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A REGISTERED SOCIETY Vs. UNION OF INDIA
|
April 27, 2017 |
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A. KAVITHA Vs. STATE
|
February 15, 2017 |
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A. VEERRAJU Vs. STATE OF ANDHRA PRADESH
|
April 27, 2017 |
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A. VEERRAJU Vs. STATE OF ANDHRA PRADESH
|
July 31, 2017 |
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A. VEERRAJU & ORS. Vs. STATE OF ANDHRA PRADESH & ORS.
|
August 9, 2017 |
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A.P. SHOWKATH ALI Vs. STATE OF KERALA
|
August 10, 2017 |
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A.P.S.R.T.C. Vs. G. MURALI
|
July 13, 2017 |
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A.T. SIVAPERUMAL Vs. MOHAMMED HYATH (D) BY LRS.
|
March 27, 2017 |
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A.V. SUBRAMANIAN Vs. UNION OF INDIA
|
January 10, 2017 |
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A.V.G.V. RAMU Vs. A.S.R. BHARATHI
|
December 14, 2017 |
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AASTHA BROADCASTING NETWORK LIMITED Vs. THAICOM PUBLIC COMPANY LTD.
|
November 15, 2017 |
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ABDUL HAMID Vs. UNION OF INDIA
|
September 20, 2017 |
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ABDUL NAZIR MAUDANY Vs. STATE OF KARNATAKA
|
July 31, 2017 |
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ABHAY KUMAR JAIN (SINCE DECEASED) THROUGH HIS LRS. Vs. RAMMANOHAR PANDEY & ANR.
|
July 13, 2017 |
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ABHIJIT DAS Vs. STATE OF TRIPURA
|
January 20, 2017 |
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ABHIRAM SINGH Vs. C.D. COMMACHEN (DEAD) BY LRS. & ORS.
|
January 2, 2017 |
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ACHINTYA DEB DASGUPTA & ANR. Vs. MR. BASANT PRTAP SINGH & ORS.
|
December 6, 2017 |
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ADIVEPPA & ORS. Vs. BHIMAPPA & ANR.
|
September 6, 2017 |
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ADVANCED MEDICAL AND EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
October 4, 2017 |
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AFNEES (UNCONSCIOUS) REP. THR MOTHER Vs. ORIENTAL INSURANCE CO. LTD. VADAKARA AND OTHERS
|
May 3, 2017 |
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AFTARUDDIN (DEAD) REP. THR. LRS. Vs. RAMKRISHNA DATTA ALIAS BABUL DATTA & ORS.
|
December 8, 2017 |
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AGARWAL TRACOM PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
November 11, 2017 |
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AGARWAL TRACOM PVT. LTD. Vs. PUNJAB NATIONAL BANK & ORS.
|
November 27, 2017 |
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AGNIGUNDALA VENKATA RANGA RAO Vs. INDUKURU RAMACHANDRA REDDY (DEAD) BY LRS. & ORS.
|
April 13, 2017 |
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AGYAPAUL SINGH Vs. STATE BANK OF INDIA
|
January 23, 2017 |
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AHMAD @ MOHD. AHMAD Vs. MOHD. OSMAN
|
March 30, 2017 |
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AHSAN Vs. STATE OF U.P.
|
August 29, 2017 |
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AIR INDIA LTD. Vs. DELHI INTERNATIONAL AIRPORT PVT. LTD.
|
July 3, 2017 |
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AIRES RODRIGUES Vs. VISHWAJEET P. RANE AND ORS.
|
January 10, 2017 |
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AJAY KUMAR GHOSHAL ETC Vs. STATE OF BIHAR
|
January 31, 2017 |
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AJAY SINGH AND ANR AND ETC. Vs. STATE OF CHHATTISGARH AND ANR.
|
January 6, 2017 |
|
AJAYINDER SANGWAN Vs. BAR COUNCIL OF DELHI
|
November 24, 2017 |
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AJAYINDER SANGWAN AND ORS. Vs. BAR COUNCIL OF DELHI & ORS.
|
August 23, 2017 |
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AJIKUMAR ALIAS AJI AND OTHERS Vs. STATE OF KERALA
|
January 19, 2017 |
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AJIT SINGH Vs. STATE OF CHHATTISGARH
|
April 28, 2017 |
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AJIT SINGH Vs. STATE OF UTTAR PRADESH & ANR.
|
July 25, 2017 |
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AJITSINH ARJUNSINH GOHIL Vs. BAR COUNCIL OF GUJARAT AND ANR.
|
April 6, 2017 |
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ALAMELU AMMAL Vs. S. RANI
|
January 2, 2017 |
|
ALBERT MORRIS Vs. J.B. SIMONS
|
February 23, 2017 |
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ALCHEMIST ASSET RECONSTRUCTION COMPANY LTD Vs. HOTEL GAUDAVAN PVT LTD AND OTHERS
|
October 23, 2017 |
|
ALCHEMIST ASSET RECONSTRUCTION COMPANY LTD. Vs. M/S MILADI FASHIONS PVT. LTD. & ORS.
|
September 6, 2017 |
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ALI MOHAMMAD BEIGH AND ORS Vs. STATE OF J&K
|
March 21, 2017 |
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ALKA BAPU GUND Vs. PRAKASH KANHAIYALAL KANKARIYA AND OTHERS.
|
January 3, 2017 |
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ALKA CHANDEWAR Vs. SHAMSHUL ISHRAR KHAN
|
July 6, 2017 |
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ALL ESCORTS EMPLOYEES UNION Vs. STATE OF HARYANA & ORS.
|
September 14, 2017 |
|
ALL INDIA JAMIATUL QURESH ACTION COMMITTEE THROUGH ITS PRESIDENT MOHAMMED ABDUL FAHEEM ADVOCATE Vs. UNION OF INDIA
|
July 11, 2017 |
|
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA & ORS.
|
May 9, 2017 |
|
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA (UOI) AND ORS.
|
March 8, 2017 |
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ALLAHABAD BANK & ORS. Vs. KRISHNA NARAYAN TEWARI
|
January 2, 2017 |
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ALLAHABAD BANK & ORS. Vs. ISHWAR SARAN & ORS.
|
September 7, 2017 |
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ALLOKAM PEDDABBAYYA AND ANOTHER Vs. ALLAHABAD BANK AND OTHERS
|
June 19, 2017 |
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ALTAB GHARAMI ALIAS ATLAB SK.AND ANOTHER Vs. STATE OF WEST BENGAL.
|
July 27, 2017 |
|
AMAN KHERA ETC. Vs. COMMISSIONER OF INCOME TAX
|
January 4, 2017 |
|
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2017 |
|
AMAR NATH NEOGI Vs. STATE OF JHARKHAND
|
October 10, 2017 |
|
AMAR SINGH Vs. THE UNION OF INDIA
|
April 17, 2017 |
|
AMARDEEP SINGH Vs. HARVEEN KAUR
|
September 12, 2017 |
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AMBADAS KHANDUJI SHINDE & ORS. Vs. ASHOK SADASHIV MAMURKAR & ORS.
|
January 31, 2017 |
|
AMINA MARWA SABREEN A (MINOR) AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
August 24, 2017 |
|
AMIT KUMAR AND ANOTHER Vs. BHUSHAN LAL
|
March 8, 2017 |
|
AMIT R. GOENKA Vs. PANDURANG PATIL
|
April 28, 2017 |
|
AMIT VASHISTHA Vs. SURESH AND ANOTHER
|
August 31, 2017 |
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AMMA CHANDRAVATI EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
July 12, 2017 |
|
AMMA CHANDRAVATI EDUCATIONAL AND CHARITABLE TRUST AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
July 18, 2017 |
|
AMOL Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
|
AMRITA SINGH Vs. RATAN SINGH AND ANOTHER
|
April 18, 2017 |
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AMRUTBHAI SHAMBHUBHAI PATEL Vs. SUMANBHAI KANTIBHAI PATEL & ORS.
|
February 2, 2017 |
|
ANANDA BAPU PUNDE @ KOLI Vs. BALASAHEB ANNA KOLI
|
March 9, 2017 |
|
ANANT SINGH @ ANANT KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
|
April 12, 2017 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR AND OTHERS Vs. B.S. REDDY
|
February 23, 2017 |
|
ANIL HARIKISAN NAVANDAR Vs. STATE OF MAHARASHTRA
|
August 9, 2017 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
January 17, 2017 |
|
ANIL KUMAR & ORS ETC Vs. PUSHPENDRA KUMAR & ORS ETC ETC
|
September 5, 2017 |
|
ANIL KUMAR DADURAO DHEKLE Vs. RUKHIBEN AND ORS.
|
April 12, 2017 |
|
ANIL KUMAR PODDAR Vs. RELIANCE INDUSTRIES LTD.
|
April 20, 2017 |
|
ANIL KUMAR SINGH Vs. VIJAY PAL SINGH & ORS.
|
November 30, 2017 |
|
ANIL KUMAR YADAV Vs. STATE (NCT) OF DELHI & ANR.
|
November 14, 2017 |
|
ANIP SACHTHEY Vs. STATE OF HARYANA
|
September 5, 2017 |
|
ANIRUDDHA ASHOK SANKHPAL Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
|
ANITA Vs. ARUN YADAV
|
September 9, 2017 |
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ANITA AND OTHERS Vs. ARUN YADAV AND OTHERS
|
September 7, 2017 |
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ANITA W/O EKNATH HATKAR Vs. ADDITIONAL COMMISSIONER NASHIK AND ORS.
|
April 25, 2017 |
|
ANJAN KUMAR SARMA AND OTHERS Vs. STATE OF ASSAM
|
May 23, 2017 |
|
ANJU CHOUDHARY Vs. AKSHAT CHOUDHARY
|
February 3, 2017 |
|
ANKUR GUPTA Vs. STATE OF U.P.
|
October 23, 2017 |
|
ANKUR KAPOOR Vs. ORIENTAL INSURANCE CO. LTD.
|
November 6, 2017 |
|
ANKUSH Vs. HANMANTA AND OTHERS
|
March 30, 2017 |
|
ANNA JUHI JOHN AND ANR. Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITIES, HYDERABAD AND ANR.
|
March 2, 2017 |
|
ANNAII MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
|
September 14, 2017 |
|
ANWAR @ ADDHA Vs. STATE NCT OF DELHI
|
September 8, 2017 |
|
APOLLO INSTITUTE OF MEDICAL SCIENCES & RESEARCH AND ORS. Vs. UNION OF INDIA AND ANR.
|
August 31, 2017 |
|
APPARAJU MALHAR RAO Vs. TULA VENKATAIAH @ VENKAT RAO (DEAD) & ORS.
|
September 1, 2017 |
|
ARAVALI POWER COMPANY PVT. LTD. Vs. M/S. ERA INFRA ENGINEERING LTD.
|
September 12, 2017 |
|
ARAWALI POWER COMPANY PVT. LTD. Vs. JOGINDER SINGH TOKASH
|
September 5, 2017 |
|
ARCHANA MISHRA Vs. STATE OF U.P. AND ANR.
|
August 28, 2017 |
|
AREPU ANANTHA LAKSHMI S.(D) BY LRS. Vs. M/S. SHAH BOOMAJI LALCHAND
|
February 21, 2017 |
|
ARJUN AND ANR. ETC. Vs. STATE OF CHHATTISGARH
|
February 14, 2017 |
|
ARJUN GOPAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 12, 2017 |
|
ARJUN GOPAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 9, 2017 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UNION TERRITORY OF CHANDIGARH
|
July 11, 2017 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
May 1, 2017 |
|
ARUN KUMAR NIRANJAN Vs. DISTRICT BASIC EDUCATION OFFICER
|
August 25, 2017 |
|
ARUN S/O SHANKAR DOKHE & ANOTHER Vs. STATE OF MAHARASHTRA & OTHERS
|
May 4, 2017 |
|
ARVIND KUMAR GUPTA Vs. PRINCIPAL SECRETARY, MEDICAL HEALTH & FAMILY WELFARE UTTARAKHAND & ORS.
|
July 20, 2017 |
|
ARVINDBHAI BHAGABHAI PATEL Vs. STATE OF GUJARAT
|
November 1, 2017 |
|
ASFAQ Vs. STATE OF RAJASTHAN
|
September 11, 2017 |
|
ASHA EDUCATION SOCIETY Vs. NANDKISHORE SHRIKRISHNA WANKHEDKAR
|
August 9, 2017 |
|
ASHA RAM S/O THAWAR DASS @ THAUMAL Vs. STATE OF RAJASTHAN
|
January 30, 2017 |
|
ASHA RANI Vs. STATE OF PUNJAB & ANR.
|
November 13, 2017 |
|
ASHA RANJAN Vs. STATE OF BIHAR & ORS.
|
February 15, 2017 |
|
ASHARFI Vs. STATE OF UTTAR PRADESH
|
December 8, 2017 |
|
ASHOK KUMAR MISHRA Vs. GOVERDHAN BHAI
|
February 21, 2017 |
|
ASHOK MUNILAL JAIN Vs. ASSTT. DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
March 22, 2017 |
|
ASHOKBHAI H. JARIWALA DEAD Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
July 3, 2017 |
|
ASHOKE MAL BAFNA Vs. M/S. UPPER INDIA STEEL MFG. & ENGG.C.LTD.
|
March 6, 2017 |
|
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ORS
|
April 24, 2017 |
|
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ANR.
|
December 1, 2017 |
|
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
|
February 17, 2017 |
|
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
|
December 14, 2017 |
|
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ANR.
|
March 20, 2017 |
|
ASSAM SANMILITA MAHASANGHA Vs. UNION OF INDIA
|
March 8, 2017 |
|
ASSAM STATE ELECTRICITY BOARD AND OTHERS Vs. BUILDWORTH PVT LTD.
|
July 4, 2017 |
|
ASSISTANT COMMISSIONER Vs. LIS
|
December 6, 2017 |
|
ASSISTANT DIRECTOR OF INCOME TAX-I, NEW DELHI Vs. M/S E-FUNDS IT SOLUTION INC.
|
October 24, 2017 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER,EPFO AND ANR. Vs. THE MANAGEMENT OF RSL TEXTILES INDIA PVT. LTD.
|
January 3, 2017 |
|
ASSOCIATION OF ENGINEERS Vs. GOVERNMENT OF TAMIL NADU & ORS
|
September 14, 2017 |
|
ASSOCIATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF CHHATTISGARH Vs. STATE OF CHHATTISGARH AND OTHERS.
|
June 13, 2017 |
|
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. SUSHIL ANSAL
|
February 9, 2017 |
|
ASST. COMMISSIONER OF INCOME TAX CIRCLE 21(1) MUMBAI Vs. HATKESH CO. OP. HSG. SOCIETY LTD.
|
July 4, 2017 |
|
ASSTT. COMMISSIONER OF INCOME TAX AND ANR. Vs. PEPSI FOODS PVT. LTD.
|
December 4, 2017 |
|
ATHUL RAO Vs. STATE OF KARNATAKA
|
August 18, 2017 |
|
ATLANTA INFRASTRUCTURE LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
|
November 2, 2017 |
|
ATMA RAM PROPERTIES PVT. LTD. Vs. THE ORIENTAL INSURANCE CO. LTD.
|
December 6, 2017 |
|
ATMA SINGH Vs. GURMEJ KAUR
|
September 13, 2017 |
|
AVISHEK RAJA & ORS. Vs. SANJAY GUPTA
|
June 19, 2017 |
|
AVTAR SINGH Vs. JASPAL SINGH
|
September 6, 2017 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
November 15, 2017 |
|
AVTAR SINGH & ANR. Vs. STATE OF PUNJAB COLLECTOR & ANR.
|
November 8, 2017 |
|
AYAN CHATTERJEE Vs. FUTURE TECHNOLOGY FOUNDATION INC. & ORS.
|
April 18, 2017 |
|
AYURVED VIKAS MANDAL Vs. STATE OF GUJARAT & ORS.
|
September 12, 2017 |
|
AYYAPPAN Vs. STATE OF KERALA
|
October 5, 2017 |
|
AZIZIA BEE @ SHAIK MUJEEB (D) THROUGH LRS. Vs. GOVERNMENT OF ANDHRA PRADESH & ORS.
|
August 16, 2017 |
|
B. KODAPPA AND ORS. Vs. LAKKAMMA (D) BY LRS.
|
May 1, 2017 |
|
B. NAGOJI RAO Vs. THE SPECIAL LAND ACQUISITION OFFICER & ANR.
|
July 20, 2017 |
|
B. PRABHAKARA REDDY Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED
|
August 21, 2017 |
|
B. RADHAKRISHNA Vs. M/S MAHARASHTRA APEX CORPORATION LIMITED
|
April 11, 2017 |
|
B. SUNITHA Vs. STATE OF TELENGANA
|
December 5, 2017 |
|
B. VIJAYA BHARATHI Vs. P. SAVITRI & ORS.
|
August 10, 2017 |
|
B.A. NAIK Vs. SPECIAL LAND ACQUISITION OFFICER, UKP, BILAGI, KARNATAKA ETC.
|
July 11, 2017 |
|
B.K. PAVITRA Vs. UNION OF INDIA
|
February 9, 2017 |
|
B.N. SRIVASTAVA Vs. CBI, EOU-IV, NEW DELHI
|
April 25, 2017 |
|
B.S. MAHABALA Vs. GOPALA KRISHNA AND ANR.
|
April 20, 2017 |
|
BABBU MIYAN AND ANOTHER Vs. NEW INDIA ASSURANCE CO.LTD. AND ANOTHER
|
January 6, 2017 |
|
BABURAO BANDU BHOSALE Vs. DNYANDEO DHANDIBA JADHAV
|
August 17, 2017 |
|
BAIDHU Vs. THE STATE OF UTTAR PRADESH
|
October 12, 2017 |
|
BAIJNATH PRASAD Vs. THE CENTRAL BANK OF INDIA
|
April 25, 2017 |
|
BALAKRAM Vs. STATE OF UTTARAKHAND & ORS.
|
April 19, 2017 |
|
BALAKRISHNAN Vs. UNION OF INDIA
|
January 11, 2017 |
|
BALARAM VISHNU SUBRAMANI Vs. UNION OF INDIA & ANR.
|
July 10, 2017 |
|
BALESHWAR MAHTO & ANR. Vs. STATE OF BIHAR & ANR.
|
January 9, 2017 |
|
BALIRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
April 25, 2017 |
|
BALJEET SINGH (D) THR LRS. & ORS. Vs. UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR & ANR.
|
September 19, 2017 |
|
BALKRISHNA TUKARAM ANGRE Vs. STATE OF MAHARASHTRA
|
September 22, 2017 |
|
BALWANT VITHAL KADAM Vs. SUNIL BABURAOI KADAM
|
December 5, 2017 |
|
BANDARU RAMESH Vs. STATE OF ANDHRA PRADESH
|
May 8, 2017 |
|
BANK OF INDIA Vs. YADAV CONSULTANCY SERVICES (P) LTD.
|
December 5, 2017 |
|
BANK OF NEW YORK MELLON LONDON BRANCH Vs. ZENITH INFOTECH LIMITED
|
February 21, 2017 |
|
BAPUSAHEB CHIMASAHEB NAIK-NIMBALKAR(DEAD THROUGH LRS. AND ANOTHER Vs. MAHESH VIJAYSINHA RAJEBHOSALE AND OTHERS
|
April 25, 2017 |
|
BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH Vs. BARANAGORE JUTE FACTORY
|
August 30, 2017 |
|
BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH Vs. BARANAGORE JUTE FACTORY PLC. ETC.
|
March 21, 2017 |
|
BARUN CHANDRA THAKUR Vs. UNION OF INDIA
|
October 9, 2017 |
|
BARUN CHANDRA THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
December 11, 2017 |
|
BASAPPA Vs. BASVARAJ M. TUPPAD
|
April 21, 2017 |
|
BECHARAM ACHARYA Vs. STATE OF JHARKHAND
|
January 24, 2017 |
|
BEENA R. Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 28, 2017 |
|
BEERBAL SINGH (D) TH. L.R.S. Vs. STATE OF U.P. AND OTHERS.
|
April 26, 2017 |
|
BEHRAM TEJANI & ORS. Vs. AZEEM JAGANI
|
January 6, 2017 |
|
BELAGAVI URBAN DEVELOPMENT AUTHORITY Vs. NARAYAN
|
March 27, 2017 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
August 3, 2017 |
|
BHAGIRATH Vs. RAM RATAN
|
July 14, 2017 |
|
BHAGIRATH AGARWAL Vs. M/S SIMPLEX CONCRETE & PILES (I) PVT. LTD. & ORS.
|
March 23, 2017 |
|
BHAGWATI @ REENA Vs. ANIL CHOUBEY
|
March 1, 2017 |
|
BHAGWATI YADAV AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 28, 2017 |
|
BHAIRON SAHAI Vs. BISHAMBER DAYAL
|
July 18, 2017 |
|
BHAIRON SAHAI (D) THROUGH LRS. Vs. BISHAMBER DAYAL (D) THROUGH LRS. & ORS.
|
July 18, 2017 |
|
BHAN SINGH Vs. STATE OF PUNJAB
|
March 22, 2017 |
|
BHARAT DEEP SETHI Vs. SONIA TAKKAR
|
October 12, 2017 |
|
BHARAT GURJAR Vs. STATE OF MAHARASHTRA
|
March 9, 2017 |
|
BHARAT SANCHAR NIGAM LTD. Vs. K. NAGARATHNAMMA
|
November 22, 2017 |
|
BHARAT SINGH SHAKYA Vs. UNION OF INDIA
|
February 23, 2017 |
|
BHARATSING S/O GULABSINGH JAKHAD & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
December 12, 2017 |
|
BHARTIBEN RAVIBHAI RAV Vs. RAVIBHAI GOVINDBHAI RAV
|
May 5, 2017 |
|
BHARVAGI CONSTRUCTIONS & ANR. Vs. KOTHAKAPU MUTHYAM REDDY & ORS.
|
September 7, 2017 |
|
BHIM SINGH Vs. RADHEY SHYAM & ANR. RESPONDENTS
|
October 26, 2017 |
|
BHOGIREDDI VARALAKSHMI & ORS. Vs. MANI MUTHUPANDI & ORS.
|
December 5, 2017 |
|
BHOGIREDDI VARALAKSHMI AND OTHERS Vs. MANI MUTHUPANDI AND OTHERS
|
March 3, 2017 |
|
BHOLA RAM Vs. STATE OF CHHATTISGARH
|
July 14, 2017 |
|
BIBI FATIMA & ORS. Vs. M. AHAMED HUSSAIN & ORS.
|
August 1, 2017 |
|
BIBI JAGIR KAUR Vs. CBI
|
January 17, 2017 |
|
BIBI PARWANA KHATOON @ PARWANA KHATOON AND ANOTHER Vs. STATE OF BIHAR
|
May 4, 2017 |
|
BIJENDER Vs. STATE OF HARYANA
|
October 27, 2017 |
|
BIJOY SINHA ROY (D) Vs. BISWANATH DAS
|
August 30, 2017 |
|
BIKRAM CHATTERJI & ORS. Vs. UNION OF INDIA &ORS.
|
November 22, 2017 |
|
BIMAL KISHORE PALIWAL & ORS. Vs. COMMISSIONER OF WEALTH TAX
|
October 13, 2017 |
|
BIMOLANGSHU ROY (DEAD) THROUGH LRS Vs. STATE OF ASSAM & ANOTHER
|
July 26, 2017 |
|
BINDHYACHAL SINGH Vs. THE NARCOTIC CONTROL BUREAU
|
November 30, 2017 |
|
BINDU PHILIPS REPRESENTED BY HER POWER OF ATTORNEY P.T. PHILIPOSE Vs. SUNIL JACOB
|
March 10, 2017 |
|
BINOD KUMAR @ BINOD KUMAR BHAGAT Vs. STATE OF BIHAR
|
August 10, 2017 |
|
BINOY KUMAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
March 31, 2017 |
|
BINOY VISWAM Vs. UNION OF INDIA AND OTHERS
|
June 9, 2017 |
|
BIPINCHANDRA CHIMANLAL DOSHI Vs. COMMISSIONER OF INCOME TAX II
|
July 14, 2017 |
|
BIR WATI & ORS. Vs. UNION OF INDIA & ANR.
|
August 17, 2017 |
|
BIRANCHI NARAYAN DAS Vs. STATE OF ORISSA
|
February 28, 2017 |
|
BIRBAL CHOUDHARY @ MUKHIYA JEE Vs. STATE OF BIHAR
|
October 6, 2017 |
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BISHAN DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 18, 2017 |
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BISHU SARKAR & ORS. Vs. STATE OF WEST BENGAL
|
March 9, 2017 |
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BITHIKA MAZUMDAR AND ANR. Vs. SAGAR PAL AND ORS.
|
February 1, 2017 |
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BLACK PEARL HOTELS (PVT) LTD. Vs. M/S PLANET M RETAIL LTD.
|
February 17, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
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March 24, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
|
March 6, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR
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January 24, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
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January 20, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR & ORS.
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January 30, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
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April 6, 2017 |
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BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
|
April 10, 2017 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKE ASSOCIATION OF BIHAR & ORS.
|
January 3, 2017 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR & ORS
|
January 2, 2017 |
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BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PORT TENANTS WELFARE ASSOCIATION & ORS.
|
July 27, 2017 |
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BOARD OF TRUSTEES, PORT OF KANDLA Vs. OFFICIAL LIQUIDATOR
|
March 1, 2017 |
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BOMMA SUBBA LAKSHMI Vs. SUTAPALLI BHIMLINGAESWARA RAO & ORS.
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August 31, 2017 |
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BONANZA BIOTECH LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 7, 2017 |
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BRAKEWEL AUTOMOTIVE COMPONENTS (INDIA) PVT. LTD. Vs. P.R. SELVAM ALAGAPPAN
|
March 21, 2017 |
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BRIJ NANDAN NAGAICH AND ANR. Vs. THE STATE OF UTTAR PRADESH AND ANR.
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October 25, 2017 |
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BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
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April 27, 2017 |
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BUDH RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 27, 2017 |
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BUDHA RAM Vs. STATE OF RAJASTHAN
|
March 10, 2017 |
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BUREAU OF INDIAN STANDARDS Vs. GOODWILL THEATRES PVT LTD
|
July 7, 2017 |
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C I T , DELHI-II Vs. MADHUR HOUSING AND DEVELOPMENT COMPANY
|
October 5, 2017 |
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C. VENKATA SWAMY Vs. H.N. SHIVANNA(D) BY L.R. & ANR. ETC.
|
December 4, 2017 |
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C.R. RADHAKRISHNAN Vs. STATE OF KERALA & ORS.
|
March 27, 2017 |
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C.SATHYANARAYAN Vs. VADDI SREENIVASULU
|
December 26, 2017 |
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CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS Vs. UNION OF INDIA AND OTHERS
|
December 1, 2017 |
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CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS Vs. UNION OF INDIA AND ANOTHER
|
November 10, 2017 |
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CANARA BANK Vs. M. AMARENDER REDDY & ANR.
|
March 2, 2017 |
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CANARA BANK AND ANOTHER Vs. LALIT POPLI (DEAD) THROUGH LRS.
|
December 6, 2017 |
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CANARA BANK AND ANR. Vs. M/S. MEW SUSPENSION PVT. LTD. AND ORS.
|
January 20, 2017 |
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CANARA BANK REP. BY ITS DEPUTY GEN. MANAGER Vs. C.S. SHYAM & ANR.
|
August 31, 2017 |
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CENTER FOR PIL Vs. UNION OF INDIA
|
February 3, 2017 |
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CENTER FOR PIL Vs. UNION OF INDIA
|
January 6, 2017 |
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CENTRAL BANK OF INDIA Vs. HUSAINY FAKHRUDDIN AND OTHERS
|
January 31, 2017 |
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CENTRAL BANK OF INDIA Vs. M. SETHUMADHAVAN & ORS.
|
March 29, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SADHU RAM SINGLA
|
February 23, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. HARI SINGH RANKA
|
July 18, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. M. SIVAMANI
|
August 1, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. KARTI P CHIDAMBARAM & ORS.
