REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
MOTHURU NARAYANA Vs. PADMIDIMUKKALA	March 31, 2010
SPECIAL LAND ACQUISITION OFFICER, MYSORE URBAN DEVELOPMENT AUTHORITY Vs. SAKAMMA	November 30, 2010
A D N BAJPAI Vs. STATE OF M P	January 12, 2010
A K BEHRA Vs. UNION OF INDIA	May 6, 2010
A M BHARVAD Vs. STATE OF GUJARAT	August 26, 2010
A NATESAM PILLAI Vs. SPL TAHSILDAR LAND ACQUISITION TIRUCHY	August 11, 2010
A P PUBLIC SERVICE COMMISSION Vs. PRASADA RAO	February 25, 2010
A P STATE TRADING CORPORATION LTD Vs. G V MALLA REDDY AND CO	September 27, 2010
A P T ISPAT PVT LTD Vs. U P SMALL INDUSTRIAL CORPORATION LTD	April 23, 2010
A S MOHAMMED RAFI Vs. STATE OF TAMIL NADU	December 6, 2010
A S MOHAMMED RAFI Vs. STATE OF TAMIL NADU	December 12, 2010
A. KADAR MUJAWAR Vs. STATE OF MAHARASHTRA	October 19, 2010
ABDUL MANNAN Vs. STATE OF ASSAM	February 18, 2010
ABDUL RAZAK Vs. MANGESH RAJARAM WAGLE	January 7, 2010
ABDUL SAYEED Vs. STATE OF MADHYA PRADESH	September 14, 2010
ABHIJIT SARKAR Vs. MANAGER, SBI CARDS AND PAYMENTS SERVICES (P) LTD AND ORS	March 4, 2010
ABRAR Vs. STATE OF UTTAR PRADESH	December 16, 2010
ABRAR AHMED GULAM AHMED Vs. STATE OF MAHARASHTRA	April 23, 2010
ABU SALEM ABDUL QAYOOM ANSARI Vs. STATE OF MAHARASHTRA	September 10, 2010
ABU THAKIR Vs. STATE INSPECTOR OF POLICE TAMIL NADU	April 19, 2010
ABUBUCKER SIQQIQUE Vs. STATE	December 6, 2010
ADALAT PANDIT Vs. STATE OF BIHAR	May 14, 2010
ADMINISTRATOR UNION TERRITORY OF DADRA AND NAGAR HAVELI Vs. GULABHIA M LAD	April 28, 2010
AFCONS INFRASTRUCTURE LTD Vs. CHERIAN VARKEY CONSTRUCTION CO P LTD	July 26, 2010
AFTAB AHMAD ANASARI Vs. STATE OF UTTARANCHAL	January 12, 2010
AJAMBI Vs. ROSHANBI	August 30, 2010
AJANTA PHARMA LTD Vs. COMMISSIONER OF INCOME TAX-9 MUMBAI	September 9, 2010
AJAY KUMAR Vs. STATE OF MADHYA PRADESH	October 1, 2010
AJAY KUMAR Vs. STATE OF JKARKHAND	March 16, 2010
AJMER SINGH Vs. STATE OF HARYANA	February 15, 2010
AJMER VIDYUT VITRAN NIGAM Vs. NAVIN KUMAR SAINI	October 29, 2010
AJMERA HOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX	August 20, 2010
AKLOO AHIR Vs. STATE OF BIHAR	March 11, 2010
ALKA GUPTA Vs. NARENDER KUMAR GUPTA	September 27, 2010
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	April 20, 2010
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	July 12, 2010
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	December 13, 2010
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	September 13, 2010
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	April 7, 2010
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA	October 18, 2010
ALL INDIA JUDGES ASSOCIATION & ORS. Vs. UNION OF INDIA & ORS.	November 29, 2010
ALL INDIA JUDGES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS	May 4, 2010
ALL INDIA JUDGES ASSON Vs. UNION OF INDIA	September 27, 2010
ALL INDIA JUDGES ASSON. & ORS. Vs. UNION OF INDIA & ORS.	July 19, 2010
ALL INDIA JUDGES ASSON. & ORS. Vs. UNION OF INDIA & ORS.	July 26, 2010
ALL INDIA JUDGES ASSON. & ORS. Vs. UNION OF INDIA & ORS.	August 16, 2010
ALL SIKKIM YOUTH ASSOCIATION Vs. H R SUBBA	October 8, 2010
ALLAHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P	May 12, 2010
ALVA ALUMINIUM LTD Vs. GABRIEL INDIA LIMITED	November 16, 2010
AMAL KUMAR GHOSH Vs. BASANTA KUMAR ALMAL	April 28, 2010
AMALENDU SAHOO Vs. ORIENTAL INSURANCE CO LTD	March 25, 2010
AMAR CHAKRAVARTY Vs. MARUTI SUZUKI INDIA LTD	November 29, 2010
AMAR SINGH Vs. UNION OF INDIA	November 15, 2010
AMAR SINGH Vs. STATE OF RAJASTHAN	August 3, 2010
AMARINDER SINGH Vs. SPECIAL COMMITTEE PUNJAB VIDHAN SABHA	April 26, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	April 29, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	September 29, 2010
AMBULANCE ACCESS FOUNDATION INDIA Vs. UNION OF INDIA	November 18, 2010
AMCHONG TEA ESTATE Vs. UNION OF INDIA	August 9, 2010
AMICUS CURIAS Vs. PRASHANT BHUSHAN	July 14, 2010
AMINA BEEVI Vs. THACHI	October 27, 2010
AMIT KUMAR Vs. STATE OF PUNJAB	August 12, 2010
AMRAVATI DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD	April 15, 2010
AMRIT LAL KAPOOR Vs. KUSUM LATA KAPOOR	May 6, 2010
ANAANT DUPAR & ORS. Vs. STATE OF PUNJAB & ANR.	June 26, 2010
ANAND ARYA Vs. UNION OF INDIA	December 3, 2010
ANAND SINGH Vs. STATE OF UTTAR PRADESH	July 28, 2010
ANDHRA PRADESH TOURISM DEVELOPMENT CORPN LTD Vs. PAMPA HOTELS LTD	April 20, 2010
ANGAD DAS Vs. UNION OF INDIA	February 18, 2010
ANGEL BABY PRODUCTS PVT LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	October 27, 2010
ANIL KUMAR Vs. B S NEELKANTA	May 7, 2010
ANIMAL WELFARE BOARD OF INDIA Vs. A.NAGARAJA	November 25, 2010
ANIRUDH SINGH KATOCH Vs. UNION OF INDIA	May 5, 2010
ANJANI CHAUDHARY Vs. STATE OF BIHAR	October 26, 2010
ANJANI MOLU DESSAI Vs. STATE OF GOA	December 7, 2010
ANKUR GUTKHA Vs. INDIAN ASTHAMA CARE SOCIETY	December 7, 2010
ANOKH SINGH Vs. PUNJAB STATE ELECTION COMMISSION	October 29, 2010
ANOOP SHARMA Vs. EXECUTIVE ENGINEER PUBLIC HEALTH DIVISION	April 9, 2010
ARCHEAN GRANITES LTD Vs. RPS BENEFIT FUND LTD	March 9, 2010
ARIHANT COAL SALES (INDIA) PRIVATE LIMITED Vs. ETA STAR INTERNATIONAL LIC	September 21, 2010
ARUMUGAM Vs. STATE	July 28, 2010
ARUN KUMAR AGARWAL Vs. NATIONAL INSURANCE COMPANY	July 22, 2010
ARUN LAL Vs. UNION OF INDIA	November 30, 2010
ARUN RAJ Vs. UNION OF INDIA	May 13, 2010
ARVIND KUMAR MISHRA Vs. NEW INDIA ASSURANCE CO LTD	September 29, 2010
ASHISH RANJAN Vs. ANUPAMA TANDON	November 30, 2010
ASHOK C SAMANI Vs. CUSTODIAN	May 17, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	July 8, 2010
ASHOK KUMAR DAS Vs. UNIVERSITY OF BURDWAN	March 16, 2010
ASHOK KUMAR SAHU Vs. UNION OF INDIA	July 16, 2010
ASHOK PAL SINGH Vs. UP JUDICIAL SERVICES ASSOCIATION	September 13, 2010
ASOKE BASAK Vs. STATE OF MAHARASHTRA	October 8, 2010
ASSISTANT COMMERCIAL TAX OFFICER Vs. RIJHUMAL JEEVANDAS	April 15, 2010
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KANSAI NEROLAC PAINTS LTD	April 15, 2010
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT Vs. SHUKLA AND BROTHERS	April 15, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HOTEL BLUE MOON	February 2, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DHARIYA CONSTRUCTION COMPANY	February 16, 2010
ASSISTANT COMMISSIONER,COMMERCIAL TAX Vs. SHYAM TRADING CORPORATION	January 15, 2010
ASSISTANT ELECTRICAL ENGINEER Vs. SATYENDRA RAI	November 11, 2010
ASSOCIATION OF LEASING AND FINANCIAL SERVICE COMPANIES Vs. UNION OF INDIA	October 26, 2010
ASSST C I T VADODARA Vs. ELECON ENGINEERING CO LTD	February 26, 2010
ATBIR Vs. GOVT OF N C T OF DELHI	August 9, 2010
ATHAR HUSSAIN Vs. SYED SIRAJ AHMED	January 5, 2010
ATLA SIDDA REDDY Vs. BUSI SUBBA REDDY	May 6, 2010
ATLURI BRAHMANANDAM Vs. ANNE SAI BAPUJI	November 18, 2010
AURANGABAD ELECTRICALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	November 12, 2010
AUTOMOBILE PRODUCTS INDIA LTD Vs. DAS JOHN PETER	July 20, 2010
AVINASH CHAND Vs. CHAIRMAN MARKET COMMITTEE	May 6, 2010
AVINASH GAIKWAD Vs. STATE OF MAHARASHTRA	July 5, 2010
B MANMAD REDDY Vs. CHANDRA PRAKASH REDDY	February 17, 2010
B P SINGHAL Vs. UNION OF INDIA	May 7, 2010
B S N L Vs. TELEPHONE CABLES LTD	January 22, 2010
B S N L Vs. RELIANCE COMMUNICATION LTD	November 29, 2010
B T KRISHNAPPA Vs. DIVISIONAL MANAGER UNITED INSURANCE COMPANY LTD	April 30, 2010
B V NAGESH Vs. H V SREENIVASA MURTHY	September 24, 2010
B.P.VENKATAMUNIAPPA Vs. M.NARAYANASWAMY	January 13, 2010
BABU Vs. STATE OF KERALA	August 11, 2010
BABUBHAI Vs. STATE OF GUJARAT	August 26, 2010
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA	January 22, 2010
BADRILAL Vs. STATE OF MADHYA PRADESH	July 29, 2010
BAHADUR SINGH Vs. STATE OF HARYANA	April 6, 2010
BAIJ NATH SAH Vs. STATE OF BIHAR	April 29, 2010
BAJAJ HINDUSTAN LTD Vs. SIR SHADI LAL ENTERPRISES LTD	November 29, 2010
BALASAHEB ALIAS RAMESH LAXMAN DESHMUKH Vs. STATE OF MAHARASHTRA	December 7, 2010
BALASUBRAMANIAN Vs. STATE INSPECTOR OF POLICE	September 6, 2010
BALATHANDAYUTHAM Vs. EZHILARASAN	April 16, 2010
BALKRISHNA S DALWALE Vs. VITHABAI C RATHOD	October 18, 2010
BALRAJE ALIAS TRIMBAK Vs. STATE OF MAHARASHTRA	May 10, 2010
BALWANT SINGH Vs. JAGDISH SINGH	July 8, 2010
BANARSI DASS Vs. STATE OF HARYANA	April 5, 2010
BANGARAYYA Vs. STATE OF KARNATAKA	October 8, 2010
BASAVAIAH Vs. H L RAMESH	July 29, 2010
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI	April 12, 2010
BEERE GOWDA Vs. STATE OF KARNATAKA	July 28, 2010
BENGAI MANDAL ALIAS BEGAI MANDAL Vs. STATE OF BIHAR	January 11, 2010
BENU GOPAL BASU AND ORS Vs. REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD AND ORS	February 24, 2010
BEST WORKERS UNION Vs. STATE OF MAHARASHTRA	January 15, 2010
BHABANI PRASAD JENA Vs. CONVENOR SECRETARY	August 3, 2010
BHAGMAL Vs. KUNWAR LAL	July 27, 2010
BHAGWAN BUDHA PRATHMIK TECHNICAL TRAINING COLLEGE NIRMALI Vs. STATE OF BIHAR	November 23, 2010
BHAGWAN DAS Vs. STATE OF UP	February 26, 2010
BHAI JASPAL SINGH Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	October 22, 2010
BHAKRA BEAS MANAGEMENT BOARD Vs. KRISHAN KUMAR VIJ	August 19, 2010
BHANUMATI Vs. STATE OF UP	May 4, 2010
BHANWARLAL DUGAR Vs. BRIDHICHAND PANNALAL	July 5, 2010
BHARAT PETROLEUM CORPORATION LTD. Vs. RAMESH CHAND TRIVEDI	October 4, 2010
BHARAT STEEL TUBES LIMITED Vs. IFCI LIMITED	November 30, 2010
BHARATHA MATHA Vs. R VIJAYA RENGANATHAN	May 17, 2010
BHARTI CELLULAR LIMITED Vs. UNION OF INDIA	October 5, 2010
BHIARU RAM Vs. CENTRAL BUREAU OF INVES	August 3, 2010
BHIM ALIAS UTTAM GHOSH Vs. STATE OF WEST BENGAL	November 12, 2010
BHIM SINGH Vs. UNION OF INDIA	May 6, 2010
BHOLA SINGH Vs. UNION OF INDIA	August 10, 2010
BIKRAMADITYA SINGH Vs. STATE OF BIHAR	October 6, 2010
BILLA NAGUL SHARIEF Vs. STATE OF ANDHRA PRADESH	July 6, 2010
BIMAN BASU Vs. KALLOL GUHA THAKURTA	August 25, 2010
BIMLA DEVI Vs. STATE OF HIMACHAL PRADESH	September 30, 2010
BIMLESH Vs. NEW INDIA ASSURANCE CO LTD	August 3, 2010
BINDU SEHGAL Vs. UNION OF INDIA	April 8, 2010
BIPIN KUMAR MONDAL Vs. STATE OF WEST BENGAL	July 26, 2010
BIRAPPA Vs. STATE OF KARNATAKA	July 28, 2010
BIRLA TECHNOLOGIES LTD Vs. NEUTRAL GLASS AND ALLIED INDUSTRIES LTD	December 15, 2010
BOARD OF WAKF WEST BENGAL Vs. ANIS FATMA BEGUM	November 23, 2010
BODDELLA BABUL REDDY Vs. PUBLIC PROSECUTOR HIGH COURT OF A P	January 6, 2010
BONDADA PURUSHOTTAM YADAV Vs. UNION OF INDIA	August 20, 2010
BONDU RAMASWAMY Vs. BANGLORE DEVELOPMENT AUTHORITY	May 5, 2010
