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A B BHASKARA RAO Vs. INSPECTOR OF POLICE CBI VISAKHAPATNAM
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September 23, 2011 |
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A C MUTHIAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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April 28, 2011 |
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A P DAIRY DEVELOPMENT CORPORATION Vs. B NARASIMHA REDDY
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September 2, 2011 |
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A P INDUSTRIAL INFRASTRUCTURE Vs. CHINTHAMANENI NARASIMHA RAO
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September 15, 2011 |
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A P S KUSHWAHA Vs. MUNICIPAL CORPORATION GWALIOR
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February 17, 2011 |
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A SHANKAR Vs. STATE OF KARNATAKA
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June 9, 2011 |
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A SRIDHAR Vs. UNITED INDIA INSURANCE CO LTD
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September 13, 2011 |
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A SUBASH BABU Vs. STATE OF A P
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July 21, 2011 |
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A.N.SANTHANAM Vs. K. ELANGOVAN
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February 15, 2011 |
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ABDUL GANI BHAT Vs. CHAIRMAN ISLAMIA COLLEGE GOVERNING BOARD
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January 25, 2011 |
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ABDUL GHAFOOR Vs. STATE OF BIHAR
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September 16, 2011 |
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ABDUL KHADER Vs. TARABAI
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May 2, 2011 |
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ABDUL MAJID MIR Vs. KAPIL DEV GHAI
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January 3, 2011 |
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ABDUL REHMAN Vs. K M ANEES UL HAQ
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November 14, 2011 |
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ABHAY SINGH CHAUTALA Vs. CBI
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July 4, 2011 |
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ABHYUDYA SANSTHA Vs. UNION OF INDIA
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May 12, 2011 |
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ACADEMY OF NUTRITION IMPROVEMENT Vs. UNION OF INDIA
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July 4, 2011 |
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ADMINISTRATOR, RANCHI MUNICIPAL CORPN Vs. RAJNISH KUMAR
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January 27, 2011 |
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AFJAL IMAM Vs. STATE OF BIHAR
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April 19, 2011 |
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AFJAL IMAM Vs. STATE OF BIHAR
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April 1, 2011 |
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AGARWAL OIL REFINERY CORPORATION Vs. COMMISSIONER OF TRADE TAX
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August 10, 2011 |
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AGRICULTURAL MARKET COMMITTEE A P Vs. M K EXPORTS
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April 29, 2011 |
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AIR INDIA CABIN CREW ASSN Vs. UNION OF INDIA
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November 17, 2011 |
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AIR LIQUIDE NORTH INDIA PVT LTD Vs. COMMISSIONER CENTRAL EXCISE
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August 30, 2011 |
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AJAMBI Vs. ROSHANBI
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August 30, 2011 |
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AJAY K AGRAWAL Vs. MANMOHAN SINGH
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June 6, 2011 |
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AJAY KUMAR DAS Vs. STATE OF JHARKHAND
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September 6, 2011 |
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AJIT KUMAR Vs. STATE OF JHARKHAND
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March 10, 2011 |
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AJIT SINGH Vs. STATE OF PUNJAB
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September 1, 2011 |
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AJITSINGH HARNAMSINGH GUJRAL Vs. STATE OF MAHARASHTRA
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September 13, 2011 |
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AKHIL BHARTIYA UPBHOKTA CONGRESS Vs. STATE OF MADHYA PRADESH
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April 6, 2011 |
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AKKAMAHADEVI Vs. STATE OF KARNATAKA
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June 9, 2011 |
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AKRAM KHAN Vs. STATE OF WEST BENGAL
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December 5, 2011 |
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ALAMELU Vs. STATE BY INSPECTOR OF POLICE
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January 18, 2011 |
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ALKA OJHA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
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August 25, 2011 |
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ALL INDIA DRUG ACTION NETWORK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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November 17, 2011 |
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ALL INDIA EMP ST INSU CORPN Vs. EMPL STATE INSURANCE CORPN
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January 31, 2011 |
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ALL INDIA JUDGES ASSON. Vs. UNION OF INDIA
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April 8, 2011 |
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ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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April 4, 2011 |
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ALLAHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P
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May 12, 2011 |
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ALLIED MOTORS LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
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December 16, 2011 |
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ALUVA SUGAR AGENCY Vs. STATE OF KERALA
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September 7, 2011 |
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AMAR BAHADUR SINGH Vs. STATE OF U P
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January 25, 2011 |
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AMAR NATH JHA Vs. NAND KISHORE SINGH & ETC
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July 8, 2011 |
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AMAR NATH ROY Vs. ARUN KUMAR KEDIA
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May 13, 2011 |
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AMAR SINGH Vs. UNION OF INDIA
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May 11, 2011 |
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AMARCHAND TIWARI Vs. STATE OF M P
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April 26, 2011 |
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AMBYA KALYA MHATRE Vs. STATE OF MAHARASHTRA
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September 12, 2011 |
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AMEER CHAND Vs. NIRMAL CHAND
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April 8, 2011 |
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AMERIKA RAI Vs. STATE OF BIHAR
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February 23, 2011 |
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AMIT SINGH Vs. STATE OF MAHARASHTRA
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August 8, 2011 |
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AMITAVA BANERJEE ALIAS AMIT ALIAS BAPPA BANERJEE Vs. STATE OF WEST BENGAL
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August 17, 2011 |
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AMIYA BALA DUTTA Vs. MUKUT ADHIKARI
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February 23, 2011 |
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AMRIK SINGH LYALLPURI Vs. UNION OF INDIA
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April 21, 2011 |
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ANAND Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS
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November 8, 2011 |
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ANIL AGARWALA Vs. STATE OF WEST BENGAL
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February 7, 2011 |
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ANIL GILURKER Vs. BILASPUR RAIPUR KSHETRIA GRAMIN BANK
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September 15, 2011 |
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ANIL KUMAR Vs. STATE OF HARYANA
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August 29, 2011 |
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ANIL KUMAR GUPTA Vs. STATE OF U P
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March 9, 2011 |
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ANIL SACHAR Vs. SHREE NATH SPINNERS P LTD
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July 19, 2011 |
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ANIL SACHAR Vs. M/S. SHREE NATH SPINNERS P. LTD
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August 17, 2011 |
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ANIMAL WELFARE BOARD OF INDIA Vs. A NAGARAJA
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February 1, 2011 |
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ANISETTI VEERABHADRA RAO Vs. STATE OF A P
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January 25, 2011 |
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ANITA MALHOTRA Vs. APPAREL EXPORT PROMOTION COUNCIL
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November 8, 2011 |
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ANKUR GUTKHA Vs. INDIAN ASTHAMA CARE SOCIETY
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April 13, 2011 |
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ANSHUL AGGARWAL Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTH
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August 9, 2011 |
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ANTONIO LOBO Vs. FELIX FERNANDES
|
September 28, 2011 |
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ANUP BHUSHAN VOHRA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT CALCUTTA
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September 16, 2011 |
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ANWAR ALI Vs. STATE OF U P
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June 7, 2011 |
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APM TERMINALS B V Vs. UNION OF INDIA
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May 11, 2011 |
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ARBINDRA MUKHERJEE Vs. STATE OF WEST BENGAL
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June 2, 2011 |
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ARCHANA CHOUHAN PUNDIR Vs. STATE OF M P
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January 24, 2011 |
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ARMY INSTITUTE OF HIGHER EDUCATION Vs. STATE OF PUNJAB AND ORS.
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May 12, 2011 |
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ARSHAD JAMIL Vs. STATE OF UTTARAKHAND
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September 7, 2011 |
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ARTI BHARGAVA Vs. MADHUR BHARGAVA
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April 8, 2011 |
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ARULMIGHU DHANDAYUDHAPANISWAMY Vs. DIRECTOR GENERAL OF POST OFFICES
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July 13, 2011 |
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ARULMIGHU LAKSHMI NARAYANASWAMY TEMPLE Vs. NALLAMMAL
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September 15, 2011 |
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ARUMUGAM SERVAI Vs. STATE OF TAMIL NADU
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April 19, 2011 |
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ARUN KUMAR AGGARWAL Vs. STATE OF MADHYA PRADESH
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September 2, 2011 |
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ARUN LAL Vs. UNION OF INDIA
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November 30, 2011 |
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ARUNA RAMCHANDRA SHANBAUG Vs. UNION OF INDIA
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January 24, 2011 |
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ARUNA RAMCHANDRA SHANBAUG Vs. UNION OF INDIA
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March 7, 2011 |
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ARUNA RAMCHANDRA SHANBAUG Vs. UNION OF INDIA
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February 18, 2011 |
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ARUNDHATI ASHOK WALAVALKAR Vs. STATE OF MAHARASHTRA
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January 13, 2011 |
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ARUP BHUYAN Vs. STATE OF ASSAM
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February 3, 2011 |
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ARVIND KUMAR Vs. STATE OF BIHAR
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February 2, 2011 |
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ASHA SHARMA Vs. CHANDIGARH ADMINISTRATION
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August 30, 2011 |
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ASHISH CHADHA Vs. ASHA KUMARI
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December 2, 2011 |
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ASHIWIN S MEHTA Vs. UNION OF INDIA
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November 8, 2011 |
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ASHOK ALIAS DANGRA JAISWAL Vs. STATE OF M P
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April 5, 2011 |
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ASHOK KUMAR JAIN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
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September 30, 2011 |
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ASHOK KUMAR LINGALA Vs. STATE OF KARNATAKA
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October 18, 2011 |
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ASHOK KUMAR MAGABHAI VANKAR Vs. STATE OF GUJARAT
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November 3, 2011 |
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ASHOK KUMAR TODI Vs. KISHWAR JAHAN
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March 1, 2011 |
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ASHOK SURAJLAL UIKE Vs. STATE OF MAHARASHTRA
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January 27, 2011 |
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ASHOK TSHERING BHUTIA Vs. STATE OF SIKKIM
|
February 25, 2011 |
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ASMATHUNNISA Vs. STATE OF A P
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March 29, 2011 |
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ASSAM CABLE COMMUNICATIONS P LTD Vs. ZEE TURNER LTD
|
May 30, 2011 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAKKAD PLASTIC AGENCIES
|
March 29, 2011 |
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ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. HASSAN ALI KHAN
|
March 29, 2011 |
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ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. HASSAN ALI KHAN
|
March 21, 2011 |
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ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. HASSAN ALI KHAN
|
March 17, 2011 |
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ASSOO Vs. STATE OF MADHYA PRADESH
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April 26, 2011 |
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ASST. COLLECTOR OF CUSTOMS (P) GOA Vs. SHRI PASCOAL DIAS
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April 28, 2011 |
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ATMA RAM BUILDERS P LTD Vs. A K TULI
|
May 10, 2011 |
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ATUL JAITY Vs. MANOJ BALI AND ANR
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January 24, 2011 |
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AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION Vs. DESIGNATED AUTHORITY
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January 7, 2011 |
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AZEEZ Vs. STATE OF KERALA
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March 28, 2011 |
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B A UMESH Vs. REGR GEN HIGH COURT OF KARNATAKA
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February 1, 2011 |
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B D SHARMA FIRM Vs. WESTERN COAL FIELDS LIMITED
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July 20, 2011 |
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B FINE ART AUCTIONEERS PVT LTD Vs. CBI
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January 25, 2011 |
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B KOTHANDAPANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
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May 12, 2011 |
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B M NARAYANA GOWDA Vs. SHANTHAMMA
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April 20, 2011 |
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B N SHIVANNA Vs. ADVANTA INDIA LIMITED
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March 14, 2011 |
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B P S CHAUHAN Vs. SANJAY SINGH MANAGER OF THE COMMITTEE OF MANAGEMENT OF COLVIN TALQUKDARS INTER COLLEGE
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October 11, 2011 |
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B PREMANAND Vs. MOHAN KOIKAL
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March 16, 2011 |
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B R SURENDRANATH SINGH Vs. DEPUTY DIRECTOR DEPARTMENT OF MINES AND GEOLOGY
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April 11, 2011 |
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B S KRISHNA MURTHY Vs. B S NAGARAJ
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January 14, 2011 |
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B V VIDHYASHANKAR Vs. B MAHAVEER KUMAR
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March 28, 2011 |
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B.T. PURUSHOTHAMA RAI Vs. K.G. UTHAYA AND ORS.
