
|
STATE OF PUNJAB & ORS Vs. MANGTU(DECEASED) THROUGH LRS AND ORS
|
March 23, 2018 |
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STATE OF PUNJAB & ORS. Vs. PURO DEVI (D) THRU HER L.RS. & ORS. ETC.
|
August 21, 2018 |
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STATE OF PUNJAB AND ORS. Vs. HARBANS KAUR (D) THROUGH LR
|
February 7, 2018 |
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STATE OF PUNJAB AND ORS. Vs. THURU RAM
|
January 19, 2018 |
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STATE OF RAJASTHAN Vs. MOHAN LAL & ANOTHER
|
August 1, 2018 |
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STATE OF RAJASTHAN Vs. GANWARA
|
August 28, 2018 |
|
STATE OF RAJASTHAN Vs. LEELA RAM
|
December 13, 2018 |
|
STATE OF RAJASTHAN Vs. MADAN @ MADANIYA
|
October 25, 2018 |
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STATE OF RAJASTHAN Vs. UNIVERSITY OF RAJASTHAN & ORS
|
November 29, 2018 |
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STATE OF TAMIL NADU Vs. S MARTIN ETC
|
March 28, 2018 |
|
STATE OF TAMIL NADU Vs. P. K. SINHA AND ANR
|
May 18, 2018 |
|
STATE OF TAMIL NADU Vs. PROMOD KUMAR IPS & ANR
|
August 21, 2018 |
|
STATE OF TAMIL NADU & ANR Vs. M MANGAYARKARASI AND ETC
|
November 26, 2018 |
|
STATE OF TAMIL NADU REPRESENTED Vs. SIDDARAMAIAH
|
February 16, 2018 |
|
STATE OF U.P. Vs. ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
|
September 11, 2018 |
|
STATE OF U.P. Vs. ISRAR AHMAD
|
January 8, 2018 |
|
STATE OF UTTAR PRADESH Vs. RAJA ETC
|
August 30, 2018 |
|
STATE OF UTTAR PRADESH Vs. MAHIPAL
|
February 13, 2018 |
|
STATE OF UTTAR PRADESH Vs. HANSRAJ @ HANSU
|
September 12, 2018 |
|
STATE OF UTTAR PRADESH Vs. WASIF HAIDER
|
December 10, 2018 |
|
STATE OF UTTAR PRADESH Vs. GOLLI @ ANKUR AND ANOTHER
|
January 4, 2018 |
|
STATE OF UTTAR PRADESH Vs. ANIL KUMAR @ BADKA & ORS
|
August 29, 2018 |
|
STATE OF UTTAR PRADESH & ORS Vs. ACHAL SINGH
|
August 21, 2018 |
|
STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY & ORS. Vs. ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
|
May 18, 2018 |
|
STATE OF UTTAR PRADESH, HOME DEPARTMENT SECRETARY Vs. OM PAL & ORS.
|
March 21, 2018 |
|
STATE OF WEST BENGAL Vs. WEST BENGAL DAIRYMENS ASSOCIATION AND ORS.
|
April 24, 2018 |
|
STATE REP BY DRUGS INSPECTOR Vs. MANIMARAN
|
November 30, 2018 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. GLOBAL STEEL HOLDING LIMITED
|
December 6, 2018 |
|
STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY & ANR. Vs. MAHENDRA GUPTA & ORS.
|
February 8, 2018 |
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STEEL AUTHORITY OF INDIA LTD. Vs. CHOUDHARY TILOTAMA DAS
|
February 12, 2018 |
|
SUBE SINGH AND ANR. Vs. SHYAM SINGH (DEAD) AND ORS.
|
February 9, 2018 |
|
SUBHADRA Vs. MINISTRY OF COAL
|
January 23, 2018 |
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SUBHASH CHANDER BANSAL Vs. GIAN CHAND
|
January 25, 2018 |
|
SUBHASH CHANDRA SEN (D) THR LRS AND ORS Vs. NABIN SAIN (D) THR LRS
|
April 19, 2018 |
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SUBHASH GANGADHAR JADHAV Vs. STATE OF MAHARASHTRA
|
December 7, 2018 |
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SUBHASH MAHTO Vs. STATE OF BIHAR
|
September 19, 2018 |
|
SUBHASH MALHARI MUNESHWAR & ANR Vs. ARVINDE ANANDRAO KADAM & ANR
|
October 10, 2018 |
|
SUCHA SINGH SODHI (D) THR LRS Vs. BALDEV RAJ WALIA & ANR
|
April 13, 2018 |
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SUCHETSINGH YADAV Vs. UNION OF INDIA
|
February 21, 2018 |
|
SUDAM Vs. STATE OF MAHARASHTRA
|
November 12, 2018 |
|
SUDAM Vs. THE STATE OF MAHARASHTRA
|
October 31, 2018 |
|
SUDARSAN PUHAN Vs. JAYANTA KU. MOHANTY & ORS.