BRAHM SWAROOP Vs. STATE OF UP	October 26, 2010
BRAND VALUE COMMUNICATIONS LIMITED Vs. ESKAY VIDEO P. LTD.	August 12, 2010
BRIJ LAL Vs. COMMISSIONER OF INCOME TAX JALANDHAR	October 21, 2010
BRUNDABAN MOHARANA Vs. STATE OF ORISSA	September 28, 2010
BUDH RAM Vs. BANSI	August 5, 2010
C B I HYDERABAD Vs. B RAMARAJU	October 26, 2010
C C E C AND ST VISHAKHAPATNAM Vs. JOCIL LTD	December 15, 2010
C I T Vs. EMPTEE POLY YARN PVT LTD	January 20, 2010
C I T AHMEDABAD Vs. RELIANCE PETROPRODUCTS PVT LTD	March 17, 2010
C I T DELHI Vs. BHARTI CELLULAR LTD	August 12, 2010
C I T MUMBAI Vs. WALFORT SHARE AND STOCK BROKERS P LTD	July 6, 2010
C M SHARMA Vs. STATE OF A P	November 23, 2010
C M SHARMA Vs. STATE OF AP	November 25, 2010
C MAGESH Vs. STATE OF KARNATAKA	April 30, 2010
C MUNIAPPAN Vs. STATE OF TAMIL NADU	August 30, 2010
C N ANANTHARAM Vs. FIAT INDIA LTD	November 24, 2010
C S MANI Vs. B CHINNASAMY NAIDU	August 31, 2010
CANTONMENT BOARD MEERUT Vs. K P SINGH	February 1, 2010
CCE, BANGALORE-1 Vs. M/S. BAL PHARMA LTD. , BANGALORE	September 22, 2010
CENTRAL BANK OF INDIA Vs. ASIAN GLOBAL LTD	July 6, 2010
CENTRAL BUREAU OF INVESTIGATION Vs. KISHORE SINGH	October 25, 2010
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF BIHAR	April 1, 2010
CENTRAL BUREAU OF INVESTIGATION C B I Vs. HOPESON NINGSHEN	May 3, 2010
CENTRAL BUREAU OF NARCOTICS Vs. BAHADUR SINGH	November 24, 2010
CENTRAL BUREAU OF NARCOTICS Vs. BAHADUR SINGH	November 23, 2010
CENTRAL ELECTIRICTY REGULATORY COMMISSION Vs. NATIONAL HYDEROELECTRIC POWER CORPORATION LTD	July 26, 2010
CENTRAL PUBLIC INFORMATION OFFICER Vs. SUBHASH CHANDRA AGRAWAL	November 26, 2010
CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs. UNION OF INDIA	December 16, 2010
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	December 16, 2010
CH NARAYANA RAO Vs. UNION OF INDIA	September 10, 2010
CHAIRMAN ALL INDIA RAILWAY REC BOARD Vs. K SHYAM KUMAR	May 6, 2010
CHAIRMAN CUM MANAGING DIRECTOR RAJASTHAN FINANCIAL CORPORATION Vs. COMMANDER S C JAIN	March 26, 2010
CHAIRMAN MAGADH GRAMIN BANK Vs. MADHYA BIHAR GRAMIN BANK	February 17, 2010
CHAITANYA PRAKASH Vs. H OMKARAPPA	January 12, 2010
CHAKALI MADDILETY Vs. STATE OF ANDHRA PRADESH	August 16, 2010
CHALLA JAYA BHASKAR Vs. THUNGATHURTHI SURENDER	October 19, 2010
CHANDIGARH HOUSING BOARD Vs. AVTAR SINGH	September 22, 2010
CHANDRABHAN JAIN Vs. BADAMIBAI	November 11, 2010
CHANDRAWATI Vs. RAMJI TIWARI	January 14, 2010
CHANMUNIYA Vs. VIRENDRA KUMAR SINGH KUSHWAHA	October 7, 2010
CHARANJIT LAMBA Vs. COMMANDING OFFICER SOUTHERN COMMAND	July 6, 2010
CHARUTAR AROGYA MANDAL Vs. STATE OF GUJARAT	September 15, 2010
CHATTI KONATI RAO Vs. PALLE VENKATA SUBBA RAO	December 7, 2010
CHATURBHUJA MODI Vs. STATE OF ORISSA	August 11, 2010
CHAUDHARY SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS AHMEDABAD	October 22, 2010
CHEBROLU LEELA PRASAD Vs. STATE OF A.P.	August 26, 2010
CHHATTISGARH STATE ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION	April 15, 2010
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. STATE OF MAHARASHTRA	April 22, 2010
CHIKKEGOWDA Vs. STATE	February 10, 2010
CHIMANLAL KUBERDAS MODI Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORP	October 22, 2010
CHIRRA SHIVRAJ Vs. STATE OF ANDHRA PRADESH	November 26, 2010
CHITTOR CHEGAIAH Vs. PEDDA JEEYANAGAR MUTT	March 8, 2010
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. RADHAMANI	March 12, 2010
CHRISTIAN MEDICAL COLLEGE Vs. STATE OF PUNJAB	July 8, 2010
CHUNNI LAL Vs. STATE OF UP	July 5, 2010
COAL INDIA LIMITED Vs. UJJAL TRANSPORT AGENCY	October 21, 2010
COAL INDIA LIMITED Vs. COAL CONSUMERS ASSOCIATION	September 15, 2010
COAL INDIA LIMITED Vs. ALOK FUELS P LTD	September 15, 2010
COCA COLA INDIA INC Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	October 25, 2010
COLLECTOR PHAGWARA Vs. BRAHM DUTT	October 25, 2010
COMMISSIONER CENTRAL EXCISE Vs. MONSANTO MANUFACTURES PVT LTD	November 26, 2010
COMMISSIONER CENTRAL EXCISE Vs. KWALITY ICE CREAM CO	November 26, 2010
COMMISSIONER CENTRAL EXCISE DELHI Vs. ACE AUTO COMP LTD	December 16, 2010
COMMISSIONER OF C. EX., BANGALORE-I Vs. BAL PHARMA LTD	September 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAKSON CONFECTIONERY PRIVATE LIMITED	September 14, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AMARAVATHI S.V. PAPER MILLS LIMITED	July 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. INDUS COATING PRIVATE LIMITED	October 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. TARPAULIN INTERNATIONAL	August 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. INTERNATIONAL AUTO LIMITED	January 8, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT PETROLEUM CORP. LTD.	April 6, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SUNWIN TECHNOSOLUTION PRIVATE LIMITED	September 13, 2010
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. SOLID AND CORRECT ENGINEERING WORKS	April 8, 2010
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. BAJAJ AUTO LTD	November 12, 2010
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. SHITAL INTERNATIONAL	October 22, 2010
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. KWALITY FUN FOODS AND RESTAURANT PRIVATE LIMITED	November 9, 2010
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. PEARL DRINKS LTD	July 6, 2010
COMMISSIONER OF CENTRAL EXCISE GOA Vs. FUNSKOOL INDIA LTD	January 25, 2010
COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD	July 9, 2010
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. HARI CHAND SHRI GOPAL	November 18, 2010
COMMISSIONER OF CENTRAL EXCISE VISAKHAPATNAM Vs. NCC BLUE WATER PRODUCTS LTD	September 24, 2010
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II Vs. INDIA ALUMINIUM COMPANY LIMITED	September 13, 2010
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. M/S. SHITAL INTERNATIONAL	October 2, 2010
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. AMUL INDUSTRIES PRIVATE LIMITED	December 3, 2010
COMMISSIONER OF CENTRAL EXCISE, MAMBA Vs. OSWAL PETROCHEMICALS LIMITED, MUMBAI	July 19, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. KISAN MOULDINGS LIMITED	September 13, 2010
COMMISSIONER OF CENTRAL EXCISE,INDORE Vs. C.T.COTTAN YARN LIMITED	October 1, 2010
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. KANNAPIRAN STEEL, RE-ROLLING MILLS	December 2, 2010
COMMISSIONER OF CUSTOMS BANGALORE Vs. N I SYSTEMS INDIA P LTD	July 15, 2010
COMMISSIONER OF CUSTOMS GEN MUMBAI Vs. ABDULLA KOYLOTH	October 29, 2010
COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI Vs. M AMBALAL AND CO	December 9, 2010
COMMISSIONER OF CUSTOMS, MEERUT Vs. ASHWANI KUMAR JAIN	September 29, 2010
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL INFRASTRUCTURE	December 10, 2010
COMMISSIONER OF INCOME TAX Vs. ORACLE SOFTWARE INDIA LTD	January 13, 2010
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR LADDHA	April 6, 2010
COMMISSIONER OF INCOME TAX Vs. VARANASHI WINES	January 4, 2010
COMMISSIONER OF INCOME TAX Vs. ICICI BANK LTD.	May 3, 2010
COMMISSIONER OF INCOME TAX Vs. BRITISH AIRWAYS	January 20, 2010
COMMISSIONER OF INCOME TAX Vs. MODERN ENGINEERS CONSTRUCTIONS CO-OP. SOCIETY LTD.	January 12, 2010
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. MASTEK LIMITED	February 10, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. TULSYAN NEC LTD	December 16, 2010
COMMISSIONER OF INCOME TAX DELHI Vs. KELVINATOR OF INDIA LIMITED	January 18, 2010
COMMISSIONER OF INCOME TAX GUJARAT Vs. SAURASHTRA CEMENT LIMITED	July 9, 2010
COMMISSIONER OF INCOME TAX JAIPUR Vs. RAJASTHAN RAJYA BUNKAR S SAMITI LIMITED	February 16, 2010
COMMISSIONER OF INCOME TAX,DELHI Vs. JINDAL EQUIPMENT LEASING	January 19, 2010
COMMISSIONER OF INCOME TAX-IV, DELHI Vs. GLAXO SMITHKLINE ASIA PRIVATE LIMITED	October 26, 2010
COMMISSIONER OF SALES TAX UP Vs. SANJIV FABRICS	September 10, 2010
COMMISSIONER OF TRADE TAX UP Vs. PARIKH GRAMODYOG SANSTHAN	August 11, 2010
COMMITTEE FOR LEGAL AID TO POOR Vs. UNION OF INDIA	September 20, 2010
COMMNR OF CENTRAL EXCISE CHANDIGARH Vs. PEPSI FOODS LTD	December 10, 2010
COMMNR OF CENTRAL EXCISE MUMBAI Vs. TIKITAR INDUSTRIES	April 22, 2010
COMMNR. OF CUSTOM, GUJARAT Vs. M/S. RAI METAL WORKS LTD.	October 7, 2010
COMMON CAUSE Vs. UNION OF INDIA	August 18, 2010
COMMR. OF S.T. Vs. GREAT LAKES INSTITUTE OF MANAGEMENT LTD	May 14, 2010
COMPETITION COMMISSION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD	September 9, 2010
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. UNION OF INDIA	September 13, 2010
CONTROLLER VINAYAK MISSION DEN Vs. GEETIKA KHARE	July 9, 2010
CONTSHIP CONTAINER LINES LTD Vs. D K LALL	March 16, 2010
CRAIG ALLEN COATES Vs. STATE	September 8, 2010
D HANUMANTH SA Vs. STATE OF KARNATAKA	October 27, 2010
D K SHRIVASTAVA Vs. STATE OF MP	August 4, 2010
D M BELGAMVALA Vs. TAMILNADU REAL ESTATES P LTD	November 24, 2010
D N JEEVARAJU Vs. D SUDHAKAR	December 16, 2010
D R RATHNA MURTHY Vs. RAMAPPA	October 8, 2010
D V PAUL Vs. MANISHA LALWANI	August 18, 2010
D VELUSAMY Vs. D PATCHAIAMMAL	October 21, 2010
DAHYABHAI RANCHHODDAS DHOBI Vs. STATE OF GUJARAT	July 23, 2010
DAIICHI SANKYO COMPANY LTD Vs. JAYARAM CHIGURUPATI	July 8, 2010
DALCO ENGINEERING PRIVATE LTD Vs. SATISH PRABHAKAR PADHYE	March 31, 2010
DALJIT SINGH Vs. UNION TERRITORY CHANDIGARH	February 9, 2010
DAMODAR S PRABHU Vs. SAYED BABALAL H	May 3, 2010
DAMODAR S PRABHU Vs. SAYED BABALAL H	August 5, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	January 15, 2010
DASRATH Vs. STATE OF MP	July 29, 2010
DAV BOYS SR SEC SCHOOL Vs. DAV COLLEGE MANAGING COMMITTEE	July 23, 2010
DAVINDER SINGH Vs. STATE OF PUNJAB	September 10, 2010
DAYA KISHAN Vs. STATE OF HARYANA	April 22, 2010
DAYA SHANKAR YADAV Vs. UNION OF INDIA	November 24, 2010
DAYA SINGH Vs. GURDEV SINGH	January 7, 2010
DAYAWANTI DEVI Vs. NATIONAL INSURANCE CO LTD	May 5, 2010
DEBASHIS DAW Vs. STATE OF WEST BENGAL	August 5, 2010
DEEPA GARG Vs. RAKESH KUMAR	January 7, 2010
DEHAL SINGH Vs. STATE OF HIMACHAL PRADESH	August 31, 2010
DELHI DEVELOPMENT AUTHORITY Vs. BHOLA NATH SHARMA	December 8, 2010
DENA BANK Vs. D.V.KUNDADIA	July 16, 2010
DENEL PROPRIETARY LIMITED Vs. BHARAT ELECTRONICS LTD	May 10, 2010
DEO NARAIN Vs. STATE OF UP	July 28, 2010
DEPARTMENT OF TELECOMMUNICATIONS Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD	September 24, 2010
DEPUTY COMMISSIONER, DHARWAD DISTRICT, DHARWAD Vs. SHIVAKKA	December 13, 2010