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November 22, 2011 |
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BABU Vs. STATE OF M P
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May 20, 2011 |
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BABULAL SAHU Vs. STATE OF CHHATTISGARH
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April 13, 2011 |
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BACHCHU SINGH Vs. STATE OF U P
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January 3, 2011 |
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BACHNI DEVI Vs. STATE OF HARYANA
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February 8, 2011 |
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BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
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April 18, 2011 |
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BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
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September 23, 2011 |
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BAHADUR SINGH Vs. STATE OF PUNJAB
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April 26, 2011 |
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BAKSHI DEV RAJ Vs. SUDHIR KUMAR
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August 4, 2011 |
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BALBIR SINGH Vs. STATE OF HARYANA
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March 31, 2011 |
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BALCHANDRA L JARKIHOLI Vs. B S YEDDYURAPPA
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May 13, 2011 |
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BALDEV SINGH Vs. STATE OF PUNJAB
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February 22, 2011 |
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BALDEV SINGH Vs. STATE OF PUNJAB
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October 12, 2011 |
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BALJINDER SINGH ALIAS BITTU Vs. STATE OF PUNJAB
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September 29, 2011 |
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BALJINDER SINGH ALIAS BITTU Vs. STATE OF PUNJAB
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September 28, 2011 |
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BANATWALA AND COMPANY Vs. LIC OF INDIA
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September 19, 2011 |
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BANDA DEVELOPMENT AUTHORITY Vs. MOTI LAL AGARWAL
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April 26, 2011 |
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BANDARU SATYANARAYANA Vs. IMANDI ANASUYA
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April 11, 2011 |
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BANGARU LAXMAN Vs. STATE
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November 22, 2011 |
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BANSAL WIRE INDUSTRIES LTD Vs. STATE OF U P
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April 26, 2011 |
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BANSI LAL Vs. STATE OF HARYANA
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January 14, 2011 |
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BAR COUNCIAL OF MAHARASHTRA AND GOA Vs. MANUBHAI PARAGJI VASHI
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October 3, 2011 |
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BAR COUNCIL OF MAHARASHTRA AND GOA Vs. MANUBHAI PARAGJI VASHI
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October 13, 2011 |
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BAROT VIJAYKUMAR BALAKRISHNA Vs. MODH VINAYKUMAR DASRATHLAL
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July 5, 2011 |
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BATCHA ALIAS GURAMKONDA GARIKA PRASAD Vs. STATE OF A P
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August 10, 2011 |
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BEDANGA TALUKDAR Vs. SAIFUDAULLAH KHAN
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September 28, 2011 |
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BHAGALOO LODH Vs. STATE OF U P
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June 14, 2011 |
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BHAGWAN DASS Vs. STATE NCT OF DELHI
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May 9, 2011 |
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BHAIYAMIYAN ALIAS JARDAR KHAN Vs. STATE OF MADHYA PRADESH
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May 3, 2011 |
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BHAJAN SINGH ALIAS HARBHAJAN SINGH Vs. STATE OF HARYANA
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July 4, 2011 |
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BHANU PRATAP Vs. STATE OF HARYANA
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August 2, 2011 |
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BHANU VALVE Vs. STATE
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April 18, 2011 |
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BHANWARI DEVI @ BHONRI DEVI Vs. SECR., DEPTT. OF HOME AFFAIRS
|
April 11, 2011 |
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BHARAMA PARASRAM KUDHACHKAR Vs. STATE OF KARNATAKA
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July 12, 2011 |
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BHARAT COKING COAL LTD. Vs. INDIAN NEWSPAPER SOCIETY
|
January 19, 2011 |
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BHARAT PETROLEUM CORPN LTD Vs. LALMAN R SHARMA
|
March 9, 2011 |
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BHARAT PETROLEUM CORPORATION LTD Vs. CHEMBUR SERVICE STATION
|
March 2, 2011 |
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BHARAT RASIKLAL ASHRA Vs. GAUTAM RASIKLAL ASHRA
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August 25, 2011 |
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BHARAT RATNA INDIRA GANDHI COLLEGE OF ENGINEERING Vs. STATE OF MAHARASHTRA
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March 28, 2011 |
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BHARAT SANCHAR NIGAM LIMITED Vs. GHANSHYAM DASS
|
February 17, 2011 |
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BHARAT SANCHAR NIGAM LTD Vs. R SANTHAKUMARI VELUSAMY
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September 6, 2011 |
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BHARAT SANCHAR NIGAM LTD Vs. SEWA RAM
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October 14, 2011 |
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BHARAT SANCHAR NIGAM LTD. Vs. MAN SINGH
|
October 14, 2011 |
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BHARAT STEEL TUBES LTD Vs. IFCI LTD
|
April 4, 2011 |
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BHARAT TAPUBHAI VALA Vs. STATE OF GUJARAT
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December 14, 2011 |
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BHARATI BALKRISHNA DHONGADE Vs. STATE OF MAHARASHTRA
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December 5, 2011 |
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BHASKAR MISHRA Vs. STATE OF MADHYA PRADESH
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August 8, 2011 |
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BHAWANI PRASAD SONKAR Vs. UNION OF INDIA
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March 11, 2011 |
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BHILWARA DUGDH UTPADAK SAHAKARI S LTD Vs. VINOD KUMAR SHARMA
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September 1, 2011 |
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BHIM SINGH Vs. UNION OF INDIA
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January 12, 2011 |
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BHIM SINGH Vs. UNION OF INDIA
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November 11, 2011 |
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BHIM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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April 5, 2011 |
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BHINVA RAM Vs. STATE OF RAJASTHAN
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June 8, 2011 |
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BHOLA SINGH Vs. STATE OF PUNJAB
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February 8, 2011 |
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BHOLANATH MUKHERJEE Vs. R K MISSION V CENTENARY COLLEGE
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April 18, 2011 |
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BHOLANATH MUKHERJEE AND ORS. Vs. R.K. MISSION V. CENTENARY COLLEGE AND ORS.
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May 3, 2011 |
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BHUPINDER SINGH Vs. STATE OF H P
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April 19, 2011 |
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BHUSHAN KUMAR MEEN Vs. STATE OF PUNJAB
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September 2, 2011 |
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BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY CO LTD
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September 1, 2011 |
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BIHAR STATE ELECTRICITY BOARD Vs. RAM DEO PRASAD SINGH
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September 8, 2011 |
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BIHAR STATE HOUSING BOARD Vs. ASHA LATA VERMA
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July 28, 2011 |
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BILKIS Vs. STATE OF MAHARASHTRA
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April 5, 2011 |
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BINABAI BHATE Vs. STATE OF MADHYA PRADESH
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July 4, 2011 |
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BINOD KUMAR Vs. STATE OF JHARKHAND
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March 29, 2011 |
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BIRBAL B CHOUHAN Vs. STATE OF CHHATTISGARH
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November 14, 2011 |
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BIRENDER PODDAR Vs. STATE OF BIHAR
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May 16, 2011 |
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BISHNU DEO MISHRA Vs. STATE OF ASSAM
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August 25, 2011 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. WORLD SPORTS GROUP I P LTD
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April 21, 2011 |
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BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. BYRAMJEE JEEJEEBHOY PVT LTD
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April 8, 2011 |
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BONANZO ENGINEERING AND CHEMICAL PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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February 14, 2011 |
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BOOZ ALLEN AND HAMILTON INC Vs. SBI HOME FINANCE LTD
|
April 15, 2011 |
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BOOZ ALLEN AND HAMILTON INC Vs. SBI HOME FINANCE LTD
|
March 15, 2011 |
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BRAHM DEV SHARMA Vs. STATE OF HARYANA
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May 30, 2011 |
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BRIJ MOHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
March 10, 2011 |
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BRIJ MOHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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January 3, 2011 |
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BRIJ PAL BHARGAVA Vs. STATE OF U P
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February 23, 2011 |
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BUDDHU SINGH Vs. STATE OF BIHAR
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April 28, 2011 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
|
February 14, 2011 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
|
August 24, 2011 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
|
August 2, 2011 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
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September 15, 2011 |
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BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
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July 19, 2011 |
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BYRRAJU RAMAA RAJU Vs. STATE THROUGH THE CENTRAL BUREAU OF INVESTIGATION
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November 4, 2011 |
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C C E MANGALORE Vs. PALS MICROSYSTEMS LTD
|
July 29, 2011 |
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C M THRI VIKRAMA VARMA Vs. AVINASH MOHANTY
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July 12, 2011 |
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C MOHANRAJU Vs. DIVISIONAL MANAGER UNITED INDIA ASSURANCE CO LTD
|
April 4, 2011 |
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C PERUMAL Vs. RAJASEKARAN
|
February 3, 2011 |
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C RONALD Vs. STATE
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August 10, 2011 |
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C VENKATACHALAM Vs. AJITKUMAR C SHAH
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August 29, 2011 |
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C. RONALD AND ANOTHER Vs. STATE, U.T. OF ANDAMAN AND NICOBAR ISLANDS
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August 10, 2011 |
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CADILA PHARMACEUTICALS LTD. Vs. SAMI KHATIB AND ANR.