|
September 20, 2018 |
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SUDARSANA RAO GADDE Vs. KARUNA GADDE
|
February 20, 2018 |
|
SUDHA SINGH Vs. STATE OF UP
|
August 23, 2018 |
|
SUDHAKAR @ SUDHARASAN Vs. STATE
|
March 12, 2018 |
|
SUDHIR KUMAR JAIN Vs. NEERAJ KUMAR JAIN & ORS
|
August 9, 2018 |
|
SUGANLAL Vs. STATE OF MADHYA PRADESH
|
October 10, 2018 |
|
SUHANI AND ANR. Vs. STATE OF U.P. AND ORS.
|
April 26, 2018 |
|
SUMAN DEVI Vs. MANISHA DEVI AND ORS
|
August 21, 2018 |
|
SUMER SINGH JAT & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 16, 2018 |
|
SUNDARAM FINANCE LIMITED Vs. ABDUL SAMAD & ANR.
|
February 15, 2018 |
|
SUNIL B. NAIK Vs. GEOWAVE COMMANDER
|
March 9, 2018 |
|
SUNIL KUMAR PANDA Vs. STATE OF CHHATTISGARH
|
April 2, 2018 |
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SUNIL SHAMRAO JADHAV & ORS Vs. KOLHAPUR MUNICIPAL CORPORATION & ORS
|
July 12, 2018 |
|
SUNIL SAMDARIA Vs. UNION OF INDIA
|
February 23, 2018 |
|
SUNITA DEVI Vs. UNION OF INDIA
|
February 8, 2018 |
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SUNITA DEVI Vs. STATE OF BIHAR & ORS.
|
January 18, 2018 |
|
SUNITA SINGH Vs. STATE OF UTTAR PRADESH
|
January 19, 2018 |
|
SUNKARA LAKSHMINARASAMMA (D) BY LRS. Vs. SAGI SUBBA RAJU & OTHERS ETC.
|
November 28, 2018 |
|
SUNNY Vs. PAWAN KUMAR SHARMA
|
March 14, 2018 |
|
SUNNY KHANNA Vs. STATE OF CHHATTISGARH
|
October 4, 2018 |
|
SUNRISE 14 A/S DENMARK Vs. RAVI MAHAJAN
|
August 3, 2018 |
|
SUPER BAZAR KARAMCHARI DALIT SANGH AND ORS Vs. UNION OF INDIA AND ORS
|
September 26, 2018 |
|
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
January 22, 2018 |
|
SUPREME COURT OF INDIA (FROM PUNJAB & HARYANA) Vs. KULWANT SINGH
|
October 3, 2018 |
|
SUPRIYA SURESH PATIL @ SOW SUPRIYA PRATIK KADAM Vs. STATE OF MAHARASHTRA & ORS.
|
May 12, 2018 |
|
SURAJ PRAKASH BHAGAT Vs. BHAVESHBHAI NARESHCHANDRA AMIN & ORS
|
August 27, 2018 |
|
SURAT SINGH (DEAD) Vs. SIRI BHAGWAN
|
February 19, 2018 |
|
SURENDER Vs. NAND LAL
|
February 1, 2018 |
|
SURENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 23, 2018 |
|
SURENDER SINGH Vs. STATE OF HARYANA & ORS
|
October 11, 2018 |
|
SURENDER SINGH Vs. STATE OF HARYANA & ORS.
|
January 25, 2018 |
|
SURENDRA SINGH & ANR Vs. STATE OF UTTARAKHAND
|
December 4, 2018 |
|
SURESH Vs. STATE OF KARNATAKA
|
November 28, 2018 |
|
SURESH AND ANR Vs. STATE OF HARYANA
|
August 21, 2018 |
|
SURESH CHANDRA Vs. U P AVAS EVAM VIKAS PARISHAD & ORS
|
December 3, 2018 |
|
SURESH GANPATI HALVANKAR Vs. STATE OF MAHARASHTRA & ORS.
