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July 17, 2012 |
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April 24, 2012 |
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November 27, 2012 |
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July 3, 2012 |
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January 17, 2012 |
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January 27, 2012 |
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September 27, 2012 |
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February 23, 2012 |
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September 26, 2012 |
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September 13, 2012 |
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November 30, 2012 |
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December 14, 2012 |
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July 10, 2012 |
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October 12, 2012 |
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September 20, 2012 |
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February 16, 2012 |
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October 19, 2012 |
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September 6, 2012 |
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September 27, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MONNET INDUSTRIES LTD
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August 29, 2012 |
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September 20, 2012 |
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September 12, 2012 |
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September 12, 2012 |
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September 19, 2012 |
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September 25, 2012 |
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September 26, 2012 |
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September 5, 2012 |
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August 28, 2012 |
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August 29, 2012 |
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July 2, 2012 |
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August 30, 2012 |
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August 30, 2012 |
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September 4, 2012 |
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September 4, 2012 |
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August 11, 2012 |
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August 23, 2012 |
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September 4, 2012 |
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September 11, 2012 |
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August 28, 2012 |
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August 23, 2012 |
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February 9, 2012 |
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February 22, 2012 |
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May 10, 2012 |
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November 19, 2012 |
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February 22, 2012 |
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December 13, 2012 |
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September 17, 2012 |
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October 1, 2012 |
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July 13, 2012 |
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July 20, 2012 |
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July 5, 2012 |
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February 7, 2012 |
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January 25, 2012 |
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October 11, 2012 |
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February 24, 2012 |
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February 21, 2012 |
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May 4, 2012 |
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August 3, 2012 |
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November 22, 2012 |
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January 25, 2012 |
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April 9, 2012 |
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July 13, 2012 |
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January 9, 2012 |
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December 12, 2012 |
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January 9, 2012 |
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September 11, 2012 |
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November 30, 2012 |
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April 18, 2012 |
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May 25, 2012 |
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October 18, 2012 |
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August 22, 2012 |
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October 18, 2012 |
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October 17, 2012 |
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December 6, 2012 |
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September 13, 2012 |
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October 8, 2012 |
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February 10, 2012 |
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May 15, 2012 |
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December 13, 2012 |
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September 14, 2012 |
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December 14, 2012 |
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September 21, 2012 |
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September 6, 2012 |
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July 2, 2012 |
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DSR STEEL P LTD Vs. STATE OF RAJASTHAN
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May 1, 2012 |
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April 27, 2012 |
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October 3, 2012 |
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September 18, 2012 |
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February 29, 2012 |
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July 19, 2012 |
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November 9, 2012 |
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October 4, 2012 |
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March 29, 2012 |
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September 6, 2012 |
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April 9, 2012 |
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January 6, 2012 |
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January 13, 2012 |
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January 13, 2012 |
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March 12, 2012 |
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July 19, 2012 |
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GAJOO Vs. STATE OF UTTARAKHAND
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September 13, 2012 |
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July 19, 2012 |
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October 5, 2012 |
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October 17, 2012 |
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May 1, 2012 |
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August 21, 2012 |
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April 16, 2012 |
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September 24, 2012 |
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July 16, 2012 |
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December 11, 2012 |
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October 3, 2012 |
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October 5, 2012 |
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March 26, 2012 |
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March 15, 2012 |
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March 15, 2012 |
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GTC INDUSTRIES LTD. Vs. COLLECTOR OF CENTRAL EXCISE, NEW DELHI
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August 27, 2012 |
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December 4, 2012 |
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October 11, 2012 |
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November 2, 2012 |
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February 29, 2012 |
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September 4, 2012 |
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November 21, 2012 |
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December 7, 2012 |
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November 27, 2012 |
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August 29, 2012 |
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November 2, 2012 |
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January 20, 2012 |
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March 12, 2012 |
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December 13, 2012 |
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March 16, 2012 |
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December 12, 2012 |
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September 13, 2012 |
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July 2, 2012 |
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March 16, 2012 |
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March 23, 2012 |
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October 11, 2012 |
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April 17, 2012 |
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October 16, 2012 |
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January 20, 2012 |
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February 3, 2012 |
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November 29, 2012 |
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May 17, 2012 |
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September 25, 2012 |
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March 13, 2012 |
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August 27, 2012 |
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February 27, 2012 |
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February 1, 2012 |
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February 23, 2012 |
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February 27, 2012 |
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October 30, 2012 |
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May 11, 2012 |
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February 27, 2012 |
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October 10, 2012 |
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November 21, 2012 |
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September 27, 2012 |
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INDIA CINE AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 12, 2012 |
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September 6, 2012 |
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January 13, 2012 |
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November 22, 2012 |
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October 1, 2012 |
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January 16, 2012 |
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November 21, 2012 |
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January 19, 2012 |
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July 20, 2012 |
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March 28, 2012 |
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July 9, 2012 |
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March 14, 2012 |
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July 30, 2012 |
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September 27, 2012 |
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January 11, 2012 |
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November 9, 2012 |
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April 30, 2012 |
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November 26, 2012 |
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January 16, 2012 |
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May 1, 2012 |
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December 5, 2012 |
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July 31, 2012 |
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December 6, 2012 |
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December 4, 2012 |
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July 20, 2012 |
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December 4, 2012 |
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January 31, 2012 |
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December 13, 2012 |
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April 2, 2012 |
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January 2, 2012 |
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February 1, 2012 |
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January 12, 2012 |
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May 8, 2012 |
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September 21, 2012 |
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March 2, 2012 |
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December 3, 2012 |
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May 17, 2012 |
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January 31, 2012 |
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May 29, 2012 |
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K B NAGUR M D Vs. UNION OF INDIA
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February 24, 2012 |
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K LAKSHMI Vs. STATE OF KERALA
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February 27, 2012 |
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February 24, 2012 |
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August 17, 2012 |
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July 26, 2012 |
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October 19, 2012 |
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September 19, 2012 |
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August 17, 2012 |
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July 20, 2012 |
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September 26, 2012 |
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January 30, 2012 |
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August 24, 2012 |
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October 16, 2012 |
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February 15, 2012 |
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September 6, 2012 |
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KARUNA SINGH Vs. STATE OF NCT OF DELHI
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April 10, 2012 |
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KARUR VYASA BANK LTD. Vs. KARUR VYASA BANK EMPLOYEES UNION
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March 26, 2012 |
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KASHINATH MONDAL Vs. STATE OF WEST BENGAL
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July 31, 2012 |
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KASHMIR KAUR Vs. STATE OF PUNJAB
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December 12, 2012 |
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KATHI BHARAT VAJSUR Vs. STATE OF GUJARAT
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May 8, 2012 |
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KAVITA Vs. DEEPAK
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August 22, 2012 |
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KAVITA SOLUNKE Vs. STATE OF MAHARASHTRA
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August 9, 2012 |
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KEIHIN PENALFA LTD Vs. COMMNR OF CUSTOMS
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February 14, 2012 |
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KEMTECH INTERNATIONAL PVT. LTD Vs. COMMISSIONER OF CUSTOMS
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November 9, 2012 |
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KENNAMETAL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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September 26, 2012 |
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KERALA FINANCIAL CORPORATION Vs. C. G. NARAYANAN
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December 4, 2012 |
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September 18, 2012 |
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KERSI COMMISSARIAT Vs. MINISTRY OF FOOD AND CIVIL SUPPLIES GOVT OF MAHARASHTRA, MUMBAI
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April 3, 2012 |
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KESAR SINGH Vs. PUSHAP LATA
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January 9, 2012 |
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KHANDAKAR KAMARUZZAMAN ALIAS KAMAL Vs. STATE OF WEST BENGAL
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October 17, 2012 |
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July 2, 2012 |
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October 19, 2012 |
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KISHAN CHAND Vs. STATE OF HARYANA
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December 13, 2012 |
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KISHOR KUMAR Vs. PRADEEP SHUKLA
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February 29, 2012 |
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KISHORE SAMRITE Vs. STATE OF U.P
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October 18, 2012 |
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KODAKARA FARMERS SERVICE CO OPERATIVE BANK LTD Vs. NEENA
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April 26, 2012 |
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KOTAK MAHINDRA BANK LTD Vs. HINDUSTAN NATIONAL GLASS & IND. LTD
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December 11, 2012 |
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KRISHAN Vs. STATE OF HARYANA
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December 13, 2012 |
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KRISHAN LAL Vs. STATE OF RAJASTHAN
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December 3, 2012 |
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KRISHAN LAL Vs. FOOD CORPORATION OF INDIA
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February 24, 2012 |
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KRISHI UPAJ MANDI SAMITI Vs. SHIV SHAKTI KHANSARI UDYOG
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August 30, 2012 |
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KRISHI UTPADAN MANDI SAMITI Vs. VED RAM
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March 23, 2012 |
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KRISHNAPPA Vs. STATE OF KARNATAKA BY BABALESHWARA POLICE
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July 31, 2012 |
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KRUSHNAKANT B PARMAR Vs. UNION OF INDIA
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February 15, 2012 |
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KRUSHNAKANT B PARMAR Vs. UNION OF INDIA
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January 15, 2012 |
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KUKAPALLI MOHAN RAO Vs. STATE OF A.P.
