REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. FRANCIS Vs. THE MANAGEMENT OF METROPOLITAN TRANSPORT	August 13, 2014
A. TAJUDEEN Vs. UNION OF INDIA	October 10, 2014
A.B.P. PVT. LTD. AND ANR. Vs. UNION OF INDIA (U.O.I.) AND ORS.	April 9, 2014
A.K. DEVAIAH Vs. STATE OF KARNATAKA	October 14, 2014
A.P. INDUSTRIAL INFRASTRUCTURE CORPN. LTD. Vs. RAMESH SINGH	August 4, 2014
A.P.N.G.O ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 2014
A.T. PRAKASHAN Vs. EXCISE INSPECTOR	April 4, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.	April 17, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.	July 4, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.	September 9, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.	November 11, 2014
AARTI Vs. ARUNA GAUTAM	November 11, 2014
AAYUSH BUILDWELL PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 25, 2014
ABDUL AZEEZ P V Vs. NATIONAL INVESTIGATION AGENCY	November 14, 2014
ABDUL BASIT Vs. ABDUL KADIR CHOUDHARY	September 15, 2014
ABDUL JABBAR Vs. STATE OF HARYANA	October 15, 2014
ABDUR RAZZAQUE Vs. MONIR UDDIN AHMED & ORS	November 7, 2014
ABHAY KUMAR SINGH Vs. STATE OF BIHAR	September 2, 2014
ABHIRAM SINGH Vs. C.D. COMMACHEN	January 30, 2014
ABP PVT. LTD. Vs. UNION OF INDIA	February 7, 2014
ADAMBHAI SULEMANBHAI AJMERI Vs. STATE OF GUJARAT	May 16, 2014
ADARSH CO-OPTV. HOUSING SOCIETY LTD. Vs. UNION OF INDIA	March 10, 2014
ADDITIONAL DISTRICT AND SESSIONS JUDGE X Vs. REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH	December 18, 2014
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. BANNAMA	July 25, 2014
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD GREEN BELT KHEDUT MANDAL	May 9, 2014
AJAY KUMAR PAL Vs. UNION OF INDIA (UOI)	December 12, 2014
AJAYPAL SINGH Vs. HARYANA WAREHOUSING CORPORATION	July 9, 2014
AJEET SEEDS LTD Vs. K. GOPALA KRISHNAIAH	July 16, 2014
AKALAKUNNAM VILLAGE SERVICE CO-OP. BANK LTD. Vs. BINU N.	August 20, 2014
AKHIL BHARTIYA VIDYARTI PARISHAD Vs. UNION OF INDIA AND OTHERS	December 12, 2014
ALBER ORAON Vs. STATE OF JHARKHAND	April 23, 2014
ALFRED BENDDICT Vs. MANIPAL HOSPITAL	August 11, 2014
ALL PENSIONERS' FEDERATION CHERANMAHADEVI Vs. STATE OF TAMIL NADU	July 8, 2014
ALL, INDIA JUDGES ASSON Vs. UNION OF INDIA	January 28, 2014
ALLIED AGENCIES Vs. COMMISSIONER OF TRADE TAX	February 20, 2014
ALOYS WOBBEN Vs. YOGESH MEHRA	June 2, 2014
AMAR NATH Vs. KEWLA DEVI	April 22, 2014
AMAR SINGH YADAV Vs. STATE OF U.P.	July 1, 2014
AMARENDRA KUMAR MOHAPATRA Vs. STATE OF ORISSA	February 19, 2014
AMARENDU JYOTI Vs. STATE OF CHATTISGARH	August 4, 2014
AMICUS CURIAE Vs. ALOK RAWAT	October 27, 2014
AMIT CHANCHAL JHA Vs. REGISTRAR HIGH COURT OF DELHI	December 12, 2014
AMRIT BANASPATI COMPANY LTD Vs. COMMISSIONER OF WEALTH-TAX	June 30, 2014
ANAND AGRO CHEM INDIA LTD. Vs. SURESH CHANDRA	January 24, 2014
ANAND BROTHERS P. LTD. Vs. UNION OF INDIA	September 4, 2014
ANANDA POOJARY Vs. STATE OF KARNATAKA	October 14, 2014
ANIL Vs. RAJENDRA	December 18, 2014
ANIL @ ANTHONY ARIKSWAMY JOSEPH Vs. STATE OF MAHARASHTRA	February 20, 2014
ANIL BAJAJ Vs. VINOD AHUJA	May 8, 2014
ANIL GUPTA Vs. STAR INDIA PVT. LTD.	July 7, 2014
ANIL KUMAR Vs. STATE OF U.P.	May 28, 2014
ANIMAL WELFARE BOARD OF INDIA Vs. A. NAGARAJA	May 7, 2014
ANJANI KUMAR CHAUDHARY Vs. STATE OF BIHAR	April 23, 2014
ANJANI SINGH Vs. SALAUDDIN	April 25, 2014
ANJU GARG Vs. VIKAS GARG	September 24, 2014
ANNAPURNA Vs. MALLIKARJUN	April 11, 2014
ANTONETTO JOHN D’SOUZA @ JOHNNY D'SOUZA Vs. ALDILA BRAGANZA	July 2, 2014
ANTONY CARDOZA Vs. STATE OF KERALA	November 14, 2014
ANTONY SELVARAJ Vs. UNION OF INDIA	March 10, 2014
ANUP LAL YADAV Vs. STATE OF BIHAR	September 26, 2014
ANVAR P.V. Vs. P.K. BASHEER	September 18, 2014
APEX DISTRIBUTORS Vs. TIMEX GROUP INDIA LTD	August 5, 2014
APOLLO COLLEGE OF VETERINARY MEDICINE Vs. RAJASTHAN STATE VETERINARY COUNCIL	July 25, 2014
ARCHAEOLOGICAL SURVEY OF INDIA Vs. STATE OF M.P.	May 9, 2014
ARCHANA GIRISH SABNIS Vs. BAR COUNCIL OF INDIA	November 26, 2014
ARIKALA NARASA REDDY Vs. VENKATA RAM REDDY REDDYGARI	February 4, 2014
ARIKALA NARASA REDDY Vs. VENKAT RAM REDDY REDDYGARI AND ANR.	April 17, 2014
ARJUN JADAV Vs. STATE OF WEST BENGAL	July 2, 2014
ARNESH KUMAR Vs. STATE OF BIHAR	July 2, 2014
ARSAD SK. Vs. BANI PROSANNA KUNDU	April 23, 2014
ARTATRAN BALIAR SINGH Vs. STATE OF ORISSA	July 1, 2014
ARUN KUMAR AGRAWAL Vs. UNION OF INDIA	January 10, 2014
ARUP BHUYAN Vs. STATE OF ASSAM	August 26, 2014
ASHAN DEVI Vs. PHULWASI DEVI @ PHULBASI DEVI	June 4, 2014
ASHI DEVI Vs. STATE (NCT OF DELHI)	June 9, 2014
ASHISH KUMAR MAZUMDAR Vs. AISHI RAM BATRA CHARITABLEHOSPITAL TRUST	April 22, 2014
ASHOK DEBBARMA @ ACHAK DEBBARMA Vs. STATE OF TRIPURA	March 4, 2014
ASHOK KUMAR AGGARWAL Vs. SUMIT BOSE	February 28, 2014
ASHOK KUMAR SINHA Vs. JAYA SINHA	May 29, 2014
ASHOK RAI Vs. STATE OF U.P.	April 15, 2014
ASHOK SHANKARRAO CHAVAN Vs. MADHAVRAO KINHALKAR	May 5, 2014
ASHOKA TUBEWELL AND ENGG. CORPORATION Vs. UNION OF INDIA (UOI)	September 22, 2014
ASHRAF KOKKUR Vs. K.V. ABDUL KHADER	August 29, 2014
ASHVINBHAI JAYANTILAL MODI Vs. RAMKARAN RAMCHANDRA SHARMA	September 25, 2014
ASIS KUMAR SAMANTA Vs. STATE OF WEST BENGAL	September 4, 2014
ASSAM SANMILITA MAHASANGHA Vs. UNION OF INDIA	December 17, 2014
ASSOCIATE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	November 25, 2014
ASSOCIATION OF UNIFIED TELE SERVICES PROVIDERS Vs. UNION OF INDIA	April 17, 2014
ATUL TRIPATHI Vs. STATE OF U.P.	July 22, 2014
ATUL TRIPATHI Vs. STATE OF U.P. AND ANOTHER	April 11, 2014
AVEEK SARKAR Vs. STATE OF WEST BENGAL	February 3, 2014
AWDHESH KUMAR MISHRA Vs. STATE OF SIKKIM	December 9, 2014
B KUMAR @ JAYAKUMAR @ LEFT KR @ S KUMAR Vs. INSP OF POLICE TR CBCID	October 27, 2014
B MADHUSUDHAN REDDY Vs. PEELA POTHINAIDU	April 2, 2014
B. JAYARAJ Vs. STATE OF A.P.	March 28, 2014
B.A.LINGA REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY	December 18, 2014
B.D. KHUNTE Vs. UNION OF INDIA	October 30, 2014
B.E. SIMOES VON STARABURG NIEDENTHAL Vs. CHHATTISGARH INVESTMENT LTD.	September 16, 2014
B.S. SANDHU Vs. GOVERNMENT OF INDIA	May 21, 2014
BABU LAL Vs. M/S. VIJAY SOLVEX LTD	August 4, 2014
BABUBHAI BHIMABHAI BOKHIRIA Vs. STATE OF GUJARAT	April 3, 2014
BABURAO KARHKAR Vs. VILAS ATMARAM BANDODKAR	September 10, 2014
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI)	October 16, 2014
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI)	November 13, 2014
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND ORS.	September 24, 2014
BACHU DAS Vs. STATE OF BIHAR	February 3, 2014
BADAL MURMU Vs. STATE OF WEST BENGAL	February 5, 2014
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH	June 3, 2014
BAIRAM MURALIDHAR Vs. STATE OF ANDHRA PRADESH	July 31, 2014
BAKER HUGHES LTD. Vs. HIROO KHUSHALANI	November 25, 2014
BAL KISHAN GIRI Vs. STATE OF U.P.	May 28, 2014
BAL MANOHAR JALAN Vs. SUNIL PASWAN	June 30, 2014
BALAJI NAGAR RESIDENTIAL ASSOCIATION Vs. STATE OF TAMIL NADU	September 10, 2014
BALAJI STEEL RE-ROLLING MILLS Vs. C.C.E. AND CUSTOMS	November 14, 2014
BALBIR Vs. VAZIR	June 1, 2014
BALBIR Vs. VAZIR	July 1, 2014
BALDEV SINGH Vs. STATE OF PUNJAB	February 26, 2014
BALJINDER KAUR Vs. STATE OF PUNJAB	November 19, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB	December 1, 2014
BALKAR SINGH Vs. STATE OF HARYANA	November 17, 2014
BALLI @ BALBIR Vs. STATE OF HARYANA	May 28, 2014
BALRAM SINGH YADAV@ BALRAM YADAV Vs. ABHAY KUMAR SINGH	May 13, 2014
BALURAM Vs. P. CHELLATHANGAM	December 10, 2014
BALWAN Vs. STATE OF HARYANA	August 26, 2014
BALWANT RAI SALUJA Vs. AIR INDIA LTD	August 25, 2014
BALWANT SINGH Vs. COMMISSIONER OF POLICE	November 7, 2014
BALWINDER SINGH Vs. NATIONAL FERTILIZERS LTD.	July 7, 2014
BANARSI DASS Vs. STATE OF HARYANA	December 18, 2014
BAND BOX PRIVATE LIMITED Vs. ESTATE OFFICER, PUNJAB AND SIND BANK AND ANR.	February 25, 2014
BANK OF RAJASTHAN LTD. Vs. VCK SHARES & STOCK BROKING SERVICES LTD.	September 17, 2014
BANKATLAL Vs. SPECIAL LAND ACQUISITION OFFICER	June 30, 2014
BAR COUNCIL OF ANDHRA PRADESH Vs. B. NARAYAN SWAMY	September 15, 2014
BASAPPA Vs. STATE OF KARNATAKA	February 27, 2014
BASAPPA Vs. T. RAMESH & ANOTHER	October 10, 2014
BASKARAN Vs. STATE OF TAMIL NADU	April 25, 2014
BASTIRAM Vs. STATE OF RAJASTHAN	February 13, 2014
BHAGWAN TUKARAM DANGE Vs. STATE OF MAHARASHTRA	March 13, 2014
BHARAT COKING COAL LTD Vs. CHHOTA BIRSA URANW	March 25, 2014
BHARAT COKING COAL LTD. AND OTHERS Vs. CHHOTA BIRSA URANW	April 25, 2014
BHARAT DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS	July 31, 2014
BHARAT HEAVY ELECTRICALS LTD Vs. TATA PROJECTS LTD	September 1, 2014
BHARAT KUMAR Vs. STATE OF HARYANA	February 4, 2014
BHARAT PETROLEUM CORP. LTD. Vs. B.M. MOTORS	April 17, 2014
BHARAT SANCHAR NIGAM LIMITED & ORS. Vs. KAILASH NARAYAN SHARMA	January 7, 2014
BHARAT STEEL TUBES LTD. Vs. OFFICIAL LIQUIDATOR	April 7, 2014
BHARATKUMAR SHANTILAL THAKKAR Vs. STATE OF GUJARAT	April 1, 2014
BHARTI Vs. STATE OF HARYANA	February 27, 2014
BHASKAR LAL SHARMA Vs. MONICA	February 18, 2014
BHAVNAGAR MUNICIPAL CORPORATION ETC Vs. JADEJA GOVUBHA CHHANUBHA	December 3, 2014
BHIM SINGH Vs. UNION OF INDIA	August 1, 2014
BHIM SINGH Vs. UNION OF INDIA (UOI)	September 5, 2014
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER	January 9, 2014
BHOPAL GAS PEEDITH MAHILA U. SANGAT Vs. UNION OF INDIA	February 14, 2014
BHULE RAM Vs. UNION OF INDIA	March 28, 2014
BHUSHAN POWER & STEEL LTD Vs. RAJESH VERMA	April 22, 2014
BHUVNESH KUMAR DWIVEDI Vs. M/S HINDALCO INDUSTRIES LTD.	April 25, 2014
BHUWAN MOHAN SINGH Vs. MEENA	July 15, 2014
BIHAR STATE GOVT. SEC. SCL. TEACHERS ASSN. Vs. ASHOK KUMAR SINHA	May 7, 2014
BIJENDER Vs. STATE OF HARYANA	October 16, 2014
BIMLA DEVI Vs. STATE OF HARYANA	March 14, 2014
BINOD KUMAR Vs. STATE OF BIHAR	October 30, 2014
BIRBAL Vs. STATE OF HARYANA	February 25, 2014
BIRJU Vs. STATE OF M.P.	February 14, 2014
BIRWATI Vs. STATE (NCT OF DELHI)	September 1, 2014
BISHAN DASS Vs. STATE OF PUNJAB	August 26, 2014
BISHNU BISWAS Vs. UNION OF INDIA	April 2, 2014
BISWANATH BHATTACHARYA Vs. UNION OF INDIA	January 21, 2014
BISWANATH GHOSH Vs. GOBINDA GHOSH ALIAS GOBINDHA CHANDRA GHOSH	March 14, 2014
BOARD OF CONTROL Vs. CRICKET ASSOCIATION OF BIHAR	May 16, 2014
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR	November 10, 2014
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR	November 14, 2014
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR	March 28, 2014
BOARD OF CONTROL FOR CRICKET & ANOTHER Vs. CRICKET ASSOCIATION OF BIHAR	April 29, 2014
BOARD OF TRUSTEES OF THE PORT OF KOLKATA Vs. KALIPADA BHAKAT	October 9, 2014
BODOLAND TERRITORIAL COUNCIL Vs. GAUHATI HIGH COURT	August 4, 2014
