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A A PRAKASAN Vs. ANUPAMA
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April 19, 2016 |
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A. AYYASAMY Vs. A. PARAMASIVAM & ORS.
|
October 4, 2016 |
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A. SIVAPRAKASH Vs. STATE OF KERALA
|
May 10, 2016 |
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A. TALUKDAR & COMPANY (FERTILIZER) PRIVATE LIMITED Vs. THE OFFICIAL LIQUIDATOR HIGH COURT OF CALCUTTA
|
July 15, 2016 |
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A. VIJAYAKANTH Vs. PUBLIC PROSECUTOR, DHARMAPURI DISTRICT AND ORS.
|
July 15, 2016 |
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A.B. ASHA Vs. H.S. BASAVA RAJAPPA
|
August 12, 2016 |
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A.K. SAXENA Vs. STATE BANK OF PATIALA & ORS.
|
February 18, 2016 |
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A.SATYANARAYANA REDDY Vs. PRESIDING OFFICER LABOUR COURT
|
September 30, 2016 |
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AARTHI Vs. R.M. RAJESHKUMAR
|
June 29, 2016 |
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ABDUL AZIZ AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 29, 2016 |
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ABDUL MUNAF GULAMBHAI CHAUHAN @ MUNNABHAI Vs. STATE OF GUJARAT
|
February 24, 2016 |
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ABDUL SHARIF Vs. STATE OF HARYANA
|
September 21, 2016 |
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ABDUL SHARIF Vs. STATE OF HARYANA
|
August 26, 2016 |
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ABHIJIT PAWAR Vs. HEMANT MADHUKAR NIMBALKAR & ANR.
|
December 14, 2016 |
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ABHINASH CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 2, 2016 |
|
ABHISHEK KUMAR Vs. THE HINDUSTAN PETROLEUM CORPN. LTD. AND ORS.
|
March 29, 2016 |
|
ABID ALI KHAN Vs. INCOME TAX OFFICER WARD
|
October 21, 2016 |
|
ACC LTD Vs. STATE OF KERALA
|
July 28, 2016 |
|
ACHCHE LAL Vs. STATE OF MADHYA PRADESH
|
December 2, 2016 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAUSCH & LOMB EYECARE (INDIA) PVT. LTD
|
November 21, 2016 |
|
ADITI WADHERA Vs. VIVEK KUMAR WADHERA
|
August 4, 2016 |
|
AFCONS INFRASTRUCTURE LTD. Vs. NAGPUR METRO RAIL CORPORATION LTD. & ANR.
|
September 15, 2016 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. GTL INFRASTRUCTURE LTD. & ORS. ETC.
|
December 16, 2016 |
|
AIR CUSTOMS OFFICER IGI NEW DELHI Vs. PRAMOD KUMAR DHAMIJA
|
February 15, 2016 |
|
AIRCEL LTD & ANR. Vs. THE COMMERCIAL TAX OFFICER & ANR
|
April 22, 2016 |
|
AJAY ARJUN SINGH Vs. SHARADENDU TIWARI
|
August 23, 2016 |
|
AJAY ARJUN SINGH Vs. SHARADENDU TIWARI & OTHERS
|
March 15, 2016 |
|
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH.& ORS.
|
March 29, 2016 |
|
AJAY GUPTA Vs. RAJU @ RAJENDRA SINGH YADAV
|
July 5, 2016 |
|
AJAY KUMAR D. AMIN Vs. AIR FRANCE
|
February 10, 2016 |
|
AJAY KUMAR PANDEY Vs. IN RE:- PIYUSH VERMA ADDL. CIVIL JUDGE (JUNIOR DIVISION) JALAUN AT ORAI
|
July 29, 2016 |
|
AJAY KUMAR SINGH Vs. THE FLAG OFFICER COMMANDING-IN-CHIEF & ORS.
|
July 13, 2016 |
|
AJINATH GULAB SAYKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, AHMEDNAGAR
|
August 8, 2016 |
|
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 6, 2016 |
|
AKKADIAN HOUSINGH AND INFRASTRCTURAL (P) LTD. AND ANR. Vs. PANTHEON INFRASTRUCTURE PVT. LTD. AND ORS.
|
January 18, 2016 |
|
AKTA JUNEJA Vs. SANJEEV KUMAR JUNEJA
|
August 17, 2016 |
|
AL ISMAIL HAJ TOUR Vs. UNION OF INDIA
|
July 8, 2016 |
|
ALAGAAPURAM R. MOHANRAJ & OTHERS Vs. TAMIL NADU LEGISLATIVE ASSEMBLY
|
February 12, 2016 |
|
ALAULI ANCHAL BOAT TRAFFIC COOPERATIVE SOCIETY LTD., PHULTORA AND ANR. Vs. STATE OF BIHAR AND ORS.
|
February 26, 2016 |
|
ALCON ELECTRONICS PVT. LTD. Vs. CELEM S.A. OF FOS 34320 ROUJAN, FRANCE & ANR.
|
December 9, 2016 |
|
ALIGARH DEVELOPMENT AUTHORITY Vs. MEGH SINGH AND ORS.
|
May 5, 2016 |
|
ALKALI MANUFACTURERS ASSN. OF INDIA AND ORS. Vs. DESIGNATED AUTHORITY, D.A.D.A.S. AND ORS.
|
January 7, 2016 |
|
ALL INDIA INST.OF MEDICAL SCIENCES Vs. RAJ SINGH
|
June 3, 2016 |
|
ALL INDIA JUDGES ASSON. Vs. UNION OF INDIA
|
July 14, 2016 |
|
ALL INDIA KASHMIRI SAMAJ & ORS. Vs. UNION OF INDIA & ANR.
|
March 4, 2016 |
|
ALL INDIA POWER ENGINEER FEDERATION & ORS. Vs. SASAN POWER LTD. & ORS.
|
December 8, 2016 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. GENERAL FIBRE DEALERS
|
August 29, 2016 |
|
ALUVA JANASEVA @ JANASEVA SISUBHAVAN Vs. UNION OF INDIA AND ORS.
|
February 29, 2016 |
|
AMAL KUMAR JHA Vs. STATE OF CHHATISGARH & ANR.
|
April 26, 2016 |
|
AMANDEEP GOYAL Vs. YOGESH RANI
|
August 29, 2016 |
|
AMANULLAH AND ANR. Vs. STATE OF BIHAR AND ORS.
|
April 12, 2016 |
|
AMAR JAIN MEDICAL RELIEF SOCIETY AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
July 22, 2016 |
|
AMAR NATH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 1, 2016 |
|
AMAR SINGH Vs. UNION OF INDIA
|
August 3, 2016 |
|
AMARJEET JOLLY AND ORS. Vs. CORPORATION BANK
|
March 3, 2016 |
|
AMARSANG NATHAJI AS HIMSELF AND AS KARTA AND MANAGER Vs. HARDIK HARSHADBHAI PATEL AND OTHERS
|
November 23, 2016 |
|
AMBA BAI Vs. GURUSHANTHAMMA
|
May 3, 2016 |
|
AMBIKA SAVARIA & ORS. Vs. SANJAY SHARMA & ORS.
|
August 9, 2016 |
|
AMIN MERCHANT Vs. CHAIRMAN, CENTRAL BOARD OF EXCISE & REVENUE & ORS.
|
July 22, 2016 |
|
AMIT NAIN Vs. STATE OF HARYANA
|
July 1, 2016 |
|
AMIT SIBAL Vs. ARVIND KEJRIWAL & ORS.
|
November 17, 2016 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
July 5, 2016 |
|
ANANT PRAKASH SINGH @ ANANT SINHA Vs. STATE OF HARYANA
|
March 4, 2016 |
|
ANANTHESH BHAKTA REPRESENTED BY MOTHER USHA A.BHAKTA & ORS. Vs. NAYANA S. BHAKTA & ORS.
|
November 15, 2016 |
|
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION Vs. UNION OF INDIA & ORS. ETC.
|
March 18, 2016 |
|
ANGELA HARISH SONTAKKE Vs. STATE OF MAHARASHTRA
|
May 4, 2016 |
|
ANIL @ BAWA Vs. STATE OF HARYANA
|
February 25, 2016 |
|
ANIL ANAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 26, 2016 |
|
ANIL HOBLE Vs. KASHINATH JAIRAM SHETYE AND ORS.
|
October 7, 2016 |
|
ANIL KUMAR GUPTA Vs. UNION OF INDIA & ORS.
|
July 5, 2016 |
|
ANIL KUMAR SRIVASTAVA Vs. U.P. AVAS EVAM VIKAS PARISHAD & ORS.
|
January 6, 2016 |
|
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES. & ORS
|
January 8, 2016 |
|
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS.
|
July 20, 2016 |
|
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS (WITH APPLN.(S) FOR IMPLEADMENT AND INTERVENTION AND INTERIM RELIEF AND OFFICE
|
September 14, 2016 |
|
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES AND ORS.
|
March 9, 2016 |
|
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLE.& ORS.
|
November 17, 2016 |
|
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS.
|
October 4, 2016 |
|
ANITA INTERNATIONAL Vs. TUNGABADRA SUGAR WORKS MAZDOOR SANGH AND OTHERS
|
July 4, 2016 |
|
ANITA KUSHWAHA Vs. PUSHAP SUDAN
|
July 19, 2016 |
|
ANITA THAKUR AND OTHERS Vs. GOVT. OF J & K AND OTHERS
|
August 12, 2016 |
|
ANJAN DASGUPTA Vs. THE STATE OF WEST BENGAL & ORS.
|
November 25, 2016 |
|
ANJANEY FERRO ALLOYS LTD. Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
|
October 26, 2016 |
|
ANJOO Vs. ASHOK KUMAR
|
April 4, 2016 |
|
ANOOP SRIVASTAVA Vs. RAIS AHMED
|
February 23, 2016 |
|
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. STATE OF UTTAR PRADESH
|
March 9, 2016 |
|
ANUBHAV KUMAR CHOUDHARY & ORS. Vs. UNION OF INDIA & ORS.
|
February 29, 2016 |
|
ANUJ JOSHI AND ORS. Vs. CHIEF CONSERVATOR OF FORESTS AND ORS.
|
January 15, 2016 |
|
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS.
|
August 12, 2016 |
|
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS.
|
July 14, 2016 |
|
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS
|
February 29, 2016 |
|
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS
|
October 20, 2016 |
|
ANUPAM TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
|
April 5, 2016 |
|
ANURAG KUMAR SINGH & ORS. Vs. STATE OF UTTARAKHAND & ORS.
|
October 5, 2016 |
|
ARBIND KUMAR Vs. STATE OF JHARKHAND & ORS.
|
October 5, 2016 |
|
ARCHANA SINHA Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI
|
October 7, 2016 |
|
ARCHBISHOP RAPHAEL CHEENATH S V D Vs. STATE OF ORISSA
|
August 2, 2016 |
|
ARJUN GOPAL & ORS. Vs. UNION OF INDIA
|
November 11, 2016 |
|
ARJUN PAWAR Vs. STATE OF MAHARASHTRA
|
September 9, 2016 |
|
AROON PURIE Vs. JAYAKUMAR HIREMATH
|
September 5, 2016 |
|
ARTI SPINNING MILLS ETC Vs. STATE OF HARYANA
|
February 26, 2016 |
|
ARUN BABAN SAWANT Vs. SUREKHA KERU PIMPARKAR @ SUREKHA A. SAWANT
|
May 2, 2016 |
|
ARUN BABULAL PARASHAR Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 1, 2016 |
|
ARUN DEV UPADHYAYA Vs. INTEGRATED SALES SERVICE LTD
|
September 30, 2016 |
|
ARUN MANOHAR DANGE AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 18, 2016 |
|
ARVIND ANAND HALBE Vs. LILAVATI KIRTILAL MEHTA MEDICAL TRUST
|
January 11, 2016 |
|
ARVIND KUMAR Vs. STATE OF U.P. & ORS.
|
August 8, 2016 |
|
ARVIND KUMAR SHARMA Vs. UNION OF INDIA & ORS.
|
August 16, 2016 |
|
ASHA RAM S/O THAWAR DASS @ THAUMAL Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
|
October 18, 2016 |
|
ASHA RANJAN Vs. STATE OF BIHAR
|
September 23, 2016 |
|
ASHA RANJAN Vs. STATE OF BIHAR AND ORS.
|
November 28, 2016 |
|
ASHA RANJAN Vs. STATE OF BIHAR AND ORS.
|
October 17, 2016 |
|
ASHA RANJAN Vs. STATE OF BIHAR AND ORS.
|
October 24, 2016 |
|
ASHA SHRICHAND RAHEJA Vs. PURUSHOTAM VISHANDAS RAHEJA
|
January 27, 2016 |
|
ASHAPURA MINECHEM LTD. Vs. EITZEN BULK A/S
|
October 19, 2016 |
|
ASHIQ HUSSAIN FAKTOO Vs. UNION OF INDIA & ORS.
|
August 30, 2016 |
|
ASHISH KHETAN Vs. UNION OF INDIA AND ANR.
|
October 3, 2016 |
|
ASHISH RANJAN Vs. UNION OF INDIA
|
January 18, 2016 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
November 29, 2016 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
October 21, 2016 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
April 6, 2016 |
|
ASHOK KUMAR & ANR. ETC. Vs. STATE OF HARYANA
|
February 18, 2016 |
|
ASHOK KUMAR GIRI Vs. GOVT. OF INDIA AND ORS
|
April 27, 2016 |
|
ASHOK KUMAR GUPTA Vs. STATE OF U.P.
|
June 17, 2016 |
|
ASHOK KUMAR NIGAM Vs. STATE OF UTTAR PRADES & ANR.
|
April 13, 2016 |
|
ASHOK PRAPANN SHARMA Vs. COMMR. OF INCOME TAX
|
November 24, 2016 |
|
ASIKALI AKBARALI GILANI ETC. Vs. NASIRHUSAIN MAHEBUBBHAI CHAUHAN & ORS.
|
October 7, 2016 |
|
ASIT BARAN MONDAL Vs. RITA SINHA
|
August 17, 2016 |
|
ASOKE KUMAR CHAUDHURI AND OTHERS Vs. KUNAL SAHA AND ANOTHER
|
November 29, 2016 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PALLAV SHETH AND ORS.
|
July 12, 2016 |
|
ASSISTANT COMMR.OF I.T., TIRUPUR Vs. M/S VELAYUDHASWAMY SPINNING MILLS P.LTD
|
September 5, 2016 |
|
ASSOCIATION OF MANAGEMENTS OF UNAIDED PVT. MEDICAL & DENTAL COLLEGE & ANR. Vs. UNION OF INDIA & ORS.
|
May 9, 2016 |
|
ASST COMMISSIONER OF INCOME TAX (INV.) Vs. M/S. STERLING CONSTRUCTION & INVESTMENTS
|
December 16, 2016 |
|
ASSTT.COMMR. OF INCOME TAX, BANGALORE Vs. UNITED SPIRITS LIMITED
|
August 22, 2016 |
|
ASUTOSH MOHANTY Vs. APARAJITA MOHANTY
|
November 28, 2016 |
|
ATIN KUNDU CHOWDHURY AND ANR. Vs. STATE OF WEST BENGAL & ORS.
|
January 4, 2016 |
|
AUROBINDO SOCIETY & ANR. Vs. SHEESH RAM KANSWAL
|
November 10, 2016 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
July 21, 2016 |
|
AWADESH KUMAR JHA @ AKHILESH KUMAR JHA & ANR. Vs. THE STATE OF BIHAR
|
January 7, 2016 |
|
AWASTHI TRADERS Vs. COMMISSIONER OF INCOME-TAX-I, AGRA AND ANR.
|
August 30, 2016 |
|
AXIS BANK Vs. SBS ORGANICS PRIVATE LIMITED AND ANOTHER
|
April 22, 2016 |
|
AXON CONSTRUCTION PVT. LTD. Vs. OM ASTHA CONSTRUCTION PVT. LTD. & ORS.
|
February 29, 2016 |
|
B A VANI Vs. UNION OF INDIA
|
November 7, 2016 |
|
B. BAL REDDY Vs. TEEGALA NARAYANA REDDY AND OTHERS
|
August 12, 2016 |
|
B. GOPE Vs. ALDOR WELDING LTD.
|
April 12, 2016 |
|
B. VIRUPAKSHAIAH Vs. STATE OF KARNATAKA AND ORS.
|
February 12, 2016 |
|
B.A. UMESH Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
|
October 3, 2016 |
|
B.C. BIYANI PROJECTS PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
July 22, 2016 |
|
B.H.KHAWAS Vs. UNION OF INDIA & OTHERS
|
August 12, 2016 |
|
B.M. BASAVARAJ Vs. SRINIVAS S. DATTA
|
April 5, 2016 |
|
B.S.N.L. Vs. PAWAN KUMAR SHUKLA
|
July 1, 2016 |
|
B.S.N.L. Vs. MOHD. JAMEY & ANR.
|
July 1, 2016 |
|
BABITA BADASARIA & ORS. Vs. PATNA MUNICIPAL CORPORATION & ORS.
|
March 10, 2016 |
|
BABITA LILA & ANOTHER Vs. UNION OF INDIA
|
August 31, 2016 |
|
BABULAL SAHU Vs. STATE OF MADHYA PRADESH
|
April 29, 2016 |
|
BABURAO S/O NARAYANRAO TERKAR Vs. POKHARDAS S/O BHANUMAL KHATNANI DIED THROUGH L.RS. AND OTHERS
|
August 16, 2016 |
|
BABY @ SEBASTIAN & ANR. Vs. CIRCLE INSPECTOR OF POLICE, ADIMALY
|
July 26, 2016 |
|
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA & ORS
|
December 14, 2016 |
|
BAHUBALI RAVAJI DOSHI AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
|
August 1, 2016 |
|
BAIJNATH & OTHERS Vs. STATE OF MADHYA PRADESH
|
November 18, 2016 |
|
BAIJU AND ORS. Vs. STATE OF KERALA
|
February 1, 2016 |
|
BAJIRAO GONDAPPA CHAUGULE Vs. STATE OF MAHARASHTRA
|
June 17, 2016 |
|
BAKSHI SECURITY AND PERSONNEL SERVICES PVT. LTD. Vs. DEVKISHAN COMPUTED PVT. LTD. AND ORS.
|
July 26, 2016 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 17, 2016 |
|
BALIHAR SINGH Vs. BHAGAT SINGH (D) THR. LRS. & ORS.
|
February 16, 2016 |
|
BALJIT KAUR Vs. STATE OF PUNJAB
|
November 17, 2016 |
|
BALLARPUR INDUSTRIES LTD. (BILT GRAPHIC PAPER PRODUCTS LTD.) Vs. MAHARASHTRA LOK KAMGAR SANGHATANA AND ORS.
|
March 2, 2016 |
|
BALRAM YADAV Vs. FULMANIYA YADAV
|
April 27, 2016 |
|
BALVEER SINGH AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
May 10, 2016 |
|
BALWAN SINGH Vs. LAND ACQUISITION COLLECTOR
|
March 9, 2016 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
July 25, 2016 |
|
BAMAG FELIX Vs. PEMA KHANDU AND ORS.
|
February 17, 2016 |
|
BAMAG FELIX Vs. PEMA KHANDU AND ORS.
|
February 18, 2016 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. D.N. GOPALAKRISHNA REDDY
|
February 9, 2016 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. N. JAYAMMA
|
March 10, 2016 |
|
BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE
|
March 18, 2016 |
|
BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE & ORS.
|
March 2, 2016 |
|
BARUN DUTTA Vs. STATE OF WEST BENGAL AND ANR.
|
August 22, 2016 |
|
BASANT SINGH Vs. STATE OF H.P.
|
September 26, 2016 |
|
BASAVARAJAYYA SWAMY THROUGH WIFE Vs. STATE OF KARNATAKA AND ORS.
|
April 5, 2016 |
|
BAVA KARSHAN PATEL Vs. STATE OF GUJARAT
|
September 14, 2016 |
|
BEATA AGNIESZKA SOBIERAJ Vs. STATE OF HIMACHAL PRADESH
|
August 22, 2016 |
|
BENSON Vs. STATE OF KERALA
|
October 3, 2016 |
|
BHAGIRATHI SAHOO Vs. MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
|
September 14, 2016 |
|
BHAGWAN JAGANNATH MARKAD & ORS. Vs. STATE OF MAHARASHTRA
|
October 4, 2016 |
|
BHAGWAN SAHAI AND ANR. Vs. STATE OF RAJASTHAN
|
June 3, 2016 |
|
BHANUSHANKAR OGHADBHAI MEHTA BY L.RS. Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
|
July 20, 2016 |
|
BHARAMAPPA GOGI Vs. PRAVEEN MURTHY & ORS. ETC.
|
February 9, 2016 |
|
BHARAT ALUMINIUM COMPANY Vs. KAISER ALUMINIUM TECHNICAL SERVICES INC.
|
January 28, 2016 |
|
BHARAT HYDRO POWER CORP. LTD. Vs. STATE OF ASSAM AND ORS.
|
February 8, 2016 |
|
BHARAT MATRIMONY.COM PVT. LTD. Vs. PEOPLE INTERACTIVE (I) PVT. LTD.
|
January 7, 2016 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. VODAFONE ESSAR GUJARAT LIMITED
|
September 23, 2016 |
|
BHARAT SINGH Vs. UNION OF INDIA
|
September 6, 2016 |
|
BHARWAD NAVGHANBHAJ JAKSHIBHAI & ORS. Vs. STATE OF GUJARAT
|
August 29, 2016 |
|
BHASIN INFOTECH AND INFRASTRUCTURE PVT LTD Vs. GRAND VENEZIA BUYERS ASSOCIATION (REG)
|
February 11, 2016 |
|
BHIKULAL KEDARMAL GOENKA Vs. STATE OF MAHARASHTRA AND ANOTHER
|
July 28, 2016 |
|
BHUPINDER SINGH BAWA Vs. ASHA DEVI
|
November 8, 2016 |
|
BHUSHAN POWER & STEEL LIMITED Vs. MR. S.L. SEAL ADDL. SECRETARY (STEEL & MINES) GOVERNMENT OF ODISHA & ORS.
|
December 15, 2016 |
|
BIHAR STATE ELECTRICITY BOARD & ORS. Vs. M/S. BHOLA RAM STEEL PVT. LTD. & ORS.
|
January 28, 2016 |
|
BIJENDER @ PAPU AND ANR. Vs. STATE OF HARYANA
|
June 3, 2016 |
|
BIJENDER AND ORS. Vs. RAMESH CHAND AND ORS.
|
January 19, 2016 |
|
BINDESHWARI CHAUDHARY Vs. STATE OF BIHAR & ORS.
|
November 29, 2016 |
|
BIRU (D) THROUGH LRS. Vs. WATTNI (D) WIDOW OF BHAGTOO & ORS.
|
August 9, 2016 |
|
BISMILLAH BE Vs. MAJEED SHAH
|
November 29, 2016 |
|
BISMILLAH BE (DEAD) BY L.RS. Vs. MAJEED SHAH
|
November 29, 2016 |
|
BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR
|
October 7, 2016 |
|
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR & ORS.
|
July 18, 2016 |
|
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
|
October 21, 2016 |
|
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. NIKHIL N GUPTA & ANR
|
February 2, 2016 |
|
BOBBILI RAMAKRISHNA RAJU YADAV & ORS. Vs. STATE OF ANDHRA PRADESH
|
January 19, 2016 |
|
BOC INDIA LTD. Vs. COMMISSIONER OF COMML. TAXES AND ANOTHER
|
February 3, 2016 |
|
BOOL CHAND Vs. RABIA
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July 19, 2016 |
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BOORUGU MAHADEV & SONS Vs. SIRIGIRI NARASING RAO
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January 18, 2016 |
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BOREGOWDA Vs. K N DEVARAJU
|
April 18, 2016 |
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BOWRING INSTITUTE Vs. B.S. ASHOK AND ORS.
