REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
KOLLAM CHANDRA SEKHAR Vs. KOLLAM PADMA LATHA	September 17, 2013
A M SANGAPPA @ SANGAPPA Vs. SANGONDEPPA	November 19, 2013
A. SAVARIAR Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	February 15, 2013
A. SRIMANNARAYANA Vs. DASARI SANTAKUMARI	January 9, 2013
A.C.M.E. CONSTRUCTIONS CORPORATION Vs. BHARAT PETROLEUM CORPORATION LTD.	August 14, 2013
A.C.NARAYANAN Vs. STATE OF MAHARASHTRA	September 13, 2013
A.K.SINGHANIA Vs. GUJARAT STATE FERTILIZER CO.LTD	October 17, 2013
A.MARX Vs. GOVERNMENT OF TAMIL NADU	December 13, 2013
A.P. PUBLIC SERVICE COMMISSION Vs. S. NARASIMHA KUMAR	March 22, 2013
A.P.I.I. CORPN. LTD Vs. M/S. TEAM-ASIA LAKHI SEMICONDUCTORS LTD	November 29, 2013
A.S. MOTORS PVT. LTD Vs. UNION OF INDIA	February 21, 2013
A.S.V.NARAYANAN RAO Vs. RATNAMALA	September 13, 2013
AARUSHI DHASMANA Vs. UNION OF INDIA	April 10, 2013
ABBAS ALI Vs. STATE OF PUNJAB	January 15, 2013
ABDUL GAFFAR @ ABDUL GAFFOOR Vs. STATE OF UTTRAKHAND	May 15, 2013
ABDUL NASAR ADAM ISMAIL Vs. STATE OF MAHARASHTRA	April 2, 2013
ABHAY SINGH Vs. STATE OF UTTAR PRADESH	December 10, 2013
ABHAYANANDA ASSOCIATES Vs. THE AUTHORISED OFFICER AND ANR.	April 26, 2013
ABU SALEM ABDUL QAYYUM ANSARI Vs. CENTRAL BUREAU OF INVESTIGATION	August 5, 2013
ADDL. DISTT. SUB-REGISTRAR SILIGURI Vs. PAWAN KUMAR VERMA	May 1, 2013
ADVOCATES ASSOCIATION, BANGALORE Vs. UNION OF INDIA	August 27, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BIOTOR INDUSTRIES LTD	November 29, 2013
AHMED BIN SALAM Vs. STATE OF ANDHRA PRADESH	September 9, 2013
AHMED SHAH KHAN DURRANI @ A.S. MUBARAK S Vs. STATE OF MAHARASHTRA	March 21, 2013
AHSANUL HODA Vs. STATE OF BIHAR	July 1, 2013
AJAHAR ALI Vs. STATE OF WEST BENGAL	October 4, 2013
AJAY BANSAL Vs. U.O.I AND OTHERS	June 20, 2013
AJOY ACHARYA Vs. STATE BUREAU OF INV. AGAINST ECO. OFFENCE	September 17, 2013
AKASH Vs. NATIONAL INSURANCE COMPANY LTD.	August 30, 2013
AKKODE JUMAYATH PALLI PARIPALANA COMMITTEE Vs. P.V.IBRAHIM HAJI	July 23, 2013
ALAKNANDA HYDRO POWER CO. LTD Vs. ANUJ JOSHI	August 13, 2013
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. RAKESH SACHAN	January 22, 2013
ALLAHABAD BANK Vs. A.C. AGGARWAL	March 13, 2013
ALSIA PARDHI Vs. STATE OF M.P.	December 6, 2013
AMALENDU KUMAR BERA Vs. STATE OF WEST BENGAL	March 22, 2013
AMAR KUMAR Vs. STATE OF BIHAR	January 15, 2013
AMIT PANDEY ETC. Vs. STATE OF BIHAR AND ORS.	September 9, 2013
AMITBHAI ANILCHANDRA SHAH Vs. CENTRAL BUREAU OF INVESTIGATION	April 8, 2013
AMRIT LAL MEHTA Vs. DIRECTOR GENERAL OF REVENUE INTEL & INVESTIGATION AND OTHERS	November 12, 2013
ANAMIKA ROY Vs. JATINDRA CHOWRASIYA	May 9, 2013
ANANT R. KULKARNI Vs. Y.P. EDUCATION SOCIETY	April 26, 2013
ANEESH D.LAWANDE Vs. STATE OF GOA	August 30, 2013
ANIL KUMAR Vs. M.K.AIYAPPA	October 1, 2013
ANIL KUMAR MAHAJAN Vs. UNION OF INDIA THROUGH SECRETARY	July 2, 2013
ANIL S/O. SHAMRAO SUTE Vs. STATE OF MAHARASHTRA	January 24, 2013
ANJANAPPA Vs. STATE OF KARNATAKA	November 12, 2013
ANKUSH SHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA	May 3, 2013
ANNAPURNA Vs. STATE OF U P	April 17, 2013
ANSAL THEATRES CLUBOTELS PRIVATE LIMITED Vs. STATE	April 25, 2013
ANTRIX CORP. LTD Vs. DEVAS MULTIMEDIA P. LTD	May 10, 2013
ANUJ KUMAR GUPTA @ SETHI GUPTA Vs. STATE OF BIHAR	July 24, 2013
ANUJA PRABHUDESSAI Vs. STATE OF GOA	January 9, 2013
APARNA A. SHAH Vs. SHETH DEVELOPERS PVT. LTD.	July 1, 2013
ARASMETA CAPTIVE POWER COMPANY PRIVATE LIMITED Vs. LAFARGE INDIA PRIVATE LIMITED	December 12, 2013
ARATHI BANDI Vs. BANDI JAGADRAKSHAKA RAO	July 16, 2013
ARCOT TEXTILE MILLS LTD Vs. REGIONAL PROVIDENT FUND	October 18, 2013
ARESH ALIAS ASHOK J MEHTA Vs. SPL TAHSILDAR	March 11, 2013
ARINDAM CHATTOPADHYAY Vs. STATE OF WEST BENGAL	March 13, 2013
ARSHAD HUSSAIN Vs. STATE OF RAJASTHAN	July 17, 2013
ARUN BHANDARI Vs. STATE OF U.P.	January 10, 2013
ARUN KUMAR @ KALA Vs. STATE OF PUNJAB	January 8, 2013
ARUN KUMAR AGRAWAL Vs. UNION OF INDIA	November 1, 2013
ARUN KUMAR AGRAWAL Vs. UNION OF INDIA	May 9, 2013
ARUN KUMAR YADAV Vs. STATE OF U.P. THRU DIST. JUDGE	May 29, 2013
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. TAGE HABUNG	May 1, 2013
ARVIND KUMAR SHARMA Vs. VINEET SHARMA	April 15, 2013
ASHA Vs. STATE OF UTTARAKHAND	November 1, 2013
ASHABAI Vs. STATE OF MAHARASHTRA	January 4, 2013
ASHFAQ AHMED QUERESHI Vs. NAMRATA CHOPRA	December 17, 2013
ASHISH DIXIT Vs. STATE OF U.P.	January 7, 2013
ASHOK BANERJEE Vs. SECRETARY, MUNICIPAL AFFAIRS DEPTT.	September 19, 2013
ASHOK KUMAR AGGARWAL Vs. NEERAJ KUMAR	November 22, 2013
ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA	November 22, 2013
ASHOK KUMAR JAIN Vs. SUMATI JAIN	April 15, 2013
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN	January 9, 2013
ASHRAFI Vs. STATE OF HARYANA	April 11, 2013
ASLAM Vs. STATE OF UTTAR PRADESH	February 13, 2013
ASPI JAL Vs. KHUSHROO RUSTOM DADYBURJOR	April 5, 2013
ASSISTANT COMMERCIAL TAXES OFFICER Vs. PAREKH ENTERPRISES	September 13, 2013
ASSISTANT COMMISSIONER OF INCOME Vs. A.R. ENTERPRISES	January 14, 2013
ASSISTANT ENGINEER, RAJASTHAN STATE AGRICULTURE MARKETING BOARD, SUB-DIVISION, KOTA Vs. MOHAN LAL	August 16, 2013
ASSOCIATION FOR ENVIRONMENT PROTECTION Vs. STATE OF KERALA	July 2, 2013
ASSOCIATION OF COLLEGE & UNIVERSITY SUPERANNUATED TEACHERS Vs. UNION OF INDIA	January 30, 2013
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 25, 2013
ASST. ENGINEER, RAJASTHAN DEV. CORP Vs. GITAM SINGH	January 31, 2013
ASSTT GENERAL MANAGER KARNATAKA Vs. GENERAL SECRETARY MYSORE DIVN INDUSTRIAL WORKERS	April 3, 2013
ATLAS CYCLE (HARYANA) LTD Vs. KITAB SINGH	January 24, 2013
ATMARAM Vs. STATE OF U.P.	October 8, 2013
ATMARAM S/O RAYSINGH RATHOD Vs. STATE OF MAHARASHTRA	February 8, 2013
AVK TRADERS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED	October 29, 2013
AWADESH KUMAR SHARMA Vs. UPSRTC	April 22, 2013
AWADESH MANI TRIPATHI Vs. UNION OF INDIA (UOI)	April 23, 2013
AWANI KUMAR UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	February 13, 2013
AWANI KUMAR UPADHYAY Vs. THE HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.	July 1, 2013
AYURVED SHASTRA SEVA MANDAL Vs. UNION OF INDIA	March 6, 2013
AZEEZ Vs. STATE OF KERALA	January 23, 2013
B LAKSHMANA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED	July 1, 2013
B. R. AMBEDKAR MEDICAL COLLEGE Vs. UNION OF INDIA	September 18, 2013
B. RAGHUVIR ACHARYA Vs. CENTRAL BUREAU OF INVESTIGATION	July 1, 2013
B. RUGMINI AMMA Vs. NIRMALA KUMARI	May 6, 2013
B.AMRUTHA LAKSHMI Vs. STATE OF ANDHRA PRADESH	October 18, 2013
B.CHANDRIKA Vs. SANTHOSH	November 21, 2013
B.S.N.L. Vs. BHURUMAL	December 11, 2013
B.T. KRISHNAMURTHY Vs. SRI BASAVESWARA EDUCATION SOCIETY	April 8, 2013
B.THIRUMAL Vs. ANANDA SIVAKUMAR	November 27, 2013
BABA GLOBAL LTD. & ANR. Vs. UNION OF INDIA & ANR.	September 3, 2013
BABU Vs. STATE	March 19, 2013
BABU @ BALASUBRAMANIAM Vs. STATE OF TAMIL NADU	July 2, 2013
BABUBHAI BHIMABHAI Vs. STATE OF GUJARAT	January 30, 2013
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND OTHERS	February 19, 2013
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.	May 10, 2013
BADSHAH Vs. SAU. URMILA BADSHAH GODSE	October 18, 2013
BAGAI CONSTRUCTION Vs. GUPTA BUILDING MATERIAL STORE	February 22, 2013
BAIJO Vs. GULABSING	November 19, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KAMLA SEN	October 23, 2013
BAJAJ AUTO LIMITED Vs. RAJENDRA KUMAR JAGANNATH KATHAR	April 4, 2013
BAKHSHISH SINGH Vs. STATE OF PUNJAB	August 6, 2013
BAKSHISH RAM Vs. STATE OF PUNJAB	March 12, 2013
BAL GOPAL MAHESHWARI Vs. SANJEEV KUMAR GUPTA	August 30, 2013
BALBIR SINGH BEDI Vs. STATE OF PUNJAB	February 11, 2013
BALDEV KRISHAN Vs. SATYA NARAIN	August 27, 2013
BALDEV SINGH Vs. STATE OF PUNJAB	September 20, 2013
BALESHWAR RAJBANSHI Vs. BD. OF TRUSTEES FOR PORT TRUST OF CALCUTTA	April 2, 2013
BALMER LAWRIE & CO. LTD Vs. PARTHA SARATHI SEN ROY	February 20, 2013
BALRAM PRASAD Vs. KUNAL SAHA	October 24, 2013
BALWANT RAI SALUJA Vs. AIR INDIA LTD	November 13, 2013
BANGALORE CLUB Vs. COMMISSIONER OF INCOME TAX	January 14, 2013
BANGALORE DEVELOPMENT AUTHORITY Vs. VIJAYA LEASING LTD	April 1, 2013
BANK OF BARODA Vs. S.K.KOOL	December 11, 2013
BANK OF MAHARASHTRA Vs. PANDURANG KESHAV GORWARDKAR	May 7, 2013
BARKU BHAVRAO BHASKAR Vs. STATE OF MAHARASHTRA	July 25, 2013
BASANT KUMAR CHAUDHARY Vs. UNION OF INDIA	July 10, 2013
BASAWARAJ Vs. SPL. LAND ACQUISITION OFFICER	August 22, 2013
BASHISTH NARAYAN SINGH Vs. PUNJAB NATIONAL BANK	May 2, 2013
BEENU RAWAT Vs. UNION OF INDIA	November 19, 2013
BHADRAGIRI VENKATA RAVI Vs. PUBLIC PROSECUTOR HIGH COURT OF A.P., HYDERABAD	May 29, 2013
BHAGWATI DEVELOPERS PRIVATE LTD Vs. PEERLESS GENERAL FINANCE INVESTMENT COMPANY LIMITED	April 4, 2013
BHAGWATI DEVELOPERS PVT. LTD. Vs. PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD	July 15, 2013
BHAIKON @ BAKUL BORAH Vs. STATE OF ASSAM	May 3, 2013
BHAJAN SINGH Vs. STATE OF UTTARAKHAND	August 27, 2013
BHANUPRASAD D. TRIVEDI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	July 17, 2013
BHANWAR KANWAR Vs. R.K. GUPTA	April 5, 2013
BHANWAR LAL Vs. RAJASTHAN BOARD OF MUSLIM WAKF	September 9, 2013
BHARAT BHUSHAN Vs. STATE OF MADHYA PRADESH	March 12, 2013
BHARAT BHUSHAN Vs. STATE OF HIMACHAL PRADESH	April 26, 2013
BHARAT M. SHAH Vs. UNION OF INDIA	November 13, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. RAMA CHANDRASHEKHAR VAIDYA	April 2, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. M/S JAGANNATH & CO	April 12, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA	December 6, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. G. SARVOTHAMAN	October 4, 2013
BHARAT SANCHAR NIGAM LTD Vs. S. K. BHATNAGAR	October 24, 2013
BHARATI TAMANG Vs. UNION OF INDIA	October 8, 2013
BHASHA CONSTRUCTION & INDUSTRIAL PROJECTS PVT. LTD Vs. SHINING VYAPAR PVT. LTD	September 13, 2013
BHAVNAGAR MUNICIPAL CORPORATION Vs. SALIMBHAI UMARBHAI MANSURI	July 16, 2013
BHEEMRAYA Vs. SUNEETHA	September 23, 2013
BHIMANDAS AMBWANI Vs. DELHI POWER COMPANY LIMITED	February 12, 2013
BHOLA RAM Vs. STATE OF PUNJAB	November 11, 2013
BHOPAL GAS PEEDITH MAHILA UDHYOG SANGATHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	September 27, 2013
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA	January 4, 2013
BHUPENDRA Vs. STATE OF MADHYA PRADESH	November 11, 2013
BHUPINDER PAL SINGH Vs. STATE OF PUNJAB	February 18, 2013
BHUSAWAL MUNICIPAL COUNCIL Vs. NIVRUTTI RAMCHANDRA PHALAK	December 17, 2013
BIHAR STAFF SELECTION COMMISSION, PATNA Vs. BINOD KUMAR	March 5, 2013
BIHAR STATE TEXT BOOK WORKERS UNION Vs. STATE OF BIHAR	July 8, 2013
BIJENDER SINGH Vs. STATE OF HARYANA	February 21, 2013
BINOD KUMAR @ BINOD KUMAR SINHA Vs. STATE OF JHARKHAND THR. DIRECTOR, DIRECTORATE OF ENFORCEMENT	April 29, 2013
BINU TAMTA Vs. HIGH COURT OF DELHI	July 17, 2013
BINU TAMTA AND ANOTHER Vs. HIGH COURT OF DELHI AND OTHERS	March 21, 2013
BIRENDRA DAS Vs. STATE OF ASSAM	July 1, 2013
BOARD OF GOVERNERS IN SUPERSESSION OF MEDICAL Vs. VYDEHI INSTITUTE OF MEDICAL SCIENCES	January 4, 2013