|
May 23, 2011 |
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CANTONMENT BOARD Vs. CHURCH OF NORTH INDIA
|
May 13, 2011 |
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CAUVERY COFFEE TRADERS Vs. HORNOR RESOURCES INTERN CO LTD
|
September 13, 2011 |
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CBI Vs. BLUE SKY TIE UP PVT LTD
|
May 20, 2011 |
|
CBI Vs. KESHUB MAHINDRA
|
May 11, 2011 |
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CBI Vs. MUSTAFA AHMAD DOSSA
|
February 22, 2011 |
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CBI HYDERABAD Vs. SUBRAMANI GOPALAKRISHNAN
|
April 21, 2011 |
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CCE BANGALORE Vs. MEYER HEALTH CARE PVT LTD
|
April 7, 2011 |
|
CENTER FOR PIL Vs. UNION OF INDIA
|
March 16, 2011 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. ADITYA BANDOPADHYAY
|
September 9, 2011 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ADITYA BANDOPADHYAY
|
August 9, 2011 |
|
CENTRAL COUNCIL FOR RESEARCH IN HOMEOPATHY Vs. BIPIN CHANDRA LAKHERA
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April 20, 2011 |
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CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
|
November 4, 2011 |
|
CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
|
September 23, 2011 |
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CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
|
July 15, 2011 |
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CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
|
July 22, 2011 |
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CENTRE FOR ENVIR., WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
|
September 9, 2011 |
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CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs. UNION OF INDIA (UOI) AND ORS.
|
March 14, 2011 |
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CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs. UNION OF INDIA
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May 12, 2011 |
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CENTRE FOR ENVIRONMENTAL LAW WORLD WIDE FUNDINDIA Vs. UNION OF INDIA
|
November 11, 2011 |
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CENTRE FOR PIL Vs. UNION OF INDIA
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April 11, 2011 |
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CENTRE FOR PIL Vs. UNION OF INDIA
|
March 3, 2011 |
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CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
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February 10, 2011 |
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CENTRE, PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
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January 21, 2011 |
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CHAIRMAN AND M D INDIAN OVERSEAS BANK Vs. TRIBHUWAN NATH SRIVASTAVA
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February 4, 2011 |
|
CHAIRMAN BHARTIA EDUCATION SOCIETY Vs. STATE OF HIMACHAL PRADESH
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February 2, 2011 |
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CHAIRMAN CUM M D COAL INDIA LTD Vs. ANANTA SAHA
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April 6, 2011 |
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CHAIRMAN-CUM-M.D., COAL INDIA LTD. AND ORS. Vs. ANANTA SAHA AND ORS.
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April 11, 2011 |
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CHAKAS Vs. STATE OF PUNJAB
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August 24, 2011 |
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CHANDIGARH ADMINISTRATION Vs. USHA KHETERPAL WAIE
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September 2, 2011 |
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CHANDNA IMPEX PVT LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
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July 6, 2011 |
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CHANDRA BONIA Vs. STATE OF ASSAM
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March 30, 2011 |
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CHANDRA NATH JHA Vs. STATE OF BIHAR
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July 11, 2011 |
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CHANDRA PRAKASH SINGH CHAUHAN Vs. STATE OF U P
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June 14, 2011 |
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CHANDRAN ALIAS MANICHAN ALIAS MANIYAN Vs. STATE OF KERALA
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April 4, 2011 |
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CHANDRASHEKAR Vs. LAND ACQUISITION OFFICER
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November 22, 2011 |
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CHATTERJEE PETROCHEM I PVT LTD Vs. HALDIA PETROCHEMICALS LTD
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September 30, 2011 |
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CHHOTE LAL Vs. STATE OF M P
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July 14, 2011 |
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CHIEF GENERAL MANAGER AND ORS Vs. REKHA MAITY, RUPA MAITY
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April 5, 2011 |
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CHIEF GENERAL MANAGER CALCUTTA TELEPHONES DISTRICT Vs. SURENDRA NATH PANDEY
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November 3, 2011 |
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CHIEF INFORMATION COMMR Vs. STATE OF MANIPUR
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December 12, 2011 |
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CHILDLINE INDIA FOUNDATION Vs. ALLAN JOHN WATERS
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March 18, 2011 |
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CHINDHA FAKIRA PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
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November 1, 2011 |
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CHITTARANJAN DAS Vs. STATE OF ORISSA
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July 4, 2011 |
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CHOTHU RAM Vs. STATE OF RAJASTHAN & ANR.
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March 31, 2011 |
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CHOWDHURY NAVIN HEMABHAI Vs. STATE OF GUJARAT
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February 18, 2011 |
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CITADEL FINE PHARMACEUTICALS Vs. RAMANIYAM REAL ESTATES P LTD
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August 8, 2011 |
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CITICORP MARUTI FINANCE LTD Vs. S VIJAYALAXMI
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November 14, 2011 |
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CMD CHAIRMAN B S N L Vs. MISHRI LAL
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April 15, 2011 |
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COLLECTOR BILASPUR Vs. AJIT P K JOGI
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October 13, 2011 |
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COLLEGE OF PROFESSIONAL EDUCATION Vs. STATE OF UTTAR PRADESH
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July 22, 2011 |
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COLVIN SCHOOL SOCIETY Vs. ANIL KUMAR SHARMA
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October 11, 2011 |
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COMMANDANT 22 BATTALION Vs. SURINDER KUMAR
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October 20, 2011 |
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COMMERCIAL TAXES OFFICER Vs. JALANI ENTERPRISES
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March 17, 2011 |
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COMMISSIONER AVAS EVAM VIKAS PARISHAD Vs. LAXMI NATH MISRA
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January 3, 2011 |
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COMMISSIONER CORPORATION OF CHENNAI Vs. R SIVASANKARA MEHTA
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April 13, 2011 |
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COMMISSIONER OF C. EX. Vs. GLOBUS STORES (P) LTD.
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April 13, 2011 |
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COMMISSIONER OF C. EX. Vs. SUNIL SILK MILLS
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April 20, 2011 |
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COMMISSIONER OF C. EX., COIMBATORE Vs. UNIVERSAL RADIATORS LTD.
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August 10, 2011 |
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COMMISSIONER OF C. EX., COIMBATORE Vs. METRIPLEX PUMPS PVT. LTD.
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January 31, 2011 |
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COMMISSIONER OF C. EX., MEERUT Vs. BHARAT PETROLEUM CORPORATION LTD.
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September 27, 2011 |
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COMMISSIONER OF C. EX., MUMBAI-II Vs. DORE PROCESSORS
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March 17, 2011 |
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COMMISSIONER OF C. EX., MUMBAI-III Vs. AMAR FABRICS PVT. LTD.
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March 17, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GEETA BRIGHT BAR WORKS P. LTD.
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April 13, 2011 |
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October 17, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEHTA AND CO
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February 10, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RDC CONCRETE INDIA P LTD
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August 9, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KALVERT FOODS INDIA PVT LTD
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August 9, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GURUKRIPA RESINS PVT LTD
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July 11, 2011 |
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July 22, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ALVARES & THOMAS
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August 14, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LIMITED AND ANOTHER
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April 26, 2011 |
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COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. DOABA STEEL ROLLING MILLS
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July 6, 2011 |
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COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. CHAKITA RANJINI UDYAM
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October 14, 2011 |
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COMMISSIONER OF CENTRAL EXCISE, GUJARAT Vs. ADITYA YARNA PRIVATE LIMITED
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March 30, 2011 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. PRUDENTIAL SPINNERS LIMITED
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April 20, 2011 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SANJU SILK MILS PRIVATE LIMITED
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March 30, 2011 |
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COMMISSIONER OF COMMERCIAL TAXES Vs. INDO NATIONAL LIMITED
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August 9, 2011 |
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COMMISSIONER OF CUSTOMS Vs. SAYED ALI
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February 18, 2011 |
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COMMISSIONER OF CUSTOMS Vs. STONEMAN MARBLE INDUSTRIES
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January 21, 2011 |
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COMMISSIONER OF CUSTOMS CALCUTTA Vs. G C JAIN
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July 4, 2011 |
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COMMISSIONER OF CUSTOMS VISHAKHAPATNAM Vs. AGGARWAL INDUSTRIES LTD
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October 17, 2011 |
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COMMISSIONER OF INCOME TAX Vs. BHARI INFORMATION TECHNOLOGY SYSTEMS (P) LTD
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October 20, 2011 |
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COMMISSIONER OF INCOME TAX Vs. SURYA HERBAL LTD
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August 29, 2011 |
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COMMISSIONER OF POLICE Vs. JAI BHAGWAN
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May 10, 2011 |
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COMMISSIONER OF SERVICE TAX Vs. METRO CASH & CARRY SURVEY
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December 12, 2011 |
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COMMISSIONER OF TRADE RAX Vs. VARUN BEVERAGES LIMITED
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April 11, 2011 |
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April 6, 2011 |
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COMMNR OF CENTRAL EXCISE Vs. SUNDSTRAND FORMS P LTD
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August 30, 2011 |
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COMMNR OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LTD
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September 7, 2011 |
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COMMNR OF CUSTOMS EXCISE Vs. LIVING MEDIA INDIA LTD
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August 17, 2011 |
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COMMNR. OF CENTRAL EXCISE, SHILLONG Vs. INDIA CARBON LTD.
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April 19, 2011 |
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COMMR DHARWAD DIST DHARWAD Vs. SHIVAKKA
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January 31, 2011 |
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COMMR OF COMMERCIAL TAXES Vs. CHITRAHAR TRADERS
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March 16, 2011 |
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March 17, 2011 |
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COMMR. OF C. EX., AHMEDABAD Vs. HINDUSTAN GUM & CHEMICALS LTD.
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September 22, 2011 |
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COMMR. OF C. EX., ALLAHABAD Vs. U.P. STATE SUGAR CORPORATION LTD.