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November 18, 2016 |
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BRAHMOSMJ EDUCATION SOCIETY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 15, 2016 |
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BRAJENDRA SINGH YAMBEM Vs. UNION OF INDIA AND ANR.
|
August 26, 2016 |
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BRIJ LAL Vs. STATE OF RAJASTHAN
|
August 17, 2016 |
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BRIJ LAL AND ANOTHER Vs. STATE OF PUNJAB
|
February 26, 2016 |
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BRIJESH KALAPPA Vs. SWARAJ THACKERAY @ RAJ THACKERAY & ORS
|
July 25, 2016 |
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BUNGA DANIEL BABU Vs. M/S SRI VASUDEVA CONSTRUCTIONS & ORS
|
July 22, 2016 |
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BUSSA OVERSEAS & PROPERTIES P LTD Vs. UNION OF INDIA
|
January 22, 2016 |
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C. MUNIAPPAN AND ORS. Vs. STATE OF TAMIL NADU
|
March 11, 2016 |
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C.B.I. Vs. R.R. KISHORE
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March 10, 2016 |
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C.B.I. BANK SECURITIES & FRAUD CELL Vs. RAMESH GELLI AND OTHERS
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May 2, 2016 |
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C.I.T. & ANR. Vs. M/S YOKOGAWA INDIA LTD.
|
December 16, 2016 |
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C.I.T.-4, MUMBAI Vs. M/S KOTAK SECURITIES LTD.
|
March 29, 2016 |
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CANARA BANK Vs. D.R.P. SUNDHARAM
|
January 18, 2016 |
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CAR WORLD AUTOLINE Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 19, 2016 |
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CARDAMOM MARKETING CORPORATION Vs. STATE OF KERALA
|
September 1, 2016 |
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CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
May 11, 2016 |
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CENTRAL AGRICULTURAL RESEARCH INST. Vs. PRESIDING OFFICER, LABOUR COURT
|
October 24, 2016 |
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CENTRAL BANK OF INDIA Vs. KAILASH CHANDRA GAUR
|
August 23, 2016 |
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CENTRAL BUREAU OF INVESTIGATION Vs. ARUN JAGANNATH BANSODE & ORS.
|
August 10, 2016 |
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CENTRAL BUREAU OF INVESTIGATION Vs. K. DHANALAKSHMI
|
October 19, 2016 |
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CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL Vs. RAMESH GELLI
|
February 23, 2016 |
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CENTRAL BUREAU OF INVESTIGATION, STATE OF MADHYA PRADESH Vs. P.G. JAIN
|
April 5, 2016 |
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CENTRAL COALFIELDS LIMITED AND ANOTHER Vs. SLL-SML (JOINT VENTURE CONSORTIUM) AND OTHERS
|
August 17, 2016 |
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CENTRAL INDUSTRIAL SECURITY FORCE & ORS. Vs. ABRAR ALI
|
December 14, 2016 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
|
March 10, 2016 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
|
April 13, 2016 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
|
July 26, 2016 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. KEWAL KUMAR SHARMA & ORS.
|
April 28, 2016 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA & ORS.
|
April 8, 2016 |
|
CENTRE FOR PUBLIC LITIGATION Vs. UNION OF INDIA
|
September 23, 2016 |
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CENTURY 21 MALLS PVT. LTD. Vs. STATE OF M.P.
|
December 14, 2016 |
|
CETHAR LTD Vs. S RAMESH
|
February 5, 2016 |
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CFS ASSN. OF INDIA Vs. UNION OF INDIA
|
August 29, 2016 |
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CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA & ORS. Vs. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION & ORS.
|
January 8, 2016 |
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CHAIRMAN, ODISHA JOINT ENTRANCE EXAMINATION Vs. JASOBANTA NAYAK AND ORS.
|
January 18, 2016 |
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CHAMAN AND ANOTHER Vs. STATE OF UTTRAKHAND
|
April 19, 2016 |
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CHAMAYATH CHERIYANNAL AND ORS. Vs. CHAMAYATH CHERIYANNAL HAJIROMMABI AND ORS.
|
February 4, 2016 |
|
CHAMOLI DISTRICT CO-OPERATIVE BANK LTD. THROUGH ITS SECRETARY/MAHAPRANDHAK & ANR. Vs. RAGHUNATH SINGH RANA & ORS.
|
May 17, 2016 |
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CHANDAN SINGH Vs. STATE OF U.P.
|
July 26, 2016 |
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CHANDRA BAI Vs. KHANDALWAL VIPRA VIDYALAYA SAMITI AND ORS.
|
January 11, 2016 |
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CHANDRAKANT ADINATH UTTURE Vs. STATE OF MAHARASHTRA & OTHERS
|
February 15, 2016 |
|
CHANDRAKESHWAR PRASAD @ CHANDU BABU Vs. STATE OF BIHAR
|
September 30, 2016 |
|
CHARANJIT KAUR Vs. BIKRAM SINGH & ANR.
|
March 10, 2016 |
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CHEBROLU LEELA PRASAD RAO Vs. STATE OF ANDHRA PRADESH
|
January 11, 2016 |
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CHETAN SINGH & ORS. ETC. ETC. Vs. STATE OF HARYANA & ORS.
|
October 26, 2016 |
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CHEVITI VENKANNA YADAV Vs. STATE OF TELANGANA
|
October 24, 2016 |
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CHIDAMBARAM Vs. SPL.TAHSILDAR LAND ACQUISITION & ORS.
|
February 17, 2016 |
|
CHIEF ADMINISTRATOR, H.U.D.A. & ANR. Vs. SHAKUNTLA DEVI
|
December 8, 2016 |
|
CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH Vs. ST. PETERS EDUCATIONAL SOCIETY, CHANDIGARH
|
May 10, 2016 |
|
CHIEF CONTROLLER, TAMIL NADU GENERATION AND DISTRIBUTION CO. LTD. Vs. T.T. INDUSTRIES LTD. AND ANOTHER
|
December 16, 2016 |
|
CHIEF EXECUTIVE OFFICER, KRISHNA DISTRICT COOPERATIVE CENTRAL BANK LTD. Vs. K. HANUMANTHA RAO AND ANOTHER
|
December 9, 2016 |
|
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, NAGPUR Vs. MINENDRAKUMAR AND ORS.
|
April 27, 2016 |
|
CHIEF SECRETARY TO THE GOVT. CHENNAI, TAMILNADU AND OTHERS Vs. ANIMAL WELFARE BOARD AND ANOTHER
|
November 16, 2016 |
|
CHONGTHAM RAMANANDA SINGH Vs. KEITHELLAKPAM NABAKANTA SINGH
|
February 16, 2016 |
|
CHUKA DEVI Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. & ORS.
|
July 12, 2016 |
|
CHUNNI LAL Vs. ONGC LTD.
|
September 15, 2016 |
|
COLGATE PALMOLIVE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 24, 2016 |
|
COLLECTOR OF LAND ACQUISITION & ORS. Vs. M/S ANDAMAN TIMBER INDUSTRIES & ORS.
|
February 22, 2016 |
|
COMMERCIAL TAX OFFICER Vs. M/S. COIMBATORE AUTO GARAGE(P) LTD.
|
December 9, 2016 |
|
COMMERCIAL TAX OFFICER & ORS. Vs. STATE BANK OF INDIA & ANR.
|
November 8, 2016 |
|
COMMERCIAL TAX OFFICER, SILIGURI Vs. M/S SOVAVITA TEA SEED GARDEN
|
February 4, 2016 |
|
COMMISSIONER OF C. EX. AND CUS., SURAT Vs. VANDANA ART PRINTS PVT. LTD.
|
September 5, 2016 |
|
COMMISSIONER OF C. EX. AND S.T., GHAZIABAD Vs. ANUPAM KAMBOJ
|
October 7, 2016 |
|
COMMISSIONER OF C. EX., BHOPAL Vs. G.R. ENGINEERING WORKS LTD.
|
April 1, 2016 |
|
COMMISSIONER OF CENTRAL EX. & CUS., SURAT Vs. SURESH SYNTHETICS
|
January 27, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. FORD INDIA PVT. LTD.
|
January 7, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M/S DRISH SHOES LTD.
|
July 12, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BORSAD TOBACCO CO. (P) LTD.
|
March 8, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED
|
January 14, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M/S GUJARAT AMBUJA EXPORTS LIMITED
|
August 8, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M/S SRF LIMITED, MANALI
|
April 11, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. M/S R.A.SHAIKH PAPER MILLS P.LTD.
|
April 18, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. MAHINDRA & MAHINDRA LTD.
|
March 8, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX Vs. ULTRA TECH CEMENT LTD.
|
November 21, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. KITEX LTD.
|
July 18, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. M/S GRASIM INDUSTRIES LTD
|
March 30, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, MADRAS Vs. M/S ADDISON & CO. LTD.
|
August 29, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. M/S. CAPRIHANS INDIA LTD.
|
February 25, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. VIDARBHA VENEER INDUSTRIES LTD.
|
July 18, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. M/S. ISPAT METALLICS INDUSTRIES LTD. & ORS.
|
May 6, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE, THANE Vs. ESSEL PROPACK LTD.
|
July 22, 2016 |
|
COMMISSIONER OF CENTRAL EXICSE, VAPI Vs. M/S. KOLETY GUM INDUSTRIES
|
April 22, 2016 |
|
COMMISSIONER OF COLLEGIATE EDUCATION Vs. R. SRINIVAS
|
April 19, 2016 |
|
COMMISSIONER OF COMMERCIAL TAX U.P. Vs. M/S A.R. THERMOSETS (PVT.) LTD.
|
March 9, 2016 |
|
COMMISSIONER OF COMMERCIAL TAX, U.P. Vs. M/S. A.R. THERMOSETS (PVT.) LTD.
|
September 6, 2016 |
|
COMMISSIONER OF COMMERCIAL TAX,U.P. Vs. M/S OSWAL GREENTECH LIMITED
|
October 28, 2016 |
|
COMMISSIONER OF COMMERCIAL TAXES & ORS. Vs. M/S BAJAJ AUTO LTD. & ANR.
|
October 28, 2016 |
|
COMMISSIONER OF COMMERCIAL TAXES, THIRUVANANTHAPURAM, KERALA Vs. M/S K.T.C. AUTOMOBILES
|
January 29, 2016 |
|
COMMISSIONER OF CUSTOM Vs. TEXT AGE
|
September 5, 2016 |
|
COMMISSIONER OF CUSTOMS Vs. K.M. GANATRA AND CO.
|
January 14, 2016 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, MUMBAI Vs. DHARAMSI MORARJI CHEMICAL CO. LTD.
|
September 29, 2016 |
|
COMMISSIONER OF CUSTOMS, CHENNAI Vs. M/S. CELETRONIX INDIA PVT. LTD.
|
April 22, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE CORP. OF GOA LTD.
|
August 12, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. HITESH A CHOKSHI
|
October 21, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. DEFREE ENGINEERING PVT. LTD.
|
October 24, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. NIRAV MODI
|
November 28, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTSNA HOLDINGS P. LTD.
|
March 8, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. KARN. PLANTERS COFFEE CURING WORK(P)LTD.
|
August 22, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. MEGHALAYA STEELS LTD.
|
March 9, 2016 |
|
COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR, RAJASTHAN Vs. KRISHI UPAJ MANDI SAMITI (RAISING NAGAR) GANGANAGAR
|
December 7, 2016 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. KHODAY BREWERIES LTD.
|
February 15, 2016 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. SHREE BALAJI ALLOYS AND ORS.
|
April 19, 2016 |
|
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-1 NEW DELHI Vs. GE JAPAN LTD.
|
February 2, 2016 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. HYOSUNG CORPORATION AND ANOTHERS
|
December 16, 2016 |
|
COMMISSIONER OF INCOME TAX NEW DELHI Vs. RAMPGREEN SOLUTION PVT. LTD.
|
November 28, 2016 |
|
COMMISSIONER OF INCOME TAX, GANDHINAGAR Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION
|
September 29, 2016 |
|
COMMISSIONER OF INCOME TAX, GUJARAT CENTRAL Vs. SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD
|
May 2, 2016 |
|
COMMISSIONER OF INCOME TAX, GUNTUR Vs. M/S. BOMMIDALA ENTERPRISES PVT. LTD.
|
September 2, 2016 |
|
COMMISSIONER OF INCOME TAX, KANPUR & ORS. Vs. SOCIETY FOR THE PROMN.OF EDN., ALLAHABAD
|
February 16, 2016 |
|
COMMISSIONER OF INCOME TAX, KOCHI Vs. TRANS ASIAN SHIPPING SERVICES (P) LTD.
|
July 5, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S PHILIPS INDIA LTD
|
December 16, 2016 |
|
COMMISSIONER OF INCOME TAX, MUMBAI Vs. AMITABH BACHCHAN
|
May 11, 2016 |
|
COMMISSIONER OF INCOME TAX, PANJI Vs. V.S. DEMPO COMPANY LTD. PANJI
|
September 5, 2016 |
|
COMMISSIONER OF INCOME TAX-II Vs. PREETAM SINGH LUTHRA
|
July 29, 2016 |
|
COMMISSIONER OF POLICE Vs. SAT NARAYAN KAUSHIK
|
February 17, 2016 |
|
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. M/S LARK CHEMICALS P.LTD.
|
February 26, 2016 |
|
COMMISSIONER OF TRADE AND TAXES DELHI Vs. CHALLENGER COMPUTER LTD.
|
November 21, 2016 |
|
COMMISSIONER OF TRADE TAX,U.P. Vs. M/S CHETNA CHEMICALS PVT.LTD.
|
April 1, 2016 |
|
COMMISSIONER, BELGAUM URBAN DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
February 12, 2016 |
|
COMMISSIONER, DELHI VALUE ADDED TAX Vs. ABB LTD.
|
April 5, 2016 |
|
COMMISSIONER, M.P. HOUSING BOARD AND OTHERS Vs. M/S. MOHANLAL AND COMPANY
|
July 19, 2016 |
|
COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY & ANR Vs. R.VASUDEVA MURTHY & ANR
|
April 12, 2016 |
|
COMMITTEE OF MANAGEMENT ANURAGI DEVI DEGREE COLLEGE Vs. STATE OF U.P.
|
June 29, 2016 |
|
COMMITTEE OF MANAGEMENT JAN SEWA SHIKSHA PRASAR SAMITI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 25, 2016 |
|
COMMNR. OF CENT. EXCISE & CUSTOMS, HYD Vs. M/S. BAKELITE HYLAM LTD.
|
April 4, 2016 |
|
COMMNR. OF CUSTOMS (IMPORT), MUMBAI Vs. M/S. DILIP KUMAR AND ORS
|
May 2, 2016 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
July 12, 2016 |
|
COMMON CAUSE Vs. UNION OF INDIA AND OTHERS
|
April 4, 2016 |
|
COMMON CAUSE Vs. UNION OF INDIA AND ANR.
|
December 16, 2016 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
September 5, 2016 |
|
COMMR. OF INCOME TAX, BIKANER Vs. HISSARIA BROTHERS, HANUMANGARH JN
|
August 22, 2016 |
|
COMMR.OF C.E.CUSTOMS & SER TAX Vs. M/S FEDERAL BANK LIMITED
|
February 18, 2016 |
|
COMMR.OF INCOME TAX-XVIII, DELHI Vs. BANK OF NOVA SCOTIA
|
January 7, 2016 |
|
COMPASSION UNLIMITED PLUS ACTION Vs. UNION OF INDIA
|
January 13, 2016 |
|
COMPASSION UNLIMITED PLUS ACTION Vs. UNION OF INDIA (UOI) AND ORS.
|
January 12, 2016 |
|
CORRESPONDENT, ANAIKAR ORIENTAL (ARABIC) HIGHER SECONDARY SCHOOL AND ANR. Vs. A. HAROON AND ANR.
|
December 14, 2016 |
|
D. NAGESWAR RAO Vs. S.B.I. AND ORS.
|
January 29, 2016 |
|
D. SUDHAKAR Vs. STATE OF A.P. & ORS.
|
March 28, 2016 |
|
D. VISHNU MURTHY Vs. GOVERNMENT OF A.P. AND ORS.
|
February 18, 2016 |
|
D.D.A. Vs. RAMAN GROVER
|
May 10, 2016 |
|
D.D.A. Vs. RAMAN GROVER AND ORS.
|
May 3, 2016 |
|
D.T.C. Vs. GIAN CHAND
|
August 8, 2016 |
|
D.T.C. Vs. BALWAN SINGH & ORS.
|
November 9, 2016 |
|
DAMAYANTI HEMANT MATANI Vs. VIREN BHAGWANDAS ASHER
|
August 17, 2016 |
|
DAMODAR LAL Vs. SOHAN DEVI
|
January 5, 2016 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 6, 2016 |
|
DATTATRAYA BABURAO WALAWALKAR AND ORS. Vs. SIDDHIVINAYAK CONSTRUCTION PRIVATE LIMITED AND ORS.
|
March 15, 2016 |
|
DAU NIRANJAN LAL GUPTA (DEAD) THROUGH LRS. & ANR. Vs. STATE OF CHHATTISGARH & ORS.
|
March 14, 2016 |
|
DEEPAK SURANA AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 8, 2016 |
|
DELHI AGRICULTURAL MARKETING BOARD Vs. HAKUMAT RAI
|
August 24, 2016 |
|
DELHI DELELOPMENT AUTHORITY Vs. GEETA DHAWAN & ORS.
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ZILE SINGH AND ORS.
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. M/S ANANT RAJ AGENCIES PVT. LTD.
|
April 12, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHRI BALWAN SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JIT SINGH AND ORS.
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAN SINGH
|
December 8, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SURESH KR. GOEL
|
November 18, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. S.K. GARG & ORS.
|
November 11, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ISLAMUDDIN & ORS.
|
November 29, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. AJAY SINGH AND ORS.
|
December 16, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. POONAM BHATIA
|
May 3, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KENNETH BUILDERS & DEVELOPERS LTD.
|
June 29, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SUKHBIR SINGH & OTHERS
|
September 9, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. VEEN MAHAJAN
|
August 16, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. GREEN FINANCE PVT. LTD. & ORS.
|
September 20, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. AJIT SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KUSHAM JAIN
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RADHA NAGPAL
|
December 14, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHIREEN SUBRAMANYA
|
November 15, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. NAFE SINGH & ORS.
|
October 28, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. AMAN & ORS.
|
October 27, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. USHA DIE CASTING PVT LTD.
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. HARI PRAKASH
|
September 26, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DEVESH CHHABRA AND ORS.
|
October 18, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SUSHIL KUMAR GUPTA
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SARLA KATARIA
|
August 3, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RATANI KAUL
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. NEELAM SRIVASTAVA
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SATPAL SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MAHESH RAHEJA
|
August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. DEEN MOHAMMAD DEENU
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KEDAR NATH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. VIKRAM MADHOK
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. CHAMAN SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JASWANT SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. VIJENDER SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. FAKIR CHAND
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BALBIR SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JANNAT BEGUM
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SURENDER SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MANJEET SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BANWARILAL AND BROTHERS
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. PUNEET SPALL
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. CHANDER BHAN
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DEVRAJ
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SURJAN SINGH
|
August 31, 2016 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ANOOP SINGH
|
August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. OM APARTMENTS PVT. LTD.
|
August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. INDERJEET
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. HARISH CHAND
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. NARESH SEHRAWAT
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUKHVEER SINGH DAGAR
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. BHARAT KUMAR
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. M/S. BAND BOX PVT. LTD.
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMIN KHAN
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GIANI
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ANIL GUPTA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GURNAM ARORA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRITAM KAUR
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER PRASAD
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GOVIND RAM
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ANIL JAIN
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRITAM SINGH @ PRITAM
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAMNIK SINGH UPPAL
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. BATI
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MEHBOOB
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. AJAY SINGHAL
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. NASSEBUDDIN
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MUKTESH LEKHI
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. BANWARI LAL SHARMA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GAGAN CHOPRA AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. NARENDRA KUMAR JAIN AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. FAZRUDEEN AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIJENDER KUMAR AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MOHINDER KAUR ANAND AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. HABEEB KHAN AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SATTAR MOHAMMAD AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ISHWAR SINGH AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAM KAUR AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. KARTAR SOLANKI AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIJAY DHAWAN HUF AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUMANA GUPTA AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. BRIJESH AGGARWAL AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMARJIT SINGH AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. TILAK RAJ AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. DHARAMPAL AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. LALIT KUMAR GOEL AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. PREM SHARMA AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. YOGESH KUMAR GUPTA AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ARVIND KUMAR SHARMA AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. KANTA BAHRI AND OTHERS
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December 16, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. LAJINDER SINGH AND OTHERS
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December 16, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMARJEET REWARI
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. JAI KISHAN GOEL
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. M/S. RUNWELL (INDIA) PVT. LTD.
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. M/S. GAURAV WELDMESH PVT. LTD.
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. N.S. VASISHT
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. KISHAN CHAND
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAGHUBIR SINGH
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. HARKISHAN
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. DINESH KUMAR HIMATSINGHKA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRAMA BHANDARI
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September 22, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ARCHANA KHANNA & ORS.
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August 16, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAMESH SINGH
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November 8, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. AMIT
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November 7, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJAN SHARMA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SANTOSH SHARMA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAINY DHALL
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GYANENDER SINGH
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ALKA SAHNI
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GOVERDHAN
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIJAY DHALL
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. LAJWANTI JAIN
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. ANIL GIANCHANDANI
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. PAWAN MATHUR
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MOHD. NASEEM
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHASHI JAI KRISHNA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MOHD. YAHYA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. NOOR MOHAMMED
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN KANT GOYAL
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIVEK
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September 30, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. CHARANJIT KAUR
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September 16, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. USHA DEVI
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October 17, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. KRAM SINGH @ BIKRAM SINGH @ JAGDISH
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September 23, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MAHARAJ SINGH
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November 23, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. NIRMAL KANTA KOHLI
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September 19, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. MAHENDER SINGH & ORS.
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. UDAY SINGH AND OTHERS
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SURESH KUMAR NANGIA AND ORS.
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December 14, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAVI KUMAR GUPTA & ORS.
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November 29, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. HARISH SAWHNEY & ORS.
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November 29, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. VED PRAKASH AND ORS.
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December 2, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. BHAG RATI & ORS.
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December 5, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. HANS RAJ AND ORS.
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December 5, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. GEETA GULATI AND ORS.
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December 6, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. PARMAL AND ORS.
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September 8, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. SIDDHARTH GUPTA
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August 31, 2016 |
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DELHI DEVELOPMENT AUTHORITY Vs. REENA SURI AND ORS.
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April 28, 2016 |
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DELHI DEVT.AUTHORITY Vs. PRITHI PAL SINGH & ORS.
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February 18, 2016 |
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DELHI JAL BOARD Vs. MANOJ MISRA AND ORS.
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March 30, 2016 |
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DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. JAI KISHAN GOEL
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November 8, 2016 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PRAVEEN KUMAR
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November 11, 2016 |
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DELTA RUBBER & PLASTIC PRODUCTS Vs. MUNICIPAL COOPERATIVE BANK LTD
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May 17, 2016 |
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DENGSAILOVA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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March 16, 2016 |
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DEODHAR Vs. PARAG
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February 29, 2016 |
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DEPUTY COMMISSIONER OF COMMERCIAL TAXES (VIGILANCE) Vs. M/S HINDUSTAN LEVER LIMITED
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June 30, 2016 |
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DEV NARAYAN MANDAL Vs. STATE OF U.P. AND ORS
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July 25, 2016 |
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DEVENDRA KUMAR MANTRI Vs. HARSH VARDHAN LODHA
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July 5, 2016 |
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DEVENDRA MOHAN Vs. STATE OF UTTAR PRADESH AND ANR
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April 18, 2016 |
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DEVENDRA PRAKASH BANSAL Vs. SUNIL KUMAR VERMA
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July 21, 2016 |
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DEVENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
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September 29, 2016 |
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DEVIKA BISWAS Vs. UNION OF INDIA
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September 14, 2016 |
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DEVINDER SINGH & ORS. Vs. STATE OF PUNJAB THROUGH CBI
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April 25, 2016 |
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DEVRAJ Vs. STATE OF CHHATTISGARH
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July 25, 2016 |
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DHAL SINGH DEWANGAN Vs. STATE OF CHHATTISGARH
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September 23, 2016 |
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DHARAM PAL Vs. STATE OF HARYANA & ORS.