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December 11, 2012 |
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KULSUM R NADIADWALA Vs. STATE OF MAHARASHTRA
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April 17, 2012 |
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KUMAR ETC Vs. KARNATAKA INDUSTRIAL COOP. BANK LTD
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December 14, 2012 |
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KUMARI SHAIMA JAFARI Vs. IRPHAN @ GULFAM
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December 11, 2012 |
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KUNAL MAJUMDAR Vs. STATE OF RAJASTHAN
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September 12, 2012 |
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KUNJUMON @ UNNI Vs. STATE OF KERALA
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November 21, 2012 |
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KURIA Vs. STATE OF RAJASTHAN
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September 13, 2012 |
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L K VENKAT Vs. UNION OF INDIA
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May 1, 2012 |
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L SHREEJITH Vs. DEPUTY DIRECTOR EDUCATION KERALA
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July 3, 2012 |
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LABH SINGH Vs. STATE OF HARYANA
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March 12, 2012 |
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LADLI CONSTRUCTION CO P LTD Vs. PUNJAB POLICE HOUSING CORPN LTD
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February 23, 2012 |
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LAHU KAMLAKAR PATIL Vs. STATE OF MAHARASHTRA
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December 14, 2012 |
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LAKHAN Vs. STATE OF MADHYA PRADESH
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December 5, 2012 |
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LALITA KUMARI Vs. GOVERNMENT OF U P
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February 27, 2012 |
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LALKU MIAN Vs. CHIEF SECRETARY
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September 20, 2012 |
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LALKU MIAN Vs. CHIEF SECRETARY
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September 25, 2012 |
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LAVESH Vs. STATE NCT OF DELHI
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August 31, 2012 |
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LAXMAN Vs. STATE OF MAHARASHTRA
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September 27, 2012 |
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LAXMI DYECHEM Vs. STATE OF GUJARAT
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November 27, 2012 |
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LAXMI NARAIN MODI Vs. UNION OF INDIA (UOI) AND ORS.
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August 23, 2012 |
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LAXMI NARAIN MODI Vs. UNION OF INDIA (UOI) AND ORS.
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October 10, 2012 |
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LEE KUN HEE Vs. STATE OF UTTAR PRADESH
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February 1, 2012 |
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LG ANDAMAN & NICOBAR ISLANDS Vs. BARE FOOT INNS AND LEISURE PVT LTD
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July 2, 2012 |
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LIEUTENANT GOVERNOR, ANDAMAN & NICOBAR ADMINISTRATION Vs. BARE FOOT INNS & LEISURE (P) LTD
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February 3, 2012 |
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LIEUTENANT GOVERNOR, ANDAMAN AND NICOBAR ISLANDS Vs. BARE FOOT INNS AND LEISURE PRIVATE LIMITED
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July 2, 2012 |
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LOKESH SHIVAKUMAR Vs. STATE OF KARNATAKA
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February 10, 2012 |
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LUFTHANSA GERMAN AIRLINES Vs. AIRPORT AUTHORITY OF INDIA
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February 15, 2012 |
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M C GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
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August 31, 2012 |
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M P RURAL ROAD DEVELOPMENT AUTHORITY Vs. L G CHAUDHARY ENGINEERS
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January 24, 2012 |
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M SARVANA @ K D SARAVANA Vs. STATE OF KARNATAKA
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July 24, 2012 |
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M T ENRICA LEXIE Vs. DORAMMA
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May 2, 2012 |
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M. MANI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
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January 2, 2012 |
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M.C. MEHTA Vs. UNION OF INDIA
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January 3, 2012 |
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M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
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November 19, 2012 |
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M.K. SHANMUGAM Vs. COMMISSIONER OF INCOME TAX
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September 24, 2012 |
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M.M. CYLINDERS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 4, 2012 |
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M.R. PRABHAKAR Vs. CANARA BANK
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October 3, 2012 |
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M/S ACG ASSOCIATED CAPSULES PVT LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL-IV MUMBAI
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February 8, 2012 |
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M/S. AIRCEL LTD. Vs. M/S. BHARTI AIRCEL LTD.
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December 5, 2012 |
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M/S. FUGRO SURVEY (INDIA) PVT. LTD Vs. RAMUNIA INTERNATIONAL SERVICES LTD
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September 7, 2012 |
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MAA VAISHNO DEVI MAHILA MAHAVIDYALAYA Vs. STATE OF U.P.
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December 13, 2012 |
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MAA VAISHNO DEVI MAHILA MAHAVIDYALAYA Vs. STATE OF UTTAR ORADESH
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September 27, 2012 |
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MADALA VENKATA NARSIMHA RAO Vs. STATE OF A.P.
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November 27, 2012 |
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MADHU Vs. STATE OF KERALA
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January 13, 2012 |
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MADHUSUDAN RAYONS P.LTD Vs. COMMR.CEN.EXC
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April 20, 2012 |
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MAHARASHTRA STATE BOARD OF WAKFS Vs. SHAIKH YUSUF BHAI CHAWLA
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May 11, 2012 |
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MAHATMA GANDHI UNIVERSITY Vs. ST ALBERTS COLLEGE
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October 11, 2012 |
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MAHENDER KUMAR KUNDIA Vs. UNION OF INDIA (UOI)
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September 18, 2012 |
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MAHESH CHANDRA VERMA Vs. STATE OF JHARKHAND
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September 19, 2012 |
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MAHESH KUMAR (DEAD) BY L RS Vs. VINOD KUMAR
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March 13, 2012 |
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MAHESHWARI PRASAD Vs. STATE OF JHARKHAND
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April 4, 2012 |
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MAHINDRA NATH DAS Vs. UNION OF INDIA (UOI) AND ORS.