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November 20, 2017 |
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CENTRAL BUREAU OF INVESTIGATION Vs. KARTI P CHIDAMBARAM & ORS.
|
October 11, 2017 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD & ORS
|
January 3, 2017 |
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CHAIRMAN AND MANAGING DIRECTOR FCI AND ORS. Vs. JAGDISH BALARAM BAHIRA AND ORS.
|
July 6, 2017 |
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CHAIRMAN, CENTRAL BOARD OF DIR.TAX Vs. AFT TRUST
|
April 3, 2017 |
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CHAMAN SINGH Vs. THE STATE OF UTTAR PRADESH
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October 23, 2017 |
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CHAMPA DEVI Vs. SUDAMA DUBEY (DEAD) & ORS.
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March 23, 2017 |
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CHAND DEVI DAGA Vs. MANJU K. HUMATANI
|
November 3, 2017 |
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CHANDER SHARMA @ KAKU AND ANR. Vs. STATE OF HIMACHAL PRADESH & ANR.
|
April 25, 2017 |
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CHANDPAKLAL RAMANLAL SHAH Vs. RELIANCE INDUSTRIES LTD.
|
September 12, 2017 |
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CHANDRA GUPTA KUMAR AND ORS. ETC. Vs. STATE OF BIHAR AND ORS. ETC.
|
September 14, 2017 |
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CHANDRAKANT KAVELKAR Vs. UNION OF INDIA THROUGH ITS SECRETARY AND ANOTHER
|
March 14, 2017 |
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CHANDRASEKAR AND ANOTHER Vs. STATE
|
May 22, 2017 |
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CHANDRASHEKHAR Vs. RAHUL SHIKSHAN PRASARAK MANDAL SANSAR NAGAR, AURANGABAD
|
October 5, 2017 |
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CHANDRASHEKHAR ANANDRAOJI REWATKAR Vs. NAVJEEVAN SHIKSHAN SANSTHA AND ORS.
|
January 23, 2017 |
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CHANDRESHWAR BHUTHNATH DEVASTHAN Vs. BABOY MATIRAM VARENKAR
|
May 2, 2017 |
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CHANDRO DEVI & ETC. Vs. UNION OF INDIA AND ORS.
|
September 8, 2017 |
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CHARANDAS SWAMI Vs. STATE OF GUJRAT AND ANOTHER.
|
April 10, 2017 |
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CHEMICAL MAZDOOR PANCHAYAT Vs. INDIAN OIL CORP. LTD.
|
March 28, 2017 |
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CHENNIAPPAN Vs. URUKKAYI & ORS.
|
November 2, 2017 |
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CHHANA RANI SAHA Vs. MANI PAL @ KALTU PAL
|
November 15, 2017 |
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CHHANA RANI SAHA Vs. MANI PAL @ KALTU PAL
|
November 15, 2017 |
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CHHANGA ALIAS MANOJ Vs. STATE OF M.P.
|
February 28, 2017 |
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CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ANR. Vs. M/S AMAR INFRASTRUCTURE LTD. AND ORS.
|
March 9, 2017 |
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CHHEDI LAL YADAV AND OTHERS Vs. HARI KISHORE YADAV (D) THR. LRS. AND OTHERS
|
April 19, 2017 |
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CHHIPA FARIDMAHMED SULEMAN Vs. CHHIPA M. SULEMAN KHEDAWALA & ORS.
|
September 7, 2017 |
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CHHOTE LAL NISHAD (D) Vs. RAVINDER KUMAR SRIVASTAVA
|
April 5, 2017 |
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CHIKKAMMA AND ANOTHER Vs. PARVATHAMMA AND ANOTHER.
|
February 28, 2017 |
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CHILAMKURTI BALA SUBRAHMANYAM Vs. SAMANTHAPUDI VIJAYA LAKSHMI
|
May 2, 2017 |
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CHIRAG M. PATHAK & ORS. Vs. DOLLYBEN KANTILAL & ORS.
|
November 15, 2017 |
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CHITRA MAJUMDER Vs. ARUN MAJUMDER
|
December 15, 2017 |
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CHITRA SHARMA Vs. UNION OF INDIA
|
September 4, 2017 |
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CHITRA SHARMA Vs. UNION OF INDIA
|
November 22, 2017 |
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CHITRA SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 11, 2017 |
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CHRISOMAR CORPORATION Vs. MJR STEELS PRIVATE LIMITED
|
September 14, 2017 |
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CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
May 3, 2017 |
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CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
April 27, 2017 |
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CITIZEN COOPERATIVE SOCIETY LIMITED THROUGH ITS MANAGING DIRECTOR, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 9(1) HYDERABAD
|
November 21, 2017 |
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CITIZENS RESOURCE & ACTION INITIATIVE (CRANTI) Vs. STATE OF GUJARAT & ORS.
|
March 3, 2017 |
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CITIZENS RESOURCE & ACTION INITIATIVE (CRANTI) Vs. STATE OF GUJARAT
|
March 27, 2017 |
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CITIZENS RESOURCE AND ACTION INITIATIVE (CRANTI) Vs. STATE OF GUJARAT & ORS.
|
July 6, 2017 |
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CLARENCE PAIS Vs. UNION OF INDIA & ORS.
|
January 19, 2017 |
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COMMISSIONER CENTRAL EXCISE, BANGALORE Vs. M/S. UNITED SPIRITS LTD. & ANR.
|
January 5, 2017 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, BANGALORE Vs. M/S KARNATAKA SOAPS & DETERGENTS LTD.
|
October 12, 2017 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. SINGH TRANSPORTERS
|
July 7, 2017 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, JAIPUR II Vs. M/S. BMD PVT. LTD.
|
September 4, 2017 |
|
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. M/S VADILAL GASES LTD. AND OTHERS
|
January 12, 2017 |
|
COMMISSIONER OF CUSTOMS Vs. MAGUS METALS P LTD & ORS
|
October 25, 2017 |
|
COMMISSIONER OF CUSTOMS (ADJUCATION), MUMBAI Vs. R.K. INTERNATIONAL
|
August 2, 2017 |
|
COMMISSIONER OF CUSTOMS (EXPORT) NHAVA SHEVA Vs. M/S. MASCOT INTERNATIONAL
|
July 3, 2017 |
|
COMMISSIONER OF CUSTOMS (I) Vs. M/S. AASU EXIM PVT. LTD.
|
November 21, 2017 |
|
COMMISSIONER OF CUSTOMS, MUMBAI Vs. M/S ABAN LOYD CHILES OFFSHORE LTD.
|
February 2, 2017 |
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COMMISSIONER OF INCOME Vs. MADHUR HOUSING AND DEVELOPMENT CO.
|
October 5, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S. BALKRISHNA INDUSTRIES LTD.
|
November 21, 2017 |
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COMMISSIONER OF INCOME TAX Vs. VASISTH CHAY VYAPAR LTD.
|
December 13, 2017 |
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COMMISSIONER OF INCOME TAX Vs. SHRI. RAMA MULTI TECH LTD.
|
April 6, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S SIYARAM METAL UDYOG PVT LTD
|
February 6, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. NITCO TILES LIMITED
|
April 3, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. PIX TRANSMISSION LTD.
|
July 13, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. S.V. GOPALA RAO
|
July 13, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. SUNITA MANSINGHA
|
March 29, 2017 |
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COMMISSIONER OF INCOME TAX Vs. SHREE CHOWATIA TUBES (INDIA) PVT. LTD.
|
April 6, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. M/S GOKULA EDUCATION FOUNDATION
|
May 1, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. NTPC LTD.
|
March 7, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. PHEROZA FRAMROZE & CO.
|
March 10, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. BALBIR SINGH MAINI
|
October 4, 2017 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN AND GUJARATI CHARITABLE FOUNDATION POONA
|
December 13, 2017 |
|
COMMISSIONER OF INCOME TAX & ANR Vs. DEUTSCHE SOTWARE LTD
|
November 1, 2017 |
|
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN.
|
August 28, 2017 |
|
COMMISSIONER OF INCOME TAX (TDS) Vs. SIYARAM METAL UDYOG PVT. LTD
|
January 27, 2017 |
|
COMMISSIONER OF INCOME TAX 1, MUMBAI Vs. M/S. HINDUSTAN PETROLEUM CORPORATION LTD.
|
August 3, 2017 |
|
COMMISSIONER OF INCOME TAX 11, MUMBAI Vs. GOODWILL THEATRES PVT LTD
|
November 29, 2017 |
|
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S IBM GLOBAL SERVICE INDIAN PVT LTD
|
February 10, 2017 |
|
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. MOHD. YASIN
|
August 4, 2017 |
|
COMMISSIONER OF INCOME TAX BANGALORE I & ANR Vs. GEMINI DISTILLERIES
|
October 12, 2017 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. M/S TRAVANCORE COCHINUDYOGA MANDAL
|
August 17, 2017 |
|
COMMISSIONER OF INCOME TAX FARIDABAD COMMISSIONER Vs. CHET RAM
|
September 12, 2017 |
|
COMMISSIONER OF INCOME TAX II Vs. M/S MODIPON LTD.
|
November 24, 2017 |
|
COMMISSIONER OF INCOME TAX II Vs. PTC SOFTWARE (I) PVT. LTD.
|
August 4, 2017 |
|
COMMISSIONER OF INCOME TAX-12 Vs. M/S SANE & DOSHI ENTERPRISES
|
January 3, 2017 |
|
COMMISSIONER OF INCOME TAX-GUJARAT Vs. KWALITY STEEL SUPPLIERS COMPLEX
|
March 21, 2017 |
|
COMMISSIONER OF INCOME TAX-III, PUNE Vs. SINHGAD TECHNICAL EDUCATION SOCIETY
|
August 29, 2017 |
|
COMMISSIONER OF INCOME-TAX Vs. HANSAGURI PRAFULCHANDRA LADHANI
|
March 30, 2017 |
|
COMMISSIONER OF INCOME-TAX Vs. SARANGPUR COTTON MFG. CO. LTD.
|
March 28, 2017 |
|
COMMISSIONER OF INCOME-TAX Vs. J.P. MORGAN SERVICES INDIA PVT. LTD.
|
March 27, 2017 |
|
COMMISSIONER OF INCOME-TAX Vs. REKHA BAI
|
March 21, 2017 |
|
COMMISSIONER OF INCOME-TAX-I, KOLHAPUR Vs. M/S. CHAPHALKAR BROTHERS PUNE
|
December 7, 2017 |
|
COMMISSIONER OF SERVICE TAX ETC. Vs. M/S. SRI SELVAGANAPATHY AND CO.
|
November 6, 2017 |
|
COMMISSIONER OF SERVICE TAX, DELHI Vs. M/S NORTEL NETWORKS INDIA PVT. LTD.
|
March 3, 2017 |
|
COMMISSIONER OF TRADE AND TAXES Vs. AHLUWALIA CONTRACTS (INDIA) LTD
|
October 4, 2017 |
|
COMMISSIONER OF TRADE TAX Vs. INTERNATIONAL ELECTRODES
|
September 19, 2017 |
|
COMMISSIONER, CORPORATION OF CHENNAI RIPON BUILDING, CHENNAI Vs. K. GAFOOR BASHA AND OTHERS
|
April 26, 2017 |
|
COMMISSIONER, CORPORATION OF MADURAI Vs. DR. I. ISMAIL AND ORS.
|
August 2, 2017 |
|
COMMITTEE OF MANAGEMENT Vs. THE DIRECTOR OF HIGHER EDUCATION & ORS.
|
December 5, 2017 |
|
COMMITTEE OF MANAGEMENT (ALLEGED) SHIBLI NATIONAL INTER COLLEGE, AZAMGARH Vs. SHAH BASIT JAHID AND ORS.
|
March 21, 2017 |
|
COMMNR. OF INCOME TAX Vs. M/S. ANNAMALAIAR MILLS
|
March 28, 2017 |
|
COMMON CAUSE Vs. UNION OF INDIA AND ORS.
|
August 2, 2017 |
|
COMMON CAUSE Vs. UNION OF INDIA AND OTHERS
|
November 28, 2017 |
|
COMMON CAUSE & ORS. Vs. UNION OF INDIA & ORS.
|
January 23, 2017 |
|
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA & ORS.
|
January 12, 2017 |
|
COMMON CAUSE (A REGISTERED SOCIETY) Vs. UNION OF INDIA
|
January 11, 2017 |
|
COMMON CAUSE : A REGISTERED SOCIETY Vs. UNION OF INDIA
|
April 27, 2017 |
|
COMMR. OF CUS. (SEA PORT-IMPORT), CHENNAI Vs. INDO DEUTSCHE TRADE LINKS
|
February 23, 2017 |
|
COMPETITION COMMISSION OF INDIA Vs. CO-ORDINATION COMMITTEE OF ARTISTS AND TECHNICIANS OF W.B. FILM AND TELEVISION
|
March 7, 2017 |
|
CONSORTIUM OF DEEMED UNIVERSITIES IN KARNATAKA (CODEUNIK) & ANR. Vs. UNION OF INDIA & ORS.
|
August 22, 2017 |
|
CONSORTIUM OF TITAGARH FIREMA ADLER S.P.A. Vs. NAGPUR METRO RAIL CORPORATION LTD.
|
May 9, 2017 |
|
CONTINENTAL CARBON INDIA LTD Vs. UNION OF INDIA & ORS
|
August 24, 2017 |
|
CORRESPONDENT, SCHAFFTER HIGHER SECONDARY SCHOOL, TIRUNELVELI AND ORS. ETC. Vs. A.M. SANKEY JOHN AND ANR. ETC.
|
December 11, 2017 |
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COUNCIL OF ARCHITECTURE Vs. MANOHAR KRISHNAJI RANADE
|
February 14, 2017 |
|
CYRUS RUSTOM PATEL Vs. CHARITY COMMISSIONER MAHARASHTRA, STATE
|
September 21, 2017 |
|
D. SAROJAKUMARI Vs. R. HELEN THILAKOM & ORS.
|
September 13, 2017 |
|
D.B. NEGANDHI Vs. REGISTRAR OF COMPANIES
|
July 7, 2017 |
|
D.K. GARG Vs. COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN
|
December 1, 2017 |
|
D.K. SAWHNEY (DEAD) Vs. UNION OF INDIA
|
June 28, 2017 |
|
D.L.S. SHIKSHA MAHAVIDHYALAY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
May 29, 2017 |
|
D.M., ORIENTAL INSURANCE CO. LTD. Vs. SWAPNA NAYAK
|
January 23, 2017 |
|
D.N. JOSHI (D) THR. LRS. & OTHERS. Vs. D.C. HARRIS & ANOTHER.
|
July 3, 2017 |
|
DAGADABAI(DEAD) BY L.RS. Vs. ABBAS @ GULAB RUSTUM PINJARI
|
April 18, 2017 |
|
DALER KHAN Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2017 |
|
DALIP KAUR BRAR Vs. M/S. GURU GRANTH SAHIB SEWA MISSION (REGD.) AND ANR.
|
April 11, 2017 |
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DALJIT KAUR GORWARA Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2017 |
|
DAMINI AND ANOTHER Vs. MANAGING DIRECTOR, JODHPUR VIDYUT VITRAN NIGAM LTD
|
September 14, 2017 |
|
DAMODAR LAL LOYA Vs. LEGAL REPRESENTATIVES OF MADAN LAL & ORS.
|
August 8, 2017 |
|
DANDUP WANGAIL NEGI Vs. RAMESH CHANDER CHAJTA
|
November 23, 2017 |
|
DAR Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
May 9, 2017 |
|
DARSHAN SINGH & ORS ETC ETC. Vs. STATE OF PUNJAB & ORS.
|
November 1, 2017 |
|
DAULAT SINGH RATHORE Vs. RAJASTHAN HOUSING BOARD
|
December 4, 2017 |
|
DAYA KISHAN JOSHI & ANR Vs. DYNEMECH SYSTEMS PVT LTD
|
July 31, 2017 |
|
DAYA KISHAN JOSHI & ANR. Vs. DYNEMECH SYSTEMS PVT. LTD.
|
August 9, 2017 |
|
DAYA NAND Vs. VIRMO DEVI
|
March 23, 2017 |
|
DAYAWANTI Vs. COMMISSIONER OF INCOME TAX
|
August 8, 2017 |
|
DEBAPRIYA PAL Vs. STATE OF WEST BENGAL
|
January 11, 2017 |
|
DEEP MALA Vs. DEEPAK KUMAR GUPTA
|
September 21, 2017 |
|
DEEPA ALIAS ANJALI BHATIA Vs. YOGESH BHATIA
|
February 7, 2017 |
|
DEEPA E.V. Vs. UNION OF INDIA AND ORS.
|
April 6, 2017 |
|
DEEPAK Vs. STATE OF CHHATTISGARH
|
January 5, 2017 |
|
DEEPAK CHANDRATAN PAREEK Vs. UNION OF INDIA THROUGH CBI
|
April 21, 2017 |
|
DEEPAK KUMAR Vs. PRINCIPAL SECRETARY HOME, GOVT. OF U.P LUCKNOW (U.P)
|
October 10, 2017 |
|
DELHI ADMINISTRATION & ANR. Vs. KIDARNATH MOHINDERNATH & ANR.
|
March 30, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MOHD. JAMEEL & ORS.
|
April 18, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. GAURAV SAHNI AND ORS.
|
March 10, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDER SINGH CHAUHAN
|
February 13, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHASHI KANT GOENKA
|
May 4, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SIMLA DEVI
|
May 4, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN KUMAR HUF
|
April 20, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KHUBHI RAM SHARMA
|
February 27, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
|
February 23, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BANKMENS CO-OPERATIVE GROUP HOUSING SOCIETY LTD. & ORS.
|
April 17, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MANISH AND ORS
|
March 20, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. PUNEET LAKRA AND ORS.
|
February 17, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ISHWAR SINGH AND ORS.
|
May 2, 2017 |
|
DELHI DEVELOPMENT AUTHORITY Vs. HARDWARI LAL RANA & ORS.
|
January 3, 2017 |
|
DELHI METRO RAIL CORPORATION LTD Vs. TARUN PAL SINGH & ORS
|
November 15, 2017 |
|
DENTAL COUNCIL OF INDIA Vs. ANHAD RAJ SINGH AND ANR.
|
November 15, 2017 |
|
DENTAL COUNCIL OF INDIA Vs. DR. HEDGEWAR SMRUTI RUGNA SEVA MANDAL, HINGOLI
|
April 11, 2017 |
|
DEO NATH RAI Vs. STATE OF BIHAR AND OTHERS ETC.
|
October 13, 2017 |
|
DEORAJ @ DEVRAJ @ DEVRAJ SINGH Vs. STATE OF UTTAR PRADESH
|
October 5, 2017 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIPTI TRADING AND INVESTMENT LTD.
|
March 9, 2017 |
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December 5, 2017 |
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February 16, 2017 |
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May 1, 2017 |
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May 4, 2017 |
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April 6, 2017 |
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November 28, 2017 |
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DEVENDRI Vs. STATE OF U.P.
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January 9, 2017 |
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DHANPATI & ORS Vs. STATE OF HARYANA & ORS
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September 5, 2017 |
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DHARAM PAL Vs. STATE OF HARYANA
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August 10, 2017 |
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DHARAMPAL (DEAD) Vs. PUNJAB WAKF BOARD
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September 13, 2017 |
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DHARMABIRI RANA Vs. PRAMOD KUMAR SHARMA (D) THR. LRS. & ANR.
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October 5, 2017 |
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DHURUKUMAR S/O RADHAKISHAN PITTI Vs. STATE OF MAHARASHTRA
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October 4, 2017 |
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DILIP KUMAR Vs. SUNITA MITTAL
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July 24, 2017 |
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DILIP MALLICK Vs. STATE OF WEST BENGAL
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February 14, 2017 |
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August 9, 2017 |
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December 12, 2017 |
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DINESH YADAV Vs. STATE OF JHARKHAND
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March 9, 2017 |
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March 22, 2017 |
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DINUBHAI BOGHABHAI SOLANKI Vs. STATE OF GUJARAT
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October 30, 2017 |
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DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) Vs. M/S. INDIA TRADE PROMOTION ORGANIZATION
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July 14, 2017 |
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DIRECTOR GENERAL,YOUTH SERVICES AND SPORTS DEPARTMENT AND OTHERS. Vs. SANJAY GUPTA AND OTHERS.
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January 9, 2017 |
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DIRECTOR OF INCOME TAX (IT) - I Vs. A.P. MOLLER MAERSK A.S.
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February 17, 2017 |
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DIRECTOR OF INCOME TAX, CIRCLE 26(1) NEW DELHI Vs. S.R.M.B. DAIRY FARMING (P) LTD.
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November 23, 2017 |
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DIRECTOR OF SERICULTURE Vs. V.V. BHASKAR KUMAR
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June 12, 2017 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. PUSHPA LEKHUMAL TOLANI
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August 18, 2017 |
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DISABLED RIGHTS GROUP & ANR. Vs. UNION OF INDIA & ORS.
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December 15, 2017 |
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DISTRICT DEVELOPMENT OFFICER & ANR. Vs. SATISH KANTILAL AMRELIA
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November 28, 2017 |
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DIVISIONAL MANAGER Vs. NEW INDIA ASSURANCE CO LTD
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December 22, 2017 |
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May 8, 2017 |
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March 1, 2017 |
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DOMNIC ALEX FERNANDES (D) THROUGH LRS. & ORS. Vs. UNION OF INDIA AND ORS
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August 17, 2017 |
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DOONGAR SINGH Vs. STATE OF RAJASTHAN
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November 28, 2017 |
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DR. ABHINAV GUPTA Vs. PROF. G.K. MEHTA ERSTWHILE VICE CHANCELLOR, UNIVERSITY OF ALLAHABAD
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August 9, 2017 |
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DR. AMIT KUMAR SINGH Vs. STATE OF U.P.
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May 9, 2017 |
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DR. BASHAB BIJOY ROY Vs. THE STATE OF ASSAM
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May 19, 2017 |
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DR. IMAM AZAM Vs. DIRECTOR OF MEDICAL EDUCATION RESEARCH (DMER)
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June 1, 2017 |
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DR. JAGAT NARAIN SUBHARTI CHARITABLE TRUST AND ANR. Vs. UNION OF INDIA AND ORS.
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August 30, 2017 |
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DR. K.S. PALANISAMI (DEAD) THROUGH LRS. Vs. HINDU COMMUNITY IN GENERAL AND CITIZENS OF GOBICHETTIPALAYAM AND OTHERS
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March 9, 2017 |
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DR. KALPANA Vs. STATE OF UTTAR PRADESH
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July 5, 2017 |
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DR. KAZIMUNNISA (DEAD) BY L.R. Vs. ZAKIA SULTANA (DEAD) BY L.R. & ORS.
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November 15, 2017 |
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DR. MANJEET KAUR MONGA (DEAD) THR. HER LEGAL HEIRS KARAN VIR SINGH MONGA Vs. K.L. SUNEJA & ORS.
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July 18, 2017 |
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DR. MICHELLE N. PINTO SOUZA (DECEASED) THROUGH HER LEGAL HEIR & ANR. Vs. MARIETA TERESA PETRONILA DE FATIMA MASCARENHAS E. PINTO & ORS.
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July 6, 2017 |
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DR. NARENDRA SONI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
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June 8, 2017 |
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DR. NAROTTAM MISHRA Vs. SHRI RAJENDRA BHARTI & ORS.
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July 12, 2017 |
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DR. NAZRUL ISLAM Vs. UNION OF INDIA
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November 28, 2017 |
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DR. PRAKASH SONI Vs. DEEPAK KUMAR
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September 15, 2017 |
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DR. RAJ SAINI Vs. STATE OF HARYANA AND ANR. ETC.
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August 18, 2017 |
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DR. S. RAJASEEKARAN (II) Vs. UNION OF INDIA & ORS.
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November 30, 2017 |
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DR. SOU JAYSHREE UJWAL INGOLE Vs. STATE OF MAHARASHTRA
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April 6, 2017 |
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DR. SUSMITA BHATTACHARYA Vs. CHANCELLOR, D.D.U. GORAKHPUR UNIV.
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February 27, 2017 |
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DR. T.P. SENKUMAR IPS Vs. UNION OF INDIA & ORS.
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April 24, 2017 |
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DR. VISHESH MALHOTRA Vs. DR. ALKA MALHOTRA
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September 12, 2017 |
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DR.RAMEGOWDA Vs. STATE OF KARNATAKA
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January 4, 2017 |
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DR.SABU MATHEW GEORGE Vs. UNION OF INDIA
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December 13, 2017 |
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DR.SAURABH DWIVEDI AND OTHERS Vs. UNION OF INDIA AND OTHERS
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June 7, 2017 |
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DURGA PRASAD Vs. NARAYAN RAMCHANDAANI (D) THR. LRS.
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February 7, 2017 |
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DUSHYANT N. DALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 4, 2017 |
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DY. COMMISSIONER OF INCOME TAX Vs. M/S. RAGHUVIR SYNTHETICS LTD.,AHMEDABAD
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March 28, 2017 |
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DY. COMMNR. OF INCOME TAX, CHENNAI Vs. M/S. SUNDARAM FINANCE LTD
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January 20, 2017 |
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E.R. KUMAR & ANR. Vs. UNION OF INDIA & ORS.
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December 13, 2017 |
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EASTERN COALFIELDS LTD. & ORS. Vs. PRATIVA BISWAS & ORS.
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October 11, 2017 |
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ECL FINANCE LTD. Vs. HARIKRISHAN SHANKARJI GUDIPATI & ORS.
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November 16, 2017 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. GOVERNMENT OF ANDHRA PRADESH
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May 12, 2017 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S HINDUSTAN MILKFOOD MANUFACTURERS LTD AND ORS
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July 25, 2017 |
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EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. MANGALAM PUBLICATIONS PRIVATE LIMITED.
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September 21, 2017 |
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ENERGY WATCHDOG Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. ETC.