|
January 22, 2018 |
|
SURESH KUMAR KOHLI Vs. RAKESH JAIN AND ANOTHER
|
April 19, 2018 |
|
SURESH MANI Vs. STATE OF UTTAR PRADESH & ORS
|
November 26, 2018 |
|
SURESH SINGH & ANR Vs. STATE OF MADHYA PRADESH
|
May 11, 2018 |
|
SURESHCHANDRA BAGMAL DOSHI & ANR. Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
|
April 18, 2018 |
|
SURINDER KUMAR KHANNA Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE
|
July 31, 2018 |
|
SURINDER PAHALWAN Vs. THE STATE OF HARYANA
|
July 17, 2018 |
|
SURJEET SINGH & ANR ETC ETC Vs. SADHU SINGH & ORS
|
December 3, 2018 |
|
SUSHIL KUMAR AGARWAL Vs. MEENAKSHI SADHU & ORS
|
October 9, 2018 |
|
SUSHILA AGGARWAL & ORS Vs. STATE (NCT OF DELHI) & ANR
|
May 15, 2018 |
|
SUSHILA N RUNGTA (D) THR LRS Vs. TAX RECOVERY OFFICER-16(2) AND ORS
|
October 30, 2018 |
|
SUSME BUILDERS PVT. LTD. Vs. CHIEF EXECUTIVE OFFICER, SLUM REHABILITATION AUTHORITY AND ORS.
|
January 4, 2018 |
|
SUVARNAMMA & ANR Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
|
April 11, 2018 |
|
SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. Vs. THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD.
|
October 8, 2018 |
|
SWADESHI COMMERCIAL CO LTD AND ANR Vs. UNION OF INDIA AND ORS
|
August 14, 2018 |
|
SWAPAN KUMAR JHA @ SAPAN KUMAR Vs. STATE OF JHARKHAND & ANR.
|
November 15, 2018 |
|
SWAPNA MOHANTY Vs. STATE OF ODISHA & ORS
|
August 21, 2018 |
|
SWAPNIL TRIPATHI Vs. SUPREME COURT OF INDIA
|
September 26, 2018 |
|
SWARAJ ABHIYAN (VI) Vs. UNION OF INDIA & ORS
|
May 18, 2018 |
|
SWARAJ ABHIYAN AND ANR. Vs. UNION OF INDIA AND ORS.
|
February 13, 2018 |
|
SYED AFTAB HAIDER, ASSISTANT TEACHER Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 17, 2018 |
|
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA AND ORS
|
February 16, 2018 |
|
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA AND ORS.
|
September 14, 2018 |
|
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
December 11, 2018 |
|
T.P. MURUGAN (DEAD) THR. LRS. Vs. BOJAN
|
July 31, 2018 |
|
TAMIL NADU CHAMBER OF COMMERCE AND INDUSTRY Vs. P MAHENDRAVEL AND ORS
|
August 1, 2018 |
|
TAMIL NADU DR.MGR MEDICAL UNIVERSITY Vs. SVS EDUCATIONAL AND SOCIAL TRUST
|
November 12, 2018 |
|
TAMIL NADU GENERAL AND DISTRIBUTION CORPORATION LTD
MANAGING DIRECTOR Vs. NORTAN ELECTRICALS (P) LTD. REP. BY ITS DIRECTOR
|
November 22, 2018 |
|
TAMIL NADU MEDICAL OFFICERS ASSOCIATION & ORS Vs. UNION OF INDIA & ORS
|
April 13, 2018 |
|
TAMIL NADU MEDICAL OFFICERS ASSOCIATION AND ORS Vs. UNION OF INDIA AND ORS
|
April 24, 2018 |
|
TANIYA MALIK Vs. REGISTRAR GENERAL OF HIGH COURT OF DELHI
|
February 16, 2018 |
|
TAPAN KUMAR DUTTA Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL
|
April 24, 2018 |
|
TAPAN SARKAR ETC ETC Vs. STATE OF WEST BENGAL
|
February 13, 2018 |
|
TARA CHAND ETC. Vs. THE STATE OF HARYANA
|
July 6, 2018 |
|
TARSEM LAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 2, 2018 |
|
TARSEM LAL CHANDLA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 12, 2018 |
|
TARVINDER SINGH Vs. GURUPREET KAUR
|
November 28, 2018 |
|
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
December 14, 2018 |
|
TEHSEEN POONAWALLA Vs. UNION OF INDIA AND ANR
|
April 19, 2018 |
|
TEHSEEN POONAWALLA Vs. UNION OF INDIA & ANR
|
September 26, 2018 |
|
TEHSEEN POONAWALLA Vs. UNION OF INDIA
|
January 22, 2018 |
|
TEHSEEN S. POONAWALLA Vs. UNION OF INDIA AND OTHERS
|
September 24, 2018 |
|
TEHSEEN S. POONAWALLA Vs. UNION OF INDIA AND OTHERS
|
July 17, 2018 |
|
TEHSEEN S.POONAWALLA Vs. UNION OF INDIA
|
August 20, 2018 |
|
TEHSEEN S.POONAWALLA Vs. UNION OF INDIA
|
September 7, 2018 |
|
TEHSEEN S.POONAWALLA Vs. UNION OF INDIA
|
July 3, 2018 |
|
TELANGANA HOUSING BOARD Vs. AZAMUNNISA BEGUM (DIED) THRU. LRS.