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August 26, 2011 |
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CONSUMER ONLINE FOUNDATION Vs. UNION OF INDIA
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April 26, 2011 |
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COROMANDEL INDAG PRODUCTS P LTD Vs. GARUDA CHIT AND TRADING CO P LTD
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August 16, 2011 |
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CUSTODIAN OF TEXTILES UNDERTAKING BOMBAY Vs. HALL AND ANDERSON LTD
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January 17, 2011 |
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D ETHIRAJ Vs. SECRETARY TO GOVERNMENT
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October 11, 2011 |
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D M NAGARAJA Vs. GOVERNMENT OF KARNATAKA
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September 19, 2011 |
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D P DAS Vs. UNION OF INDIA
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August 9, 2011 |
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D SAMPATH Vs. UNITED INDIA INSURANCE CO LTD
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September 13, 2011 |
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D SUDHAKAR Vs. D N JEEVARAJU
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May 13, 2011 |
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D.T.C. Vs. LILLU RAM
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December 14, 2011 |
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DAHYABHAI RANCHHODDAS DHOBI Vs. STATE OF GUJARAT
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July 23, 2011 |
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July 20, 2011 |
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December 7, 2011 |
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January 27, 2011 |
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January 7, 2011 |
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February 22, 2011 |
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October 31, 2011 |
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October 11, 2011 |
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April 15, 2011 |
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DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA Vs. SUBODH SINGH
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March 30, 2011 |
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DEEPA PANELS Vs. STATE OF KERALA
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July 12, 2011 |
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DEEPAK AGARWAL Vs. STATE OF UTTAR PRADESH
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March 31, 2011 |
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DEEPAK VERMA Vs. STATE OF HIMACHAL PRADESH
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October 11, 2011 |
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December 14, 2011 |
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DELHI ADMINISTRATION Vs. UMRAO SINGH
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October 11, 2011 |
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DELHI AIRTECH SERVICES PVT LTD Vs. STATE OF U P
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August 18, 2011 |
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DELHI DEVELOPMENT AUTHORITY Vs. S S AGGARWAL
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August 2, 2011 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAM PRAKASH
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March 15, 2011 |
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DELHI INTERNATIONAL AIRPORT PVT LTD Vs. UNION OF INDIA
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September 15, 2011 |
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DELHI JAL BOARD Vs. NATIONAL CAMPAIGN
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July 12, 2011 |
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DELHI PRADESH REGD MEDICAL PRACTITIONER ASSN Vs. UNION OF INDIA
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March 11, 2011 |
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DELHI PRADESH REGD. MED. PRT. ASSN Vs. UNION OF INDIA
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February 24, 2011 |
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DEMOCRATIC YOUTH FEDERATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
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August 5, 2011 |
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DEMOCRATIC YOUTH FEDERATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
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September 30, 2011 |
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DEMOCRATIC YOUTH FEDERATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
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December 13, 2011 |
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DEMOCRATIC YOUTH FEDERATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
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May 13, 2011 |
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DEO LAKHAN PASWAN Vs. STATE OF JHARKHAND AND ANR.
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November 30, 2011 |
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DESIYA MURPOKKU DRAVIDA KAZHAGAM Vs. ELECTION COMMISSION OF INDIA
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March 16, 2011 |
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DEUTSCHE POST BANK HOME FINANCE LTD Vs. TADURI SRIDHAR
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March 29, 2011 |
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DEV SHARAN Vs. STATE OF U P
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March 7, 2011 |
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DEVENDER KUMAR TYAGI Vs. STATE OF U P
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August 23, 2011 |
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DEVENDRA KUMAR SHARMA Vs. BHAVNA SHARMA
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October 10, 2011 |
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August 3, 2011 |
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April 11, 2011 |
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DEVINDER SINGH Vs. MUNICIPAL COUNCIL, SANAUR
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April 18, 2011 |
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DEWAN CHAND BUILDERS AND CONTRACTORS Vs. UNION OF INDIA
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November 18, 2011 |
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DHAN RAJ Vs. LAGEAL REPRESENTATIVES OF NEMI CHAND
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July 5, 2011 |
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October 14, 2011 |
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December 8, 2011 |
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July 25, 2011 |
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May 10, 2011 |
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May 3, 2011 |
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May 4, 2011 |
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DINBANDHU Vs. STATE OF BIHAR
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September 23, 2011 |
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DINESH KUMAR Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA
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November 22, 2011 |
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DINESH PRAJAPATI Vs. STATE OF M P
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May 23, 2011 |
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March 30, 2011 |
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DISHA Vs. STATE OF GUJARAT
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July 20, 2011 |
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DISHA CONSTRUCTIONS Vs. STATE OF GOA
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December 9, 2011 |
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DISTRICT PRIMARY SCHOOL COUNCIL WB Vs. MRITUNJOY DAS
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July 27, 2011 |
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November 18, 2011 |
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DIVYA EXPORTS Vs. SHALIMAR VIDEO COMPANY
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September 2, 2011 |
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DNYANESHWAR RANGANATH BHANDARE Vs. SADHU DADU SHETTIGAR SHETTY
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September 30, 2011 |
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DR. SARITA PARIKH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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March 31, 2011 |
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DUNLOP INDIA LIMITED Vs. A A RAHNA
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May 4, 2011 |
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DURBAL Vs. STATE OF U P
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January 25, 2011 |
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DURGA CHARAN RAUTRAY Vs. STATE OF ORISSA
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November 1, 2011 |
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EASTERN COALFIELDS LTD Vs. TETULIA COKE PLANT P LTD
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August 10, 2011 |
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July 5, 2011 |
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ELECTRONICS CORPORATION OF INDIA LTD Vs. UNION OF INDIA
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February 17, 2011 |
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EMMANUEL ERIC Vs. STATE OF HARYANA THR.SECRETARY
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December 15, 2011 |
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EMPLOYEES PROVIDENT FUND COMMISSIONER Vs. O L OF ESSKAY PHARMACEUTICALS
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August 8, 2011 |
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EMPLOYEES PROVIDENT FUND COMMISSIONER Vs. O L OF ESSKAY PHARMACEUTICALS LIMITED
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November 8, 2011 |
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September 2, 2011 |
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September 22, 2011 |
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August 9, 2011 |
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ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION
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January 11, 2011 |
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ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION
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October 18, 2011 |
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ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION
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December 5, 2011 |
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ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION
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April 29, 2011 |
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ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION
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February 8, 2011 |
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ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION
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March 29, 2011 |
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ESSEL PROPACK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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November 9, 2011 |
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August 9, 2011 |
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July 27, 2011 |
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October 20, 2011 |
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January 4, 2011 |
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FAHIM KHAN Vs. STATE OF BIHAR
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April 21, 2011 |
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August 25, 2011 |
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October 11, 2011 |
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July 19, 2011 |
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FLG OFFICER RAJIV GAKHAR Vs. BHAVANA ALIAS SAHAR WASIF
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May 11, 2011 |
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September 12, 2011 |
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FUERST DAY LAWSON LTD Vs. JINDAL EXPORTS LTD
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July 8, 2011 |
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July 18, 2011 |
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September 9, 2011 |
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July 19, 2011 |
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GAJANAN Vs. STATE OF MAHARASHTRA
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April 20, 2011 |
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November 30, 2011 |
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September 22, 2011 |
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GAMMON INDIA LTD Vs. COMMISSIONER OF CUSTOMS
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July 16, 2011 |
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July 6, 2011 |
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October 12, 2011 |
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April 4, 2011 |
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March 8, 2011 |
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November 3, 2011 |
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January 11, 2011 |
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December 16, 2011 |
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February 28, 2011 |
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January 12, 2011 |
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June 17, 2011 |
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February 3, 2011 |
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July 14, 2011 |
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October 12, 2011 |
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January 11, 2011 |
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July 28, 2011 |
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April 4, 2011 |
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April 7, 2011 |
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July 4, 2011 |
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October 11, 2011 |
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January 20, 2011 |
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September 9, 2011 |
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April 19, 2011 |
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May 19, 2011 |
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March 14, 2011 |
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GORAKSHA AMBAJI ADSUL Vs. STATE OF MAHARASHTRA
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July 7, 2011 |
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July 26, 2011 |
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May 6, 2011 |
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November 1, 2011 |
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September 6, 2011 |
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July 29, 2011 |
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August 5, 2011 |
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September 23, 2011 |
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November 18, 2011 |
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October 13, 2011 |
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August 18, 2011 |
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July 28, 2011 |
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July 6, 2011 |
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December 16, 2011 |
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March 16, 2011 |
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November 16, 2011 |
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August 25, 2011 |
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January 25, 2011 |
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January 24, 2011 |
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February 18, 2011 |
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April 20, 2011 |
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April 4, 2011 |
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June 24, 2011 |
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May 10, 2011 |
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March 1, 2011 |
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July 18, 2011 |
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November 11, 2011 |
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November 24, 2011 |
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March 4, 2011 |
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January 19, 2011 |
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March 1, 2011 |
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May 5, 2011 |
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HAKAM SINGH Vs. STATE OF HARYANA
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July 29, 2011 |
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March 10, 2011 |
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December 7, 2011 |
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October 10, 2011 |
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September 27, 2011 |
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December 5, 2011 |
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December 8, 2011 |
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September 14, 2011 |
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September 20, 2011 |
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January 27, 2011 |
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March 9, 2011 |
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February 25, 2011 |
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December 12, 2011 |
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March 30, 2011 |
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May 13, 2011 |
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February 8, 2011 |
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April 5, 2011 |
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February 10, 2011 |
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January 13, 2011 |
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February 23, 2011 |
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November 8, 2011 |
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September 2, 2011 |
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December 16, 2011 |
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December 1, 2011 |
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January 4, 2011 |
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February 21, 2011 |
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May 26, 2011 |
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May 9, 2011 |
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December 5, 2011 |
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October 31, 2011 |
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April 20, 2011 |
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February 23, 2011 |
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July 15, 2011 |
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July 6, 2011 |
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March 11, 2011 |
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October 21, 2011 |
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May 9, 2011 |
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May 23, 2011 |
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September 15, 2011 |
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September 2, 2011 |
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December 16, 2011 |
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April 20, 2011 |
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October 14, 2011 |
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January 27, 2011 |
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March 2, 2011 |
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December 1, 2011 |
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May 3, 2011 |
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January 3, 2011 |
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July 4, 2011 |
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February 3, 2011 |
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January 7, 2011 |
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February 25, 2011 |
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July 5, 2011 |
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August 26, 2011 |
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August 19, 2011 |
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May 5, 2011 |
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September 26, 2011 |
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September 6, 2011 |
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March 31, 2011 |
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March 4, 2011 |
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July 21, 2011 |
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March 30, 2011 |
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November 28, 2011 |
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April 4, 2011 |
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February 18, 2011 |
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September 7, 2011 |