BONNIE ANNA GEORGE Vs. MEDICAL COUNCIL OF INDIA	September 18, 2014
BRIHANMUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING Vs. MAHRASHTRA ELECTRICITY REGULATORY COMMISSION (MERC)	May 8, 2014
BRIJESH KUMAR Vs. STATE OF HARYANA	March 24, 2014
C.B.I. Vs. KARIMULLAH OSAN KHAN	March 4, 2014
C.K.DASEGOWDA Vs. STATE OF KARNATAKA	July 15, 2014
C.P. JOHN Vs. BABU M. PALISSERY	September 11, 2014
C.R.NEELAKANDAN Vs. UNION OF INDIA	May 7, 2014
CALCUTTA PORT TRUST Vs. ANADI KUMAR DAS (CAPT)	November 24, 2014
CBI Vs. KARIMULLAH OSAN KHAN	February 4, 2014
CBI, ACB, MUMBAI Vs. NARENDRA LAL JAIN	February 28, 2014
CENSUS COMMISSIONER Vs. R KRISHNAMURTHY	November 7, 2014
CENTER FOR INTEGRITY, GOVERNANCE AND TRAINING IN VIGILANCE ADMINISTRATIION AND ANR Vs. UNION OF INDIA AND ORS	December 17, 2014
CENTER FOR PIL Vs. UNION OF INDIA (UOI)	November 20, 2014
CENTER FOR PIL Vs. UNION OF INDIA (UOI)	September 8, 2014
CENTER FOR PIL Vs. UNION OF INDIA (UOI)	September 15, 2014
CENTER FOR PIL Vs. RESPONDENT: UNION OF INDIA (UOI)	September 22, 2014
CENTRAL BANK OF INDIA Vs. N.R.C. LIMITED	March 5, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. SWAPAN ROY	November 24, 2014
CENTRAL BUREAU OF INVESTIGATION, LUCKNOW, U.P. Vs. INDRA BHUSHAN SINGH	May 2, 2014
CHAIRMAN CUM MANAGING DIRECTOR INDIAN OIL CORPORATION LTD. Vs. SUNITA KUMARI	September 18, 2014
CHAITU Vs. STATE OF UTTAR PRADESH	April 25, 2014
CHAMAN LAL Vs. STATE OF PUNJAB	May 16, 2014
CHAMAN LAL SARAF Vs. STATE OF HARYANA	December 3, 2014
CHAND Vs. STATE OF PUNJAB	September 19, 2014
CHANDAN KUMAR BASU Vs. STATE OF BIHAR	July 7, 2014
CHANDANA DAS Vs. STATE OF WEST BENGAL	December 11, 2014
CHANDIGARH ADMINISTRATION Vs. JASMINE KAUR	September 1, 2014
CHANDRA BHAN AND ORS. Vs. GHAZIABAD DEV. AUTHORITY AND ORS.	December 9, 2014
CHANDRA KUMAR JAIN Vs. UNION OF INDIA (UOI)	November 5, 2014
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN	May 9, 2014
CHANDRA SHEKHAR PRASAD SINGH Vs. STATE OF JHARKHAND	July 18, 2014
CHARAN SINGH & ORS. ETC. Vs. UNION OF INDIA & ANR.	December 11, 2014
CHARU KHURANA Vs. UNION OF INDIA (UOI)	November 10, 2014
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. T.T. MURALI BABU	February 10, 2014
CHERUKURI MANI Vs. CHIEF SECRETARY, GOVERNMENT OF ANDHRA PRADESH	May 8, 2014
CHETRAM Vs. STATE OF UTTARAKHAND	March 4, 2014
CHHEL SINGH Vs. M.G.B. GRAMIN BANK PALI	July 7, 2014
CHITRAVEER SINGH Vs. NAGAR PANCHAYAT JEWAR	April 25, 2014
CHRISTU RAJ HOSPITAL Vs. STATE OF KERALA	January 22, 2014
CIMCO BIRLA LTD. Vs. ROWENA LEWIS	November 27, 2014
CIT Vs. RATTAN BABULAL PODDAR	February 7, 2014
CIT Vs. GUJARAT FLUORO CHEMICALS	February 26, 2014
CITY INDUSTRIAL DEVELOPMENT THR. ITS MANAGING DIRECTOR Vs. PLATINUM ENTERTAINMENT	September 26, 2014
COFFEE BOARD Vs. RAMESH EXPORTS PVT. LTD.	May 9, 2014
COLLECTOR OF LAND ACQUISITION Vs. ANDAMAN TIMBER INDUSTRIES	December 11, 2014
COLLECTOR SINGH Vs. L.M.L. LTD., KANPUR	November 11, 2014
COMMERCIAL TAX OFFICER, RAJASTHAN Vs. M/S. BINANI CEMENTS LTD.	February 19, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI SUZUKI INDIA LTD	September 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD.	August 27, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SOLECTRON CENTUM ELECTRONICS LTD	February 25, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SYNFAB SALES	November 26, 2014
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II Vs. M/S. SUPER SYNOTEX (INDIA) LTD.	February 28, 2014
COMMISSIONER OF CENTRAL EXCISE-IV, KOLKATA Vs. MADURA COATS LTD	February 12, 2014
COMMISSIONER OF INCOME TAX Vs. ENGINEERS INDIA LTD.	March 31, 2014
COMMISSIONER OF INCOME TAX Vs. K. RAHEJA HOTELS AND ESTATE (P.) LTD.	October 29, 2014
COMMISSIONER OF INCOME TAX Vs. VATIKA TOWNSHIP PRIVATE LIMITED	September 15, 2014
COMMISSIONER OF INCOME TAX Vs. DCM SHRIRAM CONSOLIDATED LTD.	December 18, 2014
COMMISSIONER OF INCOME TAX – III Vs. M/S. CALCUTTA KNITWEARS, LUDHIANA	March 12, 2014
COMMISSIONER OF INCOME TAX, UJJAIN Vs. DAWOODI BOHARA JAMAT	February 20, 2014
COMMISSIONER OF TRADE TAX Vs. BHUSHAN STEEL AND STRIPS LTD.	January 28, 2014
COMMISSIONER OF WEALTH TAX, RAJKOT Vs. ESTATE OF LATE HMM VIKRAMSINHJI OF GONDAL	April 16, 2014
COMMISSIONER TAXES, JAIPUR Vs. VIKAS WSP LTD.	February 27, 2014
COMMISSIONER, SALES TAX U.P. LUCKNOW Vs. AKZO NOBEL INDIA LTD	January 16, 2014
COMMNR. OF INCOME TAX-VII, NEW DELHI Vs. PUNJAB STAINLESS STEEL INDUSTRIES	May 5, 2014
COMMON CAUSE Vs. UNION OF INDIA	April 23, 2014
COMMON CAUSE Vs. UNION OF INDIA	May 16, 2014
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA	February 25, 2014
COMMON CAUSE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	December 8, 2014
COMMR. OF CUSTOMS (IMPORT), MUMBAI Vs. MAHINDRA & MAHINDRA LTD.	February 14, 2014
COMMR.OF INCOME TAX,RAJKOT Vs. GOVINDBHAI MAMAIYA	September 4, 2014
CRYPTOM CONFECTIONERIES (P.) LTD. Vs. STATE OF KERALA	February 20, 2014
CUSTODIAN OF EVACUEE PROPERTIES Vs. AMJADALI GAZANFARALI BUKHARI	June 30, 2014
D.A.V. COLLEGE MANAGING COMMITTEE Vs. LAXMINARAYAN MISHRA	April 16, 2014
D.B. MODAK Vs. EASTERN BOOK COMPANY	February 25, 2014
D.D. TEWARI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.	August 1, 2014
D.G. OF POLICE AND ORS. Vs. V. GURUNATHAN	December 16, 2014
D.J. EXIM (INDIA) PVT. LTD. Vs. SBI, MUMBAI	July 14, 2014
D.R.SOMAYAJULU, SECRETARY Vs. ATTILI APPALA SWAMY	November 19, 2014
DALJIT SINGH GUJRAL Vs. JAGJIT SINGH ARORA	February 27, 2014
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED	October 28, 2014
DASAN Vs. STATE OF KERALA	January 27, 2014
DASHRATH RUPSINGH RATHOD Vs. STATE OF MAHARASHTRA	August 1, 2014
DAVINDER KAUR Vs. HARVINDER SINGH	September 1, 2014
DAVINDER SINGH Vs. STATE OF PUNJAB	July 2, 2014
DAYANAND RAMKRISHNA SHET Vs. STATE OF KARNATAKA	May 9, 2014
DECCAN CEMENTS LTD Vs. ASST. DIRECTOR OF MINES AND GEOLOGY	August 7, 2014
DEENA NATH Vs. STATE OF U.P.	May 27, 2014
DEEPAK BHANDARI Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	January 29, 2014
DEFENCE RESEARCH & DEVELOPMENT ORGANIZATION Vs. ANJANAPPA	February 26, 2014
DEFENCE RESEARCH EDUCATION SOCIETY Vs. NEETA TUTEJA	November 18, 2014
DELHI DEVT. AUTHORITY Vs. SUNIL KATHURIA	September 17, 2014
DELHI GYMKHANA CLUB LTD. Vs. EMPLOYEES STATE INSURANCE CORPN.	October 28, 2014
DELHI INTERNATIONAL AIRPORT PVT LTD Vs. UOI	December 4, 2014
DEMERARA DISTILLERIES PVT. LTD. Vs. DEMERARA DISTILLERIES LTD.	November 24, 2014
DENY BORA Vs. STATE OF ASSAM	August 27, 2014
DEO KALYA PATIL Vs. NAGINDAS SHAMJIBHAI SHAH	October 15, 2014
DEV PRAKASH TEWARI Vs. U.P. COOPERATIVE INSTITUTIONAL SERVICE BOARD	June 30, 2014
DEVA RAM Vs. STATE OF RAJASTHAN	July 23, 2014
DEVI ISPAT LIMITED Vs. STATE BANK OF INDIA	April 16, 2014
DEVINDER KUMAR Vs. NACHHATTAR SINGH	November 25, 2014
DHAN RAJ @ DHAND Vs. STATE OF HARYANA	May 9, 2014
DHARAM DEO YADAV Vs. STATE OF U.P.	April 11, 2014
DHIAN KAUR Vs. PREM PAL SRAN	October 29, 2014
DHIRAJ SINGH Vs. HARYANA STATE	July 21, 2014
DHIRENDER SHARMA Vs. EMERALD COURT OWNERS	May 5, 2014
DILAWAR SINGH Vs. STATE OF HARYANA	September 16, 2014
DILBAGH SINGH Vs. STATE OF UTTARANCHAL	January 17, 2014
DINA NATH Vs. SUBHASH CHAND SAINI	April 16, 2014
DINESH Vs. STATE OF HARYANA	April 25, 2014
DINESH SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD.	April 23, 2014
DINESH TIWARI Vs. STATE OF UTTAR PRADESH	July 7, 2014
DINUBHAI BOGHABHAI SOLANKI Vs. STATE OF GUJARAT	February 25, 2014
DIPAK BABARIA Vs. STATE OF GUJARAT	January 23, 2014
DIPANWITA ROY Vs. RONOBROTO ROY	October 15, 2014
DIRECTOR OF INCOME TAX Vs. BLACK AND VEATCH (I) (P.) LTD.	February 10, 2014
DIRECTOR, PRINTING AND STATIONARY DEPARTMENT, U.P. GOVERNMENT PRESS Vs. MOTI LAL	March 7, 2014
DISCOVERY WEL. MANGT. SER. P. LTD. Vs. PADMINI ENGINEERING P. LTD.	December 10, 2014
DISTRICT MAGISTRATE Vs. HARISH MALHOTRA	December 9, 2014
DLF LIMITED Vs. COMPETITION COMMISSION OF INDIA	August 27, 2014
DONESH RAJPOOT Vs. PRADEEP KUMAR SHUKLA	September 23, 2014
DONTHULA RAVINDRANATH @ RAVINDER RAO Vs. STATE OF ANDHRA PRADESH	January 6, 2014
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH	October 28, 2014
DURGA BURMAN Vs. STATE OF SIKKIM	July 31, 2014
DURGAPUR CASUAL WORKERS UNION Vs. FOOD CORPORATION OF INDIA	December 9, 2014
DURYODHAN ROUT Vs. STATE OF ORISSA	July 1, 2014
E BAPANAIAH Vs. K S RAJU	November 7, 2014
EASWARI Vs. PARVATHI	July 10, 2014
EDMUND S LYNGDOH Vs. STATE OF MEGHALAYA	September 16, 2014
EMBASSY HOTELS PVT. LTD. Vs. GAJARAJ AND CO.	November 12, 2014
ENERCON (INDIA) LTD. Vs. ENERCON GMBH	February 14, 2014
ENGINEERING BUILDER AND ASSOCIATES Vs. UNION OF INDIA	February 10, 2014
EX. ARMYMEN’S PROTECTION SERVICES P. LTD. Vs. UNION OF INDIA	February 26, 2014
EXCLUSIVE LEATHER Vs. STATE OF JAMMU AND KASHMIR	January 7, 2014
EXECUTIVE DIRECTOR, STEEL AUTHORITY OF INDIA Vs. TYCOON TRADERS	March 26, 2014
EXECUTIVE ENGINEER, ROAD DEVELOPMENT Vs. ATLANTA LIMITED	January 16, 2014
FAHIM AHMAD Vs. UNITED INDIA INSURANCE CO. LTD.	March 25, 2014
FATEH CHAND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	April 4, 2014
FOOD CORPORATION OF INDIA Vs. SARAT CHANDRA GOSWAMI	May 21, 2014
FORBES FORBES CAMPBELL Vs. BOARD OF TRUSTEES, PORT OF BOMBAY	December 3, 2014
FRAZ NASKEM Vs. UNION OF INDIA	February 28, 2014
G N VERMA Vs. STATE OF JHARKHAND	March 6, 2014
G. DHANASEKAR Vs. M.D., METROPOLITAN TRANSPORT CORPORATION LIMITED	February 12, 2014
G. HARINATHA RAO Vs. STATE OF A.P.	January 15, 2014
G. MANIKYAMMA Vs. ROUDRI CO-OPERATIVE HOUSING SOCIETY LTD.	November 25, 2014
G. MOHANASUNDARAM Vs. R. NANTHAGOPAL	July 21, 2014
G. SUNDARRAJAN Vs. UNION OF INDIA	May 8, 2014
G.M. (OPERATIONS) S.B.I. Vs. R. PERIYASAMY	December 10, 2014
GAIV DINSHAW IRANI Vs. TEHMTAN IRANI	April 25, 2014
GAJANAN KAMLYA PATIL Vs. ADDL. COLLECTOR & COMP. AUTH.	February 14, 2014
GANESH DATT Vs. STATE OF UTTARAKHAND	June 11, 2014
GANG-RAPE ORDERS BY VILLAGE KANGAROO COURT IN WEST BENGAL Vs. STATE	January 31, 2014
GANGAI VINAYAGAR TEMPLE Vs. MEENAKSHI AMMAL	October 9, 2014
GAURAV KUMAR BANSAL Vs. UNION OF INDIA	September 9, 2014
GAURI SHANKAR PODDAR Vs. STATE OF HARYANA	April 28, 2014
GENERAL MOTORS (INDIA) PRIVATE LIMITED Vs. ASHOK RAMNIK LAL TOLAT	October 9, 2014
GEORGE BHAKTAN Vs. RABINDRA LELE	September 24, 2014
GHANSHYAM SARDA Vs. SHIV SHANKAR TRADING CO.	November 13, 2014
GHANSHYAM SHARMA Vs. SURENDRA KUMAR SHARMA	August 26, 2014
GIAN CHAND Vs. M/S. YORK EXPORTS LTD.	April 25, 2014
GIRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	August 21, 2014
GOA FOUNDATION Vs. UNION OF INDIA	October 14, 2014
GOA FOUNDATION Vs. UNION OF INDIA	April 21, 2014
GODREJ & BOYCE MFG. CO. LTD. Vs. STATE OF MAHARASHTRA	January 30, 2014