BOARD OF TRUSTEES OF PORT OF KANDLA Vs. HARGOVIND JASRAJ	January 9, 2013
BRIHANMUMBAI MAHANAGARPALIKA Vs. WILLINGDON SPORTS CLUB	November 18, 2013
BRIJESH VIPIN CHANDRA SHAH Vs. STATE OF GUJARAT	January 18, 2013
BRITANNIA INDUSTRIES LIMITED Vs. PUNJAB NATIONAL BANK	April 17, 2013
BRITISH AIRWAYS PLC INDIA BRANCH Vs. COMMISSIONER OF SERVICE TAX	August 2, 2013
BUDDHADEB RUIDAS Vs. STATE OF WEST BENGAL	August 13, 2013
BUDH SINGH Vs. STATE OF HARYANA	March 11, 2013
BUILDWEL CORPORATION Vs. FOOD CORPORATION OF INDIA	September 2, 2013
C. LATHA AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD.	March 15, 2013
C.B.I. Vs. ASHOK KUMAR AGGARWAL	November 22, 2013
C.C.E., AHMEDABAD Vs. KIRI DYES AND CHEMICALS LTD.	April 29, 2013
C.H. SURYANARAYANA Vs. ORIENTAL INSURANCE CO. LTD.	July 3, 2013
C.KESHAVAMURTHY Vs. H.K.ABDUL ZABBAR	July 23, 2013
C.N. PARAMSIVAN Vs. SUNRISE PLAZA TR	January 9, 2013
C.P. SUBHASH Vs. INSPECTOR OF POLICE CHENNAI	January 23, 2013
C.V. FRANCIS Vs. UNION OF INDIA	July 3, 2013
CALCUTTA PORT TRUST Vs. ANADI KUMAR DAS	November 13, 2013
CAMPA COLA RESIDENTS ASSO. & ANR. Vs. STATE OF MAHARASHTRA & ORS.	October 1, 2013
CAMPA COLA RESIDENTS ASSO. AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.	November 13, 2013
CAMPA COLA RESIDENTS ASSO. AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.	November 19, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. AMIT BHAI ANIL CHANDRA SHAH	August 12, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. JAGJIT SINGH	October 1, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. V. VIJAY SAI REDDY	May 9, 2013
CENTRAL ELECTRICITY SUPPLY Vs. DHOBEI SAHOO	November 1, 2013
CENTRE FOR ENVIRONMENT LAW, WWF-I Vs. UNION OF INDIA	April 15, 2013
CENTRE FOR P.I.L. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	March 11, 2013
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	February 15, 2013
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	October 22, 2013
CH. CUM MAN. DIRECTOR MAHANADI COALFIELD LTD Vs. RABINDRANATH CHOUBEY	October 29, 2013
CHAIRMAN CUM MANAGING DIRECTOR Vs. BHARAT CHANDRA BEHERA	December 12, 2013
CHAIRMAN, BIHAR SCHOOL EXAM. BOARD AND ANR. Vs. SANJAY KUMAR AND ORS.	August 23, 2013
CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SANTOSH	May 10, 2013
CHAIRMAN, RUSHIKULYA GRAMYA BANK Vs. BISAWAMBER PATRO	April 2, 2013
CHANDA C KADAM Vs. ADDITIONAL COLLECTOR & COMPETENT AUTHORITY	November 1, 2013
CHANDRAN RATNASWAMI Vs. K.C. PALANISAMY	May 9, 2013
CHANNABASAPPA Vs. STATE OF KARNATAKA	September 17, 2013
CHARANJIT Vs. STATE OF PUNJAB	July 4, 2013
CHATTERJEE PETROCHEM CO Vs. HALDIA PETROCHEMICALS LTD	December 10, 2013
CHEBROL SRIRAMALU Vs. VAKALAPUDI SATYANARAYANA	July 12, 2013
CHENDA @ CHANDA RAM Vs. STATE OF CHHATISGARH	August 27, 2013
CHHOTAN SAO Vs. STATE OF BIHAR	December 17, 2013
CHIEF ADMINISTRATOR HOUSING BOARD HARYANA Vs. DIWAN CHAND	April 3, 2013
CHIEF EXECUTIVE OFFICER Vs. K. AROQUIA RADJ	March 12, 2013
CHIEF SECRETARY, GOVERNMENT OF BIHAR Vs. MADHESHWAR DHARI SINGH	October 1, 2013
CHINNAM KAMESWARA RAO Vs. STATE OF A.P. REP. BY HOME SECRETARY	January 10, 2013
CHIRONJILAL SHARMA HUF Vs. UNION OF INDIA	November 26, 2013
CHRISTIAN MEDICAL COLLEGE VELLORE Vs. UNION OF INDIA	May 13, 2013
CHRISTIAN MEDICAL COLLEGE VELLORE Vs. UNION OF INDIA	July 18, 2013
CINE EXHIBITION PVT. LTD Vs. COLLECTOR, DISTRICT GWALIOR	January 4, 2013
COIMBATORE STOCK EXCHANGE LTD. AND ORS. Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION AND ORS.	February 21, 2013
COLLECTOR OF LAND ACQUISITION & ORS. Vs. M/S. ANDAMAN TIMBER INDUSTRIES	November 28, 2013
COMMISSIONER OF C. EX. Vs. PEPSU STEEL ROLLING MILLS	January 8, 2013
COMMISSIONER OF C. EX. Vs. PAWAN ENGINEERING WORKS	January 8, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. AUSTRALIAN FOODS INDIA (P) LTD	January 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD	April 23, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. ATWOOD OCEANICS PACIFIC LTD.	April 26, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. AYYAPPAN TEXTILES LTD.	July 23, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. KAY KAY INDUSTRIES	August 26, 2013
COMMISSIONER OF CENTRAL EXCISE, MUMBAI IV Vs. M/S. CIENS LABORATORIES, MUMBAI	August 14, 2013
COMMISSIONER OF INCOME TAX Vs. CHHABIL DASS AGARWAL	August 8, 2013
COMMISSIONER OF INCOME TAX Vs. ESSAR PROJECTS LTD.	July 8, 2013
COMMISSIONER OF INCOME TAX Vs. ESSAR PROJECTS LTD	October 8, 2013
COMMISSIONER OF INCOME TAX Vs. MITSU PVT.LTD	April 17, 2013
COMMISSIONER OF INCOME TAX Vs. EXCEL INDUSTRIES LTD	October 8, 2013
COMMISSIONER OF INCOME TAX Vs. KEDIA POWER LTD	July 15, 2013
COMMISSIONER OF INCOME TAX Vs. GUJARAT FLUORO CHEMICALS	September 18, 2013
COMMISSIONER OF INCOME TAX, GUJARAT Vs. VIJAYBHAI N.CHANDRANI	July 18, 2013
COMMISSIONER OF INCOME TAX, KOLKATA III Vs. JHABUA POWER LTD	July 15, 2013
COMMISSIONER OF INCOME TAX-I Vs. RELIANCE ENERGY LTD	September 30, 2013
COMMISSIONER OF INCOME TAX-I Vs. GUJARAT STATE FERTILIZER COMPANY LTD	August 1, 2013
COMMISSIONER OF INCOME TAX-II Vs. MASTEK LTD	March 4, 2013
COMMISSIONER OF POLICE, NEW DELHI Vs. MEHAR SINGH	July 2, 2013
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY Vs. BRIJESH REDDY	February 8, 2013
COMMR. OF INCOME TAX, BANGALORE Vs. UNITED SPIRITS LTD.	September 9, 2013
CONTROLLER, GOVT PRINT & STATIONERY PRESS Vs. RASHIDA B	October 29, 2013
CONVERGYS INDIA SERVICES (P.) LTD Vs. COMMISSIONER OF INCOME TAX	December 13, 2013
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND OTHERS	April 18, 2013
CRICKET ASS. OF BIHAR Vs. BOARD OF CONT. FOR CKT. IN INDIA	October 8, 2013
CRICKET ASS. OF BIHAR Vs. BOARD OF CONT. FOR CKT. IN INDIA AND ORS.	September 27, 2013
D.H.B.V.N.L. VIDYUT NAGAR, HISAR Vs. YASHVIR SINGH GULIA	July 30, 2013
D.T.C. Vs. RAMESH CHANDER	June 5, 2013
DALJIT KAUR Vs. MUKTAR STEELS PVT. LTD	November 19, 2013
DALMIA CEMENT (BHARAT) LTD Vs. STATE OF TAMIL NADU	December 16, 2013
DAROPTI Vs. HARPHOOL SINGH	September 2, 2013
DARSHAN GUPTA Vs. RADHIKA GUPTA	July 1, 2013
DAULAT SITARAM KODONE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	August 6, 2013
DAV MANAGING COMMITTEE Vs. DABWALI FIRE TRAGEDY VICTIMS ASSN	January 23, 2013
DAVALSAB HUSAINSAB MULLA Vs. NORTH WEST KARNATAKA	September 24, 2013
DAYANAND ANGLO VEDIC Vs. STATE OF MAHARASHTRA	March 22, 2013
DEAF EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA	December 12, 2013
DEBABRATA DASH Vs. JATINDRA PRASAD DAS	March 11, 2013
DEEP TRADING COMPANY Vs. INDIAN OIL CORPORATION	March 22, 2013
DEEPAK AGGARWAL Vs. KESHAV KAUSHIK	January 21, 2013
DEEPAK GULATI Vs. STATE OF HARYANA	May 20, 2013
DEEPAK RAI Vs. STATE OF BIHAR	September 19, 2013
DEEPALI GUNDU SURWASE Vs. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA	August 12, 2013
DELHI ADMINISTRATION Vs. NARAIN SINGH	January 15, 2013
DELHI TRANSPORT COR Vs. RAMESH CHANDER	May 6, 2013
DELHI UNION OF JOURNALIST COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. UNION OF INDIA	September 6, 2013
DELTA DISTILLERIES LIMITED Vs. UNITED SPIRITS LIMITED	September 23, 2013
DEPUTY COMMISSIONER KVS Vs. J.HUSSAIN	October 4, 2013
DEVASMITA CHAKRABORTY Vs. STATE OF WEST BENGAL	January 16, 2013
DEVENDER PAL SINGH BHULLAR Vs. STATE OF N.C.T. OF DELHI	April 12, 2013
DEVENDER PAL SINGH BHULLAR Vs. STATE OF NCT OF DELHI	August 13, 2013
DEVENDRA KISHANLAL DAGALIA Vs. DWARKESH DIAMONDS PVT. LTD	November 25, 2013
DEVENDRA KUMAR Vs. STATE OF UTTARANCHAL	July 29, 2013
DEVENDRA PATEL Vs. RAM PAL SINGH	September 6, 2013
DHARAM PAL Vs. STATE OF HARYANA	July 18, 2013
DHARAMVIR SINGH Vs. UNION OF INDIA	July 2, 2013
DHARMENDRA KIRTHAL Vs. STATE OF U.P.	August 2, 2013
DHARMESH @ DHAMO Vs. STATE OF GUJARAT	January 7, 2013
DHARMINDER SINGH @ VIJAY SINGH Vs. STATE	August 12, 2013
DHRUP SINGH Vs. STATE OF BIHAR	April 8, 2013
DIGAMBER Vs. STATE OF MAHARASHTRA	August 1, 2013
DILIP Vs. STATE OF MADHYA PRADESH	April 16, 2013
DILIP SUDHAKAR PENDSE Vs. CENTRAL BUREAU OF INVESTIGATION	July 16, 2013
DIRECTOR OF HORTICULTURE Vs. H A KUMAR	April 4, 2013
DIRECTOR OF INCOME TAX Vs. RAUNAQ EDUCATION FOUNDATION	January 7, 2013
DIVISIONAL LOGGING MANAGER, U.P. FOREST CORPORATION Vs. SURENDER SINGH	April 3, 2013
DLF LIMITED Vs. MANMOHAN LOWE	December 10, 2013
DOD RAM Vs. STATE OF HARYANA	October 30, 2013
DOLIBEN KANTILAL PATEL Vs. STATE OF GUJARAT	July 1, 2013
DR. NAGENDRA RAI Vs. OM PRAKASH SINGH AND ORS.	October 21, 2013
DR. P.B. DESAI Vs. STATE OF MAHARASHTRA AND ANOTHER	September 13, 2013
DR. UMA KANT PANWAR Vs. DEVI LAL SAH AND ORS.	March 8, 2013
DREDGING CORPORATION OF INDIA LTD Vs. P.K. BHATTACHERJEE	September 17, 2013
DUDDILLA SRINIVASA SHARMA Vs. V.CHRYSOLITE	November 21, 2013
DULCINA FERNANDES Vs. JOAQUIM XAVIER CRUZ	October 8, 2013
DWIPENDRA NATH MUKHERJI Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA	November 28, 2013
E.S.I.C. MEDICAL OFFICER'S ASSOCIATION Vs. E.S.I.C.	November 21, 2013
EASTERN COALFIELDS LTD Vs. BAJRANGI RABIDAS	September 23, 2013
ECON ANTRI LTD. Vs. ROM INDUSTRIES LTD.	August 26, 2013
EDUCARE CHARITABLE TRUST Vs. UNION OF INDIA	September 17, 2013
ENGINEERING EXPORT PROMOTION COUNCIL Vs. USHA ANAND	May 29, 2013
ERACH BOMAN KHAVAR Vs. TUKARAM SHRIDHAR BHAT	December 12, 2013
ESCORTS LTD Vs. UNIVERSAL TRACTOR HOLDING LLC	March 13, 2013
ESHA BHATTACHARJEE Vs. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY	September 13, 2013
ESHA BHATTACHARJEE Vs. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY AND ORS.	October 22, 2013
ESHA EKTA APARTMENTS CO-OPERATIVE Vs. MUNICIPAL CORPORATION OF MUMBAI	February 27, 2013
ESSA @ ANJUM ABDUL RAZAK Vs. STATE OF MAHARASHTRA	March 21, 2013
ESSAR TELEHOLDINGS LTD. Vs. REGISTRAR GENERAL	July 1, 2013
EXECUTIVE ENGINEER,NAGPUR,MADHAMESHWAR CANAL Vs. VILAS EKNATH JADAV	April 2, 2013
EXECUTIVE ENGINEER-II ELECTRICITY DEPT GOVT. OF PUDUCHERRY Vs. M/S.SRI KANAKADURGA CASTINGS (P) LTD	May 6, 2013
EXPLOITATION OF CHILDREN IN ORPHANAGE IN STATE OF T.N. Vs. UNION OF INDIA	February 7, 2013
EXPORT CREDIT GUARANTEE CORPN Vs. M/S GARG SONS INTERNATIONAL	January 17, 2013
EXTRA JUDICIAL EXECUTION VICTIM FAMILIES Vs. UNION OF INDIA	January 4, 2013
FACULTY ASSOCIATION OF AIIMS Vs. UNION OF INDIA	July 18, 2013
FAKHRUZAMMA Vs. STATE OF JHARKHAND	December 12, 2013
FARGO MARINE COMPANY LTD Vs. COMMISSIONER OF CUSTOMS	August 12, 2013
FAZAL KHAN Vs. STATE OF (NCT) OF DELHI	February 14, 2013
FIL INDUSTRIES LIMITED Vs. IMTIYAZ AHMED BHAT	August 12, 2013
FINANCIAL COMMISSIONER (REVENUE) AND SECRETARY, PUNJAB Vs. GURKIRPAL SINGH	August 5, 2013
FIONA SHRIKHANDE Vs. STATE OF MAHARASHTRA	August 22, 2013
G RAVINDRANATH Vs. E SRINIVAS	July 1, 2013
G. JAYALAL Vs. UNION OF INDIA	May 29, 2013
G. M., SOUTH EASTERN RAILWAY Vs. BENULAL MUKHERJEE	January 4, 2013
G. MUTHURAJ Vs. STATE OF TAMIL NADU AND ANR.	February 8, 2013
G. SUNDARRAJAN Vs. UNION OF INDIA	May 6, 2013
G.L. BATRA Vs. STATE OF HARYANA	October 7, 2013
G.M. SIDDESHWAR Vs. PRASANNA KUMAR	March 8, 2013
GAIL (INDIA) LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LIMITED	September 17, 2013