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August 9, 2011 |
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August 29, 2011 |
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July 22, 2011 |
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January 5, 2011 |
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December 15, 2011 |
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November 29, 2011 |
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January 10, 2011 |
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January 18, 2011 |
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January 24, 2011 |
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January 21, 2011 |
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May 12, 2011 |
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January 11, 2011 |
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February 7, 2011 |
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August 25, 2011 |
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September 23, 2011 |
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April 28, 2011 |
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July 4, 2011 |
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January 20, 2011 |
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May 12, 2011 |
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March 17, 2011 |
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February 22, 2011 |
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July 4, 2011 |
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April 11, 2011 |
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March 3, 2011 |
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January 3, 2011 |
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April 20, 2011 |
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March 10, 2011 |
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April 7, 2011 |
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March 2, 2011 |
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May 10, 2011 |
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September 26, 2011 |
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July 6, 2011 |
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January 14, 2011 |
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May 2, 2011 |
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September 26, 2011 |
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September 13, 2011 |
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January 12, 2011 |
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February 24, 2011 |
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May 5, 2011 |
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November 8, 2011 |
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April 20, 2011 |
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January 10, 2011 |
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January 6, 2011 |
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April 28, 2011 |
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November 15, 2011 |
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November 4, 2011 |
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LIC OF INDIA Vs. SURESH KUMAR
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March 9, 2011 |
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August 23, 2011 |
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April 5, 2011 |
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February 24, 2011 |
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October 14, 2011 |
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M MOHAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE
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March 1, 2011 |
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February 2, 2011 |
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January 5, 2011 |
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M P STATE Vs. PRADEEP KUMAR GUPTA
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May 18, 2011 |
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May 9, 2011 |
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November 15, 2011 |
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April 5, 2011 |
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April 26, 2011 |
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July 14, 2011 |
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August 3, 2011 |
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August 17, 2011 |
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November 23, 2011 |
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December 16, 2011 |
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September 6, 2011 |
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September 19, 2011 |
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February 15, 2011 |
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May 10, 2011 |
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January 12, 2011 |
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April 8, 2011 |
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April 8, 2011 |
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August 9, 2011 |
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August 23, 2011 |
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MAHESH Vs. STATE OF MADHYA PRADESH
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September 13, 2011 |
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November 14, 2011 |
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January 27, 2011 |
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MALOTH SOMARAJU Vs. STATE OF A P
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August 17, 2011 |
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October 11, 2011 |
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November 10, 2011 |
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August 26, 2011 |
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July 19, 2011 |
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January 5, 2011 |
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July 4, 2011 |
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July 14, 2011 |
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October 13, 2011 |
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August 30, 2011 |
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April 7, 2011 |
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July 8, 2011 |
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April 28, 2011 |
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March 15, 2011 |
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November 28, 2011 |
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January 31, 2011 |
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December 7, 2011 |
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August 12, 2011 |
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RAJENDRA HARAKCHAND BHANDARI Vs. STATE OF MAHARASHTRA
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April 8, 2011 |
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RAJENDRA PRASAD GUPTA Vs. PRAKASH CHANDRA MISHRA
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January 12, 2011 |
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RAJENDRA PRATAP SINGH YADAV Vs. STATE OF U P
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July 5, 2011 |
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RAJENDRA PRATAP SINGH YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
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July 6, 2011 |
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RAJENDRA SINGH VERMA Vs. GOVERNOR OF NCT OF DELHI
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September 12, 2011 |
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RAJENDRA VASSUDEV DESHPRABHU Vs. DEPUTY COLLECTOR RETD AND LAND ACQUISITION OFFICER
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October 11, 2011 |
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RAJESH KUMAR Vs. STATE GOVT OF NCT OF DELHI
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September 28, 2011 |
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RAJESH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
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March 10, 2011 |
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RAJESH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
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October 3, 2011 |
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RAJESH MAHAJAN Vs. COMMISSIONER OF INCOME TAX
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October 31, 2011 |
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RAJESH SINGH Vs. STATE OF U P
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March 28, 2011 |
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May 6, 2011 |
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January 28, 2011 |
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April 8, 2011 |
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July 4, 2011 |
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August 9, 2011 |
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July 4, 2011 |
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May 30, 2011 |
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May 24, 2011 |
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May 25, 2011 |
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January 5, 2011 |
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RAKESH Vs. STATE OF MADHYA PRADESH
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September 19, 2011 |
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RAKESH Vs. STATE OF MADHYA PRADESH
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August 19, 2011 |
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RAKESH SHARMA Vs. STATE OF M P
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August 30, 2011 |
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RAKESH SHARMA Vs. CHAIRMAN MANAGING DIRECTOR UTTARANCHAL POWER CORPORATION
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August 3, 2011 |
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RALLIS INDIA LTD Vs. PODURU VIDYA BHUSAN
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April 13, 2011 |
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February 24, 2011 |
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June 9, 2011 |
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April 5, 2011 |
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July 4, 2011 |
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September 23, 2011 |
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December 5, 2011 |
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August 19, 2011 |
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March 14, 2011 |
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August 12, 2011 |
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February 21, 2011 |
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RAM PRAKASH SHARMA Vs. BABULAL BIRLA
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May 12, 2011 |
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April 28, 2011 |
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July 18, 2011 |
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RAMA KRUSHNA ROY Vs. STATE OF ORISSA
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February 8, 2011 |
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September 2, 2011 |
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February 14, 2011 |
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RAMCHANDER Vs. UNION OF INDIA
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April 7, 2011 |
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RAMDEO Vs. BOARD OF REVENUE
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March 10, 2011 |
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February 22, 2011 |
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August 18, 2011 |
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RAMESH ROUT Vs. RABINDRA NATH ROUT
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December 9, 2011 |
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January 24, 2011 |
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November 21, 2011 |
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November 2, 2011 |
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July 12, 2011 |
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July 4, 2011 |
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July 4, 2011 |
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August 2, 2011 |
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October 21, 2011 |
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January 3, 2011 |
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April 8, 2011 |
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May 13, 2011 |
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May 20, 2011 |
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July 29, 2011 |
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November 2, 2011 |
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March 29, 2011 |
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November 28, 2011 |
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February 28, 2011 |
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November 25, 2011 |
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May 6, 2011 |
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March 21, 2011 |
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February 18, 2011 |
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July 29, 2011 |
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February 10, 2011 |
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March 17, 2011 |
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March 17, 2011 |
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August 16, 2011 |
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RAYMOND LTD Vs. TUKARAM TANAJI MANDHARE
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March 9, 2011 |
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RBF RIG CORPORATION MUMBAI Vs. COMMISSIONER OF CUSTOMS
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February 8, 2011 |
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RE: EXPLOI. Vs. UNION OF INDIA
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January 10, 2011 |
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RE: EXPLOI. OF CHILN. IN ORPH. IN ST. OF T.N. Vs. UNION OF INDIA (UOI) AND ORS.
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March 7, 2011 |
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RE: EXPLOI. OF CHILN. INJ ORPH. IN ST. OF T.N. Vs. UNION OF INDIA (UOI) AND ORS.
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August 16, 2011 |
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RE: EXPLOI. OF CHILN. INJ ORPH. IN ST. OF T.N. Vs. UNION OF INDIA (UOI) AND ORS.
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September 19, 2011 |
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REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS Vs. R PERACHI
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September 19, 2011 |
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August 17, 2011 |
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March 15, 2011 |
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April 5, 2011 |
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RENU AND OTHERS Vs. DISTRICT AND SESSIONS JUDGE, TIS HAZARI COURTS, DELHI AND ANOTHER
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September 23, 2011 |
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October 11, 2011 |
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RESEARCH FOUNDN. FOR SCIENCE Vs. UNION OF INDIA (UOI) AND ANR.
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May 25, 2011 |
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September 28, 2011 |
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November 25, 2011 |
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March 31, 2011 |
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May 9, 2011 |
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April 29, 2011 |
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November 21, 2011 |
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April 13, 2011 |
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April 28, 2011 |
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August 10, 2011 |
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September 29, 2011 |
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March 18, 2011 |
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January 18, 2011 |
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May 13, 2011 |
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March 18, 2011 |
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April 4, 2011 |
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January 7, 2011 |
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January 3, 2011 |
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February 14, 2011 |
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November 16, 2011 |
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January 27, 2011 |
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May 6, 2011 |
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January 11, 2011 |
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September 23, 2011 |
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January 12, 2011 |
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October 13, 2011 |
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July 15, 2011 |
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March 18, 2011 |
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January 7, 2011 |
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January 21, 2011 |
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September 2, 2011 |
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August 26, 2011 |
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September 5, 2011 |
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January 21, 2011 |
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October 12, 2011 |
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September 12, 2011 |
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October 11, 2011 |
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January 31, 2011 |
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March 18, 2011 |
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June 1, 2011 |
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November 1, 2011 |
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November 23, 2011 |
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September 6, 2011 |
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October 12, 2011 |
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August 30, 2011 |
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August 2, 2011 |
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March 4, 2011 |
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September 13, 2011 |
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July 4, 2011 |
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January 13, 2011 |
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February 9, 2011 |
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August 2, 2011 |
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January 12, 2011 |
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February 23, 2011 |
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January 14, 2011 |
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August 10, 2011 |
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April 7, 2011 |
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August 11, 2011 |
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October 31, 2011 |
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April 15, 2011 |
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April 18, 2011 |
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October 12, 2011 |
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May 2, 2011 |
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July 13, 2011 |
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February 28, 2011 |
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February 7, 2011 |
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April 6, 2011 |
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August 5, 2011 |
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August 17, 2011 |
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January 4, 2011 |
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July 4, 2011 |
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July 5, 2011 |
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February 14, 2011 |
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September 19, 2011 |
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February 7, 2011 |
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August 19, 2011 |
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August 5, 2011 |
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February 2, 2011 |
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May 3, 2011 |
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September 30, 2011 |
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September 30, 2011 |
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May 5, 2011 |
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January 4, 2011 |
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December 15, 2011 |
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April 5, 2011 |
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June 20, 2011 |
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February 17, 2011 |
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August 2, 2011 |