|
May 1, 2018 |
|
TELANGANA JUDGES ASSOCIATION Vs. UNION OF INDIA
|
October 3, 2018 |
|
TELANGANA POWER GENERATION CORPORATION LTD. Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LTD. AND ORS.
|
November 28, 2018 |
|
TELCO NOW TATA MOTORS LIMITED Vs. VIPIN KUMAR AND OTHERS
|
January 23, 2018 |
|
TEMPLE OF HANEMANN HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND OTHERS
|
July 17, 2018 |
|
TESSY JOSE AND OTHERS Vs. STATE OF KERALA
|
August 1, 2018 |
|
THAHIRA P. Vs. ADMINISTRATOR, U.T. OF LAKSHADWEEP
|
April 17, 2018 |
|
THANGELA NARENDRA Vs. STATE OF KARNATAKA
|
May 18, 2018 |
|
THANGELA NARENDRA @ CHINNU Vs. STATE OF KARNATAKA
|
November 19, 2018 |
|
THE CENTRAL BOARD OF SECONDARY EDUCATION AND ANR. Vs. T.K. RANGARAJAN AND ORS.
|
November 22, 2018 |
|
THE COMMISSIONER INCOME TAX ALLAHABAD Vs. M/S.LOK SEWA SANSTHAN SAMITI SONEBHADRA THR. DIRECTOR
|
August 17, 2018 |
|
THE COMMISSIONER OF INCOME TAX Vs. M/S. NEW DELHI TELEVISION LTD
|
March 28, 2018 |
|
THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI Vs. M/S. MATA AMRITHANANDAMAYI MATH AMRITAPURI
|
May 14, 2018 |
|
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE Vs. VINODBHAI SHAMJIBHAI RAVANI
|
May 16, 2018 |
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THE DIRECTORATE OF ENFORCEMENT Vs. KARTI P. CHIDAMBARAM
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March 15, 2018 |
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THE HIGH COURT OF JUDICATURE OF HYDERABAD FOR HIGH COURT OF TELANGANA AND ANDHRA PRADESH Vs. MAHABUNISA BEGUM AND OTHERS
|
May 14, 2018 |
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THE KELVIN JUTE CO. LTD. Vs. KRISHNA KUMAR AGARWALA AND OTHERS
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October 25, 2018 |
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THE LIFE INSURANCE CORPORATION OF INDIA Vs. SRI KALAPPA M. SANKAD (D) THR. LRS. & ORS.
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October 12, 2018 |
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THE MANAGEMENT OF SRI RAMNARAYAN MILLS LTD. Vs. SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION(HMS) AND ORS.
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November 2, 2018 |
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THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S SAINIK FOOD PVT. LTD. AND OTHERS
|
November 13, 2018 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHANUPRASAD D. TRIVEDI
|
May 4, 2018 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KEERTHI AGRO MILLS (P) LTD.
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July 3, 2018 |
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THE SECRETARY,KERALA STATE COASTAL MANAGEMENT AUTHORITY Vs. DLF UNIVERSAL LIMITED
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January 10, 2018 |
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THE STATE OF BIHAR Vs. KIRTI NARAYAN PRASAD
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November 30, 2018 |
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THE STATE OF GUJARAT Vs. NAVINBHAI CHANDRAKANT JOSHI ETC.
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July 17, 2018 |
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THE STATE OF GUJARAT Vs. DHIRENDRASINGH @ JABARSINGH CHAUHAN
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March 15, 2018 |
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THE STATE OF GUJARAT Vs. GUJARAT STATE GOVT. COLLEGE LAB STAFF ASSOCIATION
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February 13, 2018 |
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THE STATE OF KARNATAKA & ORS Vs. M/S VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LIMITED) & ORS.
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March 6, 2018 |
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THE STATE OF MADHYA PRADESH Vs. BANTI @ PRAKASH
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August 24, 2018 |
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THE STATE OF MAHARASHTRA Vs. VIKRAM RANGNATH KESHBHAT
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February 19, 2018 |
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THE STATE OF PUNJAB & ORS. Vs. GURDEV SINGH & ORS.
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February 7, 2018 |
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THE STATE OF TAMIL NADU Vs. K.BALU
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February 23, 2018 |
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THE STATE OF UTTARAKHAND AND ORS. Vs. HABIB KHAN AND ORS.
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January 16, 2018 |
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THE VICE CHANCELLOR Vs. JHARKHAND STATE HOUSING BOARD & ORS.
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October 23, 2018 |
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THE STATE OF MADHYA PRADESH & ORS. Vs. MANOJ SHARMA & ORS.
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January 25, 2018 |
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THEIRY SANTHANAMAL Vs. VISWANATHAN & ORS.