GAMBHIRSINH R. DEKARE Vs. FALGUNBHAI CHIMANBHAI PATEL	March 11, 2013
GANAPATH SINGH Vs. GULBARGA UNIVERSITY	November 1, 2013
GANESHA Vs. SHARANAPPA	November 19, 2013
GANESHLAL Vs. SHYAM	September 26, 2013
GANGA SINGH Vs. STATE OF MADHYA PRADESH	July 4, 2013
GANGABHAVANI Vs. RAYAPATI VENKAT REDDY	September 4, 2013
GANGAPPA NINGAPPA UGARKOHOD Vs. STATE OF KARNATAKA	April 16, 2013
GARRE MALLIKHARJUNA RAO Vs. NALABOTHU PUNNIAH	March 12, 2013
GAZAL TANEJA Vs. MAHANAGAR TELEPHONE NIGAM LTD.	May 8, 2013
GEETABEN RATILAL PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER	July 2, 2013
GEOMIN MINERALS & MARKETING (P) LTD Vs. STATE OF ORISSA	May 10, 2013
GHANSHYAM Vs. STATE OF RAJASTHAN	December 12, 2013
GHCL EMPLOYEES STOCK OPTION TRUST Vs. INDIA INFOLINE LIMITED	March 22, 2013
GHULAM NABI DAR Vs. STATE OF J&K	January 3, 2013
GIAN CHAND Vs. STATE OF HARYANA	July 23, 2013
GIAN CHAND & BROTHERS Vs. RATTAN LAL @ RATTAN SINGH	January 8, 2013
GIRISH BHUSHAN GOYAL Vs. B.H.E.L.	November 1, 2013
GIRRAJ PRASAD MEENA Vs. STATE OF RAJASTHAN	September 30, 2013
GITA RAM Vs. STATE OF H.P.	February 1, 2013
GLAXOSMITHKLINE PHARMACEUTICALS LIMITED Vs. UNION OF INDIA	December 9, 2013
GLOBAL AGRO PRODUCTS P.LTD. Vs. INCOME TAX OFFICER	August 5, 2013
GOA COASTAL ZONE MG. AUTH. Vs. RUDRESH NAIK	August 23, 2013
GOA FOUNDATION Vs. UNION OF INDIA	November 11, 2013
GOA MRF EMPLOYEES UNION Vs. MRF LTD	March 7, 2013
GOJER BROTHERS PVT LTD Vs. STATE OF WEST BENGAL	November 28, 2013
GOPAL Vs. STATE OF RAJASTHAN	January 18, 2013
GOPAL CHAWALA Vs. STATE OF MADHYA PRADESH	October 30, 2013
GOPAL KRISHAN MITTAL Vs. BOMBAY MOTORS AND ORS.	August 22, 2013
GOPAL SINGH Vs. STATE OF UTTARAKHAND	February 8, 2013
GOTHAMCHAND JAIN Vs. ARUMUGAM @ TAMILARASAN	September 18, 2013
GOUDAPPA Vs. STATE OF KARNATAKA	March 11, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. CH. GANDHI	February 19, 2013
GOVINDA BALA PATIL Vs. GANPATI RAMCHANDRA NAIKWADE	July 29, 2013
GOVT. OF KARNATAKA Vs. K.C. SUBRAMANYA	September 16, 2013
GOVT. OF NCT OF DELHI AND ORS. Vs. AJAY KUMAR AND ORS.	September 23, 2013
GUDDA @ DWARIKENDRA Vs. STATE OF MADHYA PRADESH	September 30, 2013
GUIRAM MONDAL Vs. STATE OF WEST BENGAL	April 26, 2013
GULAB CHAND Vs. PRADEEP KR. DEHALWAL	August 29, 2013
GULAB CHAND BHORA Vs. PUNJAB NATIONAL BANK	November 11, 2013
GULABRAO BABURAO DEOKAR Vs. STATE OF MAHARASHTRA	December 17, 2013
GULABRAO BABURAO DEOKAR Vs. STATE OF MAHARASHTRA	February 17, 2013
GULAM SARBAR Vs. STATE OF BIHAR	October 7, 2013
GURBINDER KAUR BRAR Vs. UNION OF INDIA	July 22, 2013
GURCHARAN SINGH Vs. SURJIT SINGH	November 22, 2013
GURDIP SINGH Vs. STATE OF PUNJAB	September 3, 2013
GURJANT SINGH @ JANTA Vs. STATE OF PUNJAB	October 28, 2013
GURNAIB SINGH Vs. STATE OF PUNJAB	May 10, 2013
GURU GRANTH SAHEB STHAN MEERGHAT VANARAS Vs. VED PRAKASH	May 1, 2013
GURUDWARA SAHIB Vs. GRAM PANCHAYAT VILLAGE SIRTHALA	September 16, 2013
GURVAIL SINGH Vs. STATE OF PUNJAB	September 26, 2013
GURVAIL SINGH @ GALA Vs. STATE OF PUNJAB	August 26, 2013
GURVAIL SINGH @ GALA Vs. STATE OF PUNJAB	February 7, 2013
H.P. SCHEDULED TRIBES EMPLOYEES Vs. HIMACHAL PRADESH S.V.K.K.	September 13, 2013
HABIB Vs. STATE OF UTTAR PRADESH	May 1, 2013
HAMZA Vs. MUHAMMADKUTTY ALIAS MANI	June 20, 2013
HANSA V. GANDHI Vs. DEEP SHANKAR ROY	April 18, 2013
HARBHAJAN KUMAR (D) TR. L.RS. AND ORS. Vs. COLLECTOR LAND ACQUISITION AND COLONISATION DEPARTMENT AND ANR.	August 8, 2013
HARDEVINDER SINGH Vs. PARAMJIT SINGH	January 7, 2013
HARI DASS SHARMA Vs. VIKAS SOOD	April 29, 2013
HARI KISHAN Vs. RAJASTHAN HIGH COURT	January 30, 2013
HARI OM YADAV Vs. DINESH SINGH	July 12, 2013
HARIVADAN BABUBHAI PATEL Vs. STATE OF GUJARAT	July 1, 2013
HARNEK SINGH Vs. PRITAM SINGH	April 17, 2013
HARSHA V. RAI Vs. STATE OF KARNATAKA	October 7, 2013
HARYANA FINANCIAL CORPORATION Vs. GURCHARAN SINGH	December 13, 2013
HARYANA POWER GENERATION CORPORATION LIMITED Vs. HARKESH CHAND	January 7, 2013
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. UDAL	July 2, 2013
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. TEJ REFRIGERATION INDUSTRIES LTD.	July 16, 2013
HARYANA WAKF BOARD Vs. MAHESH KUMAR	November 21, 2013
HAZARA SINGH Vs. RAJ KUMAR	April 18, 2013
HEALTH FOR MILLIONS Vs. UNION OF INDIA	July 22, 2013
HEMA Vs. STATE, THR. INSPECTOR OF POLICE	January 7, 2013
HILL PROPERTIES LTD Vs. UNION BANK OF INDIA	September 11, 2013
HIMACHAL PRADESH STATE ELECTRICITY REGULATORY COMMISSION Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD	October 3, 2013
HIMATSINGKA SEIDE LTD. Vs. COMMISSIONER OF INCOME TAX	September 19, 2013
HIMMAT SINGH Vs. STATE OF M.P.	November 29, 2013
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. SANTOSH MITTAL	October 3, 2013
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SIBA GAS AGENCY	September 2, 2013
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. DELHI POWER COMPANY LIMITED	July 22, 2013
HIRAMAN Vs. STATE OF MAHARASHTRA	January 31, 2013
HITESH KAPOOR Vs. STATE OF U.P.	May 6, 2013
HOLAGUNDA PRIMARY AGRICULTURAL CCS LTD Vs. DIV CO-OP OFFICER	February 19, 2013
HONGKONG & SHANGHAI BANKING CORPN. LTD. Vs. CANBANK FINANCIAL SERVICES LTD.	July 15, 2013
HUKAM CHAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	November 18, 2013
HUKAM CHAND Vs. STATE OF HARYANA	February 21, 2013
I.C.D.S. LTD Vs. \|COMMISSIONER OF INCOME TAX	January 14, 2013
I.S. SIKANDAR Vs. K. SUBRAMANI	August 29, 2013
IBRAHIM MUSA CHAUHAN @ BABA CHAUHAN Vs. STATE OF MAHARASHTRA	March 21, 2013
IMRAT LAL Vs. LAND ACQUISITION COLLECTOR	November 29, 2013
IN RE : EXPLOITATION OF CHILDREN IN ORPHANAGE IN STATE OF T.N. Vs. UNION OF INDIA AND OTHERS	December 16, 2013
IN RE: NEWS ITEM PUBLISHED IN INDIAN EXPRESS Vs. STATE	November 20, 2013
IN RE: RAMESHWAR PRASAD GOYAL, ADVOCATE Vs. STATE	August 22, 2013
INDERJEET ARYA Vs. ICICI BANK LIMITED	December 13, 2013
INDIAN OIL COMPANY LTD. AND ANR. Vs. KERALA STATE ROAD TR. COMPANY AND ORS.	September 16, 2013
INDIAN SOAPS & TOILETRIES MAKERS ASSOCIATION Vs. OZAIR HUSAIN	March 7, 2013
INDO ARAB LEAGUE Vs. A FAIZUDDIN	January 9, 2013
INDRA SARMA Vs. V.K.V.SARMA	November 26, 2013
INDRAJ SINGH Vs. STATE OF HARYANA	August 19, 2013
INDRAJIT SURESHPRASAD BIND Vs. STATE OF GUJARAT	March 18, 2013
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K. BHAGAVATHEESWARAN	April 1, 2013
IRIS COMPUTERS LTD Vs. ASKARI INFOTECH PVT LTD	January 6, 2013
ISAAC ISANGA MUSUMBA Vs. STATE OF MAHARASHTRA	June 19, 2013
ISWARYA ASSOCIATES Vs. THE BRUHATH BANGALORE MAHANAGARA PALIKE AND ANR.	August 27, 2013
J AND K INSTITUTE OF MANAGEMENT PUBLIC ADMINISTRATION AND RURAL Vs. RENU BALA	August 7, 2013
J. SUNDRAMMA Vs. STATE OF KARNATAKA	March 21, 2013
J.L.SOMAN Vs. STATE OF BIHAR	December 17, 2013
JAGDISH PRASAD SHARMA Vs. STATE OF BIHAR	July 17, 2013
JAGDISH SINGH Vs. HEERALAL	October 30, 2013
JAGMITTAR SAIN BHAGAT Vs. DIR. HEALTH SERVICES, HARYANA	July 11, 2013
JAI BHAGWAN Vs. COMMR. OF POLICE	July 5, 2013
JAINA WINES PVT. LTD Vs. STATE OF MAHARASHTRA	September 11, 2013
JANDEL SINGH Vs. STATE OF M.P.	July 26, 2013
JARNAIL SINGH Vs. STATE OF HARYANA	July 1, 2013
JASVINDER SAINI Vs. STATE	July 2, 2013
JATYA PAL SINGH Vs. UNION OF INDIA	April 17, 2013
JAYAMMA Vs. DEPUTY COMMISSIONER	May 6, 2013
JEHAL TANTI Vs. NAGESHWAR SINGH	April 18, 2013
JHAU LAL Vs. MOHAN LAL	July 8, 2013
JIA LAL PRASHAR Vs. UNITED INDIA INSURANCE COMPANY LTD.	November 12, 2013
JIJU KURUVILA Vs. KUNJUJAMMA MOHAN	July 2, 2013
JITENDRA KUMAR KHAN Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED	August 7, 2013
JITENDRA RAGHUVANSHI Vs. BABITA RAGHUVANSHI	March 15, 2013
JITENDRA SINGH @ BABBOO SINGH Vs. STATE OF U.P.	July 10, 2013
JOGINDER SINGH Vs. STATE OF HARYANA	October 24, 2013
JOHN K.ABRAHAM Vs. SIMON C.ABRAHAM	December 5, 2013
JOSE S/O EDASSERY THOMAS Vs. STATE OF KERALA	May 22, 2013
JOSEPH JOHAN PETER SANDY Vs. VERONICA THOMAS RAJKUMAR	February 12, 2013
JOSEPH JOHN PETER SANDY Vs. VERONICA THOMAS RAJKUMAR	March 12, 2013
JOSPHINE JAMES Vs. UNITED INDIA INSURANCE CO. LTD.	August 14, 2013
JOYDEB PATRA Vs. STATE OF WEST BENGAL	March 6, 2013
JSW STEEL LTD Vs. SANDUR MANGANESE AND IRON ORES LTD	April 23, 2013
JUSTICE CHANDRASHEKARAIAH Vs. JANEKERE C. KRISHNA	January 11, 2013
K GURUPRASAD RAO Vs. STATE OF KARNATAKA	July 1, 2013
K K RAMACHABDRAN Vs. S KRISHNASWAMY & ANR	April 29, 2013
K. SRINIVAS RAO Vs. D.A. DEEPA	February 22, 2013
K. VIJAYA LAKSHMI Vs. GOVT. OF ANDHRA PRADESH	February 18, 2013
K.C. BAJAJ Vs. UNION OF INDIA	July 2, 2013
K.C.BAJAJ Vs. UNION OF INDIA	November 27, 2013
K.R.J. SARMA Vs. R.V. SURYA RAO	April 1, 2013
K.S.PANDURANGA Vs. STATE OF KARNATAKA	March 1, 2013
K.V.RAJENDRAN Vs. SUPERINTENDENT OF POLICE, CBCID SOUTH ZONE, CHENNAI	August 21, 2013
KACHCHH JAL SANKAT NIVARAN SAMITI Vs. STATE OF GUJARAT	July 15, 2013
KAILASH Vs. STATE OF M.P.	July 24, 2013
KAILASH ALIAS TANTI BANJARA Vs. STATE OF MADHYA PRADESH	April 10, 2013
KAILASH PALIWAL Vs. SUBHASH CHANDRA AGRAWAL	February 15, 2013
KAINI RAJAN Vs. STATE OF KERALA	September 19, 2013
KALINGA MINING CORPORATION Vs. UNION OF INDIA	January 7, 2013
KALINGA MINING CORPORATION Vs. UNION OF INDIA	February 7, 2013
KALIYA Vs. STATE OF MADHYA PRADESH	July 23, 2013
KALLAKKURICHI TALUK RETIRED OFFICIAL ASSOCIATION TAMILNADU Vs. STATE OF TAMILNADU	January 17, 2013
KALPANA DILIP BAHIRAT Vs. PUNE MUNICIPAL CORP	June 27, 2013
KAMAL JORA Vs. STATE OF UTTARAKHAND	July 1, 2013
KAMLENDRA SINGH @ PAPPU SINGH Vs. STATE OF M.P	March 15, 2013
KAMLESH C. SHAH Vs. STATE OF MAHARASHTRA	July 3, 2013
KAMLESH KUMAR Vs. STATE OF BIHAR	December 11, 2013
KAMLESH KUMAR Vs. STATE OF JHARKHAND	September 26, 2013
KAMLESH PRABHUDAS TANNA Vs. STATE OF GUJARAT	August 26, 2013
KAMLESH VERMA Vs. MAYAWATI	August 8, 2013
KANHAIYA LAL Vs. STATE OF RAJASTHAN	April 22, 2013
KANTHAMMA Vs. K. SHETTAPPA	November 25, 2013
KANTILAL MARTAJI PANDOR Vs. STATE OF GUJARAT	July 25, 2013
KARAN SINGH Vs. STATE OF HARYANA	May 28, 2013
KARNATAKA CO-OP. MILK PRODUCE FEDERATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.	October 31, 2013
KARNATAKA INFORMATION COMMISSIONER Vs. STATE PUBLIC INFORMATION OFFICER	January 18, 2013
KARNATAKA STATE K.V. INDUSTRIES BOARD Vs. PUNJAB NATIONAL BANK	September 13, 2013
KARRI RAM BABU Vs. CHAIRMAN, STATE LEVEL POLICE RECRUITMENT BOARD, HYDERABAD	July 11, 2013
KARTHI @ KARTHICK Vs. STATE REP. BY INSPECTOR OF POLICE	July 1, 2013
KASHI VISHWANATH Vs. STATE OF KARNATAKA	July 3, 2013
KASHMIR SINGH Vs. STATE OF HARYANA	December 13, 2013
KASHMIRI LAL Vs. STATE OF HARYANA	May 16, 2013
KATHIROOR SERVICE COOPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX	August 27, 2013
KAVI RAJ Vs. STATE OF J&K	January 9, 2013
KAZI AKILODDIN SUJAODDIN Vs. STATE OF MAHARASHTRA	July 3, 2013
KCP LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 3, 2013
KETANKUMAR GOPALBHAI TANDEL Vs. STATE OF GUJARAT	July 18, 2013
KHACHAR DIPU @ DILIPBHAI NAKUBHAI Vs. STATE OF GUJARAT	April 4, 2013
KHAIRUDDIN Vs. STATE OF WEST BENGAL	May 7, 2013