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January 29, 2016 |
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DHARAM SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD
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August 16, 2016 |
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DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
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November 21, 2016 |
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DHARAMVIR & ORS.ETC. Vs. STATE OF HARYANA & ETC.
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February 17, 2016 |
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DHARIWAL INDUSTRIES LTD. Vs. KISHORE WADHWANI
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September 6, 2016 |
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DHARMENDRA Vs. STATE OF U.P.
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October 5, 2016 |
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DHEERAJ DEVELOPERS PRIVATE LIMITED Vs. DR. OM PRAKASH GUPTA AND OTHERS
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February 23, 2016 |
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DHEERENDER SINGH PALIWAL Vs. UPSC
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April 21, 2016 |
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DHIR SINGH Vs. UNION OF INDIA AND ANR.
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April 7, 2016 |
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DHIREN DAVE Vs. M/S. SURAT DYES & ORS.
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January 21, 2016 |
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DIGVIJAYA SINGH Vs. STATE OF M.P. AND OTHERS
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December 15, 2016 |
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DILBAGH SINGH Vs. STATE OF PUNJAB
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November 28, 2016 |
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DINESH CHANDUBHAI PATEL Vs. STATE OF GUJARAT AND ANR.
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November 29, 2016 |
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DIRECTOR GENERAL OF INCOME TAX (ADMIN.) AND ANOTHER Vs. M/S. GTC INDUSTRIES LTD. AND ANOTHER
|
May 12, 2016 |
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DIRECTOR OF HEALTH SERVICE Vs. DR. SHIBANI CHAKRABORTY AND ORS.
|
May 27, 2016 |
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DIRECTOR OF INCOME TAX Vs. M/S SAMSUNG HEAVY INDUSTRIES CO. LTD.
|
December 14, 2016 |
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DIRECTOR OF INCOME TAX, NEW DELHI Vs. NATIONAL PETROLEUM CONSTRUCTION COMPANY
|
October 28, 2016 |
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DISHNET WIRELESS LIMITED Vs. THE COMMERCIAL TAX OFFICER (ADDL.)
|
April 22, 2016 |
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DISTRICT COLLECTOR, VELLORE DISTRICT Vs. K GOVINDARAJ
|
January 20, 2016 |
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DIVISIONAL FOREST OFFICER DEHRADUN Vs. BABA KALI KAMLI PANCH KSHETRA
|
June 8, 2016 |
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DIVISIONAL MANAGER AND ORS. Vs. VINAYAK CHINTAMAM GAWANDE AND ORS.
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June 29, 2016 |
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DLF LTD. Vs. SATISH KUMAR MALHOTRA
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August 26, 2016 |
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DOKISEELA RAMULU Vs. SRI SANGAMESWARA SWAMY VARU AND OTHERS
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November 29, 2016 |
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DON AYENGIA Vs. THE STATE OF ASSAM & ANR.
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January 28, 2016 |
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DR. RINI JOHAR & ANR. Vs. STATE OF M.P. & ORS.
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June 3, 2016 |
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DR. SUBRAMANIAN SWAMY Vs. BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
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October 7, 2016 |
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DRAVYA FINANCE PVT. LTD. & ANR. Vs. S.K. ROY & ORS.
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October 26, 2016 |
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DURGA PRASAD Vs. STATE OF CHHATTISGARH & ORS.
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September 27, 2016 |
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DY. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX AND ORS. Vs. M/S. BARNALA BUILDERS AND PROPERTY CONSULTANTS
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April 28, 2016 |
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DY. DIR. OF I.T. Vs. SUMITOMO MITSUI BANKING CORP.
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July 26, 2016 |
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DY.DIRECTOR, SOCIAL FORESTRY DIVN.& ANR Vs. LAKSHMI CHANDRA
|
February 2, 2016 |
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E-CITY ENTERTAINMENT PVT. LTD. Vs. STATE OF UTTAR PRADESH AND ORS.
|
March 15, 2016 |
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E. R. KUMAR & ANR Vs. UNION OF INDIA & ORS
|
November 11, 2016 |
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E. UMMER BAVA Vs. COMMISSIONER OF INCOME TAX KOZHIKODE
|
November 21, 2016 |
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E.SUBBULAKSHMI Vs. SECRETARY TO GOVT. & ORS.
|
November 17, 2016 |
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EASTERN COALFIELDS LTD. Vs. MISRI YADAV & ORS.
|
January 19, 2016 |
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EASTERN PERIPHERALS LTD. Vs. BRIHANMUMBAI MAHANAGAR PALIKA
|
July 29, 2016 |
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EDUC. CONS. (I) LTD. SC/ST EMPL. WEL. ASSO. Vs. UNION OF INDIA & OTHERS
|
August 2, 2016 |
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EDUCATIONAL SOCIETY, TUMSAR Vs. STATE OF MAHARASHTRA
|
February 1, 2016 |
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EITZEN BULK A/S Vs. ASHAPURA MINECHEM LTD. & ANR.
|
May 13, 2016 |
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ELECTION COMMISSION OF INDIA Vs. PRAFUL AND ORS.
|
January 12, 2016 |
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ELECTRICAL MFG. CO. LTD. Vs. POWER GRID CORPN. OF INDIA LTD.
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July 20, 2016 |
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EMM ENN ASSOCIATES Vs. COMMANDER WORKS ENGINEER
|
June 26, 2016 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. A.K. ABDUL SAMAD & ANR.
|
March 10, 2016 |
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ENERCON (INDIA) LTD. Vs. STATE OF KARNATAKA
|
March 8, 2016 |
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ESSAR STEEL LTD. Vs. UNION OF INDIA & ORS.
|
April 19, 2016 |
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ESTATE OFFICER EVICTION AUTHORITY Vs. B.MANORANJITHAM
|
December 8, 2016 |
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ESTATE OFFICER UT CHANDIGARH & ORS. Vs. M/S. ESYS INFORMATION TECHNOLOGIES PVT. LTD.
|
May 11, 2016 |
|
ESTATE OFFICER, U.T. CHANDIGARH AND ORS. Vs. RAJAN SOI AND ORS.
|
March 2, 2016 |
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ETOILE CREATIONS Vs. SARL DANSET DECO
|
July 25, 2016 |
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EVEREADY INDUSTRIES INDIA LTD. Vs. STATE OF KARNATAKA
|
April 13, 2016 |
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EXEX ENGINEER KUKADI P L D Vs. BHAGA PRABHU BHOSALE
|
July 12, 2016 |
|
EXTRA Vs. UNION OF INDIA AND ANOTHER
|
January 13, 2016 |
|
EXTRA JUDICIAL EXECUTION VICTIM FAMILIES ASSOCIATION (EEVFAM) & ANR. Vs. UNION OF INDIA & ANR.
|
July 8, 2016 |
|
FOOD CORPORATION OF INDIA AND ORS Vs. RICE MILLERS ASSOCIATION, DISTRICT GONDIA AND ORS
|
July 22, 2016 |
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FULLERTION INDIA CREDIT COMPANY LTD. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 7, 2016 |
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G. BALACHANDRAN Vs. C.S. RAMACHANDRAN NAIR AND ORS.
|
March 15, 2016 |
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G. NARASIMHA RAO Vs. P. RAJENDRANATH AND ANR.
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April 18, 2016 |
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G.S.KAMALAN Vs. LATHIKA KARTHIKEYAN AND ORS.
|
April 13, 2016 |
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G.T. VENKATASWAMY REDDY Vs. STATE TRANSPORT AUTHORITY & ORS.
|
July 19, 2016 |
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G.V.PRATAP REDDY Vs. K.V.V.S.N. ASSOCIATES
|
May 12, 2016 |
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GAIL (INDIA) LTD. Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD & ORS.
|
January 13, 2016 |
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GAJANAN DASHRATH KHARATE Vs. STATE OF MAHARASHTRA
|
February 26, 2016 |
|
GALADA POWER AND TELECOMMUNICATION LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 28, 2016 |
|
GANGADHAR Vs. STATE OF MAHARASHTRA
|
September 1, 2016 |
|
GAURAV KUMAR BANSAL Vs. UNION OF INDIA (UOI) AND ORS.
|
April 5, 2016 |
|
GAYATHRI Vs. M GIRISH
|
July 27, 2016 |
|
GENERAL MANAGER.R.B.I Vs. N.VENKATESHAIAH & ORS.
|
February 2, 2016 |
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GHAN SHYAM SINGH Vs. STATE OF U.P.
|
May 23, 2016 |
|
GHANSHYAM Vs. STATE OF M P
|
February 10, 2016 |
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GHANSHYAM SARDA Vs. SASHIKANT JHA, DIRECTOR, M/S JK JUTE MILLS CO. LTD. & ORS.
|
November 18, 2016 |
|
GHANSHYAM SUKHDEO GAIKWAD AND ORS Vs. BAJAJ AUTO LTD. & ORS.
|
May 5, 2016 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAM KRISHANA AND ORS.
|
February 23, 2016 |
|
GHULAM MOHI-UD-DIN WANI Vs. STATE OF JAMMU & KASHMIR
|
September 15, 2016 |
|
GIANI RAM MITTAL AND ORS. Vs. RSPL HEALTH PRIVATE LIMITED
|
February 1, 2016 |
|
GIRILAL & COMPANY Vs. INCOME TAX OFFICER
|
August 8, 2016 |
|
GIRISH RAGHUNATH MEHTA Vs. INSPECTOR OF CUSTOMS
|
September 7, 2016 |
|
GIRISH S/O DHARMAVIR MADAN Vs. NANDKUMAR S/O SHANKARRAO RASNE
|
August 5, 2016 |
|
GLOBAL CEMENT LTD Vs. DEPUTY REGISTRAR HIGH COURT OF GUJARAT AT AHMEDABAD
|
September 15, 2016 |
|
GOA FOUNDATION & ANR. Vs. STATE OF GOA & ANR.
|
March 29, 2016 |
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GOKARAKONDA NAGA SAIBABA Vs. STATE OF MAHARASHTRA
|
April 4, 2016 |
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GOLLA RAJANNA ETC. ETC. Vs. THE DIVISIONAL MANAGER AND ANOTHER, ETC. ETC.
|
November 23, 2016 |
|
GOOGLE INDIA PVT. LIMITED THROUGH ITS POA HOLDER GITANJALI DUGGAL Vs. BLUEBERRY BOOKS AND OTHERS
|
August 16, 2016 |
|
GOPAL KRUSHNA GOSHALA Vs. ORISSA INDUS INFRA DEV CORP
|
February 10, 2016 |
|
GOVERNING BODY,L.P. SHAHI COLLEGE, PATNA AND ANR. Vs. SMT. SEEMA MISHRA & ORS.
|
October 5, 2016 |
|
GOVERNMENT OF NCT OF DELHI Vs. SATISH KUMAR AGGARWAL
|
September 8, 2016 |
|
GOVERNMENT OF NCT OF DELHI THE SECRETARY, LAND AND BUILDING DEPARTMENT Vs. KISHAN CHAND
|
September 16, 2016 |
|
GOVERNMENT OF TAMIL NADU AND ORS. Vs. GAIL INDIA LIMITED AND ORS.
|
February 2, 2016 |
|
GOVINDASWAMY Vs. STATE OF KERALA
|
September 15, 2016 |
|
GOVT OF BIHAR Vs. DAYANAND SINGH
|
September 29, 2016 |
|
GOVT OF NCT OF DELHI Vs. MAHENDER SINGH
|
September 22, 2016 |
|
GOVT. OF NCT OF DELHI Vs. RAJBIR SINGH
|
August 31, 2016 |
|
GOVT. OF NCT OF DELHI Vs. KAILASH CHAND GUPTA AND OTHERS
|
September 22, 2016 |
|
GOVT. OF NCT OF DELHI AND ANR. Vs. ANAND ARYA AND ORS.
|
February 5, 2016 |
|
GOVT. OF NCT OF DELHI AND ORS. Vs. KARTAR SINGH & ORS.
|
November 29, 2016 |
|
GOVT. OF NCT OF DELHI THROUGH SECREATARY, LAND AND BUILDING DEPARTMENT & ANR. Vs. RATHI STEELS LTD. & ORS.
|
November 23, 2016 |
|
GOVT. OF NCT OF DELHI THROUGH SECRETARY LAND AND BUILDING DEPARTMENT Vs. VIKAS GUPTA AND ORS.
|
November 23, 2016 |
|
GOVT. OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT Vs. GOVIND RAM & ANR.
|
December 8, 2016 |
|
GREATER NOIDA IND. DEV. AUTHORITY Vs. SAVITRI MOHAN
|
June 29, 2016 |
|
GREAVES COTTON LIMITED Vs. UNITED MACHINERY AND APPLIANCES
|
December 14, 2016 |
|
GUJARAT MARITIME BOARD Vs. L&T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD. AND ANOTHER
|
September 28, 2016 |
|
GUJARAT URJA VIKAS NIGAM LIMITED Vs. TARINI INFRASTRUCTURE LTD. & ORS.
|
July 5, 2016 |
|
GUJARAT URJA VIKAS NIGAM LIMITED Vs. EMCO LIMITED
|
February 2, 2016 |
|
GUJARAT URJA VIKAS NIGAM LTD. Vs. ESSAR POWER LIMITED
|
August 9, 2016 |
|
GUJARAT URJA VIKAS NIGAM LTD. Vs. M/S. ACME SOLAR TECHNOLOGIES (GUJARAT) PVT. LTD. AND ORS. (WITH APPLN. (S) FOR STAY AND OFFICE REPORT)
|
November 9, 2016 |
|
GUJARAT WATER SUPPLY & SEWERAGE BOARD Vs. JASUBHAI KABHAI HARIJAN ETC
|
January 11, 2016 |
|
GULSHERA KHANAM Vs. AFTAB AHMAD
|
September 27, 2016 |
|
GULZARI LAL Vs. STATE OF HARYANA
|
February 2, 2016 |
|
GUMAN SINGH & ORS. Vs. MANGA SINGH (D)BY LRS. & ORS.
|
May 5, 2016 |
|
GURBAX SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 17, 2016 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
December 2, 2016 |
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GURJANT SINGH & ORS Vs. STATE OF PUNJAB & ORS.
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July 1, 2016 |
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GURMEET KAUR AND ORS. Vs. BALBIR SINGH AND ORS.
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February 29, 2016 |
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GURPAL SINGH Vs. STATE OF PUNJAB
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December 2, 2016 |
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GYANESHWAR SHYAMAL Vs. STATE OF WEST BENGAL
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March 29, 2016 |
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GYANI CHAND Vs. STATE OF A.P.
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September 20, 2016 |
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H.D. SIKAND (D) THROUGH L.RS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR.
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December 15, 2016 |
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H.P. STATE ELECTRICITY BOARD LTD. Vs. MAHESH DAHIYA
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November 18, 2016 |
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H.V. LOW & COMPANY PRIVATE LTD. Vs. THE STATE OF WEST BENGAL
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March 1, 2016 |
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HAMANT YASHWANT DHAGE Vs. STATE OF MAHARASHTRA AND OTHERS
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February 10, 2016 |
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HANUMAN CHAND Vs. STATE, REP. BY INSPECTOR OF POLICE
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June 10, 2016 |
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HANUMAN DUTT SHUKLA AND ORS. ETC. Vs. STATE OF U.P. AND ORS. ETC. ETC.
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January 19, 2016 |
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HANUMAN SATEDWAL Vs. STATE OF RAJASTHAN AND ANR.
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July 22, 2016 |
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HAPUR PILAKHUA DEVELOPMENT AUTHORITY Vs. SWANTANTRA BHARAT PAPER MILLS PVT. LTD. & ORS.
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July 21, 2016 |
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HARBEER SINGH Vs. SHEESHPAL & ORS.
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October 20, 2016 |
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HARDAYAL SINGH & ANR. Vs. AMRIK SINGH AND ORS.
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July 19, 2016 |
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HARDEI Vs. STATE OF U.P.
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March 30, 2016 |
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HARI @ HARIDOSS Vs. STATE BY INSPECTOR OF POLICE AND ANR.
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September 2, 2016 |
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HARI CHAND Vs. UNION OF INDIA
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September 15, 2016 |
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HARIJAN BHALA TEJA Vs. STATE OF GUJARAT
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April 27, 2016 |
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HARIJAN JIVRAJBHAI BADHABHAI Vs. STATE OF GUJARAT
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May 11, 2016 |
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HARIJAN PANIBEN DUDABHAI Vs. STATE OF GUJARAT & ORS
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July 1, 2016 |
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HARISH Vs. STATE OF U.P & ORS.
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September 30, 2016 |
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HARPAL SINGH @ CHHOTA Vs. STATE OF PUNJAB
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November 21, 2016 |
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HARPINDER PAL SINGH Vs. RAJIV PRASHAR
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July 14, 2016 |
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HARSH KUMAR SHARMA, IFS Vs. STATE OF PUNJAB & ANR.
|
December 14, 2016 |
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HARSH MANDER Vs. AMIT ANILCHANDRA SHAH
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October 19, 2016 |
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HARSHITA BHASIN Vs. STATE OF WEST BENGAL & ORS
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December 14, 2016 |
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HARUBHA JILUBHA JHALA AND ANOTHER Vs. STATE OF GUJARAT
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August 24, 2016 |
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HARUN RASHID RASHID Vs. UNION OF INDIA
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September 19, 2016 |
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HARYANA STATE Vs. GRAM PANCHAYAT VILLAGE KALEHRI
|
June 29, 2016 |
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HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. HUKAM CHAND AND ORS.
|
March 4, 2016 |
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HARYANA URBAN DEV. AUTHORITY AND ORS. Vs. P.K. DHAWAN AND ORS.
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July 25, 2016 |
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HARYANA VIDHYUT PRASARAN NIGAM LTD. Vs. HARYANA ELECTRICITY REGULATORY COMMISSION AND ANR.
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December 14, 2016 |
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HATHIBHAI BULKHIDAS PVT LTD Vs. TATA CAPITAL FINANCIAL SERVICES LTD
|
January 11, 2016 |
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HDFC SECURITIES LTD. & ORS Vs. STATE OF MAHARASHTRA & ANR.
|
December 9, 2016 |
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HEAVEN DIAMONDS PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
February 2, 2016 |
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HEERA LAL Vs. STATE OF HARYANA
|
January 22, 2016 |
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HEMANT MADHUSUDAN NERURKAR Vs. STATE OF JHARKHAND AND ANOTHER
|
May 4, 2016 |
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HEMANT VIMALNATH NARICHANIA AND ANOTHER Vs. ANAND DARSHAN C.H.S. LTD. AND OTHERS
|
February 23, 2016 |
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HET RAM BENIWAL & ORS. Vs. RAGHUVEER SINGH & ORS.
|
October 21, 2016 |
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HET SINGH YADAV Vs. STATE OF U.P
|
September 15, 2016 |
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HIGH COURT OF PUNJAB & HARYANA & ORS Vs. JAGDEV SINGH
|
July 29, 2016 |
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HINA Vs. UNION OF INDIA & ORS.
|
February 23, 2016 |
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HINDUSTAN AERONAUTICS LTD. Vs. STATE OF U.P AND ORS.
|
October 17, 2016 |
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HINDUSTAN LEVER LTD. Vs. STATE OF KARNATAKA
|
September 2, 2016 |
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HINDUSTAN STEELWORKS CONSTRUCTION LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 29, 2016 |
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HINDUSTAN UNILEVER LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
April 12, 2016 |
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HIRAL P. HARSORA AND ORS. Vs. KUSUM NAROTTAMDAS HARSORA AND ORS.
|
October 6, 2016 |
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HUBLI-DHARWAD URBAN DEVELOPMENT AUTHORITY Vs. SHEKHARGOWDA CHENNABASANNAGOWDA PHAKIRGOWDAR (SINCE DECEASED) BY LR. & ANR.
|
October 3, 2016 |
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IAN PETER MORRIS Vs. ASSTT. COMMNR. OF INCOME TAX
|
November 29, 2016 |
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IBRAHIM ADAMALI PATEL (D) TR. LR. Vs. UNION OF INDIA
|
March 17, 2016 |
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ICICI BANK LTD. Vs. M/S ABURUBAM AND COMPANY AND ORS.
|
August 30, 2016 |
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IDBI TRUSTEESHIP SERVICES LTD. Vs. HUBTOWN LTD.
|
November 15, 2016 |
|
ILLATHODY BEERAN Vs. STATE OF KERALA
|
July 14, 2016 |
|
IN RE OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. STATE
|
October 6, 2016 |
|
IN RE OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. STATE
|
October 3, 2016 |
|
IN RE: NETWORKING OF RIVERS Vs. STATE
|
April 18, 2016 |
|
IN RE: OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. STATE
|
October 4, 2016 |
|
IN RE: RE-INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
|
March 14, 2016 |
|
IN RE: SPECIAL REFERENCE NO. 1/2004 Vs. STATE
|
March 17, 2016 |
|
IN RE: THE PUNJAB TERMINATION OF AGREEMENT ACT, 2004 Vs. STATE
|
November 10, 2016 |
|
IN RE:BLOG PUBLISHED BY JUSTICE MARKANDEY KATJU IN FACEBOOK Vs. STATE OF KERALA
|
November 11, 2016 |
|
INDIAN ASS. OF PALLIATIVE CARE & ORS. Vs. UNION OF INDIA & ORS.
|
April 1, 2016 |
|
INDIAN BANK Vs. S.K.JEEVANANDAM
|
April 19, 2016 |
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INDIAN BANK Vs. M/S NIPPON ENTERPRISES SOUTH & ORS.
|
February 17, 2016 |
|
INDIAN HOTEL & RESTAURANT ASSOCIATION & ANOTHER Vs. STATE OF MAHARASHTRA & ANOTHER
|
May 10, 2016 |
|
INDIAN HOTEL & RESTAURANT ASSOCIATION & ANOTHER Vs. STATE OF MAHARASHTRA & ANOTHER
|
April 25, 2016 |
|
INDIAN HOTEL & RESTAURANT ASSOCIATION & ANR. Vs. STATE OF MAHARASHTRA & ANR.
|
April 18, 2016 |
|
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 24, 2016 |
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INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 2, 2016 |
|
INDIAN HOTEL AND RESTAURANT ASSOCIATION (AHAR) Vs. STATE OF MAHARASHTRA
|
September 21, 2016 |
|
INDIAN MACHINERY COMPANY Vs. M/S. ANSAL HOUSING & CONSTRUCTION LTD.
|
January 27, 2016 |
|
INDIAN OIL CORP. LTD. & OTHERS Vs. M/S ATMA RAM BANARASI DASS
|
July 13, 2016 |
|
INDIAN YOUNG LAWYERS ASSOCIATION Vs. STATE OF KERALA
|
January 18, 2016 |
|
INDIRA DEVI AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2016 |
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INDO BURMA PETROLEUM CORP. LTD. Vs. COMMISSIONER VAT DELHI & ORS.
|
May 13, 2016 |
|
INDORE MUNICIPAL CORPORATION Vs. HARISH TOLANI
|
February 24, 2016 |
|
INDRA KAUR Vs. ROYAL SUNDRAM ALLIANCE INS.CO.LTD.
|
January 22, 2016 |
|
INDRANI WAHI Vs. REGISTRAR OF COOP. SOCIETIES AND ORS.
|
March 10, 2016 |
|
INDRASH CHANDER JOSHI Vs. INSPECTOR OF CUS., LAND CUSTOMS STATION
|
September 1, 2016 |
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INTERNATIONAL CONFEDERATION OF SOCIETIES OF AUTHORS AND COMPOSERS (CISAC) Vs. ADITYA PANDEY & ORS
|
September 20, 2016 |
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IQBAL NATH SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 29, 2016 |
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IRA BASU CHOWDHURY AND ORS. Vs. CALCUTTA METROPOLITAN DEV. AUTH. AND ORS.