GOHIL JESANGBHAI RAYSANGBHAI Vs. STATE OF GUJARAT	February 25, 2014
GOLD QUEST INTERNATIONAL PRIVATE LIMITED Vs. STATE OF TAMIL NADU	September 8, 2014
GOPAKUMAR B. NAIR Vs. C.B.I.	April 7, 2014
GORKHA SECURITY SERVICES Vs. GOVT. OF NCT OF DELHI	August 4, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. R.S. MADHUBABU	June 5, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. K.VARALAKSHMI	November 27, 2014
GOVIND RUBBER LTD. Vs. LOUIDS DREYFUS COMMODITIES ASIA P. LTD.	December 16, 2014
GOVT. OF A.P. Vs. B. JAGJEEVAN RAO	May 12, 2014
GOVT. OF NCT Vs. K. SRIVATSAN	September 16, 2014
GOWRI Vs. SHANTHI	March 31, 2014
GRAM PANCHAYAT, VILLAGE BAHMANIAN Vs. JAGIR SINGH	November 26, 2014
GUL SINGH @ GULIYA Vs. STATE OF M.P.	September 16, 2014
GULF GOANS HOTELS CO. LTD. Vs. UNION OF INDIA	September 22, 2014
GULMAHMAD ABDULLA DALL Vs. STATE OF GUJARAT	April 25, 2014
GUNMALA SALES PRIVATE LTD. Vs. ANU MEHTA	October 17, 2014
GURDEV SINGH Vs. SURINDER SINGH	August 21, 2014
GURSHARAN SINGH Vs. THE ADVISOR TO ADMINISTRATOR, UNION TERRITORY CHANDIGARH	December 3, 2014
GUTTIKONDA VENKATARAMAIAH Vs. GODAVARTHY VENKATESWARLU	October 13, 2014
H T MEDIA LTD Vs. STATE OF NCT OF DELHI	March 26, 2014
H. DOHIL CONSTRUCTIONS CO. P. LTD Vs. NAHAR EXPORTS LTD	August 20, 2014
H. PUKHRAJ Vs. D. PARASMAL	August 6, 2014
H.A. MARTIN Vs. MOSES THAMBI PILLAI	September 4, 2014
H.C. KULWANT SINGH Vs. H.C. DAYA RAM	June 30, 2014
H.D. SAILOR Vs. BAR COUNCIL OF GUJARAT	November 11, 2014
HAKKIM Vs. STATE	August 6, 2014
HANUMANAGOUDA Vs. UNITED INDIA INSURANCE CO. LTD.	January 28, 2014
HARBANS PERSHAD JAISWAL Vs. URMILA DEVI JAISWAL	April 21, 2014
HARBANS PRASAD Vs. STATE OF U.P. AND OTHERS	September 23, 2014
HARDEEP SINGH Vs. STATE OF PUNJAB	January 10, 2014
HARI NANDAN PRASAD Vs. EMPLOYER I/R TO MANGMT. OF FCI	February 17, 2014
HARI NANDAN PRASAD AND ANR. Vs. EMPLOYER I/R TO MANAGEMENT OF FCI AND ANR.	January 22, 2014
HARI OM Vs. STATE OF HARYANA	October 31, 2014
HARISH CHANDER DRALL Vs. SURESHWATI	July 14, 2014
HARISH KUMAR Vs. STATE OF HARYANA	December 16, 2014
HARSHA CONSTRUCTIONS Vs. UNION OF INDIA	September 5, 2014
HARSHAD GOVARDHAN SONDAGAR Vs. INTERNATIONAL ASSETS RECONSTRUCTION CO LTD	April 3, 2014
HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED Vs. JAGDISH LAL	January 13, 2014
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. BISHAMBER DAYAL GOYAL	March 26, 2014
HARYANA STATE CO OP. SUPPLY AND MARKETING FEDERATION LTD Vs. JAYAM TEXTILES	April 7, 2014
HASMUKHRAI V. MEHTA Vs. STATE OF MAHARASHTRA	December 3, 2014
HDFC BANK LTD Vs. KUMARI RESHMA	December 1, 2014
HEM RAJ S/O. MOTI RAM Vs. STATE OF HARYANA	January 3, 2014
HEMA MISHRA Vs. STATE OF U.P.	January 16, 2014
HIGH COURT OF GUJARAT Vs. HITENDRA VRAJLAL ASHARA	November 24, 2014
HIGH COURT OF JUDICATURE AT PATNA Vs. SHYAM DEO SINGH	March 28, 2014
HIND CHARITABLE TRUST SHEKHAR HOSPITAL PVT. LTD Vs. UNION OF INDIA	September 25, 2014
HIND CHARITABLE TRUST SHEKHAR HOSPITAL PVT. LTD. Vs. UNION OF INDIA	September 18, 2014
HINDUSTAN COCA COLA BEVERAGE (P) LTD. Vs. UNION OF INDIA	September 4, 2014
HINDUSTAN COCO-COLA BEVERAGE (P) LTD. Vs. UNION OF INDIA (UOI)	August 20, 2014
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DILBAHAR SINGH	August 27, 2014
HINDUSTAN URBAN INFRASTRUCTURE LTD. Vs. ASSISTANT COMMISSIONER, ERNAKULAM AND ORS.	September 4, 2014
HITENDRA SINGH Vs. P.D.KRISHI VIDYAPEETH	April 4, 2014
HOMI RAJVANSH Vs. STATE OF MAHARASHTRA AND OTHERS	March 27, 2014
HUDA Vs. KEDAR NATH	October 29, 2014
HUSSEIN GHADIALLY Vs. STATE OF GUJARAT	July 19, 2014
HUSSEIN GHADIALLY ALIAS MHGA SHAIKH Vs. STATE OF GUJARAT	July 18, 2014
HYDER CONSULTING (UK) LTD. Vs. GOVERNOR, STATE OF ORISSA	November 25, 2014
HYDERABAD INDUSTRIES LTD. Vs. COMMERCIAL TAX OFFICER	September 18, 2014
I.B.S. UPPAL Vs. C.B.I.	December 5, 2014
I.P. HOLDING ASIA SINGAPORE P. LTD Vs. SECURITIES AND EXCH. BOARD OF INDIA	August 20, 2014
ILA VERMA Vs. PALLAV VERMA	October 31, 2014
IN RE. DR. SHIVBALAK CHOUDHARY MEMBER BPSC AND ANR. Vs. ABC	September 16, 2014
IN RE: HARASSMENT & PHYSICAL ABUSE OF MS. M Vs. STATE	September 23, 2014
IN RE: HARASSMENT AND PHYSICAL ABUSE OF M Vs. STATE	September 22, 2014
IN RE: INDIAN WOMAN SAYS GANG-RAPED ON ORDERS OF VILLAGE COURT Vs. STATE	March 28, 2014
IN RE: INK THROWING INCIDENT Vs. STATE	March 5, 2014
INBASEGARAN Vs. S NATARAJAN	October 29, 2014
INDIA YAMAHA MOTOR PVT. LTD Vs. DHARAM SINGH	August 20, 2014
INDIA YAMAHA MOTOR PVT. LTD. Vs. DHARAM SINGH	July 9, 2014
INDIAN BANK ASSOCIATION Vs. UNION OF INDIA	April 21, 2014
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. T.N. SANIKOP	November 12, 2014
INDIAN SUCROSE LTD. Vs. STATE OF PUNJAB	January 6, 2014
INDO ASIAN LTD. Vs. STATE OF UTTRAKHAND	January 21, 2014
INDUS AIRWAYS PVT. LTD. Vs. MAGNUM AVIATION PVT. LTD	April 7, 2014
INDUS AIRWAYS PVT. LTD. Vs. MAGNUM AVIATION PVT. LTD.	June 7, 2014
INSTITUTE OF LAW Vs. NEERAJ SHARMA	September 19, 2014
INTERNATIONAL AMUSEMENT LIMITED Vs. INDIA TRADE PROMOTION ORGANISATION	December 17, 2014
INTERNATIONAL CONVEYORS LTD. Vs. COMMNR. OF CENTRAL EXCISE & CUSTOMS	February 25, 2014
INTURI RAMA RAO Vs. UNION OF INDIA (UOI)	September 23, 2014
ISHWAR CHANDRA JAYASWAL Vs. UNION OF INDIA	January 3, 2014
ISWARLAL MOHANLAL THAKKAR Vs. PASCHIM GUJARAT VIJ COMPANY LTD.	April 16, 2014
IVRCL-JL (JV) Vs. COMMISSIONER OF CENTRAL EXCISE	September 15, 2014
J H PATEL Vs. NUBOARD MFG CO LTD	January 22, 2014
J. JAYALALITHAA Vs. STATE OF TAMIL NADU	October 17, 2014
J.H. PATEL (D) BY L.RS. AND ORS. Vs. NUBOARD MFG. COMPANY LTD. AND ORS.	February 25, 2014
J.J.IRANI Vs. STATE OF JHARKHAND	August 8, 2014
J.N. CHAUDHARY Vs. STATE OF HARYANA	April 24, 2014
J.RAJIV SUBRAMANIYAN Vs. M/S. PANDIYAS	March 14, 2014
J.V.BAHARUNI Vs. STATE OF GUJARAT	October 16, 2014
JACINTA DE SILVA Vs. ROSARINHO COSTA	March 25, 2014
JACKY Vs. TINY @ ANTONY	April 9, 2014
JAFAR IMAM NAQVI Vs. ELECTION COMMISSION OF INDIA	May 15, 2014
JAGDAMBA PRASAD Vs. KRIPA SHANKAR	April 4, 2014
JAGDISH Vs. STATE OF UTTARANCHAL	November 25, 2014
JAGDISH CHIDANAND KORE Vs. STATE OF KARNATAKA	February 12, 2014
JAGDISH SOLANKI Vs. STATE OF M.P. AND ORS.	November 5, 2014
JAGMOHAN BAHL Vs. STATE	December 18, 2014
JAI BHAGWAN GOEL DAL MILL Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.	September 2, 2014
JAI KRISHAN Vs. STATE OF UTTARAKHAND	July 1, 2014
JAI NANDAN SINGH Vs. STATE OF BIHAR	April 23, 2014
JAIMINIBEN HIRENBHAI VYAS Vs. HIRENBHAI RAMESHCHANDRA VYAS	November 19, 2014
JAIPUR SHAHAR HINDU VIKAS SAMITI Vs. STATE OF RAJASTHAN	April 17, 2014
JAL MAHAL RESORTS P. LTD. Vs. K.P. SHARMA	April 25, 2014
JAMILUDDIN NASIR Vs. STATE OF WEST BENGAL	September 1, 2014
JANATHA DAL PARTY Vs. INDIAN NATIONAL CONGRESS	January 21, 2014
JANHIT MANCH Vs. STATE OF MAHARASHTRA	April 25, 2014
JCDECAUX ADVERTISING INDIA PVT. LTD. Vs. TIMES INNOVATIVE MEDIA LTD.	January 3, 2014
JEDDAH TRAVELS & JEDDAH HAJJ GROUP Vs. UNION OF INDIA	August 7, 2014
JHAPTU RAM Vs. STATE OF HIMACHAL PRADESH	February 26, 2014
JHARKHAND STATE ELECT. BOARD Vs. M/S. LAXMI BUSINESS & CEMENT CO. P. LTD.	February 28, 2014
JOGINDER PAL Vs. STATE OF PUNJAB	May 23, 2014
JOGINDER PAL AND ORS. ETC. Vs. STATE OF PUNJAB AND ORS.	July 2, 2014
JOGINDER SINGH Vs. UNION TERRITORY OF CHANDIGARH	November 11, 2014
JOHN K. ABRAHAM Vs. SIMON C. ABRAHAM AND ANR.	February 17, 2014
JOHN KENNEDY Vs. RANJANA	November 12, 2014
JOSHINDER YADAV Vs. STATE OF BIHAR	January 20, 2014
JUMNI Vs. STATE OF HARYANA	May 12, 2014
JUMNI Vs. STATE OF HARYANA	March 12, 2014
JUSTICE RIPUSUDAN DAYAL Vs. STATE OF M.P.	February 25, 2014
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I.	March 26, 2014
JUVERIA ABDUL MAJID PATNI Vs. ATIF IQBAL MANSOORI	September 18, 2014
K. GUNAVATHI Vs. V. SANGEETH KUMAR	March 7, 2014
K. MADHAVA REDDY Vs. GOVT. OF A.P.	April 29, 2014
K. MADHAVA REDDY AND ORS. Vs. GOVT. OF A.P. AND ORS.	May 2, 2014
K. NARAYANAPPA (D) BY LRS. Vs. R. PRAKASH	May 9, 2014
K. PRAKASH Vs. B.R. SAMPATH KUMAR	September 22, 2014
K. RAVI KUMAR Vs. STATE OF KARNATAKA	November 28, 2014
K. SARAVANAN KARUPPASAMY Vs. STATE OF TAMILNADU	September 16, 2014
K.K. DINESHAN Vs. R.K. SINGH	March 11, 2014
K.K. DIXIT Vs. RAJASTHAN HOUSING BOARD	September 5, 2014
K.K. POLYCOLOR INDIA LTD. Vs. GLOBAL TRADE FIN. LTD.	September 4, 2014
K.K. SAKSENA Vs. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE	December 18, 2014
K.K. SINGHAL Vs. STEEL STRIPS LTD.	December 9, 2014
K.K.SHARMA Vs. HIGH COURT OF DELHI	December 15, 2014
K.P. RANGA RAO Vs. K.V. VENKATESHAM	November 25, 2014
K.R. SUNDRAM @ SUNDARARAJAN Vs. LAND ACQUISITION OFFICER	October 14, 2014
K.SRINIVAS Vs. K.SUNITA	November 19, 2014
K.SUBRAMANI Vs. K.DAMODARA NAIDU	November 13, 2014
K.V.S. RAO Vs. C.B.I.	March 10, 2014
KAIKARA CONSTRUCTION COMPANY Vs. STATE OF KERALA	July 1, 2014
KAILASH CHANDRA AGRAWAL Vs. STATE OF U.P.	September 16, 2014
KAILASH RAMKISHAN GUPTA Vs. STATE OF GUJARAT	September 4, 2014
KAKALI GHOSH Vs. CHIEF SECRETARY, ANDAMAN & NICOBAR ADMINISTRATION	April 15, 2014
KALA DEVI Vs. BHAGWAN DAS CHAUHAN	October 31, 2014
KALPANARAJ Vs. TAMIL NADU STATE TRANSPORT CORPN.	April 22, 2014
KALPESH HEMANTBHAI SHAH Vs. MANHAR AUTO STORES	April 1, 2014
KALYAN ROLLER FLOUR MILLS (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	January 9, 2014
KALYAN SINGH Vs. STATE OF UTTARAKHAND	September 22, 2014
KAMALJIT SINGH Vs. SARABJIT SINGH	September 2, 2014
KAMAT HOTELS LTD. Vs. ROYAL ORCHID HOTELS LTS. AND ORS.	September 1, 2014
KANCHANBEN PURSHOTTAMBHAI BHANDERI Vs. STATE OF GUJARAT	December 5, 2014
KANHAIYA LAL Vs. STATE OF RAJASTHAN	March 13, 2014
KANPUR JAL SANSTHAN Vs. M/S. BAPU CONSTRUCTION	January 3, 2014
KANTA Vs. TAGORE HEART CARE & RESEARCH CENTRE PVT. LTD.	July 10, 2014
KAPILA WARNASOORIYA Vs. DAYAWATHI SELLAHEWA	March 25, 2014
KARAM KAUR Vs. JALANDHAR IMPROVEMENT TRUST	April 28, 2014
KARAMJEET KAUR Vs. SANDIP SINGH KAHLON	June 30, 2014
KARAN SINGH Vs. STATE OF HARYANA	April 15, 2014
KAREDLA PARTHASARADHI Vs. GANGULA RAMANAMMA	December 4, 2014
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. DEEPAK CABLES (INDIA) LTD	April 7, 2014
KARUNA SOCIETY FOR ANIMALS & NATURE Vs. UNION OF INDIA (UOI)	November 18, 2014
KERALA STATE TODDY SHOP CONTRACTORS ASSOCIATION Vs. T.N. PRATHAPAN	October 30, 2014
KERALA STATE TODDY SHOP CONTRACTORS ASSOCIATION Vs. PRATHAPAN	September 1, 2014
KESHAR BAI Vs. CHHUNULAL	January 7, 2014
KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE Vs. TARABAI PRABHAKARRAO NALAWADE	March 14, 2014
KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE Vs. TARABAI PRABHAKRRAO NALAWADE	March 27, 2014
KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE Vs. TARABAI PRABHAKARRAO NALAWADE	April 4, 2014