KHEL BANERJEE Vs. CITY MONTESSORI SCHOOL	July 10, 2013
KHURSHID & ORS Vs. STATE OF HARYANA	May 16, 2013
KISHAN GOPAL Vs. LALA	August 26, 2013
KISHAN RAM Vs. STATE OF UTTARAKHAND	October 1, 2013
KISHOREBHAI GANDUBHAI PETHANI Vs. STATE OF GUJARAT	September 20, 2013
KN ASWATHNARAYANA SETTY Vs. STATE OF KARNATAKA	December 2, 2013
KOOTHATTUKULAM LIQUORS Vs. DEPUTY COMMISSIONER OF SALES TAX	December 12, 2013
KRANTI Vs. UNION OF INDIA (UOI) AND ORS.	April 9, 2013
KRISHNA KANT TIWARI Vs. KENDRIYA VIDYALAYA SANGATHAN	November 12, 2013
KRISHNAN Vs. STATE OF HARYANA	May 7, 2013
KSHITI GOSWAMI Vs. SUBRATA KUNDU	January 31, 2013
KULJA INDUSTRIES LIMITED Vs. CHIEF GEN. MANAGER W.T. PROJ. BSNL	October 4, 2013
KULMEET KAUR MAHAL Vs. STATE OF PUNJAB	September 11, 2013
KULWANT SINGH Vs. STATE OF PUNJAB	April 2, 2013
KUM. MICHAEL Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD	February 11, 2013
KUMAR Vs. STATE OF TAMIL NADU	May 9, 2013
KUMUDRAI JAYANTILAL JOSHI Vs. STATE OF GUJARAT	August 1, 2013
KUNWAR PAL Vs. STATE OF UTTARAKHAND	October 8, 2013
KUSHESWAR NATH PANDEY Vs. STATE OF BIHAR	August 5, 2013
KUSTI MALLAIAH Vs. STATE OF ANDHRA PRADESH	May 28, 2013
L. KRISHNA REDDY Vs. STATE BY STATION HOUSE OFFICER	October 24, 2013
LAFARAGE AGGREGATE & CONCRETE INDIA P LTD Vs. SUKARSH AZAD	September 10, 2013
LAFARGE AGGREGATES & CONCRETE INDIA (P) LTD. Vs. SUKARSH AZAD	August 10, 2013
LAJJA RAM Vs. UNION TERRITORY, CHANDIGARH	February 27, 2013
LAKHA RAM SHARMA Vs. BALAR MARKETING PRIVATE LIMITED	November 27, 2013
LAKHDATAR TRADERS Vs. UNION OF INDIA	May 3, 2013
LAKSHMANA RAO YADAVALLI Vs. STATE OF ANDHRA PRADESH	December 6, 2013
LAKSHMI ALIAS BHAGYALAKSHMI Vs. E.JAYARAM (D) BY LR	February 7, 2013
LAKSHMIBAI NATIONAL INSTITUTE Vs. SHANT KUMAR AGRAWAL	February 11, 2013
LAL BAHADUR Vs. STATE (NCT OF DELHI)	April 8, 2013
LAL MAHAL LTD Vs. PROGETTO GRANO SPA	July 3, 2013
LALA RAM Vs. UNION OF INDIA	January 24, 2013
LALITA KUMARI Vs. GOVT. OF U.P.	November 12, 2013
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND	August 13, 2013
LAND ACQUISITION COLLECTOR, MOHALI Vs. SURINDER KAUR	August 22, 2013
LARSEN & TOUBRO LIMITED Vs. STATE OF KARNATAKA	September 26, 2013
LAXMAN LAL (DEAD) Vs. STATE OF RAJASTHAN	March 1, 2013
LAXMI Vs. UNION OF INDIA	July 18, 2013
LAXMI Vs. UNION OF INDIA	July 16, 2013
LAXMI Vs. UNION OF INDIA	December 3, 2013
LAXMI NARAIN MODI Vs. UNION OF INDIA	July 9, 2013
LAXMI NARAIN MODI Vs. UNION OF INDIA	August 27, 2013
LAXMIBAI Vs. BHAGWANTBUVA	January 29, 2013
LAZAR Vs. STATE OF TAMIL NADU	July 15, 2013
LEELA SHASHIKANT PURANDARE Vs. ARVIND VISHNU GOVANDE	November 19, 2013
LIFE CONVICT BENGAL @ KHOKA @ PRASANTA SEN Vs. B.K. SRIVASTAVA	February 13, 2013
LILLU ALIAS RAJESH Vs. STATE OF HARYANA	April 9, 2013
LILLU ALIAS RAJESH Vs. STATE OF HARYANA	April 11, 2013
LILY THOMAS Vs. UNION OF INDIA	July 10, 2013
LINGARAM KODOPI Vs. STATE OF CHHATISGARH	November 12, 2013
LITTA SINGH Vs. STATE OF RAJASTHAN	April 26, 2013
LML LIMITED Vs. UNION OF INDIA AND OTHERS	August 22, 2013
LOKESH KUMAR JAIN Vs. STATE OF RAJASTHAN	July 9, 2013
LONDHE PRAKASH BHAGWAN Vs. DATTATRAYA EKNATH MANE	September 10, 2013
LUCKNOW DEVELOPMENT AUTHORITY Vs. SHYAM KAPOOR	February 5, 2013
LUCKNOW K.GRAMIN BANK Vs. RAJENDRA SINGH	July 29, 2013
M. MANOHAR REDDY Vs. UNION OF INDIA	February 4, 2013
M. MANSOOR Vs. UNITED INDIA INSURANCE CO. LTD	October 3, 2013
M. RAJESWARI Vs. P.R. GOPAL	March 6, 2013
M.B. RAMESH Vs. K.M. VEERAJE	May 3, 2013
M.C. MEHTA Vs. UNION OF INDIA	April 30, 2013
M.P. STATE MINING CORPORATION LTD. Vs. SANJEEV BHASKAR	July 2, 2013
M/S PRP EXPORTS Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU	December 13, 2013
M/S TODAY HOMES & INFRASTRUCTURE PVT. LTD Vs. LUDHIANA IMPROVEMENT TRUST	May 10, 2013
M/S V.K.M. KATTHA INDUSTRIES PVT. LTD Vs. STATE OF HARYANA	August 16, 2013
M/S. ESCORTS LIMITED Vs. RAMA MUKHERJEE	September 17, 2013
M/S. GAYATRI PROJECT LTD. Vs. M/S. SAI KRISHNA CONSTRUCTION	November 28, 2013
M/S. GULATI & CO. Vs. COMMISSIONER OF SALES TAX, U.P., LUCKNOW	December 12, 2013
M/S. HOTEL QUEEN ROAD PVT LTD Vs. RAM PARSHOTAM MITTAL	July 16, 2013
M/S. INTEGRATED FINANCE CO LTD Vs. RESERVE BANK OF INDIA	July 16, 2013
M/S. IRIS COMPUTERS LTD Vs. M/S. ASKARI INFOTECH PVT. LTD.	February 6, 2013
M/S. PARAGON RUBBER INDUSTRIES Vs. M/S. PRAGATHI RUBBER MILLS	November 29, 2013
M/S. RANA GIRDERS LTD Vs. UNION OF INDIA	August 16, 2013
MAA BINDA EXPRESS CARRIER Vs. NORTHEAST FRONTIER RAILWAY	November 29, 2013
MADAN Vs. STATE OF MAHARASHTRA	December 6, 2013
MADHAO Vs. STATE OF MAHARASHTRA	May 3, 2013
MADHAVI AMMA Vs. S. PRASANNAKUMARI	March 22, 2013
MADHU @ MADHURANATHA Vs. STATE OF KARNATAKA	November 28, 2013
MADIVALLAPPA V. MARABAD Vs. STATE OF KARNATAKA	February 18, 2013
MAHADEO (D) THROUGH LRS Vs. STATE OF U.P	April 8, 2013
MAHADEO S/O KERBA MASKE Vs. STATE OF MAHARASHTRA	July 23, 2013
MAHALAXMI CO-OPERATIVE HOUSING SOCIETY LTD Vs. ASHABHAI ATMARAM PATEL	March 1, 2013
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. STATE OF MAHARASHTRA	July 11, 2013
MAHARASHTRA EKTA HAWKERS UNION Vs. MUNICIPAL CORPORATION, GREATER MUMBAI	September 9, 2013
MAHARASHTRA STATE CO OP BANK LTD Vs. KANNAD SAHAKARI SAKHAR KARKHANA LTD	July 1, 2013
MAHARASHTRA STATE POLLUTION CONTROL BOARD AND ANR. Vs. SHAILESH NAVEKAR AND ORS.	May 10, 2013
MAHARSHI MAHESH YOGI VEDIC Vs. STATE OF M.P.	July 3, 2013
MAHEBOOBKHAN AZAMKHAN PATHAN Vs. STATE OF MAHARASHTRA	January 8, 2013
MAHENDRA NATH DAS Vs. UNION OF INDIA	May 1, 2013
MAHINDER KUMAR Vs. HIGH COURT OF MADHYA PRADESH	July 12, 2013
MAHIPAL SINGH TOMAR Vs. STATE OF UTTAR PRADESH AND ORS.	May 9, 2013
MAJENDRAN LANGESWARAN Vs. STATE (NCT OF DELHI)	July 1, 2013
MAJJAL Vs. STATE OF HARYANA	July 2, 2013
MAK DATA P. LTD Vs. COMMISSIONER OF INCOME TAX	October 30, 2013
MAKARAND DATTATREY SUGAVKAR Vs. MUNICIPAL CORPORATION OF GREAT MUMBAI	July 1, 2013
MALKIAT SINGH KHELA Vs. UNION OF INDIA	January 22, 2013
MANAGEMENT OF SUNDARAM INDUSTRIES LTD Vs. SUNDARAM INDUSTRIES EMPLOYEES UNION	December 13, 2013
MANAGER, NATIONAL INSURANCE CO. LTD Vs. SAJU P. PAUL	January 3, 2013
MANAGING DIRECTOR,TNSTC Vs. R.S.KAVITHA	January 18, 2013
MANGA @ MAN SINGH Vs. STATE OF UTTARAKHAND	May 3, 2013
MANGUBEN RAJABHAI BAMBHANIA Vs. MACHHAGANBHAI RAJABHAI BAMBHANIA	October 8, 2013
MANISH TRIVEDI Vs. STATE OF RAJASTHAN	October 29, 2013
MANJEET SINGH KHERA Vs. STATE OF MAHARASHTRA	August 21, 2013
MANJIT SINGH Vs. STATE OF PUNJAB	September 13, 2013
MANJU SWARUP Vs. BHUPENSHWAR PRASAD	September 20, 2013
MANOHAR LAL Vs. UGRASEN	January 14, 2013
MANOHAR LAL SHARMA Vs. UNION OF INDIA	May 1, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND ORS.	August 6, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND ORS.	August 27, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND ORS.	July 10, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND OTHERS	July 17, 2013
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY & OTHERS	September 10, 2013
MANOHAR LAL SHARMA Vs. PRINCIPLE SECRETARY	May 8, 2013
MANOHAR LAL SHARMA Vs. M.C.I.	September 12, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY	October 29, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY	November 20, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND ORS.	August 29, 2013
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY	December 17, 2013
MANOHAR PRAJAPAT Vs. STATE OF MADHYA PRADESH	December 11, 2013
MANOHAR SINGH Vs. NARINDER SINGH	May 10, 2013
MANOHARAN Vs. SIVARAJAN	November 25, 2013
MANOJ Vs. STATE OF HARYANA	July 9, 2013
MANOJ Vs. STATE OF KARNATAKA	July 5, 2013
MANOJ @ PANU Vs. STATE OF HARYANA	December 9, 2013
MANOJ GIRI Vs. STATE OF CHHATISGARH	May 8, 2013
MANOJ H. MISHRA Vs. UNION OF INDIA	April 9, 2013
MANOJ MANU Vs. UNION OF INDIA	August 12, 2013
MANTI DEVI Vs. STATE OF BIHAR	November 21, 2013
MARGARET ALMEIDA Vs. BOMBAY CATHOLIC CO-OPERATIVE HOUSING SOCIETY LTD	March 22, 2013
MARIAPPAN Vs. STATE OF TAMIL NADU	April 18, 2013
MARKIO TADO Vs. TAKAM SORANG	May 10, 2013
MARUTI RAGHUNATH KADAM (D) BY L.RS. Vs. CHELLARAM JETHANAND MADHRANI AND ORS.	September 30, 2013
MARY Vs. STATE OF KERALA	October 22, 2013
MARY PAPPA JEBAMANI Vs. GANESAN	December 9, 2013
MASHYAK GRIHNIRMAN SAHAKARI SANSTHA MARYADIT Vs. USMAN HABIB DHUKA	April 18, 2013
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	February 22, 2013
MASTER MALLIKARJUN Vs. DIVISIONAL MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED	August 26, 2013
MATA PRASAD MATHUR Vs. JWALA PRASAD MATHUR	February 20, 2013
MD. FAIZAN AHMAD ALIAS KALU Vs. STATE OF BIHAR	January 3, 2013
MD. IQBAL Vs. STATE OF JHARKHAND	July 22, 2013
MD. ISHAQUE Vs. STATE OF WEST BENGAL	May 3, 2013
MD. SHAKIR JAMAL Vs. STATE OF JHARKHAND	March 15, 2013
MEHSANA NAGRIK SAHKARI BANK LTD Vs. SHREEJI CAB CO	July 12, 2013
MENTE MURALI KRISHNARJUNA RAO Vs. UNION OF INDIA THROUGH GENERAL MANAGER CENTRAL RAILWAY, A.P.	September 2, 2013
MGB GRAMIN BANK Vs. CHAKRAWARTI SINGH	August 7, 2013
MINU ROUT Vs. SATYA PRADYUMNA MOHAPATRA	September 2, 2013
MODERN DENTAL COLLEGE AND RES. CEN. AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.	July 12, 2013
MODINSAB KASIMSAB KANCHAGAR Vs. STATE OF KARNATAKA	March 11, 2013
MOHAMMAD BIN BEERANKUTTI Vs. STATE OF KARNATAKA	January 29, 2013
MOHAMMED ISRAFIL Vs. RAUFUNNESSA BIBI (D) BY LRS. AND ORS.	July 8, 2013
MOHAMMED KANNU ABDUL RASHEED Vs. NAZARUDEEN	October 7, 2013
MOHAN LAL Vs. STATE OF PUNJAB	April 11, 2013
MOHD. HAROON Vs. UNION OF INDIA	September 19, 2013
MOHD. HAROON Vs. UNION OF INDIA	December 12, 2013
MOHD. HAROON AND ORS. Vs. UNION OF INDIA AND ANR.	September 12, 2013
MOHD. JAMAL Vs. UNION OF INDIA	July 8, 2013
MOHD. MEHTAB KHAN Vs. KHUSHNUMA IBRAHIM	January 24, 2013
MOHD. YOUSUF Vs. DIRECTOR GENERAL OF FIRE SERVICES, A. P.	April 2, 2013
MOHINDER Vs. STATE OF HARYANA	April 8, 2013
MOHINDER SINGH Vs. STATE OF PUNJAB	January 28, 2013
MOHIT ALIAS SONU Vs. STATE OF U.P.	July 1, 2013
MOMNA GAURI Vs. REGIONAL MANAGER	September 27, 2013
MONNET ISPAT AND ENERGY LIMITED Vs. JAN CHETNA	September 19, 2013
MOOKKIAH Vs. STATE, REP. BY THE INSPECTOR OF POLICE	January 4, 2013
MOTI LAL SONGARA Vs. PREM PRAKASH @ PAPPU	May 16, 2013
MOUMITA KAR NEE HALDER Vs. SUBRATA KAR	September 10, 2013
MR. EHSAN KHALID Vs. UNION OF INDIA (UOI) THR. SECRETARY AND ORS.	August 5, 2013
MRITUNJOY BISWAS Vs. PRANAB	August 8, 2013
MSR LEATHERS Vs. S.PALANIAPPAN	September 10, 2013
MUKESH Vs. STATE OF N.C.T.	January 29, 2013
MULTANI HANIFBHAI KALUBHAI Vs. STATE OF GUJARAT	February 1, 2013
MUMBAI INTERNATIONAL AIRPORT PRIVATE LTD Vs. INDAMER COMPANY PRIVATE LIMITED	April 15, 2013
MUMBAI WASTE MANAGEMENT LTD Vs. SECRETARY OF ENVIRONMENT, GOVERNMENT OF INDIA	May 2, 2013
MUNEESH DEVI Vs. UTTAR PRADESH POWER CORPORATION LTD	July 19, 2013
MUNICIPAL CORPORATION OF DELHI Vs. YASHWANT SINGH NEGI	April 8, 2013
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KOHINOOR CTNL INFRASTRUCTURE COMPANY PRIVATE LIMITED	December 17, 2013
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KOHINOOR CTNL INFRASTRUCTURE COMPANY PRIVATE LIMITED	July 25, 2013