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October 13, 2011 |
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July 28, 2011 |
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June 28, 2011 |
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August 2, 2011 |
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April 11, 2011 |
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April 21, 2011 |
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February 15, 2011 |
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November 14, 2011 |
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November 14, 2011 |
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November 16, 2011 |
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March 31, 2011 |
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July 13, 2011 |
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November 23, 2011 |
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August 30, 2011 |
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November 22, 2011 |
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January 4, 2011 |
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September 19, 2011 |
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March 30, 2011 |
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May 24, 2011 |
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January 20, 2011 |
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November 17, 2011 |
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SHRIPAT MAHADU PATIL Vs. CHIEF LAND AND SURVEYOR CIDCO LTD
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August 23, 2011 |
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May 30, 2011 |
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April 1, 2011 |
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April 1, 2011 |
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August 9, 2011 |
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October 12, 2011 |
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SILVERSONS Vs. ORIENTAL INSURANCE COMPANY LTD
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September 15, 2011 |
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SK YUSUF Vs. STATE OF WEST BENGAL
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June 14, 2011 |
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July 20, 2011 |
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June 1, 2011 |
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May 30, 2011 |
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May 11, 2011 |
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October 20, 2011 |
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July 5, 2011 |
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April 18, 2011 |
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August 24, 2011 |
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April 18, 2011 |
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September 2, 2011 |
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April 29, 2011 |
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August 9, 2011 |
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September 22, 2011 |
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July 14, 2011 |
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January 28, 2011 |
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March 1, 2011 |
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January 11, 2011 |
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August 18, 2011 |
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STATE BANK OF INDIA Vs. RAM LAL BHASKAR
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October 13, 2011 |
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STATE BANK OF MYSORE Vs. M C KRISHNAPPA
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July 6, 2011 |
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July 7, 2011 |
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STATE BANK OF TRAVANCORE Vs. KINGSTON COMPUTERS I P LTD
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February 22, 2011 |
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STATE OF ANDHRA PRADESH Vs. M DURGA PRASAD
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February 3, 2011 |
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STATE OF BIHAR Vs. PUKHAN MAHTO
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November 18, 2011 |
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STATE OF DELHI Vs. RAM AVTAR ALIAS RAMA
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July 7, 2011 |
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STATE OF GOA Vs. PRAVEEN ENTERPRISES
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July 4, 2011 |
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April 6, 2011 |
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STATE OF H P Vs. JAGAT RAM
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July 11, 2011 |
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July 11, 2011 |
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STATE OF H P Vs. HIMACHAL PRADESH NIZI VYAVSAYIK PRISHIKSHAN KENDRA SANGH
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April 20, 2011 |
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May 5, 2011 |
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May 5, 2011 |
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STATE OF HARYANA Vs. SURESH ALIAS PAPPU
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March 9, 2011 |
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February 15, 2011 |
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STATE OF HARYANA Vs. MAHABIR VEGETABLE OILS PVT LTD
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February 21, 2011 |
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STATE OF HARYANA Vs. MALIK TRADERS
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August 17, 2011 |
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STATE OF HARYANA Vs. RAJMAL
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November 25, 2011 |
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STATE OF HARYANA Vs. MUKESH KUMAR
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September 30, 2011 |
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STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
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September 27, 2011 |
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STATE OF HIMACHAL PRADESH Vs. SOBHANI DEVI
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August 8, 2011 |
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STATE OF J AND K Vs. AJAY DOGRA
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April 7, 2011 |
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STATE OF JHARKHAND Vs. PAKUR JAGRAM MANCH
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January 12, 2011 |
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STATE OF JHARKHAND Vs. SHIVAM COKE INDUSTRIES
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August 10, 2011 |
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STATE OF JHARKHAND Vs. ASHOK KUMAR DANGI
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July 4, 2011 |
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STATE OF KARNATAKA Vs. JANTHAKAL ENTERPRISES
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April 15, 2011 |
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STATE OF KERALA Vs. C P RAO
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May 16, 2011 |
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STATE OF KERALA Vs. RANEEF
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January 3, 2011 |
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STATE OF KERALA Vs. M G PRESANNA
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January 7, 2011 |
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STATE OF M P Vs. VISHWESHWAR KOL
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January 18, 2011 |
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STATE OF M P Vs. RAMESH
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March 18, 2011 |
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STATE OF M P Vs. PREMLAL SHRIVAS
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September 19, 2011 |
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STATE OF MADHYA PRADESH Vs. NARMADA BACHAO ANDOLAN
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September 29, 2011 |
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STATE OF MADHYA PRADESH Vs. UNION OF INDIA
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August 17, 2011 |
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STATE OF MADHYA PRADESH Vs. MEDHA PATKAR
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August 2, 2011 |
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STATE OF MADHYA PRADESH Vs. SATYAVRATA TARAN
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December 1, 2011 |
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STATE OF MAHARASHTRA Vs. GORAKSHA AMBAJI ADSUL
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July 7, 2011 |
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STATE OF MAHARASHTRA Vs. SUBHASH ARJUNDAS KATARIA
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August 26, 2011 |
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STATE OF MAHARASHTRA Vs. RAJ MARKETING
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August 26, 2011 |
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STATE OF MAHARASHTRA Vs. RAVIKANT SHANKARAPPA PATIL
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May 5, 2011 |
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STATE OF MAHARASHTRA Vs. ARK BUILDERS PVT LTD
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February 28, 2011 |
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STATE OF MAHARASHTRA Vs. VIJAY C. PULJAL
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August 29, 2011 |
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STATE OF MAHARASHTRA AND ORS. Vs. SANJAY BHALCHANDRA UMBRAJKAR AND ORS.
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July 12, 2011 |
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STATE OF ORISSA Vs. GOVERNMENT OF INDIA AND ANOTHER
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September 20, 2011 |
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STATE OF ORISSA Vs. MAMATA MOHANTY
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February 9, 2011 |
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STATE OF ORISSA Vs. SAROJ KUMAR JENA
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February 9, 2011 |
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STATE OF ORISSA Vs. BHAGYADHAR DASH
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July 4, 2011 |
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STATE OF ORISSA Vs. GOVERNMENT OF INDIA
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April 8, 2011 |
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STATE OF PUNJAB Vs. JAGTAR SINGH
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July 26, 2011 |
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STATE OF PUNJAB Vs. PIARA SINGH
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August 10, 2011 |
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STATE OF PUNJAB Vs. JAGDISH KAUR
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August 26, 2011 |
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STATE OF PUNJAB Vs. CENTRAL BUREAU OF INVESTIGATION
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September 2, 2011 |
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STATE OF PUNJAB Vs. STATE OF HARYANA
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September 23, 2011 |
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STATE OF PUNJAB Vs. AMARJIT SINGH
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February 8, 2011 |
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STATE OF PUNJAB Vs. AMARJIT SINGH
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May 3, 2011 |
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STATE OF PUNJAB Vs. DAVINDER PAL SINGH BHULLAR
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December 7, 2011 |
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STATE OF PUNJAB AND ORS. Vs. NIRBHAI SINGH AND ANR.
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May 27, 2011 |
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STATE OF RAJASTHAN Vs. BAJRANG LAL SHARMA
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July 20, 2011 |
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STATE OF RAJASTHAN Vs. SHERA RAM ALIAS VISHNU DUTTA
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December 1, 2011 |
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STATE OF RAJASTHAN Vs. VIDHYA DEVI
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August 4, 2011 |
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STATE OF RAJASTHAN Vs. MAHILA MANDAL
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July 4, 2011 |
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STATE OF RAJASTHAN Vs. TARA SINGH
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March 29, 2011 |
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STATE OF RAJASTHAN Vs. MAHESH KUMAR SHARMA
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March 2, 2011 |
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STATE OF RAJASTHAN Vs. DAYA LAL
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January 13, 2011 |
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STATE OF RAJASTHAN Vs. ARJUN SINGH
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September 2, 2011 |
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STATE OF RAJASTHAN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
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October 11, 2011 |
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STATE OF RAJASTHAN Vs. SHANKAR LAL PARMAR
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September 30, 2011 |
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STATE OF RAJASTHAN Vs. JEEV RAJ
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August 11, 2011 |
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STATE OF RAJASTHAN Vs. SANYAM LODHA
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August 25, 2011 |
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STATE OF RAJASTHAN Vs. J K SYNTHETICS LTD
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July 4, 2011 |
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STATE OF RAJASTHAN Vs. ISLAM
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May 24, 2011 |
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STATE OF RAJASTHAN Vs. HAKAM SINGH
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June 15, 2011 |
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STATE OF RAJASTHAN Vs. CHHOTE LAL
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June 8, 2011 |
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STATE OF RAJASTHAN Vs. ABDUL MANNAN
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July 7, 2011 |
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STATE OF RAJASTHAN Vs. TALEVAR
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June 17, 2011 |
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STATE OF RAJSTHAN Vs. RAVI SHANKAR SRIVASTAVA
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November 4, 2011 |
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STATE OF TAMIL NADU Vs. K SHYAM SUNDER
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August 9, 2011 |
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STATE OF TAMIL NADU Vs. SAKETH INDIA LTD
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April 21, 2011 |
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STATE OF TAMIL NADU Vs. INDIA CEMENTS LTD
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April 21, 2011 |
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STATE OF TAMIL NADU Vs. M. SESHACHALAM
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June 14, 2011 |
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STATE OF U P Vs. MAHINDRA AND MAHINDRA LTD
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April 20, 2011 |
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STATE OF U P Vs. RAKESH KUMAR KESHARI
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May 4, 2011 |
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STATE OF U P Vs. PREETAM
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March 31, 2011 |
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STATE OF U P Vs. REKHA RANI
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March 30, 2011 |
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STATE OF U P Vs. CHHOTEYLAL
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January 14, 2011 |
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STATE OF U P Vs. MADHAV PRASAD SHARMA
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January 10, 2011 |
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STATE OF U P Vs. COMBINED CHEMICALS COMPANY PRIVATE LIMITED
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January 4, 2011 |
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STATE OF U P Vs. BHARAT SINGH
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March 8, 2011 |
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STATE OF U P Vs. NARESH
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March 8, 2011 |
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STATE OF U P Vs. NARENDRA PAL SINGH
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February 11, 2011 |
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STATE OF U P Vs. DALJIT SINGH
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February 11, 2011 |
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STATE OF U P Vs. GARIBUDDI @ GARIBUDDIN
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August 25, 2011 |
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STATE OF U P Vs. LUXMI KANT SHUKLA
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August 19, 2011 |
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STATE OF U P Vs. MOHD IQRAM
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June 13, 2011 |
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STATE OF U P Vs. RANJIT RAM ALIAS KHARPANCHI
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June 7, 2011 |
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STATE OF U P Vs. NARENDRA BAHADUR SINGH
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September 6, 2011 |
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STATE OF U P Vs. ALOK VERMA
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September 2, 2011 |
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STATE OF U P Vs. MOHAN MEAKIN BREWERIES LTD
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September 23, 2011 |
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STATE OF U P Vs. PRAGYESH MISRA
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December 9, 2011 |
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STATE OF U.P. AND ANR. Vs. SHER BAZ KHAN AND ANR.
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November 22, 2011 |
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STATE OF U.P. AND ORS. Vs. RAKESH KUMAR KESHARI AND ANR.
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July 5, 2011 |
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STATE OF UTTAR PRADESH Vs. J P SARASWAT
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March 11, 2011 |
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STATE OF UTTARAKHAND Vs. HARPAL SINGH RAWAT
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February 17, 2011 |
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STATE OF UTTARAKHAND Vs. ARCHANA SHUKLA
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July 20, 2011 |
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STATE OF UTTARAKHAND Vs. VILLAGERS OF VIL. JAMARIA BALULI AND VANGHAT
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September 23, 2011 |
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STATE OF UTTARANCHAL Vs. SUNIL KUMAR VAISH
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August 16, 2011 |
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STATE OF UTTARANCHAL Vs. GOLDEN FOREST CO P LTD
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April 11, 2011 |
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STATE OF UTTARANCHAL Vs. RAJENDRA SINGH KANDWAL
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July 20, 2011 |
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STATE OF WEST BENGAL Vs. PRAFULLA CHURAN LAW
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February 4, 2011 |
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STATE OF WEST BENGAL Vs. DEBASISH MUKHERJEE
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September 14, 2011 |
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STATE OF WEST BENGAL Vs. HOWRAH GANATANTRIK NAGARIK SAMITY
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September 12, 2011 |
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STATE OF WEST BENGAL Vs. MANI BHUSHAN KUMAR
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October 11, 2011 |
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STATE OF WEST BENGAL Vs. NAZRUL ISLAM
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October 13, 2011 |
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STEEL AUTHORITY OF INDIA LTD Vs. BABLU CHANDRA BHOWMICK
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July 13, 2011 |
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STERLITE INDUSTRIES I LTD Vs. UNION OF INDIA
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October 11, 2011 |
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SUBA SINGH Vs. DAVINDER KAUR
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July 6, 2011 |
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SUBHAKAR BISWAS Vs. SANDEEP META
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April 7, 2011 |
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SUBHAS PRASAD SINHA Vs. STATE OF BIHAR & ORS.