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February 9, 2012 |
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MANAGEMENT COMMITTEE (CFH SCHEME) Vs. INCOME TAX OFFICER (TDS)
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July 3, 2012 |
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MANAGER,KERALA SCHOOL FOR THE BLIND Vs. N.K. ABDURAHIMAN & ORS.
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April 3, 2012 |
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MANGAL AMUSEMENT PARK P LTD Vs. STATE OF MADHYA PRADESH
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August 28, 2012 |
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MANGALSEN Vs. STATE OF U.P. AND ANR.
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March 12, 2012 |
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MANGANI LAL MANDAL Vs. BISHNU DEO BHANDARI
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February 1, 2012 |
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MANHARIBHAI MULJIBHAI KAKADIA Vs. SHAILESHBHAI MOHANBHAI PATEL
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October 1, 2012 |
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MANIBEN DEVRAJ SHAH Vs. MUNICIPAL CORPORATION OF BRIHAN MUMBAI
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April 9, 2012 |
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MANINDERJIT SINGH BITTA Vs. UNION OF INDIA
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February 7, 2012 |
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MANJIT SINGH Vs. STATE OF RAJASTHAN
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July 25, 2012 |
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MANO DUTT Vs. STATE OF U P
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February 29, 2012 |
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MANOHAR LAL SHARM Vs. THE PRINCIPLE SECRETARY AND OTHERS
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November 19, 2012 |
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MANOHAR LAL SHARMA Vs. UNION OF INDIA & ANR.
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November 5, 2012 |
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MANOHAR S/O MANIKRAO ANCHULE Vs. STATE OF MAHARASHTRA
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December 13, 2012 |
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MANOHARLAL SHARMA Vs. UNION OF INDIA
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May 7, 2012 |
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MANSUKLAL KESHAVJIBHAI PATEL Vs. UNITED INDIA INSURANCE CO. LTD.
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December 10, 2012 |
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MANUBHAI RATILAL PATEL TR. USHABEN Vs. STATE OF GUJARAT
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September 28, 2012 |
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MARCEL MARTINS Vs. M PRINTER
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April 27, 2012 |
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MARGET ALMEIDA Vs. BOMBAY CATHOLIC COOP HOUSING SOCIETY LIMITED
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February 24, 2012 |
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MARGRET ALMEIDA Vs. THE BOMBAY CATHOLIC CO-OPERATIVE HOUSING SOCIETY LTD
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January 30, 2012 |
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MARIA MARGARIDA SEQUERIA FERNANDES Vs. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS
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March 21, 2012 |
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MARKIO TADO Vs. TAKAM SORANG
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February 2, 2012 |
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MARUTI NIVRUTTI NAVALE Vs. STATE OF MAHARASHTRA
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September 7, 2012 |
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MATHAI SAMUEL Vs. EAPEN EAPEN (DEAD) BY LRS
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November 21, 2012 |
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MAULANA MOHD AMIR RASHADI Vs. STATE OF U P
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January 16, 2012 |
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MAYAWATI Vs. UNION OF INDIA
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July 6, 2012 |
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MD SAHABUDDIN Vs. STATE OF ASSAM
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October 5, 2012 |
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MEDHA KOTWAL LELE Vs. UNION OF INDIA
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October 19, 2012 |
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MEDICAL COUNCIL OF INDIA Vs. RESEARCH CENTRE KANPUR
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July 4, 2012 |
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MEDICAL COUNCIL OF INDIA Vs. JSS MEDICAL COLLEGE
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January 11, 2012 |
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MEENAKSHI KHANDELWAL Vs. SHAILESH KHANDELWAL
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May 4, 2012 |
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MEERUT DEVELOPMENT AUTHORITY Vs. MUKESH KUMAR GUPTA
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May 9, 2012 |
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MEHMOOD NAYYAR AZAM Vs. STATE OF CHATTISGARH
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August 3, 2012 |
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MEHRAWAL KHEWAJI TRUST REGD FARIDKOT Vs. STATE OF PUNJAB
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April 27, 2012 |
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MICHIGAN RUBBER INDIA LTD Vs. STATE OF KARNATAKA
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August 17, 2012 |
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MICRO HOTEL P LTD Vs. HOTEL TORRENTO LIMITED
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September 6, 2012 |
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MILAN KRISHNA ROY Vs. STATE OF WEST BENGAL
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December 3, 2012 |
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MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. OCEAN KNIGH MARITIME CO LTD
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March 29, 2012 |
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MODERN DENTAL COLLEGE AND RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH
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April 3, 2012 |
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MOHAMED IBRAHIM Vs. VINAYAKA MISSION UNIVERSITY
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February 22, 2012 |
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MOHAMMAD KHALIL CHISTI Vs. STATE OF RAJASTHAN
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April 9, 2012 |
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MOHAMMAD KHALIL CHISTI Vs. STATE OF RAJASTHAN
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December 12, 2012 |
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MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID Vs. STATE OF MAHARASHTRA
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October 3, 2012 |
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MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID Vs. STATE OF MAHARASHTRA
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August 29, 2012 |
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MOHAN LAL Vs. STATE OF HARYANA
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November 26, 2012 |
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MOHAN SONI Vs. RAM AVTAR TOMAR
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January 10, 2012 |
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MOHD ASIF Vs. STATE OF MAHARASHTRA
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January 27, 2012 |
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MOHD AYUB Vs. MUKESH CHAND
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January 5, 2012 |
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MOHD HUSSAIN @ JULFIKAR ALI Vs. STATE GOVT OF NCT DELHI
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January 11, 2012 |
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MOHD HUSSAIN ALIAS JULFIKAR ALI Vs. STATE GOVT OF NCT DELHI
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August 31, 2012 |
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MOHD MASAUD ALAM Vs. STATE OF BIHAR
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February 16, 2012 |
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MOHD. MOHSIN Vs. STATE OF U.P.
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August 14, 2012 |
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MOHD. SHAFEEQ Vs. MIRZA MOHMOOD HUSSAIN AND ANOTHER
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September 18, 2012 |
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MONNET ISPAT AND ENERGY LTD Vs. UNION OF INDIA
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July 26, 2012 |
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MORINDA COOPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
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September 26, 2012 |
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MRS LEATHERS Vs. S. PALANIAPPAN
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September 26, 2012 |
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MRUDUL M DAMLE Vs. C B I NEW DELHI
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May 10, 2012 |
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MRUNALINIDEVI PUAR Vs. GAEKWAD INVESTMENTS CORP LTD
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November 5, 2012 |
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MUKESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
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October 19, 2012 |
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MUKUT BIHARI Vs. STATE OF RAJASTHAN
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May 25, 2012 |
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MULCHAND KHANUMAL KHATRI Vs. STATE OF GUJARAT
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March 27, 2012 |
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MUNAGALA YADAMMA Vs. STATE OF A P
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January 5, 2012 |
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MUNICIPAL CORP. OF DELHI Vs. MANUSHI SANGATHAN AND ORS.
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April 2, 2012 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. THOMAS MATHEW
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April 9, 2012 |
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MUNISH MUBAR Vs. STATE OF HARYANA
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October 4, 2012 |
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MUNNA KUMAR UPADHYAYA ALIAS MUNNA UPADHYAYA Vs. STATE OF ANDHRA
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May 8, 2012 |
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MUNNA LAL KAROSIA Vs. STATE OF MADHYA PRADESH
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August 6, 2012 |
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MUNNAOUR @ JHANNAN Vs. STATE OF U.P.