MUNICIPAL CORPORATION RAJASTHAN Vs. SANJEEV SACHDEVA	January 8, 2013
MUTHA ASSOCIATES Vs. STATE OF MAHARASHTRA	July 4, 2013
N MANJEGOWDA Vs. MANAGER,THE UNITED INDIA INSURANCE CO LTD	November 12, 2013
N R PARMAR Vs. UNION OF INDIA	August 7, 2013
N. NARAYANAN Vs. ADJUDICATING OFFICER, SEBI	April 26, 2013
N. SENGODAN Vs. SECRETARY TO GOVERNMENT	July 1, 2013
N.ANANTHA REDDY Vs. ANSHU KATHURIA	December 2, 2013
N.KANNAPAN Vs. STATE (UNION TERRITORY) ANDAMAN AND NICOBAR ISLANDS	January 3, 2013
NAGAPPAN Vs. STATE BY INSPECTOR OF POLICE, TAMIL NADU	July 17, 2013
NAGAR PANCHAYAT Vs. MAHESH KUMAR SINGHAL	September 6, 2013
NAGENDRAPPA NATIKAR Vs. NEELAMMA	March 15, 2013
NAGINA Vs. ORIENTAL INS. CO. LTD.	July 3, 2013
NAGOOR PICHAI @ BADUSHA Vs. STATE TR. SUB-INSPECTOR OF POLICE	September 19, 2013
NAGPUR CERAMIC PVT. LTD. THROUGH ITS MANAGING DIRECTOR Vs. CHANDRIKA S/O. NANDILAL VISHWAKARAMA ETC. ETC.	August 27, 2013
NAIB SUBEDAR NARESH CHAND Vs. UNION OF INDIA	December 13, 2013
NANA KESHAV LAGAD Vs. STATE OF MAHARASHTRA	July 3, 2013
NAND KISHORE MISHRA Vs. UNION OF INDIA	January 8, 2013
NANDAN SINGH Vs. STATE OF UTTARAKHAND	March 5, 2013
NARESH KUMAR ALIAS NITU Vs. STATE OF HIMACHAL PRADESH	July 27, 2013
NARINDER SINGH RAO Vs. AVM MAHINDER SINGH RAO	March 22, 2013
NASIB KAUR Vs. COL. SURAT SINGH	February 12, 2013
NASIRUDDIN Vs. STATE NCT DELHI	August 7, 2013
NATASHA SINGH Vs. CBI	May 8, 2013
NATIONAL AGR. CO-OP. M.F.O.I. LTD Vs. EARTHTECH ENTERPRISES LTD	November 11, 2013
NATIONAL COMMISSION FOR WOMEN Vs. BHASKAR LAL SHARMA	March 14, 2013
NATIONAL FERTILIZERS LTD Vs. TUNCAY ALANKUS	April 2, 2013
NATIONAL INSURANCE CO LTD Vs. BALKAR RAM	July 9, 2013
NATIONAL INSURANCE CO LTD Vs. REENA DEVI	February 20, 2013
NATIONAL INSURANCE CO LTD Vs. PARVATHNENI & ANR	September 17, 2013
NATIONAL INSURANCE CO. LTD. Vs. SANTOSH KHANDELWAL	May 7, 2013
NATIONAL TEXTILE CORPN. (UP) LTD. Vs. RAJA RAM JAIPURIA	July 1, 2013
NAVDEEP SINGH Vs. STATE OF HARYANA	January 9, 2013
NAWAL KISHORE VERMA Vs. STATE OF BIHAR	September 12, 2013
NEELAM TRIPATHI Vs. UNION OF INDIA (UOI)	April 23, 2013
NEENA VIKRAM VERMA Vs. BALMUKUND SINGH GAUTAM	April 12, 2013
NEERAJ JHANJI Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE	July 26, 2013
NEERUPAM MOHAN MATHUR Vs. NEW INDIA ASSURANCE CO.	July 1, 2013
NEW DELHI MUNICIPAL COUNCIL Vs. NANAK CHAND	April 3, 2013
NEW INDIA ASSURANCE CO LTD Vs. PRABHA DEVI	March 13, 2013
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SARVPRIYA SEHKARI AVAS SAMITI LTD	April 11, 2013
NEYVELI LIGNITE CORPORATION LIMITED Vs. NEYVELI LIGNITE CORPORATION INDCO SERVE THOZHILALAR UZHIYAR SANGAM	April 16, 2013
NI PRA CHANNABASAVA DESHIKENDRA SWAMIGALU MATADHIPATHIGALU Vs. C.P. KAVEERAMMA	May 6, 2013
NIDHAN SINGH Vs. SANTA SINGH	September 17, 2013
NIDHI SURVE Vs. SHAILENDRA KUMAR SINGH	November 19, 2013
NIHAL SINGH Vs. STATE OF PUNJAB	August 7, 2013
NIKHIL HIMTHANI Vs. STATE OF UTTARAKHAND	August 6, 2013
NIMMAGADDA PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION	May 9, 2013
NIRANJAN HEMCHANDRA SASHITTAL Vs. STATE OF MAHARASHTRA	March 15, 2013
NIRMA INDUSTRIES LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA	May 9, 2013
NIRMALA J. JHALA Vs. STATE OF GUJARAT	March 18, 2013
NISHANT AGGARWAL Vs. KAILASH KUMAR SHARMA	July 1, 2013
NISHAPRIYA Vs. R.J. SATHISH KUMAR	November 19, 2013
NISSAN EXPORT Vs. COMMISSIONER OF INCOME TAX	July 15, 2013
NOIDA ENTREPRENEURS ASSOCIATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	November 27, 2013
NOOR MOHAMMED Vs. JETHANAND	January 29, 2013
NOOR SABA Vs. ANOOP MISHRA	September 2, 2013
NOORUDDIN AHMED Vs. MOHD. ILYAS	February 7, 2013
NORTHERN PROJECTS LTD Vs. BLUE COAST HOTELS & RESORTS LD & ORS	September 30, 2013
NOVARTIS AG Vs. UNION OF INDIA	April 1, 2013
NTPC LTD Vs. BHASIN CONSTRUCTION P LTD	March 7, 2013
O.P. BHANDARI Vs. BIMAL GURANG AND ORS.	September 9, 2013
OFFICIAL LIQUIDATOR, U.P Vs. ALLAHABAD BANK	March 12, 2013
OIL AND NATURAL GAS CORPORATION LTD. Vs. M/S. MODERN CONSTRUCTION AND CO.	October 7, 2013
OKHLA ENCLAVE PLOT HOLDERS WEL ASSN Vs. UNION OF INDIA	July 17, 2013
OMPRAKASH Vs. LAXMINARAYAN	October 7, 2013
ONGC LTD Vs. MODERN CONSTRUCTION AND CO.	October 7, 2013
ORIENTAL INSURANCE CO. LTD Vs. DYAMAVVA	February 5, 2013
ORISSA MINING CORPORATION LTD Vs. MINISTRY OF ENVIRONMENT	April 18, 2013
ORISSA POWER TRANSMISSION CORPORATION LIMITED Vs. ASIAN SCHOOL OF BUSINESS MANAGEMENT TRUST	August 5, 2013
OSWAL AGRO MILLS LTD Vs. PUNJAB STATE ELECTRICITY BOARD	January 23, 2013
OSWAL AGRO MILLS LTD Vs. HINDUSTAN PETROLEUM CORPORATION LTD	December 10, 2013
OTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 2, 2013
P DEVARAJAN Vs. STATE OF KERALA	April 26, 2013
P RAMASWAMY Vs. STATE (U.T.) OF ANDAMAN AND NICOBAR ISLANDS	May 9, 2013
P. DASARATHARAMA REDDY COMPLEX Vs. GOVERNMENT OF KARNATAKA	October 25, 2013
P. DHARNI Vs. GOVT. OF TAMIL NADU	July 1, 2013
P. NAGESH Vs. STATE OF KARNATAKA	July 9, 2013
P. RADHAKRISHNA MURTHY Vs. M/S. N.B.C.C. LTD	March 5, 2013
P. SUDHAKAR RAO Vs. U. GOVINDA RAO	July 3, 2013
P. THIAGARAJAN Vs. RAJAM SREERANGUM AND ORS.	April 9, 2013
PADMALAYAN Vs. SARASAN	February 25, 2013
PALWINDER SINGH Vs. STATE OF PUNJAB	May 8, 2013
PANCHANAND MANDAL Vs. STATE OF JHARKHAND	October 4, 2013
PANDHARI VITHAL CHAME Vs. MAHARASHTRA INDSL.DEV.CORPN.TH.R.MNGR	September 10, 2013
PANKAJ GARG Vs. MEENU GARG	February 12, 2013
PARBIN ALI Vs. STATE OF ASSAM	January 7, 2013
PARIWAR CO-OPERATIVE HOUSING SOCIETY LTD Vs. CHANDRASHEKAR M. VIRKUD	November 12, 2013
PARMANAND Vs. STATE OF HARYANA	August 22, 2013
PARSHAVANATH CHARITABLE TRUST AND OTHERS Vs. ALL INDIA COUNCIL FOR TECH.EDU AND OTHERS	April 15, 2013
PATHAN MOHAMMED SULEMAN REHMATKHAN Vs. STATE OF GUJARAT	November 22, 2013
PATTARVAYAL KANAKAN Vs. STATE OF KERALA	January 8, 2013
PEHLAD RAM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	November 18, 2013
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	September 27, 2013
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	July 10, 2013
PEPSU ROAD TRANSPORT CORPORATION Vs. NATIONAL INSURANCE COMPANY	August 26, 2013
PGF LTD Vs. UNION OF INDIA	March 12, 2013
PHILOMENA DHANIN Vs. STATE OF RAJASTHAN	November 11, 2013
PHOOLWATI & ORS. Vs. STATE OF HARYANA	May 17, 2013
PINAKIN MAHIPATRAY RAWAL Vs. STATE OF GUJARAT	September 9, 2013
PONNAPPAN Vs. STATE OF KERALA	February 8, 2013
POONA TIMBER MERCHANTS Vs. STATE OF MAHARASHTRA	August 7, 2013
POONAM TANDON Vs. CHANCELLOR, LUCKNOW UNIVERSITY	November 28, 2013
POONGODI Vs. THANGAVEL	September 27, 2013
POPAT BAHIRU GOVARDHANE Vs. SPECIAL LAND ACQUISITION OFFICER	August 22, 2013
POURNIMA SURYAKANT PAWAR Vs. STATE OF MAHARASHTRA	March 7, 2013
PRABHAT @ BHAI NARAYAN WAGH Vs. STATE OF MAHARASHTRA	May 1, 2013
PRABHAWATI AND ORS. Vs. STATE OF BIHAR AND ORS.	September 13, 2013
PRABHUDAS DAMODAR KOTECHA Vs. MANHABALA JERAM DAMODAR	August 13, 2013
PRADIP KUMAR MAITY Vs. CHINMOY KUMAR BHUNIA	July 1, 2013
PRAKASH Vs. STATE OF RAJASTHAN	March 22, 2013
PRAMOD KUMAR Vs. STATE (GNCT) OF DELHI	July 1, 2013
PRASHANT BHARTI Vs. STATE OF NCT OF DELHI	January 23, 2013
PRASHANT RAMESH CHAKKARWAR Vs. UNION PUBLIC SERVICE COMMISSION	February 20, 2013
PREM CHAND Vs. STATE OF HIMACHAL PRADESH	August 26, 2013
PREM KAUR Vs. STATE OF PUNJAB	April 25, 2013
PREM KUMAR Vs. HIGH COURT OF DELHI TH. R.G. & ORS.	November 20, 2013
PREM SINGH Vs. STATE OF HARYANA	September 2, 2013
PREMLATA JOSHI Vs. CHIEF SECRETARY	November 12, 2013
PREMWATI Vs. UNION OF INDIA	July 2, 2013
PRIME IMPEX LTD. Vs. P E C LTD	March 18, 2013
PRITHI PAL SINGH Vs. AMRIK SINGH	February 13, 2013
PRIYADARSHINI COLLEGE OF COMPUTER Vs. MANISH KUMAR	January 24, 2013
PROJECT LOK JAMBISH PARISHAD Vs. ZEBUNISSHA	January 4, 2013
PT. RAVISHANKAR SHUKLA UNIVERSITY Vs. GOPAL MISHRA	August 16, 2013
PUBLIC INTEREST FOUNDATION Vs. UNION OF INDIA	December 16, 2013
PUNE AND ANR. Vs. STATE OF HARYANA AND ANR.	February 18, 2013
PUNJAB NATIONAL BANK Vs. RAM KISHAN	October 18, 2013
PUNJAB SCHOOL EDUCATION BOARD Vs. DALIP CHAND	September 6, 2013
PUNJAB STATE POWER CORPORATION LTD., PATIALA Vs. ATMA SINGH GREWAL	September 17, 2013
PUNJAB WAKF BOARD Vs. PRITPAL SINGH & ANR	September 13, 2013
PURAN CHAND Vs. STATE OF HARYANA	May 22, 2013
PURUSHOTHAM Vs. STATE OF KARNATAKA	November 29, 2013
PURUSHOTTAM MEENA Vs. STATE OF BIHAR AND ANR.	March 22, 2013
PUSHKAR MEHRA Vs. BRIJ MOHAN KUSHWAHA	September 20, 2013
PUSHPAMALIKA BHANUPRASAD PARIKH SHAH Vs. STATE OF GUJARAT	February 8, 2013
PUTCHALAPALLI NARESH REDDY Vs. STATE OF A.P.	October 18, 2013
PUTTAMMA Vs. K.L.NARAYANA REDDY	December 9, 2013
R JAYANTHI Vs. STATE OF KARNATAKA	August 30, 2013
R MAHALINGAM Vs. CHAIRMAN TAMIL NADU	February 20, 2013
R. KUPPUSAMY Vs. STATE REP. BY INSPECTOR OF POLICE	February 19, 2013
R. SHAJI Vs. STATE OF KERALA	February 4, 2013
R.K. JAIN Vs. UNION OF INDIA	April 16, 2013
R.VENKATA RAMANA Vs. UNITED INDIA INSURANCE CO. LTD	September 17, 2013
RADHAKRISHNA Vs. GOKUL	October 31, 2013
RAFIQUE @ RAUF Vs. STATE OF U.P.	July 2, 2013
RAGHBIR CHAND Vs. STATE OF PUNJAB	August 5, 2013
RAGHU @ RAGHAVENDRA Vs. STATE OF KARNATAKA	July 18, 2013
RAGHVENDRA KUMAR Vs. PRABAL KUMAR	September 16, 2013
RAJ KUMAR LUTHRA Vs. STATE OF PUNJAB	February 8, 2013
RAJ KUMAR SINGH @ RAJU @ BATYA Vs. STATE OF RAJASTHAN	May 6, 2013
RAJ PAL Vs. STATE OF HARYANA	January 7, 2013
RAJ RISHI MEHRA Vs. STATE OF PUNJAB	August 13, 2013
RAJA @ SASIKUMAR Vs. STATE THROUGH INSPECTOR OF POLICE	August 22, 2013
RAJAMANI Vs. STATE OF KERALA	March 6, 2013
RAJARAM PRASAD YADAV Vs. STATE OF BIHAR	July 4, 2013
RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER Vs. STATE OF RAJASTHAN	August 27, 2013
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT Vs. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD	February 12, 2013
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT Vs. SUBHASH SINDHI COOPERATIVE HOUSING SOCIETY	February 12, 2013
RAJASTHAN STATE ROAD TRANSPORT CORP. Vs. BABU LAL JANGIR	September 16, 2013
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MADU GIRI	April 26, 2013
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SATYA PRAKASH	April 9, 2013
RAJEEV KUMAR Vs. STATE OF HARYANA	October 31, 2013
RAJENDRA NAGAR ADARSH GRAH NIRMAN SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN	July 1, 2013
RAJENDRA PRAHLADRAO WASMIK Vs. STATE OF MAHARASHTRA	March 7, 2013
RAJENDRA SHARMA Vs. STATE OF WEST BENGAL	July 17, 2013
RAJENDRA SINGH Vs. STATE OF UTTARANCHAL	April 11, 2013
RAJENDRA YADAV Vs. STATE OF M.P	February 13, 2013
RAJESH Vs. RAJBIR SINGH	April 12, 2013
RAJESH GUPTA Vs. STATE OF JAMMU AND KASHMIR	January 23, 2013
RAJESH KUMAR Vs. STATE OF BIHAR	March 13, 2013
RAJESH KUMAR Vs. STATE OF PUNJAB	November 20, 2013
RAJESH PATEL Vs. STATE OF JHARKHAND	March 15, 2013
RAJESH S. PAREKH & ORS. Vs. STATE OF MAHARASHTRA & ORS.	May 2, 2013
RAJESH TALWAR Vs. C.B.I.	October 8, 2013
RAJESHWAR SINGH Vs. SUBRATA ROY SAHARA	December 9, 2013
RAJESWARI Vs. OFFICIAL ASSIGNEE	August 5, 2013