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September 29, 2011 |
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SUBRAMANI Vs. STATE BY INSPECTOR OF POLICE
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January 20, 2011 |
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SUBRAMANI ALIAS JEEVA ALIAS KULLAJEEVA Vs. S H O ODIYANSALAI
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March 30, 2011 |
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SUCHETAN EXPORTS P LTD Vs. GUPTA COAL INDIA LIMITED
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August 2, 2011 |
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SUDAM ALIAS RAHUL KANIRAM JADHAV Vs. STATE OF MAHARASHTRA
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July 4, 2011 |
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SUDARSHAN KUMAR Vs. STATE OF HARYANA
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July 28, 2011 |
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SUDHIR KUMAR CONSUL Vs. ALLAHABAD BANK
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February 21, 2011 |
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SUKHBIR SINGH Vs. STATE OF PUNJAB
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January 27, 2011 |
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SUKHDEV SINGH (D) Vs. PURAN AND ORS.
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August 18, 2011 |
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SUKUR ALI Vs. STATE OF ASSAM
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February 24, 2011 |
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SUMEET SALUJA Vs. STATE OF U P
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April 18, 2011 |
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SUNIL Vs. STATE OF HARYANA
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July 13, 2011 |
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SUNIL Vs. STATE OF MAHARASHTRA AND ORS.
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May 9, 2011 |
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SUNIL KUMAR GHOSH Vs. K RAM CHANDRAN
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November 18, 2011 |
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SUNIL RAI ALIAS PAUA Vs. UNION TERRITORY CHANDIGARH
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July 4, 2011 |
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SUNIL SHARMA Vs. BACHITAR SINGH
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February 7, 2011 |
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SUNITA KUMARI KASHYAP Vs. STATE OF BIHAR
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April 11, 2011 |
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SUPERINTENDENT FOREIGN POST OFFICE Vs. INDO LHASA CURIOUS
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June 7, 2011 |
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SUPERINTENDENT, GANDHI MEMORIAL HOSPITAL, DEPARTMENT OF HEALTH & FAMILY WELFARE,
KALYANI, NADIA Vs. TARUN KUMAR SARKAR S/O LATE RAMANI MOHAN SARKAR AND ORS
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June 22, 2011 |
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SUPREME COURT BAR ASSOCIATION Vs. B D KAUSHIK
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September 26, 2011 |
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SURAJ LAMP AND INDUSTRIES PVT LTD Vs. STATE OF HARYANA
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October 11, 2011 |
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SURAZ INDIA TRUST Vs. UNION OF INDIA
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April 4, 2011 |
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SURENDER ALIAS BABLI Vs. STATE OF DELHI
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July 28, 2011 |
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SURENDERA MISHRA Vs. STATE OF JHARKHAND
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January 6, 2011 |
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SURENDRA Vs. STATE OF RAJASTHAN
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April 13, 2011 |
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SURENDRA KOLI Vs. STATE OF U P
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February 15, 2011 |
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SURENDRA KUMR @ RAMBABU Vs. STATE OF BIHAR
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April 1, 2011 |
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SURENDRA PRASAD SHUKLA Vs. STATE OF JHARKHAND
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September 1, 2011 |
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SURESH DHANUKA Vs. SUNITA MOHAPATRA
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December 2, 2011 |
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SURINDER KUMAR Vs. STATE OF HARYANA
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October 21, 2011 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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January 12, 2011 |
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SURYA MANI SHARMA Vs. UNION OF INDIA
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September 7, 2011 |
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SUSHIL SURI Vs. CBI
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May 6, 2011 |
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SUSHILA DIGAMBAR NAIK Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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January 14, 2011 |
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SWADESI JAGRAN MANCH Vs. STATE OF ORISSA
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July 4, 2011 |
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SWAMI VIVEKANAND COLLEGE OF EDUCATION Vs. UNION OF INDIA
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October 12, 2011 |
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SWAMINATHAN Vs. STATE OF TAMIL NADU
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January 12, 2011 |
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SWAPAN KUMAR SENAPATI Vs. STATE OF WEST BENGAL
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February 24, 2011 |
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SYED ABDUL WAHAD Vs. KUBRA BEGUM
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May 2, 2011 |
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SYED MAQBOOL ALI Vs. STATE OF UTTAR PRADESH
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April 4, 2011 |
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SYED MEHABOOB Vs. NEW INDIA ASSURANCE CO LTD
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February 7, 2011 |
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SYNDICATE BANK Vs. RAMACHANDRAN PILLAI
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January 4, 2011 |
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T C THANGARAJ Vs. V ENGAMMAL
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July 29, 2011 |
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T V VENUGOPAL Vs. USHODAYA ENTERPRISES LTD
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March 3, 2011 |
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T VARGHESE GEORGE Vs. KORA K GEORGE
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October 13, 2011 |
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T. LAXMAN KUMAR Vs. PRADEEP KUMAR PATIL
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September 22, 2011 |
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T.N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA (UOI) AND ORS.
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September 16, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA AND ORS.
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December 9, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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August 19, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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August 26, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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October 21, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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November 18, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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November 25, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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January 31, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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February 21, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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March 7, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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March 14, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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July 29, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
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January 14, 2011 |
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
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December 16, 2011 |
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TAKDIR SAMSUDDIN SHEIKH Vs. STATE OF GUJARAT
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October 21, 2011 |
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TAMIL NADU HOUSING BOARD Vs. SERVICE SOCIETY
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March 4, 2011 |
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TAPAS KUMAR GHOSH Vs. STATE OF WEST BENGAL
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June 7, 2011 |
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TATA MILLS Vs. TATA HOUSING DEVELOPMENT CO LTD
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September 5, 2011 |
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TATA MOTORS LTD Vs. TALATHI OF VILLAGE CHIKHALI
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July 4, 2011 |
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TEJ BIR Vs. STATE OF HARYANA
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February 14, 2011 |
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TEJAS NETWORKS LTD. Vs. UNION OF INDIA
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September 20, 2011 |
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TEKNIKA COMPONENTS Vs. COMMISSIONER OF INCOME TAX
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September 23, 2011 |
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TGN KUMAR Vs. STATE OF KERALA
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January 14, 2011 |
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THDC INDIA LTD Vs. VOITH HYDRO GMBH CO
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March 17, 2011 |
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THERMAX LTD Vs. K M JOHNY
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September 27, 2011 |
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THIRUMALAI CHEMICALS LIMITED Vs. UNION OF INDIA
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April 11, 2011 |
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THOTA VENKATESWARLU Vs. STATE OF A P
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September 2, 2011 |
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TIKAULA SUGAR MILLS LTD Vs. STATE OF U P
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March 7, 2011 |
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TILAKNAGAR INDUSTRIES LTD Vs. STATE OF A P
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October 19, 2011 |
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TIMES GLOBAL BROADCASTING CO LTD Vs. PARSHURAM BABARAM SAWANT
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November 14, 2011 |
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TOYATO KIRLOSKAR MOTOR PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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March 29, 2011 |
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TRAMBAKESHWAR DEVASTHAN TRUST Vs. PRESIDENT PUROHIT SANGH
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October 13, 2011 |
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TRANS MEDITERRANEAN AIRWAYS Vs. UNIVERSAL EXPORTS
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September 15, 2011 |
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TRIDENT INDIA LTD Vs. CHAM ICE AND COLD STORAGE
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January 12, 2011 |
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TRILOK SUDHIRBHAI PANDYA Vs. UNION OF INDIA
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October 13, 2011 |
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TRISHALA JAIN Vs. STATE OF UTTARANCHAL
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May 5, 2011 |
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TUKARAM Vs. STATE OF MAHARASHTRA
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February 24, 2011 |
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U G HOSPITALS PVT LTD Vs. STATE OF HARYANA
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January 19, 2011 |
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U P AVAS EVAM VIKAS PARISHAD Vs. SHEO NARAIN KUSHWAHA
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April 25, 2011 |
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U P AVAS EVAM VIKAS PARISHAD Vs. U P POWER CORPORATION LTD
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October 18, 2011 |
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U P FINANCIAL CORPORATION Vs. SRI BHARAT PAPER UDYOG P LTD
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September 8, 2011 |
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U P S R T C NOW UTTARAKHAND TRANSPORT CORPORATION Vs. SATNAM SINGH
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February 7, 2011 |
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U P STATE TEXTILE CORPN LTD Vs. SURESH KUMAR
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February 2, 2011 |
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U SOWRI REDDY Vs. B SUSEELAMMA
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April 4, 2011 |
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U.P.S.R.T.C. Vs. COMMISSIONER OF CENTRAL EXCISE
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January 12, 2011 |
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ULTRA TECH CEMENT LTD Vs. STATE OF MAHARASHTRA
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September 27, 2011 |
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UMERKHAN Vs. BISMILLABI ALIAS BABULAL SHAIKH
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July 28, 2011 |
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UMESH KUMAR Vs. STATE OF UTTARAKHAND
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June 1, 2011 |
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UMMU SABEENA Vs. STATE OF KERALA
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November 17, 2011 |
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UNIFLEX CABLES LTD Vs. COMMISSIONER CENTRAL EXCISE
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August 24, 2011 |
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UNION OF INDIA Vs. R BALASUBRAMANIAN
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June 1, 2011 |
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UNION OF INDIA Vs. VIKRAMBHAI MAGANBHAI CHAUDHARI
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July 1, 2011 |
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UNION OF INDIA Vs. KRAFTERS ENGINEERING AND LEASING P LTD
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July 12, 2011 |
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UNION OF INDIA Vs. RAM SINGH THAKUR
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July 14, 2011 |
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UNION OF INDIA Vs. JUJHAR SINGH
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July 15, 2011 |
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UNION OF INDIA Vs. ARULMOZHI INIARASU
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July 6, 2011 |
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UNION OF INDIA Vs. PRADIP KUMAR KEDIA
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November 17, 2011 |
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UNION OF INDIA Vs. COL L S N
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November 23, 2011 |
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UNION OF INDIA Vs. RAMESH GANDHI
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November 14, 2011 |
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UNION OF INDIA Vs. NITDIP TEXTILE PROCESSORS PVT LTD
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November 3, 2011 |
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UNION OF INDIA Vs. B S DARJEE
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October 20, 2011 |
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UNION OF INDIA Vs. DEEPAK ELECTRIC AND TRADING COMPANY
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October 20, 2011 |
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UNION OF INDIA Vs. ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA
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October 11, 2011 |
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UNION OF INDIA Vs. HASSAN ALI KHAN
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September 30, 2011 |
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UNION OF INDIA Vs. RABINDER SINGH
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September 29, 2011 |
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UNION OF INDIA Vs. BODUPALLI GOPALASWAMI
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September 12, 2011 |
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UNION OF INDIA Vs. J D SURYAVANSHI
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September 5, 2011 |
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UNION OF INDIA Vs. B KISHORE
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April 6, 2011 |
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UNION OF INDIA Vs. S K KAPOOR
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March 16, 2011 |
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UNION OF INDIA Vs. M M SHARMA
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March 30, 2011 |
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UNION OF INDIA Vs. GLAXO INDIA LTD
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March 30, 2011 |
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UNION OF INDIA Vs. MASTER CONSTRUCTION CO
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April 25, 2011 |
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UNION OF INDIA Vs. TANTIA CONSTRUCTION PVT LTD
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April 18, 2011 |
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UNION OF INDIA Vs. DHIRAJ
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April 19, 2011 |
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UNION OF INDIA Vs. SHYAM BABU MAHESHWARI
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May 9, 2011 |
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UNION OF INDIA Vs. KARTAR KAUR
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May 24, 2011 |
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UNION OF INDIA Vs. SHANKARI DEVI
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February 10, 2011 |
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UNION OF INDIA Vs. J JASON JOSEPH
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February 14, 2011 |
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UNION OF INDIA Vs. GIANI
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February 17, 2011 |
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UNION OF INDIA Vs. NRIPEN SARMA
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February 17, 2011 |
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UNION OF INDIA Vs. INDSWIFT LABORATORIES LTD
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February 21, 2011 |
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UNION OF INDIA Vs. KUSHALA SHETTY
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February 21, 2011 |
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UNION OF INDIA Vs. MANAB KUMAR GUHA
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February 28, 2011 |
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UNION OF INDIA Vs. VARTAK LABOUR UNION
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March 4, 2011 |
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UNION OF INDIA Vs. J. EDWARD SIMON
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September 15, 2011 |
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UNION OF INDIA Vs. MOHAN ROCKY SPRINGWATER BREWERIES LTD.