|
January 20, 2016 |
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ISHWAR DAS MOOLRAJANI Vs. UNION OF INDIA (UOI)
|
January 14, 2016 |
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ITC LIMITED GURGAON Vs. COMMISSIONER OF I.T. (TDS) DELHI
|
April 26, 2016 |
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J. ASHOKA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES & ORS.
|
December 15, 2016 |
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J.K. CEMENT LIMITED Vs. STATE OF RAJASTHAN AND ORS.
|
January 20, 2016 |
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J.K. LAKSHMI CEMENT LTD. Vs. COMMERCIAL TAX OFFICER, PALI
|
September 16, 2016 |
|
J.RAMESH KAMATH Vs. MOHANA KURUP
|
May 4, 2016 |
|
JABAL C. LASHKARI & ORS. Vs. OFFICIAL LIQUIDATOR & ORS.
|
March 29, 2016 |
|
JAGABANDHU BEHERA Vs. SUBRAT TARAI AND ORS.
|
January 21, 2016 |
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JAGARNATH SINGH Vs. STATE OF JHARKHAND
|
September 14, 2016 |
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JAGAT SINGH Vs. STATE OF UTTARAKHAND
|
June 29, 2016 |
|
JAGATJIT INDUSTRIES LIMITED Vs. THE INTELLECTUAL PROPERTY APPELLATE BOARD & ORS.
|
January 20, 2016 |
|
JAGDISH Vs. STATE OF HARYANA
|
June 29, 2016 |
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JAGDISH NARAIN SHUKLA Vs. STATE OF U.P. AND OTHERS.
|
September 26, 2016 |
|
JAGDISH PRASAD VERMA Vs. STATE OF M P
|
January 5, 2016 |
|
JAI HIND CYCLE COMPANY LTD., HYDERABAD Vs. COMMISSIONER OF INCOME TAX, A.P.
|
October 21, 2016 |
|
JAI KANT PRASAD Vs. THE STATE OF BIHAR
|
February 25, 2016 |
|
JAI PRAKASH Vs. NATIONAL INSURANCE CO. LTD.
|
May 13, 2016 |
|
JAIDEV INDER SINGH Vs. AMRITSAR IMPROVEMENT TRUST
|
February 16, 2016 |
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JAINARAYAN GURJAR Vs. STATE OF RAJASTHAN
|
December 5, 2016 |
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JAMNADAS Vs. STATE OF M.P.
|
June 29, 2016 |
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JAMSHED ANSARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS.
|
August 26, 2016 |
|
JANTA SINGH Vs. STATE OF PUNJAB
|
November 9, 2016 |
|
JASBIR SINGH Vs. STATE OF HARYANA
|
February 9, 2016 |
|
JASHODA KUMARI PRADHAN AND ORS. Vs. THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
January 22, 2016 |
|
JATIN C. JHAVERI Vs. UNION OF INDIA
|
May 13, 2016 |
|
JAWAHARLAL Vs. OFFICIAL LIQUIDATOR,H.C. OF KERALA&ORS.
|
July 14, 2016 |
|
JAYA BISWAL & ORS. Vs. BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. & ANR.
|
February 4, 2016 |
|
JAYAM & CO. Vs. ASSISTANT COMNMISSIONER
|
August 5, 2016 |
|
JAYANT VASANTRAO HIWARKAR Vs. ANOOP GANPATRAO BOBDE AND OTHERS.
|
November 18, 2016 |
|
JAYANTILAL VASHRAMBHAI MODIA Vs. M/S ORIENT BELL LTD.
|
May 6, 2016 |
|
JEANS KNIT PRIVATE LTD. BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BANGALORE, AND OTHERS
|
November 21, 2016 |
|
JEANS KNIT PRIVATE LTD. BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BANGALORE, AND ORS.
|
December 8, 2016 |
|
JEEJA GHOSH & ANR. Vs. UNION OF INDIA & ORS.
|
May 12, 2016 |
|
JHABAR SINGH Vs. STATE OF HARYANA
|
October 18, 2016 |
|
JHONY Vs. DINESH KUMAR
|
April 28, 2016 |
|
JIJI K.S. AND ORS Vs. L. B. S. CENTER FOR SCIENCE & TECHNOLOGY & ORS.
|
April 28, 2016 |
|
JINDAL STAINLESS LTD.& ANR. Vs. STATE OF HARYANA & ORS.
|
November 11, 2016 |
|
JITENDRASINH @ JITUBHA MANSINH VADHER Vs. STATE OF GUJARAT
|
August 16, 2016 |
|
JIVANA DEVI YOGENDRA NATH ADHAR Vs. VIMAL KUMAR DAYARAM MAKANE
|
January 27, 2016 |
|
JIVANLAL Vs. PRAVIN KRISHNA, PRINCIPAL SECRETARY
|
December 14, 2016 |
|
JOINT REGISTRAR OF CO Vs. CHERIAN EAPEN AND ORS. ETC. ETC.
|
December 5, 2016 |
|
JOINT SECRETARY, POLITICAL DEPARTMENT SHILLONG Vs. HIGH COURT OF MEGHALAYA
|
March 18, 2016 |
|
JOITAABHAI MAGANLAL Vs. STATE OF GUJARAT
|
November 10, 2016 |
|
JORSINGH GOVIND VANJARI Vs. DIVISIONAL CONTROLLER MAHARASHTRA, STATE ROAD TRANSPORT CORPORATION, JALGAON DIVISION, JALGAON
|
December 6, 2016 |
|
JOSE @ PAPPACHAN Vs. THE SUB-INSPECTOR OF POLICE, KOYILANDY & ANOTHER
|
October 3, 2016 |
|
JOSHUA AND ORS. Vs. STATE OF KERALA
|
April 5, 2016 |
|
JUGAL KISHORE MISHRA Vs. B.P. SINGH
|
September 26, 2016 |
|
JUSTICE (RETD.) MARKANDEY KATJU Vs. THE LOK SABHA & ANR.
|
December 15, 2016 |
|
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR.
|
February 24, 2016 |
|
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
|
November 16, 2016 |
|
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
|
December 1, 2016 |
|
JWALA PRASAD Vs. STATE OF U.P.
|
August 17, 2016 |
|
JWALA PRASAD Vs. STATE OF CHHATTISGARH
|
June 8, 2016 |
|
JYOTI SHARMA Vs. RAJINDER KUMAR SHARMA
|
January 12, 2016 |
|
K CHANDRASEKAR Vs. RAMANI
|
July 26, 2016 |
|
K S JOSEPH Vs. PHILIPS CARBON BLACK LTD
|
April 11, 2016 |
|
K.P. RAJAGOPALA MENON Vs. K.P. LEELA MENON AND ORS.
|
March 16, 2016 |
|
K.S. SANJEEV (DEAD)BY LRS. ETC. Vs. STATE OF KERALA AND ANR.
|
January 7, 2016 |
|
K.V. PRAKASH BABU Vs. STATE OF KARNATAKA
|
November 22, 2016 |
|
K.V.MURALIDHAR Vs. K.V.ANANDA RAO & ORS.
|
January 7, 2016 |
|
KADAMANIAN @ MANIKANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 31, 2016 |
|
KAIL LTD. Vs. STATE OF KERALA
|
October 26, 2016 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
April 27, 2016 |
|
KAILASH NAMDEO PATIL Vs. STATE OF MAHARASHTRA
|
June 16, 2016 |
|
KALA @ CHANDRAKALA Vs. STATE THROUGH INSPECTOR OF POLICE
|
August 12, 2016 |
|
KALIDAS CHUNILAL PATEL Vs. SAVITABEN
|
June 29, 2016 |
|
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
|
March 16, 2016 |
|
KAMALABAI Vs. STATE OF M P
|
April 4, 2016 |
|
KAMTA YADAV & ORS. Vs. STATE OF BIHAR
|
October 6, 2016 |
|
KANTA TEJUS MANU Vs. TEJAS KANUBHAI MAUN
|
February 15, 2016 |
|
KARANJIT SINGH & ORS. Vs. PARKASH KAUR & ORS.
|
July 26, 2016 |
|
KARATTU SHOUKATHALI Vs. STATE OF KERALA
|
February 24, 2016 |
|
KARMA DORJEE & ORS Vs. UNION OF INDIA AND ORS
|
December 14, 2016 |
|
KARNATAKA POWER TRANS. CORPORATION LTD. Vs. SOUTH INDIAN SUGAR MILLS ASS AND ORS.
|
January 21, 2016 |
|
KARUNA SOCIETY FOR ANIMALS & NATURE & ORS Vs. UNION OF INDIA & ORS.
|
July 15, 2016 |
|
KASAMSHA RAMJANISHA DIWAN Vs. GUJARAT STATE WAKF BOARD AND ORS.
|
January 18, 2016 |
|
KATHURIA PUBLIC SCHOOLS & ORS. Vs. UNION OF INDIA & ORS.
|
February 19, 2016 |
|
KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS.
|
August 29, 2016 |
|
KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS
|
September 8, 2016 |
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KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS
|
September 27, 2016 |
|
KEDAR MISHRA Vs. THE STATE OF BIHAR & ORS.
|
April 12, 2016 |
|
KEDAR NATH YADAV Vs. STATE OF WEST BENGAL & ORS.
|
August 31, 2016 |
|
KELVIN JUTE CO LTD WORKS P F Vs. KRISHNA KUMAR AGARWALA
|
January 21, 2016 |
|
KERALA PUBLIC SERVICE COMMISSION & ORS. Vs. THE STATE INFORMATION COMMISSION & ANR.
|
February 4, 2016 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. N.K. BYJUMON
|
March 4, 2016 |
|
KESHAV H. GHOLVE AND ANR. ETC. Vs. M/S THERMAX LTD. AND ETC.
|
August 23, 2016 |
|
KHOKAN GIRI @ MADHAB Vs. STATE OF WEST BENGAL
|
December 1, 2016 |
|
KHURSIDA BEGUM (D) BY LRS. & ORS. Vs. KOMAMMAD FAROOQ (D) BY LRS. & ANR.
|
February 1, 2016 |
|
KISHAN KEDIA Vs. STATE OF MAHARASHTRA & OTHERS
|
July 21, 2016 |
|
KOKAIYABAI YADAV Vs. STATE OF CHHATTISGARH
|
December 15, 2016 |
|
KOTAK MAHINDRA BANK LIMITED Vs. GLOBAL INFRASTRUCTURE & TECHNOLOGIES LIMITED & ORS.
|
March 18, 2016 |
|
KRISHAN CHANDER Vs. STATE OF DELHI
|
January 6, 2016 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
December 15, 2016 |
|
KRISHNA DEVI Vs. INDIAN OIL CORPORATION LTD.
|
May 16, 2016 |
|
KRUSHNA NARAYAN WANJARI Vs. THE JAI BHARTI SHIKSHAN SANSTHA , HINGANGHAT
|
July 8, 2016 |
|
KULDEEP KUMAR PATHAK Vs. STATE OF U.P.
|
January 5, 2016 |
|
KULDEEP SINGH Vs. RAJINDER KUMAR
|
October 20, 2016 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
August 17, 2016 |
|
KULDEEP SINGH Vs. STATE OF MAHARASHTRA AND OTHERS
|
July 13, 2016 |
|
KULWANT RAI SHARMA Vs. STATE OF PUNJAB AND ORS.
|
March 2, 2016 |
|
KULWINDER PAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
May 12, 2016 |
|
KUMAR ALUMINIUM LTD Vs. ASEET RECONSTRUCTION COMPANY INDIA LTD
|
August 23, 2016 |
|
KUNAPAREDDY @ NOOKALA SHANKA BALAJI Vs. KUNAPAREDDY SWARNA KUMARI & ANR
|
April 18, 2016 |
|
KUNDAN LAL Vs. KAMRUDDIN
|
December 1, 2016 |
|
KUNJAMMA Vs. STATE OF KERALA
|
February 10, 2016 |
|
KUSUM HARILAL SONI Vs. CHANDRIKA NANDLAL MEHTA AND ANR.
|
April 12, 2016 |
|
L. GOWRAMMA (D) BY LR. Vs. SUNANDA (D) BY LRS. & ANR.
|
January 12, 2016 |
|
L. NARAYANA SWAMY Vs. STATE OF KARNATAKA & ORS.
|
September 6, 2016 |
|
LAKHAN LAL Vs. G.M.(R&R) NARMADA HYDROELECTRIC
|
August 9, 2016 |
|
LAKHAN SINGH Vs. BETI BAI
|
December 8, 2016 |
|
LAKHMI CHAND Vs. RELIANCE GENERAL INSURANCE
|
January 7, 2016 |
|
LAKSHMANAN AND ORS. Vs. G. AYYASAMY
|
March 29, 2016 |
|
LAL BABU DAS Vs. OIL INDIA LTD
|
January 14, 2016 |
|
LAL CHAND LOHIA Vs. STATE OF HARYANA
|
January 22, 2016 |
|
LALA LAXMAN KIRDAT Vs. STATE OF MAHARASHTRA
|
October 21, 2016 |
|
LALITA RAMESH LASE & ORS. Vs. JAIRAJ KANTILAL SONAWALA & ORS.
|
December 16, 2016 |
|
LALITESHWAR PRASAD SINGH & ORS. Vs. S.P. SRIVASTAVA (D) THR. LRS.
|
December 15, 2016 |
|
LALJIBHAI KADVABHAI SAVALIYA & ORS. Vs. STATE OF GUJARAT & ORS.
|
October 5, 2016 |
|
LANCO ANPARA POWER LIMITED Vs. STATE OF UTTAR PRADESH & ORS.
|
October 18, 2016 |
|
LAND & BUILDING DEPARTMENT THROUGH SECRETARY, GOVT. OF NCT OF DELHI AND ANR. Vs. M/S GREEN FINANCE PVT. LTD. & ORS.
|
September 20, 2016 |
|
LAND AND BUILDING DEPARTMENT THR. SECRETARY, GOVT. OF NCT OF DELHI AND ANR. Vs. M/S GREEN FINANCE PVT. LTD. & ORS.
|
November 22, 2016 |
|
LAND BUILDING DEPARTMENT THROUGH SECRETARY Vs. GIRIRAJ SINGH
|
August 31, 2016 |
|
LARSEN & TOUBRO LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES & ANR.
|
September 5, 2016 |
|
LAXMI BAI Vs. T.JAGADISH
|
August 29, 2016 |
|
LAXMI SNACKS PVT. LTD. Vs. AKSHAR FOOD PRODUCTS
|
February 1, 2016 |
|
LIBERTY FOOTWEAR CO. Vs. COMMISSIONER OF INCOME TAX
|
February 11, 2016 |
|
LIBERTY MARINE SYNDICATE PRIVATE LTD AND ORS. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX,CUTTACK AND ORS
|
December 30, 2016 |
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LIC OF INDIA AND ORS. Vs. KRISHNA MURARI LAL ASTHANA AND ORS.
|
March 31, 2016 |
|
LIFE CONVICT LAL SINGH @ MANJEET SINGH Vs. STATE OF PUNJAB & ANR.
|
June 29, 2016 |
|
LILAWATI AGARWAL Vs. STATE OF JHARKHAND
|
April 1, 2016 |
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LOK PRAHARI Vs. STATE OF U.P. & ORS.
|
August 1, 2016 |
|
LOK PRAHARI THR. ITS GENERAL SECRETARY, S.N. SHUKLA Vs. ELECTION COMMISSION OF INDIA
|
November 7, 2016 |
|
LOK PRAHARI THR. ITS GNRL. SECY, S N SHUKLA Vs. STATE OF U P AND ORS
|
November 21, 2016 |
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LOKESH KATARA AND ANR Vs. HONBLE HIGH COURT OF GUJARAT
|
December 14, 2016 |
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LOKESH KUMAR SHARMA Vs. URMILA
|
May 9, 2016 |
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LOMESH VIDYA SAGAR Vs. COURT OF ITS OWN MOTION
|
December 2, 2016 |
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LOURDES SOCIETY SNEHANJALI GIRLS HOSTEL AND ANR. Vs. M/S H & R JOHNSON (INDIA) LTD. & ORS.
|
August 2, 2016 |
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LUDOVICO SAGRADO GOVEIA Vs. CIRILA ROSA MARIA PINTO AND ORS.
|
September 6, 2016 |
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M. S. KAZI Vs. MUSLIM EDUCATION SOCIETY & ORS.
|
August 22, 2016 |
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M. SURESH Vs. STATE OF A.P.
|
July 11, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
|
January 5, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 30, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA
|
August 22, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
|
April 30, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA
|
August 12, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA & ORS.
|
July 15, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA AND OTHERS
|
January 7, 2016 |
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M.C. MEHTA Vs. UNION OF INDIA & OTHERS
|
May 10, 2016 |
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M.C.MEHTA Vs. UNION OF INDIA & ORS.
|
May 13, 2016 |
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M.K. UTTHAN SUDHAR SAMITI MARYADIT Vs. BABULALSHUKLA AND ORS.
|
April 18, 2016 |
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M.K.INDRAJEET SINHJI COTTON P.LTD. Vs. NARMADA COTTO COOP.SPG.MILLS LD.& ORS
|
April 26, 2016 |
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M.L. WADHAWAN Vs. ZUNZARRAO BHIKAJI NAGARKAR & ORS.
|
September 27, 2016 |
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M.VINOD KUMAR Vs. H.D. KUMARASWAMY AND OTHERS – RESPONDENTS
|
September 27, 2016 |
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M/S ABHINANDAN INVESTMENT LTD ETC Vs. COMMISSIONER OF INCOME TAX DELHI
|
December 16, 2016 |
|
M/S ADVANCE GASES & CONSULTANTS LTD. Vs. COMMISSIONER OF TRADE TAX,U.P.
|
March 16, 2016 |
|
M/S ARTI SPINNING MILLS ETC.ETC. Vs. STATE OF HARYANA & ANR
|
May 13, 2016 |
|
M/S BABU RAM ASHOK KUMAR Vs. MUSHTAQ ALI AND ORS.
|
June 29, 2016 |
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M/S BAJAJ HINDUSTAN LTD. Vs. STATE OF U.P. & ORS.
|
March 14, 2016 |
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M/S CHEM SOLAR ENERGY SYSTEM PRIVATE LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION & ORS.
|
July 14, 2016 |
|
M/S DEVIDAYAL CASTINGS PVT LTD. Vs. HARYANA FINANCIAL CORPORATION
|
September 6, 2016 |
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M/S DUGAR TEA INDUSTRIES PVT. LTD Vs. STATE OF ASSAM & ORS.
|
October 6, 2016 |
|
M/S EAGLE CONTINENTAL FOODS PVT. LTD. Vs. SHAILESH SINGH
|
June 20, 2016 |
|
M/S ELECTROTHERM (INDIA) LTD. Vs. PATEL VIPULKUMAR RAMJIBHAI & ORS.
|
August 2, 2016 |
|
M/S G.S. HOMES & HOTELS P. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
August 9, 2016 |
|
M/S G.S. HOMES AND HOTELS PVT. LTD., BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
|
November 10, 2016 |
|
M/S GANAPATHY & CO., Vs. THE COMMISSIONER, INCOME TAX BANGALORE
|
January 18, 2016 |
|
M/S GANGOTRI ENTERPRISES LTD. Vs. UNION OF INDIA & ORS.
|
May 5, 2016 |
|
M/S GUJARAT STATE FERTILIZERS & CHEMICALS LTD. & ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2016 |
|
M/S HARISH CHANDRA & COMPANY Vs. STATE OF U.P. THR. SUPERINTENDING ENGINEER
|
September 8, 2016 |
|
M/S HARYANA SURAJ MALTINGS LTD. Vs. NARENDER KUMAR
|
February 24, 2016 |
|
M/S HMM INFRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2016 |
|
M/S IL&FS FINANCIAL SERVICES LTD. AND ANOTHER. Vs. STATE AND ANOTHER.
|
June 2, 2016 |
|
M/S ITC LIMITED Vs. STATE OF U.P. & ORS.
|
July 22, 2016 |
|
M/S JAGRAON EXPORTS Vs. C.I.T-I LUDHIANA
|
February 18, 2016 |
|
M/S MACKINTOSH BURN LTD. Vs. M/S. SARKAR & CHOWDHURY ENTERPRISES PVT. LTD.
|
November 11, 2016 |
|
M/S MADRAS PETROCHEM LTD.& ANR. Vs. BIFR & ORS.
|
January 29, 2016 |
|
M/S MANUELSONS HOTELS PRIVATE LIMITED Vs. STATE OF KERALA & OTHERS
|
May 11, 2016 |
|
M/S OASIS DEALCOM PVT. LTD. Vs. KHAZANA DEALCOMM PVT. LTD. & ORS.
|
November 8, 2016 |
|
M/S PARK STREET PROPERTIES (PVT) LTD. Vs. DIPAK KUMAR SINGH & ANR.
|
August 29, 2016 |
|
M/S RAIN CEMENTS LIMITED, (FORMERLY KNOWN AS RAIN CII CARBON (INDIA) LTD) Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
|
December 16, 2016 |
|
M/S RAVI PRAKASH REFINERIES (P) LTD. Vs. STATE OF KARNATAKA
|
May 3, 2016 |
|
M/S SCIEMED OVERSEAS INC. Vs. BOC INDIA LIMITED & ORS.
|
January 11, 2016 |
|
M/S SWETHA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,CHENNAI
|
April 11, 2016 |
|
M/S UMESH GOEL Vs. HIMACHAL PRADESH COOPERATIVE GROUP HOUSING SOCIETY LTD.
|
June 29, 2016 |
|
M/S UNITECH RESIDENTIAL RESORTS LTD. Vs. ATUL GUPTA
|
October 19, 2016 |
|
M/S V.L.S. FINANCE LTD. Vs. S.P. GUPTA AND ANR.
|
February 5, 2016 |
|
M/S VIDEOCON INDUSTRIES LTD. & ANR. Vs. STATE OF MAHARASHTRA & ORS.
|
April 19, 2016 |
|
M/S WELSPUN PROJECTS LTD. Vs. DIRECTOR, STATE TRANSPORT, PUNJAB & ANR.
|
November 8, 2016 |
|
M/S. APJ LABORATORIES PVT.LTD. Vs. UNION OF INDIA AND ORS.
|
September 14, 2016 |
|
M/S. ASIAN PAINTS (INDIA) LTD. Vs. STATE OF KARNATAKA
|
March 14, 2016 |
|
M/S. BHARAT FABRICATORS & ORS. Vs. SPL. COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT & ORS.
|
July 15, 2016 |
|
M/S. CASIO INDIA CO. PVT. LTD. Vs. STATE OF HARYANA
|
March 29, 2016 |
|
M/S. CENTROTRADE MINERALS & METAL INC. Vs. HINDUSTAN COPPER LTD.
|
December 15, 2016 |
|
M/S. COMPETENT AUTOMOBILES CO. LTD. Vs. UNION OF INDIA
|
May 11, 2016 |
|
M/S. DEWSOFT OVERSEAS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
July 8, 2016 |
|
M/S. ELECTRO OPTICS (P) LTD. Vs. STATE OF TAMIL NADU
|
February 26, 2016 |
|
M/S. EMM ENN ASSOCIATES Vs. COMMANDER WORKS ENGINEER
|
June 29, 2016 |
|
M/S. ENSCO MARITIME LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
|
October 21, 2016 |
|
M/S. ESSILOR INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS BANGALORE
|
April 22, 2016 |
|
M/S. HARSH INTERNATIONAL & ANR. Vs. UNION OF INDIA
|
July 18, 2016 |
|
M/S. HCL INFOSYSTEM LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 9, 2016 |
|
M/S. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. & ANR.
|
August 22, 2016 |
|
M/S. KOTHARI INDUSTRIAL CORPORATION LTD. Vs. TAMIL NADU ELECTRICITY BOARD & ANR.
|
January 29, 2016 |
|
M/S. MADURA COATS LIMITED Vs. M/S. MODI RUBBER LTD.
|
June 29, 2016 |
|
M/S. MAHARSHI COMMERCE LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 22, 2016 |
|
M/S. MOSER BAER PHOTO VOLTAIC LTD. Vs. M/S. PHOTON ENERGY SYSTEMS LTD. & ORS.