RAJIBA LOACHAN PATRO Vs. BHARAT PETROLEUM CORPORATION OF INDIA AND ORS.	August 30, 2013
RAJINDER SINGH Vs. STATE OF HARYANA	July 3, 2013
RAJIV KAPOOR Vs. KARAN PAL SINGH	January 21, 2013
RAJIV KUMAR Vs. RAKSHA KUMARI	May 3, 2013
RAJIV THAPAR Vs. MADAN LAL KAPOOR	January 23, 2013
RAJKUMAR S/O ROHITLAL MISHRA Vs. JALAGAON MUNICIPAL CORPORATION	February 1, 2013
RAJMANI Vs. STATE OF KERALA	February 6, 2013
RAJU @ RAJENDRA Vs. STATE OF RAJASTHAN	January 11, 2013
RAJU GHOSH Vs. STATE OF TRIPURA	January 30, 2013
RAJURESHWAR Vs. STATE OF MAHARASHTRA	April 8, 2013
RAJYA SABHA SECRETARIAT Vs. SUBHASH BALODA	February 11, 2013
RAKESH Vs. STATE OF HARYANA	March 22, 2013
RAKESH BHATNAGAR Vs. UNION OF INDIA	April 8, 2013
RAKESH KUMAR SHARMA Vs. GOVT. OF NCT OF DELHI	July 29, 2013
RAM BHAROSEY LAL GUPTA Vs. HINDUSTAN PETROLEUM CORP. LTD	April 17, 2013
RAM CHANDRA VERMA Vs. STATE OF UTTARAKHAND	March 19, 2013
RAM DEO PRASAD Vs. STATE OF BIHAR	April 11, 2013
RAM GOPAL YADAV Vs. PARAMJEET KAUR	December 3, 2013
RAM MURTHI Vs. STATE OF N. C. T. OF DELHI	May 22, 2013
RAM PAL ALIAS BUNDA Vs. STATE OF HARYANA	April 11, 2013
RAM PRAKASH AGARWAL Vs. GOPI KRISHNAN	April 11, 2013
RAM SINGH Vs. STATE OF HARYANA	May 17, 2013
RAM SWAROOP Vs. STATE (GOVT. NCT) OF DELHI	May 21, 2013
RAM TAWAKYA SINGH Vs. STATE OF BIHAR	August 19, 2013
RAM VISHAMBHAR Vs. STATE OF U.P. THROUGH HOME SECRETARY	January 11, 2013
RAMANLAL DEOCHAND SHAH Vs. STATE OF MAHARASHTRA	July 5, 2013
RAMBIR AND ANR. Vs. STATE OF HARYANA	May 16, 2013
RAMCHANDRA Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD	August 2, 2013
RAMCHANDRA NARAYAN NAYAK Vs. KARNATAKA NEERAVARI NIGAM LTD	August 27, 2013
RAMESH CHANDRA SHAH Vs. ANIL JOSHI	April 3, 2013
RAMESH DALAL Vs. UNION OF INDIA	November 19, 2013
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH	July 15, 2013
RAMESH KUMAR SONI Vs. STATE OF MADHYA PRADESH	February 26, 2013
RAMJI GUPTA Vs. GOPI KRISHAN AGRAWAL	April 11, 2013
RAMNIK SINGH Vs. INTELLIGENCE OFFICER	January 21, 2013
RAMNIVAS VYAS AND ORS. Vs. H. SRINIVASA BHATI AND ORS.	September 18, 2013
RAMSWAROOP Vs. STATE OF MADHYA PRADESH	March 12, 2013
RAMVEER UPADHYAY Vs. R.M. SRIVASTAVA AND OTHERS	June 5, 2013
RANGI INTERNATIONAL LIMITED Vs. NOVA SCOTIA BANK	May 6, 2013
RANI LAXMIBAI KSHETRIYA GRAMIN BANK Vs. MANOJ KUMAR CHAK	April 9, 2013
RANJANA KUMARI Vs. STATE OF UTTARANCHAL	September 23, 2013
RANJEET GOSWAMI Vs. STATE OF JHARKHAND	September 18, 2013
RANJIT IMPEX Vs. APPELLATE DY COMMISSIONER	September 3, 2013
RANJIT KUMAR MURMU Vs. LACHMI NARAYAN BHOMROJ	April 15, 2013
RANJIT SINGH Vs. STATE OF PUNJAB	July 3, 2013
RANJIT SINGH Vs. STATE OF PUNJAB	July 4, 2013
RANJIT SINGH Vs. STATE OF M.P.	September 27, 2013
RASHMI METALIKS LTD Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY	September 11, 2013
RASHTRASANT T M S & S B V M C A VID &ORS Vs. GANGADAR NILKANT SHENDE & ORS	September 10, 2013
RASHTRIYA GIRNI KAMGAR SANGH Vs. OFFICIAL LIQUIDATOR	March 6, 2013
RATAN N TATA Vs. UNION OF INDIA	October 17, 2013
RATTIRAM Vs. STATE OF M. P. THROUGH INSPECTOR OF POLICE	April 18, 2013
RAVINDER SINGH Vs. SUKHBIR SINGH	January 11, 2013
RAVINDERSINGH @ RAVI PAVAR Vs. STATE OF GUJARAT	February 22, 2013
RAVINDRA @ BALA JAGARIATH PATIL Vs. STATE OF MAHARASHTRA	September 13, 2013
RAVINDRA SINGH Vs. STATE OF CHHATISGARH	December 5, 2013
RAVIRALA LAXMAIAH Vs. STATE OF A.P.	May 28, 2013
RE. EXPLOITATION OF CHILDREN IN ORPHANAGES IN THE STATE OF TAMIL NADU Vs. UNION OF INDIA	December 16, 2013
RE: EXPLOI. OF CHILN. INJ ORPH. IN ST. OF T.N. Vs. UNION OF INDIA AND ORS.	January 3, 2013
REGISTRAR GENERAL CALCUTTA HIGH COURT Vs. SHRINIVAS PRASAD SHAH	May 3, 2013
REGISTRAR GENERAL HIGH COURT OF GUJARAT Vs. JAYSHREE CHAMANLAL BUDDHBHATTI	October 22, 2013
REGISTRAR GENERAL HIGH COURT OF GUJARAT AND ANR. Vs. JAYSHREE CHAMANLAL BUDDHBHATTI	December 5, 2013
REGISTRAR OF JADAVPUR UNIVERSITY Vs. ARINDAM DUTTA GUPTA	January 7, 2013
REKHA JAIN Vs. NATIONAL INSURANCE CO. LTD.	August 1, 2013
REKHA JAIN AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD.	August 14, 2013
REPUBLIC OF ITALY Vs. UNION OF INDIA	January 18, 2013
REPUBLIC OF ITALY THR. AMBASSADOR AND ORS. Vs. UNION OF INDIA AND ORS.	March 18, 2013
REPUBLIC OF ITALY THR. AMBASSADOR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	April 2, 2013
REPUBLIC OF ITALY THR.AMBASSABOR Vs. UNION OF INDIA	April 26, 2013
RESEARCH FOUNDATION. FOR SCIENCE Vs. U.O.I AND ANOTHER	January 22, 2013
RESEARCH FOUNDATION. FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. U.O.I. AND ANOTHER	February 28, 2013
RESEARCH FOUNDN. FOR SCIENCE TECH. AND NAT. RES. POLICY Vs. U. O. I. AND ANOTHER	November 26, 2013
RESHMA KUMARI Vs. MADAN MOHAN	April 22, 2013
RESHMA KUMARI Vs. MADAN MOHAN	April 2, 2013
RESURGENCE INDIA Vs. ELECTION COMMISSION OF INDIA	September 13, 2013
RISHIPAL Vs. STATE OF UTTARAKHAND	January 8, 2013
ROHILKHAND MEDICAL COLLEGE Vs. MEDICAL COUNCIL OF INDIA	September 6, 2013
ROHIT CHAUHAN Vs. SURINDER SINGH	July 15, 2013
ROHTASH KUMAR Vs. STATE OF HARYANA	May 29, 2013
ROHTASH KUMAR Vs. STATE OF HARYANA	February 14, 2013
ROOP SINGH Vs. STATE OF MADHYA PRADESH	June 18, 2013
ROPAN SAHOO Vs. ANANDA KUMAR SHARMA	January 22, 2013
ROPAN SAHOO Vs. ANANDA KUMAR	February 22, 2013
ROSEDALE DEVELOPERS PROVATE LIMITED Vs. AGHORE BHATTACHARYA	September 6, 2013
ROYAL MEDICAL TRUST (REGD.) Vs. UNION OF INDIA (UOI) AND ANR.	September 10, 2013
RUKMA Vs. STATE OF RAJASTHAN	February 18, 2013
RUKMINI AMMA Vs. RAJESWARY	March 22, 2013
RUMI BORA DUTTA Vs. STATE OF ASSAM	May 24, 2013
RUSHI GUMAN SINGH Vs. STATE OF ORISSA	April 9, 2013
S PERIAMMAL Vs. INSPECTOR OF POLICE	August 2, 2013
S SIVAGURU Vs. STATE OF TAMIL NADU	May 7, 2013
S. ANIL KUMAR @ ANIL KUMAR GANNA Vs. STATE OF KARNATAKA	July 3, 2013
S. IYYAPAN Vs. UNITED INDIA INSURANCE COMPANY LTD.	July 1, 2013
S. KESARI HANUMAN GOUD Vs. ANJUM JEHAN	April 10, 2013
S. MALLA REDDY Vs. FUTURE BUILDERS CO-OPERATIVE HOUSING SOCIETY	April 18, 2013
S. MANICKAM Vs. METROPOLITAN TRANSPORT CORP. LTD.	July 1, 2013
S. MANICKAM Vs. METROPOLITAN TRANSPORT CORPORATION LTD.	July 18, 2013
S. SIVAGURU Vs. S. SIVAGURU	May 7, 2013
S. SUBRAMANIAM BALAJI Vs. GOVERNMENT OF TAMIL NADU	July 5, 2013
S.D. BANDI Vs. DIVISIONAL TRAFFIC OFFICER	July 5, 2013
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.	November 21, 2013
S.E.B.I. Vs. SAHARA INDIA REAL. ESTATE CORPN. LTD	December 11, 2013
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD.	October 28, 2013
S.GOVIDARAJU Vs. STATE OF KARNATAKA	August 19, 2013
S.K.RATTAN Vs. UNION OF INDIA	November 28, 2013
S.N. DHINGRA Vs. STATE, NCT OF DELHI	November 21, 2013
S.P. MALHOTRA Vs. PUNJAB NATIONAL BANK	July 4, 2013
S.R. TEWARI Vs. UNION OF INDIA	May 28, 2013
SACHIN GUPTA Vs. K.S.FORGE METAL PRIVATE LIMITED	March 1, 2013
SACHIN PAWAR Vs. STATE OF U P	May 7, 2013
SACHIN PAWAR AND ANR. Vs. STATE OF U.P. AND ORS.	August 2, 2013
SADANANDA MONDAL Vs. STATE OF WEST BENGAL	August 5, 2013
SAFI MOHD Vs. STATE OF RAJASTHAN	April 17, 2013
SAGAR Vs. STATE OF HARYANA	September 13, 2013
SAHARA INDIA REAL ESTATE CORPORATION LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	January 8, 2013
SAHIB HUSSAIN @ SAHIB JAN Vs. STATE OF RAJASTHAN	April 18, 2013
SAINT SHRI ASHARAM BAPU Vs. U.O.I	October 21, 2013
SAKET HOUSING LTD. Vs. PATNA REGIONAL DEVELOPMENT AUTH. AND ANR.	May 7, 2013
SALIL BALI Vs. UNION OF INDIA	July 17, 2013
SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA	April 18, 2013
SAMBHAVANA Vs. UNIVERSITY OF DELHI	May 29, 2013
SAMEER SURESH GUPTA TR. PA HOLDER Vs. RAHUL KUMAR AGARWAL	March 6, 2013
SAMIR AHMED HINGORA Vs. STATE OF MAHARASHRTA	March 21, 2013
SAMIR MUSTAFABHAI BAJARIYA Vs. STATE OF GUJARAT	April 26, 2013
SAMIYATHAL AND ORS. Vs. SPL. TAHSILDAR AND ORS.	July 5, 2013
SAMRENDRA BEURA Vs. U.O.I.	May 20, 2013
SAMTA AANDOLAN SAMITI Vs. UNION OF INDIA	December 11, 2013
SANAULLAH KHAN Vs. STATE OF BIHAR	February 15, 2013
SANCHARI DEVI Vs. ARA MUNICIPAL CORPORATION	June 25, 2013
SANDEEP KUMAR CHOURASIA Vs. DIVISIONAL MANAGER THE NEW INDIA INSURANCE COMPANY LTD	April 2, 2013
SANDHYA EDUCATIONAL SOCIETY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	April 2, 2013
SANGEETA MAHAJAN Vs. COMMISSIONER OF INCOME TAX	October 30, 2013
SANJAY ASHOK POWAR Vs. STATE OF MAHARASHTRA	May 16, 2013
SANJAY DUTT Vs. STATE OF MAHARASHTRA	March 21, 2013
SANOBANU NAZIRBHAI MIRZA Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE	October 3, 2013
SANT LONGOWAL INSTT. OF ENGG. & TECH. Vs. SURESH CHANDRA VERMA	July 18, 2013
SANTOSH KUMAR MEENA Vs. GOVT. OF NCT OF DELHI	July 29, 2013
SANTOSH SHARMA Vs. UNION OF INDIA (UOI) AND ORS.	September 19, 2013
SARABJIT SINGH Vs. STATE OF PUNJAB	July 1, 2013
SARAH MATHEW Vs. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN	November 26, 2013
SARASWATHY Vs. BABU	November 25, 2013
SARASWATI DEVI Vs. DELHI DEVT. AUTHORITY	January 29, 2013
SARDARI LAL Vs. CHAIRMAN MEHAR CHAND	March 22, 2013
SARITA DOKANIA Vs. KRISHNA DEY	May 6, 2013
SAROJ Vs. SUNDER SINGH	November 25, 2013
SARVA U.P. GRAMIN BANK AND ORS. Vs. MANOJ KUMAR CHAK	April 9, 2013
SASI Vs. STATE OF KERALA	April 18, 2013
SASIDHAR REDDY SURA Vs. STATE OF ANDHRA PRADESH	December 5, 2013
SATISH CHANDRA Vs. SPEAKER, LOK SABHA	December 2, 2013
SATISH MUTUALLY AIDED COOPERATIVE HOUSING SOCIETY LTD Vs. YAMJALA MALLA REDDY	September 5, 2013
SATISHBHAI GANGARAMBHAI BHOYE Vs. GITABEN MANILAL PATEL	July 30, 2013
SATISHBHAI GANGARAMBHAI BHOYE & ANR. Vs. GITABEN MANILAL PATEL & ANR.	July 3, 2013
SATNAM OVERSEAS Vs. SANT RAM	November 22, 2013
SATYA JAIN Vs. ANIS AHMED RUSHDIE	May 8, 2013
SATYA NAND MUNJAL Vs. COMMISSIONER OF GIFT TAX	January 22, 2013
SATYA PAL Vs. STATE OF HARYANA	March 13, 2013
SATYA PAL ANAND Vs. STATE OF M.P.	August 5, 2013
SATYA PAL ANAND Vs. PUNJABI HOUSING CO-OPERATIVE SOCIETY	July 17, 2013
SATYAWATI Vs. RAJINDER SINGH	April 29, 2013
SCHLUMBERGER ASIA SERVICES LTD Vs. OIL & NATURAL GAS CORPORATION LTD	May 9, 2013
SEBASTIAO LUIS FERNANDES (DEAD) Vs. K.V.P.SHASTRI (DEAD)	December 10, 2013
SEBI Vs. ROOPRAM SHARMA	May 3, 2013
SECRETARY TO GOVERNMENT OF INDIA Vs. SAWINDER KAUR	March 21, 2013
SECRETARY, DEPARTMENT OF ATOMIC ENERGY Vs. M.K.BAWANE	August 7, 2013
SECRETARY, KERALA PUBLIC SERVICE COMMISSION Vs. SHEEJA P.R.	January 8, 2013
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. INFORMETICS VALUATION AND RATING PVT. LTD	February 19, 2013
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. PACL INDIA LTD.	February 26, 2013
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. GOLD MULTIFAB LTD.	April 30, 2013
SEEMA AWASTHI Vs. ASHOK AWASTHI	April 29, 2013
SELVI J. JAYALALITHAA Vs. STATE OF KARNATAKA	September 30, 2013
SHABIR AHMED TELI Vs. STATE OF JAMMU & KASHMIR	April 11, 2013
SHAH HEMANTKUMAR BHIKHALAL Vs. STATE OF GUJARAT	January 18, 2013
SHAHID BALWA Vs. UNION OF INDIA	September 3, 2013
SHAKEEL AHMED Vs. STATE OF NCT OF DELHI	October 28, 2013
SHAKUNTABAI DERKAR Vs. MAROTI DEWAJI WADASKAR	April 22, 2013