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April 11, 2017 |
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ENFORCEMENT OFFICER Vs. MOHAMMED AKRAM
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August 17, 2017 |
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ENGINEERS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
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July 6, 2017 |
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ENVIRONMENT AND CONSUMER PROTECTION FOUNDATION Vs. UNION OF INDIA
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August 11, 2017 |
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EREGOWDA @ VASU Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD & ANR
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July 18, 2017 |
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ESSAR STEEL INDIA LTD. AND ANR. Vs. STATE OF GUJARAT AND ANR.
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May 2, 2017 |
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ESTATE OFFICER, PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY Vs. JAGTAR SINGH AND ORS.
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July 19, 2017 |
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EUROTEX INDUSTRIES AND EXPORTS LIMITED Vs. STATE OF MAHARASHTRA
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May 8, 2017 |
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EVEREADY INDUSTRIES INDIA LIMITED Vs. MICRO SMALL ENTERPRISES FACILITATION COUNCIL, CHENNAI REGION
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August 2, 2017 |
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EX. GNR. LAXMANRAM POONIA Vs. UNION OF INDIA
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February 22, 2017 |
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EX. REF. TIL BAHADUR PUN Vs. ADDL. DTEN. GEN OF PERSONNEL SERVICE
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February 23, 2017 |
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EXCEL CROP CARE LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ANOTHER
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May 8, 2017 |
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EXECUTIVE ENGINEER (C), B.S.N.L. Vs. SATPAL
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September 6, 2017 |
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EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUNIL SHANTRAM SATARKAR
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May 1, 2017 |
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EXECUTIVE OFFICER, ARULMIGU CHOKKANATHA SWAMY KOIL TRUST Vs. CHANDRAN & ORS
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February 10, 2017 |
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EXTRA JUDL. EXEC. VICTIM FAMILIES ASSN. & ANR. Vs. UNION OF INDIA & ORS.
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July 14, 2017 |
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FARHAN ABDUL MALIK KHOT Vs. STATE OF MAHARASHTRA
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September 15, 2017 |
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FARHAT SHEIKH Vs. JAVED ZAKI
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April 20, 2017 |
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FARIDABAD COMPLEX ADMINISTRATION Vs. M/S IRON MASTER INDIA (P) LTD.
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March 7, 2017 |
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FAROOQ Vs. SANDHYA ANTHRAPER KURISHINGAL AND OTHERS.
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April 24, 2017 |
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FATEH SINGH Vs. HARI CHAND
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February 15, 2017 |
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FATEH SINGH SAINI (DEAD) THROUGH LRS. AND ORS. Vs. THE LAND ACQUISITION COLLECTIOR
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May 9, 2017 |
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FAYAZ AHMAD BHAT Vs. SRINAGAR MUNICIPALITY, J&K AND OTHERS
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July 11, 2017 |
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FAZAR ALI & ORS. Vs. STATE OF ASSAM
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April 21, 2017 |
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FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA Vs. UNION OF INDIA
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December 12, 2017 |
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FEDERATION OF INDIAN MINERAL INDUSTRIES & ORS. Vs. UNION OF INDIA & ANR.
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October 13, 2017 |
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FEKAN YADAV Vs. SATENDRA YADAV @ BOSS YADAV @ SATENDRA KUMAR
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September 19, 2017 |
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FEKAN YADAV Vs. MAHENDRA KUMAR @ VISHI & ANR.
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November 17, 2017 |
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FIRAOZ GANI MUJAWAR Vs. STATE OF MAHARASHTRA
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August 25, 2017 |
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FIRDAUS Vs. ORIENTAL INSURANCE CO. LTD. AND OTHERS.
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July 14, 2017 |
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FOOD CORPORATION OF INDIA AND ORS Vs. WEST BENGAL FCI WORKMENS UNION
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July 20, 2017 |
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FORMULA ONE WORLD CHAMPIONSHIP LTD. Vs. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI & ANR.
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April 24, 2017 |
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FRANCISCA LUIZA ROCHA Vs. K. VALARMATHI
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November 9, 2017 |
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FUJIFILM INDIA PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT) NHAVA SHEVA
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April 11, 2017 |
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G. RAMA SHARMA Vs. GOVT. OF A.P. & ANR.
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March 22, 2017 |
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G. RAVI Vs. STATE OF KARNATAKA & ANR.
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August 16, 2017 |
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G.D.A. & ANR. Vs. MITHILESH GOEL
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April 26, 2017 |
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G.N. SUBRAMANYA UPADHYAYA Vs. SOUMYA M. HEGDE
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March 22, 2017 |
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April 21, 2017 |
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GAINDO Vs. STATE OF U.P. & ORS.
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November 1, 2017 |
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GANDHARB SINGH BHADWAL Vs. M/S. MC DOWELL KREST FINANCE LTD. AND ORS.
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September 8, 2017 |
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GANDHE VIJAY KUMAR Vs. MULJI @ MULCHAND
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July 27, 2017 |
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GANDI DODDABASAPPA @ GANDHI BASAVARAJ Vs. STATE OF KARNATAKA
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February 28, 2017 |
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March 30, 2017 |
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GANGA PAL Vs. STATE OF MADHYA PRADESH
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July 25, 2017 |
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GANGA RAM Vs. STATE OF RAJASTHAN
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July 17, 2017 |
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GANGA RAM SAH & ORS Vs. STATE OF BIHAR
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January 27, 2017 |
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May 9, 2017 |
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September 19, 2017 |
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GAUKARAN YADAV Vs. STATE OF CHHATTISGARH AND ORS.
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January 3, 2017 |
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GAURAV KUMAR BANSAL Vs. UNION OF INDIA & ORS.
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May 8, 2017 |
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GAURAV PRADHAN & ORS. Vs. STATE OF RAJASTHAN & ORS.
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August 18, 2017 |
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GAURI SHANKAR Vs. RAKESH KUMAR AND ORS
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March 29, 2017 |
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GAUTAM JAIN Vs. UNION OF INDIA & ANR.
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January 4, 2017 |
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GAUTAM SINGHANIA Vs. HARI SHANKAR SINGHANIA
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April 30, 2017 |
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GENERAL MANAGER - OPERATIONS CHENNAI CONTAINER TERMINAL PVT. LTD. Vs. K. THIRUTHANIKUMARAN
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September 7, 2017 |
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January 31, 2017 |
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July 13, 2017 |
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GIRISH SANGAPPA JAGGAL Vs. UNION OF INDIA
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July 21, 2017 |
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GIRISH SHARMA & ORS. Vs. THE STATE OF CHHATTISGARH & ORS.
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August 23, 2017 |
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GIRISH TRIMBAK GOKHALE AND ORS Vs. UNION OF INDIA
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May 1, 2017 |
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GLAXO SMITHKLINE PHARMACEUTICALS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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July 18, 2017 |
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GLOCAL MEDICAL COLLEGE AND SUPER SPECIALITY HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA AND ANOTHER
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August 1, 2017 |
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May 8, 2017 |
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May 9, 2017 |
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April 28, 2017 |
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January 4, 2017 |
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March 9, 2017 |
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January 19, 2017 |
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GORAKH NATH PRASAD Vs. STATE OF BIHAR
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December 5, 2017 |
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January 5, 2017 |
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August 23, 2017 |
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February 15, 2017 |
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May 4, 2017 |
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March 24, 2017 |
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GRASIM INDUSTRIES LTD. Vs. STATE OF KERALA
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April 19, 2017 |
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GREATER BOMBAY CO-OPERATIVE BANK LIMITED Vs. NAGRAJ GANESHMAL JAIN
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July 26, 2017 |
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GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS) AND OTHERS
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July 17, 2017 |
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GUJARAT URJA VIKAS NIGAM LIMITED Vs. SOLAR SEMICONDUCTOR POWER COMPANY (INDIA) PRIVATE LIMITED AND OTHERS
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October 25, 2017 |
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GULAM MOHAMMAD MALIK Vs. STATE OF GUJARAT
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February 1, 2017 |
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GULZAR AHMED WANI @ IRSHAD @ ASHRAF @ ABDUL HAMID Vs. STATE OF UTTAR PRADESH
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April 25, 2017 |
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GUNAMMA (D) Vs. SHEVANTIBAI (D)
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September 12, 2017 |
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GUNJAN GIRISHBHAI MEHTA Vs. DIRECTOR OF INVESTIGATION
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March 21, 2017 |
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November 22, 2017 |
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GURBACHAN SINGH Vs. RAVINDER PAUL MOHINDRA & ORS.
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March 22, 2017 |
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GURIA SWAYAM SEVI SANSTHAN Vs. SATYABHAMA
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February 13, 2017 |
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GURIA SWAYAM SEVI SANSTHAN Vs. KALI & ANR.
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December 15, 2017 |
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April 27, 2017 |
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January 16, 2017 |
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January 20, 2017 |
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December 6, 2017 |
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November 30, 2017 |
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January 4, 2017 |
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HABIB KHAN Vs. STATE OF UTTARAKHAND
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August 23, 2017 |
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July 27, 2017 |
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HAKEEM KHAN AND OTHERS Vs. STATE OF M.P.
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March 22, 2017 |
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HALAPPA Vs. MALIK SAB
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December 15, 2017 |
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April 20, 2017 |
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HAMDARD INSTITUTE OF MEDICAL SCIENCES AND RESEARCH (HIMSR) & ANR. Vs. UNION OF INDIA AND ORS.
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September 8, 2017 |
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HAMEED KUNJU Vs. NAZIM
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July 17, 2017 |
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HAR KAUR SHIKSHA SAMITI BHAMBHEWA Vs. STATE OF HARYANA & ORS
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October 13, 2017 |
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September 5, 2017 |
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February 20, 2017 |
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HARI SHANKAR SHUKLA Vs. STATE OF U.P.
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April 5, 2017 |
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January 20, 2017 |
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August 4, 2017 |
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August 4, 2017 |
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April 6, 2017 |
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January 2, 2017 |
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February 13, 2017 |
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December 15, 2017 |
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July 10, 2017 |
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November 7, 2017 |
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April 7, 2017 |
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April 24, 2017 |
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January 27, 2017 |
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March 27, 2017 |
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February 17, 2017 |
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November 2, 2017 |
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April 24, 2017 |
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November 22, 2017 |
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November 2, 2017 |
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January 3, 2017 |
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January 11, 2017 |
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January 12, 2017 |
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April 21, 2017 |
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HIMACHAL PRADESH FINANCIAL CORPORATION Vs. ANIL GARG AND OTHERS
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March 28, 2017 |
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October 12, 2017 |
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October 11, 2017 |
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March 7, 2017 |
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July 18, 2017 |
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April 11, 2017 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
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December 14, 2017 |
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February 27, 2017 |
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July 3, 2017 |
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March 28, 2017 |
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October 24, 2017 |
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HONDA SIEL CARS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
|
June 9, 2017 |
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HOSHIAR SINGH Vs. STATE OF PUNJAB
|
January 11, 2017 |
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HOTEL SONAI BEER BAR AND PERMIT ROOM AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
|
December 13, 2017 |
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HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) Vs. GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.)
|
August 31, 2017 |
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HRIDAY SHANKAR TIWARI Vs. DISTRICT COOPERATIVE BANK LTD. & ORS.
|
July 17, 2017 |
|
HUSSAIN AND ANOTHER Vs. UNION OF INDIA
|
March 9, 2017 |
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HYUNDAI CORPORATION & ANR. Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
August 3, 2017 |
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I.C. KUMAR (ADVOCATE) Vs. UNION OF INDIA AND ORS
|
March 3, 2017 |
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IMAX CORPORATION Vs. M/S E-CITY ENTERTAINMENT (I) PVT. LTD
|
March 10, 2017 |
|
IMTIYAZ AHMAD Vs. STATE OF U.P. & ORS.
|
January 2, 2017 |
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IN RE : HONBLE MR JUSTICE C.S. KARNAN Vs. STATE
|
March 10, 2017 |
|
IN RE : HONBLE MR. JUSTICE C . S . KARNAN Vs. STATE
|
February 8, 2017 |
|
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
|
December 12, 2017 |
|
IN RE : SRI JUSTICE C.S. KARNAN Vs. STATE
|
February 13, 2017 |
|
IN RE: HONBLE MR. JUSTICE C.S. KARNAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION & ANR.
|
May 1, 2017 |
|
IN RE: MOHIT CHAUDHARY, ADVOCATE Vs. STATE
|
August 17, 2017 |
|
IN RE: OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH & ORS. Vs. THE STATE
|
November 1, 2017 |
|
IN RE: PRAJWALA LETTER DATED 18.2.2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS Vs. STATE
|
October 23, 2017 |
|
IN RE: PRAJWALA VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS Vs. THE STATE
|
October 23, 2017 |
|
IN RE: SRI JUSTICE C.S. KARNAN Vs. STATE
|
May 9, 2017 |
|
IN RE: SRI JUSTICE C.S.KARNAN Vs. STATE
|
July 4, 2017 |
|
IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS Vs. STATE
|
March 30, 2017 |
|
INACIO FERNANDES (DEAD) BY HIS LRS. Vs. GURUDAS G. PAI AND OTHERS
|
April 18, 2017 |
|
INDEPENDENT THOUGHT Vs. UNION OF INDIA AND ANR.
|
October 11, 2017 |
|
INDER KUMAR Vs. YOGESH KUMAR
|
February 20, 2017 |
|
INDER SINGH (D) THR. LRS. & ANR. Vs. KEHAR SINGH (D) THR. LRS. & ORS.
|
November 9, 2017 |
|
INDIABULLS FINANCIAL SERVICES LTD. (SINCE MERGED WITH INDIABULLS HOUSING FINANCE LTD.) Vs. DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
|
April 17, 2017 |
|
INDIAN BANK Vs. S.N. ENGINEERS & SUPPLIERS
|
July 18, 2017 |
|
INDIAN BROADCASTING FOUNDATION Vs. STATE OF MAHARASHTRA AND ORS.
|
March 27, 2017 |
|
INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION HALDIA (ICARE) & ANR. Vs. UNION OF INDIA & ANR.
|
September 21, 2017 |
|
INDIAN EXPLOSIVES LTD. & ANR. Vs. COAL INDIA LTD. & ORS.
|
November 2, 2017 |
|
INDIAN OIL CORPORATION & ORS. Vs. M/S. BAPUJI FUELS
|
March 27, 2017 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF BIHAR AND ANOTHER
|
November 14, 2017 |
|
INDIAN OIL CORPORATION LIMITED & ANR. Vs. KERALA STATE ROAD TRADING CORPORATION & ORS.
|
November 7, 2017 |
|
INDIAN OIL CORPORATION LTD. & ORS. Vs. SHASHI PRABHA SHUKLA & ANR.
|
December 15, 2017 |
|
INDIAN OVERSEAS BANK Vs. RATTAN SINGH
|
July 27, 2017 |
|
INDIAN YOUNG LAWYERS ASSOCIATION & ORS. Vs. STATE OF KERALA & ORS.
|
October 13, 2017 |
|
INDIRA JAISING Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS.
|
March 22, 2017 |
|
INDIRA JAISING Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS.
|
January 2, 2017 |
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INDOFIL INDUSTRIES LTD. AND OTHERS Vs. STATE OF PUNJAB
|
July 3, 2017 |
|
INDORE DEVELOPMENT AUTHORITY Vs. SHAILENDRA (DEAD) THROUGH LRS. & ORS.
|
December 7, 2017 |
|
INDRAJ (SINCE DECEASED) THR. LRS. Vs. UNION OF INDIA
|
March 10, 2017 |
|
INDU DEVI Vs. STATE OF BIHAR & ORS.
|
May 9, 2017 |
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INDU DEVI Vs. THE STATE OF BIHAR & ORS.
|
May 3, 2017 |
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INDUS MOBILE DISTRIBUTION PRIVATE LIMITED Vs. DATAWIND INNOVATIONS PRIVATE LIMITED
|
April 19, 2017 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. M.S. RATHI
|
July 11, 2017 |
|
INSTITUTE OF HOTEL MANAGEMENT Vs. UNION OF INDIA
|
January 9, 2017 |
|
INTEGRAL UNIVERSITY AND OTHERS Vs. JUNAID AHMAD AND OTHERS
|
May 3, 2017 |
|
INTERNATIONAL ASSET RECONSTRUCTION COMPANY OF INDIA LTD. Vs. THE OFFICIAL LIQUIDATOR OF ALDRICH PHARMACEUTICALS LTD. AND OTHERS
|
October 24, 2017 |
|
INTERNATIONAL UNION OF FOOD AGR. Vs. UNION OF INDIA
|
July 21, 2017 |
|
INTERNATIONAL UNION OF FOOD, AGRICULTURE, HOTEL, RESTAURANT, CATERING, TOBACCO, PLANTATION AND ALLIED WORKERS ASSOCIATION & ORS Vs. UNION OF INDIA & ORS
|
August 21, 2017 |
|
IQ CITY FOUNDATION & ANR. Vs. UNION OF INDIA & ORS.
|
August 1, 2017 |
|
IQBAL & ANR. Vs. STATE OF UTTAR PRADESH
|
February 7, 2017 |
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IROM CHITRA DEVI Vs. UNION OF INDIA
|
May 29, 2017 |
|
ISHWAR PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
November 28, 2017 |
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ISHWAR YADAV PATIL Vs. STATE OF MAHARASHTRA
|
January 31, 2017 |
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ISMAIL HUSHEN GHANCHI Vs. NATIONAL HIGHWAYS
|
November 14, 2017 |
|
J. BALAJI SINGH Vs. DIWAKAR COLE & ORS.
|
April 24, 2017 |
|
J. VASANTHI & ORS. Vs. N. RAMANI KANTHAMMAL (D) REPRESENTED BY LRS. & ORS.
|
August 10, 2017 |
|
JADAV @ JATIN BHAGVANBHAI PRAJAPATI AND ORS. Vs. STATE OF GUJARAT
|
January 6, 2017 |
|
JAGDAMBA DEVI Vs. UNION OF INDIA
|
January 31, 2017 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
July 5, 2017 |
|
JAGDISH CHANDER MALIK Vs. MANMOHAN JUNEJA
|
August 21, 2017 |
|
JAGDISH PRASAD @ J.P. Vs. STATE OF RAJASTHAN
|
April 26, 2017 |
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JAGE RAM (D) THR. LRS. Vs. UNION OF INDIA & ANR.
|
May 4, 2017 |
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JAGHBIR SINGH & ORS. Vs. P.K. TRIPATHI, CHIEF SECY., GOVT. OF NCT OF DELHI & ORS.
|
July 10, 2017 |
|
JAGMAL & ORS. Vs. STATE OF RAJASTHAN
|
February 20, 2017 |
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JAGPAL SINGH THAKUR Vs. STATE OF MADHYA PRADESH & ORS.
|
July 19, 2017 |
|
JAGTAR SINGH @ JAGDEV SINGH Vs. SANJEEV KUMAR
|
December 22, 2017 |
|
JAI NARAIN Vs. STATE OF RAJASTHAN
|
November 9, 2017 |
|
JAI NARYANA @ JAI BHAGWAN & ORS. Vs. STATE OF HARYANA & ORS.
|
November 1, 2017 |
|
JAIPRAKASH (DEAD) BY LRS. AND ORS. Vs. STATE OF U. P. AND ANR.
|
October 24, 2017 |
|
JAIPRAKASH ASSOCIATES LTD. Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 22, 2017 |
|
JAIRAM Vs. STATE OF MAHARASHTRA
|
January 3, 2017 |
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JALBIR SINGH Vs. STATE OF HARYANA
|
March 10, 2017 |
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JAN SAHYOG SEWA SAMITI Vs. STATE OF UTTARAKHAND
|
January 18, 2017 |
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JANHIT MANCH & ANR. Vs. STATE OF MAHARASHTRA & ORS.
|
July 31, 2017 |
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JASBIR KAUR Vs. SATBIR SINGH
|
January 24, 2017 |
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JASDEEP KAUR CHADHA Vs. STATE (NCT OF DELHI)
|
August 14, 2017 |
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JASKARAN SONGH Vs. STATE OF PUNJAB & ANR.
|
April 25, 2017 |
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JASMINE CHARANIYA Vs. AHMED CHARANIYA
|
October 10, 2017 |
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JASPAL KAUR CHEEMA AND ANR. Vs. M/S INDUSTRIAL TRADE LINKS AND ORS. ETC.
|
July 3, 2017 |
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JASVEER SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
May 1, 2017 |
|
JASWANT SINGH & ORS. Vs. PARKASH KAUR & ANR.
|
July 21, 2017 |
|
JASWINDER KAUR (NOW DECEASED) THROUGH HER LRS AND ORS. Vs. GURMEET SINGH AND ORS.
|
April 18, 2017 |
|
JATINDER KAUR Vs. GURMIT SINGH @ GOLLA
|
February 1, 2017 |
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JATINDER PAL SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
August 24, 2017 |
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JAYA TALAKSHI CHHEDA Vs. THE STATE OF MAHARASHTRA
|
October 24, 2017 |
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JAYAKANTHAM & OTHERS Vs. ABAYKUMAR
|
February 21, 2017 |
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JAYANTILAL CHIMANLAL PATEL Vs. VADILAL PURUSHOTTAMDAS PATEL
|
February 21, 2017 |
|
JAYKRISHNA INDUSTRIES LTD. THROUGH DIRECTOR Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 13, 2017 |
|
JAYPEE HIMACHAL CEMENT PLANT Vs. COMMR. OF C. EX., CHANDIGARH-I
|
March 31, 2017 |
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JAYWANT DILIP PAWAR Vs. STATE OF MAHARASHTRA & ORS.
|
March 8, 2017 |
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JITENDER ARORA Vs. SUKRITI ARORA
|
February 17, 2017 |
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JOINT COMMISSIONER OF INCOME-TAX Vs. CLASSIC INDUSTRIES LTD.
|
March 9, 2017 |
|
JOINT DIRECTOR Vs. TECH MAHINDRA LTD & ANR
|
December 8, 2017 |
|
JOSEPH Vs. THE STATE OF TAMIL NADU
|
December 14, 2017 |
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JOSEPH LUKOSE Vs. ARVIND PUNDALIK TENDULKAR
|
August 1, 2017 |
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JOSEPH PHILIP C.J. Vs. JUDIES
|
September 6, 2017 |
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JOSEPH SHINE Vs. UNION OF INDIA
|
December 8, 2017 |
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JSW INFRASTRUCTURE LIMITED AND ANR. Vs. KAKINADA SEAPORTS LIMITED AND ORS.
|
March 1, 2017 |
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JUPUDI ANAND GUPTA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 12, 2017 |
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JUST SOCIETY Vs. UNION OF INDIA
|
April 27, 2017 |
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JUSTICE K. S. PUTTASWAMY (RETD) Vs. UNION OF INDIA
|
December 15, 2017 |
|
JUSTICE K.S. PUTTASWAMY (READ.) Vs. UNION OF INDIA & ORS.
|
August 24, 2017 |
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JUSTICE K.S. PUTTASWAMY (RETD.) AND ANR. Vs. UNION OF INDIA & ORS.
|
June 27, 2017 |
|
JUSTICE K.S.PUTTASWAMY(RETD) AND ANR. Vs. UNION OF INDIA AND ORS.
|
July 18, 2017 |
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JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
|
January 9, 2017 |
|
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA AND ANOTHER
|
April 25, 2017 |
|
JUSTICE V.S. DAVE PRESIDENT, THE ASSOCIATION OF RETD. JUDGES OF SUPREME COURT AND HIGH COURTS Vs. KUSUMJIT SIDHU AND ORS.
|
February 23, 2017 |
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K. ANAND RAO Vs. STATE OF A.P
|
May 5, 2017 |
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K. BOODANATHAN Vs. S. NATARAJAN AND ORS.
|
September 15, 2017 |
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K. NAVEEN KUMAR Vs. COMMERCIAL TAX OFFICER & ANR.
|
August 10, 2017 |
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K. NAVEEN KUMAR Vs. COMMERCIAL TAX OFFICER & ANR.
|
August 17, 2017 |
|
K. PRADEEP Vs. JAYAMMA & ORS.
|
April 12, 2017 |
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K. RAVEENDRANATHAN NAIR Vs. COMMISSIONER OF INCOME TAX & ANR.
|
August 10, 2017 |
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K. SITARAM & ANR Vs. CFL CAPITAL FINANCIAL SERVICE LTD
|
March 21, 2017 |
|
K. SUBBARAYUDU AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION)
|
July 19, 2017 |
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K.M. PRATAP Vs. K.M. GOURISH
|
January 20, 2017 |
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K.R. BABU Vs. STATE OF KERALA
|
September 21, 2017 |
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KAILASH CHAND Vs. STATE OF RAJASTHAN
|
October 27, 2017 |
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KALAIMANI Vs. STATE OF TAMIL NADU
|
April 6, 2017 |
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KALANDI CHARAN SAHOO AND ANR. Vs. GENERAL MANAGER, SOUTH
|
April 25, 2017 |
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KALAWATI VERMA AND ORS. Vs. STATE OF UP AND ORS.
|
April 17, 2017 |
|
KALAWATI WAMANRAO GAIKWAD Vs. REGIONAL OFFICER M.I.D.C. LATUR
|
January 30, 2017 |
|
KALE (DEAD) REP. THR. LRS. Vs. UNION OF INDIA
|
July 11, 2017 |
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KALPANA MEHTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 5, 2017 |
|
KALYAN DEY CHOWDHURY Vs. RITA DEY CHOWDHURY NEE NANDY
|
April 19, 2017 |
|
KAMAL KANT JAIN Vs. SURINDER SINGH (D) THR. LRS.
|
October 27, 2017 |
|
KAMALABAI ETC. Vs. THE ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER BIJAPUR,
|
May 2, 2017 |
|
KAMALAKHYA DEY PURKAYASTHA Vs. UNION OF INDIA
|
December 5, 2017 |
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KAMALJIT KAUR Vs. STATE OF PUNJAB & ORS.
|
July 11, 2017 |
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KAMENG DOL Vs. ATUM WELLY
|
May 9, 2017 |
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KAMINI JAISWAL Vs. UNION OF INDIA
|
November 9, 2017 |
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KAMINI JAISWAL Vs. UNION OF INDIA & ANR.
|
November 14, 2017 |
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KAMLESH ALIAS KAVITA Vs. THE STATE OF UTTAR PRADESH AND ANR.
|
July 3, 2017 |
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KAMRUNNISSA Vs. UNION OF INDIA
|
February 1, 2017 |
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KAMRUP INDUSTRIAL GASES LTD. Vs. UNION OF INDIA
|
April 11, 2017 |
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KANACHUR ISLAMIC EDUCATION TRUST (R) Vs. UNION OF INDIA AND ANOTHER
|
August 30, 2017 |
|
KANAILAL & ORS. Vs. RAM CHANDRA SINGH & ORS.
|
August 23, 2017 |
|
KANAKARAJAN @ KANAKAN Vs. STATE OF KERALA
|
April 21, 2017 |
|
KANCHAN UDYOG LIMITED Vs. UNITED SPIRITS LIMITED
|
June 19, 2017 |
|
KARA BHAI Vs. STATE OF GUJARAT
|
September 12, 2017 |
|
KARAM CHAND (DEAD) BY LRS AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 27, 2017 |
|
KARAN SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 13, 2017 |
|
KARAN SINGH TYAGI Vs. STATE OF U.P.