KHIM SINGH Vs. STATE OF UTTARAKHAND	July 8, 2014
KICHHA SUGAR COMPANY LIMITED Vs. TARAI CHINI MILL MAJDOOR UNION, UTTARKHAND	January 6, 2014
KIRIT SHRIMANKAR Vs. UNION OF INDIA AND OTHERS	November 20, 2014
KIRTIKUMAR JAWAHARLAL SHAH Vs. UNION OF INDIA	April 15, 2014
KISAN SHANKAR KATHORE Vs. ARUN DATTATRAY SAWANT	May 9, 2014
KISHOR K MEHTA Vs. REKHA H SHETH	May 21, 2014
KISHORE CHAND Vs. STATE OF HIMACHAL PRADESH	October 15, 2014
KISHORE SAMRITE Vs. STATE OF M.P.	February 7, 2014
KOKKILAGADDA SUBBA RAO Vs. DIVISIONAL MANAGER UNITED INDIA ASSURANCE CO LTD	April 16, 2014
KRINA AJAY SHAH AND ORS. Vs. THE SECRETARY, ASSOCIATION OF MANAGEMENT OF UNAIDED PRIVATE MEDICAL & DENTAL COLLEGES AND ORS.	September 2, 2014
KRISHAN Vs. STATE OF HARYANA	January 21, 2014
KRISHAN Vs. UNION OF INDIA	September 16, 2014
KRISHAN Vs. STATE OF HARYANA	May 16, 2014
KRISHAN KUMAR Vs. STATE OF HARYANA	May 23, 2014
KRISHAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	December 17, 2014
KRISHNA @ KRISHNAPPA Vs. STATE OF KARNATAKA	November 14, 2014
KRISHNA KANTA MAJHI Vs. STATE OF WEST BENGAL	January 7, 2014
KRISHNA KUMAR RASTOGI Vs. SUMITRA DEVI	August 20, 2014
KRISHNAN @ RAMASAMY Vs. STATE OF TAMIL NADU	July 1, 2014
KRISHNANAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 28, 2014
KSL & INDUSTRIES LTD. Vs. M/S. ARIHANT THREADS LTD.	October 27, 2014
KULAI IBRAHIM Vs. STATE	July 3, 2014
KULDEEP KAUR Vs. STATE OF UTTARAKHAND	October 17, 2014
KULWANT SINGH Vs. ORIENTAL INSURANCE COMPANY LTD.	October 28, 2014
KUMARI KIRAN Vs. SAJJAN SINGH	September 11, 2014
KUMOD KUMAR Vs. STATE OF JHARKHAND	December 18, 2014
KUNWARPAL Vs. STATE OF UTTARAKHAND	December 9, 2014
KURATIKAR SUDHAKAR Vs. STATE OF ANDHRA PRADESH	August 12, 2014
KUSHA LAXMAN WAGHMARE Vs. STATE OF MAHARASHTRA	September 2, 2014
KUSHALBHAI RATANBHAI ROHIT Vs. STATE OF GUJARAT	May 6, 2014
LACHOO RAM Vs. HIMACHAL ROAD TRANSPORT CORPN.	January 28, 2014
LAKE PALACE HOTELS AND MOTELS PVT. LTD. Vs. T. SRINIVASAN	October 8, 2014
LALIT KUMAR YADAV @ KURI Vs. STATE OF UTTAR PRADESH	April 25, 2014
LALITA KUMARI Vs. GOVT.OF U.P.	March 5, 2014
LALITHA THERESA SEQUERIA Vs. DOLFY A PIAS @ ADOLPHYS JOSEPH PAIS	October 9, 2014
LALITKUMAR V. SANGHAVI Vs. DHARAMDAS V. SANGHAVI	March 4, 2014
LALLAN SINGH Vs. STATE OF UTTAR PRADESH	July 23, 2014
LATA BABURAO MANE Vs. RAMACHANDRA BALASAHEB	November 18, 2014
LATA KAILASH SHARMA Vs. M/S ADITI CONSTRUCTION	November 5, 2014
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LAXMI NAGAPPA KOLI Vs. NARCOTIC CONTROL BUREAU	September 26, 2014
LAXMI NARAIN MODI Vs. UNION OF INDIA	January 30, 2014
LEELA KRISHNARAO PANSARE Vs. BABASAHEB BHANUDAS ITHAPE	April 7, 2014
LEELA RAJAGOPAL Vs. KAMALA MENON COCHARAN	September 8, 2014
LEKHRAJ BANSAL Vs. STATE OF RAJASTHAN	February 25, 2014
LICIL ANTONY Vs. STATE OF KERALA	April 15, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. TRIVENI SHARAN MISHRA	September 2, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. S.VASANTHI	August 14, 2014
LINGARAM KODOPI Vs. STATE OF CHHATTISGARH	February 7, 2014
LIPIKA GUPTA Vs. UNION OF INDIA	June 23, 2014
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LIPIKA GUPTA AND OTHERS Vs. U.O.I. AND OTHERS	May 19, 2014
LIYAKAT Vs. STATE OF RAJASTHAN	September 26, 2014
LOGANAYAKI Vs. RAJESWARI AMMAL	February 24, 2014
LOKNITI FOUNDATION Vs. U.O.I.	July 14, 2014
LOKNITI FOUNDATION Vs. U.O.I.	September 22, 2014
LORD BUDDHA EDUCATIONAL SOCIETY & ANR. Vs. UNION OF INDIA AND ANR.	September 10, 2014
M K BALAKRISHNAN & ORS Vs. UNION OF INDIA & ORS	September 10, 2014
M.B. SURESH Vs. STATE OF KARNATAKA	January 6, 2014
M.C. MEHTA Vs. UNION OF INDIA	October 29, 2014
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.	August 4, 2014
M.D. ORISSA S.H.W CO-OP. STY. LTD. Vs. SATYANARAYAN PATTNAIK	February 11, 2014
M.D., CHENNAI METRO RAIL LTD. Vs. N. ISMAIL	February 21, 2014
M.D.JACOB Vs. UNITED INDIA INSURANCE LTD.	January 21, 2014
M.FASEELA Vs. MUNNERUL ISLAM MADRASA COMMITTEE	March 31, 2014
M.I. KUNJUKUNJU Vs. STATE OF KERALA	August 28, 2014
M.K. GOPINATHAN Vs. J. KRISHNA	April 17, 2014
M.P.SINGH BARGOTI Vs. STATE OF MADHYA PRADESH	November 27, 2014
M.R. PURUSHOTHAM Vs. STATE OF KARNATAKA	September 24, 2014
M.S. SANDHU Vs. STATE OF PUNJAB	May 7, 2014
M/S ANAND BROTHERS P. LTD. TR. M.D. Vs. UNION OF INDIA & ORS.	September 4, 2014
M/S BAND BOX PRIVATE LIMITED Vs. ESTATE OFFICER, PUNJAB & SIND BANK	February 25, 2014
M/S BHARAT COKING COAL LTD Vs. CHHOTA BIRSA URANW	April 25, 2014
M/S S.V.A. STEEL RE-ROLLING MILLS LTD. Vs. STATE OF KERALA	February 6, 2014
M/S SIEMENS AKTIENGESELISCHAFT & S. LTD. Vs. DMRC LTD.	February 14, 2014
M/S STANZEN TOYOTETSU INDIA P. LTD. Vs. GIRISH V	January 21, 2014
M/S. BHAGWATI VANASPATI TRADERS Vs. SENIOR SUPERINTENDENT OF POST OFFICES, MEERUT	October 10, 2014
M/S. BHUSHAN STEEL LTD. Vs. STATE OF ORISSA	May 5, 2014
M/S. DHAYA COLLEGE OF ENGINEERING Vs. ANNA UNIVERSITY & ORS.	August 13, 2014
M/S. IVT (IB VALLEY TRANSPORT), VLT (VIJAY LAXMI P Vs. CHAIRMAN-CUM-MANAGING DIRECTOR MAHANADI COALFIELDS	October 10, 2014
M/S. KONE ELEVATOR INDIA PVT. LTD. Vs. STATE OF TAMIL NADU	May 6, 2014
M/S. LARSEN & TOUBRO LTD. Vs. M/S.MOHAN LAL HARBANS LAL BHAYANA	February 25, 2014
M/S. MAHAMAYA GEN. FINANCE CO. LTD. Vs. STATE OF U.P.	May 8, 2014
M/S. S.F. ENGINEER Vs. METAL BOX INDIA LTD.	March 28, 2014
M/S. SESA STERLITE LTD. Vs. ORISSA ELECTRICITY REGULATORY COMM.	April 25, 2014
M/S. SOMA ISOLUX NH ONE TOLLWAY PRIVATE LIMITED Vs. HARISH KUMAR PURI	April 17, 2014
M/S. STEEL INDIA Vs. STATE OF JHARKHAND	January 9, 2014
MADAN LAL Vs. HIGH COURT OF JAMMU AND KASHMIR	March 28, 2014
MADHUKAR Vs. STATE OF MAHARASHTRA	April 11, 2014
MADHYA PRADESH STATE LEGAL SERVICES AUTHORITY Vs. PRATEEK JAIN	September 10, 2014
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA	September 25, 2014
MAGNUM PROMOTERS P. LTD. Vs. UNION OF INDIA	November 27, 2014
MAHADEO NARAYAN MORE Vs. STATE OF MAHARASHTRA	December 17, 2014
MAHAMADKHAN NATHEKHAN Vs. STATE OF GUJARAT	September 10, 2014
MAHAVIR SINGH Vs. STATE OF HARYANA	May 23, 2014
MAHENDRA RAI Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.	July 23, 2014
MAHESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.	October 16, 2014
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN AND ORS.	April 1, 2014
MAHESH DHANAJI SHINDE Vs. STATE OF MAHARASHTRA	February 27, 2014
MAHESH JOGI Vs. STATE OF RAJASTHAN	December 16, 2014
MAHESH KUMAR THAPAR @ M.K.THAPAR Vs. STATE OF JHARKHAND	May 23, 2014
MAHINDER DUTT SHARMA Vs. UNION OF INDIA	April 11, 2014
MAHIPAL SINGH Vs. C.B.I.	March 27, 2014
MAJ. GEN. KAPIL MEHRA Vs. UNION OF INDIA	October 17, 2014
MAJOR GENERAL H.M. SINGH, VSM Vs. UNION OF INDIA	January 9, 2014
MAJOR SAURABH CHARAN Vs. LT. GOVERNOR, NCT OF DELHI	May 7, 2014
MALATHI DAS (RETD.) NOW P.B. MAHISHY Vs. SURESH	March 7, 2014
MALATHI RAVI Vs. B.V. RAVI	June 30, 2014
MALLAMMA Vs. NATIONAL INSURANCE CO. LTD	April 7, 2014
MALLELLA SHYAMSUNDER Vs. STATE OF ANDHRA PRADESH	October 29, 2014
MAMTA SURGICAL COTTON INDUSTRIES, RAJASTHAN Vs. ASSISTANT COMMISSIONER, BHILWARA, RAJASTHAN	January 23, 2014
MANASVI JAIN Vs. DELHI TRANSPORT CORPORATION	April 23, 2014
MANGAT RAM Vs. STATE OF HARYANA	March 27, 2014
MANJEET SINGH Vs. STATE OF HIMACHAL PRADESH	April 25, 2014
MANJU SARKAR Vs. MABISH MIAH	June 30, 2014
MANJUNATHA Vs. STATE OF KARNATAKA AND ORS.	November 11, 2014
MANMOHAN SHARMA Vs. STATE OF RAJASTHAN	April 1, 2014
MANNALAL CHAMARIA Vs. STATE OF WEST BENGAL	March 25, 2014
MANNALAL CHAMARIA AND ANR. Vs. STATE OF WEST BENGAL AND ANR.	March 31, 2014
MANNAN SK Vs. STATE OF WEST BENGAL	July 3, 2014
MANOHAR LAL Vs. STATE OF HARYANA	July 1, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY	August 25, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND ORS.	March 28, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY	May 7, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY	May 8, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY	July 8, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPLE SECRETARY	September 1, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY	January 16, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY	February 10, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY	March 10, 2014
MANOHAR LAL SHARMA Vs. PRINCIPLE SECRETARY	September 24, 2014
MANOHAR LAL SHARMA, ADVOCATE Vs. UNION OF INDIA & ANR.	February 7, 2014
MANOHAR SINGH Vs. STATE OF MADHYA PRADESH	July 21, 2014
MANOHARLAL Vs. STATE OF M.P.	November 21, 2014
MANOJ I NAIK & ASSOCIATES Vs. OFFICIAL LIQUIDATOR	October 28, 2014
MANOJ KUMAR Vs. STATE OF UTTRAKHAND	May 22, 2014
MANOJ NARULA Vs. UNION OF INDIA	August 27, 2014
MANZOOR ALI KHAN Vs. UNION OF INDIA	August 6, 2014
MARTHANDA VERMA (DEAD) TH. LR AND ANOTHER Vs. STATE OF KERALA AND OTHERS	April 24, 2014
MASSIMILANO LATORRE Vs. UNION OF INDIA	September 12, 2014
MASSIMILANO LATORRE Vs. UNION OF INDIA (UOI)	August 4, 2014
MASTER PENDYALA UDAY KIRRAN RAO Vs. PENDYALA PRAKASH RAO	September 19, 2014
MATHAI MATHAI Vs. JOSEPH MARY @ MARYKKUTTY JOSEPH	April 25, 2014
MATHEW VARGHESE Vs. AMRITHA KUMAR	February 10, 2014
MAYA DEVI Vs. LALTA PRASAD	February 19, 2014
MAYANK PATHAK Vs. STATE (GOVT. OF NCT OF DELHI)	July 21, 2014
MCLEOD RUSSEL INDIA LIMITED Vs. REG. PROVIDENT FUND COMMISSIONER, JALPAIGURI	July 2, 2014
MD JAMILUDDIN NASIR Vs. STATE OF WEST BENGAL	October 10, 2014
MD. MOINUDDIN Vs. COMMISSIONER FOR COOPERATION AND REGISTRAR OF COOPERATIVE SOCIETIES	May 7, 2014
MD.JAMILUDDIN NASIR Vs. STATE OF WEST BENGAL	May 21, 2014
MEDICAL COUNCIL OF INDIA Vs. SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCEINCE & ORS.	July 2, 2014
MEDICAL COUNCIL OF INDIA Vs. SHREE BALAJI MEDICAL COLLEGE & HOSPITAL & ANR.	July 18, 2014
MEENA CHAUDHARY Vs. COMMISSIONER OF DELHI POLICE	September 18, 2014
MEERA DEVI Vs. H.R.T.C.	March 10, 2014
MEGH VARAN SHARMA Vs. STATE OF U.P. AND ORS.	September 9, 2014
METAL POWDER COMPANY LTD Vs. ORIENTAL INSURANCE CO. LTD	April 7, 2014
METRO EXPORTERS PVT. LTD Vs. STATE BANK OF INDIA	April 23, 2014
MINERAL EXPLORATION CORP. LTD. Vs. ARVIND KUMAR DIXIT	December 3, 2014
MITHILESH Vs. STATE OF NCT DELHI	May 28, 2014
MITHILESH KUMAR SINGH Vs. STATE OF RAJASTHAN	December 11, 2014
MITUL CHATTERJEE (BARMAN) Vs. RAJESH BURMAN	November 25, 2014
MOFIL KHAN Vs. STATE OF JHARKHAND	October 9, 2014
MOHAMMAD HAFIZULLAH Vs. JAVED AKHTAR	July 2, 2014
MOHD. ARIF Vs. REGISTRAR, SUPREME COURT OF INDIA	September 2, 2014
MOHD. HAROON Vs. UNION OF INDIA	March 26, 2014
MOHD. SAEED SIDDIQUI Vs. STATE OF U.P.	April 24, 2014
MOHEMMED ALI K Vs. M P SALIM	September 12, 2014