|
March 18, 2016 |
|
M/S. NISHA SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX AND OTHERS
|
October 21, 2016 |
|
M/S. NORTHERN COALFIELD LTD. Vs. HEAVY ENGINEERING CORP. LTD. & ANR.
|
July 13, 2016 |
|
M/S. NORTHERN MINERALS LTD. & ORS. Vs. RAJASTHAN GOVT. & ANR.
|
April 28, 2016 |
|
M/S. NOVO NORDISK PHARMA INDIA LTD. Vs. COMMISSIONER OF INCOME TAX & ANR.
|
September 21, 2016 |
|
M/S. PADMASHRI V.V.PATIL S.S.K.LTD Vs. COMMISSIONER OF CENT.EXCISE & CUSTOMS
|
April 4, 2016 |
|
M/S. RAYALA CORPORATION PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 11, 2016 |
|
M/S. RELIANCE & MICHIGAN Vs. COMMISSIONER, CENTRAL EXCISE, THANE-II
|
January 27, 2016 |
|
M/S. SAHARA INDIA COMMERCIAL, CORP. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 30, 2016 |
|
M/S. SHINHAN APEX CORPORATION Vs. M/S. EURO APEX B.V.
|
April 22, 2016 |
|
M/S. SPORTS & LEISURE APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,NOIDA
|
March 4, 2016 |
|
M/S. SUNDARAM FINANCE LIMITED Vs. NOORJAHAN BEEVI
|
June 29, 2016 |
|
M/S. VEDANTA ALUMINIUM LTD. Vs. STATE OF ORISSA
|
May 11, 2016 |
|
M/S. WEXFORD FINANCIAL INC. PANAMA Vs. BHARAT HEAVY ELECRICALS LTD.
|
July 13, 2016 |
|
M/S.JEWELLERS KHANNA SONS Vs. NARESH MITTAL
|
May 9, 2016 |
|
MADAN MOHAN Vs. GURMUKH SINGH
|
June 29, 2016 |
|
MADATHIL NARAYANAN & ORS. Vs. STATE OF KERALA & ANR.
|
July 21, 2016 |
|
MADHUBAI RATHOD Vs. K.K. SAVJANI
|
March 1, 2016 |
|
MADHUKANTA M. CHINCHANI & ORS. Vs. SPECIAL LAND ACQUISITION OFFICER & ANR.
|
January 21, 2016 |
|
MADHUKAR C. SHETH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 14, 2016 |
|
MADHURI GHOSH & ANR. Vs. DEBOBROTO DUTTA & ANR.
|
November 9, 2016 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MANOJ KUMAR & ANR.
|
August 29, 2016 |
|
MADINA BEGUM & ANR. Vs. SHIV MURTI PRASAD PANDEY & ORS.
|
August 1, 2016 |
|
MAGUS METALS (P) LTD. Vs. P.E. PRASAD REGIONAL MANAGER INC.
|
November 25, 2016 |
|
MAHADEO Vs. SHAKUNTALABAI
|
December 15, 2016 |
|
MAHANADI COALFIELDS LTD. & ORS. Vs. M/S. DHANSAR ENGINEERING CO. PVT.LTD & ANR.
|
September 27, 2016 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. S.M. LAL AND ORS.
|
September 29, 2016 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. M/S. APPLIED ELECRONICS LTD.
|
November 24, 2016 |
|
MAHARAO BHIM SINGH OF KOTA THR. MAHARAO BRIJ RAJ SINGH, KOTA Vs. COMMISSIONER OF INCOME-TAX, RAJASTHAN-II, JAIPUR
|
December 5, 2016 |
|
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS
|
August 16, 2016 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. RUSI MEHTA AND OTHERS
|
May 3, 2016 |
|
MAHAVIR SINGH Vs. STATE OF MADHYA PRADESH
|
November 9, 2016 |
|
MAHENDRA BHIMRAO KHARAT Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
February 16, 2016 |
|
MAHENDRA CHANDRAHANSA SATAV ETC. ETC. Vs. UDYAM VIKAS SAHAKARI BANK LTD. & ORS. ETC.
|
December 5, 2016 |
|
MAHENDRA SINGH Vs. MANAGING DIRECTOR HSIDC
|
September 9, 2016 |
|
MAHESH Vs. STATE OF M P
|
January 18, 2016 |
|
MAHESHBHAI JIVANBHAI @ ZINABHAI JAMOD Vs. STATE OF GUJARAT
|
July 29, 2016 |
|
MAHESHWAR PERI AND OTHERS Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
June 30, 2016 |
|
MAHIMAN SINGH Vs. STATE OF UTTRAKHAND
|
June 29, 2016 |
|
MAHIPAL SINGH RANA, ADVOCATE Vs. STATE OF UTTAR PRADESH
|
July 5, 2016 |
|
MAHOMADYUNUS ABDULHAKIM KURESHI AND ORS. Vs. STATE OF GUJARAT
|
March 11, 2016 |
|
MALATI SARDAR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 5, 2016 |
|
MAMTA GOYAL Vs. RAMGOPAL
|
May 4, 2016 |
|
MANAGEMENT OF KARUR VYSYA BANK LTD. Vs. S. BALAKRISHNAN
|
February 10, 2016 |
|
MANAGING DIRECTOR, U.P. RAJYA SAHAKARI KRISHI EVAM GRAMYA VIKAS BANK LTD. & ANR. Vs. SUBHASH CHANDRA AWASTHI & ANR.
|
November 11, 2016 |
|
MANBHAR DEVI AGARWAL Vs. THE STATE OF RAJASTHAN & ORS
|
November 25, 2016 |
|
MANEESH BAWA AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER (7),BOMBAY AND ANR.
|
December 2, 2016 |
|
MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Vs. AMR POWER PRIVATE LIMITED
|
September 15, 2016 |
|
MANGANESE ORE INDIA LTD. Vs. STATE OF M.P. & ORS.
|
November 10, 2016 |
|
MANGILAL JATAV Vs. UNION OF INDIA
|
November 21, 2016 |
|
MANINDERJIT SINGH BITTA Vs. VIJAY CHHIBBER & ORS.
|
July 13, 2016 |
|
MANISH KUMAR SUREKA Vs. WEST BENGAL FINANCIAL CORPORATION AND ORS.
|
April 7, 2016 |
|
MANOJ ANSLEM REBEIRO Vs. CANDACE ELIZEBATH REBEIRO
|
May 9, 2016 |
|
MANOJ KUMAR SHARMA & ORS. Vs. STATE OF CHHATTISGARH & ANR.
|
August 23, 2016 |
|
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 26, 2016 |
|
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 26, 2016 |
|
MATHAI Vs. GEORGE AND ORS.
|
January 11, 2016 |
|
MD. ZAMIL AHMED Vs. THE STATE OF BIHAR & ORS.
|
May 5, 2016 |
|
MEARS GROUP INC. Vs. FERNAS INSAAT A.S.(FERNAS CONSTRUCTION COMPANY INC)
|
December 14, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. MALLA REDDY INSTITUTE OF MEDICAL SCIENCES AND OTHERS
|
September 2, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. VIGYAN BHARATI CHARITABLE TRUST (REGD) AND ANR.
|
September 2, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) & ORS.
|
May 6, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. V.N. PUBLIC HEALTH & EDUCATIONAL TRUST & ORS
|
April 18, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. MALLA REDDY INSTITUTE OF MEDICAL SCIENCES & ORS.
|
April 27, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE VELLORE AND OTHERS
|
January 21, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE VELLORE & ORS.
|
April 12, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE VELLORE & ORS.
|
April 11, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. HARSHITHA
|
September 28, 2016 |
|
MEDICAL COUNCIL OF INDIA Vs. JSS MEDICAL COLLEGE & ANR.
|
January 12, 2016 |
|
MEDICAL COUNCIL OF INDIA AND ORS. Vs. SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE, ALIGANJ, LUCKNOW
|
March 10, 2016 |
|
MEERA MYDEEN ETC. ETC. Vs. STATE OF TAMIL NADU
|
July 15, 2016 |
|
MEGHASHYAM SADASHIVRAO VADHAVE Vs. THE STATE OF MAHARASHTRA
|
July 8, 2016 |
|
MESSER HOLDINGS LTD. Vs. SHYAM MADANMOHAN RUIA & OTHERS
|
April 19, 2016 |
|
METAL SEAM COMPANY OF INDIA (P) LTD. Vs. AVADH DELICACIES AND ORS.
|
January 19, 2016 |
|
MEWA RAM & ANR. Vs. STATE OF RAJASTHAN
|
April 21, 2016 |
|
MIHIR RANJAN PARIDA Vs. MENJA NAIK AND ORS.
|
April 18, 2016 |
|
MILITARY DAIRY FARM, JABALPUR Vs. DHAN PRASAD YADAV
|
March 2, 2016 |
|
MIRZA ALI RAZA & ORS. Vs. STATE OF BIHAR & ORS.
|
February 3, 2016 |
|
MITHU PASI Vs. STATE OF JHARKHAND
|
September 2, 2016 |
|
MODERN DENTAL COLLEGE & RES. CEN. & ORS. Vs. STATE OF MADHYA PRADESH & ORS.
|
March 16, 2016 |
|
MODERN DENTAL COLLEGE & RESEARCH CENTER Vs. STATE OF MADHYA PRADESH
|
March 17, 2016 |
|
MODERN DENTAL COLLEGE AND RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH
|
May 2, 2016 |
|
MOHAMED HUSSAIN GULAM ALI SHARIFFI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.
|
December 9, 2016 |
|
MOHAMMAD SADIQUE Vs. DARBARA SINGH GURU
|
April 29, 2016 |
|
MOHAMMED ZUBAIR CORPORAL NO. 781467-G Vs. UNION OF INDIA & ORS.
|
December 15, 2016 |
|
MOHAN LAL Vs. MOHAN LAL AND ORS.
|
January 29, 2016 |
|
MOHD. HALEEM Vs. STATE OF M.P.
|
February 24, 2016 |
|
MOHD. HASHIM Vs. STATE OF UP
|
November 28, 2016 |
|
MOHD. JALEES ANSARI AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 11, 2016 |
|
MOHD. SAHID AND ORS. Vs. RAZIYA KHANAM (DIED) THR. L.RS. AND ORS.
|
April 11, 2016 |
|
MOHDINSA NABISA GURIKAR Vs. IMAMSA CHANDAS GURIKAR AND ORS.
|
January 4, 2016 |
|
MOHHAMED KHAN Vs. IBRAHIM KHAN
|
July 26, 2016 |
|
MOIL JANSHAKTI MAZDOOR SANGH Vs. MOIL KAMGAR SANGATHAN & ORS.
|
September 29, 2016 |
|
MONICA AND ORS. Vs. BHASKAR LAL SHARMA AND ORS.
|
March 3, 2016 |
|
MONTECARLO LTD. Vs. NTPC LTD.
|
October 18, 2016 |
|
MRS. SANTOSH SINGH Vs. UNION OF INDIA & ANR
|
July 22, 2016 |
|
MUDDASANI VENKATA NARSAIAH (D) TH. LRS. Vs. MUDDASANI SAROJANA
|
May 5, 2016 |
|
MUKARRAB ETC. Vs. STATE OF U.P.
|
November 30, 2016 |
|
MUKESH NAYYAR Vs. MADHU NAYYAR
|
August 16, 2016 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
July 5, 2016 |
|
MUKUL SARMA Vs. SABITA CHAKRABORTY
|
February 1, 2016 |
|
MUKUL SHARMA Vs. ORION INDIA (P.) LTD.
|
May 10, 2016 |
|
MUKUND DEWANGAN Vs. ORIENTAL INSURANCE CO. LTD. ETC.
|
February 11, 2016 |
|
MULIN SHARMA Vs. STATE OF ASSAM AND OTHERS.
|
July 12, 2016 |
|
MUMTAZ@ MUNTYAZ Vs. STATE OF U.P.
|
July 1, 2016 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NORTH DELHI POWER LTD.
|
August 10, 2016 |
|
MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS. Vs. CRESCENT BUILDERS
|
March 1, 2016 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. BEST KAMGAR KARMACHARI AND ORS.
|
February 3, 2016 |
|
MUNIRAJ R.KURMI Vs. STATE OF MAHARASHTRA
|
March 9, 2016 |
|
MUNNI Vs. STATE OF M.P.
|
January 14, 2016 |
|
MUTHURAMALINGAM & ORS. Vs. STATE REP. BY INSP. OF POLICE
|
July 19, 2016 |
|
MUTHURAMALINGAM & ORS. Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
December 9, 2016 |
|
MYSORE MINERALS LTD. Vs. FAKEERAPPA
|
October 24, 2016 |
|
N. BALA BASKAR Vs. UNION OF INDIA AND 4 ORS.
|
December 14, 2016 |
|
N. SWAMINATHAN Vs. REVENUE DIVISIONAL OFFICER
|
February 17, 2016 |
|
N. VENKATESHAPPA. Vs. MUNEMMA & ORS.
|
February 15, 2016 |
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N.C.K. TOURIST HOME (PVT.) LTD. Vs. KOZHIKODE NAGARA SABHA
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March 4, 2016 |
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N.D. JAYAPRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
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February 17, 2016 |
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N.D. SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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January 13, 2016 |
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NABAM REBIA Vs. DEPUTY SPEAKER AND ORS.
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January 13, 2016 |
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NABAM REBIA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT AND ORS.
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January 27, 2016 |
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NABAM REBIA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT AND ORS.
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February 1, 2016 |
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NABAM REBIA, AND BAMANG FELIX Vs. DEPUTY SPEAKER AND OTHERS
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July 13, 2016 |
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NAGABHUSHANAMMAL (D) BY LRS. Vs. C. CHANDIKESWARALINGAM
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February 26, 2016 |
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NAGARPALIKA THAKURDWARA Vs. KHALIL AHMED & ORS.
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September 28, 2016 |
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NAIR MOHAN SIVARAM Vs. STATE OF KERALA
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December 2, 2016 |
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NANAG RAM Vs. KANHAIYA LAL
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May 9, 2016 |
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NANDKISHOR SAVALARAM MALU (DEAD) THROUGH LRS. Vs. HANUMANMAL G. BIYANI (D) THR. LRS. & ORS.
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November 29, 2016 |
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NANDRAM Vs. GARWARE POLYSTER LTD.
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February 17, 2016 |
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NANDRAM Vs. GARWARE POLYSTER LTD
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February 16, 2016 |
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NANKAUNOO Vs. STATE OF U.P.
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January 19, 2016 |
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NARANBHAI BHIKHABHAI KACHCHADIA Vs. STATE OF GUJARAT
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April 29, 2016 |
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NARAYAN Vs. BABASAHEB & ORS.
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April 5, 2016 |
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NARAYANA PILLAI RAMANPILLAI Vs. SIVASANAKARA PILLAI
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August 12, 2016 |
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NARAYANA REDDY @ BABU Vs. STATE OF KARNATAKA
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May 12, 2016 |
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NARAYANAPPA (D) BY LRS. Vs. B.S. RAMASWAMY (D) BY LRS. & ORS.
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August 8, 2016 |
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NARAYANRAO JAGOBAJI GOWANDE PUBLIC TRUST Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 4, 2016 |
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NARENDRA Vs. K. MEENA
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October 6, 2016 |
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NARESH KUMAR Vs. STATE OF U.P.
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August 8, 2016 |
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NARINDERPAL SINGH Vs. STATE OF PUNJAB
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November 24, 2016 |
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NARMADA BACHAO ANDOLAN Vs. RAJNISH VAISH
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August 16, 2016 |
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NARMADA EXTRUSIONS LTD Vs. DEVENDRA MALVIYA
|
February 10, 2016 |
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NASHIK MUNICIPAL CORPORATION Vs. M/S. R.M. BHANDARI & ANR.
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February 26, 2016 |
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NASHIK WORKERS UNION Vs. HINDUSTAN AERONAUTICS LIMITED
|
February 26, 2016 |
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NASIB SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 18, 2016 |
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NATHIYA Vs. STATE REP. BY INSPECTOR OF POLICE, BAGAYAM POLICE STATION, VELLORE
|
November 8, 2016 |
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NATHIYA Vs. STATE REP. BY INSPECTOR OF POLICE,BAGAYAM POLICE STATION, VELLORE
|
November 8, 2016 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LTD & ORS. Vs. KHOSMENDIR SINGH GAHUNIA & ORS.
|
September 2, 2016 |
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NATIONAL CAMPAIGN ON DALIT HUMAN RIGHTS & ORS. Vs. UNION OF INDIA & ORS.
|
December 15, 2016 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S JSC CENTRODORSTROY
|
April 18, 2016 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC-KNR (JV)
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January 19, 2016 |
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NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS Vs. UNION OF INDIA AND ANR.
|
December 23, 2016 |
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NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS AND ORS. Vs. SUPREME COURT OF INDIA AND ANR.
|
September 20, 2016 |
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NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS AND ORS. Vs. HONBLE SHRI JUSTICE J.S. KHEHAR AND ORS.
|
December 30, 2016 |
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NATIONAL LEGAL SERVICES AUTHORITY Vs. UNION OF INDIA
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June 30, 2016 |
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NAVJOT SINGH SIDHU Vs. OM PARKASH SONI & ORS.
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October 26, 2016 |
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NAVODAYA VIDYALAYA SAMITI Vs. AFSHAN KHAN
|
April 22, 2016 |
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NAVTEJ SINGH JOHAR AND OTHERS Vs. UNION OF INDIA
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June 29, 2016 |
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NAZ FOUNDATION TRUST Vs. SURESH KUMAR KOUSHAL AND ORS.
|
February 2, 2016 |
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NEERAJ AGGARWAL Vs. HARPHOOL CHAND AND ORS.
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October 19, 2016 |
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NEHRU PLACE HOTELS LTD. Vs. BHUSHAN LIMITED
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May 11, 2016 |
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NEMI CHAND Vs. STATE OF RAJASTHAN
|
March 10, 2016 |
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NEW INDIA ASSURANCE CO.LTD. Vs. M. SOY & GENERAL FOOD LTD.
|
February 18, 2016 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SUGIYA DEVI AND ANR
|
November 25, 2016 |
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NHPC LTD. Vs. M/S JAI PRAKASH ASSOCIATES LTD. & ORS.
|
July 4, 2016 |
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NIDHI KAIM Vs. STATE OF MADHYA PRADESH & OTHERS ETC.
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May 12, 2016 |
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NIDHI KAIM Vs. STATE OF MADHYA PRADESH & OTHERS ETC.
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August 30, 2016 |
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NIDHI KAIM Vs. STATE OF M.P. AND ORS. ETC.
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July 28, 2016 |
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NIKHIL KUMAR Vs. RUPALI KUMAR
|
April 27, 2016 |
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NIRBHAY KUMAR SINGH & ANOTHER Vs. STATE OF BIHAR & OTHERS
|
July 18, 2016 |
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NIRMAL DASS Vs. STATE OF PUNJAB
|
May 18, 2016 |
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NISHA PRIYA BHATIA Vs. AJIT SETH & ORS.
|
May 6, 2016 |
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NITU Vs. SHEELA RANI & ORS.
|
September 28, 2016 |
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NOIDA TOLL BRIDGE COMPANY LTD Vs. FEDERATION OF NOIDA RESIDENTS
|
November 11, 2016 |
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NOORAHAMMAD AND ORS Vs. STATE OF KARNATAKA
|
February 2, 2016 |
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NOORUL ISLAM EDUCATIONAL TRUST Vs. THE COMMISSIONER OF INCOME TAX
|
October 21, 2016 |
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NORTHERN RAILWAY Vs. M/S. PIONEER PUBLICITY CORP. PVT. LTD.
|
October 24, 2016 |
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O P VERMA Vs. SHAHMAL
|
August 17, 2016 |
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OLINDA FEMANDES Vs. GOA STATE CO-OPERATIVE BANK LTD. AND ORS.
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March 29, 2016 |
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OM PARKASH & ORS.ETC. Vs. STATE OF HARYANA
|
February 17, 2016 |
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OM PRAKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 5, 2016 |
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OM PRAKASH SHARMA Vs. RAMESH CHAND PRASHAR & ORS.
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May 13, 2016 |
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OMKAR PRASAD Vs. DEVANAND CHOUDHURY & ORS.
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March 4, 2016 |
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ORIENTAL INSURANCE CO. LTD. Vs. USHA DEVI AND ORS.
|
November 28, 2016 |
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ORISSA OLYMPIC ASSOCIATION TH. GEN. SECRETARY Vs. STATE OF ORISSA AND ANR
|
July 13, 2016 |
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ORISSA OLYMPIC ASSOCIATION TH. GEN. SECRETARY Vs. STATE OF ORISSA AND ANR
|
April 13, 2016 |
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ORISSA STATE HOUSING BOARD Vs. INDIRA ENGLISH MEDIUM SCHOOL & ORS
|
April 25, 2016 |
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P PRAMILLA RANI Vs. NARASAMMA
|
February 19, 2016 |
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P. SIVAKUMAR Vs. SECRETARY, MINISTRY OF HOME, GOVT. OF KARNATAKA
|
September 15, 2016 |
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P.AMBUJAKSHY AMMA Vs. K.KRISHNA PILLAI
|
November 30, 2016 |
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P.G. NATARAJAN Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
February 16, 2016 |
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P.G.& W.SAWOO PVT.LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 19, 2016 |
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P.M. ABUBAKAR Vs. STATE OF KARNATAKA AND ORS.
|
November 17, 2016 |
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P.P. RUKHIYA Vs. JOINT SECY., GOVERNMENT & ANR.
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March 10, 2016 |
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P.SHRAVAN KUMAR Vs. STATE OF KARNATAKA
|
September 9, 2016 |
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PADMA Vs. SOBHANA & OTHERS
|
July 26, 2016 |
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PALLAV SHETH Vs. CANARA BANK
|
April 13, 2016 |
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PAMPATI SATHAMMA Vs. PAMPAT GANGARAM
|
February 11, 2016 |
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PANDURANG GANPATI CHAUGULE Vs. VISHWASRAO PATIL MURGUD SAHAKARI BANK LTD.
|
February 26, 2016 |
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PANDURANG GANPATRAO TADAS Vs. SUMAN BHAURAOJI IMATE
|
April 13, 2016 |
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PANKAJ Vs. STATE OF RAJASTHAN
|
September 9, 2016 |
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PANKAJAKSHI (DEAD) THROUGH L.RS. & OTHERS Vs. CHANDRIKA & OTHERS
|
February 25, 2016 |
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PAPPU RAJAK Vs. THE STATE OF JHARKHAND
|
March 29, 2016 |
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PARAG BHATI Vs. STATE OF UTTAR PRADESH
|
May 12, 2016 |
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PARAMJIT KAUR Vs. BALKAR SINGH AND ORS.
|
April 25, 2016 |
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PARDEEP SHARMA Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEV. AUTHORITY & ANR.
|
January 7, 2016 |
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PARESHBHAI ANNABHAI SONVANE Vs. STATE OF GUJARAT & ORS.
|
March 18, 2016 |
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PARIMAL BASAK & ORS. Vs. STATE OF WEST BENGAL
|
July 25, 2016 |
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PARSHOTAM LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 18, 2016 |
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PARVATHAMMA Vs. VENKATSIVAMMA
|
February 9, 2016 |
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PARVEEN Vs. THE STATE OF HARYANA
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January 19, 2016 |
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PATEL RAVJIBHAI BHULABHAI (D) THR. LRS. Vs. RAHEMANBHAI M. SHAIKH (D) THR. LRS. & ORS.
|
May 2, 2016 |
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PATTABIRAM NADARGAL IYYAKIYA SANGAM AND ORS. Vs. N. NATESAN NADAR AND ORS.
|
January 18, 2016 |
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PAUL KURIAKOSE Vs. THE EXCISE INSPECTOR AND ORS.
|
March 18, 2016 |
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PAWAN KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
April 11, 2016 |
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PAWAN KUMAR PATHAK Vs. MOHAN PRASAD
|
April 26, 2016 |
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PEOPLES RIGHTS & SOCIAL RES. CENTRE Vs. UNION OF INDIA
|
May 4, 2016 |
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PEPSICO (INDIA) HOLDINGS PVT. LTD. Vs. GROCERY MARKETS AND SHOPS BOARD AND ORS.
|
February 4, 2016 |
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PEPSICO INDIA HOLDING P. LTD. Vs. GROCERY MARKET & SHOPS BOARD & ORS.
|
February 12, 2016 |
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PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. S. K. SHARMA & ORS.
|
August 8, 2016 |
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PERFECT MACHINE TOOLS CO. LTD. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 17, 2016 |
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PHILOMINA.K. A. Vs. DISTRICT COLLECTOR, ALAPPUZHA AND ANR.
|
April 26, 2016 |
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PIDUGU KONDALA RAYUDU Vs. SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, TELLUGU,GANGA PROJECT, UNIT-I,KADAPA.