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February 28, 2012 |
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MURUGESAN Vs. STATE
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October 12, 2012 |
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MUSTAFA SHAHADAL SHAIKH Vs. STATE OF MAHARASHTRA
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September 14, 2012 |
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MYALARAM POCHAIAH Vs. STATE OF A P
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May 16, 2012 |
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MYLA VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
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April 4, 2012 |
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N C DAS Vs. GAUHATI HIGH COURT THR REGISTRAR
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January 11, 2012 |
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N K BAJPAI Vs. UNION OF INDIA
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March 15, 2012 |
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N SURESH Vs. YUSUF SHARIFF
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March 19, 2012 |
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N.V. SUBBA RAO Vs. STATE, THROUGH INSPECTOR OF POLICE CBI/SPE, VISAKHAPATNAM
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December 3, 2012 |
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NAFIS AHMAD Vs. STATE OF U P
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July 26, 2012 |
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NAGARJUNA CONSTN. CO. LTD Vs. GOVERNMENT OF INDIA
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November 9, 2012 |
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NAGARJUNA GRAMMENA BANK AND ORS. Vs. MEDI NARAYANA AND ORS.
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September 25, 2012 |
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NAGESH Vs. STATE OF KARNATAKA
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May 8, 2012 |
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NAINA THAKKAR Vs. ANNAPURNA BUILDERS
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July 13, 2012 |
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NAMIT SHARMA Vs. UNION OF INDIA
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September 13, 2012 |
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NAND CONTR AND ENGR THR G D AHUJA Vs. NORTHERN COAL FIELD LTD
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September 4, 2012 |
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NAND KISHORE OJHA Vs. ANJANI KUMAR SINGH
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December 14, 2012 |
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NAND KUMAR VERMA Vs. STATE OF JHARKHAND
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February 1, 2012 |
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NAR SINGH Vs. STATE OF HARYANA
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August 30, 2012 |
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NARAIN PANDEY Vs. PANNALAL PANDEY
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December 10, 2012 |
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NARAYAN MANIKRAO SALGAR Vs. STATE OF MAHARASHTRA
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August 28, 2012 |
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NARENDER KUMAR Vs. STATE NCT OF DELHI
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May 25, 2012 |
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NARENDRA CHAMPAKLAL TRIVEDI Vs. STATE OF GUJARAT
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May 29, 2012 |
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NARESH KUMAR Vs. STATE OF HARYANA
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August 6, 2012 |
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NARINDERJIT SINGH Vs. NORTH STAR ESTATE PROMOTERS LIMITED
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May 8, 2012 |
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NARNE CONSTRUCTION P LTD Vs. UNION OF INDIA
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May 10, 2012 |
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NARSING PRASAD Vs. ANIL KUMAR JAIN
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March 27, 2012 |
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NASIRKHAN MAHEMOODKHAN PATHAN Vs. STATE OF GUJARAT
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November 23, 2012 |
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NATIONAL BANK OF OMAN Vs. BARAKARA ABDUL AZIZ
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December 3, 2012 |
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NATIONAL BOARD OF EXAMINATIONS Vs. AMI RAJESH SHAH
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December 13, 2012 |
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NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA
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February 7, 2012 |
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NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. VENUS PUBLIC EDUCATION SOCIETY
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November 1, 2012 |
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NATIONAL COUNCIL FOR TECH EDU Vs. VAISHNAV INST OF TECH
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April 12, 2012 |
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NATIONAL INSURANCE COMPANY LTD Vs. BALAKRISHNAN
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November 20, 2012 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SAVITRI DEVI AND ORS. ETC.
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January 31, 2012 |
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NATIONAL SEEDS CORPORATION LTD Vs. M MADHUSUDHAN REDDY
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January 16, 2012 |
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NAZMA Vs. JAVED @ ANJUM
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October 19, 2012 |
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NEEL KUMAR ALIAS ANIL KUMAR Vs. STATE OF HARYANA
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May 7, 2012 |
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NEENA VIKRAM VERMA Vs. BALMUKUND SINGH GAUTAM
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April 12, 2012 |
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NETWORKING OF RIVERS Vs. STATE
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February 27, 2012 |
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NEW HORIZON SUGAR MILLS LTD Vs. GOVT. OF PONDICHERRY
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September 27, 2012 |
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NEW INDIA ASSURANCE CO LTD Vs. YOGESH DEVI
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February 10, 2012 |
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NEW INDIA ASSURANCE CO LTD Vs. GOPALI
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July 5, 2012 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. UTPAL BANERJEE
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June 20, 2012 |
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NEWTON ENGINEERING AND CHEMICALS LIMITED Vs. INDIAN OIL CORPORATION LIMITED
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October 18, 2012 |
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NIHALI DEVI Vs. STATE GOVT OF NCT OF DELHI
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July 25, 2012 |
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NITIN GUNWANT SHAH Vs. INDIAN BANK
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July 10, 2012 |
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NORTHLAND DEVELOPMENT & HOTEL CORPORATION Vs. COMMISSIONER OF INCOME TAX, AGRA
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September 18, 2012 |
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NTPC LIMITED Vs. ANSALDO CALDAIE BOILERS P LTD
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February 16, 2012 |
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NUPUR TALWAR Vs. C B I
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January 6, 2012 |
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NUPUR TALWAR Vs. CENTRAL BUREAU OF INVESTIGATION
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June 7, 2012 |
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NUPUR TALWAR Vs. CENTRAL BUREAU
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July 7, 2012 |
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NUSSLI (SWITZERLAND) LTD Vs. ORGANIZING COMMIT. COMMONWEALTH GAM. 2010
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April 11, 2012 |
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O M BABY Vs. STATE OF KERALA
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July 3, 2012 |
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OFFICE OF THE CHIEF POST MASTER GENERAL Vs. LIVING MEDIA INDIA LTD
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February 24, 2012 |
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OFFICIAL LIQUIDATOR,U.P. Vs. ALLAHABAD BANK
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March 12, 2012 |
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OM ENTERPRISES PVT. LTD Vs. BSES RAJDHANI POWER LTD
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November 22, 2012 |
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OM KUMAR DHANKAR Vs. STATE OF HARYANA
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February 28, 2012 |
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OM PRAKASH Vs. STATE OF RAJASTHAN
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April 13, 2012 |
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OM PRAKASH Vs. STATE OF JHARKHAND
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September 26, 2012 |
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OM PRAKASH ASATI Vs. STATE OF UTTAR PRADESH
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January 13, 2012 |
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OM PRAKASH ASATI Vs. STATE OF U P
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January 20, 2012 |
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OMA @ OMPRAKASH Vs. STATE OF TAMIL NADU
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December 11, 2012 |
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ONKAR Vs. STATE OF UTTAR PRADSH
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January 18, 2012 |
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OPTIEMUS INFRACOM LTD Vs. ISHAN SYSTEMS PVT LTD
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August 1, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. |SIBY GEORGE
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July 31, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. SIBY GEORGE
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August 31, 2012 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SURENDRA NATH LOOMBA
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November 20, 2012 |
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P A MOHAMMED RIYAS Vs. M K RAGHAVAN
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April 27, 2012 |
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P SANJEEVA RAO Vs. STATE OF A P
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July 2, 2012 |
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P T KOSHY & ANR Vs. ELLEN CHARITABLE TRUST & ORS
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August 9, 2012 |
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P.R. NARAHARI RAO Vs. STATE OF KERALA
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February 9, 2012 |
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PADMAKAR TUKARAM BHAVNAGARE Vs. STATE OF MAHARASHTRA
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November 26, 2012 |
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PANNALAL RADHAKRISHNA PODDAR Vs. DINKAR RAI
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November 5, 2012 |
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PAPPU ALIAS RAM NARAYAN Vs. STATE OF UTTAR PRADESH
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October 4, 2012 |
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PARA SEENAIAH Vs. STATE OF ANDHRA PRADESH
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May 10, 2012 |
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PARAM PAL SINGH THROUGH FATHER Vs. NATIONAL INSURANCE CO
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December 14, 2012 |
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PARAMJEET BATRA Vs. STATE OF UTTARAKHAND
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December 14, 2012 |
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PARAMOUNT ENTERPRISES LTD. AND ORS. Vs. S.D. SURIE (D) THR. L.RS.