MOHINDER SINGH Vs. STATE OF HARYANA	August 5, 2014
MONTFORD BROTHERS OF ST. GABRIEL Vs. UNITED INDIA INSURANCE	January 28, 2014
MORGAN SIGNATURES TOWERS PVT. LTD. Vs. M.P. NAGAR	November 11, 2014
MOSIRUDDIN MUNSHI Vs. MD. SIRAJ	May 9, 2014
MOTILAL YADAV Vs. STATE OF BIHAR	November 25, 2014
MSP INFRASTRUCTURE LTD. Vs. M.P. ROAD DEVL. CORP. LTD.	December 5, 2014
MUKESH Vs. STATE OF CHHATTISGARH	September 25, 2014
MUKESH Vs. STATE FOR NCT OF DELHI	March 15, 2014
MUKESH KUMAR Vs. STATE OF M.P.	December 12, 2014
MUMTAZ Vs. STATE OF U.P.	November 19, 2014
MUNI SINGH Vs. LAXMI RAI	November 12, 2014
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ANIL SHANTARAM KHOJE	February 28, 2014
MUNICIPAL CORPORATION, GWALIOR Vs. PURAN SINGH ALIAS PURAN CHAND	July 2, 2014
MUNNA Vs. STATE OF M.P.	September 16, 2014
MUNNI @ SYED AKBAR Vs. STATE OF INSPECTOR OF POLICE	October 29, 2014
MURALIDHAR @ GIDDA Vs. STATE OF KARNATAKA	April 9, 2014
MURARI LAL GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.	September 23, 2014
MURLIDHAR SHIVRAM PATEKAR Vs. STATE OF MAHARASHTRA	September 25, 2014
MUSABHAI YAKUBBHAI JHALARA Vs. STATE OF GUJARAT	September 4, 2014
N. PADMAMMA Vs. S. RAMAKRISHNA REDDY	September 23, 2014
N. SOUNDARAM Vs. P.K. POUNRAJ	October 17, 2014
N.S.NAGENDRA Vs. STATE OF KARNATAKA	January 29, 2014
NAFIS AHMAD Vs. NARAIN SINGH	February 4, 2014
NAGAR PALIKA PARISHAD, MIHONA Vs. RAMNATH	April 9, 2014
NAGESAR Vs. STATE OF CHHATISGARH	May 5, 2014
NAGPAL TRADERS Vs. DAVINDER SINGH	July 22, 2014
NAHALCHAND LALOOCHAND (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 24, 2014
NAIM Vs. STATE OF UTTARAKHAND	November 21, 2014
NALLABOTHU RAMULU @ SEETHARAMAIAH Vs. STATE OF ANDHRA PRADESH	April 22, 2014
NAME DASARATH Vs. STATE OF ANDHRA PRADESH	January 31, 2014
NANAK RAM Vs. STATE OF RAJASTHAN	February 26, 2014
NAND KISHORE Vs. STATE OF M.P.	December 16, 2014
NAND KUMAR Vs. STATE OF CHHATTISGARH	October 31, 2014
NAND KUMAR Vs. STATE OF BIHAR	February 25, 2014
NANDLAL WASUDEO BADWAIK Vs. LATA NANDLAL BADWAIK	January 6, 2014
NAR SINGH Vs. STATE OF HARYANA	November 11, 2014
NARENDRA Vs. STATE OF RAJASTHAN	September 2, 2014
NARESH KUMAR Vs. STATE OF HARYANA	November 14, 2014
NARINDER S CHADHA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	December 8, 2014
NARINDER SINGH Vs. STATE OF HIMACHAL PRADESH	July 25, 2014
NARINDER SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD	September 4, 2014
NARINDER SINGH Vs. STATE OF PUNJAB	March 27, 2014
NATHU RAM RAMESH KUMAR Vs. COMMR. OF DELHI VALUE ADDED TAX	April 9, 2014
NATIONAL ALUMINIUM CO. LTD. Vs. ANANTA KISHORE ROUT	May 8, 2014
NATIONAL ALUMINIUM COMPANY LTD. AND ORS. Vs. ANANTA KISHORE ROUT AND ORS.	May 22, 2014
NATIONAL CAMPAIGN COMMIT., C.L. Vs. UNION OF INDIA (UOI) AND ORS.	December 12, 2014
NATIONAL INSTITUTE OF TECHNOLOGY Vs. U. DINAKAR	June 30, 2014
NATIONAL INSURANCE CO. LTD. Vs. PUSHPA	July 2, 2014
NATIONAL INSURANCE CO. LTD. Vs. KIRPAL SINGH	January 10, 2014
NATIONAL LEGAL SERVICES AUTHORITY Vs. UNION OF INDIA	April 15, 2014
NAUSHAD ANWAR Vs. STATE OF BIHAR	April 1, 2014
NAUSHAD ANWAR AND ORS. Vs. STATE OF BIHAR AND ORS.	April 16, 2014
NAVNEET KAUR Vs. STATE OF NCT OF DELHI	March 31, 2014
NAVODAYA MASS ENTERTAINMENT LTD Vs. J.M. COMBINES	August 26, 2014
NAWAB SHAH ALAM KHAN COLLEGE OF ENGINEERING Vs. JAWAHARLAL NEHRU TECHNOLOGY UNIVERSITY	October 29, 2014
NAWAL KISHORE SHARMA Vs. UNION OF INDIA	August 7, 2014
NEERAJ JAIN Vs. STATE OF U.P. AND ORS.	August 26, 2014
NEERU YADAV Vs. STATE OF U.P.	December 16, 2014
NESAR AHMAD AND ANR. Vs. STATE OF JHARKHAND AND ORS.	March 3, 2014
NESAR AHMED Vs. STATE OF JHARKHAND	February 25, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. GENUS POWER INFRASTRUCTURE LTD	December 4, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. BINU SIDHU	April 24, 2014
NEW MANGALORE PORT LISTED WORKERS MANAGING COMMITTEE Vs. REGIONAL DIRECTOR, ESI CORPORATION, BANGALORE, KARNATAKA	October 28, 2014
NIRMAL SINGH Vs. STATE OF HARYANA	September 26, 2014
NISHA DEVI Vs. STATE OF H.P.	February 28, 2014
NISHU Vs. COMMISSIONER OF POLICE, DELHI	April 24, 2014
NORTH EASTERN RAILWAY Vs. TRIPPLE ENGINEERING WORKS	August 13, 2014
NOUSHAD Vs. STATE OF KARNATAKA	December 3, 2014
NOVA ADS Vs. METROPOLITAN TRANSPORT CORPORATION	December 12, 2014
NTPC KAHALAGAON Vs. NAKUL DAS	September 5, 2014
O.M. CHERIAN @ THANKACHAN Vs. STATE OF KERALA	November 11, 2014
OCCUPATIONAL HEALTH AND SAFETY ASSOCIATION Vs. UNION OF INDIA	January 31, 2014
OIL AND NATURAL GAS CORPORATION LTD Vs. WESTERN GECO INTERNATIONAL LTD	September 4, 2014
OIL AND NATURAL GAS CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR OF M/S. AMBICA MILLS COMPANY LTD.	April 17, 2014
OM PRAKASH Vs. STATE OF HARYANA	April 16, 2014
OM PRAKASH Vs. STATE OF HARYANA	April 23, 2014
OM PRAKASH Vs. STATE OF HARYANA	October 14, 2014
OM PRAKASH CHAUTALA Vs. KANWAR BHAN	January 31, 2014
OM PRAKASH SHIKSHA PRASAR SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX	January 20, 2014
OPERA HOUSE EXPORTS LTD. Vs. UNION OF INDIA	July 14, 2014
ORIENTAL BANK OF COMMERCE Vs. S.S. SHEOKAND	February 26, 2014
ORISSA MANGANESE & MINERALS LTD Vs. SYNERGY ISPAT PVT. LTD	September 12, 2014
P S MEHERHOMJI Vs. K T VIJAY KUMAR	October 14, 2014
P. KARTIKALAKSHMI Vs. GANESH	April 12, 2014
P. KRISHNA MURTHY Vs. COMMISSIONER OF SERICULTURE ANDHRA PRADESH	July 1, 2014
P. L. TATWAL Vs. STATE OF MADHYA PRADESH	February 19, 2014
P. RAMAKRISHNAM RAJU Vs. UNION OF INDIA	March 31, 2014
P.C. MISHRA Vs. STATE (C.B.I.)	March 27, 2014
PAL SINGH Vs. STATE OF PUNJAB	February 25, 2014
PALANISAMY AND OTHERS Vs. SPL. TAHSILDAR AND OTHERS	September 2, 2014
PANCHRAJ TIWARI Vs. M.P. STATE ELECTRICITY BOARD	March 4, 2014
PANGU Vs. NARAYANI	August 28, 2014
PANKAJ SINHA Vs. UNION OF INDIA AND ORS.	September 1, 2014
PARADEEP PHOSPHATE LTD Vs. PARADEEP PHOSPHATE MAZDOOR UNION	August 26, 2014
PARAMSIVAM Vs. STATE	July 1, 2014
PARASMAL SAKLECHA Vs. HIMMAT KOTHARI	November 5, 2014
PARGAN SINGH Vs. STATE OF PUNJAB	September 5, 2014
PARMINDER ALIAS LADKA POLA Vs. STATE OF DELHI	January 16, 2014
PARSHAVANATH CHARITABLE TRUST & ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS.	August 29, 2014
PARSHAVANATH CHARITABLE TRUST & ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS.	August 11, 2014
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD Vs. ADARSH TEXTILES	December 3, 2014
PASUPULETI SIVA RAMAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH	February 20, 2014
PATEL MAHESHBHAI RANCHODBHAI Vs. STATE OF GUJARAT	September 26, 2014
PAULMELI Vs. STATE OF TAMIL NADU	May 23, 2014
PAWAN KUMAR Vs. M/S HARKISHAN DASS MOHAN LAL	January 29, 2014
PAWAN KUMAR RALLI Vs. MANINDER SINGH NARULA	August 11, 2014
PEE VEE TEXTILES LTD. Vs. STATE OF MAHARASHTRA	December 10, 2014
PEMMADA PRABHAKAR Vs. YOUNGMEN'S VYSYA ASSOCIATION	August 20, 2014
PENSION SANCTIONING AUTHORITY AND ORS. Vs. M.L. GEORGE	September 17, 2014
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA	September 23, 2014
PERIYASAMI S/O. DURAISAMI NOVANAGAR Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE	April 11, 2014
PERUMAL Vs. JANAKI	January 20, 2014
PHANIDHAR KALITA Vs. SARASWATI DEVI	March 14, 2014
PHATU ROCHIRAM MULCHANDANI Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	March 12, 2014
PHEIROIJAM RAJENDRA SINGH Vs. KHUMANTHEM JUGESHWAR SINGH	September 4, 2014
PHOOL CHANDRA Vs. STATE OF U.P.	March 10, 2014
PHULA SINGH Vs. STATE OF HIMACHAL PRADESH	March 3, 2014
POLAMRASETTI MANIKYAM Vs. TEEGALA VENKATA RAMAYYA	February 19, 2014
POOJA ABHISHEK GOYAL Vs. STATE OF GUJARAT AND ORS.	April 29, 2014
POOJA ABHISHEK GOYAL Vs. STATE OF GUJARAT	April 25, 2014
POOJA BHATIA Vs. VISHNU NARAIN SHIVPURI	March 10, 2014
POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA	December 17, 2014
PRABIN RAM PHUKAN Vs. STATE OF ASSAM	December 11, 2014
PRACHI SINGH PATIL Vs. RAHUL G. PATIL	December 17, 2014
PRACHI SINGH PATIL Vs. SRI RAHUL G. PATIL	November 17, 2014
PRADEEP KUMAR Vs. STATE OF HARYANA	July 2, 2014
PRADEEP KUMAR MASKARA Vs. STATE OF WEST BENGAL	October 17, 2014
PRADEEP N. SHARMA Vs. STATE OF GUJARAT	August 13, 2014
PRAFUL MANOHAR RELE Vs. KRISHNABAI NARAYAN GHOSALKAR	January 3, 2014
PRAFULLA C.DAVE Vs. MUNICIPAL COMMISSIONER	December 3, 2014
PRAHALLAD BISWAS AND ORS. Vs. STATE OF TRIPURA	December 11, 2014
PRAKASH Vs. STATE OF KARNATAKA	April 15, 2014
PRAMATI EDUCATIONAL & CULTURAL TRUST Vs. UNION OF INDIA	May 6, 2014
PRATAP SINGH Vs. STATE OF HARYANA	October 14, 2014
PRATIBHA KUMARI Vs. MUKESH KUMAR SINGH	January 13, 2014
PRATIMA CHOWDHURY Vs. KALPANA MUKHERJEE	February 10, 2014
PRAVASI BHALAI SANGATHAN Vs. UNION OF INDIA	March 12, 2014
PRECIOUS JEWELS Vs. VARUN GEMS	August 4, 2014
PREM KUMAR GULATI Vs. STATE OF HARYANA	September 23, 2014
PREMPAL Vs. STATE OF HARYANA	September 3, 2014
PRESIDENT, ALL INDIA ORIENTAL BANK OF COMMERCE EMPLOYEES WELFARE SOCIETY Vs. J.S. REKHI	March 12, 2014
PRICOL LIMITED Vs. JOHNSON CONTROLS ENTERPRISE LTD	December 16, 2014
PRINCIPAL GOVT. PRE-UNIVERSITY COLLEGE Vs. JAMBU KUMAR MUTHA	November 20, 2014
PRINCIPAL SECRETARY TO GOVERNMENT FINANCE AND PLANNING DEPARTMENT Vs. A.P. PENSIONERS SAMAJ	April 30, 2014
PRITAM CHAUHAN Vs. STATE	July 1, 2014
PROMOTERS AND BUILDERS ASSOCIATION OF PUNE Vs. STATE OF MAHARASHTRA	December 3, 2014
PUBLIC INTEREST FOUNDATION Vs. UNION OF INDIA	March 10, 2014
PUBLIC SERVICE COMMISSION, UTTARANCHAL Vs. JAGDISH CHANDRA SINGH BORA	March 3, 2014
PUDUCHERRY S.C. PEOPLE WELFARE ASSOCIATION Vs. CHIEF SECRETARY TO GOVT., UNION TERRITORY OF PONDICHERRY	August 7, 2014
PULSIVE TECHNOLOGIES P. LTD Vs. STATE OF GUJARAT	August 22, 2014
PUNDAPPA YANKAPPA PUJARI Vs. STATE OF KARNATAKA	July 2, 2014
PUNE MUNICIPAL CORPORATION Vs. HARAKCHAND MISIRIMAL SOLANKI	January 24, 2014
PUNE MUNICIPAL CORPORATION Vs. KAUSARBAG COOP. HOUSING SOCIETY LTD.	October 9, 2014
PUNJAB STATE ELECTRICITY BOARD Vs. RAJ KUMAR GOEL	August 29, 2014
PUNJAB UNIVERSITY Vs. UNIT TRUST OF INDIA	July 9, 2014
PURAN CHAND Vs. STATE OF H.P.	April 23, 2014
PURNYA KALA DEVI Vs. STATE OF ASSAM	April 7, 2014
PURSHOTAM KUMAR KAUNDAL Vs. STATE OF H.P.	February 11, 2014
PURSHOTTAM DAS TANDON DEAD BY LRS. Vs. MILITARY ESTATE OFFICER	August 13, 2014
R SUBRAMANIAM Vs. MURUGAPPA GOUNDER	January 31, 2014
R. RAJANNA Vs. S.R. VENKATASWAMY	November 20, 2014
R. SAMPATH KUMAR Vs. K. ASHOK	May 28, 2014
R.G.DSOUZA Vs. POONA EMPLOYEES UNION	November 18, 2014
R.N. AGARWAL Vs. R.C. BANSAL	October 14, 2014
R.S. INFRA-TRANSMISSION LTD. Vs. UNION OF INDIA (UOI)	August 13, 2014
R.UNNIKRISHNAN Vs. V.K.MAHANUDEVAN	January 10, 2014
RADHEY SHYAM Vs. STATE OF RAJASTHAN	February 25, 2014
RAGHUBIR SINGH Vs. GENERAL MANAGER, HARYANA ROADWAYS	September 3, 2014