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November 29, 2016 |
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PIYARA SINGH Vs. STATE OF HARYANA
|
November 17, 2016 |
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PLYWOOD ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
|
February 10, 2016 |
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POOJA PAL Vs. UNION OF INDIA AND ORS.
|
January 22, 2016 |
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POWER GRID CORPORATION OF INDIA LTD. Vs. KAMLESH KUMAR CHIMANBHAI PATEL & ORS.
|
June 29, 2016 |
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POWER GRID CORPORATION OF INDIA LTD. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
March 3, 2016 |
|
PR. COMMISSIONER OF INCOME TAX, VADODARA 2 Vs. SUN PHARMACEUTICAL INDUSTRIES LTD
|
December 5, 2016 |
|
PRABHAKAR VITHAL GHOLVE Vs. STATE OF MAHARASHTRA
|
May 6, 2016 |
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PRABHU CHAWLA Vs. STATE OF RAJASTHAN & ANR.
|
September 5, 2016 |
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PRADEEP KUMAR Vs. STATE OF U P
|
February 16, 2016 |
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PRAFUL SUDHAKAR PARAB Vs. STATE OF MAHARASHTRA
|
June 29, 2016 |
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PRAGATI BUILDERS & PROMOTERS & ORS. Vs. M/S RAM MURTY PYARA LAL & ORS., ETC.
|
April 12, 2016 |
|
PRAGATI MAHILA SAMAJ & ANR. Vs. ARUN & ORS.
|
July 19, 2016 |
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PRAGNA PARAMITA PRAHARAJ Vs. STATE OF ORISSA
|
May 20, 2016 |
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PRAHLAD DUBEY Vs. STATE OF BIHAR
|
April 12, 2016 |
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PRAKASH NAGARDAS DUBAL-SHAHA Vs. SOU. MEENA PRAKASH DUBAL SHAH AND ORS.
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April 22, 2016 |
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PRAKASH PRADHAN Vs. STATE OF SIKKIM AND ANOTHER
|
March 4, 2016 |
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PRAMOD JAIN AND OTHERS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 7, 2016 |
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PRATAP SINGH YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR.
|
October 28, 2016 |
|
PRATIBHA RAMESH PATEL Vs. UNION OF INDIA
|
March 9, 2016 |
|
PRECISION RUBBER INDUSTRIES(P) Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
February 25, 2016 |
|
PREETAM SINGH LUTHRA Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2016 |
|
PREM CHAND SHARMA Vs. SHIV PRASAD
|
October 28, 2016 |
|
PREM KUMAR Vs. STATE OF RAJASTHAN
|
August 3, 2016 |
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PREM NARAIN Vs. M/S SWADESHI COTTON MILLS, JUHI & ANR.
|
February 15, 2016 |
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PREM NATH KHANNA Vs. NARINDER NATH KAPOOR
|
February 1, 2016 |
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PREM NATH KHANNA AND ORS. Vs. NARINDER NATH KAPOOR AND ORS.
|
March 1, 2016 |
|
PREM SAGAR MANOCHA Vs. STATE (NCT OF DELHI)
|
January 6, 2016 |
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PRESIDENT, VIDYA PRASARAK SAMITHI, RAMDURG Vs. DEPUTY COMMISSIONER, BELGAUM DISTRICT & ORS.
|
December 9, 2016 |
|
PRESIDENT/SECRETARY, J.K. SYNTHETICS MAZDOOR UNION (CITU), INDIRA GANDHI NAGAR, KOTA & ORS. Vs. ARFAT PETROCHEMICALS PVT. LTD. & ORS.
|
November 18, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 3 Vs. OMAXE BUILD HOME PVT. LTD.
|
December 14, 2016 |
|
PRINCIPAL SECRETARY,GOVERNMENT OF KARNATAKA AND ANOTHER Vs. RAGINI NARAYAN AND ANOTHER
|
September 20, 2016 |
|
PRITAM KAUR Vs. STATE OF HARYANA
|
March 18, 2016 |
|
PRIYANKA CHAWLA Vs. AMIT CHAWLA
|
January 8, 2016 |
|
PUDA Vs. MANDEEP SINGH AND ORS.
|
March 11, 2016 |
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PUNJAB & SIND BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
February 16, 2016 |
|
PUNJAB AND SIND BANK Vs. PUNJAB BREEDERS LTD. AND ORS.
|
March 29, 2016 |
|
PUNJAB EX SERVICEMEN CORPORATION Vs. HARINDER SINGH
|
May 4, 2016 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. POWERGRID CORPORATION OF INDIA
|
February 24, 2016 |
|
PUNJAB STATE WAREHOUSING CORP. Vs. BHUSHAN CHANDER
|
June 29, 2016 |
|
PUNJAJI GOPALJI AND ORS. Vs. SPECIAL LAQ OFFICER AND ORS.
|
April 7, 2016 |
|
PURPLE INDIA HOLDINGS LTD. Vs. DRILLING & OFFSHORE PTE. LTD.
|
March 30, 2016 |
|
R R PAREKH Vs. HIGH COURT OF GUJARAT & ANR.
|
July 12, 2016 |
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R. MAHALAKSHMI Vs. A. KANCHANA
|
September 15, 2016 |
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R. PRIYADARSHINI Vs. SUPERINTENDENT OF POLICE AND ORS.
|
September 5, 2016 |
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R. RAJASHEKAR AND ORS. Vs. TRINITY HOUSE BUILDING CO-OPERATIVE SOCIETY AND ORS.
|
September 15, 2016 |
|
R.B. DHARIWAL 100% EOU Vs. UNION OF INDIA
|
July 18, 2016 |
|
R.C. GUPTA & ORS. ETC. ETC. Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION & ORS ETC.
|
October 4, 2016 |
|
R.K. ROJA Vs. U.S.RAYUDU AND ANOTHER
|
July 4, 2016 |
|
R.M, PALANIAPPAN & ORS. Vs. INDIAN CULTURAL RESEARCH TRUST & ANR.
|
November 29, 2016 |
|
R.RACHAIAH Vs. HOME SECRETARY, BANGALORE
|
May 5, 2016 |
|
R.VENKATA RAMUDU Vs. STATE OF A.P.
|
September 27, 2016 |
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RADHA KRISHNACHETTY AND ORS. Vs. SPL. TAHSILDAR LAQ AND ORS.
|
February 4, 2016 |
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RADHEY RAMAN GUPTA Vs. MAHESH CHANDRA AND ORS.
|
February 2, 2016 |
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RAFEEK Vs. STATE OF M.P.
|
November 29, 2016 |
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RAGHAVENDRA SWAMY MUTT Vs. UTTARADI MUTT
|
March 30, 2016 |
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RAGHAVENDRA SWAMY MUTT Vs. UTTARADI MUTT
|
March 18, 2016 |
|
RAHMAN INDUSTRIES PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
January 18, 2016 |
|
RAIJIBHAI BHIKHABHAI PARMAR AND ORS Vs. RELIANCE INDUSTRIES LTD. (FORMERLY KNOWN AS INDIAN PETROCHEMICALS CORPORATION LTD.) AND ANR.
|
April 29, 2016 |
|
RAJ KUMAR Vs. ASSTT. GENERAL MANAGER STATE BANK OF INDIA
|
January 22, 2016 |
|
RAJ KUMAR Vs. DIRECTOR OF EDUCATION & ORS.
|
April 13, 2016 |
|
RAJA AND OTHERS Vs. STATE OF KARNATAKA
|
October 4, 2016 |
|
RAJA BRICKS & TILE INDUSTRIES Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
March 4, 2016 |
|
RAJEEV KUMAR GUPTA Vs. UNION OF INDIA
|
June 30, 2016 |
|
RAJENDER BANSAL & ORS. Vs. BHURU (D) THR. LRS. & ORS.
|
October 18, 2016 |
|
RAJENDER SINGH Vs. GOVT. OF N.C.T. OF DELHI & ORS.
|
February 16, 2016 |
|
RAJENDRA KUMAR MESHRAM Vs. VANSHMANT PRASAD VERMA AND ANR
|
October 3, 2016 |
|
RAJENDRA KUMAR TEKRIWAL Vs. M/S UNIQUE CONSTRN.P.LTD.& ORS.
|
February 17, 2016 |
|
RAJESH Vs. STATE OF MADHYA PRADESH
|
September 8, 2016 |
|
RAJESH RANJAN VERMA Vs. STATE OF BIHAR
|
May 30, 2016 |
|
RAJESH VERMA Vs. ASHWANI KUMAR KHANNA
|
April 19, 2016 |
|
RAJU Vs. STATE OF M.P.
|
January 21, 2016 |
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RAJU Vs. STATE OF MADHYA PRADESH
|
September 27, 2016 |
|
RAJU CHAND Vs. THE ZONAL DIRECTOR NEHRU YUVA KENDRA SANGATHAN, CHANDIGARH & ORS.
|
July 15, 2016 |
|
RAJU DEVADE Vs. STATE OF MAHARASHTRA
|
June 29, 2016 |
|
RAKESH KUMAR & ETC. ETC. Vs. UNITED INDIA INSURANCE COMPANY LTD. & ORS. ETC.ETC.
|
July 13, 2016 |
|
RAKESH KUMAR & OTHERS Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 23, 2016 |
|
RAM AUTAR & ORS. Vs. STATE OF U.P.
|
November 28, 2016 |
|
RAM CHANDER Vs. UNION OF INDIA
|
July 12, 2016 |
|
RAM DUTT (D) THROUGH LRS. & ORS. Vs. DEV DUTT (D) THROUGH LRS. & ORS.
|
March 4, 2016 |
|
RAM KUMAR GIJROYA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR.
|
February 24, 2016 |
|
RAM LAXMAN AND ORS. Vs. STATE OF RAJASTHAN
|
March 3, 2016 |
|
RAM MANI Vs. STATE OF M.P.
|
April 6, 2016 |
|
RAM NARESH RAWAT Vs. SRI ASHWINI RAY & ORS.
|
December 15, 2016 |
|
RAM RATI Vs. MANGE RAM (D) THR LRS. & ORS.
|
February 23, 2016 |
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RAM SARAN VARSHNEY AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
February 5, 2016 |
|
RAM SWAROOP AND ORS. ETC. ETC. Vs. STATE OF U.P. AND ORS.
|
December 5, 2016 |
|
RAM VENUPRASAD Vs. SHILPA PILLAI
|
June 29, 2016 |
|
RAMA NAND SINGH Vs. STATE OF BIHAR
|
July 25, 2016 |
|
RAMADHAR SINGH Vs. COMMITTEE OF MGT S M S P S ITALI
|
February 23, 2016 |
|
RAMAKANT DWIVEDI Vs. RAFIQ AHMAD
|
January 4, 2016 |
|
RAMALA SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
|
February 19, 2016 |
|
RAMBRAKSH @ JALIM Vs. STATE OF CHHATTISGARH
|
May 12, 2016 |
|
RAMESH Vs. STATE OF UTARAKHAND
|
July 14, 2016 |
|
RAMESH AND OTHERS Vs. STATE OF HARYANA
|
November 22, 2016 |
|
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL
|
January 18, 2016 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
April 22, 2016 |
|
RAMESH RAJAGOPAL Vs. DEVI POLYMERS PRIVATE LIMITED
|
April 19, 2016 |
|
RAMESH VERMA Vs. LAJESH SAXENA
|
November 24, 2016 |
|
RAMESHWAR SHARMA Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
April 6, 2016 |
|
RAMINDER SINGH Vs. STATE OF PUNJAB & ANR.
|
September 19, 2016 |
|
RAMO BAI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 19, 2016 |
|
RAMVILLAS(DEAD)THR.LRS.&ANR. Vs. KARIM KHAN & ANR.
|
December 1, 2016 |
|
RANDHIR @ RANDHIR PAL & ORS. Vs. STATE OF HARYANA
|
October 6, 2016 |
|
RANJIT KAUR @ RANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 24, 2016 |
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RANVEER SINGH Vs. STATE OF U.P. THROUGH SECY. & ORS.
|
July 22, 2016 |
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RASHTRIYA COLLIERY MAZDOOR SANGH, DHANBAD Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF KENDUADIH COLLIERY OF M/S BCCL & ORS
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November 21, 2016 |
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RASHTRIYA ISPAT NIGAM LTD. Vs. M/S. PRATHYUSHA RESOURCES & INFRA PRIVATE LIMITED AND ANR.
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February 12, 2016 |
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RATTAN LAL Vs. STATE OF PUNJAB & ANR.
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December 14, 2016 |
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RATTAN SINGH SANDHU Vs. PUNJAB & SIND BANK AND ORS.
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March 15, 2016 |
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RATTI RAM Vs. UNION OF INDIA
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February 17, 2016 |
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RAVI PRAKASH SHARMA Vs. STATE OF U P
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September 19, 2016 |
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RAVINDER NATH SAINI Vs. PODDAR CONSTRUCTION COMPANY PVT. LTD. AND ANR.
|
April 28, 2016 |
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RAVINDRA AND ANR. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP, BAGALKOT
|
November 28, 2016 |
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RAVINDRA RAMCHANDRA WAGHMARE Vs. INDORE MUNICIPAL CORPORATION & ORS.
|
November 29, 2016 |
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RE - INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
|
February 5, 2016 |
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RE-INHUMAN CONDITIONS IN 1382 PRISONS (II) Vs. STATE
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October 3, 2016 |
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REED ELSEVIER INDIA PVT LTD AND ANR Vs. EASTERN BOOK COMPANY AND ORS.
|
April 25, 2016 |
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REENA BANERJEE & ANR. Vs. GOVT. OF NCT OF DELHI & ORS.
|
December 8, 2016 |
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REENA KUMARI Vs. PRAVEEN KUMAR
|
November 22, 2016 |
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REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
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February 15, 2016 |
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REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS. Vs. T.K. KUNHIRAMAN AND ORS.
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March 31, 2016 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. SHASHI SHARMA & ORS.
|
September 23, 2016 |
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RELX INDIA PVT LTD. AND ANR. Vs. EASTERN BOOK COMPANY AND ORS.
|
November 23, 2016 |
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RESEARCH FOUNDATION, SCI., TECH. & ECO. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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February 16, 2016 |
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RICHA MISHRA Vs. STATE OF CHHATTISGARH AND ORS.
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February 8, 2016 |
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RICK LUNSFORD TRADE AND INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA
|
November 21, 2016 |
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RIKHIRAM Vs. STATE OF CHHATTISGARH
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November 17, 2016 |
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RISALA (D) THROUGH LRS. Vs. STATE OF HARYANA AND ANR.
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July 29, 2016 |
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RISHABH CHAND JAIN & ANOTHER Vs. GINESH CHANDRA JAIN
|
April 13, 2016 |
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ROBIN RAMJIBHAI PATEL Vs. ANANDIBAI RAMA @ RAJARAM PAWAR AND ORS.
|
November 10, 2016 |
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ROBUST HOTELS PVT. LTD & ORS. Vs. EIH LIMITED & ORS.
|
December 7, 2016 |
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ROHTASH KANWAR Vs. STATE (NCT) OF DELHI
|
September 20, 2016 |
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ROSHAN LAL Vs. STATE OF PUNJAB & ORS.
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February 17, 2016 |
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ROYAL WESTERN INDIA TURF CLUB LTD. Vs. E.S.I. CORPORATION & ORS.
|
February 29, 2016 |
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S SHIVRAJ REDDY Vs. S RAGHURAJ REDDY
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July 18, 2016 |
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S. JESURETNAM Vs. STATE OF TAMIL NADU
|
May 9, 2016 |
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S. VARDHARAJAN Vs. UNION OF INDIA
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March 17, 2016 |
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S.A. SAMPATH KUMAR Vs. KALE YADAIAH AND ORS.
|
November 8, 2016 |
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S.C. GOEL Vs. THE STATE
|
February 24, 2016 |
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S.D. BHOSKAR AND CO. AND ANR. Vs. BANK OF BARODA AND ANR.
|
December 7, 2016 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & OTHERS
|
May 6, 2016 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & OTHERS
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May 11, 2016 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & OTHERS
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July 11, 2016 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & OTHERS
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April 27, 2016 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.
|
September 28, 2016 |
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & ORS.
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November 28, 2016 |
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S.M. KATWAL Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2016 |
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S.N. BHARDWAJ Vs. ARCHAEOLOGICAL SURVEY OF INDIA & ORS.
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February 4, 2016 |
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S.P. KRISHNAPPA & ORS. Vs. SECY., DEPTT.OF REVENUE & ORS.
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January 19, 2016 |
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S.P.S. RATHORE Vs. C.B.I. & ANR.
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September 23, 2016 |
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SABU MATHEW GEORGE Vs. UNION OF INDIA
|
September 19, 2016 |
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SABU MATHEW GEORGE Vs. UNION OF INDIA AND OTHERS
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July 25, 2016 |
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SABU MATHEW GEORGE Vs. UNION OF INDIA & ORS.
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July 5, 2016 |
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SABU MATHEW GEORGE Vs. UNION OF INDIA & ORS.
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November 16, 2016 |
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SABU STEEPHEN Vs. UNION OF INDIA AND ORS.
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November 22, 2016 |
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SACHCHIDANAND GUPTA Vs. STATE OF U.P. THROUGH CHIEF SECRETARY & ORS.
|
January 28, 2016 |
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SACHCHIDANAND SINGH Vs. BIHAR STATE FOOD & CIVIL SUP. CORP. LTD. AND ORS.
|
February 2, 2016 |
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SACHICHIDANAND PRASAD AND ORS. Vs. GENERAL MANAGER, NATIONAL THERMAL POWER CORPN. AND ORS.
|
March 1, 2016 |
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SACHIN KELKAR AND ANR. Vs. HOMAI MAHAL PREMISES COOPERATIVE SOCIETY LTD. AND ORS.
|
October 7, 2016 |
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SACHIVALAYA DAINIK VETAN BHOGI KARAMCHARI UNION, JAIPUR Vs. STATE OF RAJASTHAN
|
August 3, 2016 |
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SADDIK @ LALO GULAM HUSSEIN SHAIKH & ORS. Vs. STATE OF GUJARAT
|
October 3, 2016 |
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SADHU SARAN SINGH Vs. STATE OF U.P. AND ORS.
|
February 26, 2016 |
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SAHADEV XAXA Vs. JOGESH KUMAR SINGH AND ORS.
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August 8, 2016 |
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SAHEB REDDY Vs. SHARANAPPA AND ORS
|
November 16, 2016 |
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SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
March 28, 2016 |
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SAI BHASKAR IRON LTD. Vs. A.P. ELECTRICITY REGULATORY COMMISSION & ORS.
|
July 5, 2016 |
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SALAM SAMARJEET SINGH Vs. HIGH COURT OF MANIPUR AT IMPHAL & ANR.
|
October 7, 2016 |
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SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
|
August 1, 2016 |
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SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
|
September 1, 2016 |
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SAMEERA PAIKARA Vs. AMIT AJIT JOGI AND ORS.
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January 4, 2016 |
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SAMPELLY SATYANARAYANA RAO Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED
|
September 19, 2016 |
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SANDHYA RANI DEBBARMA & ORS. Vs. THE NATIONAL INSURANCE COMPANY LTD. & ANR.
|
September 16, 2016 |
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SANJAY Vs. STATE OF UTTAR PRADESH
|
January 6, 2016 |
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SANJAY BHASKARRAO KALE Vs. STATE OF MAHARASHTRA AND ORS
|
May 24, 2016 |
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SANJAY KUMAR UPADHYAY Vs. PALAK DHARI YADAV & ORS.
|
February 3, 2016 |
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SANJEEV KUMAR AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 16, 2016 |
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SANJIVKUMAR SURAJPRAKASH AGGARWAL Vs. STATE BANK OF INDIA
|
June 30, 2016 |
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SANKALP CHARITABLE TRUST AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 28, 2016 |
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SANNARANGAPPA Vs. STATE OF KARNATAKA AND ORS.
|
November 16, 2016 |
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SANT GURMEET RAM RAHIM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 30, 2016 |
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SANT GURMEET RAM RAHIM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 4, 2016 |
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SANTOSH DEVI Vs. UNION OF INDIA & ORS.
|
May 6, 2016 |
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SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
|
October 4, 2016 |
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SARDAR NIRMAL SINGH Vs. BHATIA SAFE WORKS AND ORS.
|
March 3, 2016 |
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SARLA PERFORMANCE FIBERS LIMITED ETC. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2016 |
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SAROJ AGARWALLA (DEAD) THR. LR ABHISHEK AGRAWALLA Vs. YASHEEL JAIN
|
October 24, 2016 |
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SAROJ MAHESHWARI Vs. STATE OF HARYANA
|
September 2, 2016 |
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SARUP SINGH (D) LRS. & ORS. Vs. UNION OF INDIA & ANR.
|
July 15, 2016 |
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SARVA SHRAMIK SANGHATANA Vs. M/S. INTERIM INTERNATIONAL REMOVALS DIVISION OF FREIGHT SYSTEMS (INDIA) PVT. LTD.
|
July 1, 2016 |
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SARVANI AND ORS. Vs. MUNICIPAL BOARD, NAVALGARH
|
December 16, 2016 |
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SARWANI DEVI Vs. UNION OF INDIA
|
May 24, 2016 |
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SASAN POWER LTD. Vs. NORTH AMERICAN COAL CORPORATION INDIA PVT LTD.
|
August 24, 2016 |
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SATISH @ BOBBY Vs. STATE OF HARYANA
|
June 8, 2016 |
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SATISH KUMAR Vs. KARAN SINGH AND ANOTHER
|
January 21, 2016 |
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SATISH KUMAR(D)THR. HIS LRS. Vs. STATE OF HARYANA
|
September 19, 2016 |
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SATISH SHETTY Vs. STATE OF KARNATAKA
|
June 3, 2016 |
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SATYA PAL ANAND Vs. STATE OF M.P. & ORS.
|
October 26, 2016 |
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SATYAM TECHNOCAST Vs. COMMISSIONER OF C. EX., RAJKOT
|
July 15, 2016 |
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SATYENDRA KUMAR & ORS. Vs. RAJ NATH DUBEY & ORS.
|
May 6, 2016 |
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SATYENDRA SINGH Vs. SAROJ RANI
|
February 22, 2016 |
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SAU JAYASHRI BHASKAR GOSAVI Vs. VISHWANATH KRISHNATH PANKE
|
April 12, 2016 |
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SAVELIFE FOUNDATION & ANR. Vs. UNION OF INDIA & ANR.
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March 30, 2016 |
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SAVITA SHARMA Vs. NATIONAL INSURANCE CO LTD
|
January 18, 2016 |
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SAYYED RATANBHAI SAYEED (D) TH. LRS. & ORS. Vs. SHIRDI NAGAR PANCHAYAT & ANR.
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February 22, 2016 |
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SCORE INFORMATION TECHNOLOGIES LTD Vs. SRIYASH TECHNOLOGIES LTD
|
March 3, 2016 |
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SECRETARY, TAMILNADU PUBLIC SERVICE COMMISSION Vs. A.B. NATARAJAN
|
September 15, 2016 |
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SECURITIES & EXCHANGE BOARD OF INDIA Vs. DSQ SOFTWARE LTD.
|
August 31, 2016 |
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SECURITIES & EXCHANGE BOARD OF INDIA Vs. BURREN ENERGY INDIA LTD. & ORS.
|
December 2, 2016 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. GAURAV VARSHNEY & ANR.
|
July 15, 2016 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. M/S. OPEE STOCK-LINK LTD. & ANR
|
July 11, 2016 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. KISHORE R. AJMERA
|
February 23, 2016 |
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SEKHAR SUMAN VERMA Vs. THE SUPERINTENDENT OF N.C.B.