DEVENDRA KUMAR Vs. STATE OF HARYANA	May 5, 2010
DHAN SINGH Vs. STATE OF HARYANA	July 22, 2010
DHARAMBIR Vs. STATE NCT OF DELHI	April 23, 2010
DHARAMPAL SINGH Vs. STATE OF PUNJAB	September 9, 2010
DHARAMVEER Vs. STATE OF U P	March 9, 2010
DHARMARTH TRUST JANDK JAMMU Vs. DINESH CHANDER NANDA	September 8, 2010
DHARNIDHAR Vs. STATE OF U P	July 8, 2010
DILAWAR SINGH Vs. UNION OF INDIA	October 26, 2010
DILAWARI EXPORTERS Vs. ALITALIA CARGO	April 16, 2010
DILIP D CHOWDHARI Vs. MAHARASHTRA EXECUTER AND TRUSTEE	April 29, 2010
DILPESH BALCHANDRA PANCHAL Vs. STATE OF GUJARAT	April 29, 2010
DINA NATH Vs. STATE OF U P	March 29, 2010
DINESH B PATEL Vs. STATE OF GUJARAT	August 6, 2010
DINESH CHANDRA PANDEY Vs. HIGH COURT OF MADHYA PRADESH	July 8, 2010
DINESH JAISWAL Vs. STATE OF M P	January 12, 2010
DINESH KUMAR Vs. YUSUF ALI	May 26, 2010
DINESH KUMAR GUPTA Vs. UNITED INDIA INSURANCE CO LTD	October 8, 2010
DISTRICT COLLECTOR SRIKAKULAM Vs. BAGATHI KRISHNA RAO	June 2, 2010
DIYYALA GOPALA KRISHNA MURTHY Vs. PULLAGURA DHANALAKSHAMMA	October 19, 2010
DLF UNIVERSAL LTD Vs. DIRECTOR T&C PLANNING HARYANA	November 19, 2010
DOLPHIN DRILLING LTD Vs. OIL AND NATURAL GAS CORPORATION LTD	February 17, 2010
DOWAGER MAHARANI RESIDENTIAL ACCOMMODATION WELFARE AMEN. TRUST Vs. COMMISSIONER OF INCOME TAX	February 5, 2010
DOZCO INDIA P LTD Vs. DOOSAN INFRACORE CO LTD	October 8, 2010
DUNCANS INDUSTRIES LTD Vs. STATE OF U P & ORS	September 14, 2010
DURGA PRASAD Vs. STATE OF MP	May 14, 2010
DUTTA Vs. STATE OF MAHARASHTRA	November 24, 2010
DY. COMMISSIONER OF INCOME TAX (TDS), BANGALORE Vs. JINDAL THERMAL POWER COMPANY LTD.	July 12, 2010
DY. COMMISSIONER OF INCOME TAX, NASHIK Vs. SATPUDA TAPI PARISAR SSK LIMITED	January 20, 2010
DYNAMIC ORTHOPEDICS PVT LTD Vs. COMMISSIONER OF INCOME TAX	February 16, 2010
EAST COAST RAILWAY Vs. MAHADEV APPA RAO	July 7, 2010
ECONOMIC TRANSPORT ORGANISATION Vs. ORIENTAL INSURANCE CO. LTD.	February 17, 2010
ECONOMIC TRANSPORT ORGANIZATION Vs. CHARAN SPINNING MILLS PVT LTD	February 17, 2010
EIC HOLDINGS LIMITED Vs. CALCUTTA DOCK LABOUR BOARD	April 1, 2010
EKNATH GANPAT AHER Vs. STATE OF MAHARASHTRA	May 7, 2010
ELECTION COMMISSION OF INDIA Vs. TELANGANA RASTRA SAMITHI	December 8, 2010
ELECTION COMMISSION OF INDIA Vs. TELANGANA RASTRA SAMITHI	December 3, 2010
EMPIRE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA	March 17, 2010
ENVIROMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION	December 9, 2010
ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION	February 17, 2010
ENVIRONMENTAL AND CONSUMER PROTECTION FOUNDATION Vs. DELHI ADMINISTRATION	January 14, 2010
ESHWARAPPA ALIAS MAHESHWARAPPA Vs. C S GURUSHANTHAPPA	August 18, 2010
ESTEEM PROPERTIES PRIVATE LTD Vs. MUNICIPAL CORPN OF GREATER MUMBAI	May 10, 2010
EUREKA FORBES LIMITED Vs. ALLAHABAD BANK	May 3, 2010
EXECUTIVE DIRECTOR INDIAN OIL CORPORATION LIMITED Vs. SUDHA MOULEE INDANE GAS SERVICE	July 26, 2010
EXECUTIVE ENGINEER Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER	February 11, 2010
EXECUTIVE ENGINEER UTTARANCHAL POWER CORPORATION Vs. KASHI VISHWANATH STEELS LTD	May 12, 2010
EXPLOITATION OF CHILDREN IN ORPHANAGES IN STATE OF TAMIL NADU Vs. STATE	September 1, 2010
FEBIN Vs. MUHAMMED ASHRAF	August 2, 2010
FOOD CORPORATION OF INDIA Vs. NIZAMUDDIN	March 23, 2010
FOOD CORPORATION OF INDIA AND OTHERS Vs. BIJOY KUMAR SINGH AND OTHERS	January 14, 2010
FULJIT KAUR Vs. STATE OF PUNJAB	June 3, 2010
G PARSHWANATH Vs. STATE OF KARNATAKA	August 18, 2010
G PREMA Vs. SPECIAL TAHSILDAR TIRUPATTUR	March 23, 2010
G V SIDDARAMESH Vs. STATE OF KARNATAKA	February 5, 2010
G VALLIKUMARI Vs. ANDHRA EDUCATION SOCIETY	February 2, 2010
GADDAM RAMAKRISHNAREDDY Vs. GADDAM RAMI REDDY	September 14, 2010
GAINDA RAM Vs. M C D	October 8, 2010
GANGULA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH	January 5, 2010
GANPAT Vs. STATE OF HARYANA	September 27, 2010
GARIB NAWAZ CORPORATION Vs. STATE OF MAHARASHTRA	December 6, 2010
GE INDIA TECHNOLOGY CENTRE PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX	September 9, 2010
GEETA Vs. STATE OF U P	December 14, 2010
GEETA DEVI Vs. PURAN RAM RAIGAR	September 6, 2010
GENERAL CATEGORIES WELFARE FEDERATION Vs. UNION OF INDIA	March 11, 2010
GENERAL INSURANCE COUNCIL Vs. STATE OF ANDHRA PRADESH	April 19, 2010
GENERAL MANAGER (OSD), BENGAL NAGPUR COTTON MILLS, RAJNANDGAON Vs. BHARAT LAL AND ANR.	December 15, 2010
GENERAL MANAGER OSD BENGAL NAGPUR COTTON MILLS RAJNANDGAON Vs. BHARAT LAL	December 14, 2010
GENERAL MANAGER P PUNJAB AND SIND BANK Vs. DAYA SINGH	July 28, 2010
GHANSHYAM SHARMA Vs. STATE OF RAJASTHAN	December 1, 2010
GIAN SINGH Vs. STATE OF PUNJAB	November 23, 2010
GIRJESH SHRIVASTAVA Vs. STATE OF MP	October 22, 2010
GLANROCK ESTATE P LTD Vs. STATE OF TAMIL NADU	September 9, 2010
GOA GLASS FIBRE LTD Vs. STATE OF GOA	May 3, 2010
GOAN REAL ESTATE AND CONSTRUCTION LTD Vs. UNION OF INDIA	March 31, 2010
GOAN REAL ESTATE AND CONSTRUCTION LTD Vs. PEOPLES MOVEMENT FOR CIVIC ACTION	March 31, 2010
GODREJ SARA LEE LIMITED Vs. RECKITT BENCKISER AUSTRALIA PTY LTD	January 29, 2010
GOPAL SINGH Vs. STATE OF M P	May 12, 2010
GOPAL SWAROOP Vs. KRISHNA MURARI MANGAL	November 25, 2010
GOVERNMENT OF A P Vs. OBULAPURAM MINING CO PVT LTD	January 14, 2010
GOVERNMENT OF INDIA Vs. B ANIL KUMAR	May 11, 2010
GOVIND IMPEX P LTD Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT	December 7, 2010
GOVIND SINGH Vs. HARCHAND KAUR	November 22, 2010
GOVINDAPPA Vs. STATE OF KARNATAKA	May 11, 2010
GOVT OF ANDHRA PRADESH Vs. OBULAPURAM MINING CO PVT LTD	May 10, 2010
GOVT OF INDIA Vs. RAVI PRAKASH GUPTA	July 7, 2010
GRAM SABHA, DHANIYA MAU Vs. RAM MANOHAR	April 20, 2010
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. MANJU JAIN	August 19, 2010
GRID CORPORATION OF ORISSA LTD Vs. EASTERN METALS AND FERRO ALLOYS	August 31, 2010
GURBUX SINGH Vs. HARMINDER KAUR	October 8, 2010
GURU GOBIND SINGH REFINERIES LTD Vs. PUNJAB STATE	October 20, 2010
GVK INDS LTD Vs. INCOME TAX OFFICER	March 1, 2010
GYAN MANDIR SOCIETY Vs. ASHOK KUMAR	February 16, 2010
H P PUBLIC SERVICE COMMISSION Vs. MUKESH THAKUR	May 25, 2010
H S VANKANI Vs. STATE OF GUJARAT	March 16, 2010
H SRINIVAS PAI Vs. H V PAI	July 9, 2010
HAMEEDA BEGUM Vs. CHAMPA BAI	July 13, 2010
HAMIDBHAI AZAMBHAI MALIK Vs. STATE OF GUJARAT	January 12, 2010
HAR NARAIN Vs. MAM CHAND	October 8, 2010
HARBHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH	November 23, 2010
HARENDRAKUMAR NATWARSINHJI Vs. STATE OF GUJARAT	July 22, 2010
HARI BANSH LAL Vs. SAHODAR PRASAD MAHTO	August 30, 2010
HARI CHAND ROACH Vs. HEM CHAND	October 28, 2010
HARI KISHAN Vs. STATE OF HARYANA	January 6, 2010
HARI RAM Vs. STATE OF HARYANA	February 11, 2010
HARI RAM Vs. STATE OF UTTARAKHAND	May 6, 2010
HARI SINGH Vs. KAPIL SIBAL	July 15, 2010
HARI SINGH Vs. STATE OF UTTAR PRADESH	December 16, 2010
HARI SINGH Vs. STATE OF MP	August 3, 2010
HARIDWAR DEVELOPMENT AUTHORITY Vs. RAGHUBIR SINGH	January 29, 2010
HARINARAYAN G BAJAJ Vs. STATE OF MAHARASHTRA	January 6, 2010
HARISH MAGANLAL BAIJAL Vs. STATE OF MAHARASHTRA	May 7, 2010
HARJINDER SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION	January 5, 2010
HARJINDER SINGH Vs. STATE OF PUNJAB	August 16, 2010
HARYANA STATE ELECTRICITY BOARD Vs. HANUMAN RICE MILLS	August 20, 2010
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRAN SUKH	August 17, 2010
HARYANA STATE WAREHOUSING CORPORATION Vs. JAGAT RAM	February 23, 2010
HIGH COURT OF A P Vs. M VIJAYA BHASKARA REDDY	July 22, 2010
HIGH COURT OF KARANATAKA Vs. COMMISSIONER OF CUSTOMS	June 15, 2010
HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Vs. STATE OF PUNJAB	March 18, 2010
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. UNIVERSAL ESTATE	November 25, 2010
HINDUSTAN PETROLEUM CORPN LTD Vs. SUPER HIGHWAY SERVICES	February 19, 2010
HIRABAI Vs. L A O CUM ASST COMMR	September 23, 2010
HIRABHAI JHAVERBHAI Vs. STATE OF GUJARAT	April 9, 2010
HUSSAINBHAI ALLARAKHBHAI DARIAYA Vs. STATE OF GUJARAT	August 31, 2010
IBA HEALTH I PVT LTD Vs. INFO DRIVE SYSTEMS SDN BHD	September 23, 2010
ICICI BANK LIMITED Vs. OFFICIAL LIQUIDATOR OF APS STAR INDUSTRIES LTD	September 30, 2010
IMPROVEMENT TRUST LUDHIANA Vs. UJAGAR SINGH	June 9, 2010
IN RE MEHAR SINGH SAINI CHAIRMAN HPSC Vs. STATE	November 12, 2010
IN RE: CONSTRUCTION OF PARK AT NOIDA NEAR OKHLA BIRD SANCTUARY Vs. STATE	December 3, 2010
INCABLE NET ANDHRA LIMITED Vs. AP AKSH BROADBAND LTD	May 7, 2010
INCHARGE OFFICER Vs. SHANKAR SHETTY	August 31, 2010
INCOME TAX OFFICER Vs. M. PIRAI CHOODI	November 19, 2010
INDERJIT SINGH Vs. STATE OF PUNJAB	January 29, 2010
INDIA METERS LIMITED Vs. STATE OF TAMIL NADU	September 7, 2010
INDIA METERS LIMITED Vs. STATE OF TAMIL NADU	August 7, 2010
INDIAN BANK Vs. BLUE JAGGERS ESTATES LTD	August 9, 2010
INDIAN DRUGS AND PHARMACEUTICAL LTD Vs. FAMY CARE	April 30, 2010
INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. RAJA RAM VERMA	November 24, 2010
INDIAN OIL CORPORATION LTD Vs. SUBRATA BORAH CHOWLEK	November 12, 2010
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	October 22, 2010
INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED Vs. DOSHION VEOLIA WATER SOLUTIONS P LIMITED	October 4, 2010
INDIRECT TAX PRACTITIONERS ASSOCIATION Vs. R K JAIN	August 13, 2010
INDORE DEVELOPMENT AUTHORITY Vs. MANGAL AMUSEMENT P LTD	January 22, 2010
INDORE MUNICIPAL CORPORATION Vs. HEMALATA	February 24, 2010
INDOWIND ENERGY LTD Vs. WESCARE I LTD	April 27, 2010
INDRA DEVI Vs. BAGADA RAM	August 18, 2010
INDRESH KUMAR Vs. RAM PHAL	January 6, 2010
INDU BHUSHAN DWIVEDI Vs. STATE OF JHARKHAND	July 5, 2010
INDURE LTD Vs. COMMERCIAL TAX OFFICER	September 20, 2010
INDUSTRIAL DEVELOPMENT CORPN ORISSA LTD Vs. VISA STEEL LTD	February 1, 2010
INFOSYS TECHNOLOGIES LTD Vs. JUPITER INFOSYS LTD	November 9, 2010
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. VIMAL KUMAR SURANA	December 1, 2010
IRIDIUM INDIA TELECOM LTD Vs. MOTOROLA INCORPORATED	October 20, 2010
ISHWAR NAGAR CO OP HOUSING BUILDING SOCIETY Vs. PARMA NAND SHARMA	November 15, 2010
ISMETH UMMER Vs. REGIONAL TRANSPORT AUTHORITY	August 4, 2010
ITTIANAM Vs. CHERICHI ALIAS PADMINI	July 27, 2010
IYASAMY Vs. SPL TAHSILDAR LAND ACQUISITION	September 30, 2010
J AND K NATIONAL PANTHERS PARTY Vs. UNION OF INDIA	November 9, 2010
J KODANDA RAMI REDDY Vs. STATE OF A P	November 11, 2010
J P BUILDERS Vs. A RAMADAS RAO	November 22, 2010