|
November 6, 2017 |
|
KARMANYA SINGH SAREEN Vs. UNION OF INDIA
|
May 15, 2017 |
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KARMANYA SINGH SAREEN AND ANR Vs. UNION OF INDIA AND ORS
|
April 18, 2017 |
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KARNAATI RAVI AND ANOTHER Vs. COMMISSIONER, SURVEY SETTLEMENTS AND LAND RECORDS AND OTHERS
|
July 20, 2017 |
|
KARNAL IMPROVEMENT TRUST Vs. SURINDER KUMAR AND ORS
|
September 13, 2017 |
|
KARNATAKA HOUSING BOARD Vs. M/S ANCHOR LINES PVT. LTD.
|
August 25, 2017 |
|
KARNATAKA STATE ROAD TRANSPORT Vs. DY. LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY
|
January 18, 2017 |
|
KARPAGAM FACULTY OF MEDICAL SCIENCES AND RESEARCH Vs. UNION OF INDIA
|
September 14, 2017 |
|
KARSANBHAI DAHYABHAI PARMAR Vs. DAHIBEN D/O. DAHYABHAI DABHAIBHAI & ORS.
|
August 2, 2017 |
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KARTIK CHANDRA MAJEE ALIAS KARTIK CHAND MAJEE AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
April 28, 2017 |
|
KARUNAKARAN Vs. V. PADMINI & ORS.
|
March 28, 2017 |
|
KARUNANIDHI Vs. SEETHARAMA NAIDU & ORS.
|
March 27, 2017 |
|
KATIHAR MEDICAL COLLEGE Vs. UNION OF INDIA AND OTHERS
|
June 9, 2017 |
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KATTUKULANGARA MADHAVAN Vs. MAJEED AND OTHERS
|
March 30, 2017 |
|
KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS.
|
March 29, 2017 |
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KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 20, 2017 |
|
KAUSHAL KISHORE AWASTHI Vs. BALWANT SINGH THAKUR
|
December 11, 2017 |
|
KAUSHELENDRA SINGH Vs. STATE OF UTTAR PRADESH & ORS.
|
October 13, 2017 |
|
KAUSHIK COOP. BUILDING SOCIETY Vs. N.PARVATHAMMA
|
April 11, 2017 |
|
KAVITHA PAVAN TIBILE Vs. PAVAN H TIBILE
|
January 4, 2017 |
|
KEDAR PRASAD Vs. JAGDISH PRASAD AND OTHERS
|
September 14, 2017 |
|
KEMPAIAH & ORS. Vs. S.S. MURTHY & ANR.
|
March 2, 2017 |
|
KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
September 21, 2017 |
|
KERALA PRIVATE HOSPITAL ASSOCIATION Vs. STATE OF KERALA & ORS.
|
November 9, 2017 |
|
KESHAV AND OTHERS Vs. GIAN CHAND AND OTHERS
|
August 28, 2017 |
|
KESHAV ARJUN CHARANIA Vs. INDIRA KESHAV CHARANIA
|
January 6, 2017 |
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KHEKH RAM Vs. STATE OF H.P.
|
November 10, 2017 |
|
KHILENDRA SINGH Vs. UNION OF INDIA MINISTRY OF AGRICULTURE THROUGH SECRETARY & ORS.
|
November 28, 2017 |
|
KHUBI RAM Vs. LALIT MOHAN
|
July 27, 2017 |
|
KILLER THIAYAGU ALIAS THIYAGU Vs. STATE REP.BY INSPECTOR OF POLLICE, AMBATTUR ESTATE POLLICE STATION.
|
January 18, 2017 |
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KINNARI MULLICK AND ANOTHER Vs. GHANSHYAM DAS DAMANI
|
April 20, 2017 |
|
KINNY KAPUR Vs. GUNVEER KAPUR
|
September 12, 2017 |
|
KISHORE BHADKE Vs. STATE OF MAHARASHTRA
|
January 3, 2017 |
|
KODENDERA K. UTHAIAH Vs. P.M. MEDAPPA
|
October 4, 2017 |
|
KOKAIYABAI YADAV Vs. STATE OF CHHATTISGARH
|
January 9, 2017 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRADIP KUMAR GHOSH
|
October 24, 2017 |
|
KORES (INDIA) LTD. Vs. ARNAV INTERNATIONAL PVT. LTD
|
September 1, 2017 |
|
KOSHY JACOB Vs. UNION OF INDIA
|
November 28, 2017 |
|
KRANTIBAI Vs. DINESH YADAV
|
December 22, 2017 |
|
KRISHAN CHAND Vs. STATE OF H.P.
|
April 21, 2017 |
|
KRISHAN VENI NAGAM Vs. HARISH NAGAM
|
March 9, 2017 |
|
KRISHNA KUMAR SINGH & ANR. Vs. STATE OF BIHAR & ORS.
|
January 2, 2017 |
|
KRISHNA MOHAN MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. UNION OF INDIA AND ANOTHER
|
September 1, 2017 |
|
KRISHNEGOWDA & ORS. Vs. STATE OF KARNATAKA BY ARKALGUD POLICE
|
March 28, 2017 |
|
KSB ALI Vs. STATE OF ANDHRA PRADESH
|
October 4, 2017 |
|
KULDEEP SINGH PATHANIA Vs. BIKRAM SINGH JARYAL
|
January 24, 2017 |
|
KUMARAN Vs. STATE OF KERALA
|
May 5, 2017 |
|
KUMARI ACHAL SAXENA (D) & ANR. Vs. SUDHIR YADAV
|
March 2, 2017 |
|
KUNA @ SANJAYA BEHERA Vs. THE STATE OF ODISHA
|
November 17, 2017 |
|
KUNAL KUMAR TIWARI @ KUNAL KUMAR Vs. STATE OF BIHAR
|
August 21, 2017 |
|
KUNDLA PRESS AND OIL MILL PVT. LTD. Vs. STATE OF GUJARAT & ORS.
|
March 28, 2017 |
|
KUSUM AGARWAL & ANR. Vs. M/S HARSHA ASSOCIATES PVT. LTD.
|
October 12, 2017 |
|
KUTCHI LAL RAMESHWAR ASHRAM TRUST EVAM ANNA KSHETRA TRUST THR. VELJI DEVSHI PATEL Vs. COLLECTOR, HARIDWAR & ORS.
|
September 22, 2017 |
|
KUYADAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 13, 2017 |
|
KYNTIEW AKOR SUCHIANG Vs. WOSTON HYNNIEWTA
|
April 26, 2017 |
|
L. RADHAKRISHNAN Vs. PARAKULANGARA DEVASWOM
|
November 1, 2017 |
|
LABHUDAN MANUBHAI GADHVI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 20, 2017 |
|
LABORATE PHARMACEUTICALS INDIA LTD. & ORS. Vs. STATE OF TAMIL NADU
|
February 20, 2017 |
|
LAHU SHRIRANG GATKAL Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY AND ORS.
|
July 17, 2017 |
|
LAL BAHADUR Vs. STATE OF UTTAR PRADESH AND OTHERS
|
September 14, 2017 |
|
LAL SINGH MARABI Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
|
February 15, 2017 |
|
LALDHARI MISTRI (DEAD) THR. LRS. & ANR. Vs. VIJAY KUMAR
|
July 13, 2017 |
|
LAND ACQUISITION COLLECTOR (SOUTH) AND ANR. Vs. M/S. HARMONY PROPERTIES PVT. LTD. & ORS.
|
January 20, 2017 |
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LAND AND BUILDING DEPARTMENT GOVERNMENT OF NCT OF DELHI THROUGH ITS PRINCIPAL SECRETARY AND ANR. Vs. M/S MASS ESTATE (P) LTD. AND ANR.
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April 18, 2017 |
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LAUREL ENERGETICS PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 13, 2017 |
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LAXMAN Vs. STATE OF U.P.
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March 10, 2017 |
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LAXMI AGARWAL Vs. K. PADMA AND ORS.
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October 3, 2017 |
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LAXMIBAI DASHRATH BAGUL Vs. THE STATE OF MAHARASHTRA
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January 10, 2017 |
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LAXMIDHAR NAYAK Vs. JUGAL KISHORE BEHERA
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November 28, 2017 |
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LEKH RAJ (D) THROUGH LRS. & ORS. Vs. RANJIT SINGH & ORS.
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August 16, 2017 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SANJEEV BUILDERS PVT. LTD. AND ORS.
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October 24, 2017 |
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LISIE MEDICAL INSTITUTIONS Vs. STATE OF KERALA
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May 9, 2017 |
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LISSIE MEDICAL INSTITUTIONS Vs. COMMISSIONER OF INCOME TAX
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December 12, 2017 |
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LMJ INTERNATIONAL LTD Vs. DANKUNI STEELS LIMITED
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December 14, 2017 |
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August 1, 2017 |
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LOKHANDWALA KATARIA CONSTRUCTION PRIVATE LIMITED Vs. NISUS FINANCE AND INVESTMENT MANAGERS LLP
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July 24, 2017 |
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LOKNITI FOUNDATION Vs. UNION OF INDIA AND ANR.
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February 6, 2017 |
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LOLITA SENGUPTA NEE DEB Vs. SHAMIK SENGUPTA
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October 9, 2017 |
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LORD BUDDHA EDUCATIONAL SOCIETY & ANR. Vs. UNION OF INDIA & ANR.
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November 13, 2017 |
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LOVELY BAL SHIKSHA PARISHAD Vs. DELHI DEVELOPMENT AUTHORITY & ANR.
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September 7, 2017 |
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LOVELY SALHOTRA AND ANOTHER Vs. STATE NCT OF DELHI AND ANOTHER
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April 10, 2017 |
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LT. COL. PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA
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August 21, 2017 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. MAZHAR KHAN @ PAPPU AND ORS.
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January 2, 2017 |
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October 24, 2017 |
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M K BALAKRISHNAN & ORS Vs. UNION OF INDIA & ORS
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October 4, 2017 |
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M K BALAKRISHNAN & ORS Vs. UNION OF INDIA & ORS
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January 31, 2017 |
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M. ELANGOVAN Vs. UNION OF INDIA & ORS.
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July 17, 2017 |
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January 10, 2017 |
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M. THANGAVEL Vs. R. PALANI
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February 14, 2017 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
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December 15, 2017 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
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March 29, 2017 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
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November 17, 2017 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
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August 10, 2017 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
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April 13, 2017 |
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M.C. MEHTA Vs. UNION OF INDIA
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April 7, 2017 |
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M.C. MEHTA IN RE REPORT NO. 72 FILED BY EPCA AND ALLOCATION OF NATURAL GAS TO IGL Vs. UNION OF INDIA & ORS.
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October 24, 2017 |
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M.C.MEHTA Vs. UNION OF INDIA
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January 24, 2017 |
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M.D. FROZEN FOODS EXPORTS PVT. LTD. Vs. HERO FINCORP LTD
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September 21, 2017 |
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M.D. JAIN Vs. BHAGYAVATHI & ORS.
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July 26, 2017 |
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M.G. ESHWARAPPA AND OTHERS Vs. STATE OF KARNATAKA
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March 2, 2017 |
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M.K. BALAKRISHNAN & ORS. Vs. UNION OF INDIA & ORS.
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February 8, 2017 |
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M.K. KUSHALAPPA Vs. K.J. GEORGE
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September 5, 2017 |
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M.M. THOMAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
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April 17, 2017 |
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M.P. HOUSING BOARD AND ORS. Vs. PURUSHOTTAM LAL AND ORS.
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August 4, 2017 |
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M.P. KANDASWAMY Vs. N.M. SHIVALINGAIAH
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November 21, 2017 |
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April 18, 2017 |
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November 22, 2017 |
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August 24, 2017 |
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M/S AKRITI LAND CON PVT. LTD. Vs. KRISHNA BHARGAVA & ORS.
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April 13, 2017 |
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M/S AMBICA CONSTRUCTION Vs. UNION OF INDIA
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April 26, 2017 |
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January 13, 2017 |
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March 28, 2017 |
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March 29, 2017 |
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February 10, 2017 |
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December 7, 2017 |
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July 10, 2017 |
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December 14, 2017 |
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M/S JAGANNATH STEEL PVT. LTD. Vs. U.P. POWER CORPORATION LTD. & ANR.
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November 2, 2017 |
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March 21, 2017 |
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February 10, 2017 |
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M/S MISRA AND CO. Vs. DAMODAR VALLEY CORPORATION
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August 16, 2017 |
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January 4, 2017 |
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M/S PILE ENGINEERING INDIA (P) LTD. THR. ITS M.D. MANORANJAN KUMAR SINHA Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD.
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September 18, 2017 |
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March 21, 2017 |
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September 5, 2017 |
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October 24, 2017 |
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March 1, 2017 |
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November 23, 2017 |
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April 18, 2017 |
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February 22, 2017 |
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M/S. ALSTOM PROJECTS INDIA LTD. Vs. OASIS DISTILLERIES LTD.
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September 13, 2017 |
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M/S. ARIES AND ARIES Vs. TAMIL NADU ELECTRICITY BOARD
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March 21, 2017 |
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M/S. ARIHANT UDHYOG Vs. STATE OF RAJASTHAN & ORS.
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June 9, 2017 |
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M/S. BHUSHAN STEEL STRIPS LTD. Vs. STATE OF U.P.
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October 30, 2017 |
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M/S. BHUWALKA STEEL INDUSTRIES LTD. & ANOTHER Vs. UNION OF INDIA & OTHERS
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March 24, 2017 |
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M/S. CRRC CORPORATION LTD. Vs. METRO LINK EXPRESS FOR GANDHINAGAR & AHMEDABAD (MEGA) COMPANY LTD.
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May 15, 2017 |
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M/S. DURO FELGUERA, S.A. Vs. M/S. GANGAVARAM PORT LIMITED
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October 10, 2017 |
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M/S. EUREKA STOCK AND SHARE BROKING SERVICES LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA II
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May 1, 2017 |
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M/S. HOTEL TRAMBOO CONTINENTAL Vs. HOME DEPARTMENT CIVIL SECRETARIAT GOVT. OF JAMMU AND KASHMIR & ORS.
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July 19, 2017 |
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M/S. INDIAN HUME PIPE CO. LTD. Vs. STATE OF RAJASTHAN & ORS.
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August 28, 2017 |
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M/S. INNOVENTIVE INDUSTRIES LTD. Vs. ICICI BANK & ANR.
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August 31, 2017 |
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M/S. JAYASAWALS NECO LTD. Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION AND ANOTHER
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February 22, 2017 |
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M/S. K-LINK HEALTHCARE (INDIA) PVT. LTD. Vs. STATE OF KERALA AND ORS.
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May 3, 2017 |
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M/S. K. LAKSHMANYA AND COMPANY Vs. COMMISSIONER OF INCOM-TAX AND ANOTHER
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November 1, 2017 |
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M/S. KANPUR FERT. AND CEMENT LTD. Vs. STATE OF U.P. & ANR.
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March 31, 2017 |
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M/S. MAHAVEER INFOWAY LIMITED Vs. M/S. TECH MINFY INFO SOLUTIONS LLP
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June 23, 2017 |
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M/S. MANGALAM ORGANICS LTD. Vs. UNION OF INDIA
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April 24, 2017 |
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March 9, 2017 |
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M/S. MEENA DEVI JINDAL MEDICAL INSTITUTE & RESEARCH CENTRE Vs. LT. GOVERNOR, DELHI & ORS.
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March 29, 2017 |
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March 8, 2017 |
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September 13, 2017 |
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M/S. N.T.P.C. LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
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March 22, 2017 |
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M/S. NATIONAL BUILDING CONSTRUCTION Vs. STATE OF MAHARASHTRA & ORS.
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August 23, 2017 |
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M/S. PALAM GAS SERVICE Vs. COMMISSIONER OF INCOME TAX
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May 3, 2017 |
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M/S. PARAMOUNT COMMUNICATIONS LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 7
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July 14, 2017 |
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M/S. PUROHIT AND COMPANY Vs. KHATOONBEE
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February 9, 2017 |
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January 9, 2017 |
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M/S. RASIKLAL KANTILAL & CO. Vs. BOARD OF TRUSTEE OF PORT OF BOMBAY & OTHERS
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February 28, 2017 |
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M/S. SHARMA & ASSOCIATES CONTRACT (P) LTD. Vs. PROGRESSIVE CONSTRUCTIONS LTD.
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February 10, 2017 |
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M/S. SHOELINE Vs. COMMISSIONER OF SERVICE TAX & ORS.
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August 10, 2017 |
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M/S. SOUTHERN MOTORS Vs. STATE OF KARNATAKA AND OTHERS
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January 18, 2017 |
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M/S. SRD NUTRIENTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE GUWAHATI
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November 10, 2017 |
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M/S. SUNDER MARKETING ASSOCIATES Vs. STATE OF HARYANA & ORS.
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August 11, 2017 |
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M/S. SURENDRA TRADING COMPANY Vs. M/S. JUGGILAL KAMLAPAT JUTE MILLS COMPANY LIMITED
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September 19, 2017 |
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M/S. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD., 2, WALLAJAH ROAD Vs. DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE
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January 20, 2017 |
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M/S. VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LIMITED AND SUCCESSOR IN INTEREST OF ERSTWHILE STERLITE INDUSTRIES (INDIA) LTD.) Vs. M/S. EMIRATES TRADING AGENCY LLC
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April 21, 2017 |
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M/S. VEEJAY MARKETING Vs. DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
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March 30, 2017 |
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M/S. VELVET CARPET & CO. LTD. Vs. C.I.T., ALLAHABAD
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April 5, 2017 |
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M/S. VOESTALPINE SCHIENEN GMBH Vs. DELHI METRO RAIL CORPORATION LTD.
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February 10, 2017 |
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M/S. YESHWANT GRAMIN SHIKSHAN SANSTHA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & OTHERS
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March 9, 2017 |
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April 19, 2017 |
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MACQUARIE BANK LIMITED Vs. SHILPI CABLE TECHNOLOGIES LTD.
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December 15, 2017 |
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MADAN MOHAN Vs. STATE OF RAJASTHAN & ORS.
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December 14, 2017 |
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MADAN MOHAN BHAKAT Vs. STATE OF WEST BENGAL
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July 18, 2017 |
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MADANAYYA Vs. STATE OF MAHARASHTRA
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June 9, 2017 |
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MADANURI SRI RAMA CHANDRA MURTHY Vs. SYED JALAL
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April 19, 2017 |
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MADHA MEDICAL COLLEGE AND RESEARCH INSTT. THR. ITS MANAGING DIRECTOR Vs. UNION OF INDIA
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September 12, 2017 |
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MADHAVAN & ORS. Vs. STATE OF TAMIL NADU
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August 14, 2017 |
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MADHO SINGH Vs. STATE OF PUNJAB & ANR.
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July 11, 2017 |
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MADHUSUDAN KABRA Vs. STATE OF MAHARASHTRA
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November 6, 2017 |
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MADHUSUDAN MANIKRAO KENDRE Vs. RATNAKAR MANIKRAO GUTTE
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May 8, 2017 |
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MAHANADI COAL FIELDS LTD. & ANR. Vs. MATHIAS ORAM & ORS.
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July 10, 2017 |
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MAHANT RAMANAND Vs. STATE OF UTTARANCHAL
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September 22, 2017 |
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MAHARAJA AMRINDER SINGH Vs. COMMISSIONER OF WEALTH TAX
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September 5, 2017 |
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MAHARAJI EDUCATIONAL TRUST Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD. & ORS.
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May 8, 2017 |
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MAHARASHTRA FOREST GUARDS AND FORESTERS UNION Vs. STATE OF MAHARASHTRA
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November 3, 2017 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS)
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March 24, 2017 |
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MAHARASHTRA SHIKSHAN SANSTHA & ANR. Vs. DILIP GANPATRAO LANJEWAR & ANR.
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March 22, 2017 |
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MAHARASHTRA STATE COOPERATIVE HOUSING FINANCE CORPORATION LTD. Vs. PRABHAKAR SITARAM BHADANGE
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March 30, 2017 |
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MAHARISHI MARKANDESHWAR MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF HIMACHAL PRADESH
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April 28, 2017 |
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MAHAVIR Vs. UNION OF INDIA
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September 8, 2017 |
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MAHENDER CHAWLA Vs. UNION OF INDIA
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March 24, 2017 |
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February 14, 2017 |
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April 20, 2017 |
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MAHENDRA SUBHASHBHAI VANKHEDE Vs. THE STATE OF GUJARAT ETC.
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August 8, 2017 |
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October 3, 2017 |
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MAHESH SINGH KISHOR SINGH Vs. CHIEF GENERAL MANAGER NAGPUR AREA, W.C.L., KASTURBA NAGAR
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March 20, 2017 |
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February 28, 2017 |
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MAHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
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July 31, 2017 |
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MAHYCO VEGETABLE SEEDS LTD AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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July 10, 2017 |
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MAJEDA BIBI Vs. THE STATE OF WEST BENGAL AND OTHERS
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September 14, 2017 |
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MAJOR S D SINGH MEDICAL COLLEGE AND HOSPITAL & ANR Vs. UNION OF INDIA AND ORS
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September 12, 2017 |
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MALIK INDUSTRY Vs. STATE OF HARYANA
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December 12, 2017 |
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MAMTA SAHU Vs. JAYENDRA SAHU
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May 3, 2017 |
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MAMTA VERMA Vs. UNION OF INDIA AND ORS.
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August 9, 2017 |
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MANAGEMENT OF BHARAT HEAVY ELECTRICALS LTD. Vs. M. MANI
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November 9, 2017 |
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MANAGEMENT OF STATE BANK OF INDIA Vs. SMITA SHARAD DESHMUKH
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March 1, 2017 |
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MANAGER, CORPORATE EDUCATIONAL AGENCY Vs. JAMES MATHEW & ORS.
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July 11, 2017 |
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MANAGING DIRECTOR M/S. CASTROL INDIA LIMITED Vs. STATE OF KARNATAKA
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July 7, 2017 |
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MANAGING DIRECTOR, NEKRTC KARNATAKA Vs. SHIVASHARANAPPA
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August 1, 2017 |
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MANEKLAL AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 14, 2017 |
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MANGAL BUILDERS AND ENTERPRISES LIMITED AND ORS. Vs. WILLIAMSON MAGOR AND COMPANY LTD. AND ORS.
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April 6, 2017 |
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MANIK CHAND JAIN Vs. MD. AHIYA
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March 6, 2017 |
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MANIPAL UNIVERSITY & ANR. Vs. UNION OF INDIA & ANR.
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July 3, 2017 |
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MANISH JAIN Vs. AKANKSHA JAIN
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March 30, 2017 |
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MANISH KATHURIA Vs. STATE OF PUNJAB
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December 13, 2017 |
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MANISH KUMAR Vs. UNION OF INDIA AND OTHERS
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April 24, 2017 |
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MANISH KUMAR Vs. UNION OF INDIA AND OTHERS
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May 2, 2017 |
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MANISH KUMAR Vs. UNION OF INDIA AND OTHERS
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May 5, 2017 |
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MANISH KUMAR Vs. UNION OF INDIA
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May 3, 2017 |
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MANISH SHARMA Vs. DIRECTOR, DEPARTMENT OF MEDICAL EDUCATION AND RESEARCH
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February 1, 2017 |
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MANJEET SINGH Vs. NATIONAL INSURANCE COMPANY LTD. & ANR.
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December 8, 2017 |
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March 24, 2017 |
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March 22, 2017 |
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MANMOHAN ATTAVAR Vs. NEELAM MANMOHAN ATTAVAR
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July 14, 2017 |
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MANNU PRASAD SINGH Vs. UNION OF INDIA AND ORS.
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July 14, 2017 |
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MANOHAR LAL SHARMA Vs. SANJAY LEELA BHANSALI
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November 28, 2017 |
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MANOHAR LAL SHARMA Vs. CENTRALBUREAU OF INVESTIGATION
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October 9, 2017 |
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MANOHAR LAL SHARMA Vs. SANJAY LEELA BHANSALI
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November 20, 2017 |
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April 26, 2017 |
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MANOJ CHAUHAN Vs. THE STATE OF RAJASTHAN
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July 18, 2017 |
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May 11, 2017 |
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April 6, 2017 |
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April 5, 2017 |
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MANOJ KUMAR ETC. ETC. Vs. STATE OF HARYANA AND OTHERS ETC. ETC.
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September 13, 2017 |
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MANOJ KUMAR SONI Vs. THE STATE OF BIHAR
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July 28, 2017 |
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February 6, 2017 |
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MANSUKHBHAI DHAMJIBHAI PATEL Vs. STATE OF GUJARAT
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December 1, 2017 |
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March 23, 2017 |
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MANUARA KHATUN & ORS. Vs. RAJESH KR. SINGH & ORS.
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February 21, 2017 |
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MARTHANDA VARMA (D) THROUGH LR & ANR Vs. STATE OF KERALA & ORS
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May 9, 2017 |
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MATA RAM Vs. NATIONAL INSURANCE COMPANY LTD.
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March 29, 2017 |
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MATHUR MARKETING PVT LTD Vs. COMMNR OF INCOME TAX DELHI & ANR
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September 12, 2017 |
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MATTA ANAND KUMAR Vs. STATE OF ANDHRA PRADESH
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September 22, 2017 |
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MAYURI BHARGAVA Vs. ANUROOP BHARGAVA
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January 31, 2017 |
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MD. SAJJAD @ RAJU @ SALIM Vs. STATE OF WEST BENGAL
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January 6, 2017 |
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MEDICAL COUNCIL OF INDIA Vs. ANANTA CHARITABLE EDUCATIONAL SOCIETY AND OTHERS
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October 30, 2017 |
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MEDICAL COUNCIL OF INDIA Vs. G.C.R.G. MEMORIAL TRUST
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November 23, 2017 |
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MEDMEME, LLC AND OTHERS Vs. M/S. IHORSE BPO SOLUTIONS PVT. LTD.
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April 11, 2017 |
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MEENA AND ORS Vs. RANI AMMAL AND ANR
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February 15, 2017 |
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MEERA SANTOSH PAL AND ORS Vs. UNION OF INDIA AND ORS
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January 16, 2017 |
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MEERUT KENDRIYA THOK UPBHOKTA SAHAKARI BANDAR Vs. VAKIL CHAND JAIN AND ORS
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February 3, 2017 |
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MEGHASHYAM SADASHIVRAO VADHAVE Vs. STATE OF MAHARASHTRA
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January 30, 2017 |
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MEHMOODA GULSHAN Vs. JAVAID HUSSAIN MUNGLOO
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February 17, 2017 |
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September 8, 2017 |
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METERS AND INSTRUMENTS PRIVATE LIMITED Vs. KANCHAN MEHTA
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October 5, 2017 |
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MGR INDUSTRIES ASSOCIATION AND ANR. Vs. STATE OF U.P. AND ORS.