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August 31, 2012 |
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PARAS NATH RAI Vs. STATE OF BIHAR
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October 5, 2012 |
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PARAVATHI PARMESHWAR CABLES Vs. A.P. TRANSMISSION CORPORATION LTD.
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December 6, 2012 |
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PARSHAVANATH CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECH. EDU
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December 13, 2012 |
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PARVEZ NAZIR HUSSEIN JAFRI Vs. COMMISSIONER OF INCOME TAX
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September 24, 2012 |
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PATASI DEVI Vs. STATE OF HARYANA
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August 29, 2012 |
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PATEL ENGINEERING LIMITED Vs. UNION OF INDIA
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May 11, 2012 |
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PATHAN HUSSAIN BASHA Vs. STATE OF A P
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August 16, 2012 |
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PAWAN GUPTA Vs. STATE OF DELHI
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November 6, 2012 |
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PAWAN KUMAR Vs. STATE OF RAJASTHAN
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December 6, 2012 |
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PAYAL MALIK Vs. NAGESH MALIK
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July 9, 2012 |
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PAYAL VISION LTD Vs. RADHIKA CHOUDHARY
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September 20, 2012 |
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PEOPLE UNIVERSITY Vs. STATE OF MADHYA PRADESH
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August 21, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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February 3, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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February 27, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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January 16, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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January 23, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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January 9, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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October 29, 2012 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA (UOI) AND ORS.
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March 16, 2012 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
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September 17, 2012 |
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PHOOL KUMARI Vs. OFFICE OF THE SUPERINTENDENT
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August 9, 2012 |
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PIYU DATTA Vs. STATE OF WEST BENGAL
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February 29, 2012 |
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PLY KING Vs. CENTRAL BOARD OF DIRECT TAXES AND ANR.
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September 27, 2012 |
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POLAMURI CHANDRA SEKHARARAO Vs. STATE OF A P
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July 23, 2012 |
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PONNALA LAKSHMAIAH Vs. KOMMURI PRATAP REDDY
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July 6, 2012 |
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PONNUSAMY Vs. STATE OF TAMIL NADU
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September 20, 2012 |
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POOJA RANA Vs. STATE OF HARYANA
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August 27, 2012 |
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POONAM RANI ALIAS POONAM Vs. STATE OF HARYANA
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May 1, 2012 |
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POSTMASTER GENERAL Vs. LIVING MEDIA INDIA LIMITED
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February 24, 2012 |
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PRADEEP KUMAR SHARMA Vs. U.P.F.C. RAJPUR ROAD, DEHRADUN
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October 19, 2012 |
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PRADIP KUMAR Vs. UNION OF INDIA
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December 14, 2012 |
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PRAKASH CHANDRA Vs. NARAYAN
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April 23, 2012 |
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PRAMOD BHANUDAS SOUNDANKAR Vs. STATE OF MAHARASHTRA
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November 30, 2012 |
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October 12, 2012 |
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PRAVEEN PRADHAN Vs. STATE OF UTTRANCHAL
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October 4, 2012 |
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PRAVIN GADA Vs. CENTRAL BANK OF INDIA
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December 3, 2012 |
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PRAVIN GADA Vs. CENTRAL BANK OF INDIA
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March 27, 2012 |
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PRAVIN GADA Vs. CENTRAL BANK OF INDIA
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July 5, 2012 |
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PRAVIN GADA Vs. CENTRAL BANK OF INDIA
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September 18, 2012 |
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PREM LATA Vs. GOVT. OF NCT DELHI
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September 11, 2012 |
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April 9, 2012 |
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September 14, 2012 |
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September 25, 2012 |
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May 8, 2012 |
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December 13, 2012 |
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March 22, 2012 |
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October 15, 2012 |
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September 19, 2012 |
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January 13, 2012 |
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August 16, 2012 |
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July 10, 2012 |
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December 11, 2012 |
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December 5, 2012 |
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October 31, 2012 |
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March 30, 2012 |
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September 18, 2012 |
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July 9, 2012 |
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February 17, 2012 |
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August 8, 2012 |
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March 27, 2012 |
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January 23, 2012 |
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March 30, 2012 |
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July 3, 2012 |
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August 22, 2012 |
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November 21, 2012 |
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July 16, 2012 |
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July 30, 2012 |
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December 13, 2012 |
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September 26, 2012 |
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February 7, 2012 |
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July 24, 2012 |
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August 7, 2012 |
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October 9, 2012 |
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April 19, 2012 |
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August 30, 2012 |
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September 18, 2012 |
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February 29, 2012 |
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February 6, 2012 |
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March 22, 2012 |
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October 19, 2012 |
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May 10, 2012 |
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July 25, 2012 |
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RAJESH TALWAR Vs. CENTRAL BUREAU OF INVESTIGATION
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March 2, 2012 |
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January 6, 2012 |
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January 9, 2012 |
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January 16, 2012 |
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January 23, 2012 |
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August 9, 2012 |
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November 27, 2012 |
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August 16, 2012 |
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February 15, 2012 |
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November 22, 2012 |
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September 13, 2012 |
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September 4, 2012 |
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August 22, 2012 |
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November 9, 2012 |
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March 16, 2012 |
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April 10, 2012 |
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March 21, 2012 |
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December 3, 2012 |
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May 24, 2012 |
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March 14, 2012 |
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March 22, 2012 |
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August 8, 2012 |
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November 22, 2012 |
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December 14, 2012 |
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October 30, 2012 |
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May 15, 2012 |
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January 19, 2012 |
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September 13, 2012 |
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July 20, 2012 |
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May 21, 2012 |
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January 18, 2012 |
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March 30, 2012 |
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February 23, 2012 |
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April 27, 2012 |
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RAMNARESH Vs. STATE OF CHHATTISGARH
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February 28, 2012 |
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RAMPAL SINGH Vs. STATE OF UP
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July 24, 2012 |
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RANBIR TALIB ALIAS RANBIR SATWANT SINGH Vs. BHATIA GAS
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January 17, 2012 |
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August 17, 2012 |
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July 25, 2012 |
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March 12, 2012 |
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May 4, 2012 |
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April 25, 2012 |
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October 18, 2012 |
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February 6, 2012 |
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August 8, 2012 |
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February 17, 2012 |
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November 2, 2012 |
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August 16, 2012 |
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March 2, 2012 |
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September 10, 2012 |
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August 23, 2012 |
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March 12, 2012 |
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November 7, 2012 |
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January 18, 2012 |
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May 11, 2012 |
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August 23, 2012 |
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July 6, 2012 |
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RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA
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July 30, 2012 |
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RESEARCH FOUNDN. FOR SCIENCE Vs. U.O.I AND ANOTHER
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August 28, 2012 |
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March 28, 2012 |
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February 28, 2012 |
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October 12, 2012 |
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December 7, 2012 |