J S SEKHON Vs. UNION OF INDIA	August 10, 2010
JABALPUR DEVELOPMENT AUTHORITY Vs. V V SHRIVASTAVA	October 19, 2010
JABAR SINGH Vs. STATE OF MP	August 12, 2010
JABAR SINGH Vs. DINESH	March 12, 2010
JAFARIA Vs. UNION OF INDIA	March 22, 2010
JAGAT NARAIN Vs. FOOD CORPORATION OF INDIA	February 5, 2010
JAGJIT SINGH Vs. PAMELA MANMOHAN SINGH	March 10, 2010
JAGPAL SINGH Vs. STATE OF PUNJAB	July 26, 2010
JAGTU Vs. SURAJ MAL	August 5, 2010
JAI ENTERPRISES Vs. AMBIKA ENTERPRISES	January 12, 2010
JAI KRISHNA MANDAL Vs. STATE OF JHARKHAND	August 3, 2010
JAI SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 23, 2010
JAI VIJAI METAL UDYOG PVT LTD Vs. COMMISSIONER TRADE TAX	April 16, 2010
JAIPUR DEVELOPMENT AUTHORITY Vs. MAHESH SHARMA	September 21, 2010
JAMEELA Vs. UNION OF INDIA	August 27, 2010
JAMES JOSEPH Vs. STATE OF KERALA	August 31, 2010
JANE MERRY ALIAS JAYA MERRY Vs. MERLYN	February 24, 2010
JASBIR SINGH CHHABRA Vs. STATE OF PUNJAB	March 9, 2010
JAVED MASOOD Vs. STATE OF RAJASTHAN	March 9, 2010
JAY VEE RICE AND GENERAL MILLS Vs. STATE OF HARYANA	September 23, 2010
JAYABHERI PROPERTIES PVT LTD Vs. STATE OF ANDHRA PRADESH	April 5, 2010
JAYANTA SIL Vs. STATE OF ASSAM	August 4, 2010
JAYWANT P SANKPAL Vs. SUMAN GHOLAP	July 28, 2010
JEET NARAIN Vs. GOVIND PRASAD	February 5, 2010
JEEVAN DIESELS AND ELECTRICALS LTD Vs. JASBIR SINGH CHADHA HUF	May 7, 2010
JEFFREY J DIERMEIER Vs. STATE OF WEST BENGAL	May 14, 2010
JENANY J R Vs. S RAJEEVAN	May 3, 2010
JEYARAM EDUCATION TRUST Vs. A G SYED MOHIDEEN	January 22, 2010
JINDAL STAINLESS LTD Vs. STATE OF HARYANA	April 16, 2010
JITEN BESRA Vs. STATE OF WEST BENGAL	March 10, 2010
JITENDRA KUMAR SINGH Vs. STATE OF U P	January 8, 2010
JITENDRA SINGH ALIAS BABBOO SINGH Vs. STATE OF UP	November 19, 2010
JOHN Vs. MANAGING PARTNER	July 19, 2010
JOHN PANDIAN Vs. STATE BY INSPECTOR OF POLICE	December 3, 2010
JOINT COMMISSIONER OF INCOME TAX SURAT Vs. SAHELI LEASING AND INDUSTRIES LTD	May 7, 2010
JOSEPH KANTHARAJ Vs. ATTHARUNNISA BEGUM	January 11, 2010
JOSEPH M PUTHUSSERY Vs. T S JOHN	December 1, 2010
JOYDEEP BHATTACHARJEE Vs. BHUPENDRA KUMAR MAZUMDAR	October 25, 2010
JUGRAJ SINGH Vs. STATE OF PUNJAB	January 27, 2010
JYOTI MISHRA Vs. DHANANJAYA MISHRA	August 27, 2010
K A ABBAS HSA Vs. SABU JOSEPH	May 11, 2010
K A JUDICIAL OFFICER Vs. REGISTRAR GENERAL HIGH COURT OF AP	May 24, 2010
K BALARAMAN Vs. CHAIRMAN RAILWAY BOARD	December 14, 2010
K K POONACHA Vs. STATE OF KARNATAKA	September 7, 2010
K K RAMACHANDRAN MASTER Vs. M V SREYAMAKUMAR	July 6, 2010
K KRISHNA MURTHY Vs. UNION OF INDIA	May 11, 2010
K M ISMETH UMMER & ANR Vs. REGIONAL TRANSPORT AUTHORITY & ANR	August 4, 2010
K MANORAMA Vs. UNION OF INDIA	September 29, 2010
K NAINA MOHAMED Vs. A M VASUDEVAN CHETTIAR	July 7, 2010
K NEELAVENI Vs. STATE	March 22, 2010
K R SUBBAIAH Vs. INDIAN BANK	August 3, 2010
KAKA ALIAS TILAK RAJ MINOR TR FATHER Vs. STATE OF H P	January 15, 2010
KALABHARATI ADVERTISING Vs. HEMANT VIMALNATH NARICHANIA	September 6, 2010
KALLAKURICHI TALUK CO OP HOUSING SOCIETY LTD Vs. M MARIA SOOSAI	May 6, 2010
KALPNATH SINGH Vs. UDAI NATH	August 11, 2010
KAMAL KUMAR AGARWAL Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL	March 26, 2010
KAMALA MANGALAL VAYANI Vs. UNITED INDIA INSURANCE CO LTD	January 14, 2010
KAMMANA SAMBAMURTHY Vs. KALIPATNAPU ATCHUTAMMA	October 8, 2010
KANCHANGANGA SEA FOODS LTD Vs. COMMISSIONER OF INCOME TAX	July 7, 2010
KANDLA PORT TRUST Vs. GOODRICH MARITIME PVT LTD	July 6, 2010
KANPUR ELECT SUPPLY CO LTD Vs. L M L LTD	May 7, 2010
KANWAR NATWAR SINGH Vs. DIRECTOR OF ENFORCEMENT	October 5, 2010
KAPIL COREPACKS PVT LTD Vs. HARBANS LAL	August 3, 2010
KARAM KAPAHI Vs. LAL CHAND PUBLIC CHARITABLE TRUST	April 7, 2010
KAVITA AHUJA Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD	February 16, 2010
KEDAR SHASHIKANT DESHPANDE Vs. BHOR MUNICIPAL COUNCIL	December 10, 2010
KERALA STATE CONSUMER FEDERATION Vs. ANANDAN P K	March 31, 2010
KESHAV BALJEE Vs. BANGALORE DEVELOPMENT AUTHORITY	August 19, 2010
KESHAV DUTT Vs. STATE OF HARYANA	August 19, 2010
KHANAPURAM GANDAIAH Vs. ADMINISTRATIVE OFFICER	January 4, 2010
KHAZIA MOHAMMED MUZAMMIL Vs. STATE OF KARNATAKA	July 8, 2010
KHILLAN Vs. STATE OF MADHYA PRADESH	March 9, 2010
KHURSHEED ANWAR KHAN Vs. DISTRICT MAGISTRATE, DEORIA AND ORS.	December 3, 2010
KILLICK NIXON LTD Vs. CUSTODIAN	April 27, 2010
KIRPAL SINGH Vs. STATE OF U P	February 23, 2010
KISHAN SINGH Vs. GURPAL SINGH	August 12, 2010
KOOTHA PERUMAL Vs. STATE	December 15, 2010
KOTHARI INDUSTRIAL CORPORATION LTD Vs. TAMIL NADU ELECTRICITY BOARD	October 1, 2010
KRANTI ASSOCIATES PVT LTD Vs. SH MASOOD AHMED KHAN	September 8, 2010
KRISHAN SINGH Vs. EXECUTIVE ENGINEER HARYANA STATE AGRICULTURAL MARKETING BOARD	March 12, 2010
KRISHNA KUMAR VARIAR Vs. SHARE SHOPPE	May 3, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB	September 23, 2010
KULDEEP SINGH Vs. G M INSTRUMENT DESIGN DEVELOPMENT AND FACILITIES CENTRE	December 3, 2010
KULSHRESTHA DHINGRA Vs. STATE OF NCT OF DELHI	November 18, 2010
KUMAR PANNA LAL Vs. STATE OF BIHAR AND ORS.	November 23, 2010
KUNDA MOTIRAM BODALKAR Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA	April 20, 2010
KUNDAN SINGH Vs. SALINDER KAUR	July 30, 2010
KUNGA NIMA LEPCHA Vs. STATE OF SIKKIM	March 25, 2010
KUSUM SHARMA Vs. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE	February 10, 2010
L M L LTD Vs. COMMISSIONER OF CUSTOMS	September 21, 2010
LA P HOUSING BOARD Vs. K MANOHAR REDDY	September 30, 2010
LAKE DEVELOPMENT AUTHORITY Vs. HEENA KHAN	November 26, 2010
LAKHAN Vs. STATE OF MADHYAPRADESH	August 9, 2010
LALLAN CHAUBEY Vs. STATE OF UP	October 29, 2010
LALU PRASAD YADAV Vs. STATE OF BIHAR	April 1, 2010
LAN ESEDA INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 6, 2010
LAND ACQUISITION OFFICER Vs. SHIVAPPA MALLAPPA JIGALUR	July 7, 2010
LAXMAN RAM MANE Vs. STATE OF MAHARASHTRA	October 7, 2010
LAXMAN TATYABA KANKATE Vs. TARAMATI HARISHCHANDRA DHATRAK	July 8, 2010
LAXMI KANT PANDEY Vs. UNION OF INDIA	April 29, 2010
LAXMI RAM PAWAR Vs. SITABAI BALU DHOTRE	December 1, 2010
LAXMI VERMA Vs. STATE OF MAHARASHTRA	April 19, 2010
LEADER ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	January 25, 2010
LEATHEROID PLASTICS PVT LTD Vs. CANARA BANK	January 20, 2010
LEELA GUPTA Vs. STATE OF UTTAR PRADESH	August 31, 2010
LIC OF INDIA Vs. RAM PAL SINGH BISEN	March 16, 2010
LILIA Vs. STATE OF RAJASTHAN	October 6, 2010
LOUIS PETER SURIN Vs. STATE OF JHARKHAND	July 27, 2010
LUDINA PAVANAKUMARI Vs. THANKAMMA JOHN	November 18, 2010
M A A ANNAMALAI Vs. STATE OF KARNATAKA	August 12, 2010
M C ALI Vs. STATE OF KERALA	April 13, 2010
M C MEHTA Vs. UNION OF INDIA	October 8, 2010
M CHANDRA Vs. M THANGAMUTHU	September 7, 2010
M D T NADU MAGNESITE LTD Vs. S MANICKAM	March 29, 2010
M JAGDISH VYAS Vs. UNION OF INDIA	March 29, 2010
M NAGARAJ Vs. UNION OF INDIA	March 18, 2010
M NIZAMUDEEN Vs. CHEMPLAST SANMAR LIMITED	March 10, 2010
M P MATSYA MAHASANGH Vs. SUDHEER KUMAR	January 12, 2010
M R F LTD Vs. MANOHAR PARRIKAR	May 3, 2010
M S PATIL Vs. GULBARGA UNIVERSITY	August 27, 2010
M SUDAKAR Vs. V MANOHARAN	December 7, 2010
M.BUGGAPPA Vs. LAND ACQUISITION OFFICER-CUM-MANDAL REVENUE OFFICER	December 13, 2010
M.C. ALI Vs. STATE OF KERALA	April 12, 2010
M.C.MEHTA Vs. UNION OF INDIA	August 27, 2010
M.C.MEHTA Vs. UNION OF INDIA	December 7, 2010
MADAN MOHAN SINGH Vs. RAJNI KANT	August 13, 2010
MADAN MOHAN SINGH Vs. STATE OF GUJARAT	August 17, 2010
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA	May 11, 2010
MADRAS CEMENTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	July 20, 2010
MADRAS CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	May 6, 2010
MAGANBHAI PUNJABHAI GAJJAR Vs. STATE OF GUJARAT	April 28, 2010
MAHAMUDUL HASSAN Vs. UNION OF INDIA	October 8, 2010
MAHANADI COAL FIELDS LTD Vs. MATHIAS ORAM	July 19, 2010
MAHARASHTRA LAND DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA	November 11, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. DATAR SWITCHGEAR LTD	October 8, 2010
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. SATCHIKITSA PRASARAK MANDAL	February 25, 2010
MAHARSHI DAYANAND UNIVERSITY Vs. SURJEET KAUR	July 19, 2010
MAHATMA GANDHI UNIVERSITY Vs. SHERIN S	July 23, 2010
MAHENDER SINGH Vs. UNION OF INDIA	September 27, 2010
MAHENDRA NATH YADAV Vs. SHEELA DEVI	August 25, 2010
MAHENDRA PAL Vs. STATE OF HP	October 26, 2010
MAHESH CHANDRA BANERJI Vs. UP AVAS EVAM VIKAS PARISHAD	July 7, 2010
MAHESH RATILAL SHAH Vs. UNION OF INDIA	January 19, 2010
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. ABDUL QUAIUM	February 24, 2010
MAIN PAL Vs. STATE OF HARYANA	September 7, 2010
MALAYALA MANORAMA CO LTD Vs. ASSTT COMMISSIONER COMMERCIAL TAXES	July 8, 2010
MALAYALAM PLANTATIONS LTD Vs. STATE OF KERALA	November 9, 2010
MALIK MAZHAR SULTAN Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION	October 8, 2010
MALIK MAZHAR SULTAN Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION	December 3, 2010
MALIK MAZHAR SULTAN AND ANR. Vs. U.P. PUBLIC SERVICE COMMISSION AND ORS.	August 16, 2010
MAMTAJ BI BAPUSAB NADAF Vs. UNITED INDIA INSURANCE CO	September 7, 2010
MAN KAUR Vs. HARTAR SINGH SANGHA	October 5, 2010
MAN SINGH Vs. RAM KALA	December 9, 2010
MANAGEMENT OF CHRIST COLLEGE REGD SOCIETY Vs. KENCHAREDDI	November 18, 2010
MANAGER K V S S MANDAWAR Vs. MUKESH KUMAR SHARMA	March 25, 2010
MANAGING DIRECTOR HASSAN CO OPERATIVE MILK PRODUCERS SOCIETY UNION LIMITED Vs. ASSISTANT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	April 26, 2010
MANAGING DIRECTOR MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SANJAY SHANKARSA MAMARDE	July 9, 2010
MANAM SARASWATHI SAMPOORNA KALAVATHI Vs. MANAGER APSRTC TADEPALLIGUDEM	March 26, 2010
MANDAL REVENUE OFFICER Vs. GOUNDLA VENKAIAH	January 6, 2010
MANDVI CO OP BANK LTD Vs. NIMESH B THAKORE	January 11, 2010
MANISH GOEL Vs. ROHINI GOEL	February 5, 2010
MANISH KUMAR SHAHI Vs. STATE OF BIHAR	May 19, 2010
MANISHA TYAGI Vs. DEEPAK KUMAR	February 10, 2010
MANJAPPA Vs. STATE OF KARNATAKA	September 8, 2010
MANNU SAO Vs. STATE OF BIHAR	July 22, 2010
MANOHAR LAL Vs. UGRASEN	June 3, 2010
MANOHAR LAL (DEAD) BY LRS. Vs. UGRASEN (DEAD) BY LRS.	October 29, 2010
MANOHAR PRASHAD Vs. CHAIRMAN, L.B.NAGAR MINICIPALITY	September 15, 2010
MANOJ KUMAR Vs. GOVT OF NCT OF DELHI	July 26, 2010
MANOJ MAHAVIR PRASAD KHAITAN Vs. RAM GOPAL PODDAR	October 8, 2010