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January 18, 2018 |
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THESIMA BEGAM AND ANR. Vs. STATE OF TAMIL NADU
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April 2, 2018 |
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THODUPUZHA TALUK CO OPERATIVE RUBBER MARKETING SOCIETY Vs. JOSE PHILIP
|
November 13, 2018 |
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TIRUMALA MEDICAL ACADEMY EDUCATIONAL SOCIETY AND ANR Vs. UNION OF INDIA AND ORS
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August 21, 2018 |
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TONGBRAM BIMOLCHAND SINGH & ORS. Vs. YUMLEMBAM SURJIT SINGH & ORS. ETC.
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April 12, 2018 |
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TRANS ASIAN SHIPPING SERVICES (PVT ) LTD Vs. BEACON SHIPPING LINES LTD REPRESENTED BY MOHAMMED S ASLAM MANAGING DIRECTOR & OTHERS
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September 19, 2018 |
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TRANSMISSION CORPORATION ANDHRA PRADESH LIMITED Vs. EQUIPMENT CONDUCTORS CABLES LIMITED
|
October 23, 2018 |
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TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND OTHERS Vs. M/S. GMR VEMAGIRI POWER GENERATION LTD. AND ANOTHER
|
February 16, 2018 |
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TRIPURARI SHARAN AND ANR. Vs. RANJIT KUMAR YADAV & ORS.
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January 11, 2018 |
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TRUPTHI V REDDY ETC Vs. STATE OF KARNATAKA
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May 24, 2018 |
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TSR FINANCIAL SERVICES PVT LTD Vs. CENTRAL BANK OF INDIA & ORS ETC
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March 20, 2018 |
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TULARAM Vs. THE STATE OF MADHYA PRADESH
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May 2, 2018 |
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TVS MOTOR COMPANY LTD Vs. STATE OF TAMIL NADU AND OTHERS
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October 12, 2018 |
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U P JAL NIGAM & ORS Vs. AJIT SINGH PATEL & ORS
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November 15, 2018 |
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U.P. PUBLIC SERVICE COMMISSION Vs. MANOJ KUMAR YADAV & ANR.
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February 16, 2018 |
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U.P.P.S.C., THROUGH ITS CHAIRMAN Vs. RAHUL SINGH
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June 14, 2018 |
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UCO BANK & ORS. Vs. RAJENDRA SHANKAR SHUKLA
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February 15, 2018 |
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UDITA NABHA Vs. RANJEET NABHA
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July 16, 2018 |
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UMA PANDEY & ANR Vs. MUNNA PANDEY & ORS
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April 9, 2018 |
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UMED Vs. STATE OF UTTAR PRADESH
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December 3, 2018 |
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UMESHCHANDRA Vs. SHEEL
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April 12, 2018 |
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UMMER Vs. POTTENGAL SUBIDA & ORS.
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March 8, 2018 |
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UNA NAGAR PALIKA Vs. KALIBEN BALUBHAI MAKWANA & ANR
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September 20, 2018 |
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UNION BANK OF INDIA AND OTHERS Vs. C.G. AJAY BABU AND AND OTHER
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August 14, 2018 |
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UNION OF INDIA Vs. RITA DAS MOZUMDAR P.N.G.B. (SC)
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February 23, 2018 |
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UNION OF INDIA Vs. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT LTD
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March 7, 2018 |
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UNION OF INDIA Vs. JAROOPARAM
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January 31, 2018 |
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UNION OF INDIA Vs. OM SIDDH VINAYAK IMPEX PVT. LTD.
|
April 16, 2018 |
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UNION OF INDIA Vs. SHAILENDRA KUMAR SINGH
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January 5, 2018 |
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UNION OF INDIA Vs. T. DHANGOPAL
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October 29, 2018 |
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UNION OF INDIA Vs. RINA DEVI
|
May 9, 2018 |
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UNION OF INDIA Vs. TECH MAHINDRA BUSINESS SERVICES LTD
|
October 3, 2018 |
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UNION OF INDIA Vs. HARDY EXPLORATION AND PRODUCTION (INDIA) INC
|
September 25, 2018 |
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UNION OF INDIA Vs. V.R. TRIPATHI
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December 11, 2018 |
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UNION OF INDIA Vs. SUNIL TRIPATHI
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July 31, 2018 |
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UNION OF INDIA Vs. RAGHUWAR PAL SINGH
|
March 13, 2018 |
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UNION OF INDIA Vs. LEEN MARTIN
|
February 1, 2018 |
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UNION OF INDIA Vs. INDIAN RADIOLOGICAL
|
March 14, 2018 |
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UNION OF INDIA Vs. MOOL CHAND KHAIRATI RAM TRUST
|
July 9, 2018 |
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UNION OF INDIA Vs. HARDY EXPLORATION AND PRODUCTION(INDIA) INC
|
May 1, 2018 |
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UNION OF INDIA Vs. STATE OF MAHARASHTRA & ORS.