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February 3, 2017 |
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MIHIR KUMAR HAZARA CHOUDHURY Vs. LIFE INSURANCE CORPN. AND ANR.
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September 11, 2017 |
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May 5, 2017 |
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MITESH KUMAR RAMANBHAI PATEL AND OTHERS Vs. STATE OF GUJARAT AND OTHERS.
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November 16, 2017 |
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MOBILOX INNOVATIONS PRIVATE LIMITED Vs. KIRUSA SOFTWARE PRIVATE LIMITED
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September 21, 2017 |
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MOBIN AHMAD Vs. GAJENDER SINGH
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March 2, 2017 |
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MODERN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA & ORS.
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November 6, 2017 |
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MOHAMED ALI Vs. STATE REP BY THE INSPECTOR OF POLICE DISTRICT CRIME BRANCH POLICE STATION KANYAKUMARI DISTRICT
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June 8, 2017 |
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MOHAMMED ABDULLA KHAN Vs. PRAKASH K.
|
December 4, 2017 |
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MOHAMMED ANSARI Vs. UNION OF INDIA
|
February 2, 2017 |
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MOHAMMED FAIZAL K.A. Vs. D. SALI
|
October 4, 2017 |
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MOHAMMED TAHIR USMANGANI SHEIKH Vs. STATE OF GUJARAT
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November 30, 2017 |
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MOHAN KUMAR Vs. STATE OF MADHYA PRADESH & ORS.
|
March 7, 2017 |
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MOHD. ISMAIL Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 8, 2017 |
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MOHINDER KUMAR MEHRA Vs. ROOP RANI MEHRA AND OTHER.
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December 11, 2017 |
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MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 25, 2017 |
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MOIDEENKUTTY HAJI Vs. DIRECTOR GENERAL & ORS.
|
October 3, 2017 |
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MONA PACKAGING PRODUCTS Vs. INDIAN BANK
|
October 12, 2017 |
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MONICA KUMAR & ANR. Vs. STATE OF U.P. & ORS.
|
August 8, 2017 |
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MONNET ISPAT & ENERGY LTD. Vs. UNION OF INDIA
|
November 13, 2017 |
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MOTHERS PRIDE DAIRY INDIA PRIVATE LIMITED Vs. PORTRAIT ADVERTISING AND MARKETING PRIVATE LIMITED
|
July 28, 2017 |
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MOTI BHAWAN SAHKARI SAMITI LTD. Vs. SOHAN LAL MALI AND ORS.
|
January 11, 2017 |
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MOTI SAGAR & ORS Vs. STATE OF HARYANA & ORS
|
October 10, 2017 |
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MR. INAOBI SINGH MAIBAM Vs. SMT. HUIDROM NINGOL MAIBAM ONGBI OMILA DEVI
|
September 4, 2017 |
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MR. RANVIR DEWAN Vs. MRS. RASHMI KHANNA & ANR.
|
December 12, 2017 |
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MRIDUL DHAR (MINOR) AND ANR Vs. UNION OF INDIA AND ORS
|
June 12, 2017 |
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MRIGANK JOHRI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 10, 2017 |
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MRS. A. KANTHAMANI Vs. MRS. NASREEN AHMED
|
March 6, 2017 |
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MRS. HEMA KHATTAR & ANR. Vs. SHIV KHERA
|
April 10, 2017 |
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MRS. IVY C.DA.CONCEICAO Vs. STATE OF GOA & ORS.
|
January 31, 2017 |
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MRS. KAMLA RANI Vs. RAM LALIT RAI
|
July 17, 2017 |
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MRS.A. Vs. UNION OF INDIA AND ORS.
|
August 31, 2017 |
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MS. ANINDITA & ANR. Vs. PRANAB KUMAR MUKHERJEE & ORS.
|
January 30, 2017 |
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MS. EERA THROUGH DR. MANJULA KRIPPENDORF Vs. STATE (GOVT. OF NCT OF DELHI)
|
July 21, 2017 |
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MS. INDIRA JAISING Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS.
|
October 12, 2017 |
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MS. NAMITA SIBAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 12, 2017 |
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MS. RESHMA VITHALBHAI PATEL Vs. UNION OF INDIA & ORS.
|
July 6, 2017 |
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MS. Z Vs. STATE OF BIHAR
|
August 17, 2017 |
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MUKESH Vs. STATE FOR NCT OF DELHI
|
February 13, 2017 |
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MUKESH & ANR Vs. STATE FOR NCT OF DELHI & ORS
|
March 6, 2017 |
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MUKESH & ANR Vs. STATE FOR NCT OF DELHI & ORS
|
February 3, 2017 |
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MUKESH & ANR. Vs. STATE OF BIHAR & ORS.
|
April 3, 2017 |
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MUKESH AND ANOTHER Vs. STATE FOR NCT OF DELHI AND OTHERS.
|
May 5, 2017 |
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MUKESH KUMAR Vs. STATE OF RAJASTHAN & ANR
|
August 30, 2017 |
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MUKESH SETH Vs. M/S. A.B. LAL
|
November 16, 2017 |
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MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
July 14, 2017 |
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MUKUND DEWANGAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 3, 2017 |
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MUMBAI PORT TRUST Vs. M/S. SHRI LAKSHMI STEELS
|
July 27, 2017 |
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MUNICIPAL BOARD, SUMERPUR Vs. KUNDANMAL & ORS.
|
April 21, 2017 |
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MUNICIPAL CORP. OF GREATER MUMBAI Vs. HIRAMAN SITARAM DEORUKHAR
|
August 24, 2017 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DHARMA PROPERTIES PVT. LTD.
|
September 15, 2017 |
|
MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER Vs. M.G. JAIN
|
October 10, 2017 |
|
MUNICIPAL COUNCIL, NANGAL & ORS. Vs. ARUNA SAINI
|
February 28, 2017 |
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MUNIYAMMA AND ORS. Vs. ANITHA VAZ
|
April 18, 2017 |
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MUNJA PRAVEEN & ORS Vs. STATE OF TELANGANA
|
August 17, 2017 |
|
MUNSHI LAL Vs. SMT. SANTOSH & ORS.
|
February 1, 2017 |
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MURLIDHAR & ORS. Vs. THE STATE OF RAJASTHAN
|
July 21, 2017 |
|
MUTHUPANDI @ THAVAKKALAI Vs. STATE
|
February 28, 2017 |
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MUTTAICOSE ALIAS SUBRAMANI Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE.
|
July 3, 2017 |
|
N. HARIHARA KRISHNAN Vs. J. THOMAS
|
August 30, 2017 |
|
N. JAYARAMACHANDRAN Vs. S. SUNDARESAN
|
April 28, 2017 |
|
N. PARAMESWARAN UNNI Vs. G. KANNAN AND ANOTHER
|
March 1, 2017 |
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N.A.L. LAYOUT RESIDENTS ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY & ORS.
|
August 9, 2017 |
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N.K. PROTEINS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 2017 |
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NABHA POWER LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
October 5, 2017 |
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NABIN KUMAR SAHU Vs. INDIAN OIL CORP. & ORS.
|
March 24, 2017 |
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NACHIKETA WALHEKAR Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
November 16, 2017 |
|
NADIMINTI SURYANARAYAN MURTHY(DEAD) THROUGH LRS. Vs. KOTHURTHI KRISHNA BHASKARA RAO & ORS.
|
October 9, 2017 |
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NAGALAND PUBLIC SERVICE COMMISSION Vs. STATE OF NAGALAND & ORS.
|
March 9, 2017 |
|
NAGAR NIGAM, ALLAHABAD THROUGH ITS MUNICIPAL COMMISSIONER Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
August 3, 2017 |
|
NAGAR PALIKA RAISINGHNAGAR Vs. RAMESHWAR LAL & ANR.
|
October 10, 2017 |
|
NAGORAO S/O VITTHALRAO SALUNKE Vs. REGIONAL OFFICER, MIDC, LATUR & ORS.
|
July 17, 2017 |
|
NAHAR SINGH & ORS Vs. STATE OF U P & ORS
|
July 14, 2017 |
|
NAINA NARANG Vs. ROHIT
|
October 6, 2017 |
|
NAJABHAI DESURBHAI WAGH Vs. VALERABHAI DEGANBHAI VAGH & ORS.
|
February 1, 2017 |
|
NALINI MEHRA Vs. GROUP CAPTAIN H. KAUSHAL
|
March 29, 2017 |
|
NANJEGOWDA @ GOWDA (D) BY LRS. & ANR. Vs. RAMEGOWDA
|
December 4, 2017 |
|
NARAYAN PRASAD Vs. STATE OF BIHAR
|
March 9, 2017 |
|
NARENDRA Vs. AJABRAO S/O NARAYAN KATARE (D) THROUGH LRS.
|
October 26, 2017 |
|
NARENDRA Vs. STATE OF UTTAR PRADESH
|
September 11, 2017 |
|
NARENDRA KUMAR HINDAL Vs. STATE OF MADHYA PRADESH AND ANR.
|
December 13, 2017 |
|
NARESH CHAUBEY Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH GYANENDRA PD SINGH
|
November 16, 2017 |
|
NARESH KUMAR ALIAS NITU Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2017 |
|
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA AND OTHERS
|
February 8, 2017 |
|
NASHIK MERCHANT COOPERATIVE BANK LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER II
|
October 5, 2017 |
|
NASIRUDDIN Vs. STATE OF UTTAR PRADESH
|
December 6, 2017 |
|
NATHA SINGH Vs. STATE OF HARYANA
|
October 12, 2017 |
|
NATIONAL CAMPAIGN COMMTT., C.L., LABOUR Vs. UNION OF INDIA & ORS.
|
November 10, 2017 |
|
NATIONAL INSTITUTE OF MEDICAL SCIENCE UNIVERSITY RAJASTHAN & ANR Vs. STATE OF RAJASTHAN & ORS
|
November 9, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. HINDUSTAN SAFETY GLASS WORKS LTD.
|
April 7, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. REKHABEN AND OTHERS
|
March 7, 2017 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PRANAY SETHI
|
October 31, 2017 |
|
NATIONAL SECURITIES DEPOSITORY LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 7, 2017 |
|
NAVDEEP SINGH SUHAG & ORS Vs. STATE OF HARYANA & ANR
|
November 13, 2017 |
|
NAVJYOT SINGH Vs. D.T.C.
|
December 7, 2017 |
|
NAVODAYA VIDYALAYA SAMITI Vs. AFSHAN KHAN
|
May 1, 2017 |
|
NAZ FOUNDATION (INDIA) TRUST Vs. UNION OF INDIA AND OTHERS
|
May 5, 2017 |
|
NEELAM Vs. THE STATE OF RAJASTHAN & ANR.
|
July 26, 2017 |
|
NEELAM MISHRA Vs. UNION OF INDIA AND ORS.
|
March 24, 2017 |
|
NEELAM MISHRA Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS SECRETARY
|
July 17, 2017 |
|
NEERA YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 2, 2017 |
|
NEERAJ KUMAR RAI Vs. STATE OF U.P.
|
July 25, 2017 |
|
NEERAJ KUMAR SAINY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 21, 2017 |
|
NEKKANTI RAMA LAKSHMI Vs. STATE OF KARNATAKA AND ANR.
|
October 26, 2017 |
|
NELATUR SAMPOORNAMMA Vs. SPECIAL DEPUTY COLLECTOR, L.A.
|
July 19, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTI BOPANNA AND OTHERS.
|
April 18, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. GAJENDER YADAV AND ORS.
|
July 13, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HILLI MULTIPURPOSE COLD STORAGE PVT LTD.
|
January 18, 2017 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARKISHAN (DEAD) THROUGH LRS. & ORS.
|
January 27, 2017 |
|
NIDHI Vs. RAM KRIPAL SHARMA (D) THROUGH LRS.
|
February 7, 2017 |
|
NIDHI KAIM AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 13, 2017 |
|
NIKESH TARACHAND SHAH Vs. UNION OF INDIA & ANR.
|
November 23, 2017 |
|
NINGAPPA Vs. THE STATE OF KARNATAKA
|
November 17, 2017 |
|
NIPUN SAXENA & ANR Vs. UNION OF INDIA & ORS
|
August 25, 2017 |
|
NIRDOSH TYAGI Vs. STATE OF U.P.
|
May 29, 2017 |
|
NIRMALA DEVI Vs. GURGAON SC VIMUKTA AGRICUTLURE THRIFT & CREDIT SOCIETY LTD.
|
July 7, 2017 |
|
NIRMALA KUMARI & ORS. Vs. STATE OF BIHAR & ORS.
|
October 31, 2017 |
|
NISA Vs. BINSHA
|
July 31, 2017 |
|
NITESH GANDHI Vs. MOHINI SINGH
|
April 19, 2017 |
|
NITHYA ANAND RAGHAVAN Vs. STATE OF NCT OF DELHI AND ANOHTER
|
July 3, 2017 |
|
NITYA DHARMANANDA @ K. LENIN & ANR. Vs. SRI GOPAL SHEELUM REDDY ALSO KNOWN AS NITHYA BHAKTANANDA AND ANR.
|
December 7, 2017 |
|
NOOR NAGAR EXT. WELFARE ASSOCIATION & ANR. Vs. ORUJ AHMAD & ORS.
|
March 9, 2017 |
|
NORTH DELHI POWER LIMITED (NOW KNOWN AS TATA POWER DELHI DISTRIBUTION LTD. Vs. DEVINDER SINGH
|
December 4, 2017 |
|
NORTH GUJARAT UNIT OF ASSOCIATION OF SELF EMPLOYED Vs. NORTH GUJARAT PATHOLOGISTS ASSOCIATION & ORS.
|
December 12, 2017 |
|
NTPC LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
|
November 9, 2017 |
|
NTPC LTD. KAHALGAON SUPER THERMAL POWER STATION Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
August 28, 2017 |
|
NYAYADHAR Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS & ORS
|
October 13, 2017 |
|
OIL & NATURAL GAS CORP. LTD. Vs. GUJARAT ENERGY TRANSMISSION CORPORATION. LTD. & ORS.
|
March 1, 2017 |
|
OM PRAKASH Vs. RELIANCE GENERAL INSURANCE
|
October 4, 2017 |
|
OM PRAKASH & ANR Vs. MISHRI LAL (DEAD) REPRESENTED BY HIS LR. SAVITRI DEVI
|
March 21, 2017 |
|
OM PRAKASH BHATNAGAR Vs. MADHYA PRADESH ELECTRICITY BOARD
|
March 10, 2017 |
|
OM PRAKASH DHABAI & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
November 14, 2017 |
|
OM SAI PUNYA EDUCATIONAL AND SOCIAL WELFARE SOCIETY & ANOTHER Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANOTHER
|
August 16, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BABY RADHIKA GUPTA AND ANR.
|
March 9, 2017 |
|
ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. M/S. MESCO KALINGA STEEL LTD. & ORS.
|
February 14, 2017 |
|
ORISSA LIFT IRRIGATION CORP. LTD Vs. RABI SANKAR PATRO
|
November 3, 2017 |
|
ORISSA OLYMPIC ASSOCIATION TH. GENERAL SECRETARY Vs. STATE OF ORISSA & ANR.
|
April 3, 2017 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. M/S VIGYAN CHEMICALS INDUSTRIES
|
November 23, 2017 |
|
P. CHANDRAKALA Vs. K. NARENDER
|
July 24, 2017 |
|
P. EKNATH Vs. Y.AMARANATHA REDDY @ BABU
|
February 9, 2017 |
|
P. JAMES KARUNAKARAN Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, ZONAL OFFICE MADURAI
|
May 1, 2017 |
|
P. KARUPAIAH (D) THR. LRS. Vs. GENERAL MANAGER THRUUVALLUVAR TRANSPORT CORPORATION LTD.
|
October 12, 2017 |
|
P. SIVANANDI Vs. RAJEEV KUMAR
|
February 2, 2017 |
|
P.AYYANAR POTHI Vs. SUPRIYA AYYANAR POTHI
|
February 27, 2017 |
|
P.D. GOEL Vs. HIGH COURT OF HIMACHAL PRADESH THROUGH ITS REGISTRAR GENERAL
|
August 8, 2017 |
|
P.M. ABOOBACKER Vs. COMMISSIONER OF INCOME TAX
|
April 26, 2017 |
|
P.N. SUKUMARAN Vs. STATE OF KERALA
|
August 1, 2017 |
|
P.N.MOHANAN NAIR Vs. STATE OF KERALA
|
July 11, 2017 |
|
P.S. NARSIMMAN Vs. UNION OF INDIA
|
October 24, 2017 |
|
PADMINI MAHENDRABHAI GADDA Vs. STATE OF GUJARAT
|
July 17, 2017 |
|
PALANISAMY AND ORS. Vs. K. DHANPALAN
|
March 21, 2017 |
|
PALURE BHASKAR RAO ETC. ETC. Vs. P. RAMASESHAIAH & ORS. ETC.
|
April 12, 2017 |
|
PANDURANG DNYANDEV HANKARE Vs. RAJSHREE SHAHU GOVERNMENT SERVANTS CO-OPERATIVE BANK LTD.
|
August 16, 2017 |
|
PANKAJBHAI RAMESHBHAI ZALAVADIA Vs. JETHABHAI KALABHAI ZALAVADIYA (DECEASED)
|
October 3, 2017 |
|
PARASA KOTESWARARAO Vs. EEDE SREE HARI AND ORS.
|
February 28, 2017 |
|
PARASMAL LODHA Vs. DIRECTOR GENERAL OF POLLICE AND OTHERS.
|
March 9, 2017 |
|
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR Vs. STATE OF GUJARAT
|
October 4, 2017 |
|
PARDEEP KUMAR Vs. BELA SINGH & ANR.
|
July 19, 2017 |
|
PARIVARTAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 12, 2017 |
|
PARLE AGRO (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM
|
May 9, 2017 |
|
PARMANAND SINGH (D) TH. LRS. Vs. UNION OF INDIA
|
August 31, 2017 |
|
PARMINDER SINGH Vs. GURPREET SINGH
|
July 25, 2017 |
|
PARTIBHA Vs. STATE OF HARYANA
|
April 10, 2017 |
|
PARVEEN GERA Vs. HARYANA STATE ELECTRICITY BOARD & ORS.
|
September 13, 2017 |
|
PARVEZ AKHTAR Vs. AVIGO TRUSTEE COMPANY PVT. LTD.
|
March 10, 2017 |
|
PARYAVARAN SURAKSHA SAMITI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 22, 2017 |
|
PATEL FIELD MARSHAL AGENCIES Vs. P.M DIESELS LTD. AND ORS.
|
November 29, 2017 |
|
PATEL KANTILAL PARSHOTTAMDAS (D) & ORS. Vs. JITENDRAKUMAR NANJIBHAI MISTRY (D) THROUGH LRS & ORS.
|
April 13, 2017 |
|
PAWAN @ RAJINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
|
March 8, 2017 |
|
PAWAN KUMAR Vs. STATE OF H.P.
|
April 28, 2017 |
|
PAWAN KUMAR GUPTA Vs. B.R. GUPTA
|
May 9, 2017 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. AMANDEEP SINGH & ORS.
|
January 3, 2017 |
|
PHARMACY COUNCIL OF INDIA Vs. DR. ATMARAM DARIYANI
|
July 3, 2017 |
|
PIMPRI CHINCHWAD NAVNAGAR VIKAS PRADHIKARAN Vs. KALURAM MARUTI DANGE
|
November 14, 2017 |
|
PINTU GHOSH Vs. STATE OF ASSAM AND ORS.
|
July 6, 2017 |
|
PISHORA SINGH (D) THRU. L.R.S. Vs. BANK OF PUNJAB & ORS.
|
January 18, 2017 |
|
PLASTIBLENDS INDIA LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX, MUMBAI & ANR.
|
October 9, 2017 |
|
PONNAIYAH RAMAJAYAM INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ANOTHER
|
September 22, 2017 |
|
POONAM CHANDAN YADAV Vs. UNION OF INDIA & ORS.
|
October 6, 2017 |
|
POONNAMMA JAGADAMMA Vs. NARAYANAN NAIR
|
May 1, 2017 |
|
POORANLAL & ANR. Vs. THE STATE OF MADHYA PRADESH
|
October 25, 2017 |
|
POWER MACHINES INDIA LIMITED Vs. STATE OF MADHYA PRADESH & ORS.
|
April 17, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MAKINO INDIA PRIVATE LIMITED
|
April 3, 2017 |
|
PRABHA SHARMA Vs. SUNIL GOYAL
|
January 17, 2017 |
|
PRABHAKARA ADIGA Vs. GOWRI AND OTHERS
|
February 20, 2017 |
|
PRABHSIMRAN SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
August 24, 2017 |
|
PRABHU DUTT TIWARI Vs. STATE OF UTTAR PRADESH
|
December 7, 2017 |
|
PRADEEP BACHHAR Vs. STATE OF CHHATTISGARH
|
December 11, 2017 |
|
PRADEEP H. AMBRE Vs. STATE OF MAHARASHTRA
|
February 16, 2017 |
|
PRADIP RAMDHANI VISHWAKARMA Vs. STATE OF MAHARASHTRA
|
July 28, 2017 |
|
PRADYUMAN BISHT Vs. UNION OF INDIA & ORS
|
November 23, 2017 |
|
PRADYUMAN BISHT Vs. UNION OF INDIA
|
March 28, 2017 |
|
PRADYUMAN BISHT Vs. UNION OF INDIA
|
August 14, 2017 |
|
PRANAY KUMAR PODDER Vs. STATE OF TRIPURA AND OTHERS
|
March 23, 2017 |
|
PRASADI DEVI Vs. NAGAR PALIKA SAWAI MADHOPUR, (NOW NAGAR PARISHAD)
|
November 13, 2017 |
|
PRASSANNA VENKARDARI AGRAHAR Vs. STATE OF MAHARASTRA
|
March 9, 2017 |
|
PRATEEK GUPTA Vs. SHILPI GUPTA
|
December 6, 2017 |
|
PRATIBHA PRATISTHAN AND OTHERS Vs. MANAGER CANARA BANK AND OTHERS
|
March 7, 2017 |
|
PRAVAT KUMAR DASH Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 11, 2017 |
|
PRAVEER KUMAR PRINCIPAL SECRETARY DEPARTMENT OF MEDICAL HEALTH AND FAMILY WELFARE, GOVT. OF U.P. & ORS. Vs. REENA KUMARI & ORS.
|
August 8, 2017 |
|
PRAVIND KUMAR Vs. RADHE BALLABH MISHRA & ANR.
|
July 12, 2017 |
|
PREETI ELHENCE Vs. COMMISSIONER OF INCOME TAX
|
May 1, 2017 |
|
PREM CHAND Vs. THE STATE OF HIMACHAL PRADESH
|
November 13, 2017 |
|
PREM GIRI Vs. STATE OF RAJASTHAN
|
December 14, 2017 |
|
PREM JEEVAN Vs. K.S. VENKATA RAMAN AND ANOTHER
|
January 17, 2017 |
|
PREM PRAKASH Vs. SANTOSH KUMAR JAIN & SONS (HUF) AND ANOTHER
|
August 30, 2017 |
|
PREM SINGH GILL Vs. UNION OF INDIA AND ORS.
|
March 31, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME Vs. WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LTD.
|
November 24, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME Vs. SEAGRAM MANUFACTURING (P.) LTD.
|
November 10, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RANJIT KAUR
|
November 13, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. RAJASTHAN STATE BEVERAGES CORPN. LTD.
|
July 4, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. RANGSONS ELECTRONICS PVT. LTD.
|
October 27, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX IV Vs. M/S. SHAH ALOYS LTD. AND ANOTHER
|
August 8, 2017 |
|
PRINCIPAL OFFICER, HONDA ACCESS ASIA AND OCEANIA CO. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX AND OTHERS
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November 23, 2017 |
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PRINCIPAL OFFICER, LG ELECTRONICS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 6, 2017 |
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PRITI PATEL Vs. NALIN SATYAKAM KOHLI
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August 16, 2017 |
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PRIYA B.M. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
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April 13, 2017 |
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PRIYA SINGH PAUL Vs. MADHUR BHANDARKAR & ORS.
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July 27, 2017 |
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PRIYA TANEJA Vs. STATE (GOVT. OF NCT DELHI)
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September 18, 2017 |
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PUBLIC TRUST SHRI GEETA SATSANG BHAWAN Vs. NAND LAL & ORS.
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July 25, 2017 |
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PUKHRAJMAL SAGARMAL LUNKAD Vs. THE MUNICIPAL COUNCIL
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February 3, 2017 |
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PUNDALIK SUBHANNA MORE Vs. SHIVAJI MONING SANGAONKAR
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November 6, 2017 |
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PUNE MUNICIPAL CORPORATION Vs. MOTIBAGH CO-OPERATIVE HOUSING SOCIETY LIMITED
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August 9, 2017 |
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PUNJAB NATIONAL BANK AND ORS. Vs. K.C. SAREEN & ANR.
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November 10, 2017 |
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PUNJAB STATE Vs. BIMLA DEVI (DEAD) THROUGH LRS.
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March 10, 2017 |
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PUNJAB STATE Vs. USHA RANI
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January 11, 2017 |
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PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. & ANR. Vs. M/S ATWAL RICE & GENERAL MILLS REP. BY ITS PARTNERS
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July 11, 2017 |
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PUROHIT AND COMPANY Vs. KHATOONBEE
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February 9, 2017 |
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PURVI MUKESH GADA Vs. MUKESH POPATLAL GADA
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September 4, 2017 |
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R. ELAVAZHAGAN @ BABU Vs. PANKAJAM VILWANATHAN
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January 31, 2017 |
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R. MADHUSUDHAN Vs. STATE OF KARNATAKA & ANR.
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August 1, 2017 |
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R. SASIDHARAN Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 27, 2017 |
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R.A.H. SIGURAN Vs. SHANKARE GOWDA @ SHANKARA
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August 18, 2017 |
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R.K.BARWAL Vs. STATE OF HIMACHAL PRADESH
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August 25, 2017 |
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RABINDRANATH BARIK Vs. STATE OF ODISHA
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July 18, 2017 |
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RACHHPAL SINGH Vs. SOHAN SINGH
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October 26, 2017 |
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RADHE SHYAM MIDDHA Vs. STATE OF DELHI
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August 14, 2017 |
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RAFTAAR MEDIA PVT. LTD. Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD.
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February 28, 2017 |
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RAGHUBIR SINGH BISHT (D) TR. LRS. & ANR. Vs. DR. RAGHUNATH SINGH NEGI & ORS.
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March 29, 2017 |
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RAHUL ARORA & ORS Vs. STATE OF HARYANA
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November 28, 2017 |
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RAI SABYASACHI AND ANR. Vs. UNION OF INDIA AND ORS.
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March 31, 2017 |
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RAJ BALAM PRASAD & ORS. Vs. STATE OF BIHAR & ORS.
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November 27, 2017 |
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RAJ DADARKAR & ASSOCIATES Vs. ACIT - CC-46
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May 9, 2017 |
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RAJ KISHORE MAKANI Vs. VIDYA SAGAR (DEAD) THROUGH LRS & ORS.