MANOJ YADAV Vs. PUSHPA ALIAS KIRAN YADAV	November 23, 2010
MANOJ YADAV Vs. PUSHPA ALIAS KIRAN YADAV	November 22, 2010
MAQBOOL ALIAS ZUBIR ALIAS SHAHNAWAZ Vs. STATE OF A P	July 8, 2010
MARUTHI Vs. STATE OF KARNATAKA	January 8, 2010
MARUTI CLEAN COAL AND POWER LTD Vs. ALOK NIGAM	March 31, 2010
MARUTI SUZUKI INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	October 1, 2010
MATHAI ALIAS JOBY Vs. GEORGE	March 19, 2010
MAY GEORGE Vs. SPECIAL TAHSILDAR	May 25, 2010
MAYA DEVI Vs. RAJ KUMARI BATRA	September 8, 2010
MAYA MATHEW Vs. STATE OF KERALA	February 18, 2010
MAYANDI Vs. STATE REP	July 28, 2010
MAYOR OF KOCHI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS	September 29, 2010
MD ALAUDDIN KHAN Vs. KARAM THAMARLIT SINGH	July 22, 2010
MD ASHIF Vs. STATE OF BIHAR	May 6, 2010
MD NOOMAN Vs. MD JABED ALAM	September 22, 2010
MEGHMALA Vs. G NARASIMHA REDDY	August 16, 2010
MEHTA M. C. Vs. UNION OF INDIA	January 18, 2010
MEHTA M. C. Vs. UNION OF INDIA	November 18, 2010
MEHTA M. C. Vs. UNION OF INDIA	September 9, 2010
MEWAR POLYTEX LTD Vs. UNION OF INDIA	December 9, 2010
MINOR MARGHESH K PARIKH Vs. MAYUR H MEHTA	October 26, 2010
MITSUBISHI CORPORATION, DELHI Vs. JOINT COMMISSIONER OF INCOME TAX	February 2, 2010
MODERN DENTAL COLLEGE & RESEARCH CENTRE & ORS. Vs. STATE OF MADHYA PRADESH & ORS.	September 8, 2010
MODERN INDUSTRIES Vs. STEEL AUTHORITY OF INDIA LTD	April 15, 2010
MOHAMADI Vs. UNION OF INDIA	August 5, 2010
MOHAMMAD MIAN Vs. STATE OF UP	December 16, 2010
MOHAN KUMAR RAYANA Vs. KOMAL MOHAN RAYANA	April 6, 2010
MOHAN MALI Vs. STATE OF M P	April 28, 2010
MOHAN MIAN Vs. NARENDRA KUMAR SINGH	May 5, 2010
MOHANLAL NANABHAI CHOKSI Vs. STATE OF GUJARAT	October 4, 2010
MOHD AMEERUDDIN Vs. UNITED INDIA INSURANCE CO LTD	November 18, 2010
MOHD AYUB DAR Vs. STATE OF JANDK	July 21, 2010
MOHD LAIQUIDDIN Vs. KAMALA DEV MISHRA	January 5, 2010
MOHD MAQBOOL TANTRAY Vs. STATE OF J AND K	February 4, 2010
MOHD SAUD Vs. MAJ SHAIKH MAHFOOZ	October 25, 2010
MOHD SAUD Vs. MAJ SHAIKH MAHFOOZ	November 25, 2010
MOHD USMAN MOHD ISLAM SHEIKH Vs. STATE OF MAHARASHTRA	October 26, 2010
MOHD YUNUS KHAN Vs. STATE OF UP	September 28, 2010
MONICA BEDI Vs. STATE OF AP	November 9, 2010
MONICA KUMAR Vs. STATE OF UTTAR PRADESH	May 11, 2010
MONIKA GUPTA Vs. UNION OF INDIA	May 13, 2010
MONIRUDDIN AHMED ALIAS LALU DEALER Vs. STATE OF WEST BENGAL	May 10, 2010
MOTI RAM Vs. ASHOK KUMAR	December 7, 2010
MOTIPUR SUGAR FACTORY LIMITED Vs. STATE OF BIHAR AND ORS.	August 26, 2010
MOULANA SHAMSHUNNISA Vs. ADDITIONAL CHIEF SECRETARY	December 15, 2010
MOUMITA PODDAR Vs. INDIAN OIL CORPORATION LTD	July 30, 2010
MUKESH KISHANPURIA Vs. STATE OF WEST BENGAL	May 3, 2010
MUKESHBHAI GOPALBHAI BAROT Vs. STATE OF GUJARAT	August 4, 2010
MULLA Vs. STATE OF U P	February 8, 2010
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. REGENCY CONVENTION CENTRE AND HOTELS PVT LTD	July 6, 2010
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. GOLDEN CHARIOT AIRPORT	September 22, 2010
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. GOLDEN CHARIOT AIRPORT	September 23, 2010
MUNICIPAL COMMITTEE HOSHIARPUR Vs. PUNJAB STATE ELECTRICITY BOARD	October 19, 2010
MUNNAWAR Vs. STATE OF U P	May 5, 2010
MUSAMIYA IMAM HAIDERBUX RIZVI Vs. STATE OF GUJARAT	July 27, 2010
MUSHEER KHAN ALIAS BADSHAH KHAN Vs. STATE OF MADHYA PRADESH	January 28, 2010
MYLADIMMAL SURENDRAN Vs. STATE OF KERALA	September 1, 2010
MYSORE URBAN DEVELOPMENT AUTHORITY COMMISSIONER Vs. VEER KUMAR JAIN	April 1, 2010
N B C C LTD Vs. J G ENGINEERING PVT LTD	January 5, 2010
N RAJANNA Vs. STATE OF KARNATAKA	May 4, 2010
N SRIHARI Vs. N PRAKASH	October 29, 2010
N SURESH NATHAN Vs. UNION OF INDIA	April 22, 2010
N.RAJANNA Vs. STATE OF KARNATAKA	April 5, 2010
NADIRSHA SHAPURJI PATEL Vs. DEPUTY COLLECTOR AND LA	November 19, 2010
NAGALAND SENIOR GOVT EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF NAGALAND	July 6, 2010
NAGBHAI NAJBHAI KHACKAR Vs. STATE OF GUJARAT	September 9, 2010
NAHALCHAND LALOOCHAND PVT LTD Vs. PANCHALI CO OPERATIVE HOUSING SOCIETY LTD	August 31, 2010
NAHAR SINGH YADAV Vs. UNION OF INDIA	November 19, 2010
NAND KISHORE GUPTA Vs. STATE OF UP	September 8, 2010
NAND KISHORE OJHA Vs. ANJANI KUMAR SINGH	May 12, 2010
NAND LAL Vs. STATE OF UTTARAKHAND	April 5, 2010
NANDYALAVENKATARAMANA Vs. STATE OF ANDHRA PRADESH	October 26, 2010
NANHAR Vs. STATE OF HARYANA	June 11, 2010
NANTU RANJAN PAUL Vs. STEEL AUTHORITY OF INDIA LTD	January 19, 2010
NARAYANA Vs. STATE OF KARNATAKA	October 5, 2010
NARESH K AGGARWALA AND CO Vs. CANBANK FINANCIAL SERVICES LTD	May 5, 2010
NARESH KUMAR Vs. DEPARTMENT OF ATOMIC ENERGY	July 8, 2010
NARINDER KUMAR Vs. STATE OF JAMMU AND KASHMIR	July 21, 2010
NASEEM AHMAD Vs. STATE OF U P	December 10, 2010
NASEEM AHMAD AND ORS. Vs. STATE OF U.P. AND ANR.	December 14, 2010
NATIONAL AVIATION CO OF INDIA LTD Vs. STATE OF ASSAM	October 25, 2010
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA	January 18, 2010
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR Vs. UNION OF INDIA	September 10, 2010
NATIONAL COMMISSION FOR WOMEN Vs. STATE OF DELHI	July 23, 2010
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT	December 2, 2010
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT	May 14, 2010
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT	October 26, 2010
NATIONAL HYDROELECTRIC POWER CORPN LTD Vs. COMMISSIONER OF INCOME TAX	January 5, 2010
NATIONAL INSURANCE CO LTD Vs. T MAHENDRAN	January 29, 2010
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. T. MAHENDRAN	January 19, 2010
NATIONAL LEATHER CLOTH MANUFACTURING CO Vs. UNION OF INDIA	July 23, 2010
NATIONAL SMALL INDUSTRIES CORP LTD Vs. HARMEET SINGH PAINTAL	February 15, 2010
NAVA BHARAT FERRO ALLOYS LTD Vs. TRANSMISSION CORPORATION OF A P LTD	November 18, 2010
NAVIN JINDAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 11, 2010
NAVIN KUMAR JHA Vs. LT. GOVERNOR	February 1, 2010
NAZIR ALI MIAN Vs. DOKAL MIAN	July 6, 2010
NEELAM KUMAR Vs. DAYARANI	July 6, 2010
NEETA RAKESH JAIN Vs. RAKESH JEETMAL JAIN	July 20, 2010
NEETI MALVIYA Vs. RAKESH MALVIYA	May 12, 2010
NEW GRAMIN MILK COOPERATIVE SOCIETY LIMITED Vs. GENERAL MANAGER DELHI MILK SCHEME GOVERNMENT	September 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. PROTECTION MANUFACTURERS PVT LTD	July 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. RAGHUVIR SINGH NARANG	February 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. VIMAL DEVI	October 5, 2010
NEW INDIA ASSURANCE CO. LTD Vs. ANITA	January 6, 2010
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ARMY WELFARE HOUSING ORGANIZATION	September 10, 2010
NICHOLAS PIRAMAL INDIA LTD Vs. COMMNR OF CENTRAL EXCISE MUMBAI	November 29, 2010
NICHOLAS PIRAMAL INDIA LTD. Vs. HARI SINGH	April 30, 2010
NIRANJAN PANJA Vs. STATE OF WEST BENGAL	May 14, 2010
NIRMAL JEET SINGH HOON Vs. IRTIZA HUSSAIN	October 26, 2010
NISHA PRIYA BHATIA Vs. UNION OF INDIA	January 15, 2010
NORTH DELHI POWER LIMITED Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	May 3, 2010
NORTHERN MINERAL LTD Vs. UNION OF INDIA	July 7, 2010
O P PATHROSE Vs. STATE OF KERALA	March 16, 2010
O P SHARMA Vs. HIGH COURT OF PUNJAB AND HARYANA	May 9, 2010
OIL AND NATURAL GAS CORPORATION Vs. WIG BROTHERS BUILDERS AND ENGINEERS PVT LTD	October 8, 2010
OIL AND NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	March 15, 2010
OM PAL SINGH Vs. STATE OF UP	November 9, 2010
OM PARKASH Vs. UNION OF INDIA	February 8, 2010
OM PRAKASH Vs. STATE OF HARYANA	April 21, 2010
OM PRAKASH Vs. ASHWANI KUMAR BASSI	August 27, 2010
OM PRAKASH SAINI Vs. DCM LTD	July 6, 2010
OM PRAKASH SINGH Vs. UNION OF INDIA	July 20, 2010
OMPRAKASH VERMA Vs. STATE OF ANDHRA PRADESH	October 8, 2010
ORIENTAL AROMA CHEMICAL INDUSTRIES LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION	February 26, 2010
ORIENTAL INSURANCE CO LTD Vs. DHARAM CHAND	August 27, 2010
ORYX FISHERIES PRIVATE LIMITED Vs. UNION OF INDIA	October 29, 2010
OSWAL FATS AND OILS LIMITED Vs. ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY DIVISION BAREILLY	April 1, 2010
P D PRASAD AND SONS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL	March 26, 2010
P J AGRO TECH LTD Vs. WATER BASE LTD	July 28, 2010
P K MOHAN RAM Vs. B N ANANTHACHARY	March 15, 2010
P K SINGH Vs. S N KANUNGO	February 18, 2010
P KRISHNAVENI Vs. TATA VENKATA KRISHNA RAO	September 17, 2010
P KRISHNAVENI Vs. TATA VENKATA KRISHNA RAO	November 17, 2010
P VIJAYAN Vs. STATE OF KERALA	January 27, 2010
P.MURALI NARASIMHULU Vs. CHIDATTALA NARASIMHULU	November 18, 2010
PAL ALIAS PALLA Vs. STATE OF UTTAR PRADESH	September 22, 2010
PALLAWI RESOURCES LTD Vs. PROTOS ENGINEERING COMPANY PVT LTD	March 26, 2010
PALRAJ Vs. DIVISIONAL CONTROLLER NEKRTC	September 7, 2010
PANKAJAKSHI Vs. CHANDRIKA	November 8, 2010
PANKAJAKSHI Vs. CHANDRIKA	October 8, 2010
PARAMJEET SINGH ALIAS PAMMA Vs. STATE OF UTTARAKHAND	September 27, 2010
PARAMJIT SINGH Vs. DIRECTOR PUBLIC INSTRUCTIONS	December 16, 2010
PARAMJITSINGH Vs. HARNEK SINGH	April 9, 2010
PARASNATH TIWARI Vs. CENTRAL RESERVE POLICE FORCE	January 11, 2010
PARLE BISLERI PVT LTD Vs. COMMR OF CUSTOMS AND CENTRAL EX AHMEDABAD	December 15, 2010
PARMINDER KAUR Vs. STATE OF U P	October 26, 2010
PATAI ALIAS KRISHNA KUMAR Vs. STATE OF U P	March 30, 2010
PATIRAM Vs. STATE OF MP	April 29, 2010
PATNA MUNICIPAL CORPORATION Vs. KRISHNA KUMAR SINHA	October 19, 2010
PAULOSE Vs. P P JOY	September 24, 2010
PEBAM NINGOL MIKOI DEVI Vs. STATE OF MANIPUR	September 27, 2010
PEBAM NINGOL MIKOI DEVI Vs. STATE OF MANIPUR	November 27, 2010
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	August 12, 2010
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	February 10, 2010
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	January 20, 2010
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA	November 24, 2010
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA & ORS.	November 15, 2010
PEOPLES UNION FOR CIVIL LIBERTIES (NIGHT SHELTER MATTERS) Vs. UNION OF INDIA & ORS.	November 26, 2010
PEOPLES UNION FOR CIVIL LIBERTIES (PDS MATTERS) Vs. UNION OF INDIA & ORS.	October 29, 2010
PEOPLES UNION FOR CIVIL LIBERTIES (PDS MATTERS) Vs. UNION OF INDIA & ORS.	October 21, 2010
PEPSICO INDIA HOLDINGS PVT LTD Vs. FOOD INSPECTOR	November 18, 2010
PERFEITI VAN MELLE INDIA PRIVATE Vs. COMMISSIONER OF INCOME TAX	December 2, 2010
PERNOD RICARD INDIA P LTD Vs. COMMISSIONER OF CUSTOMS	July 26, 2010