|
April 3, 2018 |
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UNION OF INDIA Vs. VARINDERA CONSTRUCTIONS LTD ETC
|
April 19, 2018 |
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UNION OF INDIA Vs. DYAGALA DEVAMMA & ORS
|
July 25, 2018 |
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UNION OF INDIA & ORS. Vs. DAYA SHANKAR RAI
|
April 2, 2018 |
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UNION OF INDIA & ANR Vs. MOHIT MINERAL PVT LTD
|
October 3, 2018 |
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UNION OF INDIA & ANR. Vs. PUSHPAVATHI & ORS.ETC.
|
February 6, 2018 |
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UNION OF INDIA & ANR. Vs. COL. A.D. NARGOLKAR & ORS.
|
October 24, 2018 |
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UNION OF INDIA & ORS Vs. E KRISHNA RAO & ORS
|
September 26, 2018 |
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UNION OF INDIA & ORS Vs. ACQUILIN ROSE M
|
February 13, 2018 |
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UNION OF INDIA & ORS Vs. CDR RAVINDRA V DESAI
|
April 18, 2018 |
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UNION OF INDIA & ORS ETC Vs. SABYASACHI JYOTI & ORS ETC
|
February 1, 2018 |
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UNION OF INDIA & ORS. Vs. PIRTHWI SINGH & ORS.
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April 24, 2018 |
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UNION OF INDIA & ORS. Vs. RAM LAKHAN SHARMA
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July 2, 2018 |
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UNION OF INDIA & ORS. Vs. GOPALDAS BHAGWAN DAS AND ORS
|
March 27, 2018 |
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UNION OF INDIA & ORS. Vs. UTV NEWS LTD.
|
April 5, 2018 |
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UNION OF INDIA & OTHERS Vs. COL RAN SINGH DUDEE
|
July 3, 2018 |
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UNION OF INDIA (UOI) Vs. VARINDERA CONST. LTD.
|
September 17, 2018 |
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UNION OF INDIA AND ANOTHER Vs. KUNDAN CARE PRODUCTS LTD. ETC.
|
March 19, 2018 |
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UNION OF INDIA AND ORS Vs. K V RAMA RAJU AND ORS
|
January 30, 2018 |
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UNION OF INDIA AND OTHERS Vs. CHAMAN RANA
|
March 12, 2018 |
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UNION OF INDIA AND OTHERS Vs. COL (TS) P D POONEKAR
|
December 7, 2018 |
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UNION OF INDIA AND OTHERS Vs. DYALU RAM
|
December 11, 2018 |
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UNION OF INDIA SOUTHERN RAILWAY Vs. R.SETHUMADHAVAN
|
March 22, 2018 |
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UNION OF INDIA THROUGH C.B.I., NEW DELHI Vs. MOHD. ABDUL HAFEEZ ETC.
|
April 18, 2018 |
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UNION OF INDIA THROUGH ITS SECRETARY & ORS Vs. MAJ GEN MANOMOY GANGULY
|
August 1, 2018 |
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UNION PUBLIC SERVICE COMMISSION Vs. ANGESH KUMAR
|
February 20, 2018 |
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UNION PUBLIC SERVICE COMMISSION Vs. M SATHIYA PRIYA AND OTHERS
|
April 13, 2018 |
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UNION PUBLIC SERVICE COMMISSION ETC Vs. T R RAJESH
|
February 20, 2018 |
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UNION TERRITORY, CHANDIGARH Vs. PRADEEP KUMAR
|
January 8, 2018 |
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UNION OF INDIA Vs. NARESHKUMAR BADRIKUMAR JAGAD & ORS.
|
November 28, 2018 |
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UNITED AIR TRAVEL SERVICES THROUGH ITS PROPRIETOR Vs. UNION OF INDIA
|
May 7, 2018 |
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UNITED BANK OF INDIA AND OTHERS Vs. UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION AND OTHERS ETC
|
May 16, 2018 |
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UNITED INDIA INSURANCE CO LTD & ANR Vs. HYUNDAI ENGINEERING AND CONSTRUCTION CO LTD & ORS
|
August 21, 2018 |
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UNITED INDIA INSURANCE CO. LTD. Vs. INDIRO DEVI & ORS.
|
July 3, 2018 |
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UNIVERSAL CYLINDERS LIMITED Vs. COMMERCIAL TAXES OFFICER
|
February 23, 2018 |
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UNIVERSITY OF KERALA Vs. SAIFUL ISLAM
|
July 19, 2018 |
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UNIVERSITY OF MYSORE Vs. RAJAIAH (DEAD) BY LRS. & ORS.