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February 15, 2017 |
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RAJ KUMAR @ RAJU Vs. STATE (NCT OF DELHI)
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January 20, 2017 |
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RAJ KUMAR BHATIA Vs. SUBHASH CHANDER BHATIA
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December 15, 2017 |
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RAJ KUMARI AND ANOTHER Vs. RAVINDER KUMAR (DECEASED) THROUGH LRS. AND OTHERS
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December 13, 2017 |
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RAJ TALREJA Vs. KAVITA TALREJA
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April 24, 2017 |
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RAJA VENKATESWARLU Vs. MADA VENKATA SUBBAIAH
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July 31, 2017 |
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RAJAGOPAL Vs. MUTHUPANDI ALIAS THAVAKKALAI AND OTHERS
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February 28, 2017 |
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RAJASTHAN FINANCIAL CORPORATION Vs. UNION OF INDIA
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September 12, 2017 |
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RAJASTHAN WAKF BOARD Vs. DEVKI NANDAN PATHAK & ORS.
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May 4, 2017 |
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RAJBIR Vs. STATE OF HARYANA
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September 6, 2017 |
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RAJEEV KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
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July 17, 2017 |
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RAJEEV KUMAR UPADHYAY Vs. PRAKASH CHAND RAWAT
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April 24, 2017 |
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RAJENDER SINGH & ORS Vs. STATE OF HARYANA & ORS
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November 17, 2017 |
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RAJESH KUMAR C.K. JAIN Vs. THE STATE OF KARNATAKA
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October 9, 2017 |
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RAJESH MOHANLAL SOLANKI Vs. STATE OF MAHARASHTRA
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August 3, 2017 |
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RAJESH REKWAR Vs. STATE
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October 11, 2017 |
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RAJESH SHARMA & ORS Vs. STATE OF U.P. & ANR.
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July 27, 2017 |
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RAJINDER Vs. THE STATE OF HARYANA
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November 20, 2017 |
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RAJINDER KUMAR Vs. STATE OF HARYANA
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October 26, 2017 |
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RAJIV DAWAR Vs. HIGH COURT OF DELHI
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July 26, 2017 |
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RAJIV JAIN AND OTHERS Vs. STATE OF UTTAR PRADESH AND ORS.
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August 3, 2017 |
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RAJIV KUMAR Vs. STATE OF U.P. AND ANR.
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August 2, 2017 |
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RAJIVE RATURI Vs. UNION OF INDIA
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December 15, 2017 |
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RAJIVKUMAR PANJABI Vs. VINOD RODE
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January 16, 2017 |
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RAJKISHORE PUROHIT Vs. STATE OF MADHYA PRADESH AND OTHERS
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August 1, 2017 |
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RAJMOTI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 30, 2017 |
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RAJNARAYAN SHARMA Vs. SIRNAM SHARMA AND OTHERS
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September 12, 2017 |
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RAJNEESH KUMAR PANDEY & ORS. Vs. UNION OF INDIA & ORS.
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December 4, 2017 |
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RAJU THOMAS Vs. DEVU
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August 14, 2017 |
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RAKESH KUMAR GARG Vs. STATE OF UTTAR PRADESH & ORS.
|
August 24, 2017 |
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RAKESH KUMAR PAUL Vs. STATE OF ASSAM
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August 16, 2017 |
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RAKESH MALHOTRA THROUGH ATTORNEY HOLDER Vs. RAJINDER KUMAR MALHOTRA
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May 4, 2017 |
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RAKHI MISHRA Vs. STATE OF BIHAR & ORS.
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August 24, 2017 |
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RAM CHAND (DECEASED) THROUGH L.RS. & ORS. Vs. UDAI SINGH @ DAYA RAM & ORS.
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August 24, 2017 |
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RAM CHANDER & ORS. Vs. STATE OF HARYANA
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January 2, 2017 |
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RAM GOPAL DWIVEDI AND ANOTHER Vs. M/S. KANPUR ELECTRICITY SUPPLY CO. LTD. THROUGH ITS GENERAL MANAGER
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July 25, 2017 |
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RAM GOPAL YADAV Vs. THE STATE OF CHHATTISGARH AND ANR.
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October 23, 2017 |
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RAM ISHWAR RAI Vs. STATE OF BIHAR
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November 9, 2017 |
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RAM JANAM KUMAR Vs. RAM CHANDRA SINGH & ORS.
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July 24, 2017 |
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RAM JANKI MANDIR Vs. NURUDDIN BHARMAL
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March 22, 2017 |
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RAM KISHAN FAUJI Vs. STATE OF HARYANA AND ORS.
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March 21, 2017 |
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RAM KUMAR PATEL Vs. STATE OF U.P.
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July 25, 2017 |
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RAM MURTI DEVI Vs. PUSHPA DEVI
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July 11, 2017 |
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RAM NARESH YADAV Vs. STATE OF JHARKHAND & ANR.
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July 17, 2017 |
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RAM NATH SAO @ RAM NATH SAHU SINCE DECEASED THR. L.RS. & ORS. Vs. GOBERDHAN SAO SINCE DECEASED THR. LRS. & ORS.
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April 6, 2017 |
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RAM PYARI Vs. STATE OF HARYANA AND ORS.
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May 4, 2017 |
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RAM SARAN PAL @ LALLU Vs. STATE OF U.P.
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April 21, 2017 |
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RAM SINGH & ORS. Vs. JAMMU DEVELOPMENT AUTHORITY & ORS.
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March 10, 2017 |
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RAMA RANI (LEGAL REPRESENTATIVE OF LATE SHYAM LATA) Vs. ARUN KUMAR SHARMA & ANR.
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November 30, 2017 |
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RAMA SHANKAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH & ANR.
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August 4, 2017 |
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RAMATHAL Vs. MARUTHATHAL
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August 22, 2017 |
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RAMESH CHAND AND ORS. Vs. M/S. TANMAY DEVELOPERS PVT. LTD. & ORS.
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April 26, 2017 |
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RAMESH CHANDRA SHARMA & ORS. Vs. STATE OF MADHYA PRADESH & ANR.
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August 23, 2017 |
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RAMESH CHANDRA SINGH Vs. KHADI AND VILLAGE INDUSTRY COMMISSION
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November 7, 2017 |
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RAMESH IRANNA BALI Vs. STATE OF MAHARASHTRA
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September 18, 2017 |
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RAMESHWARA HOMES & APARTMENTS (PVT.) LTD. Vs. MANOJ LAL SEAL & ORS.
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September 1, 2017 |
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RAMPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
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June 20, 2017 |
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RAMPRATAP Vs. STATE OF RAJASTHAN
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September 18, 2017 |
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RAN VIJAY SINGH & ORS. Vs. STATE OF U.P. & ORS.
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December 11, 2017 |
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RANAJIT KUMAR MEHER Vs. STATE OF ORISSA
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February 13, 2017 |
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RANGEGOWDA S/O LATE NEELEGOWDA Vs. THE DIVISIONAL CONTROLLER
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January 18, 2017 |
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RANI DUDEJA Vs. STATE OF HARYANA
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March 30, 2017 |
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RANJAN SINHA & ANR Vs. AJAY KUMAR VISHWAKARMA & ORS.
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July 3, 2017 |
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RANJIT RAO Vs. STATE OF UTTAR PRADESH AND OTHERS
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September 20, 2017 |
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RASHTRASANT TUKDOJI MAHARAJ TECHNICAL EDUCATION SANSTHA, NAGPUR Vs. PRASHANT MANIKRAO KUBITKAR
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April 3, 2017 |
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RATANLAL Vs. PRAHLAD JAT
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September 15, 2017 |
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RATANLAL ALIAS BABULAL CHUNILAL SAMSUKA Vs. SUNDARABAI GOVARDHANDAS SAMSUKA
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November 22, 2017 |
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RATTAN BANSAL Vs. VISHRANTI CITY RESIDENTS WELFARE
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January 11, 2017 |
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RAVADA SASIKALA Vs. STATE OF ANDHRA PRADESH
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February 27, 2017 |
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RAVAL MANHARBHAI KALIDAS Vs. BHASKARBHAI CHANDUBHAI PATEL
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March 21, 2017 |
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RAVI Vs. THE MANAGER, RELIANCE GENERAL INSURANCE CO.LTD. AND ANR.
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February 15, 2017 |
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RAVI ALIAS RAVIKUMAR ETC. ETC. Vs. STATE OF BY INSPECTOR OF POLICE.
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March 21, 2017 |
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RAVI SINHA Vs. STATE OF JHARKHAND
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October 5, 2017 |
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RAVISH AND ANR Vs. SMT. R. BHARATHI
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March 7, 2017 |
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RAVNEET TAKHAR Vs. COMMISSIONER OF INCOME TAX IX AND OTHERS
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July 13, 2017 |
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RAYMOND CEMENT WORKS Vs. UNION OF INDIA
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January 17, 2017 |
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RE- INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
|
September 15, 2017 |
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RE-INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
|
February 17, 2017 |
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RE: EXPLOITATION OF CHILDREN IN ORPHANAGES IN THE STATE OF TAMIL NADU Vs. UNION OF INDIA & ORS.
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May 5, 2017 |
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REENA SURESH ALHAT Vs. STATE OF MAHARASHTRA & ANOTHER
|
February 13, 2017 |
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REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SOUMITRA SENGUPTA
|
November 23, 2017 |
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REGISTRAR COOPERATIVE SOCIETIES, PUNJAB Vs. TEK CHAND
|
December 13, 2017 |
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RELIANCE GENERAL INSURANCE CO LTD AND ANR Vs. MAMPEE TIMBERS AND HARDWARES PVT LTD AND ANR
|
February 10, 2017 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROHIT KUMAR
|
July 14, 2017 |
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RELIANCE TELECOM LTD. & ANR. Vs. UNION OF INDIA & ANR.
|
January 12, 2017 |
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RESHMA VITHALBHAI PATEL Vs. UNION OF INDIA & ORS
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July 6, 2017 |
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REVANASIDDAYYA Vs. GANGAMMA @ SHASHIKALA
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December 5, 2017 |
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RICHA DALMIA AND ANR. Vs. THE STATE OF JHARKHAND AND ANR.
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September 19, 2017 |
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RICHARD LEE Vs. GIRISH SONI AND ANR.
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February 2, 2017 |
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RIMA TAIPODIA Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND OTHERS
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September 14, 2017 |
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RISHABH CHOUDHARY Vs. UNION OF INDIA & ORS.
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January 23, 2017 |
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RISHABH DUGGAL Vs. BAR COUNCIL OF INDIA
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March 3, 2017 |
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RISHI MALHOTRA Vs. UNION OF INDIA
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October 6, 2017 |
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RITA MAGANLAL ACHARYA @ RITA SUBHASH SHAH Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE & ORS.
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January 10, 2017 |
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RITA SUBHASH SHAH Vs. ELECTION OFFICER
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January 10, 2017 |
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ROGER SHASHOUA & OTHERS Vs. MUKESH SHARMA & OTHERS
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July 4, 2017 |
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ROHIT TANDON Vs. ENFORCEMENT DIRECTORATE
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November 10, 2017 |
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ROOP LAL Vs. THE STATE OF HIMACHAL PRADESH
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October 9, 2017 |
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ROOP LAL Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2017 |
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ROOP RAM EDUCARE PVT LTD Vs. EXCLUSIVE FLOOR OWNERS SOCIETY
|
August 11, 2017 |
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ROOPENDRA SINGH Vs. STATE OF TRIPURA
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April 11, 2017 |
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ROYAL MEDICAL TRUST AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
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September 12, 2017 |
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ROYAL ORCHID HOTELS LTD. Vs. KAMAT HOTELS (INDIA) LTD. & ORS.
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December 14, 2017 |
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RUDRAGOUDA Vs. ASSISTANT COMMISSIONER AND SPL. LAND ACQUISTION OFFICER,GADAG AND ANOTHER.
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January 4, 2017 |
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RUFINA D’SOUZA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 9, 2017 |
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RUKMANI MAHATO Vs. STATE OF JHARKHAND
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August 3, 2017 |
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RUPAJAN BEGUM Vs. UNION OF INDIA
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December 5, 2017 |
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RUPINDER SINGH SANDHU Vs. STATE OF PUNJAB & OTHERS
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May 15, 2017 |
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RUSTOM KERAWALLA FOUNDATION Vs. STATE OF MAHARASHTRA & ORS.
|
August 3, 2017 |
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S E B I Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD & ORS
|
September 11, 2017 |
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S E B I Vs. SAHARA INDIA REAL ESTATE CORPN LTD &ORS
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April 27, 2017 |
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S. ESABELLA Vs. C. THANKARAJAN
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December 12, 2017 |
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S. KRISHNA SRADHA Vs. STATE OF ANDHRA PRADESH
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January 19, 2017 |
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S. MOHAMMED ISPAHANI Vs. YOGENDRA CHANDAK
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October 4, 2017 |
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S. MUTHU KUMARAN Vs. UNION OF INDIA & ORS.
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January 17, 2017 |
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S. MUTHU KUMARAN Vs. UNION OF INDIA
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February 17, 2017 |
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S. SANKARAN Vs. RESHMA
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April 3, 2017 |
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S. SREEDHAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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January 23, 2017 |
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S. SUBBULAXMI Vs. KUMARASAMY & ORS.
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July 6, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS.
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July 5, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS.
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June 19, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS.
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September 11, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD. &ORS.
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April 17, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD.
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February 6, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD. & ORS.
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February 28, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & ORS.
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July 27, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.
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January 12, 2017 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & ORS.
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March 21, 2017 |
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S.K. CONTAINERS PVT. LTD. Vs. SUSMITA BHATTACHARYA
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February 28, 2017 |
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S.N.D.P. SAKHAYOGAM Vs. KERALA ATMAVIDYA SANGHAM & ORS.
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September 5, 2017 |
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S.R. GHOSH Vs. UNION OF INDIA
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August 3, 2017 |
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S.R. RAJU Vs. STATE OF KARNATAKA THR. SHO AND ANOTHER
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January 16, 2017 |
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S.SARANJEET SINGH & ORS. Vs. S.JASKIRAT SINGH & ORS.
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April 3, 2017 |
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SABU MATHEW GEORGE Vs. UNION OF INDIA & ORS.
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April 13, 2017 |
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SABU MATHEW GEORGE Vs. UNION OF INDIA
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February 16, 2017 |
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SAFETY RETREADING COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
January 18, 2017 |
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SAGAR PANDURANG DHUNDARE Vs. KESHAV ABA PATIL & ORS.
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November 13, 2017 |
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SAGAR TATYARAM GORKHE Vs. STATE OF MAHARASHTRA
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January 3, 2017 |
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SAHAKAR GLOBAL LIMITED & ANR. Vs. BARJORA ALERT COOPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED & ORS. ETC.
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November 8, 2017 |
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SAINT ASHA RAM Vs. STATE OF RAJASTHAN
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January 30, 2017 |
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SAKHARAM GANESH PUJARI (D) THR HIS LRS Vs. HUSEN ABA BAHADUR (D) BY HIS LRS & ANR
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November 16, 2017 |
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SALJAN Vs. STATE OF KERALA
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August 11, 2017 |
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SALONI ARORA Vs. STATE OF NCT OF DELHI
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January 10, 2017 |
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SAM BUILT WELL PVT. LTD. Vs. DEEPAK BUILDERS
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December 14, 2017 |
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SAMA ARUNA Vs. STATE OF TELANGANA AND OTHER.
|
May 3, 2017 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
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March 21, 2017 |
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SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
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December 14, 2017 |
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SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
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September 13, 2017 |
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SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
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October 5, 2017 |
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SAMAJ PARIVARTANA SAMUDAYA AND ORS. Vs. STATE OF KARNATAKA & ORS.
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August 28, 2017 |
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SAMAJ PARIVARTANA SAMUDAYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
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July 27, 2017 |
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SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL
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May 5, 2017 |
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SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL
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March 3, 2017 |
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SAMAR KUMAR ROY (D) THROUGH LR (MOTHER) Vs. JHARNA BERA
|
September 5, 2017 |
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SAMIR SAHAY @ SAMEER SAHAY Vs. STATE OF U.P.
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August 25, 2017 |
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SAMIR VIDYASAGAR BHARDWAJ Vs. NANDITA SAMIR BHARDWAJ
|
May 9, 2017 |
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SAMUNDER & ORS ETC Vs. STATE OF HARYANA & ORS ETC
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November 22, 2017 |
|
SANDEEP @ BABU BHAUSAHEB KATE Vs. THE STATE OF MAHARASHTRA
|
September 21, 2017 |
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SANDEEP @ RAJA ACHARYA Vs. STATE OF ORISSA
|
March 10, 2017 |
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SANDEEP KHANUJA Vs. ATUL DANDE & ANR.
|
February 2, 2017 |
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SANDEEP SINGH Vs. UNION OF INDIA AND ORS
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January 13, 2017 |
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SANGEETA BANSAL & ANR. Vs. THE STATE OF NCT OF DELHI & ORS.
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November 7, 2017 |
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SANGITA VILAS INGLE Vs. STATE OF MAHARASHTRA & ORS.
|
February 6, 2017 |
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SANJAY Vs. ANIL
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February 20, 2017 |
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SANJAY CHANDRA Vs. STATE GOVT. OF NCT OF DELHI
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September 21, 2017 |
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SANJAY CHANDRA Vs. STATE GOVT. OF NCT OF DELHI
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October 30, 2017 |
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SANJAY GUPTA & ORS. Vs. STATE OF U.P. & ORS.
|
April 26, 2017 |
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SANJAY KHANDERAO WADANE Vs. STATE OF MAHARASHTRA
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August 3, 2017 |
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SANJAY MEWARA Vs. STATE OF RAJASTHAN
|
October 26, 2017 |
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SANJAYBHAI CHANDULAL PAREKH Vs. STATE OF GUJARAT
|
April 7, 2017 |
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SANJEEV KUMAR & ANR. Vs. GOVERNMENT OF HARYANA, THROUGH LAND ACQUISITION COLLECTOR & ORS.
|
November 8, 2017 |
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SANJEEV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 19, 2017 |
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SANJU DEVI Vs. STATE OF BIHAR & ANR
|
December 6, 2017 |
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SANT LAL Vs. RAJESH & ORS. ETC.
|
July 3, 2017 |
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SANT PRASAD Vs. KAUSLA NAND SINHA & ORS.
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September 1, 2017 |
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SANTHINI Vs. VIJAYA VENKETESH
|
October 9, 2017 |
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SANTHINI Vs. VIJAYA VENKETESH
|
August 9, 2017 |
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SANTOSH BATRA (SINCE DECEASED) THROUGH LRS. Vs. M/S GOLDEN FOREST (INDIA) LTD.
|
July 4, 2017 |
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SANTOSH KUMAR KURRE Vs. STATE OF CHHATTISGARH
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July 6, 2017 |
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SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
May 2, 2017 |
|
SANTOSH S/O DWARKADAS FAFAT Vs. THE STATE OF MAHARASHTRA
|
October 10, 2017 |
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SARADA PRASANNA DALAI Vs. INSPECTOR GENERAL OF POLICE, CRIME BRANCH, ODISHA & ORS.
|
April 10, 2017 |
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SARASWATI EDUCATIONAL CHARITABLE TRUST AND ANR. Vs. UNION OF INDIA AND ANR.
|
September 1, 2017 |
|
SARDAR NIHAL SINGH & ANR. Vs. JAT DHARAMSHALA SAMITI, HARIDWAR & ANR.
|
February 15, 2017 |
|
SARDAR SURJEET SINGH Vs. JUGUNA BAI (SINCE DEAD)
|
August 2, 2017 |
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SARLA DEVI Vs. PUNJAB STATE AND ORS.
|
February 10, 2017 |
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SARLA PERFORMANCE FIBERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VAPI
|
April 27, 2017 |
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SARMISHTHA CHAKRABORTTY Vs. UNION OF INDIA THROUGH THE SECRETARY
|
June 23, 2017 |
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SARMISHTHA CHAKRABORTTY & ANR. Vs. UNION OF INDIA SECRETARY & ORS.
|
July 3, 2017 |
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SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
|
December 14, 2017 |
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SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
|
October 24, 2017 |
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SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
|
October 23, 2017 |
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SARYUG SINGH (DEAD) THROUGH LRS. Vs. NATIONAL SEEDS CORPORATION AND OTHERS
|
April 10, 2017 |
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SASI(D) THROUGH LRS Vs. ARAVINDAKSHAN NAIR AND OTHERS.
|
March 3, 2017 |
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SATBIR RAIKA Vs. STATE OF M.P.
|
October 5, 2017 |
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SATELLITE DEVELOPERS LIMITED Vs. STATE OF MAHARASHTRA
|
April 27, 2017 |
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SATHY M. PILLAY Vs. S. SHARMA
|
August 9, 2017 |
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SATISH AND ANOTHER ETC. Vs. STATE OF HARYANA
|
May 26, 2017 |
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SATISH CHAND (D) Vs. KAILASH CHAND
|
April 11, 2017 |
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SATISH CHANDER AGGARWAL (D) BY LRS. Vs. SHYAM LAL OM PRAKASH, ARHTI AND ANR.
|
March 30, 2017 |
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SATISH KUMAR & ANR ETC Vs. STATE OF HARYANA & ANR
|
November 14, 2017 |
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SATISH KUMAR ETC. Vs. STATE OF HARYANA & ORS.
|
July 20, 2017 |
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SATISH KUMAR GUPTA ETC. Vs. STATE OF HARYANA & ORS.
|
February 21, 2017 |
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SATISH NIRANKARI Vs. STATE OF RAJASTHAN
|
June 9, 2017 |
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SATNAM SINGH AND ANR. Vs. MALOOK SINGH AND ORS.
|
August 2, 2017 |
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SATWANT SINGH Vs. MALKEET SINGH
|
July 20, 2017 |
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SATYAVATI RAMPRASAD RUIA Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 26, 2017 |
|
SAVITA Vs. DIVISIONAL MANAGER
|
December 5, 2017 |
|
SAVITA DEVI Vs. HAWA SINGH
|
July 7, 2017 |
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SAVITA SACHIN PATIL AND ANR. Vs. UNION OF INDIA AND ORS.
|
February 28, 2017 |
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SECRETARY MAHATAMA GANDHI MISSION & ANOTHER Vs. BHARTIYA KAMGAR SENA & OTHERS
|
January 5, 2017 |
|
SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. Vs. A. SINGAMUTHU
|
March 7, 2017 |
|
SECURITIES AND EXCHANGE BOARD OF Vs. SUBRATA ROY SAHARA
|
November 23, 2017 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ANANDKUMAR BALDEVBHAI PATEL
|
April 5, 2017 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
|
October 12, 2017 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. CLASSIC CREDIT LTD.
|
August 21, 2017 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. KANAIYALAL BALDEVBHAI PATEL
|
September 20, 2017 |
|
SEDCO FOREX INTERNATIONAL INC. THROUGH ITS CONSTITUTED ATTORNEY MR. NAVIN SARDA Vs. COMMISSIONER OF INCOME TAX, MEERUT
|
October 30, 2017 |
|
SEENI NAINAR MOHAMMED Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE
|
April 27, 2017 |
|
SEJAL GLASS LTD. Vs. NAVILAN MERCHANTS PVT. LTD.
|
August 21, 2017 |
|
SEKAR ALIAS DHANASEKAR Vs. STATE REP. BY INSPECTOR OF POLICE (L&O)
|
February 16, 2017 |
|
SENATHI NA. VENKITASALAPATHI AYYER AND SONS PRIVATE TRUST REP. THROUGH S.L. SIVAJI, RECENT MANAGER TRUSTEE Vs. INDHUMATHI AND ANOTHER
|
February 27, 2017 |
|
SENIOR MANAGER (P&D), RIICO LTD. Vs. STATE OF RAJASTHAN
|
November 3, 2017 |
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SGT CHAMANN LAL Vs. UNION OF INDIA AND OTHERS
|
July 25, 2017 |
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SHABBIR HUSSAIN Vs. STATE OF MADHYA PRADESH
|
February 10, 2017 |
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SHAFHI MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2017 |
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SHAFIN JAHAN Vs. ASOKAN K.M. & ORS.
|
August 16, 2017 |
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SHAFIN JAHAN Vs. ASOKAN K.M. & ORS.
|
October 30, 2017 |
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SHAFIN JAHAN Vs. ASOKAN K.M.
|
November 27, 2017 |
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SHAFIN JAHANS Vs. ASOKAN K.M.
|
August 10, 2017 |
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SHAHAJAN ALI AND OTHERS Vs. STATE OF MAHARASHTRA ETC.
|
May 23, 2017 |
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SHAIK SHAHANAJ Vs. THE STATE OF ANDHRA PRADESH & ORS.
|
November 24, 2017 |
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SHAIKH MATIN Vs. STATE OF MAHARASHTRA & ANR.
|
October 11, 2017 |
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SHAIKH MUSTAFA Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
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SHAILJA & ANR. Vs. KHOBBANNA
|
January 18, 2017 |
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SHAIRA BANO Vs. RIZWAN AHMAD
|
March 1, 2017 |
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SHAJI Vs. STATE OF KERALA & ANR.
|
April 28, 2017 |
|
SHALU OJHA Vs. PRASHANT OJHA
|
September 4, 2017 |
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SHANKAR Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
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SHANKAR YADAV AND ANOTHER Vs. STATE OF CHHHATTISGARH
|
July 3, 2017 |
|
SHANKER DEV Vs. STATE OF HIMACHAL PRADESH
|
November 30, 2017 |
|
SHANTANU SITARAM @ ANIL DIVEKAR Vs. THE STATE OF MAHARASHTRA
|
September 22, 2017 |
|
SHANTHA SINHA AND ANR. Vs. UNION OF INDIA AND ANR.
|
May 19, 2017 |
|
SHANTI FRAGRANCES Vs. UNION OF INDIA AND ORS
|
September 21, 2017 |
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SHARAD T. KABRA Vs. UNION OF INDIA
|
August 17, 2017 |
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SHAYARA BANO Vs. UNION OF INDIA AND OTHERS
|
August 22, 2017 |
|
SHEELA GOYAL & ORS. Vs. ADVISOR TO THE ADMINISTRATOR, UT, CHANDIGARH & ORS.
|
August 4, 2017 |
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SHEETAL SHANKAR SALVI AND ANR Vs. UNION OF INDIA AND ORS
|
March 27, 2017 |
|
SHEIKH JUMAN Vs. STATE OF BIHAR
|
February 23, 2017 |
|
SHEO NARAIN NAGAR AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 13, 2017 |
|
SHER SINGH YADAV Vs. STATE OF HARYANA
|
February 21, 2017 |
|
SHESHRAO Vs. STATE OF MAHARASHTRA
|
August 23, 2017 |
|
SHIROMANI JAIN Vs. ASHOK KUMAR JAIN & ANR
|
August 23, 2017 |
|
SHIV PRASAD @ SHIVA @ TILLU AND ANOTHER Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 6, 2017 |
|
SHIVAJI SHAMRAO PATIL SINCE DECEASED BY HIS L.R. RANJANA SHIVAJI PATIL & ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, NO. 14, KOLHAPUR, MAHARASHTRA & ORS.