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August 14, 2012 |
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November 6, 2012 |
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ROHTASH Vs. STATE OF HARYANA
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May 22, 2012 |
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ROY FERNANDES Vs. STATE OF GOA
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February 1, 2012 |
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January 4, 2012 |
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January 9, 2012 |
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January 31, 2012 |
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August 22, 2012 |
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March 27, 2012 |
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January 4, 2012 |
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October 18, 2012 |
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July 2, 2012 |
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August 3, 2012 |
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August 9, 2012 |
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September 3, 2012 |
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SAFAI KARAMCHARI ANDOLAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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September 24, 2012 |
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SAFAI KARAMCHARI ANDOLAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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October 12, 2012 |
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SAHABUDDIN Vs. STATE OF ASSAM
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December 13, 2012 |
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May 8, 2012 |
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September 11, 2012 |
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SAHARA INDIA REAL ESTATE CORPORATION LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 31, 2012 |
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SAHARA INDIA REAL ESTATE CORPORATION LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 10, 2012 |
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December 5, 2012 |
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October 19, 2012 |
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December 3, 2012 |
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August 29, 2012 |
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May 10, 2012 |
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September 7, 2012 |
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September 9, 2012 |
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May 11, 2012 |
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September 3, 2012 |
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March 2, 2012 |
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May 11, 2012 |
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July 27, 2012 |
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December 13, 2012 |
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September 18, 2012 |
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SANGEET Vs. STATE OF HARYANA
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November 20, 2012 |
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April 23, 2012 |
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December 11, 2012 |
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April 23, 2012 |
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September 6, 2012 |
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March 26, 2012 |
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December 4, 2012 |
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October 18, 2012 |
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November 2, 2012 |
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March 12, 2012 |
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October 18, 2012 |
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November 22, 2012 |
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December 3, 2012 |
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July 20, 2012 |
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August 3, 2012 |
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March 22, 2012 |
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October 19, 2012 |
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November 6, 2012 |
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May 29, 2012 |
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December 13, 2012 |
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August 27, 2012 |
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April 11, 2012 |
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February 3, 2012 |
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October 16, 2012 |
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September 3, 2012 |
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SHAHEJADKHAN Vs. STATE OF GUJARAT
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November 5, 2012 |
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SHAHEJADKHAN MAHEBUBKHAN PATHAN Vs. STATE OF GUJARAT
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October 5, 2012 |
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November 21, 2012 |
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May 8, 2012 |
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July 3, 2012 |
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April 24, 2012 |
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April 27, 2012 |
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SHANMUGHAN Vs. STATE OF KERALA
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January 19, 2012 |
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SHANTI DEVI Vs. STATE OF RAJASTHAN
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October 5, 2012 |
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November 9, 2012 |
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January 31, 2012 |
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January 19, 2012 |
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September 12, 2012 |
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November 9, 2012 |
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March 12, 2012 |
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December 10, 2012 |
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SHOBHAN SINGH KHANKA Vs. STATE OF JHARKHAND
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March 30, 2012 |
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July 24, 2012 |
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SHYAM AGENCY Vs. UNION OF INDIA
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October 18, 2012 |
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SHYAM BABU Vs. STATE OF U.P.
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September 7, 2012 |
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July 11, 2012 |
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February 10, 2012 |
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October 1, 2012 |
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May 9, 2012 |
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SITA RAM Vs. STATE OF MADHYA PRADESH
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October 4, 2012 |
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April 12, 2012 |
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SOMAN Vs. STATE OF KERALA
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December 14, 2012 |
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May 2, 2012 |
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February 22, 2012 |
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February 23, 2012 |
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February 28, 2012 |
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September 28, 2012 |
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November 9, 2012 |
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April 4, 2012 |
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SRINIWAS CABLE COMPONENTS Vs. STATE OF MADHYA PRADESH
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February 8, 2012 |
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STATE BANK OF INDIA Vs. PALAK MODI
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December 3, 2012 |
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STATE BANK OF INDIA Vs. BOA PENJI
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March 7, 2012 |
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STATE BANK OF INDIA Vs. MINSHU SAXENA
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December 3, 2012 |
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August 8, 2012 |
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February 10, 2012 |
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April 13, 2012 |
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STATE OF ANDHRA PRADESH Vs. AWAD BIN YOUNUS YAFAI
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March 16, 2012 |
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STATE OF BIHAR Vs. ARVIND KUMAR
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July 23, 2012 |
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STATE OF DELHI Vs. JUGESH KUMAR
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May 17, 2012 |
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STATE OF GOA Vs. STATE OF KARNATAKA
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October 1, 2012 |
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STATE OF GUJARAT Vs. ESSAR OIL LIMITED
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January 17, 2012 |
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October 16, 2012 |
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STATE OF GUJARAT Vs. ARVINDKUMAR T. TIWARI
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September 14, 2012 |
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December 4, 2012 |
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STATE OF GUJARAT AND ANR. Vs. GYANABA DILAVARSINH JADEGA
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April 17, 2012 |
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STATE OF HARYANA Vs. KARTAR SINGH D THROUGH LRS
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November 29, 2012 |
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STATE OF HARYANA Vs. SHAKUNTLA
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April 19, 2012 |
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STATE OF HARYANA Vs. VIJAY SINGH
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August 22, 2012 |
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STATE OF JAMMU AND KASHMIR Vs. VINOD KUMAR VERMA
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January 16, 2012 |
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STATE OF JHARKHAND Vs. K N FARMS AND INDUSTRIES P LTD
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March 30, 2012 |
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STATE OF KARNATAKA Vs. VIVEKANANDA M. HALLUR
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December 7, 2012 |
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STATE OF KARNATAKA AND ORS. Vs. SHANKARA GOUDA
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July 10, 2012 |
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STATE OF KERALA Vs. TRIBAL MISSION
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September 4, 2012 |
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STATE OF KERALA Vs. P V MATHEW
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April 2, 2012 |
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STATE OF KERALA Vs. E T ROSE LYND
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February 22, 2012 |
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STATE OF KERALA Vs. GOPAKUMAR
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February 21, 2012 |
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STATE OF KERALA Vs. MAR APPRAEM KURI CO. LTD
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May 8, 2012 |
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STATE OF M P Vs. RAKESH KOHLI
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May 11, 2012 |
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STATE OF M P Vs. RAM PRAKASH SINGH
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January 10, 2012 |
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STATE OF M P Vs. AYUB KHAN
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August 29, 2012 |
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STATE OF MADHYA PRADESH Vs. SURENDRA KORI
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September 6, 2012 |
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STATE OF MADHYA PRADESH Vs. SANDHYA TOMAR
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December 13, 2012 |
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STATE OF MADHYA PRADESH Vs. BHERU SINGH
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February 1, 2012 |
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STATE OF MADHYA PRADESH Vs. SURENDRA KORI
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September 26, 2012 |
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STATE OF MAHARASHTRA Vs. VISHWANATH MARANNA SHETTY
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October 19, 2012 |
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STATE OF MAHARASHTRA Vs. BALAKRISHNA DATTATRYA KUMBHAR
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October 15, 2012 |
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STATE OF MAHARASHTRA Vs. SAEED SOHAIL SHEIKH
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November 2, 2012 |
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STATE OF MAHARASHTRA Vs. FURNISCAPE INDIA PRIVATE LIMITED
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March 30, 2012 |