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June 29, 2016 |
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SELVA RANI & ORS. Vs. R. KRISHNAMMAL & ORS.
|
September 29, 2016 |
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SENIOR DIVISIONAL COMMERCIAL MANAGER & ORS. Vs. S.C.R. CATERERS, DRY FRUITS, FRUIT JUICE STALLS WELFARE ASSOCIATION & ANR.
|
January 29, 2016 |
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SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT. LTD. AND ORS. Vs. CTR MANUFACTURING INDUSTRIES LTD. AND ORS.
|
January 13, 2016 |
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SHAHID KHAN Vs. STATE OF RAJASTHAN
|
March 2, 2016 |
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SHAIKH HAMID SK HANIF Vs. SALIM BAIG YUSUF BAIG
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August 5, 2016 |
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SHAIWAL GUPTA Vs. STATE OF PUNJAB
|
February 29, 2016 |
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SHAJI K. JOSEPH Vs. V. VISWANATH & ORS.
|
February 22, 2016 |
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SHAKUNTALA DEVI Vs. STATE OF H.P. AND ORS.
|
March 2, 2016 |
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SHAKUNTALA YADAV Vs. STATE OF HARYANA
|
March 9, 2016 |
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SHAMA Vs. STATE OF HARYANA
|
December 14, 2016 |
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SHAMA Vs. STATE OF MAHARASHTRA
|
December 14, 2016 |
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SHANKAR HIRANNA RAJANNA Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
|
September 29, 2016 |
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SHANTI CONDUCTORS P LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
August 31, 2016 |
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SHARAT BABU DIGUMARTI Vs. GOVT. OF NCT OF DELHI
|
December 14, 2016 |
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SHASHI GUPTA Vs. STATE OF HARYANA
|
May 12, 2016 |
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SHASUN CHEMICALS AND DRUGS LTD. Vs. COMMISSIONER OF INCOME-TAX -II CHENNAI
|
September 16, 2016 |
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SHAUKAT ALI (D) BY LRS. Vs. AMEER ULLAH ANSARI
|
March 1, 2016 |
|
SHAWAL SINGH Vs. LAND ACQUISITION COLLECTOR, H.P. AND ORS.
|
January 14, 2016 |
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SHEELA HIRBA NAIK GAUNEKAR Vs. APOLLO HOSPITALS LTD. & ANR.
|
October 5, 2016 |
|
SHEIKH NANHEY & SONS Vs. UNION OF INDIA
|
March 29, 2016 |
|
SHEIKH SINTHA MADHAR @ JAFFER @ SINTHA ETC. Vs. STATE REP. BY INSPECTOR OF POLICE
|
April 13, 2016 |
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SHELL EXPORTS (KANDLA) Vs. UNION OF INDIA & ANR.
|
May 4, 2016 |
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SHER SINGH DAGAR Vs. SUMIT SAUNDAL AND ANOTHER
|
July 5, 2016 |
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SHIHAB Vs. STATE OF KERALA
|
May 9, 2016 |
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SHILESH KATIYAR Vs. SUKHENDRA SINGH AND ORS.
|
March 18, 2016 |
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SHILPA SHARES AND SECURITIES AND ORS. Vs. THE NATIONAL CO-OPERATIVE BANK LTD. AND ORS.
|
April 19, 2016 |
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SHIROMANI GURDWARA PRABANDHAK COMMITTEE Vs. SEHAJDHARI SIKH FEDN
|
September 15, 2016 |
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SHIV RAJ Vs. STATE OF RAJASTHAN
|
January 6, 2016 |
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SHIV SHANKAR DARBARI Vs. HINDUSTAN PETROLEUM CORPN. LTD. AND ORS.
|
January 21, 2016 |
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SHIVANAGOWDA SHANKARGOUDA DESAI Vs. M.CHANNAVEERAPPA MODI
|
January 6, 2016 |
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SHOBHA SINGH Vs. NATIONAL THERMAL POWER CORP.& ANR.
|
February 17, 2016 |
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SHOBIKAA IMPEX PVT LTD. Vs. CENTRAL MECAL SERVICES SOCIETY
|
September 20, 2016 |
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SHRAMIK ADIVASI SANGATHAN Vs. STATE OF M.P.
|
August 12, 2016 |
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SHRI VIMAL KISHOR SHAH & ORS. Vs. MR. JAYESH DINESH SHAH & ORS.
|
August 17, 2016 |
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SHRIKRISHNA VIJAYA SAW MILL Vs. SUBHASH AND ORS.
|
February 5, 2016 |
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SHUSHMA MISHRA Vs. HEM NATH MISHRA
|
May 5, 2016 |
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SHYAM LAL Vs. DEEPA DASS CHELA RAM CHELA GARIB DASS
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July 5, 2016 |
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SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
|
November 30, 2016 |
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SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
|
October 28, 2016 |
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SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
|
December 9, 2016 |
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SHYAM PAL Vs. DAYAWATI BESOYA & ANR.
|
October 28, 2016 |
|
SHYAM SINGH @ BHIMA Vs. STATE OF M.P.
|
September 1, 2016 |
|
SI2 MICRO SYSTEMS LTD. Vs. COMMISSIONER OF C. EX. AND CUS., BANGALORE
|
April 11, 2016 |
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SIDDHARTH CHATURVEDI AND ORS. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 14, 2016 |
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SIDDHARTH MEHTA Vs. UNION OF INDIA AND ANR.
|
December 16, 2016 |
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SIEMENS PUBLIC COMMUNICATION NETWORKS PVT. LTD. Vs. CIT BANGALORE AND ANR.
|
December 7, 2016 |
|
SITA RAM Vs. BALBIR @ BALI
|
December 15, 2016 |
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SMT. AJAMBI Vs. ROSHANBI
|
June 29, 2016 |
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SMT. B. NARASAMMA Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES KARNATAKA & ANR.
|
August 11, 2016 |
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SMT. RIHANA Vs. STATE OF U.P. AND ORS.
|
October 24, 2016 |
|
SOMASUNDARAM @ SOMU Vs. STATE REP. BY DY. COMM. OF POLICE
|
September 28, 2016 |
|
SOMESH SHARMA Vs. UNION TERRITORY CHANDIGARH
|
December 6, 2016 |
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SONIA GANDHI Vs. SUBRAMANIAM SWAMY AND ORS.
|
February 12, 2016 |
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SOORAJ KUMAR Vs. TAHSILDAR
|
May 3, 2016 |
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SOORAJ KUMAR Vs. TAHSILDAR & ANR.
|
April 29, 2016 |
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SOUMYA DAS Vs. RATAN CHATTERJEE AND ANR.
|
October 18, 2016 |
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SOUMYA RANJAN PANDA AND ORS Vs. SUBHALAXMI DASH AND ORS
|
January 12, 2016 |
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SOUMYA RANJAN PANDA AND ORS Vs. SUBHALAXMI DASH AND ORS
|
January 5, 2016 |
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SOUMYA RANJAN PANDA AND ORS Vs. SUBHALAXMI DASH AND ORS
|
January 8, 2016 |
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SOUMYA RANJAN PANDA AND ORS. Vs. SUBHALAXMI DASH AND ORS.
|
April 19, 2016 |
|
SOUREN PAL AND ORS Vs. PRABHAT BOURI AND ORS
|
August 26, 2016 |
|
SOUTHERN SEA FOODS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 15, 2016 |
|
SRI AUROBINDO ASHRAM TRUST Vs. R. RAMANATHAN
|
January 5, 2016 |
|
SRI MAIREMBAM PRITHVIRAJ @ PRITHVIRAJ SINGH Vs. SHRI PUKHREM SHARATCHANDRA SINGH
|
October 28, 2016 |
|
SRIKANT ROY & ORS. Vs. STATE OF JHARKHAND & ORS.
|
November 16, 2016 |
|
ST. MARYS HOTEL PVT. LTD. AND ORS. Vs. T.O. ALEYAS AND ORS.
|
September 27, 2016 |
|
STANDARD CHARTERED FINANCE LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
February 9, 2016 |
|
STAR SPORTS INDIA PRIVATE LIMITED Vs. PRASAR BHARATI
|
May 27, 2016 |
|
STATE Vs. V. ARULKUMAR
|
May 13, 2016 |
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STATE Vs. INTEK ENG. & SER. P. LTD. AND ORS.
|
February 23, 2016 |
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STATE BANK OF INDIA Vs. SANTOSH GUPTA AND ANR. ETC.
|
December 16, 2016 |
|
STATE BANK OF INDIA & ORS. Vs. NEELAM NAG
|
September 16, 2016 |
|
STATE BANK OF PATIALA Vs. MUKESH JAIN & ANR.
|
November 8, 2016 |
|
STATE BANK OF PATIALA Vs. GENERAL SECRETARY STAFF UNION
|
September 30, 2016 |
|
STATE BANK OF TRAVANCORE Vs. R.SOBHANA
|
September 2, 2016 |
|
STATE GOVERNMENT OF MADHYA PRADESH Vs. NARSINGH MANDIR, CHIKHALDA
|
October 6, 2016 |
|
STATE OF A.P. Vs. PATCHIMALA VIGNESWARUDU @ VIGGANNA @ GANAPATHI
|
January 6, 2016 |
|
STATE OF ANDHRA PRADESH Vs. THE CHIEF COMMISSIONER OF INCOME TAX
|
December 1, 2016 |
|
STATE OF ARUNACHAL PRADESH Vs. M/S. NEFA UDYOG
|
December 7, 2016 |
|
STATE OF ASSAM Vs. RAMEN DOWARAH
|
January 11, 2016 |
|
STATE OF BIHAR Vs. RAJBALLAV PRASAD @ RAJBALLAV PD. YADAV @ RAJBALLABH YADAV
|
November 24, 2016 |
|
STATE OF BIHAR & ORS. Vs. SANJAY KUMAR
|
January 6, 2016 |
|
STATE OF BIHAR AND ORS. Vs. ARUN KUMAR AND ORS.
|
March 2, 2016 |
|
STATE OF GUJARAT Vs. LAL SINGH @ MANJIT SINGH
|
June 29, 2016 |
|
STATE OF GUJARAT Vs. JAYRAJBHAI PUNJABHAI VARU
|
July 11, 2016 |
|
STATE OF GUJARAT Vs. BHANJI GOPAL KARCHHAR
|
March 3, 2016 |
|
STATE OF GUJARAT & ORS. Vs. NIRMALABEN S. MEHTA & ANR.ETC.
|
July 13, 2016 |
|
STATE OF GUJARAT AND ORS. Vs. SHREE RATNAKAR ENTERPRISE
|
January 19, 2016 |
|
STATE OF H P & ORS Vs. RAJESH CHANDER SOOD ETC
|
September 28, 2016 |
|
STATE OF H.P. & ORS. Vs. RAJESH CHANDER SOOD ETC. ETC.
|
September 28, 2016 |
|
STATE OF HARYANA Vs. RAM MEHAR & OTHERS ETC. ETC.
|
August 24, 2016 |
|
STATE OF HARYANA Vs. KAMLESH PANCHAL
|
September 16, 2016 |
|
STATE OF HARYANA Vs. STATE OF PUNJAB & ANR.
|
November 30, 2016 |
|
STATE OF HARYANA Vs. EROS CITY DEVELOPERS PVT. LTD. AND OTHERS
|
January 19, 2016 |
|
STATE OF HARYANA Vs. HUSSAIN
|
June 29, 2016 |
|
STATE OF HARYANA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 17, 2016 |
|
STATE OF HIMACHAL PRADESH Vs. PREM KUMAR DHUMAL
|
April 29, 2016 |
|
STATE OF HIMACHAL PRADESH Vs. RAJIV JASSI
|
May 6, 2016 |
|
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR @ SUNNY
|
December 15, 2016 |
|
STATE OF JAMMU AND KASHMIR Vs. VICHAR KRANTI INTERNATIONAL & ANR
|
October 21, 2016 |
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STATE OF JAMMU AND KASHMIR & ORS Vs. DISTRICT BAR ASSOCIATION, BANDIPORA
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December 8, 2016 |
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STATE OF JHARKHAND & ORS. Vs. M/S CWE-SOMA CONSORTIUM
|
July 12, 2016 |
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STATE OF JHARKHAND & ORS. Vs. TATA STEEL LTD. & ORS.
|
February 12, 2016 |
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STATE OF KARNATAKA Vs. DATTARAJ & OTHERS
|
February 15, 2016 |
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STATE OF KARNATAKA Vs. SRINIVASA ETC
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May 3, 2016 |
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STATE OF KARNATAKA Vs. STATE OF T. NADU & ORS.
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October 18, 2016 |
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STATE OF KARNATAKA Vs. COMMON CAUSE AND ORS.
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March 18, 2016 |
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STATE OF KARNATAKA Vs. STATE OF TAMIL NADU
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September 20, 2016 |
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STATE OF KARNATAKA Vs. STATE OF TAMIL NADU & ORS.
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December 9, 2016 |
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STATE OF KARNATAKA Vs. SELVI J. JAYALALITHA
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June 1, 2016 |
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STATE OF KARNATAKA Vs. SELVI J. JAYALALITHA AND OTHERS
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May 12, 2016 |
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STATE OF KARNATAKA Vs. STATE OF T.NADU
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September 27, 2016 |
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STATE OF KERALA Vs. P.B. SOURABHAN & ORS.
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March 4, 2016 |
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STATE OF KERALA Vs. P. MUHAMMED NOUSHAD
|
June 29, 2016 |
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STATE OF KERALA & ORS. Vs. M/S KERALA RARE EARTH & MINERALS LIMITED & ORS.
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April 8, 2016 |
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STATE OF M.P. Vs. UDAIBHAN
|
March 1, 2016 |
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STATE OF M.P. & ANR. Vs. RAJVEER SINGH & ORS.
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April 25, 2016 |
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STATE OF MADHYA PRADESH Vs. GOLOO RAIKWAR AND ANR.
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March 2, 2016 |
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STATE OF MADHYA PRADESH Vs. JAINARAYAN CHOUKSEY
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September 22, 2016 |
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STATE OF MADHYA PRADESH Vs. MARICO INDUSTRIES LTD
|
July 22, 2016 |
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STATE OF MADHYA PRADESH & ORS. Vs. M/S. RUCHI PRINTERS
|
May 5, 2016 |
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STATE OF MAHARASHTRA Vs. ANITA AND ANOTHER
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July 12, 2016 |
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STATE OF MAHARASHTRA Vs. SYED UMAR SAYED ABBAS & ORS.
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February 12, 2016 |
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STATE OF MAHARASHTRA & ORS. Vs. DR. D.Y. PATIL VIDYAPEETH & ORS.
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September 28, 2016 |
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STATE OF ORISSA Vs. SASMITA PATTNAIK
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July 28, 2016 |
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STATE OF ORISSA & ANR. Vs. ABANI BALLAV DEY & ORS.
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March 2, 2016 |
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STATE OF ORISSA AND ORS. Vs. UTKAL PHARMACEUTICALS MANUFACTURERS ASSOCIATION AND ORS.
|
February 8, 2016 |
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STATE OF PUNJAB Vs. BHARAT PETROLEUM CORPORATION LTD.
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May 11, 2016 |
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STATE OF PUNJAB & ANR. Vs. BRIJESHWAR SINGH CHAHAL & ANR.
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March 30, 2016 |
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STATE OF PUNJAB & ORS. Vs. M/S. SHREYANS INDUS LTD. ETC.
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March 4, 2016 |
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STATE OF PUNJAB & ORS. Vs. JAGJIT SINGH & ORS.
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October 26, 2016 |
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STATE OF RAJASTHAN Vs. LBS B.ED. COLLEGE
|
September 8, 2016 |
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STATE OF RAJASTHAN Vs. KESRI SINGH MATHUR & ORS.
|
April 12, 2016 |
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STATE OF RAJASTHAN Vs. POONA RAM AND ORS.
|
March 3, 2016 |
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STATE OF RAJASTHAN Vs. HARKESH
|
February 3, 2016 |
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STATE OF RAJASTHAN Vs. UNION OF INDIA AND ORS.
|
October 4, 2016 |
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STATE OF RAJASTHAN Vs. JAG RAJ SINGH @ HANSA
|
June 29, 2016 |
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STATE OF RAJASTHAN Vs. FIROZ KHAN @ ARIF KHAN
|
May 17, 2016 |
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STATE OF RAJASTHAN Vs. MOHINUDDIN JAMAL ALVI
|
May 4, 2016 |
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STATE OF RAJASTHAN Vs. ARCHANA
|
November 29, 2016 |
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STATE OF RAJASTHAN Vs. RAM KAILASH ALIAS RAM VILAS
|
January 28, 2016 |
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STATE OF RAJASTHAN & ANR. Vs. M/S. DEEP JYOTI COMPANY & ANR.
|
February 26, 2016 |
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STATE OF RAJASTHAN & ORS Vs. GOTAN LIME STONE KHANJI UDYOG PVT. LTD. & ANR.
|
January 20, 2016 |
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STATE OF T. NADU Vs. STATE OF KARNATAKA
|
March 5, 2016 |
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STATE OF T.NADU Vs. STATE OF KARNATAKA
|
September 2, 2016 |
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STATE OF TAMIL NADU Vs. STATE OF KARNATAKA
|
September 12, 2016 |
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STATE OF TAMIL NADU Vs. STATE OF KARNATAKA & ORS.
|
October 4, 2016 |
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STATE OF TAMIL NADU Vs. STATE OF KARNATAKA
|
September 30, 2016 |
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STATE OF U P & ORS Vs. SHIV KUMAR PATHAK & ORS
|
August 24, 2016 |
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STATE OF U P AND ORS Vs. ALL U P CONSUMER PROTECTION BAR ASSOCIATION
|
November 21, 2016 |
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STATE OF U.P. Vs. CHANDRA
|
September 5, 2016 |
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STATE OF U.P. Vs. Z.U.ANSARI
|
September 30, 2016 |
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STATE OF U.P. Vs. KALLU @ NAVEEN AND OTHERS
|
September 2, 2016 |
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STATE OF U.P. & ANR. Vs. HARISH TANDON
|
January 6, 2016 |
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STATE OF U.P. & ORS. Vs. DR. DINESH SINGH CHAUHAN
|
August 16, 2016 |
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STATE OF U.P. & ORS. Vs. ADARSH SEVA SAHKARI SAMITI LTD.
|
January 19, 2016 |
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STATE OF U.P. & ORS. Vs. RAVINDRA KUMAR SHARMA & ORS.
|
February 3, 2016 |
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STATE OF U.P. AND ORS. Vs. SURENDRA PRATAP AND ORS.
|
May 13, 2016 |
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STATE OF U.P. AND ORS. Vs. ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
|
January 14, 2016 |
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STATE OF U.P. AND ORS. Vs. SUSHIL KUMAR SHARMA
|
February 25, 2016 |
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STATE OF U.P. AND ORS. Vs. AREZZO DEVELOPERS PVT. LTD. AND ORS.
|
January 7, 2016 |
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STATE OF UP Vs. SUBHASH CHANDRA JAISWAL
|
November 29, 2016 |
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STATE OF UTTAR PRADESH Vs. A.K. EARTH MOVERS AND ORS.
|
March 11, 2016 |
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STATE OF UTTAR PRADESH & ANR. Vs. M/S. AL FAHEEM MEETEX PRIVATE LTD. & ANR.
|
February 17, 2016 |
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STATE OF UTTAR PRADESH AND OTHERS Vs. DHIRENDRA PAL SINGH
|
November 15, 2016 |
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STATE OF UTTAR PRADESH AND OTHERS Vs. RAVI PRAKASH SRIVASTAVA AND ANOTHER
|
July 13, 2016 |
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STATE OF UTTARAKHAND & ORS. Vs. RAJIV BERRY & ORS.
|
August 10, 2016 |
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STATE OF UTTARAKHAND AND ORS. Vs. SUMAN PAL
|
January 4, 2016 |
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STATE OF WEST BENGAL Vs. CALCUTTA PINJRAPOLE SOCIETY
|
February 5, 2016 |
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STATE OF WEST BENGAL & ORS, Vs. ASWINI KUMAR MAHATO
|
June 23, 2016 |
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STATE OF WEST BENGAL AND OTHERS Vs. CALCUTTA CLUB LIMITED
|
May 4, 2016 |
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STATE THROUGH CBI/ACB,HYDERABAD A.P Vs. DHARMANA PRASED RAO
|
April 26, 2016 |
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STATE THROUGH LOKAYUKTA POLICE, RAICHUR Vs. C.N. MANJUNATH
|
November 22, 2016 |
|
STATE THROUGH NARCOTICS CONTROL BUREAU Vs. YUSUF @ ASIF & ORS.
|
January 18, 2016 |
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STATE TRADING CORPN. INDIA LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
|
February 3, 2016 |
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STATNDARD CHARTERED BANK Vs. STATE OF MAHARASHTRA
|
April 6, 2016 |
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SUBHAN TOURS & TRAVEL SERVICES Vs. UNION OF INDIA
|
May 18, 2016 |
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SUBHASH AGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 18, 2016 |
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SUBHASH AND ORS. Vs. GURU TEG BAHADUR HOSPITAL GOVT. OF NCT DELHI AND ORS.
|
February 19, 2016 |
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SUBHASH CHANDRA Vs. GULAB BAI & ORS.
|
February 24, 2016 |
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SUBRAMANIAN SWAMY Vs. UNION OF INDIA
|
May 13, 2016 |
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SUBRAYA M.N. Vs. VITTALA M.N. & ORS.
|
July 5, 2016 |
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SUDHAKARAN Vs. CORP. OF TRIVANDRUM & ANR.
|
July 5, 2016 |
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SUDHIR CHAUDHARY ETC. ETC. Vs. STATE (NCT OF DELHI)
|
July 29, 2016 |
|
SUDIP KR. SEN @ BILTU Vs. STATE OF WEST BENGAL & ORS.
|
January 7, 2016 |
|
SUJATHA RAVI KIRAN @ SUJATASAHU Vs. STATE OF KERALA & ORS.
|
May 12, 2016 |
|
SUJOY TUSHAR SAHA AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
|
July 22, 2016 |
|
SUKH RAM Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2016 |
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SUKHPAL SINGH Vs. JASWINDER KAUR AND ORS.
|
March 29, 2016 |
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SUKHWANT KAUR Vs. STATE OF HARYANA
|
October 17, 2016 |
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SUKHWANT SINGH Vs. STATE OF PUNJAB
|
July 11, 2016 |
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SUKHWANT SINGH Vs. STATE OF PUNJAB
|
March 11, 2016 |
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SULEKHAN SINGH & CO. & ORS. Vs. STATE OF U.P. & ORS.
|
January 4, 2016 |
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SUNANDA BHANDARE FOUNDATION` Vs. U.O.I. & ANOTHER
|
April 26, 2016 |
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SUNHERI Vs. STATE OF HARYANA
|
October 17, 2016 |
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SUNIL Vs. STATE OF MAHARASHTRA
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September 1, 2016 |
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SUNIL Vs. STATE OF MADHYA PRADESH
|
April 8, 2016 |
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SUNIL KUMAR KORI & ANR. Vs. GOPAL DAS KABRA & ORS. ETC.
|
September 27, 2016 |
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SUNITA MEHRA Vs. UNION OF INDIA
|
August 11, 2016 |
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SUNKARA SRINIVASULU & ORS. Vs. STATION HOUSE OFFICER & ORS.
|
March 14, 2016 |
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SUPER BAZAR KARAMCHARI DALIT SANGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 29, 2016 |
|
SUPREME COURT WOMEN LAWYERS ASSOCIATION Vs. UNION OF INDIA AND ANOTHER
|
January 11, 2016 |
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SURAT KAMDAR KARMCHARI UNION Vs. STATE OF GUJARAT
|
January 11, 2016 |
|
SURENDER Vs. STATE OF HARYANA
|
January 19, 2016 |
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SURENDER KUMAR PANDEY Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 17, 2016 |
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SURENDRA KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ANR.
|
June 29, 2016 |
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SURENDRA PURI Vs. STATE OF UTTARAKHAND
|
March 2, 2016 |
|
SURESH Vs. STATE
|
July 14, 2016 |
|
SURESH CHAND GAUTAM Vs. STATE OF UTTAR PRADESH
|
March 11, 2016 |
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SURESH KUMAR Vs. CENTRAL INSTITUTE FOR RESEARCH ON BUFFALOES
|
November 16, 2016 |
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SURESH KUMAR JUNEJA Vs. RAJ KUMAR
|
February 12, 2016 |
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SURESH NARAYAN KADAM & ORS. Vs. CENTRAL BANK OF INDIA & ORS.
|
February 5, 2016 |
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SURINDER MOHAN KATWAL Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2016 |
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SURINDER SINGH Vs. UNION OF INDIA
|
July 29, 2016 |
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SURINDER SINGH & ORS. Vs. STATE OF HARYANA
|
February 2, 2016 |
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SURINDERJIT SINGH MAND & ANR. Vs. STATE OF PUNJAB & ANR.
|
July 5, 2016 |
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SURJEET SINGH Vs. SUCHA SINGH
|
March 15, 2016 |
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SURJEET SINGH BHAMRA Vs. BANK OF INDIA & ORS.
|
February 8, 2016 |
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SURYA PRASAD Vs. ISHWAR PRASAD AND ORS.
|
January 27, 2016 |
|
SURYABHAN (D) THR. HIS LRS AND ORS. Vs. SAU. BHAGIRATHIBAI @ VATSALABAI TULSHIDAS CHAVAN (SINCE DECEASED) THR HER LRS AND ORS.
|
April 25, 2016 |
|
SURYACHAKRA POWER CORPORATION LIMITED Vs. ELECTRICITY DEPARTMENT
|
September 22, 2016 |
|
SUSANTA DAS & ORS. Vs. STATE OF ORISSA
|
January 6, 2016 |
|
SUZANNE FARISHA SYIEM DUTT Vs. SABYASACHI DUTT
|
August 1, 2016 |
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SWAMI ACHYUTANAND TIRTH & ORS. Vs. UNION OF INDIA & ORS.
|
August 5, 2016 |
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SWARAJ ABHIYAN (I) Vs. UNION OF INDIA & ORS.
|
May 11, 2016 |
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SWARAJ ABHIYAN AND ANR. Vs. UNION OF INDIA AND ORS.