|
May 4, 2017 |
|
SHIVAKUMAR M. Vs. THE MANAGING DIRECTOR, BMTC
|
February 14, 2017 |
|
SHIVANG MATHUR Vs. SOHAN LAL
|
November 13, 2017 |
|
SHIVARAM & ANR. Vs. STATE OF KARNATAKA
|
July 28, 2017 |
|
SHIVASHAKTI SUGARS LIMITED Vs. SHREE RENUKA SUGAR LIMITED & ORS.
|
May 9, 2017 |
|
SHIVASHARANAPPA Vs. SRI AMARAPPA
|
November 2, 2017 |
|
SHOBHA NELSON Vs. STATE OF MADHYA PRADESH
|
October 31, 2017 |
|
SHREE NILKANTH DEVELOPERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
January 13, 2017 |
|
SHRI GANGAJALI EDUCATION SOCIETY & ANR. Vs. UNION OF INDIA AND ORS.
|
August 31, 2017 |
|
SHRI KAILASH VIJAYVARGIYA Vs. ANTAR SINGH DARBAR
|
January 12, 2017 |
|
SHRI VENKATESHWARA UNIVERSITY THROUGH ITS REGISTRAR AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
September 1, 2017 |
|
SHUBHAM BAHUUDDESHIYA SANSTHA, WADDHAMANA & ANR. Vs. SHRI DNYANESHWAR GOVINDRAO DAIGAVHANE
|
July 17, 2017 |
|
SHUSHMA PANDEY Vs. SHEELA SHARMA & ORS.
|
July 27, 2017 |
|
SHWETA SHARMA Vs. MANISH RADHEYSHYAM SHARMA
|
July 27, 2017 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
July 10, 2017 |
|
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
|
February 14, 2017 |
|
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
|
April 18, 2017 |
|
SHYAM NARAYAN SINGH Vs. RAMA KANT SINGH
|
November 8, 2017 |
|
SHYAM SHARMA Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
|
SHYAMAL SARKAR Vs. COMMISSIONER OF INCOME TAX, SILIGURI
|
July 10, 2017 |
|
SIBA BISOYI Vs. STATE OF ODISHA
|
September 5, 2017 |
|
SIDDALINGAYYA Vs. GURULINGAPPA AND OTHERS
|
September 5, 2017 |
|
SIGNODE INDIA LIMITED Vs. COMMR. OF CEN. EXCISE & CUSTOMS
|
March 8, 2017 |
|
SITA RAM Vs. BALBIR @ BALI
|
April 25, 2017 |
|
SIVANANDAN C.T. & ORS. Vs. HIGH COURT OF KERALA & ORS.
|
November 14, 2017 |
|
SK. BHIKAN S/O SK. NOOR MOHD. Vs. MEHAMOODABEE W/O SK. AFZAL
|
February 20, 2017 |
|
SK. JINNAR ALI Vs. STATE OF WEST BENGAL
|
August 9, 2017 |
|
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI) & ANR Vs. M/S EMOSONS ORGANICS LTD. & ANR.
|
August 29, 2017 |
|
SMART TIMING STEEL LTD. Vs. NATIONAL STEEL AND AGRO INDUSTRIES LTD.
|
August 18, 2017 |
|
SMT. BAYANABAI KAWARE Vs. RAJENDRA S/O BABURAO DHOTE
|
November 23, 2017 |
|
SMT. BHARATI REDDY Vs. THE STATE OF KARNATAKA AND ORS.
|
August 17, 2017 |
|
SMT. PREMLATA ACHARYA Vs. SUMAN ACHARYA AND ORS.
|
July 28, 2017 |
|
SMT. SUREKHA & ORS. Vs. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.
|
August 3, 2017 |
|
SMT. SYED SUGHRA ZAIDI Vs. LAEEQ AHMAD (DEAD) THROUGH LRS. & ORS.
|
December 6, 2017 |
|
SNEHA KALITA Vs. UNION OF INDIA
|
October 27, 2017 |
|
SNEHA KALITA Vs. UNION OF INDIA AND ANOTHER
|
November 20, 2017 |
|
SOM FLAVOURS PVT. LTD. Vs. COMMISSIONER VALUE ADDED TAX
|
July 3, 2017 |
|
SOMNATH JAGANNATH DEOKAR Vs. STATE OF MAHARASHTRA
|
September 22, 2017 |
|
SONALI SANDEEP JADHAV & ANR. Vs. UNION OF INDIA & ORS.
|
July 28, 2017 |
|
SONU @ AMAR Vs. STATE OF HARYANA
|
July 18, 2017 |
|
SOUTH CENTRAL RAILWAY AND OTHERS Vs. THE SPECIAL DEPUTY COLLECTOR LAND ACQUISITION (GENERAL) AND OTHERS
|
August 3, 2017 |
|
SOUTH EASTERN COALFIELDS LTD Vs. BIRLA CORPORATION LTD & ANR.
|
August 21, 2017 |
|
SOUTHERN POWER DISTRIBUTION COMPANY OF TELENGANA LTD. THROUGH ITS CMD Vs. GOPAL AGARWAL
|
July 27, 2017 |
|
SOYEBBHAI YUSUFBHAI BHARANIA AND OTHERS Vs. STATE OF GUJARAT
|
March 23, 2017 |
|
SREI INFRASTRUCTURE FINANCE LIMITED Vs. TUFF DRILLING PRIVATE LIMITED
|
September 20, 2017 |
|
SREI INFRASTRUCTURE FINANCE LIMITED Vs. TUFF DRILLING PRIVATE LIMITED
|
September 20, 2017 |
|
SRI ABRAHAM T.J Vs. THE STATE OF KARNATAKA
|
July 3, 2017 |
|
SRI ASHIS SUBBA Vs. MANOJ KUMAR AGARWAL & ANR.
|
November 17, 2017 |
|
SRI DINESH KUMAR. J. @ DINESH J. Vs. NATIONAL INSURANCE CO. LTD & ORS.
|
December 15, 2017 |
|
SRI EREGOWDA @ VASU Vs. DIVISIONAL MANAGER
|
July 18, 2017 |
|
SRI GANESH Vs. STATE OF TAMIL NADU AND ANR.
|
January 6, 2017 |
|
SRI M. SANKARANARAYANAN Vs. THE DEPUTY COMMISSIONER, BANGALORE & ORS.
|
April 10, 2017 |
|
SRI MARTHANDA VARMA (D) TH. LRS. & ANR. Vs. STATE OF KERALA & ORS.
|
July 4, 2017 |
|
SRI MARTHANDA VARMA (D) THROUGH LR. AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
May 9, 2017 |
|
SRI SHIVAJI BALARAM HAIBATTI Vs. SRI AVINASH MARUTHI PAWAR
|
November 20, 2017 |
|
SRI SRINIVASAIAH Vs. H.R. CHANNABASAPPA (SINCE DEAD) BY HIS LRS AND ORS.
|
April 25, 2017 |
|
SRI. CHITTARANJAN MAITY Vs. UNION OF INDIA
|
October 3, 2017 |
|
STATE (NCT OF DELHI) Vs. BRIJESH SINGH @ ARUN KUMAR AND ANR.
|
October 9, 2017 |
|
STATE (THROUGH) CENTRAL BUREAU OF INVESTIGATION Vs. SHRI KALYAN SINGH (FORMER CM OF UP)
|
April 19, 2017 |
|
STATE BANK OF INDIA Vs. METTA CHANDRA SEKHAR RAO
|
October 30, 2017 |
|
STATE BANK OF INDIA Vs. KINGFISHER AIRLINES LTD.
|
May 9, 2017 |
|
STATE BANK OF INDIA & ORS. Vs. B.R. SAINI
|
December 15, 2017 |
|
STATE BY THE INSPECTOR OF POLICE Vs. S.SELVI
|
December 15, 2017 |
|
STATE OF ANDHRA PRADESH Vs. SHAIK MAHIBULLA SHARIEF
|
February 22, 2017 |
|
STATE OF ANDHRA PRADESH Vs. M/S SHALINI STEELS PRIVATE LIMITED AND OTHERS
|
November 30, 2017 |
|
STATE OF ASSAM Vs. K.BALU
|
December 4, 2017 |
|
STATE OF BIHAR Vs. RAMESH PRASAD VERMA
|
January 31, 2017 |
|
STATE OF BIHAR Vs. SURYADEO PRASAD TEWARY
|
April 28, 2017 |
|
STATE OF BIHAR Vs. MAHESHWAR MANDAL
|
March 28, 2017 |
|
STATE OF BIHAR Vs. SUCHIT HALWAI
|
August 9, 2017 |
|
STATE OF BIHAR & ANOTHER Vs. AMIT KUMAR @ BACHA RAI
|
April 20, 2017 |
|
STATE OF BIHAR & ORS. Vs. M/S SMART INDIA MARKETING & ANR.
|
September 15, 2017 |
|
STATE OF BIHAR & ORS. Vs. MODERN TENT HOUSE & ANR
|
August 16, 2017 |
|
STATE OF BIHAR AND OTHERS ETC. Vs. ANIL KUMAR AND OTHERS ETC.
|
March 23, 2017 |
|
STATE OF CHHATTISGARH Vs. KARISHNA KUMAR KASHYAP
|
May 5, 2017 |
|
STATE OF CHHATTISGARH AND ANR. Vs. KARISHNA KUMAR KASHYAP
|
May 1, 2017 |
|
STATE OF GOA Vs. JOSE MARIA ALBERT VALES @ ROBERT VALES
|
August 18, 2017 |
|
STATE OF GUJARAT Vs. MALIBEN NATHUBHAI
|
February 1, 2017 |
|
STATE OF GUJARAT AND ANOTHER Vs. THE I.R.C.G. AND OTHERS
|
August 29, 2017 |
|
STATE OF HARYANA Vs. KRISHAN AND ANOTHER
|
June 9, 2017 |
|
STATE OF HARYANA Vs. NARENDER SONI
|
May 25, 2017 |
|
STATE OF HARYANA Vs. ROHTAS
|
December 12, 2017 |
|
STATE OF HARYANA Vs. BIRA @ BHIRA
|
April 24, 2017 |
|
STATE OF HARYANA Vs. DALBIR SINGH
|
November 30, 2017 |
|
STATE OF HARYANA Vs. VED KAUR
|
May 3, 2017 |
|
STATE OF HARYANA & ANR ETC ETC Vs. GOBIND & ANR ETC ETC
|
September 5, 2017 |
|
STATE OF HARYANA & ORS ETC Vs. RAM CHANDER & ANR ETC
|
September 5, 2017 |
|
STATE OF HARYANA AND ANOTHER Vs. MOHINDER SINGH AND OTHERS
|
January 31, 2017 |
|
STATE OF HARYANA AND ANOTHER ETC. Vs. DR. NARENDRA SONI AND OTHERS ETC. ETC.
|
May 25, 2017 |
|
STATE OF HARYANA AND ANR ETC Vs. MOTI SAGAR AND ORS ETC ETC
|
January 5, 2017 |
|
STATE OF HIMACHAL PRADESH Vs. GUJARAT AMBUJA CEMENTS LTD.
|
October 4, 2017 |
|
STATE OF HIMACHAL PRADESH Vs. NIRMALA DEVI
|
April 10, 2017 |
|
STATE OF HIMACHAL PRADESH & ORS. Vs. NAVAL KUMAR ALIAS ROHIT KUMAR
|
February 2, 2017 |
|
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SATPAL SAINI
|
February 8, 2017 |
|
STATE OF J&K Vs. VIJAY KUMAR
|
February 14, 2017 |
|
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD MEHRAJ-UD-DIN KHAN
|
November 21, 2017 |
|
STATE OF JAMMU AND KASHMIR Vs. M/S. TRIKUTA ROLLER FLOUR MILLS PVT. LTD. AND ANOTHER
|
August 18, 2017 |
|
STATE OF JHARKHAND AND ORS. Vs. M/S HINDUSTAN CONSTRUCTION CO. LTD.
|
September 22, 2017 |
|
STATE OF JHARKHAND THROUGH SP, CBI Vs. LALU PRASAD @ LALU PRASAD YADAV
|
May 8, 2017 |
|
STATE OF KARNATAKA Vs. M.S. BASAPPA
|
November 2, 2017 |
|
STATE OF KARNATAKA Vs. SELVI J. JAYALALITHA (SINCE DECEASED)
|
April 5, 2017 |
|
STATE OF KARNATAKA Vs. STATE OF T. NADU & ORS.
|
March 21, 2017 |
|
STATE OF KARNATAKA Vs. SELVI J. JAYALALITHA & ORS.
|
February 14, 2017 |
|
STATE OF KARNATAKA AND ETC ETC Vs. SELVI J. JAYALALITHA (SINCE DECEASED) AND ETC ETC
|
April 5, 2017 |
|
STATE OF KERALA Vs. JOSSY SEQUERIA
|
September 5, 2017 |
|
STATE OF KERALA Vs. YUSUFF
|
February 23, 2017 |
|
STATE OF KERALA Vs. GOVINDASWAMY
|
April 27, 2017 |
|
STATE OF KERALA Vs. FR. WILLIAM FERNANDEZ
|
October 9, 2017 |
|
STATE OF KERALA & ORS. Vs. M/S. PALAKKAD HERITAGE HOTELS
|
April 13, 2017 |
|
STATE OF KERALA AND OTHERS Vs. T. RAJU AND OTHERS
|
September 21, 2017 |
|
STATE OF M.P. & ANR. Vs. KEDIA GREAT GALEON LTD. & ANR.
|
February 28, 2017 |
|
STATE OF MADHYA PRADESH Vs. SHAILENDRA SINGH TOMAR AND ANOTHER
|
September 7, 2017 |
|
STATE OF MADHYA PRADESH Vs. NARENDRA
|
August 10, 2017 |
|
STATE OF MADHYA PRADESH Vs. OFFICIAL LIQUIDATOR, HUKUMCHAND MILLS LTD. AND ORS.
|
November 17, 2017 |
|
STATE OF MADHYA PRADESH Vs. CHHAINU
|
February 27, 2017 |
|
STATE OF MADHYA PRADESH Vs. NARMADA BACHAO ANDOLAN
|
March 3, 2017 |
|
STATE OF MADHYA PRADESH Vs. RAVINDRA SINGH CHAUHAN
|
July 5, 2017 |
|
STATE OF MADHYA PRADESH Vs. RAMNIWAS AND ANR.
|
September 7, 2017 |
|
STATE OF MADHYA PRADESH Vs. PAPPU @ RAKESH AND ORS.
|
August 10, 2017 |
|
STATE OF MADHYA PRADESH & ANR. Vs. PAWAN SAW MILLS & ORS.
|
August 24, 2017 |
|
STATE OF MADHYA PRADESH AND OTHERS Vs. SMT. KALLO BAI
|
May 8, 2017 |
|
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE
|
November 15, 2017 |
|
STATE OF MAHARASHTRA Vs. NISAR RAMZAN SAYYED
|
April 7, 2017 |
|
STATE OF MAHARASHTRA Vs. BHIMRAO
|
November 7, 2017 |
|
STATE OF MAHARASHTRA Vs. BANDU @ DAULAT
|
October 24, 2017 |
|
STATE OF MAHARASHTRA Vs. AVINASH
|
September 7, 2017 |
|
STATE OF MAHARASHTRA & ANR Vs. VIJAY GHOGRE & ORS
|
August 4, 2017 |
|
STATE OF MAHARASHTRA AND OTHERS Vs. RELIANCE INDUSTRIES LTD. AND OTHERS
|
September 15, 2017 |
|
STATE OF ORISSA Vs. DULESWAR BARIK
|
March 20, 2017 |
|
STATE OF ORISSA AND ANOTHER Vs. BIBHISAN KANHAR
|
July 17, 2017 |
|
STATE OF ORISSA AND ANR Vs. CHITTRANJAN MOHAPATRA AND ANR
|
April 24, 2017 |
|
STATE OF PUNJAB Vs. B.K. DHIR
|
September 5, 2017 |
|
STATE OF PUNJAB Vs. PARGAT SINGH AND OTHERS
|
June 9, 2017 |
|
STATE OF PUNJAB Vs. JASWINDER SINGH
|
June 6, 2017 |
|
STATE OF PUNJAB Vs. RAJESH KUMAR
|
May 25, 2017 |
|
STATE OF PUNJAB Vs. MOHINDERJIT KAUR
|
August 17, 2017 |
|
STATE OF PUNJAB Vs. BHAGTA (D) THROUGH LRS
|
November 13, 2017 |
|
STATE OF PUNJAB Vs. HEMANT RAI
|
March 6, 2017 |
|
STATE OF PUNJAB Vs. HARJIT SINGH
|
May 23, 2017 |
|
STATE OF PUNJAB & ANOTHER Vs. DHARAM PAL
|
September 5, 2017 |
|
STATE OF PUNJAB & ORS. Vs. THE SENIOR VOCATIONAL STAFF MASTERS ASSOCIATION & ORS.
|
August 18, 2017 |
|
STATE OF PUNJAB AND ANOTHER Vs. BAWA SINGH AND ORS.
|
August 3, 2017 |
|
STATE OF PUNJAB AND ORS. Vs. DIWAN CHAND ETC. ETC.
|
April 10, 2017 |
|
STATE OF RAJASTHAN Vs. KIRAN MEENA AND ANOTHER
|
February 21, 2017 |
|
STATE OF RAJASTHAN Vs. RATAN LAL
|
July 18, 2017 |
|
STATE OF RAJASTHAN Vs. CAPTAIN GURVINDER SINGH
|
May 9, 2017 |
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STATE OF RAJASTHAN Vs. FATEHKARAN MEHDU
|
February 3, 2017 |
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STATE OF RAJASTHAN Vs. RAMANAND
|
April 11, 2017 |
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STATE OF RAJASTHAN Vs. HAZI KHAN AND ORS.
|
July 26, 2017 |
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STATE OF RAJASTHAN AND ORS Vs. RENU BHATI
|
March 27, 2017 |
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STATE OF TAMIL NADU Vs. K.BALU
|
August 4, 2017 |
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STATE OF TAMIL NADU Vs. K.BALU
|
July 12, 2017 |
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STATE OF TAMIL NADU REP BY SEC & ORS Vs. K BALU & ANR
|
November 13, 2017 |
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STATE OF TAMIL NADU REP. BY SEC. AND ORS. Vs. K. BALU AND ANR.
|
March 31, 2017 |
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STATE OF TELANGANA Vs. HABIB ABDULLAH JEELANI & ORS.
|
January 6, 2017 |
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STATE OF TRIPURA Vs. TANMOY NATH
|
March 29, 2017 |
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STATE OF TRIPURA & ORS. Vs. JAYANTA CHAKRABORTY & ORS.
|
November 14, 2017 |
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STATE OF TRIPURA & ORS. Vs. M/S. H.R.S. AGENCY & ANR.
|
February 3, 2017 |
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STATE OF TRIPURA & ORS. Vs. NIKHIL RANJAN CHAKRABORTY & ORS.
|
January 20, 2017 |
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STATE OF U P Vs. ANIL
|
May 30, 2017 |
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STATE OF U.P. Vs. RAM KUMAR & ORS.
|
July 20, 2017 |
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STATE OF U.P. Vs. SHIV KUMAR PATHAK
|
July 25, 2017 |
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STATE OF U.P. Vs. SUNIL
|
May 2, 2017 |
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STATE OF U.P. Vs. RAGHUVIR
|
December 13, 2017 |
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STATE OF U.P. Vs. AYODHYA PRASAD PAL
|
January 30, 2017 |
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STATE OF U.P. Vs. PURAN SINGH
|
February 6, 2017 |
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STATE OF U.P. & ANR. ETC. Vs. ANAND KUMAR YADAV & ORS. ETC.
|
July 25, 2017 |
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STATE OF U.P. AND ORS. Vs. ABDUL ALI AND ORS.
|
January 4, 2017 |
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STATE OF U.P. AND OTHERS Vs. M/S. INDIAN OIL CORPORATION LTD. ETC.
|
March 21, 2017 |
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STATE OF U.P. THR. ITS SECRETARY & ORS. Vs. MERAJ AHMAD
|
September 7, 2017 |
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STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs. ALL U. P. CONSUMER PROTECTION BAR ASSOCIATION
|
December 15, 2017 |
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STATE OF UTTAR PRADESH Vs. JAI BIR SINGH
|
January 2, 2017 |
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STATE OF UTTAR PRADESH Vs. TRIBHUWAN AND OTHERS.
|
November 6, 2017 |
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STATE OF UTTAR PRADESH Vs. AMIT PAL SINGH
|
July 18, 2017 |
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STATE OF UTTAR PRADESH & ORS. Vs. WASIM FATIMA
|
December 7, 2017 |
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STATE OF UTTAR PRADESH & OTHERS Vs. MAWANA SUGARS LIMITED
|
August 18, 2017 |
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STATE OF UTTARAKHAND Vs. KUMAON STONE CRUSHER
|
September 15, 2017 |
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STATE OF UTTARAKHAND Vs. JAIRNAIL SINGH
|
November 13, 2017 |
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STATE OF UTTARAKHAND AND ANR. Vs. MANDIR SRI LAXMAN SIDH MAHARAJ
|
September 12, 2017 |
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STATE OF UTTARANCHAL Vs. SWAMI MUNISHA NAND, CHEL (DEAD)
|
September 6, 2017 |
|
STATE OF WEST BENGAL Vs. SARKAR & SARKAR
|
April 19, 2017 |
|
STATE OF WEST BENGAL & ANR. Vs. BASUDEV DAS & ORS.
|
December 4, 2017 |
|
STATE OF WEST BENGAL & ORS Vs. MANAGING COMMITTEE
|
December 5, 2017 |
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STATE OF WEST BENGAL & ORS. Vs. TUHIN SULTAN MALLICK & ORS.
|
January 6, 2017 |
|
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Vs. K.N. NEHRU ETC.
|
July 21, 2017 |
|
STATE REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE XIX) DEPARTMENT Vs. K.S. PALANICHAMY
|
May 9, 2017 |
|
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION Vs. DR. ANUP KUMAR SRIVASTAVA
|
August 4, 2017 |
|
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH, MUMBAI Vs. SANVLO NAIK
|
September 7, 2017 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. DESIGNATED AUTHORITY, DIRECTORATE GENERAL OF ANTI
|
April 17, 2017 |
|
STUDENTS FEDERATION OF INDIA Vs. UNION OF INDIA & ORS.
|
February 3, 2017 |
|
SUBHARTI MEDICAL COLLEGE Vs. UNION OF INDIA & ORS.
|
May 30, 2017 |
|
SUBHARTI MEDICAL COLLEGE Vs. UNION OF INDIA
|
September 8, 2017 |
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SUBHASH CHANDER KATYAL Vs. UNION OF INDIA AND ORS
|
April 24, 2017 |
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SUCHA SINGH LANGAH Vs. STATE OF PUNJAB
|
January 5, 2017 |
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SUDAMA SINGH Vs. DEEPAK MOHAN SPOLIA
|
December 12, 2017 |
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SUDESH YADAV Vs. STATE OF HARYANA THROUGH COLLECTOR AND ORS
|
July 6, 2017 |
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SUDHA RENUKAIAH & ORS. Vs. STATE OF A.P.
|
April 13, 2017 |
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SUDHAKAR BABURAO NANGNURE Vs. NORESHWAR RAGHUNATHRAO SHENDE
|
October 9, 2017 |
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SUHAS RAMCHANDRA APTE Vs. VASANTRAO SHANKARRAO BHOSLE(D) THR. LRS.
|
August 9, 2017 |
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SUJA GEORGE AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
|
February 17, 2017 |
|
SUKHDA PRITAM AND ANR. Vs. HONBLE HIGH COURT OF RAJASTHAN AND ANR
|
April 3, 2017 |
|
SUKHENDU DAS Vs. RITA MUKHERJEE
|
October 9, 2017 |
|
SUKHESH CHAND GUPTA Vs. MADAN LAL
|
March 28, 2017 |
|
SUKHWINDER KUMAR Vs. STATE OF PUNJAB
|
September 4, 2017 |
|
SUMAN Vs. STATE OF HARYANA
|
December 8, 2017 |
|
SUMAN SINGH Vs. SANJAY SINGH
|
March 8, 2017 |
|
SUMANGAL HOLDINGS Vs. CARONA LTD. & ORS.
|
May 2, 2017 |
|
SUNAINA SHARMA & ORS. Vs. STATE OF JAMMU AND KASHMIR & ORS.
|
October 26, 2017 |
|
SUNDARBAN MARINE PRODUCTS PVT. LTD. Vs. WATERBASE LTD.
|
April 27, 2017 |
|
SUNDERLAL SONI Vs. DR. MAHAVEER PRASAD AND ANOTHER
|
December 13, 2017 |
|
SUNIL @ SONYA MACCHINDRA GHULE Vs. THE STATE OF MAHARASHTRA
|
July 27, 2017 |
|
SUNIL KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
September 6, 2017 |
|
SUNKAMMA Vs. S. PUSHPARAJ
|
December 14, 2017 |
|
SUPREME COURT EMPLOYEES WELFARE ASSN Vs. UNION OF INDIA
|
July 13, 2017 |
|
SURAIN SINGH Vs. THE STATE OF PUNJAB
|
April 10, 2017 |
|
SURAJ NARAIN KAPOOR AND OTHERS Vs. PRADEEP KUMAR AND OTHERS
|
October 24, 2017 |
|
SURAJ PAL Vs. RAM MANORATH & ORS.
|
August 11, 2017 |
|
SURAJSINH ALIAS SONU SURAJSINH COLLECTORSINH ALIAS SEVARAM RAJPUT Vs. STATE OF GUJARAT
|
April 18, 2017 |
|
SURAZ INDIA TRUST Vs. UNION OF INDIA
|
May 1, 2017 |
|
SURENDRA WAMANRAO DESHMUKH Vs. STATE OF MAHARASHTRA AND ANR
|
March 31, 2017 |
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SURESH CHANDRA JANA Vs. STATE OF WEST BENGAL & ORS.
|
August 11, 2017 |
|
SURESH CHANDRA ROY (D) THR. LRS. AND ANOTHER Vs. SUDHIR CHANDRA BISWAS (D)
|
April 18, 2017 |
|
SURESH KUMAR THROUGH GPA Vs. ANIL KAKARIA & ORS
|
November 6, 2017 |
|
SURESH KUMAR WADHWA Vs. STATE OF M.P. & ORS.
|
October 25, 2017 |
|
SURESH SHOLAPURMATH Vs. INCOME TAX DEPARTMENT
|
July 21, 2017 |
|
SURESH SINGHAL Vs. STATE (DELHI ADMINISTRATION)
|
February 2, 2017 |
|
SURESH THAKAR Vs. DR. ADITYA PARAKH AND ORS.