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STATE OF N CT OF DELHI Vs. AJAY KUMAR TYAGI
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August 31, 2012 |
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STATE OF ORISSA Vs. UJJAL KUMAR BURDHAN
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March 19, 2012 |
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STATE OF PUNJAB Vs. DALBIR SINGH
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February 1, 2012 |
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STATE OF PUNJAB Vs. BALWINDER SINGH
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January 6, 2012 |
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STATE OF PUNJAB Vs. GIAN CHAND
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December 13, 2012 |
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STATE OF RAJASTHAN Vs. RAJ KUMAR AGARWAL
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February 17, 2012 |
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August 17, 2012 |
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STATE OF RAJASTHAN Vs. AANJANEY ORGANIC HERBAL PVT. LTD
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September 20, 2012 |
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STATE OF RAJASTHAN Vs. MOHAN LAL
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March 23, 2012 |
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STATE OF RAJASTHAN Vs. VINOD KUMAR
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May 18, 2012 |
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STATE OF RAJASTHAN Vs. DARSHAN SINGH ALIAS DARSHAN LAL
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May 21, 2012 |
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STATE OF RAJASTHAN Vs. HARLAL
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May 15, 2012 |
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STATE OF RAJASTHAN Vs. DEVI LAL
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May 15, 2012 |
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STATE OF TAMIL NADU Vs. E RANGACHARI
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February 22, 2012 |
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STATE OF U P Vs. AMBRISH TANDON
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January 20, 2012 |
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STATE OF U P Vs. SANJAY KUMAR
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August 21, 2012 |
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STATE OF U.P Vs. MUNESH
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October 12, 2012 |
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STATE OF U.P. Vs. RAM ASHREY
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September 11, 2012 |
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STATE OF U.P. Vs. ASHOK KUMAR NIGAM
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December 13, 2012 |
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STATE OF UTTAR PRADESH Vs. DURGA PRASAD
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March 1, 2012 |
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STATE OF UTTARAKHAND Vs. UMAKANT JOSHI
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May 28, 2012 |
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STATE OF UTTARAKHAND Vs. GURU RAM DAS EDUCATIONAL TRUST SOCIETY
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September 18, 2012 |
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STATE OF UTTARAKHAND Vs. MOHAN SINGH
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September 12, 2012 |
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STATE OF WEST BENGAL Vs. MANDIRA CHATTERJEE
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July 17, 2012 |
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STATE TR P S LODHI COLONY Vs. SANJEEV NANDA
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August 3, 2012 |
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SUBHASH KRISHNAN Vs. STATE OF GOA
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August 17, 2012 |
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SUBHASH POPATLAL DAVE Vs. UNION OF INDIA
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July 10, 2012 |
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SUBHASHREE DAS ALIAS MILLI Vs. STATE OF ORISSA
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October 5, 2012 |
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SUBRAMANIAN Vs. STATE OF TAMIL NADU
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February 21, 2012 |
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SUBRAMANIAN SWAMY Vs. MANMOHAN SINGH
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January 31, 2012 |
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SUBRAMANIAN SWAMY Vs. A RAJA
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August 24, 2012 |
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SUBULAXMI Vs. M.D., TAMIL NADU STATE TRANSPORT CORPORATION
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November 1, 2012 |
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SUDARSHANACHARAYA Vs. PURUSHOTTAMACHARYA
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September 4, 2012 |
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SUDEVANAND Vs. STATE THROUGH CBI
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January 19, 2012 |
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SUDHAKAR Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
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SUDHIR CHANDRA NAUTIYAL Vs. UMAKANT JOSHI
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May 28, 2012 |
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SUJIT KUMAR LENKA Vs. STATE OF ORISSA
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October 30, 2012 |
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SUKHDEV SINGH Vs. STATE OF HARYANA
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December 13, 2012 |
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SUKHLAL SARKAR Vs. UNION OF INDIA
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April 24, 2012 |
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SUKHWANT SINGH Vs. UNION OF INDIA
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March 13, 2012 |
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SUMIT TOMAR Vs. STATE OF PUNJAB
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October 19, 2012 |
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SUNDARAM FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 11, 2012 |
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SUNIL CLIFFORD DANIEL Vs. STATE OF PUNJAB
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September 14, 2012 |
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SUNIL KOHLI Vs. UNION OF INDIA (UOI)
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April 27, 2012 |
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SUNIL KUMAR Vs. STATE OF HARYANA
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March 27, 2012 |
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SUPER CASSETTES INDUSTRIES LTD Vs. MUSIC BROADCAST PVT LTD
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May 4, 2012 |
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SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK
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May 7, 2012 |
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SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK
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July 20, 2012 |
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SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK ETC
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August 16, 2012 |
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SURAJIT SARKAR Vs. STATE OF WEST BENGAL
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December 4, 2012 |
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SURAT SINGH Vs. STATE OF UTTARANCHAL
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December 10, 2012 |
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SURENDRA Vs. STATE OF U P
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February 28, 2012 |
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SURENDRA NATH SINGH (DEAD) THROUGH LRS. Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION
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February 23, 2012 |
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SURESH Vs. STATE OF MADHYA PRADESH
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November 22, 2012 |
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SURESH KUMAR KANTILAL PATEL Vs. BALKRISHNA LAXMIDAS KOTHARI
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March 21, 2012 |
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SURESH RAM GOSWAMI Vs. SUREMANA DEVI
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January 3, 2012 |
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SURESH SAKHARAM NANGARE Vs. STATE OF MAHARASHTRA
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September 21, 2012 |
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SURINDER KUMAR Vs. STATE OF PUNJAB
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November 21, 2012 |
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SURINDER KUMAR ARORA Vs. MANOJ BISLA
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March 20, 2012 |
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SURINDER SINGH BRAR Vs. UNION OF INDIA
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October 11, 2012 |
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SURYA PAL SINGH Vs. SIDDHA VINAYAK MOTORS
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February 21, 2012 |
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SUSANTA GHOSH Vs. STATE OF WEST BENGAL
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February 3, 2012 |
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SUSHIL CHHIBBER Vs. SHASHI KUMAR MEHTA
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September 19, 2012 |
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SUSHILA TIWARY Vs. ALLAHABAD BANK
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July 16, 2012 |
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SYED AHMED Vs. STATE OF KARNATAKA
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July 31, 2012 |
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T N GODAVARMAN Vs. UNION OF INDIA
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January 16, 2012 |
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T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 13, 2012 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 6, 2012 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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February 21, 2012 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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March 19, 2012 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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March 30, 2012 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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March 12, 2012 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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January 6, 2012 |
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T.T. RAGHUNATHAN Vs. NEW BRIDGE HOLDINGS B.V.
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October 1, 2012 |
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TAMIL NADU MINERALS LTD Vs. COMMISSIONER OF INCOME TAX
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August 30, 2012 |
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TAMIL NADU WAKF BOARD Vs. SYED ABDUL QUADER
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October 9, 2012 |
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TARA CHAND Vs. GRAM PANCHAYAT JHUPA KHURD
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November 6, 2012 |
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TARAKANT SINGH Vs. STATE OF BIHAR
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April 2, 2012 |
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TEHRI HYDRO DEV. CORPN. LTD Vs. JAI PRAKASH ASSO. LTD
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September 25, 2012 |
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TEJAS CONSTRUCTIONS AND INFRASTRUCTURE PVT LTD Vs. MUNICIPAL COUNCIL SENDHWA
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May 4, 2012 |
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TEJENDRA SINGH WALIA Vs. STATE OF MADHYA PRADESH
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July 13, 2012 |
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THAKKER SHIPPING P. LTD Vs. COMMISSIONER OF CUSTOMS
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October 30, 2012 |
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THANA SINGH Vs. CENTRAL BUREAU OF NARCOTICS
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January 23, 2012 |
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THE ACCOUNTANT GENERAL, M P Vs. S K DUBEY
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February 29, 2012 |
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THE REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BANGALORE Vs. G. HEMLATHA AND OTHERS
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August 23, 2012 |
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THOTI MANOHAR Vs. STATE OF ANDHRA PRADESH
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May 15, 2012 |
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TOK TADE Vs. NABAM AMAS
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December 14, 2012 |
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TOK TADE Vs. NABAM AMAS
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December 10, 2012 |
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TOPMAN EXPORTS Vs. COMMISSIONER OF INCOME TAX MUMBAI
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February 8, 2012 |
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TUKARAM KANA JOSHI Vs. M.I.D.C.