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December 2, 2016 |
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SWARAJ ABHIYAN-II Vs. UNION OF INDIA
|
May 13, 2016 |
|
SWARAJ ABHIYAN-IV Vs. UNION OF INDIA
|
May 13, 2016 |
|
SYED ZALIL AKHTAR Vs. ZILA SAHKARI KRISHI AVAM GRAMIN VIKAS BANK
|
January 7, 2016 |
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SYEDA RAHIMUNNISA Vs. MALAN BI (DEAD) BY L.RS. & ANR. ETC.
|
October 3, 2016 |
|
SYNOPSYS INTERNATIONAL LTD Vs. ADDITIONAL DIRECTOR OF INCOME
|
December 16, 2016 |
|
SYSCON CONSULTANTS P. LTD. Vs. M/S PRIMELLA SANITARY PROD. P. LTD. AND OTHERS
|
September 19, 2016 |
|
T. KOCHA Vs. STATE OF KERALA & ORS.
|
April 13, 2016 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
|
September 8, 2016 |
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T.S. DAS AND ORS. Vs. UNION OF INDIA AND ANR.
|
October 27, 2016 |
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TALAULICAR & SONS P. LTD. Vs. UNION OF INDIA & ANR.
|
July 12, 2016 |
|
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. CSEPDI TRISHE CONSORTIUM
|
October 18, 2016 |
|
TAMIL NADU MEDICAL SERVICES CORPORATION LTD. Vs. TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION AND ORS.
|
March 10, 2016 |
|
TAMILNADU TERMINATED FULL TIME TEMPORARY LIC EMPLOYEES ASSOCIATION Vs. S.K. ROY, THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA & ANR.
|
August 9, 2016 |
|
TARA SINGH Vs. UNION OF INDIA
|
June 29, 2016 |
|
TATA CHEMICALS LTD. Vs. COLLECTOR OF CENTER EXCISE
|
April 1, 2016 |
|
TATINENI MAYURI Vs. EDARA BALDEV
|
March 3, 2016 |
|
TATTU LODHI @ PANCHAM LODHI Vs. STATE OF MADHYA PRADESH
|
September 16, 2016 |
|
TECHNOFAB ENGINEERING LTD Vs. BENGAL MILLS STORES SUPPLY CO.
|
July 4, 2016 |
|
TEJALBEN Vs. MIHIRBHAI BHARATBHAI KOTHARI
|
January 11, 2016 |
|
TEKAN ALIAS TEKRAM Vs. STATE OF MADHYA PRADESH
|
February 11, 2016 |
|
THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGALORE Vs. AYILI STONE INDUSTRIES ETC. ETC.
|
October 18, 2016 |
|
THE CENTRAL PROVIDENT FUND COMMISSIONER NEW DELHI Vs. LALA J.R. EDUCATION SOCIETY
|
September 26, 2016 |
|
THE COMMISSIONER OF CUSTOMS, KOCHI & ORS. Vs. M/S COVAI RAJA METALS (INDIA) PVT. LTD.
|
May 3, 2016 |
|
THE COMMISSIONER OF INCOME TAX Vs. N.S.N. JEWELLERS PRIVATE LIMITED
|
March 14, 2016 |
|
THE COMMISSIONER OF INCOME TAX Vs. M/S RELIANCE COMMUNICATION LTD. AND ORS.
|
November 21, 2016 |
|
THE COMMISSIONER OF INCOME TAX CENTRAL -I, KANPUR Vs. SUBRATA ROY
|
July 4, 2016 |
|
THE COMMISSIONER, COMMERCIAL TAXES, U.P. Vs. M/S. JAY NARAYAN ENTERPRISES
|
January 15, 2016 |
|
THE DEPUTY COMMISSIONER, CENTRAL EXCISE & ANR. Vs. SUSHIL & COMPANY
|
April 13, 2016 |
|
THE ELECTRICITY DEPARTMENT Vs. M/S SURYACHAKRA POWER CORPORATION LIMITED.
|
September 22, 2016 |
|
THE ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER,PORT BLAIR AND ANR. Vs. M/S SURYACHAKRA POWER CORPORATION LIMITED AND ANR.
|
October 18, 2016 |
|
THE ENERGY AND RESOURCES INSTITUTE Vs. SUHRID SUDARSHAN SHAH & ORS.
|
July 22, 2016 |
|
THE GENERAL SECRETARY, COAL WASHERIES WORKERS UNION DHANBAD Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF DUGDA WASHERY OF M/S BCCL
|
September 23, 2016 |
|
THE LAND ACQUISITION OFFICER, A.P. Vs. RAVI SANTOSH REDDY(D) BY L.RS.
|
May 18, 2016 |
|
THE MADURAI CORPORATION Vs. P. KAYALVIZHI & ORS.
|
October 7, 2016 |
|
THE MANAGEMENT OF NARENDRA & COMPANY PRIVATE LIMITED Vs. THE WORKMEN OF NARENDRA & COMPANY
|
January 4, 2016 |
|
THE MANAGEMENT OF TNSTC (COIMBATORE) LTD. Vs. M. CHANDRASEKARAN
|
September 2, 2016 |
|
THE MANAGER, VKNM VOCATIONAL HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA AND OTHERS ETC
|
January 27, 2016 |
|
THE POWER GRID CORPORATION OF INDIA LIMITED Vs. CENTURY TEXTILES & INDUSTRIES LIMITED & ORS.
|
December 14, 2016 |
|
THE STATE OF TAMILNADU Vs. K BALU & ANR
|
December 15, 2016 |
|
THOMAS MATHEW Vs. THE CONSTRUCTION ENGINEER, K.L.D.C. LTD.
|
September 22, 2016 |
|
THOTA VENKATESWARA RAO Vs. THE STATE ELECTION COMMISSION
|
May 3, 2016 |
|
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2016 |
|
TIN PLATE DEALERS ASSOCIATION PVT. LTD. & ORS. Vs. SATISH CHANDRA SANWALKA & ORS.
|
October 7, 2016 |
|
TMT. KASTHURI RADHAKRISHNAN & ORS. Vs. M. CHINNIYAN & ANR.
|
January 28, 2016 |
|
TOTA RAM Vs. BELLISS INDIA PRIVATE LIMITED
|
April 1, 2016 |
|
TRAINED NURSES ASSOCIATION OF INDIA Vs. UNION OF INDIA & ORS.
|
January 29, 2016 |
|
U. SUBHADRAMMA Vs. STATE OF A.P.
|
July 4, 2016 |
|
U.P.S.R.T.C. Vs. PRADEEP KUMAR
|
June 23, 2016 |
|
U.P.S.R.T.C. Vs. MAMTA AND ORS.
|
February 12, 2016 |
|
UCO BANK Vs. SAUMYENDRA ROY CHOUDHURY AND ORS.
|
May 5, 2016 |
|
UCO BANK AND ANR. Vs. DIPAK DEBBARMA & ORS.
|
November 25, 2016 |
|
UDAY SINGH Vs. STATE OF MADHYA PRADESH
|
November 9, 2016 |
|
UDDAR GAGAN PROPERTIES LTD Vs. SANT SINGH & ORS
|
May 13, 2016 |
|
UMANG DINESH KUWADIA Vs. STATE OF MAHARASHTRA
|
January 7, 2016 |
|
UMAPATHY Vs. D.M., NEW INDIA INSURANCE CO. LTD.
|
January 12, 2016 |
|
UNION OF INDIA Vs. CIPLA LTD.
|
October 21, 2016 |
|
UNION OF INDIA Vs. M/S. AMBICA CONSTRUCTION
|
March 16, 2016 |
|
UNION OF INDIA Vs. HARISH CHANDRA SINGH RAWAT
|
May 9, 2016 |
|
UNION OF INDIA Vs. HARISH CHANDRA SINGH RAWAT
|
May 11, 2016 |
|
UNION OF INDIA Vs. T. CHAKRAPANI
|
July 21, 2016 |
|
UNION OF INDIA Vs. K. GANESAN (DEAD) BY LR.
|
September 1, 2016 |
|
UNION OF INDIA Vs. SH. HARISH CHANDRA SINGH RAWAT AND ANR.
|
April 27, 2016 |
|
UNION OF INDIA Vs. ENGEE INDUSTRIAL SERVICES CO. LTD.
|
April 4, 2016 |
|
UNION OF INDIA Vs. SH. HARISH CHANDRA SINGH RAWAT AND ANR.
|
May 6, 2016 |
|
UNION OF INDIA Vs. ISHDAN SEIKH ALIAS ISHDAN SK
|
August 17, 2016 |
|
UNION OF INDIA Vs. CONCORD FORTUNE MINERALS (I) P. LTD.
|
February 9, 2016 |
|
UNION OF INDIA Vs. RAJASTHAN HIGH COURT & ORS
|
December 14, 2016 |
|
UNION OF INDIA Vs. M/S. IDEA CELLULAR LTD. CO. GUJARAT
|
January 2, 2016 |
|
UNION OF INDIA Vs. DILER SINGH
|
June 30, 2016 |
|
UNION OF INDIA Vs. K.V. LAKSHMAN
|
June 29, 2016 |
|
UNION OF INDIA Vs. MUSTAQ @ MUSTAFA & ORS.
|
June 9, 2016 |
|
UNION OF INDIA Vs. SH. HARISH CHANDRA SINGH RAWAT AND ANR.
|
April 22, 2016 |
|
UNION OF INDIA Vs. HAMDARD LABORATORIES
|
February 25, 2016 |
|
UNION OF INDIA Vs. MOHANLAL & ANR.
|
January 28, 2016 |
|
UNION OF INDIA & ANR. Vs. HBL NIFE POWER SYSTEMS LTD.
|
January 20, 2016 |
|
UNION OF INDIA & ANR. Vs. PREMCO-DKSPL (JV) & ORS.
|
July 25, 2016 |
|
UNION OF INDIA & ANR. Vs. M/S MEGHMANI ORGANICS LTD. & ORS.
|
October 7, 2016 |
|
UNION OF INDIA & ANR. Vs. M/S INDUSIND BANK LTD. & ANR.
|
September 15, 2016 |
|
UNION OF INDIA & ORS. Vs. DEVJEE MISHRA
|
September 27, 2016 |
|
UNION OF INDIA & ORS. Vs. VISHAV PRIYA SINGH
|
July 5, 2016 |
|
UNION OF INDIA & ORS. Vs. SALEENA
|
January 29, 2016 |
|
UNION OF INDIA & OTHERS Vs. M/S. CIPLA LTD. & ANOTHER
|
July 20, 2016 |
|
UNION OF INDIA (UOI) Vs. ABHIMANYU TIWARI AND ORS.
|
March 29, 2016 |
|
UNION OF INDIA (UOI) Vs. TATA TELESERVICES LTD.
|
March 4, 2016 |
|
UNION OF INDIA AND ANR. Vs. CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES
|
September 2, 2016 |
|
UNION OF INDIA AND ANR. Vs. LT. COL. P.K. CHOUDHARY AND ORS.
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February 15, 2016 |
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UNION OF INDIA AND OTHERS Vs. COL CHANDER BALLABH SHARMA
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January 6, 2016 |
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UNION OF INDIA AND OTHERS Vs. BRIG. N.K. MEHTA VSM AND OTHERS
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May 30, 2016 |
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UNION OF INDIA AND OTHERS Vs. T.P. SOBHANA AND OTHERS
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May 4, 2016 |
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UNION PUBLIC SERVICE COMMISSION Vs. D. SANKAR AND ANOTHER
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March 18, 2016 |
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UNION PUBLIC SERVICE COMMISSION Vs. ANAND DEVULAPALLY AND ORS.
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March 2, 2016 |
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UNITED COMMERCIAL BANK Vs. GANGADHAR MOHANTY
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November 18, 2016 |
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UNITED INDIA INSURANCE CO. LTD. Vs. M/S ORIENT TREASURES PVT. LTD.
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January 13, 2016 |
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UNITED INDIA INSURANCE CO. LTD. Vs. LEISURE WEAR EXPORTS LTD.
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June 29, 2016 |
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UNIVERSAL GLASS (A DIVISION OF JAGAJIT IND. LTD.) Vs. HARPAL SINGH
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May 5, 2016 |
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UOI Vs. M/S DEEPAK INTERNATIONAL LTD.
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November 18, 2016 |
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USHA SHARMA Vs. SHAMBHU SHARAN SINGH & ANR. ETC.
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July 22, 2016 |
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USMANGANI ADAMBHAI VAHORA Vs. STATE OF GUJARAT & ANR.
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January 8, 2016 |
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UTTAM Vs. SAUBHAG SINGH & ORS.
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March 2, 2016 |
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UTTAM NANDRAM SOMWANSHI Vs. STATE OF MAHARASHTRA
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January 13, 2016 |
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V. LAVANYA & ORS. Vs. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY & ORS.
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November 9, 2016 |
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V. SEJAPPA Vs. THE STATE BY POLICE INSPECTOR LOKAYUKTA, CHITRADURGA
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April 12, 2016 |
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V. VARADARAJAN Vs. ASSTT. COLLR. OF C. EX. & CUS.
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January 13, 2016 |
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V. VASANTHAKUMAR Vs. H.C.BHATIA AND ORS.
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July 13, 2016 |
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V. VENKATA PRASAD Vs. HIGH COURT OF A.P.
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June 29, 2016 |
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V.K. BHAT Vs. G. RAVI KISHORE AND ORS.
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February 29, 2016 |
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V.K. JAIN Vs. KSL & INDUSTRIES LTD.
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April 11, 2016 |
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V.V.F. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE SURAT-II
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February 25, 2016 |
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VAISHALI SHRIDHAR JAGTAP Vs. SHRIDHAR VISHWANATH JAGTAP
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July 8, 2016 |
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VANKA NEERAJA Vs. VEERINA SAI
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January 5, 2016 |
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VARUNA BANDARI GUGNANI AND OTHERS Vs. UNION OF INDIA AND OTHERS
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May 13, 2016 |
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VASHRAMBHAI DHANABHAI VEGAD Vs. STATE OF GUJARAT AND ORS.
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December 5, 2016 |
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VATSALA SHENOY Vs. JOINT COMMISSIONER OF INCOME TAX (ASSESSMENT), MYSORE
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October 18, 2016 |
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VATSALA SRINIVASAN Vs. SHYAMALA RAGHUNATHAN
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February 11, 2016 |
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VED PRAKASH Vs. UNION OF INDIA & ORS
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December 8, 2016 |
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VEDANTA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
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December 2, 2016 |
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VEEJAY MARKETING Vs. COMMISSIONER OF INCOME TAX
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March 15, 2016 |
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VEERANKI DURGA RAO Vs. STATE OF A.P.
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May 27, 2016 |
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VEERENDRA KR. GAUTAM AND OTHERS Vs. KARUNA NIDHAN UPADHYAY AND OTHERS
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July 15, 2016 |
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VELDURAI Vs. STATE OF T.NADU
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July 13, 2016 |
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VELUGUBANTI HARI BABU Vs. PARVATHINI NARASIMHA RAO & ANR.
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July 13, 2016 |
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VENKATESH CONSTRUCTION COMPANY Vs. KARNATAKA VIDYUTH KARKHANE LIMITED (KAVIKA)
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January 20, 2016 |
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VERHOEVEN, MARIE-EMMANUELLE Vs. UNION OF INDIA & ORS.
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April 28, 2016 |
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VICE CHAIRMAN AND MANAGING DIRECTOR, A.P. STATE ESSENTIAL COMMODITIES CORPORATION LTD. AND ORS. Vs. C.V. VISWANATHAM AND ORS.
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February 12, 2016 |
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VIDUSHI VINCOM LTD Vs. RAVI SARAF
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July 15, 2016 |
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VIJAY AND ANR. Vs. STATE OF MAHARASHTRA AND ANR.
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November 28, 2016 |
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VIJAY KUMAR Vs. UNION OF INDIA
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May 11, 2016 |
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VIJAY KUMAR BARMAN Vs. STATE OF CHHATTISGARH
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July 4, 2016 |
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VIJAY KUMAR MISHRA AND ANOTHER Vs. HIGH COURT OF JUDICATURE AT PATNA AND OTHERS
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August 9, 2016 |
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VIJAY LATKA AND ORS. Vs. STATE OF HARYANA AND ORS.
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May 5, 2016 |
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VIJAY PRAKASH JARATH Vs. TEJ PRAKASH JARATH
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March 1, 2016 |
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VIJAY SHANKAR MISHRA Vs. UNION OF INDIA & ORS
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December 15, 2016 |
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VIJENDRA ALIAS BIJJO Vs. STATE (GOVT, OF NCT DELHI).
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November 24, 2016 |
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VIKAS SANKHALA & ORS. ETC. Vs. VIKAS KUMAR AGARWAL & ORS. ETC.
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October 18, 2016 |
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VIKAS YADAV Vs. STATE OF U.P. AND ORS. ETC. ETC.
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October 3, 2016 |
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VIKRAM SINGH Vs. STATE OF PUNJAB
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October 24, 2016 |
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VILAS V. SANGHAI Vs. SUMERMAL MISHRIMAL BAFNA & ANR.
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September 30, 2016 |
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VINAY KUMAR LATH Vs. STATE OF U.P & ORS.
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October 4, 2016 |
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VINESHKUMAR MAVJIBHAI PARMAR Vs. DETHALI GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD. AND ORS.
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November 16, 2016 |
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VINOD K. GARG Vs. JT. DIR. OF AGRICULTURE
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February 24, 2016 |
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VIPINCHANDRA VADILAL BAVISHI (D) BY LRS. AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS
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January 28, 2016 |
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VIRENDER KHULLAR Vs. AMERICAN CONSOLIDATION SERVICES LTD. & ORS.
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August 16, 2016 |
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VIRENDER SINGH RAWAT Vs. RAKESH KUMAR GUPTA
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September 22, 2016 |
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VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S.S. NAIDU
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June 29, 2016 |
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VISHAL N. KALSARIA Vs. BANK OF INDIA & ORS.
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January 20, 2016 |
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VISHANTA & ORS. Vs. UNION OF INDIA & ORS.
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April 4, 2016 |
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VISHANTA & ORS. Vs. UNION OF INDIA & ORS.
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March 15, 2016 |
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VISHANTA & ORS. Vs. UNION OF INDIA & ORS.
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March 9, 2016 |
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VISHNU BABU TAMBE Vs. APURVA VISHNU TAMBE
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December 2, 2016 |
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VISHNU KUMAR SIKARAVAR Vs. ANIL KUMAR GARG
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August 22, 2016 |
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VISHRAM @ PRASAD GOVEKAR & ORS. Vs. SUDESH GOVEKAR (D) BY LRS. & ORS.
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December 14, 2016 |
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VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 23, 2016 |
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VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 22, 2016 |
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VIVEK BATRA Vs. U.O.I
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October 18, 2016 |
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VIVEK GIRI Vs. STATE OF UTTAR PRADESH
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September 29, 2016 |
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VIVEK NARAYAN SHARMA Vs. UNION OF INDIA
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December 16, 2016 |
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VIVEK PATHAK & ORS. Vs. RAM KRISHAN KASHYAP & ORS.
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February 4, 2016 |
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VIVEK SINGH Vs. STATE OF U.P. & ANR.
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August 26, 2016 |
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VLS FINACNE LTD. & ANR Vs. COMMISSIONER OF INCOME TAX & ANR
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April 28, 2016 |
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VLS FINANCE LTD. Vs. COMMISSIONER OF INCOME TAX
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July 27, 2016 |
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VOHRA SADIKBHAI RAJAKBHAI & ORS. Vs. STATE OF GUJARAT & ORS.
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May 10, 2016 |
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VOLUNTARY HEALTH ASSOCIATION OF PUNJAB Vs. UNION OF INDIA AND OTHERS
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November 8, 2016 |
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WARDHA POWER CO. LTD. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. AND ANR.
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September 7, 2016 |
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WESTERN COALFIELDS LTD. Vs. STATE OF MAHARASHTRA & ANR.
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May 6, 2016 |
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WILDLIFE RESCUE AND REHABILITATION CENTRE AND ORS. Vs. UNION OF INDIA AND OTHERS
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May 4, 2016 |
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WILDLIFE RESCUE AND REHABILITATION CENTRE AND OTHERS Vs. UNION OF INDIA AND OTHERS
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February 2, 2016 |
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WILDLIFE RESCUE AND REHABILITATION CENTRE AND OTHERS Vs. UNION OF INDIA AND OTHERS
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March 29, 2016 |
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WORKMEN RASTRIYA COLLIERY MAZDOOR SANGH Vs. BHARAT COKING COAL LTD. & ANR.
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October 3, 2016 |
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X Vs. UNION OF INDIA
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July 25, 2016 |
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Y. NAJITHAMOL & ORS. Vs. SOUMYA S.D. & ORS.
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August 12, 2016 |
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YATHARTHA YANTRA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE, ROHTAK
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June 30, 2016 |
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YATIN NARENDRA OZA Vs. KHEMCHAND RAJARAM KOSHTI
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August 31, 2016 |
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YOGESH NEEMA AND ORS. Vs. STATE OF M.P. AND ORS.
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January 12, 2016 |
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YOGESH SINGH Vs. MAHABEER SINGH & ORS.
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October 20, 2016 |
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YOUTH BAR ASSOCIATION OF INDIA Vs. UNION OF INDIA AND OTHERS
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September 7, 2016 |
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ZILE SINGH Vs. STATE OF HARYANA AND ORS.
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May 13, 2016 |
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ZORAWAR SINGH Vs. GURBAX SINGH BAINS
|
November 7, 2016 |
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