SHAKUNTALABAI Vs. NANAJI DEWAJI WADASKAR	April 22, 2013
SHAKUNTLA DEVI Vs. BALJINDER SINGH	April 15, 2013
SHALINI Vs. NEW ENGLISH HIGH SCH.ASSN.	January 12, 2013
SHALINI Vs. NEW ENGLISH HIGH SCH. ASSN.	December 12, 2013
SHAM LAL Vs. STATE OF PUNJAB	August 6, 2013
SHANKAR KISANRAO KHADE Vs. STATE OF MAHARASHTRA	April 25, 2013
SHANKAR MAHADEV BIDARI Vs. STATE OF KARNATAKA	January 10, 2013
SHANMUGAM Vs. STATE REP. BY INSPECTOR OF POLICE, T.NADU	September 11, 2013
SHANTILAL GULABCHAND MUTHA Vs. TATA ENGINEERING & LOCOMOTIVE CO. LTD	March 18, 2013
SHARANJIT KAUR Vs. STATE OF PUNJAB	July 1, 2013
SHEILA KAUL Vs. STATE THROUGH C.B.I.	October 8, 2013
SHEO SHANKAR SINGH Vs. STATE OF U.P.	July 2, 2013
SHERISH HARDENIA Vs. STATE OF M.P.	December 13, 2013
SHIMBHU Vs. STATE OF HARYANA	August 27, 2013
SHISHPAL SINGH Vs. STATE OF HARYANA	January 28, 2013
SHIV NANDAN MAHTO Vs. STATE OF BIHAR	July 8, 2013
SHIVAJI KESHVRAO BHOITE Vs. STATE OF MAHARASHTRA AND ANR.	April 18, 2013
SHIVASHARANAPPA Vs. STATE OF KARNATAKA	May 7, 2013
SHIVDEV KAUR Vs. R.S. GREWAL	March 20, 2013
SHOBHA SINHA Vs. STATE OF BIHAR	October 23, 2013
SHREE MAHAVIR CARBON LTD Vs. OM PRAKASH JALAN (FINANCER)	October 28, 2013
SHRI LAL MAHAL LTD. Vs. PROGETTO GRANO SPA	July 3, 2013
SHRIDHAR NAMDEO LAWAND Vs. STATE OF MAHARASHTRA	August 5, 2013
SHRIRAMPUR MUNICIPAL COUNCIL Vs. SATYABHAMABAI BHIMAJI DAWKHER	April 1, 2013
SHYAM LAL VERMA Vs. CENTRAL BUREAU OF INVESTIGATION	April 21, 2013
SHYAM LAL VERMA Vs. CENTRAL BUREAU OF INVESTIGATION	January 21, 2013
SHYAM NARAIN Vs. STATE OF NCT OF DELHI	May 15, 2013
SIDDESHWARA CO-OPERATIVE BANK LTD. Vs. IKBAL	August 22, 2013
SINGARENI COLLIERIES CO. LTD. Vs. VEMUGANTI RAMAKRISHAN RAO	August 29, 2013
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. UNION OF INDIA	July 18, 2013
SINHGAD TECHNICAL EDUCATION SOCIETY AND ANR. Vs. UNION OF INDIA AND ORS.	July 30, 2013
SISTER MINA LALITA BARUWA Vs. STATE OF ORISSA	December 5, 2013
SITA RAM Vs. BALBIR @ BALI	October 24, 2013
SOHAN LAL Vs. STATE OF HARYANA	May 1, 2013
SOHAN LAL Vs. STATE OF HARYANA AND ORS.	May 6, 2013
SOM RAJ @ SOMA Vs. STATE OF H.P.	February 22, 2013
SOMA SURESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 2013
SOMDEV KAPOOR Vs. STATE OF WEST BENGAL	October 7, 2013
SOMNATH SARKAR Vs. UTPAL BASU MALLICK	October 7, 2013
SONDUR GOPAL Vs. SONDUR RAJINI	July 15, 2013
SOOGURU SUBRAHMANYAM Vs. STATE OF A.P.	April 4, 2013
SOWMIRTHRI S Vs. STATE OF ASSAM	August 26, 2013
SPEAKER, ORISSA LEGISLATIVE ASSEMBLY Vs. UTKAL KESHARI PARIDA	January 17, 2013
SR. DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD. THROUGH POA HOLDER AND ORS. Vs. ASHOK SHANKARLAL GWALANI	February 13, 2013
STANDARD CHARTERED BANK Vs. DHARMINDER BHOHI	September 13, 2013
STANDARD CHARTERED BANK Vs. V NOBLE KUMAR	August 22, 2013
STATE BANK OF INDIA Vs. NARENDRA KUMAR PANDEY	January 14, 2013
STATE BANK OF INDIA Vs. GRACURE PHARMACEUTICALS LTD	November 22, 2013
STATE BANK OF INDIA THR. GENERAL MANAGER Vs. NATIONAL HOUSING BANK	July 31, 2013
STATE IF UTTARAKHAND Vs. DEEP CHANDRA TEWARI	November 1, 2013
STATE OF A.P. Vs. STAR BONE MILL & FERTILISER CO.	February 21, 2013
STATE OF ANDHRA PRADESH Vs. STATE OF MAHARASHTRA	February 28, 2013
STATE OF ANDHRA PRADESH Vs. MD. HUSSAIN @ SALEEM	September 13, 2013
STATE OF ASSAM Vs. RIPA SARMA	February 20, 2013
STATE OF BANK OF INDIA Vs. MOHAMMED ABDUL RAHIM	July 15, 2013
STATE OF BIHAR Vs. SUDHIR CHANDRA KUMAR	July 23, 2013
STATE OF BIHAR Vs. NIRMAL KUMAR GUPTA	January 8, 2013
STATE OF BIHAR Vs. SUNNY PRAKASH	January 18, 2013
STATE OF BIHAR Vs. LALU SINGH	October 29, 2013
STATE OF BIHAR Vs. ARBIND	July 26, 2013
STATE OF GUJARAT Vs. HON’BLE MR. JUSTICE R.A.MEHTA	January 2, 2013
STATE OF GUJARAT Vs. GIRISH RADHAKRISHNAN VARDE	November 25, 2013
STATE OF GUJARAT Vs. HON'BLE MR.JUSTICE (RETD) RAMESH AMRITLAL MEHTA	March 14, 2013
STATE OF GUJARAT Vs. PWD EMPLOYEES UNION	July 9, 2013
STATE OF HARYANA Vs. POLAR INDUSTRIES LTD	January 23, 2013
STATE OF HARYANA Vs. RUBBER RECLAIM CO OF INDIA	January 23, 2013
STATE OF HARYANA Vs. RAJINDER	November 12, 2013
STATE OF HARYANA Vs. JANAK SINGH	May 10, 2013
STATE OF HARYANA Vs. BASTI RAM	April 2, 2013
STATE OF HARYANA Vs. SITA RAM	October 29, 2013
STATE OF HARYANA Vs. NAVIR SINGH	October 7, 2013
STATE OF HIMACHAL PRADESH Vs. JAI CHAND	July 3, 2013
STATE OF J & K Vs. LAKHWINDER KUMAR	April 25, 2013
STATE OF J&K Vs. SAT PAL	February 5, 2013
STATE OF JHARKHAND Vs. HARIHAR YADAV	November 22, 2013
STATE OF JHARKHAND Vs. JITENDRA KUMAR SRIVASTAVA	August 14, 2013
STATE OF JHARKHAND AND ORS. Vs. JITENDRA KUMAR SRIVASTAVA AND ANR.	September 13, 2013
STATE OF KARNATAKA Vs. ASSOCIATED MANAGEMENT OF (GOVT. RECOGNIZED UNAIDED ENGLISH MEDIUM)	July 5, 2013
STATE OF KERALA Vs. ABDUL ALI	April 10, 2013
STATE OF KERALA Vs. SUDHIR KUMAR SHARMA	September 2, 2013
STATE OF KERALA Vs. PRESIDENT, PARENT TEACHER ASSN. SNVUP	February 6, 2013
STATE OF KERALA Vs. SNEHA CHERIYAN	February 22, 2013
STATE OF KERALA Vs. KANDATH DISTILLERIES	February 22, 2013
STATE OF KERALA Vs. JOSEPH	January 31, 2013
STATE OF KERALA Vs. R.SUDHA	July 16, 2013
STATE OF M.P. Vs. SANJAY NAGAYACH	May 16, 2013
STATE OF M.P. Vs. NAJAB KHAN	July 1, 2013
STATE OF M.P. Vs. MOHAN	July 30, 2013
STATE OF M.P. Vs. BABULAL	August 12, 2013
STATE OF MADHYA PRADESH Vs. MALTI BAI	May 3, 2013
STATE OF MADHYA PRADESH Vs. DONGAR SINGH	November 29, 2013
STATE OF MADHYA PRADESH Vs. DAL SINGH	May 21, 2013
STATE OF MADHYA PRADESH Vs. AMAR SINGH AND ANR.	July 23, 2013
STATE OF MADHYA PRADESH Vs. GIRIRAJ DUBEY	February 19, 2013
STATE OF MADHYA PRADESH Vs. PRADEEP SHARMA	December 6, 2013
STATE OF MAHARASHTRA Vs. SARVA SHRAMIK SANGH, SANGLI	October 21, 2013
STATE OF MAHARASHTRA Vs. NOWROSJEE WADIA COLLEGE	January 29, 2013
STATE OF MAHARASHTRA Vs. BHAKTI VEDANTA BOOK TRUST	April 4, 2013
STATE OF MAHARASHTRA Vs. KAMAL AHMED MOHAMMED VAKIL ANSARI	March 14, 2013
STATE OF MAHARASHTRA Vs. FAZAL REHMAN ABDUL	March 21, 2013
STATE OF MAHARASHTRA Vs. KAMAL AHMED MOHAMMED VAKIL ANSARI	March 12, 2013
STATE OF MAHARASHTRA Vs. INDIAN HOTEL & RESTAURANTS ASSN	July 16, 2013
STATE OF MAHARASHTRA Vs. LAHU @ LAHUKUMAR RAMCHANDRA DHEKHANE	September 6, 2013
STATE OF MAHARASHTRA Vs. NAMDEO	September 9, 2013
STATE OF MAHARASHTRA THROUGH C.B.I. Vs. MAHESH G. JAIN	May 28, 2013
STATE OF MAHARASHTRA THROUGH CBI Vs. AHMAD SHAH KHAN @ SALIM DURANI AND ANR.	March 21, 2013
STATE OF MAHARASTRA Vs. AJAI YASH PRAKASH MARWAH	March 21, 2013
STATE OF NCT OF DELHI Vs. MUKESH	May 3, 2013
STATE OF ORISSA Vs. KHAGA @ KHAGESWAR NAIK	August 23, 2013
STATE OF ORISSA Vs. GOVERNMENT OF INDIA AND ANR.	September 13, 2013
STATE OF ORISSA Vs. GOVERNMENT OF INDIA AND ANR.	September 30, 2013
STATE OF ORISSA Vs. GOVERNMENT OF INDIA AND ANR.	October 18, 2013
STATE OF ORISSA Vs. KANHU CHARAN MAJHI	October 28, 2013
STATE OF ORISSA Vs. JAGABANDHU PANDA	February 27, 2013
STATE OF ORISSA Vs. MESCO STEELS LTD	March 6, 2013
STATE OF PUNJAB Vs. SALIL SABHLOK	February 15, 2013
STATE OF PUNJAB Vs. JASWANT SINGH KANWAR	July 17, 2013
STATE OF PUNJAB Vs. MADAN MOHAN LAL VERMA	August 12, 2013
STATE OF RAJASTHAN Vs. SHIV CHARAN	July 1, 2013
STATE OF RAJASTHAN Vs. MILAP CHAND JAIN	May 1, 2013
STATE OF RAJASTHAN Vs. SANJAY	February 19, 2013
STATE OF RAJASTHAN Vs. BHERU LAL	May 28, 2013
STATE OF RAJASTHAN Vs. NATHI SINGH	January 29, 2013
STATE OF RAJASTHAN Vs. HINDUSTAN ZINC LTD	March 11, 2013
STATE OF RAJASTHAN Vs. SHOBHA RAM	January 16, 2013
STATE OF RAJASTHAN Vs. BABU MEENA	February 13, 2013
STATE OF RAJASTHAN Vs. UCCHAB LAL CHHANWAL	October 22, 2013
STATE OF RAJASTHAN Vs. BASANT AGROTECH (INDIA) LTD	December 6, 2013
STATE OF RAJASTHAN Vs. BHAGWAN DAS AGRAWAL	December 17, 2013
STATE OF RAJASTHAN Vs. SHAMBHU KEWAT	November 28, 2013
STATE OF RAJASTHAN Vs. BALVEER @ BALLI	October 31, 2013
STATE OF RAJASTHAN Vs. SHRAVAN RAM	May 1, 2013
STATE OF RAJASTHAN Vs. GIRDHARI LAL	October 7, 2013
STATE OF RAJASTHAN Vs. JAMIL KHAN	September 27, 2013
STATE OF RAJASTHAN Vs. A.N. MATHUR	September 23, 2013
STATE OF RAJASTHAN Vs. SANTOSH SAVITA	August 6, 2013
STATE OF RAJASTHAN Vs. BAL KISHAN MATHUR	September 16, 2013
STATE OF RAJASTHAN Vs. RAKESH @ RAKESH KUMAR	May 24, 2013
STATE OF RAJASTHAN Vs. SUKHIBAI	May 23, 2013
STATE OF U P Vs. MAHESH NARAIN	February 6, 2013
STATE OF U.P Vs. MAHESH NARAIN ETC	March 6, 2013
STATE OF U.P Vs. HARI RAM	March 11, 2013
STATE OF U.P Vs. RAJESHWAR	April 16, 2013
STATE OF U.P. Vs. VINIT TRADERS AND INVESTMENT LTD	July 26, 2013
STATE OF U.P. Vs. PANKAJ KUMAR VISHNOI	July 25, 2013
STATE OF U.P. Vs. GOBARDHAN	July 1, 2013
STATE OF U.P. Vs. SATPAL	March 15, 2013
STATE OF U.P. Vs. AJAY KUMAR SHARMA	November 13, 2013
STATE OF U.P. Vs. NAUSHAD	November 19, 2013
STATE OF U.P. Vs. ZILA PARISHAD GHAZIABAD	February 1, 2013
STATE OF U.P. Vs. JAIPRAKASH ASSOCIATES LTD	October 18, 2013
STATE OF U.P. AND ANR. Vs. SANT LAL	April 8, 2013
STATE OF U.P. AND ANR. Vs. RAM SWAROOP AND ORS.	April 8, 2013
STATE OF U.P. THR. PRIN. SECY., IRRIGN. AND ANR. Vs. MANOJ MISRA AND ORS.	January 18, 2013
STATE OF UTTAR PRADESH Vs. VISHWANATH CHATURVEDI	May 1, 2013
STATE OF UTTAR PRADESH Vs. SYSTEMATIC CONSCOM LTD	February 26, 2013
STATE OF UTTAR PRADESH Vs. DAYANAND CHAKRAWARTY	July 2, 2013
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SRIVASTAVA	August 21, 2013
STATE OF UTTARAKHAND Vs. YOGENDRA NATH ARORA	March 18, 2013
STATE OF UTTARAKHAND THROUGH SECRETARY Vs. KUMARI AMITA SINGH	April 2, 2013
STATE OF UTTARANCHAL Vs. SHIV CHARAN SINGH BHANDARI	August 23, 2013
STATE OF UTTARANCHAL Vs. SHIV RAM	January 8, 2013
STATE OF WEST BENGAL Vs. SANKAR GHOSH	November 28, 2013
STATE REPRESENTED BY INSPECTOR Vs. N.S. GNANESWARAN	January 9, 2013
STEPHANIE JOAN BECKER Vs. STATE	February 8, 2013
STERLITE INDUSTRIES (INDIA) LTD Vs. UNION OF INDIA	April 2, 2013
SUBAL GHORAI Vs. STATE OF WEST BENGAL	April 2, 2013
SUBHAGINI PRADHAN Vs. SUBASH SWAIN	November 20, 2013
SUBHAS DATTA Vs. UNION OF INDIA	January 10, 2013
SUBHASH CHAND Vs. STATE	January 8, 2013
SUBHASH CHANDER Vs. STATE OF HARYANA	February 19, 2013
SUBHASH POPATLAL DAVE Vs. UNION OF INDIA	July 16, 2013
SUBHASISH MONDAL @ BIJOY Vs. STATE OF WEST BENGAL	November 21, 2013
SUBODH NATH Vs. STATE OF TRIPURA	March 19, 2013
SUBRAMANIAN SWAMY Vs. RAJU	August 22, 2013
SUBRAMANIAN SWAMY Vs. ELECTION COMMISSION OF INDIA	October 8, 2013
SUCHA SINGH Vs. STATE OF HARYANA	June 20, 2013
SUDAGAR SINGH Vs. STATE OF PUNJAB	May 15, 2013
SUDAM CHARAN DASH Vs. STATE OF ORISSA	October 25, 2013
SUDHIR PRAKASHNARAYAN SHRIVASTAV Vs. STATE OF MAHARASHTRA	May 10, 2013
SUDISH PRASAD Vs. BABUI JONHIA ALIAS MANORMA DEVI	February 7, 2013
SUJIT BISWAS Vs. STATE OF ASSAM	May 28, 2013
SUKHDEV SINGH Vs. UNION OF INDIA	April 23, 2013
SUKHWINDER SINGH Vs. STATE OF PUNJAB	November 12, 2013
SUKUMAR DE Vs. BIMALA AUDDY	October 28, 2013
SUMIT MEHTA Vs. STATE OF N.C.T. OF DELHI	September 13, 2013
SUNANDA MAHENDRA GAIKWAD Vs. STATE OF MAHARASHTRA AND ORS.	January 22, 2013
SUNDARGARH ZILLA ADIVASI Vs. STATE GOVERNMENT OF ODISHA	May 7, 2013