PHARMA CHEM & ORS. Vs. RAJNIKANTH DEVIDAS SHROFF & ANR.	January 13, 2010
PHATRU PATEL Vs. REVENUE DIVISIONAL OFFICER	October 21, 2010
PILLAYAR P K V K N TRUST THRU RAMANATHAN Vs. KARPAGA N N U S	September 1, 2010
PINNINTI KISTAMMA Vs. DUVVADO PARSURAM CHOWDARY	January 8, 2010
PITAMBAR SINGH Vs. STATE OF BIHAR	October 8, 2010
PODYAMI SUKADA Vs. STATE OF MP	July 23, 2010
POONAM Vs. SUMIT TANWAR	March 22, 2010
POONAM CHAND JAIN Vs. FAZRU	January 28, 2010
PRABHAKAR RAGHUNATH PATIL Vs. STATE OF MAHARASHTRA	November 11, 2010
PRABHAT KUMAR GUPTA Vs. STATE OF JHARKHAND	September 7, 2010
PRADIP BURAGOHAIN Vs. PRANATI PHUKAN	July 7, 2010
PRADIPTA KUMAR SWAIN Vs. STATE OF ORISSA	May 7, 2010
PRAHLAD Vs. SHIV NANDAN KUMARI	August 26, 2010
PRAHLAD MAHTO Vs. STATE OF JHARKHAND	August 27, 2010
PRAKASH KISAN SHIRKE Vs. KOYANA EDUCATION SOCIETY	November 12, 2010
PRAKASH SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	November 8, 2010
PRALHAD Vs. STATE OF MAHARASHTRA	September 15, 2010
PRASANTA KUMAR SARKAR Vs. ASHIS CHATTERJEE	October 29, 2010
PRATHAP Vs. STATE OF KERALA	August 27, 2010
PRAVINBHAI KASHIRAMBHAI PATEL Vs. STATE OF GUJARAT	July 8, 2010
PREETI GUPTA Vs. STATE OF JHARKHAND	August 13, 2010
PREM CHAND Vs. UNION OF INDIA	March 30, 2010
PREMCHANDRAN P. N. Vs. STATE OF KERALA	September 22, 2010
PRITHI Vs. STATE OF HARYANA	July 27, 2010
PROJECT OFFICER IRDP Vs. P D CHACKO	May 11, 2010
PROPRIETOR OF RELIABLE FURNISHERS Vs. SABITA GANGULY	March 19, 2010
PTC INDIA LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION	March 15, 2010
PUBLIC SERVICE COMMISSION UTTARANCHAL Vs. MAMTA BISHT	June 3, 2010
PUNDALIK Vs. STATE OF MAHARASHTRA	April 23, 2010
PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH Vs. MEGH RAJ GARG	May 20, 2010
PUNJAB AND SIND BANK Vs. ALLIED BEVERAGES COMPANY PVT LTD	October 1, 2010
PUNJAB ROADWAYS MOGA GENERAL MANAGER Vs. PUNJA SAHIB BUS AND TRANSPORT CO	April 27, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. ASHWANI KUMAR	July 8, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. NARATA SINGH	February 23, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. VISHWA CALIBER BUILDERS PVT LTD	March 19, 2010
PURAN CHAND Vs. STATE OF HARYANA	May 13, 2010
PUSHPA Vs. NATIONAL INSURANCE CO LTD	December 3, 2010
PUSHPA VANTI Vs. UNION OF INDIA	November 15, 2010
PYARE MOHAN LAL Vs. STATE OF JHARKHAND	September 10, 2010
R D GARDI MEDICAL COLLEGE Vs. STATE OF M P	September 30, 2010
R HANUMAIAH Vs. SECRETARY TO GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT	February 24, 2010
R JAYARAMA Vs. STATE OF KERALA	November 29, 2010
R RAVINDRA REDDY Vs. H RAMAIAH REDDY	February 17, 2010
R S SUJATHA Vs. STATE OF KARNATAKA	November 29, 2010
RABINDRA KUMAR PAL ALIAS DARA SINGH Vs. REPUBLIC OF INDIA	January 21, 2010
RABINDRA NATH SINGH Vs. RAJESH RANJAN ALIAS PAPPU YADAV	May 3, 2010
RADHA MUDALIYAR Vs. SPL TAHSILDAR LAND ACQ T N H BOARD	October 8, 2010
RAFEEQAN Vs. HUSSAN BANO	September 6, 2010
RAGHBINDER SINGH Vs. BANT KAUR	September 22, 2010
RAISUL ISLAM Vs. GOKUL MOHAN HAZARIKA	July 6, 2010
RAJ KISHORE Vs. PREM SINGH	December 10, 2010
RAJ KUMAR Vs. AJAY KUMAR	October 18, 2010
RAJ KUMAR SHIVHARE Vs. ASSISTANT DIRECTOR ENFORCEMENT	April 12, 2010
RAJ TRANSPORT CO PVT LTD AMRITSAR Vs. STATE TRANSP APPELLATE TRIBUNAL PB	November 19, 2010
RAJA GOUNDER Vs. STATE OF TAMIL NADU	September 28, 2010
RAJA KHAN Vs. U P SUNNI CENTRAL WAQF BOARD	November 26, 2010
RAJA KHAN Vs. U P SUNNI CENTRAL WAQF BOARD	December 10, 2010
RAJAN SANDHI Vs. UNION OF INDIA	September 21, 2010
RAJASTHAN PRADESH V S SARDARSHAHAR Vs. UNION OF INDIA	June 1, 2010
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. BALVEER SINGH JAT & ORS.	May 5, 2010
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DEEN DAYAL SHARMA	May 5, 2010
RAJBIR ALIAS RAJU Vs. STATE OF HARYANA	November 22, 2010
RAJEEV KUMAR Vs. HEMRAJ SINGH CHAUHAN	March 23, 2010
RAJESH KAGRA Vs. STATE OF MP	September 17, 2010
RAJESH KOHLI Vs. HIGH COURT OF J AND K	September 21, 2010
RAJESH RANGARAJAN Vs. CROP CARE FED OF INDIA	July 20, 2010
RAJESH RANJAN ALIAS PAPPU YADAV Vs. STATE OF BIHAR	August 5, 2010
RAJESWAR TIWARI Vs. NANDA KISHORE ROY	August 19, 2010
RAJINDER KISHAN GUPTA Vs. UNION OF INDIA	August 20, 2010
RAJU Vs. STATE OF HARYANA	February 10, 2010
RAJU DASS Vs. DEEPAK LOOMBA	July 23, 2010
RAKESH CHAND Vs. STATE OF PUNJAB	August 11, 2010
RAKESH KUMAR GOEL Vs. UP STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	July 8, 2010
RAKHI RAY Vs. HIGH COURT OF DELHI	February 1, 2010
RAM BABU Vs. STATE OF U P	April 19, 2010
RAM CHANDER TALWAR Vs. DEVENDER KUMAR TALWAR	October 6, 2010
RAM CHANDRA BHAGAT Vs. STATE OF JHARKHAND	November 24, 2010
RAM KRISHNA SINGH Vs. THAKURJI SHIVJI	October 7, 2010
RAM KUMAR Vs. STATE OF HARYANA	January 8, 2010
RAM NARESH Vs. STATE OF UTTAR PRADESH	September 9, 2010
RAM NIWAS Vs. STATE OF HARYANA	July 28, 2010
RAM RATAN Vs. STATE OF RAJASTHAN	October 8, 2010
RAM SINGH ALIAS CHHAJU Vs. STATE OF HIMACHAL PRADESH	January 28, 2010
RAMA DEVI Vs. STATE OF BIHAR	September 14, 2010
RAMAKRISHNA MUTT Vs. M MAHESWARAN	October 8, 2010
RAMALA SAHKARI CHINI MILLS LTD U P Vs. COMMISSIONER CENTRAL EXCISE MEERUT I	November 29, 2010
RAMDAS ATHAWALE Vs. UNION OF INDIA	March 29, 2010
RAMDASJI GAIKWAD Vs. SYLVESTER AND CO	July 16, 2010
RAMESH Vs. STATE OF HARYANA	October 21, 2010
RAMESH Vs. STATE BY MADHUGIRI POLICE	August 12, 2010
RAMESH GAJENDRA JADHAV Vs. SECRETARY S G S P MANDAL	July 22, 2010
RAMESH GOBINDRAM Vs. SUGRA HUMAYUN MIRZA WAKF	September 1, 2010
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH	May 7, 2010
RAMESH KUMAR Vs. HIGH COURT OF DELHI	February 1, 2010
RAMESH KUMAR Vs. STATE OF HARYANA	January 13, 2010
RAMESHBHAI MOHANBHAI KOLI Vs. STATE OF GUJARAT	October 20, 2010
RAMESHBHAI PANDURAO HEDAU Vs. STATE OF GUJARAT	March 19, 2010
RAMESHWAR DAYAL Vs. INDIAN RAILWAY CONSTRUCTION CO LTD	August 17, 2010
RAMGOPAL Vs. STATE OF MP	July 30, 2010
RAMGULAM ALAIS SADHU PATEL Vs. BHAGWAT PRASAD PATEL	April 26, 2010
RAMJAS FOUNDATION Vs. UNION OF INDIA	November 9, 2010
RAMJI PANDEY Vs. SWARAN KALI	October 25, 2010
RANGAPPA Vs. SRI MOHAN	May 7, 2010
RANJEET SINGH ALIAS DARA Vs. STATE OF MADHYA PRADESH	September 20, 2010
RANJIT SINGH Vs. STATE OF MADHYA PRADESH	October 27, 2010
RANJIT SINGH Vs. STATE OF PUNJAB	January 4, 2010
RANVEER YADAV Vs. STATE OF BIHAR	May 12, 2010
RAS RESORTS AND APART HOTELS LIMITED Vs. UNION OF INDIA	July 7, 2010
RASHIDA HAROON KUPURADE Vs. DIV MANAGER ORIENTAL INS CO LTD	February 8, 2010
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. CHOWGULE BROTHERS	July 7, 2010
RASID JAVED Vs. STATE OF UP	July 5, 2010
RATTAN CHAND Vs. MORI	January 14, 2010
RAVI KUMAR Vs. JULMIDEVI	February 9, 2010
RAVICHANDRAN Vs. STATE SUPERINTENDENT OF POLICE MADRAS	March 25, 2010
RAVINDER KUMAR Vs. STATE OF HARYANA	April 22, 2010
RAVINDRA TUKARAM HIWALE Vs. STATE MAHARASHTRA	August 2, 2010
RE: EXPLOI. OF CHILN. INJ ORPH. IN ST. OF T.N. Vs. UNION OF INDIA (UOI) AND ORS.	March 31, 2010
REKHABEN H SHETH Vs. CHARU K MEHTA	July 29, 2010
RELIANCE NATURAL RESOURCES LTD Vs. RELIANCE INDUSTRIES LTD	May 7, 2010
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RESHMA DEVI Vs. STATE OF PUBJAB	August 25, 2010
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RITESH TEWARI Vs. STATE OF UP	September 21, 2010
RPG LIFE SCIENCES LTD Vs. STATE OF TAMIL NADU	May 11, 2010
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S ARUL RAJA Vs. STATE OF TAMIL NADU	July 30, 2010
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S R SRINIVASA Vs. S PADMAVATHAMMA	April 22, 2010
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S SUMNYAN Vs. LIMI NIRI	April 20, 2010
S V JOSHI Vs. STATE OF KARNATAKA	July 13, 2010
SACHDANAND THAKUR Vs. UNION OF INDIA	October 19, 2010
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SADASHIV SHYAMA SAWANT Vs. ANITA ANANT SAWANT	February 22, 2010
SAFIYA BEE Vs. MOHD VAJAHATH HUSSAIN ALIAS FASI	December 16, 2010
SAHDEO ALIAS SAHDEO SINGH Vs. STATE OF U P	February 23, 2010
SAINATH MANDIR TRUST Vs. VIJAYA	December 13, 2010
SAJJAN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION	September 20, 2010
SALEM ADVOCATE BAR ASSOCIATION TAMIL NADU Vs. UNION OF INDIA	August 9, 2010
SAMBHU DAS ALIAS BIJOY DAS Vs. STATE OF ASSAM	September 15, 2010
SAMEER KUMAR PAL Vs. SHEIKH AKBAR	July 28, 2010
SAMIN TEKMINDZ INDIA P. LTD. Vs. GOGOYOKO EHF	August 13, 2010
SAMIR CHANDRA DAS Vs. BIBHAS CHANDRA DAS	May 7, 2010
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SANDUR MANGANESE AND IRON ORES LTD Vs. STATE OF KARNATAKA	September 13, 2010
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SANGUNTHALA Vs. SPECIAL TEHSILDAR	February 24, 2010
SANJAY KUMAR JAIN Vs. STATE OF DELHI	December 16, 2010
SANJEETA DAS Vs. TAPAN KUMAR MOHANTY	September 22, 2010
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SAQUIB ABDUL HAMEED NACHAN Vs. STATE OF MAHARASHTRA	August 11, 2010
SARITA PARIKH Vs. UNION OF INDIA	July 13, 2010
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SATYAVIR SINGH Vs. STATE OF U P	February 11, 2010
SAU PANCHASHILA DADA MESHRAM Vs. STATE OF MAHARASHTRA	November 17, 2010
SAWARAN LATA Vs. STATE OF HARYANA	April 1, 2010
SAYGO BAI Vs. CHUEERU BAJRANGI	November 19, 2010
SBEC SUGAR LIMITED Vs. UNION OF INDIA	February 7, 2010
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL Vs. HOWRAH GANATANTRIK NAGRIK SAMITY	March 9, 2010
SECRETARY BOARD OF SECONDARY EDUCATION ORISSA Vs. SANTOSH KUMAR SAHOO	July 7, 2010
SECRETARY CANNANORE DISTRICT MUSLIM EDUCATIONAL ASSOCIATION KANPUR Vs. STATE OF KERALA	May 7, 2010
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. AJAY AGARWAL	February 25, 2010
SELVI Vs. STATE OF KARNATAKA	May 5, 2010
SENIOR SUPERINTENDENT TELEGRAPH TRAFFIC BHOPAL Vs. SANTOSH KUMAR SEAL	April 26, 2010
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SHAHABUDDIN Vs. STATE OF BIHAR	March 25, 2010
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SHAIKH SATTAR Vs. STATE OF MAHARASHTRA	August 27, 2010
SHAKTI DEVI Vs. NEW INDIA INSURANCE CO LTD	November 9, 2010
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SHALINI SHYAM SHETTY Vs. RAJENDRA SHANKAR PATIL	July 23, 2010
SHAMIMA KAUSER Vs. UNION OF INDIA	April 19, 2010
SHANTI BUDHIYA VESTA PATEL Vs. NIRMALA JAYPRAKASH TIWARI	April 21, 2010