RAHI DUTTA Vs. COMMISSIONER	July 7, 2014
RAJ KUMAR Vs. MUKHTYAR SINGH AND OTHERS	April 22, 2014
RAJA RAM Vs. UNION OF INDIA	March 28, 2014
RAJASTHAN R.S.S. & GINNING MILLS FED. LTD. Vs. DY. COMMISSIONER OF INCOME TAX, JAIPUR.	April 29, 2014
RAJASTHAN RAJYA VIDYUT VITRAN NIGAM LTD. Vs. DWARKA PRASAD KOOLWAL	August 7, 2014
RAJASTHAN STATE TPT CORPN. Vs. BAJRANG LAL	March 14, 2014
RAJAT PRASAD Vs. C.B.I.	April 24, 2014
RAJEEV DHAWAN Vs. GULSHAN KUMAR MAHAJAN	July 23, 2014
RAJEEV DHAWAN Vs. GULSHAN KUMAR MAHAJAN	September 8, 2014
RAJEEVAN Vs. STATE OF KERALA	January 24, 2014
RAJENDRA KUMAR AGRAWAL Vs. STATE OF U.P.	September 23, 2014
RAJENDRA SHARMA Vs. STATE OF MADHYA PRADESH	January 10, 2014
RAJESH VALEL PUTHUVALIL Vs. INLAND WATERWAYS AUTHORITY OF INDIA	July 15, 2014
RAJESHWAR BABURAO BONE Vs. STATE OF MAHARASHTRA AND ORS.	July 29, 2014
RAJIB RANJAN Vs. R. VIJAYKUMAR	October 14, 2014
RAJINDER KUMAR Vs. KULDEEP SINGH	February 7, 2014
RAJINDER SINGH Vs. STATE OF HARYANA	December 17, 2014
RAJIV CHOWDHRIE HUF Vs. UNION OF INDIA	December 10, 2014
RAJIVE NANDAN MOURYA Vs. STATE OF BIHAR AND OTHERS	August 25, 2014
RAJKOT DISTT. COOPERATIVE BANK LTD. Vs. STATE OF GUJARAT	November 19, 2014
RAJKUMAR Vs. STATE OF M.P.	February 25, 2014
RAJNI RANI Vs. KHAIRATI LAL	October 14, 2014
RAJU Vs. STATE OF HARYANA	April 25, 2014
RAJU Vs. STATE OF CHHATISGARH	August 21, 2014
RAKESH Vs. STATE OF U.P.	August 13, 2014
RAKESH BABAN BORHADE Vs. STATE OF MAHARASHTRA	November 19, 2014
RAKESH MEHTA Vs. PUNJAB AND SIND BANK	December 9, 2014
RAM BAHADUR PANDEY Vs. STATE OF UTTRAKHAND	August 29, 2014
RAM BARAI SINGH Vs. STATE OF BIHAR	December 17, 2014
RAM CHANDRA Vs. STATE OF UTTAR PRADESH	August 21, 2014
RAM DAAN Vs. URBAN IMPROVEMENT TRUST	August 1, 2014
RAM JETHMALANI Vs. UNION OF INDIA	April 29, 2014
RAM JETHMALANI Vs. UNION OF INDIA	May 23, 2014
RAM JETHMALANI & ORS. Vs. UNION OF INDIA & ORS.	May 1, 2014
RAM JETHMALANI AND OTHERS Vs. UNION OF INDIA AND OTHERS	April 22, 2014
RAM KANWAR AND ORS. Vs. STATE OF HARYANA AND ORS.	November 27, 2014
RAM KARAN Vs. STATE OF RAJASTHAN	June 30, 2014
RAM KISHAN Vs. STATE OF HARYANA	November 27, 2014
RAM KISHAN Vs. TARUN BAJAJ	January 17, 2014
RAM KUMAR Vs. STATE OF M.P.	July 1, 2014
RAM NANDAN PRASAD TWO Vs. UNION OF INDIA THROUGH SECRETARY, LABOUR AND EMPLOYMENT	February 25, 2014
RAM NARAIN SINGH Vs. STATE OF PUNJAB	July 9, 2014
RAM NARAIN SINGH Vs. STATE OF PUNJAB	October 9, 2014
RAM NIRANJAN ROY Vs. STATE OF BIHAR	March 31, 2014
RAM PRIT MAHTO Vs. STATE OF BIHAR	July 8, 2014
RAM VIR SHARMA Vs. STATE OF U.P.	June 4, 2014
RAMAIAH @ RAMA Vs. STATE OF KARNATAKA	August 7, 2014
RAMAKANT Vs. STATE OF U.P.	January 31, 2014
RAMAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.	December 17, 2014
RAMDAS Vs. KRISHNANAND	July 23, 2014
RAMDHAN Vs. STATE OF RAJASTHAN	February 24, 2014
RAMESH Vs. STATE	August 1, 2014
RAMESH VAJABHAI RABARI Vs. PRATIKSHA REAL ESTATE PVT. LTD.	April 3, 2014
RAMESH VITHAL PATIL Vs. STATE OF KARNATAKA	March 31, 2014
RAMESHCHANDRA AMBALAL JOSHI Vs. STATE OF GUJARAT	February 18, 2014
RAMILABEN CHINUBHAI PARMAR Vs. NATIONAL INSURANCE CO.	April 23, 2014
RAMINDER SINGH Vs. STATE OF PUNJAB	January 9, 2014
RANA SHERWANI Vs. SUPERTECH LTD.	July 30, 2014
RANBIR SINGH Vs. STATE OF HARYANA	May 22, 2014
RANJAN KUMAR Vs. STATE OF BIHAR	April 16, 2014
RANJIT KUMAR BOSE Vs. ANANNYA CHOWDHURY	March 7, 2014
RANJIT SINGH Vs. STATE OF HARYANA	July 31, 2014
RASHEEDA KHATOON Vs. ASHIQ ALI	October 10, 2014
RASHITRIYA CHEMICALS & FERTILIZERS LTD. Vs. GENERAL EMPLOYEES ASSOCIATION AND ORS.	November 12, 2014
RASHMI JAIN Vs. STATE OF U.P.	January 13, 2014
RATHNAVATHI Vs. KAVITA GANASHAMDAS	October 29, 2014
RATNA @ RATAN LAL AND ANOTHER Vs. STATE OF RAJASTHAN	November 14, 2014
RAUNAQ EDUCATION FOUNDATION Vs. STATE OF HARYANA	October 14, 2014
RAVINDRA TRIMBAK PATIL Vs. STATE OF MAHARASHTRA	April 25, 2014
REEMA SALKAN Vs. SUMER SINGH SALKAN	October 28, 2014
REGISTRAR GENERAL Vs. K. MUTHUKUMARASAMY	August 6, 2014
REGISTRAR GENERAL, HIGH COURT OF MADRAS Vs. R. GANDHI	March 5, 2014
RELIANCE INDUSTRIES LIMITED Vs. UNION OF INDIA (UOI)	September 23, 2014
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RELIANCE INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA (UOI)	April 2, 2014
RELIANCE POWER LTD. Vs. BABU SINGH	September 16, 2014
RENIKUNTLA RAJAMMA Vs. K. SARWANAMMA	July 17, 2014
RENU Vs. DISTRICT & SESSIONS JUDGE, TIS HAZARI	February 12, 2014
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. UNION OF INDIA	March 4, 2014
RESEARCH FOUNDN. FOR SCIENCE Vs. U.O.I.	July 8, 2014
RESEARCH FOUNDN. FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. U.O.I.	April 2, 2014
RESEARCH FOUNDN. FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. UNION OF INDIA	February 13, 2014
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RESEARCH FOUNDN. FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. UNION OF INDIA	February 12, 2014
REVUTAPPA Vs. STATE OF KARNATAKA	January 24, 2014
RICHA VIRAL PANDIT Vs. VIRAL PAXIRAJ PANDIT	June 30, 2014
RICHHPAL SINGH MEENA Vs. GHASI	June 4, 2014
RICHHPAL SINGH MEENA Vs. GHASI ALIAS GHISA	July 4, 2014
RISAL SINGH Vs. STATE OF HARYANA	May 13, 2014
RISHI KIRAN LOGISTICS PVT. LTD. Vs. BOARD OF TRUSTEES OF KANDLA PORT TRUST	April 21, 2014
RISHIPAL SINGH Vs. STATE OF U P	July 3, 2014
RISHIPAL SINGH Vs. STATE OF U.P.	July 2, 2014
ROHTAS BHANKHAR Vs. UNION OF INDIA	July 15, 2014
RUNGTA ENGINEERING COLLEGE, BHILAI Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY	September 25, 2014
RUPAK KUMAR Vs. STATE OF BIHAR	March 4, 2014
S MAHABOOB BADHA Vs. STATE OF KARNATAKA	September 23, 2014
S. DINESH KUMAR Vs. STATE	December 12, 2014
S. NATARAJAN Vs. SAMA DHARMAN	July 15, 2014
S. RAJASEEKARAN Vs. UNION OF INDIA	April 22, 2014
S.BHASKAR REDDY Vs. SUPERINTENDENT OF POLICE	November 28, 2014
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS	February 20, 2014
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.	August 1, 2014
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.	September 8, 2014
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S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.	December 17, 2014
S.SESHACHALAM Vs. CHAIRMAN, BAR COUNCIL OF TAMIL NADU	December 16, 2014
SABERABIBI YAKUBBHAI SHAIKH Vs. NATIONAL INSURANCE CO. LTD.	January 2, 2014
SABU MATHEW GEORGE Vs. UNION OF INDIA	December 4, 2014
SADASHIV PRASAD SINGH Vs. HARENDAR SINGH	January 8, 2014
SAFAI KARAMCHARI ANDOLAN Vs. UNION OF INDIA	March 27, 2014
SAHARA INDIA REAL ESTATE CORPN. LTD. Vs. S.E.B.I.	July 25, 2014
SAI KRUPA D. Vs. STATE	September 26, 2014
SAIF AHMED Vs. STATE OF BIHAR	April 24, 2014
SAKUMA EXPORTS LTD. Vs. LOUIS DREYFUS COMMODITIES SUISSE S.A.	March 28, 2014
SAMEER SINGH Vs. ABDUL RAB	October 14, 2014
SANDEEP THAPAR Vs. SME TECHNOLOGIES PRIVATE LIMITED	January 2, 2014
SANDHYA Vs. STATE OF MAHARASHTRA	July 1, 2014
SANGHIAN PANDIAN RAJKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION	March 28, 2014
SANGILI Vs. STATE OF TAMIL NADU	September 10, 2014
SANJAY GUPTA Vs. STATE OF UTTAR PRADESH	July 31, 2014
SANJAY JHA Vs. STATE OF CHHATTISGARH	January 31, 2014
SANJAY KUMAR Vs. STATE OF BIHAR	January 28, 2014
SANJAY KUMAR Vs. ASHOK KUMAR	January 24, 2014
SANJAY KUMAR JOSHI Vs. MUNICIPAL BOARD	September 26, 2014
SANJAY KUMAR SHUKLA Vs. M/S BHARAT PETROLEUM CORPORATION LTD.	February 7, 2014
SANJAY VERMA Vs. HARYANA ROADWAYS	January 29, 2014
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SANT RAM Vs. STATE OF HIMACHAL PRADESH	October 29, 2014
SANTOSH BAKSHI Vs. STATE OF PUNJAB	June 30, 2014
SANTOSH KUMAR SINGH Vs. STATE OF MADHYA PRADESH	July 3, 2014
SARAH MATHEW Vs. THE INSTITUTE OF CARDIO VASCULAR DISEASES AND ORS.	March 26, 2014
SARALADEVI Vs. DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INS. CO. LTD	August 20, 2014
SARDAR TAJENDER SINGH GHAMBHIR Vs. SARDAR GURPREET SINGH	September 12, 2014
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SAROJ @ SURAJ PANCHAL Vs. STATE OF WEST BENGAL	April 3, 2014
SASI ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 30, 2014
SATENDRA SINGH Vs. VINOD KUMAR BHALOTIA	December 18, 2014
SATHIYAMOORTHY Vs. STATE	July 21, 2014
SATISH CHANDRA Vs. STATE OF M.P.	May 6, 2014
SATISH KUMAR BHALLA AND ORS. Vs. STATE	September 23, 2014
SATTI PARADESI SAMADHI Vs. M. SANKUNTALA	July 3, 2014
SATVIR SINGH Vs. STATE OF DELHI	August 20, 2014
SATYA PAL ANAND Vs. STATE OF M.P.	May 6, 2014
SAU SHAILA BALASAHEB KADAM Vs. BALASAHEB HINDURAO KADAM	November 10, 2014
SAURABH KUMAR Vs. JAILOR, KONEILA JAIL	July 22, 2014
SAVARALA Vs. GURRAMKONDA VASUDEVARAO	January 2, 2014
SAVITA Vs. BINDAR SINGH	March 25, 2014
SECR., GOVT. OF NCT OF DELHI Vs. GRADE-I DASS OFFICERS ASSOCIATION	July 30, 2014
SECRETARY Vs. M. RADHAKRISHNAN	November 11, 2014
SECRETARY TAMIL NADU PUBLIC COMMISSION Vs. A.B. NATARAJAN	June 30, 2014
SECRETARY TO GOVERNMENT Vs. NABILA	December 9, 2014
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI Vs. THIRU R. GOVINDASWAMY	February 21, 2014
SECRETARY, DEPARTMENT OF PERSONNEL, PUBLIC GRIEVANCES & PENSION Vs. T V L N MALLIKARJUNA RAO	December 9, 2014
SECURITIES AND EXCH. BOARD OF INDIA Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD	July 22, 2014
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. AND ORS.	May 29, 2014
SECURITY ASSOCIATION OF INDIA Vs. UNION OF INDIA	April 25, 2014
SEENA @ SRINIVASA Vs. STATE OF KARNATAKA	July 2, 2014
SELVAM Vs. STATE THR. INSP. OF POLICE	May 2, 2014
SELVARAJ Vs. STATE	December 9, 2014
SEPAL HOTEL PVT. LTD Vs. STATE OF PUNJAB	April 22, 2014
SESA GOA LTD. Vs. COMMISSIONER OF SALES TAX	February 19, 2014
SESAMI CHEMICALS PVT. LTD. Vs. STATE OF MEGHALAYA	September 26, 2014
SH MEDICAL CENTRE HOSPITAL Vs. STATE OF KERALA	January 16, 2014
SHABNAM HASHMI Vs. UNION OF INDIA	February 19, 2014
SHAHA RATANSI KHIMJI AND SONS Vs. PROPOSED KUMBHAR SONS HOTEL P. LTD.	July 10, 2014
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SHALU OJHA Vs. PRASHANT OJHA	September 18, 2014
SHAMIM BANO Vs. ASRAF KHAN	April 16, 2014
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SHANTI DEVI Vs. RAJESH KUMAR JAIN	October 9, 2014
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SHARK MINES & MINERALS PVT. LTD. Vs. PARADEEP PORT TRUST	March 25, 2014
SHARMA AGRO INDUSTRIES Vs. STATE OF HARYANA	November 12, 2014
SHASHIKALA DEVI Vs. CENTRAL BANK OF INDIA	December 17, 2014
SHATRUGHAN CHAUHAN Vs. UNION OF INDIA	January 21, 2014
SHEELA JAWARLAL NAGORI Vs. KANTILAL NATHMAL BALDOTA	March 25, 2014
SHEESH RAM Vs. STATE OF RAJASTHAN	January 29, 2014
SHILOK BHARDWAJ Vs. RUNIKA BHARWAJ	August 20, 2014