SUNDER @ SUNDARARAJAN Vs. STATE BY INSPECTOR OF POLICE	February 5, 2013
SUNDER AND ORS. Vs. STATE OF U.P.	August 23, 2013
SUNIL DAMODAR GAIKWAD Vs. STATE OF MAHARASHTRA	September 10, 2013
SUNIL DUTT SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)	October 8, 2013
SUNIL J VERMA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD	May 3, 2013
SUNIL KUNDU Vs. STATE OF JHARKHAND	April 9, 2013
SUNIL MAHADEO JADHAV Vs. STATE OF MAHARASHTRA	November 19, 2013
SUNIL MEHTA Vs. STATE OF GUJARAT	February 20, 2013
SUNITA JUGALKISHORE GILDA Vs. RAMANLAL UDHOJI TANNA	August 21, 2013
SUPER BAZAR KARAMCHARI DALIT SANGH Vs. UNION OF INDIA	May 10, 2013
SUPER INDUSTRIES, ETC. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA	September 9, 2013
SURENDER KAUSHIK Vs. STATE OF UTTAR PRADESH	February 14, 2013
SURESH HINGORANI Vs. STATE OF HARYANA	January 10, 2013
SURESH KUMAR Vs. STATE OF HARYANA	November 11, 2013
SURESH KUMAR Vs. STATE OF MAHARASHTRA	February 13, 2013
SURESH KUMAR KOUSHAL Vs. NAZ FOUNDATION	December 11, 2013
SURINDER SINGH Vs. STATE OF HARYANA	November 13, 2013
SURYA BAKSH SINGH Vs. STATE OF UTTAR PRADESH	October 7, 2013
SURYA ROSHINI LTD Vs. EMPLOYEES PROVIDENT FUND	April 12, 2013
SUSAMMA BABY Vs. STATE OF KERALA	January 21, 2013
SUSHIL K. CHAKRAVARTY Vs. TEJ PROPERTIES PVT. LTD	March 19, 2013
SUSHIL SHARMA Vs. STATE OF N.C.T. OF DELHI	October 8, 2013
SUSHILA DEVI Vs. STATE OF RAJASTHAN	September 24, 2013
SUSHILA KUMAR Vs. INDIAN OIL CORPORATION LTD. AND ANR.	August 30, 2013
SWAMI ACHYUTANAND TIRTH Vs. UNION OF INDIA	December 5, 2013
SWAMI ACHYUTANAND TIRTH AND ORS Vs. UNION OF INDIA AND ORS	November 26, 2013
SWAMY DEVI DAYAL HOSPITAL & DENTAL COLLEGE Vs. UNION OF INDIA	August 27, 2013
SWARN KAUR Vs. GURMUKH SINGH	July 3, 2013
SWAROOP SINGH Vs. STATE OF M P	April 10, 2013
SWASTHYA ADHIKAR MANCH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	September 30, 2013
SWASTHYA ADHIKAR MANCH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	October 21, 2013
SWASTIK GASES P. LTD Vs. INDIAN OIL CORP. LTD	July 3, 2013
SYED YOUSUF HUSSAIN Vs. STATE OF ANDHRA PRADESH	April 5, 2013
T G NAND KUMAR Vs. STATE OF KERALA	July 12, 2013
T K GINARAJAN Vs. COMMR OF INCOME TAX	August 1, 2013
T P VISHNU KUMAR Vs. CANARA BANK P N ROAD	February 11, 2013
T.C. GUPTA Vs. BIMAL KUMAR DUTTA	October 25, 2013
T.C. GUPTA Vs. HARI OM PRAKASH	October 8, 2013
T.GAYATRI DEVI Vs. TALLEPANENI SREEKANTH	August 5, 2013
T.S.R. SUBRAMANIAN Vs. UNION OF INDIA	October 31, 2013
TAHERA KHOTOON Vs. REVENUE DIVISIONAL OFFICER	August 27, 2013
TALLURI SRINIVAS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	July 2, 2013
TAMIL NADU MERCANTILE BANK LTD Vs. STATE THROUH DEPUTY SUPERINTENDENT OF POLICE	November 20, 2013
TAMIL NADU RURAL DEVELOPMENT ENGINEERS Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT	September 27, 2013
TARA V. GANJU Vs. BASANT AND CO.	August 6, 2013
TARABAI Vs. GOVT. OF KARNATAKA	September 3, 2013
TARANJEET SINGH MOHAN SINGH Vs. DISTRICT DEPUTY REGISTRAR	July 1, 2013
TATA IRON & STEEL CO. LTD Vs. STATE OF JHARKHAND	September 16, 2013
TATA SKY LTD Vs. STATE OF M.P	April 16, 2013
TEJ PRAKASH PATHAK Vs. RAJASTHAN HIGH COURT	March 20, 2013
TEJINDER SINGH @ KAKA Vs. STATE OF PUNJAB	April 11, 2013
TEK RAM Vs. COMMISSIONER OF INCOME TAX, FARIDABAD	August 5, 2013
TELESTAR TRAVELS PVT. LTD Vs. SPECIAL DIRECTOR OF ENFORCEMENT	February 13, 2013
THALAPPALAM SER. COOP. BANK LTD Vs. STATE OF KERALA	October 7, 2013
THAMMU PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH	April 26, 2013
THANA SINGH Vs. CENTRAL BUREAU OF NARCOTICS	January 23, 2013
THE CHIEF ELECTION COMMISSIONER Vs. JAN CHAUKIDAR	July 10, 2013
THE GOVT. OF INDIA AND ORS. ETC. ETC. Vs. S. RAJU AND ANR. ETC. ETC.	September 23, 2013
THOMSON PRESS (INDIA) LTD Vs. NANAK BUILDERS & INVESTORS P.LTD	February 21, 2013
THREESIAMMA JACOB Vs. GEOLOGIST, DPTT. OF MINING	July 8, 2013
TIRUPATI DEVELOPERS Vs. STATE OF UTTARAKHAND	August 8, 2013
TOFAN SINGH Vs. STATE OF TAMIL NADU	October 8, 2013
TRIBHUVANSHANKAR Vs. AMRUTLAL	November 13, 2013
TUMMALA VENKATESWAR RAO Vs. STATE OF ANDHRA PRADESH	December 17, 2013
TVC SKYSHOP LTD Vs. RELIANCE COMMUNICATION	July 15, 2013
U P POWER CORPORATION LTD Vs. ANIS AHMAD	July 11, 2013
U T CHANDIGARH Vs. GURCHARAN SINGH	November 20, 2013
U.P. AVAS EVAM Vs. OM PRAKASH SHARMA	April 18, 2013
U.P. POWER CORPORATION LTD Vs. VIRENDRA LAL	October 3, 2013
U.P. POWER CORPORATION LTD Vs. N.T.P.C. LTD	September 18, 2013
U.P. POWER CORPORATION LTD. Vs. ANIS AHMAD	July 1, 2013
U.P. STATE SUGAR CORPORATION Vs. LAKSHMI SUGAR & OIL MILLS LTD	September 12, 2013
U.P.STATE ROAD TRANSPORT CORPORATION Vs. C.P.GOSWAMI	August 21, 2013
U.T. CHANDIGARH Vs. GURCHARAN SINGH	November 1, 2013
UDAI SHANKAR AWASTHI Vs. STATE OF U.P.	January 9, 2013
UMESH KUMAR Vs. STATE OF ANDHRA PRADESH	September 6, 2013
UMESH SINGH Vs. STATE OF BIHAR	March 22, 2013
UNION OF INDIA Vs. EX-GNR AJEET SINGH	April 2, 2013
UNION OF INDIA Vs. ANIL KUMAR SARKAR	March 15, 2013
UNION OF INDIA Vs. AD NARGOLKAR	August 27, 2013
UNION OF INDIA Vs. DEBTS RECOVERY TRIBUNAL BAR ASSOCIATION	January 22, 2013
UNION OF INDIA Vs. SANJAY JETHI	October 18, 2013
UNION OF INDIA Vs. ASHOK KUMAR AGGARWAL	November 22, 2013
UNION OF INDIA Vs. MAHARAJA SHREE UMAID MILLS	December 17, 2013
UNION OF INDIA Vs. RAVINDRA K. JOSHI	May 2, 2013
UNION OF INDIA Vs. NATIONAL FEDERATION OF THE BLIND	October 8, 2013
UNION OF INDIA Vs. B.V.GOPINATH	September 5, 2013
UNION OF INDIA Vs. B. BANERJEE	September 6, 2013
UNION OF INDIA Vs. NAMIT SHARMA	September 3, 2013
UNION OF INDIA Vs. S.C. KARMAKAR	November 27, 2013
UNION OF INDIA Vs. G.R. RAMA KRISHNA	August 23, 2013
UNION OF INDIA Vs. BHANWAR LAL MUNDAN	August 27, 2013
UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN	April 16, 2013
UNION OF INDIA Vs. RAJESH KUMAR GOND	July 25, 2013
UNION OF INDIA Vs. ABN AMRO BANK	July 12, 2013
UNION OF INDIA Vs. SWISS GARNIER LIFE SCIENCES	July 4, 2013
UNION OF INDIA Vs. HANIL ERA TEXTILES LTD.	October 3, 2013
UNION OF INDIA Vs. MAJOR S.P. SHARMA	July 30, 2013
UNION OF INDIA Vs. MARUTHI TUBES (P) LTD	August 2, 2013
UNION OF INDIA Vs. SANDUR MANGANESE AND IRON ORES LTD	April 23, 2013
UNION OF INDIA (UOI) Vs. VIMAL BHAI AND ORS.	July 16, 2013
UNION OF INDIA (UOI) Vs. VIJAY BANSAL AND ORS.	October 28, 2013
UNION OF INDIA (UOI) Vs. NAMIT SHARMA	April 16, 2013
UNION OF INDIA (UOI) Vs. THE GOA FOUNDATION AND ORS.	April 26, 2013
UNION PUBLIC SERVICE COMMISSION Vs. GOURHARI KAMILA	August 6, 2013
UNION PUBLIC SERVICE COMMISSION Vs. ARUN KUMAR SHARMA AND OTHERS	September 20, 2013
UNITED ENGINEERS & CONTRACTORS Vs. SECRETARY TO GOVT A P	January 16, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. SUNIL KUMAR	October 29, 2013
UNIVERSITY GRANTS COMMISSION Vs. NEHA ANIL BOBDE	September 19, 2013
UNIVERSITY OF RAJASTHAN Vs. PREM LATA AGARWAL	February 5, 2013
UNIWORTH TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 22, 2013
UPPA @ MANJUNATHA Vs. STATE OF KARNATAKA	April 26, 2013
URMILA DEVI Vs. YUDHVIR SINGH	October 23, 2013
USHA STUD AND AGRICULTURAL FARMS Vs. STATE OF HARYANA	April 2, 2013
V. SUDHA Vs. P. GANAPATHI BHAT	May 6, 2013
V.K. BANSAL Vs. STATE OF HARYANA	July 5, 2013
V.K. SURENDRA Vs. V.K. THIMMAIAH	April 10, 2013
V.L.S. FINANCE LTD Vs. UNION OF INDIA	May 10, 2013
VAAMIKA ISLAND Vs. UNION OF INDIA	August 8, 2013
VAJRESH VENKATRAY ANVEKAR Vs. STATE OF KARNATAKA	January 3, 2013
VANCHALABAI RAGHUNATH ITHAPE Vs. SHANKARRAO BABURAO BHILARE	July 1, 2013
VATHSALA MANICKAVASAGAM Vs. N. GANESAN	July 2, 2013
VEER PAL SINGH Vs. SECRETARY, MINISTRY OF DEFENCE	July 2, 2013
VEER SINGH Vs. STATE OF U.P.	December 10, 2013
VENKATARAJA Vs. VIDYANE DOURERADJAPERUMAL	April 1, 2013
VENKATARAJA Vs. VIDYANE DOURERADJAPERUMAL (D) THR.LRS.	April 10, 2013
VENKATESAN Vs. RANI	August 19, 2013
VENKATESHA Vs. STATE OF KARNATAKA	January 8, 2013
VIDEOCON INTERNATIONAL LTD. AND ORS. Vs. NANDAKUMAR NAIDU	July 16, 2013
VIDYA DHAR Vs. MULTI SCREEN MEDIA PVT. LTD	May 3, 2013
VIJAY Vs. LAXMAN	February 7, 2013
VIJAY JAIN Vs. STATE OF MADHYA PRADESH	June 20, 2013
VIJAY KUMAR Vs. STATE (GNCT) OF DELHI	October 30, 2013
VIJAY KUMAR THAKUR Vs. STATE OF KARNATAKA	March 4, 2013
VIJAY S. SATHAYE Vs. INDIAN AIRLINES LTD	September 6, 2013
VIJOY KUMAR PANDEY Vs. ARVIND KUMAR RAI	February 13, 2013
VIKAS Vs. STATE OF RAJASTHAN	August 16, 2013
VIKAS PRATAP SINGH Vs. STATE OF CHHATTISGARH	July 9, 2013
VIKRAM SINGH @ VICKY Vs. UNION OF INDIA	July 2, 2013
VIMAL KANWAR Vs. KISHORE DAN	May 3, 2013
VIMI VINOD CHOPRA Vs. VINOD GULSHAN CHOPRA	September 20, 2013
VINAY KANODIA Vs. J.P. SINGH	January 10, 2013
VINAY KUMAR THROUGH ITS POWER OF ATTORNEY HOLDER Vs. GURDEEP SINGH AND ORS.	August 22, 2013
VINOD KUMAR Vs. STATE OF HARYANA	October 24, 2013
VINOD RAGHUVANSHI Vs. AJAY ARORA	September 23, 2013
VINODKUMAR M. MALAVIA Vs. MAGANLAL MANGALDAS GAMETI	September 30, 2013
VIPIN JAISWAL Vs. STATE OF A.P	March 13, 2013
VIRENDER JAIN Vs. ALAKNANDA CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	April 23, 2013
VISHNU Vs. STATE OF MAHARASHTRA	October 4, 2013
VISHWANATH PANDEY Vs. STATE OF BIHAR	July 2, 2013
VISVA BHARATI Vs. BAIDYA NATH SAHA	February 13, 2013
VISVA BHARATI Vs. SHRI BAIDYA NATH SAHA	February 12, 2013
VITAL MEDIA Vs. STATE OF PUNJAB AND ORS.	April 26, 2013
VIVEK COOP HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA	February 11, 2013
VIVEK KALRA Vs. STATE OF RAJASTHAN	February 15, 2013
VOLUNTARY HEALTH ASSOCIATION OF PUNJAB Vs. UNION OF INDIA	March 4, 2013
VOLUNTARY HEALTH ASSOCIATION OF PUNJAB Vs. UNION OF INDIA	January 8, 2013
VYAS RAM @ VYAS KAHAR Vs. STATE OF BIHAR	September 20, 2013
WAJIDMIYA ABDUL RAHEMAN SHAIKH Vs. MAHARASHTRA IND. DEV. COR	September 10, 2013
WELTECH COLLEGE OF EDUCATION AND ANR. Vs. STATE OF U.P. AND ORS.	June 18, 2013
WOMEN EDUCATION TRUST Vs. STATE OF HARYANA	May 7, 2013
WU CHUANNAN AND ORS. Vs. STATE OF CHHATTISGARH	August 12, 2013
Y.S. JAGAN MOHAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION	May 9, 2013
YADVINDER SINGH VIRK Vs. STATE OF HARYANA	August 13, 2013
YAKUB ABDUL RAZAK Vs. STATE OF MAHARASHTRA, THROUGH CBI, BOMBAY	March 21, 2013
YASH DEEP TREXIM PRIVATE LIMITED Vs. NAMOKAR VINIMAY PVT. LTD.	September 23, 2013
YASH GUPTA Vs. THE PRESIDENT, INDIAN COUNCIL OF AGRICULTURAL RESEARCH	November 11, 2013
YASHWANT SINGH Vs. STATE OF BIHAR	July 18, 2013
YASHWANT SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.	August 1, 2013
YASIHEY YOBIN Vs. DEPARTMENT OF CUSTOMS	February 20, 2013
YAZDANI INTERNATIONAL P. LTD Vs. AUROGLOBAL COMTRADE P. LTD	December 17, 2013
YESYEM ARECANUT CO. Vs. STATE OF KERALA	December 12, 2013
YOGENDRA @ YOGESH Vs. STATE OF RAJASTHAN	May 21, 2013
YOGENDRA SINGH TOMAR Vs. BAR COUNCIL FOR UTTARAKHAND	December 17, 2013
YOGESH YADAV Vs. UNION OF INDIA	August 16, 2013
YOUNG ACHIEVERS Vs. IMS LEARNING RESOURCES PVT. LTD.	August 22, 2013
ZAIBUNISA ANWAR KAZI Vs. STATE OF MAHARASHTRA	March 21, 2013

Year 2013 of SUPREME COURT OF INDIA

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