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January 2, 2012 |
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November 2, 2012 |
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TULSHIRAM SAHADU SURYAWANSHI Vs. STATE OF MAHARASHTRA
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September 14, 2012 |
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U P POWER CORPORATION LTD Vs. RAJESH KUMAR
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April 27, 2012 |
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U. SREE Vs. U. SRINIVAS
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December 11, 2012 |
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U.P. INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. JAMES KUTTY P.C.
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December 11, 2012 |
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U.P.PUBLIC SERVICE COMMISSION Vs. MADHU RANA
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September 11, 2012 |
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U/A 143(1) OF CONSTITUTION Vs. OPINION OF INDIA
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September 27, 2012 |
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UCO BANK Vs. SUSHIL KUMAR SAHA
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October 15, 2012 |
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UMA SASHI DEVI Vs. DIBAKAR BANERJEE
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July 11, 2012 |
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UNION OF INDIA Vs. IBRAHIM UDDIN
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July 17, 2012 |
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UNION OF INDIA Vs. S SRINIVASAN
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May 21, 2012 |
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UNION OF INDIA Vs. MOHANLAL
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July 3, 2012 |
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UNION OF INDIA Vs. SHASHANK GOSWAMI
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May 23, 2012 |
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April 20, 2012 |
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UNION OF INDIA Vs. E V MADHU
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April 26, 2012 |
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UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
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May 8, 2012 |
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UNION OF INDIA Vs. BRIGADIER P S GILL
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March 23, 2012 |
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March 2, 2012 |
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UNION OF INDIA Vs. VIJAY SILK HOUSE BANGLORE LTD
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February 3, 2012 |
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UNION OF INDIA Vs. M C SHARMA
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January 13, 2012 |
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UNION OF INDIA Vs. DINESH PRASAD
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October 30, 2012 |
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UNION OF INDIA Vs. MOHANLAL
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April 11, 2012 |
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UNION OF INDIA Vs. SANDUR MANGANESE AND IRON ORES LTD
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October 4, 2012 |
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UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
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July 23, 2012 |
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UNION OF INDIA Vs. NAMIT SHARMA
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November 20, 2012 |
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UNION OF INDIA Vs. N.R. PARMAR
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November 27, 2012 |
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UNION OF INDIA Vs. GOBINDA PRASAD MULA
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December 5, 2012 |
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UNION OF INDIA Vs. OM PRAKASH YADAV
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October 17, 2012 |
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UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
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July 27, 2012 |
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UNION OF INDIA AND ANOTHER Vs. RAVINDER KUMAR
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May 23, 2012 |
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February 9, 2012 |
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February 28, 2012 |
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November 30, 2012 |
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UNION TERRITORY OF LAKHADWEEP Vs. SEASHELLS BAECH RESORT
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May 11, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. SUJATA
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January 10, 2012 |
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UNITED INDIA INSURANCE CO LTD Vs. LAXMAMMA
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April 17, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BABU RAM THAKUR
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February 28, 2012 |
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October 16, 2012 |
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March 23, 2012 |
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September 18, 2012 |
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February 7, 2012 |
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January 9, 2012 |
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July 16, 2012 |
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September 27, 2012 |
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October 4, 2012 |
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November 22, 2012 |
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September 12, 2012 |
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November 22, 2012 |
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January 17, 2012 |
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November 26, 2012 |
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VICE CHANCELLOR GURU GHASIDAS UNIVERSITY Vs. CRAIG MCLEOD
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August 16, 2012 |
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August 6, 2012 |
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August 21, 2012 |
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VIJAY GRANITES (P) LTD Vs. COMMISSIONER OF INCOME TAX
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September 4, 2012 |
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VIJAY KUMAR KAUL Vs. UNION OF INDIA
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May 25, 2012 |
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VIJAY RAMKRISHNAN GAIKWAD Vs. STATE OF MAHARASHTRA
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February 2, 2012 |
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VIJAY SINGH Vs. STATE OF U P
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April 13, 2012 |
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VIJAY SINGH Vs. STATE OF DELHI
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August 29, 2012 |
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VIKAS KALRA Vs. COMMISSIONER OF INCOME TAX-VIII NEW DELHI
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February 8, 2012 |
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VILAS PANDURANG PAWAR Vs. STATE OF MAHARASHTRA
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September 10, 2012 |
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July 2, 2012 |
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December 13, 2012 |
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February 29, 2012 |
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VINEET HANDA Vs. STATE OF HARYANA AND ORS.
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May 1, 2012 |
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October 3, 2012 |
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April 18, 2012 |
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July 16, 2012 |
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February 7, 2012 |
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VIPUL SHITAL PRASAD AGARWAL Vs. STATE OF GUJARAT
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November 6, 2012 |
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January 10, 2012 |
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September 7, 2012 |
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July 4, 2012 |
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March 2, 2012 |
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VODAFONE INTERNATIONAL HOLDINGS B V Vs. UNION OF INDIA
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January 20, 2012 |
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VOLTAS LIMITED Vs. TEHSILDAR, THANE
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November 8, 2012 |
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WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF UTTAR PRADESH
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January 17, 2012 |
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WINSTON TAN Vs. UNION OF INDIA
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October 4, 2012 |
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WU CHUAANNAN & ORS Vs. STATE OF CHHATISGARH
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January 13, 2012 |
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January 5, 2012 |
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Y.K. SINGLA Vs. PUNJAB NATIONAL BANK
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December 14, 2012 |
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Y.S. JAGAN MOHAN REDDY Vs. C.B.I., ANTI CORRUPTION BRANCH
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October 5, 2012 |
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Y.S. VIJAYA Vs. UNION OF INDIA (UOI) AND ORS.
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July 23, 2012 |
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YANAB SHEIKH Vs. STATE OF WEST BENGAL
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December 13, 2012 |
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YOGENDRA PRATAP SINGH Vs. SAVITRI PANDEY
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April 3, 2012 |
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January 31, 2012 |
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YOUNG MEN CHRISTIAN ASSOCIATION Vs. HOLY MOTHER OF AUROBINDO ASHRAM
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October 19, 2012 |
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YOUNUS BIN OMER YAFAI ALIAS YOUNUS BHAI Vs. STATE OF A P
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October 5, 2012 |
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January 4, 2012 |
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ZELIA M XAVIER FERNANDES E GONSALVES Vs. JOANA RODRIGUES
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February 3, 2012 |
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ZUNAID ENTERPRISES Vs. STATE OF CHHATTISGARH
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March 28, 2012 |
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ZUNAID ENTERPRISES Vs. STATE OF MADHYA PRADESH
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February 23, 2012 |
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March 28, 2012 |
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February 22, 2012 |