SHIV CHANDER MORE Vs. LIEUTENANT GOVERNOR	March 7, 2014
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SHLOK BHARDWAJ Vs. RUNIKA BHARDWAJ	December 10, 2014
SHREE RAM URBAN INFRASTRUCTURE LTD. Vs. COURT RECEIVER, HIGH COURT OF BOMBAY	May 9, 2014
SHREE SHYAMJI TRANSPORT COMPANY Vs. FOOD CORPORATION OF INDIA	October 9, 2014
SHREENATH CORP. Vs. CONSUMER EDUCATION & RESEARCH SOCIETY	July 7, 2014
SHRI RAMJI ENTERPRISES REP. BY MANAGING PARTNER Vs. UNION OF INDIA	April 25, 2014
SHYAM NARAIN PANDEY Vs. STATE OF U P	July 22, 2014
SHYAM VEER SINGH Vs. STATE OF U.P.	March 6, 2014
SHYAMAL SAHA Vs. STATE OF WEST BENGAL	February 24, 2014
SIDDAIAH Vs. STATE OF KARNATAKA	August 5, 2014
SIDHARTHA SARAWGI Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA	April 16, 2014
SIKANDER MAHTO Vs. TUNNA @ TUNNU MIAN @ TUNNA MIAN @ MOBIN ANSARI	February 27, 2014
SIN OCEANIC SHIPPING ASA Vs. AUTHORITY FOR ADVANCE RULINGS	January 24, 2014
SINGASHAN SINGH Vs. STATE OF BIHAR AND ORS.	December 15, 2014
SINGH RAM Vs. SHEO RAM	August 21, 2014
SINHGAD TECHNICAL EDUCATION SOCIETY & ANR. Vs. UOI & ORS.	May 9, 2014
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SIRAJ ALI Vs. STATE OF ASSAM	May 27, 2014
SITA RAM Vs. STATE OF HARYANA	November 25, 2014
SIVA VALLABHANENI Vs. STATE OF KARNATAKA	September 3, 2014
SKYLARK COOP. HOUSING SOCIETY LTD. Vs. S.S. MOKASHIM	July 17, 2014
SOBARAN SINGH Vs. STATE OF M.P.	July 8, 2014
SOBARAN SINGH Vs. STATE OF M.P.	July 7, 2014
SOBRAN SINGH Vs. STATE OF U.P.	September 23, 2014
SOMABHAI GOPALBHAI PATEL Vs. STATE OF GUJARAT	September 24, 2014
SOMNATH CHAKRABORTY Vs. APPOLLO GLENEAGLES HOSPITALS LTD	July 23, 2014
SOMPAL SINGH Vs. STATE OF U.P.	May 16, 2014
SOUMIK SIL Vs. SUBHAS CHANDRA SIL	March 25, 2014
SOUTH CENTRAL RAILWAY EMPLOYEES CO-OP. CREDIT SOCIETY EMPLOYEES UNION Vs. B. YASHODABAI	December 8, 2014
SREE MAHESH STATIONERIES Vs. INDIABULLS FINANCIAL SERVICES LTD.	August 5, 2014
SREE PANIMOOLA DEVI TEMPLE Vs. BHUVANACHANDRAN PILLAI	November 25, 2014
SREEJA V. Vs. RAJESH PULIYANKALATH	October 16, 2014
SRI RAM BUILDERS Vs. STATE OF M.P.	April 25, 2014
SRI SIDHHARTH VIYAS Vs. RAVI NATH MISRA	November 25, 2014
SRI SRIKANTA D.N. WADIYAR Vs. STATE OF KARNATAKA	November 21, 2014
SRIHARI Vs. SYED MAQDOOM SHAH	September 16, 2014
SRIKANT Vs. STATE OF M.P.	October 29, 2014
STATE Vs. SANJIV BHALLA	July 4, 2014
STATE (NCT OF DELHI) Vs. NARENDER	January 6, 2014
STATE BANK OF INDIA Vs. SURYA NARAIN TRIPATHI	February 11, 2014
STATE BANK OF INDIA Vs. BOA PENJI	October 10, 2014
STATE BANK OF PATIALA Vs. VIJAY GARG	January 17, 2014
STATE BANK OF PATIALA Vs. RAM NIWAS BANSAL	March 3, 2014
STATE OF ASSAM Vs. BHASKAR JYOTI SARMA	November 27, 2014
STATE OF ASSAM Vs. SUSRITA HOLDINGS PVT. LTD.	April 23, 2014
STATE OF BANK OF PATIALA Vs. PRITAM SINGH BEDI	July 7, 2014
STATE OF BIHAR Vs. ASHOK KUMAR SINGH	July 9, 2014
STATE OF BIHAR Vs. CHANDRESHWAR PATHAK	August 7, 2014
STATE OF BIHAR Vs. KRIPA NAND SINGH	July 23, 2014
STATE OF BIHAR Vs. DHIRENDRA PRASAD SHRIVASTAVA AND ORS.	December 9, 2014
STATE OF BIHAR Vs. RAJMANGAL RAM	March 31, 2014
STATE OF BIHAR AND ORS. Vs. RAJMANGAL RAM	April 1, 2014
STATE OF GUJARAT Vs. NATVARLAL MOTILAL CHAVDA	August 12, 2014
STATE OF GUJARAT Vs. KISHANBHAI	January 7, 2014
STATE OF GUJARAT Vs. RATANSINGH @ CHINUBHAI ANOP SINH CHAUHAN	January 10, 2014
STATE OF GUJARAT Vs. UNION OF INDIA	May 8, 2014
STATE OF H P Vs. SUNIL KUMAR	March 5, 2014
STATE OF HARYANA Vs. BHARTI TELETECH LTD.	January 20, 2014
STATE OF HARYANA Vs. SATENDER	May 23, 2014
STATE OF HARYANA Vs. MUKHTIAR SINGH AND ORS.	March 6, 2014
STATE OF HARYANA Vs. VINOD OIL AND GENERAL MILLS	September 23, 2014
STATE OF HARYANA Vs. S.M.ACHARYA	May 30, 2014
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR	April 17, 2014
STATE OF HIMACHAL PRADESH Vs. TILAK RAJ	September 1, 2014
STATE OF JHARKHAND Vs. STATE OF BIHAR	November 25, 2014
STATE OF JHARKHAND Vs. M/S. LA OPALA R.G. LTD.	March 27, 2014
STATE OF JHARKHAND Vs. BHADEY MUNDA	September 10, 2014
STATE OF JHARKHAND Vs. KAMAL PRASAD	April 23, 2014
STATE OF JHARKHAND Vs. ASGAR ALI	July 18, 2014
STATE OF JHARKHAND AND ORS. Vs. KAMAL PRASAD AND ORS.	April 25, 2014
STATE OF KARNATAKA Vs. ASSOCIATED MANAGEMENT OF (GOVERNMENT RECOGNISED UNAIDED ENGLISH MEDIUM) PRIMARY & SECONDARY SCHOOLS	May 6, 2014
STATE OF KARNATAKA Vs. SUVARNNAMMA	October 14, 2014
STATE OF KARNATAKA BY NONAVINAKARE POLICE Vs. SHIVANNA @ TARKARI SHIVANNA	January 25, 2014
STATE OF KARNATAKA BY NONAVINAKERE POLICE Vs. SHIVANNA @ TARKARI SHIVANNA	April 25, 2014
STATE OF KERALA Vs. SURENDRA DAS	March 5, 2014
STATE OF KERALA Vs. B SURENDRA DAS ETC	February 5, 2014
STATE OF KERALA Vs. COCHIN SEAPORT HOTEL	March 5, 2014
STATE OF M.P. Vs. SHIVSHANKAR	September 16, 2014
STATE OF M.P. Vs. AJAB SINGH	September 4, 2014
STATE OF M.P. Vs. SURESH NARAYAN VIJAYVARGIYA	February 27, 2014
STATE OF M.P. Vs. RAM MANOHAR PANDEY	December 9, 2014
STATE OF M.P. Vs. PARVEZ KHAN	December 1, 2014
STATE OF M.P. Vs. ANEES KHAN	August 7, 2014
STATE OF M.P. Vs. OMKAR SINGH	January 23, 2014
STATE OF M.P. Vs. ANSHUMAN SHUKLA	August 6, 2014
STATE OF M.P. Vs. KHUMAN SINGH	December 10, 2014
STATE OF MADHYA PRADESH Vs. SURENDRA SINGH	November 13, 2014
STATE OF MADHYA PRADESH Vs. UNION OF INDIA	July 9, 2014
STATE OF MADHYA PRADESH Vs. RAMANAND PANDEY	October 10, 2014
STATE OF MADHYA PRADESH Vs. BABLU	August 26, 2014
STATE OF MADHYA PRADESH Vs. DEEPAK	September 10, 2014
STATE OF MAHARASHTRA Vs. VIKRAM ANANTRAI DOSHI	September 19, 2014
STATE OF MAHARASHTRA Vs. VIJAY KUMAR AGGARWAL	January 29, 2014
STATE OF MAHARASHTRA Vs. PAPPU @ SURESH BUDHARMAL KALANI	March 12, 2014
STATE OF MAHARASHTRA Vs. PAPPU @ SURESH BUDHARMAL KALANI	April 24, 2014
STATE OF MAHARASHTRA Vs. RAJENDRA	July 8, 2014
STATE OF MANIPUR Vs. KHUMANTHEM JUGESHWAR SINGH	September 4, 2014
STATE OF MP Vs. B S BHADORIYA	April 16, 2014
STATE OF NAGALAND Vs. UNION OF INDIA	July 15, 2014
STATE OF NCT OF DELHI Vs. SANJAY	September 4, 2014
STATE OF ORISSA Vs. FAKIR CHARAN SETHI	October 9, 2014
STATE OF ORISSA ORS Vs. SASWATI SWAIN & ANR	September 24, 2014
STATE OF PUNJAB Vs. GURMIT SINGH	July 2, 2014
STATE OF PUNJAB Vs. RAFIQ MASIH	July 8, 2014
STATE OF PUNJAB Vs. ANITA	September 24, 2014
STATE OF PUNJAB Vs. RAFIQ MASIH	December 18, 2014
STATE OF PUNJAB Vs. NOKIA INDIA PVT. LTD.	December 17, 2014
STATE OF PUNJAB Vs. LABH SINGH	December 17, 2014
STATE OF PUNJAB Vs. TARLOK CHAND	July 16, 2014
STATE OF PUNJAB Vs. JAGGA SINGH	December 17, 2014
STATE OF PUNJAB Vs. DHANJIT SINGH SANDHU	March 14, 2014
STATE OF RAJASTHAN Vs. MANOJ KUMAR	April 11, 2014
STATE OF RAJASTHAN Vs. C.P. SINGH	April 4, 2014
STATE OF RAJASTHAN Vs. PARMANAND	February 28, 2014
STATE OF RAJASTHAN Vs. CHANDGI RAM	September 9, 2014
STATE OF RAJASTHAN Vs. ROSHAN KHAN	January 15, 2014
STATE OF RAJASTHAN Vs. KHANGAR SINGH	October 30, 2014
STATE OF RAJASTHAN Vs. KHANGAR SINGH	September 10, 2014
STATE OF RAJASTHAN Vs. MOHAMMAD MUSLIM TAGALA	October 13, 2014
STATE OF RAJASTHAN Vs. CHHAGAN LAL	February 4, 2014
STATE OF RAJASTHAN Vs. THAKUR SINGH	June 30, 2014
STATE OF RAJASTHAN Vs. SURENDRA MOHNOT	June 30, 2014
STATE OF SIKKIM Vs. ADUP TSHERING BHUTIA	February 18, 2014
STATE OF TAMIL NADU Vs. N.SURESH RAJAN	January 6, 2014
STATE OF TAMIL NADU Vs. STATE OF KERALA	May 7, 2014
STATE OF TRIPURA Vs. ARABINDA CHAKRABORTY	April 21, 2014
STATE OF U.P. Vs. SHASHI JOSHI	November 3, 2014
STATE OF U.P. Vs. AMAR NATH	January 10, 2014
STATE OF U.P. Vs. PAWAN KUMAR DIVEDI	September 2, 2014
STATE OF U.P. Vs. SHIV KUMAR PATHAK	December 17, 2014
STATE OF U.P. Vs. JASWANT SUGAR MILLS LTD.	June 30, 2014
STATE OF U.P. Vs. PARMANAND SHUKLA	December 18, 2014
STATE OF UTTAR PRADESH Vs. ARVIND KUMAR SRIVASTAVA	October 17, 2014
STATE OF UTTAR PRADESH Vs. NARENDRA	September 22, 2014
STATE OF UTTAR PRADESH Vs. M/S. ARYAVERTH CHAWL UDYOUG	November 27, 2014
STATE OF UTTAR PRADESH Vs. PREETAM SINGH	September 23, 2014
STATE OF UTTARAKHAND Vs. KANHAYA LAL	April 29, 2014
STATE OF UTTARANCHAL Vs. C.S.R.K.S. MEDICAL HEALTH SERVICES	October 16, 2014
STATE OF WEST BENGAL Vs. PRONAB CHAKRABORTY	October 15, 2014
STATE OF WEST BENGAL Vs. ASSOCIATED CONTRACTORS	September 10, 2014
STATE THROUGH CBI NEW DELHI Vs. JITENDER KUMAR SINGH	February 5, 2014
STATE TR. INSP. OF POLICE Vs. A. ARUN KUMAR	December 17, 2014
STOCK EXCHANGE, BOMBAY Vs. V.S. KANDALGAONKAR	September 25, 2014
SUBHRANSU SEKHAR PADHI Vs. GUNAMANI SWAIN	August 21, 2014
SUBRAMANIAN SWAMY Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION	May 6, 2014
SUBRAMANIAN SWAMY Vs. ARUN SHOURIE	July 23, 2014
SUBRAMANIAN SWAMY Vs. UNION OF INDIA (UOI)	October 30, 2014
SUBRAMANIAN SWAMY Vs. RAJU THR. MEMBER JUVENILE JUSTICE BOARD	March 28, 2014
SUBRAMANIAN SWAMY Vs. STATE OF TAMIL NADU	January 6, 2014
SUBRATA CHATTORAJ Vs. UNION OF INDIA	May 9, 2014
SUBRATA ROY SAHARA Vs. UNION OF INDIA	May 6, 2014
SUBRATA ROY SAHARA Vs. U.O.I & ORS	March 13, 2014
SUCHA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	September 10, 2014
SUDARSHAN Vs. STATE OF MAHARASHTRA	May 23, 2014
SUDARSHAN RAJPOOT Vs. U P STATE ROAD TRANSPORT CORPORATION	November 18, 2014
SUDERSHAN KUMAR Vs. STATE OF H.P.	December 18, 2014
SUDESH DOGRA Vs. UNION OF INDIA	April 7, 2014
SUDHIR VASUDEVA, CHAIRMAN & MD. ONGC Vs. M. GEORGE RAVISHEKARAN	February 4, 2014
SUDIPTA LENKA Vs. STATE OF ODISHA	March 12, 2014
SUHAS H. POPHALE Vs. ORIENTAL INSURANCE CO. LTD.	February 11, 2014
SUJOY KUMAR CHANDA Vs. DAMAYANTI MAJHI	February 20, 2014
SUKHJIT SINGH Vs. STATE OF PUNJAB	September 11, 2014
SUKHVINDER SINGH Vs. UNION OF INDIA	June 25, 2014
SUKU Vs. JAGDISH	September 4, 2014
SULTAN SINGH Vs. STATE OF HARYANA	September 26, 2014
SUMER SINGH Vs. SURAJBHAN SINGH	May 5, 2014
SUNDEEP KUMAR BAFNA Vs. STATE OF MAHARASHTRA	March 27, 2014
SUNIL GANGADHAR KARVE Vs. STATE OF MAHARASHTRA	February 11, 2014
SUNIL KUMAR Vs. VIPIN KUMAR	August 7, 2014
SUNITA GUPTA Vs. UNION OF INDIA	April 22, 2014
SUNITA KACHWAHA Vs. ANIL KACHWAHA	October 28, 2014
SUO-MOTO Vs. HARASSMENT & PHYSICAL ABUSE OF MS. M	October 10, 2014
SUPERTECH LTD. Vs. EMERALD COURT OWNER RESIDENT WE. ASS.	June 4, 2014
SURENDRA KOLI Vs. STATE OF U.P.	October 28, 2014
SURENDRA MOHAN ARORA Vs. HDFC BANK LTD.	April 25, 2014
SURESH Vs. STATE OF HARYANA	November 28, 2014
SURESH KUMAR Vs. UNION OF INDIA (UOI)	May 6, 2014
SURESH KUMAR DAGLA Vs. SARWAN	August 26, 2014
SURINDER KAUR Vs. STATE OF HARYANA	September 18, 2014
SURINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	September 25, 2014
SURJIT KAUR GILL Vs. ADARSH KAUR GILL	January 30, 2014
SURJIT SINGH Vs. GURWANT KAUR	August 27, 2014
SURYAKANT DADASAHEB BITALE Vs. DILIP BAJRANG KALE	July 23, 2014