SHANTINIKETAN HINDI PRIMARY SCHOOL Vs. PAL HARIRAM RAMAVTAR	February 1, 2010
SHARAD PAWAR Vs. JAGMOHAN DALMIYA	March 17, 2010
SHARDA KAILASH MITTAL Vs. STATE OF M P	January 12, 2010
SHASHIKANT BANSAL Vs. GWALLOR IMPROVMENT TRUST GWALLOR DEVELOPMENT AUTHORITY	July 26, 2010
SHAUKAT Vs. STATE OF UTTARANCHAL	April 22, 2010
SHER SINGH Vs. STATE OF HARYANA	December 16, 2010
SHESHAMBAL Vs. CHELUR CORPORATION CHELUR BUILDING	February 17, 2010
SHIBANI BASU Vs. SANDIP RAY	November 26, 2010
SHILPA AGGARWAL Vs. AVIRAL MITTAL	February 2, 2010
SHIMNIT UTSCH INDIA PVT LTD Vs. WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LTD	May 12, 2010
SHIV HARBAL RESEARCH LABORATORY Vs. ASSISTANT P.F. COMMISSIONER	April 5, 2010
SHIV SARAN LAL GUPTA Vs. USHA KIRAN GUPTA	March 19, 2010
SHIVANAGOUD CHANEGOUD PATIL Vs. STATE OF KARNATAKA	January 14, 2010
SHIVANNA Vs. STATE BY HUNSUR TOWN POLICE	August 18, 2010
SHIVJEE SINGH Vs. NAGENDRA TIWARY	July 6, 2010
SHRIDHAR SHUKLA Vs. STATE OF U P	January 29, 2010
SHYAM GOPAL BINDAL Vs. LAND ACQUISITION OFFICER	January 11, 2010
SHYAM TELELINK LTD Vs. UNION OF INDIA	October 5, 2010
SHYAMAL GHOSH Vs. ANUPAMA GHOSH	May 10, 2010
SHYAMALIKA DAS Vs. GENERAL MANAGER GRIDCO	September 20, 2010
SHYAMRAO MAROTI KORWATE Vs. DEEPAK KISANRAO TEKAM	September 14, 2010
SHYAMWATI SHARMA Vs. KARAM SINGH	July 13, 2010
SIDDANKI RAM REDDY Vs. STATE OF ANDHRA PRADESH	July 27, 2010
SIDDHARAM SATLINGAPPA MHETRE Vs. STATE OF MAHARASHTRA	December 2, 2010
SIDHARTHA VASHISHT ALIAS MANU SHARMA Vs. STATE NCT OF DELHI	April 19, 2010
SIEL FOODS AND FERTILIZERS INDUSTRIES Vs. UNION OF INDIA	March 25, 2010
SIKANDAR SINGH Vs. STATE OF BIHAR	July 9, 2010
SINDHI EDUCATION SOCIETY Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI	July 8, 2010
SINGAPAGU ANJAIAH Vs. STATE OF ANDHRA PRADESH	July 6, 2010
SIRAJUDEEN KASIM Vs. PARAMOUNT INVESTMENTS LIMITED	August 2, 2010
SKYLINE EDUCATION INSTITUTE INDIA Vs. S L VASWANI	January 5, 2010
SMITHA JOHNY Vs. JOSNY VARGHESE	October 22, 2010
SNEHADEEP STRUCTURES PRIVATE LIMITED Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED	January 5, 2010
SOCIETY UNAIDED PRIVATE SCHOOLS OF RAJASTHAN Vs. UNION OF INDIA	September 6, 2010
SOHAM MAYANKKUMAR VYAS Vs. UNION OF INDIA	September 28, 2010
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. ASHOK KUMAR GHOSH	May 6, 2010
SOUTHERN TECHNOLOGIES LTD Vs. JOINT COMMNR OF INCOME TAX COIMBATORE	January 11, 2010
SPECIAL DEPUTY COLLECTOR Vs. J SIVAPRAKASAM	November 18, 2010
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SPEEDLINE AGENCIES Vs. T STANES AND CO LTD	May 14, 2010
SREE KAMATCHI AMMAN CONSTRUCTIONS Vs. DIVISIONAL RAILWAY MANAGER	August 20, 2010
SRINIVAS GUNDLURI Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION	July 30, 2010
SRINIVASA BHAT Vs. A SARVOTHAMA KINI	April 27, 2010
STANES HIGHER SECONDARY SCHOOL Vs. SPECIAL TAHSILDAR LAND ACQUISITION COIMBATORE	March 9, 2010
STATE Vs. CONSTRUCTION OF PARK AT NOIDA NEAR OKHLA BIRD SANCTUARY ANAND ARYA	December 3, 2010
STATE BANK OF INDIA Vs. BIDYUT KUMAR MITRA	January 11, 2010
STATE BANK OF INDIA Vs. RAJKUMAR	February 8, 2010
STATE BANK OF INDIA Vs. SHWETA SAHU	March 11, 2010
STATE BANK OF INDIA AND ANR. Vs. RAJ KUMAR	January 29, 2010
STATE BANK OF PATIALA Vs. VINESH KUMAR BHASIN	January 22, 2010
STATE NCT OF DELHI Vs. AJIT SETH ALIAS AJJI	August 17, 2010
STATE OF A P Vs. VISWANADULA CHETTI BABU	September 30, 2010
STATE OF A P Vs. M SOBHAN BABU	December 14, 2010
STATE OF A P Vs. THUMMALA ANJANEYULU	November 25, 2010
STATE OF A P Vs. HYDERABAD POTTERIES PVT LTD	April 19, 2010
STATE OF A P Vs. GOURISHETTY MAHESH	July 25, 2010
STATE OF ANDHRA PRADESH Vs. M NARASIMHA RAO	August 27, 2010
STATE OF ANDHRA PRADESH Vs. T. MURALIDHAR RAO	March 25, 2010
STATE OF AP Vs. GOURISHETTY MAHESH	July 15, 2010
STATE OF ASSAM Vs. UNION OF INDIA	August 20, 2010
STATE OF ASSAM Vs. UNION OF INDIA	September 30, 2010
STATE OF ASSAM Vs. UNION OF INDIA	January 12, 2010
STATE OF ASSAM Vs. UNION OF INDIA	January 20, 2010
STATE OF BIHAR Vs. MITHILESH KUMAR	August 19, 2010
STATE OF BIHAR Vs. KALYANPUR CEMENTS LTD	January 8, 2010
STATE OF GUJARAT Vs. ALOK PRATAP SINGH	January 28, 2010
STATE OF HARYANA Vs. S L ARORA AND COMPANY	January 29, 2010
STATE OF HARYANA Vs. HEM LATA GUPTA	January 5, 2010
STATE OF HARYANA Vs. MANOJ KUMAR	March 9, 2010
STATE OF HARYANA Vs. JAGDISH	March 22, 2010
STATE OF HARYANA Vs. KASHMIR SINGH	October 6, 2010
STATE OF HARYANA Vs. SATISH KUMAR MITTAL	September 7, 2010
STATE OF HARYANA Vs. KAMLESH	April 1, 2010
STATE OF HARYANA Vs. HARPAL	March 22, 2010
STATE OF HARYANA Vs. ANIL PESTICIDES LTD.	May 6, 2010
STATE OF HIMACHAL PRADESH Vs. NISHANT SAREEN	December 9, 2010
STATE OF HIMACHAL PRADESH Vs. SIRI DUTT	September 29, 2010
STATE OF HIMACHAL PRADESH Vs. HIMACHAL TECHNO ENGINEERS	July 26, 2010
STATE OF HIMACHAL PRADESH Vs. HIMACHAL TECHNO ENGINEERS	July 25, 2010
STATE OF JHARKHAND Vs. MISRILALL JAIN AND SONS	April 13, 2010
STATE OF JHARKHAND Vs. KRISHNA PRADHAN	October 1, 2010
STATE OF KARNATAKA Vs. AZAD COACH BUILDERS PVT LTD	September 14, 2010
STATE OF KARNATAKA Vs. DONDUSA NAMASA BADDI	August 5, 2010
STATE OF KARNATAKA Vs. M L KESARI	August 3, 2010
STATE OF KARNATAKA Vs. MUNIKADIRAPPA	October 8, 2010
STATE OF KARNATAKA Vs. GOPAL RAMACHANDRA NADAGOUDA	January 5, 2010
STATE OF KARNATAKA Vs. GANAPATHI CHAYA NAYAK	January 22, 2010
STATE OF KARNATAKA Vs. GADILLINGAPPA	January 22, 2010
STATE OF KERALA Vs. B SIX HOLIDAY RESORTS P LTD	January 13, 2010
STATE OF M P Vs. SUGAR SINGH	March 9, 2010
STATE OF M P Vs. HARISHANKAR BHAGWAN PD TRIPATHI	August 13, 2010
STATE OF MADHYA PRADESH Vs. PRAMOD KUMAR SHUKLA	August 18, 2010
STATE OF MADHYA PRADESH Vs. KASHIRAM	November 23, 2010
STATE OF MADHYA PRADESH Vs. CHANDU	December 2, 2010
STATE OF MADHYA PRADESH Vs. BALRAM MIHANI	February 1, 2010
STATE OF MADHYA PRADESH Vs. NERBUDDA VALLEY REFRIGERATED PRODUCTS COMPANY PVT LTD	July 23, 2010
STATE OF MADHYA PRADESH Vs. SUGHAR SINGH	April 21, 2010
STATE OF MAHARASHTRA Vs. JAYANTILAL MODI	January 13, 2010
STATE OF MAHARASHTRA Vs. SANGHARAJ DAMODAR RUPAWATE	July 9, 2010
STATE OF MAHARASHTRA Vs. HINDUSTAN CONSTRUCTION COMPANY LTD	April 1, 2010
STATE OF MAHARASHTRA Vs. SARANGDHARSINGH SHIVDASSINGH CHAVAN	December 14, 2010
STATE OF MAHARASHTRA Vs. GORAKHNATH SITARAM KAMBLE	November 16, 2010
STATE OF MAHARASHTRA Vs. ARUN GULAB GAWALI	August 27, 2010
STATE OF MAHARASHTRA Vs. FAROOK MOHAMMED KASIM MAPKAR	July 30, 2010
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STATE OF MAHARASHTRA Vs. NARMADA ESTATES PVT. LTD.	January 15, 2010
STATE OF MAHARASHTRA AND ANR. Vs. GORAKHNATH SITARAM KAMBLE AND ORS.	September 16, 2010
STATE OF NCT OF DELHI Vs. RAJIV KHURANA	July 30, 2010
STATE OF ORISSA Vs. CHOUDHURI NAYAK	August 20, 2010
STATE OF ORISSA Vs. SANGRAM KESHARI MISRA	October 19, 2010
STATE OF ORISSA Vs. RAJKISHORE NANDA	June 3, 2010
STATE OF ORISSA Vs. STATE OF ANDHRA PRADESH	May 5, 2010
STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY	October 25, 2010
STATE OF PUNJAB Vs. COL KULDEEP SINGH	June 3, 2010
STATE OF PUNJAB Vs. LAKHWINDER SINGH	April 5, 2010
STATE OF PUNJAB Vs. VINEY KUMAR KHULLAR	October 22, 2010
STATE OF PUNJAB Vs. SURESH KUMAR SHARMA	September 23, 2010
STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION COMPANY	January 8, 2010
STATE OF TAMIL NADU Vs. A MANICKAM PILLAI	January 27, 2010
STATE OF TAMIL NADU Vs. STATE OF KERALA	February 18, 2010
STATE OF U P Vs. GOMTI NAGAR JAN KALYAN MAHA SAMITI	February 9, 2010
STATE OF U P Vs. SAROJ KUMAR SINHA	February 2, 2010
STATE OF U P Vs. GURU CHARAN	February 23, 2010
STATE OF U P Vs. KRISHNA MASTER	August 3, 2010
STATE OF U P Vs. SANGAM NATH PANDEY	December 15, 2010
STATE OF U P Vs. HIRENDRA PAL SINGH	December 3, 2010
STATE OF U P Vs. JASVIR SINGH	November 26, 2010
STATE OF U.P. & ORS. Vs. SATYAVRAT SINGH	November 11, 2010
STATE OF U.P. AND ORS. Vs. SANGAM NATH PANDEY AND ORS.	February 10, 2010
STATE OF U.P. AND ORS. Vs. HIRENDRA PAL SINGH ETC.	December 7, 2010
STATE OF UP Vs. BHUPENDRA NATH TRIPATHI	October 29, 2010
STATE OF UP Vs. MUNNI RAM	October 26, 2010
STATE OF UP Vs. SANTOSH KUMAR MISHRA	August 3, 2010
STATE OF UP Vs. SIYA RAM	August 5, 2010
STATE OF UP Vs. NEERAJ CHAUBEY	September 16, 2010
STATE OF UTTAR PRADESH Vs. VAM ORGANIC CHEMICALS LIMITED	February 26, 2010
STATE OF UTTAR PRADESH Vs. ITWARI	August 11, 2010
STATE OF UTTARANCHAL Vs. BALWANT SINGH CHAUFAL	January 18, 2010
STATE OF UTTARANCHAL Vs. KHURANA BROTHERS	October 27, 2010
STATE OF UTTARANCHAL Vs. SANDEEP KUMAR SINGH	October 7, 2010
STATE OF WEST BENGAL Vs. BIRESWAR DUTTA ESTATE PRIVATE LTD	November 18, 2010
STATE OF WEST BENGAL Vs. SUBHAS KUMAR CHATTERJEE	August 17, 2010
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STATE OF WEST BENGAL Vs. KAMAL PRASAD	February 16, 2010
STATE OF WEST BENGAL Vs. S K NURUL AMIN	July 5, 2010
STATE OF WEST BENGAL Vs. PRANAB KUMAR MOITRA	December 9, 2010
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STEEL AUTHORITY OF INDIA LTD Vs. DIBYENDU BHATTACHARYA	October 29, 2010
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SUBHAN RAO Vs. PARVATHI BAI	September 14, 2010
SUBHASH CHAND Vs. STATE OF HARYANA	December 16, 2010
SUBRATA DAS Vs. STATE OF JHARKHAND	October 22, 2010
SUDAM SHANKAR KSHIRSAGAR Vs. STATE OF MAHARASHTRA	August 30, 2010
SUDHA Vs. PRESIDENT ADVOCATES ASSOCIATION	October 22, 2010
SUDHAKARAN Vs. STATE OF KERALA	October 26, 2010
SUDHIR BHASKARRAO TAMBE Vs. HEMANT YASHWANT DHAGE AND ORS	April 12, 2010
SUDHIR KUMAR Vs. STATE OF PUNJAB	January 14, 2010
SUHRID SINGH ALIAS SARDOOL SINGH Vs. RANDHIR SINGH	March 29, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	November 12, 2010
SUKHENDRA SINGH Vs. STATE OF UP	August 26, 2010
SULOCHANA CHANDRAKANT GALANDE Vs. PUNE MUNICIPAL TRANSPORT	August 3, 2010
SUMANA BHASIN Vs. NEERAJ BHASIN	March 18, 2010
SUMITOMO HE AVY INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION OF INDIA	July 28, 2010
SUNDER SINGH Vs. STATE OF UTTARANCHAL	September 16, 2010
SUNDERLAL KANAIYALAL BHATIJA Vs. STATE OF MAHARASHTRA	March 31, 2010
SUNIL KUMAR Vs. STATE OF U P	January 6, 2010
SUNIL KUMAR SAMBHUDAYAL GUPTA Vs. STATE OF MAHARASHTRA	November 11, 2010
SUNITA JHA Vs. STATE OF JHARKHAND	September 13, 2010
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SUPREME PAPER MILLS LTD Vs. ASST COMMNR COMMERCIAL TAXES CALCUTTA	March 25, 2010