|
March 23, 2018 |
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UPENDRA SHARMA Vs. STATE OF BIHAR
|
January 10, 2018 |
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UPENDRA SINGH Vs. STATE OF BIHAR
|
February 23, 2018 |
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UPPALA BIXAM @ BIXMAIAH Vs. STATE OF ANDHRA PRADESH
|
October 11, 2018 |
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URMILA DEVI AND OTHERS Vs. THE DEITY, MANDIR SHREE CHAMUNDA DEVI, THROUGH TEMPLE COMMISSIONER AND OTHERS
|
January 10, 2018 |
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URVASHIBEN & ANR Vs. KRISHNAKANT MANUPRASAD TRIVEDI
|
December 14, 2018 |
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USHA DEVI Vs. PAWAN KUMAR
|
September 13, 2018 |
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USHA DEVI Vs. BIBHA DEVI & ORS.
|
November 15, 2018 |
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USHA DEVI & ANR. Vs. PAWAN KUMAR & ORS.
|
March 26, 2018 |
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USHA UDAY KHIWANSARA Vs. UDAY KUMAR JETHMAL KHIWANSARA
|
July 17, 2018 |
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USMANGANI ALIAS BHURA ABDULGAFAR AND ANR. Vs. STATE OF GUJARAT
|
August 9, 2018 |
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UTTAR BIHAR GRAMIN BANK & ORS Vs. NARENDRA KUMAR SINHA
|
October 3, 2018 |
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UTTAR PRADESH PUBLIC SERVICE COMMISSION Vs. SURENDRA KUMAR & ORS
|
November 22, 2018 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD. AND OTHERS
|
March 27, 2018 |
|
UTTARADI MUTT Vs. RAGHAVENDRA SWAMY MUTT
|
September 26, 2018 |
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V K GIRIJA Vs. RESHMA PARAYIL & ORS
|
December 4, 2018 |
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V KRISHNA JETTY Vs. H V SURESH & ORS
|
November 1, 2018 |
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V RAVI KUMAR Vs. STATE DISTRICT CRIME BRANCH
|
December 14, 2018 |
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V. GOVINDASAMY Vs. T.V.R.C. KANNAN (DEAD) BY LRS.
|
November 13, 2018 |
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V. PADMAKUMAR Vs. S. CHANDRASEKHARAN POTTY & ORS.
|
March 6, 2018 |
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VAIJNATH KONDIBA KHANDKE Vs. STATE OF MAHARASHTRA
|
June 1, 2018 |
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VAIJNATH KONDIBA KHANDKE Vs. STATE OF MAHARASHTRA AND ANOTHER
|
May 17, 2018 |
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VANDANA TYAGI Vs. APEEJAY SARASWATI P G COLLEGE FOR GIRLS & ORS
|
February 9, 2018 |
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VARDH PAPER PRODUCTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX/GST AND ANR.
|
May 21, 2018 |
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VARSHABEN KANTILAL PURANI Vs. STATE OF GUJARAT & ORS
|
November 2, 2018 |
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VASANT GANPAT PADAVE (D) BY LRS & ORS Vs. ANANT MAHADEV SAWANT
|
December 14, 2018 |
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VASUDEVAN EMBRANTHIRI Vs. GOPALAKRISHNAN (DEAD) BY LRS.
|
October 25, 2018 |
|
VED PAL (D) Vs. PREM DEVI (D)
|
August 10, 2018 |
|
VED PRAKASH SEHGAL (DEAD) THR. LRS. Vs. A.D. DESAI
|
September 26, 2018 |
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VEDANTA LTD. Vs. SHENZEN SHANDONG NUCLEARPOWER CONSTRUCTION CO. LTD.
|
October 11, 2018 |
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VENUGOPAL PADAYACHI (DEAD) THROUGH LRS Vs. V PICHAIKARAN (DEAD)
|
September 18, 2018 |
|
VIACOM 18 MEDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
January 18, 2018 |
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VIDIT Vs. STATE OF MADHYA PRADESH
|
January 30, 2018 |
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VIJAY ARJUN BHAGAT & ORS. Vs. NANA LAXMAN TAPKIRE & ORS.
|
May 11, 2018 |
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VIJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
|
November 14, 2018 |
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VIJAY KUMAR & ORS Vs. OM PARKASH
|
October 3, 2018 |
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VIJAY KUMAR RASTOGI Vs. UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION
|
February 9, 2018 |
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VIJAY MAHADEORAO KUBADE Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR
|
July 4, 2018 |
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VIJAY PRAKASH BHARATI Vs. UNION OF INDIA (UOI) AND ORS.