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July 29, 2011 |
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UNION OF INDIA Vs. V.E. COMMERCIAL VEHICLES LTD.
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July 13, 2011 |
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UNION OF INDIA Vs. ASHOK KUMAR SHARMA
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January 14, 2011 |
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UNION OF INDIA Vs. PATIALA CASTINGS PRIVATE LTD
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February 15, 2011 |
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UNION OF INDIA Vs. RAFIQUE SHAIKH BHIKAN
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October 14, 2011 |
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UNION OF INDIA Vs. RIYAZUDDIN KURESHI
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September 14, 2011 |
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UNION OF INDIA Vs. HASSAN ALI KHAN
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August 16, 2011 |
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UNION OF INDIA Vs. HASSAN ALI KHAN
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August 18, 2011 |
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UNION OF INDIA Vs. CHAMPABAI DEVICHAND SAHA
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August 8, 2011 |
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UNION OF INDIA (UOI) Vs. H.M.M. LTD.
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September 22, 2011 |
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UNION OF INDIA (UOI) Vs. STATE OF GUJARAT AND ORS.
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September 13, 2011 |
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UNION OF INDIA (UOI) AND ORS. Vs. MADRAS STEEL RE-ROLLERS ASSOCIATION
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February 11, 2011 |
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UNION PUBLIC SERVICE COMMISSION Vs. GYAN PRAKASH SRIVASTAVA
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November 30, 2011 |
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UNION PUBLIC SERVICE COMMOSSION Vs. NASEERUDDIN WANI
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August 11, 2011 |
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UNION TERRITORY ADMINISTRATION CHANDIGARH Vs. MANJU MATHUR
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January 14, 2011 |
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UNITED BANK OF INDIA Vs. PRASANTA KUMAR ROY
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August 30, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. K M POONAM
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February 18, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. SHILA DATTA
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October 13, 2011 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MANJEET KAUR
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May 11, 2011 |
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UNITED RICELAND LTD Vs. STATE OF HARYANA
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January 7, 2011 |
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UNIVERSITY OF JAMMU Vs. T S KHAN
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April 8, 2011 |
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UNIVERSITY OF KERALA Vs. COUNCIL PRINCIPALS COLLEGES KERALA
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December 8, 2011 |
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UNNI MENON Vs. UNION OF INDIA
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January 7, 2011 |
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URMILA Vs. RASHPAL KAUR
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August 9, 2011 |
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URVIBEN CHIRAGBHAI SHETH Vs. VIJAYBHAI SHAMBHUBHAI JORANPUTRA
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April 26, 2011 |
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USHA KUMARI RANAWAT Vs. SENIOR DIVISINAL MANAGER LIC OF INDIA
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May 25, 2011 |
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USHA KUMARI RANAWAT Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
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May 12, 2011 |
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USHA RECTIFIER CORPN I LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
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January 13, 2011 |
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UTTAM INDUSTRIES Vs. COMMNR OF CENTRAL EXCISE HARYANA
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February 21, 2011 |
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UTTAM KUMAR Vs. STATE OF M.P.
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July 13, 2011 |
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UTTAR PRADESH POWER CORPORATION LTD Vs. NTPC LTD
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September 14, 2011 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KULSUM
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July 25, 2011 |
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V ENGAMMAL Vs. P SUGANTHI
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July 29, 2011 |
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V GOPAL Vs. P GANASELVAUDAYAKUMARI
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August 26, 2011 |
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V S ACHUTHANANDAN Vs. R BALAKRISHNA PILLAI
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February 10, 2011 |
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V SUMATIBEN MAGANLAL MANANI Vs. UTTAMCHAND KASHIPRASAD SHAH
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July 4, 2011 |
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V. RAMAKRISHNA RAO Vs. SINGARENI COLLIERIES COMPANY LTD. AND ANR.
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April 21, 2011 |
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VAITHI ALIAS VAITHIANATHAN Vs. STATE OF TAMIL NADU
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November 14, 2011 |
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VALLIYAMMAL Vs. SPECIAL TAHSILDAR LAND ACQUISITION
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August 1, 2011 |
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VARGHESE K JOSEPH Vs. CUSTODIAN
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January 31, 2011 |
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VARSHA Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
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August 16, 2011 |
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VASANTH SREEDHAR KULKARNI Vs. STATE OF KARNATAKA
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October 14, 2011 |
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VED VRATA SHARMA Vs. MAHENDRA KUMAR JAIN & ORS.
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August 26, 2011 |
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VEENA Vs. STATE GOVT OF NCT
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January 28, 2011 |
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VEERAN Vs. STATE OF M P
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April 13, 2011 |
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VELU ALIAS VELMURUGAN Vs. STATE THROUGH INSPECTOR OF POLICE
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April 27, 2011 |
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VIDEOCON INDUSTRIES LIMITED Vs. UNION OF INDIA
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May 11, 2011 |
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VIJAY DHANJI CHAUDHARY Vs. SUHAS JAYANT NATWADKAR
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October 12, 2011 |
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VIJAY KUMAR Vs. STATE OF U P
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August 3, 2011 |
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VIJAY SINGH Vs. STATE OF DELHI
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August 1, 2011 |
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VIKAS CHAUDHARY Vs. STATE OF NCT OF DELHI
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August 11, 2011 |
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VIKAS JALAN Vs. SHREYA PET PVT LTD
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March 7, 2011 |
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VIKAS KUMAR ROORKEWAL Vs. STATE OF UTTARAKHAND
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January 11, 2011 |
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VIMALESHWAR NAGAPPA SHET Vs. NOOR AHMED SHERIFF
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May 11, 2011 |
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VINAY SHARMA Vs. STATE OF U P
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September 19, 2011 |
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VINNY PARMVIR PARMAR Vs. PARMVIR PARMAR
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July 20, 2011 |
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VINOD KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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June 17, 2011 |
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VINOD KUMAR THAREJA Vs. ALPHA CONSTRUCTION
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February 8, 2011 |
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VISHNU AGARWAL Vs. STATE OF U P
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February 23, 2011 |
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VISHNU PRASHAD Vs. STATE OF UTTARAKHAND
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July 12, 2011 |
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VISHRAM SINGH RAGHUBANSHI Vs. STATE OF U P
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June 15, 2011 |
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VISHWA MOHINI Vs. DISTRICT INSPECTOR OF SCHOOLS
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October 31, 2011 |
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VISVESWARAYA TECHNOLOGICAL UNIVERSITY Vs. KRISHNENDU HALDER
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February 18, 2011 |
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VIVEK KASHINATH PATIL Vs. RAJENDRASING KHUSHALSING MAHENDRA
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August 19, 2011 |
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VODAFONE INTERNATIONAL HOLDINGS BV Vs. UNION OF INDIA
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April 15, 2011 |
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W KALYANI Vs. STATE TR INSPECTOR OF POLICE
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December 1, 2011 |
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WAIKHOM YAIMA SINGH Vs. STATE OF MANIPUR
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April 18, 2011 |
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WAKKAR Vs. STATE OF U P
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February 3, 2011 |
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WAMAN Vs. STATE OF MAHARASHTRA
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June 29, 2011 |
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WASIM AHMED SAEED Vs. UNION OF INDIA (UOI) AND ORS.
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April 25, 2011 |
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WASIM AHMED SAEED PETITIONER Vs. UNION OF INDIA (UOI) AND ORS.
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October 11, 2011 |
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YASHPAL Vs. CHANDIGARH ADMINISTRATION
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May 30, 2011 |
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YASHWANT ARJUN MORE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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August 11, 2011 |
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YIN CHENG HSIUNG Vs. ESSEM CHEMICAL INDUSTRIES
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January 31, 2011 |
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YOGRAJ INFRASTRUCTURE LTD Vs. SSANG YONG ENGINEERING AND CONSTRUCTION CO LTD
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September 1, 2011 |
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YOGRAJ INFRASTRUCTURE LTD Vs. SSANGYONG ENGINEERING
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December 15, 2011 |
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YOMESHBHAI PRANSHANKAR BHATT Vs. STATE OF GUJARAT
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May 19, 2011 |
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ZAFRUDDIN KHAN Vs. ALIGARH MUSLIM UNIVERSITY
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February 14, 2011 |
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ZAHOOR Vs. STATE OF U P
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April 26, 2011 |
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ZUARI CEMENTS LTD Vs. A P POWER GENERATION CORPORATION LTD
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January 17, 2011 |