SURAJ Vs. STATE OF UP	July 6, 2010
SURAJ BHAN MEENA Vs. STATE OF RAJASTHAN	December 7, 2010
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SURAJ MAL RAM NIWAS OIL MILLS P LTD Vs. UNITED INDIA INSURANCE CO LTD	October 8, 2010
SURENDER Vs. GADDA BALAIAH	December 7, 2010
SURENDER PASWAN Vs. STATE OF BIHAR	April 19, 2010
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SURENDRA NATH PANDEY AND ORS. Vs. U.P. COOPERATIVE BANK LTD. AND ANR.	January 28, 2010
SURENDRA PAL Vs. STATE OF UP	September 16, 2010
SURENDRA PRATAP SINGH Vs. STATE OF UP	September 15, 2010
SURESH PRASAD SINGH Vs. DULHIN PHULKUMARI DEVI	May 12, 2010
SUSHIL KUMAR SINGHAL Vs. REGIONAL MANAGER	August 10, 2010
SUSHILA CHEMICALS PVT LTD Vs. BHARAT COKING COAL LTD	September 15, 2010
SUVARNALATA Vs. MOHAN ANANDRAO DESHMUKH	April 5, 2010
SWAMI NATH Vs. NIRMAL SINGH	September 7, 2010
SWAMI PRASAD Vs. LAKHAN SINGH	March 8, 2010
SWARAJ ENGINES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 6, 2010
SWAYAM PRAKASH ASHRAMAM Vs. G ANANDAVALLY AMMA	January 5, 2010
SYED AKBAR IRFAN Vs. STATE OF KARNATAKA	January 8, 2010
SYED ASHWAQ AHMED Vs. JT SECRETARY AND CHIEF PASSPORT	September 9, 2010
SYED BASHIR UD DIN QADRI Vs. NAZIR AHMED SHAH	March 10, 2010
SYED MOHIDEEN Vs. RAMANATHAURA PERIA MOGALLAM JAMATH	July 21, 2010
T G ASHOK KUMAR Vs. GOVINDAMMAL	December 8, 2010
T G N KUMAR Vs. STATE OF KERALA	January 14, 2010
T NARASIMHULU Vs. STATE OF A P	May 11, 2010
T R F LIMITED Vs. COMMISSIONER OF INCOME TAX RANCHI	February 9, 2010
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T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	January 29, 2010
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA AND OTHERS	August 16, 2010
T.N.GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA	August 9, 2010
T.T. INDUSTRIES Vs. HARJEET KAUR	September 9, 2010
TAMEESHWAR VAISHNAV Vs. RAMVISHAL GUPTA	January 8, 2010
TAMEESHWAR VAISHNAV Vs. RAMVISHAL GUPTA	June 8, 2010
TAMIL NADU HOUSING BOARD Vs. L CHANDRASEKARAN	January 29, 2010
TAMIL NADU HOUSING BOARD CHENNAI Vs. M MEIYAPPAN	October 29, 2010
TASSADIQ HUSSAIN Vs. MOHD RASHID QURESHI	November 23, 2010
TATA MEMORIAL HOSPITAL WORKERS UNION Vs. TATA MEMORIAL CENTRE	August 9, 2010
TECHNO SHARES AND STOCKS LTD Vs. COMMISSIONER OF INCOME TAX	September 9, 2010
TECHNOGLOBE Vs. STATE OF TAMIL NADU	November 16, 2010
TEHRI HYDRO DEVELOPMENT CORPORATION Vs. ALSTOM HYDRO FRANCE	March 26, 2010
THAKUR KULDEEP SINGH Vs. UNION OF INDIA	March 8, 2010
THAMMAIAH GOWDA Vs. SHEKAR	April 20, 2010
THANA SINGH Vs. CENTRAL BUREAU OF NARCOTICS	August 30, 2010
THANU RAM Vs. STATE OF MP	October 5, 2010
THATHAMSETTY SURESH Vs. STATE OF A P	November 22, 2010
THOTA GANGA LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH	July 13, 2010
TOTGARS COOPERATIVE SALE SOCIETY LIMITED Vs. INCOME TAX OFFICER KARNATAKA	February 8, 2010
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. SAI RENEWABLE POWER PVT LTD	July 8, 2010
TRANSPORT AND DOCK WORKERS UNION Vs. MUMBAI PORT TRUST	November 15, 2010
TRF (T.R.F.) LIMITED Vs. COMMISSIONER OF INCOME TAX, RANCHI	February 9, 2010
TRIMEX INTERNATIONAL FZE LTD Vs. VEDANTA ALUMINIUM LTD	January 22, 2010
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA	June 17, 2010
TRIVENI ENGINEERING AND INDUST LTD Vs. JASWANT SINGH	August 11, 2010
TRUST JAMA MASJID WAQF NO 31 Vs. LAKSHMI TALKIES	August 16, 2010
TUKARAM S DIGHOLE Vs. MANIKRAO SHIVAJI KOKATE	February 5, 2010
TVS FINANCE AND SERVICES LTD Vs. H SHIVAKUMAR	October 1, 2010
U P AVAS EVAM VIKAS PARISHAD Vs. RAM CHANDRA AGARWAL	September 21, 2010
U P POWER CORPORATION LIMITED Vs. AMAUSI TEXTILE MILLS LIMITED	May 7, 2010
UCO BANK & ORS Vs. PRABHAKAR SADASHIV KARVADE	May 20, 2010
UDAY CHAKRABORTY Vs. STATE OF WEST BENGAL	July 8, 2010
UDHO DASS Vs. STATE OF HARYANA	April 21, 2010
UMA SHANKAR SINGH Vs. STATE OF BIHAR	September 9, 2010
UMESH KUMAR SINHA Vs. STATE OF BIHAR	April 16, 2010
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA	July 19, 2010
UNION OF INDIA Vs. A S PILLAI	November 19, 2010
UNION OF INDIA Vs. SURESH KUMAR NAYAK	November 25, 2010
UNION OF INDIA Vs. PRINCE RUBBER INDUSTRIES	December 3, 2010
UNION OF INDIA Vs. A DURAIRAJ	December 1, 2010
UNION OF INDIA Vs. NARINDERJIT SINGH SIDHU	September 29, 2010
UNION OF INDIA Vs. KAMLA VERMA	August 13, 2010
UNION OF INDIA Vs. BHASKARENDU DATTA MAJUMDAR	August 27, 2010
UNION OF INDIA Vs. P C RAMAKRISHNAYYA	August 18, 2010
UNION OF INDIA Vs. R VASUDEVA MURTHY	August 6, 2010
UNION OF INDIA Vs. MAHAVEER C SINGHVI	July 29, 2010
UNION OF INDIA Vs. ALOK KUMAR	April 16, 2010
UNION OF INDIA Vs. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION	May 11, 2010
UNION OF INDIA Vs. RAMESH RAM	May 7, 2010
UNION OF INDIA Vs. JAGDISH PANDEY	July 8, 2010
UNION OF INDIA Vs. AJAY WAHI	July 6, 2010
UNION OF INDIA Vs. RAM PRAKASH	July 5, 2010
UNION OF INDIA Vs. PRITILATA NANDA	July 16, 2010
UNION OF INDIA Vs. P N NATARANJAN	February 10, 2010
UNION OF INDIA Vs. HARBANS SINGH TULI AND SONS BUILD P LTD	January 20, 2010
UNION OF INDIA Vs. R K CHOPRA	February 1, 2010
UNION OF INDIA Vs. RAKESH KUMAR	January 12, 2010
UNION OF INDIA Vs. RAJA MOHAMMED AMIR MOHAMMED KHAN	January 19, 2010
UNION OF INDIA Vs. KARTICK CHANDRA MONDAL	January 15, 2010
UNION OF INDIA Vs. NEELAM ENGINEERING AND CONSTRUCTION COMPANY	March 10, 2010
UNION OF INDIA Vs. SENETH MUNDA	March 10, 2010
UNION OF INDIA Vs. DINESH KUMAR	February 16, 2010
UNION OF INDIA Vs. HEMRAJ SINGH CHAUHAN	March 23, 2010
UNION OF INDIA Vs. C S SIDHU	March 31, 2010
UNION OF INDIA Vs. V N SINGH	April 8, 2010
UNION OF INDIA Vs. HARI SINGH	September 10, 2010
UNION OF INDIA Vs. MINI INDIA HOUSING COOPERATIVE SOCIETY	April 27, 2010
UNION OF INDIA Vs. NIRMALA MITRA	January 6, 2010
UNION OF INDIA Vs. RAJNISH KUMAR TULI	January 4, 2010
UNION OF INDIA Vs. MANGAL TEXTILE MILLS INDIA PRIVATE LIMITED	February 18, 2010
UNION OF INDIA Vs. VIJAY PAL SINGH	May 18, 2010
UNION OF INDIA Vs. ALEMBIC GLASS INDUSTRIES LIMITED	May 6, 2010
UNION OF INDIA Vs. BRIJ BHUSHAN SHARMA	January 15, 2010
UNION OF INDIA Vs. INDIAN NATIONAL SHIPOWNERS ASSOCIATION	December 1, 2010
UNION OF INDIA Vs. M/S AMBIKA CONSTRUCTION	September 22, 2010
UNION OF INDIA (UOI) AND ANR. Vs. P.N. NATARAJAN AND ORS.	October 29, 2010
UNITED BANK OF INDIA Vs. SATYAWATI TONDON	July 26, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHILA DATTA	December 3, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. KANTIKA COLOUR LAB	May 6, 2010
UP LAND DEVELOPMENT CORPORATION Vs. MOHD KHURSHEED ANWAR	July 5, 2010
UP STATE ROAD TRANSPORT CORPORATION Vs. SURESH CHAND SHARMA	May 26, 2010
UTPAL DAS Vs. STATE OF WEST BENGAL	May 7, 2010
UTTAM CHAKRABORTY Vs. STATE OF ASSAM	April 6, 2010
UTTARANCHAL PEY JAL S V A N NIGAM Vs. ARVIND GARG	January 18, 2010
V AYYANNA Vs. GOVT OF A P	September 23, 2010
V K ENTERPRISES Vs. SHIVA STEELS	August 4, 2010
V KISHAN RAO Vs. NIKHIL SUPER SPECIALITY HOSPITAL	March 8, 2010
V N SHRIKHANDE Vs. ANITA SENA FERNANDES	October 20, 2010
V P SHRIVASTAVA Vs. INDIAN EXPLOSIVES LTD	September 24, 2010
V RAMAKRISHNA RAO Vs. SINGARENI COLLIERIES COMPANY	October 5, 2010
V RANGANATHAN Vs. N BASKARAN	September 16, 2010
V.PAVITHRAN Vs. SIRAF	July 12, 2010
VA TECH ESCHER WYASS FLOVEL LTD Vs. M P S E BOARD	January 14, 2010
VAN VIBHAG KARAMCHARI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT Vs. RAMESH CHANDER	October 19, 2010
VARINDER PARTAP SINGH SANDHU Vs. PRITAM SINGH SARINH	April 12, 2010
VARUN CHAUDHARY Vs. STATE OF RAJASTHAN	October 29, 2010
VASI ALIAS VASIO PRABHATABHAI RABARI Vs. STATE OF GUJARAT	April 12, 2010
VELAYUDHAN V.R. AND ORS. Vs. T.M. POULOSE AND ORS.	March 11, 2010
VENTURE GLOBAL ENGINEERING Vs. SATYAM COMPUTER SERVICES LTD	August 11, 2010
VIJAY ALIAS CHINEE Vs. STATE OF MADHYA PRADESH	July 27, 2010
VIJAY KUMAR ARORA Vs. STATE GOVT OF NCT OF DELHI	January 13, 2010
VIJAY KUMAR SHARMA ALIAS MANJU Vs. RAGHUNANDAN SHARMA ALIAS BABURAM	January 5, 2010
VIJAY KUMAR TALWAR Vs. COMMISSIONER OF INCOME TAX DELHI	December 6, 2010
VIJAYA BANK Vs. COMMISSIONER OF INCOME TAX	April 15, 2010
VIJAYA BANK Vs. SHYAMAL KUMAR LODH	July 6, 2010
VIJAYKUMAR Vs. STATE OF MAHARASHTRA & ORS.	May 17, 2010
VIJAYSINH CHANDUBHA JADEJA Vs. STATE OF GUJARAT	October 29, 2010
VIJENDRA KUMAR ALIAS VIJAY Vs. STATE OF DELHI	April 28, 2010
VIJENDRA KUMAR VERMA Vs. PUBLIC SERVICE COMMISSION UTTARAKHAND	October 8, 2010
VIJETA GAJRA Vs. STATE OF NCT OF DELHI	July 8, 2010
VIKAS CHAUDHARY Vs. STATE OF NCT OF DELHI	August 11, 2010
VIKRAM SINGH Vs. STATE OF PUNJAB	January 25, 2010
VIKRAM VIR VOHRA Vs. SHALINI BHALLA	March 25, 2010
VILLAYATI RAM MITTAL PVT LTD Vs. UNION OF INDIA	September 21, 2010
VILLIANUR IYARKKAI PADUKAPPU MAIYAM Vs. UNION OF INDIA	May 14, 2010
VILLIANUR IYARKKAI PADUKAPPU MAIYAM Vs. UNION OF INDIA	November 12, 2010
VINAYKISHORE PUNAMCHAND MUNDHADA Vs. BHUMI KALPATARU	August 5, 2010
VINEDALE DISTILLERIES LTD Vs. DENA BANK	January 11, 2010
VINISHA JITESH TOLANI ALIAS MANMEET LAGHMANI Vs. JITESH KISHORE TOLANI	April 28, 2010
VINOD KUMAR ALIAS BITTU Vs. STATE OF DELHI	July 16, 2010
VINOD SETH Vs. DEVINDER BAJAJ	July 5, 2010
VIRENDER PRASAD SINGH Vs. RAJESH BHARDWAJ	August 16, 2010
VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH	August 9, 2010
VISHNU Vs. JAYA	April 20, 2010
VITHAL LAXMAN CHALAWADI Vs. STATE OF KARNATAKA	October 19, 2010
VODAFONE INTERNATIONAL HOLDINGS B V Vs. UNION OF INDIA	November 15, 2010
VOICE OF INDIA Vs. UNION OF INDIA	September 20, 2010
WASIM AHMED SAEED Vs. UNION OF INDIA	September 15, 2010
WASIM AHMED SAEED Vs. UNION OF INDIA	October 26, 2010
WASIM AHMED SAEED Vs. UNION OF INDIA (UOI) AND ORS.	May 12, 2010
WEST BENGAL ELECTRICITY REGULATORY COMMISSION Vs. HINDALCO INDUSTRIES LTD	April 22, 2010
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. INDRAPURI STUDIO PVT LTD	October 19, 2010
XEROX INDIA LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	November 22, 2010
YADAVA KUMAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD	August 31, 2010
YOGESHWAR PRASAD Vs. NATIONAL INST EDU PLANNING AND ADMN	October 21, 2010
ZAKIR HUSSAIN PRIMARY TEACHERS EDUCATION COLLEGE Vs. STATE OF BIHAR	March 16, 2010
ZAKIYA BEGUM Vs. SHANAZ ALI	August 9, 2010
ZAMEER AHMED LATIFUR REHMAN SHEIKH Vs. STATE OF MAHARASHTRA	April 23, 2010
ZONAL MANAGER Vs. DEVI ISPAT LTD	July 30, 2010

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