|
July 2, 2018 |
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VIJAY PULLARWAR & ORS. Vs. SHRI HANUMAN DEOSTAN
|
November 16, 2018 |
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VIJAYA INSTITUTE OF TECHNOLOGY FOR WOMEN Vs. STATE OF ANDHRA PRADESH & ORS.
|
June 20, 2018 |
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VIJAYAN Vs. STATE OF TAMIL NADU
|
February 12, 2018 |
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VIKRAMSINGH Vs. THE CENTRAL BUREAU OF INVESTIGATION (CBI)
|
February 15, 2018 |
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VILAS DINKAR BHAT Vs. STATE OF MAHARASHTRA & ORS
|
August 10, 2018 |
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VILASINI Vs. STATE OF KERALA
|
September 25, 2018 |
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VIMAL PRAKASH KANDPAL(D) THR LRS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD & ANR
|
March 28, 2018 |
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VIMLA DEVI & ORS. Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS.
|
November 16, 2018 |
|
VINAY SHARMA & ANR Vs. STATE OF NCT OF DELHI & ORS
|
July 9, 2018 |
|
VINEETA SHARMA Vs. RAKESH SHARMA
|
November 27, 2018 |
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VINEETA SHARMA Vs. RAKESH SHARMA
|
December 5, 2018 |
|
VINOD Vs. COLLECTOR AND CHAIRMAN, DISTRICT SELECTION COMMITTEE, CHANDRAPUR & ORS.
|
March 28, 2018 |
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VINOD KUMAR DHALL Vs. DHARAMPAL DHALL (DECEASED) THROUGH HIS LRS. & ORS.
|
April 26, 2018 |
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VINOD KUMAR DHALL Vs. DHARAMPAL DHALL
|
April 16, 2018 |
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VINOD KUMAR SINGH Vs. STATE OF UTTAR PRADESH & ORS
|
October 29, 2018 |
|
VINOD NATESAN Vs. STATE OF KERALA
|
December 11, 2018 |
|
VINUBHAI RANCHHODBHAI PATEL Vs. RAJIVBHAI DUDABHAI PATEL & OTHERS
|
May 16, 2018 |
|
VIRAJ PROFILES LTD. Vs. ADDL COMMISSIONER OF SALES TAX, MUMBAI
|
July 24, 2018 |
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VIRAN GYANLAL RAJPUT Vs. THE STATE OF MAHARASHTRA
|
December 5, 2018 |
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VISHNU CHANDRU GAONKAR Vs. N.M. DESSAI
|
March 6, 2018 |
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VISHWAMBARRAO SHANKARRAO MANE Vs. STATE OF MAHARASHTRA & ANR
|
July 12, 2018 |
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VISHWASRAO SATWARAO NAIK & ORS. Vs. STATE OF MAHARASHTRA
|
April 25, 2018 |
|
VIVEK MUDGIL Vs. STATE OF U P & ORS
|
December 5, 2018 |
|
WASIM ANWAR Vs. STATE OF NCT OF DELHI (SC)
|
February 19, 2018 |
|
WEST BENGAL STATE ELECTION COMMISSION AND ORS. Vs. COMMUNIST PARTY OF INDIA (MARXIST) AND ORS
|
August 24, 2018 |
|
WESTERN COALFIELDS LTD Vs. BALLAPUR COLLIERIES COMPANY
|
December 11, 2018 |
|
WG. CDR. ASHWINI KUMAR HANDA (RETD.) Vs. UNION OF INDIA,
|
February 1, 2018 |
|
WILD LIFE WARDEN Vs. ELIAS
|
May 8, 2018 |
|
WOCKHARDT LIMITED Vs. TORRENT PHARMACEUTICALS LTD AND ANR
|
September 12, 2018 |
|
WRITERS AND PUBLISHER PVT LTD Vs. A K MISHRA, OFFICIAL LIQUIDATOR THE COOPERATIVE STORES LTD SUPER BAZAR
|
May 17, 2018 |
|
X Vs. STATE OF TELANGANA AND ANR
|
May 17, 2018 |
|
X Vs. UNION OF INDIA (UOI)
|
September 4, 2018 |
|
YASHWANT ETC Vs. STATE OF MAHARASHTRA
|
September 4, 2018 |
|
YATINKUMAR JASUBHAI PATEL Vs. STATE OF GUJARAT
|
September 12, 2018 |
|
YOGESH GUPTA Vs. ELECTION COMMISSION OF INDIA
|
January 12, 2018 |
|
YOGESH MAHAJAN Vs. PROF. R.C. DEKA, DIRECTOR
|
January 31, 2018 |
|
ZAHOOR AHMAD RATHER AND ORS ETC Vs. SHEIKH IMTIYAZ AHMAD AND ORS ETC
|
December 5, 2018 |
|
ZOSTEL HOSPITALITY Vs. ORAVEL STAYS
|
September 19, 2018 |