SURYAKANT DADASAHEB BITALE Vs. DILIP BAJRANG KALE	July 2, 2014
SUSHIL ANSAL Vs. STATE THROUGH CBI	March 5, 2014
SUSHIL KUMAR DEY BISWAS Vs. ANIL KUMAR DEY BISWAS	December 3, 2014
SUSHIL KUMAR SINGHAL Vs. PRAMUKH SACHIV IRRIGATION DEPARTMENT	April 17, 2014
SWAN GOLD MINING LTD. Vs. HINDUSTAN COPPER LTD.	September 22, 2014
SWAPNIL Vs. STATE OF MADHYA PRADESH	May 9, 2014
SWISS TIMING LIMITED Vs. ORGANISING COMMITTEE, COMMONWEALTH GAMES 2010, DELHI	May 28, 2014
SYED GULZAR HUSSAIN Vs. DEWAN SYED ALE RASUL ALI KHAN	February 20, 2014
SYED MOHAMMED ABBAS ALI MEERZA Vs. STATE OF WEST BENGAL	August 13, 2014
SYED SADIQ Vs. DIVISIONAL MANAGER, UNITED INDIA INS. CO.	January 16, 2014
T.A.M.A. JAWAHAR Vs. ARUN KUMAR GUPTA	September 4, 2014
T.N. GENERATION & DISTBN. CORPN. LTD. Vs. PPN POWER GEN. CO. PVT. LTD.	April 4, 2014
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	March 12, 2014
T.N. RAGHUPATHY Vs. HIGH COURT OF KARNATAKA	December 16, 2014
T.N.GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	January 6, 2014
T.S. SHYLAJA Vs. ORIENTAL INSURANCE CO.	January 3, 2014
TANUA RABIDAS Vs. STATE OF ASSAM	September 4, 2014
TAPASH KUMAR PAUL Vs. BSNL	January 28, 2014
TARA SINGH Vs. STATE THR. HOME SECRETARY, UTTARAKHAND	February 25, 2014
TARLOK CHAND Vs. STATE OF PUNJAB AND ORS.	November 26, 2014
TARSEM LAL Vs. RAM SARUP	April 28, 2014
TARUN TEJPAL Vs. STATE OF GOA	July 1, 2014
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 21, 2014
TEEJA DEVI Vs. STATE OF RAJASTHAN	November 12, 2014
TEJPAL Vs. STATE OF UTTAR PRADESH	September 22, 2014
TELIKICHERLA SESIBHUSHAN Vs. KALLI RAJA RAO	September 8, 2014
TELIKICHERLA SESIBHUSHAN Vs. KALLI RAJA RAO	September 4, 2014
THAKAR SINGH Vs. MULA SINGH	October 14, 2014
THE BANGALORE TURF CLUB LTD Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	July 31, 2014
THE MANAGER (FACTORY) MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. Vs. SURESH	December 17, 2014
THE WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND ORS. Vs. SARIT CHAKRABORTY AND ORS.	September 1, 2014
THIMMAREDDY Vs. STATE OF KARNATAKA	April 21, 2014
TIMES BUSINESS SOLUTION LIMITED Vs. DATABYTE	September 4, 2014
TOLYA ETC Vs. STATE OF M P	April 22, 2014
TOLYA ETC Vs. STATE OF M.P.	August 22, 2014
TRANSPORT CORPORATION OF INDIA LTD Vs. GANESH POLYT EX LTD	November 5, 2014
TRIPAL SINGH Vs. COMMISSIONER OF INCOME TAX	July 3, 2014
TUKARAM Vs. STATE OF CHHATTISGARH	December 3, 2014
TULIP STAR HOTELS LTD. Vs. SPECIAL DIRECTOR OF ENFORCEMENT	January 16, 2014
TVS MOTOR CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	March 3, 2014
U.C. RAMAN Vs. P.T.A. RAHIM	August 1, 2014
U.P. HINDI SAHITYA SAMMELAN Vs. STATE OF U.P.	September 4, 2014
U.P. STATE ROAD TRANSPORT CORPORATION Vs. ZAHID HUSSAIN	June 30, 2014
UDAY GUPTA Vs. AYSHA	April 21, 2014
UDAY SHANKAR RAO Vs. AMARENDERA KUMAR DUTTA	September 22, 2014
UMA SHANKAR GAUTAM Vs. STATE OF MADHYA PRADESH	December 9, 2014
UMAKANT Vs. STATE OF CHHATISGARH	July 1, 2014
UNION OF INDIA Vs. AVTAR SINGH	June 5, 2014
UNION OF INDIA Vs. GOEL TRADING COMPANY	June 6, 2014
UNION OF INDIA Vs. P.C. JOSEPH	June 10, 2014
UNION OF INDIA Vs. AMRIK SINGH	June 10, 2014
UNION OF INDIA Vs. JASPAL SINGH	May 23, 2014
UNION OF INDIA Vs. JAGVIR SINGH	May 27, 2014
UNION OF INDIA Vs. ROBERT ZOMAWIA STREET	March 27, 2014
UNION OF INDIA Vs. V. SRIHARAN @ MURUGAN	April 25, 2014
UNION OF INDIA Vs. NIRALA YADAV @ RAJA RAM YADAV @ DEEPAK YADAV	June 30, 2014
UNION OF INDIA Vs. S.P. NAYYAR	June 30, 2014
UNION OF INDIA Vs. MAHINDRA & MAHINDRA LTD	May 9, 2014
UNION OF INDIA Vs. SHIV RAJ	May 7, 2014
UNION OF INDIA Vs. DINSHAW SHAPOORJI ANKLESARI	May 6, 2014
UNION OF INDIA Vs. M/S. HINDUSTAN ZINC LTD.	May 6, 2014
UNION OF INDIA Vs. DELHI CHIT FUND ASSOCIATION	January 7, 2014
UNION OF INDIA Vs. SANJEEV V. DESHPANDE	August 12, 2014
UNION OF INDIA Vs. V. SRIHARAN @ MURUGAN AND ORS.	April 1, 2014
UNION OF INDIA Vs. HITENDER KUMAR SONI	July 21, 2014
UNION OF INDIA Vs. ATUL SHUKLA	September 24, 2014
UNION OF INDIA Vs. JAI KISHUN SINGH	September 10, 2014
UNION OF INDIA Vs. RAJ KUMAR BAGHAL SINGH	September 9, 2014
UNION OF INDIA Vs. MAJOR S.P. SHARMA	March 6, 2014
UNION OF INDIA Vs. M/S. CONCRETE PRODUCTS & CONST. CO. ETC.	March 3, 2014
UNION OF INDIA Vs. M/S. TATA CHEMICALS LTD.	February 26, 2014
UNION OF INDIA Vs. SHEO SHAMBHU GIRI	March 25, 2014
UNION OF INDIA Vs. TILAK RAJ GANDHI	January 15, 2014
UNION OF INDIA Vs. VASAVI CO-OP. HOUSING SOCIETY LTD.	January 7, 2014
UNION OF INDIA Vs. M/S. PAM DEVELOPMENT PVT. LTD.	February 18, 2014
UNION OF INDIA Vs. S.P. VERMA	February 11, 2014
UNION OF INDIA Vs. P GUNASEKARAN	November 19, 2014
UNION OF INDIA Vs. SHATRUGHAN CHAUHAN	March 12, 2014
UNION OF INDIA Vs. A.D. NARGOLKAR	March 10, 2014
UNION OF INDIA Vs. VIDYA RANI & ANR	January 29, 2014
UNION OF INDIA Vs. COL. GS GREWAL	May 28, 2014
UNION OF INDIA Vs. CHATRO DEVI	May 7, 2014
UNION OF INDIA Vs. GEETA DEVI	May 7, 2014
UNION OF INDIA Vs. R.P. SINGH	May 22, 2014
UNION OF INDIA (UOI) Vs. AGARWAL IRON INDUSTRIES	November 12, 2014
UNION OF INDIA (UOI) Vs. CONCRETE PRODUCTS AND CONST. CO. ETC.	March 25, 2014
UNION OF INDIA (UOI) Vs. JAI SINGH AND ORS.	December 16, 2014
UNION OF INDIA (UOI) Vs. FACULTY ASSOCIATION OF AIIMS	January 16, 2014
UNION OF INDIA (UOI) Vs. T. NATHAMUNI	December 1, 2014
UNION OF INDIA (UOI) Vs. U.P. STATE BRIDGE CORPORATION LTD.	September 16, 2014
UNION OF INDIA (UOI) AND ORS. Vs. SURENDRA PANDEY	September 18, 2014
UNION OF INDIA (UOI) AND ORS. Vs. R.P. SINGH	May 28, 2014
UNION OF INDIA (UOI) AND ORS. Vs. COL. G.S. GREWAL	May 23, 2014
UNION OF INDIA AND ANOTHER Vs. MULAKH RAJ	September 18, 2014
UNION OF INDIA AND ORS Vs. INSP GD (MAHILA) BILJU A T & ORS ETC	October 16, 2014
UNIQUE IDENTIFICATION AUTH. OF INDIA Vs. CENTRAL BUREAU OF INVESTIGATION	March 24, 2014
USHA BHARTI Vs. STATE OF U.P.	March 28, 2014
USHA KAPOOR Vs. GOVT. OF INDIA	August 14, 2014
UTTAR PRADESH URDU DEVELOPMENT ORGANISATION Vs. STATE ELECTION COMMISSIONER	September 4, 2014
V. K. VERMA Vs. CBI	February 14, 2014
V. KALA BHARATHI Vs. ORIENTAL INS. CO. LTD.	April 1, 2014
V. KANNAPAN Vs. ADDITIONAL SECY.	November 18, 2014
V. MEKALA Vs. M. MALATHI	April 25, 2014
V. SREERAMACHANDRA AVADHANI Vs. SHAIK ABDUL RAHIM	August 21, 2014
V. SRIHARAN @ MURUGAN Vs. UNION OF INDIA	February 18, 2014
V. SRIHARAN @ MURUGAN Vs. UNION OF INDIA AND OTHERS	February 20, 2014
V.K. VASANTHA KUMARI Vs. R. SUDHAKAR	September 4, 2014
VADODARA MUNICIPAL CORPORATION Vs. PURSHOTTAM V. MURJANI	September 10, 2014
VARDHA ENTERPRISES PVT. LTD Vs. RAJENDRA KUMAR RAZDAN	May 1, 2014
VARDHA ENTERPRISES PVT. LTD. Vs. RAJENDRA KUMAR RAZDAN	October 29, 2014
VARINDER SINGH Vs. STATE OF PUNJAB	January 16, 2014
VARUN SAINI Vs. GURU GOBIND SINGH INDRAPRASTHA	October 16, 2014
VASANT SAMPAT DUPARE Vs. STATE OF MAHARASHTRA	November 26, 2014
VASU P. SHETTY Vs. HOTEL VANDANA PALACE	April 22, 2014
VED MITRA VERMA Vs. DHARAM DEO VERMA	July 31, 2014
VELAXAN KUMAR Vs. UNION OF INDIA	December 11, 2014
VENKATESHWARA UNIVERSITY Vs. UNION OF INDIA (UOI)	September 24, 2014
VENKATESHWARA UNIVERSITY Vs. UNION OF INDIA AND ANR.	September 19, 2014
VIBHU SHANKER MISHRA Vs. UOI	November 5, 2014
VIDHYA VISWANATHAN Vs. KARTIK BALAKRISHNAN	September 22, 2014
VIF COLLEGE OF ENGINEERING & TECHNOLOGY Vs. JAWAHARLAL TECHNOLOGICAL UNIVERSITY (JNTU)	November 18, 2014
VIJAY DHANUKA ETC. Vs. NAJIMA MAMTAJ ETC.	March 27, 2014
VIJAY INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	November 5, 2014
VIJAY KUMAR Vs. STATE OF RAJASTHAN	February 18, 2014
VIJAY PAL SINGH Vs. STATE OF UTTARAKHAND	December 16, 2014
VIJAY RANGLAL CHORASIYA Vs. STATE OF GUJARAT	April 25, 2014
VIJAY SHANKAR PANDEY Vs. UNION OF INDIA	September 22, 2014
VIJAY SINGH Vs. STATE OF MADHYA PRADESH	March 25, 2014
VIJAY THAKUR Vs. STATE OF HIMACHAL PRADESH	September 19, 2014
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN	February 11, 2014
VIKRAM BAKSHI Vs. SONIA KHOSLA	May 8, 2014
VIKRAM SINGH Vs. STATE OF RAJASTHAN	April 25, 2014
VIMAN VAMAN AWALE Vs. GANGADHAR MAKHRIYA CHARITABLE TRUST	August 13, 2014
VINAY KUMAR SHAILENDRA Vs. DELHI HIGH COURT LEGAL SERVICES COMMITTEE	September 4, 2014
VINAYAK NARAYAN DEOSTHALI Vs. CBI	December 2, 2014
VINITA S. RAO Vs. ESSEN CORPORATE SERVICES PVT. LTD.	September 17, 2014
VINOD Vs. STATE OF KERALA	April 4, 2014
VINOD KAPUR Vs. UNION OF INDIA	May 7, 2014
VINOD KUMAR Vs. STATE OF HARYANA	January 28, 2014
VINOD KUMAR Vs. GANGADHAR	October 13, 2014
VINOD KUMAR SAXENA Vs. UNION OF INDIA	December 9, 2014
VINOD KUMAR SUNIL KUMAR Vs. COMMISSIONER OF TRADE TAX, UTTAR PRADESH	February 20, 2014
VIPLAV SHARMA Vs. UNION OF INDIA	January 21, 2014
VIRENDRA KRISHNA MISHRA Vs. UNION OF INDIA (UOI)	October 31, 2014
VIRESHWAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 2, 2014
VIRUPAXAPPA MALLAPPA MAJJIGUDDA Vs. STATE OF KARNATAKA	October 15, 2014
VISHAL AGRAWAL Vs. CHHATTISGARH STATE ELECTRICITY BOARD	January 29, 2014
VISHAL GOYAL Vs. STATE OF KARNATAKA	April 24, 2014
VISHNU SHARAN PANDEY Vs. JOINT DIR. OF EDUCATION	September 23, 2014
VISHWA LOCHAN MADAN Vs. UNION OF INDIA	July 7, 2014
VISHWANATH PRASAD JAISWAL Vs. SATYA NARAIN SHARMA	December 4, 2014
VIVEK EXPORTS Vs. STATE OF KARNATAKA	August 19, 2014
VOLTAS LIMITED Vs. ROLTA INDIA LIMITED	February 14, 2014
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA AND OTHERS	November 25, 2014
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA AND OTHERS	September 16, 2014
VOLUNTARY HEALTH ASSOCIATION OF PUNJAB Vs. UNION OF INDIA	January 21, 2014
WALCHANDNAGAR INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION CITY OF PUNE	November 27, 2014
WEST BENGAL STATE ELECTRICITY BOARD AND ORS. Vs. HARI BHAKTA GHOSH	September 10, 2014
WESTERN ELECTRICITY SUPPLY CO. OF ORISSA LTD Vs. M/S. BABA BAIJANATH ROLLER AND FLOUR MILL P. LTD.	March 26, 2014
WORLD SPORT GROUP (MAURITIUS) LTD Vs. MSM SATELLITE (SINGAPORE) PTE. LTD	January 24, 2014
X Vs. SEC. GEN., SUPREME COURT OF INDIA	January 15, 2014
Y. SLEEBACHEN Vs. SUPERINTENDING ENGINEER WRO/ PWD	August 4, 2014
YELLINEDI SAGARESWARA RAO Vs. S.K. JAWAHAR REDDY	October 9, 2014
YERRAMMA Vs. G. KRISHNAMURTHY	August 28, 2014
YOGENDRA PRATAP SINGH Vs. SAVITRI PANDEY	September 19, 2014
YOGENDRA YADAV Vs. STATE OF JHARKHAND	July 21, 2014
YOGESH SAHEBRAO BORSE AND ORS. Vs. STATE OF MAHARASHTRA	November 20, 2014
YUSUFBHAI NOORMOHAMMED JODHPURWALA Vs. MOHAMED SABIR IBRAHIM BYAVARWALA	November 7, 2014
ZARINA SIDDIQUI Vs. A RAMALINGAM ALIAS R AMARNATHAN	October 29, 2014
ZORAWAR SINGH Vs. GURBAX SINGH BAINS	December 4, 2014

Year 2014 of SUPREME COURT OF INDIA

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