|
March 30, 2017 |
|
SURINDER KUMAR BANSAL Vs. VISHRANTI CITY RESIDENTS WELFARE
|
January 11, 2017 |
|
SURINDER SINGH ARORA Vs. RAJEEV DHINGRA
|
April 28, 2017 |
|
SURJIT KAUR Vs. EMPLOYEES STATE INS. CORPORATION
|
March 27, 2017 |
|
SUSHIL KUMAR JINDAL Vs. AASIA BEGUM
|
February 21, 2017 |
|
SUSHILA KUMARI Vs. COL. SATISH CHANDER
|
February 8, 2017 |
|
SUTLEJ CONSTRUCTION Vs. UNION TERRITORY OF CHANDIGARH
|
December 5, 2017 |
|
SWAMI OM JI Vs. UNION OF INDIA THR. CABINET SECRETARY
|
August 24, 2017 |
|
SWAMI SHIVSHANKARGIRI CHELLA SWAMI Vs. SATYA GYAN NIKETAN
|
February 23, 2017 |
|
SWARAJ ABHIYAN Vs. UNION OF INDIA
|
July 21, 2017 |
|
SWARAJ ABHIYAN AND ANR Vs. UNION OF INDIA AND ORS
|
February 13, 2017 |
|
SYED MOHAMMAD Vs. UNION OF INDIA
|
August 29, 2017 |
|
T T V DINAKARAN Vs. B RAMKUMAR ADITYAN & ORS
|
October 6, 2017 |
|
T. RAVI & ANR. Vs. B. CHINNA NARASIMHA
|
March 21, 2017 |
|
T.A. KATHIRU KUNJU Vs. JACOB MATHAI
|
February 16, 2017 |
|
T.V. RAMANATHAN AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
October 31, 2017 |
|
TAKSHASHILA REALTIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 3, 2017 |
|
TAMIL NADU CENTRE FOR PUBLIC INTEREST LITIGATION, REP BY K.K. RAMESH Vs. STATE OF TAMIL NADU AND ANR.
|
April 13, 2017 |
|
TAMIL NADU CENTRE FOR PUBLIC INTEREST LITIGATION, REP BY K.K. RAMESH Vs. STATE OF TAMIL NADU AND ANR
|
May 3, 2017 |
|
TAMILNADU MERCANTILE BANK LIMITED Vs. G. VIJAYALAKSHMI AND OTHERS
|
January 17, 2017 |
|
TAPASYA UMESH PISAL Vs. UNION OF INDIA AND ORS.
|
August 10, 2017 |
|
TARA MASIH (D) THR. HIS LRS. AND ORS. Vs. SAMUAL AND ORS.
|
August 2, 2017 |
|
TARLOCHAN SINGH Vs. UNION OF INDIA AND ANR.
|
April 21, 2017 |
|
TARUN TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 8, 2017 |
|
TASLIM PARVIN AND ANOTHER Vs. (SMT.) USHA DEVI AND ANOTHER
|
December 22, 2017 |
|
TATA IRON AND STEEL CO. LTD. & ANOTHER Vs. STATE OF BIHAR & OTHERS
|
December 15, 2017 |
|
TECHI TAGI TARA Vs. RAJENDRA SINGH BHANDARI
|
September 22, 2017 |
|
TEESTA ATUL SETALVAD Vs. THE STATE OF GUJARAT
|
December 15, 2017 |
|
TEHSEEN S. POONAWALLA Vs. UNION OF INDIA
|
May 3, 2017 |
|
TEJ PAL SINGH (DEAD) THROUGH LRS Vs. UNION OF INDIA
|
August 30, 2017 |
|
TEKA (DEAD) TH. LRS. Vs. STATE OF HARYANA & ORS.
|
October 5, 2017 |
|
TELANGANA BOGGU GANI KARMIKA SANGAM Vs. K. SATISH KUMAR
|
April 17, 2017 |
|
TELANGANA JUDGES ASSOCIATION AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 28, 2017 |
|
TERAPALLI DYVASAHATA KUMAR Vs. S.M. KANTHA RAJU (D) THROUGH LRS. & ANR.
|
August 16, 2017 |
|
THAKORBHAI MAGANBHAI PATEL Vs. INCOME TAX OFFICER AND ORS
|
February 3, 2017 |
|
THANE MUNICIPAL CORP. & ORS. Vs. MUNICIPAL LABOUR UNION
|
November 17, 2017 |
|
THE ADDITIONAL COMM. OF INCOME TAX Vs. VIDARBH IRRIGATION DEVELOPMENT CORPN.
|
February 16, 2017 |
|
THE CITIZEN CO-OPERATIVE SOCIETY LIMITED, THROUGH ITS MANAGING DIRECTOR, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-9 (1), HYDERABAD
|
August 8, 2017 |
|
THE COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. M/S STESALIT LIMITED
|
February 15, 2017 |
|
THE COMMISSIONER OF INCOME TAX 8 Vs. M/S HERTZ CHEMICALS LTD
|
January 30, 2017 |
|
THE COMMISSIONER OF INCOME TAX BUSINESS WARD XV(3), CHENNAI Vs. M/S SANGHVI AND DOSHI ENTERPRISE
|
July 10, 2017 |
|
THE COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. EQUINOX SOLUTION PVT. LTD.
|
April 18, 2017 |
|
THE COMMISSIONER OF SERVICE TAX, CHENNAI Vs. SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT LTD.
|
October 30, 2017 |
|
THE DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE Vs. CPL. SUNIL SINGH AND ORS.
|
August 23, 2017 |
|
THE ESTATE OFFICER UT CHANDIGARH AND OTHERS Vs. MANJIT KAUR
|
January 13, 2017 |
|
THE INDIAN INSTITUTE OF INFORMATION TECHNOLOGY, DEOGHAT JHALWA ALLAHABAD AND ANOTHER, ETC. Vs. DR. ANURIKA VAISH AND OTHERS, ETC.
|
March 24, 2017 |
|
THE MANAGEMENT OF STATE BANK OF INDIA Vs. SMITA SHARAD DESHMUKH AND ANOTHER
|
March 1, 2017 |
|
THE MANAGER PALATHINGAL M.L.P. SCHOOL, PARAPPANANGADI Vs. SETHUMADHAVAN P.K. AND ORS.
|
September 8, 2017 |
|
THE NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD. Vs. THE DIVISIONAL COMMISSIONER & PRESIDENT DISTRICT SPORTS COMPLEX EXECUTIVE
|
July 5, 2017 |
|
THE REGIONAL MANAGER Vs. RAJAMMA PADMANABHAN
|
June 12, 2017 |
|
THE ROYAL BANK OF SCOTLAND PLC Vs. AXIS BANK LIMITED & ORS.
|
August 25, 2017 |
|
THE SECRETARY/CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION SECRETARY/CHAIRMAN Vs. MINOR JONILA & ORS.
|
December 12, 2017 |
|
THE SPECIAL AGRICULTURAL PRODUCE MARKET COMMITTEE FOR FRUITS AND VEGETABLES Vs. N. KRISHNAPPA AND OTHERS ETC.
|
April 17, 2017 |
|
THE SPECIAL LAND ACQUISITION OFFICER, KIADB, MYSORE & ANR. Vs. ANASUYA BAI (D) BY LRS. & ORS.
|
January 25, 2017 |
|
THE STATE OF BIHAR Vs. SUCHIT HALWAI
|
July 4, 2017 |
|
THE STATE OF HARYANA AND OTHERS Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
|
September 15, 2017 |
|
THE STATE OF JHARKHAND & ORS. Vs. M/S HINDUSTAN CONSTRUCTION CO. LTD.
|
December 14, 2017 |
|
THE STATE OF KARNATAKA Vs. LINGANAGOUDA ETC.
|
October 12, 2017 |
|
THE STATE OF KARNATAKA Vs. M.K. AGRO TECH PVT. LTD.
|
September 22, 2017 |
|
THE STATE OF KARNATAKA Vs. M/S. M.K. AGRO TECH PVT. LTD.
|
September 22, 2017 |
|
THE STATE OF MADHYA PRADESH Vs. MEWALAL
|
November 29, 2017 |
|
THE STATE OF MAHARASHTRA Vs. VIHAR DURVE AND ORS.
|
December 1, 2017 |
|
THE STATE OF MAHARASHTRA Vs. VINAY KUMAR & ORS.
|
October 10, 2017 |
|
THE STATE OF MAHARASHTRA & ANR. Vs. KISHOR M. GADHAVE PATIL & ORS.
|
September 5, 2017 |
|
THE STATE OF TAMIL NADU, REPRESENTED BY CHIEF SECRETARY & ORS. ETC. Vs. UNION OF INDIA & ORS. ETC.
|
February 7, 2017 |
|
THE STATE OF UTTAR PRADESH Vs. MUNNA @ DEEVANA & ANR.
|
October 23, 2017 |
|
THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE, SALEM Vs. NIRMALA ETC.
|
September 13, 2017 |
|
THE TAHSILDAR, TALUK OFFICE, THANJORE & ORS. Vs. G. THAMBIDURAI & ANOTHER
|
May 9, 2017 |
|
THULUVA VELLALAR SANGAM Vs. R. MANTHRASALAM & ORS.
|
September 20, 2017 |
|
TILY GIFFORD Vs. MICHAEL FLOYD ESHWAR AND ANR.
|
August 1, 2017 |
|
TOYOTA JIDOSHA KABUSHIKI KAISHA Vs. M/S PRIUS AUTO INDUSTRIES LTD. & ORS.
|
December 14, 2017 |
|
TRANSPARENCY INTERNATIONAL INDIA ANDD ANOTHER Vs. STATE OF JAMMU AND KASHMIR
|
February 21, 2017 |
|
TRF LTD. Vs. ENERGO ENGINEERING PROJECTS LTD.
|
July 3, 2017 |
|
TRILOK SINGH CHAUHAN Vs. RAM LAL(DEAD) THR. LRS & ORS.
|
December 11, 2017 |
|
TUPPADAHALLI ENERGY INDIA PVT LTD Vs. KARNATAKA ELEC. REG. COMM. & ANR
|
January 10, 2017 |
|
TUSI @ BAIJAYANTI PATTANAIK AND ORS. Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ANR.
|
February 9, 2017 |
|
U. MANJUNATH RAO Vs. U. CHANDRASHEKAR & ANR.
|
August 4, 2017 |
|
U.P. CO-OP. SPINNING MILLS FEDN.LTD. & ORS . Vs. AMAR NATH DWIVEDI & ANR.
|
March 2, 2017 |
|
U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD Vs. THE STATE OF U.P. & ORS.
|
August 23, 2017 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SANDEEP KUMAR JAIN & ORS.
|
September 5, 2017 |
|
U.P. STATE SUGAR CORPN.LTD. Vs. KAUSHAL KUMAR SINHA
|
February 22, 2017 |
|
UDAY BABU KHALWADEKAR Vs. UNION OF INDIA
|
January 30, 2017 |
|
ULTRATECH CEMENT LIMITED Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LIMITED
|
January 19, 2017 |
|
UMA SHANKAR AND OTHERS Vs. R.HANUMAIAH SINCE DECEASED THROUGH HIS LRS. AND OTHERS
|
May 12, 2017 |
|
UMARMIA ALIAS MAMUMIA Vs. STATE OF GUJARAT
|
February 1, 2017 |
|
UMARMIYA ISMAILMIYA SAIYED @ MAMUMIYA PANJU MIYA Vs. STATE OF GUJARAT
|
February 1, 2017 |
|
UMESH Vs. STATE OF KERALA
|
February 3, 2017 |
|
UMESH GUPTA Vs. THE STATE OF HARYANA
|
October 9, 2017 |
|
UMESH KUMAR Vs. STATE OF U.P.
|
January 20, 2017 |
|
UMESH MANAN Vs. STATE OF M.P.
|
January 9, 2017 |
|
UNION OF INDIA Vs. M. SELVAKUMAR
|
January 24, 2017 |
|
UNION OF INDIA Vs. M/S. PRADEEP VINOD CONSTRUCTION CO.
|
August 3, 2017 |
|
UNION OF INDIA Vs. SH. SARVENDRA SINGH CHAUHAN
|
August 17, 2017 |
|
UNION OF INDIA Vs. BOARD OF CONTROL FOR CRICKET IN INDIA & ORS.
|
August 22, 2017 |
|
UNION OF INDIA Vs. MEGHALAYA STEELS AND CONCRETE PRODUCTS LTD.
|
October 26, 2017 |
|
UNION OF INDIA Vs. O.T. ANTHRAYOSE
|
July 13, 2017 |
|
UNION OF INDIA Vs. NIYAZUDDIN SK & ANR.
|
July 28, 2017 |
|
UNION OF INDIA Vs. VARINDER SINGH @ RAJA & ANR.
|
July 21, 2017 |
|
UNION OF INDIA Vs. TARSEM SINGH
|
June 7, 2017 |
|
UNION OF INDIA Vs. VIJAY KRISHNA UNIYAL (D) THROUGH L.RS.
|
October 23, 2017 |
|
UNION OF INDIA Vs. M/S. SIMPLEX INFRASTRUCTURES LTD.
|
April 13, 2017 |
|
UNION OF INDIA Vs. SAVITRI DEVI AND ANOTHER
|
September 21, 2017 |
|
UNION OF INDIA Vs. ROOPARAM
|
September 7, 2017 |
|
UNION OF INDIA Vs. HETOVI KAPPO AND OTHERS
|
January 11, 2017 |
|
UNION OF INDIA Vs. AKHILA BHARATHIYA ADIVASI VIKASA PARISHAD & ORS
|
November 13, 2017 |
|
UNION OF INDIA Vs. M/S. TATA TEA CO. LTD.
|
September 20, 2017 |
|
UNION OF INDIA Vs. SHIBA PRASAD MITRA
|
September 22, 2017 |
|
UNION OF INDIA Vs. A. RAYER
|
November 24, 2017 |
|
UNION OF INDIA Vs. M/S. INFOPARK KERALA
|
April 5, 2017 |
|
UNION OF INDIA Vs. M/S. SUSAKA PVT. LTD. AND OTHER
|
December 8, 2017 |
|
UNION OF INDIA Vs. PRADEEP SHARMA
|
November 22, 2017 |
|
UNION OF INDIA Vs. AMIT SINGH
|
November 15, 2017 |
|
UNION OF INDIA Vs. K. GANESAN (DEAD) BY LRS
|
March 22, 2017 |
|
UNION OF INDIA Vs. SIMA BANERJEE
|
January 10, 2017 |
|
UNION OF INDIA Vs. BESCO LTD.
|
March 27, 2017 |
|
UNION OF INDIA Vs. BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED
|
November 7, 2017 |
|
UNION OF INDIA & ANR. Vs. JAN BALAZ & ORS.
|
March 7, 2017 |
|
UNION OF INDIA & ANR. Vs. K.P.S. RAGHUVANSHI & ORS.
|
May 11, 2017 |
|
UNION OF INDIA & ANR. Vs. SHRI HARANANDA & ORS.
|
April 6, 2017 |
|
UNION OF INDIA & ORS. Vs. B.D. KOLI
|
July 20, 2017 |
|
UNION OF INDIA & ORS. Vs. SQN. LDR. K.S. RAINA
|
July 13, 2017 |
|
UNION OF INDIA & ORS. Vs. KAMAL KISHORE & ORS., ETC.
|
November 28, 2017 |
|
UNION OF INDIA & ORS. Vs. S. RAVICHANDRAN & ORS.
|
August 11, 2017 |
|
UNION OF INDIA & ORS. Vs. M/S. MARGADARSHI CHIT FUNDS (P) LTD. ETC.
|
July 4, 2017 |
|
UNION OF INDIA & ORS. Vs. RAKESH KUMAR & ORS.
|
March 24, 2017 |
|
UNION OF INDIA AND ANOTHER Vs. SATISH KUMAR MEHTA
|
January 10, 2017 |
|
UNION OF INDIA AND ANOTHER Vs. M/S. KUMHO PETROCHEMICALS COMPANY LIMITED AND ANOTHER
|
June 9, 2017 |
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UNION OF INDIA AND ANOTHER Vs. RAJ KUMAR JHA AND OTHERS
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September 12, 2017 |
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UNION OF INDIA AND ANR. Vs. NAVAL GROUP INSURANCE FUND
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December 11, 2017 |
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UNION OF INDIA AND ANR. Vs. PFIZER LIMITED AND ORS.
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December 15, 2017 |
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UNION OF INDIA AND ORS Vs. HARI SINGH AND ORS
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September 15, 2017 |
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UNION OF INDIA AND ORS. Vs. HARI SINGH AND ORS.
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September 15, 2017 |
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UNION OF INDIA AND ORS. Vs. EX LAC NALLAM SHIVA
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August 10, 2017 |
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UNION OF INDIA AND ORS. Vs. K.P. SINGH AND ANR.
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January 12, 2017 |
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UNION OF INDIA AND ORS. Vs. N.C. MURALI AND ORS.
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February 14, 2017 |
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UNION OF INDIA AND OTHERS Vs. MAJ. GEN. MANOMOY GANGULY, VSM
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November 10, 2017 |
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UNION OF INDIA AND OTHERS Vs. BALBIR SINGH TURN AND ANOTHER
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December 8, 2017 |
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UNION OF INDIA ETC. Vs. SHYAMAL CHAKRAVARTY ETC.
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July 24, 2017 |
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UNITECH HOSPITALITY SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX (FOR ADMISSION)
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July 21, 2017 |
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UNITED BREWERIES LTD NOW UNITED BREWARIE Vs. COMMISSIONER OF I.TAX AND ANR
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January 11, 2017 |
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UNITED FINANCE CORPORATION Vs. M.S.M. HANEEFA
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January 11, 2017 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SUNIL KUMAR & ANR.
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November 24, 2017 |
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UNITED RAWS JOINT ACTION Vs. UNION OF INDIA & OTHERS
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July 3, 2017 |
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UNIVERSITY GRANTS COMMISSION Vs. MAHARISHI MAHESH YOGI VEDIC VISHWAVIDYALAYA
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February 3, 2017 |
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UNIVERSITY OF AGRICULTURAL SCIENCES Vs. SMT. SAROJ GUPTA
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August 21, 2017 |
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UNNIKRISHNAN ALIAS UNNIKUTTAN Vs. STATE OF KERALA
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March 1, 2017 |
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URSELA LAKRA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
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December 22, 2017 |
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UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS. Vs. ARUN KUMAR MISHRA AND ORS.
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March 7, 2017 |
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UTTARA CO Vs. PRALAY KARMAKAR
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October 10, 2017 |
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UTTARA FOODS AND FEEDS PRIVATE LIMITED Vs. MONA PHARMACHEM
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November 13, 2017 |
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UTTARAKHAND TRANSPORT CORPORATION (EARLIER KNOWN AS U.P.S.R.T.C.) & ORS. Vs. SUKHVEER SINGH
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November 10, 2017 |
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V. DINU Vs. KOLLERI VELAYUDHAN
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November 13, 2017 |
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V. GANESAN Vs. CANARA BANK & ORS.
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April 6, 2017 |
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V. LAKSHMIKANTHAN Vs. UNION OF INDIA
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November 22, 2017 |
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V. RAJENDRAN Vs. ANNASAMY PANDIAN
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January 24, 2017 |
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V. SHANTHA Vs. STATE OF TELANGANA AND OTHERS
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May 24, 2017 |
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V.K. BALASUBRAMANIAN (DEAD) BY LRS. Vs. C. SUMATHI
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March 24, 2017 |
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VAISHALI ABHIMANYU JOSHI Vs. NANASAHEB GOPAL JOSHI
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May 9, 2017 |
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VALIYAVALAPPIL SAROJAKSHAN & ORS. Vs. SUMALSANKAR GAIKEVADA & ORS.
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March 29, 2017 |
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VANDANA CHAVAN Vs. THE STATE OF MADHYA PRADESH AND ANR.
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October 27, 2017 |
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VANEET MAHAJAN Vs. STATE OF PUNJAB AND OTHERS
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April 13, 2017 |
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VARALA BHARATH KUMAR AND ORS. Vs. STATE OF TELANGANA AND ORS.
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September 5, 2017 |
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VARGHESE Vs. ST.PETERS SYRIAN ORTHODOX CHURCH
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July 3, 2017 |
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VARINDER KAUR Vs. RAVINDER SINGH
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November 23, 2017 |
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VARUN KUMAR GUPTA Vs. OM PRAKASH
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February 14, 2017 |
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VARUNJUN TRUST AND ANR. Vs. UNION OF INDIA AND ORS.
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September 12, 2017 |
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VASANT RAO GUHE Vs. STATE OF MADHYA PRADESH
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August 9, 2017 |
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VASANTA SAMPAT DUPARE Vs. STATE OF MAHARASHTRA
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May 3, 2017 |
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VASANTHI Vs. VENUGOPAL (D) THR. L.RS.
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March 21, 2017 |
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VED PRAKASH Vs. MUNI LAL
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August 9, 2017 |
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VED PRAKASH ARYA @ RAMJEE & ANR. Vs. PANNA LAL & ORS.
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March 22, 2017 |
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VEERESH KOTAGI Vs. M. SHIVALINGAPPA
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November 10, 2017 |
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VELAYUDHAN & ORS. Vs. MOHAMMEDKUTTY & ORS.
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April 18, 2017 |
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VENTURE GLOBAL ENGINEERING LLC Vs. TECH MAHINDRA LTD. & ANOTHER ETC.
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November 1, 2017 |
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VENU Vs. PONNUSAMY REDDIAR (DEAD) THR. LRS & ANR.
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April 27, 2017 |
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VICTORY LOGITRANS PVT. LTD. Vs. UNION OF INDIA
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March 6, 2017 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE
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January 27, 2017 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE AND ANOTHER
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March 20, 2017 |
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VIJAY KAPOOR Vs. ANJU KAPOOR
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August 25, 2017 |
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VIJAY KUMAR Vs. STATE OF RAJASTHAN
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May 9, 2017 |
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VIJAY KUMAR AHLUWALIA Vs. BISHAN CHAND MAHESHWARI
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February 7, 2017 |
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VIJAY KUMAR AND ANOTHER Vs. BAL KRISHAN AND OTHERS
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December 8, 2017 |
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VIJAY LAXMI Vs. PRABHU DEVI
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January 10, 2017 |
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VIJAY PAL @ BIJJI & ORS. Vs. STATE OF HARYANA
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October 26, 2017 |
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VIJAY PANDURANG THAKRE Vs. STATE OF MAHARASHTRA
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February 2, 2017 |
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VIJAY S/O WAMANRAO KAMBLE Vs. DNYANESHWAR MAHADEO MALI & ORS.
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November 7, 2017 |
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VIJAY SINGH Vs. SHANTI DEVI AND ANR.
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September 8, 2017 |
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VIJENDRA KUMAR & ORS. Vs. THE COMMISSIONER, A.P. CHARITABLE & RELIGIOUS INSTITUTIONS & ENDOWMENT DEPARTMENT & ANR.
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December 15, 2017 |
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VIJENDRA SINGH Vs. STATE OF UTTAR PRADESH
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January 4, 2017 |
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VIKRAM SINGH Vs. COMMISSIONER OF POLICE
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November 15, 2017 |
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VIKRAM SINGH @ VICKY WALIA AND ANR. Vs. STATE OF PUNJAB AND ANR.
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July 7, 2017 |
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VIKRAMBHAI BHAGABHAI PATEL Vs. DY. GENERAL MANAGER, ONGC LTD.
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November 7, 2017 |
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VINEET KUMAR & ORS. Vs. STATE OF U.P. & ANR.
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March 31, 2017 |
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VINOD @ SAI D. GHOGALE Vs. STATE OF MAHARASHTRA
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October 3, 2017 |
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VINOD GOYAL Vs. VISHRANTI CITY RESIDENTS WELFARE
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November 29, 2017 |
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VINOD KUMAR KHAJURIA & ANR. Vs. STATE OF JAMMU AND KASHMIR & ORS. ETC.
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July 13, 2017 |
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VIPULBHAI MANSINGBHAI CHAUDHARY Vs. STATE OF GUJARAT & ANROTHER
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April 17, 2017 |
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VIRENDRA SINGH Vs. STATE OF HARYANA
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January 19, 2017 |
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VIRENDRABHAI DEVJIBHAI PATEL Vs. KESHAVBHAI MAKANBHAI
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October 31, 2017 |
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VIRUPAKSHAPPA GOUDA AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER
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March 28, 2017 |
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VISHAL GOYAL Vs. VISHRANTI CITY RESIDENTS WELFARE SOCIETY
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January 11, 2017 |
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VISHNU Vs. STATE OF RAJASTHAN AND ANOTHER
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March 3, 2017 |
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VISHNU BHAGWAN AGRAWAL AND ANR. Vs. NATIONAL INSURANCE CO. LTD.
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October 26, 2017 |
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VISHWANATH NILKANTHRAO JADHAV Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
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September 11, 2017 |
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VISWAJEET KHANNA AND ORS. Vs. SUKHWINDER SINGH AND ORS.
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October 5, 2017 |
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VITHAL RAO AND ANOTHER ETC. Vs. SPECIAL LAND ACQUISITION OFFICER
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July 7, 2017 |
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VITHAL TUKARAM KADAM AND ANOTHER Vs. VAMANRAO SAWALARAM BHOSALE AND OTHERS
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August 9, 2017 |
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VITUSAH OBEROI AND ORS. Vs. COURT OF ITS OWN MOTION
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January 2, 2017 |
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VIVEK M. HINDUJA AND ORS. Vs. M. ASHWATHA AND ORS.
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December 6, 2017 |
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VIVEK SINGH Vs. ROMANI SINGH
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February 13, 2017 |
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VODAFONE MOBILE SERVICES LTD. Vs. LALIT K GUPTA
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January 20, 2017 |
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WARYAM STEEL CASTINGS PVT. LTD. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ANR.
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June 19, 2017 |
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WORLD COLLEGE OF MEDICAL SCIENCES & RESEARCH AND HOSPITAL Vs. UNION OF INDIA
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September 5, 2017 |
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X AND ORS. Vs. UNION OF INDIA AND ORS
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February 7, 2017 |
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YADAV SINGH Vs. UNION OF INDIA AND ANR. RESPONDENTS
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October 25, 2017 |
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YASH PAL & ORS Vs. UNION OF INDIA & ORS
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January 2, 2017 |
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YASH VARDHAN MALL Vs. TEJASH DOSHI
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November 23, 2017 |
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YASHCHANDRA (D) BY LRS. Vs. STATE OF MADHYA PRADESH
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September 20, 2017 |
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YUSUF KHAN @ DILIP KUMAR THROUGH POWER OF ATTORNEY Vs. PRAJITA DEVELOPERS PVT. LTD. & ANOTHER
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August 30, 2017 |
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YUSUF KHAN @ DILIP KUMAR THROUGH POWER OF ATTORNEY Vs. PRAJITA DEVELOPERS PVT LTD & ANR
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August 21, 2017 |
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ZILA PANCHAYAT ETAH Vs. OM PRAKASH SHAH
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September 1, 2017 |
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ZODIAC CLOTHING CO. LTD. Vs. APPAREL EXPORT PROMOTION COUNCIL & ORS.
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November 7, 2017 |
LOGIN